|
JAYMANTI DEVI Vs. BAIJNATH SAHU
|
October 10, 2022 |
|
A AND E COLLEGE OF PHARMACY BALUAHI Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
March 31, 2022 |
|
A AND M COMMUNICATION Vs. STATE OF BIHAR
|
December 13, 2022 |
|
ABC Vs. STATE OF BIHAR
|
May 17, 2022 |
|
ABDUL HAMID Vs. STATE OF BIHAR
|
December 2, 2022 |
|
ABDUL SALAM Vs. STATE OF BIHAR
|
May 5, 2022 |
|
ABDUS SALAM MANDAL Vs. SANTOSH KUMAR NATHANI
|
October 11, 2022 |
|
ABHAY NATH MISHRA Vs. STATE OF BIHAR
|
June 20, 2022 |
|
ABHIJEET KUMAR Vs. STATE OF BIHAR
|
December 9, 2022 |
|
ABHIJIT SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 21, 2022 |
|
ABHIMANYU SINGH Vs. STATE OF BIHAR
|
August 25, 2022 |
|
ABHINANDAN YADAV Vs. STATE OF BIHAR
|
January 24, 2022 |
|
ABHISHEK KUMAR Vs. STATE OF BIHAR
|
March 8, 2022 |
|
ABHISHEK KUMAR Vs. STATE OF BIHAR
|
April 6, 2022 |
|
ABINASH CHANCHAL Vs. STATE BANK OF INDIA
|
March 24, 2022 |
|
ABU TALIB Vs. STATE OF BIHAR
|
April 1, 2022 |
|
ADITYA KUMAR PANDEY Vs. STATE OF BIHAR
|
February 28, 2022 |
|
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
April 7, 2022 |
|
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 9, 2022 |
|
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
November 4, 2022 |
|
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
June 22, 2022 |
|
ADITYA PURI Vs. STATE OF BIHAR
|
August 29, 2022 |
|
ADITYA RAJ Vs. UNION OF INDIA
|
June 22, 2022 |
|
ADYA NAND PRASAD GUPTA Vs. STATE OF BIHAR
|
November 16, 2022 |
|
ADYA SHARAN CHAUDHARY Vs. STATE OF BIHAR
|
November 4, 2022 |
|
AFTAB ALAM JAUHAR Vs. STATE OF BIHAR
|
January 10, 2022 |
|
AFZAL ALI Vs. KRISHNA MOHAN PRASAD
|
September 22, 2022 |
|
AGARWAL TRADING Vs. STATE OF BIHAR
|
January 24, 2022 |
|
AHLUWALIA CONTRACTORS INDIA Vs. UNION OF INDIA
|
August 24, 2022 |
|
AHMAD HUSSAIN Vs. STATE OF BIHAR
|
July 18, 2022 |
|
AIM ADDCOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 2, 2022 |
|
AISHRA TECHNOFAB ENGINEERS Vs. UNION OF INDIA
|
March 7, 2022 |
|
AJAY ASSOCIATES Vs. STATE OF BIHAR
|
June 20, 2022 |
|
AJAY KRISHNA RASTOGI Vs. STATE OF BIHAR
|
September 8, 2022 |
|
AJAY KUMAR CHAUBEY Vs. STATE OF BIHAR
|
December 29, 2022 |
|
AJAY KUMAR JALAN Vs. STATE OF BIHAR
|
February 15, 2022 |
|
AJAY KUMAR RAI Vs. SPECIAL DIRECTOR GENERAL
|
April 21, 2022 |
|
AJAY KUMAR SINGH Vs. UNION OF INDIA
|
December 15, 2022 |
|
AJAY RANJAN Vs. STATE OF BIHAR
|
July 11, 2022 |
|
AJEET KUMAR Vs. UNION OF INDIA
|
November 10, 2022 |
|
AJIT KUMAR SINGH Vs. STATE OF BIHAR
|
April 18, 2022 |
|
AJIT PRADHAN Vs. STATE OF BIHAR
|
July 4, 2022 |
|
AJIT SHARMA Vs. STATE OF BIHAR
|
January 19, 2022 |
|
AKASH PASWAN Vs. STATE OF BIHAR
|
March 23, 2022 |
|
AKHILESH CHAUBEY Vs. STATE OF BIHAR
|
April 8, 2022 |
|
AKHILESH KUMAR Vs. STATE OF BIHAR
|
April 22, 2022 |
|
AKHILESH KUMAR Vs. STATE OF BIHAR
|
February 21, 2022 |
|
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
March 4, 2022 |
|
AKHILESH PANDEY Vs. STATE OF BIHAR
|
April 28, 2022 |
|
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
|
November 28, 2022 |
|
AKHILESHWAR PRASAD SINGH Vs. UNION OF INDIA
|
March 25, 2022 |
|
AKHTAR ALI Vs. STATE OF BIHAR
|
June 27, 2022 |
|
ALOK KUMAR Vs. STATE OF BIHAR
|
November 24, 2022 |
|
ALOK KUMAR JHA Vs. UNION OF INDIA
|
January 17, 2022 |
|
ALOK RANJAN Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
February 7, 2022 |
|
AMAN KUMAR Vs. STATE OF BIHAR
|
March 21, 2022 |
|
AMAN KUMAR Vs. STATE OF BIHAR
|
March 3, 2022 |
|
AMAN KUMAR SINGH Vs. STATE OF BIHAR
|
December 1, 2022 |
|
AMAN SETHI Vs. STATE OF BIHAR
|
June 20, 2022 |
|
AMBUJ SHARMA Vs. STATE OF BIHAR
|
July 8, 2022 |
|
AMIT KUMAR Vs. STATE OF BIHAR
|
December 22, 2022 |
|
AMIT KUMAR Vs. HIGH COURT OF JUDICATURE AT PATNA
|
August 11, 2022 |
|
AMIT KUMAR RAI Vs. STATE OF BIHAR
|
April 1, 2022 |
|
AMIT KUMAR SINGH Vs. STATE OF BIHAR
|
March 31, 2022 |
|
AMIT RAJ Vs. STATE OF BIHAR
|
June 21, 2022 |
|
AMITABH KUMAR Vs. STATE OF BIHAR
|
May 17, 2022 |
|
AMJAD ALI Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
April 19, 2022 |
|
AMJAD ALI KHAN Vs. STATE OF BIHAR
|
September 1, 2022 |
|
AMNA NAIM Vs. STATE OF BIHAR
|
July 21, 2022 |
|
AMRAPALI PACKAGING PVT Vs. STATE OF BIHAR
|
March 7, 2022 |
|
AMRENDRA KUMAR Vs. STATE OF BIHAR
|
September 8, 2022 |
|
AMRENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
April 20, 2022 |
|
AMRIT RAJ CONSTRUCTION Vs. STATE OF BIHAR
|
May 17, 2022 |
|
AMRITA KUMARI Vs. STATE OF BIHAR
|
October 12, 2022 |
|
ANAND PRAKASH Vs. BANK OF INDIA
|
March 29, 2022 |
|
ANAND SHRAMA Vs. STATE OF BIHAR
|
May 9, 2022 |
|
ANAND VAIBHAV Vs. STATE OF BIHAR
|
January 5, 2022 |
|
ANANT KUMAR Vs. DISTRICT MAGISTRATE VAISALI
|
April 22, 2022 |
|
ANAY KUMAR JAISWAL Vs. BANK OF INDIA
|
May 9, 2022 |
|
ANIL BRICKS UDHOG Vs. STATE OF BIHAR
|
January 4, 2022 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
May 6, 2022 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
January 10, 2022 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
May 11, 2022 |
|
ANIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
August 11, 2022 |
|
ANIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
July 25, 2022 |
|
ANIL KUMAR PRASAD Vs. STATE OF BIHAR
|
December 2, 2022 |
|
ANIL KUMAR SINGH Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LIMITED
|
January 31, 2022 |
|
ANIL PRASAD Vs. STATE OF BIHAR
|
December 2, 2022 |
|
ANIL PRASAD SINGH Vs. MD. IRFAN
|
September 29, 2022 |
|
ANIL PRASASD Vs. STATE OF BIHAR
|
January 10, 2022 |
|
ANISHA TRADERS Vs. STATE OF BIHAR
|
July 7, 2022 |
|
ANITA DEVI Vs. STATE OF BIHAR
|
July 13, 2022 |
|
ANITA DEVI Vs. SUNITA DEVI
|
December 5, 2022 |
|
ANJALI DEVI Vs. MOST. MADHURI DEVI
|
July 12, 2022 |
|
ANJALI RAUT Vs. STATE OF BIHAR
|
May 20, 2022 |
|
ANJANI KUMAR CHOUDHARY Vs. T.M. BHAGALPUR UNIVERSITY
|
September 15, 2022 |
|
ANJU DEVI Vs. STATE OF BIHAR
|
January 17, 2022 |
|
ANJU KUMARI Vs. STATE OF BIHAR
|
May 19, 2022 |
|
ANJU KUMARI Vs. STATE OF BIHAR
|
April 6, 2022 |
|
ANJU KUMARI Vs. STATE OF BIHAR
|
September 22, 2022 |
|
ANJU SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
|
June 21, 2022 |
|
ANJUM ARA Vs. STATE OF BIHAR
|
November 28, 2022 |
|
ANJUM HASSAN ANSARI Vs. STATE OF BIHAR
|
November 29, 2022 |
|
ANKESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 15, 2022 |
|
ANKIT PAPER MART Vs. STATE OF BIHAR
|
April 5, 2022 |
|
ANSHILA SERVICES PRIVATE LIMITED Vs. STATE OF BIHAR
|
January 28, 2022 |
|
ANUP KUMAR Vs. STATE OF BIHAR
|
January 28, 2022 |
|
ANURADHA KUMARI Vs. STATE OF BIHAR
|
February 7, 2022 |
|
APARNA SHIVA Vs. STATE OF BIHAR
|
October 10, 2022 |
|
ARAYABHATTA KNOWLEDGE UNIVERSITY, MITHAPUR Vs. MAMTA KUMARI
|
October 14, 2022 |
|
ARBIND KUMAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 14, 2022 |
|
ARBIND KUMAR SINHA Vs. RASHMI SINHA
|
October 10, 2022 |
|
ARCHANA KUMARI Vs. STATE OF BIHAR
|
February 22, 2022 |
|
ARCHANA KUMARI Vs. STATE OF BIHAR
|
November 10, 2022 |
|
ARJUN KUMAR Vs. STATE OF BIHAR
|
December 1, 2022 |
|
ARPAN KUMAR Vs. STATE OF BIHAR
|
April 22, 2022 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
April 7, 2022 |
|
ARUN KUMAR AGRAWAL Vs. PUNJAB NATIONAL BANK
|
February 3, 2022 |
|
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
|
September 30, 2022 |
|
ARUN KUMAR SHUKLA Vs. UNION OF INDIA
|
January 17, 2022 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
August 18, 2022 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
August 18, 2022 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
December 15, 2022 |
|
ARUN KUMAR TIWARY Vs. STATE OF BIHAR
|
May 17, 2022 |
|
ARUN SINGH ALIAS ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
January 31, 2022 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
January 29, 2022 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
March 3, 2022 |
|
ARVIND MANDAL Vs. STATE OF BIHAR
|
July 29, 2022 |
|
ARYA Vs. RAJESH KUMAR SINHA
|
July 11, 2022 |
|
ARYA TRADERS Vs. STATE OF BIHAR
|
September 8, 2022 |
|
ASCEND TELECOM INFRASTRUCTURE PVT. LTD. Vs. AJAY KUMAR
|
September 8, 2022 |
|
ASHISH KUMAR SINHA Vs. UNION OF INDIA
|
October 21, 2022 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
April 4, 2022 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
March 4, 2022 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
September 19, 2022 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
November 17, 2022 |
|
ASHOK KUMAR BHOGENDRA RAM Vs. UNION OF INDIA
|
August 3, 2022 |
|
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
|
August 2, 2022 |
|
ASHOK KUMAR SHARMA Vs. STATE OF BIHAR
|
January 17, 2022 |
|
ASHOK KUMAR SHARMA Vs. STATE OF BIHAR
|
February 22, 2022 |
|
ASHOK KUMAR SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST, BIHAR, PATNA
|
January 11, 2022 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
July 4, 2022 |
|
ASHOK KUMAR SINGHANIA Vs. STATE OF BIHAR
|
May 13, 2022 |
|
ASHOK KUMAR VERMA Vs. STATE OF BIHAR
|
November 16, 2022 |
|
ASHOK MAHTO Vs. STATE OF BIHAR
|
April 15, 2022 |
|
ASHUTOSH KUMAR Vs. STATE OF BIHAR
|
October 17, 2022 |
|
ASHUTOSH RANJAN Vs. UNION OF INDIA
|
April 27, 2022 |
|
ASLAM QURAISHI Vs. MD. GEYASUDDIN KURAISHI
|
July 5, 2022 |
|
ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA Vs. AKHILESHWARI DEVI
|
July 19, 2022 |
|
ATAL BIHARI SINGH Vs. STATE OF BIHAR
|
January 10, 2022 |
|
AVADH RAY Vs. STATE OF BIHAR
|
May 13, 2022 |
|
AVYN ENTERPRISES PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 17, 2022 |
|
AWADESH PASWAN Vs. STATE OF BIHAR
|
May 18, 2022 |
|
AWADHESH KUMAR OJHA Vs. STATE OF BIHAR.
