REGENT COMPUTRONICS PVT. LTD.

Case Title	Date
BENCHMARK INFOCOM (P) LTD. Vs. RPFC	June 2, 2011
G4S SECURITY SERVICES INDIA LTD. Vs. APFC	June 6, 2011
IN THE MATTER OF: IND BARATH ENERGIES (THOOTHUKUDI) LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD	July 22, 2011
IN THE MATTER OF: MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION	July 28, 2011
IN THE MATTER OF: MAHARASHTRA STATE POWER GENERATION CO. LTD Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION	August 4, 2011
IN THE MATTER OF: TAMIL NADU ELECTRICITY CONSUMERS ASSOCIATION Vs. TAMIL NADU ELECTRICITY BOARD	July 22, 2011
NTPC LTD Vs. C.E.R.C	July 28, 2011

Case Title

Date

June 2, 2011

June 6, 2011

July 22, 2011

July 28, 2011

August 4, 2011

July 22, 2011

July 28, 2011

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

About US
Contact
Customer Support
Internet Privacy Policy
Terms And Conditions
Disclaimer
Refund Policy

Get in Touch

Email

Sales: sales@the-laws.com
Support: info@the-laws.com

Contact Numbers

8000853936
9376168072

Address

27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Year 2011 of EPFAT-EMPLOYEE PROVIDENT FUND APELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address