ABBAS MIAN Vs. STATE OF BIHAR
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March 4, 2024 |
ABDUL SAMAD Vs. SHUKDEO MAHATO
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March 1, 2024 |
ABDULLAH KHAN Vs. MEENA KHATOON
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January 15, 2024 |
ABHAY KUMAR Vs. UNION OF INDIA
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March 7, 2024 |
ABHILASHA DWIVEDI Vs. STATE OF BIHAR
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March 11, 2024 |
ADITYA MULTICOM PVT. LTD. Vs. STATE OF BIHAR
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February 9, 2024 |
AGAM PRASAD SRIVASTAVA Vs. UTTAR BIHAR GRAMIN BANK
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June 27, 2024 |
AHSAN AHEMAD Vs. STATE OF BIHAR
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December 11, 2024 |
AINAMUL HAQUE Vs. UNION OF INDIA
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February 28, 2024 |
AJAD HUSSAIN Vs. STATE OF BIHAR
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January 23, 2024 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
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April 16, 2024 |
AJAY KUMAR YADAV Vs. INDIAN OIL CORPORATION LTD.
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March 1, 2024 |
AJAY MEHTA Vs. STATE OF BIHAR
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April 10, 2024 |
AJEET KUMAR Vs. STATE OF BIHAR
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August 14, 2024 |
AJIT SINGH Vs. STATE OF BIHAR
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January 3, 2024 |
AKHILESH SINGH Vs. STATE OF BIHAR
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April 1, 2024 |
AKHILESH TURAHA Vs. STATE OF BIHAR
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February 23, 2024 |
ALAM SARWAR Vs. STATE OF BIHAR
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January 16, 2024 |
ALTAMISH Vs. MD. TARIQUE
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January 11, 2024 |
AMARJEET KUMAR Vs. STATE OF BIHAR
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February 19, 2024 |
AMARJEET YADAV Vs. STATE OF BIHAR
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January 30, 2024 |
AMIT KUMAR Vs. STATE OF BIHAR
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February 6, 2024 |
AMIT LODHA Vs. STATE OF BIHAR
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January 22, 2024 |
AMOD BIHARI SINHA Vs. STATE OF BIHAR
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February 9, 2024 |
AMOD KUMAR JHA Vs. STATE OF BIHAR
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February 28, 2024 |
AMRITA SWARAJ Vs. STATE OF BIHAR
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July 11, 2024 |
ANAND KRISHNA Vs. STATE OF BIHAR
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May 17, 2024 |
ANAND PRASAD SHARMA Vs. NAGENDRA SINGH
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January 19, 2024 |
ANANT PRASAD SINGH Vs. STATE OF BIHAR
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March 27, 2024 |
ANEETA DEVI Vs. STATE OF BIHAR
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January 12, 2024 |
ANGAD KUMAR Vs. STATE OF BIHAR
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February 1, 2024 |
ANIL KUMAR Vs. STATE OF BIHAR
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February 27, 2024 |
ANIL KUMAR Vs. JAHAN AARA KHATOON
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January 11, 2024 |
ANIL KUMAR Vs. STATE OF BIHAR
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March 19, 2024 |
ANIMESH KUMAR Vs. STATE OF BIHAR
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March 22, 2024 |
ANITA DEVI Vs. STATE OF BIHAR
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March 22, 2024 |
ANITA DEVI Vs. STATE OF BIHAR
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April 26, 2024 |
ANITA KUMARI Vs. STATE OF BIHAR
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March 21, 2024 |
ANITA SINHA Vs. VIJAYA SINGH
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April 8, 2024 |
ANJALI CONSTRUCTION Vs. STATE OF BIHAR
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March 12, 2024 |
ANNU COMPUTER Vs. STATE OF BIHAR
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February 26, 2024 |
ANNU DEVI Vs. STATE OF BIHAR
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February 1, 2024 |
ANUJ KUMAR SINGH Vs. STATE OF BIHAR
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February 1, 2024 |
ANUPMA KUMARI Vs. PRABHASH KUMAR
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May 7, 2024 |
ANWAR HASAN Vs. SANJEEV AGRAWAL
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January 11, 2024 |
ARCHANA KUMARI Vs. STATE OF BIHAR
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March 1, 2024 |
ARJUN RAI Vs. STATE OF BIHAR
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May 16, 2024 |
ARUN KUMAR DAS Vs. STATE OF BIHAR
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April 24, 2024 |
ARUN KUMAR GUPTA Vs. MANAS SAH
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September 25, 2024 |
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
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March 6, 2024 |
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
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May 16, 2024 |
ARUN RAM Vs. STATE OF BIHAR