|
October 10, 2022 |
|
AWADHESH PANDEY Vs. STATE OF BIHAR
|
November 2, 2022 |
|
AWADHESH PRASAD Vs. STATE OF BIHAR
|
July 28, 2022 |
|
AWTAR SINGH Vs. JAY KUMAR SINGH
|
August 18, 2022 |
|
AYODHYA SANSKRIT PRIMARY CUM MIDDLE SCHOOL Vs. STATE OF BIHAR
|
June 23, 2022 |
|
AYUSH MEDICAL ASSOCIATION Vs. STATE OF BIHAR
|
August 16, 2022 |
|
B. RAI CONSTRUCTION COMPANY AND INSCPL (JV) A JOINT VENTURE Vs. STATE OF BIHAR
|
January 17, 2022 |
|
BABITA GUPTA Vs. STATE OF BIHAR
|
March 9, 2022 |
|
BABLU KUMAR Vs. STATE OF BIHAR
|
May 19, 2022 |
|
BABUL KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
April 22, 2022 |
|
BABY KUMARI Vs. STATE OF BIHAR
|
February 7, 2022 |
|
BABY SINHA Vs. STATE OF BIHAR
|
January 10, 2022 |
|
BACHCHA SINGH Vs. SABUJ DEVI
|
September 23, 2022 |
|
BAHADUR SINGH Vs. STATE OF BIHAR
|
January 22, 2022 |
|
BAIDHNATH SINGH Vs. STATE OF BIHAR
|
June 21, 2022 |
|
BAIDHYANATH MUKHIYA Vs. STATE OF BIHAR
|
April 12, 2022 |
|
BAIJU RAI Vs. STATE OF BIHAR
|
September 13, 2022 |
|
BAJAJ RAY Vs. STATE OF BIHAR
|
August 26, 2022 |
|
BAJRANG SHARMA Vs. STATE OF BIHAR
|
April 8, 2022 |
|
BAJRANGI SINGH Vs. STATE OF BIHAR
|
August 22, 2022 |
|
BALAJI ENTERPRISES Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
July 13, 2022 |
|
BALAJI POLLY Vs. UCO BANK
|
February 15, 2022 |
|
BALBIR SINGH Vs. UNION OF INDIA
|
September 8, 2022 |
|
BALESHWAR RAM Vs. STATE OF BIHAR
|
October 13, 2022 |
|
BALI RAM TIWARY Vs. STATE OF BIHAR
|
January 5, 2022 |
|
BAMBAM ACHARYA Vs. STATE OF BIHAR
|
February 11, 2022 |
|
BANARASI SAH Vs. STATE OF BIHAR
|
December 15, 2022 |
|
BANGALI PRASAD Vs. STATE OF BIHAR
|
February 1, 2022 |
|
BANITA MOHANTY Vs. STATE OF BIHAR
|
September 23, 2022 |
|
BANSHI DHAR BRAJWASI Vs. STATE OF BIHAR
|
March 11, 2022 |
|
BANSHIDHAR MISHRA Vs. STATE OF BIHAR
|
July 12, 2022 |
|
BAPTIST UNION CHURCH Vs. PATNA MUNICIPAL CORPORATION
|
October 18, 2022 |
|
BARGISH Vs. STATE OF BIHAR
|
May 5, 2022 |
|
BARUN KUMAR MANDAL Vs. STATE OF BIHAR
|
July 12, 2022 |
|
BASUDEO DAS Vs. STATE OF BIHAR
|
September 1, 2022 |
|
BEST BRICKS Vs. UNION OF INDIA
|
December 9, 2022 |
|
BHAGAT KHAD BEEJ BHANDAR HARIRA Vs. STATE OF BIHAR
|
August 24, 2022 |
|
BHAGLU MANDAL Vs. STATE OF BIHAR
|
November 1, 2022 |
|
BHAGWAN JHA Vs. STATE OF BIHAR
|
June 27, 2022 |
|
BHAGWAN JHA Vs. STATE OF BIHAR
|
October 14, 2022 |
|
BHAGWAN KUMAR MAHTO Vs. STATE OF BIHAR
|
January 22, 2022 |
|
BHAGWAN SINGH Vs. MANAGING DIRECTOR
|
August 24, 2022 |
|
BHARAT KUMAR DAS Vs. STATE OF BIHAR
|
March 23, 2022 |
|
BHARAT PURBEY Vs. STATE OF BIHAR
|
December 21, 2022 |
|
BHARAT SANCHAR NIGAM LTD. Vs. NITA SHARAN SINHA
|
June 22, 2022 |
|
BHAWESH KUMAR JHA Vs. PUNJAB NATIONAL BANK
|
June 27, 2022 |
|
BHIM YADAV Vs. STATE OF BIHAR
|
September 9, 2022 |
|
BHOLA NATH KHAN Vs. STATE OF BIHAR
|
February 14, 2022 |
|
BHOLA PRASAD Vs. STATE OF BIHAR
|
October 4, 2022 |
|
BHOTI KUMAR Vs. STATE OF BIHAR
|
June 23, 2022 |
|
BHUNESHWAR YADAV Vs. STATE OF BIHAR
|
October 13, 2022 |
|
BIBEKA NAND SHARMA Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
February 15, 2022 |
|
BIBHA KUMARI Vs. STATE OF BIHAR
|
April 27, 2022 |
|
BIBI SABINA KHATOON Vs. MD. IRSHAD
|
July 5, 2022 |
|
BIDHAN KUMAR Vs. STATE OF BIHAR
|
October 18, 2022 |
|
BIHAR ADIWASI ADHIKAR Vs. UNION OF INDIA
|
July 26, 2022 |
|
BIHAR AGRICULTURE POST-GRADUATE Vs. STATE OF BIHAR
|
March 11, 2022 |
|
BIHAR AWAMI COOPERATIVE BANK LTD. Vs. BIHAR STATE SUNNI WAKF BOARD
|
September 6, 2022 |
|
BIHAR INDUSTRIES ASSOCIATION Vs. STATE OF BIHAR
|
September 20, 2022 |
|
BIHAR INTERMEDIATE EDUCATION COUNCIL EMPLOYEES ASSOCIATION, PATNA Vs. STATE OF BIHAR
|
November 7, 2022 |
|
BIHAR OFFSET PRINTERS ASSOCIATION Vs. UNION OF INDIA
|
March 25, 2022 |
|
BIHAR PRADESH VIDHUT SHARIMIK SANGH Vs. STATE OF BIHAR
|
March 11, 2022 |
|
BIHAR PUBLIC SERVICE COMMISSION PATNA Vs. UTPAL KANT
|
July 27, 2022 |
|
BIHAR RAJYA VIDTYUT PARISHAD FILED KAMGAR UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
|
November 10, 2022 |
|
BIHAR SCHOOL EXAMINATION BOARD Vs. NAGMA PRAVEEN
|
February 28, 2022 |
|
BIHAR SCHOOL EXAMINATION BOARD Vs. JAGDHAR RAY UCHHATTAR MADHYAMIK VIDYALAYAR
|
March 3, 2022 |
|
BIHAR SCHOOL EXAMINATION BOARD BUDDHA MARG Vs. RAMBALAK PRASAD SINGH
|
April 4, 2022 |
|
BIHAR STATE ELECTRICITY BOARD, NOW BIHAR STATE POWER HOLDING COMPANY Vs. STATE OF BIHAR
|
November 14, 2022 |
|
BIHAR STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. STATE OF BIHAR
|
December 1, 2022 |
|
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED Vs. MOHAN NAZIM
|
April 28, 2022 |
|
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. STATE OF BIHAR
|
April 20, 2022 |
|
BIHAR TRUCK OWNER ASSOCIATION Vs. STATE OF BIHAR
|
April 25, 2022 |
|
BIJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
May 10, 2022 |
|
BIJAY SINGH Vs. STATE OF BIHAR
|
April 11, 2022 |
|
BIJENDRA PRASAD Vs. STATE OF BIHAR
|
August 18, 2022 |
|
BIKRAMA PRASAD Vs. STATE OF BIHAR
|
June 21, 2022 |
|
BIMAL CHANDRA JHA Vs. STATE OF BIHAR
|
March 22, 2022 |
|
BINAY KUMAR SRIVASTAVA Vs. RAM PRAVESH PERSAD
|
August 2, 2022 |
|
BINDESHWAR DAS Vs. STATE OF BIHAR
|
November 4, 2022 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
April 22, 2022 |
|
BINOD KUMAR Vs. DHRUV NARAIN PRASAD
|
October 17, 2022 |
|
BINOD KUMAR JAYASWAL Vs. STATE OF BIHAR
|
July 7, 2022 |
|
BINOD KUMAR PANDAY Vs. STATE OF BIHAR
|
July 27, 2022 |
|
BINOD RAI Vs. STATE OF BIHAR
|
September 15, 2022 |
|
BINOD SAH Vs. STATE OF BIHAR
|
November 22, 2022 |
|
BINTESH KUMAR SINGH Vs. STATE OF BIHAR BIHAR
|
January 13, 2022 |
|
BIPIN KUMAR Vs. STATE OF BIHAR
|
January 6, 2022 |
|
BIPIN KUMAR MISHRA Vs. STATE OF BIHAR
|
April 18, 2022 |
|
BIRAJU PASWAN Vs. STATE OF BIHAR
|
April 26, 2022 |
|
BIRENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
May 12, 2022 |
|
BIRENDRA RAM Vs. STATE OF BIHAR
|
August 30, 2022 |
|
BIRENDRA YADAV Vs. STATE OF BIHAR
|
March 10, 2022 |
|
BIRESHWAR SAH Vs. STATE OF BIHAR
|
May 11, 2022 |
|
BRAHMDEO YADAV Vs. STATE OF BIHAR
|
July 5, 2022 |
|
BRAHMDEV SADA Vs. STATE OF BIHAR
|
August 11, 2022 |
|
BRAJESH KUMAR PURI Vs. STATE OF BIHAR
|
March 28, 2022 |
|
BRANCH MANAGER NATIONAL INSURANCE CO. LTD Vs. KANCHAN KUMARI
|
December 5, 2022 |
|
BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LTD Vs. DHARMNATH PARVAT
|
December 6, 2022 |
|
BROAD SON COMMODITIES PRIVATE LIMITED Vs. STATE OF BIHAR
|
June 22, 2022 |
|
BROAD SON COMMODITIES PVT. LTD Vs. STATE OF BIHAR
|
January 3, 2022 |
|
BYASH KUMAR Vs. STATE OF BIHAR
|
August 31, 2022 |
|
CHADPAN MANJHI Vs. STATE OF BIHAR
|
April 22, 2022 |
|
CHAIRMAN, CENTRAL SELECTION BOARD OF CONSTABLE SRI SAI TARA COMPLEX Vs. MD. SHAHZEB KHAN
|
November 4, 2022 |
|
CHANDA SINGH Vs. INDIAN OIL CORPORATION LIMITED REPRESENTED
|
December 21, 2022 |
|
CHANDAN KUMAR Vs. STATE OF BIHAR
|
June 24, 2022 |
|
CHANDAN KUMAR Vs. STATE OF BIHAR
|
November 23, 2022 |
|
CHANDANI KUMARI Vs. STATE OF BIHAR
|
January 3, 2022 |
|
CHANDRA BHUSHAN CHAUBEY Vs. STATE OF BIHAR
|
January 19, 2022 |
|
CHANDRA SHEKHAR Vs. STATE OF BIHAR
|
May 11, 2022 |
|
CHANDRA SHEKHAR PANDEY Vs. UNION OF INDIA
|
March 31, 2022 |
|
CHANDRA SHEKHAR PANDEY Vs. STATE OF BIHAR
|
February 23, 2022 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
|
March 8, 2022 |
|
CHANDRABIR KUMAR Vs. STATE OF BIHAR
|
March 22, 2022 |
|
CHANDRAWATI DEVI Vs. STATE OF BIHAR
|
March 22, 2022 |
|
CHHATRA INDUSTRIES Vs. STATE OF BIHAR
|
March 22, 2022 |
|
CHHOTELAL SAH Vs. STATE OF BIHAR
|
March 3, 2022 |
|
CHHOTIYA CONSTRUCTIONS PVT. LTD. Vs. STATE OF BIHAR
|
September 12, 2022 |
|
CHHOTU KUMAR SAW Vs. STATE OF BIHAR
|
April 6, 2022 |
|
CHHUTAHARU MANDAL Vs. STATE OF BIHAR
|
July 1, 2022 |
|
CHITRANJAN KUMAR Vs. STATE OF BIHAR
|
August 5, 2022 |
|
CHOKAT YADAV Vs. STATE OF BIHAR
|
April 22, 2022 |
|
CHUN CHUN DEVI Vs. STATE OF BIHAR
|
July 13, 2022 |
|
CHUNNU SON OF AHSAN Vs. STATE OF BIHAR
|
February 28, 2022 |
|
CICO PATEL JV. Vs. STATE OF BIHAR
|
January 24, 2022 |
|
CIVMILL INDUSTRIES PVT. LTD. Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
October 21, 2022 |
|
COMMISSIONER OF CUSTOMS Vs. RAM BABU YADAV
|
August 30, 2022 |
|
COMMISSIONER OF CUSTOMS (P) PATNA Vs. VIKASH AGARWAL
|
August 30, 2022 |
|
CONSTRUCTION AND CONSTRUCTION Vs. STATE OF BIHAR
|
January 25, 2022 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
July 22, 2022 |
|
DEEPAK KUMAR RAM Vs. STATE OF BIHAR
|
February 24, 2022 |
|
DEEPAK RAJ NAVRATAN HATA Vs. STATE OF BIHAR
|
January 24, 2022 |
|
DELHI PUBLIC SCHOOL Vs. STATE OF BIHAR
|
December 16, 2022 |
|
DEO SHARAN SINGH Vs. GIRIJA DEVI PURPORTED
|
November 10, 2022 |
|
DEV RANJAN KUMAR Vs. STATE OF BIHAR
|
February 16, 2022 |
|
DEVENDRA PASWAN Vs. STATE OF BIHAR
|
January 6, 2022 |
|
DEVENDRA SINGH Vs. RAJENDRA PRASAD CENTRAL AGRICULTURE UNIVERSITY
|
May 20, 2022 |
|
DEWAKI DEVI Vs. SURENDRA PRASAD
|
July 28, 2022 |
|
DHANANJAY KUMAR Vs. STATE OF BIHAR
|
June 24, 2022 |
|
DHANANJAY KUMAR Vs. STATE OF BIHAR
|
August 4, 2022 |
|
DHANANJAY KUMAR Vs. STATE OF BIHAR
|
April 1, 2022 |
|
DHANANJAY KUMAR RAKESH Vs. STATE OF BIHAR
|
January 3, 2022 |
|
DHANANJAY SHARMA Vs. STATE OF BIHAR
|
May 18, 2022 |
|
DHANIK LAL URAON Vs. STATE OF BIHAR
|
April 12, 2022 |
|
DHARAM DEW CHOUDHARY Vs. STATE OF BIHAR
|
March 31, 2022 |
|
DHARMENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
March 23, 2022 |
|
DHARMENDRA PRASAD Vs. STATE OF BIHAR
|
April 1, 2022 |
|
DHARMENDRA SHARMA Vs. STATE OF BIHAR
|
February 21, 2022 |
|
DHARMENDRA SINGH Vs. STATE OF BIHAR
|
January 21, 2022 |
|
DHEERAJ MAHTO Vs. STATE OF BIHAR
|
February 10, 2022 |
|
DHILLON FREIGHT CARRIERS PVT. LTD Vs. COMMISSIONER OF STATE TAX
|
January 24, 2022 |
|
DHIRAJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 5, 2022 |
|
DHIRENDRA KUMAR Vs. STATE OF BIHAR
|
January 5, 2022 |
|
