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ABBAS MIAN Vs. STATE OF BIHAR
|
March 4, 2024 |
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ABDUL SAMAD Vs. SHUKDEO MAHATO
|
March 1, 2024 |
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ABDULLAH KHAN Vs. MEENA KHATOON
|
January 15, 2024 |
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ABHAY KUMAR Vs. UNION OF INDIA
|
March 7, 2024 |
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ABHILASHA DWIVEDI Vs. STATE OF BIHAR
|
March 11, 2024 |
|
ADITYA MULTICOM PVT. LTD. Vs. STATE OF BIHAR
|
February 9, 2024 |
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AGAM PRASAD SRIVASTAVA Vs. UTTAR BIHAR GRAMIN BANK
|
June 27, 2024 |
|
AHSAN AHEMAD Vs. STATE OF BIHAR
|
December 11, 2024 |
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AINAMUL HAQUE Vs. UNION OF INDIA
|
February 28, 2024 |
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AJAD HUSSAIN Vs. STATE OF BIHAR
|
January 23, 2024 |
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AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 16, 2024 |
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AJAY KUMAR YADAV Vs. INDIAN OIL CORPORATION LTD.
|
March 1, 2024 |
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AJAY MEHTA Vs. STATE OF BIHAR
|
April 10, 2024 |
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AJEET KUMAR Vs. STATE OF BIHAR
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August 14, 2024 |
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AJIT SINGH Vs. STATE OF BIHAR
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January 3, 2024 |
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AKHILESH SINGH Vs. STATE OF BIHAR
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April 1, 2024 |
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AKHILESH TURAHA Vs. STATE OF BIHAR
|
February 23, 2024 |
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ALAM SARWAR Vs. STATE OF BIHAR
|
January 16, 2024 |
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ALTAMISH Vs. MD. TARIQUE
|
January 11, 2024 |
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AMARJEET KUMAR Vs. STATE OF BIHAR
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February 19, 2024 |
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AMARJEET YADAV Vs. STATE OF BIHAR
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January 30, 2024 |
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AMIT KUMAR Vs. STATE OF BIHAR
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February 6, 2024 |
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AMIT LODHA Vs. STATE OF BIHAR
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January 22, 2024 |
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AMOD BIHARI SINHA Vs. STATE OF BIHAR
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February 9, 2024 |
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AMOD KUMAR JHA Vs. STATE OF BIHAR
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February 28, 2024 |
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AMRITA SWARAJ Vs. STATE OF BIHAR
|
July 11, 2024 |
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ANAND KRISHNA Vs. STATE OF BIHAR
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May 17, 2024 |
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ANAND PRASAD SHARMA Vs. NAGENDRA SINGH
|
January 19, 2024 |
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ANANT PRASAD SINGH Vs. STATE OF BIHAR
|
March 27, 2024 |
|
ANEETA DEVI Vs. STATE OF BIHAR
|
January 12, 2024 |
|
ANGAD KUMAR Vs. STATE OF BIHAR
|
February 1, 2024 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
February 27, 2024 |
|
ANIL KUMAR Vs. JAHAN AARA KHATOON
|
January 11, 2024 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
March 19, 2024 |
|
ANIMESH KUMAR Vs. STATE OF BIHAR
|
March 22, 2024 |
|
ANITA DEVI Vs. STATE OF BIHAR
|
March 22, 2024 |
|
ANITA DEVI Vs. STATE OF BIHAR
|
April 26, 2024 |
|
ANITA KUMARI Vs. STATE OF BIHAR
|
March 21, 2024 |
|
ANITA SINHA Vs. VIJAYA SINGH
|
April 8, 2024 |
|
ANJALI CONSTRUCTION Vs. STATE OF BIHAR
|
March 12, 2024 |
|
ANNU COMPUTER Vs. STATE OF BIHAR
|
February 26, 2024 |
|
ANNU DEVI Vs. STATE OF BIHAR
|
February 1, 2024 |
|
ANUJ KUMAR SINGH Vs. STATE OF BIHAR
|
February 1, 2024 |
|
ANUPMA KUMARI Vs. PRABHASH KUMAR
|
May 7, 2024 |
|
ANWAR HASAN Vs. SANJEEV AGRAWAL
|
January 11, 2024 |
|
ARCHANA KUMARI Vs. STATE OF BIHAR
|
March 1, 2024 |
|
ARJUN RAI Vs. STATE OF BIHAR
|
May 16, 2024 |
|
ARTI DEVI Vs. MUKUND CHOUDHARY
|
October 22, 2024 |
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ARUN KUMAR DAS Vs. STATE OF BIHAR
|
April 24, 2024 |
|
ARUN KUMAR GUPTA Vs. MANAS SAH
|
September 25, 2024 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 6, 2024 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
May 16, 2024 |
|
ARUN RAM Vs. STATE OF BIHAR
|
March 4, 2024 |
|
ARUNA DEVI Vs. STATE OF BIHAR
|
March 1, 2024 |
|
ARVIND KUMAR DAS Vs. STATE OF BIHAR
|
April 24, 2024 |
|
ARVIND KUMAR PRASAD Vs. STATE OF BIHAR
|
January 23, 2024 |
|
ARVIND KUMAR TIWARI Vs. STATE OF BIHAR
|
March 28, 2024 |
|
ASEEM KUMAR THAKUR Vs. STATE OF BIHAR
|
February 6, 2024 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
February 12, 2024 |
|
ASHOK KUMAR Vs. XXXXXX
|
April 22, 2024 |
|
ASHOK KUMAR MISHRA Vs. STATE OF BIHAR
|
February 9, 2024 |
|
ASHOK KUMAR SHARMA Vs. STATE OF BIHAR
|
March 6, 2024 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
March 1, 2024 |
|
ASHOK MANDAL Vs. STATE OF BIHAR
|
January 11, 2024 |
|
AVINASH KUMAR Vs. STATE OF BIHAR
|
September 18, 2024 |
|
AWADHESH PASWAN Vs. STATE OF BIHAR
|
May 14, 2024 |
|
BABITA KUMARI Vs. STATE OF BIHAR
|
February 1, 2024 |
|
BABLU MEHTA Vs. STATE OF BIHAR
|
April 23, 2024 |
|
BABY DEVI Vs. STATE OF BIHAR
|
March 18, 2024 |
|
BADAL YUVRAJ CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
May 15, 2024 |
|
BAIDYANATH PATHAK Vs. STATE OF BIHAR
|
January 23, 2024 |
|
BALAJI ENTERPRISES Vs. STATE OF BIHAR
|
May 2, 2024 |
|
BAM BAHADUR SINGH Vs. RANU DEVI
|
May 8, 2024 |
|
BANDANA DEVI Vs. TARA DEVI
|
February 26, 2024 |
|
BANK OF INDIA Vs. SHAILENDRA KUMAR PANDEY
|
March 5, 2024 |
|
BANSHIDHAR SINGH Vs. STATE OF BIHAR
|
May 6, 2024 |
|
BARDHAN KUMAR SAH Vs. STATE OF BIHAR
|
March 18, 2024 |
|
BASIL MICHAEL QUADROS Vs. STATE OF BIHAR
|
July 26, 2024 |
|
BENGALI RAM Vs. STATE OF BIHAR
|
February 9, 2024 |
|
BHAIYA RAM Vs. STATE OF BIHAR
|
April 8, 2024 |
|
BHARAT SINGH Vs. SHATRUDHAN SINGH
|
January 11, 2024 |
|
BHARATH BHAGAT Vs. RAMADHAR SINGH
|
February 16, 2024 |
|
BHAVNATH JHA Vs. STATE OF BIHAR
|
April 4, 2024 |
|
BHOLA GIRI Vs. STATE OF BIHAR
|
April 9, 2024 |
|
BHOLA KUMAR Vs. STATE OF BIHAR
|
February 13, 2024 |
|
BHOLA MANDAL Vs. ARJUN MANDAL
|
August 1, 2024 |
|
BIBHA DEVI Vs. ANNU DEVI
|
April 23, 2024 |
|
BIBI SAKINA KHATOON Vs. UNION OF INDIA
|
March 20, 2024 |
|
BIHAR SARKAR Vs. KRIPA SHANKAR JHA
|
January 11, 2024 |
|
BIHAR STATE ELECTRICITY BOARD Vs. SHIV KUMAR KISHORE PURIA
|
May 14, 2024 |
|
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. RAVI KISHORE SAHAY
|
January 3, 2024 |
|
BIHAR STATE SUNNI WAKF BOARD Vs. MANJU SINGH
|
September 30, 2024 |
|
BIJAL PASWAN Vs. STATE OF BIHAR
|
February 21, 2024 |
|
BIJENDRA SINGH Vs. STATE OF BIHAR
|
May 8, 2024 |
|
BIKRAMA SINGH Vs. STATE OF BIHAR
|
April 16, 2024 |
|
BIMLA DEVI Vs. LAXMI DEVI
|
January 12, 2024 |
|
BINDU DEVI Vs. STATE OF BIHAR
|
January 15, 2024 |
|
BINDU DEVI Vs. STATE OF BIHAR
|
June 21, 2024 |
|
BINIT KUMAR Vs. STATE OF BIHAR
|
January 30, 2024 |
|
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
January 18, 2024 |
|
BINOD PRAJAPATI Vs. BIHAR STATE POWER HOLDING COMPANY LTD.