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March 4, 2024 |
ARUNA DEVI Vs. STATE OF BIHAR
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March 1, 2024 |
ARVIND KUMAR DAS Vs. STATE OF BIHAR
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April 24, 2024 |
ARVIND KUMAR PRASAD Vs. STATE OF BIHAR
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January 23, 2024 |
ARVIND KUMAR TIWARI Vs. STATE OF BIHAR
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March 28, 2024 |
ASEEM KUMAR THAKUR Vs. STATE OF BIHAR
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February 6, 2024 |
ASHOK KUMAR Vs. STATE OF BIHAR
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February 12, 2024 |
ASHOK KUMAR Vs. XXXXXX
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April 22, 2024 |
ASHOK KUMAR MISHRA Vs. STATE OF BIHAR
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February 9, 2024 |
ASHOK KUMAR SHARMA Vs. STATE OF BIHAR
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March 6, 2024 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
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March 1, 2024 |
ASHOK MANDAL Vs. STATE OF BIHAR
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January 11, 2024 |
AVINASH KUMAR Vs. STATE OF BIHAR
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September 18, 2024 |
AWADHESH PASWAN Vs. STATE OF BIHAR
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May 14, 2024 |
BABITA KUMARI Vs. STATE OF BIHAR
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February 1, 2024 |
BABLU MEHTA Vs. STATE OF BIHAR
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April 23, 2024 |
BABY DEVI Vs. STATE OF BIHAR
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March 18, 2024 |
BADAL YUVRAJ CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
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May 15, 2024 |
BAIDYANATH PATHAK Vs. STATE OF BIHAR
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January 23, 2024 |
BALAJI ENTERPRISES Vs. STATE OF BIHAR
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May 2, 2024 |
BAM BAHADUR SINGH Vs. RANU DEVI
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May 8, 2024 |
BANDANA DEVI Vs. TARA DEVI
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February 26, 2024 |
BANK OF INDIA Vs. SHAILENDRA KUMAR PANDEY
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March 5, 2024 |
BANSHIDHAR SINGH Vs. STATE OF BIHAR
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May 6, 2024 |
BARDHAN KUMAR SAH Vs. STATE OF BIHAR
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March 18, 2024 |
BASIL MICHAEL QUADROS Vs. STATE OF BIHAR
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July 26, 2024 |
BENGALI RAM Vs. STATE OF BIHAR
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February 9, 2024 |
BHAIYA RAM Vs. STATE OF BIHAR
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April 8, 2024 |
BHARAT SINGH Vs. SHATRUDHAN SINGH
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January 11, 2024 |
BHARATH BHAGAT Vs. RAMADHAR SINGH
|
February 16, 2024 |
BHAVNATH JHA Vs. STATE OF BIHAR
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April 4, 2024 |
BHOLA GIRI Vs. STATE OF BIHAR
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April 9, 2024 |
BHOLA KUMAR Vs. STATE OF BIHAR
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February 13, 2024 |
BHOLA MANDAL Vs. ARJUN MANDAL
|
August 1, 2024 |
BIBHA DEVI Vs. ANNU DEVI
|
April 23, 2024 |
BIBI SAKINA KHATOON Vs. UNION OF INDIA
|
March 20, 2024 |
BIHAR SARKAR Vs. KRIPA SHANKAR JHA
|
January 11, 2024 |
BIHAR STATE ELECTRICITY BOARD Vs. SHIV KUMAR KISHORE PURIA
|
May 14, 2024 |
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. RAVI KISHORE SAHAY
|
January 3, 2024 |
BIHAR STATE SUNNI WAKF BOARD Vs. MANJU SINGH
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September 30, 2024 |
BIJAL PASWAN Vs. STATE OF BIHAR
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February 21, 2024 |
BIJENDRA SINGH Vs. STATE OF BIHAR
|
May 8, 2024 |
BIKRAMA SINGH Vs. STATE OF BIHAR
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April 16, 2024 |
BIMLA DEVI Vs. LAXMI DEVI
|
January 12, 2024 |
BINDU DEVI Vs. STATE OF BIHAR
|
January 15, 2024 |
BINDU DEVI Vs. STATE OF BIHAR
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June 21, 2024 |
BINIT KUMAR Vs. STATE OF BIHAR
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January 30, 2024 |
BINOD KUMAR SINGH Vs. STATE OF BIHAR
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January 18, 2024 |
BINODI RAJVANSHI Vs. STATE OF BIHAR
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February 26, 2024 |
BIRBAL YADAV Vs. UMESH YADAV
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August 13, 2024 |
BIRENDRA KUMAR Vs. STATE OF BIHAR
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May 16, 2024 |
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
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January 18, 2024 |
BIRU YADAV Vs. STATE OF BIHAR
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September 24, 2024 |
BISHNU DEO VISWAS Vs. STATE OF BIHAR
|
April 30, 2024 |
BISHNU YADAV Vs. STATE OF BIHAR
|
May 9, 2024 |
BISHUNDEO PRASAD YADAV Vs. STATE OF BIHAR
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May 14, 2024 |
BISHUNDEO RAI Vs. STATE OF BIHAR
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April 30, 2024 |
