|
ABDUL WAHAB Vs. PHIRAYA LAL
|
February 17, 1959 |
|
ACHHRU RAM Vs. HARI SINGH
|
May 19, 1959 |
|
AERON STEEL ROLLING MILLS Vs. STATE OF PUNJAB
|
May 7, 1959 |
|
AJAIB KAUR Vs. UTTAM SINGH ROAD SINGH
|
July 13, 1959 |
|
AJUDHIA PERSHAD Vs. CHIEF COMMISSIONERDELHI
|
October 12, 1959 |
|
ALLEN BERRY AND CO PRIVATE LTD Vs. VIVIAN BOSE
|
October 8, 1959 |
|
AMAR NATH Vs. BANKEY BEHARI
|
October 28, 1959 |
|
AMBALA BUS SYNDICATE PRIVATE LTD Vs. STATE OF PUNJAB
|
May 26, 1959 |
|
AMIN CHAND BHOLANATH Vs. UNION OF INDIA
|
May 28, 1959 |
|
AMIR CHAND Vs. SUCHETA KRIPLANI
|
May 26, 1959 |
|
AMULYA KUMAR TALUKDAR Vs. UNION OF INDIA
|
December 9, 1959 |
|
ANGAD RAM RAM SINGH Vs. GAINDA MAL CHARANJI LAL
|
September 7, 1959 |
|
ANGURI DEVI Vs. BAL RAM GANPAT RAI
|
September 11, 1959 |
|
ARJAN RAM NAURATA RAM Vs. STATE
|
November 5, 1959 |
|
ARJAN SINGH Vs. DALIP SINGH
|
April 27, 1959 |
|
ASIA UDYOG LTD Vs. DAULAT RAM KAPUR
|
September 11, 1959 |
|
AUTAR SINGH Vs. STATE
|
September 3, 1959 |
|
AZAD HIND CHEMICALS LTD Vs. RAM LAL OF UNITED CHEMICAL WORKSJULLUNDUR
|
August 18, 1959 |
|
B M BHALLA Vs. UNION OF INDIA
|
November 23, 1959 |
|
BAKHSHI RAM LADHA RAM Vs. SHILA DEVI
|
July 22, 1959 |
|
BAKHSHISH SINGH DHALIWAL Vs. STATE
|
January 15, 1959 |
|
BAKSHI RAM Vs. LILAN DEVI
|
July 27, 1959 |
|
BALBIR SINGH BALWANT SINGH CONVICT Vs. STATE
|
March 20, 1959 |
|
BALWANT RAI KUMAR Vs. AMRIT KAUR
|
September 1, 1959 |
|
BANU MAL MANGAT RAI Vs. MEHTA NATHULAL L KUNDANLAL
|
October 27, 1959 |
|
BASANT RAM RALLA RAM Vs. GURCHARAN SINGH
|
May 16, 1959 |
|
BASANT SINGH Vs. TIRLOKI NATH LACHHMAN DASS
|
February 24, 1959 |
|
BHAGAT RAM KIRPA RAM Vs. AJUDHIA PARKASH
|
February 4, 1959 |
|
BHAGWANI Vs. LAKHIM RAM
|
August 11, 1959 |
|
BHAGWANT SINGH S Vs. COMMISSIONER OF INCOME TAX
|
May 28, 1959 |
|
BHAGWANTI WIFE OF SADHU RAM Vs. SADHU RAM
|
November 3, 1959 |
|
BHAGWAT DAYAL Vs. UNION OF INDIA
|
April 8, 1959 |
|
BHAL SINGH Vs. STATE
|
January 21, 1959 |
|
BHURA MAL DAN DAYAL Vs. IMPERIAL FLOUR MILLS LTD
|
April 27, 1959 |
|
BINOD CHANDRA MAZUMDAR Vs. UNION OF INDIA
|
November 4, 1959 |
|
BISHAN SINGH KALA SINGH Vs. MASTAN SINGH SARUP SINGH
|
February 27, 1959 |
|
BOGHA SINGH Vs. HARNARARIAN SINGH
|
September 24, 1959 |
|
BRIJ LAL PALTA Vs. PARKASH CHAND MAHAJAN
|
October 29, 1959 |
|
BRIJ MOHAN LAL MURLI DHAR Vs. RAJ KISHORE
|
March 6, 1959 |
|
BRIJ MOHAN LAXMI NARAIN Vs. COMMISSIONER OF INCOME TAX
