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ABHEY KUMAR Vs. FAQIR CHAND LAW
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May 7, 1954 |
|
AJIT SINGH Vs. MAHA (MAHAN) NAND
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September 2, 1954 |
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AJMER SINGH Vs. STATE
|
May 20, 1954 |
|
ALL INDIA ANGLO INDIAN ASSOCIATION Vs. R A MASSEY
|
April 2, 1954 |
|
AMAR SINGH BAKHTAWAR SINGH Vs. STATE
|
June 17, 1954 |
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AMARNATH RADHA RAM Vs. SM MALAN
|
August 12, 1954 |
|
AMMAR AHMED KHAN Vs. UNION OF INDIA
|
April 21, 1954 |
|
ATMA SINGH Vs. MOHAN LAL
|
November 3, 1954 |
|
BANTA SINGH BHAGWAN SINGH Vs. SHAMA JAIMAL
|
April 5, 1954 |
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BAWA BACHITTAR SINGH Vs. ELECTION COMMISSION
|
May 5, 1954 |
|
BHAG SINGH Vs. KARTARA
|
May 4, 1954 |
|
BHAGAT SINGH HIRA SINGH Vs. STATE OF PATIALA
|
March 30, 1954 |
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BHAGWANA Vs. PRITAM KAUR
|
October 21, 1954 |
|
BHARPUR SINGH Vs. STATE
|
May 25, 1954 |
|
BRAHMUN Vs. BALAM ALIAS BALMUKAND
|
December 27, 1954 |
|
BRAHMWATI Vs. SHAMBHU NATH
|
September 9, 1954 |
|
BRITISH MEDICAL STORES Vs. L BHAGIRATH MAL
|
August 26, 1954 |
|
BUDH SINGH Vs. MST ATC
|
September 22, 1954 |
|
CENTRAL BANK OF INDIA LTD Vs. RAM SARUP KHANNA
|
March 25, 1954 |
|
CHARAN DASS AND OTHERS Vs. SHADIRAM
|
October 21, 1954 |
|
CHAUDHRI RAMBHAJ Vs. PUNJAB STATE
|
January 2, 1954 |
|
CHEMICAL INDUSTRIES LTD Vs. HINDUSTAN COMMERCIAL BANK LTD
|
March 17, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. PARTAP SINGH S
|
October 15, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. GAJJA NAND GOBIND RAM
|
November 24, 1954 |
|
COMMISSIONER OF INCOME TAX Vs. RANJIT SINGH S B
|
December 9, 1954 |
|
COMMISSIONER OF INCOME-TAX DELHI Vs. TEJA SINGH
|
November 4, 1954 |
|
COURT ON BEHALF OF STATE Vs. PUBLISHER, PURSHARTHI GAZETTE, ROHTAK
|
May 12, 1954 |
|
COX AND KINGS AGENTS LTD Vs. PHOENIX OIL CO INDIA LTD
|
February 16, 1954 |
|
CROWN FLOUR MILLS DELHI Vs. STATE OF PUNJAB
|
November 8, 1954 |
|
CUSTODIAN OF EVACUEE PROPERTY PUNJAB JULLUNDUR Vs. KIDAR NATH ADVOCATE ROHTAK
|
April 23, 1954 |
|
DALMIA DADRI CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1954 |
|
DALMIA JAIN AIRWAYS LTD Vs. SAROJ RANI
|
March 24, 1954 |
|
DAMAN SINGH PRABHU DAYAL Vs. MAKTUL KAUR
|
October 15, 1954 |
|
DEBI Vs. DESA RAMJI LAL
|
May 14, 1954 |
|
DES RAJ Vs. RAM SINGH
|
July 7, 1954 |
|
DEVA SHARMA Vs. SETH LAXMI NARAIN GADDODIA
|
September 14, 1954 |
|