DHIRENDRA KUMAR Vs. STATE OF BIHAR
|
February 4, 2022 |
|
DHIRENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
November 21, 2022 |
|
DHIRENDRA YADAV Vs. STATE OF BIHAR
|
January 11, 2022 |
|
DILIP KUMAR DEEPAK Vs. STATE OF BIHAR
|
March 11, 2022 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
January 11, 2022 |
|
DILIP YADAV Vs. STATE OF BIHAR
|
September 28, 2022 |
|
DINESH Vs. STATE OF BIHAR
|
February 11, 2022 |
|
DINESH Vs. STATE OF BIHAR
|
March 11, 2022 |
|
DINESH CHAND Vs. STATE OF BIHAR
|
October 14, 2022 |
|
DINESH KUMAR Vs. STATE OF BIHAR
|
October 14, 2022 |
|
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
March 23, 2022 |
|
DINESH PRASAD YADAV Vs. STATE OF BIHAR
|
November 21, 2022 |
|
DINESH SINGH Vs. STATE OF BIHAR
|
January 5, 2022 |
|
DIPAK KUAMR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORIENTAL INSURANCE COMPANY LIMITED
|
May 11, 2022 |
|
DIPANSHU PROMOTER AND BUILDERS PRIVATE LIMITED Vs. STATE OF BIHAR
|
June 21, 2022 |
|
DIPU KUMAR Vs. STATE OF BIHAR
|
July 1, 2022 |
|
DIRECTOR RAJENDRA MEMORIAL RESEARCH INSTITUTE OF MEDICAL SCIENCE (INDIAN COUNCIL OF MEDICAL RESEARCH), DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA Vs. KUSHAGRA KUSH
|
January 19, 2022 |
|
DISTRICT AND SESSIONS JUDGE SITAMARHI Vs. VIJAY KUMAR
|
May 17, 2022 |
|
DISTRICT MANAGER, BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD. Vs. ANURADHA DEVI
|
February 1, 2022 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED AHARAGHAT Vs. SARITA DEVI
|
November 3, 2022 |
|
DIVYA PRAKASH PATHAK Vs. DAKSHIN BIHAR GRAMIN BANK
|
August 25, 2022 |
|
DOLI KUMARI Vs. STATE OF BIHAR
|
September 2, 2022 |
|
DROPATI DEVI Vs. STATE OF BIHAR
|
March 23, 2022 |
|
DURGAWATI DEVI Vs. STATE OF BIHAR
|
November 24, 2022 |
|
DURGAWATI DEVI Vs. SUDHA DEVI
|
October 11, 2022 |
|
DWIVEDI AND SONS Vs. BHARAT PETROLEUM CORPORATION
|
January 22, 2022 |
|
EAGLE GRANITE FATUHA INDUSTRIAL Vs. STATE OF BIHAR
|
January 18, 2022 |
|
EAST CENTRAL RAILWAY Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
|
May 19, 2022 |
|
EAST INDIA UDYOG LIMITED Vs. STATE OF BIHAR
|
January 31, 2022 |
|
EKTA ENTERPRISES Vs. STATE OF BIHAR
|
December 1, 2022 |
|
ENCORE DIGITECH PVT. LTD Vs. STATE OF BIHAR
|
July 27, 2022 |
|
F Vs. STATE OF BIHAR
|
July 25, 2022 |
|
FAGU MUSHAHAR Vs. STATE OF BIHAR
|
May 11, 2022 |
|
FAIYAZ AHMAD Vs. STATE OF BIHAR
|
March 21, 2022 |
|
FARAH NAAZ Vs. STATE OF BIHAR
|
March 8, 2022 |
|
FIROZ Vs. STATE OF BIHAR
|
July 8, 2022 |
|
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
December 6, 2022 |
|
FOOL KUMARI Vs. STATE OF BIHAR
|
July 22, 2022 |
|
FOREVER LIVING TRADING (INDIA) PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 14, 2022 |
|
FULENA CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
August 10, 2022 |
|
FUTEHARI RAM Vs. STATE OF BIHAR
|
July 13, 2022 |
|
G.S.S. SITARA Vs. STATE OF BIHAR
|
April 12, 2022 |
|
GANDAK AREA DEVELOPMENT AGENCY Vs. CENTRAL BOARD OF TRUSTEES, EPF
|
November 15, 2022 |
|
GANDORI SAH Vs. GANDORI SAH
|
November 28, 2022 |
|
GANESH CHANDRA JAISWAL Vs. STATE OF BIHAR
|
August 16, 2022 |
|
GANESH CHOUDHARY Vs. UNION OF INDIA
|
December 8, 2022 |
|
GANGA DEVI Vs. STATE OF BIHAR
|
July 11, 2022 |
|
GANPATI TRADERS Vs. STATE OF BIHAR
|
September 28, 2022 |
|
GARHO YADAV Vs. STATE OF BIHAR
|
August 5, 2022 |
|
GAURAV KUMAR SINGH Vs. CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
September 19, 2022 |
|
GAURAV YADAV Vs. STATE OF BIHAR
|
March 31, 2022 |
|
GAURI SHANKAR INDANE SERVICE Vs. INDIAN OIL CORPORATION LTD
|
August 2, 2022 |
|
GAURI SHANKAR INDANE SERVICE KUCHAIKOTE, DISTRICT Vs. INDIAN OIL CORPORATION LIMITED
|
November 29, 2022 |
|
GAUTAM JYOTI Vs. RENU DEVI
|
December 13, 2022 |
|
GAUTAM KUMAR Vs. STATE OF BIHAR
|
August 26, 2022 |
|
GAYATRI KUMARI Vs. STATE OF BIHAR
|
January 28, 2022 |
|
GENERAL MANAGER EAST CENTRAL RAILWAY Vs. CHIEF MANAGING DIRECTOR (CMD) BIHAR STATE POWER HOLDING COMPANY LIMITED
|
May 19, 2022 |
|
GHANSHYAM KUMAR Vs. STATE OF BIHAR
|
December 19, 2022 |
|
GHANSHYAM KUSHWAHA Vs. STATE OF BIHAR
|
August 1, 2022 |
|
GHANSHYAM SINGH Vs. UNION OF INDIA
|
April 12, 2022 |
|
GHAR GHAR KI AWAZ Vs. STATE OF BIHAR
|
December 2, 2022 |
|
GINNI KUMARI Vs. STATE OF BIHAR
|
July 20, 2022 |
|
GIRISH PRASAD GUPTA Vs. STATE OF BIHAR
|
June 28, 2022 |
|
GOMATI INFRATECH, PROPRIETOR MINNAT KUMARI Vs. STATE OF BIHAR
|
March 28, 2022 |
|
GOPAL KRISHNA Vs. UNION OF INDIA
|
July 12, 2022 |
|
GOPAL KUMAR Vs. STATE OF BIHAR
|
April 28, 2022 |
|
GORAKH NANDAN VISHWAKARMA Vs. STATE OF BIHAR
|
July 14, 2022 |
|
GREENLINE SERVICES Vs. STATE OF BIHAR
|
January 24, 2022 |
|
GROUP GENERAL MANAGER, N. T. P. C. LTD. Vs. STATE OF BIHAR
|
October 10, 2022 |
|
GULAB CHANDRA SINGH Vs. GOVERNMENT OF INDIA
|
June 20, 2022 |
|
GULAMU SSAIDAN Vs. INDIAN OIL CORPORATION LIMITED
|
February 24, 2022 |
|
GUPTAJI BROTHERS RICE MILL PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 24, 2022 |
|
GUPTESHWAR PRASAD Vs. STATE OF BIHAR
|
June 22, 2022 |
|
GURUCHARAN CHAUDHARY Vs. STATE OF BIHAR
|
November 22, 2022 |
|
GYANTI DEVI Vs. UDAI KUMAR
|
August 30, 2022 |
|
H.D.F.C. BANK Vs. STATE OF BIHAR
|
June 8, 2022 |
|
H.D.F.C. BANK LTD. Vs. STATE OF BIHAR
|
August 29, 2022 |
|
HARE KRISHNA SINGH Vs. STATE OF BIHAR
|
April 15, 2022 |
|
HARE KRISHNA YADAV Vs. STATE OF BIHAR
|
November 23, 2022 |
|
HARE RAM MAHTO Vs. STATE OF BIHAR
|
July 4, 2022 |
|
HARERAM TIWARI Vs. STATE OF BIHAR
|
July 21, 2022 |
|
HARERAM YADAV Vs. STATE OF BIHAR
|
September 1, 2022 |
|
HARI CHARAN YADAV Vs. MANAGER CHAUDHARY
|
September 20, 2022 |
|
HARI KISHORE RAY Vs. STATE OF BIHAR
|
April 21, 2022 |
|
HARI MOHAN BISHWAS A PROPRIETORSHIP FIRM Vs. STATE OF BIHAR
|
January 3, 2022 |
|
HARIBANSH MAHTO Vs. STATE OF BIHAR
|
July 21, 2022 |
|
HARIHAR SINGH Vs. STATE OF BIHAR
|
November 4, 2022 |
|
HARIHAR SINGH YADAV Vs. STATE OF BIHARR
|
March 11, 2022 |
|
HARIHARPUR WEST PRIMARY AGRICULTURE CREDIT SOCIETY OFFICE Vs. STATE OF BIHAR
|
June 27, 2022 |
|
HARISONS CONTINENTAL PRIVATE LIMITED Vs. STATE OF BIHAR
|
October 12, 2022 |
|
HARSHIT PATHAK Vs. UNION OF INDIA
|
July 13, 2022 |
|
HARSHIT SHARAN Vs. STATE OF BIHAR
|
December 22, 2022 |
|
HARSHITA Vs. HIRENDRA KUMAR
|
July 26, 2022 |
|
HAV AUTOMOBILES PVT. LTD Vs. STATE OF BIHAR
|
March 22, 2022 |
|
HAWALDAR, G. D. DATTA SINGH Vs. UNION OF INDIA
|
August 31, 2022 |
|
HAZARILAL BAIDYANATH PRASAD Vs. UNION OF INDIA
|
February 22, 2022 |
|
HDFC BANK LTD Vs. RAKESH KUMAR VERMA
|
January 25, 2022 |
|
HEMANT KUMAR Vs. STATE OF BIHAR
|
June 23, 2022 |
|
HEMANTI DEVI Vs. STATE OF BIHAR
|
June 23, 2022 |
|
HIMANSHU SHEKHAR Vs. STATE OF BIHAR
|
September 9, 2022 |
|
HIRA YADAV Vs. STATE OF BIHAR
|
June 29, 2022 |
|
HITENDRA KUMAR MISHRA Vs. STATE OF BIHAR
|
May 17, 2022 |
|
HITENDRA KUMAR MISHRA Vs. STATE OF BIHAR
|
May 19, 2022 |
|
HONBLE HIGH COURT OF JUDICATURE AT PATNA Vs. AJIT KUMAR MISHRA
|
May 16, 2022 |
|
ICICI BANK OFFICE Vs. STATE OF BIHAR
|
May 19, 2022 |
|
INDRA KANT JHA Vs. STATE OF BIHAR
|
August 25, 2022 |
|
INDRADEO PANDIT Vs. STATE OF BIHAR
|
September 23, 2022 |
|
INDRASAN THAKUR Vs. STATE OF BIHAR
|
August 4, 2022 |
|
INDU DEVI Vs. STATE OF BIHAR
|
December 7, 2022 |
|
INDU DEVI Vs. STATE OF BIHAR
|
August 31, 2022 |
|
ISHWAR CHANDRA SHARMA Vs. STATE OF BIHAR
|
July 19, 2022 |
|
ISLAM MIAN Vs. STATE OF BIHAR
|
June 22, 2022 |
|
J.D. MOTORS Vs. STATE OF BIHAR
|
January 12, 2022 |
|
JAGAT PRASAD Vs. STATE OF BIHAR
|
January 19, 2022 |
|
JAGDISH PRASAD KHANDELWAL Vs. VIKASH AGRAWAL
|
August 1, 2022 |
|
JAI BAJRANG BALI CONSTRUCTION Vs. STATE OF BIHAR
|
July 14, 2022 |
|
JAI HIND TRADERS PATHARDEVA Vs. STATE OF BIHAR
|
August 24, 2022 |
|
JAI MATA DI MINI RICE MILL Vs. STATE OF BIHAR
|
September 8, 2022 |
|
JAI RAM MAHTO Vs. STATE OF BIHAR
|
December 15, 2022 |
|
JAMURAT LAL ABDUL RASID TENT CONTRACTOR Vs. STATE OF BIHAR
|
February 22, 2022 |
|
JANKI DEVI Vs. BEDANAND MANDAL
|
September 21, 2022 |
|
JAY KISHOR MANDAL Vs. STATE OF BIHAR
|
May 17, 2022 |
|
JAY PRAKASH SINHA Vs. AISHWARYA DEVI RASTOGI
|
August 25, 2022 |
|
JAY SHANKAR PRASAD Vs. STATE OF BIHAR
|
March 9, 2022 |
|
JAYDEEP KUMAR ABHAY Vs. STATE OF BIHAR
|
February 2, 2022 |
|
JAYRAM KUMAR Vs. STATE OF BIHAR
|
March 31, 2022 |
|
JEETENDRA NARAYAN Vs. STATE OF BIHAR
|
January 21, 2022 |
|
JHULAN YADAV Vs. STATE OF BIHAR
|
August 11, 2022 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
December 13, 2022 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
May 11, 2022 |
|
JITENDRA KUMAR PRASAD Vs. STATE OF BIHAR
|
January 29, 2022 |
|
JITENDRA KUMAR PRASAD Vs. STATE OF BIHAR
|
January 28, 2022 |
|
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 4, 2022 |
|
JITENDRA KUMAR SINGH Vs. PRABHU PRASAD
|
April 28, 2022 |
|
JITENDRA NATH Vs. STATE OF BIHAR
|
July 28, 2022 |
|
JITENDRA SINGH Vs. STATE OF BIHAR
|
August 8, 2022 |
|
JITU YADAV Vs. STATE OF BIHAR
|
October 20, 2022 |
|
JIVACHH YADAV Vs. STATE OF BIHAR
|
May 6, 2022 |
|
JMC PROJECTS (INDIA) LTD. Vs. STATE OF BIHAR
|
August 11, 2022 |
|
JYOTI JOSHI Vs. STATE OF BIHAR
|
February 9, 2022 |
|
JYOTI KAUR Vs. STATE OF BIHAR
|
July 1, 2022 |
|
K.K.K.O. BRAND HAVING ITS REGISTERED OFFICE AT BANSIDEHRI, SAHAR Vs. STATE OF BIHAR
|
October 12, 2022 |
|
KAILASH KUMAR Vs. STATE OF BIHAR
|
September 22, 2022 |
|
KAILASH PANJIYAR Vs. STATE OF BIHAR
|
August 23, 2022 |
|
KAJAL DEVI Vs. STATE OF BIHAR
|
April 1, 2022 |
|
KAJAL KUMARI Vs. UNION OF INDIA
|
May 11, 2022 |
|
KAJAL PARVIN Vs. STATE OF BIHAR
|
March 10, 2022 |
|
KALAWATI DEVI Vs. STATE OF BIHAR
|
April 20, 2022 |
|
KALAWATI GUPTA Vs. UNION OF INDIA
|
November 11, 2022 |
|
KALPANA KUMARI Vs. STATE OF BIHAR
|
July 28, 2022 |
|
KAMAL JEET SINGH Vs. STATE OF BIHAR
|
March 31, 2022 |
|
KAMDEO KUMAR Vs. STATE OF BIHAR
|
March 21, 2022 |
|
KAMESHWAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
May 10, 2022 |
|
KAMESHWAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
May 9, 2022 |
|
KAMESHWAR SINGH Vs. UNION OF INDIA
|
July 11, 2022 |
|
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
April 15, 2022 |
|
KAMINI DEVI Vs. UNION OF INDIA
|
December 13, 2022 |
|
KAMINI RANJAN W/O RAJEEV RANJAN KUMAR SINGH Vs. STATE OF BIHAR
|
December 1, 2022 |
|
KAMLA DEVI Vs. STATE OF BIHAR
|
March 31, 2022 |
|
KAMLAKSHI TRAVELS Vs. STATE OF BIHAR
|
December 16, 2022 |
|
KAMTA PRASAD Vs. STATE OF BIHAR
|
October 17, 2022 |
|
KANCHAN DEVI Vs. STATE OF BIHAR
|
April 1, 2022 |
|
KANCHAN KUMARI Vs. STATE OF BIHAR
|
May 18, 2022 |
|
KANHAIYA KUMAR DWIVEDI Vs. STATE OF BIHAR
|
September 8, 2022 |
|
KANHAIYA SINGH Vs. STATE OF BIHAR
|
August 25, 2022 |
|
KANTI INDUSTRIES FACTORY Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
June 28, 2022 |
|
KAPIL MUNI Vs. KRISHNA PRASAD
|
June 28, 2022 |
|
KAPIL YADAV Vs. STATE OF BIHAR
|
April 18, 2022 |
|
KAPILDEO THAKUR Vs. STATE OF BIHAR
|
July 20, 2022 |
|
KARI CHOUDHARY Vs. STATE OF BIHAR
|
March 22, 2022 |
|
KARNATAKA STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED Vs. STATE OF BIHAR
|
December 1, 2022 |
|
KARU SINGH Vs. STATE OF BIHAR
|
June 23, 2022 |
|
KARUNA NIDHI MISHRA Vs. UNION OF INDIA
|
June 24, 2022 |
|
KASTURA DEVI Vs. STATE OF BIHAR
|
August 16, 2022 |
|
KAUSHAL KISHORE MISHRA Vs. STATE OF BIHAR
|
July 27, 2022 |
|
KAUSHAL KISHORE VERMA Vs. STATE OF BIHAR
|
June 24, 2022 |
|
KAUSHALYA DEVI Vs. DINESH PASWAN
|
August 10, 2022 |
|
KAVINDRA PRASAD SINGH Vs. STATE OF BIHAR
|
May 19, 2022 |
|
KHANGAON PACS Vs. STATE OF BIHAR
|
August 12, 2022 |
|
KHUSHBU KUMARI Vs. STATE OF BIHAR
|
February 24, 2022 |
|
KHUSHI ENTERPRISES Vs. STATE OF BIHAR
|
August 4, 2022 |
|
KIRTI AZAD Vs. STATE OF BIHAR
|
February 15, 2022 |
|
KISHAN KUMAR BHAGAT Vs. RAM DAYAL PRASAD
|
December 20, 2022 |
|
KISHOR KUMAR Vs. STATE OF BIHAR
|
March 21, 2022 |
|
KISHORE ENGINEERING WORKS Vs. STATE OF BIHAR
|
November 3, 2022 |
|
KISHORI PRASAD GUPTA Vs. STATE OF BIHAR
|
August 24, 2022 |
|
KISLAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 20, 2022 |
|
KOUSHAL KISHOR THAKUR Vs. STATE OF BIHAR
|
April 13, 2022 |
|
KRANTI THAKUR Vs. SUKARI DEVI
|
August 17, 2022 |
|
KRIPAL YADAV Vs. STATE OF BIHAR
|
April 21, 2022 |
|
KRISHNA CHATTERJEE Vs. SHANKAR PRASAD GUPTA
|
August 18, 2022 |
|
KRISHNA DEO PRASAD Vs. SITA MAHTO
|
December 7, 2022 |
|
KRISHNA KANT KUMAR Vs. STATE OF BIHAR
|
April 5, 2022 |
|
KRISHNA MAHTO Vs. STATE OF BIHAR
|
September 1, 2022 |
|
KRISHNA MOHAN SINGH Vs. STATE OF BIHAR
|
May 12, 2022 |
|
KRISHNA MURARI GUPTA Vs. STATE OF BIHAR
|
March 31, 2022 |
|
KRISHNA YADAV Vs. STATE OF BIHAR
|
August 11, 2022 |
|
KRISHNADEO DAS Vs. STATE OF BIHAR
|
September 23, 2022 |
|
KULESHWAR YADAV Vs. STATE OF BIHAR
|
November 11, 2022 |
|
KUMAR ARVIND Vs. BIHAR CRICKET ASSOCIATION
|
April 29, 2022 |
|
KUMAR DISTRIBUTORS PRIVATE LIMITED Vs. STATE OF BIHAR
|
November 2, 2022 |
|
KUMAR DISTRIBUTORS PVT LTD Vs. STATE OF BIHAR
|
February 22, 2022 |
|
KUMAR GAURAV Vs. STATE OF BIHAR
|
November 7, 2022 |
|
KUMAR RAJA Vs. STATE OF BIHAR
|
November 23, 2022 |
|
KUMAR SANJEET Vs. STATE OF BIHAR
|
October 20, 2022 |
|
KUMARI ANURADHA Vs. UNION OF INDIA
|
May 18, 2022 |
|
KUMARI GIRJA SINHA Vs. STATE OF BIHAR
|
March 22, 2022 |
|
KUMUD SAHU CHAUDHARY Vs. STATE OF BIHAR
|
October 19, 2022 |
|
KUNAL KISHOR Vs. PATNA MUNICIPAL CORPORATION
|
July 1, 2022 |
|
KUNDAN KUMAR Vs. STATE OF BIHAR
|
September 8, 2022 |
|
KUNDAN KUMAR Vs. STATE OF BIHAR
|
April 8, 2022 |
|
KUNDAN KUMAR Vs. STATE OF BIHAR
|
September 16, 2022 |
|
LADDAN Vs. STATE OF BIHAR
|
July 18, 2022 |
|
LAKHIYA DEVI Vs. STATE OF BIHAR
|
March 25, 2022 |
|
LAKSHAMAN MAHTO Vs. STATE OF BIHAR
|
February 11, 2022 |
|
LAKSHAMAN RAY Vs. RAM BILASH YADAV
|
March 3, 2022 |
|
LAKSHMESHWAR SAH Vs. STATE OF BIHAR
|
March 23, 2022 |
|
LAKSHMI CHOUDHARY Vs. STATE OF BIHAR
|
November 28, 2022 |
|
LAL BABU Vs. UNION OF INDIA
|
October 14, 2022 |
|
LAL BABU MANJHI Vs. STATE OF BIHAR
|
March 9, 2022 |
|
LAL DEO YADAV Vs. BIHAR STAFF SELECTION COMMISSION
|
June 29, 2022 |
|
LALA SHYAM SUNDAR LAL Vs. STATE OF BIHAR
|
February 28, 2022 |
|
LALA YADAV Vs. STATE OF BIHAR
|
November 10, 2022 |
|
LALAN MAHTO Vs. STATE OF BIHAR
|
May 12, 2022 |
|
LALAN PRASAD Vs. STATE OF BIHAR
|
January 20, 2022 |
|
LALAN RAM Vs. STATE OF BIHAR
|
March 3, 2022 |
|
LALBAHADUR SAHNI Vs. STATE OF BIHAR
|
April 22, 2022 |
|
LALITA BHARTI Vs. STATE OF BIHAR
|
January 13, 2022 |
|
LALLAN CHOUHAN Vs. STATE OF BIHAR
|
December 13, 2022 |
|
LAW FOUNDATION Vs. STATE OF BIHAR
|
September 14, 2022 |
|
LAW KUMAR MISHRA Vs. UNION OF INDIA
|
November 21, 2022 |
|
LAXMI PRASAD NAYAK Vs. JIBINTARA KHATOON
|
August 22, 2022 |
|
LEOLINE FOODS PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 10, 2022 |
|
LILAWATI MISHRA Vs. STATE OF BIHAR
|
May 11, 2022 |
|
LILAWATI MISHRA Vs. STATE OF BIHAR
|
May 10, 2022 |
|
LILDHARI YADAV Vs. STATE OF BIHAR
|
April 19, 2022 |
|
LOHA CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
January 4, 2022 |
|
LOHIANAGAR MT. CARMEL HIGH SCHOOL A-14 Vs. BIHAR STATE HOUSING BOARD
|
May 9, 2022 |
|
LOKNATH SINGH Vs. STATE OF BIHAR
|
November 17, 2022 |
|
LT. COL. ISHRAT NABI (RETD.) Vs. UNION OF INDIA
|
February 15, 2022 |
|
LUXMI CONSTRUCTION Vs. STATE OF BIHAR
|
November 11, 2022 |
|
LUXMI CONSTRUCTION AND ELECTRICAL WORKS Vs. STATE OF BIHAR
|
December 6, 2022 |
|
MAA AUTOMOBILES Vs. UNION OF INDIA
|
December 16, 2022 |
|
MAA BHAGWATI INDUSTRIES Vs. STATE OF BIHAR
|
August 29, 2022 |
|
MAA VINDVASINI ENTERPRISES Vs. STATE OF BIHAR
|
December 6, 2022 |
|
MADAN KUMAR BHAKT Vs. STATE OF BIHAR
|
April 27, 2022 |
|
MADAN KUMAR DAS Vs. STATE OF BIHAR
|
July 28, 2022 |
|
MADAN MISHRA Vs. STATE OF BIHAR
|
November 10, 2022 |
|
MADARSA NURUL HODA DHIMNAGAR KHERIA Vs. STATE OF BIHAR
|
January 10, 2022 |
|
MADHURENDRA KUMAR SINGH Vs. ASHA DEVI
|
March 29, 2022 |
|
MADHURI SINGH Vs. STATE OF BIHAR
|
September 22, 2022 |
|
MAGADH UNIVERSITY Vs. DINESH PRASAD SINHA
|
September 14, 2022 |
|
MAHANTH BHUBNESHWAR BHAGAT Vs. STATE OF BIHAR
|
November 7, 2022 |
|
MAHANTH RAM SHANKAR DAS Vs. STATE OF BIHAR
|
August 12, 2022 |
|
MAHANTH RAMESH GIRI Vs. STATE OF BIHAR
|
January 17, 2022 |
|
MAHENDRA KUMAR MANDAL Vs. STATE OF BIHAR
|
July 1, 2022 |
|
MAHENDRA RISHIDEO Vs. UNION OF INDIA
|
November 14, 2022 |
|
MAHENDRA SAH Vs. CHARDRA SHEKHAR PURVEY
|
September 28, 2022 |
|
MAHENDRA YADAV Vs. STATE OF BIHAR
|
September 2, 2022 |
|
MAHESH KUMAR Vs. DHIRENDRA KUMAR SINHA.
|
October 19, 2022 |
|
MAHESH MANJHI Vs. PAMA DEVI
|
November 24, 2022 |
|
MAHESH PASWAN Vs. STATE OF BIHAR
|
April 4, 2022 |
|
MAHESH SHARMA Vs. BHAIRO RAI
|
September 22, 2022 |
|
MAHESH YADAV Vs. STATE OF BIHAR
|
November 9, 2022 |
|
MAHESHWAR NARAYAN SHUKLA Vs. AJAB NARAYAN SINGH
|
August 2, 2022 |
|
MAHFOOZ ALAM Vs. STATE OF BIHAR
|
May 18, 2022 |
|
MAINKA KUMARI Vs. STATE OF BIHAR
|
June 21, 2022 |
|
MAKSI AGRO COOL CHAINS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 16, 2022 |
|
MALA DEVI Vs. CHANDRADEO MANDAL
|
October 11, 2022 |
|
MAMATA RANI VERMA Vs. STATE OF BIHAR
|
March 7, 2022 |
|
MAMTA KUMARI Vs. STATE OF BIHAR
|
August 10, 2022 |
|
MANAGING COMMITTEE OF MADARSA MADARSTUL BANAT AZIZUL ULOOM MADARSA Vs. STATE OF BIHAR
|
November 28, 2022 |
|
MANAGING DIRECTOR Vs. JITENDRA MOHAN SAHAY
|
April 13, 2022 |
|
MANANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
November 22, 2022 |
|
MANGLESH SINGH Vs. STATE OF BIHAR
|
February 9, 2022 |
|
MANIK LAL PRASAD Vs. STATE OF BIHAR
|
June 22, 2022 |
|
MANISH CHAURASIA Vs. STATE OF BIHAR.
|
October 13, 2022 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
January 17, 2022 |
|
MANISH KUMAR CHAND Vs. STATE OF BIHAR
|
August 22, 2022 |
|
MANISH SINGH Vs. STATE OF BIHAR
|
September 29, 2022 |
|
MANJEET KUMAR THAKUR Vs. UNION OF INDIA
|
June 29, 2022 |
|
MANJU SATHI Vs. STATE OF BIHAR
|
August 31, 2022 |
|
MANJU SINHA Vs. MUZAFFARPUR MUNICIPAL CORPORATION
|
August 29, 2022 |
|
MANOHAR KUMAR VERMA Vs. STATE OF BIHAR
|
December 22, 2022 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
June 24, 2022 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
March 9, 2022 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
August 4, 2022 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
September 8, 2022 |
|
MANOJ KUMAR Vs. PATNA NAGAR NIGAM
|
November 18, 2022 |
|
MANOJ KUMAR Vs. BIHAR AGRICULTURE UNIVERSITY
|
February 1, 2022 |
|
MANOJ KUMAR LADHA Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 21, 2022 |
|
MANOJ KUMAR SAH Vs. LAL BAHADUR SINGH
|
July 4, 2022 |
|
MANOJ KUMAR SINGH Vs. UNION OF INDIA
|
November 2, 2022 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
January 29, 2022 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
January 6, 2022 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 11, 2022 |
|
MANOJ RAI Vs. STATE OF BIHAR
|
December 8, 2022 |
|
MANOJ RAM Vs. STATE OF BIHAR
|
March 11, 2022 |
|
MANORANJAN MISHRA Vs. STATE OF BIHAR
|
January 7, 2022 |
|
MANSHI AUTOMOBILES Vs. UNION OF INDIA
|
January 17, 2022 |
|
MANTU YADAV Vs. STATE OF BIHAR
|
August 4, 2022 |
|
MATAR MAHATO Vs. UMESH SINGH
|
January 18, 2022 |
|
MATUL Vs. STATE OF BIHAR
|
September 27, 2022 |
|
MAYANK MAYUR Vs. STATE OF BIHAR
|
September 2, 2022 |
|
MAZHAR ALI Vs. STATE OF BIHAR
|
May 20, 2022 |
|
MD SAJID Vs. UNION OF INDIA
|
March 9, 2022 |
|
MD. AFTAB ALAM Vs. STATE OF BIHAR
|
September 14, 2022 |
|
MD. ALI Vs. STATE OF BIHAR
|
February 15, 2022 |
|
MD. ALLAUDDIN ANSARI Vs. STATE OF BIHAR
|
December 22, 2022 |
|
MD. ASHRAF IMAM Vs. STATE OF BIHAR
|
June 20, 2022 |
|
MD. FAISAL AHMAD Vs. STATE OF BIHAR
|
March 29, 2022 |
|
MD. FAZLUL KARIM Vs. STATE OF BIHAR
|
July 7, 2022 |
|
