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A, SON OF RAMESH SAH Vs. STATE OF BIHAR
|
June 10, 2026 |
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ABHAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 2, 2026 |
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ABHISHEK KUMAR Vs. BIHAR POLICE BUILDING CONSTRUCTION CORPORATION
|
January 5, 2026 |
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AJAY CHOUDHARY, S/O KAILASH CHOUDHARY Vs. STATE OF BIHAR
|
February 25, 2026 |
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AJAY KUMAR MANDAL Vs. STATE OF BIHAR
|
June 4, 2026 |
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AJAY KUMAR SINGH SON OF LATE NAVIN CHANDRA SINGH Vs. STATE OF BIHAR
|
June 22, 2026 |
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AJEET KUMAR MANDAL Vs. STATE OF BIHAR
|
August 4, 2026 |
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AKHILESHWAR SHARMA Vs. STATE OF BIHAR
|
January 13, 2026 |
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AMIT KUMAR Vs. STATE OF BIHAR
|
April 1, 2026 |
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ANAND KUMAR DAS Vs. STATE OF BIHAR
|
June 11, 2026 |
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ANANT KUMAR Vs. STATE OF BIHAR
|
August 11, 2026 |
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ANANT KUMAR SAHU Vs. STATE OF BIHAR
|
February 19, 2026 |
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ANANT SINGH @ ANANT KUMAR SINGH Vs. STATE OF BIHAR
|
March 19, 2026 |
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ANEESH SINGH Vs. THE STATE OF BIHAR
|
September 2, 2026 |
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ANIL PANDEY, SON OF LATE RAMSWARUP PANDEY Vs. STATE OF BIHAR
|
May 14, 2026 |
|
ANKESH KUMAR Vs. STATE OF BIHAR
|
April 21, 2026 |
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ARATI DEVI Vs. STATE OF BIHAR
|
July 15, 2026 |
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ARUN KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
January 19, 2026 |
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ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
January 12, 2026 |
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ARVIND KUMA Vs. STATE OF BIHAR
|
June 25, 2026 |
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ASHOK KUMAR CHOUBEY @ ASHOK CHOUBEY Vs. STATE OF BIHAR
|
May 27, 2026 |
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ASHOK KUMAR DAS Vs. STATE OF BIHAR
|
January 29, 2026 |
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ATENDRA THAKUR Vs. STATE OF BIHAR
|
February 3, 2026 |
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AVINASH KUMAR Vs. SARITA DEVI
|
August 19, 2026 |
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AVINASH KUMAR Vs. STATE OF BIHAR
|
January 27, 2026 |
|
BABBAN KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
May 15, 2026 |
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BABLU KUMAR Vs. STATE OF BIHAR
|
February 23, 2026 |
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BABY NAZ Vs. STATE OF BIHAR
|
January 13, 2026 |
|
BALAK SINGH Vs. STATE OF BIHAR
|
September 1, 2026 |
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BALMIKI RAI SON OF DINESH RAI Vs. STATE OF BIHAR
