A K PANDEY ALIAS AJIT KUMAR PANDEY Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL
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April 26, 2017 |
AAKANKSHA D/O RAMA SHANKAR ROY Vs. STATE OF BIHAR
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March 18, 2017 |
AANANDI PASWAN Vs. THE UNION OF INDIA
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November 3, 2017 |
ABDHESH SHARMA Vs. STATE OF BIHAR
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March 2, 2017 |
ABDUL AHAD & ORS Vs. THE STATE OF BIHAR
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November 29, 2017 |
ABDULLAH QUERESHI AND ANR. Vs. STATE OF BIHAR
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May 2, 2017 |
ABDUR RAHMAN Vs. STATE OF BIHAR
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November 7, 2017 |
ABDUR RAUF Vs. UNION OF INDIA
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May 2, 2017 |
ABHA LATA Vs. STATE OF BIHAR
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January 18, 2017 |
ABHASH KUMAR (IN CR. A. (SJ) NO. 746 OF 2015) Vs. THE STATE OF BIHAR
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October 12, 2017 |
ABHAY KR PANDEY SON OF BHARAT LAL PANDEY Vs. STATE OF BIHAR
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June 20, 2017 |
ABHAY KUMAR AMBASTHA Vs. STATE OF BIHAR
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July 4, 2017 |
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
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March 24, 2017 |
ABHAY KUMAR SINGH, S/O GUPTESHWAR SINGH Vs. UNION OF INDIA THROUGH SECRETARY CUM D G DEPARTMENT OF POSTS, DAK BHAWAN, NEW DELHI
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October 6, 2017 |
ABHIJEET GUPTA @ ABHIJEET @ ABHIJEET KUMAR, SON OF DILIP SAH Vs. THE STATE OF BIHAR & ANR.
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December 18, 2017 |
ABHIMANYU KUMAR Vs. STATE OF BIHAR
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August 29, 2017 |
ABHIMANYU KUMAR Vs. INDIAN OIL CORPORATION LTD
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May 3, 2017 |
ABHISHEK KUMAR Vs. STATE OF BIHAR AND OTHERS
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December 7, 2017 |
ABHISHEK KUMAR Vs. STATE OF BIHAR AND ANOTHER
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November 22, 2017 |
ABODH SINGH SON OF KALAKATAR SINGH Vs. THE STATE OF BIHAR AND ANOTHER
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December 18, 2017 |
ACHAL KUMAR RANA, S/O RAMDEO RANA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH ITS CABIN VIGILANCE DEPARTMENT, VIGILANCE INVESTIGATION BUREAU, CIRCULAR ROAD, PATNA
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February 2, 2017 |
ACHEWTANAND SINGH Vs. STATE OF BIHAR
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August 17, 2017 |
ADHISHREE, D/O ANIL KUMAR TIWARI Vs. THE UNION OF INDIA THROUGH THE SECRETARY
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June 29, 2017 |
ADITYA KUMAR SINGH SON OF YOUDH SHAMSHER SINGH Vs. STATE OF BIHAR
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August 11, 2017 |
ADITYA PURI MANAGING DIRECTOR Vs. STATE OF BIHAR
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October 12, 2017 |
AFSHAN KHURSHID Vs. STATE OF BIHAR
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August 31, 2017 |
AHILYA DEVI Vs. UNION OF INDIA
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October 11, 2017 |
AJAY KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND TRAINING, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSIONS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI
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November 30, 2017 |
AJAY KUMAR Vs. STATE OF BIHAR
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April 7, 2017 |
AJAY KUMAR Vs. RAJESH KUMAR
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August 1, 2017 |
AJAY KUMAR Vs. THE UNION OF INDIA
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November 6, 2017 |
AJAY KUMAR @ AJAY KUMAR SINGH SON OF LATE RAM PRAKASH SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
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November 15, 2017 |
AJAY KUMAR @ LADDU @ LADDU MALLIK @ AJAY KUMAR MALLIK Vs. STATE OF BIHAR
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November 27, 2017 |
AJAY KUMAR DAS SON OF SARYUG LAL DAS Vs. STATE OF BIHAR
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April 28, 2017 |
AJAY KUMAR KUSHWAHA Vs. ELECTION COMMISSION OF INDIA
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November 6, 2017 |
AJAY KUMAR S/O LATE RAJENDRA PRASAD Vs. GENERAL MANAGER, STATE BANK OF INDIA
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September 14, 2017 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
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February 14, 2017 |
AJAY KUMAR SINGH @ LAKARU SINGH Vs. STATE OF BIHAR
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April 25, 2017 |
AJAY KUMAR SINHA, SON OF LATE BABU RAM SINGH Vs. STATE BANK OF INDIA
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March 1, 2017 |
AJAY KUMAR TIWARI SON OF LATE DHOBI SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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August 2, 2017 |
AJAY KUMAR VERMA, SON OF LATE RAMCHANDRA PRASAD VERMA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
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December 11, 2017 |
AJAY UPADHYAY, SON OF R P UPADHYAY R/O VILLAGE- PAKRIHAR Vs. STATE OF BIHAR
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January 16, 2017 |
AJIT JHA Vs. THE STATE OF BIHAR
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November 2, 2017 |
AJIT KUMAR Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, PANCH
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November 14, 2017 |
AJIT KUMAR Vs. STATE OF BIHAR
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May 10, 2017 |
AJIT KUMAR MISHRA Vs. UNION OF INDIA
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May 19, 2017 |
AJIT KUMAR MISHRA Vs. UNION OF INDIA
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May 2, 2017 |
AJIT SINGH Vs. SMT. NITU SINGH
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November 8, 2017 |
AJOY MALAKAR Vs. STATE OF BIHAR
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March 7, 2017 |
AJOY SHANKAR DAFTUAR @ MUNNA Vs. THE STATE OF BIHAR & ANR.
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October 12, 2017 |
AKALU YADAV Vs. STATE OF BIHAR
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July 5, 2017 |
AKASH KUMAR @ CHUNNU, SON OF SRI CHANDRA CHAUDHARY Vs. THE STATE OF BIHAR
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July 28, 2017 |
AKBAR ALI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
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November 22, 2017 |
AKHILESH DUTTA VERMA @ AKHILESH PRASAD SINHA Vs. STATE OF BIHAR
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September 6, 2017 |
AKHILESH KUMAR Vs. STATE OF BIHAR
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August 23, 2017 |
AKHILESH KUMAR SHARMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
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February 6, 2017 |
AKHILESH KUMAR SINGH, S/O LATE SUDAMA SINGH, RESIDENT OF LILABARTI APARTMENT FLAT NO. Vs. THE STATE OF BIHAR
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January 18, 2017 |
AKHILESH MISHRA @ AKHILESH KUMAR MISHRA Vs. STATE OF BIHAR
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March 8, 2017 |
AKHILESH PRASAD Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
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June 20, 2017 |
AKHILESH PRASAD @ AKHILESH KUMAR Vs. STATE OF BIHAR
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October 16, 2017 |
AKHILESH PRASAD, SON OF RAMANAND PRASAD @ RAMU & ORS. Vs. STATE OF BIHAR & ORS.
