|
ABDUL REHMAN Vs. STATE
|
September 9, 1958 |
|
ACHHAR SINGH Vs. SHRIMATI KARTAR KAUR
|
November 7, 1958 |
|
ADARSH TEXTILE MILLS, AMRITSAR Vs. COLLECTOR OF CENTRAL EXCISE, DELHI
|
February 10, 1958 |
|
AERON STEEL ROLLING MILLS Vs. STATE OF PUNJAB
|
April 11, 1958 |
|
AJIT SINGH Vs. PRITAM KAUR
|
October 7, 1958 |
|
AMAR SINGH Vs. BALBIR SINGH
|
November 27, 1958 |
|
AMBALA EX-SERVICEMEN TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. STATE OF PUNJAB
|
May 23, 1958 |
|
AMBALA EX-SERVICEMEN TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. STATE OF PUNJAB
|
April 14, 1958 |
|
ASSOCIATED CEMENT COS Vs. INDUSTRIAL TRIBUNAL PUNJAB
|
February 19, 1958 |
|
ATMA SINGH Vs. JANGIR KAUR
|
September 1, 1958 |
|
BABU RAM SHARMA Vs. PAL SINGH
|
September 11, 1958 |
|
BADRI DASS Vs. LABHU MAL
|
November 20, 1958 |
|
BAKHTAWARI Vs. SADHU SINGH
|
December 26, 1958 |
|
BALBIR SINGH Vs. STATE
|
April 30, 1958 |
|
BALDEV SINGH Vs. KALAWATI
|
November 5, 1958 |
|
BALWANT RAI TAYAL Vs. BISHAN SAROOP
|
October 3, 1958 |
|
BANU MAL Vs. DISTRICT BOARD OF KARNAL
|
November 24, 1958 |
|
BARA SINGH Vs. JOGINDER SINGH
|
November 3, 1958 |
|
BARKAT RAM KISHAN LAL Vs. STATE
|
October 9, 1958 |
|
BARU RAM Vs. PARSANNI
|
May 31, 1958 |
|
BARU RAM Vs. PARSANNI
|
May 13, 1958 |
|
BAWA MOHAN SINGH SETHI Vs. BABU RAM
|
October 6, 1958 |
|
BENARSI DAS SARAF Vs. DALMIA DADRI CEMENT LTD
|
May 23, 1958 |
|
BHAGAT SINGH Vs. JOGINDER SINGH
|
October 27, 1958 |
|
BHAGWAN SINGH Vs. BHAGTA
|
March 25, 1958 |
|
BHAI MOHAN SINGH Vs. HIND IRAN BANK LTD
|
May 23, 1958 |
|
BHOLA NATH BISHAN DASS Vs. DISTRICT MAGISTRATE JULLUNDUR
|
September 23, 1958 |
|
BIMAL KUMAR Vs. RAM LAL AGGARWAL
|
December 24, 1958 |
|
BINDRA BAN Vs. SHAM SUNDER
|
April 17, 1958 |
|
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
March 17, 1958 |
|
BISHNA Vs. SOHNA
|
March 4, 1958 |
|
BUA DASS TARACHAND Vs. PIARE LAL DEWAN CHAND
|
September 17, 1958 |
|
CHIRANJI LAL R S AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1958 |
|
CHUNI LAL Vs. NARAIN SINGH
|
February 10, 1958 |
|
COMMISSIONER OF INCOME TAX Vs. PARTAP CHAND
|
August 29, 1958 |
|
COMMISSIONER OF INCOME-TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT Vs. PRATAP CHAND CO BRITISH MOTOR CAR CO 1934 LTD
|
August 29, 1958 |
|
DAMODAR PERSHAD GUPTA Vs. SAXENA AND CO DELHI
|
August 25, 1958 |
|
DARSHAN LAL Vs. R L AGGARWAL
|
October 1, 1958 |
|
DARSHAN SINGH Vs. KULWANT RAI
|
May 20, 1958 |
|
DASSI HET RAM Vs. KAPURO W/O TULSI RAM
|
January 28, 1958 |
|
DATA RAM Vs. TEJA SINGH
|
September 3, 1958 |
|
DAYAL JAWALA Vs. BUJA BIRU
|
March 6, 1958 |
|
DELHI CLOTH MILL CHEMICAL WORKS Vs. THEIR WORKMEN
|
September 9, 1958 |
|
DELITE CINEMA Vs. RAMESHWAR DYAL
|
October 27, 1958 |
|
DES RAJ Vs. HARGURDIAL SINGH
|
September 23, 1958 |
|
DEWA SINGH Vs. LAL SINGH