|
August 12, 2026 |
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BHOLA PRASAD DAS @ BHOLA DAS Vs. STATE OF BIHAR
|
February 9, 2026 |
|
BIHAR STATE HOUSING BOARD Vs. ENARCH CONSULTANTS PRIVATE LIMITED
|
February 12, 2026 |
|
BIHAR STATE POWER HOLDING COMPANY LTD. Vs. ABHINITA, D/O NAKUL PRASAD CHOUDHARY
|
May 26, 2026 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
|
May 15, 2026 |
|
BIJAY KUMAR Vs. STATE OF BIHAR
|
February 19, 2026 |
|
BIJAY SAHA Vs. MANOJ KUMAR
|
July 28, 2026 |
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BIMAL KUMAR SON OF SHYAM SUNDAR YADAV Vs. STATE OF BIHAR
|
April 16, 2026 |
|
BINDESHWAR PRASAD SINGH Vs. DEOPARI DEVI
|
January 6, 2026 |
|
BINIT KUMAR (ASSISTANT ENGINEER UNDER SUSPENSION) Vs. STATE OF BIHAR
|
March 10, 2026 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
July 1, 2026 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
July 8, 2026 |
|
BINOD KUMAR MISHRA S/O SRI KAMLA KANT MISHRA Vs. INDIAN OIL CORPORATION LTD
|
February 20, 2026 |
|
BINOD KUMAR SAFI Vs. STATE OF BIHAR
|
May 4, 2026 |
|
BINOD RANI AGRAWAL Vs. RINKI KUMARI
|
January 21, 2026 |
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BIPIN BIHARI Vs. STATE OF BIHAR
|
April 18, 2026 |
|
BIPIN BIHARI VERMA Vs. STATE OF BIHAR
|
May 21, 2026 |
|
BIPIN KUMAR Vs. STATE OF BIHAR
|
January 6, 2026 |
|
BIPIN SINGH Vs. STATE OF BIHAR
|
June 29, 2026 |
|
BIPIN YADAV Vs. STATE OF BIHAR
|
March 10, 2026 |
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BIRENDRA KUMAR Vs. STATE OF BIHAR
|
February 5, 2026 |
|
BIRENDRA YADAV Vs. STATE OF BIHAR
|
August 5, 2026 |
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C.B.T./BOARD OF TRUSTEES Vs. LONGIA BIDI COMPANY
|
April 15, 2026 |
|
CATALYST COLLEGE Vs. STATE OF BIHAR
|
July 13, 2026 |
|
CENTRAL BOARD OF TRUSTEES Vs. ELECTRONIC NET
|
February 17, 2026 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF BIHAR
|
June 15, 2026 |
|
CHANCHALA KUMARI @ MUNNI DEVI Vs. STATE OF BIHAR
|
January 13, 2026 |
|
CHANDRADEO PASWAN S/O LATE RAMESHWAR PASWAN Vs. STATE OF BIHAR
|
March 11, 2026 |
|
CHIEF REGIONAL MANAGER Vs. ISLAM ANSARI
|
July 23, 2026 |
|
CHUNMUN CHAUDHARY Vs. STATE OF BIHAR
|
February 3, 2026 |
|
COMMISSIONER OF CENTRAL EXCISE AND SERVICES TAX Vs. INDIAN OIL CORPORATION LIMITED
|
March 18, 2026 |
|
DADAN OJHA Vs. STATE OF BIHAR
|
May 13, 2026 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
July 22, 2026 |
|
DEEPAK KUMAR SINGH Vs. UNION OF INDIA
|
February 12, 2026 |
|
DHANANJAI JHA Vs. STATE OF BIHAR
|
February 10, 2026 |
|
DHARAM DEO JHA Vs. PUSHPA DEVI
|
January 19, 2026 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
February 5, 2026 |
|
DHARMENDRA OJHA Vs. CHANDRA MOHAN OJHA
|
July 2, 2026 |
|
DHEERAJ SAHNI Vs. STATE OF BIHAR
|
May 7, 2026 |
|
DHIRENDRA NARAYAN SINGH Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
|
June 30, 2026 |
|
DILIP KUMAR DAS Vs. STATE OF BIHAR
|
January 12, 2026 |
|
DILIP KUMAR MISHRA S/O LATE RAM SWARUP MISHRA Vs. DEO KUMAR MISHRA S/O LATE RAM SWARUP MISHRA
|
May 15, 2026 |
|
DILLU GOPE Vs. STATE OF BIHAR
|
January 17, 2026 |
|
DR. OM PRAKASH Vs. THE STATE OF BIHAR
|
September 3, 2026 |
|
DUMAR BIN Vs. STATE OF BIHAR
|
July 21, 2026 |
|
EAST CENTRAL RAILWAY Vs. ARJUN ENGICON PVT. LTD.