DEVI CHAND Vs. STATE
|
October 15, 1954 |
|
DEVI CHAND Vs. GURDIT SINGH
|
November 3, 1954 |
|
DEVI RAM DEEP CHAND Vs. STATE
|
February 1, 1954 |
|
DHARAM PAL Vs. JAGADHRI THATERA CO OPERATIVE SOCIETY
|
July 8, 1954 |
|
DOGAR RAM Vs. SMALL TOWN COMMITTEE, SAMRALA
|
July 19, 1954 |
|
DOMINION OF INDIA (NOW UNION OF INDIA) Vs. AMAR SINGH
|
August 17, 1954 |
|
DR. DEO PARKASH GUPTA Vs. SHRI SURRINDER PERSHAD
|
October 6, 1954 |
|
DUNI CHAND RAM DASS DECREE HOLDER Vs. IBRAHIM
|
April 21, 1954 |
|
DURGA PERSHAD Vs. SHRIMATI BIMLA DEVI
|
December 10, 1954 |
|
DWARKA DASS RAMESHWAR GOENKA Vs. BRIJMOHAN RAMESHWAR DASS
|
November 29, 1954 |
|
FIRM MUNNA LAL RAUNAQ RAM OF NABHA Vs. LACHHMANDASS DEVRAJ
|
August 27, 1954 |
|
FRONTIER BANK LTD , NEW DELHI Vs. PARKASH VATI
|
August 18, 1954 |
|
G S JOSHI Vs. SUB CHANDER JAIN
|
March 12, 1954 |
|
GENERAL AGENCIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1954 |
|
GIRJA SINGH Vs. DALIP SINGH
|
October 19, 1954 |
|
GITA RAM KALSI Vs. PRITHVI SINGH
|
July 20, 1954 |
|
GODHA SINGH JABRA SINGH Vs. DISTRICT MAGISTRATE FEROZEPORE
|
December 7, 1954 |
|
GORDHAN DASS Vs. GOVERNOR GENERAL IN COUNCIL
|
September 21, 1954 |
|
GREAT AMERICAN INSURANCE CO LTD Vs. ATTAR SINGH
|
April 23, 1954 |
|
GURAN DITTA MAL Vs. BANNA MAL
|
December 24, 1954 |
|
GURCHARAN SINGH JODH SINGH Vs. CHAIRMAN DELHI IMPROVEMENT TRUST NEW DELHI
|
April 23, 1954 |
|
HAKIM HARI RAM Vs. SANTA RAM
|
August 13, 1954 |
|
HARI KISHAN Vs. STATE
|
May 17, 1954 |
|
HARI SINGH Vs. COMMISSIONER
|
May 31, 1954 |
|
HEM CHAND Vs. SHRIMATI SHAM DEVI
|
March 11, 1954 |
|
HIRA SINGH HARNAM SINGH Vs. PUNJAB STATE
|
August 4, 1954 |
|
INCOME TAX OFFICER Vs. BIRDHI CHAND GIRDHARI LAL
|
March 10, 1954 |
|
INDER SAIN L LACHMAN DASS Vs. PIARE LAL CHARANJI LAL
|
April 22, 1954 |
|
INDER SINGH ANUP SINGH Vs. HARBANS SINGH ANUP SINGH
|
June 18, 1954 |
|
INDIAN INCOME TAX ACT AND INDO EUROPEAN MACHINERY CO Vs. STATE
|
October 14, 1954 |
|
INDO EUROPEAN MACHINERY CO Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1954 |
|
ISHER SINGH GROVER Vs. UNION OF INDIA UOI
|
December 9, 1954 |
|
J M MESSEY Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB SIMLA
|
September 23, 1954 |
|
JAGAT SINGH Vs. STATE
|
May 27, 1954 |
|
JAGDISH RAI JAIN Vs. UNION OF INDIA
|
December 29, 1954 |
|
JAMIA MILIA ISLAMIA, DELHI Vs. PRITHI RAJ
|
May 13, 1954 |
|
JAMIA MILLIA ASLAMIA Vs. SRI PRITHI RAJ
|
December 8, 1954 |
|
JANGIR SINGH AND OTHERS Vs. MIT SINGH AND OTHERS
|
November 18, 1954 |
|
JANKI PARSHAD Vs. CUSTODIAN EVACUEE PROPERTY JULLUNDUR
|
October 15, 1954 |
|
JAWALA PARSHAD Vs. KISHORI LAL
