|
A C GOEL Vs. FIRST NATIONAL BANK LTD
|
April 8, 1960 |
|
ABID HUSSAIN Vs. ROSHAN DASS
|
September 6, 1960 |
|
AGGARWAL R D AND CO Vs. COMMISSIONER OF INCOME TAX
|
October 5, 1960 |
|
AMAR KAUR RAM LAL Vs. SADHU SINGH
|
July 28, 1960 |
|
AMAR SINGH Vs. BALDEV SINGH
|
May 25, 1960 |
|
AMAR SINGH AND ORS. Vs. SEWA RAM AND ORS.
|
May 25, 1960 |
|
AMARNATH SAWAN MAL Vs. JOGINDER SINGH
|
May 27, 1960 |
|
AMIR CHAND TOTA RAM Vs. SUCHETA KRIPALANI
|
November 1, 1960 |
|
ANANT RAM MUNSHI Vs. SPEDDING DINGA SINGH AND COMPANY
|
January 27, 1960 |
|
ARJAN SINGH DEDAR SINGH Vs. MOHAN SINGH BUR SINGH
|
October 5, 1960 |
|
ASSOCIATED HOTELS OF INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
August 9, 1960 |
|
ATMA RAM BINDRA BAN Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1960 |
|
AVINASH DEVI Vs. KHAZAN SINGH ANEJA
|
January 7, 1960 |
|
B D GUPTA Vs. UNION OF INDIA
|
February 22, 1960 |
|
B L CHOPRA Vs. PUNJAB STATE
|
January 8, 1960 |
|
BADDU MAL Vs. CANTONMENT BOARD JULLUNDUR
|
April 28, 1960 |
|
BADRI DASS NIHALA MAL Vs. CHUNILAL RODA MAL
|
December 28, 1960 |
|
BAHADUR SINGH Vs. HAR KAUR
|
January 27, 1960 |
|
BAI CHANDER MANI D/O HARI RAM SANGHI Vs. BHAGIRATH
|
December 1, 1960 |
|
BALDEV SINGH Vs. THE COMMISSIONER OF INCOME TAX
|
December 22, 1960 |
|
BALKISHAN Vs. SUBASH CHAND AND ANR.
|
December 22, 1960 |
|
BALMOKAND LAL HIRA NAND Vs. UNION OF INDIA
|
August 9, 1960 |
|
BANKE BEHARI LAL PRAHLADILAL Vs. JAGAN NATH MADAN
|
August 16, 1960 |
|
BANSO Vs. CHARAN SINGH
|
August 23, 1960 |
|
BARHAM DUTT Vs. PEOPLES CO-OPERATIVE TRANSPORT SOCIETY LTD
|
August 8, 1960 |
|
BASANT LAL KHACHERU RAM Vs. JAGDISH PARSHAD KISHAN CHAND
|
January 19, 1960 |
|
BASHESHAR DAYAL ANUP SINGH Vs. CUSTODIAN GENERAL EVACUEE PROPERTY DELHI
|
August 3, 1960 |
|
BAWA SINGH Vs. JAGDISH CHAND
|
May 26, 1960 |
|
BELI RAM ALIAS BELI MAL AND ANR. Vs. THE ASSESSING AUTHORITY AND TREASURY OFFICER, AND ANR.
|
August 19, 1960 |
|
BHAGWAN DAS SUD AND SONS Vs. FINANCIAL COMMISSIONER
|
April 22, 1960 |
|
BHAGWAN DASS KAKA RAM Vs. STATE
|
June 14, 1960 |
|
BHAGWAN SINGH SHER SINGH ARORA Vs. AMAR KAUR
|
October 19, 1960 |
|
BHARAT BANK LTD Vs. SEHGAL BROTHERS
|
March 14, 1960 |
|
BHARAT NIDHI Vs. TRADE AND INDUSTRIES CORPORATION LTD
|
July 14, 1960 |
|
BIR INDER NATH HANS RAJ Vs. UNION OF INDIA
|
April 19, 1960 |
|
BIRO Vs. DULLA SINGH
|
February 4, 1960 |
|
BISHAN DAS GIRDHARI LAL Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
March 11, 1960 |
|
BISHAN DASS Vs. WALAITI LAL BHAMBRI AND ANR.
