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SURENDRA PRASAD SINGH Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
(DR.) SHASHI NATH JHA LATE GANGA NATH JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY AND OTHERS
|
June 20, 2018 |
|
A V I CABLE NETWORK Vs. STATE OF BIHAR
|
April 16, 2018 |
|
A. K. MISHRA & ASSOCIATES Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2018 |
|
AAKASH GAURAV Vs. STATE OF BIHAR
|
December 21, 2018 |
|
AARPEE INFRA PROJECT (P) LTD. Vs. STATE OF BIHAR AND ANOTHERS
|
July 11, 2018 |
|
AASH NARAIN RAI Vs. STATE OF BIHAR
|
November 27, 2018 |
|
ABBAS QUARASHI SON OF LATE KALUT QUARASHI Vs. STATE OF BIHAR
|
January 6, 2018 |
|
ABDUL ANSARI Vs. THE UNION OF INDIA
|
January 2, 2018 |
|
ABDUL HALIM KHAN @ ABDUL ALIM KHAN Vs. STATE OF BIHAR
|
March 9, 2018 |
|
ABDUL JAMIL SON OF LATE H A QAYUM Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
December 4, 2018 |
|
ABDUL KALAM AZAD, S/O LATE KHURSHID Vs. THE STATE OF BIHAR AND ANOTHER
|
June 26, 2018 |
|
ABDUL NOOR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 24, 2018 |
|
ABDUL RAHMAN AND ORS. Vs. MD. KARU AND ORS.
|
November 30, 2018 |
|
ABDUL RAUF, SON OF RAMZAN ALI Vs. STATE OF BIHAR THROUGH COLLECTOR, KISHANGANJ, DISTRICT KISHANGANJ
|
January 4, 2018 |
|
ABDUL SALAM, SON OF LATE MUNSHI NAZIR Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF PANCHAYAT RAJ, GOVT OF BIHAR, PATNA
|
August 30, 2018 |
|
ABHAY KUMAR Vs. THE STATE OF BIHAR
|
July 2, 2018 |
|
ABHAY KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
September 11, 2018 |
|
ABHAY KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHER
|
October 12, 2018 |
|
ABHAY KUMAR VERMA Vs. STATE OF BIHAR AND ANR.
|
May 7, 2018 |
|
ABHIJEET KUMAR Vs. THE STATE OF BIHAR
|
February 7, 2018 |
|
ABHIMANYU SINGH Vs. STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
ABHINAV KUMAR Vs. STATE OF BIHAR
|
January 16, 2018 |
|
ABHISHEK SINGH Vs. UNION OF INDIA
|
April 6, 2018 |
|
ABHISHEK THAKUR @ ABHISHEK BHARTI SON OF ARUN THAKUR @ ARUN KUMAR THAKUR AND OTHERS Vs. STATE OF BIHAR
|
April 5, 2018 |
|
ABHISHEKH KUMAR & ORS. Vs. STATE OF BIHAR
|
April 11, 2018 |
|
ABHSHEK KUMAR Vs. STATE OF BIHAR
|
October 26, 2018 |
|
ABID IQBAL Vs. THE STATE OF BIHAR AND ORS.
|
May 16, 2018 |
|
ABRAR KHAN Vs. THE UNION OF INDIA AND OTHERS
|
July 17, 2018 |
|
ABU NASAR ANSARI S/O LATE ABU ZAFFAR ANSARI Vs. UTTAR BIHAR GRAMIN BANK
|
January 16, 2018 |
|
ABU TALIB Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
|
February 26, 2018 |
|
ABUL FAZAL MD. NASIR SON OF LATE Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
ACHHELAL SAH, SON OF LATE SATYANARAYAN SAH Vs. STATE OF BIHAR
|
May 9, 2018 |
|
ADITYA NARAYAN ROY Vs. THE UNION OF INDIA
|
April 6, 2018 |
|
ADITYA PRAKASH VERMA @ ADITYA KUMAR VERMA Vs. RAMESH RAUT
|
March 15, 2018 |
|
ADYA RAJ DEVELOPER PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 6, 2018 |
|
ADYA SHARAN CHAUDHARY SON OF LATE MATA BADAL CHOUD Vs. STATE OF BIHAR
|
May 11, 2018 |
|
AHAMAD MIYAN SON OF MOHAMMAD MUSHTAQUE ANSARI Vs. STATE OF BIHAR
|
March 22, 2018 |
|
AHMAD MAHMOOD SON OF LATE ABDUL MOGHNI Vs. STATE OF BIHAR
|
December 12, 2018 |
|
AHMAD RAZA @ MD. AHMAD ANSARI, SON OF MD. SAFIQUE ANSARI Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2018 |
|
AJAY KRISHNA MISHRA, SON OF RAJENDRA PRASAD MISHRA Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
AJAY KUMAR Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
June 27, 2018 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
June 25, 2018 |
|
AJAY KUMAR @ AJAY KUMAR RAY Vs. STATE OF BIHAR
|
March 28, 2018 |
|
AJAY KUMAR @ SHIV Vs. STATE OF BIHAR
|
April 13, 2018 |
|
AJAY KUMAR GUPTA Vs. UNION OF INDIA
|
May 17, 2018 |
|
AJAY KUMAR SHARMA Vs. THE STATE OF BIHAR
|
July 26, 2018 |
|
AJAY KUMAR THAKUR Vs. BIHAR PUBLIC SERVICE COMMISSION; CHAIRMAN, BIHAR P
|
March 5, 2018 |
|
AJAY KUMAR VERMA Vs. UTTAR BIHAR GRAMIN BANK AND OHTERS
|
August 18, 2018 |
|
AJAY KUMAR YADAV SON OF SHRI BHARAT YADAV Vs. THE STATE OF BIHAR AND ANR.
|
January 17, 2018 |
|
AJAY MALLIK @ GUDDU MALLIK Vs. STATE OF BIHAR
|
September 7, 2018 |
|
AJAY NATH GUPTA, SON OF LATE GOPAL PRASADGUPTA @ GOPALJEE PRASAD GUPTA Vs. STATE OF BIHAR
|
February 1, 2018 |
|
AJAY PASWAN Vs. STATE OF BIHAR
|
January 11, 2018 |
|
AJAY RAM, SON OF ASHOK RAM Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
AJAY SINGH @ PAPPU AND OTHERS Vs. THE STATE OF BIHAR
|
August 16, 2018 |
|
AJAY YADAV Vs. THE STATE OF BIHAR
|
August 31, 2018 |
|
AJESH KUMAR SINGH SON OF LATE SHYAM SUNDAR SINGH Vs. UNION OF INDIA AND OTHERS
|
June 22, 2018 |
|
AJIT KUMAR Vs. STATE OF BIHAR AND OTHERS
|
August 28, 2018 |
|
AJIT KUMAR RAI AND OTHERS Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
AJIT KUMAR SINGH Vs. STATE OF BIHAR
|
May 14, 2018 |
|
AKALU RAI @ AKLU RAI Vs. THE STATE OF BIHAR
|
May 3, 2018 |
|
AKASH VERMA @ SONU KUMAR Vs. THE STATE OF BIHAR
|
February 22, 2018 |
|
AKASHDEEP PIPES Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 2, 2018 |
|
AKBAR @ MD. AKBAR Vs. STATE OF BIHAR
|
December 4, 2018 |
|
AKHIL KISHORE PRASAD SINGH, SON OF LATE RAM BACHHA Vs. CENTRAL BANK OF INDIA THROUGH ITS GENERAL MANAGER
|
May 3, 2018 |
|
AKHILANAND SINGH, S/O LATE BINDA SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION
|
July 17, 2018 |
|
AKHILESH BHARTI AND OTHERS Vs. THE STATE OF BIHAR
|
February 15, 2018 |
|
AKHILESH KUMAR SHARMA Vs. STATE OF BIHAR
|
April 23, 2018 |
|
AKHILESH KUMAR VERMA, SON OF LATE CHATURBHUJ SAHAY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 7, 2018 |
|
AKHILESH YADAV Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
AKHLAQUE HUSSAIN Vs. STATE OF BIHAR
|
March 14, 2018 |
|
AKLU SAHANI Vs. STATE OF BIHAR
|
November 26, 2018 |
|
AKRITI KUMARI, D/O SUDHIR PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHER
|
September 17, 2018 |
|
AKSHAY KUMAR AGARWAL Vs. THE DARBHANGA MUNICIPAL CORPORATION AND OTHERS
|
October 9, 2018 |
|
AKSHAY KUMAR AGRAWAL AND OTHERS Vs. CHAIRMAN, BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS
|
January 8, 2018 |
|
AKSHAY KUMAR YADAV Vs. STATE OF BIHAR
|
October 31, 2018 |
|
ALKA SINGH WIFE OF SANJAY KUMAR @ SANJAY SINGH Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
ALKEM LABORATORIES LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 2, 2018 |
|
ALLAMA IQBAL COLLEGE, BIHARSHARIF, NALANDA Vs. STATE OF BIHAR AND OTHERS
|
September 11, 2018 |
|
ALLENGERS MEDICAL SYSTEMS LTD. Vs. THE STATE OF BIHAR
|
January 2, 2018 |
|
ALOK KUMAR Vs. STATE OF BIHAR
|
September 20, 2018 |
|
AMAN CHOUDHARY, SON OF NAGENDRA CHOUDHARY Vs. STATE OF BIHAR
|
August 16, 2018 |
|
AMAN KUMAR @ SATYAM KUMAR AANU Vs. THE STATE OF BIHAR
|
November 30, 2018 |
|
AMAN KUMAR RANJAN Vs. STATE OF BIHAR
|
July 23, 2018 |
|
AMANAT ABBAS Vs. THE STATE OF BIHAR
|
August 20, 2018 |
|
AMAR KANT PANDEY Vs. STATE OF BIHAR
|
October 31, 2018 |
|
AMAR KAUSHAL Vs. STATE OF BIHAR
|
March 9, 2018 |
|
AMAR KUMAR Vs. STATE OF BIHAR
|
December 4, 2018 |
|
AMAR NATH @ BUNTI SON OF LATE JAGANNATH PRASAD Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
January 16, 2018 |
|
AMAR NATH CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
AMAR NATH SAH Vs. STATE OF BIHAR
|
April 13, 2018 |
|
AMAR SINGH, SON OF LATE RAM LOCHAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
AMARENDRA PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION AND ORS.
|
August 18, 2018 |
|
AMARJEET YADAV SON OF KISHUN YADAV Vs. STATE OF BIHAR
|
September 11, 2018 |
|
AMARKANT SHARMA Vs. STATE OF BIHAR
|
July 24, 2018 |
|
AMARNATH YADAV Vs. STATE OF BIHAR
|
December 14, 2018 |
|
AMARPUR CONSTRUCTION CO PVT LTD Vs. STATE OF BIHAR
|
March 23, 2018 |
|
AMBA PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
AMBIKA BHAWANI COLD STORAGE PRIVATE LIMITED Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
July 31, 2018 |
|
AMIKA RAM @ AMERIKA RAM AND ORS. Vs. THE STATE OF BIHAR
|
February 9, 2018 |
|
AMILA DEVI, WIFE OF SATTAN ROY Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
AMINUR RASHIED Vs. BRANCH MANAGER, BHUMI AND ORS
|
February 7, 2018 |
|
AMIR CHAND SAH Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAIL
|
March 8, 2018 |
|
AMIRUL HASAN GHAZALI SON OF MD. QAMRUL HASSAN Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
AMIT KUMAR Vs. STATE OF BIHAR & ORS.
|
April 9, 2018 |
|
AMIT KUMAR Vs. STATE OF BIHAR
|
January 31, 2018 |
|
AMIT KUMAR Vs. THE STATE OF BIHAR
|
May 10, 2018 |
|
AMIT KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
AMIT KUMAR SINGH Vs. STATE OF BIHAR
|
October 8, 2018 |
|
AMIT KUMAR, S/O ANIL KUMAR RAI Vs. THE INDIAN OIL CORPORATION LIMITED
|
January 24, 2018 |
|
AMIT KUMAR, S/O LATE JITENDRA KUMAR, P S BAHADURPU Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY FIN
|
April 25, 2018 |
|
AMITABH KUMAR S/O LATE DURGA PRASAD Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
AMLEEYA KHATOON AND OTHERS Vs. IFTEKHAR AHMAD AND OTHERS
|
February 7, 2018 |
|
AMOD MANDAL SON OF FEKAN MANDAL Vs. STATE OF BIHAR
|
April 6, 2018 |
|
AMODH KUMAR SINGH S/O TRIVENI SINGH Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
AMRENDRA JHA @ AMRENDRA KUMAR JHA, SON OF RAM KUMAR JHA Vs. THE STATE OF BIHAR AND OTHERS
|
July 20, 2018 |
|
AMRENDRA KUMAR RAJAK Vs. STATE OF BIHAR AND ORS
|
January 9, 2018 |
|
AMRENDRA PRASAD YADAV SON OF LATE DEO NARAYAN YADAV Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
AMRENDRA VIDYARTHI S/O DHARMENDRA VIDYARTHI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
May 7, 2018 |
|
AMRIT RAJ, SON OF PARMANAND PRASAD Vs. STATE OF BIHAR
|
August 8, 2018 |
|
AMRITA SINGH, DAUGHTER OF SURENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
September 28, 2018 |
|
AMRITESH KUMAR Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
ANAMIKA SINGH Vs. INDIAN OIL CORPORATION
|
May 18, 2018 |
|
ANAND KUMAR BARDHAN Vs. STATE OF BIHAR
|
May 18, 2018 |
|
ANAND KUMAR, SON OF LATE RAJ KISHORE MAHTO Vs. THE STATE OF BIHAR
|
January 2, 2018 |
|
ANAND SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
August 20, 2018 |
|
ANANDI KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
July 16, 2018 |
|
ANANDI MAHTO S/O LATE MOTI MAHTO Vs. STATE OF BIHAR
|
May 16, 2018 |
|
ANANT KUMAR S/O SIDHESHWAR PRASAD Vs. STATE OF BIHAR
|
August 3, 2018 |
|
ANANT KUMAR SHARMA Vs. STATE OF BIHAR
|
March 15, 2018 |
|
ANANT KUMAR SINHA, SON OF LATE ANJANI KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
ANIL CHAUBEY Vs. STATE OF BIHAR
|
March 21, 2018 |
|
ANIL CHOUDHARY Vs. STATE OF BIHAR
|
November 27, 2018 |
|
ANIL HARIJAN, SON OF NARAYAN HARIJAN Vs. STATE OF BIHAR
|
February 6, 2018 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
April 23, 2018 |
|
ANIL KUMAR Vs. STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
ANIL KUMAR Vs. THE UNION OF INDIA
|
January 3, 2018 |
|
ANIL KUMAR Vs. THE STATE OF BIHAR AND ANOTHERS
|
July 3, 2018 |
|
ANIL KUMAR Vs. THE UNION OF INDIA AND OTHERS
|
July 2, 2018 |
|
ANIL KUMAR Vs. THE STATE OF BIHAR
|
October 12, 2018 |
|
ANIL KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
ANIL KUMAR BAJAJ, SON OF LATE PURSHOTTAM BAJAJ Vs. STATE OF BIHAR
|
April 10, 2018 |
|
ANIL KUMAR MISHRA SON OF SHRI NAND KUMAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
ANIL KUMAR RAIM Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY, EN
|
March 5, 2018 |
|
ANIL KUMAR RAMANAND PRASAD Vs. STATE OF BIHAR AND OTHERS
|
March 3, 2018 |
|
ANIL KUMAR RAY, SON OF LATE CHANDRADEO RAY Vs. STATE OF BIHAR
|
August 18, 2018 |
|
ANIL KUMAR S/O BINDESHWARI PRASAD Vs. STATE OF BIHAR
|
July 16, 2018 |
|
ANIL KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
August 23, 2018 |
|
ANIL KUMAR SINGH, SON OF LATE JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
February 7, 2018 |
|
ANIL KUMAR THAKUR, S/O KAMLESHWARI THAKUR Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
ANIL KUMAR VERMA Vs. STATE OF BIHAR
|
October 9, 2018 |
|
ANIL KUMAR, SON OF LATE RAM CHANDRA SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
ANIL KUMAR, SON OF RAGHUNATH MAHTO AND OTHERS Vs. STATE OF BIHAR
|
June 27, 2018 |
|
ANIL PRASAD YADAV Vs. THE STATE OF BIHAR
|
November 19, 2018 |
|
ANIL SINGH Vs. STATE OF BIHAR
|
January 5, 2018 |
|
ANIL SINGH @ ANIL KUMAR SINGH Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
August 31, 2018 |
|
ANIL SINGH, SON OF GAJADHAR SINGH Vs. STATE OF BIHAR
|
January 25, 2018 |
|
ANIL SINGH, SON OF LATE SURESH SINGH Vs. STATE OF BIHAR
|
January 5, 2018 |
|
ANIL YADAV AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 18, 2018 |
|
ANIL YADAV, SON OF DAYANAND YADAV Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
ANIRUDH PRASAD Vs. STATE OF BIHAR
|
February 6, 2018 |
|
ANIRUDH SINGH @ PAPPU, SON OF JWALA SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
ANIRUDHYA ROY CHOWDHARY Vs. STATE OF BIHAR
|
December 17, 2018 |
|
ANITA DEVI Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD , GAYA
|
July 26, 2018 |
|
ANITA DEVI, D/O LATE RAMESH PRASAD SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
ANITA KUMARI W/O BIJENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
December 4, 2018 |
|
ANITA RAI Vs. STATE OF BIHAR
|
March 26, 2018 |
|
ANITA RAI, WIFE OF RAJESHWAR PRASAD Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
ANJALI DEVI W/O LATE KAUSHAL KISHORE SINGH Vs. MANPREET SINGH, S/O AJAIB SINGH BODLANI
|
July 27, 2018 |
|
ANJANI KUMAR CHOUDHARY @ ANJANI KUMAR Vs. STATE OF BIHAR
|
August 3, 2018 |
|
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
|
January 4, 2018 |
|
ANJANI KUMARI AND OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD AND OTHERS
|
July 23, 2018 |
|
ANJANI PASWAN @ ANJANI KUMAR PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE
|
March 9, 2018 |
|
ANJU MISHRA, ADVOCATE, PATNA HIGH COURT Vs. THE UNION OF INDIA AND OTHERS
|
August 16, 2018 |
|
ANJU PATHAK Vs. STATE OF BIHAR
|
July 24, 2018 |
|
ANKUSH KUMAR Vs. UNION OF INDIA
|
November 20, 2018 |
|
ANMOL KUMAR Vs. STATE OF BIHAR
|
August 13, 2018 |
|
ANNAPURNA DEVI Vs. STATE OF BIHAR
|
June 21, 2018 |
|
ANUJA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
ANURADHA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
ANURAG Vs. STATE OF BIHAR AND OTHERS
|
July 23, 2018 |
|
ANURAG KUMAR SINGH @ ANURAG KUMAR Vs. STATE OF BIHAR
|
May 11, 2018 |
|
ANWAR ALI @ ANWAR MIYA @ GUDDU @ SIDDU Vs. STATE OF BIHAR
|
July 31, 2018 |
|
ANWAR HUSSAIN S/O ABDUL QADIR Vs. STATE OF BIHAR
|
March 5, 2018 |
|
ANZORE KULLU Vs. STATE OF BIHAR
|
March 26, 2018 |
|
APOLLO NURSING TRAINING SCHOOL Vs. THE STATE OF BIHAR AND OTHERS
|
October 6, 2018 |
|
APURV MOHAN @ MANNU SON OF SHYAM MOHAN Vs. STATE OF BIHAR
|
January 8, 2018 |
|
APURVA AWAS YOJNA PVT LTD PATNA THROUGH ITS DIRECTOR SABITRI DEVI Vs. STATE OF BIHAR
|
January 3, 2018 |
|
ARBIND CHAUDHARY Vs. THE STATE OF BIHAR
|
March 8, 2018 |
|
ARBIND KUMAR SINHA Vs. STATE OF BIHAR
|
March 28, 2018 |
|
ARBIND KUMAR, SON OF BIDYANAND SINGH Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
ARBIND YADAV Vs. THE STATE OF BIHAR
|
August 31, 2018 |
|
ARGHANAND SHARMA Vs. MAGADH UNIVERSITY, BODH GAYA
|
March 30, 2018 |
|
ARINJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
November 27, 2018 |
|
ARJIK CARRIER PVT LTD Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED
|
February 22, 2018 |
|
ARJUN PASWAN Vs. STATE OF BIHAR
|
May 16, 2018 |
|
ARJUN PASWAN AND OTHERS Vs. THE BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. AND OTHERS
|
August 8, 2018 |
|
ARJUN PRASAD S/O LATE JEET LAL RAI Vs. STATE OF BIHAR
|
August 3, 2018 |
|
ARJUN SINGH Vs. STATE OF BIHAR
|
December 12, 2018 |
|
ARJUN SINGH AND OTHERS Vs. KAMLA SINGH AND OTHERS
|
September 12, 2018 |
|
ARJUN THAKUR Vs. STATE OF BIHAR
|
November 5, 2018 |
|
ARPANA KUMARI Vs. STATE OF BIHAR
|
November 1, 2018 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
April 4, 2018 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
August 13, 2018 |
|
ARUN KUMAR GUPTA Vs. THE STATE OF BIHAR
|
March 21, 2018 |
|
ARUN KUMAR MISHRA Vs. STATE OF BIHAR (THRU C B I )
|
April 12, 2018 |
|
ARUN KUMAR PATEL Vs. THE STATE OF BIHAR
|
November 29, 2018 |
|
ARUN KUMAR S/O RADHESHYAM PRASAD Vs. STATE OF BIHAR
|
May 11, 2018 |
|
ARUN KUMAR SINGH Vs. PARASNATH MAHTO AND OTHERS
|
August 28, 2018 |
|
ARUN KUMAR SINGH @ ARUN KR. SINGH, SON OF LATE DINESH SINGH Vs. STATE OF BIHAR
|
January 24, 2018 |
|
ARUN KUMAR SINGH SON OF SHARDANAND SINGH Vs. STATE OF BIHAR
|
July 13, 2018 |
|
ARUN KUMAR SON OF LATE BINDESHWAR MAHTO Vs. UNION OF INDIA
|
February 5, 2018 |
|
ARUN KUMAR SRIVASTAVA S/O LATE KISHORI PRASAD TATA MOTORS FINANCE LTD. Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
ARUN KUMAR TIWARY S/O LATE JAGAT NARAYAN TIWARY Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
ARUN KUMAR TRIPATHY, SON OF LATE RAM NARESH TRIPAT Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY, SO
|
March 13, 2018 |
|
ARUN KUMAR YADAV Vs. STATE OF BIHAR
|
April 30, 2018 |
|
ARUN KUMAR, SON OF INDRADEV SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
April 30, 2018 |
|
ARUN KUMAR, SON OF LATE MISHRI SINGH YADAV Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
ARUN SINGH Vs. STATE OF BIHAR
|
March 15, 2018 |
|
ARUN SINGH @ ARUN KUMAR SINGH Vs. THE STATE OF BIHAR
|
February 23, 2018 |
|
ARUN YADAV, SON OF JHIMAL PRASAD YADAV Vs. STATE OF BIHAR
|
October 31, 2018 |
|
ARUNA DEVI, WIFE OF LATE SUKHDEO PRASAD VERMA Vs. STATE OF BIHAR; PUNAM VERMA, WIFE OF JAY KUMAR VER
|
March 9, 2018 |
|
ARUNA KUMARI Vs. STATE OF BIHAR
|
June 29, 2018 |
|
ARVIND CHOUDHARY S/O LATE RAM PRAVESH CHOUDHARY AND OTHERS Vs. THE STATE OF BIHAR
|
August 31, 2018 |
|
ARVIND KUMAR MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
ARVIND KUMAR RAI Vs. GURIA KUMARI
|
July 18, 2018 |
|
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
|
May 2, 2018 |
|
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 27, 2018 |
|
ARVIND KUMAR SINGH @ ARVIND SINGH Vs. STATE OF BIHAR
|
May 16, 2018 |
|
ARVIND KUMAR, SON OF LATE MEWA LAL SAO Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
October 31, 2018 |
|
ARYA SAMAJ MACCHARHATTA TRUST Vs. STATE OF BIHAR
|
April 25, 2018 |
|
ASHA DEVI Vs. SAROJ YADAV @ SAROJ KUMAR
|
June 28, 2018 |
|
ASHA KUMARI Vs. STATE OF BIHAR
|
December 11, 2018 |
|
ASHA PANDEY, WIFE OF SRI RAMASHISH PANDEY Vs. ACIT CENTRAL CIRCLE, MUZAFFARPUR
|
January 29, 2018 |
|
ASHA SAHAY Vs. VICE CHANCELLOR, BHIM RAO AMBEDKAR BIHAR UNIVERSIT
|
April 24, 2018 |
|
ASHARAM BAPU SON OF LATE THAUMAL SIRUMALANI Vs. THE STATE OF BIHAR AND OTHERS
|
March 21, 2018 |
|
ASHESHWAR MAHTON Vs. KAUSHAL KISHORE PRASAD SINGH AND ORS.
|
November 27, 2018 |
|
ASHESHWAR NATH SINGH Vs. STATE OF BIHAR
|
April 19, 2018 |
|
ASHISH KUMAR GUPTA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
ASHMITA KUMARI Vs. STATE OF BIHAR
|
April 2, 2018 |
|
ASHOK BIHARI SHARAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
ASHOK BIND Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
December 21, 2018 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
February 15, 2018 |
|
ASHOK KUMAR ADVOCATE, SON OF SHYAM NANDAN RAY, Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; UNION OF I
|
March 6, 2018 |
|
ASHOK KUMAR GUPTA, SON OF LATE YASHWANT GUPTA Vs. UNION OF INDIA, THROUGH NARCOTICS CONTROL BUREAU
|
August 3, 2018 |
|
ASHOK KUMAR JHA Vs. STATE OF BIHAR
|
August 23, 2018 |
|
ASHOK KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2018 |
|
ASHOK KUMAR JHA SON OF LATE GULAB JHA Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
ASHOK KUMAR MANDAL Vs. THE STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
ASHOK KUMAR OJHA Vs. STATE OF BIHAR
|
June 19, 2018 |
|
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
|
April 30, 2018 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR; DIVISIONAL FOREST OFFICER-CUM-AUTH
|
March 6, 2018 |
|
ASHOK KUMAR SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
March 16, 2018 |
|
ASHOK KUMAR YADAV, SON OF SRI MADAN LAL YADAV & ORS. Vs. THE STATE OF BIHAR
|
January 4, 2018 |
|
ASHOK MANJHI @ ASHOK KUMAR MANJHI S/O CHANDAR MANJHI AND OTHERS Vs. STATE OF BIHAR
|
August 9, 2018 |
|
ASHOK MUKHIA Vs. STATE OF BIHAR
|
February 5, 2018 |
|
ASHOK PARIKH Vs. PRESIDING OFFICER, LABOUR COURT, BHAGALPUR AND ANO
|
February 1, 2018 |
|
ASHOK PASWAN SON OF LATE BASUDEO PASWAN AND OTHERS Vs. RABINDRA PASWAN SON OF BHOLA PASWAN AND OTHERS
|
June 19, 2018 |
|
ASHOK PRASAD SAH @ ASHOK PRASAD S/O MADAN SAH Vs. STATE OF BIHAR
|
June 20, 2018 |
|
ASHOK SINGH SON OF TODARMAL SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE DEPARTMENT
|
February 1, 2018 |
|
ASHOK SINGH, S/O KAMTA SINGH Vs. STATE OF BIHAR
|
June 28, 2018 |
|
ASHOK UPADHYAY SON OF ADBHUT UPADHYAY AND OTHERS Vs. STATE OF BIHAR
|
October 1, 2018 |
|
ASHOK YADAV Vs. THE STATE OF BIHAR
|
February 27, 2018 |
|
ASHOK YADAV Vs. ASHOK YADAV , SON OF KRISHNA YADAV
|
May 11, 2018 |
|
ASHOK YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 20, 2018 |
|
ASHRAF BADAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
ASHTURNA DEVI, WIFE OF RAMYASH MAUAR Vs. THE STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
ASHUTOSH ELLAMI SON OF LATE KANHIAYA LAL SINDHI Vs. UNITED BANK OF INDIA THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
June 19, 2018 |
|
ASHUTOSH KUMAR & ORS. Vs. STATE OF BIHAR
|
May 18, 2018 |
|
ASHUTOSH KUMAR S/O UDAY KRISHNA YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
ASHWANI ANAND Vs. UNION OF INDIA AND OTHERS
|
July 11, 2018 |
|
ASHWANI KUMAR SINGH, SON OF AKHILESH SINGH Vs. STATE OF BIHAR
|
May 11, 2018 |
|
ASHWANI PANGIAR Vs. STATE OF BIHAR
|
January 12, 2018 |
|
ASHWINI KUMAR MISHRA Vs. STATE OF BIHAR
|
August 31, 2018 |
|
ASIM SRIVASTAVA, SON OF LATE K P SRIVASTAVA Vs. STATE OF BIHAR
|
December 6, 2018 |
|
ASLAM ANSARI, SON OF LATE SAMID ANSARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 23, 2018 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANOTHER
|
May 2, 2018 |
|
ASTERISK HOME PVT LTD THROUGH IT S ONE OF DIRECTOR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
|
March 6, 2018 |
|
ATTURESH KUMAR JHA, SON OF LATE UDIT NARAYAN JHAN Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
AVINASH CHANDRA SON OF LATE RAMBINOD THAKUR AND ANOTHER Vs. KAPILDEO PANDEY AND OTHERS
|
June 19, 2018 |
|
AVINASH KUMAR JHA @ PAWAN JHA Vs. STATE OF BIHAR
|
July 24, 2018 |
|
AVINASH KUMAR PANDEY, SON OF LATE PANCHANAND PANDEY Vs. THE STATE OF BIHAR
|
January 30, 2018 |
|
AVINASH KUMAR SINHA Vs. STATE OF BIHAR
|
December 7, 2018 |
|
AWADESH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 2, 2018 |
|
AWADH BIHARI YADAV, SON OF LATE NARAIN YADAV ARE Vs. THE STATE OF BIHAR
|
February 3, 2018 |
|
AWADH MUNI PRASAD Vs. STATE OF BIHAR
|
April 12, 2018 |
|
AWADHESH KUMAR DUBEY Vs. THE STATE OF BIHAR AND OTHERS
|
February 20, 2018 |
|
AWADHESH KUMAR GUPTA SON OF LATE KESHO LAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
|
April 26, 2018 |
|
AWADHESH KUMAR GUPTA, S/O LATE KAILASH PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION
|
September 7, 2018 |
|
AWADHESH KUMAR SHRIVASTAVA S/O LATE BIRENDRA PRATAP NARAYAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 29, 2018 |
|
AWADHESH KUMAR SINGH Vs. UNION OF INDIA & ORS.
|
January 9, 2018 |
|
AWADHESH KUMAR SINGH Vs. UNION OF INDIA, THROUGH ASSISTANT COMMISSIONER (ADMINISTRATION)
|
February 1, 2018 |
|
AWADHESH PASWAN SON OF LATE BALGOVIND PASWAN Vs. CHAIRMAN CUM M D , CENTRAL BANK OF INDIA; APPELLAT
|
March 22, 2018 |
|
AWADHESH RAI, S/O BISHUNI RAI Vs. UNION OF INDIA AND OTHERS
|
June 19, 2018 |
|
AWADHESH SINGH Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
AWADHESH SINGH, S/O RAJESHWAR SINGH Vs. THE STATE OF BIHAR
|
January 16, 2018 |
|
AWDHESH DWIVEDY Vs. THE STATE OF BIHAR AND OTHERS
|
June 28, 2018 |
|
AWDHESH SINGH Vs. STATE OF BIHAR
|
January 15, 2018 |
|
AYODHYA PRASAD, S/O LATE BUDHYA MAHTO Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
AZAD MANSOOR @ AZAD MANSURI, SON OF MD. MAKBUL MANSURI Vs. THE STATE OF BIHAR
|
January 25, 2018 |
|
B N MANDAL UNIVERSITY, MADHEPURA Vs. RAMA KANT MISHRALABIC
|
November 27, 2018 |
|
BABA PROJECT PVT LTD Vs. STATE OF BIHAR
|
April 2, 2018 |
|
BABAN KUMAR S/O RAMJI PASWAN Vs. UNION OF INDIA AND OTHERS
|
February 13, 2018 |
|
BABAN RAI Vs. STATE OF BIHAR
|
March 5, 2018 |
|
BABAN RAY Vs. STATE OF BIHAR
|
March 21, 2018 |
|
BABBAN PRASAD SINGH Vs. TAPESHWARI SINGH AND ORS.
|
July 13, 2018 |
|
BABITA DEVI WIFE OF LATE RAM BALAK PRASAD Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
BABITA KUMARI Vs. THE STATE OF BIHAR
|
July 24, 2018 |
|
BABLI DEVI Vs. STATE OF BIHAR
|
May 8, 2018 |
|
BABLOO GOSWAMI, SON OF BISHWANTH @ BISHNUNDEO GOSWAMI Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
BABLOO PASWAN Vs. STATE OF BIHAR
|
December 14, 2018 |
|
BABLU HARIJAN Vs. THE STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
BABLU KUMAR @ BABLU KUMAR SINGH Vs. STATE OF BIHAR THROUGH SENIOR SUPERINTENDANT OF PO
|
April 11, 2018 |
|
BABLU KUMAR @ BABLU SON OF RAM NARAYAN SHAH Vs. STATE OF BIHAR
|
April 6, 2018 |
|
BABLU RAI @ BABLU ROY S/O RAUDI RAI Vs. STATE OF BIHAR
|
April 23, 2018 |
|
BABU RAM SINGH SON OF BHUTI SINGH Vs. THE STATE OF BIHAR
|
June 21, 2018 |
|
BABUNA DUBEY, SON OF LATE RAMJEE DUBEY Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
BABY KUMARI Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
BACHAN SAH Vs. STATE OF BIHAR
|
January 29, 2018 |
|
BACHCHA JEE Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
BACHHA SAH Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
BACHU RAI Vs. STATE OF BIHAR
|
August 1, 2018 |
|
BACHU SINGH Vs. STATE OF BIHAR
|
November 1, 2018 |
|
BADAL KUMAR SAHNI SON OF MAHENDRA SAHANI Vs. STATE OF BIHAR
|
January 23, 2018 |
|
BADAN DHANUK Vs. STATE OF BIHAR
|
March 16, 2018 |
|
BADIUZAMA S/O HAZI SK. ENAMUL HAQUE Vs. THE STATE OF BIHAR
|
March 8, 2018 |
|
BADRI CHOUDHARY AND OTHERS Vs. THE STATE OF BIHAR
|
September 10, 2018 |
|
BADRI PASWAN Vs. MASJID OF SUNNI COMMUNITY
|
December 20, 2018 |
|
BADRI YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
July 26, 2018 |
|
BAHADUR SAH Vs. STATE OF BIHAR
|
April 2, 2018 |
|
BAHARAN ALI Vs. STATE OF BIHAR
|
April 10, 2018 |
|
BAIDYANATH CHOUDHARY SON OF LATE BLAESHWAR CHOUDHA Vs. STATE OF BIHAR
|
May 1, 2018 |
|
BAIDYANATH SHARAN VERMA Vs. PASHUPATI DEVI AND ANOTHERS
|
February 21, 2018 |
|
BAIJ NATH PANDEY Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
BAIJ NATH SAH, S/O LATE MUKHLAL SAH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
BAIJNATH RAI Vs. STATE OF BIHAR
|
April 16, 2018 |
|
BAIJNATH RAM Vs. STATE OF BIHAR
|
January 13, 2018 |
|
BAIJNATH SAO Vs. STATE OF BIHAR
|
March 27, 2018 |
|
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PARMESHWARI DEVI AND OTHERS
|
October 4, 2018 |
|
BAJARU Vs. THE STATE OF BIHAR
|
January 3, 2018 |
|
BAL MUKUND PRASAD SINGH Vs. PUNJAB NATIONAL BANK & ORS.
|
May 11, 2018 |
|
BAL MUKUND SINHA, SON OF LATE TEJ NARAIN SINGH Vs. THE STATE OF BIHAR
|
February 15, 2018 |
|
BALAK MAHTO SON OF RAMROOP MAHTO Vs. STATE OF BIHAR
|
July 27, 2018 |
|
BALESHWAR MAHTO, SON OF SRI JITAN MAHTO, AND ORS. Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
BALESHWAR OJHA, S/O DEV DHARI OJHA Vs. STATE OF BIHAR AND ANOTHERS
|
June 20, 2018 |
|
BALESHWAR PASWAN, S/O SHRIPAT PASWAN Vs. STATE OF BIHAR
|
January 18, 2018 |
|
BALESHWAR RAI Vs. STATE OF BIHAR
|
July 26, 2018 |
|
BALESHWAR ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 1, 2018 |
|
BALESHWAR SHARMA Vs. STATE OF BIHAR
|
April 25, 2018 |
|
BALESHWAR YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
BALI RAM PRASAD SINGH Vs. THE GENERAL MANAGER (H.R.) CUM REVIEWING AUTHORITY BANK OF INDIA
|
November 27, 2018 |
|
BALI SINGH Vs. STATE OF BIHAR
|
March 21, 2018 |
|
BALIRAM JHA @ BALRAM JHA S/O LATE NARMDESHWAR JHA Vs. STATE OF BIHAR
|
September 18, 2018 |
|
BALIRAM RAI SON OF LATE RAM BILASH RAI Vs. STATE OF BIHAR
|
December 7, 2018 |
|
BALKESHI DEVI Vs. STATE OF BIHAR
|
March 15, 2018 |
|
BALKISHUN RABIDAS SON OF BIHARI RABIDAS Vs. STATE OF BIHAR
|
July 5, 2018 |
|
BALMEEKI SINGH Vs. BHAGIRATHI SINGH
|
May 10, 2018 |
|
BALMIKI KUMAR S/O LATE SATYA NARAYAN SINGH Vs. STATE OF BIHAR
|
November 22, 2018 |
|
BALMIKI PANDEY, SON OF LATE ISHWAR DAYAL PANDEY Vs. UNION OF INDIA
|
February 8, 2018 |
|
BALMIKI PATHAK Vs. THE STATE OF BIHAR
|
November 26, 2018 |
|
BALMUKUND PANDEY Vs. STATE OF BIHAR
|
October 26, 2018 |
|
BALMUKUND PRASAD SON OF LATE BHAGWAT PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
July 2, 2018 |
|
BALRAM PANDEY, SON OF LATE JANKI PANDEY Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; SECRETARY,
|
March 5, 2018 |
|
BALVIKASH SEWA SANSTHAN Vs. STATE OF BIHAR
|
May 18, 2018 |
|
BAMBAM RAI AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
BAMBAM SINGH SON OF BALLAM SINGH Vs. STATE OF BIHAR
|
July 9, 2018 |
|
BAMBHOLI MANDAL Vs. STATE OF BIHAR
|
March 6, 2018 |
|
BAMESHWAR SINGH Vs. UNION OF INDIA AND OTHERS
|
February 23, 2018 |
|
BANDANA PRAKASH Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
BANDANA SINHA, WIFE OF LATE BISHUNDEO PRASAD Vs. MAGADH UNIVERSITY THROUGH REGISTRAR
|
April 23, 2018 |
|
BANDEY LAL YADAV Vs. STATE OF BIHAR
|
March 27, 2018 |
|
BANGALI Vs. PATNA MUNICIPAL CORPORATION
|
June 19, 2018 |
|
BANGALI SAH SON OF LATE DURGA SAH Vs. THE STATE OF BIHAR AND ANR.
|
January 16, 2018 |
|
BANK OF INDIA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
February 22, 2018 |
|
BANKE PASWAN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
October 6, 2018 |
|
BANSI BELDAR @ BANSI JAMADAR, SON OF LATE RAMKISHUN JAMADAR Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
BANSIDHAR SHARMA Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
BANWARI LAL DALANIYA Vs. STATE OF BIHAR
|
April 2, 2018 |
|
BANWARI YADAV, SON OF LATE SITARAM YADAV Vs. THE STATE OF BIHAR
|
February 27, 2018 |
|
BAPPA PAHARI, SON OF BIRAN PAHARI Vs. STATE OF BIHAR
|
August 23, 2018 |
|
BARMESHWAR CHOUDHARY S/O RAM KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
October 5, 2018 |
|
BARNABAS TUDU, S/O LATE TITUS TUDU Vs. THE STATE OF BIHAR, THE CHIEF SECRETARY, BIHAR, PATNA AND OTHERS
|
June 19, 2018 |
|
BASANT KUMAR SRIVASTAVA SON OF LAL BABU SRIVASTAVA Vs. STATE OF BIHAR
|
May 4, 2018 |
|
BASANT PRASAD SINGH Vs. STATE OF BIHAR
|
May 18, 2018 |
|
BASANT SINGH, SON OF LATE RAHGUBIR SINGH Vs. STATE OF BIHAR
|
July 24, 2018 |
|
BASANT YADAV SON OF LATE BALDEO YADAV Vs. STATE OF BIHAR
|
May 4, 2018 |
|
BASANTI MUKHERJEE Vs. STATE OF BIHAR
|
January 9, 2018 |
|
BASED ON THE NEWS DATED 18.08.2018 IN THE ENGLISH DAILY THE TIMES OF INDIA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
September 25, 2018 |
|
BASED ON THE NEWS ITEM UPLOADED ON THE WEBSITE OF NEWS APP BAR AND BENCH Vs. THE STATE OF BIHAR & ORS
|
July 12, 2018 |
|
BASED ON THE NEWS ITEM UPLOADED ON THE WEBSITE OF NEWS APP BAR AND BENCH Vs. STATE OF BIHAR & ORS.
|
June 26, 2018 |
|
BASHISHTHA SINGH Vs. RAJIV RANJAN TRIVEDI
|
January 16, 2018 |
|
BASISTHA NARAIN SINGH @ BHAGAT LAL SINGH S/O LATE BIYASH SINGH Vs. STATE OF BIHAR
|
September 7, 2018 |
|
BASUDEO PRASAD PODDAR Vs. STATE OF BIHAR AND OTHERS
|
July 5, 2018 |
|
BASUDEO SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 20, 2018 |
|
BASUDEO YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
September 17, 2018 |
|
BASUKI KUMAR JHA @ BASUKI JHA Vs. THE STATE OF BIHAR AND OTHER
|
September 7, 2018 |
|
BATA INDIA LTD. AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 18, 2018 |
|
BATA INDIA LTD. BATAGANJ AND OTHER Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
BECHAN THAKUR Vs. THE BIHAR STATE ELECTRICITY BOARD AND OTHERS
|
October 10, 2018 |
|
BECHU SINGH, SON OF LATE BIPHAN SINGH YADAV Vs. STATE OF BIHAR
|
April 23, 2018 |
|
BHAGALPUR ZILA KHADI GRAMODYOG SANGH Vs. REGIONAL DIRECTOR
|
December 13, 2018 |
|
BHAGWAN CHOUDHARY ALIAS PALTU CHOUDHARY AND OTHERS Vs. STATE OF BIHAR
|
May 15, 2018 |
|
BHAGWAN MAHTO Vs. STATE OF BIHAR
|
December 11, 2018 |
|
BHAGWAN PRASAD @ SHREE BHAGWAN PRASAD Vs. STATE OF BIHAR
|
January 4, 2018 |
|
BHAGWAN SINGH AND OTHERS Vs. THE BIHAR SCHOOL EXAMINATION BOARD
|
January 30, 2018 |
|
BHAGWANI MANDAL Vs. THE STATE OF BIHAR
|
July 17, 2018 |
|
BHAGWAT PRASAD Vs. MANOJ KUMAR
|
December 19, 2018 |
|
BHAGWATI COKE INDUSTRIES PVT LTD Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, AURANGABAD
|
August 8, 2018 |
|
BHAIRO RAUT, SON OF LATE PURNMASHI RAUT Vs. STATE OF BIHAR
|
February 9, 2018 |
|
BHAJAN KEWAT, SON OF GURUDEO KEWAT Vs. STATE OF BIHAR
|
March 19, 2018 |
|
BHANA RAM SON OF BABU LAL Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
BHARAT BAITHA @ BHAIRO BAITHA & ORS Vs. STATE OF BIHAR
|
January 2, 2018 |
|
BHARAT BHAGAT, SON OF LATE SANJIVAN BHAGAT Vs. THE STATE OF BIHAR
|
January 31, 2018 |
|
BHARAT BHUSHAN Vs. STATE OF BIHAR
|
May 1, 2018 |
|
BHARAT MAHTO Vs. STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
BHARAT RAY Vs. STATE OF BIHAR
|
January 29, 2018 |
|
BHARAT SAO, S/O KAMESHWAR SAO Vs. STATE OF BIHAR
|
April 6, 2018 |
|
BHARAT SHARMA Vs. STATE OF BIHAR
|
January 13, 2018 |
|
BHARAT SINGH Vs. THE UNION OF INDIA
|
March 21, 2018 |
|
BHARAT V DAFTARY Vs. STATE OF BIHAR
|
July 13, 2018 |
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BHARTI PANJIYAR Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
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BHAVYA KUMARI AND ANR. Vs. STATE OF BIHAR AND ANR.
|
August 29, 2018 |
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BHAWANI AUTOMOBILES Vs. THE STATE OF BIHAR
|
July 5, 2018 |
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BHAWANI AUTOMOBILES Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
BHAWESH NATH JHA Vs. THE STATE OF BIHAR
|
March 26, 2018 |
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BHAWESH PATHAK, SON OF LATE SACHIDANAND PATHAK Vs. STATE OF BIHAR
|
January 13, 2018 |
|
BHIBHAV SINGH, S/O SRI ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
April 19, 2018 |
|
BHIKHA DEVI Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
BHIKHARI PANDEY @ GANPATI PANDEY Vs. STATE OF BIHAR
|
June 26, 2018 |
|
BHIKHARI RAI AND OTHERS Vs. CHANI LALL RAI AND OTHERS
|
September 12, 2018 |
|
BHIKHARI SAH SON OF LATE BILAT SAH Vs. STATE OF BIHAR
|
March 30, 2018 |
|
BHIKHARI YADAV Vs. STATE OF BIHAR
|
July 23, 2018 |
|
BHIM SINGH Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
BHIMAL RAM @ VIMAL RAM Vs. THE STATE OF BIHAR
|
October 9, 2018 |
|
BHINU RAI Vs. STATE OF BIHAR
|
August 9, 2018 |
|
BHIVISHAN SINGH Vs. STATE OF BIHAR
|
February 6, 2018 |
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BHOJ YADAV AND ANOTHER Vs. THE STATE OF BIHAR
|
February 22, 2018 |
|
BHOLA GOPE AND OTHERS Vs. THE STATE OF BIHAR
|
August 14, 2018 |
|
BHOLA KUMAR, SON OF YOGENDRA PRASAD @ YOGENDRA PRASAD SINGH, PERMANENT Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EXCISE
|
February 1, 2018 |
|
BHOLA PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
September 14, 2018 |
|
BHOLA RAI Vs. STATE OF BIHAR
|
November 1, 2018 |
|
BHONTU DAS @ BICHHU DAS Vs. STATE OF BIHAR
|
October 10, 2018 |
|
BHRIGUNANDAN SAH Vs. STATE OF BIHAR
|
January 24, 2018 |
|
BHRIGUNATH MANDAL Vs. STATE OF BIHAR
|
April 16, 2018 |
|
BHRIGUNATH PATHAK AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2018 |
|
BHUBNESHWAR SINGH, SON OF LATE KRIPANAND SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
BHUKHI YADAV S/O SUKHANDAN SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
March 7, 2018 |
|
BHULAN MISHRA @ DWARIKA MISHRA, SON OF LATE VISHWANATH MISHRA Vs. STATE OF BIHAR
|
March 21, 2018 |
|
BHULAN SAH Vs. STATE OF BIHAR
|
January 15, 2018 |
|
BHUNA DEVI, WIFE OF NANDAN SAHANI Vs. THE STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
BHUNESHWAR YADAV @ BHUNESHWAR RAI Vs. STATE OF BIHAR
|
January 9, 2018 |
|
BHUPENDRA KUMAR MEHTA, S/O PARMESHWARI MEHTA Vs. STATE OF BIHAR
|
March 6, 2018 |
|
BHUPNARAYAN YADAV, S/O LATE AMIN YADAV Vs. STATE OF BIHAR
|
October 31, 2018 |
|
BHUSHAN DOME Vs. THE STATE OF BIHAR
|
November 19, 2018 |
|
BHUSHAN MAHTO, S/O LATE DUKHI MAHTO Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
BHUSHAN SINGH Vs. STATE OF BIHAR
|
December 11, 2018 |
|
BHUSHAN YADAV Vs. STATE OF BIHAR
|
August 30, 2018 |
|
BHUTAI YADAV S/O GIRIDHARI YADAV R/O BOJHAYAT Vs. STATE OF BIHAR
|
February 20, 2018 |
|
BHUTKUN DAS @ SATENDRA DAS Vs. STATE OF BIHAR
|
January 10, 2018 |
|
BHUWAR YADAV AND OTHERS Vs. STATE OF BIHAR
|
August 9, 2018 |
|
BHUWNESHWAR MISHRA Vs. STATE OF BIHAR
|
June 18, 2018 |
|
BIBHA KUMARI W/O SRI. ARUN KUMAR AKELA Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2018 |
|
BIBHUTI NATH JHA Vs. THE STATE OF BIHAR AND OTHERS
|
February 21, 2018 |
|
BIBI FURZANA AND OTHERS Vs. MD. AJAJ SON OF MD. NAGAR AND OTHERS
|
June 19, 2018 |
|
BIBI HAZARA KHATOON @ BIBI HAJARA KHATUN Vs. THE STATE OF BIHAR
|
August 23, 2018 |
|
BIBI HUSHANA WIFE OF LATE WAHAB. Vs. THE STATE OF BIHAR
|
February 1, 2018 |
|
BIBI HUSNE ARA AND OTHERS Vs. ABDUL RAZZAQUE ANSARI @ ABDUL RAJAK ANSARI
|
August 21, 2018 |
|
BIBI KHARUNISSHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
BIBI NAJDA KHATOON, WIFE OF LATE MOKHTAR Vs. STATE OF BIHAR
|
April 11, 2018 |
|
BIBI NAJIA W/O LATE MUSLIM MIYAN Vs. THE STATE OF BIHAR
|
June 20, 2018 |
|
BIBI RASHIDA KHATOON Vs. RAJENDRA AGRICULTURAL UNIVERSITY AND OTHERS
|
July 12, 2018 |
|
BIDHAN CHAND SINGH Vs. THE STATE OF BIHAR
|
April 3, 2018 |
|
BIDYANAND PASWAN Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
BIGAN MISTRY Vs. THE STATE OF BIHAR
|
November 28, 2018 |
|
BIGAN YADAV S/O TUKAN YADAV Vs. STATE OF BIHAR
|
September 5, 2018 |
|
BIHAR COOPERATIVE WEAVERS SPINNING MILL Vs. SRI SIYA RAM
|
March 27, 2018 |
|
BIHAR COUNCIL ON SCIENCE AND TECHNOLOGY Vs. VIJOY KUMAR SINHA AND OTHERS
|
June 26, 2018 |
|
BIHAR HINDU RELIGIOUS TRUST BOARD Vs. ARJUN SINGH AND ORS.