|
January 9, 2024 |
|
BINODI RAJVANSHI Vs. STATE OF BIHAR
|
February 26, 2024 |
|
BIRBAL YADAV Vs. UMESH YADAV
|
August 13, 2024 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
May 16, 2024 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 18, 2024 |
|
BIRU YADAV Vs. STATE OF BIHAR
|
September 24, 2024 |
|
BISHNU DEO VISWAS Vs. STATE OF BIHAR
|
April 30, 2024 |
|
BISHNU YADAV Vs. STATE OF BIHAR
|
May 9, 2024 |
|
BISHUNDEO PRASAD YADAV Vs. STATE OF BIHAR
|
May 14, 2024 |
|
BISHUNDEO RAI Vs. STATE OF BIHAR
|
April 30, 2024 |
|
BISHWAKARMA RAI Vs. STATE OF BIHAR
|
February 9, 2024 |
|
BISHWANATH DAS Vs. STATE OF BIHAR
|
May 17, 2024 |
|
BRAJ KISHORE THAKUR Vs. STATE BANK OF INDIA
|
June 24, 2024 |
|
BRAJENDRA NATH PANDEY Vs. STATE OF BIHAR
|
January 12, 2024 |
|
BRIJ BIHARI RAY Vs. STATE OF BIHAR
|
November 12, 2024 |
|
BRIJ RAJ KUNWAR Vs. STATE OF BIHAR
|
January 8, 2024 |
|
CAPTAIN RAJESH KUMAR Vs. PRAMILA SINGH
|
September 3, 2024 |
|
CHAIRMAN, MADHYA BIHAR GRAMIN BANK Vs. UNION OF INDIA
|
February 23, 2024 |
|
CHANDAN SINGH Vs. STATE OF BIHAR
|
November 22, 2024 |
|
CHANDESHWAR KUMAR Vs. STATE OF BIHAR
|
August 1, 2024 |
|
CHANDRA BILAS SHARMA Vs. STATE OF BIHAR
|
February 15, 2024 |
|
CHANDRA MOHAN CHOUDHARY Vs. STATE OF BIHAR
|
April 10, 2024 |
|
CHHOTE LAL RAI Vs. STATE OF BIHAR
|
February 5, 2024 |
|
CHHOTKA Vs. STATE OF BIHAR
|
May 7, 2024 |
|
CHHOTU KUMAR YADAV Vs. STATE OF BIHAR
|
March 11, 2024 |
|
CHURAMAN SINGH Vs. STATE OF BIHAR
|
April 4, 2024 |
|
COMMISSIONER OF CUSTOMS Vs. RAJENDRA SETHIYA
|
March 21, 2024 |
|
COMMISSIONER OF INCOME TAX Vs. DHANANJAY KUMAR YADAV
|
January 24, 2024 |
|
DAYA NAND RISHI Vs. STATE OF BIHAR
|
May 10, 2024 |
|
DAYTON NATURAL RESOURCES PVT. LTD Vs. STATE OF BIHAR
|
June 24, 2024 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
March 22, 2024 |
|
DEEPNARAYAN SINGH Vs. SHAHID HASSAN
|
January 23, 2024 |
|
DEO NANDAN SINGH Vs. UMESH SINGH
|
May 17, 2024 |
|
DEV NARAYAN SAHU Vs. STATE OF BIHAR
|
January 29, 2024 |
|
DEVENDRA KUMAR DARD Vs. STATE OF BIHAR
|
January 22, 2024 |
|
DEVENDRA PRASAD SAH Vs. SATYA NARAYAN PRAKASH SAHU
|
July 26, 2024 |
|
DEVENDRA TIWARY Vs. STATE OF BIHAR
|
January 15, 2024 |
|
DHANANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
January 11, 2024 |
|
DHARMVEER DAS Vs. STATE OF BIHAR
|
April 18, 2024 |
|
DHIRA MISHRA Vs. MD. LAIQUE AHMAD
|
February 6, 2024 |
|
DHIRAJ KUMAR Vs. STATE OF BIHAR
|
March 14, 2024 |
|
DHIRENDRA KUMAR BAITHA Vs. STATE OF BIHAR
|
August 13, 2024 |
|
DHIRENDRA KUMAR DHIRAJ @ DHEERAJ YADAV Vs. STATE OF BIHAR
|
July 8, 2024 |
|
DHIRENDRA MISHRA Vs. STATE OF BIHAR
|
July 19, 2024 |
|
DHIRENDRA MISHRA Vs. STATE OF BIHAR
|
February 20, 2024 |
|
DIGAMBAR JHA Vs. STATE OF BIHAR
|
May 13, 2024 |
|
DILIP TANTI Vs. STATE OF BIHAR
|
March 27, 2024 |
|
DINA NATH MAHTO Vs. STATE OF BIHAR
|
July 10, 2024 |
|
DINA NATH PRASAD Vs. JAY PRAKASH SINGH
|
May 6, 2024 |
|
DINESH CHANDRA Vs. STATE OF BIHAR
|
January 4, 2024 |
|
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 23, 2024 |
|
DINESH PRASAD Vs. STATE OF BIHAR
|
May 2, 2024 |
|
DIPAK THAKUR Vs. STATE OF BIHAR
|
October 7, 2024 |
|
DIPLAL RAI Vs. STATE OF BIHAR
|
October 1, 2024 |
|
DIVYA KUMARI Vs. JUGESHWAR NATH SRIVASTAVA
|
June 11, 2024 |
|
DIWAKAR SINGH Vs. STATE OF BIHAR
|
February 6, 2024 |
|
DR. DILIP KUMAR Vs. STATE OF BIHAR
|
November 22, 2024 |
|
EENA BAHAN Vs. STATE OF BIHAR
|
April 30, 2024 |
|
ESSELL LUBRICANTS AND CHEMICALS PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 22, 2024 |
|
FARAHAT WAHAB Vs. STATE OF BIHAR
|
March 4, 2024 |
|
FARIDA MALIK Vs. STATE OF BIHAR
|
April 29, 2024 |
|
GANESH LAXHMI EKTA CONSTRUCTION Vs. STATE OF BIHAR
|
March 7, 2024 |
|
GAURAV KUMAR Vs. STATE OF BIHAR
|
June 20, 2024 |
|
GAURI SHANKAR SHARMA Vs. STATE OF BIHAR
|
May 16, 2024 |
|
GAUTAM KUMAR Vs. STATE OF BIHAR
|
January 22, 2024 |
|
GAYA PRASAD MEHTA Vs. STATE OF BIHAR
|
April 19, 2024 |
|
GAYATRI DEVI Vs. STATE OF BIHAR
|
July 10, 2024 |
|
GEETA DEVI Vs. STATE OF BIHAR
|
January 29, 2024 |
|
GEETA SHARMA Vs. ESTATE OF LATE MOSMAT LAXMIN KAUR
|
May 2, 2024 |
|
GIRDHARI SAH Vs. STATE OF BIHAR
|
March 28, 2024 |
|
GOLDEN KUMAR Vs. STATE OF BIHAR
|
May 17, 2024 |
|
GOPAL KUMAR SINGH Vs. CANARA BANK
|
December 20, 2024 |
|
GOPAL PRASAD SAH Vs. PREMLATA JAISWAL
|
April 23, 2024 |
|
GOPI YADAV Vs. STATE OF BIHAR
|
February 8, 2024 |
|
GT Vs. STATE OF BIHAR
|
January 18, 2024 |
|
GURUDEO SHARAN TIWARI Vs. STATE OF BIHAR
|
May 6, 2024 |
|
HARERAM SINGH Vs. STATE OF BIHAR
|
March 1, 2024 |
|
HARI OM Vs. STATE OF BIHAR
|
February 26, 2024 |
|
HARI SHANKAR KUMAR Vs. STATE OF BIHAR
|
May 17, 2024 |
|
HARIDEO JHA Vs. STATE OF BIHAR
|
February 15, 2024 |
|
HIRA LAL HANS Vs. STATE OF BIHAR
|
February 27, 2024 |
|
HRIDAY NARAYAN CHOUBEY Vs. SATYA NARAYAN CHOUBEY
|
March 28, 2024 |
|
IMTEYAZ AHMAD Vs. BIHAR STATE SUNNI WAKF BOARD
|
June 21, 2024 |
|
IN THE GOODS OF LATE CHEDILAL DWARIKADAS TIBREWAL Vs. IN THE MATTER
|
February 1, 2024 |
|
IN THE GOODS OF LATE DR. PARAS NATH PRASAD Vs. IN THE MATTER OF AN APPLICATION FILED BY SMT. RATNESHWARI DEVI
|
April 30, 2024 |
|
ISMAIL KHAN Vs. STATE OF BIHAR
|
February 8, 2024 |
|
JAGARNATH TIWARI Vs. STATE OF BIHAR
|
April 23, 2024 |
|
JAGARNATH YADAV Vs. STATE OF BIHAR
|
May 10, 2024 |
|
JAGDISH CHAND AGARWAL Vs. ONKARNATH RAI
|
January 19, 2024 |
|
JALAN POLYTUBES PVT. LTD. Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LTD.