|
November 11, 1960 |
|
BISHAN SINGH S LADHA SINGH Vs. CENTRAL GOVERNMENT
|
September 14, 1960 |
|
BOOTA SINGH MOTA SINGH Vs. STATE
|
August 1, 1960 |
|
BRITA COTTON SPINNING AND WEAVING MILLS Vs. SUMMER CHAND
|
August 18, 1960 |
|
BRITISH INDIA CORPORATION Vs. INDUSTRIAL TRIBUNAL PUNJAB PATIALA
|
December 16, 1960 |
|
BRITISH MOTOR AND CYCLE MART Vs. BABU LAL
|
December 13, 1960 |
|
BUR SINGH AND ORS. Vs. COMMISSIONER OF PATIALA DIVISION AND ORS.
|
November 10, 1960 |
|
CALTEX INDIA LTD Vs. UNION OF INDIA
|
May 18, 1960 |
|
CANTONMENT BOARDAMBALA CANTT Vs. STATE OF PUNJAB
|
September 12, 1960 |
|
CAPTAIN RATTAN AMOL SINGH Vs. KAMALJIT KAUR W/O CAPTAIN AMOL SINGH
|
April 8, 1960 |
|
CHANAN SINGH AND ORS. Vs. SMT. JAI KAUR
|
October 26, 1960 |
|
CHANDAN LAL JOURA Vs. AMIN CHAND MOHAN LAL
|
April 18, 1960 |
|
CHANDER WATI Vs. L HARI CHAND
|
March 3, 1960 |
|
CHANDO DEVI Vs. MUNICIPAL COMMITTEE
|
February 16, 1960 |
|
CHARAN SINGH HARNAM SINGH Vs. GURDIAL SINGH HARNAM SINGH
|
December 26, 1960 |
|
CHARANJI LAL JAGANNATH ARORA Vs. INDER DEVI
|
September 12, 1960 |
|
CHHOTTU RAM NARAIN RAM Vs. KHARAITI RAM GOKALMAL MAHAJAN
|
March 30, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. R B L ISHAR DASS
|
March 23, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. KISHORE CHAND RAMJI DASS
|
March 3, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND DALAL
|
February 16, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. NATHU RAM BABU RAM
|
February 4, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. GURSAHAI SAIGAL
|
February 5, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. RAM AMAR NATH
|
January 21, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. LACHHMAN DASS NAYAR L
|
January 20, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED
|
August 25, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. SIMLA BANKING AND INDUSTRIAL COMPANY LIMITED
|
August 25, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. JAI PARKASH OM PARKASH COMPANY LIMITED
|
August 29, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. SAT RAM GIAN CHAND
|
September 15, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. SHEIKHUPURA TRANSPORT COMPANY LIMITED
|
September 20, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. SARASWATI SUGAR SYNDICATE
|
December 12, 1960 |
|
COMMISSIONER OF INCOME TAXDELHI AND RAJASTHANNEW Vs. BHARAT INSURANCE CO LTD
|
March 2, 1960 |
|
COMRADE CHANAN SINGH SECRETARY DISTRICT KISAN SABHA Vs. UNION OF INDIA
|
October 5, 1960 |
|
COMRADE MAKHAN SINGH Vs. RANJIT SINGH
|
September 15, 1960 |
|
COURT ON BEHALF OF STATE Vs. RADHA KRISHNA KHANNA
|
November 9, 1960 |
|
CUSTODIANEVACUEE PROPERTYJULLUNDUR Vs. FIRM DHARAM PAUL ASU RAM
|
January 14, 1960 |
|
DARBARA SINGH M SC Vs. VICE-CHANCELLORPUNJAB UNIVERSITY
|
September 14, 1960 |
|
DEEPO WIFE OF KEHAR SINGH Vs. KEHAR SINGH
|
October 26, 1960 |
|
DEOKI NANDAN AJUDHIA PARSHAD AND ORS. Vs. RIKHI RAM AND ORS.
