|
ABDUL ALIM AND ORS. Vs. SH. MOHD. SAEED AND ORS.
|
November 16, 1950 |
|
ABDUR REHMAN KHAN AND ORS. Vs. RAGHBIR SINGH AND ORS.
|
August 28, 1950 |
|
AGHA JAFAR ALI KHAN AND ORS. Vs. RADHA KISHEN AND ORS.
|
October 5, 1950 |
|
AJIT SINGH Vs. THE STATE
|
November 14, 1950 |
|
ALI AHMAD Vs. AMARNATH
|
November 30, 1950 |
|
ALLA SINGH Vs. BACHAN SINGH
|
May 31, 1950 |
|
AMAR NATH BALI Vs. STATE
|
September 12, 1950 |
|
ANOKH SINGH Vs. NAGINA RAM
|
October 6, 1950 |
|
ARJAN SINGH, ETC. Vs. MAHOMMAD HUSSAIN AND OTHERS
|
April 3, 1950 |
|
BAKHTAWAR SINGH Vs. THE STATE
|
July 4, 1950 |
|
BALDEV SAHAI Vs. NEMI CHAND
|
March 23, 1950 |
|
BAWA SINGH AND ANR. Vs. MT. TARO
|
June 2, 1950 |
|
BEHARI LAL Vs. DAL CHAND AND ORS.
|
June 21, 1950 |
|
BEHARI LAL ATMA RAM AND ANR. Vs. L. KISHAN CHAND HARNAM DASS AND ORS.
|
July 7, 1950 |
|
BHOLA SINGH Vs. TEJA SINGH AND ANR.
|
July 4, 1950 |
|
BHOLU Vs. STATE
|
October 11, 1950 |
|
BINDRABAN KUNDAN LALL Vs. GAURI SHANKAR WALAITI RAM AND ORS.
|
April 4, 1950 |
|
BISHNA ALIAS BISHAN SINGH Vs. STATE OF PUNJAB
|
February 28, 1950 |
|
BRAHMA SAROOP SHARMA Vs. MUNICIPAL COMMITTEE DELHI
|
July 25, 1950 |
|
CHANGROO RAM AND ORS. Vs. MT. PUTLI AND ORS.
|
September 1, 1950 |
|
CHARAN DAS NARAIN SINGH Vs. THE STATE
|
June 16, 1950 |
|
CHINTU Vs. MT. CHANDO
|
May 26, 1950 |
|
CITY BANK OF LTD. Vs. SHIV SHARMA
|
September 22, 1950 |
|
CO-OPERATIVE ASSURANCE CO. LTD. Vs. LACHMAN SINGH BHAGAT SINGH
|
May 8, 1950 |
|
CROWN Vs. BRISH BHAN AND ANR.
|
January 2, 1950 |
|
CROWN Vs. KARAM SINGH SADHU SINGH
|
March 17, 1950 |
|
D.H.M. FRAMJI AND ORS. Vs. THE EASTERN UNION BANK, LTD.
|
October 12, 1950 |
|
DAULAT RAM Vs. BABOO RAM
|
March 20, 1950 |
|
DAULAT RAM AND OTHERS Vs. BALAK RAM AND OTHERS
|
March 14, 1950 |
|
DES RAJ SHARMA Vs. THE STATE
|
September 5, 1950 |
|
DEWAN CHAND ETC Vs. COMMISSIONER OF INCOME-TAX
|
November 15, 1950 |
|
DEWAN CHAND SABBARWAL Vs. UNION OF INDIA (UOI) AND ANR.
|
December 1, 1950 |
|
DIWAN CHAND CHAUDHRY Vs. K. NARENDER
|
August 7, 1950 |
|
DOMINION OF INDIA Vs. KHURANA BROS.
|
August 4, 1950 |
|
DR. S. KOPELIWITCH Vs. NARAIN DASS
|
December 14, 1950 |
|
DURGA DASS Vs. RAM RAKHA MAL AND ORS.
|
September 20, 1950 |
|
FAUJA SINGH AND ORS. Vs. CHANAN SINGH AND ORS.
|
June 22, 1950 |
|
FIRM GIANCHAND WALAITI RAM AND ORS. Vs. KISHAN CHAND
|
June 6, 1950 |
|
FIRM JAGAN NATH KUTHIALA ARHTI Vs. FIRM KHUSHI RAM BEHARI LAL
|
November 23, 1950 |
|
GANDA SINGH AND ORS. Vs. FATEH SINGH AND ORS.
