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3I INFO TECH PVT. LTD. Vs. STATE OF BIHAR
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January 24, 2025 |
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ABHAY NARAYAN SINGH Vs. STATE OF BIHAR
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June 18, 2025 |
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ABHINAV SAGAR Vs. STATE OF BIHAR
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April 17, 2025 |
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ABHISHEK KUMAR Vs. STATE OF BIHAR
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June 18, 2025 |
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ABHISHEK KUMAR Vs. STATE OF BIHAR
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January 22, 2025 |
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ADARSH KUMAR Vs. STATE OF BIHAR
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May 2, 2025 |
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ADITYA MULTICOM PRIVATE LIMITED Vs. THE STATE OF BIHAR
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July 15, 2025 |
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AFTAB ALAM Vs. STATE OF BIHAR
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February 11, 2025 |
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AJAY KUMAR Vs. THE HIGH COURT OF JUDICATURE AT PATNA
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October 30, 2025 |
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AJAY SINGH Vs. DIRECTORATE OF ENFORCEMENT
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February 5, 2025 |
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AJEET KUMAR SINGH SON OF RAJENDRA PRASAD Vs. UNION OF INDIA
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June 24, 2025 |
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AMAN YADAV Vs. STATE OF BIHAR
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February 6, 2025 |
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AMBER IMAM HASHMI S/O LATE MD. NEMATULLAH Vs. STATE OF BIHAR
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August 1, 2025 |
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AMITABH KUMAR Vs. STATE OF BIHAR
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July 14, 2025 |
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AMRENDRA KUMAR YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
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July 23, 2025 |
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ANAND LEGAL AID FORUM TRUST Vs. BIHAR PUBLIC SERVICE COMMISSION
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March 28, 2025 |
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ANGITA DEVI ALIAS GEETA DEVI Vs. STATE OF BIHAR
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January 8, 2025 |
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ANIL KUMAR PATHAK Vs. UMESH BHAGAT
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February 28, 2025 |
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ANURAG KUMAR @ BADRI Vs. STATE OF BIHAR
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February 25, 2025 |
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ARMAN MALLICK Vs. MD. IMTEYAZ ANWAR
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April 18, 2025 |
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ARUN KUMAR SINGH Vs. STATE OF BIHAR
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April 19, 2025 |
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ASHOK YADAV Vs. STATE OF BIHAR
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October 10, 2025 |
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BABLU SINGH @ BABLOO CHAUDHARY @ RANDHIR KUMAR CHAUDHARY Vs. STATE OF BIHAR
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June 25, 2025 |
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BAMSHANKAR CHAUDHARY Vs. BHUDEO CHAUDHARY
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February 27, 2025 |
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BEBI KUMARI Vs. STATE OF BIHAR
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June 16, 2025 |
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BHADAI SHARMA Vs. BILTU SHARMA
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April 10, 2025 |
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BIHAR RENEWABLE ENERGY DEVELOPMENT AGENCY Vs. UNION OF INDIA
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February 11, 2025 |
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BIHAR STATE BAR COUNCIL Vs. SHAHNAZ FATMA
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April 25, 2025 |
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BIJAY KUMAR Vs. STATE OF BIHAR
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January 7, 2025 |
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BIRENDRA KUMAR, SON OF BINDESHWARI PRASAD Vs. STATE OF BIHAR
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July 22, 2025 |
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BISWAJIT DAN Vs. STATE OF BIHAR
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September 8, 2025 |
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BUDH NARAYAN JHA Vs. STATE OF BIHAR
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July 3, 2025 |
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BULBUL KHATOON Vs. STATE OF BIHAR
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July 7, 2025 |
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COMPANY RAM Vs. STATE OF BIHAR
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January 20, 2025 |
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DEVENDRA KUMAR Vs. AMRENDRA KUMAR
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March 7, 2025 |
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DHANANJAY KUMAR Vs. STATE OF BIHAR
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July 24, 2025 |
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DRAUPADI KUNWAR Vs. STATE OF BIHAR
