A S BHASIN Vs. CUSTODIAN EVACUEE PROPERTY PUNJAB SIMLA
|
December 14, 1953 |
A.S. METAL MART Vs. THE FIRST NATIONAL BANK AMBALA
|
July 10, 1953 |
ADMINISTRATION MUNICIPAL COMMITTEE ROHTAK Vs. MILAP CHAND LURINDA RAM
|
June 2, 1953 |
AFGAN COMMERCIAL CO INDIA LTD Vs. UNION OF INDIA
|
March 10, 1953 |
AMAR CHAND Vs. DOGAR MAL
|
April 6, 1953 |
AMAR CHAND AND ANR. Vs. MAYYA MALL AND ORS.
|
March 24, 1953 |
AMAR SINGH Vs. STATE
|
November 4, 1953 |
AMINCHAND LULA MAL Vs. JUGAL KISHORE
|
August 27, 1953 |
ANGREZ SINGH Vs. GAJJAN SINGH
|
November 11, 1953 |
ASSISTANT CUSTODIAN, EVACUEE PROPERTY, AMRITSAR Vs. SETH RATTAN CHAND
|
May 28, 1953 |
ATMA SINGH HAZARA SINGH Vs. STATE
|
October 28, 1953 |
B N GUPTA Vs. SATYA WATI
|
July 2, 1953 |
B S BALI Vs. BATALIA RAM
|
July 9, 1953 |
BADSHAN MOHAMMAD SARDAR MOHAMMAD Vs. COMMISSIONER OF INCOME-TAX
|
December 14, 1953 |
BAGGA SINGH Vs. DIST. MAGISTRATE
|
September 23, 1953 |
BAKHSHI RAM BAISAKHI RAM Vs. DEWAT RAM
|
September 17, 1953 |
BAKHTAWAR SINGH BISHAN SINGH Vs. STATE OF PEPSU
|
May 22, 1953 |
BALAK RAM Vs. STATE
|
January 12, 1953 |
BALBAHADAR SINGH AMAR SINGH Vs. WALAITI RAM KALU RAM AND ANR.
|
February 3, 1953 |
BALBIR CHAND Vs. GOPAL CHAND
|
June 22, 1953 |
BALBIR SINGH Vs. MST. BALW KAUR
|
January 30, 1953 |
BALKISHAN Vs. BALDEO KUMAR
|
May 6, 1953 |
BALLI MAL Vs. DOMINION OF INDIA
|
August 21, 1953 |
BANKA MAL LAJJA RAM AND CO Vs. COMMISSIONER OF INCOME-TAX DELHI
|
June 17, 1953 |
BANWARI LAL SHAM LAL Vs. REGISTRAR OF TRADE MARKS, BOMBAY
|
December 28, 1953 |
BASHESHAR NATH Vs. DELHI IMPROVEMENT TRUST
|
May 12, 1953 |
BERY ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX
|
December 3, 1953 |
BHAGIRATH RAM CHAND Vs. STATE OF PUNJAB
|
October 27, 1953 |
BHARAT NIDHI LTD Vs. SHADI LAL
|
September 28, 1953 |
BIPAN LAL KUTHIALA Vs. COMMR OF INCOME-TAX PUNJAB SIMLA
|
June 25, 1953 |
BIRBAL Vs. HARLAL SADASUKH
|
May 25, 1953 |
BISHAN SINGH Vs. KHAZAN SINGH
|
April 29, 1953 |
CHAND SINGH Vs. THE STATE
|
September 21, 1953 |
CHANDE RAM BASHAKU Vs. STATE
|
February 19, 1953 |
CHARAN KAUR Vs. HARI SINGH
|
September 10, 1953 |
CHATTAR SINGH Vs. STATE OF PUNJAB
|
April 24, 1953 |
CO-OPERATIVE BANK HARSANA KALAN Vs. RAM SARUP RAVI DATT
|
March 20, 1953 |