|
January 22, 2024 |
|
JANAK NANDANI DEVI Vs. STATE OF BIHAR
|
March 1, 2024 |
|
JANARDAN RAI Vs. STATE OF BIHAR
|
January 8, 2024 |
|
JAY JAY RAM YADAV Vs. STATE OF BIHAR
|
March 15, 2024 |
|
JAY PRAKASH YADAV Vs. STATE OF BIHAR
|
January 11, 2024 |
|
JET KNITEARS LTD Vs. STATE OF BIHAR
|
March 6, 2024 |
|
JITENDRA GUPTA Vs. JAGANNATH DUTTA
|
January 16, 2024 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
January 22, 2024 |
|
JITENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
May 16, 2024 |
|
JITENDRA YADAV Vs. STATE OF BIHAR
|
April 25, 2024 |
|
JOHNSON PAINTS PVT LTD Vs. JOHNSON PAINTS CO.
|
September 9, 2024 |
|
JUMAI PASWAN Vs. SANT PASWAN S/O. MISHRI PASWAN
|
October 22, 2024 |
|
JYOTI SAH Vs. STATE OF BIHAR
|
January 29, 2024 |
|
KALAM ANSARI Vs. STATE OF BIHAR
|
May 22, 2024 |
|
KALIMULLAH KHAN Vs. STATE OF BIHAR
|
February 21, 2024 |
|
KALP NATH PANDEY Vs. STATE OF BIHAR
|
January 8, 2024 |
|
KAMAL KISHOR PRASAD SINGH Vs. STATE OF BIHAR
|
January 2, 2024 |
|
KAMAL KUMAR Vs. GAYATRI DEVI
|
February 7, 2024 |
|
KAMAL YADAV Vs. STATE OF BIHAR
|
April 16, 2024 |
|
KAMESHWAR KUMAR SINGH Vs. STATE OF BIHAR
|
June 26, 2024 |
|
KAMESHWAR PD. YADAV Vs. STATE OF BIHAR
|
January 23, 2024 |
|
KAMINI KUMARI Vs. STATE OF BIHAR
|
February 27, 2024 |
|
KAMLESH KUMAR RAI Vs. STATE OF BIHAR
|
March 4, 2024 |
|
KANCHAN JHA Vs. STATE OF BIHAR
|
May 6, 2024 |
|
KAPILDEV PRASAD Vs. STATE OF BIHAR
|
April 8, 2024 |
|
KARI YADAV Vs. STATE OF BIHAR
|
January 10, 2024 |
|
KARTIKYAN Vs. STATE OF BIHAR
|
April 16, 2024 |
|
KARU KUMAR Vs. STATE OF BIHAR
|
April 5, 2024 |
|
KARU SINGH Vs. UNION OF INDIA
|
May 9, 2024 |
|
KARU SINGH @ ANISH KUMAR Vs. STATE OF BIHAR
|
August 22, 2024 |
|
KATYAYNI CONTRACTOR PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 17, 2024 |
|
KAVITA DEVI Vs. GUNJAN KUMAR
|
August 2, 2024 |
|
KIRAN DEVI Vs. STATE OF BIHAR
|
February 7, 2024 |
|
KIRAN DEVI JEETENDRA SINGH Vs. STATE OF BIHAR
|
February 7, 2024 |
|
KRISHANA PRASAD Vs. STATE OF BIHAR
|
November 22, 2024 |
|
KRISHNA JHA Vs. STATE OF BIHAR
|
March 7, 2024 |
|
KRISHNA KUMAR JHA Vs. STATE OF BIHAR
|
January 23, 2024 |
|
KRISHNA MOHAN KUMAR Vs. STATE OF BIHAR
|
March 28, 2024 |
|
KRISHNA YADAV Vs. STATE OF BIHAR
|
September 30, 2024 |
|
KUBER KUMAR RAM Vs. STATE OF BIHAR
|
February 16, 2024 |
|
KUMAR CHANDAN Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCE
|
February 9, 2024 |
|
KUMAR CHANDRA VIKRAM Vs. UNION OF INDIA
|
June 24, 2024 |
|
KUMAR GAURAV Vs. STATE OF BIHAR
|
March 6, 2024 |
|
KUMAR GAURAV SINGH Vs. BIHAR STAFF SELECTION COMMISSION
|
January 12, 2024 |
|
KUMAR SIDHARTH Vs. REKHA SINGH
|
December 10, 2024 |
|
KUMARI PRASUN Vs. STATE OF BIHAR
|
March 15, 2024 |
|
KUMOD KUMARI Vs. STATE OF BIHAR
|
January 25, 2024 |
|
KURAISA BEGUM Vs. B. R. A. BIHAR UNIVERSITY, MUZAFFARPUR
|
April 10, 2024 |
|
L.N. MITHILA UNIVERSITY Vs. SUBHASH THAKUR
|
September 17, 2024 |
|
LAL BABOO SINGH Vs. STATE OF BIHAR
|
January 25, 2024 |
|
LAL BABU YADAV Vs. STATE OF BIHAR
|
March 29, 2024 |
|
LAL MOHAR SAH Vs. STATE OF BIHAR
|
January 12, 2024 |
|
LALAN MISHRA Vs. STATE OF BIHAR
|
March 4, 2024 |
|
LALAN PASWAN Vs. STATE OF BIHAR
|
April 19, 2024 |
|
LALAN YADAV Vs. STATE OF BIHAR
|
January 2, 2024 |
|
LALITA DEVI Vs. STATE OF BIHAR
|
March 4, 2024 |
|
LALTI DEVI Vs. HARI OM KUMAR
|
June 12, 2024 |
|
M/S EDUTEST SOLUTIONS PRIVATE LIMITED Vs. BIHAR SCHOOL EXAMINATION BOARD
|
May 16, 2024 |
|
M/S KWALITY DRUG HOUSE Vs. THE STATE OF BIHAR
|
August 5, 2024 |
|
MADAN SINGH Vs. STATE OF BIHAR
|
May 8, 2024 |
|
MADHU DEVI Vs. BIHAR STATE ELECTION COMMISSION
|
January 22, 2024 |
|
MADHURENDRA KUMAR SINGH Vs. ASHA DEVI
|
April 15, 2024 |
|
MAHANTH RAMESH GIRI Vs. STATE OF BIHAR
|
May 15, 2024 |
|
MAHANTH RAMESH GIRI Vs. STATE OF BIHAR
|
February 9, 2024 |
|
MAHAVEER PRASAD SAH Vs. OM PRAKASH SAH VIDYALANKAR
|
March 6, 2024 |
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MAHESH KUMAR SINHA Vs. BOARD OF DIRECTORS AND THE APPELLATE AUTHORITY
|
July 1, 2024 |
|
MAHESH PANDIT, SON OF SHIV PUJAN PANDIIT Vs. STATE OF BIHAR
|