|
March 24, 1960 |
|
DEV NATH SURI Vs. RAM CHAND SURI
|
August 26, 1960 |
|
DEVI RAM PATT RAM Vs. STATE
|
August 4, 1960 |
|
DEVKINANDAN AND CO. OF BINDKI Vs. UNION OF INDIA (UOI)
|
July 14, 1960 |
|
DHANJI RAM SHARMA Vs. UNION OF INDIA
|
April 8, 1960 |
|
DHANJI RAM SHARMA Vs. UNION OF INDIA
|
September 8, 1960 |
|
DHARAM SINGH MANGAL SINGH Vs. STATE
|
July 27, 1960 |
|
DIP CHAND SHIV RAM Vs. RAM LAL DAYA SINGH
|
November 4, 1960 |
|
DIRECTOR OF CONSOLIDATION OF HOLDINGSJULLUNDUR Vs. JOHRI MALL KARORI MALL
|
November 8, 1960 |
|
DIWAN CHAND L THAKUR DASS Vs. UNION OF INDIA
|
March 23, 1960 |
|
DURGA DASS Vs. DEVI DASS NAYAR
|
October 6, 1960 |
|
DURGA PARSHAD Vs. CUSTODIAN OF EVACUEE PROPERTY P BLOCKNEW DELHI AND
|
February 10, 1960 |
|
DWARKA DASS MURLIDHAR Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1960 |
|
FAQIR CHAND Vs. SARDARNI HARNAM KAUR
|
March 25, 1960 |
|
FIRM GOKAL CHAND GIAN CHAND AND CO AMRITSAR Vs. PUNJAB NATIONAL BANK LTD
|
July 28, 1960 |
|
FIRM HIRA LAL GIRDHARI LAL Vs. BAIJ NATH HARDIAL KHATRI
|
April 22, 1960 |
|
FIRM JUGAL KISHORE JAGDISH PRASAD Vs. STATE OF DELHI
|
August 4, 1960 |
|
FIRM SOHAN LAL ARJAN DASS Vs. FIRM BANWARI LAL VISHWA NATH
|
March 9, 1960 |
|
FIRM TIRATH RAM AND SONS Vs. FREE INDIA GENERAL INSURANCE CO LTD
|
May 12, 1960 |
|
G R PARRY Vs. UNION OF INDIA
|
July 12, 1960 |
|
GAJJA SINGH Vs. GURDIAL SINGH
|
January 4, 1960 |
|
GANDHO Vs. RAM PAL
|
October 11, 1960 |
|
GHANSHYAM DASS RASTOGI Vs. A N SYAL
|
August 30, 1960 |
|
GIAN CHAND SHARMA Vs. BANSI LAL
|
August 18, 1960 |
|
GIANO Vs. MOTI RAM
|
October 12, 1960 |
|
GIRDHARI LAL BULAKI RAM Vs. L J JOHNSON
|
November 15, 1960 |
|
GOPAL DASS Vs. ROSHAN LAL KAPUR
|
August 11, 1960 |
|
GULZARA SINGH NANTA SINGH Vs. TEJ KAUR
|
October 26, 1960 |
|
GURBACHAN SINGH AND ANR. Vs. GUR IQBAL SINGH
|
September 26, 1960 |
|
GURBAKSH SINGH S/O GANDA SINGH Vs. DR. DAYAL CHAND S/O JHANDA RAM
|
March 11, 1960 |
|
GURDAS DAYARAM Vs. PRITO
|
August 23, 1960 |
|
GURDIAL KAUR Vs. PYARA SINGH
|
November 9, 1960 |
|
GURDIT SINGH NATHA SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 7, 1960 |
|
HANS RAJ BASANT RAM Vs. DHANWANT SINGH BALWANT SINGH
|
September 8, 1960 |
|
HAR SARUP GUTA Vs. S AGGARWAL KHUSHI RAM
|
May 5, 1960 |
|
HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
November 25, 1960 |
|
HARCHARAN SINGH Vs. ISHER SINGH
|
September 6, 1960 |
|
HARDAS KAUR AND ANR. Vs. BAKHTAWAR SINGH AND ORS.
