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AMAR NATH Vs. V. NATHOO RAM, DECREE-HOLDER AND ANR.
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November 23, 1949 |
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AMAR SINGH AND OTHERS Vs. LAL SINGH AND ANOTHER
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August 12, 1949 |
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AMAR SINGH THAKAR SINGH Vs. CROWN
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January 18, 1949 |
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AMIR CHAND Vs. CROWN
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August 2, 1949 |
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AMRU RAKHA Vs. CROWN
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October 11, 1949 |
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CHANDAN Vs. CROWN
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November 14, 1949 |
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CHAS J WEBB SONS AND CO INC PHILADELPHIA Vs. COMMISSIONER OF INCOME TAX
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July 21, 1949 |
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CHHAJU RAM AND OTHERS Vs. SURINDAR KUMAR AND OTHERS
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August 16, 1949 |
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COMMISSIONER OF INCOME TAX Vs. JANKIDAS KALURAM
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April 27, 1949 |
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CROWN Vs. NARU LACHHMAN
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December 29, 1949 |
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DARBARA SINGH Vs. CROWN
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January 8, 1949 |
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GAINDA LAL SHARMA Vs. BISHAMBER NATH KUMAR
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January 7, 1949 |
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GURNAM SINGH Vs. DATTO
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August 20, 1949 |
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GYANENDRA KUMAR JAIN Vs. CROWN
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September 22, 1949 |
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HAR TIRATH SINGH Vs. CROWN
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November 22, 1949 |
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HARBILAS Vs. CROWN
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December 1, 1949 |
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HARI KISHEN Vs. AMAR NATH
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October 18, 1949 |
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HARJIT KAUR Vs. CROWN
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December 14, 1949 |
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HARNAM SINGH Vs. CROWN
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November 29, 1949 |
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HAZURA SINGH HARI SINGH Vs. CROWN
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August 9, 1949 |
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HIRA LAL AND ANR. Vs. MT. AMRI AND ANR.
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October 12, 1949 |
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INDAR SINGH Vs. HAZARA SINGH
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August 9, 1949 |
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J. WEBB SONS AND CO. INC., PHILADELPHIA Vs. THE COMMISSIONER OF INCOME TAX, EAST PUNJAB AND DELHI
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July 21, 1949 |
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JAGMAL RAJA Vs. CROWN
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September 6, 1949 |
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JANDA RUBBER WORKS LIMITED Vs. INCOME TAX OFFICER
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December 29, 1949 |
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K S JAVARI Vs. BHAGWAT PARSHAD MANGLA
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October 28, 1949 |
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KARTAR KAUR BELA SINGH Vs. CROWN
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January 10, 1949 |
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KASHMIRA SINGH Vs. CROWN
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January 24, 1949 |
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KHALIFA JANKI DAS Vs. IMPERATOR
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December 30, 1949 |
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KIRPA RAM JAGAN NATH Vs. THAKAR HANS RAJ
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March 9, 1949 |
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MEHNGA BUTA Vs. CROWN
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August 9, 1949 |
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MEHNGA SINGH KISHAN CHAND Vs. CROWN
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May 3, 1949 |
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NATHU RAM V GODSE Vs. CROWN
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March 24, 1949 |
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NEW GARAGE LTD Vs. KHUSWANT SINGH
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November 29, 1949 |
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PAKHAR SINGH Vs. CROWN
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May 19, 1949 |
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PRITAM SINGH Vs. CROWN
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November 29, 1949 |
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PT. BEHARILAL AND ORS. Vs. RAGHUNATH GIR AND ORS.
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November 23, 1949 |
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RAM CHANDRA MUNNA LAL Vs. COMMISSIONER OF INCOME TAX
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April 19, 1949 |
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RAM DASS Vs. HARI SINGH AND ORS.
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August 5, 1949 |
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RAM RUP Vs. CROWN
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November 4, 1949 |
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REGISTRAR OF THE HIGH COURT OF EAST PUNJAB Vs. N M PATNAIK DEPUTY SECRETARY MINISTRY OF LABOUR GOVERNMENT OF INDIA
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December 5, 1949 |
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RURA RAM Vs. DIVISIONAL SUPERINTENDENT, N W RLY, LAHORE
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April 6, 1949 |
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S. GAJINDER SINGH Vs. BRIJ LAL CHOWDHURY AND ORS.
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August 30, 1949 |
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S.B. BANJIT SINGH AND ANR. Vs. S. SANTOKH SINGH RAIS AND ORS.
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December 20, 1949 |
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SADHU RAM AND ORS. Vs. CROWN
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May 26, 1949 |
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SHEO RAM Vs. JHABAR
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August 29, 1949 |
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SIRI LALL RAM KANSHI RAM Vs. CROWN
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December 1, 1949 |
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SIRI NARAIN Vs. EHSAN ELLAHI
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September 12, 1949 |
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SITA RAM Vs. CROWN
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May 12, 1949 |
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SM KARTAR KAUR Vs. CROWN
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January 10, 1949 |
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SUNSHINE SOAP AND Vs. LEVER BROTHERS INDIA LTD.
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July 18, 1949 |
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TARO BUR SINGH Vs. CROWN
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January 11, 1949 |
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VIR SINGH BUTA SINGH Vs. CROWN
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November 23, 1949 |