|
ABDUL GHANI Vs. KHARAITI RAM
|
November 16, 1955 |
|
ADMINISTRATOR, MUNICIPAL COMMITTEE, LUDHIANA Vs. EXCISE AND TAXATION COMMISSIONER, JULLUNDUR CITY
|
December 15, 1955 |
|
AJIT SINGH Vs. HEM RAJ
|
September 30, 1955 |
|
AMAR NATH Vs. SHRIMATI SAVATRI DEVI
|
April 28, 1955 |
|
AMBA LAL UMRAO SINGHJI Vs. L HARISH CHANDER
|
February 9, 1955 |
|
ARJAN SINGH ETC Vs. GURBINDER SINGH
|
March 2, 1955 |
|
ASHOKA SARAN Vs. UNION OF INDIA
|
April 22, 1955 |
|
ASHOKA SARAN RAGHUNANDAN SARAN Vs. UNION OF INDIA UOI
|
August 22, 1955 |
|
ASSOCIATED TRADERS AND ENGINEERS Vs. STATE OF PUNJAB
|
January 6, 1955 |
|
ASU DE Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1955 |
|
ATMA SINGH KAHAN SINGH Vs. STATE
|
April 6, 1955 |
|
BAIJ NATH Vs. BADHAWA SINGH
|
December 28, 1955 |
|
BAL KISHAN DAS Vs. JHANUMAL
|
February 8, 1955 |
|
BHAG DEVI Vs. MUNICIPAL COMMITTEE, DELHI
|
January 11, 1955 |
|
BHAGWAN SAHAI Vs. JAINARAIN
|
October 15, 1955 |
|
BHARAT BANK LTD Vs. BODH RAJ
|
November 4, 1955 |
|
BHARAT BHUSHAN Vs. SUDARSHAN KUMARI
|
March 11, 1955 |
|
BHARAT BHUSHAN RAI Vs. SUNDER LAL
|
April 19, 1955 |
|
BHURA MAL DAN DAYAL Vs. IMPERIAL FLOUR MILLS LTD
|
April 27, 1955 |
|
BHURA NUMBARDAR AND NATHU BUTA AND ORS. Vs. GHANDU RAM RALLA RAM AND ORS.
|
November 9, 1955 |
|
BINDRA BAN Vs. FIRM CHET RAM BUDH RAM
|
March 18, 1955 |
|
BRAHM NATH DATT Vs. DHANI RAM L KIRPA RAM
|
December 14, 1955 |
|
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
|
October 6, 1955 |
|
DALMIA JAIN AIRWAYS LTD Vs. REGISTRAR JOINT STOCK COMPANIES DELHI STATE
|
January 13, 1955 |
|
DALMIA JAIN AIRWAYS LTD Vs. UNION OF INDIA UOI
|
May 18, 1955 |
|
DASONDHA SINGH Vs. PUNJAB STATE
|
October 20, 1955 |
|
DASS MAL Vs. UNION OF INDIA
|
April 18, 1955 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. K L KAPUR
|
November 24, 1955 |
|
DEVA SHARMA Vs. LAXMI NARAIN GADDODIA
|
May 12, 1955 |
|
EAST PUNJAB PROVINCE Vs. BACHAR SINGH
|
October 4, 1955 |
|
FEDERAL BANK OF INDIA PUNJAB LTD Vs. SOM DEV GROVER
|
April 11, 1955 |
|
FIRM BHAGWAN DASS RAMJILAL IRON MERCHANTS AND GOLDEN Vs. WATKINS MAYOR AND CO JULLUNDUR
|
April 18, 1955 |
|
FIRM JAI KISHAN DASS JINDA RAM Vs. CENTRAL BANK OF INDIA LTD
|
March 24, 1955 |
|
FIRM KAPUR AND SONS AMRITSAR Vs. RAJ KUMAR KHANNA
|
April 27, 1955 |
|
GAINDA RAM Vs. ASSISTANT CUSTODIAN CUM RENT OFFICER, JAGADHARI
|
August 22, 1955 |
|
GHAIO MALL AND SONS Vs. STATE OF DELHI
|
October 21, 1955 |
|
GIANI RAM NARSINGH Vs. BALMAKAND
|
September 28, 1955 |
|
GITA RAM KALSI Vs. S PRITHVI SINGH
|
May 20, 1955 |
|
GOPI CHAND Vs. LAL CHAND
|
November 30, 1955 |
|
GOPI RAM Vs. LOK RAM ALIAS LOK NATH
|
May 6, 1955 |
|
GORI Vs. MUNSHI RAM
|
November 4, 1955 |
|
GUR PERSHAD Vs. ASHARFI DEVI
|
November 22, 1955 |
|
GURBACHAN SINGH Vs. SM JAGIRO
|
December 1, 1955 |
|
GURBACHAN SINGH AND ORS. Vs. STATE OF PEPSU AND ORS.