|
August 9, 1954 |
|
JOGINDER SINGH WARYAM SINGH Vs. DIRECTOR RURAL REHABILITATION PEPSU
|
April 6, 1954 |
|
JOINT SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY Vs. A C KAHER
|
November 11, 1954 |
|
JUG LAL Vs. KARM SINGH
|
April 6, 1954 |
|
KAITHAL GRAIN AND BULLION EXCHANGE LTD , KAITHAL Vs. LACHHMAN DAS
|
July 30, 1954 |
|
KANPUR TEXTILE FINISHING MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 15, 1954 |
|
KARTAR SINGH AND OTHERS Vs. NIRANJAN SINGH AND OTHERS
|
November 3, 1954 |
|
KAUR SINGH Vs. STATE
|
September 27, 1954 |
|
KAUSHAL KISHORE Vs. RAM DEV
|
May 11, 1954 |
|
KESAR SINGH Vs. STATE
|
June 8, 1954 |
|
KHANNA AND HARI RAJ Vs. VISHNU DATT
|
June 16, 1954 |
|
KIRPAL SINGH Vs. JOGINDER SINGH
|
September 2, 1954 |
|
KRISHAN DAYAL Vs. GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI
|
June 17, 1954 |
|
KRISHEN KUMAR Vs. STATE
|
May 3, 1954 |
|
KULDIP SINGH Vs. STATE
|
September 20, 1954 |
|
L AMIN CHAND Vs. FIRM MADHO RAM BANWARI LAL
|
September 16, 1954 |
|
L GANGA RAM Vs. L RADHA KISHAN
|
June 23, 1954 |
|
LADHA RAM Vs. KHUSHI RAM
|
November 24, 1954 |
|
LAL SINGH DHANSINGH Vs. STATE
|
April 8, 1954 |
|
LALTA PARSHAD Vs. MST. BADAMI AND OTHERS
|
October 28, 1954 |
|
LETTERS PATENT APPEAL Vs. MAHANT BISHAMBAR DAS
|
September 16, 1954 |
|
MADHI RAM BANSI LAL Vs. DIVISIONAL FOREST OFFICER, NABHA AND OTHERS
|
December 20, 1954 |
|
MAHABIR ALIAS SINGH JI Vs. STATE
|
March 10, 1954 |
|
MAHARAJ JAGAT BAHADUR SINGH Vs. BADRI PARSHAD SETH
|
September 27, 1954 |
|
MAJOR U R BHAT Vs. UNION OF INDIA
|
November 12, 1954 |
|
MANGAL SINGH AND OTHERS Vs. BAJRANG BALI
|
October 18, 1954 |
|
MANOHAR LAL RATNA Vs. UNION OF INDIA
|
September 21, 1954 |
|
MELA Vs. LABHU
|
September 30, 1954 |
|
MOHINDAR SINGH Vs. HARBHAJAN KAUR
|
August 18, 1954 |
|
MOHINDAR SINGH Vs. STATE OF PEPSU AND ANOTHER
|
June 30, 1954 |
|
MONI RAM Vs. HARI CHAND
|
December 19, 1954 |
|
MOOL CHAND Vs. STATE
|
March 9, 1954 |
|
MOTI MAHAL THEATRES LTD Vs. SETH BABU LAL CHOKHANI
|
March 31, 1954 |
|
MUKANDI RAM CHUHAR MAL AND OTHERS Vs. ASA RAM, BASANT SINGH AND ANOTHER
|
June 3, 1954 |
|
MUNICIPAL COMMITTEE, LUDHIANA Vs. BHAGAT RAM
|
July 29, 1954 |
|
MUZAFFAR ALI KHAN Vs. L JAWANDA MAL LALA DITMAL
|
August 11, 1954 |
|
NAHAR SINGH Vs. SARJIT SINGH
|
March 23, 1954 |
|
NARAIN SINGH Vs. TEJA SINGH
|
July 21, 1954 |
|
NARSINGH DAS Vs. FIRM JOINT HINDU FAMILY KNOWN AS GOGAN RAM LACHMI NARAIN
|
May 5, 1954 |
|
NEW EGERTON WOOLLEN MILLS, DHARIWAL Vs. KHEM SINGH
|
October 29, 1954 |
|
NEWZEALAND INSURANCE CO LTD Vs. NAGPAL HOSIERY FACTORY AMRITSAR
|
September 9, 1954 |
|
