|
AJAIB SINGH Vs. STATE OF PUNJAB
|
November 26, 1951 |
|
AMAR DEVI Vs. SANT RAM ETC
|
June 5, 1951 |
|
AMAR SINGH Vs. KULDIP SINGH
|
May 9, 1951 |
|
AMAR SINGH Vs. RAM DEVI
|
July 30, 1951 |
|
AMRITSAR RAYON AND SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1951 |
|
ANRAJ NARAIN DASS Vs. COMMR OF INCOME-TAX DELHI
|
June 18, 1951 |
|
ASSOCIATED PICTURES LTD. Vs. THE NATIONAL STUDIOS LTD.
|
June 21, 1951 |
|
ATMA RAM SAHNI Vs. CHITRA PRODUCTION CO
|
September 3, 1951 |
|
BACHAN SINGH Vs. NAND KAUR
|
June 28, 1951 |
|
BAGGA SINGH Vs. CHUNI LAL
|
July 11, 1951 |
|
BANSI Vs. LALLA
|
August 31, 1951 |
|
BANSI LAL Vs. SOM PARKASH
|
September 11, 1951 |
|
BARU Vs. MAYA RAM
|
July 12, 1951 |
|
BARU Vs. JAWALA
|
October 18, 1951 |
|
BASANT SINGH Vs. STATE
|
December 14, 1951 |
|
BASHESHAR NATH AND ORS. Vs. ALLA DIYA AND ORS.
|
April 11, 1951 |
|
BHAG SINGH Vs. KEHR SINGH
|
May 10, 1951 |
|
BHAGAT INDAR NARAIN Vs. STATE
|
September 24, 1951 |
|
BHAJNA Vs. SUPDT., CENTRAL JAIL, PATIALA
|
October 18, 1951 |
|
BHARAT BANK LTD. AND ANR. Vs. RUBY GENERAL INSURANCE CO. LTD.
|
April 26, 1951 |
|
BHARAT INSURANCE CO LTD Vs. STATE OF DELHI
|
May 9, 1951 |
|
BISHAN NARAIN Vs. OM PARKASH
|
November 22, 1951 |
|
BISHEN SINGH Vs. KISHNO
|
September 7, 1951 |
|
BUDHU SINGH Vs. NARAIN
|
July 18, 1951 |
|
BULAQI SINGH Vs. BEHARI LAL
|
June 6, 1951 |
|
CHANAN SINGH Vs. KHEM SINGH
|
August 3, 1951 |
|
CHANDAR BHAN Vs. DES RAJ
|
May 2, 1951 |
|
CHANDGI RAM Vs. RABI DATT
|
July 6, 1951 |
|
CHARAN DAS AND SONS Vs. HARBHAJAN SINGH HARDIT SINGH
|
October 18, 1951 |
|
CHET RAM Vs. HARDWARI
|
June 19, 1951 |
|
CHET SINGH Vs. BIR SINGH
|
November 29, 1951 |
|
CHIRANJIV LAL Vs. TROPICAL INSURANCE CO LTD
|
July 12, 1951 |
|
CHUNI LAL NAYYAR Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1951 |
|
COMMISSIONER OF INCOME TAX Vs. PUNJAB NATIONAL BANK LIMITED
|
October 4, 1951 |
|
CUSTODIAN EVACUEE PROPERTY DELHI Vs. RAM KISHAN
|
April 27, 1951 |
|
DALIP SINGH Vs. FIRST NATIONAL BANK LTD
|
October 16, 1951 |
|
DALIP SINGH Vs. COURT OF WARDS DADA SIBA ESTATE
|
September 7, 1951 |
|
DARA SINGH Vs. STATE
|
September 11, 1951 |
|
DARA SINGH Vs. STATE
|
July 18, 1951 |
|
DAYAL Vs. RODI
|
April 1, 1951 |
|
DAYAL Vs. RODI
|
August 1, 1951 |
|
DEBI PARSHAD Vs. JAI RAM DASS
|
November 26, 1951 |
|
DES RAJ Vs. DOMINION OF INDIA
|
November 26, 1951 |
|
DES RAJ PAHWA AND ANR. Vs. THE CONCORD OF INDIA INSURANCE CO. LTD.