|
November 30, 2018 |
|
BIHAR OFFSET PRINTERS ASSOCIATION AND OTHERS Vs. THE STATE OF BIHAR
|
February 26, 2018 |
|
BIHAR POLICE ASSOCIATION AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 11, 2018 |
|
BIHAR PRADESH PHARMACY TEACHERS ASSOCIATION AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 10, 2018 |
|
BIHAR PRADESH ZILA PARISHAD ADHYAKSH SANGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT
|
April 25, 2018 |
|
BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY Vs. SUDHIR KUMAR S/O RAM CH
|
March 8, 2018 |
|
BIHAR RAJYA ARYA PRATINIDHI SABHA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR
|
October 12, 2018 |
|
BIHAR RAJYA ARYA PRATINIDHI SABHA AND ORS. Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
BIHAR RAJYA JAIL CHATURTHVARGIYA KAMGAR UNION AND OTHERS Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
BIHAR RAJYA KISHAN SABHA AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
October 9, 2018 |
|
BIHAR RAJYA KRISHI VIPNAN PARISHAD, BAZAR PRAVESHI Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD, THROUGH
|
April 26, 2018 |
|
BIHAR RAJYA VIDYUT PARISHAD FIELD KAMGAR UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATNA AND OTHERS
|
February 15, 2018 |
|
BIHAR RAJYA ZILA PARISHAD KARMACHARI MAHASANGH Vs. STATE OF BIHAR
|
April 5, 2018 |
|
BIHAR SCHOOL EXAMINATION BOARD AND OTHERS Vs. ASHA SINHA MEMORIAL UCHCHA MADHYAMIK VIDYALAYA AND ANOTHERS
|
July 13, 2018 |
|
BIHAR STATE BEVERAGE CORPORATION LTD. AND OTHERS Vs. PRATYUSH KIRAN
|
October 3, 2018 |
|
BIHAR STATE BUILDING CONSTRUCTION CORPORATION LTD Vs. HARI SHANKAR PRASAD
|
March 14, 2018 |
|
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD AND ORS Vs. VANSH NARAYAN SHARMA AND ORS
|
January 31, 2018 |
|
BIHAR STATE COOPERATIVE MARKETING UNION LIMITED Vs. SURENDRA KUMAR
|
February 21, 2018 |
|
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
|
September 19, 2018 |
|
BIHAR STATE ELECTRICITY BOARD Vs. VIJAY ELECTRICALS LTD.
|
June 27, 2018 |
|
BIHAR STATE ELECTRICITY BOARD VIDYUT BHAWAN BAILEY ROAD PATNA Vs. M/S HARSH ADVANCE DIAGNOSTIC AND RESEARCH PVT. LTD. AND OTHER
|
July 23, 2018 |
|
BIHAR STATE FOOD & CIVIL SUPPLIED CORPORATION LIMITED & ORS. Vs. JAGESHWAR CHOUDHARY & ANR.
|
February 20, 2018 |
|
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. NAYAN KUMAR
|
August 6, 2018 |
|
BIHAR STATE HOUSING BOARD Vs. ARUN KUMAR SINGH; STATE OF BIHAR; DEPUTY SECRETARY
|
March 7, 2018 |
|
BIHAR STATE HOUSING BOARD PATNA Vs. RATAN YADAV
|
March 9, 2018 |
|
BIHAR STATE HOUSING BOARD, PATNA Vs. BRAJ NANDAN SINGH
|
September 11, 2018 |
|
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
May 7, 2018 |
|
BIHAR STATE POWER ( HOLDING ) COMPANY LIMITED Vs. MOKHTAR AHMAD SAKIB AND OTHERS
|
October 9, 2018 |
|
BIHAR STATE POWER (HOLDING) COMPANY LIMITED THROUGH ITS CHAIRMAN Vs. MD ASIF HUSSAIN SON OF MD RASHID HUSSAIN
|
December 18, 2018 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF BIHAR
|
February 13, 2018 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
BIHAR STATE SHIA WAKF BOARD Vs. THE SECRETARY, MINORITY WELFARE DEPT., GOVT. OF BIHAR, OLD SECRETARIAT, PATNA AND ORS.
|
January 31, 2018 |
|
BIHAR YUVA ADHIWAKTA KALYAN SAMITTEE Vs. PATNA HIGH COURT
|
April 17, 2018 |
|
BIHARI PASWAN Vs. STATE OF BIHAR
|
October 29, 2018 |
|
BIJAY KUMAR MANDAL Vs. THE T.M. BHAGALPUR UNIVERSITY, BHAGALPUR AND OTHERS
|
September 27, 2018 |
|
BIJAY KUMAR SAH Vs. STATE OF BIHAR
|
October 1, 2018 |
|
BIJAY PATHAK @ BIJAY KUMAR PATHAK Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
BIJAY SAPERA S/O LAKHAN SAPERA Vs. STATE OF BIHAR
|
February 22, 2018 |
|
BIJAY SHANKAR JHA Vs. STATE BANK OF INDIA AND OTHERS
|
July 25, 2018 |
|
BIJENDRA PRASAD AMBASTHA SON OF LATE SHIV NARAYAN PRASAD Vs. STATE OF BIHAR
|
June 27, 2018 |
|
BIKASH YADAV @ VIKASH KUMAR YADAV Vs. STATE OF BIHAR
|
August 24, 2018 |
|
BIKRAM CHAUDHARY Vs. STATE OF BIHAR & ORS.
|
July 2, 2018 |
|
BIKRAM PASWAN Vs. STATE OF BIHAR
|
April 5, 2018 |
|
BIKRAMA SAW Vs. STATE OF BIHAR AND ANOTHER
|
March 28, 2018 |
|
BIMAL CHANDRA MISHRA Vs. THE STATE OF BIHAR AND OTHERS
|
February 8, 2018 |
|
BIMAL KUMAR SINGH @ BIMAL KUMAR Vs. THE STATE OF BIHAR
|
March 30, 2018 |
|
BIMLA DEVI AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
February 28, 2018 |
|
BIMLESH KUMAR Vs. THE STATE OF BIHAR
|
July 16, 2018 |
|
BIMLESH KUMAR Vs. STATE OF BIHAR
|
June 18, 2018 |
|
BIMLESH MAHTO SON OF RAGHU NANDAN MAHTO Vs. STATE OF BIHAR
|
March 26, 2018 |
|
BIMLESH SINGH @ KARU SINGH Vs. STATE OF BIHAR
|
May 4, 2018 |
|
BINA DEVI Vs. STATE OF BIHAR
|
December 4, 2018 |
|
BINA DEVI Vs. LAKHAN YADAV
|
December 6, 2018 |
|
BINAY KUMAR AND ORS. Vs. THE STATE OF BIHAR
|
January 3, 2018 |
|
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
BINAY PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
BIND KUMAR PASWAN Vs. STATE OF BIHAR
|
October 29, 2018 |
|
BINDESHWAR BHAGAT Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
BINDESHWAR DAS Vs. STATE OF BIHAR
|
January 5, 2018 |
|
BINDESHWAR MAHTO Vs. THE STATE OF BIHAR
|
March 20, 2018 |
|
BINDESHWAR MANDAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 30, 2018 |
|
BINDESHWAR S/O LATE DHARAM Vs. STATE OF BIHAR THROUGH C B I
|
September 24, 2018 |
|
BINDESHWARI MANDAL, SON OF SUDHESHWAR YADAV Vs. THE STATE OF BIHAR
|
February 15, 2018 |
|
BINDESHWARI PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
BINDESHWARI YADAV @ BINDESHWARI YADAV AND OTHERS Vs. STATE OF BIHAR
|
August 24, 2018 |
|
BINDHAYACHAL SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
BINDU DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
BINITA KUMARI Vs. STATE OF BIHAR
|
February 7, 2018 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
January 4, 2018 |
|
BINOD KUMAR AGARWAL SONOF KASHI NATH AGARWAL Vs. STATE OF BIHAR
|
September 10, 2018 |
|
BINOD KUMAR AGRAWAL SON OF LATE LAXMI NARAYAN AGRA Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF FO
|
March 7, 2018 |
|
BINOD KUMAR BHARTI S/O SRI KAMESHWAR PASWAN Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
BINOD KUMAR MALAKAR Vs. STATE OF BIHAR
|
December 17, 2018 |
|
BINOD KUMAR SINGH, SON OF LATE ARJUN PRASAD SINGH Vs. STATE OF BIHAR
|
May 1, 2018 |
|
BINOD KUMAR, SON OF LATE RAM PRATAP KARAK AND OTHERS Vs. STATE OF BIHAR
|
June 19, 2018 |
|
BINOD KUMAR, SON OF LATE SHIR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
BINOD MALAKAR Vs. STATE OF BIHAR
|
March 14, 2018 |
|
BINOD MANDAL Vs. THE STATE OF BIHAR
|
August 14, 2018 |
|
BINOD PAL AND OTHER Vs. THE STATE OF BIHAR
|
September 18, 2018 |
|
BINOD PRASAD @ VINOD PRASAD, SON OF RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
March 26, 2018 |
|
BINOD PRASAD, SON OF VISHWANATH PRASAD Vs. DAHU MAHTO ALIAS DAHU BHAGAT, SON OF LATE LEELA MA
|
April 26, 2018 |
|
BINOD RAI @ VINOD KUMAR RAY S/O GANESH RAY Vs. STATE OF BIHAR
|
April 19, 2018 |
|
BINOD RAM Vs. STATE OF BIHAR
|
December 10, 2018 |
|
BINOD RAM SON OF LATE SITA RAM Vs. STATE OF BIHAR
|
January 13, 2018 |
|
BINOD SINGH Vs. RAJGOVIND SINGH AND ORS.
|
December 7, 2018 |
|
BINOD SINGH Vs. P.S. SAHPUR AND OTHERS
|
December 7, 2018 |
|
BINOD SINGH SAUMITRA Vs. CHAIRMAN &
|
February 23, 2018 |
|
BINOD TATWA, SON OF LATE NARAIN PRASAD TATAWA Vs. STATE OF BIHAR
|
January 19, 2018 |
|
BINOD TIWARY Vs. ALLAHABAD BANK AND OTHERS
|
July 3, 2018 |
|
BINOD YADAV @ BINOD KUMAR YADAV Vs. STATE OF BIHAR
|
December 13, 2018 |
|
BINOY SINGH Vs. STATE OF BIHAR
|
February 1, 2018 |
|
BIPIN BIHARI CHAUBEY Vs. STATE OF BIHAR
|
January 10, 2018 |
|
BIPIN BIHARI MANDAL SON OF SRI BHUDEV MANDAL Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
BIPIN MANDAL @ BIPIN KUMAR MANDAL Vs. STATE OF BIHAR
|
April 9, 2018 |
|
BIPUL CHOUDHARY S/O RAMANUJ CHOUDHARY Vs. STATE OF BIHAR
|
December 17, 2018 |
|
BIPUL KUMAR @ RAJESH KUMAR (VICTIM) Vs. MAHESH KUMAR AND OTHERS
|
August 3, 2018 |
|
BIR BAHADUR RAM SON OF JAGDISH RAM Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT
|
July 13, 2018 |
|
BIR MANI PRASAD SINGH Vs. UNION OF INDIA THROUGH CHAIRMAN KENDRIYA VIDYALAYA SANGHATHAN, HEADQUARTER
|
April 5, 2018 |
|
BIRAN SINGH & ORS. Vs. SRI MUNINDAR SINGH & ORS.
|
April 2, 2018 |
|
BIRBAHADUR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 13, 2018 |
|
BIRBAL MURMU @ PANCHU MURMU Vs. THE STATE OF BIHAR
|
July 27, 2018 |
|
BIREN SAH Vs. STATE OF BIHAR
|
January 5, 2018 |
|
BIRENDRA CHAUDHARY Vs. THE STATE OF BIHAR
|
January 2, 2018 |
|
BIRENDRA CHAUHAN Vs. STATE OF BIHAR
|
March 15, 2018 |
|
BIRENDRA KUMAR AND ANOTHER Vs. SURYA NATH VAIDH AND OTHERS
|
August 30, 2018 |
|
BIRENDRA KUMAR JAISWAL AND ORS. Vs. STATE OF BIHAR
|
January 16, 2018 |
|
BIRENDRA KUMAR KAUSHIK, SON OF LATE MUNESHWAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
BIRENDRA KUMAR MAHTO Vs. STATE OF BIHAR
|
October 30, 2018 |
|
BIRENDRA KUMAR SINGH SON OF RAGHUNATH SINGH Vs. STATE OF BIHAR
|
August 31, 2018 |
|
BIRENDRA KUMAR SON OF LATE PARMESHWAR RAM Vs. THE STATE OF BIHAR
|
July 20, 2018 |
|
BIRENDRA KUMAR SON OF LATE RAJESHWAR MAHTO Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
May 11, 2018 |
|
BIRENDRA KUMAR, SON OF GANGA RAI Vs. RATNESH MISHRA SON OF KISHORI MISHRA; BANGESWAR OJ
|
March 7, 2018 |
|
BIRENDRA MANDAL, S/O YUGESHWAR MANDAL @ JUGAI MANDAL @ JUGAL MANDAL Vs. STATE OF BIHAR
|
February 1, 2018 |
|
BIRENDRA PANDEY Vs. THE HIGH COURT OF JUDICATURE AT PATNA
|
June 27, 2018 |
|
BIRENDRA PASWAN @ BATORAN PASWAN Vs. STATE OF BIHAR
|
March 27, 2018 |
|
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
December 7, 2018 |
|
BIRENDRA PRASAD SINGH & ANR. Vs. STATE OF BIHAR & ORS.
|
February 8, 2018 |
|
BIRENDRA SHARMA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
February 20, 2018 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
BIRENDRA SINGH @ VIRENDRA SINGH @ PAPPU SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 28, 2018 |
|
BIRENDRA YADAV AND OTHERS Vs. STATE OF BIHAR
|
February 24, 2018 |
|
BIRMANI YADAV, SON OF LATE NAND KISHORE YADAV Vs. STATE OF BIHAR
|
June 21, 2018 |
|
BISHRAM OJHA SON OF SRI RADHA MOHAN OJHA Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
BISHUN SINGH Vs. STATE OF BIHAR
|
December 12, 2018 |
|
BISHWA NATH SINGH, SON OF LATE RAMBHAJAN SINGH Vs. STATE OF BIHAR
|
April 27, 2018 |
|
BISHWAMBHAR NATH PANDEY, SON OF LATE THAG PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
|
April 9, 2018 |
|
BISHWANATH DUBEY Vs. STATE OF BIHAR
|
February 13, 2018 |
|
BISHWANATH PASSI @ KULLAR PASI Vs. STATE OF BIHAR
|
April 12, 2018 |
|
BISHWANATH PRASAD, S/O RAM KRIPAL SAH @ RAM KRIPAL Vs. VEENA KUMARI
|
May 4, 2018 |
|
BISUNDEO PASWAN, SON OF LATE BHADAI PASWAN Vs. STATE OF BIHAR
|
January 19, 2018 |
|
BITIYA HEMBRUM W/O LATE DEWAN SOREN Vs. STATE OF BIHAR
|
May 4, 2018 |
|
BRAHAM PRAKASH, SON OF OM PRAKASH VARSHNEY Vs. STATE OF BIHAR
|
March 7, 2018 |
|
BRAHMANAND SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 6, 2018 |
|
BRAHMDEO PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
October 4, 2018 |
|
BRAHMDEO YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
February 9, 2018 |
|
BRAHMESHWAR NATH TIWARY Vs. STATE OF BIHAR
|
March 30, 2018 |
|
BRAJ BIHARI SINGH Vs. STATE OF BIHAR
|
September 14, 2018 |
|
BRAJ KISHORE PRASAD S/O LATE SURAJDEO RAM Vs. STATE OF BIHAR
|
February 26, 2018 |
|
BRAJENDRA PRASAD DEO SON OF LATE UPENDRA LAL DEO Vs. STATE OF BIHAR
|
August 28, 2018 |
|
BRAJESH KUMAR YADAV AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
BRAJESH SHARMA @ BRAJESH KUMAR, SON OF CHAMRU SHARMA AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
BRANCH MANAGER Vs. PARO DEVI, WIFE OF LATE BHOLA SHARMA AND OTHERS
|
October 1, 2018 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SURENDRA RAI S/O BANSHI YADAV
|
August 13, 2018 |
|
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MOLA DEVI W/O LATE SHANKAR MANDAL
|
July 12, 2018 |
|
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. RAJ KUMARI DEVI
|
September 27, 2018 |
|
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. KALPANA SINGH AND OTHERS
|
September 6, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. SUSHILA DEVI
|
November 22, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMP LTD MUNGER Vs. ISHWAR RAM
|
May 9, 2018 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. VEENA DEVI
|
May 8, 2018 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIM Vs. PARWATI DEVI, W/O TEJ NARAIN JHA
|
May 11, 2018 |
|
BRICHHA YADAV Vs. THE STATE OF BIHAR
|
July 18, 2018 |
|
BRIJ BHUSHAN DWIVEDI Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF LABOUR
|
January 8, 2018 |
|
BRIJ BHUSHAN DWIVEDI S/O LATE GANGADHAR DWIVEDI R/O HARDEV NIWAS Vs. UNION OF INDIA THROUGH ITS SECRETARY NULL MINISTRY OF CIVIL AVIATION
|
January 8, 2018 |
|
BRIJ NANDAN PRASAD Vs. UCO BANK
|
December 3, 2018 |
|
BRIJ NANDAN YADAV S/O BALDEO YADAV @ GAURI YADAV Vs. UNITED INDIA INSURANCE COMPANY LTD
|
August 6, 2018 |
|
BRIJESH DAS @ BRIJESH KUMAR DAS SON OF HARICHANDRA DAS AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
March 21, 2018 |
|
BRIJESH KUMAR SHUKLA Vs. UNION OF INDIA THROUGH SECRETARY
|
October 4, 2018 |
|
BRIJNANDAN LAL BARNWAL Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN AND OTHERS
|
February 21, 2018 |
|
BRIND SINGH @ BIRENDRA SINGH Vs. THE STATE OF BIHAR
|
August 28, 2018 |
|
BRISHKETU BIHARI SINHA Vs. STATE OF BIHAR
|
September 14, 2018 |
|
BROAD SON COMMODITIES PVT. LTD AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
October 5, 2018 |
|
BUCHAN SONI @ BUCHUU SONI S/O SHIVAJEE SAH Vs. STATE OF BIHAR
|
February 26, 2018 |
|
BUCHI DEVI @ BUCHHI @ BACHI DEVI Vs. STATE OF BIHAR
|
May 15, 2018 |
|
BUDHIYA DEVI W/O DHRUP RAM @ DHRUPNARAYAN SAH Vs. STATE OF BIHAR
|
April 9, 2018 |
|
BULBUL DEVI WIFE OF MAHENDRA PRATAP CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 18, 2018 |
|
BULLA RAI @ BULLA YADAV SON OF DARSHAN YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
BUNDESHWAR PRASAD SINGH S/O LATE BASANT PRASAD SINGH Vs. STATE OF BIHAR
|
March 8, 2018 |
|
BYASDEO Vs. STATE OF BIHAR
|
February 1, 2018 |
|
CELSIUS HEALTHCARE PVT LTD Vs. STATE OF BIHAR
|
July 9, 2018 |
|
CENTRAL BOARD OF TRUSTEES Vs. GANDAK AREA DEVELOPMENT AGENCY
|
October 26, 2018 |
|
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION THR ASSISTANT PROVIDENT FUND COMMISSIONER & ORS Vs. MRITUNJAY KUMAR
|
October 26, 2018 |
|
CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED & ORS. Vs. ARJIK CARRIER PVT. LTD.
|
July 5, 2018 |
|
CHAIRMAN MADHYA BIHAR GRAMIN BANK, PATNA Vs. UNION OF INDIA
|
July 2, 2018 |
|
CHAIRMAN, UTTAR BIHAR GRAMIN BANK Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL), PATNA,
|
April 24, 2018 |
|
CHAIRMAN, UTTAR BIHAR GRAMIN BANK, MUZAFFARPUR AND OTHERS Vs. AMAN KUMAR, SON OF TRIVENI PRASAD
|
January 23, 2018 |
|
CHAIRMAN,CENTRAL BANK OF INDIA Vs. M/S. RAM PRAVESH RAI ESTATE PVT. LTD.
|
January 24, 2018 |
|
CHAMAK LAL YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
CHAMAKU RAM Vs. STATE OF BIHAR
|
March 13, 2018 |
|
CHAMARU YADAV @ CHANDAR YADAV Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
CHANCELLOR,UNIVERSITIES OF BIHAR Vs. DINESH PRASAD SINHA
|
December 3, 2018 |
|
CHANDA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
CHANDA DEVI Vs. STATE OF BIHAR; DISTRICT MAGISTRATE, BHAGALPUR; SU
|
March 19, 2018 |
|
CHANDA SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
CHANDAN KUMAR Vs. STATE OF BIHAR
|
April 24, 2018 |
|
CHANDAN KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
July 13, 2018 |
|
CHANDAN KUMAR JAISWAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
CHANDAN KUMAR SAH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
CHANDAN KUMAR SAHNI S/O MOTI LAL SAHNI Vs. STATE OF BIHAR
|
September 27, 2018 |
|
CHANDAN KUMAR SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
August 31, 2018 |
|
CHANDAN KUMAR SON OF LATE PRAMOD KUMAR Vs. UNION OF INDIA AND OTHERS
|
June 26, 2018 |
|
CHANDAN KUMAR YADAV S/O VISHWANATH SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
CHANDAN MANJHI Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
CHANDAN MUKHIYA @ CHANNA MUKHIYA Vs. STATE OF BIHAR
|
April 2, 2018 |
|
CHANDAN PRASAD SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HEALTH, MEDICAL EDUCATION AND FAMILY WELFARE DEPARTMENT
|
February 5, 2018 |
|
CHANDAN SINGH, SON OF LATE RAJARAM SINGH Vs. STATE OF BIHAR
|
September 12, 2018 |
|
CHANDESHWAR CHAUDHARY Vs. STATE OF BIHAR
|
September 11, 2018 |
|
CHANDESHWAR MALI Vs. THE STATE OF BIHAR
|
May 8, 2018 |
|
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
|
October 25, 2018 |
|
CHANDESHWAR PRASAD SON OF LATE LAXMI KAPAR Vs. BIHAR STATE POWER HOLDING COMPANY LTD. AND OTHERS
|
June 29, 2018 |
|
CHANDESHWAR SAH Vs. STATE OF BIHAR
|
January 25, 2018 |
|
CHANDESHWAR SINGH, S/O RAM BILAS SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PRISON
|
April 4, 2018 |
|
CHANDESHWAR SINGH, SON OF LATE SUKHDEO SINGH Vs. STATE OF BIHAR
|
November 5, 2018 |
|
CHANDESHWARI PRASAD YADAV Vs. THE STATE OF BIHAR
|
July 3, 2018 |
|
CHANDRA DEO MEHTA SON OF LATE GANESH MEHTA Vs. STATE OF BIHAR
|
February 2, 2018 |
|
CHANDRA DITYA NATH DAS Vs. NORTH BIHAR GRAMIN BANK, PRINCIPAL OFFICE, KALAMBAGH CHOUK, MUZAFFARPUR, THROUGH ITS CHAIRMAN
|
February 8, 2018 |
|
CHANDRA KANT JHA Vs. STATE OF BIHAR
|
April 9, 2018 |
|
CHANDRA KANT JHA, SON OF LATE JAGESHWAR JHA Vs. STATE OF BIHAR
|
August 2, 2018 |
|
CHANDRA KISHORE MAHTO Vs. STATE OF BIHAR
|
August 20, 2018 |
|
CHANDRA KISHORE SHAHI Vs. STATE OF BIHAR
|
September 17, 2018 |
|
CHANDRA KISHORE YADAV Vs. STATE OF BIHAR
|
September 25, 2018 |
|
CHANDRA MOHAN JHA Vs. UNION OF INDIA
|
January 29, 2018 |
|
CHANDRA MOHAN SINGH Vs. STATE OF BIHAR
|
December 11, 2018 |
|
CHANDRA MOHAN YADAV Vs. THE STATE OF BIHAR
|
August 28, 2018 |
|
CHANDRA PRATAP PATHAK Vs. STATE OF BIHAR
|
March 15, 2018 |
|
CHANDRADEO RAI Vs. STATE OF BIHAR
|
December 10, 2018 |
|
CHANDRAMA DUSADH Vs. STATE OF BIHAR
|
February 6, 2018 |
|
CHANDRAMANI SAH S/O RAM CHARIT SAH Vs. STATE OF BIHAR
|
May 14, 2018 |
|
CHANDRASHEKHAR Vs. STATE OF BIHAR
|
March 14, 2018 |
|
CHANDRESH KUMAR Vs. STATE OF BIHAR
|
January 30, 2018 |
|
CHANDRIKA CHAUDHARY AND OTHERS Vs. STATE OF BIHAR
|
September 13, 2018 |
|
CHANDRIKA ROY AND OTHERS Vs. THE STATE OF BIHAR
|
February 28, 2018 |
|
CHANDRIKA SINGH Vs. THE STATE OF BIHAR
|
August 23, 2018 |
|
CHANDRIKA YADAV, SON OF BANSHI YADAV Vs. STATE OF BIHAR
|
October 4, 2018 |
|
CHATURGUN MAHTO SON OF BHIKHARI MAHTO Vs. STATE OF BIHAR
|
July 31, 2018 |
|
CHAVIKALA W/O LATE HIRA LAL TANTI Vs. STATE OF BIHAR
|
June 29, 2018 |
|
CHETAN KUMAR MARKAN Vs. STATE OF BIHAR AND OTHERS
|
August 29, 2018 |
|
CHHABBU SHARMA Vs. STATE OF BIHAR
|
April 2, 2018 |
|
CHHABU SINGH SON LATE MAHABIR SINGH Vs. STATE OF BIHAR
|
October 9, 2018 |
|
CHHANU RAI S/O LATE MUNAK RAI @ MANKU RAI Vs. STATE OF BIHAR
|
January 24, 2018 |
|
CHHATHOO SAH Vs. MUNSI SAH AND ORS.
|
December 3, 2018 |
|
CHHATHU RAI Vs. AWADHESH RAI S/O BHARAT RAI
|
November 27, 2018 |
|
CHHATRADHARI PASWAN Vs. STATE OF BIHAR
|
January 25, 2018 |
|
CHHAYA KUMARI Vs. STATE OF BIHAR
|
March 8, 2018 |
|
CHHOTE LAL CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
CHHOTELAL @ CHHOTELAL PRASAD @ MITHUN AND OTHERS Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
CHHOTELAL SAH SON OF LAE RAM PRASAD SAH AND OTHERS Vs. STATE OF BIHAR
|
August 30, 2018 |
|
CHHOTU KUMAR Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
CHHOTU KUMAR AND OTHERS Vs. STATE OF BIHAR
|
May 18, 2018 |
|
CHIEF GENERAL MANAGER Vs. SHEO NANDAN SINGH AND OTHERS
|
October 3, 2018 |
|
CHIEF GENERAL MANAGER EAST ZONE N.T.P.C. Vs. MAHBOOB AZIM.
|
January 4, 2018 |
|
CHINTA DEVI Vs. STATE OF BIHAR
|
October 26, 2018 |
|
CHINTA DEVI, WIFE OF PARAS NATH KAMAT Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY SOCIAL WELFARE DEPARTMENT GOVERNMENT OF BIHAR
|
July 24, 2018 |
|
CHITRANJAN PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 19, 2018 |
|
CHITTARANJAN ROY, SON OF BRAJ KISHORE ROY Vs. STATE OF BIHAR; COMMISSIONER-CUM-SECRETARY, DEPART
|
March 13, 2018 |
|
CHOTE LAL PASWAN Vs. STATE OF BIHAR
|
January 30, 2018 |
|
COMMANDING OFFICER Vs. STATE OF BIHAR
|
August 3, 2018 |
|
COMMISSIONER OF INCOME TAX-11, PATNA AND ORS Vs. AISHWARYA HEALTH CARE AND ORS
|
January 29, 2018 |
|
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. RAJESH KUMAR, SON OF MANORANJAN PRASAD
|
January 15, 2018 |
|
COMMISSIONER, PATNA MUNICIPAL CORPORATION, & ORS. Vs. RUBY PRASAD & ORS.
|
January 18, 2018 |
|
COSMOS BEVERAGES PVT LTD Vs. STATE OF BIHAR; EXCISE COMMISSIONER, BIHAR, PATNA;
|
March 27, 2018 |
|
DABLOO KUMAR YADAV Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
DABLOO SINGH Vs. THE STATE OF BIHAR
|
October 11, 2018 |
|
DABLU @ AVINASH KUMAR @ AVINASH SINGH Vs. STATE OF BIHAR
|
June 25, 2018 |
|
DADAN CHOUDHARY SON OF LATE GUPTESHWAR CHOUDHARY Vs. STATE OF BIHAR
|
November 5, 2018 |
|
DALJIT SINGH, S/O LATE EQBAL SINGH Vs. STATE OF BIHAR
|
April 17, 2018 |
|
DAMAN CHANDRA MISHRA S/O LATE KAMLA KANT MISHRA Vs. T M BHAGALPUR UNIVERSITY, BHAGALPUR, THROUGH ITS R
|
March 29, 2018 |
|
DAMARI RAM AND ANOTHER Vs. STATE OF BIHAR
|
April 20, 2018 |
|
DAMYANTI Vs. BISHUNDEO PD MANDAL AND OTHERS
|
August 8, 2018 |
|
DASHRATH RAI, SON OF LATE RAM BARAN RAI Vs. STATE OF BIHAR
|
January 25, 2018 |
|
DATA TECHNOSYS (ENGINEERS) PVT LTD Vs. UNION OF INDIA AND ORS
|
March 23, 2018 |
|
DAYA NAND JHA Vs. THE STATE OF BIHAR
|
February 6, 2018 |
|
DAYA SHANKAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
DAYA SHANKAR SINGH Vs. UMA SHANKAR SINGH
|
May 3, 2018 |
|
DAYALI SINGH, SON OF SHEU SINGH Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
DAYANAND SHARMA Vs. STATE OF BIHAR
|
May 9, 2018 |
|
DAYANAND YADAV Vs. STATE OF BIHAR
|
March 29, 2018 |
|
DAYANAND YADAV @ DAYANAND KUMAR Vs. STATE OF BIHAR
|
June 25, 2018 |
|
DAYANIDHI SINGH Vs. STATE OF BIHAR
|
January 15, 2018 |
|
DEBASHISH BANERJEE Vs. STATE OF BIHAR
|
July 5, 2018 |
|
DEELAN YADAV, SON OF RAM CHANDRA YADAV @ CHANDAR YADAV Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
DEENANATH YADAV Vs. STATE OF BIHAR
|
March 27, 2018 |
|
DEEP NARAYAN YADAV SON OF LATE CHHEDI YADAV @ CHHE Vs. STATE OF BIHAR
|
May 8, 2018 |
|
DEEP SHANKAR Vs. STATE OF BIHAR
|
June 28, 2018 |
|
DEEPAK KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
August 30, 2018 |
|
DEEPAK KUMAR MISHRA Vs. STATE OF BIHAR
|
August 10, 2018 |
|
DEEPAK KUMAR SAW AND ANOTHER Vs. STATE OF BIHAR
|
April 19, 2018 |
|
DEEPAK KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME (POLICE) DEPARTMENT
|
June 28, 2018 |
|
DEEPAK KUMAR TIWARY Vs. STATE OF BIHAR & ORS
|
November 19, 2018 |
|
DEEPAK LAL S/O DEENANATH PRASAD VERMA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
DEEPU @ SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
September 18, 2018 |
|
DEO BANSH SINGH, SON OF LATE JAG NARAYAN MAHTO Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
|
March 8, 2018 |
|
DEO KANT JHA, SON OF LATE RAM KRISHNA JHA Vs. STATE OF BIHAR
|
February 9, 2018 |
|
DEO NARAYAN RAI S/O SRI GANGA RAI Vs. STATE OF BIHAR
|
January 8, 2018 |
|
DEO NARAYAN SHARMA Vs. THE T.M. BHAGALPUR UNIVERSITY
|
September 24, 2018 |
|
DEO NARAYAN YADAV @ DEWAN YADAV, SON OF LATE THAKUR PRASAD YADAV Vs. STATE OF BIHAR
|
March 8, 2018 |
|
DEO SHAKHI KUER ALIAS DEO SHAKHI DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
September 18, 2018 |
|
DEODHARI RAI @ DON S/O SHIVJEE RAI Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
DEOKI NANDAN PANDEY AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
DEOLAGAN RAJAK Vs. STATE OF BIHAR
|
December 6, 2018 |
|
DEONANDAN MAHTO @ DEVNANDAN MAHTO AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
DEONANDAN PASWAN Vs. THE STATE OF BIHAR AND OTHERS
|
September 5, 2018 |
|
DEV RAJ DEV Vs. THE STATE OF BIHAR
|
July 20, 2018 |
|
DEV SARAN MAHILA EVENING COLLEGE Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
DEVANAND MISHRA Vs. THE STATE OF BIHAR & ANR.
|
February 2, 2018 |
|
DEVANAND SINGH Vs. THE STATE OF BIHAR
|
September 18, 2018 |
|
DEVATA CHARAN SINGH, SON OF LATE KISHUN SINGH Vs. STATE OF BIHAR
|
September 12, 2018 |
|
DEVENDRA KUMAR SINHA Vs. THE STATE BANK OF INDIA, CORPORATE CENTRE, MUMBAI
|
January 23, 2018 |
|
DEVENDRA MAHTO @ D. MARKA AND OTHERS Vs. THE STATE OF BIHAR
|
August 30, 2018 |
|
DEVENDRA PRASAD SINGH Vs. SUPERINTENDENT, BIHAR
|
July 30, 2018 |
|
DEVENDRA RAI Vs. STATE OF BIHAR
|
July 5, 2018 |
|
DEVENDRA RAI AND ORS. Vs. THE STATE OF BIHAR
|
January 13, 2018 |
|
DEVENDRA SINGH Vs. STATE OF BIHAR
|
June 19, 2018 |
|
DEVENDRA YADAV Vs. STATE OF BIHAR
|
July 26, 2018 |
|
DEWNATH RAM LATE SHIVBALAK RAM Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
DHALE SAH Vs. MOHAN PRASAD YADAV
|
October 25, 2018 |
|
DHANANJAY KUMAR RAO Vs. STATE OF BIHAR AND OTHERS
|
May 18, 2018 |
|
DHANANJAY KUMAR SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 25, 2018 |
|
DHANANJAY KUMAR, SON OF RAGHUNATH PRASAD CHAUDHARY Vs. STATE OF BIHAR
|
September 14, 2018 |
|
DHANANJAY SINGH @ DHANANJAY KUMAR SINGH Vs. STATE OF BIHAR THROUGH EXCISE COMMISSIONER
|
February 1, 2018 |
|
DHANANJAY SINGH, SON OF LATE RAM PRATAP SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
March 23, 2018 |
|
DHANANJAY THAKUR Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
DHANANJAY YADAV, SON OF BISHUNDEO YADAV Vs. STATE OF BIHAR
|
May 18, 2018 |
|
DHANESHWAR DAS @ DASHAR DAS Vs. STATE OF BIHAR
|
August 18, 2018 |
|
DHANJI KUMAR SINGH @ DHANAJI KUMAR SINGH Vs. STATE OF BIHAR
|
March 13, 2018 |
|
DHANPATO DEVI KUER Vs. STATE OF BIHAR
|
February 2, 2018 |
|
DHANU HAMBRUM Vs. STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
DHARAMBIR KUMAR Vs. STATE OF BIHAR
|
September 14, 2018 |
|
DHARAMRAJ SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 22, 2018 |
|
DHAREMDRA RAI Vs. STATE OF BIHAR
|
February 12, 2018 |
|
DHARMA SHEELA DEVI Vs. USHA DEVI
|
March 26, 2018 |
|
DHARMENDRA BHANDARI SON OF YOGENDRA BHANDARI Vs. STATE OF BIHAR
|
February 12, 2018 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR AND ANOTHERS
|
April 18, 2018 |
|
DHARMENDRA KUMAR Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
December 13, 2018 |
|
DHARMENDRA KUMAR @ DHARMENDRA KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
DHARMENDRA KUMAR GUPTA, SON OF LAXMAN SAH Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
DHARMENDRA KUMAR RAM, SON OF LATE VISHANATH RAM Vs. STATE OF BIHAR
|
April 27, 2018 |
|
DHARMENDRA KUMAR SINGH S/O LATE JITENDRA SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
|
January 4, 2018 |
|
DHARMENDRA KUMAR SINGH SON OF RAM SINGHASAN SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
DHARMENDRA MAHATO, SON OF LATE YAMUNA MAHATO Vs. STATE OF BIHAR
|
August 30, 2018 |
|
DHARMESHWAR MISHRA Vs. VICE CHANCELLOR
|
April 18, 2018 |
|
DHARMVEER RAJAK Vs. STATE OF BIHAR
|
February 23, 2018 |
|
DHASHI MIAN Vs. STATE OF BIHAR
|
April 3, 2018 |
|
DHEERAJ KUMAR Vs. CHAIRMAN, UTTAR BIHAR GRAMIN BANK AND OTHERS
|
January 15, 2018 |
|
DHEERAJ KUMAR SON OF LATE KAPILDEO SINGH Vs. DHANANJAY KUMAR SON OF SRI LAL NARAYAN SINGH
|
June 19, 2018 |
|
DHEERAJ KUMAR, SON OF SURENDRA SHARMA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
DHELAN MAHTO Vs. STATE OF BIHAR
|
February 16, 2018 |
|
DHIRAJ KUMAR, S/O PREMCHANDRA PRASAD @ PREMCHAND PRASAD Vs. STATE OF BIHAR
|
September 5, 2018 |
|
DHIRENDRA KUMAR @ DHIRENDRA SHARMA AND ORS. Vs. STATE OF BIHAR
|
January 16, 2018 |
|
DHRUB NARAYAN JHA Vs. MADHUBANI KSHETRIYA GRAMIN BANK
|
July 2, 2018 |
|
DHRUPAN ROUT, SON OF LATE GURUCHARAN RAM Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
March 22, 2018 |
|
DHRUV KUMAR S/O KANHAI PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
March 5, 2018 |
|
DHRUV NARAYAN TIWARY Vs. THE STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
DHURANDHAR PRASAD SINGH SON OF JAI KRISHNA SINGH Vs. STATE OF BIHAR
|
February 13, 2018 |
|
DHURI RAM S/O LATE BADRI RAM Vs. STATE OF BIHAR
|
September 25, 2018 |
|
DIAMOND CARRIERS, A PARTNERSHIP FIRM HAVING ITS OF Vs. INDIAN OIL CORPORATION LTD
|
May 16, 2018 |
|
DIEBOLD SYSTEM PVT. LTD. AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
August 16, 2018 |
|
DIGAMBAR MISHRA Vs. STATE OF BIHAR & ORS
|
November 19, 2018 |
|
DILEEP RAJAK, S/O JAGDISH RAJAK AND OTHERS Vs. STATE OF BIHAR
|
March 6, 2018 |
|
DILIP KUMAR Vs. STATE OF BIHAR
|
April 11, 2018 |
|
DILIP KUMAR Vs. UNION OF INDIA
|
September 27, 2018 |
|
DILIP KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
DILIP KUMAR CHAUDHARY @ DILIP CHOUDHARY Vs. STATE OF BIHAR
|
January 9, 2018 |
|
DILIP KUMAR GUPTA SON OF LATE RAMCHANDRA SAH Vs. STATE OF BIHAR
|
March 8, 2018 |
|
DILIP KUMAR MANDAL @ DILIP MANDAL, SON OF LATE FAKIR MANDAL Vs. STATE OF BIHAR
|
March 19, 2018 |
|
DILIP KUMAR MISHRA Vs. SMT. SUNITA SINGH CHAUHAN
|
October 12, 2018 |
|
DILIP KUMAR PANDEY Vs. THE STATE OF BIHAR
|
January 9, 2018 |
|
DILIP KUMAR ROY @ CHEDI ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
DILIP KUMAR SINGH, SON OF SRI RAM BACHAN SINGH Vs. THE VEER KUNWAR SINGH UNIVERSITY
|
February 13, 2018 |
|
DILIP KUMAR, SON OF LATE RAJENDRA CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
DILIP MAHTO Vs. STATE OF BIHARLABIC
|
December 19, 2018 |
|
DINA NATH GUPTA Vs. SAJDA PARVEEN
|
October 26, 2018 |
|
DINA NATH RAM @ DINA NATH PRASAD, SON OF SHRI DASRATH RAM @ DASRATH PRASAD Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
DINA YADAV S/O LATE LALJEET YADAV RESIDENT OF VILL Vs. STATE OF BIHAR
|
May 11, 2018 |
|
DINANATH TIWARI, S/O DHARMNATH TIWARI Vs. THE STATE OF BIHAR
|
May 8, 2018 |
|
DINANTH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2018 |
|
DINESH JHA S/O LATE GENA LAL JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
DINESH JHA, SON OF LATE RAM BUJHAWAN JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
DINESH KUMAR Vs. STATE OF BIHAR
|
November 26, 2018 |
|
DINESH KUMAR AND OTHERS Vs. STATE OF BIHAR
|
May 1, 2018 |
|
DINESH KUMAR GUPTA @ DINESH KUMAR SAH AND OTHERS Vs. STATE OF BIHAR
|
September 19, 2018 |
|
DINESH KUMAR MISHRA SON OF LATE ATMA RAM MISHRA Vs. STATE OF BIHAR
|
January 25, 2018 |
|
DINESH KUMAR S/O LATE KEDAR PRASAD SINGH Vs. UNION OF INDIA AND ANOTHERS
|
July 12, 2018 |
|
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
November 2, 2018 |
|
DINESH MANDAL, SON OF LATE PAIRU MANDAL Vs. THE STATE OF BIHAR
|
March 23, 2018 |
|
DINESH MISTRY @ DINESH SHARMA Vs. STATE OF BIHAR
|
February 23, 2018 |
|
DINESH PASWAN, S/O LATE CHNDRADEEP PASWAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
DINESH SINGH Vs. STATE OF BIHAR
|
October 29, 2018 |
|
DINESH SINGH, S/O LATE PARMESHWAR SINGH VILLAGE GA Vs. STATE OF BIHAR
|
April 10, 2018 |
|
DINESH TUDDU Vs. STATE OF BIHAR
|
March 12, 2018 |
|
DINESH YADAV SON OF LATE BODHAN YADAV Vs. STATE OF BIHAR
|
August 1, 2018 |
|
DINESHWAR JHA Vs. THE CENTRAL BANK OF INDIA
|
March 8, 2018 |
|
DINESHWAR PRASAD, SON OF LATE NAND LAL PRASAD Vs. STATE OF BIHAR
|
January 10, 2018 |
|
DIPAK BAJAJ Vs. THE UNION OF INDIA
|
November 28, 2018 |
|
DIPAK KUMAR S/O UPENDRA RAY @ UPENDRA KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
February 1, 2018 |
|
DIPAK MALAKAR Vs. STATE OF BIHAR
|
April 25, 2018 |
|
DIRECTOR, DEPARTMENT OF AGRICULTURE, NAMELY, DHARM Vs. KUMKUM DEVI, DAUGHTER OF LATE RAM PRASAD SINGH
|
March 7, 2018 |
|
DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY & ORS. Vs. AMIT KUMAR & ORS.
|
July 5, 2018 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RINKI DEVI
|
August 29, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. LEENA DEVI
|
August 14, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SARITA DEVI W/O LATE RAM CHANDRA MANDAL
|
May 15, 2018 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. SHANKAR PRASAD SAH AND OTHERS
|
September 17, 2018 |
|
DIVYA CONSTRUCTION SITUATED AT JUSTICE MANDAL PATH Vs. PATNA MUNICIPAL CORPORATION (PRDA DISSOLVED)
|
August 21, 2018 |
|
DIVYANSHU BHARDWAJ Vs. PATNA UNIVERSITY THROUGH ITS VICE-CHANCELLOR
|
April 4, 2018 |
|
DIWAKAR KUMAR SINGH, SON OF AVADHESH SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE
|
March 22, 2018 |
|
DIWAKAR MISHRA Vs. STATE OF BIHAR
|
April 13, 2018 |
|
DIWAKAR YADAV Vs. STATE OF BIHAR
|
March 20, 2018 |
|
DR. AJIT N. GUNJIKAR, MANAGING DIRECTOR Vs. THE STATE OF BIHAR AND OTHERS
|
February 16, 2018 |
|
DR. AMRENDRA PRASAD SINHA Vs. THE GOVERNMENT OF BIHAR
|
June 28, 2018 |
|
DR. ANAND KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
DR. ANDAL ARUMUGAM AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 23, 2018 |
|
DR. ASHA RANI Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
DR. ASHOK KUMAR SINGH, PRESENTLY SENIOR SCIENTIST Vs. RAJENDRA AGRICULTURE UNIVERSITY AND OTHERS
|
June 26, 2018 |
|
DR. ASHUTOSH SINGH Vs. THE STATE OF BIHAR
|
July 3, 2018 |
|
DR. BAIJNATH SINGH AND OTHERS Vs. THE UNION OF INDIA
|
June 25, 2018 |
|
DR. BIJAY KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 16, 2018 |
|
DR. DAMAN CHANDRA MISHRA S/O LATE KAMLA KANT MISHRAP.S. Vs. THE T.M. BHAGALPUR UNIVERSITY
|
March 29, 2018 |
|
DR. DINESH PRASAD SINHA Vs. STATE OF BIHAR
|
August 24, 2018 |
|
DR. DINESH SINGH Vs. MAGADH UNIVERSITY
|
July 24, 2018 |
|
DR. GAURI SHANKAR PRASAD Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
DR. GOPAL SHARAN SHARMA S/O LATE KEDAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
DR. JAGARNATH MISHRA DEGREE MAHAVIDYALAYA AND OTHERS Vs. THE VICE CHANCELLOR, MAGADH UNIVERSITY AND OTHERS
|
June 20, 2018 |
|
DR. JAGDISH PRASAD, S/O LATE BANARSI PRASAD Vs. THE STATE OF BIHAR
|
July 10, 2018 |
|
DR. JAI KUMAR JAIN Vs. UNION OF INDIA
|
August 30, 2018 |
|
DR. JITENDRA NARAYAN SINGH Vs. THE HONBLE CHANCELLOR OF UNIVERSITIES OF BIHAR AND OTHERS
|
July 23, 2018 |
|
DR. KANHAIYA JEE JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 13, 2018 |
|
DR. KASHI NATH Vs. PATNA UNIVERSITY
|
May 16, 2018 |
|
DR. KUMAR ADESH CHANDRA SRIVASTAVA Vs. THE STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
DR. LALAN PRASAD YADAV, SON OF LATE RAMUGRAH PRASAD YADAV Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
DR. LAV KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
October 9, 2018 |
|
DR. MAHRUKH KHAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
DR. MAMTA RANI THAKUR D/O LATE GOBIND SHARAN THAKUR Vs. L.N. MITHILA UNIVERSITY, DARBHANGA
|
June 27, 2018 |
|
DR. NAWIN KRISHNA PRASAD AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
DR. NEHAL AKHTAR @ DR. MD. NEHAL AKHTAR, SON OF LATE CHAUDHARY MUSTAK HUSSAIN Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
DR. NILAKANT Vs. STATE OF BIHAR
|
July 10, 2018 |
|
DR. PRADEEP KUMAR Vs. DR. SAMIR KUMAR SHARMA
|
November 27, 2018 |
|
DR. PREM PRAKASH GUPTA SON OF LATE BISHWANATH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
DR. RABINDRA NATH SINHA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 9, 2018 |
|
DR. RAI CHANDI NATH SAHAY Vs. ANIMESH RANJAN AND OTHERS
|
July 24, 2018 |
|
DR. RAJAN SINHA Vs. STATE OF BIHAR
|
September 5, 2018 |
|
DR. RAJESHWAR PRASAD YADAV SON OF LATE DEO NANDAN PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
|
June 28, 2018 |
|
DR. RAM BINOD PRASAD SINGH SON OF LATE RAM LAKHAN SINGH AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
DR. RAM JANAM SHARMA Vs. VEER KUNWAR SINGH UNIVERSITY ARA (BIHAR) THE
|
June 19, 2018 |
|
DR. RAM LAL SAHA @ RAM LAL SHAH Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
DR. RAMAYAN PRASAD Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
DR. RAMESH KUMAR AND OTHERS Vs. B.N. MANDAL UNIVERSITY AND OTHERS
|
July 11, 2018 |
|
DR. RANA RAN KESHRI SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
DR. RANDHIR KUMAR Vs. THE UNION OF INDIA
|
September 5, 2018 |
|
DR. RANJEET KUMAR Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
|
July 11, 2018 |
|
DR. S. M. ALI IMAM Vs. HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR
|
July 2, 2018 |
|
DR. S.M. NAQUI IMAM DENTAL COLLEGE & HOSPITAL Vs. THE UNION OF INDIA
|
January 3, 2018 |
|
DR. SAPANA VERMA, D/O SHRI ANAND KUMAR VERMA AND OTHERS Vs. THE MAGADH UNIVERSITY
|
May 15, 2018 |
|
DR. SATISH PRASAD SINGH, S/O LATE BAIDYANATH SINGH Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
|
June 22, 2018 |
|
DR. SHAILENDRA KUMAR Vs. STATE OF BIHAR & ORS.