|
January 19, 1959 |
|
BRITISH INDIA GENERAL INSURANCE CO LTD Vs. ITBAR SINGH
|
September 1, 1959 |
|
CENTRAL BANK OF INDIA LTD Vs. KHUB RAM ROOP CHAND
|
September 16, 1959 |
|
CHANAN DAS MUKHI Vs. UNION OF INDIA
|
September 15, 1959 |
|
CHAUDHRI Vs. DUNI CHAND
|
October 13, 1959 |
|
CHAWLI Vs. HANSA
|
November 4, 1959 |
|
CHIRANJI LAL BANSI LAL Vs. HANS RAJ ISHAR SINGH
|
October 8, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. BASUMAL JAGAT NARAIN
|
September 11, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. KASHMIRI MAL VASDEV
|
December 24, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. SHANTI SARUP
|
January 21, 1959 |
|
COMMISSIONER OF INCOME-TAX NEW DELHI Vs. HAMDARD DAWAKHANA
|
October 28, 1959 |
|
COURT OF WARDS DADA SIBA ESTATE Vs. RAJA DHARAN DEV CHAND
|
September 23, 1959 |
|
COURT OF WARDS OF ESTATE OF BEDI DEVINDER SINGH OF Vs. S IQBAL SINGH CHADHA
|
April 15, 1959 |
|
CUSTODIAN GENERAL P BLOCKDELHI Vs. RIKHI RAM SARDAR LAL
|
September 24, 1959 |
|
CUSTODIANEVACUEE PROPERTYPUNJAB Vs. PARBHU DAYAL CHHAJAN LAL
|
July 24, 1959 |
|
DALIP SINGH ARJAN SINGH Vs. RAKHA RAM L MUNSHI RAM
|
April 21, 1959 |
|
DHAN KAUR Vs. NIRANJAN SINGH
|
October 14, 1959 |
|
DHIAN SINGH KHAZAN SINGH Vs. DEPUTY SECRETARY TO GOVERNMENT OF PUNJAB
|
April 1, 1959 |
|
DISTRICT BOARD KARNAL Vs. M R SHARMA
|
January 15, 1959 |
|
DUNCAN STRATTEN AND CO LTD Vs. FIRM SETH SUKHDEV BAKSH ROLLER FLOUR MILLS
|
December 17, 1959 |
|
DURGA DASS SOHANLAL Vs. STATE
|
October 14, 1959 |
|
DURGA DEVI Vs. SHANTI PARKASH THAKAR DAS
|
November 30, 1959 |
|
EAST PUNJAB PROVINCE STATE OF PUNJAB Vs. MODERN CULTIVATORSLADWA
|
May 1, 1959 |
|
EXCISE AND TAXATION OFFICER Vs. GAURI MAL BUTAIL TRUST
|
December 10, 1959 |
|
F MANGAT RAM HAZARI MAL KUTHIALA Vs. STATE OF PUNJAB
|
January 5, 1959 |
|
FAQIR SINGH GANDA SINGH Vs. GURBACHAN KAUR
|
May 19, 1959 |
|
FAZILKA ELECTRIC SUPPLY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 24, 1959 |
|
FIRM BALAK RAM MEHAR CHAND Vs. LACHMAN DAS
|
May 19, 1959 |
|
FIRM DITTU RAM EYEDAN Vs. OM PRESS CO LTD
|
December 24, 1959 |
|
FIRM GUARI LAL GURDEV DASS Vs. FIRM JOINT HINDU FAMILY AJAIB SINGH HARBANS SINGH
|
May 21, 1959 |
|
FIRM JAIKISHEN DASS JINDA RAM AND OTHERS Vs. CENTRAL BANK OF INDIA THROUGH MANAGER
|
September 3, 1959 |
|
FIRM KAURA MAL BISHAN DASS Vs. FIRM MATHRA DASS ATMA RAM AHMEDABAD
|
January 6, 1959 |
|