|
June 1, 1951 |
|
EBRAHIM ABOOBAKER Vs. L ACHHRU RAM
|
May 24, 1951 |
|
FAQIRIA Vs. KALU MAL
|
August 1, 1951 |
|
FAUJA SINGH Vs. STATE
|
June 22, 1951 |
|
FIRM AMIN CHAND HAKAM CHAND Vs. NOSHAH BEGUM
|
July 17, 1951 |
|
FIRM BRIJ RAJ AND CO Vs. FIRM SAGARMAL DHAN RAJ
|
September 25, 1951 |
|
GAJJAN SINGH Vs. S ZORAWAR SINGH
|
December 10, 1951 |
|
GIAN CHANDRA SHARMA Vs. STATE OF PUNJAB
|
May 28, 1951 |
|
GORDHAN DAS BALDEV DAS Vs. GOVERNOR GENERAL IN COUNCIL
|
October 19, 1951 |
|
GOVT. OF RAJASTHAN Vs. GIASI RAM MOOL CHAND AND ANR.
|
April 20, 1951 |
|
GULZARI LAL Vs. SWADESHI MILLS LTD
|
May 11, 1951 |
|
GURBACHAN SINGH Vs. STATE
|
November 23, 1951 |
|
GURBAX RAI Vs. MAN SINGH
|
October 15, 1951 |
|
GURBAX SINGH Vs. NATHA SINGH
|
December 11, 1951 |
|
GURDITTA RAM Vs. RAM KAUR
|
August 13, 1951 |
|
GURDWARA ANANDPUR Vs. KARTAR SINGH
|
October 15, 1951 |
|
HANS RAJ Vs. MAT RAM
|
September 4, 1951 |
|
HANS RAJ Vs. BUI
|
May 10, 1951 |
|
HANS RAJ SALIG RAM Vs. L NIRANJAN LAL
|
October 26, 1951 |
|
HAR CHAND Vs. ABHE RAM JAS RAM
|
May 10, 1951 |
|
HAR LAL, ETC. Vs. GANGA RAM, ETC.
|
April 2, 1951 |
|
HAR PARSHAD Vs. PREM SINGH
|
November 6, 1951 |
|
HARBHAGAT KAUR Vs. KIRPAL SINGH
|
January 31, 1951 |
|
HARBIR SINGH Vs. THE STATE AND ANOTHER
|
April 9, 1951 |
|
HARDITTA Vs. SUCHA SINGH
|
July 16, 1951 |
|
HARI CHARAN Vs. STATE
|
November 29, 1951 |
|
HARI KISHAN DASS Vs. RAJESHWAR PARSHAD
|
November 12, 1951 |
|
HARI RAM Vs. HAZARI LAL
|
April 4, 1951 |
|
HARNAM SINGH Vs. BAKHSHISH SINGH
|
July 9, 1951 |
|
HEM RAJ Vs. MATHRA DAS
|
November 9, 1951 |
|
HIRA LAL Vs. GIAN SINGH AND CO. ORS.
|
May 9, 1951 |
|
HIRA LAL Vs. RAM RAKHA
|
May 24, 1951 |
|
HIRA LAL JWALA SAHAI Vs. SITLA KAHNA
|
January 23, 1951 |
|
HOME INSURANCE CO LTD Vs. JAGATJIT SUGAR MILLS CO LTD
|
September 21, 1951 |
|
HOTZ TRUST SIMLA Vs. COMMISSIONER OF INCOME-TAX EAST PUNJAB
|
June 4, 1951 |
|
ISHAR CHAND Vs. STATE
|
February 28, 1951 |
|
JAGAN NATH AND ANR. Vs. CUSTODIAN PROPERTY AND TWO ORS.