|
July 15, 1955 |
|
HANS RAJ GUPTA AND CO LTD Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1955 |
|
HARDAWARI RAM Vs. VIDYA SAGAR
|
November 25, 1955 |
|
HARDIT SINGH Vs. RUKMANI
|
May 17, 1955 |
|
HARI KISHAN DASS BANKER Vs. UNION OF INDIA
|
October 21, 1955 |
|
HARKISHAN DASS NARSHING DASS CHAWLA Vs. KIRPAL SHAH
|
February 15, 1955 |
|
HIRA LAL AND SONS Vs. ASPIRANTS MILLS MAJITHA ROAD AMRITSAR
|
May 10, 1955 |
|
HIRA MAL Vs. RONQI RAM
|
April 12, 1955 |
|
HUKAM CHAND Vs. HARISH CHANDER
|
March 24, 1955 |
|
HUKUM SINGH SHIBBA Vs. STATE OF PUNJAB
|
May 11, 1955 |
|
INCOME TAX OFFICER ROHTAK Vs. SM JANKI DEVI
|
September 2, 1955 |
|
INCOME-TAX OFFICER ROHTAK Vs. JANKI DEVI
|
September 2, 1955 |
|
ITBAR SINGH Vs. P S GILL
|
April 27, 1955 |
|
JAGMEL SINGH AND S. JAGIR SINGH Vs. STATE OF PEPSU AND ANR.
|
December 13, 1955 |
|
JOHRI MAL Vs. ANJUMAN IMDAD BAHMI HANSI BROTHERS CO-OPERATIVE MULTI PURPOSES SOCIETY, HANSI
|
December 30, 1955 |
|
JOTI PARSHAD RAM KIRPAL Vs. SUPERINTENDENT OF POLICE GURGAON
|
November 24, 1955 |
|
KAILASH CHAND Vs. ADDITIONAL DEPUTY CUSTODIAN GENERAL, NEW DELHI
|
May 13, 1955 |
|
KAMLI Vs. DHANI RAM
|
March 24, 1955 |
|
KANWAR SAIN Vs. VEER SINGH ALIAS VIRENDER KUMAR
|
January 31, 1955 |
|
KAPUR SINGH NARANG VILLA SIMLA Vs. UNION OF INDIA UOI
|
October 7, 1955 |
|
KARAM CHAND Vs. SANT RAM
|
December 29, 1955 |
|
KARTAR SINGH Vs. STATE
|
October 18, 1955 |
|
KEHAR SINGH KHUSHAL SINGH Vs. ASST. COMMR., REHABILITATION (DY. CUSTODIAN), PATIALA AND ANOTHER
|
February 18, 1955 |
|
KIRORI MAL BISHAMBAR DAYAL Vs. STATE
|
November 10, 1955 |
|
KUNDAN LEKHA Vs. STATE OF PUNJAB
|
August 23, 1955 |
|
KURE SINGH Vs. STATE OF PUNJAB
|
September 1, 1955 |
|
L RAJESHWAR PARSHAD Vs. SIMLA BANKING AND INDUSTRIAL CO LTD
|
April 7, 1955 |
|
LACHHMAN SINGH BHAGWAN SINGH Vs. INSPECTOR GENERAL OF POLICE GOVT.
|
December 6, 1955 |
|
LALA RAJESHWAR PERSHAD Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1955 |
|
MADAN LAL L RAJA RAM Vs. MUNSHI DATU
|
December 20, 1955 |
|
MANOHAR LAL AND ORS. Vs. THE STATE OF PEPSU AND ORS.