FIRM KHETU RAM BASHAMBER DASS Vs. KASHMIRI LAL RATTAN LAL
|
May 29, 1959 |
|
FIRM MUNSHI RAM RUPLAL Vs. FIRM MADANLAL CHAMAN PARKASH SETHI
|
April 8, 1959 |
|
FIRST NATIONAL BANK LTD Vs. KALI CHARAN GHAS MANDI LUDHIANA
|
May 20, 1959 |
|
G D SONI Vs. S N BHALLA
|
March 11, 1959 |
|
G L SALWAN Vs. UNION OF INDIA
|
November 10, 1959 |
|
GANESHI LAL Vs. FIRM BANWARI LAL AND CO
|
February 3, 1959 |
|
GANGA RAM BHATIA Vs. UNION OF INDIA
|
April 20, 1959 |
|
GANGA RAM SAT NARAIN Vs. GYAN SINGH AND CO
|
November 4, 1959 |
|
GHAKI MAL HUKAM CHAND Vs. PUNJAB NATIONAL BANK LTD
|
February 16, 1959 |
|
GHAKI MAL HUKUM CHAND Vs. GREAT AMERICAN INSURANCE CO LTD
|
November 24, 1959 |
|
GIAN CHAND Vs. JAGAN NATH
|
January 12, 1959 |
|
GIAN CHAND TANDON Vs. PT BAHADAR SINGH
|
September 25, 1959 |
|
GIAN CHAND VIR BHAN Vs. COMMISSIONER OF INCOME TAX
|
December 23, 1959 |
|
GIAN CHANDRA HIRDAY MOHAN Vs. PREM NARAIN MAHINDER MOHAN
|
December 16, 1959 |
|
GIANI RAM Vs. ATTAR CHAND
|
May 14, 1959 |
|
GIRDHARI LAL Vs. STATE OF PUNJAB
|
September 24, 1959 |
|
GIRDHARILAL Vs. KRISHAN DATT
|
September 30, 1959 |
|
GOBIND Vs. CHHAJJAN
|
November 25, 1959 |
|
GOVERDHAN SOHAN Vs. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
October 14, 1959 |
|
GRISON KNITTING WORKS Vs. LAXMI COMMERCIAL BANK LTD
|
April 28, 1959 |
|
GULZARI LAL DEVI DAYAL Vs. PUNJAB AND KASHMIR BANK LTD
|
October 14, 1959 |
|
GURBAKHSH SINGH Vs. STATE
|
September 16, 1959 |
|
GURBANTA SINGH Vs. PIARA RAM JAGGU RAM
|
January 30, 1959 |
|
GURBANTA SINGH Vs. PIARA RAM
|
January 31, 1959 |
|
GURCHARAN SINGH Vs. SMT. WARYAM KAUR W/O GURCHARAN SINGH
|
November 10, 1959 |
|
GURDIP SINGH S SURAIN SINGH Vs. STATE OF PUNJAB
|
July 14, 1959 |
|
GURDWARA SAHIB KOTHI BEGOWAL Vs. HARNAM SINGH
|
July 21, 1959 |
|
GURKIRAT SINGH BHAI PREM SINGH Vs. GURDIT SINGH S GURDIAL SINGH
|
August 12, 1959 |
|
GURMIT SINGH PARTAP SINGH Vs. TARA SINGH SAHIB SINGH
|
February 24, 1959 |
|
HANS RAJ Vs. HINDUSTHAN COMMERCIAL BANKKANPUR
|
May 21, 1959 |
|
HARBACHAN SINGH HARBAKSH SINGH Vs. L SITA RAM L KANSHI RAM
|
August 28, 1959 |
|
HARBANS SINGH Vs. VIDYA WANTI
|
August 28, 1959 |
|
HARBANS SINGH Vs. PUNJAB STATE
|
April 23, 1959 |
|
HARBANS SINGH Vs. STATE OF PUNJAB
|
April 7, 1959 |
|
HARNAM KAUR Vs. SAWAN SINGH
|
August 14, 1959 |
|
HARNAM SINGH RULIA Vs. MAN SINGH
|
January 13, 1959 |
|
HAZARA SINGH AND S ISHAR SINGH Vs. CUSTODIAN OF EVACUEE PROPERTY PEPSU
|