|
April 28, 1958 |
|
DEWAN SINGH HIRA SINGH Vs. MINERVA FILMS LTD
|
September 24, 1958 |
|
DHARAM BIR SINGH Vs. STATE
|
March 28, 1958 |
|
DILBAGH RAI JARRY Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY
|
September 2, 1958 |
|
DINA NATH DUTT Vs. MAHA VIR GUPTA
|
March 4, 1958 |
|
DOMINION OF INDIA Vs. DELHI REGISTERED STOCK HOLDERS
|
January 8, 1958 |
|
DURGA DAS JANAK RAJ Vs. PREETE SHAH SANT RAM
|
December 10, 1958 |
|
ESCORTS AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1958 |
|
F NANAK CHAND RAMKISHAN DAS Vs. LAL CHAND GANESHI LAL
|
January 8, 1958 |
|
FAQIR CHAND AGGARWAL Vs. BHAGWANTI
|
April 11, 1958 |
|
FIRM GAURI LAL GURDEV DAS Vs. JUGAL KISHORE SHARMA
|
January 16, 1958 |
|
FIRM GULAB RAI GIRDHARI LAL Vs. FIRM BANSI LAL HANSRAJ
|
September 29, 1958 |
|
FIRM H R LUXMAN AND CO Vs. INCOME-TAX OFFICER E WARD AMRITSAR
|
January 30, 1958 |
|
FIRM MUNNA LAL RAUNAQ RAM OF NABHA Vs. FIRM OF LACHHMANDASS DEVRAJ
|
September 12, 1958 |
|
FIRM RAM LAL GANPAT RAI Vs. FIRM NARAIN DAS FAQUIR CHAND
|
November 21, 1958 |
|
FIRM TIJARATI HINDU FAMILY JOINT KESAR DAS RAJAN SINGH Vs. PARMA NAND VISHAN DASS
|
November 6, 1958 |
|
FIRST NATIONAL BANK Vs. SETH SANT LAL
|
May 23, 1958 |
|
GADODIA L N AND CO Vs. COMMISSIONER OF INCOME TAX
|
May 5, 1958 |
|
GENERAL S SHIVDEV SINGH Vs. STATE OF PUNJAB
|
September 3, 1958 |
|
GIAN CHAND Vs. STATE
|
January 16, 1958 |
|
GIAN CHAND PURAN CHAND Vs. OM PRABHA JAIN
|
August 12, 1958 |
|
GIANI KARTAR SINGH Vs. ELECTION TRIBUNAL
|
October 17, 1958 |
|
GOLDEN SILK MILLS Vs. CENTRAL PROVIDENT FUND COMMISSIONER
|
April 25, 1958 |
|
GOPAL CHAND BHALLA S/O HIRA LAL Vs. GOBIND SARUP S/O L RAM CHAND
|
October 22, 1958 |
|
GOPAL DASS LABHU RAM SAINI Vs. STATE
|
September 19, 1958 |
|
GUJJAR MAL Vs. PUNJAB STATE
|
September 22, 1958 |
|
GURAN DITTA MAL Vs. BANNA MAL
|
March 4, 1958 |
|
GURBACHAND SINGH LACHHMAN SINGH Vs. CH HOSHIAR SINGH
|
August 18, 1958 |
|
GURBAKHSH SINGH Vs. S PARTAP SINGH
|
November 5, 1958 |
|
GURBAKHSH SINGH Vs. STATE
|
January 7, 1958 |
|
GURBINDER SINGH Vs. LAL SINGH
|
May 21, 1958 |
|
GURDEV KAUR Vs. SARWAN SINGH
|
October 17, 1958 |
|
GURDIALO Vs. DHAN KAUR
|
May 21, 1958 |
|
GURPARSHAD Vs. ASSISTANT CUSTODIAN GENERAL OF EVACUEE PROPERTY DELHI AND
|
July 31, 1958 |
|
HARI SINGH Vs. STATE OF PUNJAB
|
January 13, 1958 |
|
HARISH CHAND Vs. COLLECTOR OF AMRITSAR
|
February 17, 1958 |
|
HARNAM SINGH ARJAN SINGH Vs. PUNJAB STATE
|
January 21, 1958 |
|
HARNAM SINGH MODI Vs. SATE OF PUNJAB
|
May 23, 1958 |
|
HAZARA SINGH Vs. STATE
|
November 7, 1958 |
|
HAZARA SINGH Vs. BANTA SINGH
|
April 9, 1958 |
|
HAZURA SINGH Vs. JEWON SINGH
|
February 17, 1958 |
|
HIND IRAN BANK LTD Vs. ISHAR SINGH NARAIN SINGH
|
December 12, 1958 |
|
HINDUSTAN ELECTRIC CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 5, 1958 |
