|
ABDUL MAJID Vs. THE STATE OF PUNJAB AND ORS.
|
April 24, 1961 |
|
ABNASH CHANDER KANSHI RAM Vs. SOSHILA DEVI
|
November 21, 1961 |
|
ACHHAR SINGH Vs. THE STATE
|
September 26, 1961 |
|
AFTAB AHMED KHAN Vs. THE INSTALMENT SUPPLY, PRIVATE LTD. AND ORS.
|
September 5, 1961 |
|
AJIT SINGH Vs. SURJIT KAUR
|
December 11, 1961 |
|
AJIT SINGH AND ANR. Vs. FATEH SINGH AND ORS.
|
December 15, 1961 |
|
AJUDHIA NATH DOWARKA NATH Vs. AMAR NATH GUPTA
|
January 12, 1961 |
|
AJUDHIA NATH KAPOOR Vs. UNION OF INDIA
|
July 25, 1961 |
|
ALLA NAUR SHEIKH MOHD ISMAIL Vs. MOHD NISA ABDUL REHMAN
|
July 17, 1961 |
|
ALLAHABAD BANK LTD Vs. KUL BHUSHAN
|
April 19, 1961 |
|
AMAR NATH Vs. DEPUTY CUSTODIAN GENERAL PUNJAB
|
September 18, 1961 |
|
AMRITSAR RAYON AND SILK MILLS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
|
May 12, 1961 |
|
AMRITSARIN MAL Vs. THE STATE OF PUNJAB
|
August 21, 1961 |
|
ANANT RAM BALMOKAND Vs. STATE OF PUNJAB
|
September 26, 1961 |
|
ANGREJ SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND OTHERS
|
April 27, 1961 |
|
ANIL KUMAR Vs. BHAGIRATH LAL
|
March 20, 1961 |
|
ARJAN SINGH Vs. GUDAR SINGH
|
November 24, 1961 |
|
ATLAS CYCLE INDUSTRIES LIMITED Vs. STATE OF PUNJAB
|
January 6, 1961 |
|
ATTAM PARKASH Vs. STATE
|
November 1, 1961 |
|
BABU RAM Vs. THE STATE OF PUNJAB AND ORS.
|
July 14, 1961 |
|
BACHAN SINGH HARNAM SINGH Vs. BANARSI DASS HARI RAM
|
January 19, 1961 |
|
BACHAN SINGH MIT SINGH Vs. WARYAM SINGH HAZARA SINGH
|
January 30, 1961 |
|
BACHNA RAM SAWAN RAM Vs. STATE OF PUNJAB
|
April 18, 1961 |
|
BAL KISHAN BANSI RAM Vs. GOPI CHAND
|
December 19, 1961 |
|
BALDEVA AND ORS. Vs. MOLAR AND ORS.
|
May 17, 1961 |
|
BALWANT SINGH GILL Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, JULLUNDUR AND ANOTHER
|
March 12, 1961 |
|
BANARSI DASS Vs. INCOME TAX OFFICER
|
December 29, 1961 |
|
BANTA AND ANR. Vs. UDHAM KAUR
|
August 2, 1961 |
|
BARA HINDU RAO Vs. THE KAPRA MAZDOOR EKTA UNION AND ORS.
|
December 19, 1961 |
|
BASANT LAL JAGAN NATH Vs. NET RAM MANGAL RAM
|
May 25, 1961 |
|
BATAN SINGH Vs. NATHU BIRJU
|
January 27, 1961 |
|
BAWA BIR SINGH Vs. BAWA MAHARAJ SINGH
|
February 16, 1961 |
|
BAWA SUNDER SINGH Vs. SHRIMATI MANNA SUNDER SINGH
|
July 28, 1961 |
|
BAWA TIRATH SINGH Vs. PREM NATH
|
April 3, 1961 |
|
BELI RAM MALHOTRA Vs. UNION OF INDIA
|
September 27, 1961 |
|
BENARSI DASS R B L AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1961 |
|
BHAG MAL Vs. MASTER KHEM CHAND
|
March 1, 1961 |
|
BHAGAT RAM Vs. KAMLA DEVI
|
September 7, 1961 |
|
BHAGAT SINGH AND ORS. Vs. THE SUB-DIVISIONAL MAGISTRATE AND ORS.