|
April 17, 2026 |
|
FAKIRA YADAV Vs. STATE OF BIHAR
|
April 7, 2026 |
|
GANESH PRASAD YADAV Vs. STATE OF BIHAR
|
January 22, 2026 |
|
GAURAV KUMAR Vs. STATE OF BIHAR
|
March 16, 2026 |
|
GEETA DEVI Vs. STATE OF BIHAR
|
April 17, 2026 |
|
GHANSHYAM LAL Vs. STATE OF BIHAR
|
July 24, 2026 |
|
GOBIND KUMAR SINGH Vs. UNION OF INDIA
|
May 11, 2026 |
|
GUPTA POWER INFRASTRUCTURE LIMITED, Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
May 13, 2026 |
|
HAMZAH HASSAN Vs. CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION (C.B.S.E.) SHIKSHA KENDRA
|
January 12, 2026 |
|
HARI SHANKAR KUMAR Vs. BIHAR STATE UNIVERSITY SERVICE COMMISSION
|
March 13, 2026 |
|
HARIBANSH MAHTO Vs. STATE OF BIHAR
|
February 18, 2026 |
|
HARSHA ALIAS HARSHA SHARMA Vs. ABHINAV SINGH
|
January 22, 2026 |
|
HASAN MAJEED Vs. ASHOK KUMAR KHATRI
|
March 11, 2026 |
|
INDRAJEET KUMAR Vs. STATE OF BIHAR
|
June 22, 2026 |
|
ISWAR CHANDER PRASAD Vs. SUNITA DEVI
|
January 21, 2026 |
|
JAI HANUMAN ENTERPRISES Vs. STATE OF BIHAR
|
April 30, 2026 |
|
JANARDAN PRASAD SINGH Vs. STATE OF BIHAR
|
February 26, 2026 |
|
JITENDER SINGH Vs. THE STATE OF BIHAR
|
August 27, 2026 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
January 20, 2026 |
|
JITENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
March 25, 2026 |
|
JYOTI JOSHI Vs. BIHAR PUBLIC SERVICE COMMISSION
|
January 21, 2026 |
|
KAMESHWAR PRASAD Vs. STATE OF BIHAR
|
February 16, 2026 |
|
KANHAIYA YADAV Vs. STATE OF BIHAR
|
February 4, 2026 |
|
KARNVIR SINGH YADAV @ LALLU MUKHIYA Vs. STATE OF BIHAR
|
April 21, 2026 |
|
KASHI NATH JHA Vs. STATE OF BIHAR
|
January 19, 2026 |
|
KAUSHAL KUMAR PRASAD Vs. STATE OF BIHAR
|
May 14, 2026 |
|
KIRAN KUMARI Vs. STATE OF BIHAR
|
April 2, 2026 |
|
KIRAN SINGH Vs. SOURJA BANERJEE
|
March 24, 2026 |
|
KISHORI JHA S/O LATE YASHODANAND JHA Vs. STATE OF BIHAR
|
May 5, 2026 |
|
KRISHNA BIHARI PRASAD SINHA Vs. STATE OF BIHAR
|
January 6, 2026 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
June 2, 2026 |
|
KUMAR VANSH GIRI Vs. STATE OF BIHAR
|
January 8, 2026 |
|
KUMARI JAYANTI SINHA Vs. STATE OF BIHAR
|
February 24, 2026 |
|
KUMARI RANJANA Vs. STATE OF BIHAR
|
May 12, 2026 |
|
LAL BABU GIRI SON OF LATE BINDESHWARI GIRI Vs. MATUKI GIRI @ DHARAM NATH GIRI
|
April 17, 2026 |
|
LAL BABU RAM SON OF AWADH BIHARI RAM Vs. STATE OF BIHAR
|
March 23, 2026 |
|
LALAN KUMAR PASWAN Vs. THE STATE OF BIHAR
|
August 21, 2026 |
|
LALAN PATHAK Vs. STATE OF BIHAR
|
April 2, 2026 |
|
LALAN TIWARI @ RAJNISH TIWARI S/O JAI MANGAL TIWARI Vs. STATE OF BIHAR
|
June 18, 2026 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. AMRENDRA KUMAR OJHA
|
April 24, 2026 |
|
MADHURENDRA PRASAD Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
January 6, 2026 |
|
MAHABIR PRASAD Vs. DHAMUNIYA DEVI
|
February 17, 2026 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
January 13, 2026 |
|
MANJILA DEVI Vs. STATE OF BIHAR
|
January 22, 2026 |
|
MANJU DEVI Vs. STATE OF BIHAR
|
January 19, 2026 |
|
MANJU KUMARI Vs. STATE OF BIHAR
|
January 12, 2026 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
February 16, 2026 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
