|
ABDUL KARIM Vs. SHIV NARAIN
|
March 24, 1952 |
|
AJAIB SINGH Vs. STATE
|
October 14, 1952 |
|
AJAIB SINGH LEHNA SINGH Vs. STATE OF PUNJAB
|
June 10, 1952 |
|
AMAR DASS AND ANR. Vs. GOVT. OF PATIALA AND EAST PUNJAB STATES UNION AND ANR.
|
December 5, 1952 |
|
AMAR NATH Vs. KARNAL ELECTRIC SUPPLY CO LTD
|
June 6, 1952 |
|
AMAR SINGH DEWA SINGH AND ANR. Vs. MANGU MALL BHAGTA MALL AND ORS.
|
December 5, 1952 |
|
AMIN CHAND Vs. STATE OF PUNJAB
|
September 11, 1952 |
|
AMIN CHAND BHOLA NATH Vs. JULLUNDUR ELECTRIC SUPPLY CO LTD
|
August 27, 1952 |
|
ASSOCIATED HOTELS OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1952 |
|
ATMA RAM RAM SARAN Vs. CHAMBELI
|
July 29, 1952 |
|
BABU LAL Vs. DOMINION OF INDIA
|
July 7, 1952 |
|
BABU LAL Vs. DOMINION OF INDIA
|
November 9, 1952 |
|
BABU RAM Vs. DOMINION OF INDIA
|
March 20, 1952 |
|
BAGHEL SINGH Vs. MIHAN SINGH
|
August 19, 1952 |
|
BAINI PARSHAD Vs. STATE
|
October 13, 1952 |
|
BAKHSHISH SINGH Vs. THE STATE
|
February 15, 1952 |
|
BAKHSHISH SINGH Vs. INDER SINGH AND ORS.
|
December 9, 1952 |
|
BALKISHAN DASS Vs. PARMESHWARI DASS
|
July 16, 1952 |
|
BALMOKAND KOHLI Vs. STATE OF PUNJAB
|
June 16, 1952 |
|
BALWANT SINGH Vs. BALDEV SINGH AND ANR.
|
July 16, 1952 |
|
BANKA MAL NARANJAN DAS Vs. CENTRAL BANK OF INDIA LTD
|
July 16, 1952 |
|
BARKAT RAI Vs. UNION OF INDIA UOI
|
November 27, 1952 |
|
BASANTA MAL Vs. BEHARI LAL
|
October 16, 1952 |
|
BAWA SINGH PALA RAM Vs. KUNDAN LAL LABHU RAM
|
July 8, 1952 |
|
BAWA SUNDER SINGH Vs. HANS RAJ SIAL
|
December 11, 1952 |
|
BEHARI LAL GOKLANEY Vs. STATE OF PUNJAB
|
August 11, 1952 |
|
BHAG SINGH AND ORS. Vs. SEWA SINGH AND ORS.
|
February 13, 1952 |
|
BHARAM CHAND KISHORE CHAND PURI AND BROTHERS Vs. EXCISE AND TAXATION COMMISSIONER
|
July 2, 1952 |
|
BHIM SINGH Vs. CHANDGI
|
July 22, 1952 |
|
BHOLA Vs. BHAGU AND ANR.
|
June 13, 1952 |
|
BIRJU SINGH DHIDMA SINGH AND ORS. Vs. THE STATE
|
June 24, 1952 |
|
BISHAMBAR NATH Vs. STATE OF PUNJAB
|
October 31, 1952 |
|
BRIJ KISHORE Vs. DR. AMAR NATH AND OTHERS
|
May 7, 1952 |
|
BRIJ MOHAN RAMESHWAR DASS Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1952 |
|
BUTA MAL Vs. FINANCIAL COMMR RELIEF AND REHABILITATION SIMLA AND
|
July 3, 1952 |
|
CHAMAN LAL Vs. ANGURI
|
August 22, 1952 |
|
CHAMAN LAL LOONA AND CO Vs. DOMINION OF INDIA NEW DELHI
|
July 17, 1952 |
|
CHAMEL KAUR Vs. CHARAN SINGH
|
June 16, 1952 |
|
CHATRU Vs. STATE
|
December 15, 1952 |
|
CHIRANJI LAL MULTANI MAL Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1952 |
|
CHIRANJILAL MULTANI Vs. COMMISSIONER OF INCOME TAX DELHI
|
August 25, 1952 |
|
CHUHAR SINGH Vs. HARI SINGH
|
October 21, 1952 |
|
CHUNNI LAL AND ANR. Vs. AMAR SINGH AND ORS.