NITMOCHINDER SINGH GURDIAL SINGH Vs. STATE OF PATIALA AND EAST PUNJAB STATES UNION
|
December 23, 1954 |
|
P S NAGARANJAN Vs. ROBERT HOTZ
|
June 23, 1954 |
|
PAL SINGH SANTA SINGH Vs. STATE
|
August 13, 1954 |
|
PANDIT BROS Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1954 |
|
PANNA LAL Vs. STATE OF DELHI
|
March 12, 1954 |
|
PARKASH TEXTILE MILLS LTD Vs. MANI LAL
|
October 4, 1954 |
|
PARMODH SINGH Vs. LABH SINGH MEHAR SINGH
|
May 11, 1954 |
|
PRABHATI Vs. DEWAK RAM
|
October 4, 1954 |
|
PREM NATH Vs. PT MANMOHAN NATH DAR
|
July 21, 1954 |
|
PREM PRAKASH DIXIT Vs. STATE OF PUNJAB
|
July 13, 1954 |
|
PRITAM SINGH Vs. STATE
|
April 1, 1954 |
|
PROF RAM KUMAR LUTHRA Vs. PUNJAB UNIVERSITY SOLAN
|
June 30, 1954 |
|
PROVINCE OF EAST PUNJAB Vs. LABHU RAM
|
September 8, 1954 |
|
PUNJAB COMMERCE BANK LTD Vs. BRIJ LAL MAHANDI RATTA
|
May 26, 1954 |
|
PUNJAB STATE Vs. SULEDEAR WAZIR CHAND CHOPRA
|
July 15, 1954 |
|
PUNJAB STATE Vs. BHAGAT SINGH WATTAN SINGH
|
November 29, 1954 |
|
PYARA SINGH MULLA Vs. STATE OF PUNJAB
|
July 28, 1954 |
|
RADHE SHAM ROSHAN LAL Vs. KUNDAN LAL MOHAN LAL
|
April 21, 1954 |
|
RAGHBIR SINGH Vs. PUNJAB STATE
|
May 18, 1954 |
|
RAGHBIR SINGH Vs. SHRIMATI KARTAR KAUR
|
August 4, 1954 |
|
RAJA RAM Vs. BRIJ LAL
|
August 4, 1954 |
|
RAJINDAR SINGH Vs. STATE
|
August 13, 1954 |
|
RAJINDER SINGH Vs. LABHU RAM MUNSHI RAM
|
August 25, 1954 |
|
RAJMAL PAHAR CHAND Vs. DOMINION OF INDIA
|
September 27, 1954 |
|
RAM GOPAL DULA SINGH Vs. SARDAR GURBUX SINGH JIWAN SINGH
|
December 27, 1954 |
|
RAM LOHIA Vs. MANNO
|
November 16, 1954 |
|
RAM PARSHAD Vs. PRABHU
|
August 12, 1954 |
|
RAM PIARA Vs. MUNICIPAL COMMITTEE HOSHIARPUR
|
October 4, 1954 |
|
RATTAN CHAND BIROO RAM Vs. L KHARAITI RAM NAND LAL
|
August 4, 1954 |
|
RATTAN LAL Vs. STATE OF PUNJAB
|
April 2, 1954 |
|
RATTAN LAL GULATI Vs. UNION OF INDIA
|
November 8, 1954 |
|
RIKHI RAM Vs. ALBELA
|
November 19, 1954 |
|
RURA RAM Vs. GURBACHNA JUDGMENT DEBTOR
|
June 9, 1954 |
|
S FATEH SINGH Vs. STATE OF PUNJAB
|
August 27, 1954 |
|
S GURSARAN SINGH Vs. PUNJAB STATE
|
July 2, 1954 |
|
S JOGINDRA SINGH Vs. SARDARNI CHATTAR KAUR
|
October 14, 1954 |
|
S KULDIP SINGH Vs. PUNJAB STATE
|
June 1, 1954 |
|
S MOHAN SINGH Vs. PATIALA AND EAST PUNJAB STATES UNION
|
February 22, 1954 |
|
S NIRANJAN SINGH Vs. JAGJIT SINGH
|
April 1, 1954 |
|
S RAGHBIR SINGH MILKHA SINGH JAT Vs. UNION OF INDIA UOI
|
July 20, 1954 |
|
S. MOHINDER SINGH Vs. STATE OF PATIALA AND EAST PUNJAB STATES UNION, PATIALA AND ANOTHER
|
November 22, 1954 |
|
SADHU RAM HARDWARI LAL Vs. PRINCIPAL, RAJINDRA COLLEGE
|
March 18, 1954 |
|
