REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AANKH ASPATAL ( EYE HOSPITAL ) REP Vs. NATIONAL INSURANCE COMPANY LTD, PATNA	September 2, 2020
AARPEE INFRA PROJECTS Vs. RANJIT YADAV	January 13, 2020
AARPEE INFRA PROJECTS (P) LTD Vs. STATE OF BIHAR	February 13, 2020
AASHRAY ABHIYAN Vs. STATE OF BIHAR AND ORS.	May 21, 2020
ABC Vs. EXECUTIVE DIRECTOR (HEALTH) CUM PROJECT DIRECTOR BIHAR STATE AIDS CONTROL SOCIETY	July 1, 2020
ABHAY KUMAR @ ABHAY KUMAR SINGH Vs. STATE OF BIHAR	February 20, 2020
ABHAY SHANKAR SINGH Vs. BIHAR URBAN INFRASTRUCTURAL DEVELOPMENT CORPORATION LTD. AND ORS.	May 28, 2020
ABHAY SUNDER Vs. UNION OF INDIA	January 9, 2020
ABHIMANU SINGH Vs. STATE OF BIHAR	September 3, 2020
ABHISHEK ANAND Vs. UNION OF INDIA	January 9, 2020
ABHISHEK ANAND Vs. UNION OF INDIA	January 13, 2020
ABHISHEK RANJAN Vs. ANJALI VERMA	September 25, 2020
ABITA DEVI WIFE OF JAGANNATH DAS Vs. STATE OF BIHAR	October 8, 2020
AHILYA DEVI Vs. THE STATE OF BIHAR AND ORS.	May 28, 2020
AJAD PASWAN Vs. STATE OF BIHAR	March 19, 2020
AJAY KUMAR SINGH Vs. DIRECTOR GENERAL OF INVESTIGATION	December 2, 2020
AJAY KUMAR THROUGH PARTNER SMT. MALA SINHA Vs. UNION OF INDIA	August 20, 2020
AJIT KUMAR Vs. BINA KUMARI	September 25, 2020
AJIT KUMAR Vs. STATE OF BIHAR	February 19, 2020
AJIT KUMAR MISHRA Vs. HONBLE HIGH COURT OF JUDICATURE	August 13, 2020
AKASH KUMAR Vs. STATE OF BIHAR	February 3, 2020
AKHILESH KUMAR Vs. SUJATA KUMARI	January 15, 2020
AKHILESH KUMAR Vs. SUJATA KUMARI	January 10, 2020
AKHILESH SAH Vs. STATE OF BIHAR	September 25, 2020
AKSHAY SINGH @ AKSHAY KUMAR Vs. STATE OF BIHAR	January 29, 2020
ALL INDIA STUDENT FEDERATION Vs. STATE OF BIHAR	January 17, 2020
ALOK AANAND Vs. STATE OF BIHAR	January 14, 2020
ALOK GOENKA Vs. COMMISSIONER OF INCOME TAX	November 6, 2020
AMARENDRA PASWAN, Vs. STATE OF BIHAR	February 27, 2020
AMARJEET BIND @ AMARJIT VIND Vs. STATE OF BIHAR	September 11, 2020
AMARNATH PRASAD Vs. STATE OF BIHAR	February 25, 2020
AMBIKA SINGH Vs. MOSOMAT SOHAGI DEVI	March 4, 2020
AMINA KHATOON AND ORS. Vs. STATE OF BIHAR AND ORS.	July 13, 2020
AMIR SINGH AND ORS. Vs. THE STATE OF BIHAR	May 29, 2020
AMIT KUMAR Vs. STATE OF BIHAR	September 2, 2020
AMIT KUMAR Vs. STATE OF BIHAR	August 26, 2020
AMIT KUMAR Vs. STATE OF BIHAR	February 13, 2020
AMIT KUMAR SINGH @ AMIT KUMAR Vs. STATE OF BIHAR	January 7, 2020
AMIT SHARMA Vs. STATE OF BIHAR	November 13, 2020
AMOD RAI Vs. STATE OF BIHAR	March 16, 2020
AMOL PRASAD SINGH Vs. STATE OF BIHAR AND ORS.	September 25, 2020
ANAMUL HAQUE Vs. UNION OF INDIA	December 23, 2020
ANAND KUMAR JHA Vs. STATE OF BIHAR	September 1, 2020
ANAND YADAV Vs. STATE OF BIHAR	November 2, 2020
ANANDI MISHRA @ ANAJI MISHRA Vs. STATE OF BIHAR	January 21, 2020
ANGELA LEE HICKS Vs. STATE OF BIHAR	June 23, 2020
ANIL KUMAR Vs. STATE OF BIHAR	October 21, 2020
ANIL KUMAR Vs. STATE OF BIHAR	February 4, 2020
ANIL KUMAR PANDEY Vs. STATE BANK OF INDIA	May 22, 2020
ANIL KUMAR SHARMA Vs. STATE OF BIHAR	September 10, 2020
ANIL KUMAR SHARMA Vs. STATE OF BIHAR	December 1, 2020
ANIL KUMAR SINGH Vs. UNION OF INDIA AND ORS	March 2, 2020
ANIL KUMAR SINGH Vs. STATE OF BIHAR	January 14, 2020
ANIL SHARMA Vs. STATE OF BIHAR	February 22, 2020
ANIL YADAV Vs. STATE OF BIHAR	March 4, 2020
ANIRUDDH PRASAD Vs. STATE OF BIHAR	September 28, 2020
ANITA DEVI Vs. STATE OF BIHAR	February 19, 2020
ANITA DEVI Vs. SATISH KUMAR	September 25, 2020
ANITA KUMARI Vs. STATE OF BIHAR	March 3, 2020
ANITA KUMARI Vs. STATE OF BIHAR	August 12, 2020
ANJANA Vs. FLEXTRONICS TECHNOLOGIES INDIA PRIVATE LTD.	January 22, 2020
ANKIT ABHISHEK AND ORS. Vs. RAVI RANJAN KUMAR AND ORS.	May 28, 2020
ANKIT KUMAR SHRIVASTAVA Vs. STATE OF BIHAR	October 8, 2020
ANUJ KUMAR MEENA Vs. EAST CENTRAL RAILWAY	February 25, 2020
AQUIL AHMAD S/O MD TAIYAB Vs. STATE OF BIHAR	October 1, 2020
ARCHANA SINHA Vs. STATE OF BIHAR	June 22, 2020
ARJIK CARRIER PVT. LTD. Vs. CHAIRMAN AND MANAGING DIRECTOR	February 4, 2020
ARTI KUMARI, DAUGHTER OF SHRI SHER BAHADUR PRASAD Vs. STATE OF BIHAR	February 5, 2020
ARUN KUMAR CHOUDHARY AND ORS. Vs. MUKTA SINGH	January 6, 2020
ARUN KUMAR MEHTA Vs. STATE OF BIHAR	February 25, 2020
ARVIND KUMAR Vs. STATE OF BIHAR	August 14, 2020
ARVIND KUMAR SINGH Vs. KIRAN DEVI	September 25, 2020
ARVIND KUMAR SINHA Vs. UNION OF INDIA	February 20, 2020
ARYABHAT COMPUTERS Vs. STATE OF BIHAR	February 26, 2020
ASHISH KUMAR SINGH Vs. UNION OF INDIA AND ORS	March 6, 2020
ASHOK KUMAR Vs. STATE OF BIHAR	January 17, 2020
ASHOK KUMAR Vs. STATE OF BIHAR	January 8, 2020
ASHOK KUMAR Vs. STATE OF BIHAR	June 18, 2020
ASHOK KUMAR CHOUDHARY Vs. STATE OF BIHAR	January 16, 2020
ASHOK KUMAR PATHAK Vs. STATE OF BIHAR	February 21, 2020
ASHOK KUMAR SHARMA Vs. STATE OF BIHAR	December 9, 2020
ASHOK KUMAR SINGH Vs. UNION OF INDIA	March 3, 2020
ASHOK MANDAL Vs. AMRITA DEVI	February 3, 2020
ASHOK RAI Vs. STATE OF BIHAR	September 8, 2020
ASHOK SAH Vs. STATE OF BIHAR	June 23, 2020
ASHWINI KUMAR CHOUDHARY Vs. STATE OF BIHAR	September 8, 2020
ASRAF ALAM Vs. STATE OF BIHAR	October 20, 2020
ATMESH KUMAR ROY Vs. MADHYA BIHAR GRAMIN BANK, DISTRICT- PATNA	September 16, 2020