|
October 25, 1961 |
|
BHAGWAT PERSHAD TANNUMAL Vs. ABDUL BASIT ABDUL KHALIQ
|
December 19, 1961 |
|
BHAJNA SINGH NAND SINGH Vs. STATE
|
May 24, 1961 |
|
BHALLE RAM AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
|
December 5, 1961 |
|
BHARAT SINGH Vs. BHAGIRTHI
|
February 24, 1961 |
|
BHARTU KURE JAT Vs. FIRM TARA CHAND MOHAN LAL
|
August 7, 1961 |
|
BHOLA HARDIAL Vs. KURRA RAM WASU MAL
|
October 13, 1961 |
|
BHOLA NATH HARI SHAH Vs. REGIONAL SETTLEMENT COMMISSIONERJULLUNDUR CITY
|
February 17, 1961 |
|
BHOLU RAM Vs. KANHYA S/O MARE
|
September 11, 1961 |
|
BIJAY SINGH Vs. PUNJAB STATE
|
November 10, 1961 |
|
BISHAN PAUL Vs. MOTHU RAM
|
April 10, 1961 |
|
BRITISH INDIA CORPORATION Vs. INDUSTRIAL TRIBUNAL PUNJAB
|
October 12, 1961 |
|
C L KATIAL Vs. C W V MADDEN
|
March 21, 1961 |
|
CANTONMENT BOARDFEROZEPUR CANTT Vs. BAJRANG SINGH
|
February 21, 1961 |
|
CAPITAL BUS SERVICE PRIVATE Vs. STATE TRANSPORT AUTHORITY DELHI
|
August 16, 1961 |
|
CHAMAN LAL AND BROS PRIVATE LTD Vs. PUNJAB STATE
|
February 9, 1961 |
|
CHAMAN RAM AND DHANI RAM UPPAL Vs. STATE
|
January 10, 1961 |
|
CHANDA SINGH AND ANR. Vs. CHAMBELI W/O KARTAR SINGH AND ANR.
|
May 1, 1961 |
|
CHAUTALA WORKERS CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE OF PUNJAB
|
August 10, 1961 |
|
CHETU RAM Vs. ASA NAND
|
November 24, 1961 |
|
CHETU RAM Vs. ASA NAND
|
November 11, 1961 |
|
CHHOTEY LAL Vs. PARBATI DEVI
|
December 26, 1961 |
|
CHHOTEY LAL MOOLCHAND Vs. PARBATI DEVI
|
February 26, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB DISTILLING INDUSTRIES LIMITED
|
March 23, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. HARISH CHANDER JAGANNATH PRASAD
|
February 24, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. BENARSI DAS AND CO
|
January 25, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. RAM SARUP
|
November 14, 1961 |
|
CUSTODIAN GENERAL OF EVACUEE PROPERTYNEW DELHI Vs. JEWAN LAL VERMA
|
March 28, 1961 |
|
CUSTODIAN GENERALEVACUEE PROPERTYNEW DELHI Vs. SHANTI SARUP PRABH DAYAL
|
May 22, 1961 |
|
CUSTODIAN OF EVACUEE PROPERTY NEW DELHI Vs. NASIR UDDIN
|
December 8, 1961 |
|
D N BHALLA Vs. COMMISSIONER OF INCOME TAX
|
August 1, 1961 |
|
DALJEET AND CO PRIVATE LTD Vs. STATE OF PUNJAB
|
July 28, 1961 |
|
DALMIA DADRI CEMENT LIMITED Vs. INDUSTRIAL TRIBUNAL
|
April 28, 1961 |
|
DALMIA J Vs. COMMISSIONER OF INCOME TAX
|
March 6, 1961 |
|
DELHI CLOTH AND GENERAL MILLS COMPANY LTD Vs. KAPRA MAZDOOR EKTA UNION
|
December 19, 1961 |
|
DELHI TRANSPORT Vs. DHARAM SINGH
|
November 10, 1961 |
|
DES RAJ SHER SINGH Vs. RATTI RAM
|
May 5, 1961 |
|
DEV PRAKASH BALMUKAND Vs. BABU RAM REWTI MAL
|
April 7, 1961 |
|
DEVGUN IRON AND STEEL ROLLING MILLS Vs. STATE OF PUNJAB
|
March 30, 1961 |
|
DEVI SINGH Vs. NANDU
|
November 30, 1961 |
|
DEWAN SINGH WASAWA SINGH Vs. HARBANS KAUR DEWAN SINGH
|
May 2, 1961 |
|
DHANI RAM AND SONS Vs. FRONTIER BANK LTD
|
April 12, 1961 |
|
DHANI RAM BISHAN DAS Vs. RATTAN DAS
|
May 23, 1961 |
|
DHANJEE RAM SHARMA Vs. NARANDER PAUL AND OTHERS
|
December 21, 1961 |
|
DHANJEE RAM SHARMA Vs. NARANDER PAUL AND ORS.
|
December 19, 1961 |
|
DHARAM CHAND Vs. THE STATE OF PUNJAB AND ORS.
