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MANJOOR ALAM UCCHTAR MADHYAMIK VIDHYALYA ANTI,GAYA Vs. BIHAR SCHOOL EXAMINATION BOARD AND ORS BUDDHA MARG, PATNA
|
June 28, 2019 |
|
SUSHIL KUMAR JHA Vs. STATE OF BIHAR
|
July 9, 2019 |
|
A.K. BHATIA @ ANIL KUMAR BHATIA Vs. STATE OF BIHAR
|
August 5, 2019 |
|
AARPEE INFRA PROJECTS (P) LTD Vs. STATE OF BIHAR
|
March 29, 2019 |
|
ABDUL QUIYUM Vs. THE VICE CHANCELLOR
|
February 20, 2019 |
|
ABDUL RAHMAN Vs. STATE OF BIHAR
|
August 28, 2019 |
|
ABDUL RAHMAN Vs. STATE OF BIHAR
|
August 20, 2019 |
|
ABDULLAH ANSARI (MALE) Vs. STATE OF BIHAR
|
January 23, 2019 |
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ABDUR RAHMAN S/O GAYASUDEEN Vs. STATE OF BIHAR
|
December 5, 2019 |
|
ABHA AGRAWAL Vs. CHANPATI DEVI AND ORS.
|
April 18, 2019 |
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ABHA SINHA Vs. THE STATE BANK OF HYDERABAD AND ORS
|
March 5, 2019 |
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ABHAY KUMAR Vs. STATE OF BIHAR
|
June 20, 2019 |
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ABHAY KUMAR Vs. THE STATE OF BIHAR
|
April 22, 2019 |
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ABHAY KUMAR SINHA Vs. STATE OF BIHAR AND ANR
|
January 25, 2019 |
|
ABHILASHA BHARTI Vs. STATE OF BIHAR
|
December 5, 2019 |
|
ABHIMANYU KUMAR SINGH Vs. BRANCH MANAGER, I.D.B.I. BANK LTD. AND ORS.
|
November 18, 2019 |
|
ABHISHEK KUMAR S/O ANIL KUMAR CHOUDHARY Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN
|
March 29, 2019 |
|
ABRAR AHMAD KHAN Vs. STATE OF BIHAR
|
October 23, 2019 |
|
ACC LIMITED Vs. STATE OF BIHAR
|
November 18, 2019 |
|
ACHAL KUMAR RANA Vs. STATE OF BIHAR
|
March 13, 2019 |
|
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 18, 2019 |
|
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 9, 2019 |
|
ADITYA NARAYAN S/O LATE HARIOM PRASAD Vs. STATE OF BIHAR
|
September 19, 2019 |
|
ADITYA YUVRAJ GOND Vs. THE STATE OF BIHAR AND ANR
|
April 16, 2019 |
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AFROJ ALAM Vs. STATE OF BIHAR
|
August 1, 2019 |
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AFROJ ALAM Vs. STATE OF BIHAR
|
July 31, 2019 |
|
AFTAB AHMAD Vs. STATE OF BIHAR
|
July 23, 2019 |
|
AGAMLAL PASWAN Vs. STATE OF BIHAR
|
December 5, 2019 |
|
AGRICULTURE STUDENTS ASSOCIATION Vs. THE STATE OF BIHAR
|
April 22, 2019 |
|
AHANA GUPTA Vs. GIRISH KANT CHOUDHARY
|
August 7, 2019 |
|
AHMED MUMTAZ AHMED Vs. STATE OF BIHAR
|
September 30, 2019 |
|
AHSANUL HODA NAJMI Vs. BIHAR VIDHAN SABHA
|
January 22, 2019 |
|
AISHWARYA FOUNDATION (TRUST) Vs. STATE OF BIHAR
|
January 28, 2019 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
July 2, 2019 |
|
AJAY KUMAR AKELA Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2019 |
|
AJAY KUMAR AND ORS. Vs. STATE OF BIHAR AND ORS.
|
December 2, 2019 |
|
AJAY KUMAR TIWARI Vs. STATE OF BIHAR
|
July 23, 2019 |
|
AJAY KUMAR, LAKHAN SARDAR Vs. STATE OF BIHAR
|
December 16, 2019 |
|
AJAY MAHATO Vs. STATE OF BIHAR
|
April 26, 2019 |
|
AJAY PRASAD Vs. STATE OF BIHAR
|
September 19, 2019 |
|
AJAY YADAV Vs. STATE OF BIHAR
|
July 4, 2019 |
|
AJAYA KUMAR SHAHI, SON OF LATE SHATRUMARDAN SHAHI Vs. STATE OF BIHAR
|
April 10, 2019 |
|
AJIT KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
|
February 28, 2019 |
|
AJIT KUMAR SON OF LATE RAM KISHORE LAL Vs. STATE OF BIHAR
|
April 30, 2019 |
|
AJIT PODDAR SON OF SHANKAR PODDAR Vs. STATE OF BIHAR
|
May 16, 2019 |
|
AKASH KUMAR AND ORS S/O ASHOK PRASAD Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
August 29, 2019 |
|
AKHILESH Vs. THE STATE OF BIHAR AND ORS.
|
February 27, 2019 |
|
AKHILESHWAR KUMAR Vs. STATE OF BIHAR
|
October 22, 2019 |
|
AKHOURI GOPAL Vs. STATE OF BIHAR
|
September 26, 2019 |
|
ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SUPRIYA SHARMA
|
July 10, 2019 |
|
ALLAHABAD BANK Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 8, 2019 |
|
ALOK KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
|
August 20, 2019 |
|
AMAN SETHI Vs. STATE OF BIHAR
|
July 25, 2019 |
|
AMAN SETHI S/O SOM PRAKASH SETHI Vs. STATE OF BIHAR
|
February 6, 2019 |
|
AMAR RAI Vs. STATE OF BIHAR
|
September 20, 2019 |
|
AMAR SHANKAR Vs. SHREE KAPIL KUMAR
|
September 2, 2019 |
|
AMAR SHANKAR Vs. KAPIL KUMAR
|
August 28, 2019 |
|
AMARENDRA ARYA Vs. STATE OF BIHAR
|
September 25, 2019 |
|
AMINUR RASHID Vs. THE BRANCH MANAGER
|
May 8, 2019 |
|
AMIR LAL ROY Vs. STATE OF BIHAR
|
July 17, 2019 |
|
AMIR SINGH Vs. STATE OF BIHAR
|
July 15, 2019 |
|
AMIR THAKUR Vs. STATE OF BIHAR
|
May 2, 2019 |
|
AMIT ELECTRIC AND REFRIGERATION Vs. BHARAT SANCHAR NIGAM LTD.
|
March 15, 2019 |
|
AMIT KUMAR Vs. STATE OF BIHAR
|
July 11, 2019 |
|
AMIT KUMAR Vs. STATE OF BIHAR
|
July 15, 2019 |
|
AMIT KUMAR Vs. UNION OF INDIA
|
September 17, 2019 |
|
AMIT KUMAR AZAD Vs. STATE OF BIHAR
|
October 17, 2019 |
|
AMIT KUMAR JHA Vs. STATE OF BIHAR
|
February 6, 2019 |
|
AMIT SHUKLA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
April 1, 2019 |
|
AMRENDRA RAM Vs. STATE OF BIHAR
|
July 18, 2019 |
|
AMRESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 7, 2019 |
|
AMRIKA DEVI WIFE OF LATE RAGHUNATH SAHANI Vs. STATE OF BIHAR
|
September 2, 2019 |
|
AMRITA KUMARI Vs. STATE OF BIHAR
|
January 9, 2019 |
|
ANAND KUMAR Vs. UNION OF INDIA
|
June 26, 2019 |
|
ANAND MISHRA Vs. STATE OF BIHAR
|
November 7, 2019 |
|
ANAND PRAKASH Vs. MANSHA KUMARI
|
October 25, 2019 |
|
ANANDI PRASAD Vs. UNION OF INDIA
|
January 8, 2019 |
|
ANANT KUMAR JAIN Vs. STATE OF BIHAR
|
August 9, 2019 |
|
ANGESH KUMAR Vs. ELECTION COMMISSION OF INDIA THROUGH THE CHIEF ELECTION COMMISSION
|
April 30, 2019 |
|
ANIL KUMAR Vs. THE UNION OF INDIA
|
June 17, 2019 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
August 22, 2019 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
February 4, 2019 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
August 21, 2019 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
September 5, 2019 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
January 22, 2019 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
April 3, 2019 |
|
ANIL KUMAR JHA Vs. STATE OF BIHAR
|
August 7, 2019 |
|
ANIL KUMAR RAI Vs. STATE OF BIHAR
|
May 13, 2019 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
May 21, 2019 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
July 16, 2019 |
|
ANIL KUMAR SINGH @ ANIL KUMAR Vs. STATE OF BIHAR
|
April 25, 2019 |
|
ANIL KUMAR SINGH @ POONAM Vs. STATE OF BIHAR AND OTHERS
|
February 7, 2019 |
|
ANIL MAHTO Vs. STATE OF BIHAR
|
July 26, 2019 |
|
ANIL RAM Vs. STATE OF BIHAR
|
July 4, 2019 |
|
ANIL SHARMA Vs. STATE OF BIHAR
|
February 22, 2019 |
|
ANIL YADAV Vs. STATE OF BIHAR
|
August 8, 2019 |
|
ANIRUDDH DAS Vs. STATE OF BIHAR
|
July 16, 2019 |
|
ANIRUDH SINGH Vs. STATE OF BIHAR
|
February 1, 2019 |
|
ANITA KUMARI Vs. STATE OF BIHAR
|
March 15, 2019 |
|
ANITA KUMARI Vs. MIKKI MINAKSHI
|
September 6, 2019 |
|
ANITA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 19, 2019 |
|
ANJAN KUMAR UPADHYAY Vs. NAUSHAD ALAM
|
August 9, 2019 |
|
ANJANI KUMAR Vs. PRIYA DEVI @ SONI WIFE OF ANJANI KUMAR
|
July 5, 2019 |
|
ANJANI KUMAR SINGH, S/O LATE HARDEO SINGH Vs. STATE OF BIHAR
|
March 27, 2019 |
|
ANJANI KUMARI @ SRIMATI ANJANI KUMARI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
January 2, 2019 |
|
ANJANI PARASHAR AND ANR Vs. THE STATE OF BIHAR AND ORS
|
February 22, 2019 |
|
ANJU KUMARI @ ANJU DEVI Vs. STATE OF BIHAR
|
July 26, 2019 |
|
ANJU SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
|
November 14, 2019 |
|
ANJUM ARA Vs. STATE OF BIHAR
|
August 29, 2019 |
|
ANSHU RANJAN Vs. STATE OF BIHAR
|
February 27, 2019 |
|
ANUJA DANIEL Vs. THE STATE OF BIHAR
|
November 16, 2019 |
|
ANURADHA GUPTA Vs. STATE OF BIHAR
|
May 14, 2019 |
|
ANURADHA MEHTA Vs. STATE OF BIHAR
|
April 2, 2019 |
|
ANZAR KHAN @ MD Vs. STATE OF BIHAR
|
May 13, 2019 |
|
APNA AWAS CONSTRUCTION PRIVATE LIMITED Vs. DEPARTMENT OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, GOVERNMENT OF INDIA
|
March 27, 2019 |
|
ARBIND KUMAR Vs. THE STATE OF BIHAR
|
January 28, 2019 |
|
ARBIND KUMAR JHA Vs. STATE OF BIHAR
|
August 6, 2019 |
|
ARBIND KUMAR JHA Vs. STATE OF BIHAR AND ORS.
|
March 14, 2019 |
|
ARBIND KUMAR KHAN Vs. THE STATE OF BIHAR
|
June 21, 2019 |
|
ARCHANA SINHA Vs. STATE OF BIHAR
|
September 20, 2019 |
|
ARENA FOOD AND AGRO INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 14, 2019 |
|
ARGHANAND SHARMA Vs. MAGADH UNIVERSITY
|
July 15, 2019 |
|
ARIF MIYA Vs. STATE OF BIHAR
|
October 21, 2019 |
|
ARIF RAZA Vs. UNION OF INDIA
|
July 26, 2019 |
|
ARJUN KUMAR Vs. STATE OF BIHAR
|
May 2, 2019 |
|
ARJUN SINGH Vs. STATE OF BIHAR
|
July 11, 2019 |
|
ARJUN THAKUR Vs. STATE OF BIHAR
|
November 15, 2019 |
|
ARJUN YADAV Vs. STATE BANK OF INDIA
|
February 13, 2019 |
|
ARSHAD Vs. STATE OF BIHAR
|
December 2, 2019 |
|
ARTI KUMARI Vs. STATE OF BIHAR
|
January 29, 2019 |
|
ARTI KUMARI SINGH Vs. PATNA HIGH COURT, THROUGH REGISTRAR GENERAL
|
October 18, 2019 |
|
ARUN CHAND DAS Vs. VIJAY KUMAR
|
October 17, 2019 |
|
ARUN KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 4, 2019 |
|
ARUN KUMAR Vs. UNION OF INDIA
|
September 19, 2019 |
|
ARUN KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
August 1, 2019 |
|
ARUN KUMAR JHA Vs. STATE OF BIHAR
|
May 13, 2019 |
|
ARUN KUMAR MUKHIYA @ ARUN KUMAR BIN @ ARUN MUKHIYA Vs. STATE OF BIHAR
|
December 4, 2019 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
August 8, 2019 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 2019 |
|
ARUN KUMAR UPADHYAY Vs. STATE OF BIHAR
|
June 25, 2019 |
|
ARUN SAH Vs. UNION OF INDIA
|
October 15, 2019 |
|
ARUN SHARMA Vs. STATE OF BIHAR
|
January 15, 2019 |
|
ARUN YADAV Vs. STATE OF BIHAR
|
April 25, 2019 |
|
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
|
November 22, 2019 |
|
ARVIND KUMAR SINGH SON OF INDRADEO SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST GOVERNMENT OF BIHAR, PATNA
|
April 12, 2019 |
|
ARVIND KUMAR SINHA Vs. UNION OF INDIA
|
October 21, 2019 |
|
ARVIND RAI Vs. STATE OF BIHAR
|
August 2, 2019 |
|
ARVIND RAI Vs. STATE OF BIHAR
|
May 3, 2019 |
|
ARVIND SINGH @ PULLU SINGH S/O RAMADHIN SINGH Vs. STATE OF BIHAR
|
March 12, 2019 |
|
ASARAF ALI AND ORS Vs. THE STATE OF BIHAR
|
March 1, 2019 |
|
ASHA DEVI Vs. INDU DEVI
|
June 21, 2019 |
|
ASHA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 23, 2019 |
|
ASHFAQUE AHMAD Vs. STATE OF BIHAR
|
September 18, 2019 |
|
ASHISH KUMAR Vs. STATE OF BIHAR
|
January 2, 2019 |
|
ASHISH KUMAR PATHAK S/O BAIDYANATH PATHAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
March 26, 2019 |
|
ASHISH RANJAN Vs. UNION OF INDIA THROUGH SECRETARY
|
May 13, 2019 |
|
ASHOK CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
April 22, 2019 |
|
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
December 10, 2019 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
September 18, 2019 |
|
ASHOK KUMAR KASHYAP Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD
|
July 9, 2019 |
|
ASHOK KUMAR KASHYAP Vs. MEENA KUMARI
|
November 14, 2019 |
|
ASHOK KUMAR KESHRI Vs. STATE OF BIHAR AND ANR
|
January 30, 2019 |
|
ASHOK KUMAR MANDAL Vs. STATE OF BIHAR
|
January 15, 2019 |
|
ASHOK KUMAR PATHAK Vs. THE STATE OF BIHAR AND ORS
|
February 21, 2019 |
|
ASHOK KUMAR RAUT Vs. STATE OF BIHAR
|
November 28, 2019 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
January 18, 2019 |
|
ASHOK KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
|
August 2, 2019 |
|
ASHOK KUMAR SINGH Vs. AMBIKA SINGH @ PHULAN SINGH
|
December 9, 2019 |
|
ASHOK KUMAR SON OF LATE BALDEO SINGH Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
April 15, 2019 |
|
ASHOK KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
August 6, 2019 |
|
ASHOK KUMAR TRIPATHI Vs. THE STATE OF BIHAR & ORS
|
January 7, 2019 |
|
ASHOK RAI Vs. STATE OF BIHAR
|
June 26, 2019 |
|
ASHOK ROY Vs. STATE OF BIHAR
|
January 7, 2019 |
|
ASHOK YADAV Vs. STATE OF BIHAR
|
March 7, 2019 |
|
ASHOK YADAV @ ASHOSHK SON OF KANTA YADAV Vs. STATE OF BIHAR
|
May 16, 2019 |
|
ASHOKE KRANTTI Vs. STATE OF BIHAR
|
July 19, 2019 |
|
ASHOKE KUMAR BISWAS @ A K VISHWASH Vs. CENTRAL BUREAU OF INVESTIGATION INDIA
|
December 2, 2019 |
|
ASHRAF KHAN Vs. UNION OF INDIA
|
October 18, 2019 |
|
ASHUTOSH MUKHERJEE S/O LATE SITANSHU MUKHERJEE Vs. STATE OF BIHAR
|
April 18, 2019 |
|
ASHWINI KUMAR Vs. UNION OF INDIA
|
September 4, 2019 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA
|
January 8, 2019 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SATYA SAI VIDYA VIHAR
|
March 14, 2019 |
|
ATHAR HUSSAIN Vs. STATE OF BIHAR
|
January 16, 2019 |
|
ATUL RANJAN Vs. STATE OF BIHAR
|
December 12, 2019 |
|
AUVED ASLAM Vs. STATE OF BIHAR
|
July 15, 2019 |
|
AVINASH AAROHI Vs. INDIAN OIL CORPORATION LIMITED
|
July 30, 2019 |
|
AVINASH JAIN Vs. STATE OF BIHAR
|
July 16, 2019 |
|
AVINASH KUMAR SINGH Vs. STATE OF BIHAR
|
July 8, 2019 |
|
AVINASH SINGH Vs. SUNITA SINGH
|
August 14, 2019 |
|
AWADHESH KUMAR TIWARI SON OF LATE GAURI SHANKAR TIWARI Vs. STATE OF BIHAR
|
April 3, 2019 |
|
AWADHESH PRASAD SINHA Vs. STATE OF BIHAR
|
November 22, 2019 |
|
AYAZ Vs. STATE OF BIHAR
|
September 23, 2019 |
|
AYESHA EXPORTS Vs. UNION OF INDIA
|
January 24, 2019 |
|
AZAD KHAN Vs. STATE OF BIHAR
|
September 12, 2019 |
|
AZAD YADAV S/O RAM BARAN YADAV Vs. STATE OF BIHAR
|
March 6, 2019 |
|
B. N. MANDAL UNIVERSITY Vs. SURESH PRASAD YADAV
|
July 22, 2019 |
|
BABAN RAY Vs. STATE OF BIHAR
|
July 1, 2019 |
|
BABLOO YADAV, SON OF SIGHO YADAV Vs. STATE OF BIHAR
|
January 22, 2019 |
|
BABU RAM KASHYAP Vs. SYNDICATE BANK
|
April 19, 2019 |
|
BABULAL RAM Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
August 23, 2019 |
|
BABY KHATOON Vs. STATE OF BIHAR
|
January 2, 2019 |
|
BACHCHAN SINGH @ BACHAN KUMAR Vs. STATE OF BIHAR
|
February 1, 2019 |
|
BACHCHU RAM Vs. STATE OF BIHAR
|
November 6, 2019 |
|
BADARI KAPAR Vs. STATE OF BIHAR
|
August 6, 2019 |
|
BADRI PRASAD SAH Vs. STATE OF BIHAR
|
August 13, 2019 |
|
BADRI SINGH SON OF LATE JANKI SINGH Vs. STATE OF BIHAR
|
April 1, 2019 |
|
BAIDYANATH JHA Vs. STATE OF BIHAR
|
August 13, 2019 |
|
BAIDYANATH MISHRA RETIRED IAS Vs. STATE OF BIHAR THROUGH SECRETARY
|
May 14, 2019 |
|
BAIDYANATH SAHNI Vs. STATE OF BIHAR
|
March 13, 2019 |
|
BAIJ NATH BIHARI MANDAL Vs. STATE OF BIHAR
|
August 6, 2019 |
|
BAIJ NATH PRASAD Vs. STATE OF BIHAR
|
September 25, 2019 |
|
BAIJNATH PRASAD @ BAIDYANATH PD. Vs. SHYAM SUNDAR PRASAD GUPTA
|
July 19, 2019 |
|
BAIJU KUMAR Vs. STATE OF BIHAR
|
May 15, 2019 |
|
BALESHWAR PASWAN Vs. STATE OF BIHAR
|
July 23, 2019 |
|
BALESHWAR PRASAD SAH Vs. STATE OF BIHAR
|
June 24, 2019 |
|
BALESHWAR ROY SON OF LATE KUSHESHWAR ROY Vs. STATE OF BIHAR
|
February 6, 2019 |
|
BALESHWAR TIWARI Vs. STATE OF BIHAR
|
June 19, 2019 |
|
BALKRISHAN YADAV Vs. STATE OF BIHAR
|
April 23, 2019 |
|
BANI FATIMA MUSLIM WELFARE TRUST Vs. EMPLOYEES STATE INSURANCE
|
February 5, 2019 |
|
BANK OF BARODA Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2019 |
|
BARHU PRASAD Vs. STATE OF BIHAR
|
October 17, 2019 |
|
BARUN KUMAR VERMA @ PRINCE KUMAR VERMA Vs. STATE OF BIHAR
|
November 20, 2019 |
|
BASED ON THE ORDER OF HON'BLE THE CHIEF JUSTICE DATED 7.1.2019 RELATING TO THE RE-LIFETIME ALLOTMENT OF BUNGALOWS TO FORMER CHIEF MINISTER Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2019 |
|
BEAUTY PATEL Vs. INDIRA DEVI
|
March 12, 2019 |
|
BEERENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
December 9, 2019 |
|
BEST TOWERS PRIVATE LIMITED Vs. RELIANCE COMMUNICATIONS LIMITED
|
February 14, 2019 |
|
BHAGWAN JEE Vs. TATE OF BIHAR
|
November 27, 2019 |
|
BHAGWATI TIMBER Vs. STATE OF BIHAR
|
April 12, 2019 |
|
BHAJAN SAHNI, SON OF RAMASHISH SAHNI Vs. STATE OF BIHAR
|
April 2, 2019 |
|
BHAJAN YADAV Vs. STATE OF BIHAR
|
March 7, 2019 |
|
BHARAT ENTERPRISES A PROPRIETORSHIP FIRM Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
April 24, 2019 |
|
BHARAT SAH Vs. STATE OF BIHAR
|
February 26, 2019 |
|
BHATIA @ ANIL KUMAR BHATIA Vs. STATE OF BIHAR
|
August 5, 2019 |
|
BHATO PASWAN @ NARAIN PASWAN & ORS Vs. STATE OF BIHAR
|
February 8, 2019 |
|
BHEEM PRASAD S/O DEVTA NAND PRASAD Vs. UNION OF INDIA
|
December 19, 2019 |
|
BHOG NARAYAN PASWAN Vs. STATE OF BIHAR
|
January 15, 2019 |
|
BHOLA Vs. STATE OF BIHAR
|
September 3, 2019 |
|
BHOLA BHASKAR Vs. DOLLY
|
June 21, 2019 |
|
BHOLA RAM Vs. STATE OF BIHAR
|
July 11, 2019 |
|
BHOLA RAM STEEL PVT LTD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER OF STATE TAXES
|
April 3, 2019 |
|
BHOLA TIWARY Vs. STATE OF BIHAR
|
August 2, 2019 |
|
BHULAN MAHTO Vs. STATE OF BIHAR
|
February 7, 2019 |
|
BHUNA SINGH Vs. STATE OF BIHAR
|
May 14, 2019 |
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BHUWNESHWAR MISHRA Vs. STATE OF BIHAR
|
August 20, 2019 |
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BIBHUTI BHUSHAN Vs. THE FOOD CORPORATION OF INDIA
|
February 11, 2019 |
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BIBI BASRUN NISHAN Vs. MANAGING DIRECTOR
|
February 25, 2019 |
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BIBI KHATUN Vs. STATE OF BIHAR
|
July 24, 2019 |
|
BIBI MUKBARI KHATOON Vs. STATE OF BIHAR
|
July 19, 2019 |
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BIBI NASIRA KHATOON Vs. SHAKIL AHMED
|
September 27, 2019 |
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BIBI SHAHIN KHATOON Vs. STATE OF BIHAR
|
April 3, 2019 |
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BIDYA BHUSHAN KUMAR Vs. STATE OF BIHAR
|
October 18, 2019 |
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BIDYA NAND SINGH Vs. SUDESH KUMAR SINGH
|
January 22, 2019 |
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BIHAR COLLEGE OF PHARMACY Vs. STATE OF BIHAR
|
October 21, 2019 |
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BIHAR COLLEGE OF PHARMACY Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 4, 2019 |
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BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. RAMA KANT SINGH
|
January 31, 2019 |
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BIHAR KEROSENE DEALERS ASSOCIATION Vs. STATE OF BIHAR
|
July 23, 2019 |
|
BIHAR POLICE BUILDING CONSTRUCTION CORPORATION PVT. LTD. Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
|
May 14, 2019 |
|
BIHAR POLICE SUB ORDINATE SERVICE COMMISSION Vs. NIRANJAN KUMAR @ NIRANJN KUMAR SINGH
|
February 15, 2019 |
|
BIHAR POLICE SUB ORDINATE SERVICE COMMISSION Vs. KHUSBU SHARMA
|
March 1, 2019 |
|
BIHAR POLICE SUB ORDINATE SERVICE COMMISSION Vs. RAMESH KUMAR S/O INDRASAN RAM VILL
|
March 5, 2019 |
|
BIHAR PUBLIC SERVICE COMMISSION Vs. RENU SINGH
|
August 21, 2019 |
|
BIHAR SCHOOL EXAMINATION BOARD Vs. STATE OF BIHAR
|
April 9, 2019 |
|
BIHAR STATE CO-OPERATIVE MARKETING UNION LTD. Vs. CENTRAL BOARD OF TRUSTEES AND ORS.
|
July 8, 2019 |
|
BIHAR STATE ELECTRICITY EMPLOYEES ASSOCIATION Vs. BIHAR STATE POWER HOLDING COMPANY LTD
|
August 7, 2019 |
|
BIHAR STATE HYDROELECTRIC POWER CORPORATION LTD Vs. UNION OF INDIA
|
July 9, 2019 |
|
BIHAR STATE POWER (HOLDING) COMPANY LTD. Vs. ASHOK KUMAR SINGH
|
July 22, 2019 |
|
BIHAR STATE POWER HOLDING COMPANY LTD. Vs. HOTEL SATKAR PVT. LIMITED
|
September 17, 2019 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. MD. FUZLUR RAHMAN
|
July 11, 2019 |
|
BIHAR STATE WAREHOUSING CORPORATION Vs. FOOD CORPORATION OF INDIA
|
March 12, 2019 |
|
BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. JITF URBAN INFRASTRUCTURE LTD.