ATUL KUMAR Vs. STATE OF BIHAR	September 4, 2020
ATUL KUMAR SINGH Vs. STATE OF BIHAR	January 9, 2020
AWADH BIHARI SINGH SON OF LATE MAHABIR SINGH Vs. STATE OF BIHAR	August 13, 2020
AWTAR ENTERPRISES Vs. STATE OF BIHAR	January 6, 2020
B. N. & ASSOCIATES Vs. PRAMOD KUMAR	August 7, 2020
B. N. ENTERPRISES Vs. STATE OF BIHAR	August 28, 2020
BABLU AND ORS. Vs. THE STATE OF BIHAR AND ORS.	July 24, 2020
BABU NANDAN SAH LATE RAM SHEVAK SAH. Vs. STATE OF BIHAR	February 25, 2020
BABY SINHA Vs. UNION BANK OF INDIA	June 19, 2020
BAIJU PRASAD GUPTA S/O LATE FUNNU LAL Vs. STATE OF BIHAR	January 8, 2020
BALAJI STEEL CORPORATION PRIVATE LIMITED Vs. STATE OF BIHAR	June 1, 2020
BANARSI KUER @ MAYA DEVI Vs. GITA DEVI WIFE OF RABINANDAN SINGH	February 14, 2020
BANTI KUMAR Vs. SONI KUMARI	September 25, 2020
BATESHWAR SHARMA Vs. THE STATE OF BIHAR AND ORS.	October 1, 2020
BHAIRO YADAV @ BHAIRAV YADAV Vs. STATE OF BIHAR	January 21, 2020
BHARAT SANCHAR NIGAM LIMITED Vs. SUDHIR KUMAR JHA	January 17, 2020
BHARAT SUGAR MILLS Vs. STATE OF BIHAR	October 7, 2020
BHARTI INFRATEL LIMITED Vs. THE STATE OF BIHAR AND ORS.	September 29, 2020
BHOLA CHAUBEY AND ORS. Vs. STATE OF BIHAR	June 9, 2020
BHOLA SINGH Vs. STATE OF BIHAR	March 4, 2020
BHULAN MAHTO Vs. STATE OF BIHAR	February 7, 2020
BHUSHAN PRASAD S/O LATE TAHAL MAHTO Vs. LALA SIRISH KUMAR SINHA S/O LATE KRISHNA PRASAD	January 8, 2020
BIBHA DEVI Vs. STATE OF BIHAR	December 1, 2020
BIHAR RAJYA CHAUKIDARI TAHSILDAR SANGH Vs. STATE OF BIHAR	April 28, 2020
BIHAR REGIONAL FISH PRODUCERS Vs. STATE OF BIHAR	November 9, 2020
BIHAR STATE COOPERATIVE BANK LIMITED Vs. STATE OF BIHAR	January 8, 2020
BIHAR STATE PRIMARY TEACHERS ASSOCIATION Vs. UNION OF INDIA THROUGH THE SECRETARY	February 24, 2020
BIHAR STATE TEXT BOOK PUBLISHING CORPORATION Vs. COMMISSIONER OF INCOME TAX AND ORS.	September 4, 2020
BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LTD Vs. PATNA OFFSET PRESS, A REGISTERED PARTNERSHIP FIRM, P O - BANKIPORE, DISTRICT- PATNA	September 14, 2020
BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LTD. Vs. M/S. PATNA OFFSET PRESS	September 15, 2020
BIJAY PRASAD RAJAK Vs. LIFE INSURANCE CORPORATION OF INDIA	June 11, 2020
BIJENDRA KUMAR PANDAY Vs. THE BIHAR STATE CO-OPERATIVE MARKETING UNION LIMITED AND ORS.	June 26, 2020
BIJENDRA KUMAR RAM Vs. STATE OF BIHAR	February 5, 2020
BIMLA DEVI Vs. STATE OF BIHAR	December 7, 2020
BINAY KUMAR Vs. STATE OF BIHAR	January 14, 2020
BINEETA KUMARI Vs. STAFF SELECTION COMMISSION	December 1, 2020
BINITA SINHA Vs. BRAJBHUSHAN SINHA	January 17, 2020
BINOD YADAV Vs. STATE OF BIHAR	October 5, 2020
BIPIN BIHARI SINGH Vs. THE STATE OF BIHAR AND ORS.	June 3, 2020
BIPIN TIWARI, RAMAYAN TIWARI Vs. STATE OF BIHAR	February 5, 2020
BIRENDRA KUMAR Vs. THE DAKSHIN BIHAR GRAMIN BANK AND ORS.	June 15, 2020
BIRENDRA KUMAR SAH Vs. STATE OF BIHAR	February 4, 2020
BIRENDRA KUMAR SINHA Vs. STATE OF BIHAR	January 14, 2020
BISHNU KUMAR Vs. STATE OF BIHAR	October 6, 2020
BITTU KUMAR Vs. STATE OF BIHAR	September 25, 2020
BJCL SRINATH Vs. STATE OF BIHAR	January 16, 2020
BOUNSI INDANE Vs. STATE OF BIHAR	November 9, 2020
BRAHMAPUTRA INFRASTRUCTURE LTD Vs. STATE OF BIHAR	August 13, 2020
BRAJ KISHORE SINHA Vs. STATE OF BIHAR	August 19, 2020
BRIJLAL MANDAL Vs. STATE OF BIHAR	September 23, 2020
BSPCL INFRASTRUCTURE LTD HAVING ITS REGISTERED OFFICE Vs. STATE OF BIHAR	September 14, 2020
BUDHI NATH JHA, Vs. STATE OF BIHAR	February 17, 2020
BUNILAL SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.	July 8, 2020
CENTRAL BANK OF INDIA Vs. BIBHUTI NARAYAN	January 24, 2020
CENTRAL BOARD OF SECONDARY EDUCATION Vs. HOLY CROSS INTERNATIONAL SCHOOL LEKHA NAGAR	February 19, 2020
CENTURY BUSINEES PRIVATE LIMITED Vs. CHIEF ELECTORAL OFFICER	October 21, 2020
CHANARAITI DEVI Vs. STATE OF BIHAR	June 26, 2020
CHANCHAL DEVI Vs. STATE OF BIHAR	January 17, 2020
CHANDA KUMARI, WIFE OF ABHINANDAN KUMAR Vs. STATE OF BIHAR	September 8, 2020
CHANDAN KUMAR Vs. STATE OF BIHAR	June 2, 2020
CHANDRA NARAIN JHA Vs. KRISHNA KUMAR JHA	March 8, 2020
CHANDRA PRAKASH Vs. STATE OF BIHAR	March 6, 2020
CHANDRA SHEKHAR AZAD Vs. STATE OF BIHAR	February 13, 2020
CHANDRA SHEKHAR AZAD Vs. STATE OF BIHAR	January 13, 2020
CHANDRASHEKHAR SINGH Vs. STATE OF BIHAR	January 31, 2020
CHANDRAWATI DEVI Vs. STATE OF BIHAR	February 5, 2020
CHANDU DEVI Vs. STATE OF BIHAR	October 20, 2020
CHHOTE LAL SAH Vs. STATE OF BIHAR	September 23, 2020
CHHOTELAL SINGH SON OF LATE NARAD SINGH Vs. STATE OF BIHAR	September 9, 2020
CHHOTU KUMAR Vs. STATE OF BIHAR	October 7, 2020
CHITRA HOMES PVT. LTD. Vs. UNION OF INDIA	January 14, 2020
CHOTELAL YADAV Vs. UNION OF INDIA	June 15, 2020
COBRA INDUSTRIAL SECURITY FORCES (I) LTD Vs. STATE OF BIHAR	October 20, 2020
COL (RETD.) NIRAJ NAYAN BAJPAYEE Vs. NAGAR PANCHAYAT TEKARI	February 5, 2020
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. INCOME TAX SETTLEMENT COMMISSION (IT & WT),	October 6, 2020
COURT ON ITS OWN MOTION ON THE BASIS OF NEWS ITEM TITLED "SCHOOL SHUT, NO MID-DAY MEAL, CHILDREN IN BIHAR VILLAGE Vs. STATE	July 6, 2020
DABLU YADAV Vs. STATE OF BIHAR	September 3, 2020