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September 21, 2017 |
AKHILESHWAR MISHRA Vs. UNION OF INDIA & ORS
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February 28, 2017 |
AKHTAR HUSSAIN S/O LATE MUSTAFA KAMAL RESIDENT OF VILLAGE SAHPUR UBDI, P.S Vs. THE STATE OF BIHAR
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January 12, 2017 |
AKSHAY YADAV Vs. STATE OF BIHAR
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July 25, 2017 |
ALAKH NIRANJAN Vs. STATE OF BIHAR
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January 9, 2017 |
ALAKHDEO SINGH, S/O MAHENDRA SINGH Vs. STATE OF BIHAR
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October 30, 2017 |
ALAM MIAN, S/O LATE AZIZ MIAN Vs. STATE OF BIHAR
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July 14, 2017 |
ALI REZA, SON OF MD SHARIF HUSSAIN Vs. STATE OF BIHAR AND ORS
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March 30, 2017 |
ALIMUDDIN ANSARI Vs. STATE OF BIHAR
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July 25, 2017 |
ALKA SHARAN Vs. RAKESH BIHARI SHARAN S/O LATE SITA BAR SHARAN
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July 10, 2017 |
ALOK KUMAR Vs. UNION OF INDIA
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May 18, 2017 |
ALOK KUMAR SINGH Vs. STATE OF BIHAR
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February 21, 2017 |
ALOK KUMAR SINHA Vs. PRESIDING OFFICER, LABOUR COURT, BHAGALPUR
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September 7, 2017 |
ALOK KUMAR SON OF BHUNESHWAR PRASAD SINGH Vs. INDIAN OIL CORPORATION THROUGH GENERAL MANAGER
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April 10, 2017 |
ALOK PRAKASH GUPTA PROPRIETOR M/S ALOK PRAKASH GUPTA SON OF LATE JAMUNA Vs. STATE OF BIHAR
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August 24, 2017 |
ALOK ROY Vs. THE UNION OF INDIA
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January 16, 2017 |
AMAN KUMAR Vs. CHAIRMAN
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August 24, 2017 |
AMAR NARAYAN CHOUDHARY Vs. STATE OF BIHAR
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November 16, 2017 |
AMAR NATH MAHTO Vs. THE STATE OF BIHAR
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August 1, 2017 |
AMAR NATH PANDEY Vs. STATE OF BIHAR
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April 10, 2017 |
AMAR NATH SHARMA AND OTHERS Vs. BABLI TIWARI AND OTHERS
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June 19, 2017 |
AMAR NATH SINGH, SON OF LATE RAM PRASAD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
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August 7, 2017 |
AMARJEET KUMAR Vs. BIHAR STATE ELECTION AUTHORITY
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August 18, 2017 |
AMBIKA PASWAN SON OF LATE DUKHAN PASWAN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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January 18, 2017 |
AMIR YADAV, SON OF RAMDEO YADAV Vs. STATE OF BIHAR
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May 10, 2017 |
AMIT KUMAR Vs. STATE OF BIHAR
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August 23, 2017 |
AMIT KUMAR Vs. STATE OF BIHAR
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December 20, 2017 |
AMIT KUMAR Vs. BIHAR STATE ELECTION COMMISSION
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April 4, 2017 |
AMIT KUMAR SINGH Vs. STATE OF BIHAR
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July 18, 2017 |
AMIT KUMAR SON OF LATE ANIL SAH Vs. STATE OF BIHAR
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July 24, 2017 |
AMOD KUMAR Vs. UNION OF INDIA
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May 10, 2017 |
AMRENDRA KUMAR Vs. STATE OF BIHAR
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January 12, 2017 |
AMRENDRA KUMAR SINHA, S/O LATE BHUVNESHWAR PRASAD Vs. UNION OF INDIA
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August 1, 2017 |
AMRESH KUMAR Vs. STATE OF BIHAR
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December 20, 2017 |
AMRESH KUMAR SINGH SON OF SRI RADHA PRASAD SINGH Vs. THE STATE OF BIHAR
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August 29, 2017 |
ANAMIKA KUMARI@ NISHA KUMARI Vs. STATE OF BIHAR
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June 28, 2017 |
ANAND MISHRA, SON OF LATE NOKHO MISHRA, RESIDENT OF VILLAGE HARINAGAR, POLICE STATION KUSHESHWAR ASTHAN, DISTRICT DARBHANGA Vs. THE STATE OF BIHAR
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February 8, 2017 |
ANANDI JHA @ ANANDI CHAUDHARY WIFE OF ARVIND KUMAR CHOUDHARY Vs. STATE OF BIHAR
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October 11, 2017 |
ANANDI PRASAD Vs. THE STATE OF BIHAR
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November 9, 2017 |
ANANT SINGH @ ANANT KUMAR SINGH, SON OF LATE CHANDRADEEP SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME (POLICE), GOVERNMENT OF BIHAR, PATNA
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January 18, 2017 |
ANIL JAYASWAL, S/O LATE CHATURBHUJ SINGH JAYASWAL Vs. BHARAT PETROLEUM CORPORATION LTD
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May 15, 2017 |
ANIL KUMAR Vs. STATE OF BIHAR
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May 11, 2017 |
ANIL KUMAR GUPTA, SON OF LATE RAGHUNATH GUPTA, RESIDENT OF VILLAGE/MOHALLA MOUNA, P.S. CHAPRA TOWN, DISTT Vs. THE STATE OF BIHAR
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January 23, 2017 |
ANIL KUMAR JHA Vs. STATE OF BIHAR AND ORS.
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December 19, 2017 |
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
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August 1, 2017 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
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December 20, 2017 |
ANIL KUMAR SINGH Vs. ANAND KUMAR SINGH, S/O ADITYA PRASAD SINGH
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November 2, 2017 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
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April 3, 2017 |
ANIL KUMAR SINGH Vs. THE STATE OF BIHAR
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November 6, 2017 |
ANIL KUMAR SINGH, SON OF SHRI RAJENDRA SINGH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
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January 25, 2017 |
ANIL KUMAR SON OF SRI BINDA PRASAD Vs. THE STATE OF BIHAR
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September 1, 2017 |
ANIL KUMAR THAKUR Vs. THE STATE OF BIHAR.
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September 5, 2017 |
ANIL KUMAR YADAV Vs. STATE OF BIHAR
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August 7, 2017 |
ANIL KUMAR, SON OF LATE RAMJIWAN PRASAD Vs. THE STATE OF BIHAR AND ANR.
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April 28, 2017 |
ANIL SAH SON OF BANARAS SAH Vs. THE STATE OF BIHAR IN ALL CASES
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November 23, 2017 |
ANIL SINGH Vs. STATE OF BIHAR
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August 29, 2017 |
ANIRUDH RAM Vs. STATE OF BIHAR
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July 13, 2017 |
ANITA DEVI Vs. STATE OF BIHAR
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July 19, 2017 |
ANITA DEVI Vs. THE STATE OF BIHAR
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November 3, 2017 |
ANITA DEVI DAUGHTER OF RAM SWARUP MANJHI Vs. STATE OF BIHAR
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May 16, 2017 |
ANITA DEVI WIFE OF RAVINDRA YADAV RESIDENT OF VILLAGE - UDA KISHUNGANJ, P S
UDA KISHUNGANJ Vs. STATE OF BIHAR
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November 21, 2017 |
ANITA KUMARI Vs. STATE OF BIHAR
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June 22, 2017 |
ANITA KUMARI, WIFE OF GAUTAM KAPOOR Vs. STATE OF BIHAR
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March 16, 2017 |
ANITA KUMARI, WIFE OF SRI GAUTAM KAPOOR Vs. THE STATE OF BIHAR AND OTHERS
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March 31, 2017 |
ANJANA DEVI, WIFE OF LATE MAHABIR LAL Vs. PANNA LAL DROLIYA
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August 11, 2017 |
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
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March 8, 2017 |
ANJANI KUMAR VERMA SON OF LATE KEDAR NATH VERMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
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May 18, 2017 |
ANJU BISHWAKARMA @ ANJU DEVI W/O PINTU BISHWAKARMA Vs. THE STATE OF BIHAR
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April 4, 2017 |
ANKITA BHARTI, WIFE OF SHYAM BABU YADAV, DAUGHTER OF SACHHIDANAND YADAV Vs. SHYAM BABU YADAV, SON OF YAMUNA PRASAD YADAV
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May 8, 2017 |
ANUJ KUMAR S/O LATE GANAURI SAO Vs. THE STATE OF BIHAR
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February 3, 2017 |
ANUJ KUMAR SINHA Vs. PREM KUMAR
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March 20, 2017 |
ANURADHA KUMARI Vs. THE STATE OF BIHAR
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December 11, 2017 |
ANURADHA KUMARI WIFE OF RAJESH KUMAR Vs. POONAM PRAKASH D/O LATE BHOLA PRASAD
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January 28, 2017 |
ANWARI KHATOON Vs. THE UNION OF INDIA
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November 3, 2017 |
ARADHANA KUMARI Vs. THE STATE OF BIHAR
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May 16, 2017 |
ARBIND SINGH @ ARBIND MAHALDAR SON OF JATTAN SINGH @ JATTAN MAHALDAR Vs. STATE OF BIHAR
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September 11, 2017 |
ARJUN KUMAR Vs. THE STATE OF BIHAR
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November 6, 2017 |
ARJUN ROY Vs. STATE OF BIHAR
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June 21, 2017 |
ARUN KUMAR Vs. SHYAMPATI KUER
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March 28, 2017 |
ARUN KUMAR CHAUDHARY Vs. STATE OF BIHAR
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May 16, 2017 |
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
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October 13, 2017 |
ARUN KUMAR GUPTA S/O LATE TEJ NARAYAN PRASAD SAH ALL Vs. THE STATE OF BIHAR
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November 20, 2017 |
ARUN KUMAR SINGH Vs. THE STATE OF BIHAR THROUGH
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March 1, 2017 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
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July 25, 2017 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
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January 31, 2017 |
ARUN KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
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May 3, 2017 |
ARUN KUMAR, S/O LATE NANHKU SINGH Vs. STATE OF BIHAR
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September 12, 2017 |
ARVIND KUMAR PRASAD, SON OF SRI RAJENDRA PRASAD AT PRESENT RESIDING AT A Vs. GEETA PRASAD WIFE OF ARVIND KUMAR PRASAD, DAUGHTER OF SRI MAHESHWAR DAS, RESIDING AT M.I.G. FLAT NO 287, LOHIYA NAGAR, P.S.