|
December 1, 1961 |
|
DHARAM DATT DHAWAN Vs. RAM LAL SURI
|
July 26, 1961 |
|
DHARAM VIR VIRMANI Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1961 |
|
DIDAR SINGH Vs. CHANCHAL SINGH
|
December 11, 1961 |
|
DR. KHUSHI RAM Vs. THE UNION OF INDIA AND OTHERS
|
November 2, 1961 |
|
FAQIR CHAND ANANT RAM Vs. GOPI CHAND
|
November 4, 1961 |
|
FAUJA SINGH RALLA SINGH Vs. STATE
|
July 11, 1961 |
|
FIRM NEW AFGHAN CO Vs. FIRM SADHU SINGH THAKOR SINGH
|
September 7, 1961 |
|
FIRST NATIONAL BANK Vs. INDUSTRIAL OIL CO
|
August 29, 1961 |
|
FIRST NATIONAL BANK LTD Vs. OM PARKASH SHARMA
|
December 15, 1961 |
|
GANDHI Vs. STATE
|
March 8, 1961 |
|
GIAN PRAKASH GUPTA Vs. STATE
|
April 27, 1961 |
|
GIAN SINGH SAHNI Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
January 3, 1961 |
|
GIRDHARI LAL KALA RAM Vs. JASSA RAM KALIANA RAM
|
November 3, 1961 |
|
GOPI MAL KUTHIALA CHARITABLE TRUST Vs. INCOME-TAX OFFICER SPECIAL CIRCLE AMBALA
|
July 25, 1961 |
|
GRAM PANCHAYAT OF VILLAGE AZIZPUR KALAN Vs. MEHAR SINGH
|
May 26, 1961 |
|
GREEN HOTEL AND RESTAURANT Vs. ASSESSING AUTHORITY
|
March 16, 1961 |
|
GUGAN MAL AND ORS. Vs. MOTI LAL-CHAND MAL AND ORS.
|
December 29, 1961 |
|
GUJRALS CO Vs. M A MORRIS
|
September 13, 1961 |
|
GURDARSHAN SINGH S/O DALIP SINGH Vs. BISHAN SINGH S O UTTAM SINGH
|
November 24, 1961 |
|
GURDEV SINGH SAWAN SINGH Vs. STATE OF PUNJAB
|
August 2, 1961 |
|
GURNAM SINGH Vs. THE STATE
|
November 21, 1961 |
|
HAJI ISMAIL HAJI MOHD RAMZAN Vs. MUNICIPAL COMMITTEE MALERKOTLA
|
September 11, 1961 |
|
HAKIM SARDAR BAHADUR Vs. TEJ PARKASH SINGH
|
March 16, 1961 |
|
HAR PHUL Vs. THE FINANCIAL COMMISSIONER AND ORS.
|
April 6, 1961 |
|
HARBANS SINGH Vs. THE STATE
|
April 21, 1961 |
|
HARBANS SINGH AND ORS. Vs. SMADH BAWA DARBAR PURI THROUGH MAHANT SURJAN PURI AND ORS.
|
September 28, 1961 |
|
HARBANS SINGH IQBAL SINGH Vs. STATE OF PUNJAB
|
December 1, 1961 |
|
HARGUDIAL SINGH DHIAN SINGH Vs. DES RAJ LACHMAN
|
August 28, 1961 |
|
HARI KISHAN SHARMA Vs. THE PUNJAB STATE AND ANR.
|
March 30, 1961 |
|
HARI SINGH ISAR SINGH JAT Vs. DHANNO HARI SINGH
|
August 11, 1961 |
|
HARKE Vs. GIANI RAM AND ORS.
|
December 22, 1961 |
|
HARKISHAN LAL Vs. BANSI LAL AND OTHERS
|
October 20, 1961 |
|
HAZARA SINGH GUJJAR SINGH Vs. BAKHSHISH SINGH MULA SINGH
|
October 9, 1961 |
|
HIMALAYA BANK LTD Vs. L ROSHAN LAL MEHRA
|
February 17, 1961 |
|
HIRALAL KHER Vs. CHIEF SETTLEMENT COMMISSIONER
|
May 25, 1961 |
|
HUDI GOSHAON Vs. SUDI GOSHAON
|
September 14, 1961 |
|
HUKUM CHAND INDER SINGH Vs. STATE
|
September 26, 1961 |
|
IRON TRADERS PRIVATE Vs. HIRALAL MITTAL
|
December 11, 1961 |
|
ISHAR SINGH Vs. PRITAM SINGH JIWAN SINGH
|
May 17, 1961 |
|
ISHWAR CHANDER LATKA Vs. RAM CHANDER
|
April 6, 1961 |
|
J. DALMIA Vs. THE COMMISSIONER OF INCOME TAX
|
March 3, 1961 |
|
JAGAN NATH Vs. SENIOR SUPERINTENDENT OF POLICE FEROZEPORE
|
August 21, 1961 |
|
JAGAN NATH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 13, 1961 |
|
JAGAN NATH PERSHAD JHALANI Vs. JATINDER NATH PREM NATH
|
May 22, 1961 |
|
JAGAN NATH PERSHAD JHALANI Vs. JATINDER NATH PREM NATH AND ORS.
