|
GURDIAL SINGH AND ANOTHER Vs. MAHANT HARNAM SINGH
|
September 7, 1962 |
|
KHETU Vs. JUGTI AND OTHERS
|
October 31, 1962 |
|
SHRI RAM SARUP Vs. SHRI NAND LAL
|
October 31, 1962 |
|
AJUDHYA PARKASH Vs. ADMINISTRATOR, MUNICIPAL COMMITTEE, LUDHIANA AND ANOTHER
|
August 1, 1962 |
|
AMAR NATH Vs. GANGA RAM ETC
|
August 30, 1962 |
|
AMAR SINGH Vs. PRITAM KAUR
|
March 14, 1962 |
|
AMAR SINGH Vs. SADHU SINGH
|
April 24, 1962 |
|
AMAR SINGH SHIAM SINGH Vs. STATE OF PUNJAB
|
March 13, 1962 |
|
AMBALA BUS SYNDICATE PRIVATE Vs. STATE GOVERNMENT
|
June 1, 1962 |
|
AMOLAK RAM KHOSLA Vs. THE MUNICIPAL CORPORATION OF DELHI
|
November 27, 1962 |
|
AMRIT LAL C SHAH Vs. RAM KUMAR
|
March 7, 1962 |
|
ANGREJ SINGH Vs. FINANCIAL COMMISSIONER AND ORS.
|
April 27, 1962 |
|
ARYA PRINTINIDHI SABHA, PUNJAB JULLUNDUR Vs. DEV RAJ VIR BHAN AND ANR.
|
June 1, 1962 |
|
ASA NAND Vs. THE CENTRAL GOVENRMENT OF INDIA AND ORS.
|
December 3, 1962 |
|
ATTAR SINGH Vs. THE STATE
|
August 8, 1962 |
|
B PANDA Vs. UNION OF INDIA
|
October 24, 1962 |
|
BACHNI Vs. KARTAR SINGH
|
December 18, 1962 |
|
BAKHTAWAR SINGH ETC Vs. SOHBI
|
January 3, 1962 |
|
BALKISHAN DASS Vs. PARMESHRI DASS
|
October 1, 1962 |
|
BALRAJ KUMAR Vs. SUDESH KUMARI
|
January 5, 1962 |
|
BALWANT RAI S/O AMAR SINGH Vs. CHHANGI RAM S/O LALA DEWA RAM
|
September 11, 1962 |
|
BALWANT SINGH Vs. STATE
|
May 31, 1962 |
|
BALWANT SINGH AND ORS. Vs. KEHAR SINGH
|
August 20, 1962 |
|
BANDE MATRAM PUBLISHERS Vs. SHRI MOHAN SINGH SAWHNEY MANAGING DIRECTOR
|
November 9, 1962 |
|
BANSI LAL Vs. GRAM PANCHAYAT AND ORS.
|
January 30, 1962 |
|
BASTI Vs. JAI CHAND AND ORS.
|
January 22, 1962 |
|
BHAGAT GOBIND SINGH Vs. PUNJAB STATE
|
November 6, 1962 |
|
BHAGI Vs. SODAGAR SINGH
|
January 11, 1962 |
|
BHAGIRATH AND ANOTHER Vs. THE STATE OF PUNJAB AND OTHERS
|
December 20, 1962 |
|
BHAGWAN DASS MEHRA AND ANR. Vs. BHARAT NIDHI LTD.
|
October 26, 1962 |
|
BHAGWAN KAUR Vs. STATE OF PUNJAB
|
November 26, 1962 |
|
BHAGWAN SINGH Vs. HARBEANT SINGH ETC
|
January 6, 1962 |
|
BHAGWANDASS Vs. STATE
|
January 24, 1962 |
|
BHAGWANT SINGH Vs. UNION OF INDIA
|
January 24, 1962 |
|
BHAGWANT SINGH S/O NANAK SINGH Vs. UNION OF INDIA
|
January 4, 1962 |
|
BHAI SIRI RAM SINGH Vs. S SANTOKH SINGH
|
May 29, 1962 |
|
BHARAWAN BAI Vs. LILA RAM
|
August 6, 1962 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS Vs. SUMER CHAND
|
May 16, 1962 |
|
BISAKHA SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ANR.
|
April 19, 1962 |
|
BISHAN DEVI KHANNA D C KHANNA Vs. PIRTHI SINGH DHILLON S JAI SINGH
|
July 25, 1962 |
|
BISHAN SINGH Vs. CENTRAL GOVERNMENT AND ORS.
|
April 27, 1962 |
|
BLANDA Vs. DUNI CHAND KHAZANA
|
January 11, 1962 |
|
BURMITU ALIAS BALO AND ANR. Vs. UJAGAR SINGH AND ORS.
|
May 18, 1962 |
|
C.L. DAVAR Vs. AMAR NATH KAPUR
|
March 14, 1962 |
|
CANTONMENT BOARD Vs. LACHHMAN DAS-HARI RAM
|
January 12, 1962 |
|
CANTONMENT BOARD AMBALA Vs. LACHHMAN DAS HARI RAM
|
January 19, 1962 |
|
CH KEHAR SINGH Vs. UNION OF INDIA
|
September 10, 1962 |
|
CHANAN SINGH Vs. THE STATE
|
May 24, 1962 |
|
CHANAN SINGH PROPRIETOR CHANAN SINGH AND SONS AMRITSAR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
December 14, 1962 |
|
CHARAN DASS Vs. MOHAN LAL GOELA
|
January 25, 1962 |
|
CHELA RAM ETC Vs. RAM CHAND ETC
|
March 9, 1962 |
|
CHHITTAR KHAN AND ORS. Vs. THE UNION OF INDIA (UOI) AND ANR.