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March 15, 2017 |
ARVIND KUMAR S/O LATE INDAL SINGH Vs. STATE OF BIHAR
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September 5, 2017 |
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
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May 16, 2017 |
ARVIND KUMAR SINHA, S/O LATE JYANTI PRASAD Vs. STATE OF BIHAR
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October 16, 2017 |
ARVIND KUMAR TIWARI AND ANOTHER Vs. THE STATE OF BIHAR
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January 13, 2017 |
ARVIND PRASAD SAH Vs. THE UNION OF INDIA
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November 3, 2017 |
ARVIND SAO Vs. STATE OF BIHAR
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April 8, 2017 |
ARWIND KUMAR SON OF LATE DEODHARI SINGH Vs. STATE OF BIHAR
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March 15, 2017 |
ARZOO ALIA @ RAFAT JAHAN @ ARJOO @ RAFHAT Vs. STATE OF BIHAR
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December 5, 2017 |
ASGAR MIAN @ ASGAR ALI, SON OF LATE ISH MOHAMMAD MIAN, RESIDENT OF VILLAGE LADHI BAZAR, P.S. GOREAKOTHI, DISTRICT SIWAN Vs. THE STATE OF BIHAR
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March 3, 2017 |
ASHA DEVI Vs. THE STATE OF BIHAR
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April 8, 2017 |
ASHA DEVI Vs. THE STATE OF BIHAR
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November 8, 2017 |
ASHA DEVI & ORS Vs. SANWALI DEVI & ORS
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May 16, 2017 |
ASHA DEVI SOBHNATH SHARMA Vs. KAMESHWAR SHEODEO SINGH AND OTHERS
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December 8, 2017 |
ASHA DEVI W/O KISHAN PRASAD MANDAL AND OTHERS Vs. ORIENTAL INSURANCE CO LTD AND OTHERS
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October 9, 2017 |
ASHFAK ALAM Vs. STATE OF BIHAR
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July 12, 2017 |
ASHFAQUE AHMAD, S/O KEFAITULLAH Vs. STATE OF BIHAR
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February 2, 2017 |
ASHISH KUMAR Vs. VISHUNDEO PRASAD SINGH
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April 17, 2017 |
ASHISH KUMAR Vs. THE STATE OF BIHAR
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November 13, 2017 |
ASHISH KUMAR SON OF GIRIJA PRASAD BISWAS Vs. ARAYABHATTA KNOWLEDGE UNIVERSITY
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May 4, 2017 |
ASHISH RANJAN SINGH Vs. B N MANDAL UNIVERSITY
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October 30, 2017 |
ASHOK KUMAR Vs. STATE OF BIHAR
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September 22, 2017 |
ASHOK KUMAR Vs. SMT. KUMARI BACHCHI DEVI @ BINA ROY
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May 19, 2017 |
ASHOK KUMAR Vs. UNION OF INDIA THROUGH CHAIRMAN & MANAGING DIRECTO
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August 30, 2017 |
ASHOK KUMAR AND OTHERS Vs. STATE OF BIHAR
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July 18, 2017 |
ASHOK KUMAR GAUTAM, SON OF KAMESHWAR RAM Vs. STATE OF BIHAR
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November 30, 2017 |
ASHOK KUMAR JHA Vs. THE STATE OF BIHAR
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November 17, 2017 |
ASHOK KUMAR SAH Vs. STATE OF BIHAR
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July 31, 2017 |
ASHOK KUMAR SHARMA S/O BELAS SHARMA Vs. STATE OF BIHAR
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September 8, 2017 |
ASHOK KUMAR SINGH SON OF SURESH SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF CO
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January 18, 2017 |
ASHOK PANDIT Vs. STATE OF BIHAR
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August 7, 2017 |
ASHOK PRASAD SON OF RADHA KRISHNA PRASAD Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN
|
November 27, 2017 |
ASHOK SAHANI Vs. STATE OF BIHAR
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July 7, 2017 |
ASHOK SINGH @ KARU @ ASHOK KUMAR SINGH SON OF LATE JAMUNA PRASAD SINGH Vs. THE STATE OF BIHAR
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March 2, 2017 |
ASHOK YADAV Vs. STATE OF BIHAR
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July 5, 2017 |
ASHRAF KHAN S/O LATE RAMZAN KHAN Vs. STATE OF BIHAR
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May 2, 2017 |
ASHUTOSH KUMAR KARN Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
March 21, 2017 |
ASHUTOSH KUMAR LAKHOTIA @ ASHUTOSH LAKHOTIA Vs. STATE OF BIHAR
|
May 9, 2017 |
ASHUTOSH KUMAR SON OF SHIV KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
November 20, 2017 |
ASHUTOSH KUMAR TIWARI @ ASUTOSH TIWARI Vs. STATE OF BIHAR
|
August 18, 2017 |
ASHUTOSH MISHRA @ CHHOTE MISHRA Vs. STATE OF BIHAR
|
January 11, 2017 |
ASHWANI KUMAR Vs. THE STATE ELECTION COMMISSION
|
May 19, 2017 |
ASHWANI KUMAR @ ASHWANI CHAUDHARY Vs. STATE OF BIHAR
|
March 18, 2017 |
ASHWINI KUMAR Vs. STATE OF BIHAR
|
May 9, 2017 |
ASHWINI KUMAR PATHAK @ ASHWANI KR. PATHAK, SON OF NAND KUMAR PATHAK, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 11, 2017 |
ASIN MOHAMMAD Vs. BIHAR EDUCATION PROJECT COUNCIL
|
September 4, 2017 |
ASISH NAYAK AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
October 3, 2017 |
ASWIND KUMAR @ ASBIND KUMAR Vs. STATE OF BIHAR
|
January 24, 2017 |
ATMA YADAV Vs. STATE OF BIHAR
|
May 10, 2017 |
ATUL KUMAR Vs. PUNJAB NATIONAL BANK
|
July 19, 2017 |
AVINASH KUMAR Vs. STATE OF BIHAR
|
December 21, 2017 |
AVNISH KUMAR @ BABLU Vs. STATE OF BIHAR
|
May 15, 2017 |
AWADHESH DAS Vs. THE STATE OF BIHAR
|
January 19, 2017 |
AWADHESH KUMAR Vs. STATE OF BIHAR
|
August 30, 2017 |
AWADHESH KUMAR SINGH S/O GAJENDRA NARAYAN SINGH Vs. SHYAM NARAYAN JHA S/O LATE SUNDER JHA
|
December 15, 2017 |
AWADHESH SINGH S/O LATE RAM NANDAN SINGH RESIDENT OF VILLAGE YASOIYA Vs. RAMASHRAY SINGH RESIDENT OF VILLAGE YASOIYA, P.O. AURANGABAD
|
August 2, 2017 |
AWDHESH MANDAL SON OF BILCHU MANDAL Vs. STATE OF BIHAR
|
July 31, 2017 |
AWDHESH RAI Vs. STATE OF BIHAR
|
December 6, 2017 |
AYATRI THAKUR WIFE OF HARE RAM THAKUR Vs. BEENA SHAHI
|
August 24, 2017 |
B N M HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL THROUGH ITS PRINCIPAL Vs. UNION OF INDIA THROUGH SECRETARY
|
December 12, 2017 |
B. S. CHATURVEDI Vs. UNION OF INDIA
|
April 25, 2017 |
B.N.M. HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL, SAHARSA (BIHAR) Vs. THE UNION OF INDIA
|
June 22, 2017 |
BABAN SINGH, SON OF LATE MAHADEO SINGH Vs. THE STATE OF BIHAR
|
January 19, 2017 |
BABLOO KUMAR SON OF LATE JAGESHWAR YADAV Vs. STATE OF BIHAR
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May 25, 2017 |
BABLU JAISWAL, SON OF RAJENDRA JAISWAL Vs. STATE OF BIHAR
|
July 18, 2017 |
BABLU SINGH @ BANHKATTA Vs. STATE OF BIHAR
|
June 8, 2017 |
BABOOLAL MAHATO Vs. STATE OF BIHAR
|
November 11, 2017 |
BABU LAL MISTRI, S/O LATE POKHAN MISTRI Vs. THE STATE OF BIHAR
|
March 1, 2017 |
BABU SAHEB HAZARI AND ORS. Vs. THE STATE OF BIHAR
|
October 14, 2017 |
BABY DEVI, W/O NIRANJAN KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
November 20, 2017 |
BABY SHUKLA @ BABY SHUKLA Vs. STATE OF BIHAR
|
February 7, 2017 |
BACHCHA DUBEY SON OF LATE KUSHAHAR DUBEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
November 22, 2017 |
BACHCHA LAL MAHATO S/O KAILASH MAHTO Vs. STATE OF BIHAR
|
July 19, 2017 |
BACHCHU CHOUDHARY Vs. STATE OF BIHAR
|
October 10, 2017 |
BACHU RAJBANSHI S/O BANDHU RAJBANSHI Vs. THE STATE OF BIHAR
|
October 10, 2017 |
BADRI NATH DUBEY Vs. STATE OF BIHAR
|
May 4, 2017 |
BAHADUR SAHNI Vs. STATE OF BIHAR
|
May 25, 2017 |
BAIDYA ANIL KUMAR Vs. STATE OF BIHAR
|
February 14, 2017 |
BAIDYA CHANDARDEO PRASAD @ BAIDYA RAMCHANDAR SAO @ RAMCHANDAR SAO Vs. STATE OF BIHAR
|
February 23, 2017 |
BAIDYA NATH SINHA SON OF LATE RAM SURAT SINGH Vs. UNION OF INDIA THROUGH COMPTROLLER & AUDITOR GENERAL OF INDIA
|
May 8, 2017 |
BAIDYA RAM DEO PRASAD @ RAM DEO SAO Vs. STATE OF BIHAR
|
March 9, 2017 |
BAIDYANATH YADAV, SON OF RAM NARAYAN YADAV Vs. STATE OF BIHAR
|
November 23, 2017 |
BAIJU VERMA, SON OF DINA NATH MAHTO Vs. STATE OF BIHAR
|
September 8, 2017 |
BAIJU YADAV Vs. STATE OF BIHAR
|
July 18, 2017 |
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. THE STATE OF BIHAR & ORS.