DAIMLER FINANCIAL SERVICES INDIA PRIVATE LTD Vs. STATE OF BIHAR	January 28, 2020
DAMRUDHAR PANDIT @ DAMRUDHAR KUMAR PANDIT Vs. STATE OF BIHAR	January 7, 2020
DAYAMANTI DEVI @ DAIMANTI DEVI Vs. URMILA DEVI WIFE OF RAM EQWAL SINGH, P S PUNPUN, AND DISTRICT OF PATNA	August 14, 2020
DAYARAM SINGH YADAV Vs. UNION OF INDIA	January 14, 2020
DEEPAK KUMAR Vs. STATE OF BIHAR	January 7, 2020
DEEPAK KUMAR Vs. STATE OF BIHAR	February 3, 2020
DEEPAK KUMAR Vs. STATE OF BIHAR	February 18, 2020
DEEPAK KUMAR MANDAL Vs. STATE OF BIHAR AND ORS.	March 5, 2020
DEEPAK KUMAR VERMA Vs. STATE OF BIHAR	January 23, 2020
DEO KANT CHOUDHARY Vs. STATE OF BIHAR	February 27, 2020
DEOKI RAI, BECHAN RAI Vs. STATE OF BIHAR	February 18, 2020
DEONANDAN PASWAN Vs. STATE OF BIHAR	January 20, 2020
DEVESHKANT SINGH Vs. STATE OF BIHAR	February 4, 2020
DHARAMSHILA DEVI Vs. STATE OF BIHAR	January 13, 2020
DHARMVEER KUMAR Vs. STATE OF BIHAR	September 9, 2020
DHIRAJ KUMAR Vs. STATE OF BIHAR	August 13, 2020
DHRUB NARAYAN MISHRA Vs. STATE OF BIHAR	September 9, 2020
DHRUPLAL MANJHI @ DHRUVLAL MANJHI Vs. STATE OF BIHAR	January 8, 2020
DIGVIJAY KUMAR THAKUR Vs. STATE OF BIHAR	June 22, 2020
DIGVIJAY SINGH Vs. PATNA MUNICIPAL CORPORATION	January 23, 2020
DIGVIJAY SINGH Vs. STATE OF BIHAR	February 18, 2020
DINESH @ DINESH KUMAR Vs. HIGH COURT OF JUDICATURE AT PATNA	January 14, 2020
DINESH CHAUHAN SON OF GANESH CHAUHAN DISTRICT- NAWADA Vs. STATE OF BIHAR	September 1, 2020
DINESH RAI Vs. CHANO DEVI, WIFE OF TARKESHWAR RAI.	February 14, 2020
DINESHWAR PRASAD Vs. STATE OF BIHAR	June 26, 2020
DONGFANG ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA	September 1, 2020
DURGESH PANDEY Vs. STATE OF BIHAR	January 21, 2020
ECONOMIC OFFENCES UNIT Vs. VERSUS ARUNA KUMARI	January 23, 2020
EHSANUL HAQUE @ MD. M.E. HAQUE Vs. STATE OF BIHAR	January 6, 2020
EKRAMUL HAQUE Vs. STATE OF BIHAR	February 7, 2020
ESPAN INFRASTRUCTURE (I) LIMITED Vs. STATE OF BIHAR	December 10, 2020
GABAJ YADAV Vs. STATE OF BIHAR	December 22, 2020
GANDHU CHHAPAR CONSTRUCTION PRIVATE LTD. Vs. STATE OF BIHAR	February 8, 2020
GANESH MAHTO Vs. STATE OF BIHAR	October 7, 2020
GANESH RAM DOKANIA Vs. STATE OF BIHAR	March 6, 2020
GANGA CARRIERS PRIVATE LIMITED Vs. UNION OF INDIA	November 10, 2020
GANGOTRI IRON AND STEEL CO. LTD Vs. STATE OF BIHAR	August 13, 2020
GAUTAM SINGH Vs. SHIV NARAIN SAH	January 22, 2020
GEE PEE FURNITURE Vs. CENTRAL BOARD OF TRUSTEES	January 6, 2020
GEETA DEVI Vs. STATE OF BIHAR	January 18, 2020
GHURGHUR YADAV Vs. STATE OF BIHAR	January 24, 2020
GIRISH RAY @ GIRISH KUMAR SON OF LATE BAGISH RAY Vs. STATE OF BIHAR	September 3, 2020
GOPAL DAS Vs. STATE OF BIHAR	August 17, 2020
GOVERNING BODY OF BUDDHA Vs. UNION OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE	February 3, 2020
GUNAY MUKHIYA Vs. THE STATE OF BIHAR AND ORS.	June 1, 2020
GUNJ BRICKS UDYOG Vs. STATE OF BIHAR	February 25, 2020
GUNJAN KUMAR Vs. PUNJAB NATIONAL BANK	March 5, 2020
GUNJESH NARAYAN Vs. ANJALI KUMARI	February 3, 2020
GUNWANT RAM Vs. STATE OF BIHAR	February 14, 2020
GUPTESHWAR SINGH Vs. STATE OF BIHAR	November 9, 2020
GURIYA DEVI Vs. STATE OF BIHAR	January 16, 2020
HARERAM KUMAR S/O WAKIL YADAV Vs. STATE OF BIHAR	November 4, 2020
HARI MOHAN TRIPATHI SON OF SHASHI BHUSHAN TRIPATHI Vs. STATE OF BIHAR	August 14, 2020
HARI NARAYAN SINHA Vs. STATE OF BIHAR	December 15, 2020
HARIDWAR SINGH Vs. STATE OF BIHAR	October 21, 2020
HARISHCHANDRA MAHTO Vs. STATE OF BIHAR	October 7, 2020
HEMANT KUMAR Vs. STATE OF BIHAR	January 29, 2020
HRIDYA NARAYAN PANDEY Vs. STATE OF BIHAR	March 2, 2020
INDRA DEVI SATTAN YADAV Vs. PRAKASH KUMAR TIBEREWAL	February 25, 2020
INDU DEVI Vs. STATE OF BIHAR	February 14, 2020
INDU PRASAD Vs. STATE OF BIHAR	February 24, 2020
ISHAK MIYA Vs. STATE OF BIHAR	November 2, 2020
J. P. INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR	August 13, 2020
JAI KISHAN KUMAR Vs. UNION OF INDIA	December 14, 2020
JAINANDAN SINGH Vs. STATE OF BIHAR	February 24, 2020
JAISHANKAR SRIVASTAVA Vs. UNION OF INDIA	January 10, 2020
JALALUDDIN MIAN @ JOKHAN MIAN Vs. STATE OF BIHAR	September 2, 2020
JAWAHAR LAL RAM, SRI HIRAL LAL RAM Vs. STATE OF BIHAR	February 17, 2020
JHULAN RAI Vs. STATE OF BIHAR	February 6, 2020
JIFRUL HAQUE ANSARI Vs. STATE OF BIHAR	August 24, 2020
JITENDRA KUMAR Vs. STATE OF BIHAR	February 22, 2020
JITENDRA KUMAR Vs. STATE OF BIHAR	January 8, 2020
JITENDRA KUMAR Vs. STATE OF BIHAR	June 19, 2020
JITENDRA SINGH Vs. STATE OF BIHAR	January 29, 2020
JITENDRA SINGH Vs. STATE OF BIHAR	October 9, 2020
JOYDEEP BANERJEE Vs. STATE OF BIHAR	February 19, 2020
JYOTI RAJ Vs. STATE OF BIHAR	February 15, 2020
K.P.SINGH Vs. STATE OF BIHAR	February 1, 2020
KABBU KHIRHAR Vs. STATE OF BIHAR	September 15, 2020
KALA DEVI Vs. STATE OF BIHAR	January 9, 2020
KALI CHARAN KANTH Vs. STATE OF BIHAR	September 1, 2020
KAMALDEO PRASAD Vs. STATE OF BIHAR	August 18, 2020
KAMESHWAR CHOUDHARY Vs. SHRAVAN KUMAR	February 14, 2020
KAMLESH KUMAR Vs. STATE OF BIHAR	November 23, 2020
KAMLESH YADAV Vs. STATE OF BIHAR	October 20, 2020
KANCHAN KUMARI Vs. GENERAL MANAGER, INDIAN OIL CORPORATION	August 14, 2020
KANCHAN MALLIK Vs. STATE OF BIHAR	August 12, 2020