|
December 4, 1952 |
|
CITY BANK OF LAHORE Vs. DUNI CHAND
|
June 11, 1952 |
|
COMMISSIONER OF INCOME TAX Vs. YODH RAJ BHALLA
|
November 3, 1952 |
|
COMMISSIONER OF INCOME-TAX DELHI Vs. DAMAYANTI SAHNI
|
August 26, 1952 |
|
COMMISSIONER OF INCOME-TAX DELHI Vs. DELHI FLOUR MILLS CO LTD
|
December 30, 1952 |
|
CUSTODIAN EVACUEE PROPERTY PUNJAB Vs. GUJAR SINGH
|
June 23, 1952 |
|
D D JAISHI RAM CO Vs. DOMINION OF INDIA
|
August 27, 1952 |
|
DALEL SINGH Vs. SM DHAN DEVI
|
July 28, 1952 |
|
DELHI CLOTH AND GENERAL MILLS AND CO LTD Vs. HARNAM SINGH
|
December 6, 1952 |
|
DEVI DAYAL Vs. STATE OF PATIALA AND EAST PUNJAB STATE UNION AND ANR.
|
July 17, 1952 |
|
DHARAM CHAND KISHORE CHAND PURI Vs. EXCISE AND TAXATION COMMISSIONER
|
July 2, 1952 |
|
DIGAMBAR JAIN SABHA, SIMLA Vs. MESSRS EXPRESS BLOCK
|
November 24, 1952 |
|
DISCOUNT BANK OF INDIA LTD Vs. A N MISRA
|
July 4, 1952 |
|
DISCOUNT BANK OF INDIA LTD Vs. TRILOKI NATH
|
March 20, 1952 |
|
DOMINION OF INDIA Vs. FIRM BRIJ AND CO
|
October 10, 1952 |
|
DURGA DAS Vs. MUNI LAL
|
November 28, 1952 |
|
DURGA DASS Vs. RODI
|
December 3, 1952 |
|
DWARKA DAS Vs. UNION OF INDIA
|
September 30, 1952 |
|
DWARKA DAS L SHAMBHU NATH Vs. RANGI LAL MUNNA LAL
|
October 9, 1952 |
|
EAST PUNJAB UNIVERSITY SOLAN Vs. TARLOK NATH
|
July 16, 1952 |
|
FATEH CHAND Vs. MOTI RAM
|
November 12, 1952 |
|
FIRM DES RAJ PREM CHAND Vs. FIRM HIRA LAL KALI RAM
|
July 14, 1952 |
|
FIRM MANSA RAM BABU RAM Vs. GANGA SINGH
|
June 3, 1952 |
|
FIRM NATHU RAM AND ORS. Vs. FIRM MAM CHAND RAM SARUP
|
January 15, 1952 |
|
FIRM PARITESHAH SADASHIV Vs. ASST CUSTODIAN OF EVACUEE PROPERTY AMRITSAR
|
July 7, 1952 |
|
FIRM RALLA RAM RAJ KUMAR Vs. UNION OF INDIA
|
June 3, 1952 |
|
FIRM RAM CHAND CHIRANJI LAL Vs. AUTHORITY DISTRICT (DEPUTY COMMISSIONER) AND ORS.
|
February 11, 1952 |
|
FIRM SAHIB DAYAL BAKSHI RAM Vs. ASSISTANT CUSTODIAN OF EVACUEES PROPERTY AMRITSAR
|
May 13, 1952 |
|
GANGA RAM Vs. RADHA KISHAN
|
May 23, 1952 |
|
GHASI RAM Vs. GURBACHAN SINGH
|
October 9, 1952 |
|
GOBIND RAM JAMNA DASS Vs. MST. MEWA W/O PARBHATI
|
November 19, 1952 |
|
GOPI NATH Vs. STATE
|
December 6, 1952 |
|
GOVERNMENT OF PEPSU Vs. PRATAP SINGH
|
February 29, 1952 |
|
GOVERNOR-GENERAL IN COUNCIL Vs. D E RIVETT
|
September 9, 1952 |
|
GREAT AMERICAN INSURANCE CO LTD Vs. BODH RAJ
|
September 8, 1952 |
|
GULAB SINGH Vs. STATE
|
January 8, 1952 |
|
GURBACHAN SINGH Vs. NARAINI
|
July 21, 1952 |
|
GURBACHAN SINGH Vs. JASWANT KAUR
|
July 21, 1952 |
|
GURBACHAN SINGH Vs. DISTRICT ORGANISER CIVIL SUPPLIES AND RATIONING LUDHIANA
|
July 4, 1952 |
|
GURCHARAN SINGH Vs. HAR GOPAL SINGH
|
October 1, 1952 |
|
GURDIAL SINGH Vs. HARBANS SINGH
|
December 1, 1952 |
|
GURDIAL SINGH Vs. HARBANS SINGH LAND ORS.