|
October 15, 2019 |
|
BIJAY KUMAR MISHRA Vs. STATE OF BIHAR
|
January 7, 2019 |
|
BIJENDRA GOSWAMI Vs. SURENDRA GOSHWAMI, SON OF LATE MOHAN GOSAIN
|
January 8, 2019 |
|
BIJENDRA RAM, SON OF RAM DEO RAM Vs. STATE OF BIHAR
|
May 6, 2019 |
|
BIJU @ BIJENDRA RAM @ BIRJU RAM S/O LATE SITARAM Vs. STATE OF BIHAR
|
March 1, 2019 |
|
BIKASH KUMAR SINGH Vs. STATE OF BIHAR
|
July 24, 2019 |
|
BIKRAMA SINGH Vs. STATE OF BIHAR
|
July 8, 2019 |
|
BIMAL CHANDRA MISHRA Vs. STATE OF BIHAR
|
May 2, 2019 |
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BIMAL CHANDRA MISHRA Vs. THE STATE OF BIHAR AND ORS
|
January 31, 2019 |
|
BIMALA DEVI Vs. THE STATE OF BIHAR
|
June 21, 2019 |
|
BIMLA ENTERPRISES Vs. STATE OF BIHAR
|
November 21, 2019 |
|
BINAY KUMAR SHARMA Vs. THE STATE OF BIHAR
|
February 13, 2019 |
|
BINAY KUMAR THAKUR Vs. THE STATE OF BIHAR AND ORS
|
March 14, 2019 |
|
BINAY KUMAR VERMA Vs. BASANT RAJ
|
August 8, 2019 |
|
BINAY SINGH Vs. UNION OF INDIA
|
October 22, 2019 |
|
BINDA PRASAD Vs. MAHENDRA PRASAD
|
February 25, 2019 |
|
BINDESH PANDEY Vs. STATE OF BIHAR
|
February 18, 2019 |
|
BINDESHWAR MANDAL Vs. BIHAR STATE POWER
|
March 6, 2019 |
|
BINDO MAHTO Vs. STATE OF BIHAR
|
September 17, 2019 |
|
BINDWAL PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
|
August 27, 2019 |
|
BINEETA DEVI Vs. STATE OF BIHAR
|
July 9, 2019 |
|
BINIT KUMAR SINHA Vs. THE STATE OF BIHAR
|
April 2, 2019 |
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BINITA KUMARI D/O LATE PRABHU PANDIT Vs. STATE OF BIHAR
|
April 15, 2019 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
January 11, 2019 |
|
BINOD KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 16, 2019 |
|
BINOD KUMAR PODDAR Vs. STATE OF BIHAR
|
January 2, 2019 |
|
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
December 2, 2019 |
|
BINOD KUMAR SINHA Vs. UNION OF INDIA
|
July 12, 2019 |
|
BINOD LAL DAS Vs. STATE OF BIHAR
|
September 20, 2019 |
|
BINOD PANDIT Vs. MUNNA PANDIT
|
December 13, 2019 |
|
BINOD YADAV Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
April 19, 2019 |
|
BIPIN BIHARI PRASAD Vs. CHAIRMAN, MAGADH CENTRAL COOPERATIVE BANK LTD
|
November 14, 2019 |
|
BIPIN BIHARI SHARMA Vs. STATE OF BIHAR
|
November 22, 2019 |
|
BIPIN KUMAR Vs. STATE OF BIHAR
|
September 16, 2019 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
November 26, 2019 |
|
BIPIN YADAV Vs. STATE OF BIHAR
|
July 4, 2019 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
November 19, 2019 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
June 27, 2019 |
|
BIRENDRA KUMAR SAH Vs. THE STATE OF BIHAR AND ORS
|
February 4, 2019 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
October 17, 2019 |
|
BIRENDRA NATH TIWARI Vs. STATE OF BIHAR
|
April 2, 2019 |
|
BIRENDRA NATH TIWARI Vs. STATE OF BIHAR
|
March 14, 2019 |
|
BIRENDRA PATHAK, SON OF LATE BACHCHU PATHAK Vs. STATE BANK OF INDIA
|
September 11, 2019 |
|
BIRJASHANKAR PRASAD Vs. STATE OF BIHAR
|
May 21, 2019 |
|
BIRJU RAM Vs. STATE OF BIHAR
|
December 19, 2019 |
|
BIRLA TYRES LTD Vs. STATE OF BIHAR
|
May 1, 2019 |
|
BISHAMBHAR PRASAD SINGH Vs. THE STATE OF BIHAR
|
January 11, 2019 |
|
BISHESA RANI Vs. STATE OF BIHAR
|
April 2, 2019 |
|
BISHWA NATH MISHRA Vs. STATE OF BIHAR
|
September 4, 2019 |
|
BISHWANATH PRASAD KESHRI Vs. STATE OF BIHAR
|
December 3, 2019 |
|
BJCL SRINATH (JOINT VENTURE) Vs. STATE OF BIHAR
|
June 28, 2019 |
|
BLA INFRASTRUCTURE PVT. LTD. Vs. BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
October 17, 2019 |
|
BOBY RANI Vs. STATE OF BIHAR
|
July 24, 2019 |
|
BRAHMDEO MANDAL Vs. STATE OF BIHAR
|
August 14, 2019 |
|
BRAHMDEO YADAV Vs. STATE OF BIHAR
|
June 24, 2019 |
|
BRAJ KISHORE ROY Vs. STATE OF BIHAR
|
September 18, 2019 |
|
BRAJESH KUMAR CHOUDHARY AND ANR Vs. THE STATE OF BIHAR AND ORS
|
March 7, 2019 |
|
BRAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 23, 2019 |
|
BRAJNANDAN CHAUDHARY Vs. STATE OF BIHAR
|
October 22, 2019 |
|
BRANCH MANAGER Vs. MANJU DEVI
|
August 26, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. INDU KUMARI
|
January 30, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. KUSUM DEVI
|
September 3, 2019 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SAMSIR ALAM
|
January 30, 2019 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. KANTI DEVI
|
August 2, 2019 |
|
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SANTOSH KUMAR
|
February 5, 2019 |
|
BRIJ BHUSHAN PRASAD Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
|
August 27, 2019 |
|
BRIJ BHUSHAN PRASAD SON OF MATHURA PRASAD Vs. STATE ELECTION COMMISSION PANCHAYAT
|
March 6, 2019 |
|
BRIJ BIHARI PANDEY Vs. THE STATE OF BIHAR
|
February 6, 2019 |
|
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 4, 2019 |
|
BRIJ KISHORE SINGH Vs. STATE OF BIHAR
|
April 19, 2019 |
|
BROADSON COMMODITIES PRIVATE LIMITED Vs. STATE OF BIHAR
|
July 11, 2019 |
|
BUCHCHAN YADAV @ BRAJ KISHORE YADAV Vs. STATE OF BIHAR
|
August 30, 2019 |
|
BUDHU YADAV SON OF SADHU YADAV Vs. STATE OF BIHAR
|
May 7, 2019 |
|
BUKHI RAM DHARHI @ DUKHI RAM SON OF LATE BARBARI Vs. STATE OF BIHAR
|
February 5, 2019 |
|
BUTAN PASWAN Vs. STATE OF BIHAR
|
January 29, 2019 |
|
BUTTAN SAO Vs. STATE OF BIHAR
|
May 10, 2019 |
|
CADBURY INDIA LTD Vs. STATE OF BIHAR
|
August 8, 2019 |
|
CENTRAL BANK EMPLOYEES SAVINGS AND CREDIT SELF SUPPORTED CO-OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
February 13, 2019 |
|
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. KATIHAR MEDICAL COLLEGE
|
February 18, 2019 |
|
CHAIRMAN Vs. ISHIKA RAJ
|
March 1, 2019 |
|
CHAIRMAN @ THE PRESIDENT Vs. MEENA GUPTA W/O LATE OM PRAKASH GUPTA
|
January 21, 2019 |
|
CHAIRMAN CUM M.D. HEAD OFFICE Vs. MAHENDRA KUMAR
|
July 18, 2019 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. ASHOK KUMAR SINGH
|
July 22, 2019 |
|
CHAKRADHARI SHARAN SINGH Vs. STATE OF BIHAR
|
July 1, 2019 |
|
CHALITAR CHAUDHARY Vs. THE NEW INDIA ASSURANCE COMPANY
|
May 2, 2019 |
|
CHAMPA DEVI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
April 4, 2019 |
|
CHANDAN CHAUDHRY Vs. STATE OF BIHAR
|
October 16, 2019 |
|
CHANDAN KUMAR Vs. STATE OF BIHAR
|
August 26, 2019 |
|
CHANDAN KUMAR Vs. STATE OF BIHAR
|
April 24, 2019 |
|
CHANDAN KUMAR PASWAN Vs. STATE OF BIHAR
|
November 20, 2019 |
|
CHANDAN RAI @ CHANDAN ROY Vs. STATE OF BIHAR
|
May 3, 2019 |
|
CHANDESHWAR BHARTI Vs. BIHAR STATE WAREHOUSING CORPORATION
|
July 5, 2019 |
|
CHANDESHWAR KISHOR Vs. STATE OF BIHAR
|
December 11, 2019 |
|
CHANDRA DEO PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
August 22, 2019 |
|
CHANDRA ENTERPRISES Vs. STATE OF BIHAR
|
February 21, 2019 |
|
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
|
January 22, 2019 |
|
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
|
October 25, 2019 |
|
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
|
October 23, 2019 |
|
CHANDRA KISHORE DUBEY Vs. STATE OF BIHAR AND ANR
|
April 9, 2019 |
|
CHANDRA KISHORE KUMAR Vs. REGISTRAR GENERAL
|
October 18, 2019 |
|
CHANDRA MOHAN MISHRA Vs. STATE OF BIHAR
|
September 9, 2019 |
|
CHANDRA MOHAN SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
|
December 16, 2019 |
|
CHANDRA NARAIN JHA Vs. KRISHNA KUMAR JHA
|
March 8, 2019 |
|
CHANDRA NATH JHA Vs. THE STATE OF BIHAR AND ORS
|
February 26, 2019 |
|
CHANDRA PRAKASH SHARMA Vs. STATE OF BIHAR
|
August 9, 2019 |
|
CHANDRA SEKHAR PRASAD @ CHANDRAKHER PRASADDEVI Vs. STATE OF BIHAR
|
January 31, 2019 |
|
CHANDRA SHEKHAR PD. SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 5, 2019 |
|
CHANDRA SHEKHAR PRASAD Vs. UNION OF INDIA
|
November 6, 2019 |
|
CHANDRA SHEKHAR SINGH Vs. PRADEEP SINGH AND ORS
|
February 5, 2019 |
|
CHANDRAJEET KUMAR Vs. STATE OF BIHAR
|
April 29, 2019 |
|
CHANDRAMA KUMARI, WIFE OF RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
January 8, 2019 |
|
CHANDRAMA RAY Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2019 |
|
CHANDRAWATI DEVI Vs. STATE OF BIHAR
|
September 2, 2019 |
|
CHANDRIKA MAHTO Vs. MUNNI MAHTO
|
October 24, 2019 |
|
CHANDRIKA PRASAD SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
|
November 15, 2019 |
|
CHANDU @ MD Vs. STATE OF BIHAR
|
April 23, 2019 |
|
CHHABI NANDAN PANDEY Vs. THE STATE OF BIHAR AND ORS
|
April 8, 2019 |
|
CHHATRABALI SINGH Vs. STATE OF BIHAR
|
January 25, 2019 |
|
CHHEDI MAHTO @ CHEDI MAHTO SON OF CHANDESWAR MAHTO Vs. STATE OF BIHAR
|
April 18, 2019 |
|
CHHUTAHARU DAS PRATHMIK AND ORS. Vs. STATE OF BIHAR AND ORS.
|
July 2, 2019 |
|
CHHUTAHARU DAS PRATHMIK- SAH MADHYA SANSKRIT VIDYALAYA PATHARAHA Vs. KANT MISHRA SON OF LATE MAKHAN MISHRA
|
July 2, 2019 |
|
CHIEF COMMISSIONER OF CUSTOMS, KOLKATA CUSTOMS ZONE Vs. BINOD KUMAR
|
August 13, 2019 |
|
CHINTA DEVI Vs. STATE OF BIHAR
|
June 18, 2019 |
|
CHINTA SRIVASTAVA @ USHA SRIVASTVA Vs. STATE OF BIHAR
|
March 5, 2019 |
|
CHUNNU CHAUBEY SON OF LATE RAJENDRA CHAUBEY Vs. STATE OF BIHAR
|
January 15, 2019 |
|
CHUNNU SINGH Vs. STATE OF BIHAR
|
June 27, 2019 |
|
CHUNNU SINGH Vs. STATE OF BIHAR
|
June 27, 2019 |
|
CO-ORDINATION COMMITTEE Vs. STATE OF BIHAR
|
July 30, 2019 |
|
CO-ORDINATION COMMITTEE OF THREE ASSOCIATION OF LAWYERS OF PATNA HIGH COURT Vs. STATE OF BIHAR
|
September 11, 2019 |
|
COL. DIRECTOR RTG. Vs. NIRAJ KUMAR
|
September 25, 2019 |
|
COMMERCIAL STEEL ENGINEERING CORPORATION Vs. STATE OF BIHAR
|
June 27, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. GOPAL PRASAD
|
November 15, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. MANSI STEELS (P.) LTD
|
May 2, 2019 |
|
COMMISSIONER OF INCOME TAX AND ORS. Vs. TAKSHILA EDUCATION SOCIETY
|
February 14, 2019 |
|
COOPERATIVE FISHERIES FEDERATION Vs. UNION OF INDIA
|
October 13, 2019 |
|
COOPERATIVE FISHERIES FEDERATION (COFFED)/ BIHAR RAJYA MATSYAJIVI SAHKARI SANGH LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
October 15, 2019 |
|
CTI INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 21, 2019 |
|
CZAR CONSTRUCTIONS PVT LTD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
April 11, 2019 |
|
D.B.S. CONSTRUCTIONS PVT. LTD Vs. STATE OF BIHAR
|
January 22, 2019 |
|
DADAN SINGH Vs. STATE OF BIHAR AND ANR
|
April 15, 2019 |
|
DAMODAR MEHTA Vs. STATE OF BIHAR
|
October 16, 2019 |
|
DAROGA SINGH Vs. THE STATE OF BIHAR AND ORS
|
February 19, 2019 |
|
DARSHANA SINGH Vs. STATE OF BIHAR
|
September 26, 2019 |
|
DASHRATH FURNITURE HOUSE, KOLODIHARI Vs. STATE OF BIHAR
|
April 19, 2019 |
|
DASHRATH SAH Vs. STATE OF BIHAR
|
July 22, 2019 |
|
DAYA NAND MISHRA Vs. STATE OF BIHAR
|
September 17, 2019 |
|
DAYANAND YADAV Vs. STATE OF BIHAR
|
July 29, 2019 |
|
DAYMANTI DEVI Vs. STATE OF BIHAR
|
January 21, 2019 |
|
DEEPA RANI DEY Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2019 |
|
DEEPAK CHAUBEY @ DEEPAK KUMAR CHAUBEY Vs. STATE OF BIHAR
|
August 5, 2019 |
|
DEEPAK CHAUDHARY Vs. STATE OF BIHAR
|
July 24, 2019 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
August 20, 2019 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
October 14, 2019 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
August 28, 2019 |
|
DEEPAK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2019 |
|
DEEPAK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 8, 2019 |
|
DEEPAK KUMAR GUPTA Vs. OM PRAKASH GUPTA
|
March 6, 2019 |
|
DEEPAK KUMAR SINHA Vs. STATE OF BIHAR
|
February 11, 2019 |
|
DEEPAK VEGPRO PRIVATE LIMITED Vs. STATE OF BIHAR AND ORS.
|
November 22, 2019 |
|
DEHRI ON SONE LABOURERS COOPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
August 20, 2019 |
|
DEN NETWORKS LIMITED, NEW DELHI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, COMMERCIAL TAXES, BIHAR, PATNA
|
April 17, 2019 |
|
DEO KANT CHOUDHARY AND ORS Vs. THE STATE OF BIHAR AND ORS
|
February 27, 2019 |
|
DEO KISHOR YADAV Vs. THE STATE OF BIHAR
|
February 4, 2019 |
|
DEO NANDAN YADAV Vs. STATE OF BIHAR
|
August 8, 2019 |
|
DEO NARAYAN PRASAD Vs. HIGH COURT OF JUDICATURE AT PATNA ADMINISTRATIVE
|
February 14, 2019 |
|
DEO PRASAD SAO Vs. STATE OF BIHAR
|
September 19, 2019 |
|
DEO SAHAY SINGH Vs. THE STATE OF BIHAR AND ORS
|
April 4, 2019 |
|
DEVA NAND RAM Vs. STATE OF BIHAR
|
December 3, 2019 |
|
DEVASHISH THAKUR Vs. STATE OF BIHAR
|
June 20, 2019 |
|
DEVENDRA DUBEY SON OF BHOLA DUBEY Vs. STATE OF BIHAR
|
February 11, 2019 |
|
DEVENDRA KUMAR SINHA Vs. STATE BANK OF INDIA
|
April 4, 2019 |
|
DEVENDRA PRASAD SINGH Vs. UNION OF INDIA
|
October 15, 2019 |
|
DEWANTI DEVI Vs. RADHESHYAM TIWARY
|
January 4, 2019 |
|
DHANANJAY KUMAR @ DHANANJAY KUMAR Vs. STATE OF BIHAR
|
December 2, 2019 |
|
DHANPAT KUMAR Vs. STATE OF BIHAR
|
July 2, 2019 |
|
DHANU HAMBRUM Vs. STATE OF BIHAR AND ORS
|
January 24, 2019 |
|
DHARAM SINGH @ GAUTAM SINGH Vs. SHRI RABINDRA PRASAD SAH
|
January 8, 2019 |
|
DHARM NATH MISHRA Vs. STATE OF BIHAR
|
July 8, 2019 |
|
DHARMENDRA KUMAR RAY Vs. THE STATE OF BIHAR
|
April 26, 2019 |
|
DHARMRAJ PRASAD BIBHUTI Vs. INCOME TAX APPELLATE TRIBUNAL PATNA
|
August 8, 2019 |
|
DHIRENDRA SINGH AND ORS Vs. STATE OF BIHAR AND ANR
|
June 19, 2019 |
|
DHIRENDRA THAKUR Vs. ANIL KUMAR MISHRA
|
June 21, 2019 |
|
DHRUV KUMAR JAISWAL @ DHRUV PRASAD @ DHRUV SAO @ DHRUV SAH Vs. STATE OF BIHAR THROUGH C B I
|
May 10, 2019 |
|
DHURNI DEVI Vs. CHAIRMAN OF N A B A R D
|
December 3, 2019 |
|
DIBYA NAND SINGH @ MUKESH SINGH Vs. STATE OF BIHAR
|
January 15, 2019 |
|
DIGAMBAR JHA, SON OF SHIVNANDAN JHAPRASAD Vs. STATE OF BIHAR
|
January 22, 2019 |
|
DIGVIJAY KUMAR SINGH Vs. STATE OF BIHAR,
|
July 1, 2019 |
|
DILEEP KUMAR SINGH Vs. STATE OF BIHAR
|
July 18, 2019 |
|
DILIP KUMAR Vs. STATE OF BIHAR
|
September 2, 2019 |
|
DILIP KUMAR GUPTA Vs. KAMESHWAR PRASAD GUPTA
|
April 3, 2019 |
|
DILIP KUMAR GUPTA Vs. STATE OF BIHAR
|
December 5, 2019 |
|
DILIP KUMAR MAHATO Vs. UNION OF INDIA
|
November 25, 2019 |
|
DILIP KUMAR SHARMA Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
June 20, 2019 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
April 19, 2019 |
|
DILIP MANDAL SON OF NARESH MANDAL Vs. STATE OF BIHAR
|
January 31, 2019 |
|
DINESH Vs. STATE OF BIHAR
|
June 21, 2019 |
|
DINESH KUMAR AND ANR Vs. THE STATE OF BIHAR
|
January 22, 2019 |
|
DINESH KUMAR RAM Vs. STATE OF BIHAR
|
October 24, 2019 |
|
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 15, 2019 |
|
DINESH KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS
|
April 25, 2019 |
|
DINESH MEHTA Vs. RAGHUNATH YADAV
|
December 17, 2019 |
|
DINESH MUKHIYA Vs. STATE OF BIHAR
|
January 30, 2019 |
|
DINESH PRASAD SAW @ DINESH PRASAD Vs. UNION OF INDIA
|
March 15, 2019 |
|
DINESH PRASAD SINHA Vs. SHIV NATH YADAV
|
July 8, 2019 |
|
DINESH RAI Vs. STATE OF BIHAR
|
August 6, 2019 |
|
DINESH SHARMA Vs. RAJESH SHARMA
|
August 8, 2019 |
|
DIPAK KUMAR & ORS Vs. THE STATE OF BIHAR & ORS
|
January 2, 2019 |
|
DIPAK KUMAR MANDAL Vs. STATE OF BIHAR
|
January 31, 2019 |
|
DIRECTOR Vs. SUPRIYA SHARMA
|
July 10, 2019 |
|
DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. BHEEM PRASAD
|
December 19, 2019 |
|
DISTRICT MANAGER Vs. LALA SHATRUDHAN KUMAR SINHA
|
October 24, 2019 |
|
DIVISIONAL MANAGER Vs. SUJATA SINGH
|
July 26, 2019 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD., Vs. ANUJA JHA
|
January 7, 2019 |
|
DIWALI PASWAN Vs. STATE OF BIHAR
|
May 1, 2019 |
|
DR B. R. AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
|
July 1, 2019 |
|
DR PURNENDU OJHA Vs. STATE OF BIHAR
|
September 20, 2019 |
|
DR. ALKA SHARAN AND ORS Vs. THE STATE OF BIHAR AND ORS
|
January 29, 2019 |
|
DR. MADAN MOHAN DUBEY Vs. THE STATE OF BIHAR & ORS
|
January 28, 2019 |
|
DR. PARASNATH SINGH Vs. THE STATE OF BIHAR
|
January 4, 2019 |
|
DR. R. B. SINGH GAYA HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AYUSH
|
January 3, 2019 |
|
DR. SHASHI KUMAR Vs. THE DENTAL COUNCIL OF INDIA AND ORS
|
April 15, 2019 |
|
DR.RAJENDRA PRASAD SINHA Vs. RAJENDRA AGRICULTURE UNIVE
|
January 3, 2019 |
|
DROPADI DEVI Vs. STATE OF BIHAR
|
October 22, 2019 |
|
DULARCHAND RAI Vs. DEO PUJAN RAI
|
February 14, 2019 |
|
DURGAWATI DEVI Vs. STATE OF BIHAR
|
April 23, 2019 |
|
DURYODHAN TANTI Vs. UNION OF INDIA
|
July 8, 2019 |
|
DWARIKA PAUL Vs. STATE OF BIHAR
|
March 14, 2019 |
|
EHTESHAMUL HAQUE @ ESTAJUL HAQUE Vs. STATE OF BIHAR
|
August 6, 2019 |
|
EKBAL @ SHAIKH EKBAL Vs. STATE OF BIHAR
|
November 27, 2019 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROY UMESH CHANDRA
|
April 22, 2019 |
|
EXALT EDUCATIONAL TRUST Vs. STATE OF BIHAR
|
December 9, 2019 |
|
EZAJ AHMAD Vs. STATE OF BIHAR
|
January 29, 2019 |
|
FAISAL RAHMAN Vs. STATE OF BIHAR
|
June 26, 2019 |
|
FAZAL KARIM Vs. STATE OF BIHAR
|
January 21, 2019 |
|
FAZLE SARWAR Vs. THE STATE OF BIHAR AND ORS.
|
August 9, 2019 |
|
FEROZE ANWAR @ FIROZE ANWAR Vs. STATE OF BIHAR
|
April 29, 2019 |
|
FIRDAUS ALI @ TAMANNA S/O LATE NOORUL HODA Vs. STATE OF BIHAR
|
February 8, 2019 |
|
FIROZ ANSARI Vs. STATE OF BIHAR
|
July 30, 2019 |
|
FR JOSEPH PULICKAL Vs. STATE OF BIHAR
|
April 4, 2019 |
|
FULESHWAR PODDAR Vs. STATE OF BIHAR
|
September 23, 2019 |
|
FULIYA DEVI Vs. STATE OF BIHAR AND ORS.
|
February 28, 2019 |
|
FULO DEVI Vs. STATE OF BIHAR
|
August 22, 2019 |
|
FULVATI DEVI Vs. UNION OF INDIA
|
March 12, 2019 |
|
GADADHAR PANDEY Vs. THE STATE OF BIHAR AND ORS
|
February 13, 2019 |
|
GAFURNA KHATOON Vs. SAKINA BANOO
|
January 31, 2019 |
|
GAJENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
October 16, 2019 |
|
GAJENDRA SINGH Vs. STATE OF BIHAR
|
September 18, 2019 |
|
GANESH CHOUDHARY Vs. THE MIDDLE SCHOOL PETHIYA
|
February 22, 2019 |
|
GANESH DUTT MEMORIAL COLLEGE, WEST BAILEY ROAD, PATNA Vs. STATE OF BIHAR
|
April 1, 2019 |
|
GANESH RAI Vs. DEVENDRA KUMAR
|
August 1, 2019 |
|
GANESH RAM DOKANIA Vs. STATE OF BIHAR
|
March 6, 2019 |
|
GANESH TRADERS, MUNGER, THROUGH ITS PROPRIETOR Vs. STATE OF BIHAR THROUGH COMMISSIONER OF COMMERCIAL TAXES
|
April 15, 2019 |
|
GANESHI MAHTO Vs. STATE OF BIHAR
|
January 29, 2019 |
|
GANGA RAM Vs. STATE OF BIHAR
|
June 10, 2019 |
|
GANPATI ROADWAYS Vs. INDIAN OIL CORPORATION LTD.
|
November 25, 2019 |
|
GAURI SHANKAR KUMAR Vs. THE STATE OF BIHAR AND ORS
|
April 5, 2019 |
|
GAURI SHANKER PRASAD SINGH Vs. STATE OF BIHAR
|
November 7, 2019 |
|
GAUTAM PASWAN Vs. STATE OF BIHAR
|
October 1, 2019 |
|
GAYATRI DEVI Vs. BASANTI DEVI
|
January 10, 2019 |
|
GAYATRI DEVI Vs. BASANTI DEVI
|
January 10, 2019 |
|
GEETA KUMARI Vs. ELECTION COMMISSION OF INDIA
|
April 24, 2019 |
|
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. UNION OF INDIA THROUGH THE SECRETARY
|
April 30, 2019 |
|
GHANSHYAM JHA Vs. STATE OF BIHAR
|
July 8, 2019 |
|
GHULAM GHAUS Vs. ALIHAN KHATOON
|
August 8, 2019 |
|
GHYASUDDIN ANSARI AND ANR Vs. THE STATE OF BIHAR AND ORS
|
May 30, 2019 |
|
GIRDHARI LAL MADHOGARHIA, SON OF NAND LAL MADHOGARHIA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF FOREST
|
January 4, 2019 |
|
GIRDHARY KUMAR MISHRA Vs. STATE OF BIHAR
|
March 15, 2019 |
|
GIRIJA NANDAN SHARMA Vs. STATE OF BIHAR
|
January 11, 2019 |
|
GIRIJESH KUMAR VERMA Vs. STATE OF BIHAR
|
May 30, 2019 |
|
GIRISH YADAV Vs. STATE OF BIHAR
|
June 27, 2019 |
|
GITA DEVI D/O PARAMA RAM Vs. STATE OF BIHAR AND ORS
|
March 13, 2019 |
|
GODREJ AND BOYCE MFG CO. LTD. Vs. STATE OF BIHAR
|
July 3, 2019 |
|
GOLU PANDEY Vs. STATE OF BIHAR
|
May 6, 2019 |
|
GOPAL CHANDRA PRASAD Vs. PATNA MUNICIPAL CORPORATION
|
January 21, 2019 |
|
GOPAL JEE PANDEY Vs. STATE OF BIHAR
|
November 19, 2019 |
|
GOPAL KUMAR SINHA & ORS Vs. STATE OF BIHAR & ANR
|
January 2, 2019 |
|
GOPAL MANDAL Vs. STATE OF BIHAR
|
August 16, 2019 |
|
GOPAL PRASAD Vs. STATE OF BIHAR
|
September 26, 2019 |
|
GOPAL PRASAD MALAKAR Vs. UNION OF INDIA
|
May 9, 2019 |
|
GOPAL PRASAD SINGH Vs. STATE OF BIHAR
|
August 9, 2019 |
|
GOPAL SINGH Vs. STATE OF BIHAR
|
November 15, 2019 |
|
GOPAL YADAV Vs. THE STATE OF BIHAR & ORS
|
January 3, 2019 |
|
GOPI KRISHNA SAH Vs. STATE OF BIHAR AND ANR
|
April 2, 2019 |
|
GORAKH NATH PATHAK Vs. RAKESH KUMAR SINGH
|
August 1, 2019 |
|
GORAKH NATH SINGH Vs. RAJ KUMAR SINGH AND ORS.