KANHAIYA KUMAR PATWA Vs. STATE OF BIHAR	February 3, 2020
KANKANADY HOMEO HALL Vs. STATE OF BIHAR	September 14, 2020
KARAN YADAV Vs. STATE OF BIHAR	October 9, 2020
KARANVIR SINGH Vs. STATE OF BIHAR	February 14, 2020
KARIYA SINGH AND ORS. Vs. THE STATE OF BIHAR	February 3, 2020
KASHISH DEVELOPERS LIMITED Vs. STATE OF BIHAR	August 7, 2020
KASHISH DEVELOPERS LIMITED Vs. STATE OF BIHAR	February 14, 2020
KAUSHLENDRA PRASAD Vs. STATE OF BIHAR	January 13, 2020
KAVITA DALMIA Vs. SMITA KUMARI	November 5, 2020
KAVITA KUMARI Vs. STATE OF BIHAR	January 16, 2020
KAVITA SINGH Vs. KAMTA DEVI	February 15, 2020
KESHAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.	May 7, 2020
KESHWAR SINGH Vs. STATE OF BIHAR	February 13, 2020
KEWAT KUMAR Vs. STATE OF BIHAR	January 18, 2020
KHUSHEE CONSTRUCTION Vs. STATE OF BIHAR	September 3, 2020
KHUSHI KUMARI Vs. SANJAY CHAUDHARY @ SANJAY JAISWAL	January 23, 2020
KIRAN GUPTA Vs. THE STATE ELECTION COMMISSION AND ORS.	January 21, 2020
KIRAN GUPTA, WIFE OF ASHOK PRASAD GUPTA Vs. STATE ELECTION COMMISSION	October 12, 2020
KISAN SANGHARSH SAMITI Vs. STATE OF BIHAR	September 25, 2020
KODAI CHAUDHARY Vs. STATE OF BIHAR	September 8, 2020
KRISHANA KUMAR DAS Vs. BIHAR STATE	August 13, 2020
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR	August 31, 2020
KRISHNA MOHAN KUMAR MANDAL Vs. STATE OF BIHAR	January 8, 2020
KRISHNA PANDEY Vs. RAM NAGINA PANDEY	August 7, 2020
KRISHNA PRASAD MODI @ KRISHNA PRASAD MODI Vs. STATE OF BIHAR	January 22, 2020
KRISHNA RAM Vs. STATE OF BIHAR	January 23, 2020
KRISHNA RANJAN KUMAR SINGH SON OF LATE SHASHIBHUSHAN KUMAR SINGH Vs. STATE OF BIHAR BIHAR	September 1, 2020
KRISHNA SINGH YADAV Vs. STATE OF BIHAR	February 3, 2020
KRISHNA YADAV Vs. STATE OF BIHAR	October 21, 2020
KUMAR BIMAL PRASAD SINGH AND ORS. Vs. HARE RAM SINGH AND ORS.	May 13, 2020
KUMAR MANASH CONSTRUCTION PVT LTD Vs. STATE OF BIHAR	October 16, 2020
KUMAR PARMATMA SINGH Vs. STATE OF BIHAR	July 8, 2020
KUNDAN KUMAR Vs. STATE OF BIHAR	January 10, 2020
LAL BABU Vs. STATE OF BIHAR	February 1, 2020
LALIT NARAYAN MITHILA UNIVERSITY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	December 22, 2020
LALLAN PRASAD SINGH Vs. STATE OF BIHAR	June 22, 2020
LALO SHARMA Vs. STATE OF BIHAR	November 10, 2020
LALU KUMAR YADAV Vs. STATE OF BIHAR	March 17, 2020
M/S GAURI SHANKAR INDANE SERVICE Vs. INDIAN OIL CORPORATION LTD.	May 22, 2020
M/S. PATNA OFFSET Vs. BIHAR TEXT BOOK PUBLISHING CORPORATION LTD.	February 14, 2020
M/S. VST INDUSTRIES LIMITED Vs. STATE OF BIHAR	July 13, 2020
MADAN KUMAR Vs. STATE OF BIHAR	January 6, 2020
MADAN LAL Vs. STATE OF BIHAR	July 1, 2020
MADHUSUDAN KUMAR Vs. STATE OF BIHAR	January 10, 2020
MADHUSUDAN SINGH Vs. STATE OF BIHAR	July 10, 2020
MADHUSUDAN SINGH Vs. GITA DEVI	February 14, 2020
MAGADH STOCK EXCHANGE ASSOCIATION Vs. THE COMMISSIONER OF INCOME TAX-I AND ORS.	September 2, 2020
MAGMA ITL FINANCE LTD. Vs. MANJU DEVI	February 27, 2020
MAHENDRA PRASAD SINGH Vs. KANHAIYA SINGH	January 23, 2020
MAHENDRA YADAV Vs. STATE OF BIHAR	October 19, 2020
MAHESH GOPE Vs. STATE OF BIHAR	March 29, 2020
MAHESH YADAV SON OF MAHENDRA YADAV Vs. STATE OF BIHAR	September 7, 2020
MANISH KUMAR Vs. STATE OF BIHAR	January 23, 2020
MANISH KUMAR CHAUDHARY Vs. STATE OF BIHAR	January 18, 2020
MANISH KUMARL Vs. STATE OF BIHAR	September 7, 2020
MANISH YADAV Vs. STATE OF BIHAR	March 17, 2020
MANJU DEVI BAIJNATH CHOUDHARY Vs. STATE OF BIHAR	February 6, 2020
MANOHAR PRASAD GUPTA Vs. STATE OF BIHAR	January 21, 2020
MANOJ @ MANOJ YADAV Vs. STATE OF BIHAR	March 6, 2020
MANOJ KUMAR Vs. UNION OF INDIA	September 8, 2020
MANOJ KUMAR Vs. STATE OF BIHAR	April 9, 2020
MANOJ KUMAR Vs. THE UNION OF INDIA AND ORS.	May 29, 2020
MANOJ KUMAR SHAHI Vs. STATE OF BIHAR	October 15, 2020
MARSINGH SAHNI Vs. STATE OF BIHAR	January 14, 2020
MAYUSH KUMAR SINGH Vs. STATE OF BIHAR	January 16, 2020
MD ENAMUL HASAN Vs. UNION OF INDIA	December 22, 2020
MD NEHAL Vs. STATE OF BIHAR	December 21, 2020
MD RABE ALAM Vs. STATE OF BIHAR	September 7, 2020
MD SHAFIQUE ALAM Vs. STATE OF BIHAR	January 13, 2020
MD SHAHNAWAJ Vs. STATE OF BIHAR	February 7, 2020
MD. ABBAS, MALE Vs. STATE OF BIHAR	March 17, 2020
MD. ASGAR ALI Vs. STATE OF BIHAR	January 13, 2020
MD. ASLAM Vs. BANK OF INDIA	December 23, 2020
MD. AZIZ AHMAD Vs. STATE OF BIHAR	January 25, 2020
MD. AZIZ AHMAD Vs. STATE OF BIHAR	January 21, 2020
MD. BADRUDDIN Vs. STATE OF BIHAR BIHAR	June 3, 2020
MD. GAFFAR @ ABDUL GAFFAR @ SEKH GAFFAR Vs. STATE OF BIHAR	January 18, 2020
MD. MERAJ @ MOHAMMAD MERAJ Vs. STATE OF BIHAR	February 5, 2020
MD. NOOR ISLAM Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA	February 17, 2020
MD. SAMSAD ALAM Vs. STATE OF BIHAR	October 9, 2020
MD. SHAFIQUE ALAM Vs. STATE OF BIHAR	February 13, 2020
MD. SHAUKAT ALI Vs. STATE OF BIHAR AND ORS.	January 9, 2020
MD. TASAUVER ALAM Vs. STATE OF BIHAR.	January 18, 2020
MD. WARIS Vs. STATE OF BIHAR	January 23, 2020
MD. ZAHID HUSSAIN Vs. BABUL KUMAR SAHA AND ORS.	June 3, 2020
MEENA MADHURI DEVI Vs. STATE OF BIHAR	September 10, 2020
MEERA DEVI @ MEERA KUMARI WIFE OF ANIL PASWAN @ DHORAI PASWAN Vs. STATE OF BIHAR	September 9, 2020