MD. HELAL Vs. STATE OF BIHAR
|
June 29, 2022 |
|
MD. IRFAN ALAM Vs. STATE OF BIHAR
|
December 19, 2022 |
|
MD. ISLAM Vs. STATE OF BIHAR
|
October 10, 2022 |
|
MD. ISRAIL Vs. STATE OF BIHAR
|
July 26, 2022 |
|
MD. JAHAGIR Vs. STATE OF BIHAR
|
November 24, 2022 |
|
MD. JAMAL MANSURI Vs. STATE OF BIHAR
|
January 6, 2022 |
|
MD. KALEEM Vs. STATE OF BIHAR
|
August 12, 2022 |
|
MD. KHALIK Vs. UNION OF INDIA
|
May 6, 2022 |
|
MD. MEERAJ Vs. STATE OF BIHAR
|
July 26, 2022 |
|
MD. MUKHTAR ALAM Vs. STATE OF BIHAR
|
May 12, 2022 |
|
MD. NASEEM Vs. STATE OF BIHAR
|
September 23, 2022 |
|
MD. RABAB RAZA Vs. STATE OF BIHAR
|
January 12, 2022 |
|
MD. RIZWAN Vs. STATE OF BIHAR
|
March 2, 2022 |
|
MD. SADAF KAMRAN Vs. STATE OF BIHAR
|
March 2, 2022 |
|
MD. SAINUL Vs. STATE OF BIHAR
|
June 24, 2022 |
|
MD. SARFARAZ ALAM Vs. STATE OF BIHAR
|
January 31, 2022 |
|
MD. SELIM Vs. STATE OF BIHAR
|
April 22, 2022 |
|
MD. SHAHAJAD Vs. STATE OF BIHAR
|
March 3, 2022 |
|
MD. SHAHBAZ AHMAD Vs. STATE OF BIHAR
|
December 2, 2022 |
|
MD. SHAHNAWAZ ZIA Vs. STATE OF BIHAR
|
January 5, 2022 |
|
MD. SHAMSHER Vs. STATE OF BIHAR
|
July 1, 2022 |
|
MD. ZIARUL Vs. STATE OF BIHAR
|
April 4, 2022 |
|
MD. ZIARUL Vs. STATE OF BIHAR
|
April 1, 2022 |
|
MEDICINE PALACE, PATNA Vs. UNION OF INDIA
|
February 1, 2022 |
|
MEENA DEVI Vs. STATE OF BIHAR
|
April 6, 2022 |
|
MEENA PRASAD Vs. LALIT NARAYAN MITHLA UNIVERSITY, DARBHANGA
|
May 17, 2022 |
|
MEMEREJ CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
March 21, 2022 |
|
MENDAR SINGH Vs. STATE OF BIHAR
|
December 8, 2022 |
|
MINNAT ARA Vs. STATE OF BIHAR
|
February 2, 2022 |
|
MIRA DARUKA Vs. STATE OF BIHAR
|
April 26, 2022 |
|
MISS K. Vs. STATE OF BIHAR
|
April 11, 2022 |
|
MITHILA CONSTRUCTION Vs. B. N. MANDAL UNIVERSITY
|
December 13, 2022 |
|
MITHILESH KUMAR YADAV Vs. STATE OF BIHAR
|
October 11, 2022 |
|
MITHILESH RAVIDAS Vs. STATE OF BIHAR
|
August 25, 2022 |
|
MITHILESH YADAV Vs. STATE OF BIHAR
|
November 10, 2022 |
|
MITHUN PASWAN Vs. STATE OF BIHAR
|
July 5, 2022 |
|
MOHAMMAD BASIM AKRAM Vs. STATE OF BIHAR
|
May 5, 2022 |
|
MOHAMMAD SOHAIL AHMAD Vs. STATE OF BIHAR
|
January 5, 2022 |
|
MOHAN HAZRA Vs. STATE OF BIHAR
|
May 6, 2022 |
|
MOHAN PRASAD Vs. STATE OF BIHAR
|
December 2, 2022 |
|
MOHAN PRASAD Vs. STATE OF BIHAR
|
February 23, 2022 |
|
MOHAN SHAH Vs. STATE OF BIHAR
|
November 21, 2022 |
|
MOHD. RIZWAN Vs. STATE OF BIHAR
|
April 29, 2022 |
|
MOHD. SAGIR KHAN Vs. STATE OF BIHAR
|
August 22, 2022 |
|
MOJAHID ANSARI Vs. STATE OF BIHAR
|
November 17, 2022 |
|
MOSMAT LAXMI DEVI, WIFE OF LATE RAMESH CHANDRA JHA, Vs. STATE OF BIHAR
|
November 9, 2022 |
|
MOSTT. SANDHYA SINGH Vs. MEERA SINGH
|
December 7, 2022 |
|
MRITYUNJAY PRASAD SINHA Vs. STATE OF BIHAR
|
April 21, 2022 |
|
MUBARAK HUSSAIN Vs. STATE OF BIHAR
|
March 7, 2022 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
February 9, 2022 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
April 27, 2022 |
|
MUKESH KUMAR Vs. UNION OF INDIA
|
November 7, 2022 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
March 7, 2022 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
February 15, 2022 |
|
MUKESH KUMAR Vs. UNION OF INDIA
|
November 28, 2022 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
July 28, 2022 |
|
MUKESH KUMAR RAI Vs. STATE OF BIHAR
|
January 27, 2022 |
|
MUKESH RAM Vs. STATE OF BIHAR
|
February 25, 2022 |
|
MUKESH THAKUR Vs. STATE OF BIHAR
|
June 23, 2022 |
|
MUKUL KUMAR Vs. STATE OF BIHAR
|
August 26, 2022 |
|
MUMTAJ ALAM Vs. STATE OF BIHAR
|
April 22, 2022 |
|
MUNENDRA SINGH Vs. STATE OF BIHAR
|
December 19, 2022 |
|
MUNILAL SHARMA Vs. STATE OF BIHAR
|
July 19, 2022 |
|
MUNNA DEVI Vs. STATE OF BIHAR
|
December 7, 2022 |
|
MUNNA HARIJAN Vs. STATE OF BIHAR
|
May 20, 2022 |
|
MUNNA KEWAT Vs. STATE OF BIHAR
|
March 23, 2022 |
|
MUNNA KUMAR Vs. STATE OF BIHAR
|
April 1, 2022 |
|
MUNNA KUMAR Vs. STATE OF BIHAR
|
March 31, 2022 |
|
MUNNA MALLIK Vs. STATE OF BIHAR
|
February 8, 2022 |
|
MUNNI DEVI Vs. LAXMAN SAH
|
July 5, 2022 |
|
MURLIDHAR MISHRA Vs. STATE OF BIHAR
|
August 17, 2022 |
|
MUSTAFA KAMAL ANSARI Vs. STATE OF BIHAR
|
June 23, 2022 |
|
NAG SWAMI NAGMANI Vs. STATE OF BIHAR
|
August 29, 2022 |
|
NAGENDRA KUMAR Vs. HE STATE OF BIHAR
|
December 19, 2022 |
|
NAGENDRA SHARMA Vs. UNION OF INDIA
|
January 6, 2022 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
December 9, 2022 |
|
NAGRIK ADHIKAR SANRAKSHAN FOUNDATION Vs. STATE OF BIHAR
|
August 26, 2022 |
|
NAIMUDDIN MIYAN Vs. STATE OF BIHAR
|
July 8, 2022 |
|
NAND KISHORE Vs. STATE OF BIHAR
|
May 11, 2022 |
|
NAND KISHORE RAI Vs. RAM UDIT RAI
|
September 28, 2022 |
|
NAND LAL MANDAL Vs. STATE OF BIHAR
|
February 11, 2022 |
|
NARESH MANDAL Vs. STATE OF BIHAR
|
June 24, 2022 |
|
NARESH PRASAD SHARMA Vs. STATE OF BIHAR
|
October 11, 2022 |
|
NARESH SAH Vs. STATE OF BIHAR
|
May 19, 2022 |
|
NARESH SAHNI Vs. STATE OF BIHAR
|
April 26, 2022 |
|
NATIONAL HIGHWAY PROJECTS Vs. STATE OF BIHAR
|
May 10, 2022 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF BIHAR
|
December 5, 2022 |
|
NATIONAL INSURANCE CO LTD Vs. STATE OF BIHAR
|
January 17, 2022 |
|
NATIONAL INSURANCE COMPANY LIMITED CONNAUGHT PLAC Vs. STATE OF BIHAR
|
April 6, 2022 |
|
NAVIN KUMAR Vs. STATE OF BIHAR
|
August 16, 2022 |
|
NAVIN KUMAR Vs. STATE OF BIHAR
|
March 21, 2022 |
|
NAVLAKHO DEVI Vs. STATE OF BIHAR
|
February 24, 2022 |
|
NAVNIT KUMAR Vs. STATE OF BIHAR
|
June 22, 2022 |
|
NAWAL KISHOR SUREKA Vs. STATE OF BIHAR
|
June 23, 2022 |
|
NAWAL KISHORE MANDAL Vs. INDIAN OIL CORPORATION LTD.
|
August 17, 2022 |
|
NAWAL KISHORE SINGH Vs. EXECUTIVE DIRECTOR I/C (RS)
|
December 2, 2022 |
|
NAWAL KUMAR Vs. STATE OF BIHAR
|
February 2, 2022 |
|
NAWISH LAL Vs. STATE OF BIHAR
|
June 24, 2022 |
|
NEERAJ KUMAR Vs. STATE OF BIHAR
|
August 16, 2022 |
|
NEMINATH HOMES PVT. LTD. Vs. UNION OF INDIA
|
June 27, 2022 |
|
NEPALI YADAV Vs. STATE OF BIHAR
|
July 25, 2022 |
|
NEW NALANDA TUBEWELL BORING AND ENGINEERING WORKS Vs. STATE OF BIHAR
|
November 23, 2022 |
|
NIKKI SINHA Vs. PRIYA RANJAN SINHA
|
June 30, 2022 |
|
NILAM DEVI Vs. STATE OF BIHAR
|
June 21, 2022 |
|
NILIMA KUMARI Vs. STATE OF BIHAR
|
January 3, 2022 |
|
NIRAJ YADAV Vs. STATE OF BIHAR
|
December 22, 2022 |
|
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 6, 2022 |
|
NIRMAL KUMAR Vs. STATE OF BIHAR
|
February 21, 2022 |
|
NIRMAL KUMAR AMBASTHA Vs. SUBODH KUMAR
|
July 12, 2022 |
|
NIRMAL KUMAR SINGH Vs. STATE OF BIHAR
|
November 1, 2022 |
|
NISHANT DEEP Vs. STATE OF BIHAR
|
March 21, 2022 |
|
NISHANT SINGH Vs. SAHARA INDIA MASS COMMUNICATION
|
August 3, 2022 |
|
NITISH KUMAR PODDAR Vs. STATE OF BIHAR
|
January 3, 2022 |
|
NITU KUMARI Vs. STATE OF BIHAR
|
March 29, 2022 |
|
NITU KUMARI Vs. STATE OF BIHAR
|
April 22, 2022 |
|
NITYA NAND OJHA Vs. RAMJI PANDEY
|
November 28, 2022 |
|
NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED Vs. ANKUSH KUMAR
|
July 11, 2022 |
|
NORTH EAST GRANULATORS DAG-40, IGC Vs. STATE OF BIHAR
|
September 8, 2022 |
|
NOTRE DAME ACADEMY MUNGER Vs. STATE OF BIHAR
|
June 22, 2022 |
|
NUTAN SINGH Vs. ESTATE OF SHANKAR SHARAN SINGH
|
December 16, 2022 |
|
OM PRAKASH KUMAR Vs. STATE OF BIHAR
|
October 29, 2022 |
|
OM PRAKASH PRASAD Vs. STATE OF BIHAR
|
April 11, 2022 |
|
OMDEO PACKERS AND MOVERS PVT. LTD. Vs. STATE OF BIHAR
|
February 22, 2022 |
|
ONKAR NATH PATHAK Vs. STATE OF BIHAR
|
April 1, 2022 |
|
ONKAR NATH SHARMA Vs. STATE OF BIHAR
|
July 6, 2022 |
|
OSHIYAR SINGH Vs. KRISHNA SINGH
|
July 26, 2022 |
|
PALIWAL DRUG AGENCIES Vs. STATE OF BIHAR
|
April 18, 2022 |
|
PANKAJ KUMAR KUSHWAHA Vs. CHAIRMAN SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
February 22, 2022 |
|
PANKAJ KUMAR PASWAN Vs. STATE OF BIHAR
|
May 12, 2022 |
|
PANKAJ PANDEY Vs. STATE OF BIHAR
|
June 24, 2022 |
|
PANKAJ TIWARI Vs. STATE OF BIHAR
|
August 31, 2022 |
|
PANKESH KUMAR Vs. STATE OF BIHAR
|
March 8, 2022 |
|
PARAM HANS KUMAR SINGH Vs. STATE OF BIHAR
|
November 17, 2022 |
|
PARAM PAL SINGH GANDHI Vs. STATE OF BIHAR
|
August 24, 2022 |
|
PARAM PAL SINGH GANDHI Vs. STATE OF BIHAR
|
August 23, 2022 |
|
PARAS GLOBAL HOSPITAL Vs. STATE OF BIHAR
|
December 1, 2022 |
|
PARITOSH ROY Vs. STATE OF BIHAR
|
May 6, 2022 |
|
PARMANAND SINHA Vs. STATE OF BIHAR
|
September 28, 2022 |
|
PARMESHWAR RAI Vs. STATE OF BIHAR
|
July 5, 2022 |
|
PARSURAM PANDEY Vs. STATE OF BIHAR
|
April 19, 2022 |
|
PARSURAM ROY Vs. STATE OF BIHAR
|
March 2, 2022 |
|
PARSURAM ROY Vs. STATE OF BIHAR
|
February 2, 2022 |
|
PARWEZ ALAM Vs. STATE OF BIHAR
|
March 8, 2022 |
|
PARWEZ ALAM Vs. STATE OF BIHAR
|
May 20, 2022 |
|
PARWEZ ANSARI Vs. STATE OF BIHAR
|
June 29, 2022 |
|
PASHUPATI NATH PRASAD Vs. EKBALI PANDIT
|
September 5, 2022 |
|
PATLIPUTRA ENTERTAINMENT PRIVATE LIMITED Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD
|
December 22, 2022 |
|
PATNA GOLF CLUB Vs. STATE OF BIHAR
|
June 28, 2022 |
|
PATNA IRON PRIVATE LIMITED Vs. STATE OF BIHAR
|
October 20, 2022 |
|
PATNA MUNICIPAL CORPORATION Vs. STATE OF BIHAR
|
August 16, 2022 |
|
PAWAN KUMAR Vs. STATE OF BIHAR
|
May 6, 2022 |
|
PAWAN KUMAR Vs. STATE OF BIHAR
|
July 14, 2022 |
|
PAWAN KUMAR AGRAWAL Vs. STATE OF BIHAR
|
September 19, 2022 |
|
PAWAN KUMAR AGRAWAL Vs. STATE OF BIHAR
|
April 28, 2022 |
|
PAWAN KUMAR PRASAD Vs. STATE OF BIHAR
|
March 23, 2022 |
|
PAWAN KUMAR SINGH Vs. STATE OF BIHAR
|
November 15, 2022 |
|
PAWAN SAO Vs. PARWATI DEVI
|
December 16, 2022 |
|
PINKI KUMARI Vs. STATE OF BIHAR
|
March 2, 2022 |
|
PINKI KUMARI Vs. STATE OF BIHAR
|
August 26, 2022 |
|
PINKI KUMARI Vs. STATE OF BIHAR
|
May 6, 2022 |
|
PINTU KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
April 1, 2022 |
|
POONAWALA FINCORP LIMITED Vs. STATE OF BIHAR
|
April 1, 2022 |
|
PRABHA ELECTRO CASTINGS PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 23, 2022 |
|
PRABHA KUMARI Vs. SOUTH BIHAR POWER DISTRIBUTION CO. LTD.