|
HIRA SINGH Vs. GURDIP SINGH
|
September 16, 1958 |
|
HOSHIAR SINGH Vs. STATE
|
March 17, 1958 |
|
HOSHIARPUR ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME-TAX SIMLA
|
March 4, 1958 |
|
HUKAM CHAND SIRI RAM Vs. HARISH CHANDER SIRI RAM
|
October 22, 1958 |
|
HYDERABAD SIND ELECTRIC SUPPLY CO LTD Vs. UNION OF INDIA
|
September 5, 1958 |
|
INDIAN IRON AND STEEL COMPANY LTD Vs. OFFICER ON SPECIAL DUTY CENTRAL CIRCLE
|
September 16, 1958 |
|
ISHAR Vs. SOMA DEVI
|
February 10, 1958 |
|
ISHAR SINGH Vs. RAM SARAN DASS
|
February 6, 1958 |
|
ISHWAR DAS KHERA Vs. SHIV DAS SEHGAL, ETC
|
October 8, 1958 |
|
ITTIGI VEERABHADRAPPA Vs. UNION OF INDIA
|
October 7, 1958 |
|
JAGIR SINGH Vs. DHERU
|
March 4, 1958 |
|
JAI PRAKASH BENI PERSHAD Vs. RAM SARUP
|
March 27, 1958 |
|
JAI RAM Vs. LACHMI NARAIN
|
November 14, 1958 |
|
JANAK DULARI Vs. NARAIN DAS
|
August 28, 1958 |
|
JANAK DULARI Vs. NARAIN DASS
|
September 8, 1958 |
|
JANARDHAN BHAGWAN DASS Vs. SHAM LAL NAND LAL
|
August 27, 1958 |
|
JASWANT RAI BERI Vs. STATE OF PUNJAB
|
April 7, 1958 |
|
JULLUNDUR TRANSPORT CO-OPERATIVE SOCIETY Vs. PUNJAB STATE
|
September 10, 1958 |
|
KANWAL NARAIN KHANNA Vs. INCOME TAX OFFICER
|
March 24, 1958 |
|
KARMI Vs. BACHNA
|
October 14, 1958 |
|
KARNAIL SINGH CHANAN SINGH Vs. STATE
|
January 8, 1958 |
|
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE OF PUNJAB
|
April 18, 1958 |
|
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY Vs. STATE
|
September 29, 1958 |
|
KARTAR SINGH HIRA SINGH Vs. HARIPAL SINGH
|
December 4, 1958 |
|
KEHAR SINGH Vs. KAPUR SINGH
|
February 5, 1958 |
|
KEHAR SINGH NIHAL SINGH Vs. CUSTODIAN GENERAL EVACUEE PROPERTY
|
November 5, 1958 |
|
KEWAL KISHORE Vs. HAMAD AHMAD KHAN
|
October 10, 1958 |
|
KHAN CHAND MALHOTRA Vs. RUBY GENERAL INSURANCE COMPANY LTD
|
December 2, 1958 |
|
KHARAK SINGH KALA SINGH Vs. NIKKA SINGH
|
February 7, 1958 |
|
KISHNI Vs. MEHMAN SINGH RATI RAM JAT
|
October 16, 1958 |
|
KISHORI LAL BATRA Vs. PUNJAB STATE
|
March 18, 1958 |
|
KUL BHUSHAN Vs. CANTONMENT BOARD, AMBALA CANTT
|
September 3, 1958 |
|
KULDIP SINGH S Vs. TAHSILDAR AMRITSAR
|
March 25, 1958 |
|
KUNDAN LAL VEDI Vs. COMMISSIONER OF INCOME TAX
|
May 6, 1958 |
|
L ARJAN DAS DUGGAL Vs. STATE OF PUNJAB
|
February 10, 1958 |
|
L DHARILAL L GANDU MAL Vs. L AMOLAK RAM L BHAGWAN DAS
|
December 4, 1958 |
|
LABHU RAM Vs. RAM PARKASH
|
October 15, 1958 |
|
LACHHMAN SINGH Vs. HARPARKASH KAUR
|
November 18, 1958 |
|
LAHORE ENAMELLING AND STAMPING CO Vs. A K BHALLA
