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ABHISHEK KUMAR Vs. BIHAR POLICE BUILDING CONSTRUCTION CORPORATION
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January 5, 2026 |
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AJAY CHOUDHARY, S/O KAILASH CHOUDHARY Vs. STATE OF BIHAR
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February 25, 2026 |
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BIJAY KUMAR Vs. STATE OF BIHAR
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February 19, 2026 |
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BINIT KUMAR (ASSISTANT ENGINEER UNDER SUSPENSION) Vs. STATE OF BIHAR
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March 10, 2026 |
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BINOD KUMAR MISHRA S/O SRI KAMLA KANT MISHRA Vs. INDIAN OIL CORPORATION LTD
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February 20, 2026 |
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CHANDRADEO PASWAN S/O LATE RAMESHWAR PASWAN Vs. STATE OF BIHAR
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March 11, 2026 |
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COMMISSIONER OF CENTRAL EXCISE AND SERVICES TAX Vs. INDIAN OIL CORPORATION LIMITED
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March 18, 2026 |
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DHANANJAI JHA Vs. STATE OF BIHAR
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February 10, 2026 |
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GAURAV KUMAR Vs. STATE OF BIHAR
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March 16, 2026 |
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HARIBANSH MAHTO Vs. STATE OF BIHAR
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February 18, 2026 |
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JANARDAN PRASAD SINGH Vs. STATE OF BIHAR
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February 26, 2026 |
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KIRAN SINGH Vs. SOURJA BANERJEE
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March 24, 2026 |
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KRISHNA BIHARI PRASAD SINHA Vs. STATE OF BIHAR
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January 6, 2026 |
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LAL BABU RAM SON OF AWADH BIHARI RAM Vs. STATE OF BIHAR
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March 23, 2026 |
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MINTA DEVI Vs. STATE OF BIHAR
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January 16, 2026 |
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RAJA KUMAR GOSWAMI @ RAJ KUMAR GOSWAMI @ RAJA GOSWAMI Vs. STATE OF BIHAR
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February 17, 2026 |
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RAJEEV SINGH @ RAJEEV KUMAR SON OF RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
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March 12, 2026 |
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RAJESH YADAV Vs. STATE OF BIHAR
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February 27, 2026 |
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RAJU KUMAR JHA @ RAJU JHA Vs. STATE OF BIHAR
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February 12, 2026 |
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RAM BABU SHANDILYA Vs. UNION OF INDIA
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March 17, 2026 |
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RAMA SHANKAR Vs. STATE OF BIHAR
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March 25, 2026 |
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RINA KUMARI D/O LATE SHEO KUMAR OJHA Vs. STATE OF BIHAR
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February 9, 2026 |
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RITA DEVI Vs. RIMA DEVI
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January 8, 2026 |
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SHAILENDRA KUMAR JAISWAL @ VINOD KUMAR Vs. BINITA OJHA / STATE OF BIHAR
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March 13, 2026 |
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SHAMBHU KAHAR, S/O AKASHAT KAHAR @ ACHHAT KAHAR Vs. STATE OF BIHAR
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February 23, 2026 |
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SHASHIKANT SINGH SON OF RAM SURESH SINGH Vs. STATE OF BIHAR
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February 5, 2026 |
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SHATRUGHAN RAM @ SHATRUDHAN DAS Vs. STATE OF BIHAR
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February 24, 2026 |
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UPENDRA SHARMA @ UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
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March 19, 2026 |
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ZUBEIRE NUZHAT JAHAN HYDER W/O MR. JAWED IRFAN Vs. STATE OF BIHAR
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February 13, 2026 |