|
December 13, 1962 |
|
CHOPRA PRINTING PRESS Vs. DES RAJ
|
December 5, 1962 |
|
CHOPRA WEAVING MILLS AND ORS. Vs. PYARE LAL
|
October 16, 1962 |
|
CHUNI LAL CHOPRA Vs. SIRI KRISHAN DHAWAN
|
November 15, 1962 |
|
CO-OPERATIVE SOCIETY OF IMPROVEMENT OF SHAMILAT PATTI HARNAM SINGH LAMBARDAR OF VILLAGE KHANNI AND ANOTHER Vs. GRAM PANCHAYAT OF VILLAGE KHANNI
|
February 6, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT CARBON AND RIBBON MFG COMPANY LIMITED
|
November 13, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. DALMIA DADRI CEMENT LIMITED
|
May 21, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. SARVESHWAR NATH NIGAM
|
May 28, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. BALDEV SINGH S
|
January 29, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA GENERAL AGENTS PRIVATE LIMITED
|
March 26, 1962 |
|
COMMISSIONER OF INCOME-TAX PUNJAB Vs. BALKISHAN DAS HANUMAN DASS
|
November 26, 1962 |
|
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR AND Vs. SHAM LAL NARULA PATIALA
|
January 31, 1962 |
|
COURT ON BEHALF OF THE STATE Vs. SHINGARA SINGH
|
August 20, 1962 |
|
D L F HOUSING AND CONSTRUCTION PVT LTD Vs. STATE OF PUNJAB
|
December 17, 1962 |
|
DALIP SINGH Vs. MAHLA RAM AND ORS.
|
March 20, 1962 |
|
DALIP SINGH Vs. NAGAR PANCHAYAT (NAGAR SABHA) OF KAKRALA AND OTHERS
|
March 13, 1962 |
|
DALPAT SINGH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES PUNJAB, JULLUNDUR AND OTHERS
|
January 10, 1962 |
|
DAULAT RAM Vs. MUNICIPAL COMMITTEE TANKANWALI
|
December 19, 1962 |
|
DAYAL SINGH AND ORS. Vs. DES RAJ VIJ AND ORS.
|
October 16, 1962 |
|
DAYAL SINGH S/O SHER SINGH AND ORS. Vs. DES RAJ VIJ AND ORS.
|
October 10, 1962 |
|
DEBI RAM SHARMA Vs. HIGH COURT OF JUDICATURE FOR THE STATE OF PUNJAB
|
August 13, 1962 |
|
DELHI GATE SERVICE PRIVATE LTD Vs. CALTEX INDIA LTD
|
January 31, 1962 |
|
DEVI SINGH R B Vs. COMMISSIONER OF INCOME TAX
|
February 5, 1962 |
|
DEVKI NANDAN Vs. K. NARINDER
|
October 22, 1962 |
|
DEVKI NANDAN Vs. SHRI K. NARINDER, EDITOR, PRINTER & PUBLISHER OF DAILYPARTAPNEW DELHI
|
October 2, 1962 |
|
DEVKI NANDAN AND ANOTHER Vs. THE STATE
|
December 5, 1962 |
|
DHANI DEVI Vs. DAMODRI ETC
|
September 18, 1962 |
|
DHANI RAM AND ORS. Vs. GHASITA RAM
|
October 12, 1962 |
|
DHANJI RAM SHARMA Vs. THE STATE
|
March 20, 1962 |
|
DHANNA Vs. SIRI PARKASH AND ORS.
|
May 23, 1962 |
|
DHARMA Vs. MAHANT SHARYA NATH
|
July 27, 1962 |
|
DIWAN CHAND AGGARWAL Vs. COMMISSIONER OF SALES TAX
|
April 6, 1962 |
|
DR. AYA SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
May 10, 1962 |
|
DR. JAGJIT SINGH BEDI Vs. SHRIMATI JAS RANI
|
February 26, 1962 |
|
DR. MEGH RAJ Vs. SHRI JOGINDER SINGH AND OTHER
|
November 8, 1962 |
|
DURGA DASS Vs. THE FINANCIAL COMMISSIONER, REVENUE AND ORS.
|
April 26, 1962 |
|
DURGA DASS S/O L BALASA RAM Vs. BARU RAM
|
January 19, 1962 |
|
EGERTON WOOLLEN MILLS BRANCH, DHARIWAL Vs. STATE OF PUNJAB
|
March 9, 1962 |
|
FATEH CHAND KHANNA Vs. SHANKAR KHUSHI RAM
|
November 8, 1962 |
|
FIRM ADARSH INDUSTRIAL CORPORATION Vs. MARKET COMMITTEEKARNAL
|
January 29, 1962 |
|
FIRM GAYLORD SHANGRILA AND ANOTHER Vs. KWALITY RESTAURANT AND ICE CREAM COMPANY, NEW DELHI
|
September 7, 1962 |
|
FIRM PARAS RAM RAM SARUP Vs. FIRM BALDEV SAHAI RAM BHAGAT
|
March 29, 1962 |
|
FREE INDIA INDUSTRIES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 31, 1962 |
|
GANGA RAM SURAJ PARKASH Vs. STATE OF PUNJAB
|
October 24, 1962 |
|
GIAN CHAND SHAMCHAND Vs. RATTAN LAL KRISHAN KUMAR AND ORS.