|
August 28, 1950 |
|
GANESH DAS BAJAJ Vs. MUNICIPAL COMMITTEE DELHI
|
November 27, 1950 |
|
GANPAT RAI HIRA LAL Vs. AGGARWAL CHAMBER OF COMMERCE LTD.
|
September 13, 1950 |
|
GIAN CHAND, ETC Vs. SURRINDER KUMAR, ETC
|
August 16, 1950 |
|
GITA RAM KALSY Vs. MATHURA DASS
|
November 16, 1950 |
|
GOKAL CHAND GIAN CHAND Vs. ISHAR DASS DURGA DASS
|
September 26, 1950 |
|
GOVERNOR GENERAL IN COUNCIL AND ANR. Vs. ACHHRU RAM AND ANR.
|
October 31, 1950 |
|
GURBUX SINGH INDER SINGH Vs. BRIJ LAL CHIRANJI LAL AND ORS.
|
October 31, 1950 |
|
GURDIT SINGH BHAI PREM SINGH Vs. SURJAN SINGH AND ORS.
|
May 12, 1950 |
|
GURMUKH SINGH AND ANR. Vs. SADHU SINGH
|
April 27, 1950 |
|
HANS RAJ GUPTA AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1950 |
|
HANS RAJ SALIG RAM Vs. L NIRANJAN LAL
|
June 12, 1950 |
|
HARDWARILAL, ETC. Vs. NARAIN DAS, ETC.
|
July 19, 1950 |
|
HARI RAM MUR LAL Vs. NIRANJAN LAL AND ORS.
|
April 21, 1950 |
|
HARI SINGH Vs. THE STATE
|
March 24, 1950 |
|
HARI SINGH Vs. THE STATE
|
July 10, 1950 |
|
HARI SINGH Vs. BALMOKAND AND ANOTHER
|
June 29, 1950 |
|
HARKISHAN Vs. RAGHBIR SINGH AND ANR.
|
June 20, 1950 |
|
HARNAM SINGH Vs. CROWN
|
January 14, 1950 |
|
HASHMAT Vs. IBRAHIM
|
November 23, 1950 |
|
HAZARA SINGH Vs. CHUHAR SINGH
|
June 1, 1950 |
|
HIND SCREWS Vs. OFFICIAL ASSIGNEE AND ORS.
|
October 6, 1950 |
|
HIRA LAL Vs. RAM KUMAR AND SONS
|
July 17, 1950 |
|
IN RE: THE FRONTIER BANK LTD. Vs. STATE
|
June 29, 1950 |
|
INCOME-TAX OFFICER Vs. STATE
|
May 19, 1950 |
|
INDAR SINGH Vs. GULZARA SINGH AND ORS.
|
July 27, 1950 |
|
INDER SINGH Vs. KUNDHA SINGH
|
July 21, 1950 |
|
INDRA PRAKASH KAHOL Vs. THE STATE
|
June 16, 1950 |
|
ISIDORE BOSE Vs. MRS. S. BROWN AND ANR.
|
August 28, 1950 |
|
JAGAN NATH Vs. MOTI RAM AND ORS.
|
June 7, 1950 |
|
JAGAT RAM Vs. GANGA AND ORS.
|
November 2, 1950 |
|
JAGAT SINGH Vs. TARA SINGH AND ANOTHER
|
May 29, 1950 |
|
JAGDISH BARSHAD Vs. VIR SINGH
|
October 23, 1950 |
|
JAI NARAIN Vs. GANESHI LAL
|
December 4, 1950 |
|
JANESHWAR LAL RAJESHWAR LAL Vs. DOMINION OF INDIA
|
September 7, 1950 |
|
JANG BAHADUR Vs. THE PRINCIPAL, MOHINDRA COLLEGE
|
December 1, 1950 |
|
JANG BAHADUR SANT LAL Vs. THE PRINCIPAL, MOHINDRA COLLEGE
|
September 15, 1950 |
|
JARNAIL SINGH, ETC. Vs. CHATAR SINGH, ETC.