|
April 12, 1951 |
|
JAGAN NATH SHIV RAM Vs. PUNJAB STATE
|
November 5, 1951 |
|
JAGAT DHIS BHARGAWA Vs. BAKSHI GURCHARAN SINGH
|
August 6, 1951 |
|
JAGDISH RAM Vs. JAGAT RAM
|
June 14, 1951 |
|
JAMNA DAS RAMESHWAR DAS Vs. COMMISSIONER OF INCOME TAX
|
May 30, 1951 |
|
JANGIR SINGH Vs. STATE
|
February 26, 1951 |
|
JASMER SINGH Vs. AJAIB SINGH
|
May 9, 1951 |
|
JAWALA DASS RAM NARAIN Vs. NAND LAL
|
June 13, 1951 |
|
JOAN BERNAL THOMAS Vs. GEOFFREY CHARLES THOMAS
|
August 7, 1951 |
|
JOAN BERNAL THOMAS Vs. GEOFEREY CHARLES THOMAS
|
November 17, 1951 |
|
JOGINDER SINGH Vs. STATE
|
March 26, 1951 |
|
JOWAND SINGH Vs. CHANDA SINGH
|
June 13, 1951 |
|
JUPITER GENERAL INSURANCE CO LTD Vs. RAJAGOPALAN
|
June 20, 1951 |
|
K SATWANT SINGH Vs. STATE
|
May 17, 1951 |
|
KABUL CHAND Vs. RAM PARSHAD
|
May 18, 1951 |
|
KANHAYA LAL NAND LAL Vs. STATE
|
April 11, 1951 |
|
KAPUR CHAND Vs. MUNSHI RAM AND ANR.
|
March 13, 1951 |
|
KARAM CHAND Vs. HAKAM SINGH
|
June 20, 1951 |
|
KARORA SINGH AND OTHERS Vs. BABU RAM
|
October 24, 1951 |
|
KARTAR SINGH SADDA SINGH Vs. STATE OF PATIALA AND EAST PUNJAB STATES UNION
|
May 3, 1951 |
|
KESHO RAM PASSEY Vs. P C TANDON
|
November 22, 1951 |
|
KHELA WATI Vs. CHET RAM KHUB RAM
|
May 24, 1951 |
|
KHUB RAM Vs. LACHHMAN RAM
|
May 2, 1951 |
|
KHUSHI RAM Vs. JAGDIP SINGH
|
November 30, 1951 |
|
KHUSHI RAM Vs. AMIN CHAND AND ORS.
|
May 29, 1951 |
|
KIDAR NATH Vs. PREMA NAND
|
April 26, 1951 |
|
KIRPA RAM Vs. BHARAT BANK LTD
|
May 4, 1951 |
|
KIRPA RAM Vs. SHRIYANS PRASAD AND ORS.
|
March 9, 1951 |
|
KISHAN PARSHAD AND CO LTD Vs. IN RE
|
June 18, 1951 |
|
KUNDAN LAL Vs. HUKAM SINGH
|
September 21, 1951 |
|
LAJJA RAM Vs. STATE
|
November 8, 1951 |
|
LAKHSHMI NARAIN Vs. BHARAT SINGH
|
December 28, 1951 |
|
LAL SINGH Vs. SUNDAR SINGH
|
October 25, 1951 |
|
LAL SINGH Vs. MEHR SINGH
|
July 6, 1951 |
|
LEKH RAM Vs. KISHNO
|
February 5, 1951 |
|
LILU RAM Vs. MST RAM PIYARI
|
June 5, 1951 |
|
MADAN LAL Vs. DISTRICT MAGISTRATE
|
July 10, 1951 |
|
MAN SINGH Vs. STATE
|
December 24, 1951 |
|
MANGAL MAL Vs. STATE
|
September 7, 1951 |
|
MANGAL SAIN Vs. STATE OF PUNJAB
|
May 21, 1951 |
|
MANJIT SINGH Vs. BAKHSHISH SINGH
|
July 9, 1951 |
|
MANSHA RAM Vs. MARU
|
July 16, 1951 |
|
MASTAN SINGH Vs. SOHAG WANTI
|
May 9, 1951 |
|
MATU RAM Vs. IMTIAZ ALI
|
September 13, 1951 |
|
MEGH RAJ Vs. RELU
|
March 22, 1951 |
|
MEHAR CHAND Vs. MAGAN
|
May 25, 1951 |
|
MELA RAM Vs. F JOGINDER SINGH AND CO
|
May 1, 1951 |
|
MODAN SINGH Vs. STATE
|
September 17, 1951 |
|
MOHAMMAD ISMAIL Vs. HAKIM SYED HUSSAIN
|
November 12, 1951 |
|
MOHD HUSSAIN Vs. FIDA HUSSAIN
|
April 16, 1951 |
|
MOOL CHAND JAWAHARLAL Vs. PADAM CHAND AND SONS
|
November 29, 1951 |
|
MOOL CHAND-JAWAHAR LAL Vs. PADAM CHAND
|
August 31, 1951 |
|
MST. DHANNI AND ANR. Vs. GHISA RAM AND ANR.