SANT RAM AND ANOTHER Vs. NAND LALL
|
December 17, 1954 |
|
SANTI Vs. SUDH RAM
|
June 15, 1954 |
|
SANTOKH SINGH Vs. BHAI SIRI RAM
|
March 31, 1954 |
|
SARDAR SUMPARAN SINGH Vs. NEW BANK OF INDIA LTD
|
January 14, 1954 |
|
SARUP SINGH Vs. BHAGWAN DASS
|
November 2, 1954 |
|
SATHIR SINGH Vs. RAJBIR SINGH
|
July 2, 1954 |
|
SATYA PAUL VIRMANI Vs. COMMR OF INCOME-TAX PUNJAB PEPSU AND HIMACHAL PRADESH
|
September 28, 1954 |
|
SAWAN SINGH Vs. STATE OF PUNJAB
|
November 4, 1954 |
|
SEWA SINGH Vs. TARA CHAND
|
October 1, 1954 |
|
SEWA SINGH GILL Vs. HIGHNESS MAHARAJA RAJBIR SINGH OF JIND
|
July 2, 1954 |
|
SHAM LAL L DOGARMAL Vs. OM PRAKASH L SANT RAM AGGARWAL
|
November 19, 1954 |
|
SHAM SINGH Vs. PAL SINGH
|
August 26, 1954 |
|
SHEIKH SARAJ-UD-DIN Vs. MOHAMMAD AZIM-UD-DIN, ETC
|
September 1, 1954 |
|
SHEO PARSHAD Vs. F MAJLIS RAM MURLI DHAR
|
April 21, 1954 |
|
SHEO PARSHAD Vs. SURAJ MAL ETC
|
April 1, 1954 |
|
SHIV RAM DASS UDASIN Vs. PUNJAB STATE
|
April 5, 1954 |
|
SHRI SHIV RAM DAS Vs. PUNJAB STATE
|
April 15, 1954 |
|
SHRIMATI LILA DEVI Vs. STATE OF PUNJAB
|
July 26, 1954 |
|
SITA RAM KALA RAM Vs. UNION OF INDIA UOI NEW DELHI
|
September 9, 1954 |
|
STATE Vs. ONKAR SINGH MAKHAN SINGH
|
August 5, 1954 |
|
STATE Vs. JAMNA DAS
|
June 9, 1954 |
|
STATE Vs. BHAGAT RAM SEHGAL
|
September 24, 1954 |
|
STATE OF DELHI Vs. S Y KRISHNASWAMY
|
June 7, 1954 |
|
SUDARSHAN Vs. L CHANAN RAM
|
September 8, 1954 |
|
SURRENDARA TRANSPORT AND ENGINEERING CO LTD Vs. STATE OF PUNJAB
|
March 29, 1954 |
|
TAPTON TEA COMPANY Vs. LIPTONS LTD
|
July 26, 1954 |
|
TATA OIL MILLS COMPANY LTD Vs. ASSESSING AUTHORITY SALES TAX AND ANOTHER
|
June 7, 1954 |
|
TEJO Vs. CHHAPE RAM
|
August 3, 1954 |
|
TELU RAM JAIN AND CO Vs. COMMR OF INCOME-TAX PUNJAB
|
September 29, 1954 |
|
THAN SINGH Vs. UNION OF INDIA
|
April 28, 1954 |
|
TIRATH SINGH NARAIN SINGH Vs. BACHITAR SINGH MIT SINGH
|
January 6, 1954 |
|
TRADERS BANK LTD Vs. BULLION AND GRAIN EXCHANGE LTD
|
September 30, 1954 |
|
UNION OF INDIA Vs. RAM CHAND BELI RAM
|
October 22, 1954 |
|
UNION OF INDIA Vs. DATA RAM
|
November 16, 1954 |
|
UNION OF INDIA Vs. ALLIED TRADING CO
|
December 6, 1954 |
|
UNION OF INDIA Vs. D S BAJAJ
|
March 31, 1954 |
|
UNION OF INDIA Vs. FIRM RALIA RAM RAJ KUMAR
|
July 2, 1954 |
|
UNION OF INDIA Vs. FIRM RALLA RAM RAJ KUMAR
|
March 2, 1954 |
|
UNION OF INDIA NEW DELHI Vs. MUNNA LAL MOOL RAJ
|
November 23, 1954 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. BHAGAT SINGH
|
January 2, 1954 |
|
V S BAHAL Vs. S L KAPUR AND CO
|
November 16, 1954 |
|
WEBBING AND BELTING FACTORY LTD Vs. SALES TAX OFFICER
|
October 12, 1954 |