|
September 27, 1962 |
|
GIAN SINGH Vs. SURRINDER LAL AND ORS.
|
November 19, 1962 |
|
GIRDHARI LAL Vs. MUNI LAL
|
April 26, 1962 |
|
GIRDHARI LAL ETC Vs. STATE
|
May 31, 1962 |
|
GOBIND RAM Vs. TAKHAT MAL AND ANR.
|
July 31, 1962 |
|
GOPAL CHAND BHALLA Vs. GOBIND SARUP
|
December 19, 1962 |
|
GOPAL PAPER MILLS LIMITED Vs. INDUSTRIAL TRIBUNALPUNJABPATIALA
|
March 16, 1962 |
|
GOPI NATH MADAN GOPAL Vs. STATE OF PUNJAB
|
March 16, 1962 |
|
GOWARDHAN DUTT Vs. SHRIMATI DWARKU
|
May 18, 1962 |
|
GULZAR SINGH Vs. THE STATE
|
January 10, 1962 |
|
GURBACHAN SINGH PARTAP SINGH Vs. UNION OF INDIA
|
August 21, 1962 |
|
GURBAKHSH SINGH Vs. BAKHTAWAR SINGH
|
March 6, 1962 |
|
GURDEV SINGH AND OTHERS Vs. THE STATE
|
December 11, 1962 |
|
GURDIAL SINGH AND ORS. Vs. KARTAR SINGH AND ORS.
|
November 5, 1962 |
|
GURU AMARJIT SINGH Vs. PUNJAB STATE AND ANR.
|
May 25, 1962 |
|
HAJI AHMED HASAN Vs. OFFICER AND ORS.
|
December 14, 1962 |
|
HAKAM DEVI Vs. PHUMAN SINGH BUTA SINGH
|
March 29, 1962 |
|
HAKIM SARDAR BAHADUR Vs. TEJ PARKASH SINGH
|
March 16, 1962 |
|
HANS RAJ L BISHAN DAS Vs. SURJIT SINGH
|
November 15, 1962 |
|
HARBANS SINGH Vs. SOHAN SINGH AND ANOTHER
|
March 12, 1962 |
|
HARNAM KAUR Vs. SHER SINGH ATTAR SINGH
|
May 30, 1962 |
|
HARNAM SINGH AND ANR. Vs. SWARAN SINGH AND ANR.
|
January 18, 1962 |
|
HAZARA SINGH Vs. STATE
|
December 6, 1962 |
|
HINDU RAO Vs. SHORI LAL
|
January 2, 1962 |
|
HINDUSTAN SUGAR MILLS LIMITED Vs. UNION OF INDIA
|
January 18, 1962 |
|
HIS HIGHNESS MAHARAJA SIR PARTAP SINGH, MALVENDRA BAHADUR Vs. THE STATE OF PUNJAB AND ANR.
|
November 9, 1962 |
|
INDER MOHAN Vs. THE EXCISE AND TAXATION COMMISSIONER AND ORS.
|
May 2, 1962 |
|
INDER SINGH DES RAJ Vs. HARNAM SINGH GIAN SINGH
|
March 6, 1962 |
|
INDER SINGH NIHAL SINGH Vs. CHIEF COMMISSIONER DELHI
|
June 1, 1962 |
|
IQBAL KAUR WIFE OF S PRITAM SINGH Vs. PRITAM SINGH S NANAK SINGH
|
November 1, 1962 |
|
ISHWAR CHANDER AHLUWALIA Vs. POMILLA AHLUWALIA
|
January 9, 1962 |
|
JAFRAN BEGUM Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB
|
May 28, 1962 |
|
JAFRAN BEGUM Vs. CUSTODIAN EVACUEE PROPERTY
|
May 1, 1962 |
|
JAGDEV SINGH AND ORS. Vs. SURAT SINGH AND ORS.
|
January 23, 1962 |
|
JAGDIP SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
May 10, 1962 |
|
JAGDISH KUMAR TILAK RAJ Vs. SITA DEVI
|
March 28, 1962 |
|
JAGDISH LAL RAM NATH Vs. STATE
|
March 28, 1962 |
|
JALJODHAN SINGH S/O PRITHA SINGH Vs. KIRPA SINGH S/O NAGAHIA SINGH
|
October 31, 1962 |
|
JANAK RANI Vs. CHARAN SINGH
|
November 6, 1962 |
|
JANG SINGH Vs. HARDIAL SINGH AND ANR.
|
August 13, 1962 |
|
JAY BHARAT WOOLLEN AND SILK MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
April 2, 1962 |
|
JEON SINGH Vs. CHANAN SINGH AND OTHERS
|
December 4, 1962 |
|
JIWAN SINGH AND ORS. Vs. CONSOLIDATION OFFICER AND ANR.
|
April 10, 1962 |
|
JOGINDER SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
March 26, 1962 |
|
JOGINDER SINGH Vs. BHAGAT SINGH AND OTHERS
|
February 13, 1962 |
|
JOGINDER SINGH Vs. FINANCIAL COMMISSIONER AND ORS.