|
September 19, 2019 |
|
GOVIND LAL Vs. KAMAL KUMAR
|
July 26, 2019 |
|
GREEN TIMBER Vs. STATE OF BIHAR
|
February 13, 2019 |
|
GUDDU KUMAR Vs. STATE OF BIHAR
|
July 11, 2019 |
|
GUDDU KUMAR Vs. STATE OF BIHAR
|
March 15, 2019 |
|
GUDDU KUMAR YADAV Vs. STATE OF BIHAR
|
November 7, 2019 |
|
GULAM RAM Vs. STATE OF BIHAR
|
August 28, 2019 |
|
GUNJAN @ GUNJAN KUMAR Vs. STATE OF BIHAR
|
July 4, 2019 |
|
GUNJAN KUMARI Vs. STATE OF BIHAR
|
August 29, 2019 |
|
GYAN PRAKASH, SON OF LATE BANSHIDHAR PRASAD Vs. STATE OF BIHAR
|
August 30, 2019 |
|
GYANENDRA KUMAR DUBEY Vs. THE CHAIRMAN
|
May 30, 2019 |
|
H. D. JAIN COLLEGE Vs. STATE OF BIHAR
|
March 7, 2019 |
|
HAKIM MAHIUDDIN CHISTI Vs. STATE OF BIHAR
|
January 18, 2019 |
|
HAMID AHMAD @ RUMANI S/O NASIM AHMAD Vs. STATE OF BIHAR
|
December 19, 2019 |
|
HARAKHNANDAN CHAUDHARY Vs. STATE OF BIHAR
|
July 10, 2019 |
|
HARDEO SINGH AND ORS. Vs. THE STATE OF BIHAR
|
October 25, 2019 |
|
HARE KRISHNA KUMAR SINGH Vs. RAJ KUMARI DEVI
|
January 23, 2019 |
|
HARE RAM SINGH Vs. STATE OF BIHAR
|
July 23, 2019 |
|
HARENDRA PANDEY Vs. STATE OF BIHAR
|
March 11, 2019 |
|
HARENDRA SINGH Vs. STATE OF BIHAR
|
May 13, 2019 |
|
HARI KISHAN YADAV Vs. STATE OF BIHAR
|
August 16, 2019 |
|
HARI NARAYAN YADAV Vs. APURB KUMAR
|
April 26, 2019 |
|
HARI PRASAD GIRI Vs. STATE OF BIHAR
|
January 24, 2019 |
|
HARI SINGH Vs. STATE OF BIHAR
|
January 16, 2019 |
|
HARI YADAV Vs. STATE OF BIHAR
|
November 4, 2019 |
|
HARIHAR CHOUDHARY Vs. STATE OF BIHAR
|
December 12, 2019 |
|
HARIHAR NATH MISHRA Vs. BHIM RAO AMBEDKAR BIHAR UNIVERSITY
|
July 31, 2019 |
|
HARO RAM @ HARIBANSH RAM Vs. STATE OF BIHAR
|
August 5, 2019 |
|
HASAN TAUHEED Vs. THE STATE OF BIHAR AND ORS.
|
August 20, 2019 |
|
HASARUDDIN MIAN Vs. STATE OF BIHAR
|
August 1, 2019 |
|
HAZRAT ALI Vs. STATE OF BIHAR
|
August 14, 2019 |
|
HEENA KHATOON @ BIBI HEENA KHATOON Vs. STATE OF BIHAR
|
July 31, 2019 |
|
HEERA DEVI Vs. STATE OF BIHAR
|
August 22, 2019 |
|
HEMCHANDRA LAL KARN Vs. STATE OF BIHAR
|
October 1, 2019 |
|
HIMANSHU CHORASIA Vs. THE STATE OF BIHAR
|
April 30, 2019 |
|
HIRA DEVI Vs. STATE OF BIHAR
|
November 28, 2019 |
|
HIRA LAL SRIVASTAVA Vs. STATE OF BIHAR
|
September 3, 2019 |
|
HIRDAYA NAND TIWARI Vs. STATE OF BIHAR
|
March 8, 2019 |
|
HRIDAY NARAYAN PANDEY Vs. STATE OF BIHAR
|
September 19, 2019 |
|
HRIDAY NARAYAN PANDEY Vs. STATE OF BIHAR
|
October 17, 2019 |
|
IBRAHIM KUJRA Vs. STATE OF BIHAR
|
September 11, 2019 |
|
IDIO CONSTRUCTION OF INDUSTRIES (INDIA) LTD. Vs. UNION OF INDIA
|
August 9, 2019 |
|
IFTAKHAR AHMAD Vs. SYED MOZAZIR ALI
|
July 26, 2019 |
|
ILF CONSULTING ENGINEERS ALMONDZ GLOBAL INFRA CONSULTANT LTD. Vs. BHAGALPUR SMART CITY LTD.
|
July 15, 2019 |
|
ILF CONSULTING ENGINEERS ALMONDZ GLOBAL INFRA CONSULTANT LTD. Vs. BHAGALPUR SMART CITY LTD.
|
July 19, 2019 |
|
IMRAN ALAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
March 27, 2019 |
|
IMRANA TARANNUM @ BIBI IMRANA TARANNUM WIFE OF MD AFROZ ALAM AND DAUGHTER OF MD SAFIRUDDIN SAFAR Vs. STATE OF BIHAR
|
April 17, 2019 |
|
IN MATTER OF LETTER DATED 15 02 2018 OF BHOLA PANDIT Vs. STATE OF BIHAR
|
July 12, 2019 |
|
IN RE LIFE TIME ALLOTMENT OF BUNGALOWS TO FORMER CHIEF MINISTERS OF STATE OF BIHAR Vs. CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
February 19, 2019 |
|
IN RE, SUO MOTU COGNISANCE Vs. UNION OF INDIA
|
September 2, 2019 |
|
IN RE: DHIRENDRA MOHAN DAS Vs. IN RE: DHIRENDRA MOHAN DAS
|
February 8, 2019 |
|
IN RE: NARSINGH BHAGAT Vs. IN RE: NARSINGH BHAGAT
|
February 8, 2019 |
|
IN RE: NIRMALA SINHA Vs. IN RE: NIRMALA SINHA
|
July 12, 2019 |
|
INDIA ANIMAL FOOD INDUSTRIES Vs. STATE OF BIHAR
|
March 11, 2019 |
|
INDIAN OIL CORPORATION LTD. Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
August 14, 2019 |
|
INDIAN TRADERS Vs. STATE OF BIHAR
|
May 16, 2019 |
|
INDRADEV SINGH Vs. STATE OF BIHAR
|
July 18, 2019 |
|
INDRAJEET CHAUDHARY Vs. RAJ KISHORE PRASAD
|
August 16, 2019 |
|
INDRAJEET SHARMA Vs. STATE OF BIHAR
|
January 4, 2019 |
|
INDRAJIT SINGH Vs. UNION OF INDIA
|
July 29, 2019 |
|
INDRASANA KUARI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
October 17, 2019 |
|
INDU DEVI Vs. RAM CHANDRA PRASAD
|
August 16, 2019 |
|
INDU DEVI Vs. STATE OF BIHAR AND ORS.
|
February 14, 2019 |
|
INDU KUMARI SINHA @ INDU DEVI @ KUMARI INDU SINHA, WIFE OF LATE SHIVCHANDRA SINGH Vs. STATE OF BIHAR
|
April 4, 2019 |
|
INNOTECH EDUCATIONAL SOCIETY Vs. STATE BANK OF INDIA
|
November 22, 2019 |
|
IRFAN KHAN Vs. STATE OF BIHAR
|
June 20, 2019 |
|
ISHARAT PRAVEEN Vs. STATE OF BIHAR
|
July 5, 2019 |
|
ISLAM MIAN Vs. STATE OF BIHAR
|
January 21, 2019 |
|
ISRAIL Vs. STATE OF BIHAR
|
October 14, 2019 |
|
ISRAIL S/O LATE BENGALI MIYA Vs. STATE OF BIHAR
|
January 4, 2019 |
|
ISTEYAK Vs. STATE OF BIHAR
|
November 8, 2019 |
|
J. K. TRADERS Vs. UNION OF INDIA
|
September 5, 2019 |
|
J.K. TRADERS, DOTURI Vs. UNION OF INDIA
|
December 20, 2019 |
|
JAGADISH SINGH ARYA Vs. STATE OF BIHAR
|
July 29, 2019 |
|
JAGANNTH PRASAD Vs. STATE BANK OF INDIA
|
March 1, 2019 |
|
JAGARAN PRAKASHAN LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 25, 2019 |
|
JAGDEEP PRASAD SINGH Vs. ANAND KISHORE SINHA
|
June 20, 2019 |
|
JAGDISH PRASAD YADAV Vs. STATE OF BIHAR
|
March 26, 2019 |
|
JAGERNATH PRASAD RAI SON OF RAMESHWAR RAI Vs. KALWA YADAV DEBI WIDOW OF JANAK RAI
|
February 14, 2019 |
|
JAGESHWAR RAI Vs. STATE OF BIHAR
|
August 16, 2019 |
|
JAGESHWAR RAI Vs. STATE OF BIHAR
|
August 16, 2019 |
|
JAGMATIYA DEVI @ JAGMATO DEVI Vs. STATE OF BIHAR
|
August 21, 2019 |
|
JAHNVI SOMYA, D/O DR. PRAFULLA KUMAR MALLIK Vs. BIHAR SCHOOL EXAMINATION BOARD PATNA
|
December 13, 2019 |
|
JAI BHAWANI CONSTRUCTION Vs. UNION OF INDIA
|
July 5, 2019 |
|
JAI MAA GANGA SAW MILL Vs. THE STATE OF BIHAR
|
January 4, 2019 |
|
JAI NATH TIWARI Vs. STATE OF BIHAR
|
April 2, 2019 |
|
JAI PRAKASH DAS Vs. STATE OF BIHAR
|
April 24, 2019 |
|
JAI PRAKASH GUPTA Vs. STATE OF BIHAR
|
July 16, 2019 |
|
JAI PRAKASH NARAYAN Vs. STATE OF BIHAR
|
September 19, 2019 |
|
JAI PRAKASH NARAYAN SINHA Vs. STATE OF BIHAR
|
May 10, 2019 |
|
JAI PRAKASH PANDIT Vs. STATE OF BIHAR
|
January 23, 2019 |
|
JAI PRAKASH SINGH Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK
|
November 8, 2019 |
|
JAI PRAKASH UNIVERSITY Vs. STATE OF BIHAR
|
July 30, 2019 |
|
JAI RAM CHOUDHARY Vs. SHASHI KANT
|
April 1, 2019 |
|
JAIBIR JHA Vs. STATE OF BIHAR
|
January 18, 2019 |
|
JAIBIR PRASAD GUPTA AND ORS Vs. MAHESH PRASAD GUPTA AND ORS
|
February 25, 2019 |
|
JAIDEO PRASAD MINDA Vs. STATE OF BIHAR
|
December 9, 2019 |
|
JAILAL PASWAN Vs. STATE OF BIHAR
|
October 18, 2019 |
|
JAIPAL MARANDI S/O LATE KANHU MARANDI Vs. STATE OF BIHAR
|
September 2, 2019 |
|
JAKI AHMED Vs. STATE OF BIHAR
|
August 13, 2019 |
|
JALAJ KUMAR Vs. STATE OF BIHAR
|
September 18, 2019 |
|
JALAN POLYTUBES PRIVATE LIMITED Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
August 16, 2019 |
|
JALESHWAR PANDEY Vs. VISHWANATH SINGH
|
July 11, 2019 |
|
JAMAL AKHTAR Vs. STATE OF BIHAR
|
November 5, 2019 |
|
JAMILA KHATOON AND ANR Vs. ANWAR ALAM AND ORS
|
February 8, 2019 |
|
JAMSHED QAMAR Vs. STATE OF BIHAR
|
March 11, 2019 |
|
JANAK LAL MAHTO Vs. STATE OF BIHAR
|
December 2, 2019 |
|
JANESHWAR SHARMA Vs. STATE OF BIHAR
|
September 30, 2019 |
|
JANKI MAHTO Vs. ARCHANA KUMARI
|
April 3, 2019 |
|
JANKI MANDAL Vs. STATE OF BIHAR
|
October 17, 2019 |
|
JANKI RAM JHA Vs. STATE OF BIHAR
|
April 25, 2019 |
|
JANKI SINGH Vs. THE STATE OF BIHAR
|
June 21, 2019 |
|
JAWAHAR KUMAR SINGH Vs. STATE OF BIHAR
|
February 19, 2019 |
|
JAWAHAR LAL RAM Vs. THE STATE OF BIHAR AND ORS.
|
December 19, 2019 |
|
JAWAHAR LAL SINGH @ JAWAHAR SINGH Vs. STATE OF BIHAR
|
April 30, 2019 |
|
JAY CHANDRA PRASAD Vs. STATE OF BIHAR
|
June 17, 2019 |
|
JAY KUMAR Vs. STATE OF BIHAR
|
June 28, 2019 |
|
JAYANTI DEVI Vs. STATE OF BIHAR
|
July 2, 2019 |
|
JAYANTI DEVI LATE MANORANJAN SINGH Vs. STATE OF BIHAR
|
January 23, 2019 |
|
JHAM CHAUDHARY Vs. NEW INDIA ASSURANCE
|
May 2, 2019 |
|
JHULAN BATTHA Vs. STATE OF BIHAR
|
June 26, 2019 |
|
JHULAN BATTHA Vs. STATE OF BIHAR
|
June 26, 2019 |
|
JIBACHH YADAV Vs. STATE OF BIHAR
|
June 19, 2019 |
|
JITAN SINGH Vs. STATE OF BIHAR
|
July 4, 2019 |
|
JITENDRA BHAGAT Vs. STATE OF BIHAR
|
July 25, 2019 |
|
JITENDRA KUMAR Vs. THE STATE OF BIHAR
|
October 21, 2019 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
February 22, 2019 |
|
JITENDRA KUMAR @ JITENDRA SINGH Vs. STATE OF BIHAR
|
March 28, 2019 |
|
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
March 8, 2019 |
|
JITENDRA PRASAD Vs. STATE OF BIHAR
|
May 17, 2019 |
|
JITF URBAN INFRASTRUCTURE LTD. Vs. STATE OF BIHAR
|
January 8, 2019 |
|
JOGENDRA DAS Vs. INDIAN OIL CORPORATION LIMITED
|
July 1, 2019 |
|
JOGENDRA PASWAN Vs. STATE OF BIHAR
|
April 29, 2019 |
|
JONHA DEVI Vs. DINESH SINGH
|
March 7, 2019 |
|
JUNAID ALAM Vs. STATE OF BIHAR
|
July 4, 2019 |
|
JYOTI RAJ AND ORS. Vs. STATE OF BIHAR AND ORS.
|
February 15, 2019 |
|
JYOTI SINHA Vs. SAMIR KUMAR SRI ARBIND KUMAR
|
August 30, 2019 |
|
K K PATHAK @ KESHAV KUMAR PATHAK Vs. RAVI SHANKAR PRASAD
|
February 1, 2019 |
|
K. K. PATHAK Vs. HIGH COURT OF JUDICATURE AT PATNA
|
July 8, 2019 |
|
K.K. GLASS FACTORY PVT.LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
January 15, 2019 |
|
KAILASH KEWAT, SON OF LATE KRISHNA CHANDRA KEWAT Vs. STATE OF BIHAR
|
August 28, 2019 |
|
KAILASH KUMAR Vs. STATE OF BIHAR
|
January 23, 2019 |
|
KAILASH SAW MILL Vs. STATE OF BIHAR
|
March 7, 2019 |
|
KALAWATI DEVI Vs. UNION OF INDIA
|
July 9, 2019 |
|
KALICHARAN KANTH Vs. STATE OF BIHAR
|
June 25, 2019 |
|
KALIKA COOLING SYSTEM Vs. STATE OF BIHAR
|
July 18, 2019 |
|
KALYANI MEHTA Vs. THE STATE OF BIHAR
|
February 4, 2019 |
|
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR
|
May 28, 2019 |
|
KAMLADITYA CONSTRUCTION PVT LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
May 13, 2019 |
|
KAMLADITYA CONSTRUCTIONS PVT. LTD. Vs. STATE OF BIHAR
|
September 9, 2019 |
|
KAMLESH KUMAR Vs. STATE OF BIHAR
|
August 9, 2019 |
|
KAMLESH KUMAR PANDEY Vs. STATE OF BIHAR
|
July 17, 2019 |
|
KAMLESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 6, 2019 |
|
KAMLESHWAR PRASAD CHOUDHARY Vs. THE BIHAR STATE BOARD OF RELIGIOUS TRUST AND ORS.
|
January 9, 2019 |
|
KAMLESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS
|
April 16, 2019 |
|
KAMLESHWARI YADAV @ KAMO YADAV Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
June 28, 2019 |
|
KANHAIYA PRASAD Vs. STATE OF BIHAR
|
May 7, 2019 |
|
KANKANADY HOMEO HALL Vs. STATE OF BIHAR
|
October 21, 2019 |
|
KANTI KUMARI @ KANTI DEVI Vs. STATE OF BIHAR
|
March 1, 2019 |
|
KAPIL KUMAR S/O RAM ISHWAR YADAV Vs. STATE OF BIHAR
|
December 16, 2019 |
|
KAPIL KUMAR S/O RAM ISHWAR YADAV R/O NAI BAZAR SAHABAZAPUR Vs. UNION OF INDIA
|
December 18, 2019 |
|
KAPILDEO BARAI Vs. RAM KYAS BARAI
|
August 2, 2019 |
|
KARN KUMAR @ RAJA Vs. STATE OF BIHAR
|
December 5, 2019 |
|
KARRA PARASURAMAIAH Vs. THE STATE OF BIHAR
|
April 22, 2019 |
|
KARRAH PARSHU RAMAIAH Vs. THE STATE OF BIHAR
|
August 28, 2019 |
|
KASHI NATH SINGH SON OF LATE SHEO PRASAD SINGH Vs. STATE OF BIHAR
|
March 29, 2019 |
|
KASHI PRAJAPATI Vs. STATE OF BIHAR
|
August 19, 2019 |
|
KASHISH DEVELOPERS LIMITED Vs. THE STATE OF BIHAR AND ORS
|
February 14, 2019 |
|
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
|
September 3, 2019 |
|
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
|
August 29, 2019 |
|
KAUSHAL KISHORE SUMAN S/O SHRI JAGLAL SINGH Vs. STATE OF BIHAR
|
January 21, 2019 |
|
KAUSHAL KISHORE THAKUR, SON OF LATE BRIJ KISHORE THAKUR Vs. INDIAN BANK THROUGH C M D
|
May 17, 2019 |
|
KAUSHAL KUMAR PANDEY Vs. STATE OF BIHAR
|
January 2, 2019 |
|
KAUSHALYA DEVI Vs. STATE OF BIHAR
|
September 12, 2019 |
|
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
|
November 28, 2019 |
|
KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
|
January 21, 2019 |
|
KAVITA AAGNEY W/O SRI SURESH KUMAR SAHNI Vs. STATE OF BIHAR
|
January 4, 2019 |
|
KAVITA KUMARI Vs. UNION OF INDIA
|
November 26, 2019 |
|
KAVITA KUMARI Vs. STATE OF BIHAR
|
July 5, 2019 |
|
KEDAR KUMAR @ KEDAR YADAV Vs. STATE OF BIHAR
|
March 6, 2019 |
|
KHATIJA KHATOON Vs. STATE OF BIHAR
|
December 6, 2019 |
|
KHATOON NESHA Vs. STATE OF BIHAR
|
August 28, 2019 |
|
KHUSBU KHATOON D/O MD NAZAM SAH Vs. STATE OF BIHAR
|
April 12, 2019 |
|
KHUSHBOO GUPTA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 25, 2019 |
|
KISHORE KUMAR DAS Vs. STATE OF BIHAR
|
July 2, 2019 |
|
KISHUN SINGH AND ORS. Vs. RAMGAHAN GANESH SINGH AND ORS.
|
May 16, 2019 |
|
KOMAL ANITA SINGH Vs. STATE OF BIHAR
|
December 10, 2019 |
|
KOSHALYA DEVI Vs. STATE OF BIHAR
|
August 13, 2019 |
|
KRISHNA BIHARI SINGH & ORS Vs. STATE OF BIHAR & ANR
|
January 9, 2019 |
|
KRISHNA KANT JHA SON OF LATE KAMLA KANT Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
July 16, 2019 |
|
KRISHNA KUMAR DUTTA AND ANR Vs. STATE OF BIHAR AND ANR
|
June 21, 2019 |
|
KRISHNA KUMAR SINGH ARYA Vs. STATE OF BIHAR
|
January 22, 2019 |
|
KRISHNA LAL GUPTA Vs. STATE OF BIHAR
|
August 7, 2019 |
|
KRISHNA MOHAN BHAGAT Vs. SARUG @ SARYUG PRASAD BHAGAT
|
August 29, 2019 |
|
KRISHNA MOHAN SAH Vs. STATE OF BIHAR
|
January 21, 2019 |
|
KRISHNA MURARI DUBEY, Vs. TILKA MANJHI BHAGALPUR UNIVERSITY THROUGH THE VICE CHANCELLOR
|
July 26, 2019 |
|
KRISHNA NAND PANDEY Vs. STATE OF BIHAR
|
January 4, 2019 |
|
KRISHNA NANDAN PRASAD Vs. STATE OF BIHAR
|
July 15, 2019 |
|
KRISHNA PRASAD Vs. STATE OF BIHAR
|
May 13, 2019 |
|
KRISHNA SAH @ KRISHNA GOND Vs. STATE OF BIHAR
|
July 19, 2019 |
|
KRISHNA SINGH Vs. UNION OF INDIA
|
December 6, 2019 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
July 10, 2019 |
|
KRISHNA YADAV Vs. STATE OF BIHAR
|
April 30, 2019 |
|
KRISHNADEO DAS Vs. THE STATE OF BIHAR & ORS
|
May 17, 2019 |
|
KUMAR A. S. CONSTRUCTION Vs. STATE OF BIHAR
|
December 2, 2019 |
|
KUMAR ANAND Vs. STATE OF BIHAR
|
July 30, 2019 |
|
KUMAR GAURAV Vs. STATE OF BIHAR
|
January 18, 2019 |
|
KUMAR GAURAV Vs. STATE OF BIHAR
|
December 10, 2019 |
|
KUMAR JHA Vs. THE STATE OF BIHAR AND ORS
|
February 19, 2019 |
|
KUMAR PRABHAKAR Vs. STATE OF BIHAR
|
September 5, 2019 |
|
KUMARI ASHA D/O SRI DINKAR PRASAD SINGH Vs. STATE OF BIHAR
|
January 4, 2019 |
|
KUMARI PRIYA GUPTA Vs. STATE OF BIHAR
|
July 16, 2019 |
|
KUMARI REETA Vs. THE STATE OF BIHAR AND ORS.
|
October 15, 2019 |
|
KUMARI SUNITA SINGH; AWDHESH KUMAR; SUDHA SHANKAR TIWARY; VIJAY SHANKAR TIWARY; KANCHAN BALA GOSWAMI; MANJU KUMARI SHARMA; BABITA KUMARI @ BABITA SINHA; AMRESH KUMAR SHRIVASTAVA; ANIL KUMAR SINGH; FEDERATION OF C W C AND J J B MEMBER OF BIHAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
April 8, 2019 |
|
KUMBHA RAJ S/O LATE RAMA NAND MAHTO Vs. STATE OF BIHAR
|
February 6, 2019 |
|
KUMHIYA DEVI Vs. STATE OF BIHAR
|
October 16, 2019 |
|
KUNDAN KUMAR Vs. STATE OF BIHAR
|
September 23, 2019 |
|
KUNDAN KUMAR Vs. STATE OF BIHAR
|
August 23, 2019 |
|
KUNDAN KUMAR Vs. DIVISIONAL RAILWAY MANAGER (PERSONNEL), EAST CENTRAL RAILWAY
|
April 9, 2019 |
|
KUNDAN KUMAR AND ORS Vs. THE GOVERNMENT OF INDIA AND ORS
|
January 28, 2019 |
|
KUNDAN KUMAR YADAV Vs. LALIT KUMAR YADAV
|
September 19, 2019 |
|
KUSESHWAR SAHANI Vs. STATE OF BIHAR
|
January 16, 2019 |
|
KUSHESHWAR YADAV Vs. THE STATE OF BIHAR
|
August 23, 2019 |
|
KUSUM DEVI Vs. STATE OF BIHAR AND ORS
|
February 14, 2019 |
|
KUSUM DEVI W/O SHANKAR RAI Vs. STATE OF BIHAR
|
December 13, 2019 |
|
KUSUM LAL YADAV Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
|
January 3, 2019 |
|
KUSUM SHARAN, WIFE OF SHAMBHU SHARAN Vs. ADDITIONAL MEMBER, BOARD OF REVENUE, BIHAR, PATNA
|
February 4, 2019 |
|
LACCHUMAN RAI @ KAPIL RAI Vs. STATE OF BIHAR
|
September 30, 2019 |
|
LAKHAN YADAV @ LAKHAN DAS Vs. STATE OF BIHAR
|
December 6, 2019 |
|
LAKHI DEVI Vs. KAMAL KISHORE DUBEYBIHAR
|
January 28, 2019 |
|
LAKSHMI CHOUHAN Vs. STATE OF BIHAR
|
June 26, 2019 |
|
LAKSHMI KUMARI Vs. THE STATE OF BIHAR AND ORS
|
May 7, 2019 |
|
LAKSHMI PRASAD NAYAK Vs. STATE OF BIHAR
|
July 23, 2019 |
|
LAL BABU PASWAN Vs. THE STATE OF BIHAR AND ORS.
|
September 25, 2019 |
|
LAL BABU PASWAN AND ORS. Vs. THE STATE OF BIHAR
|
August 22, 2019 |
|
LAL BABU RAM Vs. THE STATE OF BIHAR AND ORS.