|
December 15, 1952 |
|
GURDIAL SINGH Vs. THE STATE
|
April 11, 1952 |
|
GURDWARA SAHIB SIRI TEJ BAHADUR GAJA Vs. PIYARA SINGH
|
July 4, 1952 |
|
GURNAM SINGH Vs. MUNICIPAL COMMITTEE
|
May 30, 1952 |
|
HAFIZ ABDUL BASIT Vs. ABDUL ALIM
|
July 25, 1952 |
|
HAKO DITTA Vs. BEG SINGH
|
August 27, 1952 |
|
HANUMAN Vs. RADHA KISHAN
|
July 7, 1952 |
|
HAR DEV SHARMA Vs. BAL MUKUND
|
August 29, 1952 |
|
HARBANS LAL AND ANR. Vs. TULSI RAM
|
July 17, 1952 |
|
HARDAWARI LAL Vs. MOTI RAM
|
August 18, 1952 |
|
HARDAYAL Vs. MST DAKHAN
|
July 29, 1952 |
|
HARDEV SINGH Vs. DR. SHARAN SINGH
|
January 18, 1952 |
|
HARI CHAND Vs. RAMESHWAR DYAL
|
August 22, 1952 |
|
HARI RAM Vs. EAST PUNJAB GOVERNMENT
|
July 9, 1952 |
|
HARNAM SINGH Vs. STATE OF PUNJAB
|
December 15, 1952 |
|
IN RE: PATIALA BANASPATI AND ALLIED PRODUCTS CO. LTD. Vs. STATE
|
October 13, 1952 |
|
INDER SINGH Vs. THE STATE OF PEPSU
|
November 20, 1952 |
|
INDERJIT SINGH Vs. STATE OF DELHI
|
April 9, 1952 |
|
ISHAR DASS MEHTA Vs. THE STATE OF PEPSU AND ANOTHER
|
June 6, 1952 |
|
ISHAR SINGH Vs. THE STATE
|
March 28, 1952 |
|
JAGAT SINGH Vs. NIDHAN SINGH
|
July 11, 1952 |
|
JAGDISH CHANDAR Vs. UNIVERSITY OF PUNJAB
|
June 17, 1952 |
|
JAILA AND ANOTHER Vs. STATE
|
February 18, 1952 |
|
JANESHWAR DASS Vs. RAM DEV
|
October 21, 1952 |
|
JANESHWAR LAL Vs. BISHAMBER NATH
|
December 24, 1952 |
|
JANGIR SINGH Vs. SEWA SINGH
|
May 30, 1952 |
|
JANGIR SINGH Vs. THE STATE
|
February 4, 1952 |
|
JANGIR SINGH Vs. STATE OF PEPSU
|
April 15, 1952 |
|
JEO Vs. UJAGAR SINGH
|
September 8, 1952 |
|
JIWANA MAL Vs. KHUSHI RAM
|
September 19, 1952 |
|
JIWI BHAN SINGH JAT Vs. BUDH SINGH MAYA SINGH
|
July 23, 1952 |
|
JONDA RAM Vs. CH SHADDU
|
April 30, 1952 |
|
JUGAL KISHORE ROOP CHAND Vs. AMBALA COMMERCIAL BANK LTD
|
July 18, 1952 |
|
JWALA BANK LTD Vs. HABIB AHMED
|
May 6, 1952 |
|
KANWAR MOTI SINGH Vs. CHARJO
|
December 16, 1952 |
|
KHUSHAL SINGH Vs. RAMESHWAR DAYAL
|
April 1, 1952 |
|
KISHAN CHAND Vs. ASSISTANT CUSTODIAN EVACUEE PROPERTY
|
April 24, 1952 |
|
KISHAN LAL Vs. THE STATE
|
April 4, 1952 |
|
KISHAN SINGH Vs. BACHNA
|
July 15, 1952 |
|
KISHORI LAL Vs. PANNU RAM
|
January 4, 1952 |
|
KISHORI LAL Vs. BEG RAJ
|
June 23, 1952 |
|
KRISHAN GOPAL DHAWAN Vs. STATE OF PUNJAB
|
July 7, 1952 |
|
KULWANT RAI AND ANR. Vs. SHAMBHU RAM AND ANR.