BISHWAKARMA RAI Vs. STATE OF BIHAR
|
February 9, 2024 |
BISHWANATH DAS Vs. STATE OF BIHAR
|
May 17, 2024 |
BRAJ KISHORE THAKUR Vs. STATE BANK OF INDIA
|
June 24, 2024 |
BRAJENDRA NATH PANDEY Vs. STATE OF BIHAR
|
January 12, 2024 |
BRIJ BIHARI RAY Vs. STATE OF BIHAR
|
November 12, 2024 |
BRIJ RAJ KUNWAR Vs. STATE OF BIHAR
|
January 8, 2024 |
CAPTAIN RAJESH KUMAR Vs. PRAMILA SINGH
|
September 3, 2024 |
CHAIRMAN, MADHYA BIHAR GRAMIN BANK Vs. UNION OF INDIA
|
February 23, 2024 |
CHANDAN SINGH Vs. STATE OF BIHAR
|
November 22, 2024 |
CHANDESHWAR KUMAR Vs. STATE OF BIHAR
|
August 1, 2024 |
CHANDRA BILAS SHARMA Vs. STATE OF BIHAR
|
February 15, 2024 |
CHANDRA MOHAN CHOUDHARY Vs. STATE OF BIHAR
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April 10, 2024 |
CHHOTE LAL RAI Vs. STATE OF BIHAR
|
February 5, 2024 |
CHHOTKA Vs. STATE OF BIHAR
|
May 7, 2024 |
CHHOTU KUMAR YADAV Vs. STATE OF BIHAR
|
March 11, 2024 |
CHURAMAN SINGH Vs. STATE OF BIHAR
|
April 4, 2024 |
COMMISSIONER OF CUSTOMS Vs. RAJENDRA SETHIYA
|
March 21, 2024 |
COMMISSIONER OF INCOME TAX Vs. DHANANJAY KUMAR YADAV
|
January 24, 2024 |
DAYA NAND RISHI Vs. STATE OF BIHAR
|
May 10, 2024 |
DAYTON NATURAL RESOURCES PVT. LTD Vs. STATE OF BIHAR
|
June 24, 2024 |
DEEPAK KUMAR Vs. STATE OF BIHAR
|
March 22, 2024 |
DEEPNARAYAN SINGH Vs. SHAHID HASSAN
|
January 23, 2024 |
DEO NANDAN SINGH Vs. UMESH SINGH
|
May 17, 2024 |
DEV NARAYAN SAHU Vs. STATE OF BIHAR
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January 29, 2024 |
DEVENDRA KUMAR DARD Vs. STATE OF BIHAR
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January 22, 2024 |
DEVENDRA PRASAD SAH Vs. SATYA NARAYAN PRAKASH SAHU
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July 26, 2024 |
DEVENDRA TIWARY Vs. STATE OF BIHAR
|
January 15, 2024 |
DHANANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
January 11, 2024 |
DHARMVEER DAS Vs. STATE OF BIHAR
|
April 18, 2024 |
DHIRA MISHRA Vs. MD. LAIQUE AHMAD
|
February 6, 2024 |
DHIRAJ KUMAR Vs. STATE OF BIHAR
|
March 14, 2024 |
DHIRENDRA KUMAR BAITHA Vs. STATE OF BIHAR
|
August 13, 2024 |
DHIRENDRA KUMAR DHIRAJ @ DHEERAJ YADAV Vs. STATE OF BIHAR
|
July 8, 2024 |
DHIRENDRA MISHRA Vs. STATE OF BIHAR
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February 20, 2024 |
DHIRENDRA MISHRA Vs. STATE OF BIHAR
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July 19, 2024 |
DIGAMBAR JHA Vs. STATE OF BIHAR
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May 13, 2024 |
DILIP TANTI Vs. STATE OF BIHAR
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March 27, 2024 |
DINA NATH MAHTO Vs. STATE OF BIHAR
|
July 10, 2024 |
DINA NATH PRASAD Vs. JAY PRAKASH SINGH
|
May 6, 2024 |
DINESH CHANDRA Vs. STATE OF BIHAR
|
January 4, 2024 |
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 23, 2024 |
DINESH PRASAD Vs. STATE OF BIHAR
|
May 2, 2024 |
DIPAK THAKUR Vs. STATE OF BIHAR
|
October 7, 2024 |
DIPLAL RAI Vs. STATE OF BIHAR
|
October 1, 2024 |
DIVYA KUMARI Vs. JUGESHWAR NATH SRIVASTAVA
|
June 11, 2024 |
DIWAKAR SINGH Vs. STATE OF BIHAR
|
February 6, 2024 |
DR. DILIP KUMAR Vs. STATE OF BIHAR
|
November 22, 2024 |
EENA BAHAN Vs. STATE OF BIHAR
|
April 30, 2024 |
ESSELL LUBRICANTS AND CHEMICALS PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 22, 2024 |
FARAHAT WAHAB Vs. STATE OF BIHAR
|
March 4, 2024 |
FARIDA MALIK Vs. STATE OF BIHAR
|
April 29, 2024 |
GANESH LAXHMI EKTA CONSTRUCTION Vs. STATE OF BIHAR
|
March 7, 2024 |
GAURAV KUMAR Vs. STATE OF BIHAR
|
June 20, 2024 |
GAURI SHANKAR SHARMA Vs. STATE OF BIHAR
|
May 16, 2024 |
GAUTAM KUMAR Vs. STATE OF BIHAR
|
January 22, 2024 |
GAYA PRASAD MEHTA Vs. STATE OF BIHAR
|
April 19, 2024 |
GAYATRI DEVI Vs. STATE OF BIHAR
|
July 10, 2024 |
GEETA DEVI Vs. STATE OF BIHAR
|
January 29, 2024 |
GEETA SHARMA Vs. ESTATE OF LATE MOSMAT LAXMIN KAUR
|
May 2, 2024 |
GIRDHARI SAH Vs. STATE OF BIHAR
|
March 28, 2024 |
GOLDEN KUMAR Vs. STATE OF BIHAR
|
May 17, 2024 |
GOPAL KUMAR SINGH Vs. CANARA BANK
|
December 20, 2024 |
GOPAL PRASAD SAH Vs. PREMLATA JAISWAL
|
April 23, 2024 |
GOPI YADAV Vs. STATE OF BIHAR
|
February 8, 2024 |
GT Vs. STATE OF BIHAR
|
January 18, 2024 |
GURUDEO SHARAN TIWARI Vs. STATE OF BIHAR
|
May 6, 2024 |
HARERAM SINGH Vs. STATE OF BIHAR
|
March 1, 2024 |
HARI OM Vs. STATE OF BIHAR
|
February 26, 2024 |
HARI SHANKAR KUMAR Vs. STATE OF BIHAR
|
May 17, 2024 |
HARIDEO JHA Vs. STATE OF BIHAR
|
February 15, 2024 |
HIRA LAL HANS Vs. STATE OF BIHAR
|
February 27, 2024 |
HRIDAY NARAYAN CHOUBEY Vs. SATYA NARAYAN CHOUBEY
|
March 28, 2024 |
IMTEYAZ AHMAD Vs. BIHAR STATE SUNNI WAKF BOARD
|
June 21, 2024 |
IN THE GOODS OF LATE CHEDILAL DWARIKADAS TIBREWAL Vs. IN THE MATTER
|
February 1, 2024 |
IN THE GOODS OF LATE DR. PARAS NATH PRASAD Vs. IN THE MATTER OF AN APPLICATION FILED BY SMT. RATNESHWARI DEVI
|
April 30, 2024 |
ISMAIL KHAN Vs. STATE OF BIHAR
|
February 8, 2024 |
JAGARNATH TIWARI Vs. STATE OF BIHAR
|
April 23, 2024 |
JAGARNATH YADAV Vs. STATE OF BIHAR
|
May 10, 2024 |
JAGDISH CHAND AGARWAL Vs. ONKARNATH RAI
|
January 19, 2024 |
JALAN POLYTUBES PVT. LTD. Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LTD.
|
January 22, 2024 |
JANAK NANDANI DEVI Vs. STATE OF BIHAR
|
March 1, 2024 |
JANARDAN RAI Vs. STATE OF BIHAR
|
January 8, 2024 |
JAY JAY RAM YADAV Vs. STATE OF BIHAR
|
March 15, 2024 |
JET KNITEARS LTD Vs. STATE OF BIHAR
|
March 6, 2024 |
JITENDRA GUPTA Vs. JAGANNATH DUTTA
|
January 16, 2024 |
JITENDRA KUMAR Vs. STATE OF BIHAR