|
April 21, 2022 |
|
PRABHA KUMARI Vs. STATE OF BIHAR
|
March 7, 2022 |
|
PRABHAT KUMAR Vs. STATE OF BIHAR
|
March 29, 2022 |
|
PRABHAT KUMAR VERMA Vs. STATE OF BIHAR
|
January 7, 2022 |
|
PRABHAWATI DEVI Vs. RAMCHANDRA THAKUR
|
June 30, 2022 |
|
PRABHU SANKAR RAY @ PRABHU SANKAR @ GOLU Vs. STATE OF BIHAR
|
June 23, 2022 |
|
PRABHU SINGH Vs. STATE OF BIHAR
|
October 13, 2022 |
|
PRADEEP KUMAR Vs. STATE OF BIHAR
|
April 7, 2022 |
|
PRADEEP KUMAR Vs. STATE OF BIHAR
|
March 3, 2022 |
|
PRADEEP KUMAR SHARMA Vs. STATE OF BIHAR
|
September 21, 2022 |
|
PRADEEP YADAV Vs. STATE OF BIHAR
|
August 10, 2022 |
|
PRADIP KUMAR Vs. STATE OF BIHAR
|
March 2, 2022 |
|
PRADIP KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
January 6, 2022 |
|
PRAKASH CHOUDHARY Vs. STATE OF BIHAR
|
November 3, 2022 |
|
PRAKASH KUMAR Vs. STATE OF BIHAR
|
February 28, 2022 |
|
PRAKASH KUMAR Vs. STATE OF BIHAR
|
November 29, 2022 |
|
PRAMOD BAITHA Vs. STATE OF BIHAR
|
June 20, 2022 |
|
PRAMOD KUMAR Vs. STATE OF BIHAR
|
July 18, 2022 |
|
PRAMOD SAHANI Vs. STATE OF BIHAR
|
June 21, 2022 |
|
PRASHANT KUMAR Vs. ALLAHABAD BANK
|
March 29, 2022 |
|
PRASHANT KUMAR RAI Vs. STATE OF BIHAR
|
April 5, 2022 |
|
PRATIBHA DEVI Vs. STATE OF BIHAR
|
May 6, 2022 |
|
PRATIMA SINHA Vs. STATE OF BIHAR
|
July 7, 2022 |
|
PRAVEEN KUMAR JHA Vs. STATE OF BIHAR
|
January 7, 2022 |
|
PRAVIN KUMAR Vs. STATE OF BIHAR
|
December 16, 2022 |
|
PRAWESH SINGH Vs. UNION OF INDIA
|
March 3, 2022 |
|
PREETI PRIYA Vs. STATE OF BIHAR
|
February 9, 2022 |
|
PREM CHAND KUMAR Vs. PUNJAB NATIONAL BANK
|
July 12, 2022 |
|
PREM NATH CHAUBEY Vs. SHALINI PATHAK
|
December 15, 2022 |
|
PREM NATH PASWAN Vs. STATE OF BIHAR
|
November 9, 2022 |
|
PREMA DEVI Vs. CENTRAL BANK OF INDIA
|
June 27, 2022 |
|
PREMCHAND Vs. UTTAR BIHAR GRAMIN BANK
|
March 24, 2022 |
|
PREMJIT MAHTO Vs. STATE OF BIHAR
|
April 25, 2022 |
|
PRINCE KUMAR Vs. STATE OF BIHAR
|
March 31, 2022 |
|
PRINCE KUMAR Vs. STATE OF BIHAR
|
November 15, 2022 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. UTTAR BIHAR GRAMIN BANK
|
August 30, 2022 |
|
PRINCIPAL, NALANDA MEDICAL COLLEGE AND HOSPITAL Vs. SHEELA SRIVASTAVA
|
April 26, 2022 |
|
PRIYABRAT NARAYAN YADAV Vs. DAMAN CHANDRA MISHRA
|
November 14, 2022 |
|
PRIYADARSHANI SHAHI Vs. STATE OF BIHAR
|
January 6, 2022 |
|
PRIYAMVADA Vs. STATE OF BIHAR
|
July 13, 2022 |
|
PRIYANKA JHA Vs. KARPURA DEVI
|
September 30, 2022 |
|
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
August 8, 2022 |
|
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
May 16, 2022 |
|
PUJA ENGINEERING AND CONSTRUCTION Vs. STATE OF BIHAR
|
December 2, 2022 |
|
PUJA SINGH Vs. STATE OF BIHAR
|
April 22, 2022 |
|
PUNAM DEVI Vs. STATE OF BIHAR
|
April 20, 2022 |
|
PUNAM DEVI Vs. STATE OF BIHAR
|
October 13, 2022 |
|
PURUSHOTTAM KUMAR Vs. STATE OF BIHAR
|
September 28, 2022 |
|
PUSHPA DEVI Vs. STATE OF BIHAR
|
March 31, 2022 |
|
PUSPA SINGH Vs. STATE OF BIHAR
|
January 29, 2022 |
|
R.N. SINGH AND CO. CHARTERED ACCOUNTANTS Vs. STATE OF BIHAR
|
February 24, 2022 |
|
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 20, 2022 |
|
RADHA DEVI JAGESHWARI Vs. NATIONAL MEDICAL COMMISSION
|
December 23, 2022 |
|
RAGHOJI HOUSE OF DISTRIBUTION Vs. STATE OF BIHAR
|
September 14, 2022 |
|
RAGHUNATH PRASAD CHAUDHARY Vs. STATE OF BIHAR
|
September 14, 2022 |
|
RAHUL KUMAR Vs. STATE OF BIHAR
|
August 29, 2022 |
|
RAHUL KUMAR Vs. STATE OF BIHAR
|
February 9, 2022 |
|
RAHUL KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
September 29, 2022 |
|
RAHUL MIDHA Vs. STATE OF BIHAR
|
May 13, 2022 |
|
RAHUL SAHANI Vs. STATE OF BIHAR
|
November 17, 2022 |
|
RAJ KALI DEVI Vs. STATE OF BIHAR
|
September 30, 2022 |
|
RAJ KISHOR KUMAR Vs. STATE OF BIHAR
|
April 22, 2022 |
|
RAJ KUMAR MISHRA Vs. STATE OF BIHAR
|
February 3, 2022 |
|
RAJ KUMAR SHARMA Vs. STATE OF BIHAR
|
March 3, 2022 |
|
RAJ KUMAR SHARMA Vs. STATE OF BIHAR
|
August 2, 2022 |
|
RAJA RAM MANDAL Vs. STATE OF BIHAR
|
February 21, 2022 |
|
RAJAN KUMAR Vs. STATE OF BIHAR
|
July 1, 2022 |
|
RAJAN SAH @ RAJAN KUMAR Vs. STATE OF BIHAR
|
December 5, 2022 |
|
RAJAT KUMAR Vs. CHAIRMAN, HEAD OFFICE
|
December 7, 2022 |
|
RAJBALLABH PRASAD Vs. STATE OF BIHAR
|
May 19, 2022 |
|
RAJDEV MUKHIYA Vs. STATE OF BIHAR
|
April 1, 2022 |
|
RAJEEV KUMAR SINGH Vs. SHANKAR SINGH
|
August 18, 2022 |
|
RAJEEV RANJAN PRASAD Vs. STATE OF BIHAR
|
May 10, 2022 |
|
RAJENDRA DAS Vs. STATE OF BIHAR
|
April 6, 2022 |
|
RAJENDRA MANDAL Vs. STATE OF BIHAR
|
January 7, 2022 |
|
RAJENDRA PASWAN Vs. STATE OF BIHAR
|
August 3, 2022 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
May 24, 2022 |
|
RAJENDRA PRASAD Vs. BABAN BHAGAT
|
July 25, 2022 |
|
RAJENDRA RAY Vs. STATE OF BIHAR
|
August 30, 2022 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
September 27, 2022 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
November 25, 2022 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
December 20, 2022 |
|
RAJESH KUMAR SHARMA Vs. STATE OF BIHAR
|
December 12, 2022 |
|
RAJESH PASWAN Vs. STATE OF BIHAR
|
February 4, 2022 |
|
RAJESH SAHNI ALIAS BANTHA ALIAS RAJESH SAHANI Vs. STATE OF BIHAR
|
May 23, 2022 |
|
RAJESHWAR RAI Vs. STATE OF BIHAR
|
February 9, 2022 |
|
RAJESHWARI DEVI Vs. GOPAL PRASAD SAH
|
August 8, 2022 |
|
RAJIV KUMAR Vs. STATE OF BIHAR
|
January 24, 2022 |
|
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
|
January 10, 2022 |
|
RAJIV RANJAN SINGH Vs. STATE OF BIHAR
|
July 14, 2022 |
|
RAJIW KUMAR SINGH Vs. STATE OF BIHAR
|
March 29, 2022 |
|
RAJKARAN YADAV Vs. STATE OF BIHAR
|
September 1, 2022 |
|
RAJKISHORE SAW MILL Vs. STATE OF BIHAR
|
November 10, 2022 |
|
RAJKUMAR SAH Vs. STATE OF BIHAR
|
August 4, 2022 |
|
RAJO PASWAN Vs. STATE OF BIHAR
|
May 19, 2022 |
|
RAJU DAS Vs. STATE OF BIHAR
|
June 23, 2022 |
|
RAJU DUBEY Vs. STATE OF BIHAR
|
October 11, 2022 |
|
RAJU YADAV Vs. STATE OF BIHAR
|
December 19, 2022 |
|
RAKESH GUPTA Vs. STATE OF BIHAR
|
July 28, 2022 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
July 7, 2022 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
November 3, 2022 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
May 12, 2022 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
August 17, 2022 |
|
RAKESH KUMAR ROSHAN Vs. STATE OF BIHAR
|
November 2, 2022 |
|
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
|
February 1, 2022 |
|
RAKESH KUMAR SINHA Vs. STATE OF BIHAR
|
January 22, 2022 |
|
RAKESH RANJAN Vs. STATE OF BIHAR
|
December 22, 2022 |
|
RAKESH TIWARI Vs. STATE OF BIHAR
|
September 22, 2022 |
|
RAKHI KUMARI Vs. STATE OF BIHAR
|
January 28, 2022 |
|
RAM BABU SINGH Vs. STATE OF BIHAR
|
November 30, 2022 |
|
RAM BALAK PRASAD Vs. UNION OF INDIA
|
August 25, 2022 |
|
RAM BALAK PRASAD SAH Vs. LAKSHMI NARAYAN GUPTA
|
September 23, 2022 |
|
RAM BILAS SHARMA Vs. STATE OF BIHAR
|
July 8, 2022 |
|
RAM BILASH SINGH Vs. STATE OF BIHAR
|
August 18, 2022 |
|
RAM BRIKSH YADAV Vs. STATE OF BIHAR
|
December 13, 2022 |
|
RAM CHABILA PRASAD YADAV Vs. STATE OF BIHAR
|
March 22, 2022 |
|
RAM DATTA PRASAD SHARMA Vs. STATE OF BIHAR
|
March 3, 2022 |
|
RAM DAYAL VIN Vs. STATE OF BIHAR
|
February 4, 2022 |
|
RAM FOUNDATION SEVA SANSTHAN Vs. STATE OF BIHAR
|
May 5, 2022 |
|
RAM NARESH RAI Vs. UNION OF INDIA
|
April 29, 2022 |
|
RAM PRAVESH PASWAN Vs. STATE OF BIHAR
|
January 4, 2022 |
|
RAM PRAVESH RAI Vs. STATE OF BIHAR
|
October 12, 2022 |
|
RAM PRAVESH YADAV Vs. STATE OF BIHAR
|
August 18, 2022 |
|
RAM SEWAK SINGH Vs. BABITA DEVI
|
August 22, 2022 |
|
RAM SUMIRAN SINGH Vs. STATE OF BIHAR
|
December 6, 2022 |
|
RAM UDGAR SINGH Vs. SANJAY KUMAR
|
September 1, 2022 |
|
RAM VINOY SINGH Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA LOCAL HEAD OFFICE
|
November 29, 2022 |
|
RAMA SHANKAR SHARMA Vs. SUBODH KUMAR
|
July 6, 2022 |
|
RAMANAND Vs. PATNA MUNICIPAL CORPORATION BUDHA MARG, PATNA
|
January 3, 2022 |
|
RAMASHISH KUMAR Vs. STATE OF BIHAR
|
February 22, 2022 |
|
RAMASHRAY PRASAD SINGH Vs. STATE OF BIHAR
|
April 22, 2022 |
|
RAMAWATI DEVI Vs. STATE OF BIHAR
|
May 19, 2022 |
|
RAMAYAN KUMAR RAI Vs. STATE OF BIHAR
|
February 4, 2022 |
|
RAMAYAN THAKUR Vs. STATE OF BIHAR
|
February 23, 2022 |
|
RAMCHANDRA RAM Vs. SAVITRI DEVI
|
October 10, 2022 |
|
RAMCHANDRA SAHNI Vs. RAM LAKHAN SAHNI
|
December 13, 2022 |
|
RAMDEV PRASAD YADAV Vs. STATE OF BIHAR
|
December 23, 2022 |
|
RAMESH CHANDRA SINHA Vs. UNION OF INDIA
|
July 20, 2022 |
|
RAMESH CHAUDHARY Vs. STATE OF BIHAR
|
June 30, 2022 |
|
RAMESH KUMAR DUA Vs. STATE OF BIHAR
|
December 22, 2022 |
|
RAMESH KUMAR SINHA Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
August 29, 2022 |
|
RAMESHWAR CHOUBEY Vs. STATE OF BIHAR
|
September 1, 2022 |
|
RAMJEE SAH Vs. UNION OF INDIA
|
August 16, 2022 |
|
RAMJEE SAH Vs. STATE OF BIHAR
|
March 10, 2022 |
|
RAMJI RAM Vs. STATE OF BIHAR
|
August 18, 2022 |
|
RAMU RAY Vs. STATE OF BIHAR
|
November 23, 2022 |
|
RANDHEER RAI Vs. STATE OF BIHAR
|
December 22, 2022 |
|
RANDHIR BHAI Vs. STATE OF BIHAR
|
June 24, 2022 |
|
RANDHIR KUMAR SINGH Vs. STATE OF BIHAR
|
August 26, 2022 |
|
RANI KUMARI Vs. STATE OF BIHAR
|
February 24, 2022 |
|
RANJAN KUMAR Vs. STATE OF BIHAR
|
December 15, 2022 |
|
RANJAN KUMAR SHARMA Vs. STATE OF BIHAR
|
September 30, 2022 |
|
RANJAY KUMAR SHARMA Vs. BIHAR STAFF SELECTION COMMISSION
|
September 29, 2022 |
|
RANJEET KUMAR Vs. STATE OF BIHAR
|
May 5, 2022 |
|
RANJEET PANDIT Vs. STATE OF BIHAR
|
June 28, 2022 |
|
RANJU DEVI Vs. STATE OF BIHAR
|
December 9, 2022 |
|
RANVEER MANDAL Vs. STATE OF BIHAR
|
September 8, 2022 |
|
RAS BIHARI TIWARI Vs. STATE OF BIHAR
|
April 5, 2022 |
|
RASHDA KHATOON Vs. STATE OF BIHAR
|
April 21, 2022 |
|
RASHMI KUMARI Vs. STATE OF BIHAR
|
October 10, 2022 |
|
RASHMI SINGH Vs. STATE OF BIHAR
|
March 23, 2022 |
|
RATNESH KUMAR Vs. STATE OF BIHAR
|
June 22, 2022 |
|
RATNESH RAI Vs. STATE OF BIHAR
|
August 18, 2022 |
|
RAVI KUMAR Vs. STATE OF BIHAR
|
May 13, 2022 |
|
RAVI KUMAR Vs. STATE OF BIHAR
|
March 21, 2022 |
|
RAVI KUMAR SINGH Vs. STATE OF BIHAR
|
October 11, 2022 |
|
RAVI KUMAR SINGH Vs. UNION OF INDIA
|
August 8, 2022 |
|
RAVI KUMAR SINGH Vs. STATE OF BIHAR
|
February 24, 2022 |
|
RAVI MANDAL Vs. STATE OF BIHAR
|
April 7, 2022 |
|
RAVI RAJ Vs. STATE OF BIHAR
|
February 22, 2022 |
|
RAVI RANJAN KUMAR SINGH Vs. STATE OF BIHAR
|
June 23, 2022 |
|
RAVINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 18, 2022 |
|
REC-POWER DEVELOPMENT AND CONSULTANCY LIMITED Vs. NORTH BIHAR POWER DISTRIBUTION CO. LTD
|
September 30, 2022 |
|
REKHA YADAV Vs. BELASH YADAV
|
April 6, 2022 |
|
RESHMI DEVI Vs. STATE OF BIHAR
|
May 19, 2022 |
|
REYAZ AHMAD Vs. STATE OF BIHAR
|
August 8, 2022 |
|
RINKU YADAV Vs. STATE OF BIHAR
|
September 1, 2022 |
|
RISHI RANJAN KUMAR Vs. UNION OF INDIA
|
May 9, 2022 |
|
RITA KUMARI Vs. STATE OF BIHAR
|
July 11, 2022 |
|
RIYASAT ALI Vs. STATE OF BIHAR
|
March 3, 2022 |
|
RIZWAN Vs. STATE OF BIHAR
|
January 21, 2022 |
|
ROAD STAR LOGISTICS PVT LTD Vs. UNION OF INDIA
|
January 31, 2022 |
|
ROBIN MATHO Vs. STATE OF BIHAR
|
March 23, 2022 |
|
ROHIT KUMAR Vs. STATE OF BIHAR
|
March 4, 2022 |
|
ROHIT KUMAR Vs. STATE OF BIHAR
|
September 9, 2022 |
|
ROHIT KUMAR YADAV Vs. STATE OF BIHAR
|
March 31, 2022 |
|
ROHIT RAJ Vs. STATE OF BIHAR
|
November 29, 2022 |
|
ROUNAK SINHA Vs. STATE OF BIHAR
|
March 25, 2022 |
|
RUBY DEVI Vs. STATE OF BIHAR
|
March 11, 2022 |
|
S.M. MANSOOR AKHTAR Vs. STATE OF BIHAR
|
November 21, 2022 |
|
S.N BHOBBE ASSOCIATES PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 10, 2022 |
|
SACHCHIDA NAND SAHAY Vs. CHAIRMAN, UTTAR BIHAR GRAMIN BANK
|
September 1, 2022 |
|
SACHIDANAND SINGH Vs. STATE OF BIHAR