January 6, 2026 |
|
MANOJ KUMAR SUDHANSHU Vs. STATE OF BIHAR
|
January 13, 2026 |
|
MANU KUMAR Vs. STATE OF BIHAR
|
February 10, 2026 |
|
MANZARUL HAQUE @ MAJRUL HAQUE Vs. STATE OF BIHAR
|
April 9, 2026 |
|
MATANG SINGH Vs. DR. NITESH KAMAL
|
July 16, 2026 |
|
MAYANK MOHAN Vs. UNION OF INDIA
|
January 8, 2026 |
|
MD ASLAM ALI QUADRI @ MD. ASLAM ALI KADRI Vs. STATE OF BIHAR
|
February 25, 2026 |
|
MD. FARRUKH SON OF MD. AZAMUL HAQUE Vs. STATE OF BIHAR
|
June 16, 2026 |
|
MD. SAGIR AHMAD Vs. STATE OF BIHAR
|
July 7, 2026 |
|
MEERA DEVI MANTRI Vs. STATE OF BIHAR
|
January 7, 2026 |
|
MINTA DEVI Vs. STATE OF BIHAR
|
January 16, 2026 |
|
MIRA DEVI Vs. STATE OF BIHAR
|
January 19, 2026 |
|
MITHILESH KUMAR MADHUKAR Vs. STATE OF BIHAR
|
April 15, 2026 |
|
MONU KUMAR Vs. STATE OF BIHAR
|
March 31, 2026 |
|
MOTI LAL SAH Vs. STATE OF BIHAR
|
August 10, 2026 |
|
MRITYUNJAI PRASAD SINGH Vs. CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
March 10, 2026 |
|
MUDRIKA YADAV Vs. STATE OF BIHAR
|
July 17, 2026 |
|
MUGAL RAM Vs. STATE OF BIHAR
|
August 7, 2026 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
May 1, 2026 |
|
MUKESH SHARMA @ MUKESH Vs. STATE OF BIHAR
|
January 15, 2026 |
|
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 31, 2026 |
|
NANNKU @ NANKU SAH Vs. STATE OF BIHAR
|
March 10, 2026 |
|
NARESH MANDAL S/O LATE SITARAM MANDAL R/O SATGHARA Vs. STATE OF BIHAR
|
May 7, 2026 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SYED MOHAMMAD MASOOD JAWED
|
March 17, 2026 |
|
NAUSHAD ALAM Vs. STATE OF BIHAR
|
February 12, 2026 |
|
NAVIN KUMAR Vs. STATE OF BIHAR
|
July 20, 2026 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. APOLLO TRAUMA CENTRE
|
February 4, 2026 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIJAYA KUMARI
|
January 22, 2026 |
|
NIRMALA DEVI, WIFE OF JAY SHANKAR PRASAD YADAV Vs. STATE OF BIHAR
|
June 24, 2026 |
|
NUTAN KUMAR PRABHAT Vs. STATE OF BIHAR
|
February 25, 2026 |
|
OM SAI SERVICES Vs. STATE OF BIHAR
|
January 20, 2026 |
|
PARASH NATH SHARMA S/O LATE DEO NATH SHARMA Vs. STATE OF BIHAR
|
May 12, 2026 |
|
PARMA SINGH Vs. STATE OF BIHAR
|
May 6, 2026 |
|
PARMANAND SINHA @ PARMANAND SINGH Vs. UNION OF INDIA
|
February 25, 2026 |
|
PAWAN KUMAR Vs. STATE OF BIHAR
|
August 14, 2026 |
|
PHULDEO THAKUR Vs. STATE OF BIHAR
|
August 20, 2026 |
|
PINKI DEVI Vs. STATE OF BIHAR
|
July 29, 2026 |
|
POONAM KUMARI Vs. RAMESH PRASAD
|
August 24, 2026 |
|
PRADEEP KUMAR PANDEY Vs. ALOK KUMAR PANDEY
|
May 8, 2026 |
|
PRADEEP KUMAR SINH Vs. STATE OF BIHAR
|
July 31, 2026 |
|
PRASANNA PRABHAKAR SON OF PRABHAKAR SINGH Vs. STATE OF BIHAR
|
June 19, 2026 |
|
PRASHANT KUMAR JHA Vs. SYNDICATE BANK
|
June 4, 2026 |
|
PRIYA KUMARI Vs. STATE OF BIHAR
|
January 12, 2026 |
|
PRIYADARSHI RAMESHWAR CONSTRUCTION COMPANY (P) LTD. Vs. STATE OF BIHAR
|
April 8, 2026 |
|
PUNIT KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
May 14, 2026 |
|
PUSHPA KUMARI Vs. STATE OF BIHAR
|
April 21, 2026 |
|
PUSHPLATA ISHWAR Vs. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL
|
January 20, 2026 |
|
RAGHUBANSH SINGH Vs. STATE OF BIHAR
|