COMMISSIONER OF INCOME TAX Vs. THAKUR DASS BHARGAVA
|
August 3, 1953 |
COMMISSIONER OF INCOME TAX Vs. LAXMI TRADING CO
|
June 25, 1953 |
COMMISSIONER OF INCOME TAX Vs. HIMALAYA ROSIN TURPENTINE MANUFACTURING CO
|
May 28, 1953 |
COMMR OF INCOME-TAX PUNJAB PEPSU HIMACHAL PRADESH AND BILASPUR SIMLA Vs. HIRA MALL NARAIN DASS
|
June 22, 1953 |
COURT OF WARDS AMB ESTATE Vs. TIKKA CHAIN SINGH
|
October 21, 1953 |
COURT OF WARDS MANOLI Vs. SARDARNI GURDIAL KAUR
|
May 25, 1953 |
CUSTODIAN OF EVACUEES PROPERTY PUNJAB Vs. FIRM BIHARI LAL PARKASH CHAND
|
March 20, 1953 |
DALIP SINGH Vs. STATE
|
March 31, 1953 |
DALPAT SINGH ETC Vs. RAJWANT SINGH ETC
|
June 9, 1953 |
DAYA CHAND HARDIAL Vs. COMMR OF INCOME-TAX PUNJAB
|
July 30, 1953 |
DAYA RAM Vs. GURTEG SINGH
|
May 26, 1953 |
DAYALA ALIAS DAYAL SINGH Vs. GIAN SINGH
|
August 12, 1953 |
DES RAJ GULI MAL Vs. STATE OF PUNJAB
|
November 18, 1953 |
DES RAJ KIRPA RAM Vs. PUNJAB STATE
|
November 18, 1953 |
DEVI Vs. RAM KISHAN
|
October 9, 1953 |
DHARAM DUTT DHAWAN Vs. RAM LAL SURI
|
July 8, 1953 |
DHARAM PAUL Vs. YOG RAJ
|
July 16, 1953 |
DIN DYAL LAKHI RAM Vs. UNION OF INDIA UOI
|
August 10, 1953 |
DINA NATH Vs. MUNSHI RAM
|
August 4, 1953 |
DISCOUNT BANK OF INDIA Vs. A N MISHRA
|
April 30, 1953 |
DISTRICT BOARD, ROHTAK Vs. MASTER JAMNA DAS
|
September 9, 1953 |
DODA RAM Vs. MANGAL
|
May 25, 1953 |
DURGA PARSHAD Vs. JHEETAR MAL
|
November 19, 1953 |
FEDERAL BANK OF INDIA PB LTD Vs. DURGA DAS KAPUR
|
July 3, 1953 |
FIRM ISHAR DAS HARBANS LAL Vs. EXCISE AND TAXATION COMMISSIONER PUNJAB AND ANOTHER
|
August 28, 1953 |
FIRM JAGAN NATH RAM SARUP Vs. FIRM AMIN CHAND PEAREY LAL
|
September 24, 1953 |
GHANSHAM DAS Vs. CHUNI LAL
|
November 19, 1953 |
GOGAN RAM LACHMI NARAIN Vs. NARSANG DASS
|
April 7, 1953 |
GOKAL SINGH Vs. BAKSHI RAM
|
November 18, 1953 |
GONDI MAL DASHONDI MAL Vs. ASA RAM RADHA MAL
|
January 30, 1953 |
GOPAL KRISHAN Vs. UNION OF INDIA UOI
|
April 24, 1953 |
GUDDER SINGH Vs. STATE
|
August 12, 1953 |
GURBINDER SINGH Vs. MUNSHI RAM
|
December 18, 1953 |
GURDAS Vs. STATE
|
May 4, 1953 |
GURDIT SINGH Vs. BABU
|
May 28, 1953 |
GURDIT SINGH BISHAN SINGH Vs. DISTRICT MAGISTRATE JULLUNDUR
|
April 30, 1953 |
GURSEWAK SINGH HARNAM SINGH Vs. THE STATE
|
July 23, 1953 |
