|
A L MEHRA Vs. STATE
|
June 25, 1957 |
|
AJMERO Vs. GURDEVI
|
December 6, 1957 |
|
AJUDHIA NATH HANDA Vs. STATE OF PUNJAB
|
August 8, 1957 |
|
AMAR NATH ISSAR Vs. UNION OF INDIA
|
November 27, 1957 |
|
AMAR SINGH Vs. STATE
|
October 11, 1957 |
|
ARJAN SINGH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI AND
|
February 25, 1957 |
|
ARUR SINGH FATEH SINGH Vs. STATE
|
January 10, 1957 |
|
ASSOCIATED CLOTHIERS Vs. UNION OF INDIA
|
February 1, 1957 |
|
ASSOCIATED HOTELS OF INDIA LTD Vs. R B JODHA MAL KOTHALIA
|
January 22, 1957 |
|
B GUHA AND CO Vs. COMMISSIONER OF INCOME TAX DELHI
|
February 6, 1957 |
|
B N DHEER AND SONS Vs. COMMISSIONER OF INCOME-TAX DELHI
|
January 31, 1957 |
|
BABU LAL Vs. NARAINA SUGAR AND GENERAL MILLS LTD. AND ANOTHER
|
August 20, 1957 |
|
BAKHSHISH SINGH Vs. HAZARA SINGH
|
February 19, 1957 |
|
BALBHADAR MAL KUTHIALA Vs. COMMISSIONER OF INCOME TAX PUNJAB SAPRA HIMACHAL
|
February 6, 1957 |
|
BALMUKAND L HIRA NAND Vs. PINDI DASS
|
October 14, 1957 |
|
BANARSI DASS Vs. OM PARKASH
|
May 14, 1957 |
|
BASANTI G S Vs. KHALSA NIRBHAI TRANSPORT COMPANY LIMITED
|
November 21, 1957 |
|
BEHARI LAL BENI PARSHAD Vs. COMMISSIONER OF INCOME TAX
|
December 26, 1957 |
|
BHAGWAT DAYAL MATTU MAL Vs. UNION OF INDIA
|
December 18, 1957 |
|
BHARAT STARCH AND CHEMICALS LTD Vs. INDUSTRIAL TRIBUNAL
|
December 3, 1957 |
|
BHARAWAN BAI Vs. LILA RAM SANWARA RAM
|
January 18, 1957 |
|
BHOLABHAI BHOGILAL Vs. RATTAN CHAND
|
October 15, 1957 |
|
BIPAN LAL MUTHIALA Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1957 |
|
BISHAN DASS TELU RAM Vs. STATE
|
January 9, 1957 |
|
BRAHAM DUTT Vs. EAST PUNJAB PROVINCE
|
September 16, 1957 |
|
BRITISH INDIA CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
|
November 4, 1957 |
|
CAPTAIN SODHI HARNAM SINGH Vs. KANSHI RAM
|
November 15, 1957 |
|
CENTRAL BANK OF INDIA Vs. FIRM RUR CHAND KURRA MAL
|
December 19, 1957 |
|
CHANAN RAM Vs. KAHAN SINGH
|
February 7, 1957 |
|
CHANAN SINGH Vs. MAGHAR SINGH
|
September 27, 1957 |
|
CHANAN SINGH Vs. BISHAN SINGH
|
May 13, 1957 |
|
CHANDER GIANI Vs. STATE
|
July 1, 1957 |
|
CHINTO Vs. NARINJAN SINGH
|
May 1, 1957 |
|
CHUHAR SINGH Vs. RAM CHAND
|
March 8, 1957 |
|
CHUNI LAL DWARKA NATH Vs. HARTFORD FIRE INSURANCE CO LTD
|
November 14, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
|
December 24, 1957 |
|
COMMISSIONER OF INCOME-TAX Vs. CHUNI LAL MONGA RAM
|
January 23, 1957 |
|
COMMISSIONER OF INCOME-TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT DELHI Vs. DELHI STOCK EXCHANGE ASSOCIATION LTD
|
January 22, 1957 |
|
COMMISSIONER OF INCOME-TAX PUNJAB HIMACHAL PRADESH AND Vs. SHREE JAGAN NATH MAHESHWARY AMRITSAR
|
February 18, 1957 |
|
DAULAT RAM Vs. RAM KISHAN
|
December 6, 1957 |
|
DAULAT RAM RALA RAM Vs. STATE OF PUNJAB
|
May 15, 1957 |
|
DES RAJ DHANPAT MAL Vs. STATE
|
October 18, 1957 |
|
DHANI RAM Vs. JAGE RAM
|
March 11, 1957 |
|
DHARAM DUTT DHAWAN Vs. RAM LAL SURI ETC
|
March 1, 1957 |
|
DHARAM VIR Vs. NAVIN DEVELOPMENT AND HOUSE BUILDING SOCIETY LTD
|
December 23, 1957 |
|
DHEER B N AND SONS Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1957 |
|
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY DELHI DIVISION Vs. MUKAND LAL
|
January 18, 1957 |
|
DIWAN SINGH Vs. MINERVA FILMS LTD.