|
July 31, 1962 |
|
JOJAN SINGH AND OTHERS Vs. GURDIAL SINGH AND OTHERS
|
November 26, 1962 |
|
JUGAL KISHORE BRIJ MOHAN Vs. STATE OF PUNJAB
|
December 12, 1962 |
|
JULLUNDUR VEGETABLE SYNDICATE Vs. PUNJAB STATE
|
February 6, 1962 |
|
K G PILLAI Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
September 26, 1962 |
|
KANSHI RAM Vs. THE STATE
|
May 30, 1962 |
|
KANWAR SARDARI LAL CHOPRA Vs. CONTROLLER OF ESTATE DUTY
|
November 14, 1962 |
|
KAPUR SINGH Vs. THE STATE
|
October 18, 1962 |
|
KARAM SING SOBTI Vs. SHUKLA BEDI
|
January 3, 1962 |
|
KARAM SINGH Vs. DALJIT KAUR
|
December 7, 1962 |
|
KARNAIL SINGH Vs. BASANT SINGH ETC
|
January 30, 1962 |
|
KARNAIL SINGH AND ANOTHER Vs. KISHAN SINGH
|
March 14, 1962 |
|
KARSON AGENCY INDIA AND Vs. BHAJAN SINGH HARDIT SINGH AND CO
|
January 17, 1962 |
|
KARTAR BUS SERVICE LTD. JULLUNDUR Vs. GURDIAL SINGH AND OTHERS
|
September 25, 1962 |
|
KARTAR SINGH Vs. PREM SINGH JAGI
|
December 4, 1962 |
|
KASHMIRI MAL-OM PARKASH Vs. DURGA PARSHAD-GULZARI LAL AND ANR.
|
January 29, 1962 |
|
KEHAR SINGH Vs. JEON SINGH PARTAP SINGH
|
March 6, 1962 |
|
KELASH NATH Vs. MUNICIPAL COMMITTEEBATALA
|
February 5, 1962 |
|
KEWAL KRISHAN JAGAT RAM Vs. GOVERNMENT OF INDIA
|
December 17, 1962 |
|
KHEM CHAND VIJAY KUMAR Vs. J S MALHOTRA
|
December 12, 1962 |
|
KHEMAL Vs. BHALLA
|
May 18, 1962 |
|
KIRORI MAL S/O L. SHAMBHU NATH Vs. COLLECTOR DELHI STATE AND ORS.
|
December 10, 1962 |
|
KISHAN SINGH MUNSHA SINGH Vs. STATE
|
May 10, 1962 |
|
KUNDAN LAL Vs. MST. BHANO
|
March 28, 1962 |
|
KUNTA DEVI Vs. SIRI RAM KALU RAM
|
September 26, 1962 |
|
L UNION FIRE ACCIDENT AND GENERAL INSURANCE CO LTD Vs. O P KAPUR
|
November 13, 1962 |
|
LACHHMAN DAS AND OTHERS Vs. ARJAN SINGH
|
August 30, 1962 |
|
LAL CHAND Vs. ARYA PRITINIDHI SABHA
|
January 24, 1962 |
|
LEELA SEPARATOR MANUFACTURING CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1962 |
|
M B KANWAR EDITOR PRINTER AND PUBLISHER OF RANA PARTAP AMBALA Vs. STATE
|
August 8, 1962 |
|
MADAN LAL Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 2, 1962 |
|
MAHARAJA HARINDER SINGH Vs. PUNJAB STATE
|
February 12, 1962 |
|
MAIDA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
December 5, 1962 |
|
MANDIR DEVI DWALA, PATIALA Vs. THE DEPUTY CUSTODIAN GENERAL, INDIA, NEW DELHI AND OTHERS
|
July 30, 1962 |
|
MANDIR PASHUPATI NATH MAHA DEV Vs. THE STATE OF PUNJAB AND ANR.
|
May 8, 1962 |
|
MANGAL SAIN Vs. BALWANT RAI
|
October 25, 1962 |
|
MANGAT RAM ROSHAN LAL Vs. PUNJAB STATE
|
January 31, 1962 |
|
MANSA SINGH Vs. ZORA SINGH AND OTHERS
|
November 12, 1962 |
|
MEHAR SINGH Vs. DULLA SINGH AND OTHERS
|
April 30, 1962 |
|
MESSRS. AVTAR SINGH RANJIT SINGH Vs. THE ASSESSING AUTHORITY (EXCISE & TAXATION OFFICER)
|
December 12, 1962 |
|
MESSRS. GREAT ARTS PRIVATE LTD Vs. SHRI HAR GOPAL KAPUR
|
November 21, 1962 |
|
MESSRS. J.B. MANGHARAM & CO., HYDERABAD Vs. SHRI PARSHOTAM SARUP, DEPUTY CHIEF SETTLEMENT COMMISSIONER, NEW DELHI AND OTHERS
|
May 28, 1962 |
|
MESSRS. ROOP CHAND & CO., PANIPAT Vs. THE DEPUTY CUSTODIAN GENERAL INDIA, NEW DELHI AND OTHERS
|
August 24, 1962 |
|
MESSRS. VEMCO LABORATORIES, BHATINDA Vs. THE STATE OF PUNJAB AND OTHERS
|
January 18, 1962 |
|
MHWAL ELECTRICALS INDIA LTD Vs. CHIEF COMMISSIONER
|
April 2, 1962 |
|
MOHAN LAL SHARMA Vs. CENTRAL GOVT
|
November 6, 1962 |
|
MOHAR SINGH Vs. MOOL CHAND
|
December 21, 1962 |
|
MOHINDER SINGH Vs. THE STATE
|
August 1, 1962 |
|
MOOL CHAND WASAKHI RAM Vs. TOLA RAM SUBA
|
December 7, 1962 |
|
MOOL CHAND WASAKHI RAM Vs. TOLA RAM SUBA RAM
|
November 12, 1962 |
|
MOTIRAM MADANLAL Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1962 |
|
MRS. G.V. SHUKLA Vs. SHRI PARBHU RAM SUKHRAM DASS OJHA
|
November 8, 1962 |
|
MRS. S.P. SAWHNEY AND OTHERS Vs. SHRIMATI RAJESHWARI DEVI
|
January 9, 1962 |
|
MUNICIPAL COMMITTEE Vs. NIRANJAN LAL
|
December 31, 1962 |
|
MUNICIPAL COMMITTEE AMBALA Vs. BASAKHI RAM
|
July 18, 1962 |
|
MUNICIPAL CORPORATION Vs. CAPT. BHAWANI DASS AND ORS.