|
May 9, 1951 |
|
MT. MONGI AND ANR. Vs. MAHABIR PERSHAD
|
March 30, 1951 |
|
MUNICIPAL COMMITTEE LUDHIANA Vs. KRISHAN RAGHU NANDAN LAL
|
May 7, 1951 |
|
MUNNA LAL Vs. PARKASH DEV
|
March 15, 1951 |
|
NAGI BROTHERS Vs. DOMINION OF INDIA THROUGH THE MINISTRY OF RAILWAYS
|
March 29, 1951 |
|
NANAK BAKHSH Vs. RANIA
|
September 10, 1951 |
|
NANAK CHAND Vs. TARA DEVI
|
November 14, 1951 |
|
NARAIN SINGH Vs. BACHAN SINGH
|
December 5, 1951 |
|
NARSHINGDAS Vs. SOHAN LAL
|
May 29, 1951 |
|
NATHU Vs. RULLA AND ORS.
|
May 25, 1951 |
|
NATHU Vs. RALLA AND OTHERS
|
May 22, 1951 |
|
NEKI RAM Vs. HAZARI
|
June 1, 1951 |
|
NEKI RAM Vs. HAZARI
|
June 10, 1951 |
|
NIDHAN SINGH Vs. SADHA LAL
|
November 22, 1951 |
|
OM PRAKASH DHRI AND ORS. Vs. THE STATE OF PUNJAB
|
January 15, 1951 |
|
ORIENTAL BUILDING AND FURNISHING CO Vs. COMMISSIONER OF INCOME-TAX DELHI
|
June 5, 1951 |
|
P C KHANNA Vs. L MALAK RAM
|
November 15, 1951 |
|
PADAM CHAND Vs. BRIJ BIHARI LAL
|
April 11, 1951 |
|
PAHLAD RAI AND CO Vs. COMMISSIONER OF INCOME TAX FOR THE STATE OF PUNJAB
|
November 23, 1951 |
|
PAHRA SINGH Vs. BASANT KAUR
|
December 7, 1951 |
|
PALA SINGH Vs. SUKHA SINGH
|
November 23, 1951 |
|
PARBATI MUKERJEE Vs. SAMRENDRA NATH RUKSHIT
|
April 2, 1951 |
|
PARKASH CHAND Vs. HARBANS SINGH
|
September 5, 1951 |
|
PARMA NAND GANESH PARSHAD Vs. FIRM JAWAHAR SINGH TARA SINGH
|
May 21, 1951 |
|
PARMANAND Vs. RAKHA
|
July 9, 1951 |
|
PARMANAND Vs. STATE
|
January 22, 1951 |
|
PARMESHWAR DAS MEHRA Vs. FIRM RAM CHAND OM PARKASH
|
January 2, 1951 |
|
PARMESHWAR LAL AND CO Vs. JAI NARAIN
|
June 22, 1951 |
|
PARMESHWARI DAS MEHRA AND SONS Vs. FIRM RAM CHAND OM PRAKASH
|
July 4, 1951 |
|
PARSINI Vs. WASAN SINGH LABH SINGH
|
January 29, 1951 |
|
PEHLAD RAI AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1951 |
|
PIARE LAL Vs. WAZIR CHAND AND ORS.