|
November 17, 1952 |
|
KUMARI BIMLA DEVI Vs. PUNJAB UNIVERSITY
|
July 18, 1952 |
|
KUNDAN LAL Vs. SANT RAM
|
December 3, 1952 |
|
KUNDAN SINGH Vs. STATE
|
January 2, 1952 |
|
KUNJ LAL Vs. BHAGWAN DAS JUGAL KISHORE
|
December 11, 1952 |
|
L BASDEV Vs. KRISHAN KUMAR
|
September 10, 1952 |
|
L RAM SARAN DASS Vs. SUNDAR SINGH
|
May 8, 1952 |
|
LAL SINGH SUKHA SINGH Vs. ROOR SINGH BELA SINGH
|
December 17, 1952 |
|
LALA LACHHMAN DAS NAYAR H U F Vs. STATE
|
September 15, 1952 |
|
LEHNA SINGH Vs. RULIA
|
July 16, 1952 |
|
LORD KRISHNA SUGAR MILLS LTD Vs. INCOME-TAX OFFICER AMBALA
|
September 15, 1952 |
|
MADHO SINGH MAHI SINGH Vs. THE STATE
|
May 30, 1952 |
|
MAGHAR SINGH AND ORS. Vs. PHUMAN SINGH AND ORS.
|
December 2, 1952 |
|
MAHABIR PARSHAD Vs. COMMR OF INCOME-TAX
|
July 17, 1952 |
|
MAHABIR PARSHAD Vs. COMMISSIONER OF INCOME TAX, PUNJAB.
|
March 17, 1952 |
|
MAHADEVA AND ORS. Vs. GANESHA AND ORS.
|
February 26, 1952 |
|
MAJOR T RAMCHANDRA Vs. SARASWATI RAMCHANDRA
|
May 12, 1952 |
|
MAJOR T RAMCHANDRA Vs. SARASWATI RAMCHANDA ALIAS SARA
|
April 12, 1952 |
|
MANBHARI Vs. MAKTUL
|
August 20, 1952 |
|
MANGAT RAM SHIV NATH Vs. MANGE LAL OM PARKASH
|
July 15, 1952 |
|
MASTAN SINGH AND ANR. Vs. THE STATE
|
August 21, 1952 |
|
MEHAN SINGH Vs. STATE
|
April 4, 1952 |
|
MEHAR SINGH AND ANOTHER Vs. KARTAR SINGH AND ANOTHER
|
January 9, 1952 |
|
MEMBERS OF THE COUNCIL OF CHARTERED ACCOUNTANTS OF INDIA Vs. J R CHATRATH
|
April 14, 1952 |
|
MIDA DASS AND ORS. Vs. THE STATE
|
February 29, 1952 |
|
MILKHI RAM Vs. JIWAN SINGH
|
July 4, 1952 |
|
MOHAMMAD ARAB Vs. ABDUL WAHEED
|
June 9, 1952 |
|
MOHAN LAL AND ANR. Vs. SHRI RAM AND ORS.
|
September 29, 1952 |
|
MST. KAULI W/O. PIRTHI Vs. AFLATOON S/O MUNSHI RAM
|
March 25, 1952 |
|
MUKAND LAL Vs. MUNICIPAL COMMITTEE SIMLA
|
September 17, 1952 |
|
MUNICIPAL COMMITTEE AMRITSAR Vs. AMAR DASS
|
October 30, 1952 |
|
MURARI LAL Vs. MADAN LAL
|
April 22, 1952 |
|
NANAK CHAND Vs. TARA DEVI
|
July 15, 1952 |
|
NANAK CHAND Vs. DURGA PERSHAD BRINJA
|
November 20, 1952 |
|
NANAK SINGH AND ORS. Vs. DIRECTOR RURAL REHABILITATION, GOVT. OF PEPSU, PATIALA AND ANR.