September 25, 1959 |
|
HAZARA SINGH HAKIM SINGH Vs. STATE
|
September 10, 1959 |
|
HUKAM SINGH Vs. DULI LAL SINGH
|
August 19, 1959 |
|
INDER SINGH Vs. STATE
|
October 20, 1959 |
|
ISHAR SINGH Vs. NATIONAL BANK OF LAHORE LTD
|
November 26, 1959 |
|
ISHWAR DASS HEM RAJ Vs. FIRM RADHA MAL ARJAN DASS
|
November 13, 1959 |
|
J A TRIVEDI BROTHERS Vs. UNION OF INDIA
|
March 18, 1959 |
|
JAGAR Vs. NATHO
|
October 13, 1959 |
|
JAGAT RAM Vs. BASANTI
|
March 30, 1959 |
|
JAGATJIT COTTON TEXTILE MILLS LTD Vs. INDUSTRIAL TRIBUNAL PATIALA
|
March 31, 1959 |
|
JAGIR SINGH SOBHA SINGH Vs. SETTLEMENT COMMISSIONER PEPSU
|
February 2, 1959 |
|
JAGMENDAR SINGH Vs. UNION OF INDIA
|
August 13, 1959 |
|
JAMADAR UTTAM SINGH MASADA SINGH Vs. PUNJAB STATE
|
February 5, 1959 |
|
JANGIR SINGH Vs. STATE
|
October 5, 1959 |
|
JARNIAL SINGH HARJIT SINGH Vs. BAKSHI SINGH SHAM SINGH
|
December 24, 1959 |
|
JAWAND SINGH HUKAM SINGH Vs. OM PARKASH AGGARWAL SUB JUDGE 1ST CLASS JAGADHRI
|
May 29, 1959 |
|
JAWHAR LAL BHARGAVA Vs. JAGATHDHISH BHARGAVA
|
December 15, 1959 |
|
JAY BHARAT WOOLEN AND SILK MILLS Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
|
March 18, 1959 |
|
JHANDU LAL BUDH RAM Vs. STATE OF PUNJAB
|
January 28, 1959 |
|
JIT SINGH MOHAR SINGH Vs. MUNICIPAL COMMITTEE
|
October 23, 1959 |
|
JIWAN LAL SHINGHU AND ANR. Vs. JAI NARAIN PARSHAD AND ORS.
|
December 12, 1959 |
|
JOTI PARSHAD JAI GOPAL Vs. KARTAR SINGH SAHIB
|
July 22, 1959 |
|
KAKO Vs. AJIT SINGH
|
July 16, 1959 |
|
KARTAR SINGH Vs. STATE OF PUNJAB
|
March 17, 1959 |
|
KARTAR SINGH WAZIR SINGH Vs. SARDARA SINGH WAZIR SINGH
|
September 24, 1959 |
|
KASTURI DEVI Vs. CHUNI LAL
|
August 13, 1959 |
|
KHAIRATI RAM Vs. FIRM BALAK RAM MEHR CHAND
|
August 21, 1959 |
|
KIDAR NATH L JAGAN NATH AGGARWAL Vs. STATE OF PUNJAB
|
September 17, 1959 |
|
KISHAN SINGH Vs. PUNJAB STATE
|
October 1, 1959 |
|
KISHORI LAL Vs. SITAL PARSHAD
|
February 6, 1959 |
|
KRISHNA AGGARWAL Vs. SATYA DEV
|
May 12, 1959 |
|
KUNDAN Vs. SARDARA RAMJI LAL
|
January 5, 1959 |
|
KUNDAN LAL Vs. INCOME TAX OFFICER
|
May 8, 1959 |
|
LABH SINGH Vs. CHIEF SETTLEMENT COMMISSIONER RURAL PUNJAB JULLUNDUR AND
|
April 21, 1959 |
|
LACHHMAN DAS MAKHAN LAL Vs. STATE OF PUNJAB
|
November 26, 1959 |
|
LACHHMAN SINGH CHUHAR SINGH Vs. STATE OF PUNJAB
|
May 29, 1959 |
|
LACHHMI NARAIN BALU Vs. GHISA BIHARI
|
March 19, 1959 |
|
LAKSHMI CHAND Vs. SHAM DASS
|
May 11, 1959 |
|