H S BEDI Vs. GOVT OF PATIALA AND EAST PUNJAB STATES UNION
|
May 19, 1953 |
HANS RAJ OWNER OF THE FIRM RAM SARAN DASS RAM DASS Vs. SOHAN SINGH
|
December 24, 1953 |
HARBANS LAL Vs. PUNJAB STATE
|
April 28, 1953 |
HARBANS LAL KHOSLA Vs. MOHAN LAL SANON
|
November 10, 1953 |
HARDAS SINGH Vs. RAM PARTAP
|
July 14, 1953 |
HARI CHAND WALAITI RAM Vs. SMALL TOWN COMMITTEE GIDDERBAHA
|
June 12, 1953 |
HIRA RAM Vs. PARSANI
|
May 12, 1953 |
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD Vs. COMMR INCOME-TAX SIMLA
|
May 27, 1953 |
HUKMI RAM Vs. BELI RAM
|
December 10, 1953 |
IN RE VERSUS Vs. CH RAM SINGH
|
November 12, 1953 |
IN RE: CH. RAM SINGH Vs. STATE
|
November 12, 1953 |
IN RE: JAI KISHAN Vs. STATE
|
March 13, 1953 |
INCOME-TAX ASSESSMENT OF BHOGI LAL M SHAH HOSHIARPUR Vs. STATE
|
June 18, 1953 |
ISHRO Vs. OM PRAKASH
|
March 26, 1953 |
JAGAN SINGH Vs. PANNI
|
June 18, 1953 |
JAGAR SINGH Vs. STATE
|
February 25, 1953 |
JAI HIND TIMBER DEPOT Vs. GIAN CHAND
|
November 9, 1953 |
JAIMAL SINGH BASANT SINGH Vs. THAKURI
|
July 29, 1953 |
JANGIR SINGH Vs. RULIA AND ORS.
|
June 8, 1953 |
JOTI RAM PREMA RAM AND ANR. Vs. CROWN AND ORS.
|
April 9, 1953 |
KAITHAL GRAIN AND BULLION EXCHANGE LTD Vs. STATE OF TAMIL NADU
|
August 14, 1953 |
KALSI MECHANICAL WORKS NANDPUR Vs. COMMR OF INCOME-TAX SIMLA
|
July 1, 1953 |
KALYAN SINGH NAND KUMAR JAIN Vs. DIRECTOR CIVIL SUPPLIES GENERAL
|
December 11, 1953 |
KANDHARI OIL MILLS Vs. EXCISE AND TAXATION COMMR
|
April 28, 1953 |
KAPUR TEXTILE FINISHING MILLS J H F CONCERN Vs. PROVINCE OF EAST PUNJAB
|
August 5, 1953 |
KARNAIL SINGH Vs. BACHAN KAUR
|
June 19, 1953 |
KARTAR SINGH HIRA SINGH Vs. MAL SINGH SURJAN SINGH AND ORS.
|
March 11, 1953 |
KEWAL KRISHAN Vs. THE STATE OF PATIALA AND EAST PUNJAB STATES UNION
|
March 10, 1953 |
KHANDU AND ORS. Vs. THE STATE
|
July 23, 1953 |
KHARAITI RAM PARSHOTAM Vs. STATE
|
March 30, 1953 |
KHEWNI Vs. GOPAL
|
December 1, 1953 |
KHUSHI RAM RAGHUNATH SAHAI FIRM Vs. COMMISSIONER OF INCOME-TAX PUNJAB PEPSU HIMACHAL PRADESH AND BILASPUR
|
May 27, 1953 |
KIDAR NATH AND SONS Vs. COMMR OF INCOME-TAX PUNJAB
|
May 27, 1953 |
KIRPA SINGH PUNJAB SINGH AND ORS. Vs. STATE THROUGH REVENUE MINISTER OF PATIALA AND EAST PUNJAB STATES UNION AND ORS.