|
May 24, 2018 |
|
DR. SHARDA NAND SINGH AND OTHERS Vs. SECRETARY EXAMINATION CONTROLLER AND OTHERS
|
July 11, 2018 |
|
DR. SHEKHAR KUMAR JAISWAL Vs. THE STATE OF BIHAR AND ANOTHER
|
February 19, 2018 |
|
DR. SHYAM BAHADUR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2018 |
|
DR. SIYARAM ROY Vs. STATE OF BIHAR
|
May 2, 2018 |
|
DR. SPRIHA SMRITI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
DR. SUDISHT KUMAR, SON OF LATE KAMLESHWARI PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
DR. SUMAN KUMAR, S/O LATE SHIVESHWAR PRASAD SINHA Vs. THE B.R.A. BIHAR UNIVERSITY
|
June 22, 2018 |
|
DR. SUNIL KUMAR YADAV Vs. STATE OF BIHAR
|
May 15, 2018 |
|
DR. SURESH PRASAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
September 11, 2018 |
|
DR. UMESH KUMAR Vs. STATE OF BIHAR
|
May 2, 2018 |
|
DROPADI DEVI, WIFE OF LATE JAI PRAKASH SAHANI Vs. UNION OF INDIA, THROUGH ITS GENERAL MANAGER, N E R
|
May 15, 2018 |
|
DUDH NATH SINGH Vs. RABINDRA SINGH; PARAS SINGH; MUNSETARI DEVI WIFE O
|
March 6, 2018 |
|
DUKHAN MISHRA Vs. STATE OF BIHAR
|
July 20, 2018 |
|
DUKHNI DEVI W/O LATE HARE KISHAUN MAHTO Vs. BRANCH MANAGER, NATIONAL INSURANCE CO LTD
|
August 27, 2018 |
|
DURGA DEVI @ DURGAWATI DEVI W/O- LATE SURESH TIWARI Vs. STATE OF BIHAR
|
February 26, 2018 |
|
DURGA PASWAN Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
DURGANAND MANDAL Vs. STATE OF BIHAR
|
March 26, 2018 |
|
DURGAWATI DEVI, WIFE OF CHANDRA BHUSHAN PANDEY Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
DWARIKA NATH SON OF LATE UMA PRASAD Vs. STATE OF BIHAR
|
February 7, 2018 |
|
DWARIKA YADAV Vs. STATE OF BIHAR
|
May 3, 2018 |
|
DWIPUNJ DEO YADAV Vs. THE STATE OF BIHAR
|
October 4, 2018 |
|
E D M A C ENGINEERING CONSULTANT (INDIA) PRIVATE LIMITED Vs. THE STATE OF BIHAR
|
March 20, 2018 |
|
EDWARD DAVID NATAL Vs. BANSHIDHAR DUBEY
|
December 11, 2018 |
|
EKLAVYA STONE & MINES PVT. LTD. Vs. STATE OF BIHAR
|
December 7, 2018 |
|
EKRAM MIAN S/O ABDUL RAZAQUE Vs. STATE OF BIHAR
|
November 5, 2018 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNA GOSHALA
|
August 24, 2018 |
|
ESTIMATE COMMITTEE OF BIHAR LEGISLATIVE ASSEMBLY THROUGH CHAIRMAN Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 13, 2018 |
|
EXECUTIVE ENGINEER, WESTERN KOSHI CANAL DIVISION NO. 1 Vs. SIKANDAR PRASAD SINGH, SON OF LATE NOONOO PRASAD SINGH
|
January 17, 2018 |
|
FADI FADEL Vs. STATE OF BIHAR AND OTHERS
|
January 17, 2018 |
|
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
April 3, 2018 |
|
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR
|
August 20, 2018 |
|
FAIYAZ AHMAD SON OF LATE MUKHTAR AHMAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
FAKIRA MAHTO S/O LATE BITTU MAHTO PURKHO Vs. STATE OF BIHAR
|
April 10, 2018 |
|
FANI BHUSHAN PRASAD, SON OF LATE VIRAT PRATAP KUSH Vs. STATE OF BIHAR
|
April 20, 2018 |
|
FARIYAD @ BIKU @ MD FARIYAD ALAM Vs. STATE OF BIHAR
|
October 26, 2018 |
|
FATINGA YADAV Vs. STATE OF BIHAR
|
November 20, 2018 |
|
FAUJDAR KAMAT ALIAS FAUDAR KAMAT AND OTHERS Vs. STATE OF BIHAR
|
April 20, 2018 |
|
FAZLE IQUBAL SON OF SHAMSUDDIN Vs. STATE OF BIHAR
|
December 11, 2018 |
|
FAZLE RUB Vs. THE STATE OF BIHAR & ORS
|
November 20, 2018 |
|
FEKAN YADAV S/O LATE SUKHI YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
FIROZ NAWAZ Vs. STATE OF BIHAR
|
April 24, 2018 |
|
FOOD CORPORATION OF INDIA Vs. PUNJAB NATIONAL BANK AND OTHER
|
February 16, 2018 |
|
FULAN RAI @ RAM PRAVESH RAI AND ANOTHER Vs. STATE OF BIHAR
|
February 23, 2018 |
|
FULENA RAI Vs. STATE OF BIHAR
|
March 9, 2018 |
|
FULENA YADAV SON OF RASO YADAV Vs. STATE OF BIHAR
|
June 29, 2018 |
|
G M , BARAUNI THERMAL POWER STATION Vs. STATE OF BIHAR
|
March 29, 2018 |
|
G.M.(REGION), FOOD CORPORATION OF INDIA Vs. THE UNION OF INDIA,
|
January 24, 2018 |
|
GABBAR RAM @ VIVEK KUMAR Vs. STATE OF BIHAR
|
September 13, 2018 |
|
GAITRI DEVI WIFE OF LATE RAMASHISH RAM Vs. STATE OF BIHAR
|
September 18, 2018 |
|
GAJANAND PRASAD Vs. THE BIHAR STATE HOUSING BOARD
|
October 11, 2018 |
|
GAJENDRA KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 2, 2018 |
|
GAJENDRA KUMAR, SON OF SURESH PRASAD SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HOME D
|
March 5, 2018 |
|
GAJENDRA PRASAD SON OF SRI NAKCHHEDI DAS Vs. T M BHAGALPUR UNIVERSITY, BHAGALPUR THROUGH ITS RE
|
March 7, 2018 |
|
GANADHI PATI CONSTRUCTION PVT LTD THROUGH ITS MANA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
|
March 12, 2018 |
|
GANESH DAS, SON OF LATE PRABHU DAS Vs. STATE OF BIHAR
|
May 15, 2018 |
|
GANESH PANDIT Vs. STATE OF BIHAR
|
October 29, 2018 |
|
GANESH PASWAN, SON OF LATE TUNTUN PASWAN Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; PRINCIPAL
|
March 26, 2018 |
|
GANESH PRASAD SAH Vs. STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
GANESH PRASAD SINGH Vs. STATE OF BIHAR
|
August 21, 2018 |
|
GANESH RAI Vs. STATE OF BIHAR
|
March 19, 2018 |
|
GANESH RAI S/O LATE BAIDYA NATH RAI Vs. STATE OF BIHAR
|
April 2, 2018 |
|
GANESH RAY AND OTHERS Vs. THE STATE OF BIHAR
|
July 10, 2018 |
|
GANESH SAH @ RAM GANESH SAH SON OF SRI LAL SAH AND OTHERS Vs. STATE OF BIHAR
|
March 9, 2018 |
|
GANESH SINGH Vs. STATE OF BIHAR
|
December 10, 2018 |
|
GANESH SINGH, S/O KULDEEP SINGH Vs. STATE OF BIHAR
|
May 4, 2018 |
|
GANESH TIWARY @ GANESH PRASAD TIWARY Vs. STATE OF BIHAR
|
February 7, 2018 |
|
GANESH YADAV SON OF BISHUNDEO YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
GANGA DEVI AND OTHERS Vs. STATE OF BIHAR
|
July 31, 2018 |
|
GANGA SAFI Vs. LIFE INSURANCE CORPORATION OF INDIA, MUMBAI
|
March 9, 2018 |
|
GANGA SAGAR SINGH, SON OF LATE SARYUG DAS Vs. STATE OF BIHAR
|
March 15, 2018 |
|
GANGADEYAL SINGH Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF FINANCE
|
February 7, 2018 |
|
GANGAJALI DEVI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
September 5, 2018 |
|
GANGESH JHA Vs. STATE OF BIHAR
|
August 16, 2018 |
|
GANPAT MEHTA @ GANPAT PRASAD MEHTA Vs. STATE OF BIHAR & ANR
|
November 22, 2018 |
|
GARIB YADAV Vs. STATE OF BIHAR
|
July 24, 2018 |
|
GARIBAN RAM Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
GAURA DEVI @ GAURI DEVI Vs. D M , NEW INDIA ASSURANCE COMPANY LTD, NAGAMATIA ROAD, GAYA
|
September 18, 2018 |
|
GAURAV SINHA AND ORS. Vs. HIGH COURT OF JUDICATURE AT PATNA
|
January 16, 2018 |
|
GAURI DEVI Vs. BAL MUKUND PRASAD GUPTA
|
August 1, 2018 |
|
GAURI SHANKAR PODDAR Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
GAURI SHANKAR SINGH, SON OF LATE GARIBA SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 9, 2018 |
|
GAURI SHANKER PANDEY Vs. STATE OF BIHAR
|
July 23, 2018 |
|
GAURI SHANKER SINGH Vs. B R A BIHAR UNIVERSITY
|
March 13, 2018 |
|
GAUSUL AJAM Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
GAUTAM KUMAR SINGH, SON OF JAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PAT
|
March 9, 2018 |
|
GAUTAM PASWAN @ GAUTAM KUMAR SON OF SRI PRASADI PASWAN Vs. THE STATE OF BIHAR
|
March 23, 2018 |
|
GAYA PRASAD YADAV Vs. LALIT NARAYAN MITHILA UNIVERSITY, KAMESHWAR NAGAR, DARBHANGA
|
January 4, 2018 |
|
GAYA ZILA PRAMUKH SANGH Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
GAYAN PRAKASH PURSHARTHI Vs. STATE OF BIHAR
|
April 2, 2018 |
|
GAYATRI DEVI, WIFE OF LATE JAGDISH HARIJAN Vs. THE UNION OF INDIA
|
January 18, 2018 |
|
GAYATRI KUMARI Vs. STATE OF BIHAR
|
August 3, 2018 |
|
GEETA DEVI Vs. THE STATE OF BIHAR AND ANOTHERS
|
July 2, 2018 |
|
GEETA DEVI Vs. UNION OF INDIA
|
January 11, 2018 |
|
GEETA KUMARI WIFE OF SRI BALDEO YADAV Vs. THE STATE OF BIHAR
|
January 24, 2018 |
|
GENDA DEVI Vs. ASHOK KUMAR SINGH
|
September 19, 2018 |
|
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA, REGIONAL OFFICE, ARUNACHAL BUILDING, EXHIBITION ROAD Vs. UNION OF INDIA,
|
December 5, 2018 |
|
GENERAL MANAGER N F RAILWAY, MALIGAON, GOWAHATI (ASSAM) Vs. DIVISIONAL RAILWAY MANAGER, N F RAILWAY, KATIHAR
|
August 18, 2018 |
|
GHANSHYAM SAH @ GHANSHYAM PRASAD SAH Vs. STATE OF BIHAR
|
August 30, 2018 |
|
GHURUL RAI AND OTHERS Vs. THE STATE OF BIHAR
|
July 26, 2018 |
|
GIRDHAR SINGH Vs. STATE OF BIHAR
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November 28, 2018 |
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GIRIJA NANDAN PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
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GIRINDRA NATH MISHRA Vs. STATE OF BIHAR
|
October 5, 2018 |
|
GIRISH CHANDRA MANDAL Vs. MD. AMANATULLAH SALFI
|
April 20, 2018 |
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GIRISH UPADHYAY Vs. STATE OF BIHAR
|
April 2, 2018 |
|
GOKUL PRASAD DEO Vs. THE SONE COMMAND AREA DEVELOPMENT AGENCY
|
March 21, 2018 |
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GOLU KUMAR MISHRA Vs. THE STATE OF BIHAR
|
March 13, 2018 |
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GONU PRASAD, S/O LATE HARIHAR RAY Vs. STATE OF BIHAR AND OTHERS
|
September 6, 2018 |
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GOPAL AGRAWAL Vs. STATE OF BIHAR
|
April 24, 2018 |
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GOPAL DUTT SHUKLA SON OF LATE RAM NATH SHUKLA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT
|
May 4, 2018 |
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GOPAL KRISHNA Vs. STATE OF BIHAR
|
June 28, 2018 |
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GOPAL PRAJAPATI SON OF YUGAL PRASAD PRAJAPATI Vs. STATE OF BIHAR
|
August 9, 2018 |
|
GOPAL PRASAD Vs. STATE OF BIHAR
|
July 23, 2018 |
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GOPAL PRASAD Vs. THE STATE OF BIHAR
|
August 13, 2018 |
|
GOPAL PRASAD SAH Vs. THE STATE OF BIHAR
|
November 29, 2018 |
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GOPAL PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
GOPAL SAH Vs. STATE OF BIHAR
|
December 20, 2018 |
|
GOPAL SINGH, SON OF CHANDRA KISHORE SINGH Vs. STATE OF BIHAR
|
August 7, 2018 |
|
GORAKH YADAV SON OF LATE DHANUKDHARI YADAV Vs. STATE OF BIHAR
|
January 8, 2018 |
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GOVIND KUMAR RAY Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
GOVIND SHARMA @ GOVIND KUMAR SHARMA SON OF DILIP SHARMA Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
GOVIND UPADHYAY Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
March 26, 2018 |
|
GRIHASTHA COLD STORAGE PVT LTD Vs. STATE OF BIHAR
|
November 22, 2018 |
|
GUDDI KUMARI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
GUDDU JHA @ UTTAM JHA Vs. THE STATE OF BIHAR
|
July 20, 2018 |
|
GUDDU SHARMA SON OF TUNTUN SHARMA Vs. STATE OF BIHAR
|
December 7, 2018 |
|
GUDDU SINGH Vs. THE STATE OF BIHAR
|
March 30, 2018 |
|
GUDDU YADAV Vs. STATE OF BIHAR
|
March 7, 2018 |
|
GUDDU YADAV @ GUDDU AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 29, 2018 |
|
GUDIA KUMARI WIFE OF SRI AJAY RAI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
GUFRAN AHMAD & ANR. Vs. STATE OF BIHAR & ORS.
|
April 13, 2018 |
|
GULAB PRASAD Vs. STATE OF BIHAR
|
December 18, 2018 |
|
GUNJAN KUMAR Vs. STATE OF BIHAR
|
February 2, 2018 |
|
GUNJAN SHARMA Vs. STATE OF BIHAR
|
April 2, 2018 |
|
GUPTESHWAR MAHTO AND OTHERS Vs. THE STATE OF BIHAR
|
February 23, 2018 |
|
GURUDEO MANDAL AND OTHERS Vs. SUKURDEO MANDAL AND OTHERS
|
August 10, 2018 |
|
GURUDEO SINGH @ GOLDEN SINGH S/O SHRI NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
|
August 3, 2018 |
|
GURUDWARA GURU NANAK SINGH SABHA, DARBHANGA Vs. MANISH RANJAN, SON OF NARAYAN PRASAD MEHTA
|
January 24, 2018 |
|
GYAN SHANKAR YADAV Vs. STATE OF BIHAR
|
December 3, 2018 |
|
GYANENDRA NATH SHRIVASTAVA Vs. STATE OF BIHAR
|
February 15, 2018 |
|
GYANTI DEVI Vs. STATE OF BIHAR
|
May 3, 2018 |
|
GYANTI DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
GYANTI KUMARI AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
July 26, 2018 |
|
HAIDER ALI AND OTHERS Vs. STATE OF BIHAR
|
March 26, 2018 |
|
HANUMANJEE MODERN RICE MILL, VILLAGE- KHATIBA, P O Vs. STATE OF BIHAR, THROUGH COMMISSIONER, COMMERCIAL T
|
March 8, 2018 |
|
HARBANS NONIA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
January 20, 2018 |
|
HARE KRISHNA LAL DAS SON OF LATE KEWAL KRISHNA DAS Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
July 23, 2018 |
|
HARE KRISHNA YADAV Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF MICRO, SMALL & MEDIUM ENTERPRISES, GOVERNMENT OF INDIA
|
July 16, 2018 |
|
HARE RAM Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
HARE RAM SINGH Vs. ESTATE OF LATE BALIRAM SINGH @ BALI SINGH AND OTHERS
|
July 18, 2018 |
|
HARENDRA KUMAR SINGH SON OF LATE TERAS SINGH Vs. STATE OF BIHAR
|
March 22, 2018 |
|
HARENDRA MAHTO Vs. THE STATE OF BIHAR
|
February 28, 2018 |
|
HARENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
June 19, 2018 |
|
HARERAM SAH SON OF LATE RAMANAND SAH Vs. STATE OF BIHAR
|
May 11, 2018 |
|
HARI KISHORE MANDAL SON OF LATE JUGAL MANDAL Vs. BHAGALPUR BANKA KHETRIYA GRAMIN BANK, THROUGH CHAI
|
April 10, 2018 |
|
HARI KISHUN JAMADAR @ HARI KISHUN BELDAR (JAMADAR) Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
HARI KRISHNA THAKUR Vs. THE STATE OF BIHAR AND OTHER
|
March 27, 2018 |
|
HARI MOHAN TRIVEDI Vs. VIJAY KISHORE SAH
|
June 20, 2018 |
|
HARI NANDAN SINGH Vs. STATE OF BIHAR
|
May 24, 2018 |
|
HARI OM KUMAR Vs. STATE OF BIHAR
|
May 24, 2018 |
|
HARI RAM SON OF LATE FULENA RAM Vs. THE STATE OF BIHAR
|
January 25, 2018 |
|
HARI SHANKAR CHAUDHARY Vs. STATE OF BIHAR
|
February 1, 2018 |
|
HARI SHANKAR LAL DAS, SON OF LATE RAGHUNANDAN LAL DAS Vs. THE STATE OF BIHAR
|
January 16, 2018 |
|
HARI SHANKAR UPADHYAY @ HARI SHANKAR UPADHYA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
August 2, 2018 |
|
HARI SHANKER UPADHYAY Vs. STATE OF BIHAR
|
March 28, 2018 |
|
HARI SINGH AND OTHERS Vs. STATE OF BIHAR
|
August 10, 2018 |
|
HARIHAR NATH JHA Vs. STATE OF BIHAR
|
February 7, 2018 |
|
HARIHAR PASWAN, SON OF LATE NANDLAL PASWAN AND OTHERS Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
HARIHAR YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
February 21, 2018 |
|
HARIJI RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 2, 2018 |
|
HARISHANKAR PRASAD Vs. STATE OF BIHAR
|
November 1, 2018 |
|
HARSHA, SON OF ZOBIN Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
HASIBUDDIN @ HASIB, SON OF LATE SAGIRUDDIN Vs. THE STATE OF BIHAR
|
February 15, 2018 |
|
HASMUDDIN, S/O MUSTAKIM ALAM @ MUSTAKIM MIAN Vs. THE STATE OF BIHAR
|
February 16, 2018 |
|
HAZRAT BELAL SON OF LATE MD. GAFFAR Vs. THE STATE OF BIHAR
|
January 24, 2018 |
|
HEERA KANT JHA @ HEERA JHA AND OTHER Vs. STATE OF BIHAR
|
February 15, 2018 |
|
HEERA LAL MAHRA @ HEERA LAL RAM, S/O LATE SUNDAR MAHRA Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
HEM NATH OJHA Vs. THE STATE OF BIHAR
|
October 6, 2018 |
|
HEMA DEVI Vs. STATE OF BIHAR THROUGH COMMISSIONER, TIRHUT DIVISION, MUZAFFARPUR
|
July 31, 2018 |
|
HEMANT KUMAR Vs. SMT. DEEP LAKSHMI KUMARI
|
June 7, 2018 |
|
HEMANT KUMAR DAS AND OTHERS Vs. STATE OF BIHAR
|
August 21, 2018 |
|
HIMANGSHU PAUL THROUGH ITS ONE OF PARTNERS ASHISH PAUL Vs. U P STATE BRIDGE CORPORATION LTD
|
November 20, 2018 |
|
HIMANSHU SHEKHAR AND OTHERS Vs. THE STATE OF BIHAR
|
July 16, 2018 |
|
HINDUSTAN MEDIA VENTURES LTD. Vs. STATE OF BIHAR
|
June 19, 2018 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SANJAY KUMAR
|
April 10, 2018 |
|
HINDUSTAN STEEL CONSTRUCTION LTD THROUGH ITS THEN CHIEF PROJECT MANAGER Vs. STATE OF BIHAR, THROUGH SECRETARY, LAW DEPARTMENT
|
July 2, 2018 |
|
HIRA LAL PASWAN @ HIRA LALA RAM Vs. STATE OF BIHAR AND OTHERS
|
May 17, 2018 |
|
HIRA LAL SAHU SON OF LATE BASUDEO SAHU Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK
|
January 18, 2018 |
|
HIRA LAL YADAV Vs. PRATIMA DEVI
|
June 22, 2018 |
|
HIRA PRASAD YADAV SON OF LATE LAL BEHARI YADAV Vs. STATE OF BIHAR
|
January 6, 2018 |
|
HRIDAY YADAV AND ORS. Vs. THE STATE OF BIHAR
|
January 11, 2018 |
|
HRIDYANAND SAH S/O PATEYA SAH Vs. STATE OF BIHAR
|
February 1, 2018 |
|
IBHA BANERJEE, WIFE OF RABINDRA LAL BANDAPADHAYA Vs. STATE OF BIHAR
|
July 6, 2018 |
|
IBRAR AHMED, SON OF ZAKIR AHMED Vs. BIHAR STATE POWER ( HOLDING ) COMPANY LIMITED
|
July 16, 2018 |
|
IDEAL HIGHER SECONDARY PUBLIC SCHOOL DELHA GAYA Vs. STATE OF BIHAR
|
March 9, 2018 |
|
IMAMUN NESHA, WIFE OF LATE MD FAROOQUE, SON OF LAT Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HIGHER EDUCA
|
March 8, 2018 |
|
IMRAN KHAN Vs. THE STATE OF BIHAR AND OTHERS
|
October 5, 2018 |
|
IMTIYAZ SAI @ MALLU SAI @ MALLU SON OF KAYUM SAI Vs. THE STATE OF BIHAR & ORS.
|
February 2, 2018 |
|
IN THE GOODS OF LATE BIRENDRA NATH SEN AND OTHERS Vs. STATE
|
August 24, 2018 |
|
IN THE GOODS OF LATE SHASHI KANT MISHRA, SON OF LATE RAMESHWAR MISHRA Vs. STATE
|
August 31, 2018 |
|
INDIA POWER CORPORATION ( BODHGAYA ) LTD , BIHAR Vs. SOUTH BIHAR POWER DISTRIBUTION CO LTD
|
June 22, 2018 |
|
INDIAN EXPRESS LTD Vs. STATE OF BIHAR
|
August 14, 2018 |
|
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA, MINISTRY OF LABOUR, NEW DELHI AND ORS
|
February 8, 2018 |
|
INDIAN OIL CORPORATION LIMITED, THROUGH ITS CHAIRM Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY GOVERNMENT
|
March 6, 2018 |
|
INDIRA DEVI WIFE OF MAHENDRA MANDAL Vs. STATE OF BIHAR
|
October 3, 2018 |
|
INDIRA SINHA Vs. STATE OF BIHAR AND OTHERS
|
June 28, 2018 |
|
INDRADEO RAI Vs. STATE OF BIHAR
|
August 23, 2018 |
|
INDRADEO YADAV S/O CHHEDI YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
July 27, 2018 |
|
INDRAJEET DHADHI @ INDRAJEET DHADI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 18, 2018 |
|
INDRAJEET KUMAR S/O BHARAT PRASAD Vs. STATE OF BIHAR
|
January 15, 2018 |
|
INDRAJEET UPADHYAYA Vs. STATE OF BIHAR
|
March 9, 2018 |
|
INDRASEKHAR DEVEDI @ CHUHA PANDIT Vs. STATE OF BIHAR
|
March 17, 2018 |
|
INDU DEVI Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD.
|
October 25, 2018 |
|
INDU GUPTA @ INDU DEVI Vs. STATE OF BIHAR
|
December 5, 2018 |
|
INDU KUMARI Vs. STATE OF BIHAR
|
February 1, 2018 |
|
ISHTIYAQUE ALAM Vs. STATE OF BIHAR
|
May 24, 2018 |
|
ISHWAR CHANDRA SHARMA Vs. STATE OF BIHAR
|
January 5, 2018 |
|
ISHWAR CHANDRA SINGH SON OF JAMUNA SINGH Vs. STATE OF BIHAR
|
September 17, 2018 |
|
ISHWARI DAYAL SON OF LATE RAMESHWAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
ISHWARI SINGH SON OF LATE BANGALI SINGH Vs. STATE OF BIHAR
|
February 2, 2018 |
|
ISLAMIA EDUCATIONAL & SOCIAL WELFARE TRUST Vs. STATE OF BIHAR
|
April 10, 2018 |
|
ITC LIMITED Vs. UNION OF INDIA
|
July 24, 2018 |
|
J P MEMORIAL TRUST, THROUGH ITS SECRETARY, SHAILES Vs. MAGADH UNIVERSITY, BODH GAYA THROUGH REGISTRAR; VI
|
March 5, 2018 |
|
JABBAR MIAN, SON OF LATE HADISH MIAN Vs. STATE OF BIHAR
|
April 17, 2018 |
|
JADO SAH AND ORS. Vs. STATE OF BIHAR
|
February 3, 2018 |
|
JAG NARAYAN OJHA, SON OF MOTI OJHA AND OTHERS Vs. THE STATE OF BIHAR
|
July 6, 2018 |
|
JAG NARAYAN SINGH SON OF LATE NAURANG DEO SINGH Vs. THE STATE OF BIHAR AND ANOTHER
|
June 18, 2018 |
|
JAGAN NATH PRASAD, S/O LATE DHUPAN PRASAD Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
JAGANNATH JHA Vs. THE STATE OF BIHAR
|
July 20, 2018 |
|
JAGANNATH PRASAD SINGH Vs. STATE OF BIHAR
|
March 9, 2018 |
|
JAGANNATH PRASAD, S/O RADHA MOHAN LAL Vs. STATE BANK OF INDIA THROUGH ITS CHIEF GENERAL MANAGER
|
August 25, 2018 |
|
JAGARNATH MAHTO SON OF GONAUR MAHTO Vs. STATE OF BIHAR
|
June 19, 2018 |
|
JAGARNATH PANDIT @ NANKHI PANDIT Vs. THE STATE OF BIHAR
|
August 1, 2018 |
|
JAGARNATH YADAV S/O LATE TOFALAL YADAV Vs. STATE OF BIHAR
|
October 1, 2018 |
|
JAGAT NARAYAN SINGH SON OF LATE RAM RATAN SINGH Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY
|
April 26, 2018 |
|
JAGBIR SINGH Vs. UNION OF INDIA
|
March 20, 2018 |
|
JAGDAMBI MANDAL Vs. STATE OF BIHAR
|
September 18, 2018 |
|
JAGDEO SINGH BHOKTA SON OF LATE SAMBHODI SINGH BHOKTA Vs. THE STATE OF BIHAR
|
January 31, 2018 |
|
JAGDHAR RAY UCHHATTAR MADHYAMIK VIDYALAYA Vs. THE STATE OF BIHAR AND ORS.
|
September 19, 2018 |
|
JAGDISH CHAUHAN Vs. STATE OF BIHAR
|
October 25, 2018 |
|
JAGDISH KUMAR, SON OF SHRI DASARATH YADAV Vs. BIHAR STATE ELECTRICITY BOARD
|
January 8, 2018 |
|
JAGDISH SAH, S/O SARYUG SAH Vs. STATE OF BIHAR
|
March 23, 2018 |
|
JAGDISH SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
JAGDISH TIWARI AND OTHERS Vs. KISHORIA DEVI AND ORS.
|
June 26, 2018 |
|
JAGDISH YADAV Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
JAGLAL CHOUDHARY @ KARU CHOUDHARY Vs. STATE OF BIHAR
|
October 12, 2018 |
|
JAGLAL NUT AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
JAHOOR ANSARI SON OF BHOLA ANSARI, Vs. THE STATE OF BIHAR
|
February 15, 2018 |
|
JAI BABU SAO SON OF LATE GOURI SHANKAR SAO Vs. LAXAMI NARAIN SAO SON OF LATE GOURI SHANKAR SAO
|
April 9, 2018 |
|
JAI CHAND SAH @ MASTAN Vs. THE STATE OF BIHAR
|
February 27, 2018 |
|
JAI KUMAR SINGH Vs. STATE OF BIHAR
|
February 9, 2018 |
|
JAI NARAIN SAHNI Vs. THE STATE OF BIHAR
|
July 24, 2018 |
|
JAI PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
JAI PRAKASH LAL Vs. STATE OF BIHAR
|
July 12, 2018 |
|
JAI PRAKASH NARAIN SINGH Vs. STATE OF BIHAR
|
May 10, 2018 |
|
JAI PRAKASH NARAYAN SINHA Vs. STATE OF BIHAR
|
January 15, 2018 |
|
JAI PRAKASH SHARMA @ PUTUN SHARMA, SON OF DHUP NAT Vs. STATE OF BIHAR
|
March 6, 2018 |
|
JAI PRAKASH SINGH Vs. STATE OF BIHAR
|
March 15, 2018 |
|
JAI PRAKASH SINGH, SON OF KANHAIYA LAL SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
JAI RAM SAH AND OTHERS Vs. THE STATE OF BIHAR
|
July 3, 2018 |
|
JAI RANI DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
JAI SHANKAR SINGH Vs. MANAGING DIRECTOR, BIHAR STATE FOOD & CIVIL SUPPLY CORPORATION LIMITED AND OTHERS
|
August 18, 2018 |
|
JAI SHANKAR SINGH SON OF LATE BRAJ KISHORE SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR OLD SECRETARIAT, PATNA
|
July 13, 2018 |
|
JAIKY KUMAR SON OF RAMAUTAR SAH Vs. STATE OF BIHAR
|
August 18, 2018 |
|
JAINATH PRASAD YADAV Vs. THE STATE OF BIHAR
|
March 21, 2018 |
|
JAINI MANDAL @ JAUNI MANDAL @ JAI PRAKASH MANDAL, Vs. STATE OF BIHAR
|
May 29, 2018 |
|
JALDHARI SAH AND OTHERS Vs. MOST. PARO DEVI AND OTHERS
|
January 5, 2018 |
|
JALENDRA SINGH @ JALENDAR SINGH Vs. STATE OF BIHAR
|
February 15, 2018 |
|
JAMADAR MANJI ALIAS JAMINDER MANJHI Vs. STATE OF BIHAR
|
January 4, 2018 |
|
JAMILUR RAHAMAN @ MD. JAMILUR RAHAMAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
JAMUNADHAR MISHRA AND OTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
February 2, 2018 |
|
JANARDAN PRASAD SINGH SON OF LATE JAMUNA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT
|
August 13, 2018 |
|
JANARDAN SHARMA Vs. UNION OF INDIA
|
January 9, 2018 |
|
JANARDAN SINGH Vs. SIDHESHWAR SINGH
|
April 30, 2018 |
|
JANARDAN SINGH SIGRIWAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 24, 2018 |
|
JANG BAHADUR PRASAD KESRI AND OTHERS Vs. THE STATE OF BIHAR
|
March 30, 2018 |
|
JANKI RAM JHA, SON OF LATE NITYA NATH JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INFORMATION AND PUBLIC RELATION, PATNA
|
January 10, 2018 |
|
JANKI RAM RAJAK SON OF KANHAI RAM RAJAK Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.
|
March 27, 2018 |
|
JASILA KUMARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
JASMIT SINGH GUJRAL Vs. THE STATE OF BIHAR AND OTHERS
|
September 10, 2018 |
|
JAVAHAR YADAV, SON OF LATE KUSUM LAL YADAV Vs. STATE OF BIHAR
|
June 29, 2018 |
|
JAWAHAR SAHU SON OF GAURI SAHU Vs. STATE OF BIHAR
|
July 13, 2018 |
|
JAWAHAR SINGH @ JAWAHAR PRASAD SINGH, SON OF LATE RAM UDGAR SINGH Vs. THE STATE OF BIHAR
|
June 11, 2018 |
|
JAY NARAYAN RAJAK, S/O LATE BHUMI RAJAK Vs. STATE OF BIHAR THROUGH VIGILANCE
|
September 12, 2018 |
|
JAY PRAKASH TIWARI Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
JAYANAND TIWARI Vs. STATE OF BIHAR
|
September 18, 2018 |
|
JAYANTA BHAWAL, SON OF KARTIK CHANDRA BHAWAL Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
JEEWAS PASWAN S/O LATE GHULAM PASWAN Vs. DIVISION COMMISSIONER, DARBHANGA DIVISION
|
January 17, 2018 |
|
JHABBU RAM, SON OF LAL BAHADUR RAM Vs. STATE OF BIHAR
|
March 23, 2018 |
|
JHAGRU JHA, S/O SHOBA KANT JHA Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
JHANAK YADAV Vs. THE STATE OF BIHAR
|
February 3, 2018 |
|
JHANDU @ SUNDAR PASWAN SON OF LATE RAMASHISH PASWAN Vs. STATE OF BIHAR
|
February 12, 2018 |
|
JHAPAS ANSARI Vs. STATE OF BIHAR AND OTHERS
|
April 19, 2018 |
|
JHONA DEVI WIFE OF LATE RAMKRIT SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARYDEPARTMENT OF HOME (POLICE) GOVERNMENT OF BIHAR PATNA
|
July 9, 2018 |
|
JIGYASA RANJAN Vs. THE BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD AND OTHERS
|
August 2, 2018 |
|
JIMEDAR THAKUR @ JAMINDAR THAKUR Vs. STATE OF BIHAR
|
July 10, 2018 |
|
JITAN SINGH Vs. THE STATE OF BIHAR
|
August 18, 2018 |
|
JITENDER SINGH TOMAR, SON OF BALBIR SINGH TOMAR Vs. TILKA MANJHI BHAGALPUR UNIVERSITY, BHAGALPUR, THRO
|
April 26, 2018 |
|
JITENDRA CHAUDHARY AND OTHERS Vs. STATE OF BIHAR
|
February 28, 2018 |
|
JITENDRA DAS Vs. STATE OF BIHAR
|
September 26, 2018 |
|
JITENDRA KUMAR Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK AND ORS.
|
December 20, 2018 |
|
JITENDRA KUMAR BHAGAT Vs. STATE OF BIHAR
|
April 30, 2018 |
|
JITENDRA KUMAR CHAUDHARY @ JITENDRA KUMAR, S/O RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; COLLEC
|
March 6, 2018 |
|
JITENDRA KUMAR PANDEY @ VIVEK KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
August 24, 2018 |
|
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
December 21, 2018 |
|
JITENDRA PRASAD Vs. THE STATE OF BIHAR
|
July 6, 2018 |
|
JITU RAI S/O OF JAGDISH RAI AND OTHERS Vs. THE STATE OF BIHAR
|
March 5, 2018 |
|
JIUT MANJHI SON OF LATE TEYAI MANJHI Vs. STATE OF BIHAR
|
May 11, 2018 |
|
JIVAN KUMAR SAMPANG, S/O JITBAT SAMPANG @ JIT BAHADUR SAMPANG Vs. STATE OF BIHAR
|
November 5, 2018 |
|
JIVENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, PATNA
|
June 29, 2018 |
|
JOGO YADAV Vs. STATE OF BIHAR
|
April 20, 2018 |
|
JOKHU PANDEY Vs. STATE OF BIHARLABIC
|
December 12, 2018 |
|
JUGESHWAR TANTI Vs. STATE OF BIHAR
|
November 20, 2018 |
|
JULAMI BHAGAT Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
JULEKHA KHATOON @ JULEKHA KHATUN Vs. THE STATE OF BIHAR AND OTHERS
|
September 25, 2018 |
|
JUNAB MIAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 20, 2018 |
|
JUTHIKA URINDA Vs. STATE OF WEST BENGAL AND OTHERS
|
September 7, 2018 |
|
JWALA PRASAD SINGH S/O SRI LOKNATH SINGH Vs. THE STATE OF BIHAR THRU. CHIEF SECRETARY, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA AND OTHERS
|
July 2, 2018 |
|
JYOTHY LABORATORIES LIMITED Vs. STATE OF BIHAR AND ORS.
|
July 17, 2018 |
|
JYOTIMARY MADHURI, WIFE OF LATE DHARMENDRA PRASAD SRIVASTAVA Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
JYOTINDRA NANDAN AZAD, S/O LATE RAMAVATAR SWARNKAR @ RAMAHATAR PRASAD KHATRI Vs. DEPARTMENT OF HOME, GOVT. OF BIHAR, PATNA AND OTHERS
|
June 26, 2018 |
|
KABINDRA KOHAR Vs. STATE OF BIHAR
|
March 21, 2018 |
|
KABINDRA SINGH SON OF LATE RAM JANAM SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
KABUTARI DEVI Vs. STATE OF BIHAR
|
July 17, 2018 |
|
KAIFUR RAHMAN Vs. STATE OF BIHAR
|
September 17, 2018 |
|
KAILASH KUMAR RAI Vs. THE ZILA PARISHAD, KATIHAR
|
March 21, 2018 |
|
KAILASH KUMAR RAI SON OF LATE JAGDISH RAI Vs. ZILA PARISHAD, KATIHAR
|
June 26, 2018 |
|
KAILASH PRASAD Vs. STATE OF BIHAR
|
July 31, 2018 |
|
KAILASH YADAV @ KAILA Vs. THE STATE OF BIHAR
|
October 9, 2018 |
|
KAILASH YADAV, SON OF GULTU YADAV Vs. STATE OF BIHAR
|
April 26, 2018 |
|
KALANAND MAHTO Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
KALAWATI DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
KALEEMA KHATOON, WIFE OF SRI ASDULLAH GALIV Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
KALIKA RAI AND OTHERS Vs. SURYADEO RAI AND OTHERS
|
August 10, 2018 |
|
KALIKA SWACHCHHANDA JOINT VENTURE PRIVATE LIMITED, KALIMATI, KATHMANDU, NEPAL Vs. SECRETARY, BIHAR RURAL WORKS DEPARTMENT, RURAL WORKS DEPARTMENT
|
August 8, 2018 |
|
KALIM SIDDIQUE, SON OF LATE ABDUL GAFFAR Vs. STATE OF BIHAR
|
September 12, 2018 |
|
KALIMUDDIN KHAN SON OF MD MOINUDDIN KHAN Vs. STATE OF BIHAR; ISMAT PARVEEN DAUGHTER OF MD SHAHA
|
March 6, 2018 |
|
KALYANI KUMARI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
KAMAKSHI MINAKSHI CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 18, 2018 |
|
KAMAL BHAGAT SON OF LATE RAMPHAL BHAGAT Vs. STATE OF BIHAR
|
July 10, 2018 |
|
KAMAL KUMAR Vs. STATE OF BIHAR
|
March 30, 2018 |
|
KAMAL KUMARI DEVI, DAUGHTER OF LATE SARYUG SHARMA Vs. STATE OF BIHAR
|
May 1, 2018 |
|
KAMAL NARAYAN JHA Vs. CENTRAL BANK OF INDIA
|
February 28, 2018 |
|
KAMAL NATH CHOUBEY Vs. STATE OF BIHAR & ORS
|
November 19, 2018 |
|
KAMAL SINGH Vs. STATE OF BIHAR AND OTHERS
|
February 22, 2018 |
|
KAMALA DEVI W/O LATE MADAN SINGH Vs. SARWAN KUMAR SAH S/O SHIV PRASAD SAH
|
November 26, 2018 |
|
KAMESHAR DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
KAMESHER RAM & ANR Vs. STATE OF BIHAR & ORS
|
January 8, 2018 |
|
KAMESHWAR CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
January 11, 2018 |
|
KAMESHWAR DUBEY, SON OF SHREE NIWAS DUBEY Vs. THE STATE OF BIHAR
|
January 9, 2018 |
|
KAMESHWAR LAL @ KAMESHWAR LAL SRIVASTAV S/O LATE DEODUTT LAL Vs. DINESHWAR PRASAD SRIVASTAV S/O LATE DEODUTT LAL AND OTHERS
|
June 18, 2018 |
|
KAMESHWAR MAHTO SON OF LATE RAM ASHISH MAHTO Vs. STATE OF BIHAR
|
January 8, 2018 |
|
KAMESHWAR NATH PATHAK, SON OF KEDAR PATHAK Vs. STATE OF BIHAR
|
February 1, 2018 |
|
KAMESHWAR PANDIT Vs. STATE OF BIHAR
|
October 31, 2018 |
|
KAMESHWAR PASWAN, S/O LATE DULARCHAND PASWAN Vs. STATE OF BIHAR
|
May 1, 2018 |
|
KAMESHWAR SAHANI SON OF LATE MAGAR SAHANI @ MANGAR SAHANI Vs. STATE OF BIHAR
|
August 2, 2018 |
|
KAMESHWAR SINGH Vs. STATE OF BIHAR AND ORS
|
February 15, 2018 |
|
KAMLA KANT KHARWAR Vs. STATE OF BIHAR
|
August 6, 2018 |
|
KAMLA KANT MISHRA, SON OF BABUJEE MISHRA Vs. STATE OF BIHAR
|
January 8, 2018 |
|
KAMLESH DAS Vs. STATE OF BIHAR
|
March 16, 2018 |
|
KAMLESH RAI Vs. STATE OF BIHAR
|
December 11, 2018 |
|
KAMLESHWAR PRASAD SINGH S/O RAM ISHWAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
KAMLESHWARI PASI Vs. THE STATE OF BIHAR AND OTHERS
|
September 25, 2018 |
|
KAMROON KHATOON Vs. STATE OF BIHAR
|
September 12, 2018 |
|
KAMTA PRASAD Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
KANCHAN KUMAR, SON OF NITYANAND DEVANSU Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
February 1, 2018 |
|
KANCHAN MALA @ KANCHAN MALA GUPTA WIFE OF CHANCHAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT O
|
March 28, 2018 |
|
KANHAIYA BHAGAT SON OF KALI BHAGAT AND OTHERS Vs. STATE OF BIHAR
|
June 18, 2018 |
|
KANHAIYA GIRI Vs. STATE OF BIHAR
|
April 3, 2018 |
|
KANHAIYA KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
KANHAIYA LAL PRASAD SINGH SON OF LATE BIGAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
January 18, 2018 |
|
KANHAIYA MAHTO Vs. STATE OF BIHAR
|
July 17, 2018 |
|
KANHAIYA SINGH Vs. STATE OF BIHAR
|
May 18, 2018 |
|
KANHAIYA SINGH Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, HUMAN RESOURC
|
March 7, 2018 |
|
KANHAIYA TIWARY Vs. STATE OF BIHAR
|
February 13, 2018 |
|
KANIYA ABHIYANTA ASSOCIATION Vs. STATE OF BIHAR, ITS PRINCIPAL SECRETARY
|
April 9, 2018 |
|
KANT SINGH, S/O LATE NAND KUMAR SINGH Vs. REGIONAL MANAGER, CANARA BANK
|
July 2, 2018 |
|
KANTI DEVI @ SRIKANTI @ SRIKANI DEVI Vs. STATE OF BIHAR
|
December 21, 2018 |
|
KANWAL TANUJ, SON OF ARTIMAN TRIPATHI Vs. STATE OF BIHAR
|
September 17, 2018 |
|
KANWAR SINGH Vs. THE UNION OF INDIA
|
June 27, 2018 |
|
KAPIL DEO MAHTO Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR
|
January 4, 2018 |
|
KAPIL DEO ROY, SON OF LATE DULAR ROY Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2018 |
|
KAPIL DEO SINGH S/O LATE BASHISTH NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 30, 2018 |
|
KAPIL DEO YADAV Vs. STATE OF BIHAR
|
January 6, 2018 |
|
KAPIL MAHTO SON OF AMBIKA MAHTO Vs. STATE OF BIHAR
|
August 16, 2018 |
|
KAPILDEO MAHTO AND ORS. Vs. THE STATE OF BIHAR
|
January 20, 2018 |
|
KAPILDEO SAHNI @ KAPIL SAHNI Vs. THE STATE OF BIHAR
|
February 22, 2018 |
|
KAPILDEO SINGH, SON OF LATE BHAGWAN SINGH AND OTHERS Vs. STATE OF BIHAR
|
March 16, 2018 |
|
KARE LAL MANDAL Vs. STATE OF BIHAR
|
March 6, 2018 |
|
KARE YADAV S/O SUKHDEV YADAV Vs. STATE OF BIHAR
|
August 30, 2018 |
|
KARI MAHTO Vs. STATE OF BIHAR
|
August 13, 2018 |
|
KARI RAI AND OTHERS Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
KARI YADAV Vs. STATE OF BIHAR
|
March 15, 2018 |
|
KARIMAN YADAV, S/O CHALITAR YADAV AND OTHERS Vs. STATE OF BIHAR
|
June 29, 2018 |
|
KARNAIL SINGH Vs. THE UNION OF INDIA AND ORS.
|
December 11, 2018 |
|
KAROO SAO, SON OF BHULAN SAO Vs. STATE OF BIHAR
|
September 11, 2018 |
|
KARPURI BUS PADAV KSHETRA VISTHAPIT DUKANDAR SANGH SHAHID BHAGAT SINGH CHOWK MAGARDAHI GHAT Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
KARRAH PARSHU RAMAIAH @ K. P. RAMAIYA Vs. THE STATE OF BIHAR
|
March 23, 2018 |
|
KARTIKEY KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
April 11, 2018 |
|
KARUN GIRI Vs. STATE OF BIHAR
|
December 13, 2018 |
|
KARUNA JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
KARUNA OJHA Vs. STATE OF BIHAR
|
December 18, 2018 |
|
KARUNESH KUMAR TIWARY @ PRAKASH TIWARY AND ORS. Vs. MOSMAT DEORAJI KUWAR AND ORS.
|
June 27, 2018 |
|
KASHI RANI Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
KASHI SINGH Vs. STATE OF BIHAR
|
August 18, 2018 |
|
KASHI SINGH, SON OF RAMADHAR SINGH Vs. STATE OF BIHAR
|
March 28, 2018 |
|
KASHINDAR MANGRAITA @ KASHINDRA MANGRAITA Vs. STATE OF BIHAR
|
May 15, 2018 |
|
KASHISH DEVELOPERS LIMITED AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 9, 2018 |
|
KATYANTI DEVI ATHARVA, WIFE OF PRANAV KUMAR ATHARVA Vs. THE STATE OF BIHAR AND ANR.
|
January 17, 2018 |
|
KAUSHAL KISHORE MISHRA Vs. STATE OF BIHAR AND OTHERS
|
July 17, 2018 |
|
KAUSHAL KISHORE RAI AND ORS. Vs. THE STATE OF BIHAR
|
January 20, 2018 |
|
KAUSHAL KUMAR Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
KAUSHAL KUMAR Vs. STATE OF BIHAR
|
May 24, 2018 |
|
KAUSHAL SINGH Vs. STATE OF BIHAR
|
April 18, 2018 |
|
KAUSHALYA DEVI Vs. STATE OF BIHAR
|
April 2, 2018 |
|
KAUSHALYA DEVI WIFE OF NARESH YADAV Vs. STATE OF BIHAR
|
April 25, 2018 |
|
KAUSHARI BEGUM WIFE OF SRI RAFIQUE ALAM Vs. THE STATE OF BIHAR
|
July 6, 2018 |
|
KAUSHLENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
June 19, 2018 |
|
KAVITA DEVI Vs. STATE OF BIHAR
|
January 10, 2018 |
|
KEDAR BURNWAL Vs. STATE OF BIHAR
|
July 4, 2018 |
|
KEDAR NATH JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
KEDAR NATH, SON OF LATE BABBAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2018 |
|
KEDAR PANDIT Vs. STATE OF BIHAR
|
April 9, 2018 |
|
KEDAR PASWAN SON OF LATE RAMAN PASWAN Vs. STATE OF BIHAR; SECRETARY, ROAD CONSTRUCTION DEPAR
|
March 8, 2018 |
|
KEDAR PASWAN, SON OF LATE RAMAN PASWAN Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVERNMEN
|
March 26, 2018 |
|
KEDAR PRASAD Vs. THE STATE OF BIHAR
|
July 26, 2018 |
|
KEDAR SAH Vs. BIHAR STATE POWER GENERATION COMPANY LIMITED AND OTHERS
|
July 12, 2018 |
|
KEDAR YADAV @ KEDAR SINGH AND ORS. Vs. STATE OF BIHAR
|
March 8, 2018 |
|
KEDAR YADAV, SON OF SUDHO YADAV Vs. THE STATE OF BIHAR
|
January 30, 2018 |
|
KEDARNATH SHARMA @ KEDAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
KESHAV KUMAR SINGH SON OF KAPILDEV SINGH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
|
April 18, 2018 |
|
KHAGENDRA KUMAR DAS Vs. THE STATE OF BIHAR AND OTHERS
|
February 15, 2018 |
|
KHEDAN THAKUR Vs. STATE OF BIHAR
|
September 18, 2018 |
|
KHERODHER CHOUDHARY, SON OF SUKHLAL CHOWDHARY Vs. STATE OF BIHAR
|
January 13, 2018 |
|
KHURSHID MOHAMMAD Vs. THE STATE OF BIHAR
|
August 24, 2018 |
|
KHURSID AHMAD @ KHURSHID AHMAD HADI Vs. THE STATE OF BIHAR
|
November 30, 2018 |
|
KHUSBU KUMARI, DAUGHTER OF LATE ASHOK MAHTO Vs. STATE OF BIHAR AND ANOTHER
|
April 11, 2018 |
|
KHUSHI RAM S/O SRI JEEVAN SINGH Vs. UNION OF INDIA AND OTHERS
|
June 21, 2018 |
|
KIRAN KUMAR Vs. STATE OF BIHAR
|
August 21, 2018 |
|
KIRAN MEHTA WIFE OF DHANJAY MEHTA Vs. LILA DEVI WIFE OF RAM LAKHAN PRASAD
|
April 3, 2018 |
|
KISHORE KUMAR AGRAWAL, SON OF LATE DWARKA PRASAD AGRAWAL Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
KISHORE KUMAR, S/O LATE SIYARAM Vs. THE STATE OF BIHAR,
|
January 23, 2018 |
|
KISHORI SAH, SON OF HIRA SAH Vs. STATE OF BIHAR
|
February 8, 2018 |
|
KISHUN PRASAD SINGH Vs. STATE OF BIHAR
|
March 6, 2018 |
|
KISHUN RAM, S/O LATE SUKHDEO RAM Vs. THE STATE OF BIHAR AND OTHERS
|
July 13, 2018 |
|
KODAI SAH AND ANR Vs. RAM AUTAR SAH AND ORS
|
January 23, 2018 |
|
KOKILA KHATOON AND OTHERS Vs. STATE OF BIHAR
|
July 26, 2018 |
|
KOUSHALENDRA KUMAR SON OF SRI SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
June 25, 2018 |
|
KRIPA SHANKAR PRASAD SAH AND OTHERS Vs. THE STATE OF BIHAR
|
August 16, 2018 |
|
KRIPA SHANKAR SINGH Vs. STATE OF BIHAR
|
April 24, 2018 |
|
KRISHAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2018 |
|
KRISHAN MURARI KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
September 7, 2018 |
|
KRISHAN MURARI KUMAR S/O LATE SAUDI SINGH Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
KRISHNA CHOURASIYA Vs. STATE OF BIHAR
|
January 4, 2018 |
|
KRISHNA KANT JHA SON OF LATE KAMLA KANT JHA Vs. STATE OF BIHAR THROUGH SECRETARY LAW DEPARTMENT
|
August 30, 2018 |
|
KRISHNA KANT SINGH, SON OF SURESH SINGH Vs. STATE OF BIHAR
|
May 11, 2018 |
|
KRISHNA KANT SINHA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
October 8, 2018 |
|
KRISHNA KUMAR CHAUDHARY @ KISHUN CHAUDHARY Vs. SMT. SUREKHA DEVI
|
February 5, 2018 |
|
KRISHNA KUMAR KEDIA SON OF LATE CHAJU RAM KEDIA Vs. UNION OF INDIA THROUGH C B I PATNA
|
April 6, 2018 |
|
KRISHNA KUMAR, SON OF LATE RAMCHANDRA PRASAD SINGH Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
KRISHNA MOHAN MISHRA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
KRISHNA MOHAN SINGH Vs. STATE OF BIHAR
|
January 29, 2018 |
|
KRISHNA MURARI Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LTD
|
May 18, 2018 |
|
KRISHNA NANDAN DAS S/O LATE BABU LAL DAS Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
March 26, 2018 |
|
KRISHNA NANDAN SAH Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
KRISHNA PRASAD Vs. STATE OF BIHAR
|
May 7, 2018 |
|
KRISHNA PRASAD @ KRISHNA SAH Vs. KUSUM DEVI AND OTHERS
|
February 2, 2018 |
|
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
March 9, 2018 |
|
KRISHNA SHANKAR PRASAD SON OF LATE MOHAN PRASAD Vs. STATE OF BIHAR
|
July 24, 2018 |
|
KRISHNA SINGH & ORS Vs. STATE OF BIHAR
|
January 16, 2018 |
|
KRISHNA SINHA WIFE OF SRI KAILASH SINGH Vs. THE STATE OF BIHAR AND ANR.