|
July 31, 2017 |
BAL MUKUND MALAKAR Vs. STATE OF BIHAR
|
December 20, 2017 |
BALESHWAR SINGH SON OF RAMJANAM SINGH Vs. STATE OF BIHAR
|
September 1, 2017 |
BALESHWAR YADAV @ BALESHWAR RAI Vs. STATE OF BIHAR
|
August 29, 2017 |
BALI RAM SINGH AND OTHERS Vs. THE STATE OF BIHAR
|
August 22, 2017 |
BALIRAM RAI Vs. STATE OF BIHAR
|
May 9, 2017 |
BALKESHRI DEVI WIFE OF LATE PRASHURAM MISHRA Vs. SARJU MISHRA S/O LAXMI MISHRA
|
February 2, 2017 |
BAM SHANKER RAY Vs. STATE OF BIHAR
|
February 17, 2017 |
BANARSI DEVI Vs. STATE OF BIHAR
|
September 7, 2017 |
BANDE LAL MEHTA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
May 17, 2017 |
BANDHU MAHTO SON OF LATE BHUKHAN MAHTO Vs. STATE OF BIHAR
|
January 16, 2017 |
BANK OF INDIA Vs. UNION OF INDIA
|
March 6, 2017 |
BANSHROPAN SINGH S/O LATE BIKRAMA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 13, 2017 |
BANSU BHAR Vs. STATE OF BIHAR
|
May 2, 2017 |
BANTI GUPTA @ KAMAL KUMAR GUPTA @ KAMAL KISHORE GUPTA Vs. STATE OF BIHAR
|
May 23, 2017 |
BAR COUNCIL OF INDIA THROUGH Vs. THE STATE OF BIHAR THROUGH
|
September 14, 2017 |
BARKAT MIAN S/O SHAUKAT MIAN Vs. STATE OF BIHAR
|
October 9, 2017 |
BASANT PANDEY @ RITURANJAN PANDEY Vs. STATE OF BIHAR
|
October 31, 2017 |
BASANT PRIYARAJ Vs. THE STATE OF BIHAR
|
May 9, 2017 |
BASANT RAJ SON OF ADITYA KUMAR Vs. UNION OF INDIA THROUGH SECRETARY
|
June 19, 2017 |
BASHISTH NARAYAN @ BASHISHTHA NARAYAN, SON OF DEO NARAYAN RAI Vs. STATE OF BIHAR
|
January 20, 2017 |
BASTHA PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, COOPERATIVE DEPARTMENT, BIHAR, PATNA
|
April 25, 2017 |
BASUDEO URAON Vs. STATE OF BIHAR
|
November 3, 2017 |
BASUDEO YADAV Vs. SHANKER PRASAD
|
May 18, 2017 |
BATESHWAR UPADHYAY Vs. GEETA DEVI
|
November 28, 2017 |
BECHAN THAKUR, SON OF LATE PITAMBAR THAKUR Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, VIDYUT BHAWAN
|
April 12, 2017 |
BELA SOREN Vs. STATE OF BIHAR
|
July 24, 2017 |
BHAGERAN RAM S/O LATE NATHUN RAI R/O VILLAGE - LOHARA Vs. STATE OF BIHAR
|
May 1, 2017 |
BHAGWATI COKE INDUSTRIES PVT LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES
|
October 9, 2017 |
BHAGWATI DEVI Vs. UNION OF INDIA
|
May 4, 2017 |
BHAIRO SINGH Vs. STATE OF BIHAR
|
November 6, 2017 |
BHANU TIWARI Vs. STATE OF BIHAR
|
November 30, 2017 |
BHARAT BHUSHAN TIWARI, S/O LATE RAJ NARAYAN TIWARI Vs. STATE OF BIHAR
|
February 14, 2017 |
BHARAT PETROLEUM CORPORATION LTD & ANR Vs. RAJESHWAR PRASAD & ORS
|
February 16, 2017 |
BHARAT SANCHAR NIGAM LIMITED Vs. MANORANJAN PRASAD SINGH
|
March 16, 2017 |
BHARAT SINGH @ BHARAT KUMAR SINGH Vs. STATE OF BIHAR
|
August 22, 2017 |
BHARATI BHAWAN KARMACHARI SANGH Vs. STATE OF BIHAR
|
October 18, 2017 |
BHARTENDU PRASAD RAI SON OF YOGENDRA PRASAD RAI Vs. HARIKANT BARUA SON OF LATE SIYA SHARAN PRASAD SINHA
|
August 29, 2017 |
BHARTENDU SINGH @ BHARTENDU PD. SINGH S/O LATE RADHE KRISHNA SINGH RESIDENT OF VILLAGE BHAGWAN BIGHA, P.S. BEN, DISTRICT NALANDA Vs. THE STATE OF BIHAR
|
January 12, 2017 |
BHARTI AIRTEL LTD Vs. STATE OF BIHAR
|
October 10, 2017 |
BHARTI KUMARI @ BHURATI KUMARI Vs. THE STATE OF BIHAR
|
November 2, 2017 |
BHIKHARI PASWAN SON OF LATE SHANKAR PASWAN Vs. STATE OF BIHAR
|
November 20, 2017 |
BHIKHARI, SON OF LATE RAM PRASAD RAM, EX Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR, DISTRICT
|
January 23, 2017 |
BHISHAN PRASAD @ BHISHAN KUMAR Vs. STATE OF BIHAR
|
November 3, 2017 |
BHOGENDRA SAHNI Vs. STATE OF BIHAR
|
August 23, 2017 |
BHOJPUR Vs. THE STATE OF BIHAR
|
March 16, 2017 |
BHOLA DAS Vs. THE STATE OF BIHAR
|
November 23, 2017 |
BHOLA NATH @ BHOLA NATH GUPTA Vs. BIHARSHARIF MUNICIPAL CORPORATION
|
August 17, 2017 |
BHOLA NATH MISHRA & ORS Vs. DHARI DEVI & ORS
|
July 6, 2017 |
BHOLA SAH, SON OF MOTILAL SAH Vs. STATE OF BIHAR
|
March 18, 2017 |
BHOLA YADAV S/O UPENDRA YADAV Vs. STATE OF BIHAR
|
October 17, 2017 |
BHOLA YADAV SON OF LATE SOMAR YADAV Vs. STATE OF BIHAR
|
May 18, 2017 |
BHUBANESHWAR THAKUR, S/O LATE BRAJ BHUSHAN THAKUR, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
February 2, 2017 |
BHUBNESHWAR SINGH Vs. GANESH SINGH
|
July 1, 2017 |
BHULAN DAS @ BHULAN RAVIDAS Vs. STATE OF BIHAR
|
July 28, 2017 |
BHUMI MEHTA S/O KABESHWAR MEHTA Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER
|
October 31, 2017 |
BHUP NARAYAN SINHA Vs. UNION OF INDIA
|
January 19, 2017 |
BHUPENDRA KUMAR SINGH @ DIPU & ANR Vs. PARWATI DEVI @ PARWATIYA DEVI & ORS
|
August 8, 2017 |
BHUSAN SINGH S/O VIRA SINGH Vs. THE STATE OF BIHAR
|
March 23, 2017 |
BHUSHAN PASWAN Vs. STATE OF BIHAR
|
January 28, 2017 |
BHUSHAN PRASAD NAYAK Vs. STATE OF BIHAR
|
December 11, 2017 |
BHUSHAN PRASAD SINHA Vs. STATE ELECTION COMMISSION
|
May 11, 2017 |
BHUSHAN SINGH Vs. STATE OF BIHAR
|
July 26, 2017 |
BIBHA DEVI WIFE OF ABINASH KUMAR THAKUR, RESIDENT OF VILLAGE AND P.O. KANSI, POLICE STATION Vs. THE STATE ELECTION COMMISSION (PANCHAYAT), SONE BHAWAN, BIRCHAND PATEL PATH, PATNA THROUGH THE STATE ELECTION COMMISSIONER
|
March 4, 2017 |
BIBHAKAR CHAUDHARY Vs. STATE OF BIHAR
|
March 8, 2017 |
BIBHUTI BHUSHAN AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
August 24, 2017 |
BIBI JAIBUN NISA Vs. STATE OF BIHAR
|
August 11, 2017 |
BIBI RABIA, WIFE OF MD. KAMALUDDIN Vs. THE STATE OF BIHAR
|
August 2, 2017 |
BIBI ZAIDA KHATOON Vs. THE STATE OF BIHAR & ORS.