MERAJ AHMAD Vs. STATE OF BIHAR	February 5, 2020
MIRU MURMU @ PARO MURMU SON OF LATE MANGAL MURMU Vs. STATE OF BIHAR	September 11, 2020
MITHILESH KUMAR JHA Vs. STATE OF BIHAR	January 21, 2020
MITHILESH RAI Vs. STATE OF BIHAR	September 25, 2020
MOBINA KHATOON Vs. STATE OF BIHAR	January 16, 2020
MOHIB Vs. STATE OF BIHAR	November 6, 2020
MOSTT RENU DEVI Vs. STATE OF BIHAR	June 1, 2020
MOTI LAL @ MOTI LAL PATWA Vs. UNION OF INDIA	June 11, 2020
MUHAMMAD UMAR IQBAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.	October 1, 2020
MUKESH KUMAR VERMA Vs. STATE OF BIHAR	November 9, 2020
MUNNA SHUKLA Vs. STATE OF BIHAR	January 18, 2020
MUNNA SINGH Vs. STATE OF BIHAR	October 7, 2020
MUNNA SINGH Vs. STATE OF BIHAR	February 4, 2020
MUNNI DEVI Vs. STATE OF BIHAR	January 6, 2020
NAGENDRA BHAGAT Vs. STATE OF BIHAR	November 13, 2020
NAGENDRA RAI Vs. STATE OF BIHAR	September 23, 2020
NAGENDRA SHARMA Vs. THE MANAGING DIRECTOR AND CEO, BANK OF INDIA AND ORS.	May 28, 2020
NAGENDRA SINGH, X-ARMY MAN Vs. STATE OF BIHAR	February 20, 2020
NAND KISHORE SINGH Vs. STATE OF BIHAR	September 24, 2020
NANDAN GHAR SANSAR DEVELOPERS PVT. LTD. Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMTED	February 24, 2020
NANDKISHORE CHAUHAN Vs. STATE OF BIHAR	September 25, 2020
NARESH PASWAN Vs. STATE OF BIHAR	February 25, 2020
NARESH YADAV Vs. STATE OF BIHAR	February 21, 2020
NARMADA DEVI Vs. COMMISSIONER OF INCOME-TAX	November 6, 2020
NARSINGH RAM Vs. STATE OF BIHAR AND ORS.	February 27, 2020
NASIBULLAH ABDUL BAQUI KHAN Vs. EAST CENTRAL RAILWAY AND ORS.	December 1, 2020
NASIMA KHATOON Vs. STATE OF BIHAR	February 25, 2020
NATIONAL B. ED COLLEGE OF HIGHER EDUCATION VILLAGE Vs. STATE OF BIHAR	August 13, 2020
NAWAL KISHORE SHARMA Vs. BIHAR STATE HOUSING BOARD PATNA	January 7, 2020
NEELAM DEVI Vs. STATE OF BIHAR	January 17, 2020
NEELMANI JAISWAL Vs. UNION PUBLIC SERVICE COMMISSION	January 21, 2020
NEW GREEN MEDICAL HALL Vs. THE STATE OF BIHAR AND ORS.	June 22, 2020
NIKESH KUMAR SAVRI AND ORS. Vs. THE STATE OF BIHAR AND ORS.	November 5, 2020
NILOPHER YASHAMIN Vs. STATE OF BIHAR	November 4, 2020
NILU KUMARI Vs. STATE OF BIHAR	September 24, 2020
NIRANJAN SINGH S/O LATE MUNDRIKA SINGH Vs. RAMAUTAR SINGH S/O LATE RUPA SINGH	January 7, 2020
NIRANJAN YADAV Vs. STATE OF BIHAR	January 14, 2020
NIRMALA DEVI Vs. STATE OF BIHAR	March 3, 2020
NITISH KUMAR Vs. STATE OF BIHAR	February 11, 2020
NITISH KUMAR YADAV Vs. STATE OF BIHAR	January 13, 2020
NITU KUMARI Vs. STATE OF BIHAR	August 14, 2020
NITYANAND SHARMA Vs. STATE OF BIHAR	January 29, 2020
NITYANAND SINGH Vs. UNION OF INDIA	February 8, 2020
OMEGA ELEVATORS Vs. THE UNION OF INDIA AND ORS.	May 4, 2020
PALLAVI PRIYADARSHANI WIFE OF JITENDRA KUMAR Vs. STATE OF BIHAR	September 9, 2020
PANKAJ PRASAD SINHA Vs. STATE OF BIHAR	February 17, 2020
PAPPU KUMAR Vs. STATE OF BIHAR	March 17, 2020
PAPPU SINGH Vs. STATE OF BIHAR	February 15, 2020
PARMANAND PATHAK Vs. STATE OF BIHAR	February 24, 2020
PARMILA DEVI Vs. STATE OF BIHAR	February 20, 2020
PARUL PRASAD Vs. STATE OF BIHAR	September 7, 2020
PARWEZ ALAM @ MD PRAWEZ ALAM Vs. STATE OF BIHAR	January 8, 2020
PATEL AGRI INDUSTRIES PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS.	December 22, 2020
PATLIPUTRA TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR	December 18, 2020
PAWAN KUMAR Vs. STATE OF BIHAR	February 6, 2020
PAWAN YADAV Vs. STATE OF BIHAR	February 28, 2020
PINKU KUMAR Vs. STATE OF BIHAR	January 16, 2020
PINTU PODDAR Vs. STATE OF BIHAR	May 4, 2020
PIYUSH KAMAL Vs. STATE OF BIHAR	March 6, 2020
POONAM DEVI W/O. LATE ANIL SHARMA Vs. BHARAT PETROLEUM CORPORATION LTD	October 5, 2020
POONAM SINHA Vs. ASU CONSTRUCTION AND ORS.	May 13, 2020
PRABANDHAK COMMITTEE Vs. SARDAR AMARJEET SINGH AND ORS.	October 1, 2020
PRABHABATI DEVI Vs. STATE OF BIHAR	January 18, 2020
PRABHAT KUMAR SINHA Vs. UNION OF INDIA	June 16, 2020
PRABHU DAYAL SAHNI Vs. STATE OF BIHAR	January 18, 2020
PRADEEP KUMAR TIWARI Vs. STATE OF BIHAR	January 15, 2020
PRADIP KUMAR RAI Vs. STATE OF BIHAR	June 25, 2020
PRAMOD KUMAR Vs. STATE OF BIHAR	February 18, 2020
PRAMOD KUMAR JHA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY	December 1, 2020
PRAMOD PRASAD CHAURASIYA Vs. STATE OF BIHAR	March 5, 2020
PRASHANT BHARTI Vs. ARAYABHATTA KNOWLEDGE UNIVERSITY	June 30, 2020
PRASHANT CHANDRA OJHA Vs. STATE OF BIHAR	January 10, 2020
PRATIMA SHUKLA Vs. JAGANNATH MISHRA	January 9, 2020
PRATIMA SHUKLA Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD.	January 9, 2020
PRAVIN KISHOR PRASAD SINGH Vs. STATE OF BIHAR	August 21, 2020
PRITA PRASAD Vs. MD. KHALIL	January 16, 2020
PRITI KUMARI Vs. STATE OF BIHAR	January 18, 2020
PRIYA KUMARI DAUGHTER OF RAMANUJ PRASAD Vs. INDIAN OIL CORPORATION LTD A PUBLIC SECTOR COMPANY, HAVING ITS REGISTERED OFFICER AT INDIAN OIL BHAWAN, MUMBAI	September 14, 2020
PUJA KUMARI Vs. STATE OF BIHAR	February 4, 2020
PUNJAB HOMOEOPATHIC PHARMACY Vs. STATE OF BIHAR	February 20, 2020
PUSHPA DROLIA Vs. SOHRAI MAHTON	August 14, 2020
QAMAR AHSAN Vs. STATE OF BIHAR	November 2, 2020
RABINDRA KUMAR SHARAN Vs. STATE OF BIHAR	February 3, 2020