|
June 21, 2019 |
|
LAL BABU RAY Vs. THE STATE OF BIHAR
|
March 12, 2019 |
|
LAL MOHAN RANA Vs. STATE OF BIHAR
|
August 19, 2019 |
|
LAL MOHAN SHARMA Vs. STATE OF BIHAR
|
October 14, 2019 |
|
LALAN KUMAR SHARMA Vs. STATE OF BIHAR
|
October 23, 2019 |
|
LALAN SAH Vs. STATE OF BIHAR
|
May 13, 2019 |
|
LALAN SINGH Vs. STATE OF BIHAR
|
August 17, 2019 |
|
LALIT MOHAN PATHAK Vs. BIHAR STATE POWER
|
July 2, 2019 |
|
LALIT SINGH Vs. STATE OF BIHAR
|
September 19, 2019 |
|
LALLAN SINGH Vs. STATE OF BIHAR
|
March 14, 2019 |
|
LALLAN YADAV Vs. STATE OF BIHAR
|
August 22, 2019 |
|
LALLU KHAN Vs. STATE OF BIHAR
|
March 15, 2019 |
|
LALU KUMAR Vs. STATE OF BIHAR
|
September 30, 2019 |
|
LALU KUMAR @ LAL BABU @ LALLU Vs. STATE OF BIHAR
|
October 1, 2019 |
|
LARSEN AND TOUBRO LIMITED Vs. STATE OF BIHAR
|
July 23, 2019 |
|
LARSEN AND TOUBRO LTD Vs. SJVN THERMAL (P) LTD
|
April 30, 2019 |
|
LATE CHITRAKUT TIWARY THROUGH L RS Vs. RAM CHANDRA RAI
|
March 13, 2019 |
|
LATE DILJANN MIYAN Vs. SAKINA BANOO
|
January 31, 2019 |
|
LATE PREDYAT @ PRADUT KUMAR BOSE Vs. LATE NIRMAL KANTI GUHA
|
June 19, 2019 |
|
LATE SHANTI DEVI Vs. RAJ KUMAR GUPTA
|
June 19, 2019 |
|
LAV KUMAR MISHRA Vs. PRINCIPAL SECRETARY
|
December 10, 2019 |
|
LAV KUMAR SINGH Vs. STATE OF BIHAR
|
August 5, 2019 |
|
LAXMAN PASWAN Vs. STATE OF BIHAR
|
January 22, 2019 |
|
LAXMI KANT TIWARI Vs. STATE OF BIHAR
|
August 7, 2019 |
|
LAXMI YADAV Vs. STATE OF BIHAR
|
March 14, 2019 |
|
LEELA DEVI Vs. RATANDEV GUPTA
|
August 23, 2019 |
|
LIFE INSURANCE CORPORATION Vs. ASHOK PRASAD
|
September 27, 2019 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
|
May 16, 2019 |
|
LILADHAR CHOUDHARY S/O LATE RAJENDRA CHOUDHARY Vs. STATE OF BIHAR
|
July 31, 2019 |
|
LIYAKAT KHAN S/O HAFIZ KHAN Vs. STATE OF BIHAR
|
May 1, 2019 |
|
LOK SEVA THRIFT AND CREDIT SELF SUPPORTING CO-OPERATIVE SOCIETIES LTD. Vs. STATE OF BIHAR
|
December 10, 2019 |
|
LOKNATH GOENKA Vs. COMMISSIONER OF INCOME TAX, PATNA
|
August 1, 2019 |
|
LPG VITRAK ASSOCIATION Vs. UNION OF INDIA
|
September 16, 2019 |
|
M A C M E T INDIA LIMITED Vs. UNION OF INDIA
|
May 14, 2019 |
|
M/S AISHWARYA FOUNDATIONTRUST Vs. STATE OF BIHAR AND ORS
|
January 28, 2019 |
|
M/S AYESHA EXPORTS THROUGH ITS PROPRIETOR MAJAHARUL HAQUE Vs. UNION OF INDIA AND ORS
|
January 24, 2019 |
|
M/S DHAN KUWAR COLD STORAGE PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS
|
February 19, 2019 |
|
M/S DHANPAT PRASAD Vs. THE STATE OF BIHAR AND ORS
|
April 1, 2019 |
|
M/S GANDHU CHHAPAR CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS
|
February 8, 2019 |
|
M/S R.S.CONSTRUCTION Vs. STATE OF BIHAR
|
March 27, 2019 |
|
M/S RAMESH KUMAR BAID AND SONS (HUF) Vs. UNION OF INDIA THROUGH COMMISSIONER OF CUSTOMS (PREV)
|
September 5, 2019 |
|
MAA BHAGWATI ATTA OIL MIL Vs. STATE OF BIHAR
|
April 18, 2019 |
|
MAA CONSTRUCTION Vs. STATE OF BIHAR
|
September 18, 2019 |
|
MAA YASHODA RICE MILL PVT. LTD. Vs. THE PUNJAB NATIONAL BANK AND ORS
|
January 30, 2019 |
|
MADAN DAS Vs. STATE OF BIHAR
|
July 25, 2019 |
|
MADAN GOPAL GUPTA, S/O LATE RAM BRIKSHA GUPTA Vs. STATE OF BIHAR THROUGH FOREST SECRETARY CUM COMMISSIONER, OLD SECRETARIAT, PATNA
|
May 2, 2019 |
|
MADAN KUMAR Vs. STATE OF BIHAR
|
November 5, 2019 |
|
MADAN MANOHAR PRASAD Vs. STATE OF BIHAR
|
May 30, 2019 |
|
MADHAV RAO, SON OF DEVENDRA KUMAR SINGH; CHHABILA YADAV, SON OF MAHENDRA YADAV; MD ASIF, SON OF SHASUL HODA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
April 10, 2019 |
|
MADHAVI Vs. MANAGING DIRECTOR
|
July 24, 2019 |
|
MADHU DEVI Vs. STATE OF BIHAR
|
February 14, 2019 |
|
MADHUKAR SUMAN Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
April 18, 2019 |
|
MADHYA BIHAR GRAMIN BANK Vs. STATE OF BIHAR
|
June 18, 2019 |
|
MAHADEO CHAUDHARY Vs. STATE OF BIHAR
|
February 5, 2019 |
|
MAHADEO SINGH COLLEGE Vs. THE UNION OF INDIA AND ORS.
|
October 24, 2019 |
|
MAHADEV CARRIER PVT LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, REGISTRATION, EXCISE AND PROHIBITION, GOVERNMENT OF BIHAR, PATNA
|
April 1, 2019 |
|
MAHADEV ENCLAVE PVT. LTD Vs. STATE OF BIHAR
|
February 27, 2019 |
|
MAHANTH SANT SHARAN DAS Vs. PRADEEP TIWARY AND ORS
|
February 22, 2019 |
|
MAHENDRA KUMAR MANDAL Vs. STATE OF BIHAR
|
November 22, 2019 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
January 3, 2019 |
|
MAHENDRA RAM Vs. STATE OF BIHAR
|
September 25, 2019 |
|
MAHENDRA THAKUR Vs. STATE OF BIHAR
|
January 21, 2019 |
|
MAHESH KANT CHOUDHARY Vs. STATE OF BIHAR
|
August 6, 2019 |
|
MAHESH KUMAR BHAGATMALE Vs. INDRAJEET SINGH
|
February 21, 2019 |
|
MAHESH KUMAR S/O RAM NARAYAN SAHU Vs. UNION OF INDIA
|
August 29, 2019 |
|
MAHESH MAHTO Vs. STATE OF BIHAR
|
March 13, 2019 |
|
MAHESH PRASAD S/O LATE RAM RATAN Vs. STATE OF BIHAR THROUGH HOME SECRETARY
|
July 17, 2019 |
|
MAHESH SAH Vs. STATE OF BIHAR
|
July 11, 2019 |
|
MAHNAR PRAKHAND MATSYAJIVI SAHYOG SAMITI LTD. Vs. STATE OF BIHAR
|
December 2, 2019 |
|
MAHRUKH KHAN Vs. STATE OF BIHAR
|
July 18, 2019 |
|
MAHTAB ALAM @ DADUL Vs. STATE OF BIHAR
|
January 11, 2019 |
|
MAJOR MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
September 18, 2019 |
|
MAKENDRA KUMAR Vs. STATE OF BIHAR
|
December 12, 2019 |
|
MALATI DEVI Vs. STATE OF BIHAR
|
March 15, 2019 |
|
MANAGEMENT OF DAYA ENGINEERING WORKS (SLEEPER) LTD. Vs. WORKMEN OF DAYA ENGINEERING WORKS (SLEEPER) LTD.
|
August 5, 2019 |
|
MANAGING DIRECTOR Vs. MANJAURA PRIMARY AGRICULTURE CREDIT SOCIETY LTD.
|
October 15, 2019 |
|
MANAGING DIRECTOR Vs. JITF URBAN INFRASTRUCTURE LTD.
|
October 15, 2019 |
|
MANAGING DIRECTOR, SHAHABAD DUGDH UTPADAK SAHKARI SANGH LTD Vs. ENGINEERING (INDIA) LTD (GOVERNMENT OF INDIA ENTERPRISES)
|
April 3, 2019 |
|
MANASH JHA Vs. STATE OF BIHAR
|
September 18, 2019 |
|
MANGALA NAND JHA Vs. STATE
|
February 7, 2019 |
|
MANI BHUSHAN KUMAR Vs. CHAIRMAN STATE BANK OF INDIA
|
November 22, 2019 |
|
MANIK LAL PRASAD Vs. STATE OF BIHAR
|
July 22, 2019 |
|
MANIK LAL PRASAD Vs. STATE OF BIHAR
|
August 16, 2019 |
|
MANIKANT PATHAK Vs. SARVDEO NARAYAN JHA
|
September 18, 2019 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
September 19, 2019 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
June 26, 2019 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
March 13, 2019 |
|
MANISH KUMAR PASWAN Vs. UNION OF INDIA
|
August 22, 2019 |
|
MANISH KUMAR SINGH Vs. STATE OF BIHAR
|
March 7, 2019 |
|
MANISH SHARMA Vs. STATE OF BIHAR
|
May 9, 2019 |
|
MANJARUL HAQUE Vs. STATE OF BIHAR
|
June 19, 2019 |
|
MANJEET KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 22, 2019 |
|
MANJU DEVI AND ORS. Vs. STATE OF BIHAR
|
July 2, 2019 |
|
MANJU DIWARKAR SHARMA Vs. UNION OF INDIA
|
July 11, 2019 |
|
MANJU SINGH Vs. STATE OF BIHAR
|
December 19, 2019 |
|
MANJU SINGH WIFE OF LATE CHANDRA MAULESHWAR PRASAD NARAYAN SINGH Vs. STATE OF BIHAR
|
January 29, 2019 |
|
MANOHAR LAL SINGH SON OF DHRUV NARAYAN SINGH Vs. STATE OF BIHAR
|
May 17, 2019 |
|
MANOJ @ MANOJ KUMAR CHANDRAVANSHI Vs. STATE OF BIHAR
|
June 28, 2019 |
|
MANOJ CHAUDHARY @ MANOJ KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
November 8, 2019 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
November 13, 2019 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
November 26, 2019 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
January 10, 2019 |
|
MANOJ KUMAR BANSAL Vs. BIHAR STATE HOUSING BOARD
|
April 25, 2019 |
|
MANOJ KUMAR SINGH Vs. UNION OF INDIA
|
November 28, 2019 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
November 8, 2019 |
|
MANOJ KUMAR SON OF RAJESHWAR SINGH Vs. STATE OF BIHAR
|
May 2, 2019 |
|
MANOJ KUMAR TIWARI Vs. STATE OF BIHAR
|
September 11, 2019 |
|
MANOJ KUMAR YADAV Vs. STATE OF BIHAR
|
August 21, 2019 |
|
MANOJ MANDAL Vs. STATE OF BIHAR
|
March 26, 2019 |
|
MANOJ MEHTAR Vs. STATE OF BIHAR
|
February 13, 2019 |
|
MANOJ MEHTAR AND ORS Vs. THE STATE OF BIHAR
|
February 12, 2019 |
|
MANOJ SAHU Vs. STATE OF BIHAR
|
May 7, 2019 |
|
MANORANJAN KUMAR SINHA Vs. STATE OF BIHAR
|
May 1, 2019 |
|
MANORANJAN PRASAD SAHA Vs. STATE OF BIHAR
|
September 18, 2019 |
|
MANORMA DEVI Vs. STATE OF BIHAR
|
September 23, 2019 |
|
MANORMA DEVI Vs. STATE OF BIHAR
|
August 21, 2019 |
|
MANTI DEVI Vs. UNION OF INDIA
|
September 5, 2019 |
|
MANTU KUMAR SINGH Vs. STATE OF BIHAR
|
December 10, 2019 |
|
MANTU SHARMA @ MUKESH SHARMA Vs. THE STATE OF BIHAR
|
January 24, 2019 |
|
MASOMAT INDU DEVI, WIFE OF LATE SHYAM KISHORE JHA Vs. STATE OF BIHAR
|
February 14, 2019 |
|
MATTER OF LETTER Vs. STATE OF BIHAR
|
July 1, 2019 |
|
MAYA DEVI Vs. STATE OF BIHAR
|
September 6, 2019 |
|
MAYOR NAGAR NIGAM Vs. STATE OF BIHAR
|
July 30, 2019 |
|
MD ANSAR Vs. STATE OF BIHAR
|
July 3, 2019 |
|
MD ASHRAF KHAN Vs. UNION OF INDIA
|
October 18, 2019 |
|
MD BABUL @ BABLU Vs. STATE OF BIHAR
|
July 23, 2019 |
|
MD DAUD @ DAUD MIAN Vs. STATE OF BIHAR
|
August 6, 2019 |
|
MD HASIB Vs. STATE OF BIHAR
|
September 2, 2019 |
|
MD IMRAN KHAN Vs. STATE OF BIHAR
|
February 20, 2019 |
|
MD ISRAIL SON OF LATE HAJI WASIMUDDIN Vs. STATE OF BIHAR
|
October 14, 2019 |
|
MD ISRAIL, SON OF HAJI WASIMUDDIN Vs. STATE OF BIHAR.THROUGH PRINCIPAL SECRETARY
|
May 17, 2019 |
|
MD KALUA, SON OF LATE JAWED Vs. STATE OF BIHAR
|
February 1, 2019 |
|
MD KAMRAN @ AMANULLAH Vs. STATE OF BIHAR
|
July 19, 2019 |
|
MD MAHFOOZ Vs. STATE OF BIHAR
|
January 3, 2019 |
|
MD MASIHA Vs. STATE OF BIHAR
|
August 17, 2019 |
|
MD MOHIL Vs. STATE OF BIHAR
|
October 15, 2019 |
|
MD NAUSHAD @ NASIA SON OF LATE MD TAUHEED Vs. STATE OF BIHAR
|
April 17, 2019 |
|
MD NIZAM AHMAD @ MD NIZAM Vs. STATE OF BIHAR
|
March 8, 2019 |
|
MD NOMAN Vs. STATE OF BIHAR
|
January 4, 2019 |
|
MD RIZWAN Vs. STATE OF BIHAR
|
July 5, 2019 |
|
MD SHAHJAHAN, SON OF ABDUL AHAT Vs. BIHAR STATE POLLUTION CONTROL BOARD THROUGH ITS CHAIRMAN
|
August 28, 2019 |
|
MD SUBHAN Vs. STATE OF BIHAR
|
January 9, 2019 |
|
MD TAIYUBUL @ MD TAYABUL Vs. STATE OF BIHAR
|
April 30, 2019 |
|
MD TALIB Vs. STATE OF BIHAR
|
August 16, 2019 |
|
MD ZAKAULLAH S/O ANWARUL HAQUE Vs. STATE OF BIHAR
|
May 10, 2019 |
|
MD. ABDUL MANNAN Vs. STATE OF BIHAR
|
May 10, 2019 |
|
MD. ABDULLAH Vs. STATE OF BIHAR
|
January 17, 2019 |
|
MD. AGNU @ MD. AGHNU Vs. STATE OF BIHAR
|
November 29, 2019 |
|
MD. AKBAR ALI KHAN Vs. PARASMANI DEVI
|
June 20, 2019 |
|
MD. ARSHAD, LATE MD. KALIM @ MD. KALAM, Vs. STATE OF BIHAR
|
December 2, 2019 |
|
MD. HAFIZ Vs. STATE OF BIHAR
|
January 7, 2019 |
|
MD. HAMID ALI Vs. MOSTT. KURASA KHATOON @ QUREIS
|
April 18, 2019 |
|
MD. ILIYAS, S/O PIR MOHAMMAD Vs. STATE OF BIHAR
|
September 5, 2019 |
|
MD. IRFAN KHAN Vs. STATE OF BIHAR
|
June 20, 2019 |
|
MD. ISLAM Vs. STATE OF BIHAR
|
November 18, 2019 |
|
MD. ISRAIL Vs. STATE OF BIHAR
|
June 20, 2019 |
|
MD. ISTAB @ ISTABALI Vs. STATE OF BIHAR
|
August 5, 2019 |
|
MD. JAHANGIR ANSARI Vs. STATE OF BIHAR
|
June 25, 2019 |
|
MD. KUDRISH Vs. THE STATE OF BIHAR
|
May 15, 2019 |
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MD. MAHMOOD Vs. STATE OF BIHAR
|
August 2, 2019 |
|
MD. MAHTAB ALAM Vs. THE STATE OF BIHAR AND ORS.
|
August 22, 2019 |
|
MD. MANJARUL HAQUE Vs. STATE OF BIHAR
|
June 19, 2019 |
|
MD. MANSOOR ALAM Vs. INDERDEO PRASAD
|
February 13, 2019 |
|
MD. NASIR ALI Vs. STATE OF BIHAR
|
January 8, 2019 |
|
MD. NASRULLAH Vs. THE STATE OF BIHAR
|
August 23, 2019 |
|
MD. NAZIR SON OF MD. SIDDIQUE Vs. STATE OF BIHAR
|
November 19, 2019 |
|
MD. NIJAMUDDIN ANSARI @ NIJAMUDDIN Vs. STATE OF BIHAR
|
December 2, 2019 |
|
MD. NOOR ALAM Vs. THE STATE OF BIHAR AND ORS.
|
February 28, 2019 |
|
MD. OZAIR AHMAD Vs. STATE OF BIHAR
|
February 11, 2019 |
|
MD. QAMARUDDIN Vs. THE STATE OF BIHAR
|
June 24, 2019 |
|
MD. QUAMRUZZAMAN Vs. BEGAM ARA
|
August 6, 2019 |
|
MD. RAHEES Vs. STATE OF BIHAR
|
May 15, 2019 |
|
MD. RUMI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
October 15, 2019 |
|
MD. SAHEB Vs. STATE OF BIHAR
|
August 19, 2019 |
|
MD. SAIRUL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2019 |
|
MD. SALAHUDDIN SON OF MD. JAHANGIR Vs. THE STATE OF BIHAR
|
June 24, 2019 |
|
MD. SHAKIR JAMAL Vs. STATE OF BIHAR
|
June 20, 2019 |
|
MD. SHAKIR REZA Vs. STATE OF BIHAR
|
January 7, 2019 |
|
MD. TAHIR AKHTAR Vs. THE STATE OF BIHAR AND ORS.
|
October 15, 2019 |
|
MD. TALIB Vs. STATE OF BIHAR
|
December 3, 2019 |
|
MD.AQILUR RAHMAN Vs. BISHWANATH PRASAD GUPTA AND OTHERS
|
February 4, 2019 |
|
MD.IQBAL NASIR Vs. STATE OF BIHAR
|
June 27, 2019 |
|
MD.TAUHEED ALAM Vs. PRINCIPAL SECRETARY
|
December 13, 2019 |
|
MEENA DEVI Vs. STATE OF BIHAR
|
July 3, 2019 |
|
MEENA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2019 |
|
MEENA SAHI Vs. STATE OF BIHAR
|
September 23, 2019 |
|
MEENA SINGH Vs. STATE OF BIHAR
|
July 12, 2019 |
|
MEERA DEVI Vs. STATE OF BIHAR
|
June 20, 2019 |
|
MEHBOOB ALI Vs. COMMANDANT- CUM- CHIEF JUDICIAL MAGISTRATE
|
November 22, 2019 |
|
MENKA KUMARI Vs. UNION OF INDIA
|
September 24, 2019 |
|
MEWA LAL CHOUDHARY Vs. UNION OF INDIA
|
August 20, 2019 |
|
MICHAELS EDUCATIONAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2019 |
|
MICROMAX INFORMATICS LTD. Vs. STATE OF BIHAR
|
March 8, 2019 |
|
MINDRA DEVI Vs. STATE OF BIHAR
|
September 17, 2019 |
|
MINTI DEVI Vs. STATE OF BIHAR
|
January 2, 2019 |
|
MINTU @ TULSI RAI SON OF LATE BIRENDRA RAI Vs. STATE OF BIHAR
|
April 10, 2019 |
|
MINU JAMUAR Vs. D. A. V. COLLEGE
|
October 14, 2019 |
|
MISTER AALAM Vs. STATE OF BIHAR
|
March 5, 2019 |
|
MITHILESH KUMAR Vs. THE BIHAR STATE POWER HOLDING COMPANY LIMITED AND ORS.
|
July 26, 2019 |
|
MITHILESH KUMAR Vs. STATE OF BIHAR
|
October 16, 2019 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 26, 2019 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 16, 2019 |
|
MITHILESH KUMAR SINGH Vs. RAMA DEVI AND ORS.
|
July 5, 2019 |
|
MITHUN ROY Vs. STATE OF BIHAR
|
February 27, 2019 |
|
MOBINA KHATOON Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, PATNA
|
February 4, 2019 |
|
MOHAMMAD HANIF Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2019 |
|
MOHAMMAD NAUSHAD Vs. SOUTH BIHAR POWER DISTRIBUTION
|
April 1, 2019 |
|
MOHAN PATHAK Vs. ADDITIONAL MEMBER,BOARD OF REVENUE
|
February 4, 2019 |
|
MOHAN RAM Vs. STATE OF BIHAR
|
January 24, 2019 |
|
MOHAN RAM Vs. STATE OF BIHAR
|
January 30, 2019 |
|
MOHAN TANTI Vs. STATE OF BIHAR
|
April 8, 2019 |
|
MOHAN THAKUR Vs. STATE OF BIHAR
|
July 5, 2019 |
|
MOJAHIR GADDI @ MOZAHIR HUSSAIN Vs. STATE OF BIHAR
|
August 5, 2019 |
|
MOLSON COORS COBRA INDIA PVT LTD Vs. STATE OF BIHAR
|
April 24, 2019 |
|
MOLSON COORS COBRA INDIA PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
February 5, 2019 |
|
MOMINA KHATOON AND ORS. Vs. MD. SHAHABUDDIN AND ORS.
|
May 13, 2019 |
|
MOSMAT SUSHILA DEVI Vs. CHANDRA BHUSHAN CHAUDHARY
|
January 10, 2019 |
|
MOST. GYATRI DEVI Vs. KAMESHWAR PRASAD
|
January 16, 2019 |
|
MOST. KISNI DEVI Vs. MAHENDRA YADAV
|
July 11, 2019 |
|
MOST. KUNTI KUER AND ORS Vs. AJAY KUMAR DIVEDI @ UDAIE DUBEY
|
April 2, 2019 |
|
MOST. RADHA DEVI Vs. THE STATE OF BIHAR
|
April 2, 2019 |
|
MOST. SURYAMANI DEVI Vs. STATE OF BIHAR
|
July 2, 2019 |
|
MR. AMAN SETHI Vs. THE STATE OF BIHAR AND ORS
|
February 6, 2019 |
|
MRIDULA SINGH Vs. STATE OF BIHAR
|
March 28, 2019 |
|
MRITUNJAY KUMAR Vs. UNION OF INDIA
|
April 17, 2019 |
|
MRITUNJAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 4, 2019 |
|
MUBARAK HUSSAIN @ MD MUBARAK HUSSAIN, SON OF LATE REFAKAT HUSSAIN Vs. STATE OF BIHAR.THROUGH PRINCIPAL CHIEF CONSERVATOR.OF FORESTS
|
May 15, 2019 |
|
MUKESH BHAGAT Vs. STATE OF BIHAR
|
September 18, 2019 |
|
MUKESH BHUSHAN Vs. THE STATE OF BIHAR AND ORS
|
January 25, 2019 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
June 27, 2019 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
August 1, 2019 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
July 12, 2019 |
|
MUKESH KUMAR Vs. UNION OF INDIA
|
March 6, 2019 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
February 18, 2019 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
November 25, 2019 |
|
MUKESH KUMAR SINGH S/O- LATE AKHILESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
July 17, 2019 |
|
MUKESH KUMAR, SON OF RAM UDGAR SHARMA Vs. STATE OF BIHAR
|
January 7, 2019 |
|
MUKESH SAHANI Vs. STATE OF BIHAR
|
May 14, 2019 |
|
MUKESH SINGH Vs. STATE OF BIHAR
|
February 28, 2019 |
|
MUKUL WASNIK Vs. STATE OF BIHAR
|
January 31, 2019 |
|
MUNDRIKA RAM Vs. MAHESHWAR PRASAD SINGH AND ORS.
|
July 12, 2019 |
|
MUNINDAR TRIPATHI Vs. STATE OF BIHAR
|
July 11, 2019 |
|
MUNIR AHSAN @ MUNIR HASAN @ MUNIR AHSAN SON OF LATE SHAHZAD HUSSAIN @ SHAHZADU HUSSAIN Vs. BIHAR STATE SHIA WAQF BOARD
|
March 29, 2019 |
|
MUNNA GOPE SON OF BAHURI PRASAD Vs. STATE OF BIHAR
|
January 8, 2019 |
|
MUNNA KUMAR @ KUMODH KUMAR Vs. STATE OF BIHAR
|
June 18, 2019 |
|
MUNNA KUMAR @ MUNNA KUMAR SINGH Vs. UNION OF INDIA
|
August 14, 2019 |
|
MUNNA KUMAR RAM Vs. STATE OF BIHAR
|
July 31, 2019 |
|
MUNNA MISHRA @ HARI SHANKAR MISHRA Vs. STATE OF BIHAR
|
March 6, 2019 |
|
MUNNA SINGH Vs. STATE OF BIHAR
|
December 9, 2019 |
|
MUNNA UPADYAY @ MUNAN UPADHYAY @ MANISH KUMAR UPADHYAY Vs. STATE OF BIHAR
|
March 28, 2019 |
|
MUNNI DEVI Vs. STATE OF BIHAR
|
March 11, 2019 |
|
MUNNI RAI Vs. COMMISSIONER OF INCOME TAX II, PATNA
|
May 2, 2019 |
|
MURARI SHARMA Vs. THE STATE OF BIHAR
|
June 18, 2019 |
|
MURARI SINGH Vs. STATE OF BIHAR
|
September 19, 2019 |
|
MURARI YADAV Vs. THE STATE OF BIHAR
|
January 24, 2019 |
|
MURARI YADAV Vs. STATE OF BIHAR
|
January 18, 2019 |
|
MUSAFIR MAHTO Vs. HARDEO MAHTO
|
January 24, 2019 |
|
MUSAFIR RAI @ MOSAFIR RAI Vs. STATE OF BIHAR
|
January 25, 2019 |
|
MUSTAFA MIAN Vs. STATE OF BIHAR
|
November 16, 2019 |
|
N P C C- P S K- J V Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCE SHEIKHPURA PATNA
|
March 14, 2019 |
|
N.M. FOOD PRODUCT Vs. THE STATE OF BIHAR AND ORS.
|
August 20, 2019 |
|
NAG NARAIN RAI Vs. THE STATE OF BIHAR AND ORS.
|
April 19, 2019 |
|
NAGENDRA PRASAD Vs. BRIJ NARAYAN PRASAD AND ANR
|
January 25, 2019 |
|
NAGENDRA SAH Vs. UNION OF INDIA
|
November 22, 2019 |
|
NAGENDRA SAH S/O CHANDRIKA SAH Vs. STATE OF BIHAR
|
April 22, 2019 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
September 12, 2019 |
|
NAGESHWAR SHARMA Vs. STATE OF BIHAR
|
January 15, 2019 |
|
NAKUL KUMAR SUDHANSHU Vs. STATE OF BIHAR
|
November 20, 2019 |
|
NAMIRA CONSTRUCTION PVT LTD Vs. FAZAL IMAM PUBLIC CHARITABLE AND RELIGIOUS TRUST
|
April 1, 2019 |
|
NAND KISHORE DAS Vs. THE UNION OF INDIA
|
April 17, 2019 |
|
NAND KISHORE MISTRY Vs. STATE OF BIHAR
|
March 15, 2019 |
|
NAND KISHORE NAWAL Vs. STATE OF BIHAR
|
June 27, 2019 |
|
NAND KISHORE SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
October 22, 2019 |
|
NAND KUMAR THAKUR Vs. STATE OF BIHAR
|
February 21, 2019 |
|
NARAYAN PURBEY Vs. STATE OF BIHAR
|
September 18, 2019 |
|
NARAYAN SAH Vs. STATE OF BIHAR
|
March 13, 2019 |
|
NARENDRA KUMAR DWIVEDI AND ORS. Vs. RAJESH DWIVEDI AND ORS.
|
August 1, 2019 |
|
NARENDRA PRASAD Vs. STATE OF BIHAR
|
September 26, 2019 |
|
NARENDRA PRASAD PANDEY Vs. STATE OF BIHAR
|
February 18, 2019 |
|
NARENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
November 19, 2019 |
|
NARENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
November 15, 2019 |
|
NARENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
September 2, 2019 |
|
NARENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
August 14, 2019 |
|
NARESH CHAUDHARY Vs. UNION OF INDIA
|
December 16, 2019 |
|
NARESH KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS
|
May 17, 2019 |
|
NASEHA SHAISTA RIZVI Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2019 |
|
NASRULLAH Vs. STATE OF BIHAR
|
August 23, 2019 |
|
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 7, 2019 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. HARINARAYAN SAHU
|
September 11, 2019 |
|
NATIONAL INSURANCE CO LTD Vs. GURIYA DEVI
|
April 1, 2019 |
|
NATIONAL SPOT EXCHANGE LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2019 |
|
NAVEEN KUWA Vs. STATE OF BIHAR
|
December 18, 2019 |
|
NAVIN CHANDRA PANDIT Vs. UNION OF INDIA
|
March 1, 2019 |
|
NAVLESH YADAV Vs. STATE OF BIHAR
|
November 14, 2019 |
|
NAWAL KISHORE SHARMA Vs. UNION OF INDIA AND ORS
|
March 26, 2019 |
|
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
April 11, 2019 |
|
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
July 16, 2019 |
|
NEELAM CHAUDHARI Vs. STATE OF BIHAR
|
July 2, 2019 |
|
NEERAJ KUMAR Vs. STATE OF BIHAR
|
January 23, 2019 |
|
NEERAJ KUMAR JHA Vs. STATE OF BIHAR
|
January 29, 2019 |
|
NEETU KUMARI WIFE OF SUBHANKAR KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
March 14, 2019 |
|
NEHA RAJ Vs. STATE OF BIHAR AND ORS
|
January 25, 2019 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA KUMAR SONCHETI
|
February 1, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. KANCHAN BHAGAT
|
September 2, 2019 |
|
NEW INDIA ASSURANCE CO. LTD Vs. RUBI DEVI
|
March 14, 2019 |
|
NEW MARKET DUKAANDAR KALYAN SAMITI Vs. THE STATE OF BIHAR AND ORS.