February 9, 2026 |
|
RAJ KUMAR JHA Vs. STATE OF BIHAR
|
April 10, 2026 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
January 6, 2026 |
|
RAJ KUMAR, S/O- LATE BHUNESHWAR PRASAD Vs. STATE OF BIHAR
|
August 18, 2026 |
|
RAJ PRAVESH THAKUR Vs. STATE OF BIHAR
|
March 30, 2026 |
|
RAJA KUMAR GOSWAMI @ RAJ KUMAR GOSWAMI @ RAJA GOSWAMI Vs. STATE OF BIHAR
|
February 17, 2026 |
|
RAJEEV SINGH @ RAJEEV KUMAR SON OF RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
March 12, 2026 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
March 10, 2026 |
|
RAJESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
January 28, 2026 |
|
RAJESH RANJAN ALIAS PAPPU YADAV Vs. UNION OF INDIA
|
May 14, 2026 |
|
RAJESH YADAV Vs. STATE OF BIHAR
|
February 27, 2026 |
|
RAJMOULI CHAUDHARY Vs. STATE OF BIHAR
|
June 17, 2026 |
|
RAJU KUMAR Vs. STATE OF BIHAR
|
February 20, 2026 |
|
RAJU KUMAR JHA @ RAJU JHA Vs. STATE OF BIHAR
|
February 12, 2026 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
February 5, 2026 |
|
RAM BABU CHAUDHARY Vs. STATE OF BIHAR
|
January 7, 2026 |
|
RAM BABU SHANDILYA Vs. UNION OF INDIA
|
March 17, 2026 |
|
RAM BRICHH PATWA S/O LATE BILASH PATWA Vs. STATE OF BIHAR
|
April 20, 2026 |
|
RAM CHANDRA PASWAN Vs. STATE OF BIHAR
|
April 28, 2026 |
|
RAM SEWAK THAKUR Vs. CHANCELLOR OF THE UNIVERSITIES OF BIHAR RAJ BHAWAN
|
April 1, 2026 |
|
RAM VINAY PRASAD Vs. STATE OF BIHAR
|
January 12, 2026 |
|
RAMA SHANKAR Vs. STATE OF BIHAR
|
March 25, 2026 |
|
RAMESH KUMAR MALO Vs. STATE OF BIHAR
|
July 3, 2026 |
|
RAMSWAROOP HARIJAN Vs. STATE OF BIHAR
|
February 11, 2026 |
|
RAN VIJAY KUMAR Vs. SANJAY KUMAR
|
January 16, 2026 |
|
RASHID MALLICK Vs. STATE OF BIHAR
|
January 22, 2026 |
|
RAVI KUMAR MISHRA Vs. STATE OF BIHAR
|
May 12, 2026 |
|
RAVI RANJAN Vs. THE STATE OF BIHAR
|
August 25, 2026 |
|
RESPONCE RENEWABLE ENERGY LIMITED Vs. STATE OF BIHAR
|
February 9, 2026 |
|
RINA KUMARI D/O LATE SHEO KUMAR OJHA Vs. STATE OF BIHAR
|
February 9, 2026 |
|
RISHU SHREE S/O SH. VINOD KUMAR SINHA Vs. UNION OF INDIA
|
May 18, 2026 |
|
RITA DEVI Vs. RIMA DEVI
|
January 8, 2026 |
|
RITESH KUMAR JHA SON OF NARENDRA KUMAR JHA Vs. STATE OF BIHAR
|
May 4, 2026 |
|
RUCHIKA RANJAN Vs. BIHAR STATE UNIVERSITY SERVICE COMMISSION
|
January 27, 2026 |
|
S.KUMAR @ SHAILESH KUMAR Vs. STATE OF BIHAR
|
January 21, 2026 |
|
SAHEB JAN MIAN Vs. STATE OF BIHAR
|
May 13, 2026 |
|
SAIF ALI ANSARI Vs. STATE OF BIHAR
|
January 12, 2026 |
|
SAMIM MANSURI S/O VAJIR MIYA Vs. STATE OF BIHAR
|
August 13, 2026 |
|
SANDHYA KUMARI Vs. STATE OF BIHAR
|
February 23, 2026 |
|
SANDRIKA PRASAD SAH Vs. UNION OF INDIA
|
July 6, 2026 |
|
SANJU KUMARI Vs. STATE OF BIHAR
|
January 22, 2026 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
April 30, 2026 |
|
SELIM SK Vs. UNION OF INDIA
|
January 8, 2026 |
|
SHAILENDRA KUMAR JAISWAL @ VINOD KUMAR Vs. BINITA OJHA / STATE OF BIHAR
|
March 13, 2026 |
|
SHAMBHU KAHAR, S/O AKASHAT KAHAR @ ACHHAT KAHAR Vs. STATE OF BIHAR
|
February 23, 2026 |
|
SHANKAR HARIJAN Vs. STATE OF BIHAR
|
February 19, 2026 |
|
SHASHI BHUSHAN KUMAR OJHA Vs. UTTAR BIHAR GRAMIN BANK
|
February 24, 2026 |
|