June 24, 2024 |
|
MAHESH PRASAD Vs. STATE OF BIHAR
|
April 5, 2024 |
|
MAHESH RAM Vs. CHANDRIKA RAM
|
February 21, 2024 |
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MAHESH UPADHYAY Vs. STATE OF BIHAR
|
May 1, 2024 |
|
MAHESHWAR MANDAL Vs. STATE OF BIHAR
|
April 19, 2024 |
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MAKHAN PRASAD SINGH Vs. MISHRILAL SINGH
|
June 11, 2024 |
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MALA DEVI Vs. STATE OF BIHAR
|
May 8, 2024 |
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MALA DEVI Vs. STATE OF BIHAR
|
January 22, 2024 |
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MANAGING DIRECTOR, STATE FOOD CORPORATION BIHAR Vs. VIJAY BAHADUR SINGH
|
March 5, 2024 |
|
MANGAL BAHADUR Vs. STATE OF BIHAR
|
March 15, 2024 |
|
MANI MANDAL Vs. STATE OF BIHAR
|
January 8, 2024 |
|
MANISH PRIYADARSHI Vs. STATE OF BIHAR
|
January 22, 2024 |
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MANJU DEVI Vs. STATE OF BIHAR
|
January 15, 2024 |
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MANJU DEVI W/O LATE PRABHAKAR KUMAR SINGH Vs. STATE OF BIHAR
|
June 19, 2024 |
|
MANNU RAY Vs. STATE OF BIHAR
|
March 20, 2024 |
|
MANOJ KUMAR DAS Vs. STATE OF BIHAR
|
January 12, 2024 |
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MANOJ KUMAR PASWAN Vs. STATE OF BIHAR
|
March 21, 2024 |
|
MANOJ KUMAR SAKSENA Vs. INDIAN OIL CORPORATION
|
April 1, 2024 |
|
MANOJ KUMAR SINGH Vs. UNION OF INDIA
|
February 7, 2024 |
|
MANOJ KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
June 24, 2024 |
|
MANOJ RAZAK Vs. INSPECTOR GENERAL OF POLICE
|
April 10, 2024 |
|
MANOJ SAH Vs. STATE OF BIHAR
|
April 16, 2024 |
|
MANTU YADAV Vs. STATE OF BIHAR
|
October 30, 2024 |
|
MAYA DEVI Vs. SUNILA DEVI
|
July 16, 2024 |
|
MAYA SHRIVASTAVA Vs. ARVIND KUMAR
|
March 28, 2024 |
|
MD AZIMUDDIN Vs. STATE OF BIHAR
|
March 20, 2024 |
|
MD NIYAZ AHMAD Vs. STATE OF BIHAR
|
April 8, 2024 |
|
MD. AFSAR Vs. STATE OF BIHAR
|
May 8, 2024 |
|
MD. AMZAD Vs. STATE OF BIHAR
|
January 18, 2024 |
|
MD. AQUIL AHMAD Vs. STATE OF BIHAR
|
March 11, 2024 |
|
MD. ASIF Vs. STATE OF BIHAR
|
February 9, 2024 |
|
MD. ATHAR Vs. STATE OF BIHAR
|
February 20, 2024 |
|
MD. DANISH Vs. STATE OF BIHAR
|
November 22, 2024 |
|
MD. IRSHAD ALAM Vs. UNION OF INDIA
|
May 15, 2024 |
|
MD. IRSHAD KURAISHI Vs. STATE OF BIHAR
|
May 3, 2024 |
|
MD. LAIKUDDIN Vs. STATE OF BIHAR
|
March 11, 2024 |
|
MD. MUMTAZ Vs. STATE OF BIHAR
|
May 15, 2024 |
|
MD. MURTUZA Vs. STATE OF BIHAR
|
January 16, 2024 |
|
MD. MUZAFFAR ALAM Vs. STATE OF BIHAR
|
February 29, 2024 |
|
MD. QUASIM Vs. STATE OF BIHAR
|
January 29, 2024 |
|
MD. REYAZ MOARIF Vs. UNION OF INDIA
|
May 14, 2024 |
|
MD. SAMI IQBAL Vs. STATE OF BIHAR
|
February 16, 2024 |
|
MD. ZAKIR HUSSAIN Vs. STATE OF BIHAR
|
January 4, 2024 |
|
MD. ZUNED Vs. BIBI RIJWANA KHATOON
|
February 5, 2024 |
|
MD.ISHA NADAF Vs. STATE OF BIHAR
|
April 26, 2024 |
|
MD.KASIM Vs. STATE OF BIHAR
|
May 13, 2024 |
|
MEENA DEVI Vs. GOPAL CHAUBEY
|
September 18, 2024 |
|
MINA DEVI Vs. AJAY KUMAR SINGH
|
April 16, 2024 |
|
MIRA DEVI Vs. STATE OF BIHAR
|
July 10, 2024 |
|
MIRA YADAV Vs. STATE OF BIHAR
|
May 9, 2024 |
|
MITHILESH KUMAR PANDEY Vs. STATE OF BIHAR
|
January 29, 2024 |
|
MITUL KUMAR SINGH Vs. STATE OF BIHAR
|
January 2, 2024 |
|
MOHAMADIN MIAN Vs. STATE OF BIHAR
|
September 19, 2024 |
|
MOHAN BAITHA Vs. STATE OF BIHAR
|
April 18, 2024 |
|
MOHAN CHAUDHARY Vs. STATE OF BIHAR
|
October 5, 2024 |
|
MOHINI DEVI Vs. STATE OF BIHAR
|
June 25, 2024 |
|
MOSTT. PUSPA NATH Vs. STATE OF BIHAR
|
February 6, 2024 |
|
MOTAIB MIYAN Vs. STATE OF BIHARM
|
February 28, 2024 |
|
MUKESH CHANDRA Vs. BIJOY SINGH GAUTHAM
|
September 30, 2024 |
|
MUKESH SINGH Vs. UNION OF INDIA
|
April 30, 2024 |
|
MUKHTAR AHMAD Vs. UNION OF INDIA
|
April 29, 2024 |
|
MUKTA DEVI Vs. STATE OF BIHAR
|
March 22, 2024 |
|
MUKUL SINGH Vs. STATE OF BIHAR
|
February 20, 2024 |
|
MUNARI DEVI Vs. UNION OF INDIA
|
April 24, 2024 |
|
MUNNA ANSARI Vs. STATE OF BIHAR
|
January 19, 2024 |
|
MUNNA RAM Vs. STATE OF BIHAR
|
January 30, 2024 |