|
November 9, 1962 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SATPAL KAPOOR
|
March 27, 1962 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SHRI JAGDISH LAL RADHA KISHAN,
|
April 30, 1962 |
|
MUNSHA SINGH Vs. GRAM PANCHAYAT, SUBHANPUR, AND ANOTHER
|
October 25, 1962 |
|
MUNSHI RAM Vs. UNION OF INDIA AND OTHERS
|
November 8, 1962 |
|
MURID KHAN Vs. USMAN KHAN
|
January 11, 1962 |
|
NAND RAM Vs. STATE OF PUNJAB
|
May 7, 1962 |
|
NAND SINGH Vs. THE GRAM PANCHAYAT AT VILLAGE GURHAIL
|
May 21, 1962 |
|
NAND SINGH VIRDI CHANDIGARH Vs. PUNJAB ROADWAYS AMRITSAR
|
May 22, 1962 |
|
NARAIN GURWALA Vs. VADI LAL ICHCHA CHAND
|
November 14, 1962 |
|
NARAIN SINGH MOHINDER SINGH Vs. STATE OF PUNJAB
|
July 17, 1962 |
|
NARANJAN DAS KAPUR Vs. P.M. DALAL AND ANR.
|
September 24, 1962 |
|
NARINJAN SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
March 29, 1962 |
|
NARO Vs. HARBANS LAL
|
February 26, 1962 |
|
NATHU AND ORS. Vs. PURAN AND ORS.
|
April 2, 1962 |
|
NATHU RAM NOHAR CHAND Vs. STATE OF PUNJAB
|
April 23, 1962 |
|
NATIONAL BELL CO. Vs. METAL GOODS MFG. CO. (PVT.) LTD. AND ANR.
|
December 27, 1962 |
|
NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION PRIVATE Vs. PUNJAB STATE
|
May 1, 1962 |
|
NET RAM Vs. INDRAJ SINGH AND OTHERS
|
November 28, 1962 |
|
NEW HATHER BUS PRIVATE LIMITED Vs. STATE TRANSPORT AUTHORITY, PUNJAB
|
May 2, 1962 |
|
NEW INDIA ASSURANCE CO. LTD. ANR. Vs. PUNJAB ROADWAYS AND ORS.
|
December 17, 1962 |
|
NIHAL CHAND Vs. NATHA SINGH AND OTHERS
|
April 9, 1962 |
|
NIRANJAN SINGH BELA SINGH Vs. RAILWAY BOARD NEW DELHI
|
March 19, 1962 |
|
NITYA NAND Vs. THE ESTATE OFFICER, CAPITAL PROJECT AND ANR.
|
March 26, 1962 |
|
NORTHERN INDIA GOODS TRANSPORT CO., (PR) LTD. Vs. GURU HOSIERY FACTORY
|
November 12, 1962 |
|
O.P. KATHPALIA Vs. LAKHMIR SINGH AND ORS.
|
December 17, 1962 |
|
OM PARKASH AND ANOTHER Vs. GANGA RAM
|
November 27, 1962 |
|
OM PARKASH SHARMA Vs. INDUSTIRAL TRIBUNAL
|
February 2, 1962 |
|
PALA SINGH Vs. NATHI SINGH AND ORS.
|
August 1, 1962 |
|
PARBHU AND ANR. Vs. THE GRAM PANCHAYAT
|
November 12, 1962 |
|
PARSHAN LAL RAKHA RAM Vs. STATE
|
August 20, 1962 |
|
PARTAP SINGH Vs. STATE OF PUNJAB
|
April 4, 1962 |
|
PEOPLES INSURANCE CO LTD Vs. SARDAR SARDUL SINGH CAVEESHAR
|
April 30, 1962 |
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PHUL CHAND Vs. THE STATE OF PUNJAB AND ANR.
|
April 3, 1962 |
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PIARA SINGH SARDAR DASAUNDHA SINGH Vs. PUNJAB STATE
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March 16, 1962 |
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PIAREY LAL KAPANI Vs. BASHESHAR NATH
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January 15, 1962 |
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PIR TIRATH NATH Vs. THE CHIEF SETTLEMENT COMMISSIONER AND ORS.
|
November 5, 1962 |
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POORAN CHAND AND ANOTHER Vs. MALIK MUKHBAIN SINGH
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December 26, 1962 |
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POPH SINGH Vs. CHIRANJI LAL
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February 6, 1962 |
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PREM NATH Vs. KAUDOOMAL RIKHIRAM
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March 27, 1962 |
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PREM NATH L GANESH DASS Vs. PREM NATH L RAM NATH
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July 16, 1962 |
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PRITAM KAUR Vs. THE STATE OF PEPSU AND ANR.