|
January 8, 2018 |
|
KRISHNANDAN PRASAD, SON OF LATE RAGHO MAHTO AND OTHERS Vs. STATE OF BIHAR
|
April 2, 2018 |
|
KRISHNDEO MANDAL Vs. STATE OF BIHAR
|
July 24, 2018 |
|
KRITI SINGH SON OF RAMDHARI SINGH Vs. STATE OF BIHAR
|
July 5, 2018 |
|
KRITICHANDRAYAN VIBHUTI PANDEY Vs. STATE OF BIHAR AND OTHERS
|
January 18, 2018 |
|
KRITYA NAND CHOUDHARY Vs. STATE OF BIHAR
|
November 28, 2018 |
|
KULWANT SAW @ KULWANT SINGH @ KULAVANT SAW AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
KULWANTI KUER Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
KUMAR ABHAY PRATAP SINGH SON OF LATE RAJENDRA PRASAD SINGH Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD. AND OTHERS
|
June 21, 2018 |
|
KUMAR ASHUTOSH S/O LATE SURESH PRASAD SINHA Vs. APARNA KUMARI W/O KUMAR ASHUTOSH, D/O UMA SHANKAR PRASAD
|
June 29, 2018 |
|
KUMAR BRAJENDRA NATH Vs. STATE OF BIHAR
|
February 6, 2018 |
|
KUMAR JYOTINDRA AND OTHERS Vs. STATE OF BIHAR
|
June 18, 2018 |
|
KUMAR MITHILESH PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 31, 2018 |
|
KUMAR NILOTPAL Vs. STATE OF BIHAR THROUGH SPECIAL SECRETARY, EDUCATIO
|
May 10, 2018 |
|
KUMAR RAJIB RANJAN, SON OF LATE BACHCHELAL RAM Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
KUMAR RANDHIR SINGH @ RANDHIR KUMAR AND ORS. Vs. THE STATE OF BIHAR
|
January 3, 2018 |
|
KUMAR SINGH @ SHEO KUMAR SINGH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
KUMARI ANITA Vs. THE STATE OF BIHAR
|
November 29, 2018 |
|
KUMARI ANITA SINGH @ ANITA KUMARI W/O ANOJ KUMAR AND D/O RABINDRA KUMAR @ RABINDRA PRASAD Vs. THE STATE OF BIHAR
|
January 24, 2018 |
|
KUMARI ARCHANA Vs. UNION OF INDIA
|
April 4, 2018 |
|
KUMARI KANCHANBALA Vs. STATE OF BIHAR
|
June 18, 2018 |
|
KUMARI MADHURI SINHA, D/O Vs. THE STATE OF BIHAR
|
February 12, 2018 |
|
KUMARI PUNAM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
KUMARI RENU SHARMA W/O SRI YOGENDRA SHARMA Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
KUMARI SANGEETA W/O SRI RAKESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
March 14, 2018 |
|
KUMOD KUMAR Vs. STATE OF BIHAR
|
February 2, 2018 |
|
KUNDAN KUMAR S/O LATE RAM CHANDRIKA SHARMA Vs. STATE OF BIHAR AND ANR.
|
January 25, 2018 |
|
KUNDAN MISHRA Vs. STATE OF BIHAR
|
March 21, 2018 |
|
KUNDAN SINGH Vs. STATE OF BIHAR
|
September 25, 2018 |
|
KUNJ BIHARI SHARMA, S/O SURENDRA PRASAD PAN Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA THROUGH ITS CHAIRMAN
|
January 25, 2018 |
|
KUR KUR RAI Vs. HARI BANS TIWARI & ORS
|
July 24, 2018 |
|
LADDU SINGH @ LADDU PRASAD SINGH S/O LATE NAGO PD SINGH Vs. STATE OF BIHAR
|
September 13, 2018 |
|
LAJWANTI DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
LAKHAN CHOUHAN Vs. STATE OF BIHAR
|
August 13, 2018 |
|
LAKHAN JHENA HANSDA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 5, 2018 |
|
LAKHAN LAL MISHRA, SON OF JHAGRU MISHRA Vs. STATE OF BIHAR
|
July 26, 2018 |
|
LAKHAN RAJA Vs. THE BIHAR CRICKET ASSOCIATION BINDHYAWASHINI COMMERCIAL COMPLEX
|
October 10, 2018 |
|
LAKHAN SINGH, S/O LATE DAYAL SINGH Vs. VEER KUWAR SINGH UNIVERSITY, ARA
|
July 12, 2018 |
|
LAKHDEO RAM, SON OF LATE DARGU RAM Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
LAKHIYA DEVI AND OTHERS Vs. MOST. KESHARI AND OTHERS
|
February 1, 2018 |
|
LAKSHMAN DUBEY, SON OF SHEO MURAT DUBEY Vs. STATE OF BIHAR
|
March 29, 2018 |
|
LAKSHMAN SAH SON OF LATE RAM LAKHAN SAH Vs. THE STATE OF BIHAR
|
February 5, 2018 |
|
LAKSHMAN YADAV S/O LATE MUKHI YADAV Vs. STATE OF BIHAR
|
February 26, 2018 |
|
LAKSHMESHWAR SINGH, SON OF RAMASHRAY SINGH Vs. JAI PRAKASH UNIVERSITY
|
May 3, 2018 |
|
LAKSHMI KANT PATEL Vs. STATE OF BIHAR
|
December 17, 2018 |
|
LAKSHMI KANT PATEL, SON OF ANAND PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, BISHESHWARIYA BHAWAN, PATNA
|
February 7, 2018 |
|
LAKSHMI NARAYAN SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
March 27, 2018 |
|
LAKSHMI SINGH Vs. STATE OF BIHAR
|
December 12, 2018 |
|
LAL BABOO PRASAD Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
LAL BABU CHOWDHARY @ LAL BABU SAHNI Vs. STATE OF BIHAR
|
March 29, 2018 |
|
LAL BABU JAISWAL, SON OF ACHHELAL JAISWAL Vs. CHIEF MANAGER CUM AUTHORISED OFFICER, BANK OF BARO
|
March 13, 2018 |
|
LAL BABU PRASAD @ LAL BABU JAISWAL SON OF ACHHELAL Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
March 19, 2018 |
|
LAL BABU SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
LAL BABU THAKUR, SON OF LATE BALIST THAKUR Vs. THE STATE OF BIHAR
|
January 29, 2018 |
|
LAL BAHADUR RAI @ LALO RAI @ LALBAHADUR RAY, S/O L Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
March 20, 2018 |
|
LAL BHUSHAN SINGH, SON OF SARYUG SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
January 29, 2018 |
|
LAL MOHAN SINGH Vs. STATE OF BIHAR
|
February 3, 2018 |
|
LAL NARAYAN JHA Vs. THE STATE OF BIHAR AND OTHERS
|
July 17, 2018 |
|
LALA RAM @ SURESH RAM Vs. STATE OF BIHAR
|
March 15, 2018 |
|
LALA SAH SON OF JINDA SAH Vs. STATE OF BIHAR
|
July 31, 2018 |
|
LALAN CHOUDHARY Vs. THE STATE OF BIHAR
|
August 28, 2018 |
|
LALAN JHA S/O LATE SURESH JHA Vs. STATE OF BIHAR
|
April 26, 2018 |
|
LALAN PRASAD Vs. THE STATE OF BIHAR
|
February 28, 2018 |
|
LALAN PRASAD SINGH Vs. THE VEER KUNWAR SINGH UNIVERSITY AND OTHERS
|
June 22, 2018 |
|
LALAN PRASAD, S/O SHRI LATE BAHADUR PRASAD Vs. STATE OF BIHAR
|
August 24, 2018 |
|
LALAN RAM, SON OF SHRI SHIVJI RAM RESIDENT OF MIRGANJ P S- BEGUSARAI TOWN, DISTRICT Vs. STATE OF BIHAR
|
January 9, 2018 |
|
LALAN TANTI, SON OF KRISHANDEO TANTI Vs. STATE OF BIHAR
|
June 26, 2018 |
|
LALIT KUMAR SINGH S/O SRI KRISHNA MANDAL Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
LALITA DEVI, WIFE OF NIRANJAN KUMAR Vs. STATE OF BIHAR
|
May 4, 2018 |
|
LALJEE SINGH, S/O LATE MITHU SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
LALJEE SINGH, SON OF KAPIL SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
LALJI RAI AND OTHERS Vs. SMT. SITA DEVI AND OTHERS
|
June 21, 2018 |
|
LALLAN PASI Vs. STATE OF BIHAR
|
February 7, 2018 |
|
LALLAN SINGH SON OF JAMUNA SINGH AND OTHERS Vs. STATE OF BIHAR
|
March 28, 2018 |
|
LALLU YADAV @ SANJAY YADAV Vs. STATE OF BIHAR
|
August 10, 2018 |
|
LALTUSH MANDAL Vs. STATE OF BIHAR
|
March 13, 2018 |
|
LARSON & TOUBRO LIMITED Vs. BIHAR STATE POWER TRANSMISSION COMPANY LIMITED
|
December 12, 2018 |
|
LATE RADHA SAH Vs. GIRJA DEVI
|
March 15, 2018 |
|
LAW KISHORE YADAV Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
LAXAMI THAKUR @ LAXMAN THAKUR, SON OF BICHHO THAKU Vs. STATE OF BIHAR
|
March 15, 2018 |
|
LAXMI CHOUDHARY SON OF LATE BALDEO CHOUDHARY Vs. STATE OF BIHAR
|
November 27, 2018 |
|
LAXMI KUMAR S/O LATE MOHAN PRASAD SAH Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
LAXMI PARIYAR Vs. SHREE RAMA ROAD WAYS
|
December 4, 2018 |
|
LAXUMAN RAI S/O LATE BALDEO RAI Vs. STATE OF BIHAR
|
March 23, 2018 |
|
LEGRAND (INDIA) PVT. LIMITED AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
LILA YADAV AND OTHERS Vs. STATE OF BIHAR
|
March 30, 2018 |
|
LILANAND SHARMA Vs. STATE OF BIHAR
|
March 17, 2018 |
|
M ANWAR ASGHAR Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
|
March 7, 2018 |
|
M. SRINIVASAN Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
M/S AFROZ ALAM Vs. THE STATE OF BIHAR
|
October 10, 2018 |
|
M/S AGRI CLINIC AND AGRI BUSINESS CENTRE Vs. STATE OF BIHAR
|
August 24, 2018 |
|
M/S BATA INDIA LIMITED Vs. STATE OF BIHAR
|
June 22, 2018 |
|
M/S BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
M/S GAYATRI ENGICON PVT. LTD Vs. STATE OF BIHAR
|
August 13, 2018 |
|
M/S HANUMAN STONE WORKS, JAMUHAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
M/S INDUS INTEGRATED INFORMATION MANAGEMENT LIMITED Vs. BIHAR MAHADALIT VIKAS MISSION AND OTHERS
|
July 11, 2018 |
|
M/S KOSHI RICE MILL, SOUR BAZAR, SAHARSA Vs. THE GENERAL MANAGER, FOOD CORPORATION OF INDIA
|
October 25, 2018 |
|
M/S MANGALAM AUTOMOBILES Vs. UCO BANK AND OTHERS
|
July 9, 2018 |
|
M/S SUPER INDUCTO STEELS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
|
August 10, 2018 |
|
M/S SURYA FOOD & AGRO LIMITED AND OTHERS Vs. THE UNION OF INDIA AND OTHERS
|
August 18, 2018 |
|
M/S. ASTERISK HOME PVT. LTD. Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
M/S. BABA HANS CONSTRUCTION PVT. LTD. Vs. THE STATE OF BIHAR
|
August 23, 2018 |
|
M/S. BABA PROJECT PVT. LTD. Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
M/S. BHARAT SANCHAR NIGAM LTD. AND OTHERS Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
August 2, 2018 |
|
M/S. CHANDRA PRAKASH STEEL TRUNCK FACTORY, SHADIPUR, MUNGER Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
M/S. CHISTI ROAD LINES Vs. THE CHAIRMAN AND MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED
|
March 19, 2018 |
|
M/S. GASTER INDIA COMPANY Vs. BIHAR STATE FINANCIAL CORPORATION
|
October 10, 2018 |
|
M/S. GAYATRI ENGICON PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
June 19, 2018 |
|
M/S. GLOBUS SPIRITS LIMITED Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
M/S. H.N.S. ENT UDYOG, VILLAGE Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
M/S. JAHURI & SONS, FUNCTIONAL ESTATE KARANCHOURA (KARNCHOWDA) MUNGER, P.S. Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
M/S. MAA MUNDESHWARI FOOD PVT. LTD. Vs. THE CENTRAL BANK OF INDIA AND OTHERS
|
July 12, 2018 |
|
M/S. MAHADEV ENCLAVE PVT. LTD. Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
M/S. MICRO RANJAN CONSTRUCTION PVT. LTD. Vs. THE UNION OF INDIA
|
July 16, 2018 |
|
M/S. NATRAJ ENGINEERS (P) LTD. AND OTHERS Vs. THE STATE OF BIHAR
|
August 1, 2018 |
|
M/S. PANCHSHEEL SOFTWARES Vs. STATE OF BIHAR
|
August 1, 2018 |
|
M/S. RAJHANSH TRANSPORT AND OTHERS Vs. BIHAR STATE WAREHOUSING CORPORATION AND OTHERS
|
July 2, 2018 |
|
M/S. RIGA SUGAR CO. LTD. Vs. STATE OF BIHAR
|
July 11, 2018 |
|
M/S. RIGA SUGAR COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD AND OTHERS
|
July 30, 2018 |
|
M/S. RIGA SUGAR COMPANY LTD. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2018 |
|
M/S. S. S.S. CONSTRUCTION Vs. STATE OF BIHAR
|
July 12, 2018 |
|
M/S. SASA MUSA SUGAR WORKS PVT. LTD. Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
M/S. SUPREME ENTERPRISES Vs. STATE OF BIHAR AND ANOTHERS
|
July 11, 2018 |
|
MABHAY KUMAR SINGH Vs. THE STATE OF BIHAR
|
January 2, 2018 |
|
MADAN PRASAD AND OTHERS Vs. AWADH KISHORE PRASAD AND OTHERS
|
October 9, 2018 |
|
MADAN PRASAD, S/O LATE KAMESHWAR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
MADAN RAVIDAS @ MULHAI RAVIDAS, SON OF JHAKSU RAVI Vs. STATE OF BIHAR
|
March 27, 2018 |
|
MADAN SAHNI Vs. THE STATE OF BIHAR
|
March 21, 2018 |
|
MADAN SINGH Vs. THE STATE OF BIHAR
|
August 6, 2018 |
|
MADHAV MISHRA SON OF SRI JAGDISH MISHRA AND OTHERS Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
MADHESHWAR MISTRI Vs. THE STATE OF BIHAR AND ORS.
|
October 4, 2018 |
|
MADHU YADAV, SON OF BARJU YADAV Vs. STATE OF BIHAR
|
March 26, 2018 |
|
MADHURI SINGH Vs. KUNDAN KUMAR SINGH
|
January 3, 2018 |
|
MADHYA BIHAR GRAMIN BANK THROUGH CHAIRMAN Vs. KEDAR PRASAD MEHTA, S/O LATE BODH RAM MAHTO
|
April 30, 2018 |
|
MADHYA BIHAR GRAMIN BANK, THROUGH ITS CHAIRMAN Vs. MAHESH KUMAR SINHA SON OF LATE LAL BABU SINHA; R P
|
March 6, 2018 |
|
MAGADH COLONISER PVT. LTD. AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 13, 2018 |
|
MAGAN SADA Vs. STATE OF BIHAR
|
December 17, 2018 |
|
MAHABIR MEHTA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
MAHABIR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
August 8, 2018 |
|
MAHADEO MAHTO, SON OF LATE NAND LAL MAHTO Vs. THE CHIEF REGIONAL MANAGER, BANK OF INDIA, REGIONAL OFFICE, PANKAJ MARKET, SARAIYA GANJ, MUZAFFARPUR
|
March 22, 2018 |
|
MAHADEO PRASAD GUPTA Vs. STATE OF BIHAR
|
November 6, 2018 |
|
MAHANAND SINGH S/O LATE MUKHLAL SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
MAHANTH RAMCHARITRA DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
August 21, 2018 |
|
MAHARANA PRATAP COLLEGE Vs. THE STATE OF BIHAR & ORS
|
December 19, 2018 |
|
MAHARANA SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
November 28, 2018 |
|
MAHAVIR SINGH Vs. CHIEF SECRETARY, GOVT. OF BIHAR AND OTHERS
|
July 25, 2018 |
|
MAHENDER MEHTA Vs. STATE OF BIHAR
|
July 16, 2018 |
|
MAHENDRA BEVERAGES & FOODS PVT Vs. BANK OF INDIA ZONAL OFFICE
|
July 19, 2018 |
|
MAHENDRA KUMAR MOHAN Vs. STATE OF BIHAR
|
January 17, 2018 |
|
MAHENDRA KUMAR S/O GANESH PRASAD Vs. THE CHAIRMAN
|
March 22, 2018 |
|
MAHENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
August 28, 2018 |
|
MAHENDRA PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
August 16, 2018 |
|
MAHENDRA PRASAD SON OF SRI DWARIKA YADAV Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
MAHENDRA RAM, S/O LATE PREM LAL RAM Vs. THE STATE OF BIHAR AND OTHERS
|
June 29, 2018 |
|
MAHENDRA RAM, SON OF INDRAJEET RAM Vs. STATE OF BIHAR
|
March 28, 2018 |
|
MAHENDRA SHARMA Vs. STATE OF BIHAR
|
March 7, 2018 |
|
MAHENDRA SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
MAHENDRA SINGH, SON OF RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
January 5, 2018 |
|
MAHENDRA THAKUR Vs. STATE OF BIHAR
|
February 20, 2018 |
|
MAHENDRA YADAV Vs. STATE OF BIHAR
|
January 8, 2018 |
|
MAHENDRA YADAV SON OF MISHRI YADAV AND OTHERS Vs. STATE OF BIHAR (THROUGH CHINTA DEVI)
|
June 19, 2018 |
|
MAHESH KUMAR AGARWAL @ MAHESH AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 16, 2018 |
|
MAHESH KUMAR AGRAWAL Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
August 8, 2018 |
|
MAHESH KUMAR SINGH Vs. THE STATE OF BIHAR
|
July 3, 2018 |
|
MAHESH PASWAN Vs. STATE OF BIHAR
|
June 28, 2018 |
|
MAHESH PASWAN Vs. STATE OF BIHAR
|
August 10, 2018 |
|
MAHESH PRASAD SINGH, SON OF LATE RAMANAND SINGH Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
MAHESH PRASAD SON OF LATE KRIT NARAYAN PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
|
May 7, 2018 |
|
MAHESH SAH S/O - LATE THAKUR SAH RESIDENT OF VILLA Vs. STATE OF BIHAR
|
March 13, 2018 |
|
MAHESH SHARMA SON OF LATE SHALIGRAM SINGH Vs. SIYAMATI DEVI D/O OF LATE RAM KARAN SINGH; BHUNESH
|
March 8, 2018 |
|
MAHESH THAKUR SON OF GAYA THAKUR AND OTHERS Vs. STATE OF BIHAR
|
March 20, 2018 |
|
MAHESH THAKUR, SON OF DAMODAR THAKUR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
September 14, 2018 |
|
MAHESH YADAV Vs. STATE OF BIHAR
|
December 10, 2018 |
|
MAHESHWAR MANDAL S/O LATE BACHCHI MANDAL Vs. STATE OF BIHAR
|
July 31, 2018 |
|
MAHESHWAR PRASAD VERMA Vs. STATE OF BIHAR AND OTHERS
|
August 1, 2018 |
|
MAHESHWAR RAJAK AND OTHERS Vs. THE STATE OF BIHAR
|
October 11, 2018 |
|
MAHMOOD ALAM AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
July 17, 2018 |
|
MAHMUDUL HAQUE, SON OF SHUKAL MIAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
March 22, 2018 |
|
MAHTMA VYASANAND @ SHAMBHUNATH PATHAK, SON OF KRISHNA DEV PATHAK Vs. STATE OF BIHAR
|
February 6, 2018 |
|
MAITREYEE CHATTOPADHYAYA WIFE OF CHAMPAK MUKHERJEE Vs. STATE OF BIHAR
|
December 6, 2018 |
|
MAKESH SHARMA Vs. STATE OF BIHAR
|
November 20, 2018 |
|
MALA DEVI Vs. STATE OF BIHAR
|
February 1, 2018 |
|
MALA WIFE OF ANIL KUMAR SINGH Vs. BIHAR STATE STAFF SELECTION COMMISSION, THROUGH ITS CHAIRMAN
|
August 7, 2018 |
|
MALA, WIFE OF SANJAY KUMAR Vs. STATE OF BIHAR
|
September 10, 2018 |
|
MALAY KUMAR Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE CUM DIS
|
May 17, 2018 |
|
MALLICK KALAN Vs. STATE OF BIHAR
|
March 12, 2018 |
|
MALTI DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
February 22, 2018 |
|
MALTI DEVI Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
MANAGEMENT OF PUNJAB NATIONAL BANK ZONAL OFFICE Vs. MINTU KUMAR SON OF LATE SHRI NARESH JHA
|
March 29, 2018 |
|
MANAGEMENT OF STATE BANK OF INDIA Vs. UNION OF INDIA
|
April 12, 2018 |
|
MANAGER SINGH Vs. STATE OF BIHAR
|
May 2, 2018 |
|
MANAGING COMMITTEE AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
MANAGING COMMITTEE OF MADARSA ISLAMIA AND OTHERS Vs. STATE OF BIHAR
|
June 28, 2018 |
|
MANAGING COMMITTEE OF SARSWATI BILASH SANSKRIT HIG Vs. STATE OF BIHAR
|
April 23, 2018 |
|
MANAGING DIRECTOR, BIHAR HYDRO ELECTRIC POWER CORP Vs. BINOD BIHARI SINGH
|
March 21, 2018 |
|
MANAGING DIRECTOR, BIHAR MEDICAL SERVICES & INFRASTRUCTURE CORPORATION LIMITED Vs. STATE OF BIHAR
|
December 3, 2018 |
|
MANAGING DIRECTOR, PATLIPUTRA CENTRAL CO Vs. STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
MANAS KUMAR, SON OF LATE NARAYAN THAKUR Vs. STATE OF BIHAR
|
April 10, 2018 |
|
MANGAL MUKESH PRABHAKAR @ TINKU Vs. STATE OF BIHAR
|
November 26, 2018 |
|
MANGALAM AUTOMOBILES Vs. UCO BANK THROUGH ITS ZONAL MANAGER, ZONAL OFFICE
|
April 11, 2018 |
|
MANI LAL SHARMA SON OF LATE KISHUN MISTRY @ LATE KISHUN LAL SHARMA Vs. THE STATE OF BIHAR AND ANR.
|
June 25, 2018 |
|
MANIK BIND @ MANIKI BIND @ MANIK Vs. STATE OF BIHAR
|
January 6, 2018 |
|
MANISH BIHANI @ MANISH BRIYANI S/O KANHAIYA LAL BIHANI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
MANISH KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
MANISH KUMAR @ KINTU KUMAR, SON OF LALAN SHARMA Vs. STATE OF BIHAR
|
December 20, 2018 |
|
MANISH KUMAR PASWAN Vs. UNION OF INDIA
|
May 18, 2018 |
|
MANISH KUMAR S/O CHHOTE PRASAD AYODHYA Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
MANISH KUMAR, S/O LATE SIYA SARAN PATEL @ SIYA RAM SHARAN AKELA Vs. THE STATE OF BIHAR
|
July 3, 2018 |
|
MANISH RAY ALIAS MANISH KUMAR RAY SON OF MOHAN RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PROHIBITION, EXCISE AND REGISTRATION DEPARTMENT, GOVERNMENT OF BIHAR
|
February 1, 2018 |
|
MANJAY KUMAR RAM S/O SRI RADHA KRISHNA RAM Vs. STATE OF BIHAR
|
June 26, 2018 |
|
MANJU DEVI Vs. MANI BHUSHAN KUMAR
|
September 25, 2018 |
|
MANJU DEVI AND OTHERS Vs. THE UNION OF INDIA
|
June 27, 2018 |
|
MANJU KUMARI SINHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
June 21, 2018 |
|
MANJU SINHA Vs. BIHAR STATE POWER HOLDING COMPANY LTD. AND OTHERS
|
July 11, 2018 |
|
MANJUSHREE AND OTHERS Vs. THE BIHAR STATE HOUSING BOARD AND OTHERS
|
September 28, 2018 |
|
MANOHAR PRASAD SINHA, S/O LATE MADAN MOHAN PRASAD Vs. PAWAN KUMAR MISHRA, S/O AWDHESH KUMAR MISHRA
|
April 25, 2018 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
March 26, 2018 |
|
MANOJ KUMAR Vs. THE UNION OF INDIA
|
March 21, 2018 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
April 3, 2018 |
|
MANOJ KUMAR @ MANOJ DAS S/O LATE JAGGAN DAS Vs. STATE OF BIHAR
|
September 12, 2018 |
|
MANOJ KUMAR OJHA Vs. STATE OF BIHAR
|
September 11, 2018 |
|
MANOJ KUMAR PANDEY AND OTHER Vs. THE STATE OF BIHAR THE PRINCIPAL SECRETARY
|
October 11, 2018 |
|
MANOJ KUMAR PANDEY AND OTHERS Vs. THE STATE OF BIHAR
|
September 10, 2018 |
|
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ANOTHER
|
August 28, 2018 |
|
MANOJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK
|
March 20, 2018 |
|
MANOJ KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
March 29, 2018 |
|
MANOJ KUMAR SINGH SON OF SHARDA PRASAD SINGH Vs. STATE OF BIHAR
|
September 26, 2018 |
|
MANOJ KUMAR SON OF KULDIP BARAI Vs. THE STATE OF BIHAR
|
February 5, 2018 |
|
MANOJ KUMAR TANTI @ MANOJ TANTI Vs. STATE OF BIHAR
|
April 30, 2018 |
|
MANOJ KUMAR YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
March 29, 2018 |
|
MANOJ RAJAK @ MANOJ KR RAJAK, SON OF MADAN RAJAK, RESIDENT OF MANDARJA Vs. STATE OF BIHAR
|
January 31, 2018 |
|
MANOJ RANJAN SINGH, SON OF LATE RUKMINI RAMAN SINGH AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER OPPOSITE PARTIES
|
June 26, 2018 |
|
MANOJ SINGH @ MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
December 18, 2018 |
|
MANOJ SINGH S/O LATE BIJA SINGH Vs. STATE OF BIHAR
|
February 9, 2018 |
|
MANSOOR ALAM AND OTHERS Vs. ALIROSH MIYAN S/O LATE FURD MIYAN
|
June 19, 2018 |
|
MANTI KUMARI Vs. STATE OF BIHAR
|
December 21, 2018 |
|
MANTU DHOBI, S/O BUDHU DHOBI AND OTHERS Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
MANTU PRASAD, SON OF MURLIDHAR PRASAD Vs. THE STATE OF BIHAR
|
March 23, 2018 |
|
MANTU SINGH SON OF RAM JATAN SINGH Vs. STATE OF BIHAR
|
October 3, 2018 |
|
MANTU YADAV ALIAS RAMDEO YADAV ALIAS RAMDEO KUMAR, Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE
|
March 12, 2018 |
|
MANTUN MANDAL Vs. STATE OF BIHAR
|
January 4, 2018 |
|
MANUNI RAM AND OTHERS Vs. THE STATE OF BIHAR
|
July 17, 2018 |
|
MANZER HASSAN KHAN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
February 26, 2018 |
|
MARAI RAI, SON OF ANMOL RAI AND OTHERS Vs. STATE OF BIHAR
|
March 19, 2018 |
|
MARAI RAM Vs. STATE OF BIHAR
|
March 19, 2018 |
|
MARKANDEY PRASAD Vs. STATE OF BIHAR
|
August 20, 2018 |
|
MARUTI MATHUR, GENERAL MANAGER, MARKETING (EAST), MAHINDRA & MAHINDRA
LIMITED Vs. STATE OF BIHAR
|
January 9, 2018 |
|
MATAK SAH S/O LATE KANHAIYA SAH Vs. STATE OF BIHAR
|
June 26, 2018 |
|
MATHURA NATH CHAMPAI (RETIRED) Vs. STATE OF BIHAR & ORS.
|
July 4, 2018 |
|
MATHURA PRASAD Vs. STATE OF BIHAR
|
May 24, 2018 |
|
MATHURA SINGH Vs. THE STATE OF BIHAR
|
January 2, 2018 |
|
MATIUR RAHMAN Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
MAUAJEE LAL SINGH Vs. STATE OF BIHAR
|
March 20, 2018 |
|
MAULI BACCHU YADAV Vs. STATE OF BIHAR
|
February 28, 2018 |
|
MD ALAM KHAN SON OF LATE MD TASIR Vs. STATE OF BIHAR
|
February 16, 2018 |
|
MD AMANULLAH S/O LATE JUNAID ALAM Vs. STATE OF BIHAR
|
December 3, 2018 |
|
MD ASHGAR KHAN @ ASHGAR KHAN, SON OF LATE SADIK KHAN Vs. STATE OF BIHAR
|
September 6, 2018 |
|
MD ASLAM SON OF MD HABIB Vs. STATE OF BIHAR
|
May 1, 2018 |
|
MD ATIQULLAH, SON OF MD SHAMIM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; DIRECT
|
March 6, 2018 |
|
MD AYUB, S/O MD YUNUS Vs. STATE OF BIHAR
|
July 27, 2018 |
|
MD FAROOQUE Vs. STATE OF BIHAR
|
December 21, 2018 |
|
MD HASAN IMAM Vs. STATE OF BIHAR
|
March 7, 2018 |
|
MD ILHAM Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
MD ISLAM ANSARI, SON FOLL MOHAMMAD ANSARI Vs. CHAIRMAN SANSKRIT SHIKSHA BOARD KADAMKUAN
|
February 8, 2018 |
|
MD ISTIYAQUE ALAM Vs. STATE OF BIHAR
|
March 7, 2018 |
|
MD JAHID KHAN SON OF MD LATE AZIZ Vs. UNION OF INDIA THROUGH SECRETARY
|
April 30, 2018 |
|
MD JAVED, S/O LATE MD AZIZ Vs. STATE OF BIHAR
|
August 16, 2018 |
|
MD JEEBRAIL Vs. STATE OF BIHAR
|
January 9, 2018 |
|
MD MAJHARUL @ MD MAJHARUL HAQUE Vs. STATE OF BIHAR
|
May 15, 2018 |
|
MD MANJOOR ANSARI @ MANJUR ALAM Vs. STATE OF BIHAR
|
March 8, 2018 |
|
MD MAZLUM, SON OF LATE MD KHALIL Vs. STATE OF BIHAR
|
September 17, 2018 |
|
MD MUBARAK @ KAILA, SON OF LATE SK PAIROO Vs. STATE OF BIHAR
|
April 27, 2018 |
|
MD MUKRRAM Vs. STATE OF BIHAR
|
February 13, 2018 |
|
MD MURSHID ALAM Vs. STATE OF BIHARLABIC
|
December 11, 2018 |
|
MD MUSLIM Vs. STATE OF BIHAR
|
January 9, 2018 |
|
MD MUSTAQUE, SON OF LATE MD MAQBUL Vs. STATE OF BIHAR
|
August 9, 2018 |
|
MD NASIM RAZA RAHMANI @ MUNNA Vs. STATE OF BIHAR
|
November 5, 2018 |
|
MD NAWAZ ALAM @ MD NAWAZ @ NAWAZ ALAM Vs. STATE OF BIHAR
|
June 26, 2018 |
|
MD NUR ALAM Vs. STATE OF BIHAR
|
April 26, 2018 |
|
MD OJIR Vs. STATE OF BIHAR
|
February 20, 2018 |
|
MD PARVEZ ALAM Vs. STATE OF BIHAR
|
August 24, 2018 |
|
MD RAYAZ @ MD RAYAZ ALAM, SON OF LATE MD MOINUDDIN Vs. STATE OF BIHAR
|
September 13, 2018 |
|
MD RAZI IMAM, S/O MD AZIM KHAN Vs. TILKA MANJHI BHAGALPUR UNIVERSITY, BHAGALPUR THROU
|
March 28, 2018 |
|
MD SABBIR @ MD SABBIR ALAM Vs. STATE OF BIHAR
|
March 8, 2018 |
|
MD SALAMAT S/O MD QURBAN Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
MD SHAHABUDDIN SON OF MD JALAL Vs. STATE OF BIHAR
|
November 19, 2018 |
|
MD SHAHNAWAZ HUSSAIN Vs. STATE OF BIHAR
|
July 31, 2018 |
|
MD SHAKIL AHMAD HASHMI Vs. STATE OF BIHAR
|
April 2, 2018 |
|
MD SHAMIM, SON OF LATE SHEIKH JUMAID ALI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 9, 2018 |
|
MD SULTAN Vs. STATE OF BIHAR
|
July 25, 2018 |
|
MD TABREJ S/O MD SHAMSHOOL Vs. STATE OF BIHAR
|
September 24, 2018 |
|
MD WASIMUDDIN SON OF LATE SALIMUDDIN Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMMISSIONER INDUSTRIES DEPARTMENT
|
August 8, 2018 |
|
MD WASIUR RAHMAN Vs. STATE OF BIHAR THROUGH COLLECTOR, SITAMARHI
|
April 25, 2018 |
|
MD YAHYA SON OF MD WASI AHMAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
April 19, 2018 |
|
MD. ABDUL HALIM Vs. THE STATE OF BIHAR
|
April 13, 2018 |
|
MD. ABRAR HUSSAIN @ ABRAR HUSSAIN AND OTHERS Vs. MAULANA AZAD NATIONAL URDU UNIVERSITY AND OTHERS
|
June 18, 2018 |
|
MD. ABULESH @ LASIA Vs. THE STATE OF BIHAR
|
July 27, 2018 |
|
MD. ALAUDDIN AZMI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
November 20, 2018 |
|
MD. ANAR, SON OF MD. ISLAM ALIAS ISLAM Vs. THE STATE OF BIHAR
|
June 14, 2018 |
|
MD. ANWAR KHAN Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
MD. ASHFAQUE ALAM Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
MD. ASIF HUSSAIN AND OTHERS Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
August 29, 2018 |
|
MD. BHOKAL @ HASIN Vs. THE STATE OF BIHAR
|
February 26, 2018 |
|
MD. DASTGIR @ DASTGIR AHMAD Vs. THE STATE OF BIHAR AND OTHERS
|
October 10, 2018 |
|
MD. FAIYAZ KHAN @ MD. FAIYAZ S/O MD. ISRAIL KHAN Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
MD. FAZLUR RAHMAN, SON OF LATE MD. ABDUL WARI Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
MD. GANIYA @ MD. JAINYA Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
MD. HADIS S/O SHEIKH KARMUNIA Vs. STATE OF BIHAR
|
April 10, 2018 |
|
MD. HAROON Vs. STATE OF BIHAR AND OTHERS
|
October 1, 2018 |
|
MD. IDRISH SHAH @ IDARISH SHAH, SON OF AJIJ SAH Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
MD. ILIYAS @ ILIYAS Vs. THE STATE OF BIHAR
|
July 11, 2018 |
|
MD. IMAMMUDIN Vs. THE STATE OF BIHAR AND ORS.
|
July 12, 2018 |
|
MD. IQBAL @ MD. IQBAL KHAN Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
MD. ISHRAFIL ANSARI Vs. STATE OF BIHAR
|
August 10, 2018 |
|
MD. ISLAM Vs. BIHAR STATE ELECTRICITY BOARD
|
December 18, 2018 |
|
MD. ISRAR AHAMAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
MD. ISTEHAR @ MD. ESTEHAR DEWAN AND OTHER Vs. THE STATE OF BIHAR
|
September 10, 2018 |
|
MD. IZHAR SON OF MD. SHARAFAT ALI Vs. THE STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
MD. JAFAR ALI Vs. THE STATE OF BIHAR AND OTHERS
|
August 27, 2018 |
|
MD. JAMIL DEEBAJI SON OF LATE MD. JALIL DEEBAJI Vs. AMINUL HAQUE SON OF LATE ISRADUL HAQUE AND OTHERS
|
June 25, 2018 |
|
MD. JAMIRUDDIN ANSARI @ MD. JAMIRUDDIN & ORS. Vs. STATE OF BIHAR & ANR.
|
April 20, 2018 |
|
MD. KAMAL, SON OF MD. HUSAIN Vs. THE UNION OF INDIA AND OTHERS
|
June 20, 2018 |
|
MD. KAMIL AKHTAR SON OF LATE MAULAVI HANIF Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
MD. KAUSAR NIAJEE @ MD. KAUSHAR NEYAZI Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
MD. KHALID, SON OF MD. ISLAM Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
MD. MAHFOOZ ALAM S/O MD. SALABHUDDIN Vs. THE STATE OF BIHAR
|
March 23, 2018 |
|
MD. MANSOOR, S/O LATE MD. IBRAHIM Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
MD. MOIN, SON OF MD. ISMAIL AND OTHERS Vs. STATE OF BIHAR
|
February 27, 2018 |
|
MD. MOTIURR REHMAN SON OF MD. TAYEES AND ANR. Vs. MD. ABID AND OTHERS
|
June 25, 2018 |
|
MD. MURSHID ALAM Vs. THE STATE OF BIHAR
|
March 26, 2018 |
|
MD. MUTURZA @ MD. MURTUZA Vs. THE STATE OF BIHAR AND OTHERS
|
October 1, 2018 |
|
MD. MUZAFFAR HUSSAIN Vs. STATE OF BIHAR
|
December 21, 2018 |
|
MD. NASIMUDDIN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
October 4, 2018 |
|
MD. NIZAM SON OF LATE NOOR MOHAMMAD AND OTHERS Vs. THE STATE OF BIHAR
|
September 5, 2018 |
|
MD. RAHMAN Vs. THE STATE OF BIHAR
|
May 7, 2018 |
|
MD. RAJJAQ MIAN S/O MD. OLI MIAN. Vs. THE STATE OF BIHAR
|
January 30, 2018 |
|
MD. RAKIB KHAN Vs. STATE OF BIHAR
|
August 10, 2018 |
|
MD. SADDAM HUSSAIN SON OF MD. JAMIL AKHTAR AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
January 9, 2018 |
|
MD. SAIFUL ISLAM AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
MD. SAIFUR RAHMAN Vs. THE STATE OF BIHAR AND OTHER
|
July 27, 2018 |
|
MD. SALEEM RIZVI Vs. STATE BANK OF INDIA
|
March 19, 2018 |
|
MD. SAWOOD ALAM Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
MD. SHABBIR AHMAD, SON OF LATE S.K. SANUALLAH Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
MD. SHAH ALAM @ BABLOO @ SHAH ALAM @ BABLU SON OF FAZAL MAHMOOD AND ANR. Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
MD. SHAMIM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 25, 2018 |
|
MD. SHAMIMUL HAQUE Vs. THE STATE OF BIHAR AND OTHERS
|
October 4, 2018 |
|
MD. SHAMSHAD ALAM Vs. THE STATE OF BIHAR
|
December 18, 2018 |
|
MD. WAIS S/O MD. MANSUR Vs. THE INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
|
January 8, 2018 |
|
MD. WASHI @ WASHI Vs. STATE OF BIHAR
|
August 16, 2018 |
|
MD. WASIM UDDIN Vs. STATE OF BIHAR AND OTHERS
|
August 10, 2018 |
|
MD. ZAYEEM AKHTAR, SON OF LATE MAHFOOZUR RAHMAN Vs. THE UNION OF INDIA
|
June 25, 2018 |
|
MD. ZIYAFIL @ MD. ZIYAPIL AND OTHERS Vs. STATE OF BIHAR
|
August 8, 2018 |
|
MD.MOZAMIL HUSSAIN @ MUZAMIL HUSAIN Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
MD.SHAMSAD @ KAJJU Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
MEDIPOL PHARMACEUTICAL INDIA PRIVATE LIMITED Vs. THE STATE OF BIHAR
|
March 8, 2018 |
|
MEENA DAS DAUGHTER OF LATE BHUP NARAYAN LAL DAS Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
|
March 6, 2018 |
|
MEENA DEVI Vs. THE STATE OF BIHAR
|
August 16, 2018 |
|
MEENA DEVI SRI ARUN KUMAR YADAV BHELAHI Vs. THE STATE OF BIHAR
|
January 2, 2018 |
|
MEENA DEVI WIFE OF LATE MULK RAJ PASWAN Vs. STATE OF BIHAR
|
June 18, 2018 |
|
MEENA DEVI, WIFE OF LATE SATISH SHARMA Vs. STATE OF BIHAR
|
May 11, 2018 |
|
MEENA PRATAP AND ORS. Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
MEENA SINHA, W/O LATE VINAY KUMAR SINHA Vs. STATE OF BIHAR
|
January 4, 2018 |
|
MEERA DEVI WIFE OF RAM DEO RAJAK Vs. STATE OF BIHAR
|
April 5, 2018 |
|
MEERA KUMARI Vs. STATE OF BIHAR AND OTHERS
|
August 24, 2018 |
|
MEERA KUMARI AND OTHERS Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
MEGH NARAYAN PRASAD GUPTA Vs. THE VICE CHANCELLOR, V.K.S.U ARA AND OTHERS
|
June 21, 2018 |
|
MEGHNATH YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
MEHARUN NESHA WIFE OF ALI MURTUZA @ MURTUZA AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
June 21, 2018 |
|
MEHROTRA ENGINEERING WORKS PRIVATE LIMITED Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED
|
October 10, 2018 |
|
MEHTAR SAH SON OF LATE ANKI SAH Vs. STATE OF BIHAR
|
September 7, 2018 |
|
MINA SAH @ MINA SAO SON OF RAMDHARI SAO AND OTHERS Vs. STATE OF BIHAR
|
August 21, 2018 |
|
MINAJ HUSSAIN Vs. STATE OF BIHAR
|
April 6, 2018 |
|
MINAKSHI WIFE OF BHOOPESH KUMAR Vs. BHUPESH KUMAR
|
June 22, 2018 |
|
MINTU DEVI WIFE OF NAGENDRA SINGH Vs. THE STATE OF BIHAR
|
July 9, 2018 |
|
MINTU KUMAR SINGH, S/O RAMAVILAS SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
MINU DEVI W/O LATE AJAY KUMAR Vs. THE STATE OF BIHAR,
|
January 25, 2018 |
|
MIR MD. SAJJAD ALAM Vs. STATE OF BIHAR
|
December 20, 2018 |
|
MIRA DEVI Vs. THE STATE OF BIHAR
|
July 10, 2018 |
|
MIRA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
October 8, 2018 |
|
MIRA DEVI WIFE OF AKHILESH SINGH Vs. STATE OF BIHAR
|
June 28, 2018 |
|
MIRJA MUGAL BEG, SON OF LATE MIRJA MOHIDDIN BEG Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RA
|
May 10, 2018 |
|
MISS AB Vs. THE STATE OF BIHAR
|
January 31, 2018 |
|
MITHILA BIHARI SHARAN Vs. STATE OF BIHAR
|
March 8, 2018 |
|
MITHILA DEVI Vs. SHANKAR MAHTO
|
September 7, 2018 |
|
MITHILESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
MITHILESH KUMAR Vs. STATE OF BIHAR
|
October 30, 2018 |
|
MITHILESH KUMAR DAS Vs. STATE OF BIHAR
|
November 26, 2018 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
June 22, 2018 |
|
MITHILESH KUMAR SINGH @ MITHILESH KUMAR Vs. STATE OF BIHAR
|
September 17, 2018 |
|
MITHILESH KUMAR SON OF GANESH PRASAD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
August 31, 2018 |
|
MITHILESH SINGH S/O BHUPENDRA SINGH Vs. STATE OF BIHAR
|
March 30, 2018 |
|
MITHLESH KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
April 3, 2018 |
|
MODERN SAW MILL Vs. STATE OF BIHAR
|
November 28, 2018 |
|
MODI STEEL LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, REGIONAL OFF
|
March 20, 2018 |
|
MOHAMMAD ANIS SON OF ABDUL SUBHAN Vs. THE STATE OF BIHAR AND ORS.
|
January 31, 2018 |
|
MOHAMMAD HUSSAIN Vs. THE STATE OF BIHAR AND OTHERS
|
September 25, 2018 |
|
MOHAMMAD NOOR ALAM Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2018 |
|
MOHAMMAD SAGIRUDDIN, S/O LATE SADRUDDIN Vs. THE STATE OF BIHAR AND ANR.
|
January 25, 2018 |
|
MOHAMMAD UMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 20, 2018 |
|
MOHAMMAD YUNUS ANSARI Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
MOHAMMAD YUSUF @ MD. YUSUF MIAN Vs. STATE OF BIHAR
|
February 22, 2018 |
|
MOHAN LAL BISHWAS SON OF SRI NAND LAL BISHWAS Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
MOHAN MANDAL; SANDEEP MANDAL Vs. STATE OF BIHAR
|
March 15, 2018 |
|
MOHAN PRASAD SRIVASTAVA SON OF LATE VISHWANATH PRASAD Vs. STATE OF BIHAR
|
June 28, 2018 |
|
MOHAN PRASAD, SON OF LATE DASRATH PRASAD Vs. STATE OF BIHAR
|
May 9, 2018 |
|
MOHAN RAM Vs. THE STATE OF BIHAR
|
August 14, 2018 |
|
MOHAN SINGH CHOUHAN Vs. THE STATE OF BIHAR AND ANOTHER
|
April 11, 2018 |
|
MOHAN YADAV Vs. THE STATE OF BIHAR
|
August 31, 2018 |
|
MOHD SALIMULLAH Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
|
February 22, 2018 |
|
MOHD WAKIL, SON OF LATE MOHD BIRAN Vs. STATE OF BIHAR
|
April 26, 2018 |
|
MOHINI MOHAN KHAN AND ORS. Vs. STATE OF BIHAR AND ORS.
|
October 4, 2018 |
|
MOKHTAR SINGH @ MOKTAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
June 18, 2018 |
|
MONAZIR SIDDIQUE SON OF ZAINUL ABEDIN Vs. STATE OF BIHAR
|
February 5, 2018 |
|
MONI KUMARI Vs. STATE OF BIHAR AND OTHERS
|
September 26, 2018 |
|
MONIKA KUMARI Vs. THE STATE OF BIHAR & ORS
|
November 20, 2018 |
|
MONIKA SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 31, 2018 |
|
MONU KUMAR MISHRA @ MONU MISHRA, SON OF SRI SANJAY KUMAR MISHRA Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
MORA TOLLWAYS LIMITED Vs. BIHAR STATE ROAD DEVELOPMENT CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
|
December 12, 2018 |
|
MOSMAT INDRA DEVI Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
MOST MINI SINHA WIFE OF LATE KRISHNA MURARI PRASAD SINHA Vs. REENA DEVI WIFE OF HEMANT KISHORE
|
July 18, 2018 |
|
MOST VIDYA DEVI, WIFE OF LAL CHANDRA Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER
|
August 25, 2018 |
|
MOST. NEELAM KUMARI, W/O LATE MAHESH SAHU Vs. THE STATE OF BIHAR AND OTHERS
|
January 19, 2018 |
|
MOST. PARMILA DEVI AND OTHERS Vs. SRI SANJEEV KUMAR SINGH AND OTHERS
|
October 10, 2018 |
|
MOST.SUMITRA DEVI Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
MOSTT NAIMUNESA, WIFE OF LATE BIGU KHALIFA Vs. UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY
|
June 27, 2018 |
|
MOSTT. GAURI DEVI AND OTHERS Vs. RAMESHWAR SAO AND OTHERS
|
August 30, 2018 |
|
MOSTT. INDRASHANA KUER W/O LATE SHRI BRIJ BIHARI SINGH Vs. THE STATE OF BIHAR
|
February 22, 2018 |
|
MOTI LAL Vs. STATE OF BIHAR AND OTHERS
|
May 14, 2018 |
|
MOTI SINGH SON OF SUDARSHAN SINGH Vs. STATE OF BIHAR
|
June 22, 2018 |
|
MOTI THAKUR, SON OF MAHENDRA THAKUR Vs. STATE OF BIHAR AND OTHERS
|
April 4, 2018 |
|
MOTI VISHWAKARMA Vs. THE UNION OF INDIA
|
July 16, 2018 |
|
MOTIPUR ADHISUCHIT KSHETRA PASCHIMI PRIMARY AGRICU Vs. STATE OF BIHAR
|
April 16, 2018 |
|
MR. MANOJ KUMAR SHAHI Vs. STATE OF BIHAR AND OTHERS
|
July 5, 2018 |
|
MR. NASIRUDDIN HAIDER Vs. THE STATE OF BIHAR & ORS
|
December 20, 2018 |
|
MR. SHAH JAMAL @ SHAH JAMAL Vs. STATE OF BIHAR
|
April 19, 2018 |
|
MRIDULA PALIT, WIFE OF MADAN MOHAN PRASAD KESHRI Vs. STATE OF BIHAR THROUGH DIRECTOR, SECONDARY EDUCATION, BIHAR, PATNA
|
February 8, 2018 |
|
MRITUNJAY KUMAR SINGH SON OF LATE JITENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
September 5, 2018 |
|
MRITUNJAY KUMAR SON OF SHANKAR MANJHI Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
MRITUNJAY SINGH @ TINKU SINGH, S/O JANARDAN SINGH Vs. STATE OF BIHAR
|
August 29, 2018 |
|
MRITYUNJAY PANDEY @ MRITUNJAY PANDEY, S/ O-LATE DE Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY;
|
March 29, 2018 |
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MRS. SUSHILA DEVI SINGH Vs. MRS. MONIA SHEEL, DAUGHER OF DR. RAJESHWAWR PRASAD TONDON AND WIFE OF MR. VIVEK SHEEL
|
June 28, 2018 |
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MUDRIKA PRASAD, S/O DHUPAN SAH Vs. THE STATE OF BIHAR AND OTHERS
|
March 8, 2018 |
|
MUGLE AZAM Vs. UNION OF INDIA AND ANR.