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January 7, 2025 |
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ERAGAM SUNIL REDDY ALIAS SUNIL REDDY Vs. STATE OF BIHAR
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April 17, 2025 |
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FARIDA KHANAM Vs. DR. MD. SHAMIM KHAN
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August 19, 2025 |
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FUTUN PANDEY Vs. STATE OF BIHAR
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April 8, 2025 |
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GAJANAND SHAHI Vs. SUDARSHAN KUMAR
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January 7, 2025 |
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GANESH CHAUHAN Vs. STATE OF BIHAR
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July 10, 2025 |
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GAYA DEVI Vs. STATE OF BIHAR
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April 4, 2025 |
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GEETA YADAV Vs. STATE OF BIHAR
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July 29, 2025 |
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GIRJA SHANKER DUTT Vs. AMIT AND ASHISH RESTAURANT
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July 16, 2025 |
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GRIJESH KUMAR SHARMA Vs. STATE OF BIHAR
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July 4, 2025 |
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GYAN VARDHAN Vs. STATE OF BIHAR
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April 28, 2025 |
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HAPPY SCIENCE BODHGAYA INDIA Vs. PRINCIPLE CHIEF COMMISSIONER, INCOME TAX
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June 19, 2025 |
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HARILAL VENTURES Vs. STATE OF BIHAR
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May 6, 2025 |
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HARINATH KUMAR Vs. STATE OF BIHAR
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June 5, 2025 |
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HARISH KUMAR Vs. THE STATE OF BIHAR
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October 16, 2025 |
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HASINA KHATOON Vs. ASZAD ANSARI
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February 28, 2025 |
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HIMANSHU SINGH Vs. RUPA SINHA
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January 7, 2025 |
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ISHWAR CHANDRA PANDEY Vs. STATE OF BIHAR
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February 14, 2025 |
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JAGANNATH PRASAD SINHA Vs. STATE OF BIHAR
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March 7, 2025 |
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JAY PRAKASH PRABHAKAR Vs. STATE OF BIHAR
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July 15, 2025 |
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JMD SERVICES PVT. LTD. Vs. STATE OF BIHAR
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April 4, 2025 |
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KAILASH THAKUR Vs. STATE OF BIHAR
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January 7, 2025 |
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KAMESHWAR RAVIDAS Vs. STATE OF BIHAR
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February 11, 2025 |
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KANHAIYA PRASAD Vs. UNION OF INDIA
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August 22, 2025 |
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KAULESHWAR PD. SINGH Vs. PAMILA DEVI
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March 21, 2025 |
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KHADIJA NOOR Vs. STATE OF BIHAR
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March 3, 2025 |
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KIRAN DEVI Vs. AKHILESH MISHRA
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September 1, 2025 |
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KISMATI DEVI Vs. STATE OF BIHAR
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June 26, 2025 |
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KRISHNA KUMAR Vs. STATE OF BIHAR
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May 13, 2025 |
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KUMAR BROTHERS Vs. UNION OF INDIA
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July 23, 2025 |
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KUMARI SANGITA RAY Vs. RAJIV RANJAN
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August 7, 2025 |
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LAGAN DEO SAH Vs. STATE OF BIHAR
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July 29, 2025 |
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LALITESHWAR KUMAR SINHA Vs. WELFARE HOUSING COOPERATIVE SOCIETY LTD
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September 3, 2025 |
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M/S SANE RETAILS PRIVATE LIMITED Vs. STATE OF BIHAR
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April 11, 2025 |
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M/S. R.K.TECH Vs. STATE OF BIHAR
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August 4, 2025 |
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MAHACHANDRA PRASAD SINGH Vs. BIRENDRA NARAYAN YADAV
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May 9, 2025 |
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MAHENDRA SINGH Vs. STATE OF BIHAR
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January 24, 2025 |
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MAHESH CHAND SIDH Vs. KUMAR SATYAM
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January 7, 2025 |