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June 1, 1962 |
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PRITAM SINGH Vs. GURDIAL KAUR AND ANR.
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March 27, 1962 |
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PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1962 |
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PUNJAB DISTILLING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX SIMLA
|
February 21, 1962 |
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PUNJAB MERCANTILE BANK LTD Vs. GENERAL TYPEWRITER CO
|
April 26, 1962 |
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PUNJAB MERCANTILE BANK LTD Vs. SARDAR KISHAN SINGH
|
September 17, 1962 |
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PUNJAB STATE Vs. SARDAR ATMA SINGH S/O S NAGINA SINGH
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May 24, 1962 |
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PUNJAB TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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November 26, 1962 |
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PURAN CHAND Vs. NITYA NAND
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May 31, 1962 |
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PURAN CHAND GOPAL CHAND Vs. STATE OF PUNJAB
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May 2, 1962 |
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PURAN SINGH S/O ATTRA SINGH Vs. RAM MURTI
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December 7, 1962 |
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PURE MILK SUPPLY CO LTD Vs. S HARI SINGH
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March 9, 1962 |
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R M SHAHANI Vs. CONTROLLER OF ESTATE DUTY
|
November 13, 1962 |
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R P KAPUR Vs. UNION OF INDIA
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September 21, 1962 |
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R P KAPUR Vs. DARYAO SINGH
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September 4, 1962 |
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RADIO TELEVISION Vs. SHARMA K K
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March 12, 1962 |
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RAGHBIR SINGH Vs. SMT. GIAN DEVI AND ANR.
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July 24, 1962 |
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RAGHUNATH DAS Vs. THE STATE OF PUNJAB AND OTHERS
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April 24, 1962 |
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RAJ KUMAR Vs. MANGU RAM
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December 14, 1962 |
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RAM CHAND Vs. THE STATE
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April 19, 1962 |
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RAM CHANDER Vs. THE STATE OF PUNJAB AND ANOTHER
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August 7, 1962 |
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RAM CHANDER BARU RAM Vs. STATE
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October 29, 1962 |
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RAM DIAL Vs. THE STATE OF PUNJAB
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March 16, 1962 |
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RAM GOPAL Vs. COMMISSIONER OF INCOME TAX
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November 5, 1962 |
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RAM GOPAL RAM SARUP Vs. COMMISSIONER OF INCOME TAX
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January 3, 1962 |
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RAM LABHAYA Vs. AGYA WATI
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December 5, 1962 |
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RAM MURTI AND OTHERS Vs. PURAN SINGH AND ANOTHER
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December 7, 1962 |
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RAM PARTAP Vs. STATE OF PUNJAB
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November 5, 1962 |
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RAM PAT AND ANOTHER Vs. STATE AND ANOTHER
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February 8, 1962 |
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RAM PERSHAD Vs. THE CHIEF COMMISSIONER, DELHI STATE AND OTHERS
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March 5, 1962 |
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RAM PERTAP Vs. GENERAL MANAGERPUNJAB ROADWAYSAMBALA
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February 23, 1962 |
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RAM SARUP, Vs. THE STATE OF PUNJAB AND ORS.
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October 19, 1962 |
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RAM SINGH SANT RAM Vs. JASMER SINGH HARDIT SINGH
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May 8, 1962 |
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RAMJI DAS AND OTHERS Vs. GOVERNMENT OF PATIALA AND EAST PUNJAB STATES UNION, PATIALA NOW STATE OF PUNJAB
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November 14, 1962 |
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RAMJI DASS Vs. BHUPINDER SINGH
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March 7, 1962 |
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RANBIR SINGH SEHGAL Vs. STATE OF PUNJAB
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February 14, 1962 |
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RANCHODBHAI M PATEL Vs. CENTRAL BOARD OF REVENUE, NEW DELHI
|
May 30, 1962 |
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RATTAN CHAND Vs. L BHAGIRATH RAM
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September 26, 1962 |
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RATTAN SINGH Vs. THE DEPUTY COMMISSIONER AND ANR.
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March 27, 1962 |
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RATTANCHAND Vs. HANS RAJ JAMGIRI MAL
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November 28, 1962 |
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REGIONAL PROVIDENT FUND COMMISSIONERPUNJAB Vs. LAKSHMI RATTEN ENGINEERING WORKSLTD
|
February 2, 1962 |
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RULYA RAM Vs. THE STATE OF PUNJAB AND OTHERS
|
July 16, 1962 |
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S BALWANT SINGH GILL Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
March 12, 1962 |
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S HARJIT SINGH Vs. I G POLICE PUNJAB CHANDIGARH
|
September 5, 1962 |
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S JOGINDER SINGH Vs. STATE OF PUNJAB
|
April 30, 1962 |
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S MEHTAB SINGH S JOT SINGH Vs. NATIONAL FIRE AND GENERAL INSURANCE CO LTD
|
April 2, 1962 |
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S SANTOKH SINGH S UDEY SINGH Vs. PATIALA BANASPATI AND ALLIED PRODUCTS CO LTD
|
March 16, 1962 |
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S. BALWANT SINGH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
December 6, 1962 |
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S. KIRPAL SINGH Vs. THE DEPUTY COMMISSIONER, FEROZEPORE AND ANOTHER
|
November 13, 1962 |
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S. RANJIT SINGH BAGH SINGH Vs. THE STATE OF PUNJAB AND ORS.