|
October 11, 2017 |
BICHHU MANDAL @ VIJAY MANDAL, SON OF LATE JAGU MANDAL Vs. THE STATE OF BIHAR
|
September 15, 2017 |
BIDESHI YADAV Vs. UNION OF INDIA
|
January 23, 2017 |
BIGAN BIND, SON OF LATE SATO BIND, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 13, 2017 |
BIGAN SINGH @ BAIDHYA JEE Vs. STATE OF BIHAR
|
November 27, 2017 |
BIHAR COLLEGE OF PHARMACY, NEW BAILEY ROAD, PATNA THROUGH RAJENDRA KUMAR, THE CHAIRMAN, BIHAR COLLEGE OF PHARMACY, NEW BAILEY ROAD, P.S. KHAJPURA, DISTRICT PATNA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, LABOUR RESOURCES DEPARTMENT, BIHAR, PATNA
|
March 7, 2017 |
BIHAR DASTAVEJ NAVIS SANGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
October 3, 2017 |
BIHAR DISTILLERS & BOTTLERS PVT. LTD. Vs. STATE OF BIHAR
|
May 3, 2017 |
BIHAR LEGISLATIVE ASSEMBLY, PATNA THROUGH SECRETARY OF ASSEMBLY Vs. RAGHAV PRASAD
|
February 13, 2017 |
BIHAR METAL CASTING CORPORATION, NALANDA Vs. STATE OF BIHAR AND OTHERS
|
December 18, 2017 |
BIHAR PRADESH MUKHIYA MAHASANGH, CHAPRA Vs. STATE OF BIHAR AND OTHERS
|
November 21, 2017 |
BIHAR PRIVATE TECHNICAL Vs. STATE OF BIHAR
|
April 17, 2017 |
BIHAR RAJYA JAIL CHATURTHA WARGIYE KAMGAR UNION Vs. STATE OF BIHAR THROUGH HOME SECRETARY
|
January 28, 2017 |
BIHAR RAJYA SAHKARITA VIKASH SAMANWAY SAMITI Vs. STATE OF BIHAR
|
July 25, 2017 |
BIHAR SCHOOL EXAMINATION BOARD Vs. ABHAY NATH JHA
|
March 20, 2017 |
BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE Vs. STATE OF BIHAR
|
October 31, 2017 |
BIHAR SHIKSHA PARIYOJNA PARISHAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 23, 2017 |
BIHAR STATE ARDH SARKARI ARAJPATI KARAMCHARI MAHA SANGH Vs. STATE OF BIHAR
|
February 8, 2017 |
BIHAR STATE COOPERATIVE MARKETING UNION LTD Vs. STATE OF BIHAR
|
August 23, 2017 |
BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA NOW THE BIHAR STATE POWER (HOLDING) COMPANY LTD Vs. CHANDRA PRAKASH SINGH, SON OF LATE GULJAR SINGH, RESIDENT OF JAITPUR ASHRAM AT AND P.O. TAJPUR P.S. MOHAMADABAD, DISTRICT FARRUKHABAD (U.P.)
|
January 10, 2017 |
BIHAR STATE FINANCIAL CORPORATION Vs. MD. NAFIS
|
July 21, 2017 |
BIHAR STATE FINANCIAL CORPORATION AND OTHERS Vs. SHASHI BHUSHAN YADAV AND ANOTHER
|
August 17, 2017 |
BIHAR STATE FOOD Vs. DY. SECRETARY BIHAR HUMAN RIGHT COMMISSION
|
April 17, 2017 |
BIHAR STATE HOUSING BOARD Vs. RADHA BALLABH HEALTH CARE
|
November 21, 2017 |
BIHAR STATE HOUSING BOARD Vs. PROFESSOR ( DR.) RANJEET KUMAR MISHRA S/O LATE RAJENDRA PRASAD MISHRA
|
May 9, 2017 |
BIHAR STATE HOUSING BOARD Vs. RAM BINAY PRASAD
|
January 20, 2017 |
BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR Vs. RANJEET KUMAR MISHRA
|
May 9, 2017 |
BIHAR STATE HYDRO ELECTRIC POWER CORPORATION LTD. Vs. STATE OF BIHAR
|
March 16, 2017 |
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 11, 2017 |
BIHAR STATE MILK CO-OPERATIVE FEDERATION LIMITED Vs. THE STATE OF BIHAR
|
April 7, 2017 |
BIHAR STATE OF ELECTRICITY BOARD NOW SOUTH BIHAR POWER DISTRIBUTION
COMPANY LIMITED Vs. ASSISTANT ELECTRICAL ENGINEER, ELECTRIC SUPPLY SUB-DIVISION
|
January 10, 2017 |
BIHAR STATE POLLUTION CONTROL BOARD Vs. UNION OF INDIA
|
April 3, 2017 |
BIHAR STATE POWER (HOLDING) COMPANY LTD. Vs. SHASHIKALA JHA
|
April 25, 2017 |
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
|
March 9, 2017 |
BIJAY KUMAR BIMAL, SON OF SRI PULKIT PRASAD YADAV, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 14, 2017 |
BIJENDRA KUMAR, SON OF LATE RAM LAKSHAN RAI Vs. STATE OF BIHAR
|
April 24, 2017 |
BIMA BHARTI Vs. STATE OF BIHAR
|
August 7, 2017 |
BIMAL KUMARI, D/O VISHESHWAR PD. SINGH ADHYAKSH, KALYAN NARI SHAKTI MAHILA VIKASH SWABLAMBI SAHKARI SAMITTEE LTD. C/O RAMDYAL MAHTO, VILLAGE Vs. THE STATE OF BIHAR
|
March 3, 2017 |
BIMLA DEVI Vs. THE STATE OF BIHAR
|
November 2, 2017 |
BIMLESH KUMAR @ BIMAL KUMAR Vs. STATE OF BIHAR
|
December 20, 2017 |
BINA ANSARI Vs. STATE OF BIHAR
|
May 5, 2017 |
BINA DEVI WIFE OF SRI VINAY KUMAR SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
November 1, 2017 |
BINAY DAS, SON OF LATE LAKHAN DAS Vs. STATE OF BIHAR
|
April 18, 2017 |
BINAY KUMAR Vs. BIHAR LEGISLATIVE ASSEMBLY
|
May 1, 2017 |
BINAY KUMAR YADAV @ RAMDEO YADAV Vs. STATE OF BIHAR
|
December 18, 2017 |
BINAY SHANKAR SHUKLA SON OF LATE ARBIND PRASAD SHUKLA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
September 6, 2017 |
BINDESHWAR KAPAR @ BIGU KAPAR Vs. STATE OF BIHAR
|
October 9, 2017 |
BINDESHWAR MISHRA ARUN @ VINDESHWAR MISHRA Vs. STATE OF BIHAR
|
January 23, 2017 |
BINDESHWAR YADAV S/O DEVAN YADAV Vs. STATE OF BIHAR
|
November 29, 2017 |
BINDESHWARI RAM SON OF LATE JAGESHWAR RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
|
May 25, 2017 |
BINDESHWARI YADAV Vs. STATE OF BIHAR
|
November 2, 2017 |
BINOD BIHARI DAS Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
|
July 11, 2017 |
BINOD CHOUBEY Vs. STATE OF BIHAR
|
September 4, 2017 |
BINOD KUMAR @ MITHU Vs. STATE OF BIHAR
|
June 20, 2017 |
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
August 22, 2017 |
BINOD KUMAR SINHA @ B K SINHA SON OF RAM NANDAN PRASAD Vs. NATIONAL INSURANCE COMPANY LTD
|
November 20, 2017 |
BINOD PODDAR Vs. STATE OF BIHAR
|
May 9, 2017 |
BINOD PRASAD @ BINOD SAH Vs. STATE OF BIHAR
|
April 21, 2017 |
BINOD PRASAD GUPTA @ BINOD SAH Vs. STATE OF BIHAR
|
April 20, 2017 |
BINOD PRASAD MAHTO @ BINOD YAD Vs. THE STATE OF BIHAR
|
November 2, 2017 |
BINOD PRASAD SINGH Vs. STATE OF BIHAR
|
February 9, 2017 |
BINOD RAUT Vs. STATE OF BIHAR
|
March 9, 2017 |