|
January 22, 2024 |
JITENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
May 16, 2024 |
JITENDRA YADAV Vs. STATE OF BIHAR
|
April 25, 2024 |
JOHNSON PAINTS PVT LTD Vs. JOHNSON PAINTS CO.
|
September 9, 2024 |
JUMAI PASWAN Vs. SANT PASWAN S/O. MISHRI PASWAN
|
October 22, 2024 |
JYOTI SAH Vs. STATE OF BIHAR
|
January 29, 2024 |
KALAM ANSARI Vs. STATE OF BIHAR
|
May 22, 2024 |
KALIMULLAH KHAN Vs. STATE OF BIHAR
|
February 21, 2024 |
KALP NATH PANDEY Vs. STATE OF BIHAR
|
January 8, 2024 |
KAMAL KISHOR PRASAD SINGH Vs. STATE OF BIHAR
|
January 2, 2024 |
KAMAL KUMAR Vs. GAYATRI DEVI
|
February 7, 2024 |
KAMAL YADAV Vs. STATE OF BIHAR
|
April 16, 2024 |
KAMESHWAR KUMAR SINGH Vs. STATE OF BIHAR
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June 26, 2024 |
KAMESHWAR PD. YADAV Vs. STATE OF BIHAR
|
January 23, 2024 |
KAMINI KUMARI Vs. STATE OF BIHAR
|
February 27, 2024 |
KAMLESH KUMAR RAI Vs. STATE OF BIHAR
|
March 4, 2024 |
KANCHAN JHA Vs. STATE OF BIHAR
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May 6, 2024 |
KAPILDEV PRASAD Vs. STATE OF BIHAR
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April 8, 2024 |
KARI YADAV Vs. STATE OF BIHAR
|
January 10, 2024 |
KARTIKYAN Vs. STATE OF BIHAR
|
April 16, 2024 |
KARU KUMAR Vs. STATE OF BIHAR
|
April 5, 2024 |
KARU SINGH Vs. UNION OF INDIA
|
May 9, 2024 |
KARU SINGH @ ANISH KUMAR Vs. STATE OF BIHAR
|
August 22, 2024 |
KATYAYNI CONTRACTOR PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 17, 2024 |
KAVITA DEVI Vs. GUNJAN KUMAR
|
August 2, 2024 |
KIRAN DEVI Vs. STATE OF BIHAR
|
February 7, 2024 |
KIRAN DEVI JEETENDRA SINGH Vs. STATE OF BIHAR
|
February 7, 2024 |
KRISHANA PRASAD Vs. STATE OF BIHAR
|
November 22, 2024 |
KRISHNA JHA Vs. STATE OF BIHAR
|
March 7, 2024 |
KRISHNA KUMAR JHA Vs. STATE OF BIHAR
|
January 23, 2024 |
KRISHNA MOHAN KUMAR Vs. STATE OF BIHAR
|
March 28, 2024 |
KRISHNA YADAV Vs. STATE OF BIHAR
|
September 30, 2024 |
KUBER KUMAR RAM Vs. STATE OF BIHAR
|
February 16, 2024 |
KUMAR CHANDAN Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCE
|
February 9, 2024 |
KUMAR CHANDRA VIKRAM Vs. UNION OF INDIA
|
June 24, 2024 |
KUMAR GAURAV Vs. STATE OF BIHAR
|
March 6, 2024 |
KUMAR GAURAV SINGH Vs. BIHAR STAFF SELECTION COMMISSION
|
January 12, 2024 |
KUMAR SIDHARTH Vs. REKHA SINGH
|
December 10, 2024 |
KUMARI PRASUN Vs. STATE OF BIHAR
|
March 15, 2024 |
KUMOD KUMARI Vs. STATE OF BIHAR
|
January 25, 2024 |
KURAISA BEGUM Vs. B. R. A. BIHAR UNIVERSITY, MUZAFFARPUR
|
April 10, 2024 |
L.N. MITHILA UNIVERSITY Vs. SUBHASH THAKUR
|
September 17, 2024 |
LAL BABOO SINGH Vs. STATE OF BIHAR
|
January 25, 2024 |
LAL BABU YADAV Vs. STATE OF BIHAR
|
March 29, 2024 |
LAL MOHAR SAH Vs. STATE OF BIHAR
|
January 12, 2024 |
LALAN MISHRA Vs. STATE OF BIHAR
|
March 4, 2024 |
LALAN PASWAN Vs. STATE OF BIHAR
|
April 19, 2024 |
LALAN YADAV Vs. STATE OF BIHAR
|
January 2, 2024 |
LALITA DEVI Vs. STATE OF BIHAR
|
March 4, 2024 |
LALTI DEVI Vs. HARI OM KUMAR
|
June 12, 2024 |
M/S EDUTEST SOLUTIONS PRIVATE LIMITED Vs. BIHAR SCHOOL EXAMINATION BOARD
|
May 16, 2024 |
MADAN SINGH Vs. STATE OF BIHAR
|
May 8, 2024 |
MADHU DEVI Vs. BIHAR STATE ELECTION COMMISSION
|
January 22, 2024 |
MADHURENDRA KUMAR SINGH Vs. ASHA DEVI
|
April 15, 2024 |
MAHANTH RAMESH GIRI Vs. STATE OF BIHAR
|
February 9, 2024 |
MAHANTH RAMESH GIRI Vs. STATE OF BIHAR
|
May 15, 2024 |
MAHAVEER PRASAD SAH Vs. OM PRAKASH SAH VIDYALANKAR
|
March 6, 2024 |
MAHESH KUMAR SINHA Vs. BOARD OF DIRECTORS AND THE APPELLATE AUTHORITY
|
July 1, 2024 |
MAHESH PANDIT, SON OF SHIV PUJAN PANDIIT Vs. STATE OF BIHAR
|
June 24, 2024 |
MAHESH PRASAD Vs. STATE OF BIHAR
|
April 5, 2024 |
MAHESH RAM Vs. CHANDRIKA RAM
|
February 21, 2024 |
MAHESH UPADHYAY Vs. STATE OF BIHAR
|
May 1, 2024 |
MAHESHWAR MANDAL Vs. STATE OF BIHAR
|
April 19, 2024 |
MAKHAN PRASAD SINGH Vs. MISHRILAL SINGH
|
June 11, 2024 |
MALA DEVI Vs. STATE OF BIHAR
|
May 8, 2024 |
MALA DEVI Vs. STATE OF BIHAR
|
January 22, 2024 |
MANAGING DIRECTOR, STATE FOOD CORPORATION BIHAR Vs. VIJAY BAHADUR SINGH
|
March 5, 2024 |
MANGAL BAHADUR Vs. STATE OF BIHAR
|
March 15, 2024 |
MANI MANDAL Vs. STATE OF BIHAR
|
January 8, 2024 |
MANISH PRIYADARSHI Vs. STATE OF BIHAR
|
January 22, 2024 |
MANJU DEVI Vs. STATE OF BIHAR
|
January 15, 2024 |
MANJU DEVI W/O LATE PRABHAKAR KUMAR SINGH Vs. STATE OF BIHAR
|
June 19, 2024 |
MANNU RAY Vs. STATE OF BIHAR
|
March 20, 2024 |
MANOJ KUMAR DAS Vs. STATE OF BIHAR
|
January 12, 2024 |
MANOJ KUMAR PASWAN Vs. STATE OF BIHAR
|
March 21, 2024 |
MANOJ KUMAR SAKSENA Vs. INDIAN OIL CORPORATION
|
April 1, 2024 |
MANOJ KUMAR SINGH Vs. UNION OF INDIA
|
February 7, 2024 |
MANOJ KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
June 24, 2024 |
MANOJ RAZAK Vs. INSPECTOR GENERAL OF POLICE
|
April 10, 2024 |
MANOJ SAH Vs. STATE OF BIHAR
|
April 16, 2024 |
MANTU YADAV Vs. STATE OF BIHAR
|
October 30, 2024 |
MAYA DEVI Vs. SUNILA DEVI
|
July 16, 2024 |
MAYA SHRIVASTAVA Vs. ARVIND KUMAR
|
March 28, 2024 |
MD AZIMUDDIN Vs. STATE OF BIHAR
|
March 20, 2024 |
MD NIYAZ AHMAD Vs. STATE OF BIHAR
|
April 8, 2024 |
MD. AFSAR Vs. STATE OF BIHAR
|
May 8, 2024 |
MD. AMZAD Vs. STATE OF BIHAR
|
January 18, 2024 |
MD. AQUIL AHMAD Vs. STATE OF BIHAR
|
March 11, 2024 |
MD. ASIF Vs. STATE OF BIHAR
|
February 9, 2024 |
MD. ATHAR Vs. STATE OF BIHAR
|
February 20, 2024 |
MD. DANISH Vs. STATE OF BIHAR
|
November 22, 2024 |
MD. IRSHAD ALAM Vs. UNION OF INDIA
|
May 15, 2024 |