LALA LACHHMAN DASS Vs. GOVERDHAN DASS
|
August 20, 1959 |
|
LALA RAJESHWAR PERSHAD Vs. INCOME TAX OFFICER
|
April 23, 1959 |
|
LEKH RAJ Vs. STATE
|
October 13, 1959 |
|
MADHU LIMAYE Vs. STATE
|
February 2, 1959 |
|
MAHADEV PARSHAD Vs. MUNGI D/O PANDIT SHEO BAKSH RAI
|
July 27, 1959 |
|
MAHARAJ WEAVING MILLSAMRITSAR Vs. STATE OF PUNJAB
|
August 28, 1959 |
|
MAJOR JOGINDAR SINGH Vs. BIBI RAJ MOHINDER KAUR
|
September 25, 1959 |
|
MALOUT TRANSPORT COMPANY PRIVATE Vs. STATE OF PUNJAB
|
February 25, 1959 |
|
MAN SINGH Vs. SUBE SINGH
|
November 27, 1959 |
|
MANGAT RAM KUTHIALA Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1959 |
|
MANNA SINGH ALLAH SINGH Vs. WASTI RAM SARAF
|
September 8, 1959 |
|
MARWA MANGHANI Vs. SANGHRAM SAMPAT
|
April 27, 1959 |
|
MATO Vs. SADHU
|
September 2, 1959 |
|
MEHAR CHAND Vs. R L AGGARWAL
|
January 14, 1959 |
|
MIAN AJMER SINGH Vs. MUKANDI LAL
|
January 8, 1959 |
|
MOHINDAR KAUR Vs. NARINDAR SINGH
|
August 20, 1959 |
|
MOHINDAR SINGH Vs. STATE
|
August 31, 1959 |
|
MOHINDER SINGH HARNAM SINGH Vs. JAGIJIT SINGH S SHER SINGH
|
October 23, 1959 |
|
MUNICIPAL COMMITTEEMALERKOTLA Vs. MOHD MUSHTAQ
|
July 20, 1959 |
|
MUNICIPAL CORPORATION DELHI Vs. SOBHAG WANTI ETC
|
November 27, 1959 |
|
MUNSHA SINGH DHAMAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
|
November 5, 1959 |
|
NAROTA RAM SALIG RAM Vs. BHAGWAT KRISHAN
|
October 23, 1959 |
|
NATIONAL SECURITY ASSURANCE CO LTD Vs. MAHAL SINGH
|
December 16, 1959 |
|
NATIONAL TRANSPORT ENGINEERING CO PRIVATE Vs. STATE OF PUNJAB
|
May 26, 1959 |
|
NAV HIND FINANCE AND TRANSPORT PRIVATE LTD Vs. CHIEF COMMISSIONER DELHI
|
April 6, 1959 |
|
NIADAR MAL JAGDISH PARSHAD Vs. COMMISSIONER OF INCOME TAX
|
August 5, 1959 |
|
NIRU Vs. SHRIMATI JHANJRO
|
January 20, 1959 |
|
NOTIFIED AREA COMMITTEE BURIA Vs. GOBIND RAM LACHHMAN DASS
|
January 28, 1959 |
|
OM PRAKASH Vs. MANSA
|
March 19, 1959 |
|
PANDIT RAM NATH KALIA Vs. HEM RAJ
|
April 16, 1959 |
|
PANIPAT ELECTRIC SUPPLY CO Vs. STATE OF PUNJAB
|
April 15, 1959 |
|
PARMA NAND BHUTANI Vs. UNIVERSITY OF DELHI
|
October 15, 1959 |
|
PARMESHWARI DASS WADHERA Vs. COMMISSIONER OF INCOME TAX EAST PUNJAB AND DELHI PROVINCE DELHI
|
September 2, 1959 |
|
PARTAP SINGH KHAIRON Vs. RAMA PRASAD MOOKERJEE
|
March 12, 1959 |
|
PATESHWARI PARSHAD SINGH Vs. A S GILANI
|
March 30, 1959 |
|
PEARL INSURANCE CO Vs. ATMA RAM
|
November 4, 1959 |
|
PEOPLES INSURANCE CO LTD Vs. C R E WOOD AND CO LTD