|
December 26, 1957 |
|
DURGA DAS NAYYAR Vs. OFFICIAL LIQUIDATOR BOMBAY THREAD MILLS CO LTD
|
January 15, 1957 |
|
DWARKA DAS Vs. NEW BANK OF INDIA LTD
|
November 13, 1957 |
|
FAQIR CHAND SULTANI RAM Vs. BHANA RAM MANSA RAM
|
June 19, 1957 |
|
FATAH GUGAN Vs. SARDARA
|
July 4, 1957 |
|
FAUJA SINGH RAM SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS JULLUNDUR
|
December 6, 1957 |
|
FIRM GANGA RAM KISHORE CHAND Vs. FIRM JAI RAM BHAGAT RAM
|
April 3, 1957 |
|
FIRM GULAB SINGH JOHRI MAL Vs. UNION OF INDIA
|
September 26, 1957 |
|
FIRM H SHAM SUNDER AND SONS Vs. RAM CHAND SPINNING AND WEAVING MILLS
|
January 10, 1957 |
|
FIRM SUNDER LAL BRIJ LAL Vs. UNION OF INDIA
|
October 15, 1957 |
|
FIRST NATIONAL BANK LTD Vs. MANDI (STATE) INDUSTRIES LTD
|
August 22, 1957 |
|
GANDA SINGH Vs. RAM NARAIN SINGH
|
May 24, 1957 |
|
GANPAT RAM KHOLSA Vs. KISHEN LAL
|
November 18, 1957 |
|
GENERAL SHIVDEV SINGH Vs. BADAN SINGH
|
April 24, 1957 |
|
GIRDHARI LAL Vs. PANNA LAL
|
May 16, 1957 |
|
GOPAL DAS VERMA Vs. S K BHARDWAJ
|
April 2, 1957 |
|
GOVERDHANDAS Vs. SECOND PUNJAB INDUSTRIAL TRIBUNAL
|
May 22, 1957 |
|
GUJAR SINGH MANGAL SINGH Vs. STATE
|
March 29, 1957 |
|
GURDIAL KAUR Vs. JANG SINGH
|
October 23, 1957 |
|
HAJI NADIR ALI KHAN Vs. UNION OF INDIA
|
October 14, 1957 |
|
HAKIM RAI Vs. STATE
|
January 23, 1957 |
|
HAKIM RAI Vs. STATE
|
January 4, 1957 |
|
HARDEVI Vs. HARMINDER SINGH
|
September 12, 1957 |
|
HARI CHAND L SHARNA MAL Vs. GORDHAN DAS FAQIR CHAND VAISH
|
March 1, 1957 |
|
HARI KRISHAN KHOSLA Vs. STATE OF PEPSU
|
November 20, 1957 |
|
HARI RAM Vs. MANGOO RAM
|
January 10, 1957 |
|
HARINDAR SINGH Vs. STATE OF PUNJAB
|
March 26, 1957 |
|
HARMINDAR SINGH Vs. BALBIR SINGH
|
January 16, 1957 |
|
HARNAM SINGH Vs. GURDEV KAUR
|
September 3, 1957 |
|
HAZARA SINGH Vs. STATE
|
June 24, 1957 |
|
HIND IRAN BANK LTD. Vs. MALAK SINGH SUJAN SINGH ANAND
|
March 26, 1957 |
|
INDER CHAND JAIN Vs. POORAN CHAND BANSI DHAR
|
September 16, 1957 |
|
INDER DEV Vs. PUNJAB STATE
|
May 22, 1957 |
|
ISHAR SINGH Vs. MARKET COMMITTEE, TARN TARAN