|
January 8, 1958 |
|
LAIQ RAM Vs. MITHAN LAL, ETC
|
August 18, 1958 |
|
LAKHA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 22, 1958 |
|
LAKHA SINGH TOBA SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
|
September 15, 1958 |
|
LEO ROY FREY Vs. R PRASAD
|
March 10, 1958 |
|
LOCHMAN DAS SAT LAL Vs. PARMESHRI DASS
|
February 12, 1958 |
|
LUXMAN H R AND CO Vs. INCOME TAX OFFICER
|
January 30, 1958 |
|
MADAN GOPAL Vs. B. MUKAND LAL
|
December 9, 1958 |
|
MAHIPAT RAMJAS Vs. STATE
|
February 7, 1958 |
|
MAJOR S ARJAN SINGH Vs. STATE OF PUNJAB
|
February 25, 1958 |
|
MANGAL SAIN Vs. SHANNO DEVI
|
October 3, 1958 |
|
MANOHAR LAL BEHARI LAL Vs. ONKAR DAS ALIAS OMKAR DASS
|
November 25, 1958 |
|
MASTER OM PARKASH Vs. RULDA RAM
|
March 31, 1958 |
|
MEENA RAM Vs. DWARKI
|
March 31, 1958 |
|
METRO MOTORS PRIVATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER PUNJAB AMBALA CANTT
|
April 11, 1958 |
|
MEWA WIDOW OF MATRAM Vs. AMAR SINGH
|
March 3, 1958 |
|
MODERN CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. PUNJAB STATE
|
September 17, 1958 |
|
MODERN TEXTILE MILLS PRIVATE Vs. STATE OF PUNJAB
|
April 11, 1958 |
|
MOHD ISHAQ AHMAD DIN Vs. STATE
|
October 14, 1958 |
|
MUKAND LAL Vs. JYOTISHMATI
|
March 21, 1958 |
|
MUKANDI RAM Vs. BHAGWAN SINGH
|
October 22, 1958 |
|
N R BATRA Vs. S PREM SINGH SUNDAR DASS
|
October 23, 1958 |
|
N.L. VERMA Vs. MUNI LAL
|
May 2, 1958 |
|
NARAIN SINGH HIRA SINGH Vs. STATE
|
March 4, 1958 |
|
NARAINI DEVI Vs. DURGA DEVI
|
February 10, 1958 |
|
NASIR AHMED Vs. CHIEF COMMISSIONER DELHI
|
September 22, 1958 |
|
NAURATI Vs. TULLA ALIAS NAURANG SINGH
|
September 24, 1958 |
|
NAWAB ZAHIR-UD-DIN AHMAD KHAN Vs. APPELLATE OFFICER
|
November 14, 1958 |
|
NIHAL CHAND Vs. SHIV NARAIN
|
January 7, 1958 |
|
NIHALU Vs. CHANDAR
|
September 10, 1958 |
|
OM PARKASH Vs. STATE
|
February 10, 1958 |
|
OM PARKASH TILAK CHAND Vs. STATE
|
May 23, 1958 |
|
ORIENTAL TEXTILE FINISHING MILLS Vs. STATE OF PUNJAB
|
July 31, 1958 |
|
PAKHAR SINGH Vs. STATE
|
March 10, 1958 |
|
PANNA RAM PAT RAM Vs. STATE
|
November 27, 1958 |
|
PARKASH CHAND Vs. CUSTODIAN EVACUEE PROPERTY JULLUNDUR
|
July 31, 1958 |
|
PARMA NAND Vs. KALYAN DASS
|
January 29, 1958 |
|
PARSHOTAM LAL L VIR BHAN Vs. MADAN LAL BASHAMBAR DAS
|
September 22, 1958 |
|
PARTAP SINGH KAIRON Vs. GURMEJ SINGH
|
March 10, 1958 |
|
PEOPLES INSURANCE CO LTD Vs. SARDUL SINGH CAVEESHAR
|
May 31, 1958 |
|
PRAN NATH Vs. BAL KISHAN
|
December 30, 1958 |