|
October 31, 1960 |
|
HARDEV SINGH AND ORS. Vs. GURDIAL SINGH
|
October 18, 1960 |
|
HARI KISHEN DAS Vs. UNION OF INDIA
|
September 8, 1960 |
|
HAZARA SINGH GANDA SINGH Vs. STATE OF PUNJAB
|
September 1, 1960 |
|
HEMRAJ CHANDAN LAL Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1960 |
|
HIRA LAL Vs. STATE OF PUNJAB
|
September 27, 1960 |
|
HOSHIARPUR AZAD TRANSPORTERS PRIVATE LTD Vs. STATE OF PUNJAB
|
February 18, 1960 |
|
INDIAN WOOLLEN TEXTILE MILLS Vs. COMMISSIONER OF EXCESS PROFITS TAX PUNJAB ETC
|
January 19, 1960 |
|
IQBAL SINGH SUNDER SINGH Vs. STATE
|
May 19, 1960 |
|
ISHER DASS TARA CHAND Vs. HARCHARAN DASS
|
August 30, 1960 |
|
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD. Vs. SHIV RAM BATTA
|
January 14, 1960 |
|
JAL KAUR SADHU SINGH Vs. PALA SINGH BUDH SINGH
|
November 18, 1960 |
|
JIT SINGH Vs. STATE
|
May 13, 1960 |
|
JIWAN SINGH AND SONS Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
|
April 6, 1960 |
|
JOTI PARSHAD LAHRI MAL Vs. GANESHI LAL RAM NARAIN
|
August 31, 1960 |
|
JULLUNDUR VEGETABLE SYNDICATE Vs. PUNJAB STATE
|
February 14, 1960 |
|
KAILASH CHANDERA SHARMA Vs. SUPERINTENDENT OF POST OFFICERS NEW DELHI AND
|
March 31, 1960 |
|
KAMLESH KUMARI Vs. KARTAR CHAND DIWAN SINGH
|
September 22, 1960 |
|
KANHIYA SHANKER AND ORS. Vs. MOHABATA SEDHU AND ORS.
|
February 23, 1960 |
|
KANSHI RAM Vs. KESHO RAM BAHNA
|
November 8, 1960 |
|
KANWAL JIT D/O PREM SINGH Vs. N K SINGH
|
December 1, 1960 |
|
KANWAR NAHAR SINGH Vs. THE CUSTODIAN GENERAL OF EVACUEE PROPERTY AND OTHERS
|
July 26, 1960 |
|
KARNAL DISTILLERY CO. LTD. Vs. LADLI PARSHAD JAISWAL AND ANR.
|
May 25, 1960 |
|
KAUR CHAND Vs. DEFENDANTS RAJ
|
March 30, 1960 |
|
KAUSHALYA Vs. WISAKHI RAM MOHAN LAL
|
November 15, 1960 |
|
KEDAR NATH Vs. L MANAK CHAND
|
August 4, 1960 |
|
KHEM CHAND Vs. UNION OF INDIA (UOI) AND ORS.
|
November 14, 1960 |
|
KIRORI JUGAL KISHORE Vs. MAN BAI
|
February 9, 1960 |
|
KISHAN SINGH Vs. STATE OF PUNJAB
|
August 18, 1960 |
|
KISHANLAL MALHOTRA Vs. UNION OF INDIA
|
April 27, 1960 |
|
LACHHMAN SINGH GILL Vs. BIBI HARPARKASH KAUR
|
January 12, 1960 |
|
LACHHMAN SINGH SUNDER SINGH Vs. PRITAM CHAND KIRPA MAL
|
December 22, 1960 |
|
LAKHPAT RAI SHARM Vs. ATAMA SINGH
|
December 9, 1960 |
|
LAKSHMI INSURANCE CO. LTD Vs. BIBI PADMA WATI
|
September 20, 1960 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. GURDIAL SINGH
|
May 9, 1960 |
|
LILU AND ORS. Vs. KARAM CHAND AND ORS.