|
March 22, 1961 |
|
JAGAT SINGH DIDAR SINGH Vs. STATE OF PUNJAB
|
November 10, 1961 |
|
JAI DEV AND ANOTHER Vs. STATE
|
October 4, 1961 |
|
JAI RAM DEVI DITTA Vs. TOTA RAM HARDEV RAM
|
January 19, 1961 |
|
JAISHI RAM GOEL Vs. STATE OF PUNJAB
|
May 26, 1961 |
|
JANG SINGH Vs. JEWA SINGH SHIB SINGH
|
December 8, 1961 |
|
JANGIR SINGH Vs. DAYA KAUR
|
October 26, 1961 |
|
JANGIR SINGH DEVA SINGH Vs. STATE
|
November 17, 1961 |
|
JIT SINGH Vs. KALAPATI
|
May 1, 1961 |
|
JIT SINGH RATTAN SINGH Vs. STATE
|
November 17, 1961 |
|
JODHA MAL KUTHALIA R B Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1961 |
|
JULLUNDUR DISTRICT REGISTERED FACTORY OWNERS ASSOCIATION AND OTHERS Vs. REGISTRAR OF COMPANIES, PUNJAB AND HIMACHAL PRADESH, AND OTHERS
|
May 23, 1961 |
|
JYOTSNA RAJE Vs. JAGPAL SINGH
|
August 11, 1961 |
|
K R BERI AND CO Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 20, 1961 |
|
KAKA RAM SOHANLAL Vs. FIRM THAKAR DAS MATHRA DAS
|
May 17, 1961 |
|
KALU RAM Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB JULLUNDUR
|
September 26, 1961 |
|
KALWANT SINGH GURDIAL SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1961 |
|
KAMLA CHINA Vs. STATE
|
March 14, 1961 |
|
KAMLA DEVI W/O. BANARSI DASS AND ORS. Vs. KISHORI LAL LABHU RAM AND ORS.
|
November 13, 1961 |
|
KANGRA VALLEY SLATE COMPANY LIMITED Vs. PUNJAB STATE
|
January 6, 1961 |
|
KANGRA VALLEY SLATE COMPANY LTD Vs. KIDAR NATH GIRHSAR LAL
|
April 25, 1961 |
|
KANSHI RAM AND ORS. Vs. THE STATE OF PUNJAB
|
March 30, 1961 |
|
KANSHI RAM AND ORS. Vs. HAR LAL AND ORS.
|
December 6, 1961 |
|
KANSO DEVI Vs. KISHAN CHAND
|
August 30, 1961 |
|
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF PUNJAB
|
October 4, 1961 |
|
KARTAR CHAND Vs. STATE
|
February 20, 1961 |
|
KARTAR SINGH Vs. JAGAT SINGH
|
March 10, 1961 |
|
KAUR SINGH GAJJAN SINGH Vs. JAGGAR SINGH KEHAR SINGH
|
March 10, 1961 |
|
KESAR SINGH SANT SINGH Vs. TEJ KAUR
|
April 5, 1961 |
|
KESHAV SILK MILLS Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 12, 1961 |
|
KHADI GRAMODYOG BHAWAN WORKERS UNION Vs. E KRISHNA MURTI
|
November 6, 1961 |
|
KISHAN PRASAD AND CO LTD Vs. ASSESSING AUTHORITY
|
January 10, 1961 |
|
KOSHALYA RANI Vs. GOPAL SINGH S/O JHANDA SINGH
|
October 31, 1961 |
|
KRISHAN KHANNA Vs. STATE OF PUNJAB
|
February 22, 1961 |
|
KRISHAN LAL SETH Vs. PRITAM KUMARI
|
August 22, 1961 |
|
KUCHA CHELLAN PANCHAYAT Vs. NANDU MAL MOOL CHAND
|
December 5, 1961 |
|
KUNDAN IRON AND STEEL INDUSTRIES Vs. STATE OF PUNJAB
|
February 7, 1961 |
|
KUNDAN LAL Vs. BHAGWAN DASS AND ANR.