|
February 18, 2022 |
|
SAHEB DEWAN Vs. STATE OF BIHAR
|
November 17, 2022 |
|
SAI ENTERPRISES (PROPRIETORSHIP) Vs. UNION OF INDIA
|
February 21, 2022 |
|
SAI NIRMAN Vs. STATE OF BIHAR
|
August 26, 2022 |
|
SAIN MANUFACTURING AND TRADING PVT. LTD Vs. STATE OF BIHAR
|
September 12, 2022 |
|
SAINA DEVI Vs. UNION OF INDIA
|
July 14, 2022 |
|
SALAMDIN MIYAN Vs. STATE OF BIHAR
|
February 24, 2022 |
|
SAMBADH DEGREE MAHAVIDYALAYA SEVA SANGH Vs. STATE OF BIHAR
|
July 12, 2022 |
|
SANDEEP KUMAR Vs. STATE OF BIHAR
|
March 3, 2022 |
|
SANDEEP KUMAR Vs. UNION OF INDIA
|
December 13, 2022 |
|
SANDEEP TEWARI Vs. STATE OF BIHAR
|
June 22, 2022 |
|
SANDIP FURNITURE AND SAW MILL Vs. STATE OF BIHAR
|
January 29, 2022 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
May 5, 2022 |
|
SANJAY KUMAR Vs. PUJA KUMARI
|
July 7, 2022 |
|
SANJAY KUMAR ARYA Vs. STATE OF BIHAR
|
March 25, 2022 |
|
SANJAY KUMAR GUPTA Vs. STATE OF BIHAR
|
November 10, 2022 |
|
SANJAY KUMAR SAH Vs. STATE OF BIHAR
|
October 18, 2022 |
|
SANJAY KUMAR SAH Vs. STATE OF BIHAR
|
May 13, 2022 |
|
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
|
April 4, 2022 |
|
SANJAY MEHTA Vs. STATE OF BIHAR
|
February 4, 2022 |
|
SANJAY PASWAN Vs. STATE OF BIHAR
|
November 4, 2022 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
July 6, 2022 |
|
SANJEET PASWAN Vs. STATE OF BIHAR
|
July 22, 2022 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
December 21, 2022 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
March 22, 2022 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
March 31, 2022 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
October 17, 2022 |
|
SANJEEV RANJAN Vs. STATE OF BIHAR
|
August 24, 2022 |
|
SANJESH MANI Vs. STATE OF BIHAR
|
January 11, 2022 |
|
SANJIV KUMAR Vs. STATE OF BIHAR
|
May 12, 2022 |
|
SANTOSH BHARTI Vs. STATE OF BIHAR
|
July 14, 2022 |
|
SANTOSH KUMAR Vs. ESTATE OF ISHWAR DAYAL
|
July 11, 2022 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
August 30, 2022 |
|
SANTOSH KUMAR Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR
|
June 27, 2022 |
|
SANTOSH KUMAR RASTOGI Vs. SUNIL KUMAR RASTOGI
|
August 25, 2022 |
|
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
November 29, 2022 |
|
SANTOSH MANJHI Vs. STATE OF BIHAR
|
October 13, 2022 |
|
SANTOSH SAH Vs. STATE OF BIHAR
|
February 16, 2022 |
|
SANTOSH YADAV Vs. STATE OF BIHAR
|
July 4, 2022 |
|
SAPNA SUMAN Vs. STATE OF BIHAR
|
May 12, 2022 |
|
SAPPERS WELFARE ASSOCIATION Vs. STATE OF BIHAR
|
June 30, 2022 |
|
SARASWATI DEVI W/O JOGENDAR Vs. STATE OF BIHAR
|
June 27, 2022 |
|
SARDAR YADAV Vs. STATE OF BIHAR
|
December 7, 2022 |
|
SARESH SECURITY SERVICES PVT. LTD Vs. CENTRAL UNIVERSITY OF BIHAR
|
April 13, 2022 |
|
SARFARAZ AHMAD Vs. STATE OF BIHAR
|
March 25, 2022 |
|
SARFARAZ ALAM Vs. STATE OF BIHAR
|
September 12, 2022 |
|
SARITA KUMARI Vs. STATE OF BIHAR
|
March 10, 2022 |
|
SARITA KUMARI Vs. UNION OF INDIA
|
January 13, 2022 |
|
SARJUN YADAV Vs. STATE OF BIHAR
|
August 25, 2022 |
|
SAROJ KUER Vs. STATE OF BIHAR
|
October 17, 2022 |
|
SAROJ KUMAR SINGH Vs. STATE OF BIHAR
|
December 12, 2022 |
|
SAROVAR PRASAD Vs. STATE OF BIHAR
|
August 25, 2022 |
|
SARSWATI DEVI Vs. STATE OF BIHAR
|
December 1, 2022 |
|
SARYUG MOCHI Vs. STATE OF BIHAR
|
May 9, 2022 |
|
SATENDRA KUMAR Vs. DIRECTOR CONSOLIDATION
|
June 30, 2022 |
|
SATENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
December 23, 2022 |
|
SATISH KUMAR Vs. UNION OF INDIA
|
March 31, 2022 |
|
SATISH KUMAR Vs. STATE OF BIHAR
|
October 19, 2022 |
|
SATISH KUMAR RAY Vs. STATE OF BIHAR
|
December 5, 2022 |
|
SATISH KUMAR SHARMA Vs. HONBLE CHANCELLOR OF UNIVERSITIES, BIHAR
|
January 6, 2022 |
|
SATYA NARAIN SHARMA Vs. CHIEF EXECUTIVE OFFICER BIHAR STATE
|
September 6, 2022 |
|
SATYA NARAYAN RAM Vs. STATE OF BIHAR
|
March 23, 2022 |
|
SATYADEO TIWARY Vs. PARASH NATH SINGH
|
December 2, 2022 |
|
SATYANAND SINGH Vs. UNION OF INDIA
|
June 24, 2022 |
|
SATYANARAYAN PRASAD Vs. STATE OF BIHAR
|
July 1, 2022 |
|
SATYANARAYAN YADAV Vs. STATE OF BIHAR
|
July 19, 2022 |
|
SATYENDRA KUMAR AND CO. CONST. PVT. LTD. Vs. STATE OF BIHAR
|
January 24, 2022 |
|
SATYENDRA KUMAR CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
May 5, 2022 |
|
SATYENDRA YADAV Vs. STATE OF BIHAR
|
September 15, 2022 |
|
SATYESHWARANAND JYOTI CHELA OF LATE HARIHARANAND JYOTI Vs. STATE OF BIHAR
|
January 28, 2022 |
|
SAVERA KUMAR Vs. STATE OF BIHAR
|
March 8, 2022 |
|
SAVITA YADAV Vs. STATE OF BIHAR
|
May 6, 2022 |
|
SAVITI KUMARI Vs. STATE OF BIHAR
|
March 22, 2022 |
|
SHAILESH KUMAR Vs. STATE OF BIHAR
|
May 12, 2022 |
|
SHAILESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 8, 2022 |
|
SHAKTI FERTILIZER Vs. STATE OF BIHAR
|
October 13, 2022 |
|
SHAKUNTLA DEVI Vs. STATE OF BIHAR
|
March 25, 2022 |
|
SHAMBHU BIND Vs. UNION OF INDIA
|
December 15, 2022 |
|
SHAMBHU CHOUDHARY Vs. STATE OF BIHAR
|
December 23, 2022 |
|
SHAMBHU DABGAR Vs. STATE OF BIHAR
|
July 8, 2022 |
|
SHAMBHU KUMAR Vs. STATE OF BIHAR
|
January 31, 2022 |
|
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
|
January 20, 2022 |
|
SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR
|
July 11, 2022 |
|
SHAMBHU SINGH Vs. STATE OF BIHAR
|
January 10, 2022 |
|
SHAMSHER PRASAD SINGH Vs. STATE OF BIHAR
|
May 12, 2022 |
|
SHANKAR KUSHWAHA Vs. STATE OF BIHAR
|
December 23, 2022 |
|
SHANKAR MOTORS PVT LTD Vs. STATE OF BIHAR
|
September 30, 2022 |
|
SHANTI DEVI Vs. LAXMAN MAHTO
|
September 29, 2022 |
|
SHANTI SWARUP ANAND Vs. ANITA SAHAY
|
September 1, 2022 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
September 6, 2022 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
April 22, 2022 |
|
SHASHIBHUSHAN JHA Vs. STATE OF BIHAR
|
May 12, 2022 |
|
SHASHWAT Vs. STATE OF BIHAR
|
July 20, 2022 |
|
SHATRUDHAN MANJHI Vs. SHIV KUMARI
|
June 30, 2022 |
|
SHEO BACHAN CHOUDHARY Vs. STATE OF BIHAR
|
May 20, 2022 |
|
SHEO PRASAD LAL Vs. STATE OF BIHAR
|
February 21, 2022 |
|
SHEODHARI PRASAD Vs. STATE OF BIHAR
|
February 17, 2022 |
|
SHI NARESH UPADHYAY Vs. STATE OF BIHAR
|
March 24, 2022 |
|
SHIBBU SINGH Vs. STATE OF BIHAR
|
November 16, 2022 |
|
SHILA DEVI Vs. STATE OF BIHAR
|
April 1, 2022 |
|
SHIO JEE CHAURASIYA Vs. STATE OF BIHAR
|
April 15, 2022 |
|
SHIRDI SAI ELECTRICALS LTD Vs. STATE OF BIHAR
|
May 12, 2022 |
|
SHITAL PRASAD CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
March 24, 2022 |
|
SHIV KISHOR CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
|
January 12, 2022 |
|
SHIV KUMAR Vs. STATE OF BIHAR
|
January 21, 2022 |
|
SHIV KUMAR Vs. STATE OF BIHAR
|
February 21, 2022 |
|
SHIV KUMAR Vs. STATE OF BIHAR
|
February 1, 2022 |
|
SHIV KUMAR RAI Vs. STATE OF BIHAR
|
July 13, 2022 |
|
SHIV MANGAL SINGH Vs. STATE OF BIHAR
|
August 25, 2022 |
|
SHIV PRASAD YADAV Vs. STATE OF BIHAR
|
April 27, 2022 |
|
SHIV PUJAN SINGH Vs. STATE OF BIHAR
|
March 4, 2022 |
|
SHIV RANJAN KUMAR Vs. STATE OF BIHAR
|
March 21, 2022 |
|
SHIV SHANKAR PATHAK Vs. STATE OF BIHAR
|
May 13, 2022 |
|
SHIV SHANKAR SINGH Vs. STATE OF BIHAR
|
January 6, 2022 |
|
SHIV SHANKAR SINGH Vs. STATE OF BIHAR
|
October 18, 2022 |
|
SHIVAKANT MANI TIWARI Vs. STATE OF BIHAR
|
April 15, 2022 |
|
SHIWANGI PRABHAT Vs. STATE OF BIHAR
|
September 15, 2022 |
|
SHLOK KUMAR CHAKRAVARTI Vs. STATE OF BIHAR
|
February 2, 2022 |
|
SHRADDHA PANDEY Vs. STATE OF BIHAR
|
August 24, 2022 |
|
SHRAWAN SAH Vs. STATE OF BIHAR
|
September 29, 2022 |
|
SHREE VISHNU VISHAL PAPER MILLS PVT. LTD Vs. STATE OF BIHAR
|
January 20, 2022 |
|
SHREEKANT YADAV Vs. STATE OF BIHAR
|
March 9, 2022 |
|
SHRINAND SINGH Vs. STATE OF BIHAR
|
January 7, 2022 |
|
SHUBHANGI PANDEY Vs. STATE OF BIHAR
|
November 29, 2022 |
|
SHUJAN SINGH Vs. STATE OF BIHAR
|
June 28, 2022 |
|
SHUSHIL KUMAR SARAWGI Vs. STATE OF BIHAR
|
March 8, 2022 |
|
SHYAM INDUS POWER SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
|
August 10, 2022 |
|
SHYAM KISHOR Vs. STATE OF BIHAR
|
January 11, 2022 |
|
SHYAM NANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
June 22, 2022 |
|
SHYAM NANDAN ROY Vs. UNION OF INDIA
|
March 7, 2022 |
|
SHYAM SUNDER KESHARI Vs. MOST.KAUSHALAYA DEVI
|
September 15, 2022 |
|
SHYAMBABU SAH Vs. SHYAM BABU SAH
|
October 10, 2022 |
|
SHYAMSUNDRA PRASAD Vs. STATE OF BIHAR
|
March 11, 2022 |
|
SIMA DEVI Vs. STATE OF BIHAR
|
September 1, 2022 |
|
SINDHU SINGH Vs. STATE OF BIHAR
|
February 8, 2022 |
|
SITARAM CHOURASIA Vs. STATE OF BIHAR
|
August 10, 2022 |
|
SITARAM SAHNI Vs. STATE OF BIHAR
|
January 7, 2022 |
|
SIYA DEVI Vs. MEERA DEVI
|
July 4, 2022 |
|
SKY VISION MEDIA PRIVATE LIMITED Vs. STATE OF BIHAR
|
January 4, 2022 |
|
SMITA DEVI Vs. STATE OF BIHAR
|
August 11, 2022 |
|
SMITA KUMARI Vs. STATE OF BIHAR
|
August 2, 2022 |
|
SOCIETY OF THE SISTERS OF THE SAERED HEART PATNA Vs. UNION OF INDIA
|
May 12, 2022 |
|
SOMESH KUMAR MISHRA Vs. STATE OF BIHAR
|
October 19, 2022 |
|
SONAL AGENCIES Vs. STATE OF BIHAR
|
April 18, 2022 |
|
SONI DEVI Vs. STATE OF BIHAR
|
June 20, 2022 |
|
SONU AKHTAR KHAN Vs. STATE OF BIHAR
|
August 2, 2022 |
|
SONU KUMAR Vs. STATE OF BIHAR
|
July 12, 2022 |
|
SONU KUMAR Vs. STATE OF BIHAR
|
March 3, 2022 |
|
SONU KUMAR Vs. UNION OF INDIA
|
March 25, 2022 |
|
SPML INFRA LIMITED Vs. STATE OF BIHAR
|
April 13, 2022 |
|
SRIKANT PASWAN Vs. STATE OF BIHAR
|
August 4, 2022 |
|
ST. MICHAEL WOMENS SCHOOL Vs. STATE OF BIHAR
|
July 14, 2022 |
|
STATE HEALTH SOCIETY Vs. MANOJ KUMAR
|
April 12, 2022 |
|
STATE OF BIHAR Vs. JAMSHED ANSARI
|
April 7, 2022 |
|
STATE OF BIHAR Vs. STATE OF BIHAR
|
March 22, 2022 |
|
STATE OF BIHAR Vs. BALRAM SINGH
|
May 9, 2022 |
|
STATE OF BIHAR Vs. RAM LAL MAHTO
|
January 12, 2022 |
|
STATE OF BIHAR Vs. RAM SUBHAG SINGH
|
May 11, 2022 |
|
STATE OF BIHAR Vs. RAJENDRA RAM
|
July 21, 2022 |
|
STATE OF BIHAR Vs. KRISHNA SINGH
|
April 25, 2022 |
|
STATE OF BIHAR Vs. SAGAR KUMAR ROY
|
August 29, 2022 |
|
STATE OF BIHAR Vs. RAVINDRA SINGH
|
March 29, 2022 |
|
STATE OF BIHAR Vs. SURENDRA PRASAD SINHA
|
April 6, 2022 |
|
STATE OF BIHAR Vs. LAMBOO SHARMA
|
March 23, 2022 |
|
STATE OF BIHAR Vs. ARVIND KUMAR
|
October 19, 2022 |
|
STATE OF BIHAR Vs. JYOTI JOSHI
|
October 12, 2022 |
|
STATE OF BIHAR Vs. MD. MAJOR
|
August 16, 2022 |
|
STATE OF BIHAR Vs. BABLI MIYAN
|
August 17, 2022 |
|
STATE OF BIHAR Vs. SAMSHER MIYAN
|
August 17, 2022 |
|
STATE OF BIHAR Vs. UPENDRA PRASAD SHARMA
|
November 16, 2022 |
|
STATE OF BIHAR Vs. RAM LAL CHERO
|
August 25, 2022 |
|
STATE OF BIHAR Vs. RAMESHWAR RAI
|
December 1, 2022 |
|
STATE OF BIHAR Vs. KRIPA SHANKAR SINGH
|
December 12, 2022 |
|
STATE OF BIHAR Vs. MAHANTH SHATANAND GIRI HARIHAR SANSKRIT COLLEGE
|
May 17, 2022 |
|
STATE OF BIHAR Vs. SHAILESH KUMAR
|
October 10, 2022 |
|
STATE OF BIHAR Vs. RAVINDRA THAKUR
|
August 25, 2022 |
|
STATE OF BIHAR Vs. MD. IRSHAD
|
April 7, 2022 |
|
STATE OF BIHAR CHHATHU PASI Vs. XXXX
|
July 13, 2022 |
|
STYANARAYAN PASWAN Vs. STATE OF BIHAR
|
April 4, 2022 |
|
SUBHASH KUMAR Vs. STATE OF BIHAR
|
April 22, 2022 |
|
SUBODH KUMAR Vs. STATE OF BIHAR
|
February 2, 2022 |
|
SUBODH KUMAR Vs. STATE OF BIHAR
|
November 14, 2022 |
|
SUBODH KUMAR RAI Vs. STATE OF BIHAR
|
July 12, 2022 |
|
SUBODH YADAV Vs. STATE OF BIHAR
|
December 7, 2022 |
|
SUDAMA SHARMA Vs. STATE OF BIHAR
|
March 9, 2022 |
|
SUDHAKAR JHA Vs. STATE OF BIHAR
|
November 15, 2022 |
|
SUDHANSHU KUMAR CHAUBEY Vs. STATE OF BIHAR
|
July 12, 2022 |
|
SUDHEER KUMAR JHA Vs. STATE OF BIHAR
|
February 8, 2022 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
November 24, 2022 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
March 31, 2022 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR.