|
October 19, 1962 |
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SAGAR SINGH Vs. STATE
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January 23, 1962 |
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SAMADH PARSHOTAM DASS ALIAS JOWAND SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
|
August 6, 1962 |
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SANT NIHAL SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
December 12, 1962 |
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SANT RAM DAS RAJ KALKA Vs. KARAM CHAND MANGAL RAM
|
June 1, 1962 |
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SANT SINGH Vs. SUCHA SINGH
|
September 25, 1962 |
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SANWAL DAS GUPTA Vs. BABUBHAI BHAWANJI JHAVERI
|
November 14, 1962 |
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SARDAR SEWA SINGH GILL Vs. COMMISSIONER OF INCOME-TAX NEW DELHI
|
March 14, 1962 |
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SARDARA SINGH NARINJAN SINGH Vs. SUB DIVISIONAL OFFICER CHANDPUR
|
May 1, 1962 |
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SARDARNI KIRPAL KAUR Vs. BHAGWANT RAI
|
March 8, 1962 |
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SAT NARAIN AND ORS. Vs. THE DEPUTY COMMISSIONER AND ORS.
|
April 25, 1962 |
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SATNAM SINGH Vs. UNION OF INDIA AND OTHERS
|
April 4, 1962 |
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SAWAN SINGH AND OTHERS Vs. AMAR NATH
|
January 11, 1962 |
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SEWAN RAM Vs. STATE
|
October 1, 1962 |
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SHAKUNTLA BAWA Vs. RAM PARKASH AND ORS.
|
November 30, 1962 |
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SHEO DAN Vs. PIR DAN
|
April 2, 1962 |
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SHIBU METAL WORKS JAGADHRI Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNJAB AMBALA
|
April 10, 1962 |
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SHIV CHAND AGGARWAL Vs. UNION OF INDIA
|
February 1, 1962 |
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SHIV DATT AND ORS. Vs. MST. SARDAR BEGUM AND ORS.
|
December 3, 1962 |
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SHIV DATT SHARMA Vs. STATE OF PUNJAB
|
January 8, 1962 |
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SHIV DAYAL Vs. THE STATE
|
October 4, 1962 |
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SHIV LAL Vs. SHORI LAL
|
January 2, 1962 |
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SHMT UTI WIDOW OF BALI Vs. SHMT ATI WIDOW OF BHITHU
|
May 16, 1962 |
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SHORI LAL Vs. SARDARI LAL
|
February 16, 1962 |
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SHRI JHABAR MAL CHOKHANI Vs. SHRI JINENDRA PERSHAD
|
December 31, 1962 |
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SHRI K.L. BANSAL Vs. SHRIMATI KAUSHALYA DEVI AND OTHERS
|
September 7, 1962 |
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SHRI MOHAN LAL SETH AND OTHERS Vs. THE CHIEF SETTLEMENT COMMISSIONER, NEW DELHI, AND OTHERS
|
April 2, 1962 |
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SHRI NAND KISHORE VAID Vs. PUNJAB STATE AND ANOTHER
|
February 15, 1962 |
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SHRI PARTAP CHAND Vs. THE AUTOMOBILE ASSOCIATION OF UPPER INDIA AND OTHERS
|
December 13, 1962 |
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SHRI SURRINDER KUMAR BANSAL Vs. THE PUNJAB UNIVERSITY AND ANOTHER
|
May 25, 1962 |
|
SHRI THARU RAM Vs. DHARAM BIR
|
November 27, 1962 |
|
SHRIMATI BACHNI Vs. CHANCHAL SINGH
|
August 16, 1962 |
|
SHRIMATI CHARAN KAUR Vs. HARI SINGH
|
December 18, 1962 |
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SHRIMATI LILA TULLY AND ANOTHER Vs. S. GOPAL SINGH
|
January 2, 1962 |
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SHYAM LAL ROSHAN LAL Vs. PUNJAB STATE
|
January 17, 1962 |
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SINGHA MAL Vs. THE UNION OF INDIA AND OTHERS
|
September 27, 1962 |
|
SIRI CHAND SHEO LAL Vs. UNION OF INDIA
|
April 19, 1962 |
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SIRI KISHAN Vs. GHANESHAM DASS
|
August 27, 1962 |
|
SIRI RAM Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LTD.
|
January 10, 1962 |
|
SMT. TIRATH KAUR W/O KIRPAL SINGH Vs. KIRPAL SINGH S/O RAM SINGH
|
November 28, 1962 |
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SOBHA RAM SETHI Vs. UNION OF INDIA
|
October 1, 1962 |
|
SODAGAR SINGH Vs. THE STATE OF PUNJAB AND ANR.
|
April 19, 1962 |
|
SODHI HARBAKSH SINGH S/O SODHI HARDIT SINGH Vs. THE CENTRAL GOVERNMENT THROUGH SECRETARY, MINISTRY OF REHABLLITATION, GOVT. OF INDIA AND ORS.
|
April 9, 1962 |
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SODHI SINGH AND OTHERS Vs. BASANT SINGH AND ANOTHER
|
April 2, 1962 |
|
SOHAN SINGH AND ORS. Vs. SADHU SINGH AND ORS.