|
August 18, 1961 |
|
KUNDAN LAL Vs. AMAR NATH
|
December 13, 1961 |
|
KUNDHA SINGH Vs. PUNJAB STATE
|
May 23, 1961 |
|
L BANARSI DASS JANKI DASS Vs. INCOME-TAX OFFICER B-III DISTRICT
|
December 29, 1961 |
|
L SHIV DAYAL L MELA MAL Vs. FIRM BISHAN DASS SHANKAR DASS
|
February 9, 1961 |
|
LABH SINGH AND CHANAN SINGH Vs. SUPERINTENDENT NARI NIKETAN
|
February 28, 1961 |
|
LACHHMAN DAS NAYAR L Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1961 |
|
LAL CHAND Vs. THE FINANCIAL COMMISSIONER, PUNJAB, CHANDIGARH AND ANOTHER
|
December 13, 1961 |
|
LALA GOPI MAL KUTHIALA CHARITABLE TRUST Vs. INCOME TAX OFFICER
|
July 25, 1961 |
|
LAXMI GINNING AND OIL MILLS Vs. AMRIT BANASPATI CO LTD
|
May 12, 1961 |
|
LEHNU MAL ASA RAM Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1961 |
|
LEKH RAM Vs. FIRM CHANDER BHAN-RAJINDER PARKASH
|
October 27, 1961 |
|
LORD KRISHNA SUGAR MILLS LTD Vs. ABNASH KAUR
|
February 22, 1961 |
|
LORD KRISHNA SUGAR MILLS LTD. AND ANR. Vs. SMT. ABNASH KAUR AND ORS.
|
February 27, 1961 |
|
LT. COL. F. A VON GOLDSTEIN AND ANR. Vs. NOEL BHAGWAN DAS SAYAL
|
October 11, 1961 |
|
M K TEXTILE MILLS Vs. PUNJAB STATE
|
August 10, 1961 |
|
MADAN LAL SONDHI Vs. JAGGAN NATH PURI
|
November 6, 1961 |
|
MAHARAJA SHREE UMAID MILLS LIMITED Vs. INCOME TAX OFFICER
|
February 17, 1961 |
|
MAKHAN LAL Vs. ANAND PARKASH
|
November 6, 1961 |
|
MAKHAN MAL L RAM DITTA MAL Vs. PRITAM DEVI
|
January 4, 1961 |
|
MAN MOHAN LAL Vs. B.D. GUPTA
|
September 29, 1961 |
|
MANGAT RAI Vs. KIDAR NATH
|
May 23, 1961 |
|
MANGAT RAI AND ORS. Vs. KIDAR NATH AND ORS.
|
February 22, 1961 |
|
MANGAT RAM Vs. OM PARKASH
|
September 22, 1961 |
|
MANGE Vs. LALJI HARNAM
|
January 27, 1961 |
|
MANSA RAM Vs. THE DEPUTY COMMISSIONER AND ORS.
|
December 29, 1961 |
|
MATCHWEL ELECTRICAL INDIA Vs. MUNI LAL VERMEER
|
April 19, 1961 |
|
MATCHWEL ELECTRICALS INDIA LTD Vs. CHIEF COMMISSIONER
|
August 30, 1961 |
|
MATHURA PERSHAD AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 28, 1961 |
|
MAYA DEVI Vs. TELU MUSADI
|
May 23, 1961 |
|
MEHAR SINGH Vs. KASTURI RAM
|
January 9, 1961 |
|
MEHTA BROTHERS Vs. AMAR SINGH
|
March 13, 1961 |
|
MEHTA GOODS CARRIER P Vs. DARSHAN DEVI
|
November 3, 1961 |
|
MELA RAM AND ORS. Vs. KUNDAN LAL
|
March 29, 1961 |
|
MESSRS SEHGAL BROTHERS Vs. BHARAT BANK LTD
|
April 24, 1961 |
|
MESSRS. DAYA CHAND SHAM LAL Vs. SHEIKH MOHD. AMIL AND OTHERS
|
October 31, 1961 |
|
MODEL WOOLLEN AND SILK MILLS Vs. INDUSTRIAL TRIBUNAL
|
February 14, 1961 |
|
MOHAN LAL CHANDUMALL Vs. PUNJAB COMPANY LTD
|
March 21, 1961 |
|
MOHAN SINGH Vs. STATE
|
September 26, 1961 |
|
MOHAN SINGH CHOUDHRI Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY
|
August 16, 1961 |
|
MOHD IDRIS KHAN Vs. STATE
|
December 21, 1961 |
|
MOTA SINGH AND ORS. Vs. PREM PARKASH KAUR AND ORS.
|
February 23, 1961 |
|
MST. PARBATI Vs. JAGMANDAR DASS AND ANR.
|
April 6, 1961 |
|
MUL CHAND Vs. THE STATE
|
August 30, 1961 |
|
MULAK RAJ BHOLA SHAH Vs. NORTHERN INDIA GOODS TRANSPORT CORPORATION LTD
|
April 17, 1961 |
|
MULKH RAJ Vs. KIRPAL KAUR
|
December 6, 1961 |
|
MUNICIPAL COMMITTEE Vs. CHAMAN LAL
|
August 23, 1961 |
|
MUNICIPAL COMMITTEE Vs. MEERI MAL AND ANR.