MD. IRSHAD KURAISHI Vs. STATE OF BIHAR
|
May 3, 2024 |
MD. LAIKUDDIN Vs. STATE OF BIHAR
|
March 11, 2024 |
MD. MUMTAZ Vs. STATE OF BIHAR
|
May 15, 2024 |
MD. MURTUZA Vs. STATE OF BIHAR
|
January 16, 2024 |
MD. MUZAFFAR ALAM Vs. STATE OF BIHAR
|
February 29, 2024 |
MD. QUASIM Vs. STATE OF BIHAR
|
January 29, 2024 |
MD. REYAZ MOARIF Vs. UNION OF INDIA
|
May 14, 2024 |
MD. SAMI IQBAL Vs. STATE OF BIHAR
|
February 16, 2024 |
MD. ZAKIR HUSSAIN Vs. STATE OF BIHAR
|
January 4, 2024 |
MD. ZUNED Vs. BIBI RIJWANA KHATOON
|
February 5, 2024 |
MD.ISHA NADAF Vs. STATE OF BIHAR
|
April 26, 2024 |
MD.KASIM Vs. STATE OF BIHAR
|
May 13, 2024 |
MEENA DEVI Vs. GOPAL CHAUBEY
|
September 18, 2024 |
MINA DEVI Vs. AJAY KUMAR SINGH
|
April 16, 2024 |
MIRA DEVI Vs. STATE OF BIHAR
|
July 10, 2024 |
MIRA YADAV Vs. STATE OF BIHAR
|
May 9, 2024 |
MITHILESH KUMAR PANDEY Vs. STATE OF BIHAR
|
January 29, 2024 |
MITUL KUMAR SINGH Vs. STATE OF BIHAR
|
January 2, 2024 |
MOHAMADIN MIAN Vs. STATE OF BIHAR
|
September 19, 2024 |
MOHAN BAITHA Vs. STATE OF BIHAR
|
April 18, 2024 |
MOHAN CHAUDHARY Vs. STATE OF BIHAR
|
October 5, 2024 |
MOHINI DEVI Vs. STATE OF BIHAR
|
June 25, 2024 |
MOSTT. PUSPA NATH Vs. STATE OF BIHAR
|
February 6, 2024 |
MOTAIB MIYAN Vs. STATE OF BIHARM
|
February 28, 2024 |
MUKESH CHANDRA Vs. BIJOY SINGH GAUTHAM
|
September 30, 2024 |
MUKESH SINGH Vs. UNION OF INDIA
|
April 30, 2024 |
MUKHTAR AHMAD Vs. UNION OF INDIA
|
April 29, 2024 |
MUKTA DEVI Vs. STATE OF BIHAR
|
March 22, 2024 |
MUKUL SINGH Vs. STATE OF BIHAR
|
February 20, 2024 |
MUNARI DEVI Vs. UNION OF INDIA
|
April 24, 2024 |
MUNNA ANSARI Vs. STATE OF BIHAR
|
January 19, 2024 |
MUNNA RAM Vs. STATE OF BIHAR
|
January 30, 2024 |
MUNNA SINGH Vs. STATE OF BIHAR
|
April 8, 2024 |
MUNNA SINGH Vs. STATE OF BIHAR
|
March 14, 2024 |
MURARI PRASAD Vs. AWADH KISHOR PRASAD
|
July 9, 2024 |
NABIN BHAROS CHOUDHARY Vs. STATE OF BIHAR
|
January 25, 2024 |
NAMITA DEVI Vs. STATE OF BIHAR
|
February 1, 2024 |
NAND KISHORE NANDAN Vs. RITA DEVI
|
July 10, 2024 |
NAND KUMAR SINGH Vs. DISTRICT MAGISTRATE
|
March 14, 2024 |
NARAYAN KUMAR Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME
|
April 16, 2024 |
NARAYAN MANDAL Vs. UNION OF INDIA
|
January 22, 2024 |
NARAYAN SAH Vs. STATE OF BIHAR
|
February 23, 2024 |
NARENDRA KUMAR DHIRAJ Vs. STATE OF BIHAR
|
May 17, 2024 |
NARESH MOHAN JHA Vs. STATE OFF BIHAR
|
March 29, 2024 |
NARESH PANDIT Vs. STATE OF BIHAR
|
March 21, 2024 |
NARESH SHARMA Vs. STATE OF BIHAR
|
April 24, 2024 |
NASHIB LAL RAI Vs. BIJOY RAI
|
January 25, 2024 |
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. STATE OF BIHAR
|
October 26, 2024 |
NATIONAL INSURANCE CO. LTD. Vs. STATE OF BIHAR
|
January 15, 2024 |
NAUSHAD ALI Vs. STATE OF BIHAR
|
January 23, 2024 |
NAUSHAD ANSARI Vs. STATE OF BIHAR
|
February 13, 2024 |
NAVEEN KUMAR Vs. STATE OF BIHAR
|
April 2, 2024 |
NEERAJ KUMAR SINGH Vs. TESU KUMARI
|
May 10, 2024 |
NEERAJ KUMAR THAKUR Vs. STATE OF BIHAR
|
January 22, 2024 |
NESH INDIA INFRASTRUCTURE PVT. LTD. Vs. SAVITA SAH
|
November 12, 2024 |
NETWAY SOLUTION Vs. UNION OF INDIA
|
March 12, 2024 |
NETWAY SOLUTION Vs. UNION OF INDIA
|
February 15, 2024 |
NIRANJAN YADAV Vs. STATE OF BIHAR
|
May 10, 2024 |
NIRBHAY PANDEY Vs. RADHIKA DEVI
|
June 19, 2024 |
NIRMALA DEVI Vs. HIRA LAL SWARNKAR
|
May 7, 2024 |
NISHI KANT JHA Vs. SNAJAY KUMAR JHA
|
August 21, 2024 |
NISHI KUMARI Vs. STATE OF BIHAR
|
February 8, 2024 |
NITISH KUMAR Vs. STATE OF BIHAR
|
January 16, 2024 |
NITISH KUMAR Vs. STATE OF BIHAR
|
January 12, 2024 |
OBAIDA KHATOON Vs. STATE OF BIHAR
|
November 14, 2024 |
OM PRAKASH CHAUHAN Vs. STATE OF BIHAR
|
January 3, 2024 |
OM PRAKASH LATH Vs. RAJ KUMAR LATH
|
March 15, 2024 |
PACHIYA DEVI Vs. STATE OF BIHAR
|
May 9, 2024 |
PANKAJ KUMAR Vs. STATE OF BIHAR
|
January 4, 2024 |
PANKAJ KUMAR PANDEY Vs. STATE OF BIHAR
|
May 3, 2024 |
PANKAJ PATHIK Vs. STATE OF BIHAR
|
January 12, 2024 |
PAPPU SINGH Vs. STATE OF BIHAR
|
February 12, 2024 |
PARAM ENTERPRISES PVT. LTD. Vs. STATE OF BIHAR
|
April 1, 2024 |
PARAS NATH PRASAD Vs. XXXXX
|
April 30, 2024 |
PARAS RAI Vs. STATE OF BIHAR
|
February 2, 2024 |
PARWATI DEVI Vs. REGIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
|
July 12, 2024 |
PATNA HIGHWAY PROJECTS LTD Vs. STATE OF BIHAR
|
April 24, 2024 |
PINKY KUMARI JHA Vs. STATE OF BIHAR
|
March 22, 2024 |
PINTHALANICKAL JOSEPH THOMAS Vs. STATE OF BIHAR
|
January 16, 2024 |
PLANIN INNOVATION AND CONSULTANCY SERVICES PVT. LTD. Vs. STATE OF BIHAR
|
February 6, 2024 |
POONAM SINGH Vs. STATE OF BIHAR
|
January 19, 2024 |
POONAMIKA FOODS (INDIA) PVT. LTD. Vs. STATE OF BIHAR
|
February 8, 2024 |
PRABHAS SINGH Vs. STATE OF BIHAR
|
May 1, 2024 |
PRABHASH KUMAR SINGH Vs. AMIT KUMAR SINGH
|
January 30, 2024 |
PRABHAWATI DEVI Vs. RAJESH PRASAD SAH
|
September 30, 2024 |
PRAKASH KEWAT Vs. STATE OF BIHAR
|
April 5, 2024 |
PRAMOD KUMAR ROY Vs. VARTIKA RAI
|
January 31, 2024 |
PRAMOD KUMAR THAKUR Vs. STATE OF BIHAR
|
May 14, 2024 |
PRAMOD KUMAR YADAV Vs. STATE OF BIHAR
|
April 2, 2024 |
PRANAB KUMAR SAHA Vs. PUNJAB NATIONAL BANK
|
April 29, 2024 |
PRASHANT KUMAR Vs. PRIYANKA KUMARI
|
January 22, 2024 |
PRATAP SINGH Vs. STATE OF BIHAR
|
March 11, 2024 |
PRAVIN KUMAR Vs. STATE OF BIHAR
|
February 1, 2024 |
PREM LATA THAKUR Vs. KUMAR ACHYUTA NAND JHA
|
September 5, 2024 |
PREMLATA DEVI Vs. SWATANTRA KUMAR SINGH
|
January 23, 2024 |
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. R. A. HIMMATSINGKA AND CO.