|
August 3, 2018 |
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MUJIBUR RAHMAN, S/O REYAJUDDIN Vs. THE STATE OF BIHAR AND ANOTHER
|
June 25, 2018 |
|
MUKESH CHANDRA VERMA Vs. THE BIHAR KSHETRIYA GRAMIN BANK
|
November 22, 2018 |
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MUKESH CHOUDHARY AND OTHERS Vs. THE BIHAR SCHOOL EXAMINATION BOARD AND ANOTHERS
|
June 18, 2018 |
|
MUKESH KUMAR Vs. THE UNION OF INDIA AND OTHERS
|
October 10, 2018 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
June 21, 2018 |
|
MUKESH KUMAR Vs. STATE OF BIHAR
|
November 29, 2018 |
|
MUKESH KUMAR AGRAWAL, S/O SRI RAGHUBIR PRASAD AGRAWAL Vs. STATE OF BIHAR
|
April 5, 2018 |
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MUKESH KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
MUKESH KUMAR DAS AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
MUKESH KUMAR GUPTA Vs. STATE OF BIHAR
|
February 1, 2018 |
|
MUKESH KUMAR MISHRA Vs. STATE OF BIHAR
|
May 10, 2018 |
|
MUKESH KUMAR RAI SON OF DHANESHWAR RAI Vs. STATE OF BIHAR
|
July 12, 2018 |
|
MUKESH KUMAR SAHANI Vs. THE UNION OF INDIA AND OTHERS
|
September 6, 2018 |
|
MUKESH KUMAR SINGH Vs. STATE OF BIHAR
|
March 8, 2018 |
|
MUKESH KUMAR SINGH, S/O LATE AKHILESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
MUKESH MAHTO SON OF DINESH MAHTO Vs. STATE OF BIHAR
|
April 18, 2018 |
|
MUKESH RAI Vs. STATE OF BIHAR
|
February 1, 2018 |
|
MUKESH RAM S/O BUCHHI RAM Vs. STATE OF BIHAR
|
October 29, 2018 |
|
MUKESH SINGH @ MUKESH KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 18, 2018 |
|
MUKESHWAR DAYAL AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
MUKHLAL YADAV AND OTHERS Vs. STATE OF BIHAR
|
March 19, 2018 |
|
MUKTESHWAR PRASAD @ MUKTESHWAR RAM & ORS. Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
MUKTI NATH PRASAD Vs. SUSHMA DEVI AND OTHERS
|
April 2, 2018 |
|
MUKTI NATH RAI Vs. PUNJAB NATIONAL BANK THROUGH CHAIRMAN CUM MANAGING DIRECTOR
|
January 5, 2018 |
|
MUNESHWAR PRASAD, EX Vs. BANK OF INDIA AND OTHERS
|
July 13, 2018 |
|
MUNI LAL BIND SON OF MAHNGU Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
MUNI LAL MOCHI Vs. THE STATE OF BIHAR AND OTHERS
|
February 23, 2018 |
|
MUNIB SAH BARNWAL Vs. STATE OF BIHAR
|
July 12, 2018 |
|
MUNINDRA KUMAR Vs. STATE OF BIHAR
|
January 3, 2018 |
|
MUNMUN SINGH Vs. THE STATE OF BIHAR
|
March 6, 2018 |
|
MUNNA DAS ALIAS MUNNA PANDEY Vs. URMILA DEVI
|
July 31, 2018 |
|
MUNNA KUMAR Vs. STATE OF BIHAR
|
February 1, 2018 |
|
MUNNA KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
April 3, 2018 |
|
MUNNA KUMAR, SON OF RAJENDRA PRASAD Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
MUNNA MOHAMMAD SON OF LATE MAKBUL HAWARI Vs. STATE OF BIHAR
|
March 16, 2018 |
|
MUNNA NUT SON OF RAMASHANKAR NUT Vs. STATE OF BIHAR
|
October 3, 2018 |
|
MUNNA SINGH S/O SHEO PUJAN SINGH Vs. STATE OF BIHAR
|
September 7, 2018 |
|
MUNNA SINGH, SON OF DAROGA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
January 9, 2018 |
|
MUNNI DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
MUNNI KHATOON Vs. STATE OF BIHAR
|
September 20, 2018 |
|
MUNNI KHATOON Vs. STATE OF BIHAR
|
September 24, 2018 |
|
MUNNI YADAV SON OF RAM BALI SINGH Vs. STATE OF BIHAR
|
May 1, 2018 |
|
MURARI KUMAR Vs. UNION OF INDIA
|
December 10, 2018 |
|
MURARI PODDAR Vs. STATE OF BIHAR
|
June 18, 2018 |
|
MURARI RAJAK Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
MUREN SHARMA Vs. STATE OF BIHAR
|
December 20, 2018 |
|
MURLIDHAR MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
MURLIDHAR PRASAD Vs. STATE OF BIHAR
|
July 27, 2018 |
|
MUSAFIR CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
|
September 13, 2018 |
|
MUSAFIR PASWAN Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
MUSANI DEVI, WIFE OF LATE YOGESHWAR JHA, RESIDENT Vs. STATE OF BIHAR
|
May 17, 2018 |
|
MUSHTAQUE AHMAD Vs. STATE OF BIHAR
|
May 8, 2018 |
|
MUSLIM SON OF LATE GUL MOHAMMAD Vs. STATE OF BIHAR
|
January 9, 2018 |
|
NAGENDRA KUMAR @ NAGESHWAR PRASAD (M/S VANDANA CINEMA HALL, BIHARSHARIF) Vs. STATE OF BIHAR
|
July 23, 2018 |
|
NAGENDRA NATH JHA S/O LATE SHREE NANDAN JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
NAGENDRA NATH PANDEY Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
NAGENDRA PRASAD SINHA S/O LATE TRIPURARI LAL Vs. STATE OF BIHAR
|
March 26, 2018 |
|
NAGENDRA PRASAD THAKUR S/O LATE RAM KHELAWAN SINGH Vs. STATE OF BIHAR
|
May 2, 2018 |
|
NAGENDRA RAI S/O LATE GOPAL RAI Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
NAGENDRA RAI, SON OF LATE SHIVJI RAI Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
NAGESH SINGH Vs. STATE OF BIHAR
|
March 7, 2018 |
|
NAGESHWAR JHA Vs. STATE OF BIHAR
|
January 30, 2018 |
|
NAGESHWAR PRASAD, SON OF JAY GOVIND PRASAD Vs. STATE OF BIHAR
|
May 8, 2018 |
|
NAGESHWAR SINGH Vs. STATE OF BIHAR
|
March 13, 2018 |
|
NAGESHWAR SINGH, S/O LATE SAGAR SINGH Vs. STATE OF BIHAR
|
September 14, 2018 |
|
NAGINA KAHAR Vs. STATE OF BIHAR
|
January 5, 2018 |
|
NAGO SAH SON OF CHHAGURI SAH Vs. STATE OF BIHAR
|
April 20, 2018 |
|
NAIM @ MD. NAIMUDDIN AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
NAKUL PRASAD SINGH S/O RAM CHARITRA SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY
|
September 27, 2018 |
|
NAND DULARI KUMARI @ MOSMAT NAND DULARI DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 3, 2018 |
|
NAND KISHOR SINGH SON OF CHURAMAN SINGH Vs. STATE OF BIHAR
|
May 29, 2018 |
|
NAND KISHOR, SON OF CHANDRIKA YADAV Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN
|
May 15, 2018 |
|
NAND KISHORE DAS Vs. STATE OF BIHAR
|
January 20, 2018 |
|
NAND KISHORE DUBEY Vs. THE STATE OF BIHAR
|
July 24, 2018 |
|
NAND KISHORE PRASAD YADAV @ NAND KISHORE YADAV Vs. STATE OF BIHAR THROUGH SECRETARY
|
February 1, 2018 |
|
NAND KISHORE SAH Vs. THE STATE OF BIHAR AND OTHER
|
September 13, 2018 |
|
NAND KISHORE SHUKLA Vs. THE STATE OF BIHAR AND OTHERS
|
September 27, 2018 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
May 7, 2018 |
|
NAND KISHORE SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
NAND KISHORE TEWARY Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
|
July 12, 2018 |
|
NAND LAL SINGH AND OTHERS Vs. STATE OF BIHAR
|
September 11, 2018 |
|
NANDU KHATIK Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
NANHAKU YADAV @ NANHKU YADAV Vs. STATE OF BIHAR
|
April 27, 2018 |
|
NANHKU DOME @ NANDUKA @ NANDU DOME SON OF CHHATSI DOME AND ANR. Vs. STATE OF BIHAR
|
January 17, 2018 |
|
NANHKU MANJHI Vs. STATE OF BIHAR
|
April 3, 2018 |
|
NARANGI BAITHA Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
NARAYAN MAHTO S/O LATE MEWALAL MAHTO Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
NARAYAN PRASAD SON OF LATE RAM CHANDRA PRASAD Vs. VED PRAKASH SON OF LATE HARI PRASAD AND OTHERS
|
June 26, 2018 |
|
NARAYAN PRASAD, (AGED ABOUT 81 YEARS OLD), SON OF LATE JITAN MANJHI Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
NARBDESHWAR PRASAD SINGH, S/O LATE NAGDEO SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
NARENDRA DEO PANDEY SON OF LATE BALDEO PANDEY Vs. BIHAR STATE POWER HOLDING COMPANY LTD. AND OTHERS
|
June 19, 2018 |
|
NARENDRA KUMAR SINGH, S/O LATE BAIJNATH SINGH Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD THROUGH ITS MANAGING DIRECTOR
|
January 3, 2018 |
|
NARENDRA PRASAD Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
NARENDRA PRASAD SINGH Vs. RAM ASHISH SINGH AND OTHERS
|
July 4, 2018 |
|
NARENDRA RAI @ JYOT RAI AND OTHERS Vs. STATE OF BIHAR
|
June 26, 2018 |
|
NARESH GOPE @ NARESH YADAV Vs. STATE OF BIHAR
|
April 16, 2018 |
|
NARESH KESHARI Vs. STATE OF BIHAR
|
May 28, 2018 |
|
NARESH KUMAR MANDAL @ NARESH KUMAR MANDAL SON OF LATE SITARAM MANDAL Vs. STATE OF BIHAR
|
February 1, 2018 |
|
NARESH PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
NARESH PRASAD S/O BHONU PRASAD Vs. THE STATE OF BIHAR
|
August 13, 2018 |
|
NARESH RAI SON OF SITA RAM RAI Vs. STATE OF BIHAR
|
September 11, 2018 |
|
NARESH RAM Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
NARESH RAM SON OF SONELAL RAM Vs. STATE OF BIHAR
|
December 10, 2018 |
|
NARESH SAW Vs. STATE OF BIHAR
|
March 9, 2018 |
|
NARESH YADAV, S/O LATE HIRALAL YADAV Vs. STATE OF BIHAR
|
April 6, 2018 |
|
NARNATH ROY Vs. STATE OF BIHAR
|
February 19, 2018 |
|
NASIB GOPE AND OTHERS Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
NASIM RAZA KHAN @ NASIM AHMAD RAZA KHAN Vs. STATE OF BIHAR
|
May 7, 2018 |
|
NASIMA KHATOON, WIFE OF LATE ABUL HALAAT Vs. THE STATE OF BIHAR AND ORS.
|
January 4, 2018 |
|
NATH SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
July 11, 2018 |
|
NATHUN @ NATHUNWA, SON OF JANKI YADAV Vs. STATE OF BIHAR
|
April 25, 2018 |
|
NATHUNI PRASAD SINGH SON OF JAGDEO SINGH Vs. STATE OF BIHAR; DIVISIONAL COMMISSIONER, PATNA DIV
|
March 27, 2018 |
|
NATHUNI SINGH AND OTHERS Vs. STATE OF BIHAR
|
June 19, 2018 |
|
NATHUNI THAKUR AND ORS. Vs. THE STATE OF BIHAR
|
January 11, 2018 |
|
NATIONAL ALUMINIUM COMPANY LIMITED Vs. STATE BANK OF INDIA
|
January 11, 2018 |
|
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. MULTI STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED
|
January 12, 2018 |
|
NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. MADHUKAR KUMAR AND OTHERS
|
July 25, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. ARHULA DEVI
|
July 24, 2018 |
|
NATIONAL INSURANCE CO LTD THROUGH REGIONAL MANAGER Vs. UTTAM PASWAN, SON OF TENGAROO PASWAN
|
May 7, 2018 |
|
NATIONAL INSURANCE COMP LTD THROUGH ITS DIVISIONAL Vs. KAMLA DEVI, WIFE OF LATE DINESH SINGH
|
May 14, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LALESHWAR PRASAD SHARMA
|
December 11, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MUSMAT SINGASAN DEVI W/O LATE VIJAY KUMAR RAI
|
July 19, 2018 |
|
NATIONAL INSURANCE COMPANY LTD , CHAS BOKARO THROU Vs. RAJA S/O LATE KAUSHAL KR SINGH
|
May 4, 2018 |
|
NATIONAL TRADING CORPORATION Vs. BIHAR RAJYA BEEJ NIGAM LIMITED
|
August 18, 2018 |
|
NATTU YADAV Vs. STATE OF BIHAR
|
October 9, 2018 |
|
NAUSHAD ALAM Vs. BIHAR STATE MINORITIES FINANCE CORPORATION LIMNED AND ORS.
|
August 2, 2018 |
|
NAUSHAD ALAM AND OTHERS Vs. STATE OF BIHAR
|
April 18, 2018 |
|
NAVAL KISHORE SINGH @ NAVAL KISHOR SINGH Vs. STATE OF BIHAR
|
August 20, 2018 |
|
NAVENDRA JHA Vs. STATE OF BIHAR AND OTHERS
|
January 17, 2018 |
|
NAVIN CHANDRA JHA, SON OF LATE BISHWAMBHAR JHA Vs. STATE OF BIHAR
|
August 6, 2018 |
|
NAVIN KUAMR Vs. STATE OF BIHAR THROUGH DEPARTMENT OF VIGILANCE
|
May 17, 2018 |
|
NAVIN KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
NAVIN KUMAR JHA Vs. THE STATE OF BIHAR AND ANR.
|
June 20, 2018 |
|
NAWAL KEWAT Vs. STATE OF BIHAR
|
December 4, 2018 |
|
NAWAL KISHORE CHAUDHARY Vs. STATE OF BIHAR
|
April 16, 2018 |
|
NAWAL KISHORE RAM Vs. STATE BANK OF INDIA
|
August 14, 2018 |
|
NAWALKISHORE RAI Vs. STATE OF BIHAR
|
December 4, 2018 |
|
NAWEEN KUMAR @ NAWEEN KUMAR SINGH, SON OF RAMCHAND Vs. INDIAN OIL CORPORATION LIMITED
|
May 2, 2018 |
|
NAZIMUDDIN Vs. STATE OF BIHAR & ORS.
|
May 18, 2018 |
|
NCC LTD Vs. STATE OF BIHAR
|
February 23, 2018 |
|
NEBI DAS @ NABI DAS Vs. MANESHWAR YADAV & ANR.
|
January 15, 2018 |
|
NEEL BHUSHAN KUMAR Vs. STATE BANK OF INDIA
|
April 4, 2018 |
|
NEELAM CHANDAN, S/O PREM KUMAR Vs. STATE OF BIHAR
|
December 21, 2018 |
|
NEELAM DEVI Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
NEELAM KUMARI AND OTHERS Vs. THE STATE OF BIHAR
|
September 14, 2018 |
|
NEELAM PRINTERS Vs. STATE OF BIHAR
|
May 3, 2018 |
|
NEENA VERMA, WIFE OF AKHILESHWAR KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCAT
|
March 27, 2018 |
|
NEERA DEVI Vs. THE UNION OF INDIA AND ORS.
|
December 5, 2018 |
|
NEERAJ KUMAR RAI SON OF BRIJESH RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; BIHAR
|
March 5, 2018 |
|
NEERAJ KUMAR, SON OF NARESH PRASAD Vs. STATE OF BIHAR
|
September 27, 2018 |
|
NEETA KUMARI PANDEY Vs. STATE OF BIHAR
|
May 14, 2018 |
|
NEHA KUMARI W/O DILIP MALI @ DILIP KUMAR MALI Vs. STATE OF BIHAR
|
February 5, 2018 |
|
NEHAL YADAV, SON OF KAMAT YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 11, 2018 |
|
NETI YADAV Vs. STATE OF BIHAR
|
October 3, 2018 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BIBI KURESHA KHATOON
|
December 13, 2018 |
|
NEW INDIA ASSURANCE COM LTD Vs. SHEKHAR BHAGAT S/O JAGDISH BHAGAT
|
July 16, 2018 |
|
NEW INDIA ASSURANCE COMPANY LTD REGIONAL OFFICE, P Vs. KALYANI DEVI, W/O LATE MANISH PRAKASH BHARTI
|
May 14, 2018 |
|
NEZAMUDDIN ANSARI Vs. STATE OF BIHAR
|
November 1, 2018 |
|
NIGEL CHARLES HARRIS @ NAIJEY HARRIS Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE BIHAR
|
August 10, 2018 |
|
NIKI KUMARI W/O RANJIT KUMAR Vs. SMT. SHEELA DEVI W/O SRI RAM PODDAR
|
July 12, 2018 |
|
NILAM KUMARI @ KUMARI NILAM SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
NILAM SINGH Vs. STATE OF BIHAR
|
October 31, 2018 |
|
NILESH KUMAR Vs. STATE OF BIHAR AND OTHERS
|
February 7, 2018 |
|
NILOFAR KHATOON Vs. STATE OF BIHAR
|
January 29, 2018 |
|
NILOOFAR KHATOON @ NILUFAR KHATUN WIFE OF MD MAHFO Vs. STATE OF BIHAR
|
May 1, 2018 |
|
NILU DEVI @ NILU KUMARI @ NILA DEVI, WIFE OF SRI BINAY PRASAD AND ANR. Vs. SRI DINANATH PRASAD, SON OF LATE DAYA SAH AND ANR.
|
January 17, 2018 |
|
NIRAJ KUMAR Vs. STATE OF BIHAR
|
November 20, 2018 |
|
NIRAJ KUMAR Vs. NAMITA SINHA
|
November 6, 2018 |
|
NIRAJ KUMAR Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
NIRAJ KUMAR GUPTA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
NIRAJ KUMAR MALLICK, S/O LATE ASHOK KUMAR MALLICK Vs. STATE OF BIHAR THROUGH SECRETARY, RURAL WORKS DEPA
|
May 2, 2018 |
|
NIRANJAN GANDHI KUWAR Vs. STATE OF BIHAR AND OTHERS
|
February 13, 2018 |
|
NIRANJAN KUMAR DUTTA S/O LATE MAHENDRA PRASAD DUTTA Vs. STATE OF BIHAR
|
January 3, 2018 |
|
NIRANJAN KUMAR GHOSH Vs. STATE OF BIHAR & ORS.
|
February 27, 2018 |
|
NIRANJAN KUMAR SON OF LATE BALESHWAR PRASAD SINGH Vs. BIHAR STATE MILK COOPERATIVE FEDERATION LTD THROUG
|
April 23, 2018 |
|
NIRANJAN PRASAD S/O LATE BRAJ KR PRASAD Vs. CENTRAL BANK OF INDIA REPRESENTED THROUGH ITS CHAI
|
March 6, 2018 |
|
NIRANKAR PRASAD SINGH, SON OF LATE KAMESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR
|
January 29, 2018 |
|
NIRBHAY KUMAR SINGH, SON OF LATE SIYA RAM SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
January 25, 2018 |
|
NIRBHAY KUMAR SINHA, SON OF LATE BRIJ BHUSHAN PRASAD Vs. STATE OF BIHAR
|
January 9, 2018 |
|
NIRDULA JHA Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2018 |
|
NIRMAL MARANDI S/O LATE RASIK MARANDI Vs. STATE OF BIHAR
|
March 9, 2018 |
|
NIRMALA DEVI Vs. STATE OF BIHAR
|
December 4, 2018 |
|
NIRMALA DEVI W/O MADAN SAH Vs. STATE OF BIHAR
|
June 20, 2018 |
|
NIRMALA SINGH, W/O LATE DIAMBAR NATH SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 13, 2018 |
|
NISAR AHMAD Vs. MD YASIN
|
January 3, 2018 |
|
NISAR AHMAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
NISHA KUMARI AND OTHERS Vs. STATE OF BIHAR
|
June 19, 2018 |
|
NITEESH KUMAR SINGH, S/O LATE OM PRAKASH SINGH Vs. UNION OF INDIA THROUGH SECRETARY, BANKING DIVISION, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, NEW DELHI
|
June 25, 2018 |
|
NITESH KUMAR Vs. STATE OF BIHAR
|
February 1, 2018 |
|
NITESH KUMAR SON OF DHRUV NARAYAN PRASAD AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 22, 2018 |
|
NITISH KUMAR YADAV @ NITISH YADAV Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
NITIYANAND SAH Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
NITU SAHU Vs. M/S BHARAT PETROLEUM CORPORATION LTD.
|
July 25, 2018 |
|
NITYANAND SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 9, 2018 |
|
NITYANAND SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
August 1, 2018 |
|
NITYANAND SINHA Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
NOOR MAHAMAD @ BADARI @ NOOR MOHAMMAD @ NOOR MAHMA Vs. STATE OF BIHAR
|
April 25, 2018 |
|
NOORJAHAN KHATOON Vs. STATE OF BIHAR
|
April 12, 2018 |
|
NOSHIN BANO WIFE OF HARIS USMANI Vs. STATE OF BIHAR
|
February 1, 2018 |
|
NUNBATIYA DEVI Vs. THE STATE OF BIHAR
|
September 7, 2018 |
|
NUNU YADAV @ JAGDISH YADAV Vs. STATE OF BIHAR
|
March 9, 2018 |
|
NUTAN KUMARI @ NUTAN DEVI, W/O ARUN KUMAR Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
OM ASTHA CONSTRUCTION PVT. LTD. Vs. AXON CONSTRUCTION PVT. LTD. AND OTHERS
|
June 21, 2018 |
|
OM PRAKASH AGRAWAL Vs. STATE OF BIHAR
|
April 9, 2018 |
|
OM PRAKASH ARYA AND ORS Vs. STATE OF BIHAR
|
January 6, 2018 |
|
OM PRAKASH GUPTA SON OF LATE RADHA KISHUN SAH Vs. THE STATE OF BIHAR
|
January 25, 2018 |
|
OM PRAKASH MISHRA SON OF SAROJ KUMAR MISHRA Vs. STATE OF BIHAR
|
March 29, 2018 |
|
OM PRAKASH PRASAD @ OM PRAKASH AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
|
September 27, 2018 |
|
OM PRAKASH RAI Vs. DISTRICT MAGISTRATE, DARBHANGA, BIHAR AND OTHERS
|
July 12, 2018 |
|
OM PRAKASH RAM Vs. STATE OF BIHAR & ORS.
|
February 5, 2018 |
|
OM PRAKASH SINGH Vs. STATE OF BIHAR & ORS.
|
May 16, 2018 |
|
OM PRAKASH SINGH @ OM PRAKASH S/O RAMDAHIN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 28, 2018 |
|
OM PRAKASH SINGH AND OTHERS Vs. STATE OF BIHAR
|
August 29, 2018 |
|
OM PRAKASH SURESH SINGH Vs. STATE OF BIHAR AND OTHERS
|
February 22, 2018 |
|
OM PRAKASH THAKUR Vs. STATE OF BIHAR
|
August 2, 2018 |
|
OMKAR NATH SINGH @ ONKAR NATH SINGH Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
OMPAKASH KUMAR, SON OF NITYANAND LAL Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, URBAN DEVELOP
|
March 6, 2018 |
|
OMPRAKASH RAUT, SON OF LATE MAHENDRA RAUT Vs. STATE OF BIHAR THROUGH SECRETARY, HUMAN RESOURCES
|
March 29, 2018 |
|
ONE TOUCH MEDICALS PRODUCTS PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL G S T & CENTRAL EXCISE AND OTHERS
|
August 3, 2018 |
|
ONKAR NATH SINGH, SON OF DR. S.R. RAI Vs. THE STATE OF BIHAR,
|
January 23, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MEENA DEVI
|
June 21, 2018 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. HAMIDA KHATOON AND 3 OTHERS
|
May 16, 2018 |
|
OSIYAR KUSHWAHA, SON OF MUNNA KUSHWAHA AND OTHERS Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
P.C.PRIYADARSHI Vs. THE UNION OF INDIA & ORS
|
March 22, 2018 |
|
P.K. JAIN Vs. THE STATE OF BIHAR AND OTHER
|
October 12, 2018 |
|
P.R.S. PANICKER & ORS. Vs. STATE OF BIHAR & ANR.
|
April 11, 2018 |
|
PAHWARI RAI Vs. SURESH RAI
|
December 5, 2018 |
|
PAKKO RAVIDAS Vs. STATE OF BIHAR
|
May 16, 2018 |
|
PALLAVI Vs. STATE OF BIHAR AND ANOTHER
|
August 21, 2018 |
|
PANCHDEO RAI Vs. SHYAMA NAND MISHRA
|
December 13, 2018 |
|
PANCHU RAM Vs. THE HONBLE HIGH COURT, PATNA
|
July 13, 2018 |
|
PANCHU TATMA, SON OF LATE AKLU TATMA Vs. STATE OF BIHAR
|
January 4, 2018 |
|
PANKAJ AGRAWAL @ PANKAJ DUDHEWALA Vs. THE STATE OF BIHAR
|
May 7, 2018 |
|
PANKAJ KUMAR NIRALA AND OTHER Vs. THE CHIEF MANAGER, U C O BANK AND OTHERS
|
September 17, 2018 |
|
PANKAJ KUMAR RANJAN @ PANKAJ RANJAN Vs. STATE OF BIHAR
|
January 15, 2018 |
|
PANKAJ KUMAR S/O ARJUN PRASAD Vs. STATE OF BIHAR
|
August 16, 2018 |
|
PANKAJ KUMAR SINGH Vs. STATE OF BIHAR AND ORS
|
March 14, 2018 |
|
PANKAJ KUMAR SINGH @ PANKAJ SINGH, SON OF BIRJESH SINGH Vs. STATE OF BIHAR
|
October 9, 2018 |
|
PANKAJ KUMAR, SON OF JANARDAN PRASAD Vs. STATE BANK OF INDIA THROUGH BRANCH MANAGER; REGION
|
March 23, 2018 |
|
PANKAJ KUMAR, SON OF RAMANAND SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
PANKAJ YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
January 10, 2018 |
|
PANKESH KUMAR RAI SON OF LATE AKHILESH KUMAR RAI Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
PAPPU PASWAN Vs. THE STATE OF BIHAR
|
September 13, 2018 |
|
PAPPU SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
October 5, 2018 |
|
PAPPU SINGH, S/O DHARMENDRA SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
March 6, 2018 |
|
PAPPU YADAV SON OF SRI RAM DAHIN YADAV Vs. STATE OF BIHAR
|
July 31, 2018 |
|
PARAMATMA TIWARI Vs. STATE OF BIHAR
|
March 20, 2018 |
|
PARAMHANS TIWARY, S/O LATE HIRSHIKESH TIWARI Vs. STATE OF BIHAR
|
May 9, 2018 |
|
PARAS MANDAL Vs. STATE OF BIHAR
|
January 6, 2018 |
|
PARAS NATH PANDEY Vs. STATE OF BIHAR
|
April 12, 2018 |
|
PARASH PRASAD AND ORS. Vs. THE STATE OF BIHAR
|
February 27, 2018 |
|
PARASNATH SINGH Vs. STATE OF BIHAR
|
September 6, 2018 |
|
PAREMESHWAR SINGH SON OF JAMUNA SINGH Vs. FULPARI KUER WIFE OF LATE SHANKAR SINGH
|
April 11, 2018 |
|
PARIVARTANKARI PRARAMBHIK SHIKHSAK SANGH, BANSHI DHAR BRAJWASI Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
PARMA NAND RISHIDEO Vs. STATE OF BIHAR AND OTHERS
|
July 5, 2018 |
|
PARMA RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
PARMANAND GOPE (YADAV) , SON OF LATE ANANDI GOPE Vs. STATE OF BIHAR
|
November 22, 2018 |
|
PARMANAND MEHTA AND OTHERS Vs. THE STATE OF BIHAR
|
July 16, 2018 |
|
PARMANAND SINGH, SON OF LATE KAMDEO SINGH Vs. UNION OF INDIA
|
September 12, 2018 |
|
PARMBIR SINGH SON OF LATE KAMLESH KUMAR SINGH Vs. DEPARTMENT OF INDUSTRIES, THROUGH PRINCIPAL SECRETARY, GOVERNMENT OF BIHAR
|
January 2, 2018 |
|
PARMESHWAR CHAUDHARY Vs. STATE OF BIHAR
|
July 6, 2018 |
|
PARMESHWAR DAS, SON OF LATE BHEDLAL DAS Vs. STATE OF BIHAR
|
April 26, 2018 |
|
PARMESHWAR LAL DAS Vs. THE STATE OF BIHAR
|
July 6, 2018 |
|
PARMESHWAR MANDAL Vs. STATE OF BIHAR
|
February 22, 2018 |
|
PARMESHWAR SINGH SON OF LATE YADU NANDAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
|
February 17, 2018 |
|
PARMESHWARI DEVI Vs. STATE OF BIHAR
|
June 20, 2018 |
|
PARMESHWARI MUKHIYA AND ANR. Vs. THE STATE OF BIHAR
|
July 24, 2018 |
|
PARO SINGH Vs. STATE OF BIHAR
|
January 10, 2018 |
|
PARTH KUMAR YADAV AND OTHERS Vs. RAM NATH PRASAD AND OTHERS
|
June 22, 2018 |
|
PATALIPUTRA CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STATE OF BIHARLABIC
|
December 21, 2018 |
|
PATANJALI AYURVED LTD , THROUGH ITS AUTHORIZED SIG Vs. STATE OF BIHAR THROUGH COMMISSIONER OF COMMERCIAL
|
March 28, 2018 |
|
PATNA SECRETARIAT MINISTERIAL OFFICERS CO Vs. THE STATE OF BIHAR
|
June 21, 2018 |
|
PATRONS (INDIA) ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD
|
April 24, 2018 |
|
PAWAN DASS AND ORS. Vs. STATE OF BIHAR
|
January 13, 2018 |
|
PAWAN KUMAR @ PAWAN KUNWAR, SON OF VISHWANATH KUNWAR Vs. STATE OF BIHAR
|
August 7, 2018 |
|
PAWAN KUMAR KHETAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 24, 2018 |
|
PAWAN KUMAR S/O BHARAT SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
March 5, 2018 |
|
PAWAN KUMAR S/O LATE SARYUG PRASAD Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
PAWAN SINGH & ORS Vs. STATE OF BIHAR
|
February 28, 2018 |
|
PAWAN YADAV @ PAWANIYA YADAV @ PAWANIYA @ PAWAN KUMAR Vs. THE STATE OF BIHAR
|
August 16, 2018 |
|
PAWAN YADAV S/O BALKRISHNA YADAV Vs. STATE OF BIHAR
|
May 15, 2018 |
|
PERVEZ AHMAD Vs. STATE OF BIHAR
|
April 23, 2018 |
|
PHOOLTAS HARSCO RAIL SOLUTIONS PRIVATE LTD. Vs. STATE OF BIHAR AND OTHERS
|
September 19, 2018 |
|
PHOTO DEVI Vs. SUSHILA DEVI @ KAUSHALYA DEVI
|
September 12, 2018 |
|
PHUL KUMARI Vs. THE STATE OF BIHAR AND OTHERS
|
October 3, 2018 |
|
PHUL KUMARI DEVI WIFE OF HAZARI YADAV Vs. STATE OF BIHAR
|
May 10, 2018 |
|
PHUSI PANDIT AND OTHERS Vs. THE STATE OF BIHAR
|
October 11, 2018 |
|
PINKI RASTOGI, WIFE OF GOVIND KUMAR RASTOGI Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
PINKU SAHANI @ VICKU SAHANI Vs. STATE OF BIHAR
|
December 12, 2018 |
|
PINTOO KUMAR CHAUDHARY @ DHELA CHAUDHARY, S/O DHARMANATH CHAUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, REGISTRATION, EXCISE & PROHIBITION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 1, 2018 |
|
PINTOO KUMAR SINGH, S/O KAPIL DEV PRASAD Vs. UNION OF INDIA THROUGH ITS SECRETARY, HOME DEPARTM
|
April 5, 2018 |
|
PINTU KUMAR @ CHANDRA PRAKASH VERMA Vs. THE STATE OF BIHAR
|
July 17, 2018 |
|
PINTU KUMAR @ CHANDRA PRAKASH VERMA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 13, 2018 |
|
PINTU KUMAR SON OF RAMADHAR SINGH Vs. STATE OF BIHAR
|
August 23, 2018 |
|
PINTU SAH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 4, 2018 |
|
PINTU SINGH @ PINTU KUMAR Vs. STATE OF BIHAR
|
January 9, 2018 |
|
PINTU YADAV, SON OF MITHILESH YADAV Vs. STATE OF BIHAR
|
January 3, 2018 |
|
PITAMBER JHA, SON OF LATE BASUKINATH JHA Vs. STATE OF BIHAR
|
March 28, 2018 |
|
POOJA KUMARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
August 2, 2018 |
|
POONAM PRASAD Vs. ZILA PARISHAD
|
April 16, 2018 |
|
POPIS YADAV Vs. THE STATE OF BIHAR
|
May 4, 2018 |
|
PRABESH KUMAR JHA, SON OF NACHARI JHA Vs. LIFE INSURANCE CORPORATION OF INDIA, THROUGH CHAIR
|
March 7, 2018 |
|
PRABHA DEVI Vs. STATE OF BIHAR AND OTHERS
|
May 18, 2018 |
|
PRABHAKAR KUMAR S/O RAM BALAK SINGH Vs. STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
PRABHAKAR PRASAD S/O LATE NARBADESHWAR PRASAD Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
PRABHASH MISHRA @ CHIKU MISHRA Vs. STATE OF BIHAR
|
December 21, 2018 |
|
PRABHAT KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
October 4, 2018 |
|
PRABHAT KUMAR Vs. STATE OF BIHAR
|
October 9, 2018 |
|
PRABHAT KUMAR JAISWAL @ PRABHAT KUMAR AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
August 27, 2018 |
|
PRABHAT KUMAR SAH, SON OF LATE CHANDRADEEP SAH Vs. STATE OF BIHAR
|
February 8, 2018 |
|
PRABHAT KUMAR SINGH, SON OF LATE BARELAL SINGH Vs. STATE OF BIHAR
|
July 6, 2018 |
|
PRABHAT KUMAR SINHA SON OF LATE MADAN PRASAD SINHA Vs. STATE OF BIHAR
|
January 4, 2018 |
|
PRABHAVATI DEVI Vs. THE STATE OF BIHAR
|
March 26, 2018 |
|
PRABHAWATI DEVI Vs. STATE OF BIHAR
|
March 21, 2018 |
|
PRABHU NATH RAI AND OTHERS Vs. THE STATE OF BIHAR
|
August 20, 2018 |
|
PRABHU PRASAD Vs. THE STATE OF BIHAR
|
July 9, 2018 |
|
PRABHUNATH SAH, SON OF LAXMI PRASAD Vs. STATE OF BIHAR
|
February 17, 2018 |
|
PRABIR KUMAR SINGH Vs. STATE OF BIHAR
|
January 6, 2018 |
|
PRABODH KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY OF ANIM
|
May 14, 2018 |
|
PRADEEP KUMAR Vs. STATE OF BIHAR
|
April 3, 2018 |
|
PRADEEP KUMAR Vs. THE STATE OF BIHAR
|
April 6, 2018 |
|
PRADEEP KUMAR BEYAHUT Vs. STATE OF BIHAR
|
February 22, 2018 |
|
PRADEEP KUMAR KEJRIWAL @ PRADEEP KEJRIWAL Vs. STATE OF BIHAR
|
April 23, 2018 |
|
PRADEEP KUMAR RAWAT Vs. DISTRICT SELECTION COMMITTEE AND OTHERS
|
June 25, 2018 |
|
PRADIP SINGH Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
PRADUMAN KUMAR PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
PRADUMAN SAH SON OF LATE RAMBRICHHA SAH Vs. STATE OF BIHAR AND ANOTHERS
|
June 19, 2018 |
|
PRAGATI VERMA, DAUGHTER OF LATE BHARAT BHUSHAN VERMA Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
PRAGATISHEEL VIDYUT KARMI SANYUKTA SANGHARSH MORCHA, BIHAR Vs. STATE OF BIHAR
|
December 6, 2018 |
|
PRAGWENDRA PRASAD SINGH SON OF LATE RIPU MADHUSUDAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 18, 2018 |
|
PRAKASH CHANDRA YADAV SON OF KAILASH BIHARI YADAV Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
PRAKASH CHAUHAN @ PRAKASH KUMAR BELDAR Vs. STATE OF BIHAR
|
August 30, 2018 |
|
PRAKASH NARAYAN SINGH Vs. DAYAMANI DEVI AND OTHERS
|
August 27, 2018 |
|
PRAKASH PRASAD, SON OF LATE RAM SHARAN PRAJAPAT Vs. THE STATE OF BIHAR AND ORS.
|
January 30, 2018 |
|
PRAKASH RAI, SON OF LATE NAGESHWAR RAI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR
|
June 27, 2018 |
|
PRAKASH SAHAY Vs. THE UNION OF INDIA AND ORS.
|
October 1, 2018 |
|
PRAKASH TAMANG SON OF BUDHI BAHADUR TAMANG Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2018 |
|
PRAMILA KUMARI Vs. STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
PRAMOD CHAUDHARY SON OF HARENDRA CHAUDHARY Vs. THE STATE OF BIHAR
|
March 8, 2018 |
|
PRAMOD KUMAR NIRALA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 7, 2018 |
|
PRAMOD KUMAR PRASAD S/O SRI BAIJANTRI PRASAD SINHA Vs. STATE OF BIHARTHROUGH PRINCIPAL SECRETARY
|
January 8, 2018 |
|
PRAMOD KUMAR SHARMA, SON OF LATE KAPILDEO SHARMA Vs. UNION OF INDIA REPRESENTED THROUGH GENERAL MANAGER
|
August 16, 2018 |
|
PRAMOD KUMAR SINGH S/O DINA NATH SINGH Vs. STATE OF BIHAR
|
August 28, 2018 |
|
PRAMOD KUMAR SINGH, SON OF BHOLA SINGH, R/O VILLAG Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE, GOVT O
|
March 8, 2018 |
|
PRAMOD KUMAR SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
July 16, 2018 |
|
PRAMOD KUMAR YADAV Vs. STATE OF BIHAR
|
April 18, 2018 |
|
PRAMOD KUMAR YADAV @ LARA @ PRAMOD KUMAR AND ORS. Vs. THE STATE OF BIHAR
|
January 3, 2018 |
|
PRAMOD MISHRA Vs. STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
PRAMOD NARAYAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
July 17, 2018 |
|
PRAMOD NARAYAN SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 3, 2018 |
|
PRAMOD PRASAD SINGH Vs. THE STATE OF BIHAR
|
November 19, 2018 |
|
PRAMOD SAHANI AND ORS. Vs. STATE OF BIHAR
|
December 14, 2018 |
|
PRAMOD SHARMA SON OF HARDEO SHARMA Vs. STATE OF BIHAR
|
March 13, 2018 |
|
PRAMOD TANTI @ PAGLA @ BAGLU TANTI S/O LATE NAGO T Vs. STATE OF BIHAR
|
April 3, 2018 |
|
PRANTOSH KUMAR DAS SON OF LATE NAKUL CHANDRA DAS Vs. STATE OF BIHAR
|
July 20, 2018 |
|
PRASHANT KUMAR JHA Vs. THE STATE OF BIHAR AND OHTERS
|
August 16, 2018 |
|
PRASHANT KUMAR VERMA Vs. BABITA VERMA
|
April 20, 2018 |
|
PRASHANT PRAKASH Vs. STATE OF BIHAR
|
August 24, 2018 |
|
PRASOON KUMAR ROY Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
|
June 22, 2018 |
|
PRASUN KUMAR JHA, S/O ARBIND KUMAR JHA Vs. UNION OF INDIA
|
February 6, 2018 |
|
PRATIBHA PRIYADARSHINI Vs. THE STATE OF BIHAR AND OTHERS
|
August 27, 2018 |
|
PRATIBHA SAHANI Vs. THE STATE OF BIHAR AND OTHERS
|
September 13, 2018 |
|
PRATIMA DEVI Vs. STATE OF BIHAR
|
February 6, 2018 |
|
PRATIMA SINGH Vs. THE STATE OF BIHAR
|
July 17, 2018 |
|
PRATIMA SINGH, WIFE OF PARMANAND PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
|
June 19, 2018 |
|
PRAVEEN KUMAR @ NARAD PRASAD Vs. STATE OF BIHAR
|
February 1, 2018 |
|
PRAVEEN KUMAR BHAGAT AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 4, 2018 |
|
PRAVEEN KUMAR MANDAL @ PRABIN KUMAR MANDAL @ GAJUA, SON OF SURESH CHANDRA MANDAL Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
PRAVEEN SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
January 16, 2018 |
|
PREETI SINHA Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2018 |
|
PREM @ PREM LAL MANDAL S/O SONU MANDAL Vs. STATE OF BIHAR
|
August 7, 2018 |
|
PREM KUMAR PANDEY Vs. THE STATE OF BIHAR
|
June 20, 2018 |
|
PREM KUMAR SON OF LATE GURDEO SINGH Vs. STATE OF BIHAR
|
August 2, 2018 |
|
PREM KUMARI DEVI Vs. STATE OF BIHAR
|
January 11, 2018 |
|
PREM NATH PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
PREM SHANKAR SON OF LATE KUMAR BAIDNATH PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 29, 2018 |
|
PREM THAKUR Vs. THE STATE OF BIHAR
|
July 20, 2018 |
|
PREMLATA RAI WIFE OF SRI DEVENDRA KUMAR Vs. THE STATE OF BIHAR
|
August 27, 2018 |
|
PRIMARY Vs. STATE OF BIHAR AND OTHERS
|
August 28, 2018 |
|
PRITAM KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
January 30, 2018 |
|
PRITAM SAO SON OF KRISHNA SAO Vs. STATE OF BIHAR
|
February 26, 2018 |
|
PRITI WIFE OF HARI SHANKAR GUPTA, DAUGHTER OF UMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT
|
March 13, 2018 |
|
PRIYANKA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
April 20, 2018 |
|
PRIYANKA BHARTI & ORS. Vs. THE UNION OF INDIA
|
August 13, 2018 |
|
PRIYANKA DEVI Vs. STATE OF BIHAR
|
December 12, 2018 |
|
PRIYANKA KUMARI AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHERS
|
February 22, 2018 |
|
PROF BHAGWAN PRASAD SINGH, SON OF LATE HARIDWAR SH Vs. PATNA UNIVERSITY, PATNA THROUGH ITS REGISTRAR; VIC
|
March 14, 2018 |
|
PROF LAKSHMI KANT JHA Vs. STATE OF BIHAR AND OTHERS
|
February 26, 2018 |
|
PROF. CHANDRASHEKHAR @ CHANDRASHEKHAR, SON OF SRI ANIRUDDHA PRASAD YADAV Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
PROF. DR. INDIRA JHA Vs. THE VICE CHANCELLOR, LALIT NARAYAN MITHILA UNIVERSITY AND OTHERS
|
June 27, 2018 |
|
PROF. DR. RAM PRAKASH SHARMA, SON OF LATE SHIV KUMAR SHARMA Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
PROF. PARAS NATH SHARMA Vs. STATE OF BIHAR
|
November 19, 2018 |
|
PROF. PRABHAKAR PATHAK SON OF LATE RAMBHADRA PATHAK Vs. THE VICE CHANCELLOR, L. N. MITHILA UNIVERSITY, DARBHANGA AND OTHERS
|
June 25, 2018 |
|
PROF. SHEO SHANKAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
PUBLIC INTEREST LITIGATION FORUM AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
September 10, 2018 |
|
PUJA KUMARI @ PUJA DEVI W/O VIVEK KUMAR Vs. STATE OF BIHAR
|
July 10, 2018 |
|
PUJA KUMARI, WIFE OF SURENDRA KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
PUNAM DEVI WIFE OF LATE VISHAL GIRI Vs. UNION OF INDIA THROUGH GENERAL, MANAGER, E C R HAJIPUR
|
November 1, 2018 |
|
PUNAM KUMARI @ PUNAM DEVI Vs. STATE OF BIHAR
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November 19, 2018 |
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PUNAM KUMARI, W/O RAMESH SINGH Vs. STATE OF BIHAR
|
February 5, 2018 |
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PUNESHWAR RAI Vs. THE STATE OF BIHAR
|
July 27, 2018 |
|
PUNIYA DEVI Vs. THE STATE OF BIHAR
|
July 12, 2018 |
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PURAN PANDIT Vs. SUNIL JAIN KOTHARI
|
May 7, 2018 |
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PURAN SAH Vs. THE STATE OF BIHAR AND OTHERS
|
August 31, 2018 |
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PURNENDU KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
|
February 5, 2018 |
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PUSHPA DEVI Vs. TINKU KUMAR
|
February 21, 2018 |
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PUSHPA DEVI, WIFE OF LATE SUNIL BHAGAT Vs. STATE OF BIHAR
|
April 2, 2018 |
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PUSHPA DEVI, WIFE OF SHASHI KANT UPADHYAY, RESIDEN Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY; PRINCI
|
March 12, 2018 |
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PUSHPA KUMARI @ PUSHPA Vs. STATE OF BIHAR
|
July 17, 2018 |
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QAMRUL @ MD QAMRUL Vs. STATE OF BIHAR
|
February 9, 2018 |
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R B TRADERS Vs. BIHAR STATE ELECTRICITY BOARD
|
February 1, 2018 |
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R K CONSTRUCTION BEGUSARAI THROUGH ITS PROPRIETOR Vs. STATE OF BIHAR
|
May 7, 2018 |
|
R P SHARMA INSTITUTE OF TECHNOLOGY Vs. MAGADH UNIVERSITY
|
April 30, 2018 |
|
RABINDRA KUMAR @ RAVINDRA KUMAR @ RAVINDRA KUMAR SINGH Vs. THE STATE OF BIHAR
|
February 28, 2018 |
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RABINDRA MOHAN PRASAD LT. D.N.PD. INDRAPURI Vs. THE CENTRAL BANK OF INDIA
|
February 12, 2018 |
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RABINDRA NATH GHOSH Vs. THE STATE OF BIHAR AND OTHERS
|
September 17, 2018 |
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RABINDRA NATH MISHRA Vs. STATE OF BIHAR
|
June 19, 2018 |
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RABINDRA NATH SHARMA Vs. STATE OF BIHAR
|
January 30, 2018 |
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RABINDRA NATH SINHA AND OTHERS Vs. STATE OF BIHAR
|
July 24, 2018 |
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RABINDRA PANDIT Vs. STATE OF BIHAR
|
December 13, 2018 |
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RABINDRA PANDIT Vs. STATE OF BIHAR
|
December 13, 2018 |
|
RABINDRA PARVAT Vs. STATE OF BIHAR
|
November 19, 2018 |
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RABINDRA PRASAD RAJAK S/O SRI PANCHU RAJAK AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
RABINDRA YADAV Vs. STATE OF BIHAR
|
October 30, 2018 |
|
RADHA KRISHNA PRASAD AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
RADHA MOHAN SINGH SON OF RAGHUNATH SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
RADHA MOHAN SINGH, SON OF LATE SRI NAND KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
RADHE SHYAM SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
RADHE SHYAM SINGH Vs. STATE OF BIHAR
|
March 5, 2018 |
|
RADHESHYAM MISHRA Vs. THE STATE OF BIHAR
|
May 4, 2018 |
|
RADHEY SAHANI AND ORS. Vs. STATE OF BIHAR
|
February 3, 2018 |
|
RADHIKA RAMAN SINGH Vs. STATE OF BIHAR AND OTHERS
|
September 27, 2018 |
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RAGHAV PRASAD S/O LATE ADALAT SINGH Vs. MAGADH UNIVERSITY, BODH GAYA, THROUGH REGISTRAR OF
|
March 6, 2018 |
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RAGHU MAHTO @ RAGHU NATH MAHTO Vs. STATE OF BIHAR
|
January 9, 2018 |
|
RAGHU TANTI Vs. STATE OF BIHAR
|
December 10, 2018 |
|
RAGHU TANTI Vs. STATE OF BIHAR
|
December 14, 2018 |
|
RAGHUBANSH PRASAD SINGH SON OF LATE RAM RATAN SING Vs. STATE OF BIHAR
|
April 11, 2018 |
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RAGHUNANDAN JASWAR S/O DASHRATH JASWAR Vs. THE STATE OF BIHAR
|
February 13, 2018 |
|
RAGHUNANDAN RAI SON OF TOTA RAI Vs. STATE OF BIHAR
|
March 26, 2018 |
|
RAGHUNANDAN SINGH, SON OF GOPALJEE SINGH Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
RAGHUNATH PRASAD SINGH @ RAGHO SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
October 4, 2018 |
|
RAGHUNATH SAH Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAGHUNATH SAH, S/O LATE JANGLI SAH Vs. THE STATE OF BIHAR
|
January 24, 2018 |
|
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
April 24, 2018 |
|
RAGHUNATH YADAV SON OF RAMBHAJ YADAV Vs. STATE OF BIHAR
|
March 6, 2018 |
|
RAGHUVEER YADAV, SON OF MAKASU YADAV Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
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RAGHVENDRA CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
RAGHVENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
January 8, 2018 |
|
RAGHVENDRA RAI Vs. STATE OF BIHAR
|
September 19, 2018 |
|
RAGINI SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
RAHUL KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
February 27, 2018 |
|
RAHUL MUZAFFARPURI Vs. UNION OF INDIA
|
July 5, 2018 |
|
RAHUL RANJAN Vs. STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
RAISH KHAN @ MD. RAIS KHAN Vs. STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
RAJ BAHADUR SINGH, S/O LATE RAM KRIT SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
RAJ BALI OJHA AND ORS. Vs. STATE OF BIHAR
|
February 26, 2018 |
|
RAJ KISHORE SINGH Vs. THE STATE OF BIHAR
|
July 17, 2018 |
|
RAJ KISHORE SINGH Vs. THE STATE OF BIHAR AND ORS.