|
November 21, 1961 |
|
MUNICIPAL COMMITTEE SIRSA Vs. KIRPA RAM SHADI RAM
|
August 31, 1961 |
|
MUNICIPAL COMMITTEE, AMRITSAR Vs. ASA NAND
|
August 31, 1961 |
|
MUNICIPAL COMMITTEE, KALKA Vs. RAJ KISHORE
|
May 9, 1961 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SATPAL KAPOOR, PROPRIETOR AMBROSIA FOOD AND CANNING INDUSTRIES, DELHI AND ANOTHER
|
October 3, 1961 |
|
MUNSHI MAHESHA Vs. STATE
|
September 13, 1961 |
|
MURARI LAL Vs. NAWAL KISHORE
|
May 16, 1961 |
|
NANAK CHAND Vs. MASTER AJIT SINGH AND ANOTHER
|
November 1, 1961 |
|
NANAK CHAND BALLARAM Vs. STATE
|
February 17, 1961 |
|
NAND LAL Vs. DR. GURBAKHSH RAI
|
December 8, 1961 |
|
NAND SINGH Vs. PUNJAB KAUR
|
October 10, 1961 |
|
NANDU RAM KOTU RAM Vs. STATE
|
September 20, 1961 |
|
NARAIN SINGH Vs. THE STATE
|
August 30, 1961 |
|
NATHU AND ORS. Vs. UMRA AND ANR.
|
August 24, 1961 |
|
NATIONAL BANK OF LAHORE Vs. SOHAN LAL SAIGAL
|
October 11, 1961 |
|
NATIONAL TOBACCO COMPANY OF INDIA Vs. SIMLA BANKING AND INDUSTRIAL COMPANY IN LIQUIDATION
|
September 11, 1961 |
|
NAUBAT Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 10, 1961 |
|
NAURATA Vs. MEGH RAJ
|
October 11, 1961 |
|
NAVYUG MOTOR SERVICE P LTD Vs. STATE OF PUNJAB
|
October 4, 1961 |
|
NIHAL CHAND Vs. GOVERNMENT OF INDIA NEW DELHI
|
August 30, 1961 |
|
NITYA NAND Vs. THE ESTATE OFFICER, CAPITAL PRJECT, CHANDIGARH AND ANOTHER
|
March 26, 1961 |
|
NUNIA MAL Vs. MAHA DEV
|
September 20, 1961 |
|
OM PARKASH LAMBA Vs. STATE OF PUNJAB
|
September 18, 1961 |
|
P A PAUL Vs. STATE OF PUNJAB
|
October 5, 1961 |
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P C WADHWA Vs. UNION OF INDIA
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January 20, 1961 |
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PANLPAT WOOLLEN AND GENERAL MILLS CO LTD Vs. INDUSTRIAL TRIBUNAL
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May 12, 1961 |
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PEOPLE INSURANCE CO Vs. SARDAR SARDUL SINGH CAVEESHAR
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September 5, 1961 |
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PHIKA ISHAR Vs. STATE
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March 23, 1961 |
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PREM PARKASH BADRI PARSAD Vs. MOTI RAM MUNNALAL JAIN
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May 5, 1961 |
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PUNJAB DISTILLING INDUSTRIES LTD Vs. STATE OF PUNJAB
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August 17, 1961 |
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PUNJAB STEEL SCRAP MERCHANTS ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 20, 1961 |
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PURE MILK SUPPLY CO LTD Vs. S HARI SINGH
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October 23, 1961 |
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R.B.L. BENARSAI DASS AND CO. LTD. Vs. THE COMMISSIONER OF INCOME TAX
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February 2, 1961 |
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RAGHU NATH Vs. MANSA AND ANOTHER
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October 9, 1961 |
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RAGHUNATH ENAMELS Vs. UNION OF INDIA
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November 16, 1961 |
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RAGHUNATH SINGH Vs. GIAN CHAND
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April 21, 1961 |
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RAI BAHADUR DIWAN BADRI DASS Vs. INDUSTRIAL TRIBUNALPUNJABPATIALA
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March 20, 1961 |
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RAI BAHADUR SETH SHREERAM DURGAPRASAD Vs. UNION OF INDIA
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December 5, 1961 |
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RAJ RANI WIDOW OF LATE RAIZADA BANSI LAL Vs. RAIZADA MOOL RAJ
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September 7, 1961 |
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RAJ WOOLLEN INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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January 19, 1961 |
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RAJA SIR HARINDER SINGH Vs. S BHAG SINGH
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February 28, 1961 |
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RAJINDER KUMAR AND ANOTHER Vs. THE STATE
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September 7, 1961 |
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RAM CHAND GANESH DASS Vs. SARDARA SINGH
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November 17, 1961 |
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RAM CHAND GUPTA Vs. WAZIR CHAND
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August 23, 1961 |
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RAM CHANDER Vs. CHANDERWATI RADHA MOHAN
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September 5, 1961 |
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RAM DEV MOOL CHAND Vs. LAKSHMI INSURANCE CO LTD
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May 5, 1961 |
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RAM KISHAN Vs. SHAMBU NATH VAID
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September 27, 1961 |
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RAM KISHAN Vs. THE DEPUTY COMMISSIONER AND ORS.