|
February 27, 2024 |
PRINSU KUMAR Vs. STATE OF BIHAR
|
April 5, 2024 |
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
March 7, 2024 |
PRIYANKA KUMARI Vs. URMILA SINHA
|
April 10, 2024 |
PRIYANSHU THAKUR Vs. STATE OF BIHAR
|
November 21, 2024 |
PUJA TRAVELS HOTEL PARADISE BASEMENT Vs. UNION OF INDIA
|
March 6, 2024 |
PUNIT AGARWAL Vs. ANKITA JAIN
|
April 10, 2024 |
PURNENDU SHEKHAR SINHA Vs. UNION OF INDIA
|
February 26, 2024 |
QUAYAMUDDIN KHAN Vs. STATE OF BIHAR
|
June 25, 2024 |
R.S.CONSTRUCTION Vs. INFRASTRUCTURE DEVELOPMENT AUTHORITY
|
December 6, 2024 |
RABINDRA KUMAR JHA Vs. GOPAL JHA
|
November 26, 2024 |
RADHE SHYAM HAJJAM Vs. BECHU PAL
|
January 4, 2024 |
RADHE YADAV Vs. PRABHAS YADAV
|
June 26, 2024 |
RAHIL AHMED Vs. STATE OF BIHAR
|
May 7, 2024 |
RAHUL KUMAR Vs. STATE OF BIHAR
|
February 28, 2024 |
RAJ GOVIND SINGH Vs. STATE OF BIHAR
|
April 26, 2024 |
RAJ KUMAR Vs. STATE OF BIHAR
|
May 1, 2024 |
RAJ KUMAR Vs. STATE OF BIHAR
|
January 11, 2024 |
RAJ KUMAR AGRAWAL Vs. UNION OF INDIA
|
July 10, 2024 |
RAJ KUMAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 1, 2024 |
RAJAT KUMAR TIWARY Vs. RESERVE BANK OF INDIA
|
February 7, 2024 |
RAJEEV KUMAR Vs. ARTI KUMARI
|
September 27, 2024 |
RAJEEV RANJAN UPADDHYAY Vs. PRAMOD KUMAR UPADHYAY
|
February 16, 2024 |
RAJESH KUMAR Vs. STATE OF BIHAR
|
February 12, 2024 |
RAJESH KUMAR Vs. STATE OF BIHAR
|
January 29, 2024 |
RAJESH RAVIDAS Vs. STATE OF BIHAR
|
February 2, 2024 |
RAJESHWARI DEVI Vs. MD. KAPIL
|
January 4, 2024 |
RAJIV KUMAR SINHA Vs. STATE OF BIHAR
|
March 27, 2024 |
RAJNEESH RANJAN Vs. STATE OF BIHAR
|
May 8, 2024 |
RAJU KUSWAHA Vs. STATE OF BIHAR
|
January 4, 2024 |
RAJU SAH Vs. RINKU DEVI
|
January 16, 2024 |
RAKESH KUMAR SINHA Vs. STATE OF BIHAR
|
February 7, 2024 |
RAKESH RAM Vs. STATE OF BIHAR
|
May 1, 2024 |
RAKESH RANJAN Vs. BIHAR STATE UNIVERSITY SERVICE COMMISSION
|
November 29, 2024 |
RAKESH SAH Vs. STATE OF BIHAR
|
February 13, 2024 |
RAM AWADH KISHORE PRASAD Vs. STATE OF BIHAR
|
April 24, 2024 |
RAM AWADH YADA Vs. STATE OF BIHAR
|
February 16, 2024 |
RAM BABU SINGH Vs. STATE OF BIHAR
|
January 8, 2024 |
RAM BHAJU PRASAD YADAV Vs. E STATE OF BIHAR
|
March 22, 2024 |
RAM BRIKSHA SINGH Vs. RAMASHRAY SINGH
|
July 11, 2024 |
RAM CHANDRA SAH Vs. AKHILESH PRASAD YADAV
|
May 16, 2024 |
RAM EKBAL RAI Vs. RAJENDRA PRASAD
|
April 5, 2024 |
RAM EKBAL RAUT Vs. STATE OF BIHAR
|
August 21, 2024 |
RAM JATAN PAL Vs. STATE OF BIHAR
|
February 26, 2024 |
RAM LAGAN YADAV Vs. SUNAINA DEVI
|
June 25, 2024 |
RAM LAL SINGH Vs. STATE OF BIHAR
|
March 29, 2024 |
RAM PARIKSHAN GUPTA Vs. STATE OF BIHAR
|
September 27, 2024 |
RAM PRASAD DAS Vs. DEEBAKAR DAS
|
January 4, 2024 |
RAMA SHANKAR PATHAK Vs. UNION OF INDIA
|
January 31, 2024 |
RAMASHANKAR GUPTA Vs. STATE OF BIHAR
|
January 30, 2024 |
RAMASHISH KUMAR Vs. UNION OF INDIA
|
May 17, 2024 |
RAMBABU RAI Vs. STATE OF BIHAR
|
March 5, 2024 |
RAMBHA SINGH Vs. STATE OF BIHAR
|
February 6, 2024 |
RAMESH YADAV Vs. STATE OF BIHAR
|
February 16, 2024 |
RAMESHWAR MAHATO Vs. STATE OF BIHAR
|
April 22, 2024 |
RAMESHWAR SADA Vs. STATE OF BIHAR
|
June 20, 2024 |
RAMJEE SAH Vs. BABA SAHEB BHIM RAO AMBEDKAR
|
May 29, 2024 |
RAMOWTAR LAKHOTIA Vs. STATE OF BIHAR
|
April 10, 2024 |
RAMVARAN SAH @ BHAGLU SAH Vs. ASHOK KUMAR
|
July 16, 2024 |
RAN VIJAY GOND Vs. STATE OF BIHAR
|
April 3, 2024 |
RANJANA KUMARI Vs. STATE OF BIHAR
|
June 25, 2024 |
RANJEET KUMAR DAS Vs. STATE OF BIHAR
|
January 29, 2024 |
RANJIT KUMAR Vs. STATE OF BIHAR
|
March 1, 2024 |
RANJIT KUMAR SINGH Vs. STATE OF BIHAR
|
March 12, 2024 |
RATAN KUMAR Vs. STATE OF BIHAR
|
April 24, 2024 |
RATNESH PRASAD SINGH Vs. STATE OF BIHAR
|
August 23, 2024 |
RAUSHAN KUMAR Vs. UNION OF INDIA
|
January 15, 2024 |
RAVI KUMAR MAHTO Vs. STATE OF BIHAR
|
February 27, 2024 |
RAVI SHANKAR Vs. STATE OF BIHAR
|
January 3, 2024 |
RAVI SHANKAR DUBEY Vs. STATE OF BIHAR
|
March 28, 2024 |
RAY DHIRENDRA BAHADUR Vs. STATE OF BIHAR, THRO. DIRECTOR FISHERIES, DEPT. OF ANIMAL HUSBANDARY
|
July 1, 2024 |
REKHA DEVI Vs. STATE OF BIHAR
|
February 13, 2024 |
REMI AM. DAVID Vs. SHYAM SUNDER PRASAD
|
February 6, 2024 |
RICHA KUMARI Vs. ANAND KUMAR
|
August 2, 2024 |
RINA DEVI Vs. STATE OF BIHAR
|
January 11, 2024 |
RINA KUMARI Vs. STATE OF BIHAR
|
January 5, 2024 |
RINA VEVI Vs. SUDHIR CHAUBEY
|
July 25, 2024 |
RINKI KUMARI Vs. STATE OF BIHAR
|
August 13, 2024 |
RINKU DEVI Vs. SANTOSH KUMAR
|
April 10, 2024 |
RISHU RAJ Vs. STATE OF BIHAR
|
August 28, 2024 |
RITA DEVI Vs. SURENDRA BAHELIA
|
January 19, 2024 |
RITA PETROL PUMP Vs. BHARAT PETROLEUM CORPORATION LTD
|
April 29, 2024 |
RUDAL SINGH Vs. STATE OF BIHAR
|
April 3, 2024 |
RUPESH KUMAR Vs. STATE OF BIHAR
|
February 13, 2024 |
S.M. EHTESHAMUL HASAN REHMANI Vs. STATE OF BIHAR
|
May 10, 2024 |
SADANAND JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
May 17, 2024 |
SADDAM HUSSAIN Vs. STATE OF BIHAR
|
January 24, 2024 |
SAGAR PRASAD Vs. STATE OF BIHAR
|
February 23, 2024 |
SAHABAJ ALAM Vs. ABDUL GAFOOR
|
January 23, 2024 |
SAHDEO GUPTA / XXXX Vs. STATE OF BIHAR
|
March 22, 2024 |
SAHIL PROJECTS- PRACHI Vs. UNION OF INDIA
|
February 2, 2024 |
SAINIK INDURSTRIES PVT. LTD. Vs. STATE OF BIHAR
|
March 20, 2024 |
SAJJAN SINGH Vs. BUNNI KAUR
|
June 24, 2024 |
SALAM GADI Vs. STATE OF BIHAR
|
September 6, 2024 |
SAMIR KUMAR SINHA Vs. STATE OF BIHAR
|
March 7, 2024 |
SANDEEP KUMAR Vs. UNION OF INDIA
|
January 18, 2024 |
SANDEEP KUMAR JHA Vs. STATE OF BIHAR
|
May 29, 2024 |
SANDEEP RAI Vs. STATE OF BIHAR
|
October 23, 2024 |
SANGEETA DEVI Vs. STATE OF BIHAR
|
May 16, 2024 |
SANGEETA DEVI Vs. STATE OF BIHAR
|
January 23, 2024 |
SANGITA SINHA Vs. BHAWANA BHARDWAJ
|
May 9, 2024 |
SANJAY GANDHI Vs. STATE OF BIHAR
|
January 5, 2024 |
SANJAY KHATIK Vs. STATE OF BIHAR
|
April 2, 2024 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
February 1, 2024 |
SANJAY KUMAR Vs. SHALINI KUMARI
|
April 26, 2024 |
SANJAY KUMAR YADAV Vs. KAUSHAL KUMAR MISHRA
|
May 14, 2024 |
SANJAY MANDAL Vs. STATE OF BIHAR
|
January 5, 2024 |
SANJAY SUCHANTI Vs. ANURAG CINEMA P LTD.