|
August 25, 1959 |
|
PHALGU DUTTA KIRPA RAM Vs. PUSHPA WANTI
|
October 21, 1959 |
|
POKHAR BAI RAM DITTAMAL Vs. L J JOHNSON
|
August 19, 1959 |
|
PRABHUDAYAL HIMATSINGKA Vs. STATE OF PUNJAB
|
March 31, 1959 |
|
PRITAM CHAND KIRPA MALL Vs. RULDA MAINGAL JAT
|
May 18, 1959 |
|
PRITHI SINGH Vs. PUNJAB GOVERNMENT
|
August 20, 1959 |
|
PUNJAB MEDICAL EDUCATION AND RELIEF SOCIETYNEW DELHI Vs. PUNJAB NATIONAL BANK LTD
|
August 6, 1959 |
|
PUNJAB STATE Vs. SHAMBHU NATH AND SONS LTD
|
January 14, 1959 |
|
PUNJAB WOOLLEN TEXTILE MILLS Vs. ASSESSING AUTHORITY SALES TAX
|
December 8, 1959 |
|
RADHA KISHAN Vs. STATE
|
June 9, 1959 |
|
RADHA KISHAN Vs. ELECTION TRIBUNAL
|
January 27, 1959 |
|
RAGHBIR CHAND SOM CHAND Vs. EXCISE AND TAXATION OFFICER
|
December 15, 1959 |
|
RAJINDRA KUMAR Vs. STATE
|
December 9, 1959 |
|
RALLU Vs. ADDITIONAL FINANCIAL COMMISSIONER
|
September 28, 1959 |
|
RAM CHANDER Vs. STATE
|
July 16, 1959 |
|
RAM DAYAL Vs. STATE
|
October 16, 1959 |
|
RAM GOPAL Vs. L MOHAN LAL
|
July 31, 1959 |
|
RAM NARAIN Vs. BISHAMBER NATH
|
December 3, 1959 |
|
RAM NATH Vs. CENTRAL GOVERNMENT NEW DELHI
|
October 27, 1959 |
|
RAM PARKASH RAKHRA Vs. STATE OF PUNJAB
|
September 4, 1959 |
|
RAM SINGH Vs. GURNAM SINGH
|
October 29, 1959 |
|
RAM SINGH NARAIN SINGH Vs. F DEWAN CHAND NAND KISHORE
|
September 9, 1959 |
|
RAM SINGH SANT RAM Vs. JASMER SINGH HARDIT SINGH
|
February 11, 1959 |
|
RAM SUNDRI ALIAS SHAM SUNDRI RAM RACHHPAL BERI Vs. COLLECTOR LUDHIANA
|
April 7, 1959 |
|
RAMESHWAR DASS Vs. EXCISE AND TAXATION COMMISSIONER
|
January 23, 1959 |
|
RAMLA BALDEV Vs. KIRAN SINGH MANGAT
|
August 4, 1959 |
|
RANGA SINGH Vs. GURBUX SINGH
|
November 9, 1959 |
|
RANJIT KAUR Vs. AVTAR SINGH
|
August 4, 1959 |
|
RISALDAR MAJOR AMAR SINGH UTTAM SINGH Vs. R L AGGARWAL
|
December 10, 1959 |
|
ROSHAN LAL KUNJA MAL Vs. KAPUR CHAND
|
December 15, 1959 |
|
RUKMAN KANTA Vs. FAQUIR CHAND LABHU RAM
|
July 31, 1959 |
|
RULIA RAM L PANNA LAL Vs. MULTAN SINGH RAM LAL
|
May 25, 1959 |
|
S AMAR SINGH Vs. HARBHAGAT KUAR
|
July 22, 1959 |
|
S BHAGWANT SINGH Vs. COMMISSIONER OF INCOME-TAX
|
May 28, 1959 |
|
S GIAN SINGH Vs. DISTRICT AND SESSIONS JUDGE DELHI
|
February 19, 1959 |
|
S GURDIT SINGH WADHERA Vs. REGIONAL SETTLEMENT COMMISSIONER
|
April 20, 1959 |
|
S HARDIAL SINGH S GURBAKSH SINGH Vs. STATE OF PEPSU
|
August 14, 1959 |
|
S SAMPURAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