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MANI BHUSHAN PRASAD Vs. DIPTI CHANDRA
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March 19, 2025 |
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MANOJ KUMAR Vs. NEETA KUMARI
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January 17, 2025 |
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MANOJ KUMAR RANJAN Vs. STATE OF BIHAR
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May 7, 2025 |
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MANOJ KUMAR SINGH Vs. STATE OF BIHAR
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March 3, 2025 |
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MANSOOR ALAM Vs. STATE OF BIHAR
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March 25, 2025 |
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MANTU KUMAR Vs. STATE OF BIHAR
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April 18, 2025 |
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MD ESLAM Vs. STATE OF BIHAR
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July 28, 2025 |
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MD. JAMSHED ALAM Vs. STATE OF BIHAR
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March 6, 2025 |
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MD. NEHALUDDIN Vs. STATE OF BIHAR
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January 3, 2025 |
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MD. SHAHID Vs. STATE OF BIHAR
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August 25, 2025 |
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MD. SONU Vs. STATE OF BIHAR
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January 9, 2025 |
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MD. WASIM Vs. STATE OF BIHAR
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April 7, 2025 |
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MD. YAQUB KHAN ALIAS SULTAN ALIAS USMAN Vs. UNION OF INDIA
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April 18, 2025 |
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MOHAMADIN MIAN Vs. STATE OF BIHAR
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September 19, 2025 |
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MOST. BACHCHI DEVI Vs. STATE OF BIHAR
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July 24, 2025 |
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MUKESH KUMAR Vs. STATE OF BIHAR
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February 18, 2025 |
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MUKESH YADAV Vs. STATE OF BIHAR
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May 15, 2025 |
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MURARI RAUT Vs. STATE OF BIHAR
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September 18, 2025 |
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NAG NARAYAN SINGH Vs. STATE OF BIHAR
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February 20, 2025 |
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NARENDRA KUMAR RAM Vs. STATE OF BIHAR
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February 13, 2025 |
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NARESH JHA Vs. CHANDAN KUMAR
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May 22, 2025 |
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NAVEEN YADAV Vs. STATE OF BIHAR
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April 10, 2025 |
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NILIMA SHARMA Vs. PADAMDEV NARAIN
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July 31, 2025 |
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NILU KUMARI Vs. SANJAY KUMAR
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September 2, 2025 |
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NITISH KUMAR RAMSWARUP PASWAN Vs. STATE OF BIHAR
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April 16, 2025 |
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OFFICE OF THE DISTRICT COMMANDANT BIHAR HOME GUARDS Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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May 13, 2025 |
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PACHIYA DEVI Vs. THE STATE OF BIHAR
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May 9, 2025 |
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PANCHU RAI Vs. STATE OF BIHAR
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January 9, 2025 |
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PANKAJ KUMAR Vs. STATE OF BIHAR
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March 4, 2025 |
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PANNALAL SAH Vs. STATE OF BIHAR
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February 18, 2025 |
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PAPPU TANTI Vs. STATE OF BIHAR
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July 16, 2025 |
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PARSURAM PRASAD Vs. STATE OF BIHAR
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June 30, 2025 |
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PNB METLIFE INDIA LIFE INSURANCE CO. LIMITED Vs. UNION OF INDIA
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February 10, 2025 |
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PRAKASH KUMAR Vs. STATE OF BIHAR
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August 28, 2025 |
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PRAKASH YADAV Vs. STATE OF BIHAR
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July 21, 2025 |
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PRAMOD KUMAR Vs. STATE OF BIHAR
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March 3, 2025 |
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PRAMOD KUMAR Vs. STATE OF BIHAR
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February 28, 2025 |
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PRAMOD KUMAR Vs. STATE OF BIHAR