BINOD SINGH, S/O LALITA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYATI RAJ, DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 13, 2017 |
BINOD YADAV SON OF LATE BALESHWAR YADAV Vs. THE STATE OF BIHAR
|
May 3, 2017 |
BINOD YADAV SON OF MAHABIR YADAV Vs. THE STATE OF BIHAR
|
February 8, 2017 |
BINODA NAND RAI, S/O LATE CHOTE PRADHAN Vs. STATE OF BIHAR
|
December 11, 2017 |
BINODANAND SAH Vs. SHAKIL AHAMAD KHAN
|
November 30, 2017 |
BIPIN BIHARI JHA Vs. THE STATE OF BIHAR
|
November 6, 2017 |
BIPIN BIHARI SINGH (MANAGING DIRECTOR) Vs. UNION OF INDIA THROUGH REGISTRAR OF COMPANIES
|
November 17, 2017 |
BIPIN KUMAR Vs. THE STATE OF BIHAR
|
November 2, 2017 |
BIPIN RAY, SON OF LATE SOMNATH RAI Vs. STATE OF BIHAR
|
February 23, 2017 |
BIPIN SAH Vs. STATE OF BIHAR
|
May 17, 2017 |
BIPLAB GHOSH Vs. STATE OF BIHAR
|
August 3, 2017 |
BIRAMPUR CONSTRUCTION PVT LTD THROUGH ITS MANAGING DIRECTOR NILESH KUMAR SON OF ARUN KUMAR Vs. STATE OF BIHAR THROUGH SECRETARY
|
May 12, 2017 |
BIRBAL PAL Vs. STATE OF BIHAR
|
September 16, 2017 |
BIRBHADRA PRASAD BARANWAL S/O LATE SHRI M.L. BARANWAL RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
January 10, 2017 |
BIREN YADAV @ BIRENDRA YADAV Vs. THE STATE OF BIHAR
|
November 7, 2017 |
BIRENDERA KUMAR, SON OF LAKHAN PRASAD Vs. THE UNION OF INDIA THROUGH THE SECRETARY
|
June 20, 2017 |
BIRENDRA KUMAR VERMA, S/O LATE BARMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
February 7, 2017 |
BIRENDRA LAL DAS Vs. STATE OF BIHAR & ANR.
|
August 2, 2017 |
BIRENDRA PANDIT Vs. THE STATE OF BIHAR
|
July 18, 2017 |
BIRENDRA PRASAD DEO @ BIRENDRA PRASAD Vs. STATE OF BIHAR
|
February 15, 2017 |
BIRENDRA SINGH Vs. STATE OF BIHAR
|
September 12, 2017 |
BIRENDRA YADAV Vs. THE STATE OF BIHAR
|
December 19, 2017 |
BIRESH PRASAD Vs. STATE OF BIHAR
|
May 8, 2017 |
BISHNU FLOUR MILLS PVT LTD Vs. STATE OF BIHAR
|
March 7, 2017 |
BISHNU KUMAR SUREKA Vs. THE STATE OF BIHAR
|
April 19, 2017 |
BISHNU KUMAR SUREKHA Vs. STATE OF BIHAR
|
April 8, 2017 |
BISHNU KUMAR SUREKHA @ B K SUREKHA S/O BABU LAL SUREKHA EXECUTIVE PRESIDENT Vs. STATE OF BIHAR
|
July 12, 2017 |
BISHNU KUMAR SUREKHA @ B.K. SUREKHA Vs. STATE OF BIHAR
|
January 30, 2017 |
BISHO YADAV S/O LATE MUNGALAL YADAV Vs. STATE OF BIHAR
|
October 11, 2017 |
BISHUNDEO MISHRA AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
October 3, 2017 |
BISHWA MOHAN SINGH Vs. THE STATE OF BIHAR
|
April 8, 2017 |
BISU SAO Vs. THE STATE OF BIHAR
|
August 1, 2017 |
BITHAN PRAKHAND MATASYAJEEVI SAHYOG SAMITI LTD THROUGH ITS SECRETARY Vs. STATE OF BIHAR
|
September 1, 2017 |
BOUKI MANDAL, SON OF LATE GANESH MANDAL Vs. THE STATE OF BIHAR
|
December 4, 2017 |
BOXING RAI @ RAMAKANT RAI, SON OF LATE RAM DEVAN RAI Vs. STATE OF BIHAR
|
October 9, 2017 |
BRAHAMDEO YADAV Vs. THE STATE OF BIHAR
|
November 11, 2017 |
BRAHMANAND SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
April 25, 2017 |
BRAHMDEO SAH Vs. STATE OF BIHAR AND ORS.
|
May 15, 2017 |
BRAJ KISHORE @ BRAJ KISHORE CHOUDHARY Vs. STATE OF BIHAR
|
May 4, 2017 |
BRAJ KISHORE THAKUR Vs. STATE OF BIHAR
|
July 26, 2017 |
BRAJESH KR SRIVASTAVA @ BRAJESH KR, SON OF SURENDRA PD SRIVASTAVA Vs. THE STATE OF BIHAR
|
March 23, 2017 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD., MIRZAPUR DARBHANGA Vs. JANKI DEVI WIFE OF LATE BISHUNDEO SAH
|
August 4, 2017 |
BRANCH MANAGER, M/S GATI COURIER, MUZAFFARPUR Vs. THE STATE OF BIHAR
|
April 3, 2017 |
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. UMA DEVI, WIFE OF ADITYA PRASAD YADAV, RESIDENT OF
|
December 1, 2017 |
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. PREMA DEVI
|
September 8, 2017 |
BRIJ KISHORE SINGH Vs. STATE OF BIHAR
|
September 13, 2017 |
BRIJ NANDAN BIHARI, SON OF JAI RAM PRASAD BARNWAL Vs. THE STATE OF BIHAR
|
March 18, 2017 |
BROAD SON COMMODITIES PVT LTD Vs. STATE OF BIHAR
|
November 2, 2017 |
BUCHIYA DEVI Vs. STATE OF BIHAR
|
March 17, 2017 |
BUDHANI DEVI Vs. STATE OF BIHAR
|
July 31, 2017 |
BULANTI DEVI Vs. STATE OF BIHAR
|
June 22, 2017 |
CADILA HEALTH CARE LIMITED Vs. BIPIN BIHARI, S/O BISWANATH TIWARI
|
January 27, 2017 |
CANARA BANK Vs. RAGHAV DUBEY
|
August 21, 2017 |
CENTRAL BANK OF INDIA Vs. KAILASH ART INTERNATIONAL
|
November 21, 2017 |
CENTRAL BANK OF INDIA Vs. URMILA DEVI
|
July 24, 2017 |
CENTRAL BOARD OF TRUSTEES Vs. M/S HOTEL DELUX
|
November 7, 2017 |
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. MRITUNJAY KUMAR
|
November 6, 2017 |
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION PATNA Vs. ST. XAVIERS SCHOOL DHARHARA
|
April 7, 2017 |
CHAIRMAN CUM MANAGING DIRECTOR Vs. SADAN
|
November 20, 2017 |
CHAIRMAN, BIHAR STATE POWER HOLDING COMPANY LTD. Vs. GANESH LAL
|
July 19, 2017 |
CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK Vs. UNION OF INDIA THROUGH SECRETARY
|
February 23, 2017 |
CHAMARU CHAUDHARY Vs. STATE OF BIHAR
|
January 25, 2017 |
CHAMPA DEVI Vs. J P SINGH
|
June 22, 2017 |
CHANCHAL KUMAR SON OF MAHANAND PRASAD Vs. STATE OF BIHAR
|
August 11, 2017 |
CHANDA DEVI, WIFE OF LATE RAMAYAN YADAV Vs. STATE OF BIHAR
|
November 3, 2017 |
CHANDAN KUMAR Vs. STATE OF BIHAR
|
November 10, 2017 |
CHANDAN KUMAR GANDHI @ GANNA S/O SASHI PODDAR Vs. STATE OF BIHAR
|
August 19, 2017 |
CHANDAN KUMAR YADAV @ CHANDAN YADAV SON OF SUBODH YADAV Vs. THE STATE OF BIHAR
|
March 28, 2017 |
CHANDAN KUMAR, S/O LATE KAPER CHAND YADAV Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, BIHAR
|
August 8, 2017 |
CHANDAN KUMAR, SON OF RAM SWAROOP PRASAD Vs. THE STATE OF BIHAR
|
March 30, 2017 |
CHANDESHWAR PRASAD YADAV Vs. STATE OF BIHAR