RABINDRA SINGH Vs. STATE OF BIHAR	August 14, 2020
RADHA GOVIND PUBLIC WELFARE SOCIETY Vs. COMMISSIONER OF INCOME TAX	March 29, 2020
RADHA KRISHNA SINGH Vs. STATE OF BIHAR	September 14, 2020
RAJ KUMAR Vs. STATE OF BIHAR	January 16, 2020
RAJ KUMAR GOSWAMI Vs. STATE OF BIHAR	September 3, 2020
RAJ KUMAR GUPTA Vs. STATE OF BIHAR	February 20, 2020
RAJ NATH SHARMA Vs. BIHAR STATE BAR COUNCIL	February 14, 2020
RAJA BRICKS Vs. STATE OF BIHAR	February 28, 2020
RAJAN BHARADWAJ Vs. STATE OF BIHAR,	August 26, 2020
RAJEETA PATEL Vs. STATE OF BIHAR	October 12, 2020
RAJEEV KUMAR Vs. STATE OF BIHAR	January 7, 2020
RAJEEV RANJAN Vs. NOOTAN KUMARI	September 25, 2020
RAJEEV RANJAN PRAKASH Vs. SEEMA DEVI	June 8, 2020
RAJEEV RANJAN SATSANGI AND ORS. Vs. THE STATE OF BIHAR AND ORS.	November 4, 2020
RAJENDRA MISHRA Vs. STATE OF BIHAR	January 17, 2020
RAJENDRA PD. YADAV Vs. RANJIT YADAV	January 13, 2020
RAJENDRA PRASAD MISTRI Vs. STATE OF BIHAR	July 13, 2020
RAJENDRA YADAV Vs. STATE OF BIHAR	January 16, 2020
RAJESH BHAGAT GUPTA Vs. BRAHMDEO SAH	January 24, 2020
RAJESH KUMAR AGARWAL Vs. STATE OF BIHAR	February 27, 2020
RAJESH KUMAR VERMA Vs. STATE OF BIHAR	February 24, 2020
RAJESH MAHATO Vs. STATE OF BIHAR	November 2, 2020
RAJESH RAI Vs. STATE OF BIHAR	November 13, 2020
RAJESH RANJAN PODDAR Vs. STATE OF BIHAR	February 25, 2020
RAJIV KUMAR AMBASTA Vs. STATE OF BIHAR	June 23, 2020
RAJIV KUMAR BHAGAT Vs. STATE OF BIHAR	January 28, 2020
RAJIV KUMAR BHAGAT @ RAJA Vs. STATE OF BIHAR	January 20, 2020
RAJIV RANJAN Vs. STATE OF BIHAR	May 13, 2020
RAJIV RANJAN @ RAJEEV RANJAN SON OF KRISHNA KUMAR Vs. STATE OF BIHAR	September 10, 2020
RAJIVA KANT PATHAK Vs. STATE OF BIHAR	July 1, 2020
RAKESH JAISWAL Vs. STATE OF BIHAR	October 20, 2020
RAKESH KUMAR Vs. STATE OF BIHAR	February 10, 2020
RAKESH KUMAR Vs. STATE OF BIHAR	January 14, 2020
RAM ANUJ KUMAR Vs. STATE OF BIHAR	February 26, 2020
RAM BABU KUMAR Vs. STATE OF BIHAR	February 14, 2020
RAM BABU SAHNI Vs. STATE OF BIHAR	October 12, 2020
RAM BAHADUR MANDAL Vs. STATE OF BIHAR	February 6, 2020
RAM BILASH SINGH Vs. STATE OF BIHAR	December 10, 2020
RAM KAILASH RAM Vs. STATE OF BIHAR	January 8, 2020
RAM KISHORE SINGH Vs. STATE OF BIHAR	March 19, 2020
RAM KRISHNA JHA Vs. STATE OF BIHAR	June 18, 2020
RAM MILAN THAKUR AND ORS. Vs. STATE OF BIHAR AND ORS.	December 4, 2020
RAM NARESH SHARMA (MALE) Vs. STATE OF BIHAR	September 3, 2020
RAM PADARATH YADAV Vs. STATE OF BIHAR	January 13, 2020
RAM PRAKASH SHARMA Vs. STATE OF BIHAR	February 17, 2020
RAM PRAVESH YADAV Vs. STATE OF BIHAR	November 2, 2020
RAM PUKAR SINGH Vs. STATE OF BIHAR	February 24, 2020
RAM SWAROOP MAHTO Vs. THE STATE OF BIHAR AND ORS.	January 7, 2020
RAM UDAY SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION KHADYA BHAWAN	January 17, 2020
RAM YASH SAH Vs. RAM YASH	September 25, 2020
RAMA NAND RAI Vs. STATE OF BIHAR	November 13, 2020
RAMASHANKAR SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.	August 24, 2020
RAMAVATI DEVI Vs. STATE OF BIHAR	February 6, 2020
RAMBALAK BHAGAT Vs. STATE OF BIHAR	January 28, 2020
RAMCHIT SINGH Vs. STATE OF BIHAR	January 13, 2020
RAMESH KUMAR SINGH Vs. STATE OF BIHAR	February 4, 2020
RAMESHWAR NATH MISHRA Vs. STATE OF BIHAR	January 21, 2020
RANDHIR KUMAR Vs. UNION OF INDIA	February 3, 2020
RANDHIR KUMAR Vs. STATE OF BIHAR	October 7, 2020
RANJAN KUMAR Vs. STATE OF BIHAR	September 23, 2020
RANJAN KUMAR Vs. STATE OF BIHAR	July 8, 2020
RANJAN SINHA Vs. STATE OF BIHAR	May 27, 2020
RANJAY KUMAR Vs. STATE OF BIHAR	August 17, 2020
RANJIT KUMAR BHAGAT Vs. STATE OF BIHAR	March 6, 2020
RASH LAL YADAV Vs. STATE OF BIHAR	July 6, 2020
RAUSHAN KUMAR Vs. STATE OF BIHAR	September 23, 2020
RAUSHAN KUMAR Vs. STATE OF BIHAR	March 19, 2020
RAVI RANJAN GIRI AND ORS. Vs. THE STATE OF BIHAR AND ORS.	May 19, 2020
RAVI SHANKAR, S/O ASHOK KUMAR Vs. STATE OF BIHAR	June 25, 2020
RAVINDRA KUMAR Vs. STATE OF BIHAR	January 13, 2020
RAVINDRA MAHTO Vs. STATE OF BIHAR	September 11, 2020
RAVINDRA PRASAD GUPTA Vs. BAGESHWARI PRASAD	January 9, 2020
RAVINESH KUMAR @ RAVINESH KR. Vs. STATE OF BIHAR	January 6, 2020
RICHA INDANE Vs. CHAIRMAN, INDIAN OIL	March 3, 2020
RINKU Vs. VIKRAM KUMAR	January 21, 2020
RISHIRAJ RICE MILL Vs. STATE OF BIHAR	February 4, 2020
RITA DEVI Vs. STATE OF BIHAR,	September 7, 2020
RITLAL RAI Vs. U.O.I.	August 18, 2020
ROHAN KUNAL Vs. STATE OF BIHAR	February 19, 2020
ROHIT DAS Vs. STATE OF BIHAR	January 17, 2020
ROHIT KUMAR Vs. STATE OF BIHAR	June 19, 2020
ROHUL SAW MILLS Vs. STATE OF BIHAR	January 31, 2020
ROSAN GIRI Vs. STATE OF BIHAR	October 9, 2020
RUBI DEVI Vs. STATE OF BIHAR	July 6, 2020
RUHI ENTERPRISES Vs. STATE OF BIHAR	August 17, 2020
RUKHSANA PRAVEEN Vs. THE STATE OF BIHAR AND ORS.	December 14, 2020
S. M. ZAHEER ALAM Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE)	January 14, 2020
SADDAM NADDAF Vs. STATE OF BIHAR	August 17, 2020
SAKALDEEP PASWAN Vs. STATE OF BIHAR	January 21, 2020
SAMASUDDIN QURAISHI Vs. STATE OF BIHAR	November 11, 2020
SANDHYA KUMARI Vs. STATE OF BIHAR	January 9, 2020
SANDIP KUMAR SINHA Vs. STATE OF BIHAR	October 8, 2020
SANGEETA SINGH Vs. BINDHYACHAL SINGH	May 18, 2020