|
May 24, 1950 |
|
JETHU SINGH BISHAN SINGH Vs. KISHAN SINGH HIRA SINGH
|
November 8, 1950 |
|
JITU MAL Vs. KASTURI LAL,
|
December 5, 1950 |
|
K SATWANT SINGH Vs. STATE OF PUNJAB
|
June 19, 1950 |
|
KALI RAM Vs. STATE
|
October 13, 1950 |
|
KARAM DASS Vs. STATE
|
September 9, 1950 |
|
KARAM SINGH Vs. CROWN
|
October 6, 1950 |
|
KARNAL DISTILLERY CO. LTD. Vs. L.P. JASWAL
|
August 17, 1950 |
|
KARORA SINGH Vs. KARTAR SINGH AND ORS.
|
June 19, 1950 |
|
KAUR SINGH KUNDHA SINGH Vs. THE STATE
|
November 8, 1950 |
|
KAUSHALYA DEVI Vs. BAIJ NATH
|
August 28, 1950 |
|
KEHAR SINGH CHANDA SINGH Vs. THE STATE OF PEPSU
|
July 21, 1950 |
|
KHAIR DIN AND ANOTHER Vs. SAIN AND ANOTHER
|
March 30, 1950 |
|
KHARATI RAM Vs. RAM LAL AND ORS.
|
December 8, 1950 |
|
KHUSHI RAM AND OTHERS Vs. MEHR CHAND AND OTHERS
|
April 11, 1950 |
|
KINDAN LAL Vs. UGGAR SINGH
|
October 10, 1950 |
|
KIRLU S/O. KHARKU AND ORS. Vs. MST. KISHAN DEI AND ANR.
|
June 21, 1950 |
|
KIRPAL SINGH Vs. STATE
|
December 29, 1950 |
|
KISHORE CHAND RAMJI DAS Vs. IN RE
|
May 12, 1950 |
|
KISHORI LAL AND ORS. Vs. FIRM LAJJA RAM, RAM SARUP
|
September 27, 1950 |
|
L. BALMOKAND Vs. PARMA NAND JAIN
|
October 26, 1950 |
|
L. DEVI DASS Vs. MT. DEVKI DEVI
|
April 24, 1950 |
|
L. HIRA LAL AND ORS. Vs. RONGI RAM AND ORS.
|
October 25, 1950 |
|
L. NATHU MAL Vs. L. JOTI PARSHAD AND OTHERS
|
April 4, 1950 |
|
L. RAM SARUP AGGARWAL Vs. DEV KUMARI W/O L. RAM SARUP
|
April 25, 1950 |
|
LACHHMAN SINGH Vs. STATE
|
August 29, 1950 |
|
LACHHMAN SINGH AND KARTAR SINGH Vs. THE STATE
|
June 23, 1950 |
|
LADY RAJ MALIK AND ANR. Vs. DR. SUSANTA SEN
|
August 31, 1950 |
|
LAL SINGH Vs. MULTAN SINGH AND ORS.
|
May 31, 1950 |
|
LAL SINGH AND ANR. Vs. STATE
|
May 26, 1950 |
|
LAL SINGH AND ORS. Vs. STATE
|
June 26, 1950 |
|
LAL SINGH DIDAR SINGH Vs. GURU GRANTH SAHIB AND ORS.
|
March 6, 1950 |
|
LALA SOM NATH Vs. L.D. DESAI AND ORS.
|
May 3, 1950 |
|
LAXMICHAND JAIPORIA SPINNING AND WEAVING MILLS Vs. IN RE
|
May 22, 1950 |
|
LOKHA SINGH Vs. SURMUKH SINGH
|
November 29, 1950 |
|
MADAN GOPAL AND ORS. Vs. NIHAL CHAND AND ORS.
|
October 30, 1950 |
|
MADAN LAL Vs. BRAHM SARUP
|
November 28, 1950 |
|
MADAN MOHAN Vs. JAWALA PARSHAD
|
April 6, 1950 |
|
MAHABIR PARSHAD Vs. STATE
|
December 8, 1950 |
|
MANA AND ANR. Vs. MT. DIALI ETC.
|
February 10, 1950 |
|
MANGAL SAIN Vs. AJIT PARSHAD AND ANR.
|
November 23, 1950 |
|
MARU RUR SINGH Vs. GANESHA RAM TULSIRAM
|
March 29, 1950 |
|
MAULU Vs. MT. ISHRO AND OTHERS
|
May 12, 1950 |
|
MOHAN SINGH S/O SHAM SINGH Vs. SEWA SINGH S/O HAZARA SINGH AND ORS.