|
September 16, 2019 |
|
NEYAZ ANSARI Vs. STATE OF BIHAR
|
October 23, 2019 |
|
NIJAMMUDDIN ANSARI Vs. STATE OF BIHAR
|
January 23, 2019 |
|
NIKHIL MALHOTRA Vs. STATE OF BIHAR
|
March 11, 2019 |
|
NIKKI DEVI Vs. THE STATE ELECTION COMMISSION
|
January 28, 2019 |
|
NIKKI DEVI (FEMALE) Vs. STATE ELECTION COMMISSION (PANCHAYAT)
|
July 2, 2019 |
|
NIKKI KUMARI W/O DHARMENDRA KUMAR, Vs. STATE OF BIHAR
|
August 7, 2019 |
|
NILESH SHARAN SRIVASTAVA Vs. STATE OF BIHAR
|
April 3, 2019 |
|
NILU KUMARI Vs. STATE OF BIHAR
|
September 24, 2019 |
|
NIRAJ KUMAR Vs. STATE OF BIHAR
|
May 7, 2019 |
|
NIRAJ KUMAR @ SONU Vs. NAMITA SINHA
|
July 5, 2019 |
|
NIRAJ KUMAR RAJAK Vs. STATE OF BIHAR
|
May 6, 2019 |
|
NIRAJ SHAHI @ NIRAJ KUMAR SHAHI Vs. STATE OF BIHAR
|
April 18, 2019 |
|
NIRAJ SHARMA SON OF MITHILESH SUMAN SHARMASHARMA Vs. STATE OF BIHAR
|
January 24, 2019 |
|
NIRANJAN KUMAR DUTTA Vs. STATE OF BIHAR
|
April 30, 2019 |
|
NIRANJAN MUKESH Vs. STATE OF BIHAR
|
December 6, 2019 |
|
NIRANJAN SHARMA RAMESHWAR SHARMA Vs. UNION OF INDIA THE SECRETARY
|
December 9, 2019 |
|
NIRBHAY KUMAR Vs. STATE OF BIHAR
|
April 2, 2019 |
|
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 20, 2019 |
|
NIRBHAY KUMAR SINGH @ ASHOK SINGH S/O KAMLA SINGH Vs. STATE OF BIHAR
|
July 17, 2019 |
|
NIRBHAY NARAYAN SINGH SON OF LATE BINDA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, FINANCE DEPARTMENT, BIHAR, PATNA
|
February 4, 2019 |
|
NIRMAL KUMAR GUPTA Vs. THE MADHYA BIHAR GRAMIN BANK AND ORS.
|
March 6, 2019 |
|
NIRMALA DEVI Vs. STATE OF BIHAR
|
April 25, 2019 |
|
NIRMALA DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
October 17, 2019 |
|
NIRMALA JHA Vs. STATE OF BIHAR
|
July 12, 2019 |
|
NIRMALA KUMARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY GENERAL ADMINISTRATION DEPT
|
April 8, 2019 |
|
NISAR AHMED @ NESAR AHMED Vs. SHABNAM KHATOON
|
November 4, 2019 |
|
NITESH SINHA Vs. STATE OF BIHAR
|
November 18, 2019 |
|
NITISH KUMAR Vs. STATE OF BIHAR
|
March 15, 2019 |
|
NITU SINGH Vs. STATE OF BIHAR
|
January 4, 2019 |
|
NITYA NAND MANDAL Vs. STATE OF BIHAR
|
October 6, 2019 |
|
NITYA NAND MANDAL Vs. STATE OF BIHAR
|
November 6, 2019 |
|
NITYA NAND PRASAD GUPTA Vs. STATE OF BIHAR
|
July 9, 2019 |
|
NITYANAND SINGH AND ANR Vs. THE UNION OF INDIA AND ORS
|
February 8, 2019 |
|
NIZAM AHMAD @ MD. NIZAM Vs. STATE OF BIHAR
|
March 8, 2019 |
|
NIZAMUDDIN @ SAIYAD NIZAMUDDIN Vs. SAIYAD SHAHNAWAZ ALAM @ LADDAN
|
September 12, 2019 |
|
NOMAN Vs. STATE OF BIHAR
|
January 4, 2019 |
|
NOOR HASSAN Vs. STATE OF BIHAR
|
October 21, 2019 |
|
NOOR MOHAMMED Vs. THE STATE OF BIHAR AND ORS.
|
June 18, 2019 |
|
NRIPENDRA KUMAR Vs. STATE OF BIHAR
|
December 6, 2019 |
|
NUNU PRASAD SINGH Vs. STATE OF BIHAR
|
March 8, 2019 |
|
OFFICIAL LIQUIDATOR OF HELIOS FINANCE AND INVESTMENT LTD. Vs. SANJAY KUMAR SINGH AND ORS.
|
February 26, 2019 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
July 16, 2019 |
|
OM PRAKASH BHAGAT Vs. GAURI DEVI
|
August 16, 2019 |
|
OM PRAKASH GUIDE Vs. JAGDISH NARAYAN GUPTA
|
January 31, 2019 |
|
OM PRAKASH SRIVASTAVA Vs. APURVA AWAS YOJNA PVT LTD
|
July 2, 2019 |
|
OM SAI TRADING COMPANY Vs. UNION OF INDIA
|
September 4, 2019 |
|
OM SAI TRADING COMPANY Vs. UNION OF INDIA
|
September 5, 2019 |
|
OM SAI TRADING COMPANY Vs. UNION OF INDIA
|
December 20, 2019 |
|
ONKAR ROY Vs. STATE OF BIHAR
|
June 19, 2019 |
|
ORIENTAL INSURANCE COMPANY SASARAM THROUGH SRI V.K. JHA Vs. RAMESH KUMAR UPADHAYA
|
March 6, 2019 |
|
OZAIR ALAM AND ORS SON OF LATE HABIBUR RAHMAN Vs. FOOD CORPORATION OF INDIA
|
September 16, 2019 |
|
PALLAVI SINGH Vs. SHANKAR SUMAN,
|
July 4, 2019 |
|
PAMALA KUMARI Vs. THE HIGH COURT OF JUDICATURE
|
April 3, 2019 |
|
PANCHANAN SHARMA Vs. STATE OF BIHAR
|
September 27, 2019 |
|
PANKAJ KUMAR Vs. THE LIC OF INDIA AND ORS
|
April 2, 2019 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
May 17, 2019 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
June 18, 2019 |
|
PANKAJ KUMAR, SUKDEO SINGH Vs. KUMARI RINKU
|
December 10, 2019 |
|
PANKAJ SAH Vs. STATE OF BIHAR
|
April 29, 2019 |
|
PANKAJ SHASHI Vs. STATE OF BIHAR
|
September 25, 2019 |
|
PANO DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 11, 2019 |
|
PAPPU JHA SON OF LATE UDAY KANT JHA Vs. STATE OF BIHAR
|
January 17, 2019 |
|
PAPPU SAH AND ORS. Vs. SANJAY PRASAD AND ORS.
|
September 5, 2019 |
|
PAPPU SINGH Vs. STATE OF BIHAR
|
July 30, 2019 |
|
PAPPU YADAV Vs. STATE OF BIHAR
|
May 7, 2019 |
|
PARAM HANS MISHRA AND ORS Vs. THE STATE OF BIHAR AND ORS
|
January 29, 2019 |
|
PARAS YADAV Vs. STATE OF BIHAR
|
September 6, 2019 |
|
PARASHURAM PRASAD SINGH Vs. STATE OF BIHAR
|
September 25, 2019 |
|
PAREENA MOTORS PRIVATE LIMITED Vs. STATE BANK OF INDIA
|
September 20, 2019 |
|
PARIMAL CHAKRABORTY Vs. STATE OF BIHAR
|
June 19, 2019 |
|
PARIMAL KUMAR Vs. STATE OF BIHAR
|
November 15, 2019 |
|
PARMANAND CHAUDHARY Vs. STATE OF BIHAR
|
May 3, 2019 |
|
PARMANAND YADAV Vs. STATE OF BIHAR
|
July 10, 2019 |
|
PARMESHWAR BHAGAT Vs. KUNDAN BHAGAT
|
September 12, 2019 |
|
PARMESHWAR PASWAN Vs. THE STATE OF BIHAR AND ORS
|
April 23, 2019 |
|
PARSVNATH DEVELOPERS LTD. Vs. STATE OF BIHAR
|
August 17, 2019 |
|
PARWEZ KHAN @ PARWEZ ALAM Vs. THE STATE OF BIHAR
|
April 9, 2019 |
|
PASHUPATI BAGCHI Vs. STATE OF BIHAR & ANR
|
January 10, 2019 |
|
PASHUPATI KUMAR @ PASHUPATI KUMAR PARAS Vs. STATE OF BIHAR
|
May 13, 2019 |
|
PATAN NAGARPALIKA Vs. HITESHKUMAR NATWARLAL THAKKAR
|
September 17, 2019 |
|
PATORI ANCHAL MATSYAJIVI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR
|
October 15, 2019 |
|
PAWAN KUMAR Vs. STATE OF BIHAR
|
March 6, 2019 |
|
PAWAN KUMAR SINGH, S/O LATE KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH SECRETARY FOOD AND CONSUMER DEPARTMENT
|
April 11, 2019 |
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PAWAN KUMAR YADAV Vs. STATE OF BIHAR
|
December 5, 2019 |
|
PAWAN SINGH Vs. STATE OF BIHAR
|
June 20, 2019 |
|
PHARMACITY PARTNER RAJESH KUMAR MANNUJEE Vs. STATE OF BIHAR
|
June 17, 2019 |
|
PHRA BODHINANDHAMUNEE @ P. BHAKDEE Vs. STATE OF BIHAR
|
July 19, 2019 |
|
PHUL KUMARI @ FUL KUMARI DEVI @ FOOL KUMARI Vs. STATE OF BIHAR
|
March 5, 2019 |
|
PHULMATIYA DEVI Vs. STATE OF BIHAR
|
January 2, 2019 |
|
PIDILITE INDUSTRIES LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
March 29, 2019 |
|
PINKI JHA @ PINKI KUMARI Vs. DEEPAK KUMAR JHA @ GULSHAN
|
August 5, 2019 |
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PINTU KUMAR YADAV Vs. STATE OF BIHAR
|
August 9, 2019 |
|
PIYUSH KUMAR Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
|
August 21, 2019 |
|
POONAM DEVI Vs. STATE OF BIHAR
|
March 6, 2019 |
|
POONAM KUMARI Vs. STATE OF BIHAR
|
November 5, 2019 |
|
POPALI DEVI Vs. STATE OF BIHAR
|
December 17, 2019 |
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POPULAR NURSING HOME Vs. STATE OF BIHAR
|
July 10, 2019 |
|
POTTANANI JOSEPH MATHEW Vs. STATE OF BIHAR
|
February 14, 2019 |
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PRABHAKAR BHATT Vs. STATE OF BIHAR
|
September 27, 2019 |
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PRABHAKAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
April 17, 2019 |
|
PRABHAWATI KUMARI, WIFE OF LATE BACCHA SINGH Vs. STATE OF BIHAR
|
September 2, 2019 |
|
PRABHU NATH SINGH Vs. BANK OF INDIA
|
November 28, 2019 |
|
PRABHU NATH SINGH Vs. BANK OF INDIA
|
November 27, 2019 |
|
PRABHU NATH SINGH S/O LATE RAMESHWAR SINGH Vs. STATE OF BIHAR
|
March 12, 2019 |
|
PRABHUNATH PRASAD Vs. PATNA HIGH COURT
|
October 24, 2019 |
|
PRADEEP JAISAWAL Vs. STATE OF BIHAR
|
August 7, 2019 |
|
PRADEEP KUMAR SONTHALIA SON OF RAM SWAROOP SONTHALIA Vs. STATE OF BIHAR
|
March 29, 2019 |
|
PRADIP MAHTO Vs. STATE OF BIHAR
|
August 29, 2019 |
|
PRAFULLA KUMAR Vs. BANK OF INDIA
|
July 31, 2019 |
|
PRAFULLA KUMAR SINGH Vs. THE STATE BANK OF INDIA AND ORS
|
January 30, 2019 |
|
PRAHLAD CHOUDHARY Vs. STATE OF BIHAR
|
August 2, 2019 |
|
PRAHLAD KUMAR Vs. STATE OF BIHAR
|
June 18, 2019 |
|
PRAHLAD RAI Vs. STATE OF BIHAR
|
May 15, 2019 |
|
PRAKASH CHANDRA Vs. STATE OF BIHAR
|
July 8, 2019 |
|
PRAKASH KUMAR Vs. STATE OF BIHAR
|
July 3, 2019 |
|
PRAKASH KUSHWAHA S/O SATYANARAYAN BHAGAT Vs. STATE OF BIHAR
|
April 3, 2019 |
|
PRAMOD KUMAR Vs. STATE OF BIHAR
|
January 25, 2019 |
|
PRAMOD KUMAR Vs. RAJGIR SINGH
|
January 4, 2019 |
|
PRAMOD KUMAR Vs. SANDHYA KUMARI BURNWAL ALIAS SANDHAYA DEEP
|
July 4, 2019 |
|
PRAMOD RAI Vs. STATE OF BIHAR
|
July 4, 2019 |
|
PRAMOD YADAV AND ORS. Vs. THE STATE OF BIHAR
|
July 25, 2019 |
|
PRAMOD YADAV SON OF JAY NARAYAN YADAV Vs. STATE OF BIHAR
|
May 7, 2019 |
|
PRANSHU KUMAR MISHRA @ PRANSHU PRANESH Vs. STATE OF BIHAR
|
November 21, 2019 |
|
PRASHANT KUMAR Vs. BANK OF MAHARASHTRA
|
July 26, 2019 |
|
PRASHANT KUMAR JHA Vs. STATE OF BIHAR
|
January 4, 2019 |
|
PRASHANT KUMAR MAHENSARIA Vs. STATE OF BIHAR
|
July 25, 2019 |
|
PRATIK EDUCATIONAL AND WELFARE TRUST AND ORS. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
January 8, 2019 |
|
PRATIMA MODI Vs. STATE OF BIHAR
|
October 17, 2019 |
|
PRATIVA RANI Vs. STATE OF BIHAR
|
September 25, 2019 |
|
PRAVEEN ANAND S/O LATE BALRAM ANAND Vs. ASST. GENERAL MANAGER
|
November 25, 2019 |
|
PRAVEEN KUMAR DUBEY Vs. STATE OF BIHAR
|
July 26, 2019 |
|
PRAVEEN SAHSINGH Vs. STATE OF BIHARKUAR
|
January 30, 2019 |
|
PRAVIN ELECTRICALS PVT LTD Vs. THE STATE OF BIHAR THROUGH COMMISSIONER OF STATE TAX
|
April 18, 2019 |
|
PRAWEEN KUMAR Vs. STATE OF BIHAR
|
March 8, 2019 |
|
PREM CHAND VERMA Vs. STATE OF BIHAR
|
July 16, 2019 |
|
PREM KUMAR PANDEY Vs. THE STATE OF BIHAR AND ORS
|
April 1, 2019 |
|
PREM NATH PASWAN Vs. STATE OF BIHAR
|
August 20, 2019 |
|
PREM PRASAD Vs. STATE OF BIHAR
|
July 31, 2019 |
|
PREMA CHAUDHARY Vs. STATE OF BIHAR
|
July 29, 2019 |
|
PREMCHANDRA PRASAD Vs. STATE OF BIHAR
|
September 24, 2019 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. UNION OF INDIA
|
February 5, 2019 |
|
PRITAM Vs. STATE OF BIHAR AND ORS.
|
December 19, 2019 |
|
PRITAM KUMAR Vs. THE STATE OF BIHAR AND ORS
|
March 15, 2019 |
|
PRITI PRIYADARSHINI Vs. STATE OF BIHAR
|
August 13, 2019 |
|
PRIYANKA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
April 23, 2019 |
|
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
April 11, 2019 |
|
PRIYANKA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD
|
December 18, 2019 |
|
PRIYANKA SRIVASTAVA Vs. BIPIN BIHARI LAL
|
April 11, 2019 |
|
PROF. SHEO NANDAN SINGH Vs. BIHAR AGRICULTURAL UNIVERSITY
|
February 26, 2019 |
|
PUNAM GLORY MOSES Vs. STATE OF BIHAR
|
December 6, 2019 |
|
PUNAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
July 29, 2019 |
|
PUNAM KUMARI Vs. STATE OF BIHAR
|
September 23, 2019 |
|
PUNAM KUMARI Vs. THE STATE OF BIHAR
|
April 23, 2019 |
|
PUNAM KUMARI Vs. STATE OF BIHAR
|
August 7, 2019 |
|
PUNAM KUMARI W/O BIRENDRA KUMAR Vs. STATE OF BIHAR
|
December 21, 2019 |
|
PUNITA VAISHKIYAR Vs. THE STATE OF BIHAR AND ORS
|
April 19, 2019 |
|
PURNENDU OJHA Vs. STATE OF BIHAR
|
September 20, 2019 |
|
PURSHOTTAM TULSYAN @ PURSHOTTAM Vs. STATE OF BIHAR
|
April 25, 2019 |
|
PURUSHOTTAM KUMAR SINGH Vs. NAVNEET KUMAR SINGH @ DINESH KUMAR SINGH
|
January 8, 2019 |
|
PUSHPA DEVI Vs. THE STATE OF BIHAR
|
June 19, 2019 |
|
PUTUL JHA Vs. STATE OF BIHAR
|
August 14, 2019 |
|
QAMAR AHSAN Vs. PHULO PASWAN S/O LATE KHEYALI PASWAN
|
March 15, 2019 |
|
R. B. SINGH GAYA HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
|
January 4, 2019 |
|
RABBU YADAV Vs. STATE OF BIHAR
|
August 23, 2019 |
|
RABINDRA JHA Vs. STATE OF BIHAR
|
June 21, 2019 |
|
RABINDRA KUNWAR Vs. STATE OF BIHAR
|
September 23, 2019 |
|
RABINDRA NATH MISHRA Vs. STATE OF BIHAR
|
May 8, 2019 |
|
RABINDRA PRASAD Vs. STATE OF BIHAR
|
December 19, 2019 |
|
RADHA GOVIND PUBLIC WELFARE SOCIETY Vs. THE COMMISSIONER OF INCOME TAX
|
March 29, 2019 |
|
RADHA KRISHNA SINGH Vs. BIHAR STATE
|
August 6, 2019 |
|
RADHE SHYAM MALAKAR SON OF LATE RAM PRASAD MALAKAR Vs. STATE OF BIHAR
|
February 8, 2019 |
|
RADHESHYAM SINGH, Vs. STATE OF BIHAR.
|
May 22, 2019 |
|
RAGHU NANDAN MAHTO SON OF LATE NATHUNI MAHTO; SHIV MAHTO SON OF KRIPAL MAHTO; SUJIT MAHTO SON OF SHIV MAHTO ALL; DEV NANDAN MAHTO SON OF NATHUNI MAHTO Vs. STATE OF BIHAR
|
April 5, 2019 |
|
RAGHUBAR SINGH Vs. STATE OF BIHAR
|
December 2, 2019 |
|
RAGHUNATH CHAUDHARY Vs. KAMLA DEVI
|
March 12, 2019 |
|
RAGHUNATH SAH Vs. STATE OF BIHAR
|
October 25, 2019 |
|
RAGHUVANSH MANI Vs. STATE OF BIHAR
|
June 24, 2019 |
|
RAGINI OJHA Vs. STATE OF BIHAR
|
July 4, 2019 |
|
RAHMATULLAH Vs. AUTHORIZED OFFICER-CUM-CHIEF MANAGER
|
August 26, 2019 |
|
RAHUL KIRTI Vs. STATE OF BIHAR
|
June 21, 2019 |
|
RAHUL KUMAR Vs. THE UNION OF INDIA & ORS
|
January 29, 2019 |
|
RAHUL KUMAR PANDEY Vs. STATE OF BIHAR
|
September 11, 2019 |
|
RAHUL MUZAFFARPURI Vs. UNION OF INDIA
|
July 5, 2019 |
|
RAHUL RAJ @ CHANDAN Vs. STATE OF BIHAR
|
January 15, 2019 |
|
RAHUL RAJ @ CHANDAN Vs. STATE OF BIHAR
|
January 15, 2019 |
|
RAHUL SIDDHARTHA Vs. STATE OF BIHAR
|
November 28, 2019 |
|
RAJ INFORMATICS CONSTRUCTION Vs. STATE HEALTH SOCIETY
|
September 18, 2019 |
|
RAJ KISHOR RAI Vs. STATE OF BIHAR
|
December 16, 2019 |
|
RAJ KISHOR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 1, 2019 |
|
RAJ KISHOR YADAV ALIAS BHAUKI YADAV, SON OF -LATE RAMOUTAR YADAV Vs. STATE OF BIHAR
|
January 25, 2019 |
|
RAJ KISHORE YADAV Vs. STATE OF BIHAR
|
August 21, 2019 |
|
RAJ KUMAR Vs. UNION OF INDIA
|
June 25, 2019 |
|
RAJ KUMAR Vs. STATE OF BIHAR
|
July 18, 2019 |
|
RAJ KUMAR Vs. STATE OF BIHAR
|
January 31, 2019 |
|
RAJ KUMAR GUPTA & ORS Vs. STATE OF BIHAR & ANR
|
January 3, 2019 |
|
RAJ KUMAR JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 6, 2019 |
|
RAJ KUMAR MISTRY Vs. STATE OF BIHAR
|
April 22, 2019 |
|
RAJ KUMAR SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2019 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
March 5, 2019 |
|
RAJ KUMAR VERMA Vs. STATE OF BIHAR
|
July 16, 2019 |
|
RAJ KUMAR YADAV Vs. STATE OF BIHAR
|
October 18, 2019 |
|
RAJ KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
July 9, 2019 |
|
RAJ KUMAR YADAV @ MANTU YADAV Vs. STATE OF BIHAR
|
October 17, 2019 |
|
RAJ KUMARI KUNWAR Vs. UNION OF INDIA
|
December 5, 2019 |
|
RAJAN KUMAR Vs. STATE OF BIHAR
|
December 17, 2019 |
|
RAJAN SINGH S/O SURESH SINGH Vs. STATE OF BIHAR
|
March 5, 2019 |
|
RAJANI KUMARI Vs. STATE OF BIHAR
|
January 22, 2019 |
|
RAJANI KUMARI Vs. STATE ELECTION COMMISSION, BIHAR
|
October 22, 2019 |
|
RAJANI KUMARI Vs. STATE ELECTION COMMISSION
|
September 17, 2019 |
|
RAJEEV KUMAR JAYSWAL @ RAJEEV JAYSWAL Vs. STATE OF BIHAR
|
March 15, 2019 |
|
RAJEEV KUMAR MISHRA Vs. STATE OF BIHAR
|
December 5, 2019 |
|
RAJEEV KUMAR RANJAN Vs. STATE OF BIHAR
|
July 29, 2019 |
|
RAJEEV KUMAR VERMA Vs. STATE OF BIHAR
|
June 19, 2019 |
|
RAJEEV RANJAN, SON OF LATE RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
April 18, 2019 |
|
RAJENDRA AGRAWAL Vs. STATE OF BIHAR
|
October 18, 2019 |
|
RAJENDRA KUMAR Vs. STATE OF BIHAR
|
June 17, 2019 |
|
RAJENDRA MANDAL Vs. STATE OF BIHAR AND ORS.
|
November 19, 2019 |
|
RAJENDRA MISHRA Vs. STATE OF BIHAR
|
March 26, 2019 |
|
RAJENDRA NARAIN SINGH Vs. BIRENDRA NARAIN SINGH
|
September 18, 2019 |
|
RAJENDRA PRASAD ARUN Vs. STATE OF BIHAR
|
August 7, 2019 |
|
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
December 3, 2019 |
|
RAJESH CHANDRA NARAYAN Vs. STATE OF BIHAR
|
July 24, 2019 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
September 4, 2019 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
August 7, 2019 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
December 3, 2019 |
|
RAJESH KUMAR CHANDRA Vs. STATE OF BIHAR
|
January 7, 2019 |
|
RAJESH KUMAR HEMBRAM Vs. STATE OF BIHAR
|
February 26, 2019 |
|
RAJESH KUMAR SHARMA Vs. DROPATI DEVI
|
April 26, 2019 |
|
RAJESH KUMAR SUDHANSHU Vs. STATE OF BIHAR
|
September 17, 2019 |
|
RAJESH MISHRA, SON OF RAMESH CHANDRA MISHRA Vs. STATE OF BIHAR
|
May 2, 2019 |
|
RAJESH NANDAN RAO Vs. STATE OF BIHAR
|
January 9, 2019 |
|
RAJESH PRASAD Vs. STATE OF BIHAR
|
November 18, 2019 |
|
RAJESH RAI Vs. STATE OF BIHAR
|
July 8, 2019 |
|
RAJESH RAJAK Vs. RINKU DEVI
|
August 30, 2019 |
|
RAJESH SAHNI Vs. STATE OF BIHAR
|
April 2, 2019 |
|
RAJESH THAKUR Vs. STATE OF BIHAR
|
July 15, 2019 |
|
RAJESHWAR KUMAR Vs. STATE OF BIHAR
|
April 29, 2019 |
|
RAJESHWAR PODDAR Vs. THE STATE OF BIHAR
|
August 23, 2019 |
|
RAJESHWAR SINGH Vs. STATE OF BIHAR
|
August 5, 2019 |
|
RAJIV KUMAR Vs. STATE OF BIHAR
|
August 29, 2019 |
|
RAJIV KUMAR Vs. STATE OF BIHAR
|
September 19, 2019 |
|
RAJIV KUMAR Vs. UNION OF INDIA
|
February 26, 2019 |
|
RAJIV RAJ Vs. THE STATE OF BIHAR AND ORS.
|
July 30, 2019 |
|
RAJIYA DEVI @ RAJ KUMARI Vs. RAJBALLABH PRASAD
|
August 27, 2019 |
|
RAJJAN CHAUHAN Vs. STATE OF BIHAR
|
September 20, 2019 |
|
RAJKESHWAR KUMAR Vs. STATE OF BIHAR
|
March 14, 2019 |
|
RAJKISHOR TIWARI Vs. STATE OF BIHAR
|
September 4, 2019 |
|
RAJKISHORE SAW MILL Vs. STATE OF BIHAR THROUGH SECRETARY
|
January 2, 2019 |
|
RAJKUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR
|
January 4, 2019 |
|
RAJMANI SINGH SON OF LATE JAGDEEP SINGH Vs. STATE OF BIHAR
|
May 7, 2019 |
|
RAJNISH KUMAR RANJAN Vs. STATE OF BIHAR
|
August 19, 2019 |
|
RAJNISH RANJAN Vs. ARCHANA KUMARI AND ORS.
|
October 25, 2019 |
|
RAJNISH THAKUR Vs. STATE OF BIHAR
|
October 22, 2019 |
|
RAJU JHA Vs. STATE OF BIHAR
|
July 2, 2019 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
November 4, 2019 |
|
RAKESH KUMAR Vs. UNION OF INDIA
|
October 1, 2019 |
|
RAKESH KUMAR Vs. CANARA BANK
|
October 18, 2019 |
|
RAKESH KUMAR AND ANR Vs. THE STATE OF BIHAR AND ORS
|
March 15, 2019 |
|
RAKESH KUMAR SHARMA Vs. STATE OF BIHAR
|
January 9, 2019 |
|
RAKESH KUMAR YADAV Vs. STATE OF BIHAR
|
January 22, 2019 |
|
RAKESH MISTRY Vs. STATE OF BIHAR
|
March 27, 2019 |
|
RAM ANUJ SHARMA Vs. THE STATE OF BIHAR AND ORS
|
January 25, 2019 |
|
RAM ANUJ SINGH Vs. STATE OF BIHAR
|
August 28, 2019 |
|
RAM ASHRAY MAHTO Vs. BANI DEY
|
May 15, 2019 |
|
RAM AVTAR RAI Vs. STATE OF BIHAR
|
June 10, 2019 |
|
RAM AWADHESH TIWARY Vs. STATE OF BIHAR
|
January 29, 2019 |
|
RAM AYODHAYA PRASAD SINGH Vs. SHIV KUMAR
|
March 7, 2019 |
|
RAM BABU CHOUDHARY Vs. CHAIRMAN, DEBTS RECOVERY APPELLATE TRIBUNAL
|
August 27, 2019 |
|
RAM BABU DAS Vs. STATE OF BIHAR
|
August 29, 2019 |
|
RAM BAHADUR SINGH Vs. STATE OF BIHAR
|
February 1, 2019 |
|
RAM BRIKSHA BHAGAT Vs. STATE OF BIHAR
|
August 1, 2019 |
|
RAM CHANDAR YADAV @ RAM CHANDRA PD.YADAV Vs. STATE OF BIHAR
|
December 2, 2019 |
|
RAM CHANDRA BHAGAT Vs. THE UNION OF INDIA AND ORS.