|
September 19, 1957 |
|
ISHER SINGH Vs. BHAN KAUR
|
October 18, 1957 |
|
ITHAD MOTOR TRANSPORT LTD Vs. KARNAL CO-OPERATIVE TRANSPORT SOCIETY
|
August 28, 1957 |
|
JAGIR SINGH Vs. STATE
|
December 6, 1957 |
|
JAI BHARAT WOOLLEN AND SILK MILLS Vs. INDUSTRIAL TRIBUNAL
|
April 24, 1957 |
|
JAWAHAR SINGH SOBHA SINGH Vs. UNION OF INDIA
|
August 14, 1957 |
|
JIT SINGH Vs. STATE
|
January 9, 1957 |
|
JOTI PARSHAD Vs. SUPERINTENDENT OF POLICE
|
August 8, 1957 |
|
JOWALA SINGH PREM SINGH Vs. MALKAN NASIRPUR
|
November 25, 1957 |
|
K R SHARMA Vs. STATE OF PUNJAB
|
September 18, 1957 |
|
KAKU SINGH Vs. GOBIND SINGH
|
November 5, 1957 |
|
KALI CHARAN Vs. RAVI DATT
|
February 18, 1957 |
|
KALI SARAN NANAK CHAND Vs. HARI RAM
|
March 11, 1957 |
|
KAPOOR CHAND Vs. SHANKAR LAL
|
August 22, 1957 |
|
KARAM CHAND Vs. SANT RAM TARA CHAND
|
December 24, 1957 |
|
KARNAL DISTILLERY CO LTD Vs. LADLI PARSHAD JAISWAL
|
October 18, 1957 |
|
KARTARA ALIAS KARTAR SINGH Vs. STATE
|
August 6, 1957 |
|
KASTURI RAO Vs. MEHAR SINGH
|
September 26, 1957 |
|
KEHAR SINGH HARPHUL Vs. RAGHBIR SINGH
|
December 11, 1957 |
|
KESAR DEVI Vs. NANAK SINGH
|
October 29, 1957 |
|
KESRO Vs. PARBATI
|
August 29, 1957 |
|
KIDAR NATH DATT Vs. KISHAN DAS BAIRAGI
|
January 10, 1957 |
|
KIRPAL SHAH SANT SINGH Vs. HARKISHAN DAS NARSINGH DAS
|
April 5, 1957 |
|
KISHORI LAL Vs. STATE
|
April 16, 1957 |
|
KRISHNA ROLLER FLOUR MILLS Vs. STATE OF PUNJAB
|
November 27, 1957 |
|
KULDIP SINGH Vs. AMAR SINGH
|
October 31, 1957 |
|
KULDIP SINGH Vs. MAQBUL KAUR
|
September 6, 1957 |
|
LAKHA SINGH HAMIR SINGH Vs. HARBHAJAN SINGH SUNDER SINGH
|
September 26, 1957 |
|
LALA GIAN CHAND Vs. PUNJAB STATE
|
May 14, 1957 |
|
LEKH RAJ Vs. CANTONMENT BOARD JULLUNDUR CANTONMENT
|
November 12, 1957 |
|
M G DUA Vs. BALLI MAL NAWAL KISHORE
|
December 11, 1957 |
|
MAHARAJ WEAVING MILLS AMRITSAR Vs. STATE OF PUNJAB
|
December 30, 1957 |
|
MANGAL DASS Vs. UNION OF INDIA
|
December 10, 1957 |
|
MANSHA RAM Vs. TEJ BHAN
|
February 18, 1957 |
|
MANSHA RAM Vs. TEJ BHAN
|
February 10, 1957 |