|
February 3, 1953 |
KIRPAL SINGH ALIAS PALA SINGH Vs. STATE
|
August 20, 1953 |
KRISHAN KUMAR Vs. STATE
|
November 10, 1953 |
KULDIP SINGH Vs. STATE
|
August 21, 1953 |
KUNDAN LAL Vs. DES RAJ L MULTANI RAM
|
June 22, 1953 |
LACHMAN DAS NAYAR L Vs. INCOME TAX OFFICER
|
May 29, 1953 |
LADLI PARSHAD Vs. KARNAL DISTILLERY CO LTD
|
October 1, 1953 |
LAHORI MAL PURI Vs. PIONEER MEDICAL STORES
|
November 2, 1953 |
LAKHMI CHAND L NANAK CHAND Vs. PUNJAB STATE
|
August 4, 1953 |
LAL CHAND KALLU MAL JAIN Vs. ATMA RAM
|
December 9, 1953 |
LALA Vs. STATE
|
January 3, 1953 |
M MOHD ISHAWQ Vs. COMMISSIONER OF INCOME TAX DELHI AJMER MERWARA
|
December 9, 1953 |
MAHANTA SINGH NATHA SINGH Vs. HET RAM PAKHAR
|
July 10, 1953 |
MAHANTA SINGH NATHA SINGH Vs. HET RAM PAKHAR
|
February 14, 1953 |
MANI RAM Vs. STATE
|
October 26, 1953 |
MANOHAR LAL Vs. BAL RAJ ARORA
|
May 12, 1953 |
MOHAMMAD ISHAQ M Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1953 |
MOHD SADDIQ BARRY Vs. MOHD ASHFAQ
|
September 10, 1953 |
MOHINDAR SINGH SUNDAR SINGH Vs. STATE
|
October 28, 1953 |
MOHINDRA SUPPLY CO KASHMERE GATE DELHI Vs. GOVERNOR GENERAL IN COUNCIL
|
October 1, 1953 |
MOTI-RAM LEKH RAM AND ORS. Vs. COLLECTOR OF SANGRUR AND ORS.
|
July 23, 1953 |
MST. JANGIR KAUR SUNDER SINGH AND ANR. Vs. BANT SINGH KAHN SINGH AND ORS.
|
March 2, 1953 |
MST. RALLI Vs. KHER DIN
|
June 1, 1953 |
MT. BHAGWAN KAUR Vs. STATE
|
March 13, 1953 |
MT. CHAMBI DEVI Vs. L. GORA LAL
|
February 18, 1953 |
MUNICIPAL COMMITTEE AMRITSAR Vs. MOHAN LAL
|
December 21, 1953 |
MUNICIPAL COMMITTEE DELHI Vs. JANKI DAS JAGAN NATH
|
December 14, 1953 |
MUNICIPAL COMMITTEE SONEPAT Vs. DHARAM CHAND
|
December 31, 1953 |
MUNSHI RAM Vs. STATE
|
July 15, 1953 |
MURARI LAL Vs. CHET RAM
|
May 27, 1953 |
NANUN Vs. STATE
|
December 3, 1953 |
NATHA SINGH Vs. TEJINDER SINGH
|
April 24, 1953 |
NATHU AND ORS. Vs. DHANI RAM AND ORS.
|
February 11, 1953 |
NAURATA AND ANR. Vs. ANOKHA S/O BADAWHA AND ORS.
|
November 18, 1953 |
NAZAR MOHAMMAD Vs. STATE
|
February 24, 1953 |
NET RAM SURJIA GANESHI AND ANR. Vs. THE STATE THROUGH PRIME MINISTER OF PEPSU
|
June 29, 1953 |
NEW CITIZEN BANK OF INDIA LTD Vs. K B BURNEL AND CO
|
November 2, 1953 |
NIKKA RAM Vs. STATE
|
July 13, 1953 |
NIRANJAN LAL Vs. SIRIA
|
February 2, 1953 |
NIRMAL SINGH SHER SINGH, COMPLAINANT Vs. GAINDA MAL AND ANR.
|
June 11, 1953 |
NISHAN SINGH HARNAM SINGH Vs. STATE
|
October 12, 1953 |
NITYA NAND PREM LAL Vs. STATE
|
October 23, 1953 |
OM PARKASH Vs. STATE
|
May 5, 1953 |
P DASS Vs. NISCHINTA DAS
|
October 5, 1953 |
PADAM PARSHAD RATTAN CHAND OF DELHI Vs. COMMISSIONER OF INCOME TAX DELHI ETC
|
December 3, 1953 |
PANNA RAM PAT RAM Vs. STATE
|
November 27, 1953 |
PARAS RAM NIKOO RAM Vs. NIGAH BUX SHADI RAM
|
April 23, 1953 |
PARKASH VATI Vs. MAYA DEVI
|
July 28, 1953 |
PARMATMA DEV Vs. CHANAN DEV
|
February 25, 1953 |
PARSA Vs. MST. PARSINI
|
July 15, 1953 |
PARTAP KRISHNA Vs. STERLING GENERAL INSURANCE CO LTD
|
March 20, 1953 |
PIRTHI SINGH Vs. STATE OF PEPSU
|
May 5, 1953 |
PRABHU SINGH Vs. PYARI
|
December 20, 1953 |
PRITAM SINGH AND ANR. Vs. TILOK SINGH AND ORS.