SANGITA DEVI Vs. STATE OF BIHAR	February 14, 2020
SANJAY CHOUDHARY @ SANJAY KUMAR CHOUDHARY Vs. UNION OF INDIA	February 6, 2020
SANJAY KUMAR Vs. STATE OF BIHAR	March 3, 2020
SANJAY KUMAR Vs. UNION OF INDIA	January 10, 2020
SANJAY KUMAR CHAUBEY Vs. STATE OF BIHAR	January 18, 2020
SANJAY KUMAR MISHRA Vs. STATE OF BIHAR	February 18, 2020
SANJAY SINGH Vs. STATE OF BIHAR	May 11, 2020
SANJAY SINGH Vs. PATNA MUNICIPAL CORPORATION	November 2, 2020
SANJIT KUMAR Vs. STATE OF BIHAR	December 3, 2020
SANTOSH KUMAR JHA Vs. STATE OF BIHAR	November 13, 2020
SANTOSH MAHTO Vs. STATE OF BIHAR	March 17, 2020
SARITA KUMARI DAUGHTER OF KAILASH NATH THAKUR Vs. AVINASH KUMAR SON OF AWADH KISHORE PRASAD SINGH	February 18, 2020
SAROJ KUMAR Vs. STATE OF BIHAR	March 3, 2020
SAROJ THAKUR @ SAROJ SINGH @ SAROJ SHAHI Vs. STATE OF BIHAR	February 22, 2020
SARVA SRI MAA TARA JAIVIK UDYOG PURNEA Vs. STATE OF BIHAR	February 20, 2020
SARYULAL SHASTRI Vs. STATE OF BIHAR	January 9, 2020
SATISH PRASAD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED	January 18, 2020
SATYA NARAIN SINGH Vs. BANGALI SINGH AND ORS.	December 1, 2020
SATYENDRA KUMAR SINHA Vs. BIHAR STATE BUILDING CONSTRUCTION CORPORATION LTD.	February 6, 2020
SAURAV KISHORE Vs. THE INDIAN OIL CORPORATION LIMITED	October 5, 2020
SAURAV KUMAR Vs. STATE OF BIHAR	October 7, 2020
SAVITRI DEVI Vs. BANARASI SAH	January 7, 2020
SAYARA KHATUN Vs. STATE OF BIHAR	October 21, 2020
SGS INFOTECH PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.	June 1, 2020
SHAHABUDDIN KHAN Vs. THE STATE OF BIHAR AND ORS.	September 14, 2020
SHAHINA KHATOON @ SAHINA KHATUN Vs. STATE OF BIHAR	January 21, 2020
SHAIL KUMARI Vs. BABA SAHEB BHIM RAO AMBEDKAR BIHAR UNIVERSITY	August 13, 2020
SHAILENDRA KUMAR Vs. STATE OF BIHAR	January 22, 2020
SHAILENDRA KUMAR Vs. STATE OF BIHAR	January 23, 2020
SHAILENDRA KUMAR PANDEY Vs. ASHOK TIWARI	January 10, 2020
SHAILENDRA PRASAD YADAV SON OF LATE CHANDRIKA PRASAD YADAV @ CHANDRIKA PRASAD Vs. STATE OF BIHAR	September 9, 2020
SHAILESH KUMAR MALL Vs. STATE OF BIHAR	February 8, 2020
SHAMBHU PRASAD SINHA Vs. BINITA BHARATI	January 16, 2020
SHAMBHU RAI SON OF VISHWANATH RAY Vs. STATE OF BIHAR	September 11, 2020
SHAMBHU SHARAN MANDAL Vs. STATE OF BIHAR	January 13, 2020
SHANKAR KUMAR Vs. STATE OF BIHAR	January 6, 2020
SHANKER CHHETRI @ SHANKAR CHHETRI Vs. STATE BANK OF INDIA	February 6, 2020
SHARWAN KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD	October 13, 2020
SHASHI KUMAR SINGH Vs. STATE OF BIHAR	August 21, 2020
SHASHIKANT PANDEY Vs. FULGENA DEVI AND ORS.	August 25, 2020
SHEIKH IDRISH @ IDRISH MIAN Vs. STATE OF BIHAR	February 13, 2020
SHEO KUMAR MISHRA Vs. STATE OF BIHAR AND ORS.	November 5, 2020
SHEO NANDAN SINGH Vs. BIHAR AGRICULTURAL UNIVERSITY	February 26, 2020
SHESHANK KUMAR Vs. THE REGISTRAR GENERAL, PATNA HIGH COURT AND ORS.	September 25, 2020
SHIKHA KUMARI Vs. STATE OF BIHAR	March 5, 2020
SHIV KUMARI Vs. STATE OF BIHAR	January 6, 2020
SHIV PRASAD SINGH Vs. NAGESHWAR KUMAR	May 13, 2020
SHIV SHANKAR PRASAD CHOUDHARY @ SHIV SHANKAR Vs. STATE OF BIHAR	February 3, 2020
SHIV SHANKAR YADAV Vs. STATE OF BIHAR	September 23, 2020
SHIVANI CHAUDHARY Vs. PRINCIPAL SECRETARY, DEPARTMENT OF INFORMATION TECHNOLOGY	September 27, 2020
SHIVANI KAUSHIK Vs. UNION OF INDIA	December 16, 2020
SHOBHA KANT KUNWAR Vs. BAIDYANATH CHAUDHARY	February 15, 2020
SHOBHA KUMARI Vs. STATE OF BIHAR	November 25, 2020
SHOBHA SINGH Vs. STATE OF BIHAR	January 16, 2020
SHREE CHAND GUPTA Vs. OM PRAKASH GUPTA	January 16, 2020
SHREE GAUTAM CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR	February 14, 2020
SHRI SHITALA MATA MANDIR Vs. BIHAR STATE RELIGIOUS TRUST BOARD	June 23, 2020
SHRINATH UPADHYAY Vs. UNION OF INDIA	October 5, 2020
SHUBHAM JHA Vs. STATE OF BIHAR	February 27, 2020
SHURENDRA TRIVEDI Vs. STATE OF BIHAR	January 29, 2020
SHYAM SUNDER SINGH Vs. STATE OF BIHAR	February 3, 2020
SHYAM YADAV Vs. STATE OF BIHAR	September 7, 2020
SHYAMA KUMARI W/O RAJESH PRASAD DARWE Vs. STATE OF BIHAR	January 9, 2020
SINTU KUMAR Vs. STATE OF BIHAR	October 20, 2020
SIYARAM MANDAL S/O KARU MANDAL Vs. STATE OF BIHAR	February 22, 2020
SOHAIL ANSARI Vs. STATE OF BIHAR	January 14, 2020
SRI OHM CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS.	December 23, 2020
SRI SAI INDUSTRIES Vs. STATE OF BIHAR	February 25, 2020
SRIMATI SUNAINA DEVI Vs. STATE OF BIHAR	June 15, 2020
SRMB SRIJAN PRIVATE LIMITED Vs. STATE OF BIHAR	February 4, 2020
STAR BUILD MAX PVT. LIMITED Vs. STATE OF BIHAR	January 21, 2020
STATE OF BIHAR Vs. PRABHAT SHANKAR PODDAR	January 7, 2020
STATE OF BIHAR Vs. MURARI PRASAD	October 1, 2020
STATE OF BIHAR Vs. SHEO PUJAN KUMHAR	October 1, 2020
STATE OF BIHAR Vs. NIRANJAN	November 11, 2020
STATE OF BIHAR Vs. AJIT KUMAR	October 20, 2020
STATE OF BIHAR Vs. SHRIDDHAR PRASAD	September 25, 2020
STATE OF BIHAR Vs. GIRISH LAL	September 28, 2020
STATE OF BIHAR Vs. J. K. M. INFRA PROJECTS LTD.	February 22, 2020
STATE OF BIHAR Vs. HARDEO SINGH	February 11, 2020
STATE OF BIHAR Vs. BHAIBHAW CONSTRUCTION PVT. LTD.	January 18, 2020
STATE OF BIHAR Vs. ONKAR NATH SINGH @ SHERU SINGH	February 7, 2020