|
January 22, 2019 |
|
RAM CHANDRA RAI Vs. STATE OF BIHAR
|
June 27, 2019 |
|
RAM CHARITRA RAM HARIHAR PRASAD Vs. STATE OF BIHAR
|
August 6, 2019 |
|
RAM DULAR PASWAN, Vs. STATE OF BIHAR
|
December 20, 2019 |
|
RAM EKWAL PASWAN Vs. STATE OF BIHAR
|
June 20, 2019 |
|
RAM ISWAR SINGH Vs. STATE OF BIHAR
|
September 27, 2019 |
|
RAM JANAM PASWAN Vs. THE STATE OF BIHAR AND ORS
|
March 11, 2019 |
|
RAM JANM KUMAR Vs. STATE OF BIHAR
|
August 22, 2019 |
|
RAM KISHORE ISHWAR Vs. STATE OF BIHAR
|
September 9, 2019 |
|
RAM KISHORE SINGH Vs. STATE OF BIHAR
|
March 25, 2019 |
|
RAM KISHUN PRASAD Vs. STATE OF BIHAR
|
July 25, 2019 |
|
RAM KRISHNA PANDEY Vs. SUDARSAN GIRI
|
September 19, 2019 |
|
RAM KRISHNA RESIDENTIAL HIGH Vs. THE REGIONAL PROVIDENT FUND
|
April 23, 2019 |
|
RAM KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 13, 2019 |
|
RAM LADU ROY Vs. THE STATE OF BIHAR AND ORS
|
April 3, 2019 |
|
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
July 19, 2019 |
|
RAM LAKHAN SHARMA Vs. STATE OF BIHAR
|
January 31, 2019 |
|
RAM MANOHAR PANDEY Vs. STATE OF BIHAR
|
August 5, 2019 |
|
RAM NARAYAN AZAD Vs. UNION OF INDIA
|
October 17, 2019 |
|
RAM NARAYAN MANDAL Vs. STATE OF BIHAR
|
May 15, 2019 |
|
RAM NARESH RAI Vs. RAM PUKARI DEVI
|
April 26, 2019 |
|
RAM NARESH SINGH Vs. BIHAR GRID COMPANY LIMITED
|
March 15, 2019 |
|
RAM NARESH TIWARY Vs. STATE OF BIHAR
|
February 8, 2019 |
|
RAM NATH SINGH Vs. STATE OF BIHAR
|
August 5, 2019 |
|
RAM PRAKASH JHA Vs. STATE OF BIHAR
|
September 20, 2019 |
|
RAM PRAKASH SINGH Vs. STATE OF BIHAR
|
June 28, 2019 |
|
RAM PRAMOD SINGH S/O LATE RANA LAV SINGH Vs. STATE OF BIHAR
|
March 1, 2019 |
|
RAM PRASAD MEHTA SON OF LATE MUSHARU MEHTA Vs. STATE OF BIHAR
|
May 1, 2019 |
|
RAM PRASAD THAKUR Vs. STATE OF BIHAR
|
August 26, 2019 |
|
RAM PRATAP PASWAN, SON OF LATE BUNDELA PASWAN Vs. STATE OF BIHAR
|
February 7, 2019 |
|
RAM PRAVESH PANDEY SON OF RAM AWATAR Vs. STATE OF BIHAR
|
August 28, 2019 |
|
RAM PRAVESH PASWAN, SON OF LATE LEKHA PASWAN Vs. STATE OF BIHAR
|
April 4, 2019 |
|
RAM PRAVESH RAI Vs. STATE OF BIHAR
|
August 1, 2019 |
|
RAM PRAVESH RAI ESTATE PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH THE MINES COMMISSIONER-CUM-PRINCIPAL SECRETARY, PATNA
|
April 19, 2019 |
|
RAM PRAVESH SHARMA Vs. STATE OF BIHAR
|
August 14, 2019 |
|
RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
December 16, 2019 |
|
RAM PRAVESH YADAV Vs. THE UNION OF INDIA AND ORS
|
April 10, 2019 |
|
RAM PUKAR JHA Vs. STATE OF BIHAR
|
November 4, 2019 |
|
RAM PUKAR RAY Vs. BRAHAMDEO MAHTO
|
July 25, 2019 |
|
RAM RATAN SINGH Vs. RAM BALAK SINGH
|
September 27, 2019 |
|
RAM ROOP DEVI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
January 11, 2019 |
|
RAM SAKHI DEVI Vs. AMAR KISHORE SINGH
|
February 19, 2019 |
|
RAM SEVAK SAH Vs. NATHUNI SAH
|
September 6, 2019 |
|
RAM SEWAK MAHTO Vs. RANJIT KUMAR MAHTO
|
December 5, 2019 |
|
RAM SINGH Vs. STATE OF BIHAR
|
June 11, 2019 |
|
RAM SUBHAG SINGH Vs. STATE OF BIHAR
|
August 1, 2019 |
|
RAM SWARATH SAH, SON OF PARASH NATH SAH Vs. STATE OF BIHAR
|
May 7, 2019 |
|
RAM SWARUP SINGH Vs. STATE OF BIHAR
|
April 19, 2019 |
|
RAM UDGAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
July 29, 2019 |
|
RAM VILAS PATHAK Vs. STATE OF BIHAR
|
August 20, 2019 |
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RAM VINAY YADAV, SON OF UPENDRA YADAV Vs. STATE OF BIHAR
|
May 17, 2019 |
|
RAM VINOY SINGH Vs. CHIEF GENERAL MANAGER
|
November 18, 2019 |
|
RAM YAD YADAV Vs. HONBLE PATNA HIGH COURT
|
March 5, 2019 |
|
RAMA KISHORE SINGH Vs. STATE OF BIHAR
|
July 25, 2019 |
|
RAMA SHANKER ROY Vs. STATE OF BIHAR
|
November 28, 2019 |
|
RAMA SINGH Vs. STATE OF BIHAR
|
March 26, 2019 |
|
RAMACAST LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
September 26, 2019 |
|
RAMADHAR BAITHA Vs. STATE OF BIHAR
|
May 30, 2019 |
|
RAMADHAR SINGH Vs. STATE OF BIHAR
|
September 25, 2019 |
|
RAMAGYA PANDIT Vs. SHANKAR PANDIT AND ORS.
|
October 17, 2019 |
|
RAMAKANT PRASAD Vs. STATE OF BIHAR
|
January 16, 2019 |
|
RAMAKANT SAH Vs. STATE OF BIHAR
|
September 11, 2019 |
|
RAMAKRISHNA MISSION SEVASHRAMA Vs. STATE OF BIHAR
|
July 11, 2019 |
|
RAMANUJ SINGH Vs. STATE OF BIHAR
|
June 18, 2019 |
|
RAMASHANKAR PATEL Vs. STATE OF BIHAR
|
August 27, 2019 |
|
RAMASHANKAR PATEL Vs. STATE OF BIHAR
|
August 22, 2019 |
|
RAMASHISH SINGH Vs. DURGESH NANDINI
|
November 13, 2019 |
|
RAMASHRAYA SHARMA Vs. STATE OF BIHAR
|
August 14, 2019 |
|
RAMASHRAYA SINGH Vs. STATE OF BIHAR
|
October 21, 2019 |
|
RAMASISH PRASAD SHARMA Vs. STATE OF BIHAR
|
May 27, 2019 |
|
RAMAWATAR PANDIT Vs. STATE OF BIHAR
|
January 21, 2019 |
|
RAMAWTAR Vs. MOTILAL
|
August 5, 2019 |
|
RAMAYAN SINGH Vs. SHEO NATH SINGH AND ORS.
|
September 13, 2019 |
|
RAMBHA SINGH Vs. STATE OF BIHAR
|
December 3, 2019 |
|
RAMCHAHDRAN JAIPRAKASH Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2019 |
|
RAMCHANDRA CHOUDHARY Vs. THE NEW INDIA ASSURANCE COMPANY
|
May 2, 2019 |
|
RAMCHANDRA MAHTO Vs. STATE OF BIHAR
|
December 10, 2019 |
|
RAMCHANDRA MAHTON Vs. STATE OF BIHAR
|
July 11, 2019 |
|
RAMDEO SINGH Vs. STATE OF BIHAR
|
January 23, 2019 |
|
RAMDEO SINGH YADAV Vs. BIHAR STATE HOUSING BOARD
|
May 17, 2019 |
|
RAMESH JHA Vs. STATE OF BIHAR
|
September 24, 2019 |
|
RAMESH KUMAR BAID Vs. UNION OF INDIA
|
December 20, 2019 |
|
RAMESH KUMAR S/O SRI MOTI SINGH Vs. UNION OF INDIA
|
June 20, 2019 |
|
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 7, 2019 |
|
RAMESH MISHRA Vs. STATE OF BIHAR
|
November 4, 2019 |
|
RAMESH RAM Vs. STATE OF BIHAR
|
April 16, 2019 |
|
RAMESHWAR PRASAD SINHA @ R.P. SINHA Vs. STATE OF BIHAR
|
January 15, 2019 |
|
RAMESHWAR RAI @ RAMESHWAR RAY Vs. STATE OF BIHAR
|
September 19, 2019 |
|
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
September 13, 2019 |
|
RAMJEE PRASAD Vs. STATE OF BIHAR
|
July 17, 2019 |
|
RAMJI TRADERS Vs. STATE OF BIHAR
|
April 24, 2019 |
|
RAMRAJ BIND Vs. GENERAL PEOPLE OF VILLAGE PALKA P.S. BHABHUA AND ORS.
|
June 19, 2019 |
|
RAMSEWAK MAHTO Vs. STATE OF BIHAR
|
August 28, 2019 |
|
RANA PRATAP SINGH @ RANA SINGH Vs. STATE OF BIHAR
|
March 5, 2019 |
|
RANDHIR VISHWAKARMA S/O DEVENDRA VISHWAKARMA Vs. STATE OF BIHAR
|
January 16, 2019 |
|
RANG BAHADUR SINGH Vs. STATE OF BIHAR
|
April 3, 2019 |
|
RANJAN KUMAR Vs. PRITI KUMARI
|
July 18, 2019 |
|
RANJAN KUMAR JHA Vs. STATE OF BIHAR
|
November 18, 2019 |
|
RANJAN KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
March 12, 2019 |
|
RANJAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
July 8, 2019 |
|
RANJANA DEVI Vs. STATE OF BIHAR
|
June 18, 2019 |
|
RANJEET KUMAR Vs. STATE OF BIHAR
|
July 5, 2019 |
|
RANJEET KUMAR Vs. KANCHAN GANGOTRI
|
December 3, 2019 |
|
RANJEET KUMAR @ MANJEET KUMAR Vs. STATE OF BIHAR
|
June 28, 2019 |
|
RANJEET KUMAR PASWAN Vs. STATE OF BIHAR
|
September 13, 2019 |
|
RANJEET MANDAL Vs. STATE OF BIHAR
|
June 19, 2019 |
|
RANJEET PRATAP RAUSHAN AND ORS Vs. THE STATE OF BIHAR AND ORS
|
April 12, 2019 |
|
RANJEET RAI Vs. STATE OF BIHAR
|
November 21, 2019 |
|
RANJEET SINGH Vs. STATE OF BIHAR
|
September 25, 2019 |
|
RANJEET SINGH Vs. JOKHAN PD. CHATURVEDI
|
April 10, 2019 |
|
RANJEET YADAV Vs. THE STATE OF BIHAR
|
August 19, 2019 |
|
RANJIT KUMAR Vs. STATE OF BIHAR
|
April 10, 2019 |
|
RANJIT KUMAR SINGH SON OF LATE BAIJNATH SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
April 16, 2019 |
|
RANJU DEVI, W/O LATE GOPI MANDAL Vs. STATE OF BIHAR
|
March 1, 2019 |
|
RANJU KUMARI Vs. PRAVEEN KUMAR SINGH
|
March 6, 2019 |
|
RANVIJAY MANDAL Vs. SHAMBHU MANDAL
|
September 20, 2019 |
|
RATAN YADAV Vs. STATE OF BIHAR
|
July 3, 2019 |
|
RATANESWAR UPADHAYA Vs. MOHAN RAI S/O ADALAT RAI
|
January 8, 2019 |
|
RATANESWAR UPADHAYA Vs. STATE OF BIHAR
|
January 8, 2019 |
|
RATNA JAGWANI Vs. STATE OF BIHAR
|
January 2, 2019 |
|
RATNAKAR MISHRA Vs. ALLAHABAD BANK THROUGH CHAIRMAN CUM MANAGING DIRECTOR-2
|
April 29, 2019 |
|
RATTU KORA Vs. STATE OF BIHAR
|
July 25, 2019 |
|
RAUBIN KUMAR PANDEY Vs. STATE OF BIHAR
|
April 18, 2019 |
|
RAUSHAN JAMIR Vs. STATE OF BIHAR
|
December 5, 2019 |
|
RAUSHAN PATEL Vs. STATE OF BIHAR
|
August 8, 2019 |
|
RAVI KUMAR JHA Vs. STATE OF BIHAR
|
November 29, 2019 |
|
RAVI KUMAR PATEL Vs. STATE OF BIHAR
|
May 16, 2019 |
|
RAVI MANDAL @ RAVI KANT MANDAL Vs. STATE OF BIHAR
|
March 8, 2019 |
|
RAVI PRAKASH Vs. ASHOK KUMAR JIVRAJKA
|
June 21, 2019 |
|
RAVI PRAKASH Vs. ASHOK KUMAR JIVRAJKA
|
June 21, 2019 |
|
RAVI RANJAN JAISWAL Vs. SHAILENDRA CHOWDHRY
|
August 2, 2019 |
|
RAVI RANJAN KUMAR Vs. STATE OF BIHAR
|
January 28, 2019 |
|
RAVI SHANKAR KUMAR AKELA Vs. STATE OF BIHAR
|
June 24, 2019 |
|
RAVI SHANKAR SINHA Vs. STATE BANK OF INDIA
|
May 1, 2019 |
|
RAVI SON OF AWADH KUMAR LAL SINHA Vs. STATE OF BIHAR
|
March 12, 2019 |
|
RAVINDRA CHAUDHARY Vs. THE BIHAR SCHOOL EXAMINATION BOARD
|
September 6, 2019 |
|
RAVINDRA KUMAR Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2019 |
|
RAVINDRA KUMAR Vs. STATE OF BIHAR
|
November 16, 2019 |
|
RAVINDRA KUMAR JHA Vs. STATE OF BIHAR
|
January 29, 2019 |
|
RAVINDRA SINGH @ SHARMA Vs. STATE OF BIHAR
|
August 30, 2019 |
|
RAVINDRA THAKUR Vs. STATE OF BIHAR
|
June 28, 2019 |
|
RAVISH KUMAR VERMA Vs. BLE HIGH COURT OF JUDICATURE AT PATNA
|
December 12, 2019 |
|
RAVISHANKAR BHATT Vs. STATE OF BIHAR
|
July 23, 2019 |
|
REALTY ADVANCE STRUCTURE ENTERPRISES PVT. LTD. Vs. STATE OF BIHAR
|
July 22, 2019 |
|
REENA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD.
|
April 10, 2019 |
|
REENA JHA Vs. STATE OF BIHAR
|
July 4, 2019 |
|
REENA SINGH Vs. UNION OF INDIA
|
December 10, 2019 |
|
REETA DEVI Vs. STATE OF BIHAR
|
February 5, 2019 |
|
REGISTRAR GENERAL, PATNA HIGH COURT Vs. KAPIL DEO ROY, SON OF LATE DULAR ROY
|
May 8, 2019 |
|
REKHA DEVI Vs. SHYAM SUNDER SINGH
|
January 24, 2019 |
|
REKHA KUMARI Vs. STATE OF BIHAR
|
March 13, 2019 |
|
REKHA PURBEY Vs. UNION OF INDIA
|
August 20, 2019 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAMESH RAI
|
January 16, 2019 |
|
RENU DEVI Vs. SHRI PANKAJ KUMAR
|
January 29, 2019 |
|
RENU KUMARI Vs. THE UNION OF INDIA AND ORS
|
January 24, 2019 |
|
RETIRED HIGH COURT JUDGES SOCIETY Vs. STATE OF BIHAR
|
August 26, 2019 |
|
REVATI RAMAN PRASAD S/O RAM BHAJAN YADAV Vs. STATE OF BIHAR
|
July 16, 2019 |
|
REYAZ AHMAD AATISH Vs. STATE OF BIHAR
|
September 19, 2019 |
|
RICHESH ANAND Vs. STATE OF BIHAR
|
April 15, 2019 |
|
RICKU KUMAR CHHETRY Vs. STATE OF BIHAR
|
July 30, 2019 |
|
RINA KUMARI Vs. STATE OF BIHAR
|
April 23, 2019 |
|
RINKU KUMAR CHAUBEY Vs. THE STATE OF BIHAR
|
January 29, 2019 |
|
RISHI PANDEY Vs. STATE OF BIHAR
|
May 3, 2019 |
|
RISHIKESH KUMAR SINGH SON OF DEO KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARYSINGH
|
January 29, 2019 |
|
RITA DEVI Vs. SUKHDEO YADAV
|
February 4, 2019 |
|
RITA DEVI Vs. STATE OF BIHAR
|
June 19, 2019 |
|
RITA SHARMA Vs. RADHESHYAM SINGH
|
May 1, 2019 |
|
RITESH KUMAR @ BITTU, Vs. STATE OF BIHAR
|
May 13, 2019 |
|
RITESH KUMAR SINGH @ BAUA SINGH Vs. THE STATE OF BIHAR AND ORS
|
February 13, 2019 |
|
RITESH TIWARY Vs. STATE OF BIHAR
|
January 7, 2019 |
|
RITU CHOUDHARY Vs. STATE OF BIHAR
|
July 10, 2019 |
|
ROHAN KUMAR Vs. STATE OF BIHAR
|
January 21, 2019 |
|
ROHIT DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 17, 2019 |
|
ROHIT KUMAR Vs. UNION OF INDIA
|
December 16, 2019 |
|
ROHIT RANJAN SINHA Vs. STATE OF BIHAR
|
February 20, 2019 |
|
ROHUL SAW MILLS Vs. ROHUL SAW MILLS
|
January 31, 2019 |
|
ROOP LAL YADAV SON OF LATE JEEWACHH YADAV Vs. STATE OF BIHAR
|
July 12, 2019 |
|
ROSHAN KHATOON Vs. STATE OF BIHAR
|
June 18, 2019 |
|
ROSHAN KUMAR YADAV Vs. STATE OF BIHAR
|
July 18, 2019 |
|
ROUSHAN KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 2, 2019 |
|
RUBY JHA Vs. STATE OF BIHAR
|
January 22, 2019 |
|
RUNNA KUMARI Vs. STATE OF BIHAR
|
October 15, 2019 |
|
RUPESH KUMAR MISHRA Vs. CHOTI DEVI
|
December 9, 2019 |
|
RUPESH KUMAR SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 17, 2019 |
|
RURAL DEVELOPMENT Vs. STATE OF BIHAR
|
December 12, 2019 |
|
RUSTAM KHAN Vs. UNION OF INDIA
|
May 10, 2019 |
|
S C I INDIA LIMITED REGISTERED OFFICE Vs. STATE OF BIHAR
|
August 13, 2019 |
|
S K EDUCATION PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 27, 2019 |
|
S K TRADERS Vs. BIHAR SCHOOL EXAMINATION BORAD
|
March 13, 2019 |
|
S R CONSTRUCTION Vs. STATE OF BIHAR
|
May 15, 2019 |
|
S S TRADERS THROUGH ITS PROPRIETOR SHIV SHANKAR SAH Vs. STATE OF BIHAR
|
April 23, 2019 |
|
S STONE WORKS THROUGH ITS PROPRIETOR RAJIV KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY MINES AND MINERAL
|
March 28, 2019 |
|
S ZAHID HUSSAIN AND BROTHERS Vs. STATE OF BIHAR
|
September 18, 2019 |
|
S. M. HOMAID OBAIDULLAH Vs. SYED ABUL BARKAT
|
October 1, 2019 |
|
S.K. RAI @ PAPPU JEE Vs. STATE OF BIHAR
|
March 15, 2019 |
|
S.S. SUNDARAM Vs. LALAN KUMAR MISHRA AND ORS.
|
August 27, 2019 |
|
SABA IMAM Vs. STATE OF BIHAR
|
May 9, 2019 |
|
SABHAPATI MISHRA INSTITUTE OF EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
March 1, 2019 |
|
SABITA DEVI AND ORS Vs. THE STATE OF BIHAR AND ORS
|
March 12, 2019 |
|
SABITA RANI Vs. HARI SHANKAR PRASAD
|
February 5, 2019 |
|
SABIUL HAQUE @ SAVIUL HAQUE @ SABIH-UL-HAQUE, SON OF LATE SAKIUL HAQUE Vs. STATE OF BIHAR
|
April 12, 2019 |
|
SACHCHIDANAND JHA Vs. STATE OF BIHAR
|
October 25, 2019 |
|
SACHIDA NAND MISHRA Vs. STATE OF BIHAR
|
September 23, 2019 |
|
SACHIDANAND PRASAD Vs. STATE OF BIHAR
|
September 19, 2019 |
|
SACHINDRA MISHRA @ SACHINDRA KUMAR MISHRA Vs. STATE OF BIHAR
|
May 14, 2019 |
|
SADANAND PODDAR Vs. UNION OF INDIA
|
July 31, 2019 |
|
SADHU SHARAN Vs. AMRENDRA NARAYAN YADAV
|
September 18, 2019 |
|
SAHABUDDIN KHAN Vs. STATE OF BIHAR
|
November 7, 2019 |
|
SAHEB Vs. STATE OF BIHAR
|
August 19, 2019 |
|
SAHID @ SAHID SAH @ MD. SAYED SAH, S/O LATE KAFIL SAH Vs. STATE OF BIHAR
|
February 26, 2019 |
|
SAHIL KUMAR Vs. STATE OF BIHAR
|
August 5, 2019 |
|
SAIFULLAH KHALID Vs. STATE OF BIHAR
|
May 16, 2019 |
|
SAIRUL Vs. STATE OF BIHAR
|
October 14, 2019 |
|
SAJID ANSARI Vs. STATE OF BIHAR
|
July 10, 2019 |
|
SAKALDEEP RAI SON OF LATE DAHARI RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
March 14, 2019 |
|
SAKALDEO PASWAN Vs. THE STATE OF BIHAR & ORS
|
January 8, 2019 |
|
SAKENDRA YADAV Vs. STATE OF BIHAR
|
November 4, 2019 |
|
SAKHI CHAND MAHTO Vs. STATE OF BIHAR
|
December 17, 2019 |
|
SAKIR Vs. STATE OF BIHAR
|
October 24, 2019 |
|
SAMPOORNA NAND TIWARI Vs. STATE OF BIHAR
|
September 5, 2019 |
|
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 28, 2019 |
|
SANAT KUMAR Vs. STATE OF BIHAR
|
July 17, 2019 |
|
SANDEEP DEOGAN Vs. STATE OF BIHAR
|
January 22, 2019 |
|
SANDEEP KUMAR Vs. STATE OF BIHAR
|
September 20, 2019 |
|
SANDEEP KUMAR, S/O RAM PRASAD Vs. STATE OF BIHAR
|
March 11, 2019 |
|
SANDHYA MANDAL Vs. STATE OF BIHAR
|
July 3, 2019 |
|
SANGITA DEVI Vs. STATE OF BIHAR
|
October 17, 2019 |
|
SANGITA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 14, 2019 |
|
SANGITA PLASTIC, DEEP NAGAR, AMARPUR, PAIZAWA, GULJARBAG, PTNA CITY, PATNA Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF ENVIRONMENT, FOREST & CLIMATE CHANGE, GOVERNMENT OF INDIA, NEW DELHI
|
January 24, 2019 |
|
SANGITA SINHA Vs. BHAWANA BHARDWAJ
|
July 24, 2019 |
|
SANJAY BIND Vs. STATE OF BIHAR
|
July 9, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
July 18, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
June 27, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
November 16, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
August 26, 2019 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
January 7, 2019 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
January 28, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
July 3, 2019 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
May 6, 2019 |
|
SANJAY KUMAR PANDEY Vs. STATE OF BIHAR
|
April 18, 2019 |
|
SANJAY KUMAR SINGH AND ORS. Vs. MANAGER SINGH
|
August 1, 2019 |
|
SANJAY KUMAR SINGH SON OF LATE HARI NARAYAN SINGH Vs. STATE OF BIHAR
|
April 9, 2019 |
|
SANJAY KUMAR SON OF LATE SATYA NARAIN PRASAD Vs. STATE OF BIHAR
|
April 2, 2019 |
|
SANJAY KUMAR TIWARI Vs. STATE OF BIHAR
|
July 15, 2019 |
|
SANJAY PASWAN Vs. STATE OF BIHAR
|
April 22, 2019 |
|
SANJAY PASWAN S/O UPENDRA PASWAN Vs. STATE OF BIHAR
|
October 1, 2019 |
|
SANJAY PATEL Vs. STATE OF BIHAR
|
July 3, 2019 |
|
SANJAY PRAKASH Vs. THE UNION OF INDIA AND ORS
|
February 27, 2019 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
July 1, 2019 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
June 21, 2019 |
|
SANJAY TIWARY Vs. STATE OF BIHAR
|
March 7, 2019 |
|
SANJAY YADAV Vs. STATE OF BIHAR
|
May 3, 2019 |
|
SANJAY YADAV Vs. THE STATE OF BIHAR
|
February 21, 2019 |
|
SANJAY YADAV, SON OF LATE AKLU YADAV Vs. STATE OF BIHAR
|
April 11, 2019 |
|
SANJEET SINGH Vs. UNION OF INDIA AND OTHERS
|
May 7, 2019 |
|
SANJEEV KUMAR @ SANJEEV KUMAR THAKUR Vs. STATE OF BIHAR
|
January 10, 2019 |
|
SANJEEV KUMAR GUPTA Vs. STATE OF BIHAR
|
September 20, 2019 |
|
SANJEEV KUMAR MISHRA Vs. STATE OF BIHAR
|
December 10, 2019 |
|
SANJEEWAN PRASAD SINGH Vs. STATE OF BIHAR
|
July 26, 2019 |
|
SANJIV SINGH Vs. STATE OF BIHAR
|
September 3, 2019 |
|
SANJU KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 12, 2019 |
|
SANJU PASWAN Vs. STATE OF BIHAR
|
January 25, 2019 |
|
SANKET SINGHANIA Vs. STATE OF BIHAR
|
June 25, 2019 |
|
SANOJ KUMAR @ SANOJ BIND, SON OF KAMESHWAR BIND Vs. STATE OF BIHAR
|
April 15, 2019 |
|
SANT KUMAR SINGH Vs. UNION OF INDIA
|
August 13, 2019 |
|
SANT OM PRAKASH Vs. THE STATE OF BIHAR
|
October 15, 2019 |
|
SANTOSH BIND @ SANTOSH BIN Vs. STATE OF BIHAR
|
July 26, 2019 |
|
SANTOSH KUMAR Vs. THE STATE OF BIHAR
|
June 20, 2019 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
April 9, 2019 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
August 30, 2019 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
September 30, 2019 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
September 3, 2019 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
April 22, 2019 |
|
SANTOSH KUMAR AND ORS Vs. STATE OF BIHAR AND ANR
|
April 11, 2019 |
|
SANTOSH KUMAR CHOUDHARY & ORS Vs. THE STATE OF BIHAR & ORS
|
January 7, 2019 |
|
SANTOSH KUMAR GUPTA Vs. STATE OF BIHAR
|
July 26, 2019 |
|
SANTOSH KUMAR KHETAN S/O LATE GANPAT RAI KHETANSHARMA Vs. STATE OF BIHARTAXES
|
January 30, 2019 |
|
SANTOSH KUMAR RAI Vs. STATE OF BIHAR
|
March 7, 2019 |
|
SANTOSH KUMAR S/O JAGAN SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
July 16, 2019 |
|
SANTOSH KUMAR SHARMA Vs. STATE OF BIHAR
|
January 3, 2019 |
|
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
December 4, 2019 |
|
SANTOSH KUMAR TRIVEDI Vs. STATE OF BIHAR
|
March 8, 2019 |
|
SANTOSH PASWAN Vs. STATE OF BIHAR
|
October 21, 2019 |
|
SANTOSH SARKAR Vs. CENTRAL BANK OF INDIA
|
May 7, 2019 |
|
SARFARAZ AHMAD Vs. THE STATE OF BIHAR AND ORS
|
March 13, 2019 |
|
SARITA DEVI @ SARITA KUMARI Vs. THE STATE OF BIHAR
|
August 26, 2019 |
|
SARITA YADAV Vs. STATE OF BIHAR
|
January 9, 2019 |
|
SARJUG DAS Vs. STATE OF BIHAR
|
March 6, 2019 |
|
SAROJA NAND JHA Vs. STATE OF BIHAR
|
February 19, 2019 |
|
SARSWATI DEVI Vs. STATE OF BIHAR
|
April 9, 2019 |
|
SARUN KUMAR Vs. STATE OF BIHAR
|
September 19, 2019 |
|
SARYUG KUMAR Vs. STATE OF BIHAR
|
September 16, 2019 |
|
SATENDRA RAI Vs. STATE OF BIHAR
|
July 25, 2019 |
|
SATENDRA RAI Vs. STATE OF BIHAR
|
August 30, 2019 |
|
SATISH KUMAR KESARI Vs. THE STATE OF BIHAR
|
January 28, 2019 |
|
SATISH KUMAR SINGH Vs. DEVI KUMAR SINGH
|
September 19, 2019 |
|
SATISH KUMAR SINGH Vs. STATE OF BIHAR
|
July 11, 2019 |
|
SATTAN DAS Vs. STATE OF BIHAR
|
April 3, 2019 |
|
SATTAN MAHTO Vs. STATE OF BIHAR
|
November 22, 2019 |
|
SATYA DEO OJHA Vs. STATE OF BIHAR
|
November 22, 2019 |
|
SATYA NARAIN Vs. JAI PRAKASH GUPTA
|
May 3, 2019 |
|
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
|
September 19, 2019 |
|
SATYANARAYAN SAHAY Vs. STATE OF BIHAR
|
August 29, 2019 |
|
SATYENDRA KUMAR Vs. STATE OF BIHAR
|
April 23, 2019 |
|
SATYENDRA KUMAR SINHA Vs. THE BIHAR STATE BUILDING
|
February 6, 2019 |
|
SATYENDRA PRASAD Vs. THE STATE OF BIHAR AND ORS
|
April 5, 2019 |
|
SATYENDRA PRASAD SINGH Vs. STATE OF BIHAR AND ANR
|
April 9, 2019 |
|
SAUDHIN NUT @ SAHABUDDIN NUT Vs. STATE OF BIHAR
|
August 14, 2019 |
|
SAVITRA KUER Vs. SUNIL PANDEY
|
June 20, 2019 |
|
SAVITRI DEVI Vs. STATE OF BIHAR
|
August 30, 2019 |
|
SAVITRI DEVI Vs. SOBHA SHARMA AND ORS.