|
March 2, 1953 |
PRITAM SINGH SOHAN SINGH Vs. STATE
|
November 26, 1953 |
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1953 |
PUNJAB NATIONAL BANK LTD Vs. KIRPA RAM
|
December 10, 1953 |
PURAN Vs. KURE
|
December 14, 1953 |
PURAN MAL Vs. STATE
|
May 4, 1953 |
PURAN SINGH Vs. UDHAM SINGH
|
December 10, 1953 |
R S CH UMRAO SINGH Vs. TULA RAM
|
November 18, 1953 |
RAJ KRISHNA JAIN Vs. TULSI DASS R SUGAND
|
December 7, 1953 |
RAJA RAM Vs. SHAM LAL
|
September 17, 1953 |
RALLI Vs. GURNAM KAUR
|
August 10, 1953 |
RAM CHANDER Vs. KIDAR NATH
|
October 23, 1953 |
RAM LAL AND OTHERS Vs. CHETU AND OTHERS
|
January 23, 1953 |
RAM NATH DIWANCHAND Vs. DELHI MUNICIPAL COMMITTEE
|
December 8, 1953 |
RAM RICHHAPAL Vs. STATE
|
November 16, 1953 |
RAM SARN DASS GANDA MAL Vs. UNION OF INDIA UOI
|
December 8, 1953 |
RAM SINGH NARAIN SINGH Vs. UNION OF INDIA
|
November 16, 1953 |
RAMESHWAR NATH Vs. JAGESHWAR NATH
|
June 11, 1953 |
RAMJI DASS CHANDU MAL Vs. FIR MANGAL SEN KIRPA RAM AND ANR.
|
February 10, 1953 |
RAN SINGH Vs. MUKHTIARA SINGH
|
January 27, 1953 |
RANJIT SINGH LAL SINGH AND ORS. Vs. THE STATE
|
May 22, 1953 |
RATAN SINGH Vs. GOSAIN
|
June 30, 1953 |
RATILAL M NANAVATI Vs. STATE OF DELHI
|
December 8, 1953 |
RATTAN SINGH Vs. BELI RAM
|
July 15, 1953 |
RAUNAK RAM Vs. USHA RANI
|
May 20, 1953 |
RISALDAR RAM SINGH Vs. LABH SINGH
|
September 16, 1953 |
ROLLER FLOUR MILLS Vs. INCOME-TAX OFFICER
|
February 6, 1953 |
ROOP CHAND Vs. GULZARI LAL ETC
|
November 30, 1953 |
S AJIT SINGH Vs. ASHWANI KUMAR
|
June 5, 1953 |
S AMRIK SINGH Vs. S JAGJIT SINGH
|
April 29, 1953 |
S B AJAIB SINGH Vs. SHARNAM KAUR
|
August 6, 1953 |
S HARBHAJAN SINGH Vs. STATE OF PUNJAB
|
November 12, 1953 |
S HUKAM SINGH SHAM SINGH Vs. S SARDUL SINGH KIRPAL SINGH
|
April 29, 1953 |
S. AMRIK SINGH Vs. STATE
|
July 6, 1953 |
S. BALDEV SINGH Vs. THE GOVT. OF PATIALA AND EAST PUNJAB STATES UNION AND ORS.
|
December 24, 1953 |
SAHIB SINGH LABH SINGH Vs. STATE
|
May 28, 1953 |
SAJAN SINGH NAGHIA Vs. PHUMAN SINGH BIR SINGH
|
September 15, 1953 |
SARWAN SINGH CHATTAR SINGH Vs. THE STATE
|
August 6, 1953 |
SAWAMI Vs. STATE
|
February 9, 1953 |
SHAM LAL Vs. OM PARKASH
|
December 24, 1953 |
SHAMJI MAL Vs. SEFTON & CO LTD
|
October 3, 1953 |
SHAMJI MAL Vs. SEFTON AND CO LTD
|
December 3, 1953 |
SHANKAR SINGH GANDA SINGH Vs. STATE OF PUNJAB
|
August 13, 1953 |
SHANTI PARSHAD Vs. KUNJ LAL
|
May 7, 1953 |
SHER SINGH KAHAN SINGH Vs. S AJMER SINGH
|
April 23, 1953 |
SHIV RAM Vs. RAM CHANDAND ORS.