|
December 3, 2018 |
|
RAJ KISHORE SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
RAJ KISHORE SINHA Vs. STATE OF BIHAR
|
May 18, 2018 |
|
RAJ KRISHNA RAM @ RAJ KRISHNA PRAJAPATI, S/O LATE BANGARAM KOHAR Vs. STATE OF BIHAR
|
June 19, 2018 |
|
RAJ KUMAR @ RAJ KUMAR VERMA Vs. STATE OF BIHAR
|
February 9, 2018 |
|
RAJ KUMAR AGRAWAL Vs. STATE OF BIHAR
|
May 18, 2018 |
|
RAJ KUMAR CHOUDHARY Vs. CENTRAL BANK OF INDIA
|
August 31, 2018 |
|
RAJ KUMAR CHOUDHARY SON OF LATE JAWAHAR CHOUDHARY Vs. STATE OF BIHAR
|
August 6, 2018 |
|
RAJ KUMAR GUPTA SON OF LATE PRABHU KUMAR GUPTA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
August 14, 2018 |
|
RAJ KUMAR JHA Vs. STATE OF BIHAR & ORS
|
September 20, 2018 |
|
RAJ KUMAR MAHTO SON OF LATE PRAGASH MAHTO Vs. STATE OF BIHAR
|
March 22, 2018 |
|
RAJ KUMAR MANDAL Vs. STATE OF BIHAR
|
May 22, 2018 |
|
RAJ KUMAR MANJHI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
February 1, 2018 |
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RAJ KUMAR RAUT Vs. THE PUNJAB NATIONAL BANK AND ORS.
|
August 27, 2018 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
February 1, 2018 |
|
RAJ KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
RAJ KUMAR SINGH, SON OF LATE TRIVENI Vs. THE STATE OF BIHAR,
|
January 24, 2018 |
|
RAJ MUKH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
RAJ NANDAN PASWAN @ RAJNITI PASWAN, SON OF LATE TARANI PASWAN Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
RAJ NATH RAM Vs. STATE OF BIHAR
|
January 3, 2018 |
|
RAJ ROSHNI DEVI, WIFE OF SIDHNATH PATHAK Vs. LAL BABU TIWARI, SON OF LATE RAMAYAN TIWARI
|
January 24, 2018 |
|
RAJ TRADERS Vs. STATE OF BIHAR
|
July 30, 2018 |
|
RAJA RAM MISHRA, SON OF KAPILMUNI MISHRA Vs. STATE OF BIHAR
|
March 29, 2018 |
|
RAJAN KUMAR AND OTHERS Vs. THE CHANCELLOR OF UNIVERSITY
|
July 3, 2018 |
|
RAJAN KUMAR GUPTA Vs. THE STATE OF BIHAR
|
March 20, 2018 |
|
RAJAN KUMAR GUPTA Vs. STATE OF BIHAR
|
March 12, 2018 |
|
RAJAN KUMAR SINGH Vs. THE MAGADH UNIVERSITY AND ORS.
|
December 18, 2018 |
|
RAJAN KUMAR THAKUR S/O NAGENDRA THAKUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
February 1, 2018 |
|
RAJBALLAM MAHTO Vs. STATE OF BIHAR
|
November 26, 2018 |
|
RAJDEO SAH Vs. THE STATE OF BIHAR AND OTHERS
|
October 5, 2018 |
|
RAJDEO SAHNI, SON OF LATE BHAGERAN SAHNI Vs. STATE OF BIHAR
|
September 13, 2018 |
|
RAJDEV CHOUHAN @ RAJDEO CHOUHAN Vs. THE STATE OF BIHAR AND OTHERS
|
February 20, 2018 |
|
RAJDEV YADAV, SON OF YUGESHWAR YADAV Vs. STATE OF BIHAR THROUGH SECRETARY MINISTRY OF HOME
|
March 7, 2018 |
|
RAJEEV KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAJEEV KUMAR @ RAJEEV NAYAN SON OF NAWAL KISHORE S Vs. STATE OF BIHAR
|
March 29, 2018 |
|
RAJEEV KUMAR MANJHI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
January 10, 2018 |
|
RAJEEV KUMAR VERMA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 16, 2018 |
|
RAJEEV NANDAN PANDEY @ RAJIB NANDAN PANDEY Vs. STATE OF BIHAR
|
December 21, 2018 |
|
RAJEEV RANJAN JHA AND OTHERS Vs. STATE OF BIHAR
|
September 11, 2018 |
|
RAJEEV RANJAN RANA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 24, 2018 |
|
RAJEEV RANJAN SON OF JAY KISHOR SAH Vs. JAI PRAKASH UNIVERSITY, CHAPRA
|
June 21, 2018 |
|
RAJEEV RANJAN, SON OF RAMESHWAR PRASAD Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
RAJENDRA CHOUDHARY, SON OF LATE CHARITAR CHOUDHARY Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
RAJENDRA KISHORE SINHA, SON OF LATE SATYA NARAIN PRASAD Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
RAJENDRA KUMAR SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
April 2, 2018 |
|
RAJENDRA MANJHI Vs. THE STATE OF BIHAR AND OTHERS
|
September 10, 2018 |
|
RAJENDRA PANDIT, SON OF LATE SUKKAN PANDIT Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
RAJENDRA PRASAD Vs. RAMA DEVI,
|
April 18, 2018 |
|
RAJENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
September 24, 2018 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
January 12, 2018 |
|
RAJENDRA PRASAD SHAH, DY MANAGER, BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF BIHAR THROUGH SECRETARY TO GOVT OF BIHAR, DEPARTMENT OF INDUSTRIES
|
June 29, 2018 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
November 1, 2018 |
|
RAJENDRA RAI Vs. STATE OF BIHAR
|
November 28, 2018 |
|
RAJENDRA SAHNI, S/O SARYUG SAHNI Vs. STATE OF BIHAR
|
February 16, 2018 |
|
RAJENDRA SINGH AND GULAB SINGH AND ORS. Vs. THE STATE OF BIHAR
|
March 6, 2018 |
|
RAJENDRA YADAV Vs. STATE OF BIHAR
|
July 12, 2018 |
|
RAJENDRA YADAV Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
RAJENDRA YADAV Vs. STATE OF BIHAR
|
December 14, 2018 |
|
RAJENDRA YADAV SON OF LATE SAUDAGAR YADAV Vs. STATE OF BIHAR
|
March 22, 2018 |
|
RAJENRDRA KUMAR MISHRA @ RAJENDRA MISHRA Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAJESH KUMAR Vs. THE STATE OF BIHAR
|
August 28, 2018 |
|
RAJESH KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
August 30, 2018 |
|
RAJESH KUMAR Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
RAJESH KUMAR @ RAJESH KUMAR GUPTA SON OF LATE JAGDISH PRASAD Vs. STATE OF BIHAR
|
September 7, 2018 |
|
RAJESH KUMAR JAISWAL SON OF LATE JAI NARAIN JAISWAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY HOME
|
January 25, 2018 |
|
RAJESH KUMAR JHA, SON OF LATE UPENDRA KUMAR JHA Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
RAJESH KUMAR PANDIT Vs. THE STATE OF BIHAR AND ORS.
|
July 10, 2018 |
|
RAJESH KUMAR PODDAR ARE SON OF NAND KISHORE PODDAR Vs. STATE OF BIHAR AND OTHERS
|
February 15, 2018 |
|
RAJESH KUMAR S/O LATE GAJRAJ SINGH Vs. CHAIRMAN, BIHAR PUBLIC SERVICE COMMISSION, 15, JAWAHAR LAL NEHRU MARG, (BAILEY ROAD), PATNA AND OTHERS
|
July 13, 2018 |
|
RAJESH MANDAL Vs. STATE OF BIHAR
|
August 25, 2018 |
|
RAJESH RANJAN Vs. STATE OF BIHAR
|
July 5, 2018 |
|
RAJESH RANJAN @ RAJEEV RANJAN YADAV @ RAJESH RANJAN YADAV, SON OF LATE KAMESHWAR YADAV AND OTHERS Vs. STATE OF BIHAR
|
June 28, 2018 |
|
RAJESH S/O SHANKAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 19, 2018 |
|
RAJESH SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 24, 2018 |
|
RAJESH SINGH, S/O RAMANUJ SINGH Vs. STATE OF BIHAR
|
August 6, 2018 |
|
RAJESHWAR PRASAD Vs. STATE OF BIHAR AND OTHERS
|
July 19, 2018 |
|
RAJESHWAR PRASAD SINGH S/O LATE FUDDI SINGH AND OTHERS Vs. STATE OF BIHAR
|
June 29, 2018 |
|
RAJESHWAR RAI Vs. STATE OF BIHAR
|
August 18, 2018 |
|
RAJESHWAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
August 31, 2018 |
|
RAJIV KUMAR Vs. STATE OF BIHAR
|
September 18, 2018 |
|
RAJIV KUMAR GAUTAM @ RAJEEV KUMAR GAUTAM Vs. SHARDA KUMARI
|
June 18, 2018 |
|
RAJIV KUMAR, SON OF MOTI LAL Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
|
March 8, 2018 |
|
RAJIV RAJ Vs. STATE OF BIHAR
|
June 21, 2018 |
|
RAJIV RANJAN (ADVOCATE) S/O LATE BINDESHWARI SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
RAJIV RANJAN KUMAR Vs. STATE OF BIHAR AND OTHERS
|
February 21, 2018 |
|
RAJIV RISHI Vs. STATE OF BIHAR
|
January 10, 2018 |
|
RAJKISHORE SAH, S/O LATE RAMDEO SAH Vs. STATE OF BIHAR
|
April 27, 2018 |
|
RAJKUMAR JHA AND ORS. Vs. THE STATE OF BIHAR
|
December 12, 2018 |
|
RAJKUMAR SHARMA Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
RAJNANDAN PANDIT Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
RAJNISH RAJ, SON OF VINOD SINGH Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
RAJO SHARMA, SON OF LATE SHANKAR MISTRI Vs. THE STATE OF BIHAR
|
February 5, 2018 |
|
RAJSUKH PARAN HANSH RAJ BHAGAT KESHRI S/O LATE RAJENDRA PRASAD KESHRI Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
RAJU KUMAR PANDEY Vs. THE STATE OF BIHAR
|
September 12, 2018 |
|
RAJU MAHTO, SON OF JAGESHWAR MAHTO Vs. RANJANA SINGH
|
November 1, 2018 |
|
RAJU MAHTON SON OF BIKHO MAHTON Vs. STATE OF BIHAR
|
March 15, 2018 |
|
RAJU RAM @ RAJU SON OF LATE PANCHU RAM Vs. STATE OF BIHAR
|
June 29, 2018 |
|
RAJU RANJAN KUMAR RAMANUJ SHARMA Vs. STATE OF BIHAR
|
January 31, 2018 |
|
RAJVEER SINGH DAHIYA GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
August 1, 2018 |
|
RAKESH DUBEY, SON OF LATE RAMAYAN DUBEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; COMMIS
|
March 7, 2018 |
|
RAKESH KUMAR SHARMA & ORS. Vs. STATE OF BIHAR & ORS.
|
July 9, 2018 |
|
RAKESH KUMAR SHARMA, SON OF LATE PRABHU THAKUR Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
|
June 18, 2018 |
|
RAKESH KUMAR SINGH SON OF RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 24, 2018 |
|
RAKESH KUMAR SINHA SON OF JAGARNATH LAL Vs. STATE OF BIHAR
|
September 13, 2018 |
|
RAKESH KUMAR, SON OF VIJAY KUMAR Vs. STATE OF BIHAR
|
September 27, 2018 |
|
RAKESH KUMAR, SON OF YOGENDRA PRASAD Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY OLD SECRETARIAT, PATNA
|
February 1, 2018 |
|
RAKESH PRASAD GUPTA, S/O VISHWAS PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY; DISTRICT M
|
March 5, 2018 |
|
RAKESH PRASAD YADAV, SON OF LATE RAMBILASH RAI Vs. BHIM RAO AMBEDKAR BIHAR UNIVERSITY AND OTHERS
|
June 20, 2018 |
|
RAKESH RANJAN Vs. STATE OF BIHAR
|
April 18, 2018 |
|
RAKESH RANJAN SAHAY SON OF LATE JAGDISH SAHAY Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
RAKESH ROSHAN @ BABLU YADAV Vs. STATE OF BIHAR
|
August 7, 2018 |
|
RAKESH SINGH, SON OF MAHESHWARI SINGH AND OTHERS Vs. STATE OF BIHAR
|
March 17, 2018 |
|
RAM ASHISH SINGH S/O LATE HARI PRASAD SINGH Vs. SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS
|
January 29, 2018 |
|
RAM AUTAR Vs. STATE OF BIHAR AND OTHERS
|
July 25, 2018 |
|
RAM BABU PASWAN @ RAM BABOO PASWAN, S/O LATE RAM SUNDAR PASWAN Vs. STATE OF BIHAR THROUGH SHIVENDRA SATYARTHI
|
September 14, 2018 |
|
RAM BABU SHARMA SON OF SUDARSHAN SHARMA Vs. STATE OF BIHAR
|
February 1, 2018 |
|
RAM BACHAN RAI AND OTHERS Vs. THE STATE OF BIHAR
|
February 19, 2018 |
|
RAM BACHAN RAM Vs. THE STATE OF BIHAR
|
July 10, 2018 |
|
RAM BACHAN ROY SON OF CHANDRIKA RAI Vs. STATE OF BIHAR
|
March 19, 2018 |
|
RAM BAHADUR MARKANDAY Vs. THE STATE OF BIHAR
|
September 10, 2018 |
|
RAM BALAK CHAUDHARY Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
RAM BALI CHAUDHARY, SON OF LATE ANUPLAL CHAUDHARY Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
RAM BALI MISHRA Vs. THE STATE OF BIHAR AND OTHERS
|
February 21, 2018 |
|
RAM BALI PASWAN Vs. STATE OF BIHAR
|
January 9, 2018 |
|
RAM BARAT YADAV SON FOF JATTU YADAV Vs. STATE OF BIHAR
|
January 19, 2018 |
|
RAM BHIKHI MISHRA, SON OF LATE DADAN MISHRA Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
RAM BIHARI PANDEY Vs. STATE OF BIHAR
|
May 18, 2018 |
|
RAM BILASH YADAV, SON OF LATE MATUKI YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
RAM BRIKSH SAH Vs. THE CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND OTHERS
|
April 18, 2018 |
|
RAM CHANDRA JHA AND OTHERS Vs. THE STATE OF BIHAR
|
August 9, 2018 |
|
RAM CHANDRA PASI Vs. RAM NEWAJ PASI
|
June 21, 2018 |
|
RAM CHANDRA PASWAN Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAM CHANDRA PD. YADAV AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
RAM CHANDRA RAM AND OTHERS Vs. STATE OF BIHAR
|
August 18, 2018 |
|
RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
April 27, 2018 |
|
RAM CHANDRA UPADHYAY S/O LATE KHOSHI UPADHYAY Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
RAM CHANDRA YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
RAM DAS SON OF JUTHAN DAS Vs. STATE OF BIHAR
|
August 3, 2018 |
|
RAM DAS THAKUR Vs. THE STATE OF BIHAR AND OTHERS
|
February 27, 2018 |
|
RAM DATTA PRASAD SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
August 30, 2018 |
|
RAM DAYAL DAS SON OF GAMBHIRA DAS Vs. STATE OF BIHAR
|
July 5, 2018 |
|
RAM DAYAL RAI, SON OF LATE MAHENDRA RAI Vs. STATE OF BIHAR
|
May 17, 2018 |
|
RAM DULAR GUPTA SON OF LATE NAGINA GUPTA Vs. STATE OF BIHAR
|
October 29, 2018 |
|
RAM EKBAL DUBEY @ NATHUNI DUBEY SON OF PRADUMAN DUBEY Vs. ANUSUIA DEVI WIFE OF LATE DEO KUMAR DUBEY AND OTHERS
|
June 20, 2018 |
|
RAM EKBAL RAI AND OTHERS Vs. STATE OF BIHAR
|
August 9, 2018 |
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RAM EKBAL SINGH Vs. STATE OF BIHAR
|
August 13, 2018 |
|
RAM EKWAL SINGH SON OF LATE RAJDEO SINGH Vs. THE STATE OF BIHAR
|
January 29, 2018 |
|
RAM JANAK SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
RAM JANAM RAM Vs. THE STATE OF BIHAR AND OTHERS
|
September 14, 2018 |
|
RAM JEE DHANUK @ RAMJEE MAHTO AND OTHERS Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
RAM JYOTI GYANCHAND SAHNI AND OTHERS Vs. RAM BILAS SAHNI AND OTHERS
|
February 1, 2018 |
|
RAM KARAN DAS AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
RAM KESHWAR RAM Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
RAM KISHOR SINGH Vs. STATE OF BIHAR
|
February 23, 2018 |
|
RAM KISHORE PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
|
April 30, 2018 |
|
RAM KISHORE TIWARI, SON OF LATE LAXMI TIWARI Vs. STATE OF BIHAR
|
May 17, 2018 |
|
RAM KRIPAL PRASAD Vs. STATE OF BIHAR AND ORS.
|
October 25, 2018 |
|
RAM KRIPAL RAY @ RAM KRIPAL RAI, SON OF LATE BAISHAKHI RAY Vs. STATE OF BIHAR
|
August 18, 2018 |
|
RAM KRIPAL SAHI Vs. STATE OF BIHAR THROUGH REGISTRAR COOPERATIVE DEPARTMENT
|
February 1, 2018 |
|
RAM KRIPAL SAHI, S/O LATE MURAT SAHI Vs. STATE OF BIHAR THROUGH REGISTRAR COOPERATIVE DEPARTMENT, GOVT OF IHAR, PATNA
|
February 1, 2018 |
|
RAM KRISHNA RAI, SON OF LATE GARIBA RAI Vs. THE STATE OF BIHAR
|
March 20, 2018 |
|
RAM KUNWAR BHAGAT AND ANOTHER Vs. THE STATE OF BIHAR
|
August 24, 2018 |
|
RAM LAKHAN YADAV Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
RAM LAL PAL S/O LATE KEDARI PAL Vs. BUTAI PAL S/O LATE KEDARI RAI
|
March 5, 2018 |
|
RAM NAGINA CHOUDHARY Vs. UTTAR BIHAR GRAMIN BANK
|
July 5, 2018 |
|
RAM NAGINA SINGH Vs. STATE OF BIHAR
|
August 6, 2018 |
|
RAM NARAYAN THAKUR Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
February 21, 2018 |
|
RAM NARESH SAH, SON OF LATE SHANKAR SAH Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
RAM NARESH SINGH @ RAM NARESH PRASAD AND OTHERS Vs. NATHUN CHOUDHARY @ NATHUNI CHAUDHARY SON OF LATE SANICHAR PASI
|
January 19, 2018 |
|
RAM NARESH TIWARY SON OF LATE PANDIT DHARMDEO TIWARY Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
RAM NATH SINGH SON OF LATE RAM NAGINA SINGH Vs. STATE OF BIHAR
|
July 19, 2018 |
|
RAM NATH THAKUR SON OF SHIV SHANKER THAKUR Vs. THE STATE OF BIHAR
|
June 21, 2018 |
|
RAM NEWAJ DUBEY AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 10, 2018 |
|
RAM PRASAD MISHRA Vs. THE STATE OF BIHAR AND OTHERS
|
September 24, 2018 |
|
RAM PRASAD RAI AND ORS. Vs. THE STATE OF BIHAR
|
January 13, 2018 |
|
RAM PRASAD RAI AND OTHER Vs. THE STATE OF BIHAR
|
September 6, 2018 |
|
RAM PRASAD SAH SON OF LATE NAND LAL SAH Vs. STATE OF BIHAR
|
February 9, 2018 |
|
RAM PRASAD SAHA Vs. STATE BANK OF INDIA
|
October 8, 2018 |
|
RAM PRASAD SAHANI Vs. STATE OF BIHAR
|
October 30, 2018 |
|
RAM PRAVESH MISTRI Vs. STATE OF BIHAR
|
March 22, 2018 |
|
RAM PRAVESH RAI ESTATE PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
May 18, 2018 |
|
RAM PRAVESH RAI S/O LATE KAMLA RAI Vs. STATE OF BIHAR
|
October 26, 2018 |
|
RAM PRAVESH ROY Vs. RAJMATI DEVI
|
March 22, 2018 |
|
RAM PRAVESH SAHANI Vs. STATE OF BIHAR
|
June 18, 2018 |
|
RAM PRAVESH SHARMA @ RAM PRAVESH PRASAD SHARMA Vs. STATE OF BIHAR
|
April 13, 2018 |
|
RAM PRAVESH SINGH SON OF LATE BISHUNDEO SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 4, 2018 |
|
RAM PRAVESH YADAV AND ORS. Vs. STATE OF BIHAR
|
January 16, 2018 |
|
RAM PUKAR SHARMA @ MUSAHARU SHARMA Vs. STATE OF BIHAR
|
September 19, 2018 |
|
RAM PUKARI DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
September 24, 2018 |
|
RAM RAI, S/O LATE PARDEEP RAI Vs. STATE OF BIHAR
|
January 8, 2018 |
|
RAM RATAN RAI AND OTHERS Vs. THE STATE OF BIHAR
|
February 3, 2018 |
|
RAM ROOP DEVI WIFE OF SRI. MANKESHWAR SAH Vs. THE STATE OF BIHAR
|
January 29, 2018 |
|
RAM SAGAR PASWAN Vs. THE STATE OF BIHAR
|
November 26, 2018 |
|
RAM SAKAL SAH @ CHUNNU Vs. THE STATE OF BIHAR
|
March 30, 2018 |
|
RAM SEWAK PANDIT, SON OF LATE MAHABIR PANDIT Vs. STATE OF BIHAR
|
August 30, 2018 |
|
RAM SHANKAR KUMAR SINGH @ RAM SHANKAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
September 5, 2018 |
|
RAM SHARAN PD. SINGH Vs. THE STATE OF BIHAR
|
August 27, 2018 |
|
RAM SHOWARATH MANDAL SON OF SARJUG MANDAL Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
RAM SHRINGAR RAM SON OF LATE KUSHESHWAR RAM Vs. STATE OF BIHAR AND ORS.
|
January 18, 2018 |
|
RAM SINGH Vs. STATE OF BIHAR
|
September 19, 2018 |
|
RAM SURAT SINGH AND OTHERS Vs. STATE OF BIHAR
|
April 19, 2018 |
|
RAM SURESH TIWARI Vs. STATE OF BIHAR
|
March 30, 2018 |
|
RAM SWARATH MAHTO Vs. STATE OF BIHAR AND OTHERS
|
July 30, 2018 |
|
RAM UDAR SINGH SON OF LATE JAMADAR SINGH Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY FOOD AND SUPPLY DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
October 10, 2018 |
|
RAM VILAS RAJAK, S/O LATE RAMDEO RAJAK Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
RAM VILASH YADAV AND OTHER Vs. THE STATE OF BIHAR
|
September 6, 2018 |
|
RAM VYAS PANDEY, SON OF LATE INDRADEO PANDEY Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
RAM WARAN KUAR Vs. STATE OF BIHAR
|
January 4, 2018 |
|
RAMA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
RAMA NAND PRASAD SINGH Vs. THE BIHAR STATE HOUSING BOARD
|
June 29, 2018 |
|
RAMA NAND SHARMA, SON OF LATE BADRI PRASAD SINGH Vs. THE UNION OF INDIA AND OTHERS
|
January 25, 2018 |
|
RAMA PRAJAPATI Vs. THE ADDITIONAL COMMANDANT GENERAL HOME GUARD AND FIRE SERVICES
|
December 3, 2018 |
|
RAMA SHANKAR CHOUDHARY AND OTHERS Vs. THE STATE OF BIHAR
|
September 11, 2018 |
|
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
|
April 11, 2018 |
|
RAMA SHANKAR SINGH, SON OF LATE BISHESHWAR SINGH @ MOTOR SINGH @ VISHESHWAR PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
RAMA SINGH Vs. STATE OF BIHAR
|
March 8, 2018 |
|
RAMADHAR SINGH AND OTHER Vs. STATE OF BIHAR
|
June 21, 2018 |
|
RAMADHAR THAKUR, SON OF LATE RAM BARAN THAKUR Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY
|
March 19, 2018 |
|
RAMAGAYA SINGH SON OF HARDEO SINGH Vs. STATE OF BIHAR
|
July 13, 2018 |
|
RAMAKANT KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 18, 2018 |
|
RAMAKANT PRASAD AND OTHERS Vs. THE STATE OF BIHAR
|
February 26, 2018 |
|
RAMAKANT PRASAD, SON OF LATE SINGHASHAN PRASAD Vs. STATE OF BIHAR
|
January 18, 2018 |
|
RAMAKANT RAM Vs. STATE OF BIHAR
|
May 28, 2018 |
|
RAMAKANT SINGH HOTELS PVT LTD Vs. STATE OF BIHAR
|
May 18, 2018 |
|
RAMAKANT SINGH, SON OF LATE RAM KHELAWAN SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF TO
|
March 22, 2018 |
|
RAMAN KHURANA @ RAM LAL KHURANA, SON OF KISHUN LAL KHURANA Vs. STATE OF BIHAR
|
January 8, 2018 |
|
RAMAN KUMAR Vs. STATE OF BIHAR
|
July 16, 2018 |
|
RAMANAND YADAV Vs. STATE OF BIHAR
|
August 21, 2018 |
|
RAMANAND YADAV @ RAM NANDAN & ORS. Vs. STATE OF BIHAR
|
April 12, 2018 |
|
RAMANUJ MAHANT TIWARI Vs. STATE OF BIHAR AND OTHERS
|
February 7, 2018 |
|
RAMASHANKAR CHAUDHARY AND OTHERS Vs. PRABHAWTI DEVI AND OTHERS
|
August 8, 2018 |
|
RAMASHANKAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAMASHANKAR SINGH Vs. STATE OF BIHAR
|
February 5, 2018 |
|
RAMASHISH KUMAR, S/O LATE BABU LAL RAJAK Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
RAMASHISH MALAKAR Vs. STATE OF BIHAR
|
March 16, 2018 |
|
RAMASHISH SAHANI Vs. STATE OF BIHAR
|
August 3, 2018 |
|
RAMASHISH SINGH Vs. STATE OF BIHAR
|
January 30, 2018 |
|
RAMASHRAY PRASAD RAM Vs. STATE OF BIHAR
|
April 4, 2018 |
|
RAMAUTAR MANJHI, S/O LATE SAMAN MANJHI Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
RAMAUTAR SINGH Vs. STATE OF BIHAR
|
January 20, 2018 |
|
RAMAVTAR JHA Vs. STATE OF BIHAR
|
February 22, 2018 |
|
RAMAYAN MAHTO Vs. THE STATE OF BIHAR AND OTHERS
|
September 17, 2018 |
|
RAMAYAN PRASAD Vs. STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
RAMBALI COLD STORAGE PRIVATE LTD THROUGH ITS DIREC Vs. CENTRAL BANK OF INDIA, BODHGAYA BRANCH THROUGH ITS
|
May 2, 2018 |
|
RAMBRIKSHA SAH Vs. THE STATE OF BIHAR AND OTHERS
|
August 3, 2018 |
|
RAMCHANDRA RAM, SON OF LATE MANNU RAM Vs. UNION OF INDIA THROUGH SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVERNMENT OF INDIA, NEW DELHI
|
January 9, 2018 |
|
RAMCHANDRA YADAV Vs. STATE OF BIHAR
|
October 4, 2018 |
|
RAMCHANDRA YADAV SON OF LILA YADAV Vs. STATE OF BIHAR
|
March 29, 2018 |
|
RAMCHANDRA YADAV, SON OF NARESH YADAV Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
RAMCHANDRAN JAIPRAKASH GENERAL MANAGER Vs. THE STATE OF BIHAR
|
November 30, 2018 |
|
RAMCHARAN Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
RAMDEO SAH Vs. STATE OF BIHAR
|
October 4, 2018 |
|
RAMDEO YADAV Vs. STATE OF BIHAR
|
April 24, 2018 |
|
RAMENDRA KUMAR SINHA (RANGER) Vs. THE STATE OF BIHAR AND ANOTHER
|
March 29, 2018 |
|
RAMESH CHAUDHARY @ RAMESH YADAV Vs. STATE OF BIHAR
|
September 19, 2018 |
|
RAMESH KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
October 31, 2018 |
|
RAMESH KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
|
March 28, 2018 |
|
RAMESH KUMAR AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
RAMESH KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
|
May 2, 2018 |
|
RAMESH KUMAR MANDAL @ RAMESH MANDAL Vs. STATE OF BIHAR
|
June 25, 2018 |
|
RAMESH KUMAR RAM Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
RAMESH KUMAR S/O MOTI SINGH Vs. UNION OF INDIA
|
February 1, 2018 |
|
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 27, 2018 |
|
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 2, 2018 |
|
RAMESH KUSHWAHA @ RAMESH SINGH KUSHWAHA Vs. STATE OF BIHAR
|
December 18, 2018 |
|
RAMESH PRASAD & ORS Vs. JITENDER KUMAR
|
December 20, 2018 |
|
RAMESH RAI Vs. STATE OF BIHAR
|
April 10, 2018 |
|
RAMESH RAM S/O SHRI GODHAN RAM Vs. STATE OF BIHAR AND OTHERS
|
September 6, 2018 |
|
RAMESH SINGH Vs. THE STATE OF BIHAR
|
July 26, 2018 |
|
RAMESH SINGH SON OF LATE RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
April 6, 2018 |
|
RAMESHWAR MAHTO @ KAMESHWAR MAHTO AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
January 23, 2018 |
|
RAMESHWAR SINGH S/O LATE VIDYADHAR SINGH Vs. ALAKH NIRANJAN SINGH S/O LATE MAHABIR SINGH
|
January 24, 2018 |
|
RAMESHWAR THAKUR Vs. STATE OF BIHAR
|
January 15, 2018 |
|
RAMESHWAR THAKUR AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
RAMESHWAR YADAVA S/O BAIDNATH YADAVA Vs. STATE OF BIHAR
|
November 2, 2018 |
|
RAMESHWARI DEVI, W/O LATE DHARMDEO MAHTO Vs. STATE OF BIHAR & ANR
|
January 25, 2018 |
|
RAMJANAM PRASAD, S/O LATE BADRI PRASAD Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
February 13, 2018 |
|
RAMJANAM SINGH Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMMISSIONER
|
February 6, 2018 |
|
RAMJEE PASWAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD.
|
June 29, 2018 |
|
RAMJEE PRASAD Vs. STATE OF BIHAR
|
April 12, 2018 |
|
RAMJEE PRASAD RAHUL Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
RAMJEE SINGH SON OF KAILASH SINGH Vs. MAHARAJ SINGH, SON OF LATE CHANA CHAUDHARY AND OTHERS
|
June 21, 2018 |
|
RAMJEET S/O RAM NARAYAN RAM Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
|
August 18, 2018 |
|
RAMJEET YADAV Vs. STATE OF BIHAR
|
July 2, 2018 |
|
RAMJHARI DEVI Vs. UNION OF INDIA
|
December 6, 2018 |
|
RAMJI PASWAN Vs. THE BABA SAHEB BHIM RAO AMBEDKAR UNIVERSITY
|
January 3, 2018 |
|
RAMJI SAH, SON OF LATE SHEOPUJAN SAH Vs. STATE OF BIHAR
|
April 30, 2018 |
|
RAMJOT DEVI Vs. UNION OF INDIA
|
September 11, 2018 |
|
RAMNANDI DEVI Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
|
June 27, 2018 |
|
RAMPATI MAHTO, SON OF LATE BHAGAN MAHTO Vs. UNION OF INDIA THROUGH ITS PRINCIPAL SECRETARY
|
May 9, 2018 |
|
RAMPRIT CHOUDHARY Vs. KAVITA DEVI
|
July 17, 2018 |
|
RAMPUJAN SAH Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
RAMPUKAR SINGH & ORS Vs. STATE OF BIHAR
|
January 9, 2018 |
|
RAMRAJ YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
August 16, 2018 |
|
RAMWATI KUMARI Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAMYASH SAH S/O LATE CHULHAI SAH AND OTHERS Vs. THE STATE OF BIHAR
|
June 21, 2018 |
|
RAN VIJAY KUMAR CHARAN, SON OF LATE BAIDYA NATH CH Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, HUMAN RESOURC
|
March 29, 2018 |
|
RANA RAN KESHRI SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
RANA VIJAY SINGH, SON OF LATE THAKUR RAM KRISHNA SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
RANBIR SINGH Vs. STATE OF BIHAR
|
March 7, 2018 |
|
RANDHIR KUMAR RAMAN Vs. THE STATE OF BIHAR
|
March 26, 2018 |
|
RANDHIR KUMAR SINGH Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
RANDHIR KUMAR SINGH SON OF LATE RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
February 5, 2018 |
|
RANJAN KUMAR Vs. THE STATE OF BIHAR
|
March 21, 2018 |
|
RANJAN KUMAR SAH, SON OF MAHENDRA SAH Vs. STATE OF BIHAR
|
September 6, 2018 |
|
RANJAN KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
February 19, 2018 |
|
RANJAN KUMAR SINGH SON JAY PRAKASH SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
RANJAN KUMAR SON OF SHRI RADHA KRISHNA PRASAD Vs. THE ASSISTANT GENERAL MANAGER CORPORATION BANK (PERSONAL ADMINISTRATION DIVISION) HEAD OFFICE
|
August 16, 2018 |
|
RANJAN RAI Vs. STATE OF BIHAR
|
November 20, 2018 |
|
RANJEET KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 20, 2018 |
|
RANJEET KUMAR SINGH @ RAMNA SINGH Vs. STATE OF BIHAR
|
March 19, 2018 |
|
RANJEET KUMAR SINGH @ RAMNA SINGH SON OF RAM SNEHI SINGH; UMAKANT SINGH SON OF DEVENDRA SINGH Vs. STATE OF BIHAR
|
March 16, 2018 |
|
RANJEET SAHM, SON OF BILLASH SAH Vs. STATE OF BIHAR
|
January 16, 2018 |
|
RANJEET SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
RANJIT KUMAR GHOSH, SON OF LATE ASHUTOSH GHOSH Vs. STATE OF BIHAR
|
September 12, 2018 |
|
RANJIT KUMAR JHA Vs. THE UNION OF INDIA
|
March 15, 2018 |
|
RANJIT KUMAR SETH Vs. ANITA DEVI
|
February 28, 2018 |
|
RANJIT KUMAR YADAV S/O LATE BABAN YADAV Vs. STATE OF BIHAR
|
January 30, 2018 |
|
RANJU DEVI Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
RANVEER YADAV Vs. THE STATE OF BIHAR
|
March 16, 2018 |
|
RANVEER YADAV Vs. THE STATE OF BIHAR
|
May 2, 2018 |
|
RASHMI KUMARI Vs. STATE OF BIHAR
|
March 13, 2018 |
|
RASHMI KUMARI Vs. STATE OF BIHAR
|
August 30, 2018 |
|
RASIDA KHATOON WIFE OF SAMEER KHAN DAUGHTER OF TOWFEEQ KHAN Vs. STATE OF BIHAR
|
August 28, 2018 |
|
RATI KANT MISHRA Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
RATNAKAR MISHRA Vs. ALLAHABAD BANK THROUGH CHAIRMAN CUM MANAGING DIRECTOR
|
January 8, 2018 |
|
RATNESH PATHAK S/O LATE LAXMAN PATHAK Vs. STATE OF BIHAR AND OTHERS
|
June 29, 2018 |
|
RAVI BHUSHAN PRASAD SINHA, SON OF SRI YOGENDRA PRASAD SINHA Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
RAVI KANT CHAUBEY Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2018 |
|
RAVI KANT VERMA AND OTHERS Vs. HULAS MAHATO, SON OF LATE NANHKU MAHTO
|
March 21, 2018 |
|
RAVI KUMAR GUPTA, SON OF LATE DEVENDRA KUMAR GUPTA Vs. THE STATE OF BIHAR
|
January 9, 2018 |
|
RAVI KUMAR SINGH Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
|
October 31, 2018 |
|
RAVI KUMAR SON OF LAXMAN MUKHIYA Vs. STATE OF BIHAR
|
September 17, 2018 |
|
RAVI KUMAR, SON OF RAVINDRA SINGH Vs. STATE OF BIHAR
|
March 29, 2018 |
|
RAVI PRAKASH TIWARI Vs. STATE OF BIHAR
|
April 27, 2018 |
|
RAVI RANJAN @ RITU RAJ Vs. THE STATE OF BIHAR
|
November 26, 2018 |
|
RAVI RANJAN ROY, SON OF LATE RAMDEO PRASAD YADAV Vs. STATE OF BIHAR
|
March 28, 2018 |
|
RAVI SHANKAR SINGH Vs. STATE OF BIHAR
|
August 28, 2018 |
|
RAVI SHANKAR SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
RAVI SINHA Vs. STATE OF BIHAR
|
January 12, 2018 |
|
RAVINDRA KISHOR Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
RAVINDRA KUMAR @ RABINDRA KUMAR S/O LATE RAM GOVIND SINGH Vs. YATENDRA NARAYAN CHAUDHARY S/O LATE HRIDYA NARAYAN CHAUDHARY
|
June 28, 2018 |
|
RAVINDRA KUMAR SINGH, SON OF LATE KEDAR SINGH Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
RAVINDRA MAHTO AND OTHERS Vs. THE STATE OF BIHAR
|
September 14, 2018 |
|
RAVINDRA NATH KUNDU, SON OF LATE NIMAICHAND KUNDU Vs. STATE OF BIHAR THROUGH SECRETARY
|
April 9, 2018 |
|
RAVINDRA RAM SON OF RAM LAKHAN RAM Vs. STATE OF BIHAR
|
January 17, 2018 |
|
RAVINDRA SAH , SON OF LATE KRISHNA SAH, Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
RAVINDRA YADAV @ RAVINDER YADAV @ RABBO SON OF RAM CHANDRA YADAV @ CHANDAR YADAV Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
RECON Vs. UNION OF INDIA
|
June 27, 2018 |
|
REEMA KUMARI, W/O RAJESH RANJAN VILLAGE- SAHIT Vs. BHARAT PETROLEUM CORPORATION LTD , THROUGH ITS GEN
|
May 17, 2018 |
|
REENA DEVI Vs. STATE OF BIHAR
|
March 9, 2018 |
|
REENA DEVI SANJEEV KUMAR THAKUR Vs. STATE OF BIHAR AND OTHERS
|
March 27, 2018 |
|
REENA KUMARI, WIFE OF PREMCHAND MANDAL Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
REGIONAL MANAGER, CENTRAL BANK OF INDIA, KOSHI CHOWK, SAHARSA Vs. SUMAN KUMAR ROY, SON OF LATE UDIT NARAYAN ROY
|
April 4, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. B.P. TRADING
|
September 13, 2018 |
|
REHANA KHATOON Vs. STATE OF BIHAR
|
July 24, 2018 |
|
REKHA DEVI Vs. RANJEET SAH
|
December 7, 2018 |
|
REKHA DEVI WIFE OF SURYANARAYAN CHAUDHARY Vs. STATE OF BIHAR
|
May 11, 2018 |
|
REKHA KUMARI @ REKHA DEVI AND ORS. Vs. MAHESH KUMAR AND ORS.
|
January 16, 2018 |
|
RELIANCE COMMUNICATIONS LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
June 19, 2018 |
|
RENU KISHORE Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
|
June 21, 2018 |
|
RENU KUMARI Vs. STATE OF BIHAR
|
April 3, 2018 |
|
RENUKA JHA Vs. VICE CHANCELLOR, L.N. MITHILA UNIVERSITY AND OTHERS
|
June 21, 2018 |
|
RESERVE BANK RETIRED EMPLOYEES WELFARE SOCIETY; DEBI DAYAL RAM SON OF HARIJAN RAM Vs. RESERVE BANK OF INDIA; GOVERNOR
|
March 15, 2018 |
|
REYAJUDDIN MIAN @ MD REYAJUDDEEN Vs. STATE OF BIHAR
|
February 6, 2018 |
|
REYAZ Vs. THE STATE OF BIHAR
|
July 16, 2018 |
|
REYAZ AHMAD AATISH Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
RIGA SUGAR CO. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 11, 2018 |
|
RIKESH KUMAR YADAV Vs. STATE OF BIHAR
|
November 28, 2018 |
|
RIMA DEVI Vs. STATE OF BIHAR
|
May 18, 2018 |
|
RINA KUMARI SHRIVASTWA W/O ASHOK PRASAD SRIVASTAVA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
RINKI DEVI, WIFE OF JITENDRA PRASAD Vs. STATE OF BIHAR
|
October 4, 2018 |
|
RINKU DEVI WIFE OF LATE PRAMOD PRASAD @ PRAMOD YADAV AND OTHERS Vs. SRI JANARDHAN SINGH SON OF LALAN SINGH SHIVASTAN AND OTHERS
|
June 19, 2018 |
|
RINKU DEVI, WIFE OF SHRI SANJAY KUMAR YADAV @ SANJAY YADAV Vs. STATE OF BIHAR
|
July 13, 2018 |
|
RINKU KUMARI Vs. THE STATE OF BIHAR
|
March 12, 2018 |
|
RISHI KUMAR SHAHI S/O LATE SHYAM NARAYAN SHAHI Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
RISHIDEO RAI, SON OF NOKHLAL RAI Vs. STATE OF BIHAR
|
May 24, 2018 |
|
RISHIKESH SINGH, SON OF RAMAPAYAR RAY Vs. THE STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
RITA Vs. STATE OF BIHAR AND OTHERS
|
July 5, 2018 |
|
RITA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 28, 2018 |
|
RITA DEVI AND OTHERS Vs. RAMESH DAS AND OTHERS
|
September 25, 2018 |
|
RITA KUMARI Vs. THE UNION OF INDIA
|
January 3, 2018 |
|
RITASI Vs. STATE OF BIHAR
|
December 13, 2018 |
|
RITESH KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
RITESH KUMAR UPADHYAY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 24, 2018 |
|
RITESH TANTI, S/O PAGLA TANTI Vs. STATE OF BIHAR
|
January 24, 2018 |
|
RITU KUMARI W/O SHASHI BHUSHAN YADAV Vs. STATE OF BIHAR
|
April 3, 2018 |
|
RIZWAN AHMAD & ANR. Vs. STATE OF BIHAR & ORS.
|
May 18, 2018 |
|
RUA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 13, 2018 |
|
RUBEDA KHATOON Vs. STATE OF BIHAR
|
March 21, 2018 |
|
RUCHI RACHNA Vs. THE STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
RUDAL SAH, S/O LATE DEEP NARAYAN SAH Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
RUDAL SAHNI Vs. STATE OF BIHAR
|
March 16, 2018 |
|
RUKMINI DEVI AND OTHERS Vs. HIRA JHA AND OTHERS
|
June 26, 2018 |
|
RUKMINI DEVI W/O SUNIL YADAV Vs. STATE OF BIHAR
|
September 26, 2018 |
|
RUNGTA ENTERPRISES, BHAGALPUR Vs. STATE OF BIHAR AND OTHERS
|
March 16, 2018 |
|
RUPA SINHA Vs. STATE OF BIHAR
|
April 24, 2018 |
|
RUPA THAKUR, SON OF TILA THAKUR Vs. STATE OF BIHAR
|
January 30, 2018 |
|
RUPAK KUMAR AND OTHERS Vs. STATE BANK OF INDIA
|
April 16, 2018 |
|
RUPESH INT UDYOG Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2018 |
|
RUPESH KUMAR VERMA, SON OF KALI PRASAD VERMA Vs. INDIAN OIL CORPORATION LIMITED
|
August 6, 2018 |
|
RURAL WORKS DEPARTMENT, WORKS DIVISION SASARAM Vs. COMMISSIONER OF INCOME TAX, TDS
|
March 23, 2018 |
|
SABAHUDDIN AZEEM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 27, 2018 |
|
SABIR AHMAD Vs. STATE OF BIHAR AND ORS
|
February 26, 2018 |
|
SABITA KUMARI WIFE OF RAMCHANDRA DAS Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
SABITA SINGH @ SAVITA SINGH WIFE OF SRI MRITUNJAY KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
SACHCHIDANAND DUBEY AND OTHERS Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
SACHCHIDANAND SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
July 3, 2018 |
|
SACHIDANAND PRASAD Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
SACHINDRA NARAYAN, SON OF LATE A K NARAYAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
March 13, 2018 |
|
SADANAND SINGH, S/O LATE JAGESHWAR SINGH Vs. STATE OF BIHAR
|
May 22, 2018 |
|
SADASHIV MANDAL Vs. THE UNION OF INDIA
|
June 29, 2018 |
|
SADHU MAHTO Vs. STATE OF BIHAR AND OTHERS
|
August 13, 2018 |
|
SADHU SHARAN PRASAD Vs. STATE OF BIHAR
|
January 18, 2018 |
|
SAFAL KUMAR MISHRA Vs. STATE OF BIHAR
|
June 21, 2018 |
|
SAFIULLAH Vs. THE STATE OF BIHAR AND OTHERS
|
August 29, 2018 |
|
SAGAR KUMAR Vs. STATE OF BIHAR
|
February 1, 2018 |
|
SAHABU MIYA Vs. STATE OF BIHAR
|
April 10, 2018 |
|
SAHABUDDIN MIAN SON OF JAN ALI Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
SAHANWAZ ALAM ANSARI @ SAHANWAZ ALAM, SON OF NASURUDIN ANSARI Vs. THE STATE OF BIHAR.
|
February 15, 2018 |
|
SAHDEO RAM Vs. STATE OF BIHAR
|
December 17, 2018 |
|
SAHDEV RAI SON OF LATE MOHIT RAJ Vs. STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
SAHEBJAN MIAN Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
SAHIL KUMAR @ SAHEB KUMAR Vs. STATE OF BIHAR
|
June 19, 2018 |
|
SAHIMA KHATOON W/O MD. USMAN ALI Vs. STATE OF BIHAR
|
May 3, 2018 |
|
SAHITYA BHUSHAN PANDEY AND ANOTHER Vs. RAJ KUMAR PANDEY AND ANOTHER
|
February 7, 2018 |
|
SAINIK FOOD PVT. LTD. Vs. THE PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX AND OTHERS
|
February 8, 2018 |
|
SAJJAN RAI Vs. STATE OF BIHAR
|
March 23, 2018 |
|
SAKALDEO YADAV AND ORS. Vs. THE STATE OF BIHAR
|
February 27, 2018 |
|
SAKALDEO YADAV YADAV, S/O RAJVALLAM @ RAJ BALLABH SINGH @ RAJ BALLABH YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
SAKET BIHARI Vs. SHASHI BHUSHAN KUMAR
|
August 28, 2018 |
|
SAKET KUMAR Vs. BHAWNA SINGH
|
December 3, 2018 |
|
SAKET KUMAR SINGH Vs. STATE OF BIHAR
|
December 4, 2018 |
|
SAKILA KHATOON Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
SAKILA KUMARI Vs. THE STATE OF BIHAR REPRESENTED
|
August 13, 2018 |
|
SAKILA KUMARI W/O ARBIND KUMAR SINGH Vs. STATE OF BIHAR
|
February 7, 2018 |
|
SAKUNTALA DEVI WIFE OF SRI RAMJEE SAH Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
SALAHUDDIN KHAN, SON OF SHREE JAMALUDDIN KHAN Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS
|
July 20, 2018 |
|
SALKHU MURMU, S/O LATE HORIL MURMU Vs. STATE OF BIHAR; YUGAL KISHORE MANDAL
|
March 19, 2018 |
|
SAMBHU RAI, SON OF SUNDER RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY EXCISE
|
March 9, 2018 |
|
SAMIYA DEVI, WIFE OF DARSDHAN RAI Vs. SATISH SAHA, S/O GAURI SHANKAR SAHA
|
August 23, 2018 |
|
SAMRENDRA NARAYAN JHA, SON OF LATE AMRENDRA NARAYA Vs. STATE OF BIHAR
|
March 8, 2018 |
|
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. THE STATE OF BIHAR AND OTHERS
|
March 5, 2018 |
|
SANDEEP BHUTANI Vs. STATE OF BIHAR
|
August 23, 2018 |
|
SANDEEP KUMAR Vs. STATE OF BIHAR
|
October 26, 2018 |
|
SANDHYA DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 25, 2018 |
|
SANDIP KUMAR ROUSHAN Vs. STATE OF BIHAR
|
July 24, 2018 |
|
SANGEET KUMAR Vs. THE UNION OF INDIA THROUGH CBI
|
May 2, 2018 |
|
SANGITA RANI Vs. STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
SANJAY BOSAK Vs. STATE OF BIHAR
|
January 29, 2018 |
|
SANJAY KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
SANJAY KUMAR Vs. STATE OF BIHAR AND ANOTHERS
|
July 12, 2018 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR
|
August 31, 2018 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
June 29, 2018 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
November 28, 2018 |
|
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT
|
May 15, 2018 |
|
SANJAY KUMAR Vs. AUTHORISED OFFICER, BANK OF BARODA AND OTHERS
|
March 5, 2018 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
July 2, 2018 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR AND OTHER
|
June 25, 2018 |
|
SANJAY KUMAR Vs. THE STATE OF BIHAR AND OTHERS
|
February 21, 2018 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
August 16, 2018 |
|
SANJAY KUMAR @ SANJAY MAHTO AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 21, 2018 |
|
SANJAY KUMAR @ SHIV KUMAR YADAV Vs. THE STATE OF BIHAR
|
September 17, 2018 |
|
SANJAY KUMAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
October 8, 2018 |
|
SANJAY KUMAR GUPTA Vs. STATE OF BIHAR
|
October 10, 2018 |
|
SANJAY KUMAR GUPTA, SON OF RAMDEO SAO @ RAMDEO PRASAD Vs. STATE OF BIHAR
|
July 3, 2018 |
|
SANJAY KUMAR JAISWAL @ CHUNNU Vs. THE STATE OF BIHAR AND OTHERS
|
September 17, 2018 |
|
SANJAY KUMAR JHA, SON OF SHASHI KANT JHA Vs. THE STATE BANK OF INDIA
|
January 18, 2018 |
|
SANJAY KUMAR PATEL, PROPRIETOR OF M/S ABHISHEK TRADERS S/O LATE JAGDISH PATEL Vs. COMMISSIONER OF CUSTOMS, PATNA, GOVT OF INDIA
|
April 9, 2018 |
|
SANJAY KUMAR SHAHI, SON OF MAUJELAL SHAHI Vs. STATE OF BIHAR
|
February 7, 2018 |
|
SANJAY KUMAR SINGH @ SANJAY SINGH, SON OF LATE NARESH PD. SINGH Vs. STATE OF BIHAR
|
January 13, 2018 |
|
SANJAY KUMAR SINGH PROPRIETOR OF ABHIRAJ MOTORS Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
SANJAY KUMAR SINGH S/O SHIVNATH SINGH Vs. STATE OF BIHAR
|
December 4, 2018 |
|
SANJAY KUMAR SON OF LATE SATYA NARAYAN SAH Vs. STATE OF BIHAR
|
March 13, 2018 |
|
SANJAY KUMAR SRIVASTAVA Vs. PUNJAB NATIONAL BANK AND OTHERS
|
May 18, 2018 |
|
SANJAY KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
December 17, 2018 |
|
SANJAY KUMAR, S/O SH. GAURI SHANKAR PANDEY Vs. THE STATE OF BIHAR
|
March 8, 2018 |
|
SANJAY KUMAR, SON OF LATE PHULDEO PRASAD Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
SANJAY KUMAR, SON OF LATE RAMESH PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
SANJAY KUMAR, SON OF LATE YOGENDRA PRASAD Vs. THE STATE OF BIHAR
|
January 24, 2018 |
|
SANJAY KUMAR, SON OF SRI NANDLAL GRAIN AND OTHERS Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
SANJAY MAHTO Vs. STATE OF BIHAR
|
January 15, 2018 |
|
SANJAY PRINTING WORKS Vs. STATE OF BIHAR
|
July 5, 2018 |
|
SANJAY RAM SON OF LATURI RAM Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
SANJAY SHARMA Vs. STATE OF BIHAR
|
September 7, 2018 |
|
SANJAY SHARMA S/O BHAVI SHARMA Vs. STATE OF BIHAR
|
January 8, 2018 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
June 19, 2018 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
March 13, 2018 |
|
SANJAY SINGH, S/O NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 4, 2018 |
|
SANJAY SINGH, SON OF PARASNATH SINGH Vs. STATE OF BIHAR
|
August 10, 2018 |
|
SANJAY TIWARY Vs. STATE OF BIHAR
|
December 19, 2018 |
|
SANJAY YADAV S/O CHANDRA KISHORE YADAV Vs. STATE OF BIHAR
|
February 5, 2018 |
|
SANJEET KUMAR Vs. STATE OF BIHAR
|
March 22, 2018 |
|
SANJEET KUMAR @ SANJEET KUMAR Vs. STATE OF BIHAR
|
June 22, 2018 |
|
SANJEET KUMAR SON OF LATE KRISHNA RAM Vs. UNION OF INDIA THROUGH SECRETARY
|
January 4, 2018 |
|
SANJEEV KUMAR Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD.