|
June 21, 1955 |
|
MANOHAR LAL KANHAYA LAL Vs. LALA RAM NATH
|
October 31, 1955 |
|
MASTER KABUL SINGH Vs. S BALWANT SINGH
|
March 30, 1955 |
|
MEENA RAM Vs. DWARKI
|
June 9, 1955 |
|
MEHAR CHAND Vs. SHIV LAL
|
May 12, 1955 |
|
MEHMAN SINGH AND ANOTHER Vs. MST. PREM KAUR AND OTHERS
|
February 28, 1955 |
|
MEHRA AND CO TEA FACTORY AMRITSAR Vs. KHANAYIA LAL PALA RAM
|
September 23, 1955 |
|
MESSRS KASTOOR CHAND PHOOL CHAND Vs. LIQUIDATOR OF CAPITAL TALKIES AND GENERAL INDUSTRIES LTD
|
January 18, 1955 |
|
MOHINDER PARTAP SINGH Vs. DIRECTOR HEALTH SERVICES PUNJAB
|
September 30, 1955 |
|
MST. PHULA WANTI AND ORS. Vs. KASHMIRI LAL
|
April 12, 1955 |
|
MUL RAJ ASA RAM KHATRI Vs. PREM CHAND PURI
|
April 15, 1955 |
|
NABH RAJ NOTAN DASS Vs. SIDHU RAM MOOL CHAND AND ORS.
|
February 16, 1955 |
|
NATHU RAM Vs. BALAK RAM
|
March 15, 1955 |
|
NAURANG SINGH DEVA SINGH Vs. THE STATE
|
November 17, 1955 |
|
NAVIN KUMAR Vs. STATE
|
August 26, 1955 |
|
NEW INDIA TIMBER TRADING COMPANY, DELHI Vs. MURARILAL
|
February 10, 1955 |
|
NIAMAT SINGH Vs. DARBARI SINGH
|
October 7, 1955 |
|
NIRANJAN SINGH S INDER SINGH Vs. MURTI SHRI BHAGWAN RAM
|
March 24, 1955 |
|
NRIPJIT KAUR Vs. SARDAR SATINDER SINGH
|
February 17, 1955 |
|
OM PARKASH KARAM CHAND Vs. STATE OF PUNJAB
|
January 11, 1955 |
|
PARIKISHAT SINGH Vs. SUNDA
|
August 24, 1955 |
|
PIERA SINGH BHAGWANSINGH Vs. UNION OF INDIA
|
November 1, 1955 |
|
PIYARELAL ADISHWARLAL Vs. COMMISSIONER OF INCOME TAX
|
May 12, 1955 |
|
PREM NATH BAZAZ Vs. UNION OF INDIA
|
December 2, 1955 |
|
PREM NATH L HARSARAN DASS Vs. OM PARKASH L RAM KISHEN DASS AGGARWAL
|
December 22, 1955 |
|
PUNJAB COMMERCE BANK LTD. (IN LIQUIDATION) Vs. PARKASH AHUJA
|
April 15, 1955 |
|
PUNJAB NATIONAL BANK LTD Vs. SATYAPAL VIRMANI
|
November 21, 1955 |
|
PUNJAB STATE Vs. PURAN CHAND LAL CHAND
|
November 16, 1955 |
|
PYARELAL Vs. MUNICIPAL COMMITTEE LUDHIANA
|
February 7, 1955 |
|
R. PRINCE AND CO. Vs. GOVERNOR GENERAL IN COUNCIL
|
April 4, 1955 |
|
RAJA RAJINDER CHAND Vs. NARAINI, ETC
|
December 2, 1955 |
|
RAJA SURRINDAR SINGH AND OTHERS Vs. P.B. AND A. PRODUCTS CO. LTD. AND OTHERS
|
April 22, 1955 |
|
RAM CHANDER Vs. PRABHU DAYAL
|
February 9, 1955 |
|
RAM CHANDER BISHAN DASS AND ANR. Vs. THE STATE OF PEPSU
|
July 1, 1955 |
|
RAM DAS PASSI Vs. STATE OF PUNJAB
|
December 27, 1955 |
|
RAM MURTI Vs. KABAL SINGH AND ORS.