|
March 30, 1950 |
|
MRS. PHYLLIS DIANA HEARNE Vs. SGT. DENZIL DONALD PATRICK HEARNE
|
December 18, 1950 |
|
MT JIT KAUR Vs. KEHAR SINGH
|
November 20, 1950 |
|
MT. MAJIDAN Vs. DALMIR KHAN AND ANR.
|
November 1, 1950 |
|
MT. NIHAL KAUR Vs. NATHA SINGH AND ORS.
|
July 3, 1950 |
|
MT. SHAFI-UL-NISA Vs. MT. FAZAL-UL-NISA
|
March 15, 1950 |
|
MT. SODHAN AND ANOTHER Vs. L. KHUSHI RAM AND OTHERS
|
March 21, 1950 |
|
MT. SUKHWANT KAUR Vs. S. BALWANT SINGH AND ORS.
|
September 11, 1950 |
|
MUNSHI RAM AND ORS. Vs. THAKAR DASS AND ORS.
|
July 21, 1950 |
|
NAND RAM AND OTHERS Vs. CHETU AND OTHERS
|
May 31, 1950 |
|
NARAIN SWADESHI WEAVING MILLS CHHEHARTA AMRITSAR Vs. COMMR OF EXCESS PROFITS TAX EAST PUNJAB AND DELHI
|
September 8, 1950 |
|
NATHU RAM Vs. RAM PARTAP
|
December 7, 1950 |
|
NATIONAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. MOOL SINGH GURDEV SINGH
|
June 14, 1950 |
|
NAURANG SINGH SHER SINGH Vs. PASHORI SINGH AND ORS.
|
June 27, 1950 |
|
NAZAR SINGH AND ANR. Vs. THE STATE
|
November 30, 1950 |
|
NIKKA SINGH Vs. STATE
|
December 11, 1950 |
|
OM PARKASH Vs. STATE
|
November 20, 1950 |
|
ONKAR PERSHAD Vs. JAGDISH PERSHAD
|
October 31, 1950 |
|
PANNA LAL SOOD Vs. THE JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED
|
April 4, 1950 |
|
PARKASH LAL Vs. SANT SINGH
|
November 22, 1950 |
|
PARTAP TALKIES PADRAUNA Vs. NARAIN TALKIES DISTRIBUTORS AND ANR.
|
October 24, 1950 |
|
PARTAPA BARU AND ORS. Vs. KARAR SINGH AND ANR.
|
May 26, 1950 |
|
PIARA KISHEN SADHU RAM Vs. CROWN
|
December 29, 1950 |
|
PIYARA SINGH Vs. BHAGWAN DAS
|
November 22, 1950 |
|
PREM NATH Vs. THE STATE
|
July 12, 1950 |
|
PREM SINGH AND OTHERS Vs. MIAN TEJ SINGH AND OTHERS
|
March 15, 1950 |
|
PRITHI PAL SINGH Vs. THE SIKH EDUCATIONAL SOCIETY FOR WOMEN AND ORS.
|
July 3, 1950 |
|
RAGHUNATH GIR CHELA MOTI GIR Vs. BEHARI LAL AND OTHERS
|
April 23, 1950 |
|
RAGHUNATH GUPTA Vs. NAND RAM VARMA AND ANR.
|
December 27, 1950 |
|
RAJ LAL Vs. RASHILLA RAM AND ANR.
|
November 3, 1950 |
|
RAJMAL PAHARCHAND Vs. COMMISSIONER OF INCOME-TAX
|
January 22, 1950 |
|
RAJMAL PAHARCHAND Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1950 |
|
RAJPAL Vs. SURAJ NARAIN
|
July 12, 1950 |
|
RALLA Vs. MANAGING COMMITTEE GURDWARA
|
April 26, 1950 |
|
RAM MURTI AND ORS. Vs. BANK OF PATIALA
|
November 16, 1950 |
|
RAM PARKASH Vs. STATE
|
October 24, 1950 |
|
RAM PERSHAD SINGH Vs. MUKAND LAL
|
November 20, 1950 |
|
RAMESHWAR DAYAL Vs. SRI KISHAN AND ANR.