|
April 18, 2019 |
|
SAWAN KUMAR CHOWDHARY Vs. STATE OF BIHAR
|
April 23, 2019 |
|
SECRETARY, BIHAR PUBLIC SERVICE COMMISSION, PATNA Vs. SATISH KUMAR TIWARI, SON OF MAHENDRA KUMAR TIWARI
|
March 26, 2019 |
|
SECRETARY, BIHAR STAFF SELECTION COMMISSION Vs. PRITAM
|
January 29, 2019 |
|
SEEMA KUMARI @ SEEMA DEVI Vs. MANORANJAN SINGH
|
October 24, 2019 |
|
SHADAN ARSHI SAMSHI @ SHADA ARSHI SHAMSI Vs. STATE OF BIHAR
|
December 5, 2019 |
|
SHAHI BHANU KISHORE UDAY Vs. STATE OF BIHAR
|
November 21, 2019 |
|
SHAHIN @ MD. SHAIN Vs. STATE OF BIHAR
|
January 30, 2019 |
|
SHAHPUR MATASYAJIVI SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
March 12, 2019 |
|
SHAILA DEVI AND ANR Vs. PREM NIRANJAN KUMAR AND ORS
|
February 4, 2019 |
|
SHAILENDRA GUPTA Vs. STATE OF BIHAR
|
May 2, 2019 |
|
SHAILENDRA JHA @ SHAILENDRA KUMAR JHA Vs. LAXMI SAH
|
August 30, 2019 |
|
SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
May 27, 2019 |
|
SHAILENDRA KUMAR @ KANCHAN KUMAR Vs. STATE OF BIHAR
|
March 13, 2019 |
|
SHAILENDRA KUMAR SINGH Vs. THE BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
|
June 20, 2019 |
|
SHAILENDRA NARAIN SINHA Vs. THE STATE OF BIHAR & ORS
|
January 2, 2019 |
|
SHAILESH KUMAR Vs. STATE OF BIHAR
|
May 14, 2019 |
|
SHAILESH KUMAR MALL Vs. THE STATE OF BIHAR AND ORS
|
February 8, 2019 |
|
SHAILESH KUMAR S/O SRI KRISHNANDAN PRASAD Vs. STATE OF BIHAR
|
January 16, 2019 |
|
SHAKEEL AHMAD AND ORS Vs. THE STATE OF BIHAR AND ORS
|
February 28, 2019 |
|
SHAKIR JAMAL Vs. STATE OF BIHAR
|
June 20, 2019 |
|
SHAKTI KISHORE Vs. STATE OF BIHAR
|
May 17, 2019 |
|
SHAKTI SAW MILL SAGUNA MORE Vs. STATE OF BIHAR THROUGH SECRETARY ENVIRONMENT AND FOREST DEPARTMENT
|
April 3, 2019 |
|
SHAKUNTALA DEVI WIFE OF LATE RAM SWARATH RAM Vs. PUSHPA RANJAN SON OF SHYAMDEO SINGH
|
March 11, 2019 |
|
SHAMAMA PRAVIN Vs. STATE OF BIHAR
|
November 18, 2019 |
|
SHAMBHU Vs. STATE OF BIHAR
|
November 15, 2019 |
|
SHAMBHU KUMAR ARYA @ SHAMBHU KUMAR, S/O RAMASHISH YADAV Vs. STATE OF BIHAR
|
January 28, 2019 |
|
SHAMBHU KUMAR PASWAN @ SHAMBHU PASWAN Vs. STATE OF BIHAR
|
May 13, 2019 |
|
SHAMBHU NATH DAS Vs. THE STATE OF BIHAR AND ORS.
|
May 8, 2019 |
|
SHAMBHU NATH SINGH Vs. MALTI DEVI
|
January 9, 2019 |
|
SHAMBHU PRASAD Vs. STATE OF BIHAR
|
October 15, 2019 |
|
SHAMBHU SHARAN SHARMA Vs. STATE OF BIHAR
|
January 9, 2019 |
|
SHAMIM Vs. PRESIDING OFFICERBIHAR WAQF TRIBUNAL
|
November 20, 2019 |
|
SHAMIM S/O ABDUL GAFUR RESIDENT OF VILLAGE- MAJHAILI Vs. STATE OF BIHAR
|
July 17, 2019 |
|
SHAMSHAD Vs. STATE OF BIHAR
|
October 22, 2019 |
|
SHAMSHER BAHADUR SINGH Vs. STATE OF BIHAR
|
February 12, 2019 |
|
SHAMSHER SINGH Vs. STATE OF BIHAR
|
January 28, 2019 |
|
SHANKAR KUMAR BHAGAT Vs. INDIAN OIL CORPORATION LIMITED
|
July 29, 2019 |
|
SHANKER RAM SON OF RAMCHANDRA RAM Vs. STATE OF BIHAR
|
May 3, 2019 |
|
SHANTI DEVI Vs. THE MAGADH UNIVERSITY
|
April 9, 2019 |
|
SHANTI DEVI Vs. RAJ KUMAR GUPTA
|
June 19, 2019 |
|
SHANTI DEVI Vs. BHOLA RAY
|
December 16, 2019 |
|
SHANTI DEVI Vs. UNION OF INDIA
|
March 7, 2019 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
July 10, 2019 |
|
SHARAT KUMAR @ KAKKU Vs. STATE OF BIHAR
|
July 29, 2019 |
|
SHARDA DEVI Vs. THE STATE OF BIHAR AND ORS
|
April 5, 2019 |
|
SHARDA MICA MINING CO. Vs. STATE OF BIHAR AND ORS.
|
February 28, 2019 |
|
SHARMILA DEVI Vs. STATE OF BIHAR
|
May 3, 2019 |
|
SHASHANK SHEKHAR SINHA Vs. STATE OF BIHAR
|
January 8, 2019 |
|
SHASHI BHUSHAN KUMAR Vs. RAVI BHUSHAN PRASAD
|
July 26, 2019 |
|
SHASHI BHUSHAN YADAV Vs. THE STATE OF BIHAR & ORS
|
May 17, 2019 |
|
SHASHI KANT KUMAR @ SHASHIKANT Vs. THE STATE OF BIHAR
|
June 20, 2019 |
|
SHASHI KANT THAKUR Vs. RAJENDRA PRASAD CENTRAL AGRICULTURAL UNIVERSITY
|
May 30, 2019 |
|
SHASHI KUMAR MANDAL Vs. STATE OF BIHAR
|
July 15, 2019 |
|
SHASHI KUMARI Vs. BIKRAMJEET
|
July 19, 2019 |
|
SHATRUGHAN MANJHI Vs. STATE OF BIHAR
|
January 2, 2019 |
|
SHAUKAT ALI Vs. STATE OF BIHAR
|
May 17, 2019 |
|
SHAUKIN CHOUDHARY Vs. STATE OF BIHAR
|
May 13, 2019 |
|
SHEIKH TEJAM Vs. STATE OF BIHAR
|
July 1, 2019 |
|
SHEKH AFRAD ALI Vs. STATE OF BIHAR
|
June 17, 2019 |
|
SHEO NANDAN SINGH Vs. STATE OF BIHAR
|
May 2, 2019 |
|
SHESHNATH KESHARI Vs. STATE OF BIHAR
|
September 20, 2019 |
|
SHIKHA PRIYADARSHNI Vs. NEERAJ KUMAR
|
December 6, 2019 |
|
SHILA CHANDRA KUMAR S/O LATE S DASS Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR
|
April 5, 2019 |
|
SHILA DEVI Vs. UNION OF INDIA
|
July 2, 2019 |
|
SHISHIR KUMAR Vs. SANDEEP KUMAR GUPTA
|
May 9, 2019 |
|
SHIV DAYAL VERMA Vs. STATE OF BIHAR
|
July 8, 2019 |
|
SHIV KUMAR AGRAWAL Vs. STATE OF BIHAR
|
July 10, 2019 |
|
SHIV KUMAR CHAUPAL Vs. STATE OF BIHAR
|
January 24, 2019 |
|
SHIV KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
May 16, 2019 |
|
SHIV KUMAR SUKLA Vs. STATE OF BIHAR
|
January 23, 2019 |
|
SHIV LAL MANDAR Vs. STATE OF BIHAR
|
January 4, 2019 |
|
SHIV NANDAN YADAV @ NANDAN YADAV @ SHIVANAND YADAV Vs. THE STATE OF BIHAR
|
March 7, 2019 |
|
SHIV NARAYAN MAHTO Vs. STATE OF BIHAR
|
January 25, 2019 |
|
SHIV NARAYAN PRASAD Vs. STATE OF BIHAR
|
October 25, 2019 |
|
SHIV PUJAN SAHAY Vs. STATE OF BIHAR
|
August 22, 2019 |
|
SHIV SHANKAR KUMAR Vs. STATE OF BIHAR
|
December 2, 2019 |
|
SHIV SHANKAR LAL Vs. STATE OF BIHAR
|
October 17, 2019 |
|
SHIV SHANKAR PRASAD Vs. UNION OF INDIA
|
November 25, 2019 |
|
SHIV SHANKAR PRASAD SINGH SON OF LATE ADIKLAL SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, HOME DEPARTMENT (POLICE)
|
May 3, 2019 |
|
SHIVA SHANKER SHARMA Vs. NATIONAL INSURANCE COMPANY LTD.
|
December 9, 2019 |
|
SHIVAM KUMAR SINGH @ GOLU SINGH Vs. STATE OF BIHAR
|
September 17, 2019 |
|
SHIVDANI PRASAD Vs. STATE OF BIHAR
|
October 22, 2019 |
|
SHIVENDRA SHARAN SINGH Vs. STATE OF BIHAR
|
August 21, 2019 |
|
SHIVJI SINGH @ SHIVJI THAKUR Vs. STATE OF BIHAR
|
March 12, 2019 |
|
SHIWNANDAN SAH Vs. STATE OF BIHAR
|
September 24, 2019 |
|
SHOBHAKANT KUMAR PODDAR Vs. RANI DEVI WIFE OF SHOBHAKANT KUMAR
|
March 14, 2019 |
|
SHOBHIT RAI Vs. STATE OF BIHAR
|
May 2, 2019 |
|
SHRAWAN KUMAR Vs. STATE OF BIHAR
|
November 5, 2019 |
|
SHREE GAUTAM CONSTRUCTION COMPANY LIMITED Vs. STATE OF BIHAR
|
February 14, 2019 |
|
SHRIDHAR KUMAR THAKUR Vs. STATE OF BIHAR
|
June 21, 2019 |
|
SHRIRAM LIFE INSURANCE COMPANY LTD. Vs. STATE OF BIHAR
|
August 14, 2019 |
|
SHRISTI DEVELOPERS PVT. LTD. Vs. STATE OF BIHAR
|
March 15, 2019 |
|
SHUKLA SINGH @ SHUKLA MAHANTY Vs. BIHAR STATE HOUSING BOARD
|
April 18, 2019 |
|
SHUR SATIYA DEVI Vs. JANARDAN SINGH
|
February 11, 2019 |
|
SHYAM BABU YADAV Vs. STATE OF BIHAR
|
May 1, 2019 |
|
SHYAM GOPE Vs. STATE OF BIHAR
|
July 8, 2019 |
|
SHYAM KISHORE PRASAD Vs. STATE OF BIHAR
|
February 1, 2019 |
|
SHYAM LAL Vs. STATE OF BIHAR
|
July 15, 2019 |
|
SHYAM NARAYAN PRASAD Vs. STATE OF BIHAR
|
April 18, 2019 |
|
SHYAM NARAYAN RAY Vs. STATE OF BIHAR
|
August 20, 2019 |
|
SHYAM SUNDER SHARMA Vs. STATE OF BIHAR
|
February 13, 2019 |
|
SHYAM YADAV Vs. STATE OF BIHAR
|
May 21, 2019 |
|
SIA SARAN BELDAR Vs. BINOD BELDAR
|
August 14, 2019 |
|
SIA SARAN BELDAR AND ORS. Vs. STATE OF BIHAR
|
August 14, 2019 |
|
SIHASAN PRASAD AND ORS Vs. THE STATE OF BIHAR AND ORS
|
April 2, 2019 |
|
SIKANDAR JHA Vs. STATE OF BIHAR
|
June 19, 2019 |
|
SIKANDAR PRASAD @ SIKANDAR YADAV Vs. STATE OF BIHAR
|
September 9, 2019 |
|
SIKANDAR YADAV Vs. OM PRAKASH YADAV
|
January 21, 2019 |
|
SIMPI KUMARI Vs. STATE OF BIHAR
|
June 21, 2019 |
|
SIPAHI PASI Vs. STATE OF BIHAR
|
July 3, 2019 |
|
SITA DEVI Vs. DIWAKAR PRASAD SHAHI
|
September 3, 2019 |
|
SITA RAM YADAV SON OF SARYUG YADAV Vs. STATE OF BIHAR
|
January 21, 2019 |
|
SITARA KHATOON Vs. STATE OF BIHAR
|
August 19, 2019 |
|
SITARAM YADAV Vs. STATE OF BIHAR
|
March 15, 2019 |
|
SIYA RAM BIND @ SHIYA RAM BIND Vs. STATE OF BIHAR
|
January 8, 2019 |
|
SIYARAM SINGH SON OF LATE RAM LAKHAN SINGH Vs. STATE OF BIHAR
|
January 31, 2019 |
|
SK. JABIR ALIAS TANGUR Vs. STATE OF BIHAR
|
April 12, 2019 |
|
SK. JASIM Vs. THE STATE OF BIHAR
|
February 20, 2019 |
|
SK. MANJUR Vs. STATE OF BIHAR
|
December 17, 2019 |
|
SMRITI KUMAR JHA Vs. STATE OF BIHAR
|
September 19, 2019 |
|
SMT. KAVITA SINGH AND ORS Vs. SMT. KAMTA DEVI AND ORS
|
February 15, 2019 |
|
SMT. PARWATI DEVI Vs. BRANCH MANAGER
|
January 16, 2019 |
|
SMT. PERWEEN KAUSER Vs. THE UNION OF INDIA AND ORS.
|
January 30, 2019 |
|
SMT. SINDHU SRIVASTAVA @ SMT. MALA SINHA Vs. STATE OF BIHAR
|
June 24, 2019 |
|
SMT. URMILA DEVI Vs. BIHAR STATE HOUSING BOARD AND ORS
|
April 16, 2019 |
|
SOMARIA DEVI Vs. MAHADEO GOPE
|
August 29, 2019 |
|
SOMNATH MAHTO @ SHOBH NATH MAHTO Vs. UNION OF INDIA
|
July 1, 2019 |
|
SONA DEVI Vs. STATE OF BIHAR
|
September 13, 2019 |
|
SONAM KUMARI Vs. STATE OF BIHAR
|
March 6, 2019 |
|
SONI DEVI Vs. STATE OF BIHAR
|
November 6, 2019 |
|
SONU KUMAR Vs. STATE OF BIHAR
|
August 20, 2019 |
|
SONU KUMAR CHAURASIYA Vs. STATE OF BIHAR
|
August 26, 2019 |
|
SONU KUMAR S/O LATE KAUSHAL RAM Vs. STATE OF BIHAR
|
January 10, 2019 |
|
SOUTH BIHAR POWER DISTRIBUTION CO LTD Vs. BHAGALPUR ELECTRICITY DISTRIBUTION CO PVT LTD
|
February 14, 2019 |
|
SPANDAN KUMAR Vs. STATE OF BIHAR
|
September 13, 2019 |
|
SPML INFRA LIMITED Vs. STATE OF BIHAR
|
July 11, 2019 |
|
SRI KULDEOTAJI Vs. NATHU RAM NARNOLI
|
February 1, 2019 |
|
SRI NIWAS SHARMA Vs. SMT. URMILA DEVI @ MADO AND ORS
|
April 26, 2019 |
|
SRIKANT DUBEY Vs. STATE OF BIHAR
|
July 12, 2019 |
|
SRIKANT DUBEY Vs. STATE OF BIHAR
|
July 29, 2019 |
|
SRIKANT SINGH Vs. PATNA MUNICIPAL CORPORATION
|
November 18, 2019 |
|
SRIRAMAN SINGH Vs. STATE OF BIHAR
|
December 3, 2019 |
|
ST MICHAELS EDUCATIONAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
August 13, 2019 |
|
STAR HEALTH AND ALLIED INSURANCE CO. LTD. Vs. THE SECRETARY, INSURANCE OMBUDSMAN, STATE OF BIHAR AND JHARKHAND AND ORS.
|
August 20, 2019 |
|
STATE OF BIHAR Vs. VISHESHWAR MAHTO
|
December 6, 2019 |
|
STATE OF BIHAR Vs. RAGHUNANDAN JHA
|
January 22, 2019 |
|
STATE OF BIHAR Vs. I.G. REGISTRATION
|
January 15, 2019 |
|
STATE OF BIHAR Vs. KRISHNA MURARI GUPTA AND ORS
|
February 5, 2019 |
|
STATE OF BIHAR Vs. SANJAY KUMAR SINGH
|
February 11, 2019 |
|
STATE OF BIHAR Vs. VYAS PASWAN
|
March 6, 2019 |
|
STATE OF BIHAR Vs. SARAN CONSTRUCTION PROP
|
March 13, 2019 |
|
STATE OF BIHAR Vs. ADITYA NATH JHA
|
November 29, 2019 |
|
STATE OF BIHAR Vs. YAVITRI DEVI
|
November 21, 2019 |
|
STATE OF BIHAR Vs. MANOJ KUMAR RANJAN
|
April 12, 2019 |
|
STATE OF BIHAR Vs. OM PRAKASH
|
January 7, 2019 |
|
STATE OF BIHAR Vs. M/S J.K.M. INFRA PROJECTS LTD
|
February 22, 2019 |
|
STATE OF BIHAR Vs. M/S SADANAND SINGH CONSTRUCTION WORKS
|
March 1, 2019 |
|
STATE OF BIHAR Vs. M/S ANIL SHARMA
|
February 8, 2019 |
|
STATE OF BIHAR Vs. DHANPAT PRASAD SINGH
|
December 13, 2019 |
|
STATE OF BIHAR Vs. BIHAR STATE NON FORMAL CUM SPECIAL EDUCATION INSTRUCTOR UNION
|
August 7, 2019 |
|
STATE OF BIHAR Vs. SAMIR KUMAR
|
July 12, 2019 |
|
STATE OF BIHAR Vs. ANIT KUMAR SINGH
|
July 31, 2019 |
|
STATE OF BIHAR Vs. ABHAY NATH KUNWAR
|
March 27, 2019 |
|
STATE OF BIHAR Vs. MANOJ KUMAR SINGH
|
July 12, 2019 |
|
STATE OF BIHAR Vs. ASHA SHARMA
|
April 18, 2019 |
|
STATE OF BIHAR Vs. MOTI LAL, SON OF LATE BAIJNATH PRASAD
|
January 2, 2019 |
|
STATE OF BIHAR Vs. SUDHA DEVI
|
May 10, 2019 |
|
STATE OF BIHAR Vs. SHAILESH KUMAR OJHA
|
July 30, 2019 |
|
STATE OF BIHAR Vs. UDAY CHANDRA CHOUDHARY
|
August 29, 2019 |
|
STATE OF BIHAR Vs. ARUN PASWAN
|
September 13, 2019 |
|
STATE OF BIHAR Vs. HARDEO SINGH
|
February 11, 2019 |
|
STATE OF BIHAR Vs. SUSHILA DEVI
|
October 21, 2019 |
|
STATE OF BIHAR & ORS Vs. KAUSHAL KUMAR SINGH
|
January 8, 2019 |
|
STATE OF BIHAR AND ORS Vs. DEEPAK KUMAR
|
January 21, 2019 |
|
STATE OF BIHAR AND ORS Vs. TAPAN KUMAR AWASTHI
|
January 15, 2019 |
|
STATE OF BIHAR THROUGH DISTRICT MAGISTRATE Vs. VIRENDRA KUMAR VERMA SON OF LATE PARMESHWAR DAYAL
|
July 17, 2019 |
|
SUBHAN Vs. STATE OF BIHAR
|
January 9, 2019 |
|
SUBHANKAR MISHRA Vs. STATE OF BIHAR
|
August 16, 2019 |
|
SUBHAS PRASAD Vs. STATE OF BIHAR
|
June 17, 2019 |
|
SUBHASH KUMAR JHA Vs. STATE OF BIHAR
|
August 19, 2019 |
|
SUBHASH KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LTD.
|
May 30, 2019 |
|
SUBHASH MANDAL Vs. STATE OF BIHAR
|
May 15, 2019 |
|
SUBHASH PASWAN @ SHUBASH PASWAN, SON OF JAGDISH PASWAN Vs. STATE OF BIHAR
|
March 15, 2019 |
|
SUBHASH PRASAD Vs. IFTEKHAR AHMAD AND ORS.