|
May 6, 1955 |
|
RAM NARAIN MATHUR Vs. STATE
|
June 4, 1955 |
|
RAM PARTAP MALL Vs. HARDAS SINGH GURDIAL SINGH
|
July 12, 1955 |
|
RAM SARUP Vs. NATHU RAM
|
November 1, 1955 |
|
RANA UTTAM SINGH, ETC Vs. KIDAR NATH, ETC
|
March 4, 1955 |
|
RATNA ALIAS RAKHNA Vs. STATE OF DELHI
|
November 18, 1955 |
|
RATTAN DEVI Vs. JAGADHAR MAL
|
February 4, 1955 |
|
RAVI DATT KHARAITI RAM Vs. THE STATE
|
August 23, 1955 |
|
ROSHEN BEHARI Vs. STATE
|
October 28, 1955 |
|
S AKHTYAR SINGH Vs. INSPECTOR GENERAL OF POLICE PUNJAB
|
September 5, 1955 |
|
S B MATHUR Vs. INDIA PROCELAIN LTD
|
October 31, 1955 |
|
S C KAPUR Vs. AMAR NATH
|
October 7, 1955 |
|
S DHILLU SINGH Vs. S SOHAN SINGH
|
November 18, 1955 |
|
S PREM SINGH Vs. DEPUTY CUSTODIAN GENERAL
|
April 6, 1955 |
|
S PREM SINGH LALA SUNDER DASS Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY P BLOCK NEW
|
April 26, 1955 |
|
S R MITROO Vs. YOUNGMENS CHRISTIAN ASSOCIATION, NEW DELHI
|
November 4, 1955 |
|
SADA SINGH Vs. F SURESH CHAND RAM PARSHAD
|
May 5, 1955 |
|
SADHU SINGH SUNDER SINGH AND ORS. Vs. MANGALGIR AND MOHATMIM DERA AND ANR.
|
December 23, 1955 |
|
SAHADEV SINGH RAJESHWAR SINGH Vs. PUNJAB STATE
|
December 28, 1955 |
|
SAMPURAN SINGH Vs. COMPETENT OFFICER
|
May 18, 1955 |
|
SANT RAM Vs. GHASITA RAM
|
February 23, 1955 |
|
SANTA SINGH Vs. STATE
|
June 30, 1955 |
|
SAXENA AND CO Vs. DAMODAR PERSHAD GUPTA
|
November 22, 1955 |
|
SH GURBACHAN SINGH Vs. JAGIRO
|
December 1, 1955 |
|
SHADI RAM MOHINDRA Vs. HARBANS LAL SEHGAL
|
October 11, 1955 |
|
SHRIMATI JASWANTI DEVI Vs. HARBANS LAL BHATIA
|
December 16, 1955 |
|
SILVER SCREEN ENTERPRISES A FIRM Vs. STATE
|
September 21, 1955 |
|
SITA RAM Vs. STATE
|
April 22, 1955 |
|
SITA RAM CHANDU LALL Vs. MALKIAT SINGH
|
September 7, 1955 |
|
SM. CHANDANWANT KAUR Vs. SUKHDEV SINGH
|
April 15, 1955 |
|
STATE Vs. RATNA
|
June 7, 1955 |
|
STATE Vs. SOHAN LAL
|
December 22, 1955 |
|
STATE Vs. DINA NATH
|
October 6, 1955 |
|
STATE Vs. AMRU TULSI RAM
|
August 31, 1955 |
|
SUNDER LAL Vs. MUNICIPAL COMMITTEE, REWARI
|
March 21, 1955 |
|
SWARAN SINGH Vs. GULZARA SINGH
|
April 4, 1955 |
|
TAKAN RAM Vs. MUL CHAND
|
May 4, 1955 |
|
THE PEOPLES BUS SERVICE LTD. AND ORS. Vs. STATE OF PEPSU AND ORS.
|
October 28, 1955 |
|
THE STATE Vs. RAJ KUMAR
|
June 28, 1955 |
|
THE STATE Vs. GURDEO SINGH HARNAM SINGH
|
June 28, 1955 |
|
TILAK RAM WADHWA MAL Vs. STATE OF PUNJAB
|
September 5, 1955 |
|
UDE RAM Vs. STATE
|
November 28, 1955 |
|
UJAGAR SINGH Vs. KAHAN SINGH
|
May 4, 1955 |
|
UNION OF INDIA Vs. PRITAM SINGH SUNDER SINGH
|
September 28, 1955 |
|
UNION OF INDIA Vs. PUNJAB DISTILLING INDUSTRIES LTD
|
October 5, 1955 |
|
UNIVERSAL TRANSPORT CO LTD Vs. S JAGJIT SINGH
|
April 6, 1955 |
|
UNIVERSITY OF DELHI Vs. S DUTT
|
January 15, 1955 |
|
VIJAY PARKASH Vs. STATE OF HARYANA
|
April 27, 1955 |
|
VIRANWATI Vs. GULAB SINGH
|
March 15, 1955 |
|
VISHNU SARAN Vs. SHRIMATI LILAWATI DEVI
|
November 1, 1955 |