|
November 14, 1952 |
|
NANDU MAL Vs. RAMJI LAL
|
July 3, 1952 |
|
NANHA Vs. BAROO AND OTHERS
|
January 23, 1952 |
|
NANKI DEVI Vs. RAM KISHAN DASS
|
May 6, 1952 |
|
NARAIN DAS Vs. CO OPERATIVE SOCIETY
|
July 30, 1952 |
|
NARAIN DASS Vs. STATE OF PUNJAB
|
July 2, 1952 |
|
NARAIN SINGH Vs. KAPUR SINGH
|
August 14, 1952 |
|
NATHU RAM Vs. BALDEV SINGH
|
June 26, 1952 |
|
NAUBAT RAI Vs. UNION OF INDIA
|
September 15, 1952 |
|
NAUHAR CHAND Vs. VED PARKASH
|
July 4, 1952 |
|
NEKI KISHEN SAHAI Vs. RUP CHAND
|
May 30, 1952 |
|
NIHAL KAUR AND ANR. Vs. HARI CHAND AND ANR.
|
June 13, 1952 |
|
NIHAL SINGH Vs. RAM CHANDER
|
May 2, 1952 |
|
NIHAL SINGH Vs. HAZARA SINGH
|
August 1, 1952 |
|
NIRANJAN MAL Vs. ASA RAM AND ORS.
|
November 14, 1952 |
|
NORTHERN INDIA MATCHES LTD Vs. KRISHAN LAL SUNDAR DASS
|
June 6, 1952 |
|
PALA SINGH Vs. ATTAR SINGH
|
July 31, 1952 |
|
PANNA LAL Vs. PUJ HARSH RISHI
|
May 1, 1952 |
|
PARTAP KRISHNA Vs. STERLING GENERAL INSURANCE COMPANY LTD
|
March 20, 1952 |
|
PATIALA BANASPATI AND ALLIED PRODUCTS CO LTD Vs. STAT
|
October 13, 1952 |
|
PERMSHRI DAS BHANNA MAL Vs. AMRITSAR IMPROVEMENT TRUST
|
December 11, 1952 |
|
PRIMAN Vs. HARI SINGH
|
January 8, 1952 |
|
PUNJAB DISTILLING INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 3, 1952 |
|
PUNJAB DISTILLING INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX PUNJAB PEPSU ETC
|
June 3, 1952 |
|
PUNJAB STATE Vs. INDER SINGH
|
July 14, 1952 |
|
PURAN MAL GANGA RAM FIRM Vs. CENTRAL BANK OF INDIA LTD
|
September 18, 1952 |
|
PURAN SINGH Vs. SANTA SINGH
|
April 17, 1952 |
|
R L SONDHI Vs. ACCOUNTANT GENERAL OF PUNJAB AT SIMLA
|
May 1, 1952 |
|
RAJ SPINNING MILLS AMRITSAR Vs. A G KING LTD
|
July 22, 1952 |
|
RAJA HARMAHENDRA SINGH Vs. PUNJAB STATE
|
August 4, 1952 |
|
RAJA RAM Vs. SMALL TOWN COMMITTEE
|
January 21, 1952 |
|
RAJARAM Vs. ARJAN SINGH
|
May 7, 1952 |
|
RALLA SINGH Vs. STATE
|
May 19, 1952 |
|
RAM NATH Vs. BASHIR-UD-DIN
|
November 11, 1952 |
|
RAM SARUP Vs. PEPSU UNION THROUGH ADVOCATE-GENERAL AND ANOTHER
|
January 25, 1952 |
|
RAM SINGH Vs. GAINDA RAM
|
November 12, 1952 |
|
RANJIT SINGH AND OTHERS Vs. BIRINDER KUMAR AND ANOTHER
|
March 27, 1952 |
|
S P JAISWAL Vs. STATE
|
November 12, 1952 |
|
S. ANUP SINGH Vs. THE STATE
|
June 14, 1952 |
|
S. SWARN SINGH, LIQUIDATOR GOSWAMI ELECTRIC CO-OPERATIVE PRESS Vs. TOTA GIR AND ANR.
|
December 2, 1952 |
|
S. TEJA SINGH AND ANOTHER Vs. TEHSILDAR NARWANA
|
February 13, 1952 |
|
SADHU SINGH Vs. FINANCIAL COMMISSIONER RELIEF AND REHABILITATION CUSTODIAN PUNJAB SIMLA
|
December 10, 1952 |
|
SAJJAN SINGH Vs. CUSTODIAN GENERAL MUSLIM EVACUEES PROPERTY AND ORS.