SHASHI BHUSHAN SING Vs. UNION OF INDIA
|
January 31, 2026 |
|
SHASHI LATA KUMARI Vs. STATE OF BIHAR
|
March 18, 2026 |
|
SHASHIKANT SINGH SON OF RAM SURESH SINGH Vs. STATE OF BIHAR
|
February 5, 2026 |
|
SHATRUGHAN RAM @ SHATRUDHAN DAS Vs. STATE OF BIHAR
|
February 24, 2026 |
|
SHAUKAT ALI KHAN Vs. STATE OF BIHAR
|
May 6, 2026 |
|
SHIVALOK GAS AGENCY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 23, 2026 |
|
SHIVSHANKAR KAUSHIK INFRASTRUCTURE PVT. LIMITED, SIWAN Vs. STATE OF BIHAR
|
January 27, 2026 |
|
SHYAM JEE MISHRA Vs. STATE OF BIHAR
|
February 10, 2026 |
|
SIDHU KUMAR Vs. STATE OF BIHAR
|
January 13, 2026 |
|
SIKANDAR SAH @ MOHAMMAD SIKANDAR SAH Vs. STATE OF BIHAR
|
April 9, 2026 |
|
SIMA DEVI Vs. STATE OF BIHAR
|
January 13, 2026 |
|
SITARAM SHARMA @ SITARAM MISTRI Vs. STATE OF BIHAR
|
March 10, 2026 |
|
SONI BHAGIRATH SINGH Vs. HIGH COURT OF JUDICATURE AT PATNA
|
May 14, 2026 |
|
STAR STONE CRUSHER Vs. STATE OF BIHAR
|
January 20, 2026 |
|
STATE OF BIHAR Vs. ANIL KUMAR
|
January 12, 2026 |
|
STATE OF BIHAR Vs. UDAY KUMAR
|
April 15, 2026 |
|
STATE OF BIHAR Vs. SHYAM SUNDAR SINGH
|
January 12, 2026 |
|
STATE OF BIHAR Vs. DHARMRAJ SINGH
|
July 9, 2026 |
|
STATE OF BIHAR Vs. RANJEET KUMAR RAJAK
|
January 21, 2026 |
|
STATE OF BIHAR Vs. SHAMEEM SHOHREAY AFAQUE
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January 19, 2026 |
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SUDHA SINGH Vs. BIHAR PUBLIC SERVICE COMMISSION
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March 12, 2026 |
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SUDHANGSHU BHUSHAN KATRIAR Vs. SHANKAR PRASAD
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June 23, 2026 |
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SUDHANSHU SHEKHAR TRIPATHI Vs. STATE OF BIHAR
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April 9, 2026 |
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SUDHIR RAI @ SUDHIR MAHATO Vs. STATE OF BIHAR
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August 17, 2026 |
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SUGANDHI KUMARI Vs. STATE OF BIHAR
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August 6, 2026 |
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SUJIT KUMAR Vs. STATE OF BIHAR
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May 5, 2026 |
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SUKHARI RAM SON OF KHOBHARI RAM Vs. STATE OF BIHAR
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April 30, 2026 |
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SUMESHWAR PRASAD Vs. STATE OF BIHAR
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January 6, 2026 |
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SUNIL KUMAR Vs. STATE OF BIHAR
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February 5, 2026 |
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SUNIL KUMAR SINGH Vs. STATE OF BIHAR
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February 13, 2026 |
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SURENDRA KUMAR Vs. SMT. MEENA DEVI
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July 10, 2026 |