|
August 3, 2017 |
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
|
November 2, 2017 |
CHANDRA DIP SINGH @ SADHU SINGH Vs. STATE OF BIHAR
|
August 17, 2017 |
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
|
June 20, 2017 |
CHANDRA KISHOR KUMAR & ORS Vs. STATE OF BIHAR & ANR
|
December 4, 2017 |
CHANDRA SHEKHAR NOPANI Vs. STATE OF BIHAR
|
July 12, 2017 |
CHANDRA SHEKHAR RAI AZAD, SON OF LATE RAM BALLABH RAI Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 20, 2017 |
CHANDRABALI THAKUR S/O LATE SADHU SHARAN THAKUR Vs. THE STATE OF BIHAR AND ANOTHER
|
April 8, 2017 |
CHANDRABILAS SHARMA Vs. STATE OF BIHAR
|
February 6, 2017 |
CHANDRADEEP RAI, SON OF LATE BALLU RAI @ DULLU RAI Vs. STATE OF BIHAR; SUB DIVISIONAL OFFICER, SONEPUR, SARAN; CIRCLE OFFICER, DARIYAPUR; MRITYUNJAY MOHAN SON OF LATE DHRUV NARAYAN PANDEY
|
March 22, 2017 |
CHANDRADIP RAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
May 16, 2017 |
CHANDRAKALA DEVI & ORS Vs. GOPAL JHA & ORS
|
August 7, 2017 |
CHANDRAKALA DEVI W/O SRI SURENDRA DWIVEDI Vs. UNION OF INDIA THROUGH SECRETARY CUM D G
|
October 6, 2017 |
CHANDRAMA MANJHI, SON OF LATE LACHHIRAM MANJHI Vs. STATE OF BIHAR
|
May 23, 2017 |
CHANDRAPRABHA KUMARI Vs. STATE OF BIHAR
|
January 24, 2017 |
CHANDRAWATI DEVI & ORS Vs. BANSIDHAR RAI & ORS
|
February 3, 2017 |
CHETNA NAND NAUIRYAL Vs. STATE OF BIHAR
|
September 12, 2017 |
CHHATAR SINGH DUGAR Vs. STATE OF BIHAR
|
July 12, 2017 |
CHHOTELAL MANDAL @ CHOTELAL MANDAL SON OF LATE GOHAL MANDAL Vs. THE STATE OF BIHAR
|
November 21, 2017 |
CHHOTELAL PRASAD Vs. STATE OF BIHAR
|
April 17, 2017 |
CHHOTELAL S/O LATE RAM CHARITRA MAHTO Vs. STATE OF BIHAR
|
September 13, 2017 |
CHHOTU CHAUDHARY SON OF LATE DUKHI CHAUDHARY Vs. STATE OF BIHAR
|
January 17, 2017 |
CHIEF ELECTORAL OFFICER BIHAR Vs. CHINTA DEVI @ CHINA DEVI
|
October 3, 2017 |
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR, GOVERNMENT OF INDIA, NEW DELHI
|
November 22, 2017 |
CHINNAM RAVI, SON OF SRIKRISHNAMURTHI Vs. THE STATE OF BIHAR AND ANOTHER
|
October 12, 2017 |
CHINTA DEVI Vs. STATE OF BIHAR
|
April 10, 2017 |
CHINTA DEVI Vs. STATE OF BIHAR
|
November 27, 2017 |
CHITRA TYAGI WIFE OF SHAMSHER TYAGI Vs. MAKSUDPUR REFRIGERATION INDUSTRIES PVT. LTD.
|
July 25, 2017 |
CHITRANJAN PRASAD SINGH, SON OF LATE RAM NAGINA SINGH Vs. RAJESH SHARMA, SON OF LATE BISWANATH SHARMA
|
April 26, 2017 |
CHUNCHUN SINGH AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
July 19, 2017 |
COMMERCIAL TAXES BAR ASSOCIATION Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
February 10, 2017 |
CONSTABLE NO. 756 LIAQUIT ALI Vs. THE STATE OF BIHAR AND OTHERS
|
November 22, 2017 |
D M UNITED INDIA INSURANCE CO LTD Vs. PRATIMA PANDEY
|
September 4, 2017 |
D.N. SINGH Vs. COMMISSIONER OF INCOME TAX, CENTRAL, PATNA
|
December 18, 2017 |
DALBEER SINGH MORIYA, SON OF LATE SHER SINGH Vs. THE STATE OF BIHAR
|
October 10, 2017 |
DAMODAR YADAV Vs. THE STATE OF BIHAR
|
November 7, 2017 |
DANAPUR CANTONMENT BOARD Vs. STATE OF BIHAR
|
October 4, 2017 |
DAROGA SAHNI S/O RAMLAKHAN SAHNI Vs. STATE OF BIHAR
|
September 13, 2017 |
DASHRATH SINGH Vs. THE STATE OF BIHAR
|
December 8, 2017 |
DAU LAL SARDA, SON OF LATE MOHAN LAL SHARDA, PROPRIETOR M/S ADRAS TRADERS, 2ND FLOOR, UCO BANK BUILDING, H B ROAD, FANCY BAZAR, P.S. FANCY BAZAR, DISTRICT GUWAHATI, ASSAM Vs. THE UNION OF INDIA, THROUGH THE COMMISSIONER OF CUSTOMS, CENTRAL REVENUE BUILDING, BEER CHAND PATEL PATH, PATNA
|
February 15, 2017 |
DAYA SHANKAR TIWARI S/O LATE BAIDYA NATH TIWARI Vs. STATE OF BIHAR
|
April 4, 2017 |
DAYANAND MANDAL Vs. STATE OF BIHAR
|
September 9, 2017 |
DAYANIDHI PUKARI SINGH ALIAS RAM PUKAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
November 21, 2017 |
DEEPA BARIAR W/O RAVINESHWAR DAYAL Vs. THE STATE OF BIHAR
|
November 20, 2017 |
DEEPA SAHAI @ DEEPA KUMARI (SAHAI) WIFE OF RAI KAMLESHWAR NATH SAHAI Vs. STATE OF BIHAR
|
June 21, 2017 |
DEEPAK KUMAR JHA @ RAJU JHA Vs. THE STATE OF BIHAR
|
November 8, 2017 |
DEEPAK KUMAR, S/O LATE GANESH PRASAD SINGH Vs. THE STATE OF BIHAR
|
April 3, 2017 |
DEEPAK KUMAR, SON OF BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 31, 2017 |
DEEPAK PATEL S/O BACHCHA PATEL Vs. THE STATE OF BIHAR
|
April 12, 2017 |
DEO BHARAT SINGH Vs. STATE OF BIHAR
|
September 22, 2017 |
DEO CHANDRA SAHU Vs. STATE OF BIHAR
|
August 29, 2017 |
DEO KUMAR MEHTA Vs. STATE OF BIHAR
|
March 10, 2017 |
DEO KUMAR SINGH Vs. STATE OF BIHAR
|
July 31, 2017 |
DEO NANDAN SINGH Vs. DEVI NANDAN SINGH
|
December 13, 2017 |
DEO NARAYAN MAHTO Vs. STATE OF BIHAR
|
October 3, 2017 |
DEO NARAYAN SAO Vs. STATE OF BIHAR
|
April 3, 2017 |
DEOKI DEVI WIFE OF NEPAL DAS Vs. THE STATE OF BIHAR
|
November 22, 2017 |
DEORAJ VATS Vs. STATE OF BIHAR
|
January 30, 2017 |
DESHRATNA DR. RAJENDRA PRASAD DUGDH UTPADAK SAHKARI SANGH LTD., BARAUNI DAIRY P.S. Vs. STATE OF BIHAR
|
March 20, 2017 |
DEVA NAND JHA @ DEONARAIN JHA SON OF LATE VIDYA NAND JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 10, 2017 |
DEVAN GARAIN @ DEONANDAN PRASAD SON OF LATE GANGA GARAIN Vs. STATE OF BIHAR
|
August 18, 2017 |
DEVENDRA CHOUDHARY AND OTHERS Vs. CHANDRAWATI DEVI AND OTHERS
|
July 14, 2017 |
DEVENDRA CHOUDHARY S/O LATE SULO DEVI W/O LATE JAY SHANKER CHOUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, GOVT OF BIHAR
|
November 28, 2017 |
DEVENDRA PATHAK S/O GUNANAND PATHAK Vs. STATE OF BIHAR
|
September 12, 2017 |
DEVENDRA PRASAD SINGH SON OF YUGESHWAR PRASAD SINGH, RETIRED HEAD MASTER, HIGH SCHOOL, GOPALWAD PRANAWA, P.S. Vs. THE STATE OF BIHAR