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September 25, 1961 |
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RAM KRISHAN DALMIA AND OTHERS Vs. REGISTRAR, JOINT STOCK COMPANIES, DELHI
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December 6, 1961 |
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RAM SARAN Vs. SHRIMATI SHAKUNTALA RAI
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February 2, 1961 |
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RAM SARAN DASS TARA CHAND Vs. RAM RICHHPAL L MANNU LAL
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January 25, 1961 |
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RAMCHARAN AND OTHERS Vs. SHAMBHU AND OTHERS
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October 31, 1961 |
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RANBIR SINGH SEHGAL Vs. STATE OF PUNJAB
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March 17, 1961 |
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RANJIT SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
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August 28, 1961 |
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RANO MATHU SINGH Vs. MATHU SINGH BHAG SINGH
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February 16, 1961 |
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RASH BEHARI SEN Vs. ANAND SARUP BHARGAVA
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July 24, 1961 |
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RATTAN CHAND Vs. PRITE SHAH SANT RAM OF AMRITSAR
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September 13, 1961 |
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RAWALPINDI VICTORY TRANSPORT CO PRIVATE LTD Vs. LABOUR COURT
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March 30, 1961 |
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ROHTAK AND HISSAR DISTRICTS ELECTRICITY SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 20, 1961 |
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ROOP NARAIN Vs. HANUMAN PERSHAD
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March 16, 1961 |
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RUBY GENERAL INSURANCE CO LTD Vs. MISRI DEVI
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April 7, 1961 |
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RULLIA RAM HAKIM RAI Vs. S FATEH SINGH S SHAM SHER SINGH
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November 30, 1961 |
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S CHARAN SINGH Vs. ADDITIONAL INSPECTOR-GENERAL POLICE
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October 13, 1961 |
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S TARLOK SINGH S SANT SINGH Vs. SARDARNI DALJIT KAUR
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April 4, 1961 |
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S. KULDIP SINGH AND ORS. Vs. KARNAIL SINGH BAKHSHISH SINGH AND ORS.
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July 12, 1961 |
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SADHU SINGH S MULLA SINGH Vs. DISTRICT BOARD GURDASPUR
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August 9, 1961 |
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SANT RAM NAGINA RAM Vs. DAYA RAM NAGINA RAM
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May 12, 1961 |
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SARASWATI STEEL ROLLING MILLS Vs. LABOR COURT
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September 21, 1961 |
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SARDARA SINGH AND ANOTHER Vs. THE STATE
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October 20, 1961 |
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SARDARILAL Vs. RAMLAL
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May 18, 1961 |
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SARDARNI RAM KHETRI Vs. HIND IRAN BANK LTD
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November 16, 1961 |
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SARDHA RAM BHOLA NATH Vs. PARAS RAM MOHAN LAL
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May 9, 1961 |
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SARMUKH SINGH DR AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 1, 1961 |
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SARVAN NATH SETHI Vs. RAM KISHEN SETHI AND SONS
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September 14, 1961 |
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SAT NARAIN Vs. UNION OF INDIA
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January 2, 1961 |
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SATBIR SINGH Vs. UNION OF INDIA
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December 19, 1961 |
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SATYENDRA KUMAR DUTTA Vs. UNION OF INDIA
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November 9, 1961 |
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SETH HARISH CHANDRA Vs. UNION OF INDIA
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July 28, 1961 |
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SETH HARISH CHANDRA Vs. UNION OF INDIA.
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March 28, 1961 |
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SEWAK BUS AND TRANSPORT CO PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
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March 22, 1961 |
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SHAHZADA NAND AND SONS Vs. CENTRAL BOARD OF REVENUE
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September 8, 1961 |
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SHAM SINGH AND ANR. Vs. THE CUSTODIAN GENERAL AND ORS.
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February 14, 1961 |
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SHANGARA SINGH AND ORS. Vs. JAGAT SINGH AND ORS.