|
PREM NATH AMAR NATH Vs. SUNDRA WATI W/O BABU KISHORI LAL
|
November 28, 1958 |
|
PT CHARANJIT LAL RAM SARUP Vs. LEHRI SINGH RAM NARAIN
|
May 20, 1958 |
|
PUNJAB CO-OPERATIVE BANK Vs. L BIKRAM LAL
|
September 30, 1958 |
|
PUNJAB DISTILLING INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL
|
February 27, 1958 |
|
PUNJAB NATIONAL BANK Vs. RAJ MAL PAHAR CHAND
|
October 13, 1958 |
|
PUNJAB STATE Vs. MEHR CHAND
|
October 7, 1958 |
|
PURAN CHAND Vs. OFFICIAL LIQUIDATORSIMLA BANKING AND INDUSTRIAL CO
|
December 19, 1958 |
|
PURAN CHAND SANT LAL Vs. NITYA NAND
|
April 22, 1958 |
|
R B L BENARASI DASS AND CO LTD Vs. INCOME TAX APPELLATE TRIBUNAL DELHI
|
July 31, 1958 |
|
R B RAM RATTAN SETH Vs. STATE
|
August 25, 1958 |
|
R. B. L. BANARSI DASS & CO. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH, AND ANOTHER.
|
March 31, 1958 |
|
RADHEY PIARI Vs. S KALYAN SINGH
|
December 24, 1958 |
|
RAJ KISHAN JAIN Vs. TULSI DASS
|
December 23, 1958 |
|
RAJ KISHEN PREM CHANDRA JAIN Vs. COMMISSIONER OF INCOME TAX
|
May 7, 1958 |
|
RAJ MECHANICAL INDUSTRIES, LUDHIANA Vs. RAM SARUP
|
November 18, 1958 |
|
RAJ SPINNING MILLS Vs. A AND G KING LTD
|
February 21, 1958 |
|
RAJKISHEN PREM CHANDRA JAIN Vs. COMMISSIONER OF INCOME-TAX
|
May 7, 1958 |
|
RALA RAM Vs. SULTAN SINGH
|
March 24, 1958 |
|
RAM DIAL Vs. SANT LAL
|
November 25, 1958 |
|
RAM GOPAL Vs. BANTA SINGH
|
February 25, 1958 |
|
RAM NARAIN MATHUR Vs. CHIEF JUSTICE AND JUDGES OF THE HIGH COURT AT CHANDIGARH
|
May 2, 1958 |
|
RAM NATH Vs. GIRDHARI LAL, ETC
|
September 12, 1958 |
|
RAM NATH KALIA Vs. PAUL SINGH HARNAM SINGH
|
November 5, 1958 |
|
RAM PARSHAD HALWAI Vs. MUKHTIAR CHAND
|
April 8, 1958 |
|
RAM RATTAN Vs. MUNNA LAL
|
September 29, 1958 |
|
RAM SINGH Vs. SITA RAM
|
November 25, 1958 |
|
RAMJI DAS RIKHIRAM JAGADHARI Vs. COMMISSIONER OF INCOME-TAX PUNJAB PEPSU HIMACHAL PRADESH AND BILASPUR
|
April 24, 1958 |
|
RAO HARNARAIN SINGH SHEOJI SINGH Vs. GUMANI RAM ARYA
|
February 5, 1958 |
|
RATI RAM Vs. MAM CHAND
|
November 14, 1958 |
|
RATTAN CHAND Vs. BHAGIRATH RAM
|
February 28, 1958 |
|
RATTAN SINGH Vs. MANAGING DIRECTOR OF THE MOGA TRANSPORT COMPANY MOGA
|
September 18, 1958 |
|
RATTI RAM PHEENA Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY NEW DELHI
|
September 16, 1958 |
|
RESERVE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 7, 1958 |
|
REVENUE PATWARIS UNION PUNJAB Vs. STATE OF PUNJAB
|
December 17, 1958 |
|
RULYA RAM Vs. CHAUDHRI MULTAN SINGH AND ANR.