|
MUNNA SINGH Vs. STATE OF BIHAR
|
March 14, 2024 |
|
MUNNA SINGH Vs. STATE OF BIHAR
|
April 8, 2024 |
|
MURARI PRASAD Vs. AWADH KISHOR PRASAD
|
July 9, 2024 |
|
NABIN BHAROS CHOUDHARY Vs. STATE OF BIHAR
|
January 25, 2024 |
|
NAMITA DEVI Vs. STATE OF BIHAR
|
February 1, 2024 |
|
NAND KISHORE NANDAN Vs. RITA DEVI
|
July 10, 2024 |
|
NAND KUMAR SINGH Vs. DISTRICT MAGISTRATE
|
March 14, 2024 |
|
NARAYAN KUMAR Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME
|
April 16, 2024 |
|
NARAYAN MANDAL Vs. UNION OF INDIA
|
January 22, 2024 |
|
NARAYAN SAH Vs. STATE OF BIHAR
|
February 23, 2024 |
|
NARENDRA KUMAR DHIRAJ Vs. STATE OF BIHAR
|
May 17, 2024 |
|
NARESH MOHAN JHA Vs. STATE OFF BIHAR
|
March 29, 2024 |
|
NARESH PANDIT Vs. STATE OF BIHAR
|
March 21, 2024 |
|
NARESH SHARMA Vs. STATE OF BIHAR
|
April 24, 2024 |
|
NASHIB LAL RAI Vs. BIJOY RAI
|
January 25, 2024 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF BIHAR
|
October 26, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. STATE OF BIHAR
|
January 15, 2024 |
|
NAUSHAD ALI Vs. STATE OF BIHAR
|
January 23, 2024 |
|
NAUSHAD ANSARI Vs. STATE OF BIHAR
|
February 13, 2024 |
|
NAVEEN KUMAR Vs. STATE OF BIHAR
|
April 2, 2024 |
|
NEERAJ KUMAR SINGH Vs. TESU KUMARI
|
May 10, 2024 |
|
NEERAJ KUMAR THAKUR Vs. STATE OF BIHAR
|
January 22, 2024 |
|
NESH INDIA INFRASTRUCTURE PVT. LTD. Vs. SAVITA SAH
|
November 12, 2024 |
|
NETWAY SOLUTION Vs. UNION OF INDIA
|
March 12, 2024 |
|
NETWAY SOLUTION Vs. UNION OF INDIA
|
February 15, 2024 |
|
NEW INDIA INSURANCE CO. Vs. ANAND KUMAR JHA
|
August 14, 2024 |
|
NIRANJAN YADAV Vs. STATE OF BIHAR
|
May 10, 2024 |
|
NIRBHAY PANDEY Vs. RADHIKA DEVI
|
June 19, 2024 |
|
NIRMALA DEVI Vs. HIRA LAL SWARNKAR
|
May 7, 2024 |
|
NISHI KANT JHA Vs. SNAJAY KUMAR JHA
|
August 21, 2024 |
|
NISHI KUMARI Vs. STATE OF BIHAR
|
February 8, 2024 |
|
NITISH KUMAR Vs. STATE OF BIHAR
|
January 16, 2024 |
|
NITISH KUMAR Vs. STATE OF BIHAR
|
January 12, 2024 |
|
OBAIDA KHATOON Vs. STATE OF BIHAR
|
November 14, 2024 |
|
OM PRAKASH CHAUHAN Vs. STATE OF BIHAR
|
January 3, 2024 |
|
OM PRAKASH LATH Vs. RAJ KUMAR LATH
|
March 15, 2024 |
|
PACHIYA DEVI Vs. STATE OF BIHAR
|
May 9, 2024 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
January 4, 2024 |
|
PANKAJ KUMAR PANDEY Vs. STATE OF BIHAR
|
May 3, 2024 |
|
PANKAJ PATHIK Vs. STATE OF BIHAR
|
January 12, 2024 |
|
PAPPU SINGH Vs. STATE OF BIHAR
|
February 12, 2024 |
|
PARAM ENTERPRISES PVT. LTD. Vs. STATE OF BIHAR
|
April 1, 2024 |
|
PARAS NATH PRASAD Vs. XXXXX
|
April 30, 2024 |
|
PARAS RAI Vs. STATE OF BIHAR
|
February 2, 2024 |
|
PARWATI DEVI Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
|
July 12, 2024 |
|
PATNA HIGHWAY PROJECTS LTD Vs. STATE OF BIHAR
|
April 24, 2024 |
|
PHULTARA KHATOON Vs. THE STATE OF BIHAR
|
September 27, 2024 |
|
PINKY KUMARI JHA Vs. STATE OF BIHAR
|
March 22, 2024 |
|
PINTHALANICKAL JOSEPH THOMAS Vs. STATE OF BIHAR
|
January 16, 2024 |
|
PLANIN INNOVATION AND CONSULTANCY SERVICES PVT. LTD. Vs. STATE OF BIHAR
|
February 6, 2024 |
|
POONAM SINGH Vs. STATE OF BIHAR
|
January 19, 2024 |
|
POONAMIKA FOODS (INDIA) PVT. LTD. Vs. STATE OF BIHAR
|
February 8, 2024 |
|
PRABHA SINHA Vs. KAUSHAL CHAND SINGH
|
October 10, 2024 |
|
PRABHAS SINGH Vs. STATE OF BIHAR
|
May 1, 2024 |
|
PRABHASH KUMAR SINGH Vs. AMIT KUMAR SINGH
|
January 30, 2024 |
|
PRABHAWATI DEVI Vs. RAJESH PRASAD SAH
|
September 30, 2024 |
|
PRAKASH KEWAT Vs. STATE OF BIHAR
|
April 5, 2024 |
|
PRAMOD KUMAR ROY Vs. VARTIKA RAI
|
January 31, 2024 |
|
PRAMOD KUMAR THAKUR Vs. STATE OF BIHAR
|
May 14, 2024 |
|
PRAMOD KUMAR YADAV Vs. STATE OF BIHAR
|
April 2, 2024 |
|
PRANAB KUMAR SAHA Vs. PUNJAB NATIONAL BANK
|
April 29, 2024 |
|
PRASHANT KUMAR Vs. PRIYANKA KUMARI
|
January 22, 2024 |
|
PRATAP SINGH Vs. STATE OF BIHAR
|
March 11, 2024 |
|
PRAVIN KUMAR Vs. STATE OF BIHAR
|
February 1, 2024 |
|
PREM LATA THAKUR Vs. KUMAR ACHYUTA NAND JHA
|
September 5, 2024 |
|
PREMLATA DEVI Vs. SWATANTRA KUMAR SINGH
|
January 23, 2024 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R. A. HIMMATSINGKA AND CO.