|
March 15, 2024 |
SANJEEV KUMAR Vs. STATE OF BIHAR
|
July 5, 2024 |
SANJEEV KUMAR TIWARY Vs. STATE OF BIHAR
|
February 5, 2024 |
SANJIV KUMAR CHANDHARIYAVI Vs. HIGH COURT OF JUDICATURE AT PATNA
|
January 18, 2024 |
SANJIV PRASAD Vs. JITENDRA KUMAR
|
February 29, 2024 |
SANT KUMAR Vs. STATE OF BIHAR
|
February 21, 2024 |
SANTOSH KUMAR Vs. STATE OF BIHAR
|
May 17, 2024 |
SANTOSH KUMAR JHA Vs. BANDANA KUMARI
|
August 20, 2024 |
SANTOSH KUMAR JHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 16, 2024 |
SANU KUMAR Vs. STATE OF BIHAR
|
February 7, 2024 |
SARASWATI DEVI Vs. KALIKA CHOUDHARY
|
May 14, 2024 |
SARDAR MANJIT SINGH Vs. BAUTY CHATURVEDI
|
March 15, 2024 |
SARITA KUMARI Vs. UNION OF INDIA
|
August 22, 2024 |
SARVESH KUMAR SINGH Vs. SIDHESHWAR SINGH
|
December 12, 2024 |
SARVESH MISHRA Vs. STATE OF BIHAR
|
April 22, 2024 |
SARYU MANJHI Vs. STATE OF BIHAR
|
January 2, 2024 |
SATISH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR
|
March 7, 2024 |
SATISH KUMAR SINGH Vs. STATE OF BIHAR
|
March 6, 2024 |
SATISH YADAV Vs. STATE OF BIHAR
|
July 12, 2024 |
SATYASHEEL KUMAR Vs. NAVIN KUMAR SINGH
|
May 16, 2024 |
SATYENDRA KUMAR Vs. ESTATE OF LATE BRIJMANI DEVI
|
August 13, 2024 |
SATYENDRA KUMAR OJHA Vs. UNION OF INDIA
|
March 4, 2024 |
SATYENDRA SINGH Vs. RASHMI MEHRA
|
March 7, 2024 |
SAURAV KUMAR AGARWAL Vs. STATE OF BIHAR
|
January 24, 2024 |
SAVITRI DEVI Vs. UNION OF INDIA
|
February 29, 2024 |
SHABANAM KUMARI Vs. STATE OF BIHAR
|
May 29, 2024 |
SHAHJAHAN Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA
|
January 12, 2024 |
SHAHRUKH KHAN Vs. STATE OF BIHAR
|
April 10, 2024 |
SHAILESH KUMAR SINHA Vs. STATE OF BIHAR
|
January 23, 2024 |
SHAILESH PASWAN Vs. STATE OF BIHAR
|
January 15, 2024 |
SHAILESH RAI Vs. STATE OF BIHAR
|
January 12, 2024 |
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
August 23, 2024 |
SHAMBHU BAITHA Vs. STATE OF BIHAR
|
January 18, 2024 |
SHAMBHU KUMAR Vs. STATE OF BIHAR
|
February 13, 2024 |
SHAMBHU PRASAD SINGH Vs. STATE OF BIHAR
|
May 8, 2024 |
SHAMBHU SHARAN Vs. STATE OF BIHAR
|
March 6, 2024 |
SHANKAR PRASAD PAL Vs. STATE OF BIHAR
|
July 11, 2024 |
SHANTI DEVI Vs. UNION OF INDIA
|
April 3, 2024 |
SHANTI DEVI Vs. STATE OF BIHAR
|
January 30, 2024 |
SHANTI SINGH Vs. JUGESHWAR NATH SRIVASTAVA
|
January 5, 2024 |
SHANU SAH Vs. STATE OF BIHAR
|
April 18, 2024 |
SHEONATH BHAGAT Vs. SHANKARACHARYA YADAV
|
December 18, 2024 |
SHIBJEE PD. SINGH Vs. MANJU DEVI
|
January 15, 2024 |
SHILA DEVI Vs. STATE OF BIHAR
|
May 9, 2024 |
SHILA DEVI Vs. MILIND KUMAR SINGH
|
March 1, 2024 |
SHIVAM CONSTRUCTION Vs. STATE OF BIHAR
|
March 12, 2024 |
SHRIRAM GENERAL INS. CO. Vs. RADHA DEVI
|
August 6, 2024 |
SHRUTI SHREE Vs. STATE OF BIHAR
|
January 30, 2024 |
SHUBHAM KUMAR Vs. NATIONAL INSTITUTE OF TECHNOLOGY PATNA
|
May 17, 2024 |
SHUKUL SINGH Vs. BIRENDRA SINGH
|
February 13, 2024 |
SHYAM BABU SAH Vs. STATE OF BIHAR
|
October 24, 2024 |
SHYAM BIHARI YADAV Vs. RAMNIWAS SINGH
|
July 16, 2024 |
SIDHHARTH RISHABDEV SATYAM Vs. STATE OF BIHAR
|
January 23, 2024 |
SIMA DEVI Vs. MANORANJAN SINGH
|
April 3, 2024 |
SIMA ROY Vs. SRI SRI 108 RADHA KRISHNA JI MAHARAJ THAKURBARI AND RAGHUNANDAN LAL TRUST ESTATE GOLAGHAT
|
July 3, 2024 |
SINCON INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
|
April 19, 2024 |
SITARAM MANDAL Vs. STATE OF BIHAR
|
May 1, 2024 |
SONU KUMAR GUPTA Vs. STATE OF BIHAR
|
May 1, 2024 |
STAR ELECTRICALS Vs. STATE OF ELECTRICITY BOARD
|
May 9, 2024 |
STARNET MARKETING PRIVATE LTD. Vs. STATE OF BIHAR
|
February 9, 2024 |
STATE OF BIHAR Vs. BRAHMAPUTRA INFRASTRUCTURE LTD.
|
February 29, 2024 |
STATE OF BIHAR Vs. LAL BABU PRASAD
|
February 29, 2024 |
STATE OF BIHAR Vs. BIMAL KUMAR ROY
|
January 18, 2024 |
STATE OF BIHAR Vs. AMOD PRABODHI
|
April 18, 2024 |
STATE OF BIHAR Vs. RAM KISHORE SINGH
|
May 1, 2024 |
STATE OF BIHAR Vs. ARUN KUMAR DUBEY
|
April 8, 2024 |
STATE OF BIHAR Vs. KEMS SERVICE PVT. LTD.