|
February 4, 2019 |
|
SUBHASH SHARMA S/O LATE ATKALI SHARMA Vs. STATE OF BIHAR
|
January 9, 2019 |
|
SUBODH KUMAR Vs. STATE OF BIHAR
|
August 14, 2019 |
|
SUBODH KUMAR GUPTA Vs. THE STATE OF BIHAR AND ORS
|
April 25, 2019 |
|
SUBODH KUMAR, S/O LATE VISHWANATH SINGH Vs. STATE OF BIHAR
|
January 8, 2019 |
|
SUBODH SAO Vs. STATE OF BIHAR
|
May 14, 2019 |
|
SUCHIT KUMAR Vs. STATE OF BIHAR
|
March 26, 2019 |
|
SUDAMA PRASAD Vs. STATE OF BIHAR
|
January 15, 2019 |
|
SUDAMA PRASAD KARN Vs. STATE OF BIHAR
|
September 23, 2019 |
|
SUDAMA SAI Vs. STATE OF BIHAR
|
August 9, 2019 |
|
SUDAMA YADAV Vs. STATE OF BIHAR
|
September 13, 2019 |
|
SUDARSHAN PASWAN @ SUDARSHAN PASAWAN Vs. STATE OF BIHAR
|
April 23, 2019 |
|
SUDARSHAN RAM Vs. STATE OF BIHAR
|
January 8, 2019 |
|
SUDARSHAN SINGH Vs. STATE OF BIHAR
|
July 11, 2019 |
|
SUDARSHAN SINGH Vs. STATE OF BIHAR
|
October 16, 2019 |
|
SUDHAKAR THAKUR Vs. STATE OF BIHAR
|
August 6, 2019 |
|
SUDHIHAR KUMAR Vs. STATE OF BIHAR
|
June 19, 2019 |
|
SUDHIR JHA Vs. STATE OF BIHAR
|
August 1, 2019 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
January 24, 2019 |
|
SUDHIR KUMAR Vs. BASANT SINGH
|
December 20, 2019 |
|
SUDHIR KUMAR @ SUDHIR KUMAR VERMA Vs. STATE OF BIHAR AND ANR
|
March 6, 2019 |
|
SUDHIR KUMAR CHOURASIA Vs. STATE OF BIHAR
|
January 8, 2019 |
|
SUDHIR KUMAR JHA Vs. THE STATE OF BIHAR
|
May 17, 2019 |
|
SUDHIR KUMAR JHA SON OF SURENDRA MOHAN JHA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL HOME SECRETARY
|
June 24, 2019 |
|
SUDHIR KUMAR VERMA Vs. ANIL KUMAR MISHRA
|
June 21, 2019 |
|
SUHEL AHAMAD @ SUHAIL AHAMAD Vs. STATE OF BIHAR
|
July 25, 2019 |
|
SUJAY CHANDRA KISHORE Vs. STATE OF BIHAR
|
December 21, 2019 |
|
SUJAY KUMAR Vs. U.C.O. BANK HEAD OFFICE
|
December 2, 2019 |
|
SUJEET KUMAR Vs. THE BHARAT PETROLEUM CORPORATION
|
January 8, 2019 |
|
SUJEET SHUKLA Vs. STATE OF BIHAR
|
July 9, 2019 |
|
SUJIT KUMAR Vs. STATE OF BIHAR
|
September 19, 2019 |
|
SUJIT KUMAR Vs. GURIYA KUMARI
|
July 4, 2019 |
|
SUJIT SAW Vs. STATE OF BIHAR
|
July 19, 2019 |
|
SUKAN SADA S/O LATE BHULLA SADA Vs. STATE OF BIHAR
|
April 16, 2019 |
|
SUKHDEO BHAGAT Vs. STATE OF BIHAR
|
January 10, 2019 |
|
SUKHDEO RAJAK Vs. STATE OF BIHAR
|
April 25, 2019 |
|
SULOCHNA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
April 10, 2019 |
|
SUMAN KUMAR SINGH Vs. UNION OF INDIA
|
November 25, 2019 |
|
SUMAN KUMAR VERMA AND ORS Vs. THE STATE OF BIHAR AND ORS
|
January 28, 2019 |
|
SUMAN KUMARI Vs. STATE OF BIHAR
|
July 1, 2019 |
|
SUMAN KUMARI @ SUMAN DEVI Vs. THE STATE OF BIHAR
|
April 25, 2019 |
|
SUMANT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 9, 2019 |
|
SUMESHWAR SINGH Vs. STATE OF BIHAR
|
October 1, 2019 |
|
SUMIT KUMAR Vs. STATE OF BIHAR
|
March 13, 2019 |
|
SUMIT SAURAV Vs. STATE OF BIHAR
|
November 25, 2019 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
January 4, 2019 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
July 8, 2019 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
June 20, 2019 |
|
SUMITRA KUNWAR @ SUNAINA DEVI Vs. THE STATE OF BIHAR AND ORS
|
April 22, 2019 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
July 30, 2019 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
June 26, 2019 |
|
SUNIL KUMAR BHARTI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 21, 2019 |
|
SUNIL KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
May 15, 2019 |
|
SUNIL KUMAR SAHNI. Vs. STATE OF BIHAR
|
September 4, 2019 |
|
SUNIL KUMAR SINGH Vs. TARA DEVI AND ORS
|
February 8, 2019 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
January 10, 2019 |
|
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
January 3, 2019 |
|
SUNIL KUMAR SON OF KANHAIYA PASWAN Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY AND ORS
|
February 13, 2019 |
|
SUNIL KUMAR SON OF LATE SHRI KRISHNA Vs. STATE OF BIHAR
|
February 5, 2019 |
|
SUNIL SINGH Vs. UNION OF INDIA
|
November 26, 2019 |
|
SUNITA KUMARI Vs. STATE OF BIHAR
|
June 18, 2019 |
|
SUNITA KUMARI VERMA @ SUNITA VERMA Vs. UNION OF INDIA
|
December 2, 2019 |
|
SUNITA PRASAD Vs. STATE OF BIHAR
|
May 10, 2019 |
|
SUNNI Vs. STATE OF BIHAR
|
October 18, 2019 |
|
SUNNY @ MARDIN @ SANNY Vs. STATE OF BIHAR
|
August 23, 2019 |
|
SUNNY STARS HOTELS PRIVATE LIMITED Vs. STATE OF BIHAR
|
July 29, 2019 |
|
SUO MOTU COGNIZANCE Vs. THE UNION OF INDIA
|
August 29, 2019 |
|
SUPER KISAN UDYOG Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
July 22, 2019 |
|
SUPRIYA DEVI Vs. STATE OF BIHAR
|
August 13, 2019 |
|
SURABHI DEVA Vs. STATE OF BIHAR, AND OTHERS
|
January 9, 2019 |
|
SURAJ BHUSHAN Vs. STATE OF BIHAR
|
March 5, 2019 |
|
SURAJ KUMAR MANDAL @ SURAJ KUMAR Vs. STATE OF BIHAR
|
December 20, 2019 |
|
SURAJ RAM Vs. STATE OF BIHAR
|
November 7, 2019 |
|
SURAJDEV SINGH @ SURAJ BABA S/O MAHENDRA SINGH Vs. STATE OF BIHAR, THROUGH ITS PRINCIPAL SECRETARY, MINES AND GEOLOGY,
GOVT OF BIHAR
|
April 17, 2019 |
|
SURENDRA B. ED. TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
August 22, 2019 |
|
SURENDRA B.ED TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
August 8, 2019 |
|
SURENDRA KUMAR SHARMA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
October 17, 2019 |
|
SURENDRA PRASAD Vs. STATE OF BIHAR
|
January 7, 2019 |
|
SURENDRA PRASAD AND ORS Vs. MOST. TETARI DEVI AND ANR
|
April 22, 2019 |
|
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
|
August 13, 2019 |
|
SURENDRA PRASAD SINGH Vs. ORIENTAL INSURANCE COMPANY LTD.
|
July 24, 2019 |
|
SURENDRA PRASAD SINGH & ANR. Vs. THE STATE OF BIHAR & ORS
|
January 3, 2019 |
|
SURENDRA RAI Vs. STATE OF BIHAR
|
March 8, 2019 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
August 6, 2019 |
|
SURENDRA TIWARY Vs. STATE OF BIHAR
|
May 9, 2019 |
|
SURENDRA YADAV Vs. SHYAM YADAV
|
September 27, 2019 |
|
SURENDRA YADAV @ SURENDER YADAV Vs. STATE OF BIHAR
|
January 11, 2019 |
|
SURESH PRASAD YADAV Vs. VINAY KUMAR AGARWAL ALIAS VINOD KUMAR AGARWAL
|
April 5, 2019 |
|
SURESH RAI Vs. STATE OF BIHAR
|
July 1, 2019 |
|
SURESH SAH Vs. STATE OF BIHAR
|
July 29, 2019 |
|
SURYA ALLOY INDUSTRIES LIMITED Vs. CENTRAL RAILWAY BOARD
|
November 25, 2019 |
|
SURYA DEO YADAV Vs. STATE OF BIHAR
|
April 3, 2019 |
|
SURYANATH YADAV Vs. STATE OF BIHAR
|
May 9, 2019 |
|
SUSHANT KUMAR Vs. STATE OF BIHAR
|
May 10, 2019 |
|
SUSHIL KANT MISHRA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
January 7, 2019 |
|
SUSHIL KUMAR Vs. STATE OF BIHAR
|
November 6, 2019 |
|
SUSHIL KUMAR BAJAJ Vs. STATE OF BIHAR
|
June 27, 2019 |
|
SUSHIL KUMAR SINHA Vs. SHOBHA DEVI
|
September 20, 2019 |
|
SUSHILA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 6, 2019 |
|
SUSHILA DEVI Vs. STATE OF BIHAR
|
May 13, 2019 |
|
SUSHILA DEVI Vs. RAJENDRA MAHTON
|
July 29, 2019 |
|
SUSHILA DEVI @ SUSHILA KUER Vs. MANJU DEVI
|
August 16, 2019 |
|
SWAMI RAGHWENDRACHARYA TRIDANDI AYURVED MAHAVIDYALAYA EVAM CHIKITSALAYA KARJARA Vs. UNION OF INDIA
|
December 18, 2019 |
|
SWAPAN KAMAL Vs. STATE OF BIHAR
|
December 6, 2019 |
|
SWARAN LATA DEVI Vs. STATE OF BIHAR
|
March 11, 2019 |
|
SWARN LATA WIFE OF NEERAJ KUMAR Vs. PUNJAB NATIONAL BANK
|
February 18, 2019 |
|
SYED AZIM AKHTAR Vs. STATE OF BIHAR
|
May 1, 2019 |
|
SYED NEHALUDDIN AHMAD Vs. STATE OF BIHAR
|
August 8, 2019 |
|
SYED REHAN AHMAD @ MUNNA AHMAD SON OF LATE GHULAM MURTAZA Vs. STATE OF BIHAR
|
March 26, 2019 |
|
SYED TABIN RUSHAD Vs. MD. SOHAIB
|
September 26, 2019 |
|
SYED YUSUF RAZA RIZVI Vs. UNION OF INDIA
|
September 6, 2019 |
|
TABARAK KHAN Vs. NIRAJ KUMAR AGARWAL
|
December 9, 2019 |
|
TAMSEEL AHMAD ANSARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH
|
April 15, 2019 |
|
TANU SINGH Vs. STATE OF BIHAR
|
September 16, 2019 |
|
TAPAN RAY CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
August 13, 2019 |
|
TARA KHATOON Vs. STATE OF BIHAR
|
August 13, 2019 |
|
TARAPUR HAT SHOP KEEPERS ASSOCIATION P.S. TARAPUR Vs. CHANDRA SHEKHAR SINGH
|
December 20, 2019 |
|
TARIQUE SHAMIM Vs. STATE OF BIHAR
|
January 16, 2019 |
|
TARKESHWA PANDEY Vs. UTTAR BIHAR GRAMIN BANK
|
October 16, 2019 |
|
TARUN KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
April 3, 2019 |
|
TATA PROJECT LTD Vs. STATE OF BIHAR THROUGH COMMISSIONER, COMMERCIAL TAX DEPARTMENT
|
March 5, 2019 |
|
TEJ NARAYAN CHOUDHARY Vs. STATE OF BIHAR
|
November 6, 2019 |
|
TEJ NARAYAN KAHAR SON OF RAM PRAVESH KAHAR Vs. STATE OF BIHAR
|
February 11, 2019 |
|
TEJ NARAYAN PASWAN, SON OF LATE RAM PRASAD PASWAN Vs. STATE OF BIHAR
|
October 1, 2019 |
|
TEJASHWI PRASAD YADAV, SON OF LALU PRASAD YADAV Vs. STATE OF BIHAR
|
January 7, 2019 |
|
TETARI DEVI Vs. STATE OF BIHAR
|
January 9, 2019 |
|
THAKUR RABINDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
September 16, 2019 |
|
THAKUR RAMA RAMAN SON OF RAM KRISHNA PRASAD SINGH Vs. PATNA MUNICIPAL CORPORATION
|
October 1, 2019 |
|
THE BIHAR STATE ELECTRICITY BOARD Vs. CHADRA SHEKHAR PASWAN
|
April 18, 2019 |
|
THE INDIAN OIL CORPORATION LTD. Vs. RUPESH KUMAR VERMA
|
June 26, 2019 |
|
THE MANAGING DIRECTOR, HINDUSTAN ANTIBIOTIC LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
October 22, 2019 |
|
THE STATE OF BIHAR Vs. BALESHWAR PRASAD SAH
|
June 24, 2019 |
|
THE STATE OF BIHAR Vs. DHARMENDRA KUMAR
|
April 15, 2019 |
|
THE STATE OF BIHAR & ORS Vs. MOTI LAL
|
January 2, 2019 |
|
THE STATE OF BIHAR AND ORS Vs. UMESH PRASAD SINHA AND ORS
|
February 5, 2019 |
|
THE STATE OF BIHAR AND ORS. Vs. ALOK SURGICAL HOSPITAL AND ORS.
|
February 25, 2019 |
|
THE STATE OF BIHAR AND ORS. Vs. SWARN LATA SINHA AND ORS.
|
May 7, 2019 |
|
THE UNION OF INDIA AND ORS. Vs. RATNESHWAR SINGH
|
July 3, 2019 |
|
THE UNION OF INDIA AND ORS. Vs. PROTIM DUTTA
|
April 8, 2019 |
|
THE UNION OF INDIA THROUGH THE SECRETARY Vs. BHIKHANI DEVI
|
October 14, 2019 |
|
THRESIAMMA JOSE Vs. STATE OF BIHAR AND ANR
|
April 4, 2019 |
|
TOPLINE INFRA PROJECTS PVT LTD Vs. STATE OF BIHAR
|
January 23, 2019 |
|
TRIBHUAN RAM Vs. STATE OF BIHAR
|
July 30, 2019 |
|
TRIBHUWAN SINGH Vs. THE STATE OF BIHAR
|
August 1, 2019 |
|
TRILOKI PANDIT Vs. BHOLCHOO PANDIT
|
April 5, 2019 |
|
TRIPIT NARAYAN SINGH Vs. STATE OF BIHAR
|
August 9, 2019 |
|
TRIPTI SINHA Vs. THE STATE OF BIHAR
|
June 21, 2019 |
|
TRISHUL CONSTRUCTION Vs. UNION OF INDIA
|
July 19, 2019 |
|
TRIVENI SINGH Vs. STATE OF BIHAR
|
July 16, 2019 |
|
TULSI DEVI Vs. STATE OF BIHAR AND ORS.
|
February 14, 2019 |
|
TUNTUN PASWAN Vs. LAGAN PASWAN
|
June 20, 2019 |
|
U.S. FOOD LIMITED Vs. STATE OF BIHAR
|
June 18, 2019 |
|
UCO BANK Vs. UNION OF INDIA
|
January 21, 2019 |
|
UDAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 29, 2019 |
|
UDAY SHANKAR YADAV Vs. BIHAR SCHOOL EXAMINATION COUNCIL
|
November 29, 2019 |
|
UGRA NARAYAN UGRA Vs. STATE OF BIHAR
|
January 30, 2019 |
|
UJJAWAL KUMAR SUMAN Vs. STATE OF BIHAR
|
April 26, 2019 |
|
UJJWAL KUMAR MISHRA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
July 30, 2019 |
|
UMA SHANKAR CHAUDHARY Vs. SECRETARY BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
June 20, 2019 |
|
UMA SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
April 16, 2019 |
|
UMA SHANKAR RAI Vs. STATE OF BIHAR
|
November 5, 2019 |
|
UMA SHANKAR RAY Vs. STATE OF BIHAR
|
May 3, 2019 |
|
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
November 19, 2019 |
|
UMA SHANKAR TIWARY Vs. STATE OF BIHAR
|
February 25, 2019 |
|
UMA SHANKAR TIWARY, SON OF LATE RAMLAGAN TIWARY Vs. STATE OF BIHAR
|
January 29, 2019 |
|
UMAL DEVI Vs. STATE OF BIHAR
|
July 29, 2019 |
|
UMESH CHANDER SINGH Vs. STATE OF BIHAR
|
September 17, 2019 |
|
UMESH CHANDRA SHARMA Vs. RAMESH CHANDRA SHARMA
|
June 27, 2019 |
|
UMESH KUMAR Vs. STATE OF BIHAR
|
July 9, 2019 |
|
UMESH KUMAR Vs. STATE OF BIHAR
|
April 8, 2019 |
|
UMESH KUMAR CHAUDHARY AND ORS Vs. THE STATE OF BIHAR AND ORS
|
April 11, 2019 |
|
UMESH KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
April 1, 2019 |
|
UMESH RAM Vs. STATE OF BIHAR
|
June 18, 2019 |
|
UMESH SAH Vs. STATE OF BIHAR
|
November 5, 2019 |
|
UMESH SINGH Vs. STATE OF BIHAR
|
February 8, 2019 |
|
UMRAVATI DEVI Vs. STATE OF BIHAR
|
August 28, 2019 |
|
UNION OF INDIA Vs. RAMESH KUMAR
|
August 21, 2019 |
|
UNION OF INDIA Vs. BINOD KUMAR
|
February 25, 2019 |
|
UNION OF INDIA Vs. SALLAUDDIN SON OF LATE ALI HUSSAIN EX TRAVELLING TICKET INSPECTOR
|
December 2, 2019 |
|
UNION OF INDIA Vs. NARAYAN PRASAD RAI
|
December 20, 2019 |
|
UNION OF INDIA Vs. LAL BABU SAH
|
June 28, 2019 |
|
UNION OF INDIA Vs. RAM KISHOR SINGH
|
March 6, 2019 |
|
UNION OF INDIA Vs. IRSHAD GANI.
|
September 12, 2019 |
|
UNION OF INDIA Vs. UJARIA DEVI
|
July 5, 2019 |
|
UNION OF INDIA Vs. SONA DEVI
|
July 4, 2019 |
|
UNION OF INDIA Vs. MANISHA KUMARI
|
October 22, 2019 |
|
UNION OF INDIA Vs. LEELA DEVI
|
October 18, 2019 |
|
UNION OF INDIA Vs. PUNIT
|
October 23, 2019 |
|
UNION OF INDIA Vs. KAILASH PRASAD
|
October 14, 2019 |
|
UNION OF INDIA Vs. SATYENDRA TIWARY
|
September 18, 2019 |
|
UNION OF INDIA Vs. SUMITRA DEVI
|
April 18, 2019 |
|
UNION OF INDIA Vs. SURESH THAKUR S/O LATE REGUBIR PRASAD
|
September 18, 2019 |
|
UNION OF INDIA Vs. ARUN KUMAR JHA, SON OF LATE BAGESHWARI DEVI
|
August 30, 2019 |
|
UNION OF INDIA Vs. GAJENDRA KUMAR
|
August 8, 2019 |
|
UNION OF INDIA, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, THROUGH DEFENCE ESTATE OFFICER Vs. ARJUN YADAV SON OF KISHUN YADAV
|
April 22, 2019 |
|
UNITED INDIA INSURANCE COMPANY Vs. MOST RAMAWATI DEVI
|
February 7, 2019 |
|
UNITED INDIA INSURANCE COMPANY Vs. SERAJUDDIN
|
August 2, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. NEETU KUMARI
|
February 4, 2019 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUNAINA DEVI
|
March 11, 2019 |
|
UNITED SPIRITS LIMITED Vs. STATE OF BIHAR
|
April 30, 2019 |
|
UNIVERSAL INTERIOR DACORATOR Vs. STATE OF BIHAR
|
November 19, 2019 |
|
UPENDRA KUMAR SINGH Vs. ESTATE OF AMIYA KUMAR DUTTA
|
March 15, 2019 |
|
UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 22, 2019 |
|
UPENDRA KUMAR SINHA, SON OF LATE AYODHYA PRASAD Vs. STATE OF BIHAR
|
May 10, 2019 |
|
UPENDRA PRASAD YADAV Vs. SUNITA RAI
|
July 29, 2019 |
|
UPENDRA RAI Vs. STATE OF BIHAR
|
June 20, 2019 |
|
UPENDRA SINGH Vs. STATE OF BIHAR
|
August 2, 2019 |
|
UPENDRA SINGH Vs. UNION OF INDIA
|
April 12, 2019 |
|
UPENDRA YADAV, Vs. STATE OF BIHAR
|
March 7, 2019 |
|
URMILA DEVI WIFE OF DILIP SINGH Vs. STATE OF BIHAR
|
January 8, 2019 |
|
USHA DEVI Vs. DILIP SAH
|
December 10, 2019 |
|
USHA DEVI W/O LATE BINDESHWARI BHAGAT Vs. SUJEET KUMAR S/O BASUDEV PRASAD YADAV
|
April 2, 2019 |
|
USHA INTERNATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES BIHAR, PATNAPATNA
|
January 30, 2019 |
|
UTPAL KUMAR CHAKRABORTY Vs. SUBORNA DEVI
|
July 19, 2019 |
|
UTTAR BIHAR GRAMIN BANK Vs. UNION OF INDIA
|
July 22, 2019 |
|
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER
|
April 10, 2019 |
|
VAIDYA AJAY PRAKASH @ AJAY PRAKASH @ AJAY PRAKASH Vs. UNION OF INDIA
|
March 28, 2019 |
|
VAISHALI ENTERPRISES Vs. INDIAN RAILWAY
|
July 30, 2019 |
|
VAISHALI ENTERPRISES Vs. INDIAN RAILWAY
|
February 19, 2019 |
|
VANDANA Vs. INDIAN OIL CORPORATION
|
May 15, 2019 |
|
VANDANA @ VANDANA MISHRA D/O PARAS NATH TIWARI Vs. ANIL MISHRA SON OF DULAR MISHRA R/O VILLAGE PERMANENT AND PRESENT SURWAL
|
January 4, 2019 |
|
VANDANA DEVI Vs. STATE OF BIHAR
|
August 8, 2019 |
|
VARUN YADAV Vs. STATE OF BIHAR
|
January 24, 2019 |
|
VEENA DEVI WIFE OF LATE RAMBAJJO RAI Vs. STATE OF BIHAR
|
April 18, 2019 |
|
VEENA KUMARI, WIFE OF NIRANJAN KUMAR Vs. STATE OF BIHARYADAV
|
January 3, 2019 |
|
VIBHA KUMARI @ BIBHA KUMARI Vs. STATE OF BIHAR
|
April 8, 2019 |
|
VICKY KUMAR Vs. PRINCIPAL SECRETARY
|
April 29, 2019 |
|
VICTORIA PURTI, D/O LATE MANSIDH PURTI Vs. STATE OF BIHAR REPRESENTED THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
May 6, 2019 |
|
VIDYA NAND RAM Vs. STATE OF BIHAR
|
July 8, 2019 |
|
VIDYAWATI DEVI Vs. RAJU SINGH
|
July 11, 2019 |
|
VIJAY CHANDRA ROY Vs. STATE OF BIHAR
|
March 8, 2019 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
May 30, 2019 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
September 19, 2019 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
September 30, 2019 |
|
VIJAY KUMAR CHOUDHARY @ VIJAY CHOUDHARY S/O LATE RAM KRISHNA
CHOUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY REGISTRATION EXCISE AND PROHIBITION DEPARTMENT GOVERNMENT OF BIHAR PATNA
|
March 15, 2019 |
|
VIJAY KUMAR DAS Vs. STATE OF BIHAR
|
July 4, 2019 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 12, 2019 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 10, 2019 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
July 8, 2019 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
June 18, 2019 |
|
VIJAY PRASAD Vs. ALLAHABAD BANK
|
September 6, 2019 |
|
VIJAY PRASAD Vs. STATE OF BIHAR
|
October 14, 2019 |
|
VIJAY PRASAD SHARMA Vs. AMAR PRASAD SHARMA
|
July 4, 2019 |
|
VIJAY RAI @ VIJAY SINGH Vs. BIRENDRA RAI SON OF LATE KAMLA RAI
|
December 2, 2019 |
|
VIJAY SHANKAR SINGH Vs. STATE OF BIHAR
|
June 17, 2019 |
|
VIJAY VATSYAYAN Vs. STATE OF BIHAR
|
July 15, 2019 |
|
VIJAYANAND PURI Vs. DEORANI DEVI
|
October 18, 2019 |
|
VIJENDRA PRASAD Vs. STATE OF BIHAR
|
October 21, 2019 |
|
VIJETA PROJECTS AND INFRASTRUCTURE LTD Vs. STATE OF BIHAR AND ORS
|
March 26, 2019 |
|
VIKAS KUMAR Vs. STATE OF BIHAR
|
November 6, 2019 |
|
VIKASH CHANDRA GUDDU BABA Vs. STATE OF BIHAR
|
December 9, 2019 |
|
VIKASH CHANDRA GUDDU BABA Vs. STATE OF BIHAR
|
December 3, 2019 |
|
VIKASH DAS Vs. STATE OF BIHAR
|
November 16, 2019 |
|
VIKASH KUMAR Vs. STATE OF BIHAR
|
December 9, 2019 |
|
VIKASH KUMAR @ SHIVAM KUMAR Vs. STATE OF BIHAR
|
November 4, 2019 |
|
VIKASH KUMAR @ VIKASH KUMAR SINGH Vs. STATE OF BIHAR
|
July 12, 2019 |
|
VIKASH RANJAN SINGH Vs. STATE OF BIHAR
|
October 21, 2019 |
|
VIKASH YADAV Vs. KAILASH CHANDRA SINHA
|
September 26, 2019 |
|
VIKRAM KUMAR Vs. STATE OF BIHAR
|
November 20, 2019 |
|
VIKRAM KUMAR TIWARY Vs. STATE OF BIHAR
|
July 29, 2019 |
|
VIKRAMADITYA SINGH Vs. STATE OF BIHAR
|
July 8, 2019 |
|
VIMAL KISHORE PANDEY Vs. STATE OF BIHAR
|
August 28, 2019 |
|
VIMLA TRIPATHI Vs. STATE OF BIHAR
|
April 5, 2019 |
|
VINA DEVI @ BINA DEVI Vs. STATE OF BIHAR
|
September 6, 2019 |
|
VINAY BIHARI SINGH Vs. UNION OF INDIA
|
September 27, 2019 |
|
VINAY KRISHNA JHA Vs. STATE OF BIHAR
|
June 25, 2019 |
|
VINAY KUMAR Vs. MADHYA BIHAR GRAMIN BANK
|
September 20, 2019 |
|
VINAY KUMAR Vs. STATE OF BIHAR
|
January 8, 2019 |
|
VINAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS
|
May 15, 2019 |
|
VINAY KUMAR SINGH Vs. STATE OF BIHAR
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July 22, 2019 |
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VINAYAK PANDEY Vs. STATE OF BIHAR AND ORS.
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September 9, 2019 |
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VINEET KUMAR RAM Vs. STATE OF BIHAR
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March 1, 2019 |
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VINOD CHANDRA THAKUR Vs. STATE OF BIHAR
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November 7, 2019 |
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VINOD DEO Vs. STATE OF BIHAR
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August 2, 2019 |
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VINOD KUMAR SINGH Vs. THE STATE OF BIHAR
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June 26, 2019 |
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VINOD KUMAR SINGH Vs. STATE OF BIHAR
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June 17, 2019 |
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VINOD KUMAR SINHA Vs. STATE OF BIHAR
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May 8, 2019 |
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VINOD KUMAR VIMAL Vs. STATE OF BIHAR
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May 28, 2019 |
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VIRENDRA KUMAR PANDEY Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
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April 15, 2019 |
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VIRENDRA NATH SRIVASTAVA SON OF LATE MAKESHWAR NATH SRIVASTAVA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
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July 15, 2019 |
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VIRENDRA PASWAN Vs. STATE OF BIHAR
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March 14, 2019 |
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VISHNU DEVI Vs. U C O BANK ZONAL OFFICE
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August 6, 2019 |
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VISHNU KANT PANDIT Vs. STATE OF BIHAR
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March 12, 2019 |
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VISHNU KUMAR GUPTA Vs. STATE OF BIHAR
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July 22, 2019 |
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VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
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July 19, 2019 |
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VISHNUDEO CHAUDHARY Vs. STATE OF BIHAR
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September 24, 2019 |
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VISHVAJIT KUMAR Vs. SHAWETA KUMAR
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July 12, 2019 |
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VISHWANATH DUBEY Vs. STATE OF BIHAR
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May 27, 2019 |
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VIVEK GUPTA AND ORS Vs. STATE OF BIHAR AND ANR
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April 5, 2019 |
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VRINDABAN CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
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July 1, 2019 |
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WAZIRGANJ COLLEGE Vs. THE STATE OF BIHAR AND ORS
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April 4, 2019 |
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WAZIRGANJ COLLEGE Vs. THE STATE OF BIHAR AND ORS
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March 1, 2019 |
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WHIRLPOOL OF INDIA LTD. AND ORS Vs. THE STATE OF BIHAR AND ORS
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January 25, 2019 |
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YADUNATH SINGH Vs. STATE OF BIHAR AND ORS.
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June 24, 2019 |
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YAHYA Vs. STATE OF BIHAR
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March 11, 2019 |
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YASHODA DEVI Vs. STATE OF BIHAR
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October 16, 2019 |
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YASHWANT KUMAR PANDEY Vs. STATE OF BIHAR
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May 16, 2019 |
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YES MOTORS PVT. LTD. Vs. AJAX FIORI ENGINEERING (INDIA) PRIVATE LIMITED
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July 26, 2019 |
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YOGENDRA KUMAR @ YOGENDRA Vs. STATE OF BIHAR
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December 2, 2019 |
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YOGENDRA MISTRI Vs. THE STATE OF BIHAR AND ORS
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August 22, 2019 |
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YOGENDRA PATHAK Vs. STATE OF BIHAR
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August 20, 2019 |
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YOGENDRA PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
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March 28, 2019 |
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YOGENDRA PRASAD S/O LATE RAMESHWAR PD. Vs. MAGADH UNIVERSITY BODHGAYA
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December 20, 2019 |
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YOGENDRA RAM Vs. STATE OF BIHAR
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November 21, 2019 |
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YOGENDRA SINGH Vs. STATE OF BIHAR
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November 25, 2019 |
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YOGENDRA SINGH Vs. THE STATE OF BIHAR
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February 6, 2019 |
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YOGENDRA SINGH Vs. THE STATE OF BIHAR
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July 16, 2019 |
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YOGESH KUMAR Vs. STATE OF BIHAR
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August 17, 2019 |
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YOGI YADAV; RUPESH YADAV @ BIHRU YADAV Vs. STATE OF BIHAR
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March 28, 2019 |
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YUGAL KISHOR PRASAD Vs. STATE OF BIHAR
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November 7, 2019 |
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YUGESHWAR YADAV Vs. STATE OF BIHAR
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May 30, 2019 |
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Z. A. ISLAMIA COLLEGE Vs. STATE OF BIHAR
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July 25, 2019 |
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ZAFAR IMAM Vs. SARWAR IMAM AND ORS.
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June 20, 2019 |
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ZAINUL Vs. STATE OF BIHAR
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August 2, 2019 |
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ZAKAULLAH Vs. STATE OF BIHAR
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May 10, 2019 |
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