|
February 12, 1952 |
|
SALIG RAM Vs. DOMINION OF INDIA
|
July 9, 1952 |
|
SAMPURAN SINGH Vs. STATE
|
October 14, 1952 |
|
SANGAT SINGH Vs. ATMA RAMA
|
July 8, 1952 |
|
SANT RAM Vs. SITAL DAS
|
April 30, 1952 |
|
SHADI RAM Vs. PRABHU
|
June 17, 1952 |
|
SHAMBHU DAYAL Vs. PATIALA AND EAST PUNJAB STATES UNION
|
June 14, 1952 |
|
SHANTI DEVI Vs. MOHINDER SINGH
|
August 6, 1952 |
|
SHEIKH MOHD DIN SHEIKH MEHTAB DIN Vs. THAKAR SINGH GURMUKH SINGH
|
July 10, 1952 |
|
SMALL TOWN COMMITTEE OF BUDHLADA Vs. FIRM BHURIA MAL-PARMESHWARI DASS
|
May 7, 1952 |
|
SOSHIL KUMAR Vs. SETH MADAN GOPAL
|
August 29, 1952 |
|
STATE Vs. MUNNI LAL
|
October 7, 1952 |
|
STATE Vs. KANGAN SUBA GUJJAR
|
November 25, 1952 |
|
STATE Vs. LEHNA SINGH
|
December 9, 1952 |
|
STATE Vs. AMIR CHAND
|
July 7, 1952 |
|
STATE Vs. MOHINDER SINGH
|
June 23, 1952 |
|
STATE Vs. MADAN MOHAN
|
July 25, 1952 |
|
STATE Vs. INDAR SINGH
|
January 11, 1952 |
|
STATE Vs. SUCHA SINGH AND ANR.
|
July 1, 1952 |
|
STATE Vs. NAND LAL AND ANR.
|
July 9, 1952 |
|
STATE Vs. BASHAMBER DAYAL
|
June 10, 1952 |
|
STATE Vs. NAGINDAR SINGH
|
April 24, 1952 |
|
SUBA SINGH KURE SINGH Vs. NEKI KISHEN SAHAI
|
August 29, 1952 |
|
SULTAN SINGH AND ORS. Vs. RACHHPAL AND ORS.
|
January 25, 1952 |
|
SUNDAR BAI Vs. CHAUDHRANI MUMTAZ JAN
|
July 21, 1952 |
|
SURAJ BHAN Vs. MUNICIPAL COMMITTEE MOGA
|
September 8, 1952 |
|
SWASTIKA SCIENTIFIC ENGINEERING CO OF AMBALA CANTT Vs. UNION OF INDIA
|
October 28, 1952 |
|
T.G. GOSWAMI Vs. THE STATE
|
March 3, 1952 |
|
TEHOO RAM Vs. DALIP SINGH
|
November 7, 1952 |
|
TEJBHAN CHOWDRY Vs. RAJPURA DEVELOPMENT BOARD THROUGH THE ADMINISTRATOR
|
June 24, 1952 |
|
THE STATE Vs. S. GURDIAL SINGH
|
July 9, 1952 |
|
THE STATE Vs. BALDEV KISHAN
|
July 29, 1952 |
|
THE STATE Vs. GURBACHAN SINGH
|
October 15, 1952 |
|
TRADERS BANK LTD Vs. S KALYAN SINGH
|
September 9, 1952 |
|
UJAGAR SINGH GANDA SINGH Vs. STATE
|
April 16, 1952 |
|
UNION OF INDIA Vs. NEW INDIA CONSTRUCTORS DELHI
|
December 30, 1952 |
|
UNION OF INDIA Vs. FIRM KIROO MAL NAWAL KISHORE
|
June 19, 1952 |
|
UNION OF INDIA Vs. JAI RAM
|
July 10, 1952 |
|
UNION OF INDIA Vs. DIN DAYAL
|
May 26, 1952 |
|
UNION OF INDIA Vs. NEW INDIA CONSTRUCTIONS, DELHI
|
October 27, 1952 |
|
V N WANCHOO Vs. COLLECTOR OF DELHI
|
February 27, 1952 |
|
VAISHNU DASS Vs. THAKAR DASS
|
October 8, 1952 |
|
VASDEV Vs. CUSTODIAN GENERAL AND ORS.
|
February 7, 1952 |
|
VISHWA NATH Vs. SITA BAI ANAND
|
June 6, 1952 |
|
WARIAM SINGH Vs. MUNICIPAL COMMITTEE
|
July 15, 1952 |
|
WESTERN HOSIERY AND GENERAL MILLS LTD Vs. COMMISSIONER OF INCOME-TAX DELHI
|
December 30, 1952 |
LOGIN