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February 21, 2025 |
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PRAMOD KUMAR JALAN Vs. ANITA DEVI
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June 17, 2025 |
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PRITY RAJ WIFE OF SHISHIR KUMAR Vs. SHISHIR KUMAR SON OF SURENDRA PRASAD SINGH
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August 13, 2025 |
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PRIYANKA PRIYADARSHI Vs. STATE OF BIHAR
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July 9, 2025 |
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PRIYANKA SHARMA Vs. UNION OF INDIA
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July 18, 2025 |
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PUNITA SINGH Vs. RAJESH KUMAR SINGH
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April 18, 2025 |
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PURIMILA DEVI @ PRAMILA DEVI W/O- CHHABILA CHAUDHARY Vs. UMASHANKAR CHOUDHARY
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July 1, 2025 |
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PUSHPA DEVI Vs. STATE OF BIHAR
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April 22, 2025 |
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RAHUL KUMAR Vs. STATE OF BIHAR
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January 8, 2025 |
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RAJBALLABH PRASAD Vs. STATE OF BIHAR
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August 14, 2025 |
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RAJEEV KUMAR RAY SON OF MADHO RAI Vs. STATE OF BIHAR
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August 18, 2025 |
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RAJEEV NAYAN KUMAR SINGH Vs. DIRECTOR DEPARTMENT OF VIGILANCE, PATNA BIHAR
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July 17, 2025 |
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RAJESH KUMAR SINGH Vs. THE STATE OF BIHAR
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May 15, 2025 |
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RAJESH SINGH Vs. STATE OF BIHAR
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April 3, 2025 |
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RAJU KUMAR Vs. SUSHILA DEVI
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February 7, 2025 |
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RAKESH RAI Vs. STATE OF BIHAR
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January 17, 2025 |
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RAM AUTAR RAI Vs. STATE OF BIHAR
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January 20, 2025 |
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RAM PADARATH SINGH Vs. STATE OF BIHAR
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January 28, 2025 |
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RAM PUKAR RAI Vs. STATE OF BIHAR
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January 10, 2025 |
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RAMESH RAM Vs. STATE OF BIHAR
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January 7, 2025 |
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RAMSHRESHTHA SHARMA, SON OF LATE FAKIRA MISTRI Vs. STATE OF BIHAR
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July 21, 2025 |
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RANA RAHUL RANJAN Vs. STATE OF BIHAR
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July 30, 2025 |
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RANJAY YADAV Vs. STATE OF BIHAR
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January 16, 2025 |
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RANJIT KUMAR Vs. STATE OF BIHAR
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July 28, 2025 |
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RAVI KUMAR MAHTO Vs. STATE OF BIHAR
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July 24, 2025 |
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RAVI KUMAR SINGH S/O AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
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August 5, 2025 |
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RAVINDRA SINGH Vs. STATE OF BIHAR
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January 7, 2025 |
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REKHA DEVI Vs. THE STATE OF BIHAR
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April 4, 2025 |
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REKHA SHARMA Vs. SUDHIR KUMAR
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April 18, 2025 |
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RISHIKESH SINGH Vs. STATE OF BIHAR
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June 27, 2025 |
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ROBERT LAKRA Vs. STATE OF BIHAR
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July 15, 2025 |
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SABNAM KUMARI WIFE OF SRI DHANANJAY CHOUDHARY Vs. DHANANJAY CHAWDHARY SON OF LATE RAMNANDAN CHOUDHARY
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August 6, 2025 |
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SANJAY KUMAR Vs. STATE OF BIHAR
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May 29, 2025 |
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SANJAY KUMAR PANDEY Vs. RAJDEO YADAV
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May 26, 2025 |
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SANJAY KUMAR SHAW Vs. ANJALI KUMARI SHAW
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April 7, 2025 |
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SANJEEV KUMAR MISHRA Vs. STATE OF BIHAR
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April 10, 2025 |
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SAVEX TECHNOLOGIES PRIVATE LIMITED, Vs. STATE OF BIHAR
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October 9, 2025 |