|
April 11, 1951 |
|
PRITAM SINGH Vs. STATE
|
March 20, 1951 |
|
PUNJAB AND SINDH BANK LTD Vs. MOHD YAKUB
|
November 16, 1951 |
|
PUNJAB NATIONAL BANK LIMITED Vs. A N SEN
|
November 20, 1951 |
|
PYARE Vs. PYARE S/O HIRA
|
June 20, 1951 |
|
R B P C KHANNA Vs. L MALAK RAM
|
November 22, 1951 |
|
RADHA KISHEN Vs. INDER PARKASH
|
March 26, 1951 |
|
RADHA KISHEN Vs. GANGA RAM
|
May 30, 1951 |
|
RAGHBIR CHAND Vs. RENT CONTROLLER
|
May 17, 1951 |
|
RAJ KRISHAN Vs. CHIEF COMMISSIONER DELHI
|
September 12, 1951 |
|
RAJ KUMAR Vs. MUTSADDI LAL
|
November 21, 1951 |
|
RAJ KUMARI Vs. THE CO-OPERATIVE INSURANCE CO. LTD.
|
May 31, 1951 |
|
RAJ RANI Vs. UNION OF INDIA
|
June 5, 1951 |
|
RAM LAL KANSHI RAM Vs. COMMISSIONER OF EXCESS PROFITS TAX
|
June 19, 1951 |
|
RAM NARAIN Vs. SANTOSH KUMAR
|
July 19, 1951 |
|
RAM NARAIN Vs. CENTRAL BANK OF INDIA LTD
|
November 28, 1951 |
|
RAM NARAIN MEHRA Vs. GENERAL ACCIDENT ASSURANCE CORPORATION LTD
|
July 26, 1951 |
|
RAM NATH Vs. FIRM BADRI DASS RADHELAL AND ORS.
|
April 11, 1951 |
|
RAM PERSHAD MATTAN LAL Vs. COMMISSIONER OF INCOME TAX
|
June 11, 1951 |
|
RAM RAKHA MAL Vs. RODA AND ORS.
|
July 3, 1951 |
|
RAMESH CHANDER AND ANR. Vs. SH. BIBI VED KAUR
|
May 1, 1951 |
|
RAMJI DAS Vs. MANGAT RAM
|
May 25, 1951 |
|
RANA BASHISHST CHAND RAI Vs. SARDARNI RADHIKA DEVI
|
August 1, 1951 |
|
RATAN LAL Vs. CUSTODIAN OF EVACUEE PROPERTY DELHI
|
April 18, 1951 |
|
RATAN SINGH Vs. SUKHRAM
|
August 8, 1951 |
|
RATTAN SINGH Vs. BELI RAM
|
July 26, 1951 |
|
ROSHAN LAL Vs. STATE
|
March 26, 1951 |
|
RUBY GENERAL INSURANCE CO. LTD. Vs. PEARE LAL KUMAR AND ANR.