|
February 27, 2024 |
|
PRINSU KUMAR Vs. STATE OF BIHAR
|
April 5, 2024 |
|
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
March 7, 2024 |
|
PRIYANKA KUMARI Vs. URMILA SINHA
|
April 10, 2024 |
|
PRIYANSHU THAKUR Vs. STATE OF BIHAR
|
November 21, 2024 |
|
PUJA TRAVELS HOTEL PARADISE BASEMENT Vs. UNION OF INDIA
|
March 6, 2024 |
|
PUNIT AGARWAL Vs. ANKITA JAIN
|
April 10, 2024 |
|
PURNENDU SHEKHAR SINHA Vs. UNION OF INDIA
|
February 26, 2024 |
|
QUAYAMUDDIN KHAN Vs. STATE OF BIHAR
|
June 25, 2024 |
|
R.S.CONSTRUCTION Vs. INFRASTRUCTURE DEVELOPMENT AUTHORITY
|
December 6, 2024 |
|
RABINDRA KUMAR JHA Vs. GOPAL JHA
|
November 26, 2024 |
|
RADHE SHYAM HAJJAM Vs. BECHU PAL
|
January 4, 2024 |
|
RADHE SINGH Vs. STATE OF BIHAR
|
January 9, 2024 |
|
RADHE YADAV Vs. PRABHAS YADAV
|
June 26, 2024 |
|
RAHIL AHMED Vs. STATE OF BIHAR
|
May 7, 2024 |
|
RAHUL KUMAR Vs. STATE OF BIHAR
|
February 28, 2024 |
|
RAJ GOVIND SINGH Vs. STATE OF BIHAR
|
April 26, 2024 |
|
RAJ KUMAR Vs. STATE OF BIHAR
|
May 1, 2024 |
|
RAJ KUMAR Vs. STATE OF BIHAR
|
January 11, 2024 |
|
RAJ KUMAR AGRAWAL Vs. UNION OF INDIA
|
July 10, 2024 |
|
RAJ KUMAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 1, 2024 |
|
RAJAT KUMAR TIWARY Vs. RESERVE BANK OF INDIA
|
February 7, 2024 |
|
RAJEEV KUMAR Vs. ARTI KUMARI
|
September 27, 2024 |
|
RAJEEV RANJAN UPADDHYAY Vs. PRAMOD KUMAR UPADHYAY
|
February 16, 2024 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
January 29, 2024 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
February 12, 2024 |
|
RAJESH RAVIDAS Vs. STATE OF BIHAR
|
February 2, 2024 |
|
RAJESHWARI DEVI Vs. MD. KAPIL
|
January 4, 2024 |
|
RAJIV KUMAR SINHA Vs. STATE OF BIHAR
|
March 27, 2024 |
|
RAJNEESH RANJAN Vs. STATE OF BIHAR
|
May 8, 2024 |
|
RAJU KUSWAHA Vs. STATE OF BIHAR
|
January 4, 2024 |
|
RAJU SAH Vs. RINKU DEVI
|
January 16, 2024 |
|
RAKESH KUMAR SINHA Vs. STATE OF BIHAR
|
February 7, 2024 |
|
RAKESH RAM Vs. STATE OF BIHAR
|
May 1, 2024 |
|
RAKESH RANJAN Vs. BIHAR STATE UNIVERSITY SERVICE COMMISSION
|
November 29, 2024 |
|
RAKESH SAH Vs. STATE OF BIHAR
|
February 13, 2024 |
|
RAM AWADH KISHORE PRASAD Vs. STATE OF BIHAR
|
April 24, 2024 |
|
RAM AWADH YADA Vs. STATE OF BIHAR
|
February 16, 2024 |
|
RAM BABU SINGH Vs. STATE OF BIHAR
|
January 8, 2024 |
|
RAM BHAJU PRASAD YADAV Vs. E STATE OF BIHAR
|
March 22, 2024 |
|
RAM BRIKSHA SINGH Vs. RAMASHRAY SINGH
|
July 11, 2024 |
|
RAM CHANDRA SAH Vs. AKHILESH PRASAD YADAV
|
May 16, 2024 |
|
RAM EKBAL RAI Vs. RAJENDRA PRASAD
|
April 5, 2024 |
|
RAM EKBAL RAUT Vs. STATE OF BIHAR
|
August 21, 2024 |
|
RAM JATAN PAL Vs. STATE OF BIHAR
|
February 26, 2024 |
|
RAM LAGAN YADAV Vs. SUNAINA DEVI
|
June 25, 2024 |
|
RAM LAL SINGH Vs. STATE OF BIHAR
|
March 29, 2024 |
|
RAM PARIKSHAN GUPTA Vs. STATE OF BIHAR
|
September 27, 2024 |
|
RAM PRASAD DAS Vs. DEEBAKAR DAS
|
January 4, 2024 |
|
RAMA SHANKAR PATHAK Vs. UNION OF INDIA
|
January 31, 2024 |
|
RAMASHANKAR GUPTA Vs. STATE OF BIHAR
|
January 30, 2024 |
|
RAMASHISH KUMAR Vs. UNION OF INDIA
|
May 17, 2024 |
|
RAMBABU RAI Vs. STATE OF BIHAR
|
March 5, 2024 |
|
RAMBHA SINGH Vs. STATE OF BIHAR
|
February 6, 2024 |
|
RAMESH YADAV Vs. STATE OF BIHAR
|
February 16, 2024 |
|
RAMESHWAR MAHATO Vs. STATE OF BIHAR
|
April 22, 2024 |
|
RAMESHWAR SADA Vs. STATE OF BIHAR
|
June 20, 2024 |
|
RAMJEE SAH Vs. BABA SAHEB BHIM RAO AMBEDKAR
|
May 29, 2024 |
|
RAMOWTAR LAKHOTIA Vs. STATE OF BIHAR
|
April 10, 2024 |
|
RAMVARAN SAH @ BHAGLU SAH Vs. ASHOK KUMAR
|
July 16, 2024 |
|
RAN VIJAY GOND Vs. STATE OF BIHAR
|
April 3, 2024 |
|
RANJANA KUMARI Vs. STATE OF BIHAR
|
June 25, 2024 |
|
RANJEET KUMAR DAS Vs. STATE OF BIHAR
|
January 29, 2024 |
|
RANJIT KUMAR Vs. STATE OF BIHAR
|
March 1, 2024 |
|
RANJIT KUMAR SINGH Vs. STATE OF BIHAR
|
March 12, 2024 |
|
RATAN KUMAR Vs. STATE OF BIHAR
|
April 24, 2024 |
|
RATNESH PRASAD SINGH Vs. STATE OF BIHAR
|
August 23, 2024 |
|
RAUSHAN KUMAR Vs. UNION OF INDIA
|
January 15, 2024 |
|
RAVI KUMAR MAHTO Vs. STATE OF BIHAR
|
February 27, 2024 |
|
RAVI SHANKAR Vs. STATE OF BIHAR
|
January 3, 2024 |
|
RAVI SHANKAR DUBEY Vs. STATE OF BIHAR
|
March 28, 2024 |
|
RAY DHIRENDRA BAHADUR Vs. STATE OF BIHAR, THRO. DIRECTOR FISHERIES, DEPT. OF ANIMAL HUSBANDARY
|
July 1, 2024 |
|
REKHA DEVI Vs. STATE OF BIHAR
|
February 13, 2024 |
|
REMI AM. DAVID Vs. SHYAM SUNDER PRASAD
|
February 6, 2024 |
|
RICHA KUMARI Vs. ANAND KUMAR
|
August 2, 2024 |
|
RINA DEVI Vs. STATE OF BIHAR
|
January 11, 2024 |
|
RINA KUMARI Vs. STATE OF BIHAR
|
January 5, 2024 |
|
RINA VEVI Vs. SUDHIR CHAUBEY
|
July 25, 2024 |
|
RINKI KUMARI Vs. STATE OF BIHAR
|
August 13, 2024 |
|
RINKU DEVI Vs. SANTOSH KUMAR
|
April 10, 2024 |
|
RISHU RAJ Vs. STATE OF BIHAR
|
August 28, 2024 |
|
RITA DEVI Vs. SURENDRA BAHELIA
|
January 19, 2024 |
|
RITA PETROL PUMP Vs. BHARAT PETROLEUM CORPORATION LTD
|
April 29, 2024 |
|
RUDAL SINGH Vs. STATE OF BIHAR
|
April 3, 2024 |
|
RUPESH KUMAR Vs. STATE OF BIHAR
|
February 13, 2024 |
|
S.M. EHTESHAMUL HASAN REHMANI Vs. STATE OF BIHAR
|
May 10, 2024 |
|
SADANAND JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
May 17, 2024 |
|
SADDAM HUSSAIN Vs. STATE OF BIHAR
|
January 24, 2024 |
|
SAGAR PRASAD Vs. STATE OF BIHAR
|
February 23, 2024 |
|
SAHABAJ ALAM Vs. ABDUL GAFOOR
|
January 23, 2024 |
|
SAHDEO GUPTA / XXXX Vs. STATE OF BIHAR
|
March 22, 2024 |
|
SAHIL PROJECTS- PRACHI Vs. UNION OF INDIA
|
February 2, 2024 |
|
SAINIK INDURSTRIES PVT. LTD. Vs. STATE OF BIHAR
|
March 20, 2024 |
|
SAJJAN SINGH Vs. BUNNI KAUR
|
June 24, 2024 |
|
SAKAL BHANDARI Vs. STATE OF BIHAR
|
January 10, 2024 |
|
SALAM GADI Vs. STATE OF BIHAR
|
September 6, 2024 |
|
SAMIR KUMAR SINHA Vs. STATE OF BIHAR
|
March 7, 2024 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
January 18, 2024 |
|
SANDEEP KUMAR JHA Vs. STATE OF BIHAR
|
May 29, 2024 |
|
SANDEEP RAI Vs. STATE OF BIHAR
|
October 23, 2024 |
|
SANGEETA DEVI Vs. STATE OF BIHAR
|
May 16, 2024 |
|
SANGEETA DEVI Vs. STATE OF BIHAR
|
January 23, 2024 |
|
SANGITA SINHA Vs. BHAWANA BHARDWAJ
|
May 9, 2024 |
|
SANJAY GANDHI Vs. STATE OF BIHAR
|
January 5, 2024 |
|
SANJAY KHATIK Vs. STATE OF BIHAR
|
April 2, 2024 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
February 1, 2024 |
|
SANJAY KUMAR Vs. SHALINI KUMARI
|
April 26, 2024 |
|
SANJAY KUMAR YADAV Vs. KAUSHAL KUMAR MISHRA
|
May 14, 2024 |
|
SANJAY MANDAL Vs. STATE OF BIHAR
|
January 5, 2024 |
|
SANJAY SUCHANTI Vs. ANURAG CINEMA P LTD.