|
October 10, 1960 |
|
M MOHAN LAL KALIA Vs. WOOD TRADING CO
|
January 21, 1960 |
|
MALKAN RANI Vs. KRISHAN KUMAR
|
April 21, 1960 |
|
MANGAL SAIN Vs. CHIEF SETTLEMENT COMMISSIONERNEW DELHI
|
February 16, 1960 |
|
MANGAL SINGH Vs. MANPHUL SINGH JAIMAL SINGH
|
October 7, 1960 |
|
MANI SINGH HARNAM SINGH Vs. SHER SINGHSHIBHU
|
February 18, 1960 |
|
MANOHAR LAL MUNSHI LAL Vs. COMMISSIONER OF INCOME-TAX NEW DELHI
|
February 17, 1960 |
|
MANSHA RAM L JADGISH RAI Vs. TEJ BHAN L GURDITTA MAL SAHNEY
|
October 19, 1960 |
|
MASTER TARA SINGH Vs. STATE OF PUNJAB
|
December 5, 1960 |
|
MOHAMMAD ISHAQ MOHD ISMAIL Vs. MOHD BASHIR AHMAD KHAN
|
August 16, 1960 |
|
MOHAN TAYAL Vs. COMMISSIONER OF INCOME TAX
|
December 13, 1960 |
|
MOOL RAJ Vs. ANJUMAN IMDAD BAHMI BAFINDGAN
|
May 24, 1960 |
|
MOTI RAM Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
|
September 20, 1960 |
|
MOTOR AND GENERAL INSURANCE CO LTD Vs. HOTA RAM
|
August 31, 1960 |
|
MUNICIPAL CORPORATION OF DELHI Vs. SOHNA MAL INDER SEN
|
March 18, 1960 |
|
MURAT SINGH Vs. CONTROLLER OF ESTATE DUTY
|
March 21, 1960 |
|
N HARDIP SINGH Vs. HIRA FILMS
|
March 29, 1960 |
|
NAGAR HET RAM Vs. STATE
|
January 18, 1960 |
|
NAHINDER SINGH Vs. UNION OF INDIA
|
August 30, 1960 |
|
NAND SINGH ALIAS TULA AND ANR. Vs. RAM SARUP
|
October 6, 1960 |
|
NATHU RAM Vs. JAGAN NATH
|
May 9, 1960 |
|
NATIONAL TRANSPORT AND GENERAL COMPANY PRIVATE Vs. ISHAR SINGH
|
August 31, 1960 |
|
NAV HIND FINANCE AND TRANSPORT PRIVATE Vs. CHIEF COMMISSIONER DELHI
|
September 27, 1960 |
|
NAWAB ZAHIR-UDDIN AHMED Vs. APPELLATE OFFICER
|
January 1, 1960 |
|
NEW SUTLEJ TRANSPORT COMPANY PRIVATE LIMITED Vs. STATE
|
October 13, 1960 |
|
NITYA NAND KUL BHUSHAN LAL Vs. KHALIL AHMED ALI AHMAD
|
September 7, 1960 |
|
O P BASRA S/O GAURI SHANKER Vs. KAITHAL COTTON AND GENERAL MILLS CO LTD
|
September 6, 1960 |
|
OFFICIAL RECEIVER OF THE ESTATE OF DAULAT RAM SURANA Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY
|
April 18, 1960 |
|
OKARA GRAIN BUYERS SYNDICATE LTD Vs. UNITED COMMERCIAL BANK LTD
|
August 29, 1960 |
|
OM PRABHA JAIN Vs. GIAN CHAND
|
January 12, 1960 |
|
P L SAYAL Vs. SARLA RANI
|
September 22, 1960 |
|
P S KAICKER Vs. UNION OF INDIA
|
August 25, 1960 |
|
PARBATI GANGARAM AGGARWAL Vs. FIRM JAI RAM DASS BHAGAT RAM
|
October 11, 1960 |
|
PARMESHWARI DAS Vs. SOMAN DEVI
|
January 11, 1960 |
|
PAYARI WIFE OF FAQIR CHAND Vs. FAQIR CHAND ALAKHA
|
August 25, 1960 |
|
PHUMAN SINGH PREM SINGH Vs. STATE OF PATIALA
|
September 27, 1960 |
|
PIARA LAL KHANNA Vs. S HERCHAND SINGH JAIJI
|
March 10, 1960 |
|
PIARA SINGH Vs. STATE
|
May 24, 1960 |
|
PIARA SINGH AND ANR. Vs. LACHHMAN SINGH AND ORS.