|
June 30, 1953 |
SODHI HARNAM SINGH Vs. SODAI MOHINDER SINGH
|
August 5, 1953 |
SOHAN LAL Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY
|
August 25, 1953 |
SOHAN SINGH AND ANOTHER Vs. THE STATE
|
January 5, 1953 |
SOHAN SINGH PRITAM SINGH Vs. STATE
|
April 8, 1953 |
SOSHIL CHAND Vs. MANGAT
|
July 23, 1953 |
STATE Vs. JAGIR SINGH UJAGAR SINGH
|
August 3, 1953 |
STATE Vs. BIHARI LAL PAHU LAL
|
March 30, 1953 |
STATE Vs. GIANI RAM SINGH
|
May 4, 1953 |
STATE Vs. MADAN LAL
|
August 18, 1953 |
STATE Vs. S P JAISWAL
|
August 7, 1953 |
STATE Vs. LEKH RAJ DHANNA
|
October 6, 1953 |
STATE Vs. DITTU RAM PRITAM DASS
|
November 4, 1953 |
STATE Vs. KAPUR SINGH
|
January 31, 1953 |
STATE Vs. LEKH RAJ DHANNA
|
February 17, 1953 |
STATE Vs. SAJJAN SINGH
|
April 8, 1953 |
SUCHA SINGH Vs. NIGHAYA RAM
|
May 29, 1953 |
SUCHETA KRIPALANI Vs. S.S. DULAT
|
December 23, 1953 |
SUKH LAL Vs. STATE
|
February 4, 1953 |
SULAKHAN SINGH MOOL CHAND Vs. CENTRAL BANK OF INDIA LTD
|
April 10, 1953 |
SURESH KUMAR Vs. STATE
|
January 15, 1953 |
TARA SINGH Vs. HAZARA SINGH
|
August 7, 1953 |
TARA SINGH Vs. THE STATE
|
July 18, 1953 |
TEJU BUTA Vs. KESAR SINGH
|
August 3, 1953 |
TEK CHAND, ETC Vs. JATI RAM, ETC
|
September 16, 1953 |
THE STATE Vs. JANGIR SINGH KEHAR SINGH
|
April 24, 1953 |
THE STATE Vs. KAPUR SINGH
|
January 30, 1953 |
TIRATH RAM Vs. MALWA RAM
|
January 14, 1953 |
UJAGAR SINGH GANDA SINGH Vs. STATE
|
April 16, 1953 |
UJJAGAR SINGH SANT SINGH Vs. JEO
|
August 7, 1953 |
UNION OF INDIA Vs. LEKH RAJ JAIN
|
November 2, 1953 |
UNION OF INDIA Vs. F GIAN CHAND KASTURI LAL
|
August 4, 1953 |
UTTAM SINGH Vs. KARTAR SINGH
|
June 1, 1953 |
VED PARKASH Vs. TARA CHAND
|
November 10, 1953 |
VIDYA PARKASH AND ANR. Vs. THE STATE
|
February 24, 1953 |
VIRSA SINGH Vs. STATE
|
April 21, 1953 |
W SALDANNA THE COLLECTOR OF CENTRAL EXCISE DELHI Vs. S AMARJIT SINGH
|
October 1, 1953 |
WALAITI RAM Vs. GOVIND RAM
|
September 2, 1953 |
WATKINS MAYOR AND CO Vs. JULLUNDUR ELECTRIC SUPPLY CO LTD
|
May 21, 1953 |
ZILA SINGH Vs. STATE
|
November 24, 1953 |
ZORA SINGH Vs. STATE
|
January 19, 1953 |
ZORA SINGH AND OTHERS Vs. THE STATE
|
October 27, 1953 |