|
MAQBOOL AHMAD ALLAH RAKHA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
January 14, 1957 |
|
MELA RAM Vs. DHARAM CHAND AMRIT LAL
|
October 16, 1957 |
|
MOHAN SINGH CHAUDHARI Vs. DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY
|
May 17, 1957 |
|
MOHD UN NISA BEGUM Vs. FAYAZ ALI HASHMI
|
October 9, 1957 |
|
MOHD-UN-NISA Vs. FAYAZ ALI HASHMI
|
November 1, 1957 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
November 25, 1957 |
|
MOHINDER SINGH Vs. UNION OF INDIA
|
December 11, 1957 |
|
MOTOR AND GENERAL FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1957 |
|
MUBARAK HUSSAIN Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI
|
January 28, 1957 |
|
MUKAND SINGH Vs. KARTAR KAUR
|
October 23, 1957 |
|
N H THADANI Vs. CHIEF SETTLEMENT COMMISSIONER
|
September 2, 1957 |
|
NAND SINGH Vs. SEWA SINGH
|
October 18, 1957 |
|
NARAIN SINGH Vs. S HARDAYAL SINGH HARIKA EXECUTIVE OFFICER MUNICIPAL
|
October 25, 1957 |
|
NATHA SINGH FAUJA SINGH Vs. TEJINDER SINGH
|
November 15, 1957 |
|
NATIONAL PLANNERS LTD Vs. CONTRIBUTORIES ETC
|
November 20, 1957 |
|
NEW HINDUSTAN BANK Vs. AMRITSAR PATHANKOT TRANSPORT LTD
|
November 28, 1957 |
|
PAKHAR SINGH Vs. STATE
|
August 12, 1957 |
|
PALACE CINEMA Vs. RAMESHWAR DAYAL
|
August 6, 1957 |
|
PARDUMAN SINGH Vs. STATE OF PUNJAB
|
April 22, 1957 |
|
PARKASH VATI AND ORS. Vs. THE DELHI DAYAL BAGH DAIRY LTD.
|
November 15, 1957 |
|
PARMESHRI Vs. ATTI
|
February 8, 1957 |
|
PATIALA STARCH AND CHEMICAL WORKS Vs. STATE OF TAMIL NADU
|
August 9, 1957 |
|
PIARA SINGH Vs. STATE
|
November 11, 1957 |
|
PIARA SINGH Vs. STATE
|
November 29, 1957 |
|
PIRTHI RAJ Vs. STATE
|
April 2, 1957 |
|
PREM NATH Vs. UNION OF INDIA
|
January 16, 1957 |
|
PREM NATH Vs. KAUDOOMAL RIKHIRAM
|
November 1, 1957 |
|
PREM SINGH DEVI DITTA MAL Vs. SAT RAM DAS
|
March 14, 1957 |
|
PRITAM KAUR Vs. STATE OF PEPSU
|
September 27, 1957 |
|
PRITO Vs. GURDAS
|
October 28, 1957 |
|
PT RAM PARKASH Vs. SAVITRI DEVI
|
May 23, 1957 |
|
PT. RAM ROOP SHARMA Vs. C.R.E. WOOD & CO. (PRIVATE) LTD. AND OTHERS.