|
November 27, 2018 |
|
SANJEEV KUMAR AND ANOTHER Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR AND OTHERS
|
March 19, 2018 |
|
SANJEEV KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 20, 2018 |
|
SANJEEV KUMAR AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
SANJEEV KUMAR BHARTI, SON OF SITA RAM BHARTI Vs. STATE OF BIHAR
|
May 16, 2018 |
|
SANJEEV KUMAR SUMAN Vs. STATE OF BIHAR
|
November 26, 2018 |
|
SANJEEV KUMAR YADAV @ SANJEEV KUMAR @ DALDA YADAV @ DALDA, SON OF GHAN SHYAM YADAV Vs. STATE OF BIHAR
|
January 2, 2018 |
|
SANJEEV KUMAR, S/O SRI RAGHURAJ PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
SANJEEV KUMAR, SON OF AGNI KUMAR SINGH Vs. STATE OF BIHAR
|
September 14, 2018 |
|
SANJEEV NAYAN Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
SANJEEV SAH AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
SANJIN KUMAR @ SAJIVAN KUMAR @ SAJEEV KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
SANJIV KUMAR YADAV, SON OF LATE KUSHESHWAR YADAV Vs. STATE OF BIHAR
|
June 19, 2018 |
|
SANJOOR MIAN AND ORS. Vs. THE STATE OF BIHAR
|
January 23, 2018 |
|
SANJU BHART Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
SANJU DEVI Vs. RAJINDER
|
October 30, 2018 |
|
SANJU KUMARI Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 18, 2018 |
|
SANJU KUMARI Vs. STATE OF BIHAR
|
March 8, 2018 |
|
SANJU SINHA W/O LATE KRISHTO SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
SANOJ KUMAR @ SANOJ YADAV SON OF DEVENDRA YADAV Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
SANOJ YADAV SON OF SHIVJEE YADAV Vs. STATE OF BIHAR
|
July 26, 2018 |
|
SANT LAL KISHKU SON OF LATE SUFAL KISHKU Vs. STATE OF BIHAR
|
March 21, 2018 |
|
SANTLAL CHAUDHARY, S/O LATE RAMSWAROOP CHAUDHARY Vs. STATE OF BIHAR REPRESENTED THROUGH CHIEF SECRETARY
|
May 9, 2018 |
|
SANTOSH KALURAM PAIGUDE @ JHANNA SON OF LATE KALURAM PAIGUDE Vs. STATE OF BIHAR
|
August 2, 2018 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR AND OTHERS
|
August 30, 2018 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
January 4, 2018 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
July 18, 2018 |
|
SANTOSH KUMAR AGED SON OF RAMANAND PRASAD Vs. BIHAR STAFF SELECTION COMMISSION THROUGH ITS CHAIRMAN
|
April 10, 2018 |
|
SANTOSH KUMAR BAJAJ Vs. SAJAN KUMAR BAJAJ @ SAJJAN KUMAR BAJAJ
|
March 26, 2018 |
|
SANTOSH KUMAR JHA, SON OF BHAGWANLAL JHA Vs. THE STATE OF BIHAR AND ORS.
|
January 31, 2018 |
|
SANTOSH KUMAR PANDEY, SON OF LATE RADHA KRISHNA PANDEY Vs. STATE OF BIHAR
|
August 8, 2018 |
|
SANTOSH KUMAR PASWAN Vs. STATE BANK OF INDIA
|
December 17, 2018 |
|
SANTOSH KUMAR PATHAK Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
December 21, 2018 |
|
SANTOSH KUMAR SINGH, S/O SHRI RAM KUMAR SINGH Vs. THE UNION OF INDIA AND OTHERS
|
January 24, 2018 |
|
SANTOSH KUMAR THAKUR Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SANTOSH KUMAR UPADHYA S/O LATE AWADHESH NARAYAN UPADHYA Vs. THE REGISTRAR GENERAL, HONBLE THE HIGH COURT OF JUDICATURE AT PATNA
|
January 25, 2018 |
|
SANTOSH KUMAR, S/O LATE SIYA RAM SINGH Vs. STATE OF BIHAR
|
February 8, 2018 |
|
SANTOSH KUMAR, SON OF MAHENDRA THAKUR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
January 4, 2018 |
|
SANTOSH PRASAD @ SANTOSH KUMAR S/O SRI INDAL RAUT Vs. STATE OF BIHAR
|
February 7, 2018 |
|
SANTOSH SAH @ SANTOSH KUMAR SAH SON OF LATE SARYUG SAH Vs. STATE OF BIHAR
|
July 27, 2018 |
|
SANTOSH SAH SON OF NAMI SAH AND OTHERS Vs. STATE OF BIHAR
|
February 23, 2018 |
|
SANTOSH SHARMA Vs. STATE OF BIHAR
|
March 26, 2018 |
|
SANTOSH SINGH, SON OF ASHOK SINGH Vs. STATE OF BIHAR
|
October 11, 2018 |
|
SANTOSH SINGH, SON OF KEDAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
SANTOSH SONAR @ SANTOSH KUMAR Vs. STATE OF BIHAR
|
October 5, 2018 |
|
SANTOSH YADAV @ SANTOSH KR YADAV, SON OF DASHRATH Vs. STATE OF BIHAR
|
May 29, 2018 |
|
SANTOSH YADAV SON OF SUKDEO YADAV Vs. STATE OF BIHAR
|
January 19, 2018 |
|
SANTU MIYAN SON OF LATE SARIFAN MIYAN Vs. STATE OF BIHAR
|
July 23, 2018 |
|
SARASWATI DEVI Vs. STATE OF BIHAR
|
January 3, 2018 |
|
SARASWATI DEVI Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
SARAVAJEET KUMAR SINGH @ SARAAVJIT KUMAR SINGH @ SANJAY SINGH, SON OF NIRBHAY SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EXCISE PROHIBITION & REGISTRATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 1, 2018 |
|
SARBJIT KUMAR AND ORS. Vs. THE STATE OF BIHAR
|
January 11, 2018 |
|
SARDAR SANTOSH SINGH Vs. STATE OF BIHAR
|
January 5, 2018 |
|
SARDAR SANTOSH SINGH, SON OF YOGENDRA SINGH Vs. STATE OF BIHAR
|
January 5, 2018 |
|
SARDENDU SINGH Vs. STATE OF BIHAR
|
November 2, 2018 |
|
SARITA DEVI Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
SARITA DEVI @ SARITA KUMARI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
November 30, 2018 |
|
SARJAN SINGH @ RAMAKANT SINGH Vs. STATE OF BIHAR
|
April 26, 2018 |
|
SARJUG RAI AND ORS. Vs. STATE OF BIHAR
|
March 16, 2018 |
|
SAROJ DEVI Vs. BINA DEVI AND OTHERS
|
August 18, 2018 |
|
SAROJ DEVI Vs. STATE OF BIHAR
|
August 27, 2018 |
|
SAROJ DEVI WIFE OF SRI JAI SHANKAR PRASAD RASTOGI Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SAROJ RANJAN FOODS PVT. LTD. Vs. THE PUNJAB NATIONAL BANK
|
January 24, 2018 |
|
SARSWATI DEVI Vs. THE STATE OF BIHAR
|
November 19, 2018 |
|
SARWAN MAHTO Vs. SUJAY KUMAR MAHTO
|
February 1, 2018 |
|
SARWAN YADAV @ SARWAN KUMAR YADAV SON OF LATE BABAN YADAV Vs. STATE OF BIHAR
|
August 31, 2018 |
|
SATENDRA KUMAR Vs. STATE OF BIHAR AND OTHERS
|
August 13, 2018 |
|
SATENDRA SINGH Vs. STATE OF BIHAR
|
March 30, 2018 |
|
SATENDRA SINGH @ DALDAL SINGH Vs. STATE OF BIHAR
|
July 9, 2018 |
|
SATISH CHANDRA JHA Vs. STATE OF BIHAR AND ORS
|
February 5, 2018 |
|
SATISH KUMAR Vs. STATE OF BIHAR AND OTHERS
|
August 21, 2018 |
|
SATISH KUMAR SINGH Vs. THE STATE OF BIHAR
|
February 16, 2018 |
|
SATISH KUMAR TIWARI Vs. STATE OF BIHAR
|
April 3, 2018 |
|
SATISH PRASAD DATTA Vs. UNION OF INDIA AND OTHERS
|
July 11, 2018 |
|
SATISH ROY Vs. STATE OF BIHAR
|
January 2, 2018 |
|
SATNARAYAN YADAV @ SATTAN YADAV S/O LATE SHIVJANAM YADAV Vs. STATE OF BIHAR
|
September 17, 2018 |
|
SATRUGHAN PRASAD SINHA, S/O LATE SRI MATHURA PRASAD SHARMA Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
SATTAN PASWAN AND ANOTHER Vs. THE STATE OF BIHAR
|
May 11, 2018 |
|
SATTAR MIAN, SON OF HANIF MIAN Vs. THE STATE OF BIHAR
|
January 25, 2018 |
|
SATYA DEO SAO AND ORS. Vs. THE STATE OF BIHAR
|
January 13, 2018 |
|
SATYA NARAIN SINGH @ SANJAY SINGH @ SANJAY @ SATYNARAIN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
SATYA NARAYAN JHA Vs. STATE OF BIHAR
|
August 14, 2018 |
|
SATYA NARAYAN MISHRA SON OF LATE BECHAN LAL MISHRA Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF LABOUR RESOURCES
|
January 8, 2018 |
|
SATYA NARAYAN RAI @ SATTO RAI SON OF LATE RAM SHARAN RAI Vs. STATE OF BIHAR
|
October 25, 2018 |
|
SATYA NARAYAN SINGH AND OTHERS Vs. ASHOK SINGH AND OTHERS
|
September 6, 2018 |
|
SATYA NARAYAN THAKUR Vs. THE STATE OF BIHAR AND OTHERS
|
September 24, 2018 |
|
SATYA PRAKASH TIWARI Vs. STATE OF BIHAR
|
October 30, 2018 |
|
SATYA PRIYA KUMAR SINHA, S/O LATE SWATANTRA BHUSHA Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMM
|
March 28, 2018 |
|
SATYADEO KUSHYAT SON OF LATE MUNGA LAL KUSHYAT Vs. STATE OF BIHAR
|
June 26, 2018 |
|
SATYANAM SATGURU B. ED. COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
January 5, 2018 |
|
SATYANARAYAN PRASAD SON OF LATE RAGHUNANDAN PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY, URBAN DEVELOPMEN
|
May 17, 2018 |
|
SATYENDRA KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 31, 2018 |
|
SATYENDRA KUMAR @ SATYENDRA Vs. STATE OF BIHAR
|
June 26, 2018 |
|
SATYENDRA KUMAR CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
August 23, 2018 |
|
SATYENDRA KUMAR CONSTRUCTION PVT. LTD Vs. STATE OF BIHAR
|
August 14, 2018 |
|
SATYENDRA KUMAR S/O LATE BENGALI PRASAD Vs. CBI/ACB/PATNA THROUGH SUPERINTENDENT OF POLICE, CBI/ACB/ PATNA, STATE OF BIHAR
|
September 26, 2018 |
|
SATYENDRA KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
SATYENDRA KUMAR, PROPRIETOR SATYENDRA KR & COMPANY Vs. STATE OF BIHAR
|
April 12, 2018 |
|
SATYENDRA NARAYAN ROY Vs. THE STATE OF BIHAR AND OTHERS
|
August 18, 2018 |
|
SATYENDRA PRASAD Vs. PATNA UNIVERSITY
|
March 7, 2018 |
|
SATYENDRA SHARMA Vs. STATE OF BIHAR
|
August 31, 2018 |
|
SATYENDRA SINGH Vs. STATE OF BIHAR
|
January 9, 2018 |
|
SATYENDRA SINGH Vs. STATE OF BIHAR
|
March 15, 2018 |
|
SATYENDRA SINGH @ SATYANDER AND ORS. Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
SATYENDRA SINGH @ SATYENDRA SINGH YADAV Vs. STATE OF BIHAR
|
May 4, 2018 |
|
SATYENDRA TIWARI AND ORS. Vs. STATE OF BIHAR
|
January 20, 2018 |
|
SAUKAT @ BABLOO SON OF MD HABIB Vs. STATE OF BIHAR
|
March 23, 2018 |
|
SAURABH KUMAR S/O KAPIL RAM Vs. STATE OF BIHAR
|
July 12, 2018 |
|
SAVITRI DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
SAVITRI DEVI WIFE OF LADDU LAL MAHTO Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
SDB SPS (JV), A JOINT VENTURE BETWEEN SOM DUTT BUILDERS PRIVATE LIMITED AND SP SINGH CONSTRUCTION PVT LTD , NEW DELHI Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD , BIHAR AND OTHERS
|
January 31, 2018 |
|
SEEMA KUMARI, D/O JHULAN MALI AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
June 18, 2018 |
|
SEEMA KUMARI, D/O S M PATEL Vs. ALEMANNI ENZO CRISTIAN, S/O ALEMANNI CALOGEROLABIC
|
December 11, 2018 |
|
SEIKH SHARIF Vs. STATE OF BIHAR
|
July 12, 2018 |
|
SENTU RAM Vs. STATE OF BIHAR
|
April 10, 2018 |
|
SHABANA ARA Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
SHADAB RAZA @ SHEDAB RAZA AND OTHERS Vs. THE STATE OF BIHAR AND OTHER
|
October 12, 2018 |
|
SHAFI AHMAD KHAN @ SHAFI AHMAD Vs. STATE OF BIHAR
|
April 12, 2018 |
|
SHAHID GHANI SON OF LATE ABDUL ALIM Vs. MOST. KHAIRUN KHATOON WIFE OF LATE MD. HUSSAIN
|
June 18, 2018 |
|
SHAHID SABJIFAROSA, SON OF MANU MIAN Vs. THE STATE OF BIHAR
|
January 9, 2018 |
|
SHAIL DEVI W/O NAWDIP RAI Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF RE
|
March 6, 2018 |
|
SHAILENDRA KUMAR OJHA Vs. THE STATE OF BIHAR AND ORS.
|
August 30, 2018 |
|
SHAILENDRA KUMAR SINHA Vs. MAGADH UNIVERSITY
|
August 18, 2018 |
|
SHAILENDRA KUMAR SON OF SRI CHANDRAKANT KUMAR Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
SHAILENDRA KUMAR, SON OF SRI RAMADHAR PRASAD SINHA Vs. THE STATE OF BIHAR
|
March 22, 2018 |
|
SHAILESH KUMAR AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
September 17, 2018 |
|
SHAILESH KUMAR SINGH, SON OF LATE CHANDRADEO SINGH Vs. STATE OF BIHAR
|
May 1, 2018 |
|
SHAILESH KUMAR SON OF RAM DEO PRASAD Vs. STATE OF BIHAR
|
August 16, 2018 |
|
SHAKTI MOHAN LAL MALLIK Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 10, 2018 |
|
SHALENDRA SINGH ALIAS SHAILENDRA SINGH Vs. STATE OF BIHAR
|
May 9, 2018 |
|
SHALIGRAM DUBEY Vs. THE STATE OF BIHAR AND ORS.
|
July 27, 2018 |
|
SHALIGRAM SINGH AND OTHER Vs. STATE OF BIHAR
|
October 4, 2018 |
|
SHAMBHAVI KUMARI, W/O DR RANVEER BATSA Vs. UNION OF INDIA THROUGH SECRETARY
|
April 5, 2018 |
|
SHAMBHU KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
April 17, 2018 |
|
SHAMBHU MAHTO @ SAMBHU SURHI Vs. STATE OF BIHAR
|
January 11, 2018 |
|
SHAMBHU NATH SIKARIA S/O RADHAKISHUN SIKARIA Vs. PRADEEP SON OF LATE RADHESHYAM PD; RAMESH SON OF L
|
March 6, 2018 |
|
SHAMBHU PRASAD SAH @ SHAMBHU PRASAD Vs. STATE OF BIHAR AND OTHERS
|
July 31, 2018 |
|
SHAMBHU PRASAD SINGH S/O SRI YADUNANDAN PD. SINGH Vs. BHIM RAO AMBEDKAR BIHAR UNIVERSITY AND OTHERS
|
June 26, 2018 |
|
SHAMBHU PRASAD SWARNKAR @ SHAMBHU PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
August 14, 2018 |
|
SHAMBHU SAH Vs. STATE OF BIHAR
|
September 6, 2018 |
|
SHAMBHU SAH, SON OF LATE BENI LAL SAH @ VENILALA SAH Vs. STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR AND ORS
|
January 11, 2018 |
|
SHAMBHU SHARAN SINHA Vs. STATE OF BIHAR
|
April 13, 2018 |
|
SHAMBHU YADAV @ SHAMBHU PRASAD YADAV Vs. STATE OF BIHAR
|
September 11, 2018 |
|
SHAMIM AKHTAR ANSARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 3, 2018 |
|
SHAMIMUL HAQUE Vs. STATE OF BIHAR
|
October 4, 2018 |
|
SHAMSHER ALAM SON OF MAHAMMADIN MIYAN Vs. STATE OF BIHAR
|
March 8, 2018 |
|
SHAMSHER SINGH Vs. STATE BANK OF INDIA
|
August 31, 2018 |
|
SHAMSHUL HODA ANSARI Vs. STATE OF BIHAR
|
June 25, 2018 |
|
SHANKAR Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT BRANCH
|
April 6, 2018 |
|
SHANKAR BHAGAT Vs. THE STATE OF BIHAR AND OTHERS
|
August 30, 2018 |
|
SHANKAR BHAGWAN PRASAD Vs. THE STATE OF BIHAR
|
July 3, 2018 |
|
SHANKAR DAS, SON OF LATE NARAIN DAS Vs. STATE OF BIHAR
|
March 17, 2018 |
|
SHANKAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
July 10, 2018 |
|
SHANKAR KUMAR @ SHANKAR SINGH Vs. STATE OF BIHAR
|
February 23, 2018 |
|
SHANKAR PRASAD SAH, SON OF LATE JAGESHWAR PRASAD SAH Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SHANKAR PRASAD, S/O LATE HANUMAN PRASAD Vs. STATE OF BIHAR
|
April 5, 2018 |
|
SHANKAR SINGH Vs. STATE OF BIHAR
|
December 11, 2018 |
|
SHANKAR SINGH Vs. STATE OF BIHAR
|
October 10, 2018 |
|
SHANKAR SINGH AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
October 9, 2018 |
|
SHANKARANAND UPADHYAY S/O LATE BASUDEWANAND UPADHYA Vs. STATE OF BIHAR
|
July 25, 2018 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
March 26, 2018 |
|
SHANTI DEVI Vs. THE STATE OF BIHAR
|
July 19, 2018 |
|
SHANTI DEVI WIFE OF LATE RAMLAL KAPAR Vs. STATE OF BIHAR
|
September 11, 2018 |
|
SHANTI DEVI WIFE OF LATE SHAIL SUTESHWAR PRASAD NARAIN SINGH Vs. MAGADH UNIVERSITY BODH GAYA
|
July 25, 2018 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
July 26, 2018 |
|
SHASHI BHUSHAN DEVI Vs. STATE OF BIHAR AND OTHERS
|
February 2, 2018 |
|
SHASHI BHUSHAN KUMAR Vs. UNION OF INDIA
|
April 4, 2018 |
|
SHASHI BHUSHAN SHARMA Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
SHASHI BHUSHAN SINGH, SON OF RAM SINGH Vs. STATE OF BIHAR
|
March 5, 2018 |
|
SHASHI KANT DAS AND ORS. Vs. THE STATE OF BIHAR
|
January 13, 2018 |
|
SHASHI KANT RAI, S/O LATE RAM PRAVESH RAI Vs. STATE OF BIHAR & ORS
|
March 6, 2018 |
|
SHASHI KUMAR, S/O INDAL MAHTO Vs. STATE OF BIHAR
|
June 25, 2018 |
|
SHASHI KUMARI DAUGHTER Vs. STATE OF BIHAR
|
January 29, 2018 |
|
SHASHI RANJAN S/O LATE NAGESHWAR PRASAD SINGH Vs. SHISHIR KUMAR SINGH S/O SUDHIR KUMAR SINGH
|
March 30, 2018 |
|
SHASHI SHANKAR AND ORS. Vs. THE STATE OF BIHAR
|
January 24, 2018 |
|
SHASHIKANT MANDAL Vs. THE STATE OF BIHAR
|
February 28, 2018 |
|
SHATRUDHAN YADAV Vs. THE STATE OF BIHAR
|
March 28, 2018 |
|
SHATRUGHAN PRASAD AND OTHERS Vs. STATE OF BIHAR
|
April 20, 2018 |
|
SHATRUGHAN PRASAD SINGH Vs. STATE OF BIHAR
|
August 21, 2018 |
|
SHATRUGHNA UPADHYAY S/O LATE AWADH BIHARI UPADHYAY Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SHAUKHIN CHAUDHARY Vs. THE STATE OF BIHAR
|
May 7, 2018 |
|
SHEEL ISSER AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
SHEELA DEVI Vs. UNION OF INDIA REPRESENTED GENERAL MANAGER EASTERN RAILWAY
|
August 27, 2018 |
|
SHEELA DEVI Vs. STATE OF BIHAR
|
December 18, 2018 |
|
SHEELA DEVI W/O BRAJESH SAH Vs. STATE OF BIHAR
|
September 26, 2018 |
|
SHEELA DEVI, WIFE OF LATE NAWAL KISHORE PRASAD Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
SHEIKH SHAMIM S/O SHEIKH NAJARUL Vs. STATE OF BIHAR
|
March 27, 2018 |
|
SHEKH AJMAL SON OF LATE GULAM RASUL Vs. STATE OF BIHAR
|
July 11, 2018 |
|
SHEO CHANDRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
SHEO NARAYAN MEHTA S/O DEO NARAYAN MEHTA Vs. STATE OF BIHAR
|
March 15, 2018 |
|
SHEO PASWAN Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
SHEO RAJ KUMAR Vs. STATE OF BIHAR
|
January 16, 2018 |
|
SHEO RAJ SAHANI, SON OF LATE NARAYAN SAHANI AND OTHERS Vs. STATE OF BIHAR
|
June 21, 2018 |
|
SHEO RATAN PASWAN, S/O GANGU PASWAN Vs. STATE OF BIHAR
|
January 23, 2018 |
|
SHEO SHANKAR SAH, SON OF LATE RUPAN SAH Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
SHEOJEE DUBEY Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
SHEOJEE UPADHYAY Vs. THE STATE OF BIHAR AND ORS.
|
August 8, 2018 |
|
SHEOMUNI PRASAD Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
SHER JAMA MIAN Vs. STATE OF BIHAR
|
July 5, 2018 |
|
SHIBAL SAH Vs. STATE OF BIHAR
|
October 1, 2018 |
|
SHIBATOSH DUTTA Vs. THE UTTAR BIHAR GRAMIN BANK
|
August 20, 2018 |
|
SHIBU SAHANI Vs. THE STATE OF BIHAR
|
August 18, 2018 |
|
SHIBU TANTI @ SHIBAN TANTI @ SHIBU SHARMA Vs. STATE OF BIHAR
|
March 5, 2018 |
|
SHILA DEVI Vs. STATE OF BIHAR, THROUGH SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF BIHAR
|
June 29, 2018 |
|
SHILA NATH SINGH AND OTHERS Vs. STATE OF BIHAR
|
July 13, 2018 |
|
SHIMA DEVI Vs. STATE OF BIHAR
|
January 12, 2018 |
|
SHIO CHANDRA RAI, SON OF RAM BABU RAI AND OTHERS Vs. THE STATE OF BIHAR
|
March 15, 2018 |
|
SHIO KUMAR CHAUBEY Vs. STATE OF BIHAR
|
January 12, 2018 |
|
SHIV BIN ALIAS MUKHIYA Vs. THE STATE OF BIHAR AND OTHERS
|
January 31, 2018 |
|
SHIV JEE SAH, SON OF MUNILAL SAH AND OTHERS Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
SHIV KUMAR BHAGAT @ MUNNA BHAGAT SON OF LATE MADHUSUDAN BHAGAT Vs. THE STATE OF BIHAR
|
July 27, 2018 |
|
SHIV KUMAR MISHRA Vs. THE STATE OF BIHAR
|
July 9, 2018 |
|
SHIV KUMAR YADAV AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 18, 2018 |
|
SHIV KUMAR YADAV SON OF GYANI YADAV Vs. STATE OF BIHAR
|
September 17, 2018 |
|
SHIV NARAYAN JHA Vs. STATE OF BIHAR
|
April 19, 2018 |
|
SHIV PRAKASH RAI Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
SHIV PRAKASH RAI, SON OF LATE NAGESHWAR RAI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
|
March 12, 2018 |
|
SHIV PUJAN SINGH SON OF LATE DEV RAJ SINGH Vs. STATE OF BIHAR
|
April 2, 2018 |
|
SHIV RAM SINGH AND ANOTHER Vs. STATE OF BIHAR
|
August 24, 2018 |
|
SHIV SHANKAR Vs. BIRENDRA KUMAR SINGH AND OTHERS
|
February 12, 2018 |
|
SHIV SHANKAR CHOUBEY S/O LATE RAM JANAM CHOUBEY Vs. THE STATE OF BIHAR
|
January 9, 2018 |
|
SHIV SHANKAR THAKUR, SON OF SITARAM THAKUR Vs. STATE OF BIHAR
|
September 14, 2018 |
|
SHIVA BALAK DARHI AND ORS. Vs. STATE OF BIHAR
|
June 29, 2018 |
|
SHIVA MAHTO AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 31, 2018 |
|
SHIVAN MANDAL Vs. STATE OF BIHAR
|
January 5, 2018 |
|
SHIVAN RAI SON OF LATE SAHDEO RAI Vs. STATE OF BIHAR
|
July 9, 2018 |
|
SHIVDAS PANDEY Vs. THE STATE OF BIHAR AND ANOTHERS
|
February 21, 2018 |
|
SHIVDATT KUMAR PAL AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
October 11, 2018 |
|
SHIVJEE RAI AND OTHERS Vs. JOINT DIRECTOR OF CONSOLIDATION, MUZAFFARPUR AND OTHERS
|
February 15, 2018 |
|
SHIVLAL TUDDU, SON OF MUNSHI TUDDU Vs. STATE OF BIHAR
|
January 4, 2018 |
|
SHIVNATH SAHNI Vs. STATE OF BIHAR
|
November 6, 2018 |
|
SHIVPYAR TRIPATHI Vs. THE STATE OF BIHAR AND OTHERS
|
August 7, 2018 |
|
SHIVSHANKAR PRASAD Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
SHOBHA DEVI Vs. STATE OF BIHAR
|
October 30, 2018 |
|
SHORAB KHAN, S/O SHARFRAJ KHAN Vs. THE STATE OF BIHAR AND OTHERS
|
March 6, 2018 |
|
SHRAWAN PRASAD, SON OF RAMDEO PRASAD Vs. STATE OF BIHAR
|
March 9, 2018 |
|
SHREE BAIDYANATH AYURVED BHAWAN PRIVATE LIMITED Vs. THE STATE OF BIHAR
|
February 21, 2018 |
|
SHREE MAHA LAXMI GENERAL STORE Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF FINANCE
|
July 12, 2018 |
|
SHREE NARAYAN JHA S/O LATE HARINARAYAN JHA Vs. STATE OF BIHAR
|
February 8, 2018 |
|
SHREE PRASAD SHARMA Vs. THE STATE OF BIHAR
|
August 20, 2018 |
|
SHREEMATI KANTA DEVI KANDEL Vs. SHYAM SUNDAR GARODIA
|
January 5, 2018 |
|
SHREENIDHI KUMAR Vs. STATE OF BIHAR
|
July 31, 2018 |
|
SHREYA SUMAN @ RAMBHA KUMARI Vs. THE STATE OF BIHAR
|
March 9, 2018 |
|
SHRI BHAGWAN CHOUDHARY @ PALTU CHOUDHARY & ORS. Vs. STATE OF BIHAR
|
May 15, 2018 |
|
SHRI PRABHAKAR DWIVEDI Vs. THE BIHAR STATE POWER HOLDING COMPANY, PATNA AND OTHERS
|
August 6, 2018 |
|
SHRI PRABHAKAR DWIVEDI Vs. BIHAR STATE POWER HOLDING COMPANY, PATNA
|
June 18, 2018 |
|
SHRI RAM ASHISH SINGH AND OTHER Vs. CENTRAL BANK OF INDIA
|
July 23, 2018 |
|
SHRI RIT LAL RAI @ RITLAL YADAV @ RITLAL RAY @ RITLAL PRASAD SINGH Vs. THE UNION OF INDIA
|
February 21, 2018 |
|
SHRIMATI HIRAMANI KUMARI, WIFE OF KOPENDRA KUMAR Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
SHUSHILA DEVI WIFE OF LATE NARAYAN JHA Vs. BRAJ BHUSHAN JHA SON OF BRAHMDEO JHA
|
April 27, 2018 |
|
SHYAM BABU SINGH Vs. STATE OF BIHAR
|
January 30, 2018 |
|
SHYAM KUMAR SON OF SHRI JANAK YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SHYAM LAL YADAV, SON OF LALI BENI YADAV Vs. STATE OF BIHAR
|
April 10, 2018 |
|
SHYAM MANDAL AND OTHERS Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
SHYAM NANDAN PRASAD Vs. STATE OF BIHAR
|
December 18, 2018 |
|
SHYAM NATH SAH Vs. SHANKAR KUMAR GUPTA
|
August 21, 2018 |
|
SHYAM SUNDER MAHTHA Vs. THE STATE OF BIHAR AND OTHERS
|
January 15, 2018 |
|
SHYAM SUNDER THAKUR Vs. STATE OF BIHAR
|
March 26, 2018 |
|
SHYAM SUNDER TIWARI S/O DINNATH TIWARI Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
SHYAMA DEVI Vs. STATE OF BIHAR
|
April 2, 2018 |
|
SHYAMAL KISHORE SINGH, S/O OF SHAHDEO PRASAD SINGH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
|
April 9, 2018 |
|
SHYAMDEO SHARMA Vs. THE STATE OF BIHAR
|
August 27, 2018 |
|
SHYAMDEO SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SHYAMJIT RAI Vs. STATE OF BIHAR
|
January 25, 2018 |
|
SIDHARSHI KUMAR PANDEY Vs. UCO BANK AND OTHERS
|
August 10, 2018 |
|
SIDHESHWAR SAHANI Vs. STATE OF BIHAR
|
November 22, 2018 |
|
SIDHESHWAR YADAV SON OF HEMRAJ YADAV Vs. STATE OF BIHAR
|
January 16, 2018 |
|
SIDHNATH SINGH SON OF LATE SHEOPUJAN SINGH Vs. STATE OF BIHAR
|
January 9, 2018 |
|
SIDHO PASWAN S/O LATE KALI PASWAN AND OTHERS Vs. STATE OF BIHAR
|
March 13, 2018 |
|
SIKANDAR PRASAD Vs. LAL BABU PRASAD
|
April 23, 2018 |
|
SIKANDAR YADAV @ SIKANDAR PRASAD YADAV Vs. STATE OF BIHAR
|
September 10, 2018 |
|
SINDHU DEVI @ SINDHU KUMARI Vs. STATE OF BIHAR
|
January 29, 2018 |
|
SINGHESHWAR BHAGAT Vs. STATE OF BIHAR
|
December 10, 2018 |
|
SIPAHI SINGH YADAV Vs. STATE OF BIHAR
|
October 31, 2018 |
|
SIRAT SULTANA Vs. STATE OF BIHAR
|
April 30, 2018 |
|
SISU DEVI, WIFE OF BHOLA CHOUDHARY Vs. STATE OF BIHAR
|
August 31, 2018 |
|
SITA RAM PASWAN, SON OF SHIV SHANKAR PASWAN Vs. STATE OF BIHAR
|
February 19, 2018 |
|
SITA RAM PRASAD Vs. VICE CHANCELLOR, RAJENDRA AGRICULTURE UNIVERSITY
|
June 20, 2018 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
December 13, 2018 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
January 15, 2018 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
March 28, 2018 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
March 26, 2018 |
|
SITA RAM THAKUR Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
SITA SHARMA Vs. STATE OF BIHAR
|
January 10, 2018 |
|
SITAB GOPE SON OF LATE DEOCHAN GOPE Vs. STATE OF BIHAR
|
March 8, 2018 |
|
SITAPATI CHAKHAIYAR S/O LATE PASHUPATI NATH CHAKHAIYAR Vs. STATE OF BIHAR
|
September 13, 2018 |
|
SITARAM ISHWAR SON OF LATE KAMLI ISHWAR Vs. STATE OF BIHAR
|
January 24, 2018 |
|
SITARAM SINGH Vs. STATE OF BIHAR
|
July 27, 2018 |
|
SITARAM SUREKA SON OF LATE S K SUREKA Vs. CENTRAL BUREAU OF INVESTIGATION, PATNA THROUGH SUP
|
March 7, 2018 |
|
SIWANI MINI RICE MILL, PATNA CITY Vs. STATE OF BIHAR
|
February 5, 2018 |
|
SIYA RAM PASWAN Vs. STATE OF BIHAR
|
June 29, 2018 |
|
SIYA RAM SINGH Vs. STATE OF BIHAR
|
February 22, 2018 |
|
SK BALTU SON OF SK PULLU Vs. STATE OF BIHAR
|
March 16, 2018 |
|
SK KAMAL @ DALOO, SON OF SK LIYAKAT Vs. STATE OF BIHAR
|
May 4, 2018 |
|
SK MINTU, SON OF SK HASMULLAH Vs. STATE OF BIHAR
|
January 29, 2018 |
|
SK. SAKARI @ MD. SAKARI AND OTHERS Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
SMT. BABITA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
August 29, 2018 |
|
SMT. DAMYANTI Vs. BISHUNDEO PD. MANDAL & ORS
|
August 8, 2018 |
|
SMT. DOULAT DEVI AND OTHERS Vs. SANJAY KUMAR AND OTHERS
|
June 29, 2018 |
|
SMT. LAXMINIYA DEVI WIFE OF BIKRAMA PRASAD Vs. THE ASSISTANT GENERAL MANAGER, NABARD, BIHAR REGIONAL OFFICE
|
July 12, 2018 |
|
SMT. MEENA DEVI AND ORS Vs. SMT. JYOTI DEVI AND ORS.
|
March 30, 2018 |
|
SMT. MEENA KUMARI Vs. THE STATE OF BIHAR AND OTHERS
|
August 7, 2018 |
|
SMT. MENUKA SINGH, WIFE OF SRI HEMENDRA KUMAR SINGH, ZIVIKA GRIHNI NIWAS Vs. THE STATE OF BIHAR
|
March 27, 2018 |
|
SMT. NIRA DEVI @ NIRA DEVI Vs. STATE OF BIHAR & ORS.
|
April 12, 2018 |
|
SMT. PRATIMA SINGH, RETIRED DISTRICT PROGRAM OFFICER, WIFE OF SHRI PARMANAND PANDEY Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SMT. PREM SAXENA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 11, 2018 |
|
SMT. RATANMALA DEVI @ RADHA DEVI Vs. SHIV NARAYAN RAM, SON OF NARAYAN RAM
|
June 28, 2018 |
|
SMT. RENU VERMA AND OTHERS Vs. THE STATE OF BIHAR
|
July 2, 2018 |
|
SMT. SABITA DEVI Vs. MD. FAKRU ZAMAN AND OTHERS
|
February 22, 2018 |
|
SMT. SAKUNTALA DEVI WIFE OF SRI MITHU CHOUDHARY Vs. MAHENDRA CHOUDHARY
|
January 30, 2018 |
|
SMT. SHANTI DEVI, WIFE OF LATE SACHCHIDANAND PRASAD VARMA (THE ORIGINAL PETITIONER) AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 28, 2018 |
|
SMT. SOBHA KUMARI DAUGHTER OF BHAKTI PRASAD Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
SMT. SUNITA DEVI AND OTHERS Vs. LAL BABU SINGH AND OTHERS
|
August 3, 2018 |
|
SMT. USHA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY AND OTHERS
|
June 25, 2018 |
|
SMT. VEENA DEVI W/O YOGENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
SNEHA MAWANDIA D/O LATE RAJENDRA MAWANDIA Vs. SALMA TAJ W/O LATE MD ISMAIL
|
July 3, 2018 |
|
SOBHA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
SOBHA DEVI WIFE OF LATE BINOD SHARMA Vs. STATE OF BIHAR
|
August 27, 2018 |
|
SOCHEN KUMAR @ SACHIN KUMAR YADAV, S/O SADANAND YA Vs. STATE OF BIHAR
|
March 27, 2018 |
|
SOHAN CHAUDHARY Vs. STATE OF BIHAR
|
September 19, 2018 |
|
SOHAN MUSAHAR Vs. STATE OF BIHAR
|
December 21, 2018 |
|
SOHAN SAH S/O MOTI LAL SAH Vs. STATE OF BIHAR
|
August 14, 2018 |
|
SONA RAI, S/O MUNI RAI @ MUNNI RAY Vs. THE STATE OF BIHAR AND ANOTHER
|
June 25, 2018 |
|
SONE LAL SINGH @ SONELAL MAHTO AND ORS. Vs. STATE OF BIHAR
|
January 4, 2018 |
|
SPIDER PROTECTION SERVICES PVT LTD THROUGH ITS DIRECTOR Vs. IMPERISHABLE SECURITY SERVICES PVT LTD THROUGH ITS DIRECTOR KAUSTABH RANJAN
|
December 20, 2018 |
|
SRC COMPANY Vs. RITES LTD
|
December 14, 2018 |
|
SREE BHADRA JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
SRI BANSIDHAR SHARMA Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
SRI BHUNESHWAR RAM Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
SRI DEVENDRA PRASAD SINGH Vs. THE FOOD CORPORATION OF INDIA
|
June 29, 2018 |
|
SRI DINESH NARAYAN MALLIK SON OF LATE YUGAL KISHORE MALLIK Vs. THE B. R. A. BIHAR UNIVERSITY
|
June 29, 2018 |
|
SRI INDRA KUMAR AND OTHERS Vs. SALONI KUMARI AND OTHERS
|
July 26, 2018 |
|
SRI MAHENRA LAL HARIJAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
SRI MURARI PRASAD Vs. STATE OF BIHAR
|
June 29, 2018 |
|
SRI NITEESH KUMAR SINGH AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
SRI PANKAJ KUMAR Vs. THE STATE OF BIHAR
|
February 23, 2018 |
|
SRI RAGHWESH KUMAR Vs. THE B.R.A. BIHAR UNIVERSITY
|
June 29, 2018 |
|
SRI RAM SINGH Vs. STATE OF BIHAR
|
September 19, 2018 |
|
SRI RAMAVTAR JHA Vs. THE STATE OF BIHAR
|
February 22, 2018 |
|
SRI SUNIT KUMAR Vs. STATE OF BIHAR
|
April 4, 2018 |
|
SRI SURESH RAM AND OTHER Vs. THE STATE OF BIHAR
|
September 6, 2018 |
|
SRI TARA KANT DUTTA, S/O LATE SHIVNATH DUTTA Vs. B.R.A. BIHAR UNIVERSITY AND OTHERS
|
June 29, 2018 |
|
SRIKANT MAHTO SON OF LATE GAYA MAHTO Vs. STATE OF BIHAR
|
September 10, 2018 |
|
SRIMATI INDIRA DEVI Vs. RAMJI SHARMA AND OTHERS
|
September 26, 2018 |
|
SRINIWAS SINGH SON OF LATE RAM BADAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
|
SRIRAM SINGH Vs. STATE OF BIHAR AND ANR.
|
July 6, 2018 |
|
ST.XAVIERS COLLEGE Vs. STATE OF BIHAR & ORS
|
November 20, 2018 |
|
STATE BANK OF INDIA Vs. THE UNION OF INDIA AND OTHERS
|
September 7, 2018 |
|
STATE BANK OF INDIA Vs. BASUDEO PRASAD MANDAL SON OF CHHOTKAN MANDAL
|
January 25, 2018 |
|
STATE BANK OF INDIA AND ORS Vs. KAMAL KISHORE PRASAD
|
February 1, 2018 |
|
STATE BANK OF INDIA AND OTHERS Vs. M/S. HIND DRUG DISTRIBUTORS AND OTHERS
|
June 19, 2018 |
|
STATE GOVERNMENT THROUGH SECRETARY DEPARTMENT OF H Vs. PARWATI KUMARI
|
April 19, 2018 |
|
STATE OF BIHAR Vs. SATYENDRA KUMAR CONSTRUCTION PVT. LTD.
|
January 17, 2018 |
|
STATE OF BIHAR Vs. UMESH KUMAR SON OF RAM HRIDAY RAI
|
January 17, 2018 |
|
STATE OF BIHAR Vs. RAM SHARAN SON OF LATE NEMCHAND MAHTO
|
April 9, 2018 |
|
STATE OF BIHAR Vs. BHAGWAN SINGH SON OF LATE DILIP SINGH
|
January 4, 2018 |
|
STATE OF BIHAR Vs. SUKHDEO SAH AND ORS
|
January 19, 2018 |
|
STATE OF BIHAR Vs. RAJDEO CHAUDHARY
|
September 6, 2018 |
|
STATE OF BIHAR Vs. HARI KISHUN SADA
|
November 6, 2018 |
|
STATE OF BIHAR Vs. RATTU KORA & ORS
|
June 21, 2018 |
|
STATE OF BIHAR Vs. RADHA KANT PANDEY
|
January 8, 2018 |
|
STATE OF BIHAR Vs. DEO PRASOON
|
January 15, 2018 |
|
STATE OF BIHAR Vs. ROHAN BIND
|
October 4, 2018 |
|
STATE OF BIHAR Vs. RAJESH MAHTO
|
August 23, 2018 |
|
STATE OF BIHAR Vs. NAND KISHORE NAWAL
|
March 22, 2018 |
|
STATE OF BIHAR Vs. SHAHANA IRAQI AND OTHERS
|
June 19, 2018 |
|
STATE OF BIHAR Vs. SITA RAM JHA AND OTHERS
|
February 22, 2018 |
|
STATE OF BIHAR Vs. SUDAMA BHAGAT
|
March 6, 2018 |
|
STATE OF BIHAR Vs. DHANANRAJ PRASAD
|
April 4, 2018 |
|
STATE OF BIHAR Vs. MAHENDRA BAITHA
|
May 4, 2018 |
|
STATE OF BIHAR Vs. RAM SURESH SINGH
|
March 21, 2018 |
|
STATE OF BIHAR Vs. ANIRUDH JHA
|
March 13, 2018 |
|
STATE OF BIHAR Vs. REKHA JHA AND OTHERS
|
June 20, 2018 |
|
STATE OF BIHAR Vs. JAI PRAKASH UDDYAN SAH
|
April 25, 2018 |
|
STATE OF BIHAR Vs. VIJAY KUMAR SHARMA S/O LATE SUKHDEO PRASAD SHARMA
|
April 3, 2018 |
|
STATE OF BIHAR Vs. DURGA PRASAD SON OF LATE ETWARI RAM; MEMBER, BOARD
|
March 5, 2018 |
|
STATE OF BIHAR Vs. PRAMILA DEVI W/O LATE AWADH BIHARI PATHAK; RAJ KUM
|
March 29, 2018 |
|
STATE OF BIHAR Vs. SAWALIA RAI
|
December 14, 2018 |
|
STATE OF BIHAR Vs. MUNNA PANDEY
|
April 10, 2018 |
|
STATE OF BIHAR Vs. NAVIN KUMAR SINGH
|
April 2, 2018 |
|
STATE OF BIHAR Vs. RAM PRIT MANDAL, SON OF LATE PANNU MANDAL
|
April 4, 2018 |
|
STATE OF BIHAR Vs. STATE INFORMATION COMMISSIONER
|
April 4, 2018 |
|
STATE OF BIHAR Vs. SURENDRA KUMAR AMBASTHA
|
February 9, 2018 |
|
STATE OF BIHAR Vs. MISHRI LAL MANDAL S/O MANGAN
|
March 6, 2018 |
|
STATE OF BIHAR Vs. SUDAMA DEVI WIFE OF LATE BULKAN PRASAD SINGH
|
January 23, 2018 |
|
STATE OF BIHAR Vs. SACHITA RAI
|
January 3, 2018 |
|
STATE OF BIHAR Vs. NIZAMUDDIN AND ANOTHER
|
April 18, 2018 |
|
STATE OF BIHAR Vs. HARI KISHUN SADA
|
November 2, 2018 |
|
STATE OF BIHAR AND ORS Vs. VAIDYANATH SUGAR MILLS PRIVATE LIMITED AND ORS
|
January 9, 2018 |
|
STATE OF BIHAR AND OTHERS Vs. ANIT KUMAR SINGH AND OTHERS
|
September 27, 2018 |
|
STATE OF BIHAR AND OTHERS Vs. AZAZ
|
February 7, 2018 |
|
STATE OF BIHAR AND OTHERS Vs. RAMNANDAN CHANDRABHAN SINGH AND ANOTHER
|
February 23, 2018 |
|
STATE OF BIHAR AND OTHERS Vs. BINIT KUMAR SON OF LATE NANDAN SAHI AND ANOTHERS
|
July 11, 2018 |
|
STATE OF BIHAR AND OTHERS Vs. DR. INDU BALA SAHAY AND OTHERS
|
September 10, 2018 |
|
STATE OF BIHAR AND OTHERS Vs. PRABHAKAR MISHRA AND OTHERS
|
January 10, 2018 |
|
STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI Vs. SUSHIL KUMAR SRIVASTVA S/O LATE BRIJNANDAN PRASAD
|
March 8, 2018 |
|
STATE OF BIHAR THROUGH COLLECTOR, NAWADAH Vs. MUKUND LAL S/O SHIV NANDAN LAL
|
April 17, 2018 |
|
STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE Vs. SHIVBHAJAN PAL
|
February 7, 2018 |
|
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. RAJNISH THAKUR, SON OF LATE BUDDHILAL THAKUR
|
April 4, 2018 |
|
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. ATA KARIM, SON OF MD MUSLIM; ASMOTULLAH BUKHARI; S
|
March 5, 2018 |
|
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. B S S PROJECT PRIVATE LIMITED
|
October 9, 2018 |
|
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. RAGHUBANSH RAI, SON OF LATE KAMLADHARI RAI
|
April 11, 2018 |
|
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY Vs. MD SIKANDAR ALAM SON OF MD ABDUL MAJID
|
March 28, 2018 |
|
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT BIHAR Vs. BIRENDRA KUMAR GUPTA SON OF LATE SHANKAR LALL
|
January 8, 2018 |
|
STATE OF BIHAR THROUGH SECRETARY DEPARTMENT Vs. S A J INFRACON PROJECT INDIA LTD
|
March 5, 2018 |
|
STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF LAW GOVT OF BIHAR Vs. GAJENDRA PRASAD, SON OF LATE VIMAL PRASAD
|
July 12, 2018 |
|
STATE OF BIHAR THROUGH SECRETARY SECONDARY EDUCATION Vs. RABINDRA PRASAD SINHA, SON OF LATE PARMESHWAR DAYAL
|
February 9, 2018 |
|
STATE OF BIHAR THROUGH SECRETARY-CUM-COMMISSIONER Vs. SUSHIL KUMAR SON OF SHANKAR SINGH
|
March 5, 2018 |
|
STATE OF BIHAR, Vs. SECRETARY VIDYALAYA SEVA BOARD, WEST BORING CANAL ROAD, ANANDPURI, PATNA
|
November 30, 2018 |
|
STATE OF BIHAR. AND ORS. Vs. BRAJESH KUMAR S/O LATE GANESH SAHU
|
January 17, 2018 |
|
STOCK HOLDING CORPORATION OF INDIA LIMITED Vs. STATE OF BIHAR
|
July 9, 2018 |
|
SUBBEDAR MIAN AND OTHERS Vs. THE STATE OF BIHAR
|
February 26, 2018 |
|
SUBHASH SAHANI, S/O LATE BHIKHARI SAHANI Vs. STATE OF BIHAR
|
April 5, 2018 |
|
SUBHASH YADAV SON OF LATE BALESHWAR YADAV Vs. STATE OF BIHAR
|
January 25, 2018 |
|
SUBHASHINI DEVI Vs. UNION OF INDIA
|
March 8, 2018 |
|
SUBODH JHA Vs. STATE OF BIHAR
|
June 25, 2018 |
|
SUBODH KUMAR Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
SUBODH KUMAR S/O LATE SURESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
July 24, 2018 |
|
SUBODH KUMAR SAH Vs. THE STATE OF BIHAR
|
March 20, 2018 |
|
SUBODH KUMAR SINGH Vs. STATE OF BIHAR & ANR.