|
April 15, 2024 |
STATE OF BIHAR Vs. TRILOKI PANDEY
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January 19, 2024 |
SUBHASH KUMAR CHAUDHARY Vs. STATE OF BIHAR
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January 15, 2024 |
SUBODH KUMAR YADAV Vs. STATE OF BIHAR
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May 29, 2024 |
SUBODH YADAV Vs. STATE OF BIHAR
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February 23, 2024 |
SUDHIR KUMAR JHA Vs. STATE OF BIHAR
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April 24, 2024 |
SUMAN KUMAR PANDEY Vs. STATE OF BIHAR
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April 8, 2024 |
SUMANT SINGH Vs. STATE OF BIHAR
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April 4, 2024 |
SUMANT SINGH Vs. STATE OF BIHAR
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April 5, 2024 |
SUNAINA Vs. STATE OF BIHAR
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January 30, 2024 |
SUNIL BHARTI MITTAL Vs. STATE OF BIHAR
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February 2, 2024 |
SUNIL KUMAR Vs. STATE OF BIHAR
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April 25, 2024 |
SUNIL KUMAR SHUKLA Vs. STATE OF BIHAR
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March 18, 2024 |
SUNIL PANDIT Vs. STATE OF BIHAR
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April 18, 2024 |
SUNIL YADAV Vs. STATE OF BIHAR
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January 30, 2024 |
SUNITA DEVI Vs. STATE OF BIHAR
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February 20, 2024 |
SUNITA KUMARI Vs. STATE OF BIHAR
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January 12, 2024 |
SURAJ PRASAD Vs. STATE OF BIHAR
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April 2, 2024 |
SURAKSHA DIAGNOSTIC PVT.LTD. Vs. STATE OF BIHAR
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August 9, 2024 |
SURENDRA KUMAR SHARMA Vs. STATE OF BIHAR
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April 24, 2024 |
SURESH PRASAD SINGH Vs. STATE OF BIHAR
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January 15, 2024 |
SUSHIL JHA Vs. FUDAN KUMAR JHA
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September 13, 2024 |
SUSHIL KUMAR Vs. STATE OF BIHAR
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April 18, 2024 |
SUSHIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
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January 11, 2024 |
SWOPNAJEET MOHAPATRA Vs. STATE OF BIHAR
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January 29, 2024 |
SYED ABU DOJANA Vs. DILIP RAY
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July 5, 2024 |
SYED MOKHTAR HUSSAIN Vs. UNION OF INDIA
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February 2, 2024 |
SYED SHAH SAULAT FAHMI BARI Vs. STATE OF BIHAR
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March 5, 2024 |
TABISH SHARFUDDIN Vs. STATE OF BIHAR
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December 12, 2024 |
TAKSHILA EDUCATIONAL SOCIETY Vs. ASSESSMENT UNIT
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April 22, 2024 |
TARACHAND SINGH Vs. STATE OF BIHAR
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October 8, 2024 |
TARAK NATH DUBEY Vs. STATE OF BIHAR
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March 4, 2024 |
TARKESHWAR RAM Vs. STATE OF BIHAR
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January 16, 2024 |
TRIBHUWAN MAHTO Vs. STATE OF BIHAR
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February 13, 2024 |
TRIVENI PRASAD MANDAL Vs. STATE OF BIHAR
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May 6, 2024 |
TUNTUN Vs. STATE OF BIHAR
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January 12, 2024 |
UBICA INDUSTRIES Vs. STATE BANK OF INDIA
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July 9, 2024 |
UDAN THAKUR Vs. STATE OF BIHAR
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April 8, 2024 |
UDAY KANT SINGH Vs. JAYKANT SINGH
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January 30, 2024 |
UDAY PRAKASH Vs. STATE OF BIHAR
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April 23, 2024 |
UDAY SHANKAR YADAV Vs. STATE OF BIHAR
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January 16, 2024 |
UDAY YADAV Vs. STATE OF BIHAR
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May 3, 2024 |
UJJWAL KANT Vs. STATE OF BIHAR
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January 8, 2024 |
UMESH KUMAR SINHA Vs. STATE OF BIHAR
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July 1, 2024 |
UMESH SHARMA Vs. STATE OF BIHAR
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July 29, 2024 |
UMESHWAR THAKUR Vs. STATE OF BIHAR
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March 13, 2024 |
UNION OF INDIA Vs. SUMITRA DEVI
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March 21, 2024 |
UNION OF INDIA Vs. AJAY KUMAR CHOURASIA
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February 19, 2024 |
UNITED BREWERIES LIMITED Vs. STATE OF BIHAR
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January 24, 2024 |
UNITED INDIA INSURANCE CO. Vs. NAND LAL RAI
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September 10, 2024 |
UPENDRA KUMAR Vs. STATE OF BIHAR
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August 20, 2024 |
UPENDRA KUMAR Vs. ASHOK RAI
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February 2, 2024 |
UTKARSH TRADERS Vs. STATE OF BIHAR
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January 3, 2024 |
VANDANA MISHRA Vs. ANIL MISHRA
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February 15, 2024 |
VANI BHUSHAN Vs. STATE OF BIHAR
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May 9, 2024 |
VED PRAKASH Vs. KEDAR NATH CHAUDHARY
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May 15, 2024 |
VEENA KUMARI Vs. INDIAN OIL CORPORATION LIMITED
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April 15, 2024 |
VEERU SINGH Vs. STATE OF BIHAR
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April 18, 2024 |
VICKY KUMAR Vs. STATE OF BIHAR
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May 6, 2024 |
VIDYA BHARATI Vs. STATE
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January 23, 2024 |
VIJAY CHOUDHARY Vs. STATE OF BIHAR
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April 19, 2024 |
VIJAY SHARMA Vs. STATE OF BIHAR
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May 3, 2024 |
VIJITA MISHRA Vs. STATE OF BIHAR
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May 6, 2024 |
VIKAS KUMAR SHARMA Vs. STATE OF BIHAR
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February 1, 2024 |
VIKASH KUMAR Vs. STATE OF BIHAR
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January 18, 2024 |
VIKASH SAH Vs. STATE OF BIHAR
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September 12, 2024 |
VINAY VARMA Vs. STATE OF BIHAR
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February 8, 2024 |
VINAYAK KUMAR Vs. STATE OF BIHAR
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January 23, 2024 |
VINOD BIND Vs. STATE OF BIHAR
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April 3, 2024 |
VINOD KUMAR Vs. XXXXXXX
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February 19, 2024 |
VINOD KUMAR PRASAD Vs. STATE OF BIHAR
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March 4, 2024 |
VINOD SINGH Vs. SURENDRA KUMAR SINGH
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May 8, 2024 |
VISHAL ANAND Vs. SHOBHA SRIVASTAVA
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February 19, 2024 |
VISHNU KANT DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
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May 10, 2024 |
VISHNUPAD BHAGWAN Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
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January 19, 2024 |
VISHWANATH GANGULI Vs. STATE OF BIHAR
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March 22, 2024 |
VISRO INDIA PROJECTS PVT. LTD. Vs. BIHAR STATE EDUCATIONAL INFRASTRUCTURE DEVELOPMENT CORPORATION
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April 8, 2024 |
WAKIL MIAN Vs. STATE OF BIHAR
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May 15, 2024 |
XXX Vs. STATE OF BIHAR
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January 18, 2024 |
XXX Vs. STATE OF BIHAR
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January 30, 2024 |
YADU NATH PRASAD SINGH Vs. STATE OF BIHAR
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January 25, 2024 |
YAMUNA TIWARI Vs. STATE OF BIHAR
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March 7, 2024 |
YAMUNI DEVI Vs. STATE OF BIHAR
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March 15, 2024 |
YOGENDRA BAHADUR SINGH Vs. SURENDRA BAHADUR SINGH
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January 11, 2024 |
ZAHID ALI Vs. STATE OF BIHAR
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February 15, 2024 |