|
March 25, 1957 |
|
PUNJAB AND SIND BANK LTD Vs. RAMESHWAR DAYAL
|
August 20, 1957 |
|
PUNJAB NATIONAL BANK LTD Vs. PUNJAB PROPERTY DEVELOPMENT CO
|
February 21, 1957 |
|
PUNJAB NATIONAL BANK LTD Vs. RAM KANWAR
|
January 4, 1957 |
|
PUNJAB NATIONAL BANK LTD Vs. VINOD KUMAR
|
January 25, 1957 |
|
PUNJAB STATE Vs. MOJI RAM
|
April 11, 1957 |
|
PUNJAB STATE CLUB SIMLA Vs. MUNICIPAL COMMITTEE SIMLA
|
September 5, 1957 |
|
R L KHANNA Vs. SIMLA BANKING AND INDUSTRIAL CO LTD
|
November 29, 1957 |
|
R L KHANNA Vs. SIMLA BANKING & INDUSTRIAL CO LTD
|
November 20, 1957 |
|
RAGHBIR SARAN Vs. UNION OF INDIA
|
December 12, 1957 |
|
RAM CHAND SAUDAGAR RAM Vs. JIWAN BAI
|
November 19, 1957 |
|
RAM CHANDRA SHUKLA Vs. ELECTION COMMISSION
|
January 22, 1957 |
|
RAM KRISHNA DALMIA Vs. STATE
|
August 27, 1957 |
|
RAM LAL GURAMAL TEXTILE MILLS Vs. STATE OF PUNJAB
|
December 30, 1957 |
|
RAM LUBHAYA BHATIA Vs. DIVISIONAL SUPDT NORTHERN RAILWAY NEW DELHI
|
November 20, 1957 |
|
RAM UDHAR Vs. HARI CHAND
|
October 11, 1957 |
|
RAMLAL Vs. CHETU ALIAS CHET RAM
|
May 13, 1957 |
|
RAMNI BEGUM Vs. SHRI HARBANS LAL
|
December 18, 1957 |
|
RAO HARNARAIN SINGH SHEOJI SINGH Vs. STATE
|
August 12, 1957 |
|
RATTAN SINGH Vs. MUKAND LAL
|
August 6, 1957 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI Vs. DYER MEAKIN BREWERIES LTD
|
October 11, 1957 |
|
REGISTRAR OF JOINT STOCK COMPANIES, PUNJAB Vs. PATIALA STARCH & CHEMICAL WORKS LTD , RAJPURA
|
April 26, 1957 |
|
RISAL SINGH Vs. UNION OF INDIA
|
December 23, 1957 |
|
ROBINDRA TEXTILE MILLS Vs. SECRETARY MINISTRY OF LABOUR GOVT OF INDIA NEW DELHI AND
|
May 22, 1957 |
|
ROSHAN LAL Vs. BARKAT RAM BHALLA
|
September 4, 1957 |
|
ROSHAN LAL L MALIK RAM Vs. STATE OF PUNJAB
|
May 9, 1957 |
|
RULDU RAM Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY FEROZEPORE CANTT
|
November 22, 1957 |
|
RUP LAL Vs. GANESH NARAIN HATA DIN
|
December 3, 1957 |
|
S ANUP SINGH Vs. SARDARNI HARBANS KAUR
|
September 25, 1957 |
|
S KABUL SINGH Vs. NIRANJAN SINGH
|
February 19, 1957 |
|
S MOHINDER SINGH Vs. KANWAL SHARAN KALIA
|
January 18, 1957 |
|
S RAGHBIR SINGH SANDHAWALIA Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1957 |
|
S RIPUDAMAN Vs. SURINDER KUMAR ETC
|
November 22, 1957 |
|
SANSAR CHAND MELA RAM Vs. SHAM LAL DHANPAT RAI
|
May 1, 1957 |
|
SARASWATI CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. CHIEF COMMISSIONER DELHI STATE
|
January 23, 1957 |
|
SARDAR KAPUR SINGH Vs. UNION OF INDIA
|
January 4, 1957 |
|
SARDUL SINGH Vs. NAND KAUR
|
August 30, 1957 |
|
SAT PARKASH L TARA CHAND Vs. BODH RAJ L BHAGWAN DAS KHATRI
|
September 19, 1957 |
|
SATISH CHANDER Vs. DELHI IMPROVEMENT TRUST
|
September 5, 1957 |
|