|
May 10, 2018 |
|
SUBODH MASKARA Vs. STATE OF BIHAR
|
March 21, 2018 |
|
SUBODH PASWAN, SON OF PHERAN PASWAN Vs. THE STATE OF BIHAR
|
January 30, 2018 |
|
SUDAMA BIN AND ORS. Vs. THE STATE OF BIHAR
|
January 20, 2018 |
|
SUDAMA PANDIT Vs. THE STATE OF BIHAR AND OTHER
|
July 24, 2018 |
|
SUDARSHAN RAM Vs. THE STATE OF BIHAR AND OTHERS
|
August 13, 2018 |
|
SUDARSHAN RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, RURAL WORKS DEPARTMENT
|
June 29, 2018 |
|
SUDARSHAN RAM S/O LATE SHEOPUKAR RAM AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 13, 2018 |
|
SUDHA AGRAWAL Vs. RITU GUPTA
|
November 1, 2018 |
|
SUDHA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2018 |
|
SUDHA SINHA Vs. STATE OF BIHAR
|
March 9, 2018 |
|
SUDHA TALKIES, MANPUR, GAYA A PARTNERSHIP FIRM THR Vs. STATE OF BIHAR
|
March 8, 2018 |
|
SUDHANSHU RANJAN JHA @ BUDHIYA, SON OF NITYA NAND JHA Vs. STATE OF BIHAR
|
January 13, 2018 |
|
SUDHIR KUMAR Vs. UNION OF INDIA
|
February 1, 2018 |
|
SUDHIR KUMAR Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF
|
April 2, 2018 |
|
SUDHIR KUMAR OJHA Vs. STATE OF BIHAR
|
August 21, 2018 |
|
SUDHIR KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
August 28, 2018 |
|
SUDHIR KUMAR SINGH, S/O LATE RAGHU NATH SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
SUDHIR RANJAN Vs. UNION OF INDIA
|
December 6, 2018 |
|
SUDHIR THAKUR Vs. THE STATE OF BIHAR AND OTHERS
|
October 10, 2018 |
|
SUDISTA MISHRA Vs. PRITHVI NATH PANDEY
|
October 29, 2018 |
|
SUGAN BARI SON OF LATE DUKHI BARI Vs. STATE OF BIHAR
|
August 24, 2018 |
|
SUJATA KUMARI, WIFE OF RAMASHISH KUMAR Vs. STATE OF BIHAR
|
January 31, 2018 |
|
SUJIT KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
October 11, 2018 |
|
SUJIT KUMAR S/O LATE HARIHARNATH SINGH Vs. STATE OF BIHAR
|
May 11, 2018 |
|
SUKESH KUMAR YADAV @ SUKESH KUMAR @ SUKESH YADAV Vs. THE STATE OF BIHAR
|
September 4, 2018 |
|
SUKHAL RAI, SON OF NOKHEY LAL RAI Vs. STATE OF BIHAR
|
October 26, 2018 |
|
SUKHDEO YADAV Vs. STATE OF BIHAR
|
December 7, 2018 |
|
SUKHDEO YADAV AND OTHERS Vs. STATE OF BIHAR
|
June 19, 2018 |
|
SUKHRAM RAI AND OTHERS Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
SUKOMAL MISHRA S/O SRI NAPESHWAR MISHRA Vs. THE STATE OF BIHAR
|
March 21, 2018 |
|
SUKUMARI DEVI Vs. RAMANAND PRASAD SINGH SON OF LATE RAM BILASH SINGH
|
March 5, 2018 |
|
SUKUMARI DEVI Vs. STATE OF BIHAR
|
December 7, 2018 |
|
SULO YADAV @ SULLA YADAV, SON OF SARYUG GOPE Vs. ASHOK YADAV , SON OF KRISHNA YADAV
|
May 11, 2018 |
|
SULTAN AHMED Vs. STATE OF BIHAR AND ORS
|
January 10, 2018 |
|
SUMA DEVI, WIFE OF SRI KAMDEO YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
SUMAN KUMAR Vs. STATE OF BIHAR
|
January 18, 2018 |
|
SUMAN KUMAR JHA, SON OF LATE LAXMAN JHA Vs. STATE OF BIHAR
|
December 4, 2018 |
|
SUMAN KUMAR MISHRA Vs. FOOD AND CONSUMER PROTECTION DEPARTMENT
|
December 17, 2018 |
|
SUMAN KUMAR SON OF RAMESH SINGH Vs. THE FOOD AND CONSUMER PROTECTION DEPARTMENT
|
January 18, 2018 |
|
SUMAN KUMAR SUMAN Vs. STATE OF BIHAR
|
January 11, 2018 |
|
SUMAN RANI Vs. THE STATE OF BIHAR AND OTHERS
|
February 21, 2018 |
|
SUMANT PRASAD Vs. STATE OF BIHAR AND OTHERS
|
April 3, 2018 |
|
SUMEET KUMAR SON OF LATE SATYA NARAYAN PRASAD SINHA AND OTHERS Vs. STATE OF BIHAR
|
June 26, 2018 |
|
SUMIT KUMAR YADAV SON OF PUNDEV PRASAD YADAV Vs. STATE OF BIHAR
|
March 28, 2018 |
|
SUMIT MISHRA Vs. STATE OF BIHAR
|
January 10, 2018 |
|
SUMITRA DEVI Vs. THE STATE OF BIHAR
|
June 27, 2018 |
|
SUMITRA DEVI Vs. THE STATE OF BIHAR
|
October 9, 2018 |
|
SUNAINA KUMARI Vs. THE STATE OF BIHAR
|
June 18, 2018 |
|
SUNDRAM TIWARI @ SUNDRAM KUMAR TIWARI Vs. STATE OF BIHAR
|
May 24, 2018 |
|
SUNEEL KESHRI SON OF DWARIKA KESHRI Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
SUNIL Vs. THE STATE OF BIHAR
|
June 21, 2018 |
|
SUNIL @ SUNIL KUMAR JHA Vs. STATE OF BIHAR
|
December 17, 2018 |
|
SUNIL AND OTHER Vs. STATE OF BIHAR
|
July 31, 2018 |
|
SUNIL BHAGAT @ LADDU @ SUNIL KUMAR BHAGAT, SON OF ARUN BHAGAT Vs. STATE OF BIHAR
|
January 11, 2018 |
|
SUNIL CHAUDHARY, S/O LATE DHARAMNATH CHAUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY; COLLEC
|
March 6, 2018 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
September 6, 2018 |
|
SUNIL KUMAR @ SUNIL SINGH Vs. STATE OF BIHAR
|
June 27, 2018 |
|
SUNIL KUMAR @ SUNIL THAKUR, SON OF LATE YOGENDTA THAKUR Vs. THE STATE OF BIHAR
|
July 12, 2018 |
|
SUNIL KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
SUNIL KUMAR GUPTA Vs. STATE OF BIHAR
|
July 23, 2018 |
|
SUNIL KUMAR JHA SON OF VINOD JHA Vs. STATE OF BIHAR
|
March 7, 2018 |
|
SUNIL KUMAR SAH @ SUNIL PRASAD Vs. STATE OF BIHAR
|
September 7, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
February 5, 2018 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
July 24, 2018 |
|
SUNIL KUMAR SINGH S/O VIJAY BAHADUR SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
March 6, 2018 |
|
SUNIL KUMAR SINGH SON OF SHIVJI SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY; ENGINEER-IN
|
March 28, 2018 |
|
SUNIL KUMAR SINGH, S/O CHHOTKU SINGH Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
SUNIL KUMAR SINHA, SON OF LATE KEDAR NATH SAHAY Vs. ASHOK KUMAR SINHA, SON OF LATE TARNI PRASAD
|
February 15, 2018 |
|
SUNIL KUMAR THAKUR Vs. STATE OF BIHAR
|
March 26, 2018 |
|
SUNIL MAHTON AND ORS. Vs. THE STATE OF BIHAR
|
January 3, 2018 |
|
SUNIL PANDEY, SON OF SUNDESHWAR PANDEY Vs. THE STATE OF BIHAR
|
January 17, 2018 |
|
SUNIL PASWAN Vs. UNION OF INDIA
|
April 20, 2018 |
|
SUNIL SAHANI Vs. STATE OF BIHAR
|
January 6, 2018 |
|
SUNIL SHARMA, SON OF MUNSHI SHARMA Vs. STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
SUNIL SINGH @ SUNIL KUMAR Vs. STATE OF BIHAR
|
May 8, 2018 |
|
SUNIL SINGH, SON OF YADUNANDAN SINGH Vs. THE STATE OF BIHAR
|
October 9, 2018 |
|
SUNIL YADAV Vs. STATE OF BIHAR
|
April 19, 2018 |
|
SUNIL YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
SUNITA DEVI AND ORS. Vs. RAVINDRA PD. SINGH
|
December 4, 2018 |
|
SUNITA DEVI, WIFE OF VINOD KUMAR SINGHANIA AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
June 18, 2018 |
|
SUNITA KUMARI Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
SUNITA KUMARI Vs. STATE OF BIHAR AND OTHERS
|
August 25, 2018 |
|
SUNITA KUMARI @ SUNITA DEVI, W/O SRI NARAYAN MAHTO Vs. THE STATE OF BIHAR AND OTHERS
|
June 29, 2018 |
|
SUNITA KUMARI, D/O SHRI YOG NARAYAN LAL DUTTA Vs. THE STATE OF BIHAR
|
January 25, 2018 |
|
SUNITA KUMARI, WIFE OF SRI INDESHWARI PRASAD MANDAL Vs. STATE OF BIHAR
|
September 5, 2018 |
|
SUNITA SINGH WIFE OF LATE SAKET KUMAR Vs. NATIONAL INSURANCE CO LTD
|
March 9, 2018 |
|
SUNITI ENTERPRISES Vs. STATE OF BIHAR
|
July 24, 2018 |
|
SUNNY KUMAR @ SANNI KUMAR Vs. STATE OF BIHAR; DISTRICT MAGISTRATE MOTIHARI, EAST
|
March 7, 2018 |
|
SUNSHINE PERSONAL CARE PVT LTD Vs. STATE OF BIHAR
|
June 25, 2018 |
|
SUPER INDUCTO STEELS LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
August 2, 2018 |
|
SUPREME ENTERPRISES Vs. THE STATE OF BIHAR
|
January 18, 2018 |
|
SURAJ CHOUDHARY Vs. STATE OF BIHAR
|
April 4, 2018 |
|
SURAJ KUMAR Vs. THE STATE OF BIHAR
|
April 3, 2018 |
|
SURAJ KUMAR, SON OF LATE BRIJ MOHAN KUMAR Vs. STATE OF BIHAR
|
September 11, 2018 |
|
SURAJ PASWAN Vs. STATE OF BIHAR
|
March 7, 2018 |
|
SURAJ RAJBANSI S/O LATE BALDEO RAJBANSHI Vs. STATE OF BIHAR
|
March 19, 2018 |
|
SURAJ SINGH @ SURAJ NARAYAN SINGH S/O LATE LAKSHMAN SINGH Vs. STATE OF BIHAR
|
September 7, 2018 |
|
SURAJDEV SINGH @ SURAJ BABA S/O SHRI MAHENDRA SINGH Vs. STATE OF BIHAR AND ANOTHERS
|
June 29, 2018 |
|
SURENDRA CHAUDHARY Vs. STATE OF BIHAR
|
January 4, 2018 |
|
SURENDRA GOSHWAMI Vs. BIJENDRA GOSWAMI AND OTHERS
|
March 6, 2018 |
|
SURENDRA KUMAR PURBEY Vs. THE STATE OF BIHAR AND OTHERS
|
October 9, 2018 |
|
SURENDRA KUMAR SINGH, S/O JITENDRA SINGH Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF COMMUNICATION AND IT DEPARTMENT OF POST
|
January 4, 2018 |
|
SURENDRA MAHTO Vs. THE STATE OF BIHAR AND ORS.
|
October 6, 2018 |
|
SURENDRA MANDAL & ORS. Vs. THE STATE OF BIHAR
|
August 25, 2018 |
|
SURENDRA MOHAN SAHAY Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
SURENDRA PRASAD OJHA Vs. BIHAR STATE SANSKRIT SHIKSHA BOARD
|
June 20, 2018 |
|
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
July 20, 2018 |
|
SURENDRA PRASAD SON OF LATE JANKI SHARAN PRASAD Vs. STATE OF BIHAR
|
December 18, 2018 |
|
SURENDRA PRASAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
October 1, 2018 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
April 6, 2018 |
|
SURENDRA SINGH, SON OF LATE RAMPATI SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
SURENDRA THAKUR Vs. THE STATE OF BIHAR
|
September 6, 2018 |
|
SURENDRA TIWARY @ SULENDRA TIWARY Vs. STATE OF BIHAR
|
August 7, 2018 |
|
SURENDRA YADAV Vs. THE STATE OF BIHAR
|
July 26, 2018 |
|
SURENDRA YADAV AND OTHERS Vs. STATE OF BIHAR
|
August 30, 2018 |
|
SURENDRA YADAV, SON OF DILCHANDRA YADAV Vs. STATE OF BIHAR
|
February 9, 2018 |
|
SURESH CHANDRA BIJPURIA AND OTHERS Vs. ASHOK KUMAR BIJPURIA, SON OF LATE HARI NARAYAN LAL BIJPURIA
|
June 25, 2018 |
|
SURESH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
October 5, 2018 |
|
SURESH CHANDRA TRIPATHI Vs. STATE OF BIHAR AND OTHERS
|
April 16, 2018 |
|
SURESH DWIVEDI, S/O LATE RAM CHANDRA DWIVEDI Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
SURESH KUMAR CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
|
September 7, 2018 |
|
SURESH KUMAR SINGH Vs. THE STATE OF BIHAR
|
June 4, 2018 |
|
SURESH MEHTA, SON OF LATE BIMAL MEHTA Vs. STATE OF BIHAR; SUPERINTENDENT OF POLICE, MADHEPUR
|
March 5, 2018 |
|
SURESH NARAYAN PANDEY Vs. THE STATE OF BIHAR AND ANOTHERS
|
June 18, 2018 |
|
SURESH PAL Vs. STATE OF BIHAR
|
January 2, 2018 |
|
SURESH PASWAN Vs. THE STATE OF BIHAR
|
March 15, 2018 |
|
SURESH PRASAD Vs. STATE OF BIHAR
|
April 10, 2018 |
|
SURESH PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
September 10, 2018 |
|
SURESH PRASAD SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
October 4, 2018 |
|
SURESH PRASAD SRIVASTAVA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 4, 2018 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
SURESH SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST AND OTHERS
|
June 18, 2018 |
|
SURESH SINGH @ SURESH PRASAD SINGH Vs. STATE OF BIHAR
|
July 20, 2018 |
|
SURESH SINGH S/O LATE KESHWAR SINGH Vs. STATE OF BIHAR
|
November 6, 2018 |
|
SURESH YADAV Vs. STATE OF BIHAR
|
December 11, 2018 |
|
SURESHI DAS Vs. STATE OF BIHAR
|
January 15, 2018 |
|
SURTI DEVI WIFE OF LATE MAHENDRA RAM Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
SURYA DEO PRASAD SINHA Vs. STATE OF BIHAR
|
November 20, 2018 |
|
SURYA KUER, WIFE OF LATE BHIKARI TIWARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF LAND REFORMS AND REVENUE, GOVERNMENT OF BIHAR, PATNA (BIHAR)
|
January 24, 2018 |
|
SURYA MOHAN YADAV Vs. THE STATE OF BIHAR
|
August 28, 2018 |
|
SURYA NARAYAN YADAV, SON OF HARIHAR YADAV Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, BIHAR,
|
April 26, 2018 |
|
SURYA NATH RAY Vs. STATE OF BIHAR
|
March 26, 2018 |
|
SURYA PRAKASH SINGH Vs. STATE OF BIHAR
|
May 7, 2018 |
|
SURYADEO RAI ALIAS SURAJ DEO RAI AND OTHERS Vs. STATE OF BIHAR
|
February 21, 2018 |
|
SUSHEELA KUMARI Vs. THE STATE OF BIHAR
|
September 10, 2018 |
|
SUSHIL CHOUDHARY SON OF TURAN CHOUDHARY Vs. STATE OF BIHAR
|
March 15, 2018 |
|
SUSHIL JHA, SON OF LATE MANDHATA JHA Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
SUSHIL KUMAR SINHA, S/O LATE RAMLAL SINGH Vs. STATE OF BIHAR
|
April 20, 2018 |
|
SUSHIL KUMAR, S/O LATE KAILASH PRASAD Vs. BIHAR SCHOOL EXAMINATION BOARD THROUGH CHAIRMAN
|
January 19, 2018 |
|
SUSHILA DEVI Vs. STATE OF BIHAR & OTHERS
|
March 15, 2018 |
|
SUSHMA SINHA Vs. BIHAR STATE FINANCIAL CORPORATION AND OTHERS
|
July 30, 2018 |
|
SWAMI BHAWATMANAND @ BHAVATMANAND Vs. THE STATE OF BIHAR AND OTHERS
|
August 23, 2018 |
|
SWARN LATA SINHA Vs. STATE OF BIHAR
|
July 3, 2018 |
|
SWARNIM KUMARI D/O JITENDRA CHAUDHARY Vs. STATE OF BIHAR
|
September 13, 2018 |
|
SWETAMBER NATH DUBEY, SON OF LATE BAIDYA NATH DUBEY Vs. STATE OF BIHAR
|
March 6, 2018 |
|
SYED AQUIL HASAN AKBARI, SON OF LATE SYED HAIDER H Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
|
March 27, 2018 |
|
SYED SOHAIL AHMAD Vs. STATE OF BIHAR
|
March 6, 2018 |
|
T MATHEW @ TOM MATHEW Vs. STATE OF BIHAR
|
August 2, 2018 |
|
TABASSUM KHATOON @ BEJNI KHATOON Vs. STATE OF BIHAR
|
April 16, 2018 |
|
TAJ MOHAMMAD SON OF LATE MD RAZAK Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY TO
|
April 20, 2018 |
|
TALO SOREN D/O LATE DEWAN SOREN Vs. STATE OF BIHAR
|
May 4, 2018 |
|
TANBIR ALAM Vs. THE STATE OF BIHAR
|
August 14, 2018 |
|
TAPESHWAR YADAV @ TAPESH YADAV Vs. THE STATE OF BIHAR
|
March 14, 2018 |
|
TARA DEVI WIFE OF BUDHESHWAR GUPTA AND OTHERS Vs. THE STATE OF BIHAR
|
June 26, 2018 |
|
TARA RAM Vs. VIDYA DEVI
|
March 9, 2018 |
|
TARKESHWAR THAKUR AND OTHERS Vs. THE STATE OF BIHAR
|
February 19, 2018 |
|
TARKESHWAR YADAV @ TARKESHWAR RAI, SON OF LATE RAMPUJAN RAI Vs. STATE OF BIHAR
|
September 14, 2018 |
|
TARUN KUMAR AGARWAL Vs. STATE OF BIHAR
|
August 3, 2018 |
|
TARUN KUMAR MUKHERJEE, SON OF LATE SUNIL KUMAR MUK Vs. STATE OF BIHAR
|
April 2, 2018 |
|
TASKEEN TUFAIL, D/O TUFAIL AHMAD Vs. STATE OF BIHAR
|
January 10, 2018 |
|
TEJ NARAYAN UPADHAYA Vs. NIWAS UPADHAYA
|
April 23, 2018 |
|
TEJ NARAYAN YADAV Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
TEJAS RAJ Vs. STATE OF BIHAR
|
January 29, 2018 |
|
TEJASHWI PRASAD YADAV Vs. STATE OF BIHAR
|
October 6, 2018 |
|
TEPU SAH SON OF LATE PANWI SAH Vs. STATE OF BIHAR
|
June 29, 2018 |
|
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE Vs. M/S. SALAUDDIN.
|
June 25, 2018 |
|
THE BIHAR PUBLIC SERVICE COMMISSION Vs. JAGAT NARAYAN NAYAK
|
March 9, 2018 |
|
THE BIHAR STATE +2 VOCATIONAL TEACHERS ASSOCIATON Vs. THE STATE OF BIHAR
|
October 9, 2018 |
|
THE BIHAR STATE BUILDING CONSTRUCTION CORPORATION LIMITED AND OTHERS Vs. ADYA RAJ DEVELOPER PRIVATE LIMITED AND OTHERS
|
September 7, 2018 |
|
THE BIHAR STATE ELECTRICITY BOARD Vs. M/S. J.M.D. ALLOYS LTD.
|
January 4, 2018 |
|
THE BIHAR STATE FINANCIAL CORPORATION Vs. UPENDRA LAL KARN
|
March 9, 2018 |
|
THE BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF BIHAR
|
March 29, 2018 |
|
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. UMA DEVI
|
November 28, 2018 |
|
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SITA DEVI
|
November 27, 2018 |
|
THE CENTRAL BANK OF INDIA AND OTHERS Vs. RAM SWARUP MISTRY
|
February 2, 2018 |
|
THE CENTRAL BOARD OF TRUSTEES Vs. GEE PEE FURNITURE
|
August 6, 2018 |
|
THE CHAIRMAN Vs. ISHWAR CHANDRA SHARMA AND OTHERS
|
October 8, 2018 |
|
THE CHAIRMAN MADHYA BIHAR GRAMIN BANK Vs. THE UNION OF INDIA AND ANOTHERS
|
July 2, 2018 |
|
THE FOOD CORPORATION OF INDIA Vs. BHIM PASWAN AND OTHERS
|
July 5, 2018 |
|
THE GENERAL MANAGER Vs. AJAY KUMAR
|
March 20, 2018 |
|
THE GENERAL MANAGER (REGION) , FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
June 28, 2018 |
|
THE NEW INDIA ASSURANCE CO. LTD Vs. VIBHA KUMARI AND OTHERS
|
October 11, 2018 |
|
THE SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED AND OTHERS Vs. M/S. DINA METALS LIMITED
|
February 19, 2018 |
|
THE STATE BANK OF INDIA Vs. RENU DEVI
|
September 6, 2018 |
|
THE STATE OF BIHAR Vs. RANA PRATAP SINGH
|
July 4, 2018 |
|
THE STATE OF BIHAR Vs. M/S. BABA HANS CONSTRUCTION PVT. LTD.
|
October 4, 2018 |
|
THE STATE OF BIHAR Vs. DR. MOHMUDUL HASAN
|
March 22, 2018 |
|
THE STATE OF BIHAR Vs. Y.K. JAISWAL AND OTHERS
|
February 20, 2018 |
|
THE STATE OF BIHAR Vs. RAMNANDAN SINGH AND ANOTHER ( PATENT APPEAL NO. 1453 OF 2014 IN CIVIL WRIT JURISDICTION CASE NO. 19747 OF 2013)
|
February 23, 2018 |
|
THE STATE OF BIHAR Vs. JITENDRA KUMAR SIGH S/O SRI SITARAM SINGH
|
June 20, 2018 |
|
THE STATE OF BIHAR & ORS. Vs. RHITURAJ SARAUBH, SON OF LATE PRAMOD KUMAR SHARMA
|
April 18, 2018 |
|
THE STATE OF BIHAR AND ORS. Vs. SUJIT KUMAR MISHRA AND ORS.
|
January 2, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. MD. SAMIUDDIN AND OTHERS
|
October 3, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. NAVEEN PRASAD SINGH AND OTHERS
|
October 6, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. URMILA DEVI AND OTHER
|
September 26, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. DEVENDRA KUMAR SAVITA
|
September 26, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. ASHWINI KUMAR AND OTHERS
|
October 11, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. RENU SINHA
|
July 17, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. MD. AZAZ SON OF MD. SULAIMAN VILLAGE
|
February 7, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. YOGENDRA KUMAR SINGH
|
August 14, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. SUSHIL KUMAR SRIVASTVA S/O LATE BRIJNANDAN PRASAD SRIVASTAVA AND OTHERS
|
March 8, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. SHANTI KUMARI AND OTHERS
|
February 23, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. SURYA NATH PATHAK
|
February 20, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. LAKSHMI NARAYAN MANDAL, SON OF LATE NAGENDRA PRASAD MANDAL
|
June 20, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. SANTOSH KUMAR SON OF LATE RAM CHANDRA PRASAD AND ANR.
|
June 22, 2018 |
|
THE STATE OF BIHAR AND OTHERS Vs. RAGHUNATH PRASAD SINGH AND OTHERS
|
June 27, 2018 |
|
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY Vs. SRI CHANDRAKANT KUMAR ANIL
|
November 30, 2018 |
|
THE UNION OF INDIA Vs. MD.SHAHZAD HUSSAIN
|
March 23, 2018 |
|
THE UNION OF INDIA Vs. R.B.SINGH GAY HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL
|
March 13, 2018 |
|
THE UNION OF INDIA Vs. DINESH PRASAD, SON OF TAPESHWAR, TRACKMAN UNDER SENIOR SECTION ENGINEER (P.WAY)
|
June 22, 2018 |
|
THE UNION OF INDIA Vs. PRABHU NANDAN YADAV
|
June 25, 2018 |
|
THE UNION OF INDIA AND OTHERS Vs. KRISHNA KUMAR MANJHI
|
August 13, 2018 |
|
THE VICE CHANCELLOR, ARYABHATTA KNOWLEDGE UNIVERSITY AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
September 6, 2018 |
|
TILESHWAR YADAV Vs. THE STATE OF BIHAR
|
May 4, 2018 |
|
TIRUPATI LOGISTICS PRIVATE LIMITED Vs. STATE OF BIHAR
|
April 23, 2018 |
|
TIWARI SHARMA @ RAMESH SHARMA, S/O KRISHNADEO SING Vs. STATE OF BIHAR
|
March 5, 2018 |
|
TRIPURARI RAUT Vs. STATE OF BIHAR
|
November 1, 2018 |
|
TRIVENI SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
August 14, 2018 |
|
TUFAIL AHMAD Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
July 13, 2018 |
|
TULIKA SHEKHAR Vs. DEVELOPMENT, COMMISSIONER-CUM-MEMBER, BIHAR VIKAS MISSION, GOVERNMENT OF BIHAR, PATNA
|
November 26, 2018 |
|
TULSI NARAYAN PASWAN Vs. MANAGING DIRECTOR, BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. & ORS.
|
April 3, 2018 |
|
TUNNA PASWAN Vs. THE STATE OF BIHAR AND OTHERS
|
August 25, 2018 |
|
TUNNU PASWAN @ TUNNA PASWAN AND ORS. Vs. STATE OF BIHAR
|
January 20, 2018 |
|
TUNTUN KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 25, 2018 |
|
TUNTUN SAH, SON OF CHANDRADEEP SAH Vs. STATE OF BIHAR
|
February 5, 2018 |
|
TUSHAR KANT UPADHAYA Vs. THE STATE OF BIHAR
|
July 1, 2018 |
|
TUSHAR KANT UPADHAYA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
July 2, 2018 |
|
U C O BANK Vs. UNION OF INDIA THROUGH SECRETARY GOVT OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT
|
January 8, 2018 |
|
UBED Vs. STATE OF BIHAR
|
October 8, 2018 |
|
UDAY KUMAR CHAKROVARTY Vs. THE STATE OF BIHAR AND OTHERS
|
September 25, 2018 |
|
UDAY KUMAR RAI @ UDAY KUMAR, SON OF RAVI SHANKAR RAI Vs. STATE OF BIHAR
|
January 16, 2018 |
|
UDAY NARAIN RAI, SON OF LATE MURAT RAI Vs. STATE OF BIHAR
|
February 13, 2018 |
|
UDAY SHANKAR Vs. THE STATE OF BIHAR AND ORS.
|
July 9, 2018 |
|
UDAY SHARMA Vs. STATE OF BIHAR AND OTHERS
|
February 6, 2018 |
|
UDAY SHARMA, SON OF LATE HRIDAY SHARMA Vs. STATE OF BIHAR AND OTHERS
|
June 25, 2018 |
|
UDAY SHEKHAR MAITRA AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
UJJAIN MAHTO @ UJJAIN KUMAR SON OF VISHWANATH MAHTO AND OTHERS Vs. STATE OF BIHAR
|
June 19, 2018 |
|
UJJWAL KUMAR Vs. STATE OF BIHAR & ORS.
|
May 18, 2018 |
|
UJJWAL MOLDINGS LIMITED, PATNA Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED, PATNA
|
February 19, 2018 |
|
UMA CHAUHAN AND OTHERS Vs. STATE OF BIHAR
|
June 29, 2018 |
|
UMA DEVI Vs. RAJU KUMAR RAI
|
July 2, 2018 |
|
UMA KANT SINGH, SON OF SARYUG SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
UMA PRASAD GUPTA SON OF LATE BUNDI LAL GUPTA AND ORS. Vs. STATE OF BIHAR
|
January 18, 2018 |
|
UMA SHANKAR LAL Vs. THE STATE OF BIHAR AND ORS.
|
May 2, 2018 |
|
UMA SHANKAR MISHRA Vs. STATE OF BIHAR
|
December 12, 2018 |
|
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
October 1, 2018 |
|
UMA SHANKAR TANTI Vs. THE STATE OF BIHAR
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February 22, 2018 |
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UMA SHANKER PANDAY SON OF LATE SIDH NATH PANDAY Vs. UNION OF INDIA THROUGH I G CENTRAL INDUSTRIAL SECU
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March 20, 2018 |
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UMA SHANKER SAH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 4, 2018 |
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UMASREE DEVI AND OTHERS Vs. MENKA GUPTA AND OTHERS
|
August 13, 2018 |
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UMESH KUMAR Vs. KRISHNAWATI DEVI
|
April 23, 2018 |
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UMESH KUMAR S/O SRI SHEO NANDAN PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |
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UMESH KUMAR SINGH, SON OF BISHNUDEO SINGH Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
UMESH KUMAR VERMA Vs. THE STATE OF BIHAR
|
January 31, 2018 |
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UMESH MAHTO, SON OF SATO MAHTO Vs. STATE OF BIHAR
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November 20, 2018 |
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UMESH NANDAN SINHA Vs. STATE OF BIHAR
|
March 26, 2018 |
|
UMESH NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
October 11, 2018 |
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UMESH OJHA Vs. STATE OF BIHAR
|
June 26, 2018 |
|
UMESH PASWAN Vs. THE STATE OF BIHAR
|
June 25, 2018 |
|
UMESH PRASAD Vs. STATE OF BIHAR THOROUGH THE PRINCIPAL SECRETARY AND OTHERS
|
August 1, 2018 |
|
UMESH PRASAD @ UMESH SAH Vs. STATE OF BIHAR
|
July 27, 2018 |
|
UMESH PRASAD SAH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
UMESH RAI Vs. STATE OF BIHAR
|
March 9, 2018 |
|
UMESH RAI Vs. THE STATE OF BIHAR
|
August 20, 2018 |
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UMESH RAI, SON OF MAHENDRA RAI Vs. STATE OF BIHAR
|
March 13, 2018 |
|
UMESH SINGH @ SUDAMA SINGH Vs. STATE OF BIHAR
|
January 25, 2018 |
|
UMESH SINGH @ UCHIT SINGH SON OF LATE PARMESHWAR SINGH Vs. STATE OF BIHAR
|
February 12, 2018 |
|
UMESH SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
May 14, 2018 |
|
UMESH YADAV S/O LATE HARI NANDAN YADAV Vs. THE STATE OF BIHAR
|
July 6, 2018 |
|
UMESH YADAV SON OF LATE DINESHWAR YADAV Vs. STATE OF BIHAR
|
February 13, 2018 |
|
UMESH YADAV SON OF LATE NAVI YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
March 13, 2018 |
|
UMESHWAR PRASAD SINGH Vs. STATE BANK OF INDIA AND OTHERS
|
July 2, 2018 |
|
UMME SALMA JAMAL, D/O MD. MOJIBUR RAHMAN Vs. THE STATE OF BIHAR AND OTHERS
|
June 18, 2018 |
|
UMMI ZEENAT Vs. STATE OF BIHAR
|
March 8, 2018 |
|
UNION OF INDIA Vs. MEENA DEVI
|
June 18, 2018 |
|
UNION OF INDIA Vs. INDRAJEET SACHIN
|
April 27, 2018 |
|
UNION OF INDIA Vs. REKHA DEVI
|
October 4, 2018 |
|
UNION OF INDIA Vs. RAJNISH KUMAR SINGH
|
January 19, 2018 |
|
UNION OF INDIA Vs. SADANAND PODDAR
|
April 12, 2018 |
|
UNION OF INDIA Vs. RAKESH KUMAR CHOUDHARY
|
December 19, 2018 |
|
UNION OF INDIA Vs. SANJAY KUMAR SAH
|
December 19, 2018 |
|
UNION OF INDIA AND ORS. Vs. SHAMBHU MISHRA AND ORS.
|
January 16, 2018 |
|
UNION OF INDIA THROUGH D G CUM SECRETARY Vs. SANTOSH KUMAR
|
December 19, 2018 |
|
UNION OF INDIA THROUGH D G CUM SECRETARY, DEPARTME Vs. LAXMAN PRASAD SINGH SON OF LATE BHAGIRATH PRASAD
|
June 18, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER Vs. BADIUZZAMAN S/O LATE ZAFFIRUZZAMAN
|
October 4, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER Vs. MANOJ KUMAR S/O RAM CHANDRA SHARMA
|
March 5, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY Vs. MD BARIK, MOHALLAH, BAKARPUR
|
August 7, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RAILWAY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
April 2, 2018 |
|
UNION OF INDIA THROUGH GENERAL MANAGER, NORTH FRON Vs. PANKAJ KUMAR AKELA, S/O UMESH PRATAP SINGH, LOCO I
|
March 29, 2018 |
|
UNION OF INDIA THROUGH SECRETARY, HOME DEPARTMENT Vs. MD SHAHZAD HUSSAIN SON OF MD MOHSIN ALI
|
March 23, 2018 |
|
UNION OF INDIA THROUGH SECRETARY-CUM-DIRECTOR GENE Vs. SHYAM BIHARI, SON OF PATI RAM YADAV
|
April 9, 2018 |
|
UNION OF INDIA, THROUGH GENERAL MANAGER Vs. AMBIKA PRASAD UPADHYAY, SON OF LATE SARJU UPADHYAY
|
June 18, 2018 |
|
UNION OF INDIA, THROUGH GENERAL MANAGER E C RAILWA Vs. MUKESH KUMAR SAH SON OF GAJADHAR SAH
|
April 2, 2018 |
|
UNITED BANK OF INDIA Vs. STATE OF BIHAR AND OTHERS
|
August 2, 2018 |
|
UPADHYAY YADAV Vs. STATE OF BIHAR
|
January 5, 2018 |
|
UPENDRA CHOUDHARY, SON OF LATE GANESH CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS
|
June 27, 2018 |
|
UPENDRA NARAIN CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
UPENDRA NATH SAH, SON OF LATE RAM PRATAP SINGH Vs. STATE OF BIHAR AND OTHERS
|
June 20, 2018 |
|
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
December 11, 2018 |
|
UPENDRA RAI @ UPENDRA RAY, SON OF LATE RAMASHISH R Vs. STATE OF BIHAR THROUGH PRINCIPLE SECRETARY; PRINCI
|
March 7, 2018 |
|
UPENDRA RAI SON OF SHRI ASHOK RAI Vs. STATE OF BIHAR
|
February 2, 2018 |
|
UPENDRA RAWAT Vs. UNION OF INDIA AND ORS
|
January 31, 2018 |
|
UPENDRA SHARMA AND OTHERS Vs. STATE OF BIHAR
|
March 27, 2018 |
|
UPENDRA SHARMA S/O LATE TAPESHWAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2018 |
|
URMIAL DEVI Vs. BIDYA THAKUR
|
December 17, 2018 |
|
URMILA DEVI Vs. THE STATE OF BIHAR
|
August 30, 2018 |
|
URMILA DEVI Vs. STATE OF BIHAR AND OTHERS
|
August 28, 2018 |
|
URMILA DEVI Vs. STATE OF BIHAR
|
July 24, 2018 |
|
URMILA DEVI ALIAS URMILA KUNWAR, WIFE OF LATE RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
April 23, 2018 |
|
URMILA DEVI, W/O LATE PANKAJ MANJHI Vs. THE STATE OF BIHAR
|
July 5, 2018 |
|
USHA CHOUDHARY Vs. UNION OF INDIA
|
August 2, 2018 |
|
USHA DEVI Vs. STATE OF BIHAR
|
March 26, 2018 |
|
USHA DEVI Vs. THE STATE OF BIHAR AND OTHERS
|
July 24, 2018 |
|
USHA DEVI, WIFE OF LATE KRISHNA KUMAR SINGH Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
USHA KUMARI Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
USHA RAMAN Vs. THE STATE OF BIHAR AND OTHERS
|
June 26, 2018 |
|
USHA SINHA AND ORS. Vs. MUZAFFARPUR CULB AND ORS.
|
December 3, 2018 |
|
UTTAR BIHAR GRAMIN BANK Vs. RAMDEO SINGH S/O LATE CHANDRIKA SINGH
|
February 22, 2018 |
|
UTTAR BIHAR GRAMIN BANK Vs. UNION OF INDIA
|
March 7, 2018 |
|
UTTAR BIHAR GRAMIN BANK, THROUGH CHIEF MANAGER (OP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
March 20, 2018 |
|
V P BAHUGUNA @ VIJAY BAHUGUNA, SON OF S D BAHUGUNA Vs. STATE OF BIHAR
|
September 12, 2018 |
|
V. RAO AVVA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
February 21, 2018 |
|
VAIDYA AJAY PRAKASH @ AJAY PRAKASH AND OTHERS Vs. THE UNION OF INDIA
|
August 2, 2018 |
|
VAIDYA PRAJAPATI TRIPATHI & ORS Vs. THE UNION OF INDIA & ORS
|
March 22, 2018 |
|
VAISHALI DISTRICT BADMINTON ASSOCIATION, HAJIPUR Vs. STATE OF BIHAR & ORS.
|
July 9, 2018 |
|
VAJIR SAIN, SON OF SOBRATI SAIN Vs. THE STATE OF BIHAR
|
January 30, 2018 |
|
VANDANA KUMARI Vs. THE STATE OF BIHAR
|
July 25, 2018 |
|
VANDANA OJHA Vs. THE STATE OF BIHAR
|
March 19, 2018 |
|
VARUN CHANDRA Vs. THE STATE OF BIHAR AND OTHERS
|
September 5, 2018 |
|
VARUN KUMAR YADAV, S/O LATE YOGENDRA PRASAD YADAV Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
October 10, 2018 |
|
VED PRAKASH SINGH YADAV, SON OF PUTU SINGH YADAV Vs. STATE OF BIHAR
|
September 5, 2018 |
|
VEENA DEVI Vs. STATE OF BIHAR
|
May 3, 2018 |
|
VICE CHANCELLOR, ARYABHATTA KNOWLEDGE UNIVERSITY, Vs. ABHISHEK KUMAR VERMA, SON OF RAM NARESH VERMA; STA
|
March 12, 2018 |
|
VICKY KUMAR, SON OF JAI KISHUN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
February 13, 2018 |
|
VIDEH KISHORI KUMARI @ VIDEH KISHORI THAKUR @ VIDEH KISHORI KUMARI THAKUR Vs. CHANCELLOR OF UNIVERSITIES RAJ BHAVAN
|
September 13, 2018 |
|
VIDYA CHOUBEY AND OTHERS Vs. BHAGAY NARAYAN SINGH S/O LATE PARSHURAM SINGH AND OTHERS
|
June 27, 2018 |
|
VIDYA KARAN BHUSHAN Vs. THE STATE OF BIHAR
|
June 19, 2018 |
|
VIDYA PRAKASH SINGH Vs. SHEORATIA DEVI
|
March 9, 2018 |
|
VIDYA PRAKASH SINGH, SON OF SRI MANGAL SINGH Vs. LATE MAHAVIR SINGH
|
March 9, 2018 |
|
VIDYA RAJ Vs. THE STATE OF BIHAR AND ANOTHER
|
August 16, 2018 |
|
VIDYA SAH, SON OF SHEETAL SAH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
VIDYA SHARMA AND OTHER Vs. CENTRAL BANK OF INDIA
|
August 10, 2018 |
|
VIDYANAND PASWAN Vs. STATE OF BIHAR
|
March 26, 2018 |
|
VIDYANAND RAI @ VIDYA RAI Vs. STATE OF BIHAR
|
August 24, 2018 |
|
VIDYANAND SINGH, SON OF MUSAFIR SINGH Vs. STATE OF BIHAR
|
April 3, 2018 |
|
VIHAR PRIVATE UNANI MEDICAL COLLEGES Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF AYURVEDA, YOGA & NATUROPATHY
|
October 10, 2018 |
|
VIJAY KANT JHA, S/O LATE PHEKU JHA Vs. STATE OF BIHAR
|
January 10, 2018 |
|
VIJAY KISHORE SAH SON OF SHIV JEE SAH Vs. HARI MOHAN TRIVEDI, SON OF LATE RAM JEEVAN TRIVEDI
|
June 20, 2018 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
January 9, 2018 |
|
VIJAY KUMAR JAISWAL Vs. RAMDEO ROY AND OTHERS
|
June 19, 2018 |
|
VIJAY KUMAR S/O LATE RAMESHWAR PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY HEALTH DEPARTMENT
|
July 9, 2018 |
|
VIJAY KUMAR S/O RAMCHANDRA PRASAD Vs. STATE OF BIHAR AND OTHERS
|
February 12, 2018 |
|
VIJAY KUMAR SHARMA AND OTHERS Vs. STATE OF BIHAR
|
July 13, 2018 |
|
VIJAY KUMAR SINGH Vs. MOST. SONI KUER
|
December 6, 2018 |
|
VIJAY KUMAR VIMAL Vs. STATE OF BIHAR
|
July 16, 2018 |
|
VIJAY LAXMI @ NITU SINGH @ VIJAYA LAXMI Vs. JAYANT KUMAR SINGH
|
June 25, 2018 |
|
VIJAY PRASAD SAH ALIAS VIJAY PRASAD SHA Vs. THE STATE OF BIHAR AND OTHERS
|
October 9, 2018 |
|
VIJAY SHANKAR KISHORE JHA SON OF CHANDRA SHEKHAR J Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPART
|
March 28, 2018 |
|
VIJAY SHANKAR RAI AND OTHERS Vs. STATE OF BIHAR
|
May 14, 2018 |
|
VIJAY SHANKAR RAI AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
VIJAY SHARMA Vs. STATE OF BIHAR
|
July 27, 2018 |
|
VIJAY SHARMA Vs. THE STATE OF BIHAR
|
December 12, 2018 |
|
VIJAY SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2018 |
|
VIJAY SINGH SON OF RAMASHISH SINGH Vs. STATE OF BIHAR
|
January 30, 2018 |
|
VIJAY YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
October 4, 2018 |
|
VIJAY YADAV S/O BHUBNESHWAR YADAV Vs. STATE OF BIHAR
|
April 18, 2018 |
|
VIJAYMAL SINGH Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
VIJETA PROJECTS AND INFRASTRUCTURE LTD. Vs. THE STATE OF BIHAR
|
January 9, 2018 |
|
VIKASH CHANDRA GUDDU BABA, S/O LATE RAMSHRAY PRASA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BI
|
March 9, 2018 |
|
VIKASH KUMAR GIRI AND OTHERS Vs. STATE OF BIHAR AND OTHER
|
June 20, 2018 |
|
VIKASH KUMAR SINHA AND OTHERS Vs. STATE OF BIHAR
|
July 25, 2018 |
|
VIKASH NARAYAN SINHA Vs. STATE OF BIHAR
|
May 24, 2018 |
|
VIKRAM KEWAT S/O LATE RAGHUNANDAN KEWAT R/O VILL - TEHTA MALLAH TOLI Vs. STATE OF BIHAR
|
March 14, 2018 |
|
VIKRAM KUMAR Vs. STATE OF BIHAR
|
September 12, 2018 |
|
VIKRAM KUMAR @ BITTU & ORS. Vs. THE STATE OF BIHAR
|
June 22, 2018 |
|
VIMAL SAW @ VIMAL GUPTA Vs. STATE OF BIHAR
|
April 2, 2018 |
|
VIMALA DEVI ALIAS VIMLA DEVI Vs. STATE OF BIHAR
|
December 20, 2018 |
|
VIMLA JHA Vs. STATE OF BIHAR
|
September 11, 2018 |
|
VIMLESH KUMAR, SON OF BUCHUN SAH, Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2018 |
|
VINAY CONSTRUCTION Vs. STATE OF BIHAR
|
May 10, 2018 |
|
VINAY KANT THAKUR Vs. SHIV KUMARI DEVI W/O DEVENDRA MISTRY
|
August 8, 2018 |
|
VINAY KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
VINAY KUMAR SON OF DUDHNATH ROY Vs. UNION OF INDIA THROUGH SECRETARY
|
April 2, 2018 |
|
VINAY MAHTO @ VIJAY KUMAR Vs. STATE OF BIHAR
|
August 28, 2018 |
|
VINAY RAJAK Vs. GARIB MANDAL
|
February 22, 2018 |
|
VINAY SHANKAR RAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
VINAY SINGH Vs. STATE OF BIHAR
|
February 1, 2018 |
|
VINITA KUMARI D/O PAWAN KUMAR PATEL Vs. STATE OF BIHAR
|
November 22, 2018 |
|
VINOD KUMAR Vs. THE STATE OF BIHAR
|
June 28, 2018 |
|
VINOD KUMAR OJHA SON OF SRINIWAS OJHA Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE; INSPEC
|
March 6, 2018 |
|
VINOD KUMAR ROY Vs. STATE OF BIHAR
|
November 26, 2018 |
|
VINOD KUMAR ROY Vs. THE STATE OF BIHAR
|
November 30, 2018 |
|
VINOD KUMAR TIWARI @ BINOD KUMAR TIWARI @ SANTOSH KUMAR TIWARI Vs. THE STATE OF BIHAR
|
August 28, 2018 |
|
VINOD SHARMA Vs. STATE OF BIHAR
|
December 12, 2018 |
|
VIPUL KUMAR JHA @ VIPUL JHA AND OTHERS Vs. THE STATE OF BIHAR
|
June 29, 2018 |
|
VIRENDRA KUMAR SINGH SON OF LATE GAURISHANKAR PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
January 18, 2018 |
|
VIRENDRA RAM @ BIRENDRA RAM Vs. STATE OF BIHAR AND OTHERS
|
October 4, 2018 |
|
VISAKH RAI SON OF RAM SAGAR RAI Vs. STATE OF BIHAR
|
March 7, 2018 |
|
VISHAL JHA @ BISHAL JHA AND ORS. Vs. THE STATE OF BIHAR
|
January 16, 2018 |
|
VISHUNDEO PRASAD YADAV Vs. STATE OF BIHAR
|
August 1, 2018 |
|
VISHWA NATH SINGH AND OTHERS Vs. THE CHANCELLOR UNIVERSITIES OF BIHAR AND OTHERS
|
August 27, 2018 |
|
VISHWANATH JHA Vs. THE STATE OF BIHAR AND OTHERS
|
July 2, 2018 |
|
VISHWANATH PRASAD SAH SON OF LATE RAM SWAROOP SAH Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
January 9, 2018 |
|
VISHWANATH SINGH Vs. STATE OF BIHAR
|
January 24, 2018 |
|
VISHWANATH SINGHS/O LATE HARIDWAR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR
|
July 11, 2018 |
|
VISHWANATH YADAV Vs. STATE OF BIHAR
|
April 4, 2018 |
|
VIVEKANAND JHA AND ORS. Vs. THE BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. AND ORS.
|
January 16, 2018 |
|
VYAS PASWAN Vs. THE STATE OF BIHAR AND OTHERS
|
July 17, 2018 |
|
WAKIL SAH & ORS Vs. STATE
|
March 15, 2018 |
|
WAKIL SINGH AND OTHERS Vs. STATE OF BIHAR
|
August 2, 2018 |
|
WAKIL YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
February 16, 2018 |
|
WASIUR RAHMAN Vs. STATE OF BIHAR
|
April 25, 2018 |
|
WAZIR AHMAD , SON OF IMAMUDDIN Vs. STATE OF BIHAR
|
August 27, 2018 |
|
YADUNANDAN SINGH SON OF LATE RAMBALAK SINGH Vs. VICE CHANCELLOR AND ANOTHERS
|
June 18, 2018 |
|
YAMUNA PRASAD Vs. STATE OF BIHAR
|
November 30, 2018 |
|
YAMUNA PRASAD, S/O LATE NAURANGI MAHTO Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
YOGENDRA BAITHA S/O LATE MACHHU BAITHA Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2018 |
|
YOGENDRA KUMAR JAISWAL Vs. STATE OF BIHAR AND OTHERS
|
July 12, 2018 |
|
YOGENDRA KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
June 20, 2018 |
|
YOGENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR
|
November 27, 2018 |
|
YOGENDRA RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2018 |
|
YOGENDRA RAI SON OF LATE DHUP LAL RAI Vs. THE STATE OF BIHAR AND OTHERS
|
June 22, 2018 |
|
YOGENDRA RAI, SON OF LATE PEYARE RAI Vs. THE STATE OF BIHAR AND OTHERS
|
June 19, 2018 |
|
YOGENDRA RAM, SON OF KANHAIYA RAM Vs. STATE OF BIHAR; DIRECTOR SECONDARY EDUCATION; R D
|
March 5, 2018 |
|
YOGENDRA SINGH S/O LATE RAM AWATAR SINGH Vs. STATE OF BIHAR
|
January 4, 2018 |
|
YOGENDRA YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
June 20, 2018 |
|
YOGI YADAV @ YOGENDRA YADAV Vs. THE STATE OF BIHAR.
|
August 28, 2018 |
|
YUGAL SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 20, 2018 |
|
YUGAL YADAV AND OTHERS Vs. THE STATE OF BIHAR
|
July 17, 2018 |
|
YUGESH CHAUHAN @ YOGESH CHOUHAN Vs. THE STATE OF BIHAR
|
February 20, 2018 |
|
YUSHVIR RAJ Vs. THE STATE OF BIHAR
|
November 26, 2018 |
|
ZAINUL ABDIN S/O WAJID ALI Vs. THE STATE OF BIHAR
|
January 19, 2018 |
|
ZAMIR HASAN ANSARI Vs. THE STATE OF BIHAR
|
February 8, 2018 |
|
ZOBAIR AHMAD SIDDIQUE SON OF LATE HAYAT MD. SIDDIQUE Vs. THE STATE OF BIHAR AND OTHERS
|
June 21, 2018 |