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SHAILESH KUMAR Vs. STATE OF BIHAR
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July 8, 2025 |
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SHAMS TABREJ Vs. ISARAT JAHAN
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May 5, 2025 |
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SHEKHAR SUMAN Vs. STATE OF BIHAR
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July 16, 2025 |
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SHIV CHANDER KAMAT Vs. STATE OF BIHAR
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February 4, 2025 |
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SHIVESHWAR MISHRA Vs. STATE OF BIHAR
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July 25, 2025 |
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SHRAWAN PASWAN Vs. STATE OF BIHAR
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June 16, 2025 |
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SHRISTI KUMARI Vs. SANDEEP KUMAR LOHANI
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July 11, 2025 |
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SHUBHAM KUMAR Vs. VICE-CHANCELLOR
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March 7, 2025 |
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SIPAHI TIWARY Vs. STATE OF BIHAR
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April 17, 2025 |
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SK. LAL BABU Vs. STATE OF BIHAR
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April 15, 2025 |
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SONU KUMAR Vs. STATE OF BIHAR
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January 20, 2025 |
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STATE OF BIHAR Vs. BABA HANS CONSTRUCTION PVT. LTD.
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January 8, 2025 |
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STATE OF BIHAR Vs. SHASHI BHUSHAN PAL
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May 5, 2025 |
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STATE OF BIHAR Vs. GEETA DEVI
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May 15, 2025 |
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STATE OF BIHAR \ MOST ASHA DEVI Vs. SUNIL YADAV @ KANA \ STATE OF BIHAR
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September 25, 2025 |
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SUDHA DEVI Vs. NEERAJ KUMAR
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August 21, 2025 |
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SUDHIR KUMAR SAH Vs. MANOJ KUMAR SAH
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July 17, 2025 |
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SUDHIR RAI Vs. SULEKHA DEVI
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July 2, 2025 |
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SUKAI MAHTO @ SHUKAI MAHTO SON OF LATE LALBABU MAHTO Vs. STATE OF BIHAR
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September 4, 2025 |
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SUMITRA DEVI Vs. STATE OF BIHAR
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March 5, 2025 |
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SUNIL KUMAR Vs. THE STATE OF BIHAR
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October 17, 2025 |
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SUNIL KUMAR Vs. STATE OF BIHAR
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January 17, 2025 |
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SUNIL YADAV Vs. STATE OF BIHAR
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February 11, 2025 |
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SURENDRA KUMAR Vs. STATE OF BIHAR
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January 23, 2025 |
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SURESH YADAV Vs. BABU LAL YADAV
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January 8, 2025 |
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SWETA MISHRA Vs. STATE OF BIHAR
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January 23, 2025 |
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TEJBALI SINGH Vs. STATE OF BIHAR
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July 22, 2025 |
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THAKUR JEE MINI RICE MILL Vs. ALLAHABAD BANK
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July 15, 2025 |
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THAKURJI ENTERPRISES Vs. UNION OF INDIA
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February 15, 2025 |
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UGAN JHA Vs. STATE ELECTION COMMISSION
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July 4, 2025 |
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UNION OF INDIA Vs. VISHWA MOHAN KUMAR
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October 15, 2025 |
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VIDYA DEVI Vs. SEEMA SHARMA
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January 9, 2025 |
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VIDYA SINGH Vs. STATE OF BIHAR
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February 10, 2025 |
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VIJAY MAHTO Vs. STATE OF BIHAR
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August 12, 2025 |
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VINITA SINHA, WIFE OF SRI RAVISH RANJAN Vs. RAVISH RANJAN
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June 23, 2025 |
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VIRENDER KUMAR DUBEY Vs. DHRUPDEO MALI
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April 8, 2025 |
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VISHAL KUMAR Vs. RICHA SAH
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January 17, 2025 |
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XXX Vs. STATE OF BIHAR
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August 30, 2025 |