|
October 13, 2022 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
September 28, 2022 |
|
SUDHIR KUMAR GUPTA Vs. STATE OF BIHAR
|
January 4, 2022 |
|
SUDHIR KUMAR SINGH Vs. DHARNIDHAR JHA
|
August 3, 2022 |
|
SUDHIR KUMAR TIWARI Vs. STATE OF BIHAR
|
August 25, 2022 |
|
SUGIYA DEVI Vs. STATE OF BIHAR
|
August 22, 2022 |
|
SUGIYA DEVI Vs. STATE OF BIHAR
|
October 11, 2022 |
|
SUGREEV MAHTO Vs. STATE OF BIHAR
|
November 29, 2022 |
|
SUGRIV CHOUBEY Vs. STATE OF BIHAR
|
May 18, 2022 |
|
SUJEET KUMAR Vs. STATE OF BIHAR
|
January 17, 2022 |
|
SUJIT KUMAR Vs. STATE OF BIHAR
|
December 8, 2022 |
|
SUJIT KUMAR SINGH Vs. STATE OF BIHAR
|
March 2, 2022 |
|
SUKAN SAH Vs. STATE OF BIHAR
|
May 6, 2022 |
|
SUKHDEO YADAV Vs. KHYMAN YADAV
|
November 23, 2022 |
|
SULEKHA DEVI Vs. STATE OF BIHAR
|
November 10, 2022 |
|
SUMAN KUMARI Vs. STATE OF BIHAR
|
March 30, 2022 |
|
SUMITRA DEVI Vs. UNION OF INDIA
|
July 6, 2022 |
|
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STATE OF BIHAR
|
March 22, 2022 |
|
SUNDEEP KUMAR SINGH Vs. STATE OF BIHAR
|
May 18, 2022 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
May 10, 2022 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
October 4, 2022 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
July 25, 2022 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
July 27, 2022 |
|
SUNIL KUMAR PASWAN Vs. STATE OF BIHAR
|
August 5, 2022 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
June 21, 2022 |
|
SUNIL SAH Vs. STATE OF BIHAR
|
February 9, 2022 |
|
SUNIL YADAV Vs. STATE OF BIHAR
|
November 17, 2022 |
|
SUNIL YADAV Vs. STATE OF BIHAR
|
August 4, 2022 |
|
SUNITA DEVI Vs. STATE OF BIHAR
|
December 6, 2022 |
|
SUNITA KUMARI Vs. STATE OF BIHAR
|
April 4, 2022 |
|
SUNITA KUMARI Vs. PUNJAB NATIONAL BANK
|
January 27, 2022 |
|
SUNNY KUMAR Vs. STATE OF BIHAR
|
August 24, 2022 |
|
SURANJAN KUMAR Vs. STATE OF BIHAR
|
January 10, 2022 |
|
SURENDRA BHAKTA Vs. UNION OF INDIA
|
December 1, 2022 |
|
SURENDRA KUMAR SHARMA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
|
October 10, 2022 |
|
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 21, 2022 |
|
SURENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
April 25, 2022 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
September 9, 2022 |
|
SURESH KUMAR SINGH Vs. STATE ELECTION COMMISSION (PANCHAYAT)
|
January 10, 2022 |
|
SURESH PRASAD YADAV Vs. STATE OF BIHAR
|
April 28, 2022 |
|
SURESH RAM Vs. STATE OF BIHAR
|
February 23, 2022 |
|
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR
|
February 23, 2022 |
|
SUSHIL KUMAR YADAV Vs. STATE OF BIHAR
|
March 31, 2022 |
|
SUSHIL SINGH Vs. STATE OF BIHAR
|
March 30, 2022 |
|
SUSHILA SRIKALA Vs. STATE OF BIHAR
|
November 18, 2022 |
|
SWAMI TRIDANDI DEV COLLEGE, GHURAPALI, SARAN Vs. STATE OF BIHAR
|
July 12, 2022 |
|
SYED NEYAZ AHMAD Vs. STATE OF BIHAR
|
November 28, 2022 |
|
SYSTEMATIC AND ADVANCE CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
|
November 24, 2022 |
|
TABARAK ALI Vs. STATE OF BIHAR
|
September 15, 2022 |
|
TAPAN KUMAR DAS Vs. STATE OF BIHAR
|
December 13, 2022 |
|
TARA Vs. STATE OF BIHAR
|
May 9, 2022 |
|
TARKESHWAR RAY Vs. STATE OF BIHAR
|
February 3, 2022 |
|
TATA MOTORS LIMITED Vs. STATE OF BIHAR
|
March 25, 2022 |
|
TATA PROJECT LTD Vs. STATE OF BIHAR
|
March 22, 2022 |
|
TATA PROJECT LTD Vs. STATE OF BIHAR
|
July 13, 2022 |
|
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
|
April 1, 2022 |
|
TEJ PRATAP Vs. STATE OF BIHAR
|
July 26, 2022 |
|
TILAK KUMAR Vs. STATE OF BIHAR
|
April 22, 2022 |
|
TRILOKI NATH SAH Vs. STATE OF BIHAR
|
July 27, 2022 |
|
TRIPURARI JHA Vs. UNION OF INDIA
|
February 22, 2022 |
|
TULMUL RAI Vs. STATE OF BIHAR
|
August 5, 2022 |
|
U.N.PANDEY Vs. LALIT NARAYAN MITHILA UNIVERSITY, DARBHANGA
|
April 12, 2022 |
|
UADAY KUMAR Vs. STATE OF BIHAR
|
January 11, 2022 |
|
UDAY KUMAR CHAKRAVARTY Vs. JUSHA DEVI
|
October 11, 2022 |
|
UDAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 22, 2022 |
|
UDAY SHANKAR KUMAR Vs. UNION OF INDIA
|
September 1, 2022 |
|
UDESHWAR YADAV Vs. STATE OF BIHAR
|
November 30, 2022 |
|
UMA DEVI AJAY CHAURASIYA Vs. BANTI KUMAR
|
December 13, 2022 |
|
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
July 4, 2022 |
|
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
November 7, 2022 |
|
UMESH DAS Vs. STATE OF BIHAR
|
April 27, 2022 |
|
UMESH KUMAR Vs. STATE OF BIHAR
|
February 22, 2022 |
|
UMESH KUMAR Vs. STATE OF BIHAR
|
February 8, 2022 |
|
UMESH KUMAR RAJAK Vs. STATE OF BIHAR
|
September 8, 2022 |
|
UMESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 13, 2022 |
|
UMESH PANDIT Vs. STATE OF BIHAR
|
February 4, 2022 |
|
UMESH PRASAD Vs. STATE OF BIHAR
|
February 14, 2022 |
|
UMESH PRASAD SINGH Vs. STATE OF BIHAR
|
November 9, 2022 |
|
UMESH RAI Vs. DEO BACHAN RAI
|
November 14, 2022 |
|
UNION OF INDIA Vs. SHYAM SHANKAR PRASAD
|
May 6, 2022 |
|
UNION OF INDIA Vs. RAHUL KUMAR
|
December 5, 2022 |
|
UNION OF INDIA Vs. CHANDRA BHAN UPADHYAY
|
August 10, 2022 |
|
UNION OF INDIA Vs. MEENA DEVI
|
December 8, 2022 |
|
UNION OF INDIA Vs. RAJEEV RANJAN
|
August 23, 2022 |
|
UNION OF INDIA Vs. BINDESHWARI PRASAD
|
September 28, 2022 |
|
UNITED BREWERIES LIMITED Vs. STATE OF BIHAR
|
February 9, 2022 |
|
UNITED BREWERIES LIMITED Vs. STATE OF BIHAR
|
January 24, 2022 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. GEETA DEVI
|
October 14, 2022 |
|
UPEN TULSIYAN Vs. STATE OF BIHAR
|
June 29, 2022 |
|
USHA DEVI Vs. STATE OF BIHAR
|
January 17, 2022 |
|
USHA SHARMA Vs. STATE OF BIHAR
|
December 12, 2022 |
|
USHA SINHA Vs. STATE OF BIHAR
|
December 1, 2022 |
|
UTTAR BIHAR GRAMIN BANK Vs. UNION OF INDIA
|
May 19, 2022 |
|
UTTAR BIHAR GRAMIN BANK Vs. RAMENDRA PRASAD GAURO
|
May 20, 2022 |
|
VARSHA KUMARI Vs. STATE OF BIHAR
|
October 18, 2022 |
|
VARUN Vs. STATE OF BIHAR
|
November 24, 2022 |
|
VEENA SINGH Vs. STATE OF BIHAR
|
February 1, 2022 |
|
VEERA YADA Vs. CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
August 17, 2022 |
|
VIBHUTI BHUSHAN PATHAK Vs. STATE OF BIHAR
|
March 29, 2022 |
|
VIDYA COLLEGE OF PROFESSIONAL STUDIES Vs. BIHAR SCHOOL EXAMINATION BOARD
|
August 17, 2022 |
|
VIDYAPATI COLD STORAGE PVT. LTD Vs. STATE OF BIHAR
|
April 4, 2022 |
|
VIJAY KRISHNA Vs. STATE OF BIHAR
|
May 20, 2022 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
October 17, 2022 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
March 8, 2022 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
August 8, 2022 |
|
VIJAY KUMAR GUPTA Vs. STATE OF BIHAR
|
May 18, 2022 |
|
VIJAY KUMAR RAY Vs. STATE OF BIHAR
|
April 8, 2022 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
July 14, 2022 |
|
VIJAY KUMAR SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
June 21, 2022 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 6, 2022 |
|
VIJAY KUMAR UPADHYAY Vs. STATE OF BIHAR
|
January 7, 2022 |
|
VIJAY SINGH Vs. STATE OF BIHAR
|
July 6, 2022 |
|
VIJAYA LAXMI KUNDRA Vs. STATE OF BIHAR
|
May 11, 2022 |
|
VIJETA PROJECTS AND INFRASTRUCTURE PVT. LTD. Vs. STATE OF BIHAR
|
May 17, 2022 |
|
VIKASH KUMAR Vs. STATE OF BIHAR
|
November 3, 2022 |
|
VIKASH KUMAR Vs. UNION OF INDIA
|
October 13, 2022 |
|
VIKASH KUMAR PANKAJ Vs. STATE OF BIHAR
|
September 30, 2022 |
|
VIKASH KUMAR RAJU Vs. STATE OF BIHAR
|
May 11, 2022 |
|
VIKASH RANJAN SINGH Vs. STATE OF BIHAR
|
March 4, 2022 |
|
VIKESH KUMAR Vs. STATE OF BIHAR
|
July 28, 2022 |
|
VIKRAM Vs. STATE OF BIHAR
|
April 4, 2022 |
|
VIKRAM KUMAR Vs. STATE OF BIHAR
|
April 19, 2022 |
|
VIMAL ANAND Vs. STATE OF BIHAR
|
April 22, 2022 |
|
VINAY KUMAR Vs. UNION OF INDIA
|
December 12, 2022 |
|
VINAY KUMAR PATHAK Vs. STATE OF BIHAR
|
March 3, 2022 |
|
VINAY YADAV Vs. STATE OF BIHAR
|
October 17, 2022 |
|
VINDESHWAR RAY Vs. STATE OF BIHAR
|
June 28, 2022 |
|
VINIT KUMAR Vs. STATE OF BIHAR
|
April 19, 2022 |
|
VINOD KUMAR SINGH Vs. STATE OF BIHAR
|
July 12, 2022 |
|
VINOD KUMAR SUMAN Vs. MD. FAISAL AHMAD
|
November 15, 2022 |
|
VISHESHWAR MANDAL Vs. STATE OF BIHAR
|
February 25, 2022 |
|
VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
|
July 15, 2022 |
|
VIVEK BAITHA Vs. STATE OF BIHAR
|
March 3, 2022 |
|
VIVEK KUMAR Vs. STATE OF BIHAR
|
March 31, 2022 |
|
VIVEK PANDEY Vs. STATE OF BIHAR
|
November 11, 2022 |
|
WILLIAMS REBECCA Vs. STATE OF BIHAR
|
July 12, 2022 |
|
XXX Vs. STATE OF BIHAR
|
November 11, 2022 |
|
YADAV AJIT SINGH Vs. STATE OF BIHAR
|
December 16, 2022 |
|
YADUVANSH SINGH Vs. UMASHANKAR SINGH
|
September 27, 2022 |
|
YASH RAJ Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD
|
August 17, 2022 |
|
YASHODA DEVI Vs. STATE OF BIHAR
|
August 18, 2022 |
|
YOGENDRA KUMAR DUBE Vs. STATE OF BIHAR
|
April 8, 2022 |
|
YOGENDRA PRASAD Vs. UNION OF INDIA
|
December 1, 2022 |
|
YOGENDRA RAY Vs. BIHAR STATE HOUSING BOARD
|
August 29, 2022 |
|
ZILLE KIBRIA Vs. ZONAL MANAGER, ALLAHABAD BANK
|
July 25, 2022 |
|
ZYDUS HEALTHCARE LIMITED Vs. STATE OF BIHAR
|
April 5, 2022 |