|
April 10, 1951 |
|
RULDU RAM Vs. BHURI LAL
|
May 4, 1951 |
|
RULIA Vs. TILAK CHAND
|
August 1, 1951 |
|
S GURMUKH SINGH Vs. UNION OF INDIA
|
July 31, 1951 |
|
S HARJANG SINGH Vs. GOWARDHAN DAS
|
September 24, 1951 |
|
S KAPUR SINGH Vs. L JAGAT NARAIN
|
April 12, 1951 |
|
S PRITHVI SINGH Vs. GITA RAM
|
April 5, 1951 |
|
S SUMMAN SINGH Vs. NATIONAL CITY BANK OF NEW YORK BOMBAY
|
November 20, 1951 |
|
S. HARNAM SINGH Vs. GANGA RAM AND ANR.
|
May 4, 1951 |
|
S. JASWANT SINGH DUGAL Vs. V.V. PURI
|
April 16, 1951 |
|
SADH RAM AND OTHERS Vs. RULIA RAM
|
October 1, 1951 |
|
SALIGRAM ETC Vs. COMMISSIONER OF INCOME-TAX
|
December 24, 1951 |
|
SANTOKH SINGH Vs. KULDIP RAJ
|
November 27, 1951 |
|
SARDARNI GURDIAL KAUR Vs. STATE
|
September 27, 1951 |
|
SARWAN SINGH Vs. STATE
|
February 20, 1951 |
|
SARWAN SINGH Vs. STATE
|
November 26, 1951 |
|
SAWAI SINGH Vs. UDE SINGH
|
August 29, 1951 |
|
SAWAI SINGH Vs. UDE SINGH
|
June 29, 1951 |
|
SH KOKLAN DEVI Vs. MAHARAJ KISHAN
|
October 17, 1951 |
|
SHAMBHU NATH Vs. GOKAL CHAND
|
July 23, 1951 |
|
SHANKAR DAS RUP LAL Vs. GOVERNOR GENERAL IN COUNCIL NOW DOMINION OF INDIA
|
April 11, 1951 |
|
SHANTI Vs. WALAITI RAM
|
March 8, 1951 |
|
SHEELA DEVI Vs. ADDITIONAL DEPUTY COMMISSIONER, GURDASPUR
|
May 28, 1951 |
|
SHER SINGH Vs. CHIRANJI LAL
|
September 27, 1951 |
|
SHIREEN MALL Vs. JOHN JAMES TAYLOR
|
December 21, 1951 |
|
SHIV DEVI Vs. KIDAR NATH
|
December 28, 1951 |
|
SHIV LAL GHANAYA LAL Vs. MEHR CHAND GAIND
|
September 27, 1951 |
|
SHIVCHARAN LAL Vs. PHOOL CHAND
|
August 9, 1951 |
|
SHYAM KRISHEN Vs. STATE OF PUNJAB
|
July 17, 1951 |
|
SITAL PARSHAD Vs. STATE
|
October 23, 1951 |
|
SM ISHAR KAUR Vs. DAULAT RAM
|
September 12, 1951 |
|
SOBHA RAM Vs. KASHMIRI LAL
|
November 30, 1951 |
|
SODHI LAL SINGH Vs. TARA CHAND
|
August 20, 1951 |
|
SOHAN SINGH Vs. RAM NATH
|
July 2, 1951 |
|
SOWARAN SINGH Vs. MOHAN SINGH
|
April 25, 1951 |
|
STATE Vs. INDAR SINGH
|
May 2, 1951 |
|
STATE Vs. SADHU SINGH
|
October 12, 1951 |
|
STATE Vs. HAZURA SINGH
|
November 22, 1951 |
|
STATE Vs. HARDIAL SINGH
|
February 7, 1951 |
|
STEEL AND GENERAL MILLS CO LTD Vs. GENERAL ACCIDENT FIRE AND LIFE ASSURANCE CORPORATION LTD
|
December 19, 1951 |
|
SUNDER SINGH Vs. STATE
|
August 21, 1951 |
|
SUNDER SINGH Vs. STATE
|
November 16, 1951 |
|
SURAJ BHAN Vs. HARCHANDGIR
|
December 14, 1951 |
|
SUTLEJ COTTON MILLS LTD Vs. RANJIT SINGH
|
December 20, 1951 |
|
T N SWAMI Vs. AMAR NATH HARJAI
|
December 7, 1951 |
|
T N SWAMI AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 21, 1951 |
|
T N SWAMI AND CO Vs. COMMISSIONER OF INCOME TAX
|
June 7, 1951 |
|
TARA CHAND RATTAN CHAND Vs. VED PRAKASH KESHORI LAL
|
May 24, 1951 |
|
TEJA SINGH Vs. STATE
|
August 20, 1951 |
|
TEJA SINGH AND ORS. Vs. KESAR SINGHAND ORS.
|
July 18, 1951 |
|
THE CUSTODIAN EVACUEE PROPERTY Vs. THE SIMLA BANKING AND INDUSTRIAL CO.
|
April 20, 1951 |
|
THE IMPERIAL TECHNICAL WORKS Vs. INDERJIT KAUR
|
June 12, 1951 |
|
THE INDIAN NEWS CHRONICLE LTD. Vs. MRS. LUIS LAZARUS
|
April 25, 1951 |
|
THE STATE Vs. JAGE RAM
|
March 16, 1951 |
|
UNION OF INDIA Vs. S NARAIN SINGH
|
August 1, 1951 |
|
UNION OF INDIA Vs. RAM PERSHAD
|
July 2, 1951 |
|
VIDYA PARKASH Vs. PUNJAB STATE
|
July 10, 1951 |
|
WATKINS MAYOR AND CO Vs. REGISTRAR OF TRADE MARKS BOMBAY
|
November 30, 1951 |
LOGIN