|
September 6, 1960 |
|
PRAN NATH Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1960 |
|
PRITAM KAUR Vs. STATE
|
October 13, 1960 |
|
PUNJAB CO-OPERATIVE BANK LTD Vs. L NARANJAN DASS BUDWAR
|
March 1, 1960 |
|
PUNJAB NATIONAL BANK LTD Vs. R B L BENARSI DAS AND CO
|
May 24, 1960 |
|
PUNJAB NATIONAL BANK LTD Vs. ARURA MAL DURGA DAS
|
May 26, 1960 |
|
PUNJAB NATIONAL BANK LTD Vs. IQBAL SINGH KALYAN SINGH
|
September 19, 1960 |
|
R L AGGARWAL Vs. DARSHAN LAL ASA RAM
|
May 2, 1960 |
|
R S SETH GIRDHARI LAL Vs. RATAN LAL L SHIV LAL
|
March 7, 1960 |
|
RAGHBIR SINGH S Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1960 |
|
RAJINDER NATH B. MARA Vs. I.N. CHIB AND ORS.
|
September 6, 1960 |
|
RAM CHAND PURI Vs. LAHORE ENAMELLING AND STAMPING CO LTD
|
July 18, 1960 |
|
RAM DAS T CHUGANI Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY INDIA
|
July 25, 1960 |
|
RAM KRISHNA DALMIA Vs. FIROZE CHAND
|
April 21, 1960 |
|
RAM LAL JAIN Vs. CENTRAL BANK OF INDIA LTD
|
December 22, 1960 |
|
RAM PHAL RAGHU NATH SAHAI Vs. BRAHAM PARKASH
|
September 23, 1960 |
|
RAM RACHHPAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 16, 1960 |
|
RAM RATTAN KAPUR Vs. UNION OF INDIA
|
October 7, 1960 |
|
RAMA NAND Vs. COMMISSIONER OF INCOME TAX
|
December 30, 1960 |
|
RANA BALRAM Vs. PRITAM SINGH
|
March 30, 1960 |
|
RANBIR SINGH CHADHA Vs. CHIEF COMMERCIAL SUPDT RATES HEAD QUARTERS OFFICE
|
August 30, 1960 |
|
RAVINDER KUMAR SARDARI LAL Vs. DISTRICT MAGISTRATE DELHI
|
February 1, 1960 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAM LAKHAN PANDEY
|
February 29, 1960 |
|
RONAQ MAL CHIMNA MAL Vs. KASTURI MAL LACHHMAN DASS
|
April 19, 1960 |
|
ROOP CHAND SHARMA Vs. AVTAR SINGH BRAR
|
August 16, 1960 |
|
RULDU Vs. UMAR DIN
|
October 26, 1960 |
|
RUP RAM DHAN SINGH Vs. MUNSHI CHHILU
|
March 15, 1960 |
|
RUP RAM KALU RAM AGGARWAL Vs. PUNJAB STATE
|
December 22, 1960 |
|
RUPAR CENTRAL CO Vs. FIRST NATIONAL BANK LTD.
|
April 18, 1960 |
|
S ARJAN SINGH S MEHAR SINGH Vs. STATE OF PUNJAB
|
May 20, 1960 |
|
S BALBIR SINGH Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS NEW DELHI
|
March 18, 1960 |
|
S BHAGAT SINGH Vs. SATNAM TRANSPORT CO LTD
|
October 5, 1960 |
|
S GURDIP SINGH Vs. UNION OF INDIA
|
December 13, 1960 |
|
S JODH SINGH Vs. MAHANT BHAGAMBAR DASS
|
October 11, 1960 |
|
S KALYAN SINGH GANESH SINGH Vs. SH TEJ KAUR D/O CHARAN SINGH
|
August 22, 1960 |
|
S MEHAR SINGH Vs. UMRAO SINGH
|
September 15, 1960 |
|
S POORAN SINGH CHHATWAL Vs. EAST PUNJAB STATESIMLA
|
September 15, 1960 |
|
SADHAURA TRANSPORT COMPANY (P) LTD Vs. PUNJAB STATE
|
August 30, 1960 |
|
SAMITRAN DEVI Vs. SUBA RAM
|
January 22, 1960 |
|
SAMPURAN SINGH Vs. ARJAN SINGH
|
September 22, 1960 |
|
SANTA SINGH AND ANR. Vs. JAWAHAR SINGH AND ORS.
|
December 21, 1960 |
|
SARDARILAL Vs. SHRIMATI SHAKUNTLA DEVI
|
December 21, 1960 |
|
SARDHA RAM Vs. PARAS RAM
|
December 12, 1960 |
|
SARJU DASSCHELA BHAGWAN DASS Vs. BHAG DASCHELA BAWA JAMNA DASS
|
October 12, 1960 |
|
SARMUKH SINGH Vs. CHANAN SINGH
|
March 11, 1960 |
|
SARUP SINGH Vs. RAM DITTA MAL AND ANR.