|
October 3, 1958 |
|
RULYA RAM Vs. CHAUDHRI MULTAN SINGH
|
November 10, 1958 |
|
RUP LAL BHOLA NATH Vs. JUGRAJ SINGH PURAN SINGH
|
May 20, 1958 |
|
S B BUDH SINGH Vs. MAYA RAM
|
November 3, 1958 |
|
S BHAGAT SINGH Vs. PIAR BUS SERVICE LTD
|
December 12, 1958 |
|
S GYAN SINGH VOHRA ADVOCATE Vs. RAM BHEJA LAL MALIK ADVOCATE
|
December 23, 1958 |
|
S HARKISHAN SINGH Vs. S MOHAN SINGH
|
October 10, 1958 |
|
S KEHAR SINGH Vs. PUNJAB GOVERNMENT
|
September 2, 1958 |
|
S KULDIP SINGH Vs. TEHSILDAR
|
March 25, 1958 |
|
S SAMARJIT SINGH Vs. STATE OF PUNJAB
|
October 24, 1958 |
|
SADHU RAM Vs. AMAR KAUR
|
December 24, 1958 |
|
SADHU SINGH S MULA SINGH Vs. DISTRICT BOARD GURDASPUR
|
April 10, 1958 |
|
SAMPAT KUMAR Vs. NATHU RAM DHUTA RAM
|
February 25, 1958 |
|
SANSAR CHAND Vs. RAM LALL
|
November 18, 1958 |
|
SANT RAM LALJI RAM Vs. BHAGWAT DASS
|
January 17, 1958 |
|
SARDAR LAL SINGH KANG Vs. STATE
|
September 5, 1958 |
|
SARDAR PARTAP SINGH Vs. S KARTAR SINGH CHADHA
|
October 7, 1958 |
|
SAVITRI GUPTA Vs. UMA KUMARI
|
February 25, 1958 |
|
SETH ROSHAN LAL Vs. DEWAN BHAGWAN DAS
|
April 14, 1958 |
|
SHAHBEG SINGH Vs. STATE
|
April 24, 1958 |
|
SHAMBU NATH AND SONS LTD Vs. PUNJAB STATE
|
March 7, 1958 |
|
SHORILAL Vs. SECOND INDUSTRIAL TRIBUNAL PUNJAB
|
April 10, 1958 |
|
SHREE GOPAL PAPER MILLS LTD Vs. STATE OF PUNJAB
|
May 23, 1958 |
|
SHRI HARISH CHAND Vs. COLLECTOR OF AMRITSAR
|
May 2, 1958 |
|
SHRIMATI BUI Vs. GANGA SINGH
|
November 6, 1958 |
|
STATE Vs. AKAL TRANSPORT COMPANY (PRIVATE) LIMITED
|
August 6, 1958 |
|
STATE Vs. RAM CHANDER SHARMA
|
May 23, 1958 |
|
STATE Vs. AKAL TRANSPORT COMPANY PRIVATE LTD
|
September 6, 1958 |
|
STATE Vs. DIAL SINGH S/O SOLAKHAN SINGH
|
March 24, 1958 |
|
STATE Vs. MANSHA SINGH BHAGWANT SINGH
|
February 27, 1958 |
|
STATE OF PUNJAB Vs. S GIAN SINGH
|
September 3, 1958 |
|
STATE OF PUNJAB Vs. JOINT HINDU FAMILY TRADING FIRM RATI RAM BANWARI LALL
|
August 28, 1958 |
|
STATE OF PUNJAB Vs. S KEHAR SINGH
|
May 12, 1958 |
|
STATE OF PUNJAB Vs. OKARA GRAIN BUYERS SYNDICATE LTD
|
May 19, 1958 |
|
STATE OF PUNJAB Vs. JAWAHAR MAL AND SONS DELHI
|
October 29, 1958 |
|
STATE OF PUNJAB Vs. KARAM CHAND
|
April 14, 1958 |
|
SUNDAR LAL JAIN Vs. SHRIMATI LAJWANTI DEVI
|
January 13, 1958 |
|
SURAJ BHAN Vs. RANDHIR SINGH
|
May 21, 1958 |
|
TARA DUTT AND OTHERS Vs. STATE
|
October 25, 1958 |
|
TARSEM LAL SHANTI RAM Vs. STATE
|
December 16, 1958 |
|
TARSEM SINGH MAJOR Vs. JAGINDRO
|
January 6, 1958 |
|
THE STATE OF PUNJAB AND ORS. Vs. MADAN GOPAL
|
October 28, 1958 |
|
TULE RAM Vs. RAM CHAND
|
October 15, 1958 |
|
UNION OF INDIA Vs. A L RALLIA RAM
|
April 17, 1958 |
|
UNION OF INDIA Vs. COMMERCIAL ASSOCIATION AMRITSAR KATRA HARI SINGH
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September 19, 1958 |
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UNION OF INDIA Vs. RAJ KUMAR PIARELAL JAIN
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September 30, 1958 |
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VANGUARD FIRE AND GENERAL INSURANCE CO LTD Vs. SARLA DEVI
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November 27, 1958 |
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VIR SINGH Vs. SURTA SINGH
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October 23, 1958 |
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VRAJLAL MANILAL Vs. UNION OF INDIA
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October 15, 1958 |
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ZAHIR-UDDIN AHMAD KHAN Vs. APPELLATE OFFICER
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April 14, 1958 |
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