STATE OF BIHAR Vs. SARASWATI BHAWAN JAI KANT MADHYAMIK SANSKRIT VIDYALAYA	February 9, 2020
STATE OF BIHAR Vs. ANIL SHARMA	February 8, 2020
STATE OF BIHAR Vs. RAM CHANDRA SINGH	August 7, 2020
STATE OF BIHAR Vs. BIHAR STATE SUGARCANE CORPORATION LTD	March 5, 2020
STATE OF BIHAR Vs. GYANDEO SINGH @ SUBODH SINGH	October 1, 2020
STATE OF BIHAR Vs. NIRMAL KUMAR JHA @ NIRO JHA	October 1, 2020
STATE OF BIHAR Vs. MANOJ MADHUP	January 29, 2020
SUBHASH CHANDRA JHA Vs. ARCHANA	September 25, 2020
SUBHASH ENTERPRISES Vs. STATE OF BIHAR	March 3, 2020
SUBHASH SINGH Vs. STATE OF BIHAR	June 15, 2020
SUBODH GOEL AND CO. Vs. STATE OF BIHAR AND ORS.	October 5, 2020
SUBODH KUMAR BHAGAT Vs. THE STATE OF BIHAR AND ORS.	January 16, 2020
SUDHANSHU KUMAR Vs. STATE ELECTION COMMISSION, SONE BHAWAN BIRCHAND PATEL PATH	February 13, 2020
SUDHANSHU KUMAR Vs. STATE ELECTION COMMISSION	January 13, 2020
SUDHIR CHANDRA SAH Vs. STATE OF BIHAR	May 21, 2020
SUDHIR SINGH @ MAMA Vs. STATE OF BIHAR	September 1, 2020
SUMAN KUMAR Vs. STATE OF BIHAR	January 6, 2020
SUMIT KUMAR Vs. STATE OF BIHAR	December 22, 2020
SUMITRA DEVI Vs. STATE OF BIHAR	January 20, 2020
SUMRIT RAY Vs. STATE OF BIHAR	February 3, 2020
SUNDESHWAR ROY Vs. STATE OF BIHAR	March 3, 2020
SUNIL KUMAR Vs. GENERAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA	February 27, 2020
SUNIL YADAV Vs. STATE OF BIHAR	March 2, 2020
SUNIT SAW MILL THROUGH PARTNER VIBHISHAN YADAV (MALE) Vs. STATE OF BIHAR	January 6, 2020
SUNITA KUMARI Vs. STATE OF BIHAR	September 25, 2020
SUNNY KUMAR Vs. STATE OF BIHAR	September 8, 2020
SURAJ KUMAR SON OF SURESH MALI Vs. STATE OF BIHAR	September 11, 2020
SURAJ RAJ Vs. STATE OF BIHAR	January 16, 2020
SURENDRA DAS Vs. STATE OF BIHAR	January 22, 2020
SURENDRA PRASAD Vs. UNION OF INDIA	November 5, 2020
SURENDRA PRASAD Vs. STATE OF BIHAR	February 25, 2020
SURENDRA PRASAD SHARMA LATE RAM BALAK SINGH Vs. STATE OF BIHAR	February 3, 2020
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR	February 17, 2020
SURENDRA SHARMA Vs. STATE OF BIHAR	February 19, 2020
SURESH KUMAR PANDEY Vs. STATE OF BIHAR	February 4, 2020
SURYAMANI DEVI Vs. STATE OF BIHAR	January 24, 2020
SURYAWANTI DEVI Vs. STATE OF BIHAR	January 6, 2020
SUSHMA KUMARI Vs. BANK OF INDIA AND ORS.	June 22, 2020
SUSHMA TIWARY @ SUSHMA KUMARI Vs. STATE OF BIHAR	February 28, 2020
SUVIDHA Vs. STATE OF BIHAR	February 25, 2020
SVSVS PROJECTS PVT. LTD. Vs. STATE OF BIHAR	January 7, 2020
SWARNLATA VERMA Vs. STATE ELECTION COMMISSION, BIHAR	January 9, 2020
SWETA RAJ Vs. STATE OF BIHAR	May 27, 2020
SYED JAMALUDDIN ALI Vs. STATE BANK OF INDIA, WEST GANDHI MAIDAN, PATNA	October 14, 2020
THE INDIAN BANK AND ORS. Vs. KAUSHAL KISHORE THAKUR	June 4, 2020
THE STATE OF BIHAR Vs. BISHUNDHARI SINGH	October 1, 2020
TULSI DEVI Vs. STATE OF BIHAR	February 14, 2020
TUNJAY SINGH @ DURJAY SINGH Vs. STATE OF BIHAR	January 24, 2020
UDAY KUMAR SINGH Vs. STATE OF BIHAR	January 9, 2020
UDAY PRAKASH MISHRA Vs. POONAM MISHRA	March 3, 2020
UMESH KUMAR SINGH Vs. STATE OF BIHAR.	January 21, 2020
UMESH MOCHI Vs. STATE OF BIHAR	February 27, 2020
UMESH SAH Vs. STATE OF BIHAR AND ORS.	January 14, 2020
UMRAWATI DEVI Vs. STATE OF BIHAR	July 8, 2020
UNION OF INDIA Vs. SITA DEVI	February 19, 2020
UNION OF INDIA Vs. MAHESH CHAND RAI	January 23, 2020
UNION OF INDIA Vs. RAJ KUMAR SINHA	January 20, 2020
UNION OF INDIA Vs. SURYAPATI DEVI	January 8, 2020
UNION OF INDIA Vs. MD. SHAMIM AKHTAR ANSARI	January 9, 2020
UNION OF INDIA Vs. MONU ALAM	January 10, 2020
UNION OF INDIA Vs. BINOD KUMAR	February 25, 2020
UNION OF INDIA Vs. G. K. MISHRA	August 13, 2020
UPENDRA PATHAK Vs. ALLAHABAD BANK	February 20, 2020
UPENDRA PRASAD MANDAL Vs. STATE OF BIHAR AND ORS.	December 1, 2020
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LIMITED Vs. STATE OF BIHAR	May 18, 2020
VIDYUT KUMAR SARKAR Vs. STATE OF BIHAR	June 18, 2020
VIJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.	December 23, 2020
VIJAY MEHTA @ BIJAL MEHTA Vs. STATE OF BIHAR	February 18, 2020
VIJAY SHAH Vs. STATE OF BIHAR	February 13, 2020
VIJAY SHANKAR YADAV Vs. STATE OF BIHAR	August 17, 2020
VIJAY YADAV Vs. STATE OF BIHAR	January 6, 2020
VIKAS KUMAR Vs. STATE OF BIHAR	February 26, 2020
VIKAS KUMAR Vs. STATE OF BIHAR	June 1, 2020
VIKASH KUMAR Vs. STATE OF BIHAR	September 2, 2020
VINAY KUMAR Vs. STATE OF BIHAR	January 20, 2020
VINIT KUMAR Vs. STATE OF BIHAR	January 31, 2020
VINOD BHUSHAN DWIVEDI Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED	January 21, 2020
VINOD MAHTO Vs. STATE OF BIHAR	July 6, 2020
VINOD RAY Vs. STATE OF BIHAR	January 6, 2020
VISHEKHA DEVI Vs. STATE OF BIHAR	September 16, 2020
X Vs. STATE OF BIHAR	November 11, 2020
X Vs. STATE OF BIHAR	November 12, 2020
X Vs. STATE OF BIHAR	February 7, 2020
X8 Vs. STATE OF BIHAR	September 25, 2020
XX Vs. STATE OF BIHAR	September 25, 2020
YOGENDRA PRASAD ASTHANA SON OF LATE ALAKH NARAIN PRASAD Vs. STATE OF BIHAR	September 2, 2020
YUGESHWAR SAH Vs. UNION OF INDIA	January 17, 2020
ZEAUDDIN AHMAD Vs. STATE OF BIHAR	February 18, 2020

Year 2020 of HIGH COURT OF PATNA

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