|
October 3, 1960 |
|
SHAKUNTALA DEVI Vs. KASHMIR CHAND
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September 16, 1960 |
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SHAM LAL THAKAR DASS AGGARWAL Vs. PUNJAB NATIONAL BANK LTD
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April 12, 1960 |
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SHIV SARAN DASS BHAGWAN DASS Vs. SATBHIRAWAN TRUST DELHI
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July 15, 1960 |
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SHIV SHANKAR LAL AMBA PARSHAD Vs. BEHARI LAL BANSI DHAR
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October 6, 1960 |
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SHREE GOPAL PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL PUNJAB
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October 25, 1960 |
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SHREE GOPAL PAPER MILLS LTD Vs. RAM LABHAYA MAL
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January 27, 1960 |
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SODHI SHAMSHER SINGH Vs. PEPSU STATE
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February 17, 1960 |
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SODHI SUKHDEV SINGH Vs. STATE OF PUNJAB
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January 19, 1960 |
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STANDARD DRUGS CO Vs. STATE OF PUNJAB
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July 11, 1960 |
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STATE Vs. GURDIAL SINGH GILL
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August 18, 1960 |
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STATE Vs. MEHRO
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August 4, 1960 |
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STATE Vs. BANU RAM AND SANWARA RAM
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December 6, 1960 |
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STATE OF PUNJAB Vs. HINDUSTAN DEVELOPMENT BOARD LTD
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May 25, 1960 |
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STATE OF PUNJAB Vs. SURRINDER NATH GOEL
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May 20, 1960 |
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STATE OF PUNJAB Vs. SODHI SUKHDEV SINGH
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March 18, 1960 |
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STATE OF PUNJAB Vs. GURANWANTI
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March 22, 1960 |
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SUKHJIT STARCH AND CHEMICALS LTD. Vs. THE UNION OF INDIA (UOI) AND ANR.
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November 15, 1960 |
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TARLOCHAN SINGH Vs. MOHINDER KAUR
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May 2, 1960 |
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THAKAR DASS Vs. CHIEF REGIONAL SETTLEMENT COMMISSIONERNEW DELHI AND
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February 16, 1960 |
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THAKAR SINGH NATHA SINGH Vs. PARTAP SINGH RUR SINGH
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May 12, 1960 |
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THE DELHI MUNICIPAL COMMITTEE Vs. BHAGWAN DASS
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August 25, 1960 |
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THE SADHAURA TRANSPORT COMPANY. (P). LTD. Vs. THE PUNJAB STATE AND ANR.
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August 30, 1960 |
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TILAK RAJ CHADHA Vs. CHIEF COMMISSIONER DELHI
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December 6, 1960 |
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UNION OF INDIA Vs. PEARL HOSIERY MILLS
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November 24, 1960 |
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UNION OF INDIA Vs. SHAMBHU DIAL PIARE KISHAN
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October 14, 1960 |
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UNION OF INDIA Vs. BHARAT FIRE AND GENERAL INSURANCE LTD
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July 19, 1960 |
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UNION OF INDIA Vs. ROSHAN LAL GUPTA
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January 25, 1960 |
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UNION OF INDIA Vs. UNITED TIMBER WORKS OF JAMNA NAGAR
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April 1, 1960 |
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UTTAM CHAND Vs. CHIEF SETTLEMENT COMMISSIONER
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October 26, 1960 |
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VAS DEV SHARMA Vs. MILKHI RAM BHATIA
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May 23, 1960 |
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VED PARKASH Vs. IRON TRADERS PRIVATE LTD
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March 11, 1960 |
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WALIATI RAM NATHU RAM Vs. MUNICIPAL COMMITTEE RUPAR
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August 10, 1960 |
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WALYTI RAM RAM DITTA MAL Vs. BHAGWAN DASS RAJINDER KUMAR
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March 2, 1960 |
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WAZIR CHAND AND ORS. Vs. PIRAN DITTA AND ORS.
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August 5, 1960 |
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ZAHIR UDDIN AHMED Vs. APPELLATE OFFICER DELHI PROVINCE DELHI
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September 7, 1960 |
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