|
November 3, 1950 |
|
RANA BASHISHST CHAND RAI Vs. SARDARNI RADHIKA DEVI
|
August 22, 1950 |
|
RANJIT LAL MARIA Vs. VIDYA PARKASH
|
August 2, 1950 |
|
RASHID AHMAD K S Vs. INCOME TAX INVESTIGATION COMMISSION
|
August 10, 1950 |
|
RATAN LAL CHOWLA Vs. JOHN VASICA, GENERAL MANAGER OF JANDA RUBBER WORKS LTD. AND ANOTHER
|
June 13, 1950 |
|
RURA RAM GANGA RAM AGGARWAL Vs. L. MUNSHI RAM AND OTHERS
|
June 1, 1950 |
|
S. BASANT SINGH AND ORS. Vs. MUNSHI SINGH AND ORS.
|
April 5, 1950 |
|
S. BHOPINDER SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
|
April 11, 1950 |
|
S. KARAM SINGH Vs. THE CUSTODIAN OF EVACUEE PROPERTY
|
May 26, 1950 |
|
S. MAN SINGH Vs. RULIA AND OTHERS
|
August 7, 1950 |
|
S. S. BAZAZ Vs. L. ISHAR DAS WADHWA, PLAINTIFF AND ANOTHER
|
March 22, 1950 |
|
S. SUNDER SINGH Vs. HIRA SINGH AND OTHERS
|
August 11, 1950 |
|
S.S. SAID-UL-HAMID Vs. THE FEDERAL INDIAN ASSURANCE CO. LTD.
|
May 17, 1950 |
|
SADHU SINGH AND ORS. Vs. ASA SINGH
|
March 22, 1950 |
|
SALIG RAM RAIKUMAR Vs. COMMISSIONER OF INCOME TAX, EAST PUNJAB, DELHI AND AJMER-MERWARA, DELHI
|
May 11, 1950 |
|
SANTU AND ANR. Vs. SOHAN LAL AND ORS.
|
May 26, 1950 |
|
SARUP SINGH Vs. BHAGWAN DAS
|
December 6, 1950 |
|
SHAM SUNDAR, J.D. Vs. RAM DAS, D.H.
|
December 8, 1950 |
|
SHIV DEV SINGH Vs. TEJA SINGH AND ANR.
|
June 28, 1950 |
|
SHIV RAM Vs. RAM RAKHA MAL
|
July 11, 1950 |
|
SHIV RATTAN DEO SINGH Vs. SHIRCMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR AND OTHERS
|
June 20, 1950 |
|
SIMLA BANKING AND INDUSTRIAL CO., LTD. Vs. ABDUL GHAFOOR AND OTHERS
|
May 29, 1950 |
|
SIR SOBHA SINGH Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1950 |
|
SM. ANGURI DEVI Vs. GURNAM SINGH
|
July 4, 1950 |
|
SOHAN AND ORS. Vs. SARUP AND ORS.
|
December 7, 1950 |
|
SOHAN LAL Vs. FIRM MADHO RAM BANWARI LAL
|
October 3, 1950 |
|
SOHAN LAL DHOL AND OTHERS Vs. GUR DEVI AND OTHERS
|
October 4, 1950 |
|
SUCHA SINGH Vs. STATE
|
September 26, 1950 |
|
SUKH LAL Vs. STATE
|
October 26, 1950 |
|
SUKHDARSHAN SINGH AND ANR. Vs. CHANAN SINGH AND ANR.
|
July 3, 1950 |
|
TARA SINGH GOPI CHAND Vs. STATE
|
November 28, 1950 |
|
TEJA SINGH Vs. STATE
|
July 21, 1950 |
|
THAKAR DAS LABHU RAM AND ANR. Vs. EVACUEE PROPERTY AND ANR.
|
September 11, 1950 |
|
THE BATALA ENGINEERING CO. LTD. AND ORS. Vs. CUSTODIAN EVACUEE PROPERTY AND ORS.
|
September 26, 1950 |
|
THE HANUMAN CHAMBER OF COMMERCE LTD. Vs. PARMESHRI LAL CO.
|
July 11, 1950 |
|
THE RUBY GENERAL INSURANCE CO. LTD. Vs. THE BHARAT BANK, LTD. AND OTHERS
|
July 6, 1950 |
|
THE STATE Vs. INDAR SINGH
|
August 2, 1950 |
|
THE STATE Vs. RAM PARKASH
|
October 11, 1950 |
|
THE STATE OF PUNJAB Vs. L. MOHAN LALL BHAYANA
|
November 1, 1950 |
|
U C REKHI Vs. INCOME TAX OFFICER
|
June 1, 1950 |
|
UMRAO SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, BAHADARGARH
|
June 13, 1950 |
LOGIN