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SURESH CHOUDHARY Vs. STATE OF BIHAR
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January 31, 2026 |
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SURESH KUMAR Vs. STATE OF BIHAR
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January 29, 2026 |
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SURYDEV RAY Vs. STATE OF BIHAR
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July 14, 2026 |
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SUSHILA DEVI Vs. STATE OF BIHAR
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April 2, 2026 |
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SWETA SINHA Vs. DISTRICT AND SESSIONS JUDGE
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March 17, 2026 |
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TARAK CHAUDHARY Vs. INDIAN OIL CORPORATION LIMITED
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February 17, 2026 |
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TAUFIQUE AHMED ANSARI Vs. STATE OF BIHAR
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January 9, 2026 |
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UMESH KUMAR SINHA Vs. STATE OF BIHAR
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April 28, 2026 |
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UNION OF INDIA Vs. ANIL KUMAR SINHA
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January 22, 2026 |
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UPENDRA PRASAD Vs. STATE OF BIHAR
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July 27, 2026 |
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UPENDRA SHARMA @ UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
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March 19, 2026 |
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VANSH PRAKASH SINGH Vs. STATE OF BIHAR
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April 28, 2026 |
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VEENA KUMARI Vs. STATE OF BIHAR
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August 3, 2026 |
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VIJAY KUMAR JHA Vs. STATE OF BIHAR
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February 20, 2026 |
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VIJAY PRASAD TIWARI Vs. THE STATE OF BIHAR
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August 31, 2026 |
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VIKAS KUMAR Vs. STATE OF BIHAR
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February 3, 2026 |
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VISHAL GUPTA Vs. NANDITA
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February 6, 2026 |
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VIVEK KUMAR Vs. STATE OF BIHAR
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February 23, 2026 |
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ZUBEIRE NUZHAT JAHAN HYDER W/O MR. JAWED IRFAN Vs. STATE OF BIHAR
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February 13, 2026 |