SETH RADHE LAL Vs. LADLI PARSHAD
|
January 17, 1957 |
|
SHAMA MAGAZINE NEW DELHI Vs. STATE OF DELHI
|
September 3, 1957 |
|
SHAMBU NATH AND SONS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
February 11, 1957 |
|
SHIAM SUNDER Vs. STATE OF PUNJAB
|
August 28, 1957 |
|
SHIV PARSHAD Vs. BHAGWAN DAS
|
April 15, 1957 |
|
SHIV SINGH RAKHA DAS Vs. JIWAN DASS
|
September 4, 1957 |
|
SIKRI BROTHERS Vs. STATE OF PUNJAB
|
January 30, 1957 |
|
SIMLA BANKING AND INDUSTRIAL CO Vs. FIRM LUDDAR MAL KHUSHI RAM
|
September 27, 1957 |
|
SITA RAM GURDAS MAL Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
|
May 7, 1957 |
|
SRI RAM Vs. STATE
|
June 27, 1957 |
|
STATE Vs. N B HANKINS
|
April 3, 1957 |
|
STATE Vs. MURLI DHAR
|
April 22, 1957 |
|
STATE Vs. ABDUL HAMID
|
January 9, 1957 |
|
STATE Vs. DINA NATH
|
December 23, 1957 |
|
STATE OF PATIALA AND E P STATE UNION PATIALA Vs. MOHINDER SINGH NATHA SINGH
|
August 12, 1957 |
|
STATE OF PUNJAB Vs. S SUKHBANS SINGH
|
February 12, 1957 |
|
STATE OF PUNJAB Vs. PREM PARKASH
|
February 15, 1957 |
|
STATE OF PUNJAB Vs. WENGERS AND CO
|
December 23, 1957 |
|
STATE OF PUNJAB Vs. KIRPAL SINGH
|
August 6, 1957 |
|
STATE OF PUNJAB Vs. S KEHAR SINGH
|
October 31, 1957 |
|
SUNDER LAL VASUDEVA Vs. STATE OF PUNJAB
|
February 1, 1957 |
|
SUNNI MAJLIS E WAQF OF DELHI Vs. CUSTODIAN OF EVACUEE PROPERTY
|
December 5, 1957 |
|
SURAJ MAL KALU RAM Vs. VISHAN GOPAL
|
November 1, 1957 |
|
SURJAN SINGH Vs. EAST PUNJAB GOVERNMENT
|
January 31, 1957 |
|
SURRENDRA NATH Vs. CHIEF CONSERVATOR OF FORESTS PUNJAB SIMLA
|
April 11, 1957 |
|
TARA CHAND Vs. SHRIMATI DARSHAN KAUR
|
December 3, 1957 |
|
TEJ RAM JAG RAM Vs. UNION OF INDIA
|
August 26, 1957 |
|
TEXTILE WORKERS UNION AMRITSAR Vs. STATE OF PUNJAB
|
May 3, 1957 |
|
TIRATH RAM LAL CHAND Vs. MEHAR CHAND JAGAN NATH
|
December 16, 1957 |
|
UMRAO SINGH Vs. MUNNI
|
January 21, 1957 |
|
UNION OF INDIA Vs. AMERICAN STORES
|
February 12, 1957 |
|
UNION OF INDIA Vs. NARAYAN COLD STORAGE LTD
|
April 2, 1957 |
|
UNION OF INDIA Vs. HARBANS SINGH
|
September 14, 1957 |
|
UNION OF INDIA Vs. MOTI RAM BEHARI LAL
|
December 16, 1957 |
|
UNION OF INDIA Vs. AMAR NATH
|
December 9, 1957 |
|
UNION OF INDIA Vs. RAM SUKH DAS
|
November 18, 1957 |
|
UNION OF INDIA Vs. SHREE RAM KANWAR
|
November 21, 1957 |
|
UNION OF INDIA Vs. DHARAMPAL CHOPRA
|
April 29, 1957 |
|
UNION OF INDIA Vs. BAKHSHI RAM
|
February 7, 1957 |
|
UNION OF INDIA Vs. KULU VALLEY TRANSPORT LTD. AND OTHERS
|
February 8, 1957 |
|
UTTAM SINGH Vs. DISTRICT FOOD & SUPPLIES CONTROLLER, AMRITSAR
|
October 23, 1957 |
|
VIJAY SHANKER Vs. UNION OF INDIA
|
December 23, 1957 |
|
WARYAM SINGH FATEH SINGH Vs. STATE OF PUNJAB
|
December 13, 1957 |