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March 20, 1961 |
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SHANTI DEVI Vs. RATTAN CHAND
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August 11, 1961 |
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SHARI RAM Vs. STATE OF PUNJAB
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November 1, 1961 |
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SHEO NAND AND ANOTHER Vs. SHRIMATI SUNHERO AND ANOTHER
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November 15, 1961 |
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SHIV RAM Vs. EXCISE AND TAXATION COMMISSIONER
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January 12, 1961 |
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SHIV SINGH Vs. HANS RAJ NAYYAR
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January 6, 1961 |
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SHREERAM DURGAPRASAD TUMSAR Vs. UNION OF INDIA
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December 5, 1961 |
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SHRIMATI MALAN DEVI Vs. BRIJ LAL AND OTHERS
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October 4, 1961 |
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SIBHAT ULLAH Vs. SAHIB RAM
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September 27, 1961 |
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SITA RAM Vs. BASHI RAM GOBIND SINGH
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September 8, 1961 |
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SODHI HARBAKHSH SINGH Vs. THE CENTRAL GOVERNMENT AND OTHERS
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April 9, 1961 |
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SOUTH ASIA INDUSTRIES PRIVATE LTD Vs. S B SARUP SINGH
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August 30, 1961 |
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STATE Vs. MEHRO AND OTHERS
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August 4, 1961 |
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STATE Vs. BUKAN SINGH
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March 8, 1961 |
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STATE Vs. SADHU SINGH
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March 29, 1961 |
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STATE OF PUNJAB Vs. PURAN CHAND RAMNATH
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July 10, 1961 |
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STATE OF PUNJAB Vs. DHANNA RAM HAR BHAGWAN
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March 9, 1961 |
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STATE OF PUNJAB Vs. MADAN GOPAL
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March 23, 1961 |
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STATE OF PUNJAB Vs. SHER MOHAMMAD RELU
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November 3, 1961 |
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STATE OF PUNJAB Vs. MODEL WOOLLEN AND SILK MILLS
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November 6, 1961 |
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SUKHDIP SINGH Vs. ARJAN SINGH MIHAN SINGH
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January 25, 1961 |
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SUKHJIT STARCH AND CHEMICALS Vs. STATE OF PUNJAB
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November 10, 1961 |
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SUNDER SINGH Vs. MANNA SUNDER SINGH
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July 28, 1961 |
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SUNDER SINGH AND ORS. Vs. NARAIN SINGH AND ORS.
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April 7, 1961 |
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SURAJ KAUR Vs. STATE
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July 14, 1961 |
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SURJA Vs. THE FINANCIAL COMMISSIONER AND ORS.
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December 18, 1961 |
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TARA CHAND S/O CHAMAN LAL Vs. STATE
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November 21, 1961 |
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TARA CHAND VERMA Vs. STATE
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January 13, 1961 |
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TARAN PARKASH MOHAN LAL Vs. STATE
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May 22, 1961 |
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TARLOCHAN SINGH S/O DR SUNDER SINGH Vs. MOHINDER KAUR D/O GHANYA SINGH
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August 3, 1961 |
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TEJA SINGH SUBEDAR SANTA SINGH Vs. SARJIT KAUR
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August 10, 1961 |
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THAKAR DASS Vs. KALWANT SINGH
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September 7, 1961 |
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THAKUR PREM SINGH Vs. THAKUR HOTEL SMILE COMPANY PRIVATE LTD
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August 3, 1961 |
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THE HINDUSTAN COMMERCIAL BANK, LTD. Vs. SOHAN LAL AND ORS.
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September 6, 1961 |
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TRUSTEES OF "TRIBUNE" Vs. INDUSTRIAL TRIBUNAL
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February 1, 1961 |
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UMRAO DEVI AND ANR. Vs. ISHAR SINGH AND ORS.
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September 6, 1961 |
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UNION OF INDIA Vs. SHEELA DEVI
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December 1, 1961 |
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UNION OF INDIA Vs. A K GILKAM AND CO
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December 6, 1961 |
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UNION OF INDIA Vs. LANDRA ENGINEERING AND FOUNDRY WORKS
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December 15, 1961 |
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UNION OF INDIA Vs. SETH SPINNING MILLS LIMITED
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September 8, 1961 |
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UNION OF INDIA Vs. JASSO
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November 13, 1961 |
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UNION OF INDIA Vs. JAGDISH SINGH ISHWAR SINGH
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October 4, 1961 |
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VED LUXMI FLOUR AND GENERAL MILLS PRIVATE LTD Vs. LABOUR COURT
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March 13, 1961 |
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VIDYA SAGAR BULAQI RAM Vs. STATE
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October 4, 1961 |
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VIMLA Vs. STATE
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May 1, 1961 |
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WARYAM SINGH Vs. PRITPAL KAUR
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January 27, 1961 |
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WEBBING AND BELTING FACTORY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 24, 1961 |
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WORKMEN OF THE KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY Vs. LABOUR COURT ROHTAK
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October 10, 1961 |
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WORKS MANAGER CARRIAGE AND WAGON SHOPS NORTHERN RAILWAY Vs. GHANSHYAM DASS S/O NAND KISHORE
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October 27, 1961 |