|
March 15, 2024 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
July 5, 2024 |
|
SANJEEV KUMAR TIWARY Vs. STATE OF BIHAR
|
February 5, 2024 |
|
SANJIV KUMAR CHANDHARIYAVI Vs. HIGH COURT OF JUDICATURE AT PATNA
|
January 18, 2024 |
|
SANJIV PRASAD Vs. JITENDRA KUMAR
|
February 29, 2024 |
|
SANT KUMAR Vs. STATE OF BIHAR
|
February 21, 2024 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
May 17, 2024 |
|
SANTOSH KUMAR JHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 16, 2024 |
|
SANTOSH KUMAR JHA Vs. BANDANA KUMARI
|
August 20, 2024 |
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SANU KUMAR Vs. STATE OF BIHAR
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February 7, 2024 |
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SARASWATI DEVI Vs. KALIKA CHOUDHARY
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May 14, 2024 |
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SARDAR MANJIT SINGH Vs. BAUTY CHATURVEDI
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March 15, 2024 |
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SARITA KUMARI Vs. UNION OF INDIA
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August 22, 2024 |
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SARVESH KUMAR SINGH Vs. SIDHESHWAR SINGH
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December 12, 2024 |
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SARVESH MISHRA Vs. STATE OF BIHAR
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April 22, 2024 |
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SARYU MANJHI Vs. STATE OF BIHAR
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January 2, 2024 |
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SATISH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR
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March 7, 2024 |
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SATISH KUMAR Vs. STATE OF BIHAR
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July 3, 2024 |
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SATISH KUMAR SINGH Vs. STATE OF BIHAR
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March 6, 2024 |
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SATISH YADAV Vs. STATE OF BIHAR
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July 12, 2024 |
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SATYASHEEL KUMAR Vs. NAVIN KUMAR SINGH
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May 16, 2024 |
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SATYENDRA KUMAR Vs. ESTATE OF LATE BRIJMANI DEVI
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August 13, 2024 |
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SATYENDRA KUMAR OJHA Vs. UNION OF INDIA
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March 4, 2024 |
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SATYENDRA SINGH Vs. RASHMI MEHRA
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March 7, 2024 |
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SAURAV KUMAR AGARWAL Vs. STATE OF BIHAR
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January 24, 2024 |
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SAVITRI DEVI Vs. UNION OF INDIA
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February 29, 2024 |
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SHABANAM KUMARI Vs. STATE OF BIHAR
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May 29, 2024 |
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SHAHJAHAN Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA
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January 12, 2024 |
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SHAHRUKH KHAN Vs. STATE OF BIHAR
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April 10, 2024 |
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SHAILESH KUMAR SINHA Vs. STATE OF BIHAR
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January 23, 2024 |
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SHAILESH PASWAN Vs. STATE OF BIHAR
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January 15, 2024 |
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SHAILESH RAI Vs. STATE OF BIHAR
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January 12, 2024 |
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SHAKUNTALA DEVI Vs. STATE OF BIHAR
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August 23, 2024 |
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SHAMBHU BAITHA Vs. STATE OF BIHAR
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January 18, 2024 |
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SHAMBHU KUMAR Vs. STATE OF BIHAR
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February 13, 2024 |
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SHAMBHU PRASAD SINGH Vs. STATE OF BIHAR
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May 8, 2024 |
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SHAMBHU SHARAN Vs. STATE OF BIHAR
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March 6, 2024 |
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SHANKAR PRASAD PAL Vs. STATE OF BIHAR
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July 11, 2024 |
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SHANTI DEVI Vs. UNION OF INDIA
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April 3, 2024 |
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SHANTI DEVI Vs. STATE OF BIHAR
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January 30, 2024 |
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SHANTI SINGH Vs. JUGESHWAR NATH SRIVASTAVA
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January 5, 2024 |
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SHANU SAH Vs. STATE OF BIHAR
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April 18, 2024 |
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SHEONATH BHAGAT Vs. SHANKARACHARYA YADAV
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December 18, 2024 |
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SHIBJEE PD. SINGH Vs. MANJU DEVI
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January 15, 2024 |
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SHILA DEVI Vs. STATE OF BIHAR
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May 9, 2024 |
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SHILA DEVI Vs. MILIND KUMAR SINGH
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March 1, 2024 |
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SHIVAM CONSTRUCTION Vs. STATE OF BIHAR
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March 12, 2024 |
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SHRAWAN NAT Vs. THE STATE OF BIHAR
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May 3, 2024 |
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SHRIRAM GENERAL INS. CO. Vs. RADHA DEVI
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August 6, 2024 |
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SHRUTI SHREE Vs. STATE OF BIHAR
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January 30, 2024 |
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SHUBHAM KUMAR Vs. NATIONAL INSTITUTE OF TECHNOLOGY PATNA
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May 17, 2024 |
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SHUKUL SINGH Vs. BIRENDRA SINGH
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February 13, 2024 |
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SHYAM BABU SAH Vs. STATE OF BIHAR
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October 24, 2024 |
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SHYAM BIHARI YADAV Vs. RAMNIWAS SINGH
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July 16, 2024 |
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SIDHHARTH RISHABDEV SATYAM Vs. STATE OF BIHAR
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January 23, 2024 |
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SIMA DEVI Vs. MANORANJAN SINGH
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April 3, 2024 |
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SIMA ROY Vs. SRI SRI 108 RADHA KRISHNA JI MAHARAJ THAKURBARI AND RAGHUNANDAN LAL TRUST ESTATE GOLAGHAT
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July 3, 2024 |
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SINCON INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
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April 19, 2024 |
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SITARAM MANDAL Vs. STATE OF BIHAR
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May 1, 2024 |
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SONU KUMAR GUPTA Vs. STATE OF BIHAR
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May 1, 2024 |
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STAR ELECTRICALS Vs. STATE OF ELECTRICITY BOARD
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May 9, 2024 |
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STARNET MARKETING PRIVATE LTD. Vs. STATE OF BIHAR
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February 9, 2024 |
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STATE OF BIHAR Vs. BRAHMAPUTRA INFRASTRUCTURE LTD.
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February 29, 2024 |
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STATE OF BIHAR Vs. LAL BABU PRASAD
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February 29, 2024 |
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STATE OF BIHAR Vs. BIMAL KUMAR ROY
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January 18, 2024 |
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STATE OF BIHAR Vs. RAM KISHORE SINGH
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May 1, 2024 |
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STATE OF BIHAR Vs. TRILOKI PANDEY
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January 19, 2024 |
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STATE OF BIHAR Vs. AMOD PRABODHI
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April 18, 2024 |
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STATE OF BIHAR Vs. ARUN KUMAR DUBEY
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April 8, 2024 |
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STATE OF BIHAR Vs. KEMS SERVICE PVT. LTD.