|
August 28, 1959 |
|
S SHIV DEV SINGH Vs. STATE OF PUNJAB
|
March 17, 1959 |
|
SANT RAM DASS Vs. GURDEV SINGH
|
October 6, 1959 |
|
SARDHA RAM AND KANHYA LAL Vs. ABDUL MAJID MOHD AMIR KHAN
|
September 1, 1959 |
|
SARUP SINGH SHER SINGH RAMGARHIA Vs. MUKUND LAL
|
May 26, 1959 |
|
SAT NARAIN Vs. CUSTODIAN OF EVACUEE PROPERTY
|
March 3, 1959 |
|
SAT NARAIN BELI RAM Vs. CUSTODIAN EVACUEE PROPERTY JULLUNDUR
|
May 3, 1959 |
|
SHAMBHU NATH VAID Vs. LABOUR COURT
|
March 20, 1959 |
|
SHAMLAL THAKAR DASS AGGARWAL Vs. PUNJAB NATIONAL BANK LTD
|
September 7, 1959 |
|
SHANKAR SINGH Vs. IQBAL SINGH
|
January 8, 1959 |
|
SHANTI SINGH Vs. GOVERNOR OF PUNJAB
|
February 19, 1959 |
|
SHAUKAT ALI KHAN Vs. STATE OF PUNJAB
|
November 19, 1959 |
|
SHIROMANI GURDWARA PARBHANDHAK COMMITTEE AMRITSAR Vs. GOVERNOR OF THE PUNJAB CHANDIGARH
|
March 4, 1959 |
|
SHIV DAYAL Vs. KARAM SINGH
|
April 28, 1959 |
|
SHIVJI NATHUBHAI Vs. UNION OF INDIA
|
February 25, 1959 |
|
SHRI SAIN DASS FARNGU Vs. SANT RAM JAISHI RAM
|
July 13, 1959 |
|
SIMLA BANKING AND INDUSTRIAL CO LTD Vs. PRITAMS
|
March 23, 1959 |
|
SIMPLEX MANUFACTURING COMPANY PRIVATE LTD Vs. HINDUSTAN TOOLS MFG CO LTD
|
September 23, 1959 |
|
SITA RAM Vs. BAHSI RAM
|
September 25, 1959 |
|
SOHAN LAL Vs. BAL KISHAN GHANU MAL
|
March 19, 1959 |
|
SOHAN SINGH RAM SINGH Vs. HANS RAJ
|
August 14, 1959 |
|
STATE Vs. KULDIP SINGH SOHAN SINGH
|
July 15, 1959 |
|
STATE Vs. SAT RAM DASS
|
May 13, 1959 |
|
STATE Vs. SANTOKH SINGH SAMUND SING
|
April 21, 1959 |
|
STATE Vs. PIARE GIANI
|
September 1, 1959 |
|
STATE OF PUNJAB Vs. KRISHNAN LAL
|
April 14, 1959 |
|
STATE OF PUNJAB Vs. ONKAR NATH JOSHI
|
January 21, 1959 |
|
SUKH RAM KALU RAM Vs. MANOHAR LAL RAMSARAN DASS
|
October 8, 1959 |
|
SUKHI Vs. BARYAM SINGH
|
January 13, 1959 |
|
SUMAT PARSHAD Vs. INCOME TAX OFFICER
|
February 19, 1959 |
|
T L TANDON Vs. STATE OF PUNJAB
|
November 25, 1959 |
|
TARA SINGH Vs. GURDIAL SINGH
|
May 6, 1959 |
|
TARO Vs. DARSHAN SINGH
|
July 23, 1959 |
|
TILAKRAM RAMBAKSH Vs. BANK OF PATIALA
|
March 6, 1959 |
|
TIRLOK SINGH GURDIT SINGH RAJPUT Vs. SUPERINTENDENT OF POLICE FEROZEPORE
|
March 3, 1959 |
|
UNION OF INDIA Vs. TRILOKI NATH BHASIN
|
March 31, 1959 |
|
UNION OF INDIA Vs. TARA RANI
|
September 21, 1959 |
|
VED PARKASH Vs. KARAM NARAIN
|
November 16, 1959 |
|
WALLU RAM Vs. UNION OF INDIA
|
March 20, 1959 |
|
WARYAM SINGH Vs. CHANAN SINGH
|
May 29, 1959 |
LOGIN