|
May 3, 1962 |
|
SOHAN SINGH DR Vs. STATE OF PANJAB
|
May 23, 1962 |
|
STATE Vs. AMAR SINGH SUNDER SINGH
|
May 28, 1962 |
|
STATE Vs. SADHU RAM HARBANS LAL
|
May 29, 1962 |
|
STATE Vs. RAM CHAND S/O KANSHI RAM
|
May 3, 1962 |
|
STATE Vs. RAJA RAM RAM SARAN
|
May 2, 1962 |
|
STATE Vs. SAT PAL SEHGAL
|
August 6, 1962 |
|
STATE Vs. PURE MILK SUPPLY CO LTD
|
March 9, 1962 |
|
STATE Vs. ROMESH CHANDER
|
March 27, 1962 |
|
STATE BANK OF INDIA Vs. J K SOHAN SINGH
|
May 23, 1962 |
|
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. LALA ROSHAN LAL KUTHIALA AND OTHERS
|
November 16, 1962 |
|
STATE OF PUNJAB Vs. RAGHUNATH DASS
|
August 9, 1962 |
|
STATE OF PUNJAB Vs. DEWAN CHUNI LAL S/O LATE R S SHIV NARAIN
|
September 6, 1962 |
|
STATE OF PUNJAB Vs. PHOOL KUMARI
|
April 23, 1962 |
|
STATE OF PUNJAB Vs. MALOUT TRANSPORT COMPANY PRIVATE LTD
|
January 22, 1962 |
|
STATE OF PUNJAB Vs. RAM PARSHAD
|
December 19, 1962 |
|
SUBA SINGH AND OTHERS Vs. RAM CHAND AND OTHERS
|
April 18, 1962 |
|
SUCHA SINGH Vs. GULZARA SINGH
|
February 7, 1962 |
|
SUKH LAL SINGH AND ANOTHER Vs. JOGINDER SINGH AND ANOTHER
|
July 17, 1962 |
|
SURAJ NARAIN Vs. THE STATE
|
November 5, 1962 |
|
SWAMI TRIGUNA NAND Vs. MAHABIR DAL OF KALKA
|
October 12, 1962 |
|
SWAYA MAL SANT RAM Vs. PUNJAB FINANCIAL CORPORATION
|
December 28, 1962 |
|
T.P. ANSARI Vs. THE UNION OF INDIA AND ANOTHER
|
September 6, 1962 |
|
TARA SINGH Vs. STATE
|
July 25, 1962 |
|
TARLOCHAN SINGH Vs. STATE
|
September 17, 1962 |
|
TARLOCHAN SINGH Vs. MOHINDER KAUR
|
August 3, 1962 |
|
TARSEMA TEXTILE TRADERS Vs. TARLOK SINGH SADHU SINGH
|
February 26, 1962 |
|
TEJA SINGH Vs. S. SHAMSHER SINGH AND OTHERS
|
April 10, 1962 |
|
TEK CHAND MITAL Vs. THE ZONAL MANAGER IN-CHARGE OF NORTHERN ZONAL OFFICE LIFE INSURANCE CORPORATION OF INDIA AND ANR.
|
September 24, 1962 |
|
THE DELHI MOTOR TRUCKS OWNERS UNION AND ORS. Vs. THE STATE OF PUNJAB AND ANR.
|
October 15, 1962 |
|
THE MANAGEMENT OF THE POSTAL AND R.M.S. CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. Vs. THE WORKMEN OF THE POSTAL AND R.M.S., CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD. AND ORS.
|
December 17, 1962 |
|
THE OFFICIAL LIQUIDATOR, PEOPLES INSURANCE CO. LTD. Vs. SARDAR HARIDHAN SINGH AND OTHERS
|
February 6, 1962 |
|
THE STATE Vs. MOTI RAM AND ANR.
|
August 1, 1962 |
|
THE STATE OF PUNJAB Vs. MUNI LAL AND OTHERS
|
January 8, 1962 |
|
TRIBHUWAN PARKASH NAYYAR Vs. MEHAR SINGH CHADDAH AND ORS.
|
November 1, 1962 |
|
UMDA Vs. GRAM PANCHAYAT VILLAGE BALAHA KALAN TEHSIL NARNAUL, DISTRICT MOHINDERGARH AND ANOTHER
|
March 9, 1962 |
|
UNION OF INDIA Vs. SHRI JAI CHAND SAWHNEY
|
May 22, 1962 |
|
UNION OF INDIA Vs. QABOOL
|
January 23, 1962 |
|
UNION OF INDIA Vs. BAKHSHI AMRIK SINGH
|
March 29, 1962 |
|
UNION OF INDIA Vs. RADHA KISHAN SOHAN LAL
|
March 6, 1962 |
|
UNION OF INDIA Vs. SH JAGDISHWAR LAL
|
April 27, 1962 |
|
UNION OF INDIA Vs. J RAY AND SONS LTD
|
April 26, 1962 |
|
UTTAM SINGH S/O BUTTA SINGH Vs. STATE
|
August 27, 1962 |
|
VIDYA VATI Vs. HANUMAN PARSHAD
|
December 10, 1962 |
|
VIR BHAN Vs. AVTAR KRISHAN AND ANR.
|
October 26, 1962 |
|
VIR SINGH AND ANOTHER Vs. STATE
|
December 7, 1962 |
|
VIR VIKRAM PARKASH Vs. CHITRU AND ORS.
|
December 20, 1962 |
|
VISHENDAS Vs. ADMINISTRATOR OF THE UNION TERRITORY OF DELHI
|
November 12, 1962 |
|
WAH STONE AND LIME QUARRY CO Vs. PUNJAB STATE
|
August 1, 1962 |
|
WARYAM SINGH Vs. THE BHATINDA TRANSPORT CO. (PRIVATE) LTD., BHATINDA
|
September 14, 1962 |
|
YOGRAJ Vs. STATE
|
October 16, 1962 |