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April 15, 2024 |
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SUBHASH KUMAR CHAUDHARY Vs. STATE OF BIHAR
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January 15, 2024 |
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SUBODH KUMAR YADAV Vs. STATE OF BIHAR
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May 29, 2024 |
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SUBODH YADAV Vs. STATE OF BIHAR
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February 23, 2024 |
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SUDHIR KUMAR JHA Vs. STATE OF BIHAR
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April 24, 2024 |
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SUMAN KUMAR PANDEY Vs. STATE OF BIHAR
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April 8, 2024 |
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SUMANT SINGH Vs. STATE OF BIHAR
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April 4, 2024 |
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SUMANT SINGH Vs. STATE OF BIHAR
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April 5, 2024 |
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SUNAINA Vs. STATE OF BIHAR
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January 30, 2024 |
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SUNIL BHARTI MITTAL Vs. STATE OF BIHAR
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February 2, 2024 |
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SUNIL KUMAR Vs. STATE OF BIHAR
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April 25, 2024 |
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SUNIL KUMAR SHUKLA Vs. STATE OF BIHAR
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March 18, 2024 |
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SUNIL PANDIT Vs. STATE OF BIHAR
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April 18, 2024 |
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SUNIL YADAV Vs. STATE OF BIHAR
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January 30, 2024 |
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SUNITA DEVI Vs. STATE OF BIHAR
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February 20, 2024 |
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SUNITA KUMARI Vs. STATE OF BIHAR
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January 12, 2024 |
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SURAJ PRASAD Vs. STATE OF BIHAR
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April 2, 2024 |
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SURAKSHA DIAGNOSTIC PVT.LTD. Vs. STATE OF BIHAR
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August 9, 2024 |
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SURENDRA KUMAR SHARMA Vs. STATE OF BIHAR
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April 24, 2024 |
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SURESH PRASAD SINGH Vs. STATE OF BIHAR
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January 15, 2024 |
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SUSHIL JHA Vs. FUDAN KUMAR JHA
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September 13, 2024 |
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SUSHIL KUMAR Vs. STATE OF BIHAR
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April 18, 2024 |
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SUSHIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
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January 11, 2024 |
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SWOPNAJEET MOHAPATRA Vs. STATE OF BIHAR
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January 29, 2024 |
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SYED ABU DOJANA Vs. DILIP RAY
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July 5, 2024 |
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SYED MOKHTAR HUSSAIN Vs. UNION OF INDIA
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February 2, 2024 |
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SYED SHAH SAULAT FAHMI BARI Vs. STATE OF BIHAR
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March 5, 2024 |
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TABISH SHARFUDDIN Vs. STATE OF BIHAR
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December 12, 2024 |
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TAKSHILA EDUCATIONAL SOCIETY Vs. ASSESSMENT UNIT
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April 22, 2024 |
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TARACHAND SINGH Vs. STATE OF BIHAR
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October 8, 2024 |
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TARAK NATH DUBEY Vs. STATE OF BIHAR
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March 4, 2024 |
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TARKESHWAR RAM Vs. STATE OF BIHAR
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January 16, 2024 |
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THE STATE OF BIHAR Vs. IMTEYAZ ALAM
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September 11, 2024 |
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TRIBHUWAN MAHTO Vs. STATE OF BIHAR
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February 13, 2024 |
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TRIVENI PRASAD MANDAL Vs. STATE OF BIHAR
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May 6, 2024 |
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TUNTUN Vs. STATE OF BIHAR
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January 12, 2024 |
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UBICA INDUSTRIES Vs. STATE BANK OF INDIA
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July 9, 2024 |
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UDAN THAKUR Vs. STATE OF BIHAR
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April 8, 2024 |
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UDAY KANT SINGH Vs. JAYKANT SINGH
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January 30, 2024 |
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UDAY PRAKASH Vs. STATE OF BIHAR
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April 23, 2024 |
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UDAY SHANKAR YADAV Vs. STATE OF BIHAR
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January 16, 2024 |
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UDAY YADAV Vs. STATE OF BIHAR
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May 3, 2024 |
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UJJWAL KANT Vs. STATE OF BIHAR
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January 8, 2024 |
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UMESH KUMAR SINHA Vs. STATE OF BIHAR
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July 1, 2024 |
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UMESH SHARMA Vs. STATE OF BIHAR
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July 29, 2024 |
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UMESHWAR THAKUR Vs. STATE OF BIHAR
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March 13, 2024 |
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UNION OF INDIA Vs. SUMITRA DEVI
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March 21, 2024 |
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UNION OF INDIA Vs. AJAY KUMAR CHOURASIA
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February 19, 2024 |
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UNITED BREWERIES LIMITED Vs. STATE OF BIHAR
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January 24, 2024 |
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UNITED INDIA INSURANCE CO. Vs. NAND LAL RAI
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September 10, 2024 |
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UPENDRA KUMAR Vs. ASHOK RAI
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February 2, 2024 |
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UPENDRA KUMAR Vs. STATE OF BIHAR
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August 20, 2024 |
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UTKARSH TRADERS Vs. STATE OF BIHAR
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January 3, 2024 |
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VANDANA MISHRA Vs. ANIL MISHRA
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February 15, 2024 |
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VANI BHUSHAN Vs. STATE OF BIHAR
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May 9, 2024 |
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VED PRAKASH Vs. KEDAR NATH CHAUDHARY
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May 15, 2024 |
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VEENA KUMARI Vs. INDIAN OIL CORPORATION LIMITED
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April 15, 2024 |
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VEERU SINGH Vs. STATE OF BIHAR
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April 18, 2024 |
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VICKY KUMAR Vs. STATE OF BIHAR
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May 6, 2024 |
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VIDYA BHARATI Vs. STATE
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January 23, 2024 |
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VIJAY CHOUDHARY Vs. STATE OF BIHAR
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April 19, 2024 |
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VIJAY SHARMA Vs. STATE OF BIHAR
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May 3, 2024 |
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VIJITA MISHRA Vs. STATE OF BIHAR
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May 6, 2024 |
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VIKAS KUMAR SHARMA Vs. STATE OF BIHAR
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February 1, 2024 |
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VIKASH KUMAR Vs. STATE OF BIHAR
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January 18, 2024 |
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VIKASH SAH Vs. STATE OF BIHAR
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September 12, 2024 |
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VINAY VARMA Vs. STATE OF BIHAR
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February 8, 2024 |
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VINAYAK KUMAR Vs. STATE OF BIHAR
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January 23, 2024 |
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VINOD BIND Vs. STATE OF BIHAR
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April 3, 2024 |
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VINOD KUMAR Vs. XXXXXXX
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February 19, 2024 |
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VINOD KUMAR PRASAD Vs. STATE OF BIHAR
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March 4, 2024 |
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VINOD SINGH Vs. SURENDRA KUMAR SINGH
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May 8, 2024 |
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VISHAL ANAND Vs. SHOBHA SRIVASTAVA
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February 19, 2024 |
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VISHNU KANT DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
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May 10, 2024 |
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VISHNUPAD BHAGWAN Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
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January 19, 2024 |
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VISHWANATH GANGULI Vs. STATE OF BIHAR
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March 22, 2024 |
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VISRO INDIA PROJECTS PVT. LTD. Vs. BIHAR STATE EDUCATIONAL INFRASTRUCTURE DEVELOPMENT CORPORATION
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April 8, 2024 |
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WAKIL MIAN Vs. STATE OF BIHAR
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May 15, 2024 |
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XXX Vs. STATE OF BIHAR
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January 18, 2024 |
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XXX Vs. STATE OF BIHAR
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January 30, 2024 |
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YADU NATH PRASAD SINGH Vs. STATE OF BIHAR
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January 25, 2024 |
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YAMUNA TIWARI Vs. STATE OF BIHAR
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March 7, 2024 |
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YAMUNI DEVI Vs. STATE OF BIHAR
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March 15, 2024 |
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YOGENDRA BAHADUR SINGH Vs. SURENDRA BAHADUR SINGH
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January 11, 2024 |
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ZAHID ALI Vs. STATE OF BIHAR
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February 15, 2024 |
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ZAIBUNNISHA Vs. NASEEMA KHATOON
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October 22, 2024 |