|
February 13, 2017 |
DHANANJAY KUMAR Vs. STATE OF BIHAR
|
March 6, 2017 |
DHANANJAY KUMAR MISHRA Vs. STATE OF BIHAR THROUGH AGRICULTURE PRODUCTION COMMISSIONER
|
May 19, 2017 |
DHANANJAY PASWAN Vs. STATE OF BIHAR
|
February 23, 2017 |
DHANANJAY SINGH SON OF KAMESHWAR SINGH Vs. STATE OF BIHAR
|
November 29, 2017 |
DHANANJAY SRIVASTAVA Vs. STATE OF BIHAR
|
September 5, 2017 |
DHANESH PATEL Vs. THE STATE OF BIHAR
|
December 1, 2017 |
DHANESHARI KUER & ORS Vs. MOST DARBI DEVI & ORS
|
May 16, 2017 |
DHANESHWAR MAHTO @ DHANESHWAR PRASAD Vs. STATE OF BIHAR
|
April 3, 2017 |
DHARAMBIR KUMAR SON OF LATE CHADESWAR PRASAD Vs. RAMBALI SINGH YADAV SON OF LATE RAMBRICHH SINGH
|
February 2, 2017 |
DHARAMBIR SINGH SON OF SHRI RAM ANUJ SINGH Vs. THE STATE OF BIHAR,
|
October 11, 2017 |
DHARMDEV KUMAR, SON OF RAMVILAS MAHTO Vs. STATE OF BIHAR
|
November 13, 2017 |
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
July 19, 2017 |
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
November 21, 2017 |
DHARMENDRA KUMAR @ BABLU Vs. STATE OF BIHAR
|
September 1, 2017 |
DHARMENDRA KUMAR JHA SON OF ACHUTANAND JHA RESIDENT OF VILLAGE BHANDAR, P.S. Vs. THE STATE OF BIHAR
|
January 20, 2017 |
DHARMENDRA KUMAR SINGH @ YADAV Vs. STATE OF BIHAR
|
October 6, 2017 |
DHARMENDRA YADAV @ DHURNENDU YADAV @ DHURNENDU GOPE S/O LATE BHONU Vs. STATE OF BIHAR
|
October 16, 2017 |
DHIRA MISHRA @ DHIRA DEVI Vs. MD LAIQUE AHMAD
|
October 3, 2017 |
DHIRAJ CHOUHAN SON OF ANUPLAL CHOUHAN Vs. STATE OF BIHAR
|
July 27, 2017 |
DHIRAJ KUMAR JAISWAL SON OF LATE RAMCHANDRA PRASAD SAH Vs. STATE OF BIHAR
|
May 15, 2017 |
DHIRENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
December 11, 2017 |
DHIRENDRA PRASAD SAH @ DHIRENDRA SAH Vs. STATE OF BIHAR
|
November 27, 2017 |
DHIRO YADAV Vs. STATE OF BIHAR
|
January 27, 2017 |
DHRUB NARAYAN SINGH SON OF LATE DEODHARI SINGH Vs. BAIKUNTH SINGH SON OF BASANT SINGH
|
April 27, 2017 |
DHYAN FOUNDATION Vs. STATE OF BIHAR
|
April 27, 2017 |
DILEEP KUMAR MISHRA Vs. STATE OF BIHAR
|
December 5, 2017 |
DILIP KAMKAR @ DILIP KHARMAR @ DILIP KUMAR SON OF LATE KAULESHWAR KAMKAR Vs. KAMLA DEVI W/O RAMLAL SINGH
|
February 2, 2017 |
DILIP KUMAR GUPTA @ DILIP KUMAR Vs. THE STATE OF BIHAR
|
December 17, 2017 |
DILIP KUMAR GUPTA @ DILIP KUMAR SON OF LATE MOHAN KUMAR GUPTA Vs. STATE OF BIHAR
|
December 13, 2017 |
DILIP KUMAR JHA Vs. STATE OF BIHAR AND ORS.
|
December 12, 2017 |
DILIP KUMAR KOCHAR Vs. STATE OF BIHAR
|
April 11, 2017 |
DILIP KUMAR SINGH SON OF DHERMDEO SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD
|
February 2, 2017 |
DILIP PASWAN Vs. STATE OF BIHAR
|
May 22, 2017 |
DINA NATH CHAMAR SON OF LATE RAM CHANDRA MOCHI Vs. THE STATE OF BIHAR
|
March 7, 2017 |
DINANATH PRASAD S/O - LATE RAMBILASH PRASAD Vs. STATE OF BIHAR
|
July 20, 2017 |
DINANATH SAH SON OF LATE SHYAMA NAND SAH Vs. GANESH PRASAD SON OF LATE RAMAN
|
May 19, 2017 |
DINESH CHANDRA Vs. STATE OF BIHAR
|
January 25, 2017 |
DINESH CHANDRA SINHA Vs. THE STATE OF BIHAR
|
November 6, 2017 |
DINESH CHOUDHARY @ DINESH CHAWADHARY, SON OF KRAM CHAND CHAWADHARY Vs. THE STATE OF BIHAR
|
October 13, 2017 |
DINESH KUMAR Vs. STATE OF BIHAR
|
April 8, 2017 |
DINESH KUMAR SINGH SON OF LATE AWADH BIHARI SINGH Vs. MADHYA BIHAR GRAMIN BANK THROUGH ITS CHAIRMAN
|
November 7, 2017 |
DINESH PRASAD SINHA Vs. 289 OF 2015
|
September 20, 2017 |
DINESH PRASAD SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
September 20, 2017 |
DINESH SINGH ALIAS DINESH PRASAD SINGH Vs. AMRESH KUMAR AND ANOTHER
|
October 11, 2017 |
DINESH THAKKAR Vs. STATE OF BIHAR
|
September 1, 2017 |
DINESH YADAV Vs. THE STATE OF BIHAR
|
August 8, 2017 |
DIPAK BAJAJ Vs. UNION OF INDIA
|
July 26, 2017 |
DIPAK KUMAR BANERJEE S/O LATE SUNIL KUMAR BANERJI Vs. SYED MD. SANAULLAH S/O LATE BADRUDDJA
|
April 12, 2017 |
DIPENDRA BHUSHAN Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF VIGILANCE, BIHAR, PATNA
|
April 19, 2017 |
DIPU YADAV SON OF DURO YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 14, 2017 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , PATNA Vs. LALITA DEVI AND OTHERS
|
July 13, 2017 |
DIWAKAR NATH SHRIVASTAVA Vs. STATE OF BIHAR
|
November 22, 2017 |
DIWAKAR PRASAD YADAV Vs. STATE OF BIHAR
|
February 28, 2017 |
DOMAN MANDAL, Vs. STATE OF BIHAR
|
September 12, 2017 |
DR. ARUN KUMAR JHA Vs. STATE OF BIHAR
|
March 3, 2017 |
DR. ARUN KUMAR PRASAD Vs. STATE OF BIHAR
|
January 18, 2017 |
DR. ASHUTOSH KUMAR BHARTI, SON OF LATE MAHABIR PANDIT, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
|
January 16, 2017 |
DR. AZHAR HASSAN Vs. THE STATE OF BIHAR
|
February 2, 2017 |
DR. B.R. AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
|
May 19, 2017 |
DR. BAIJNATH PRASAD SON OF LATE RAM LAKHAN LAL Vs. THE STATE OF BIHAR,
|
February 2, 2017 |
DR. BASANT KUMAR SINGH Vs. THE STATE OF BIHAR
|
November 9, 2017 |
DR. BIBHA JHA Vs. STATE OF BIHAR
|
May 16, 2017 |
DR. DHARAM PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
|
November 30, 2017 |
DR. GIRISH KUMAR SINGH, S/O PROF. R.V. SINGH Vs. STATE OF BIHAR
|
November 15, 2017 |
DR. J.L. SHARMA Vs. STATE OF BIHAR
|
August 3, 2017 |
DR. JITENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
April 3, 2017 |
DR. KAMAL PRASAD SAH, SON OF LATE CHATTU LAL SAH, RESIDENT OF MOHALLA DARIYAPUR GOLA, P.S. Vs. THE STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY INDUSTRIES DEPARTMENT, GOVT. OF BIHAR, PATNA
|
January 16, 2017 |
DR. KANHAIYA JHA SON OF LATE CHANDRA MOHAN JHA R/O MOHALLA Vs. THE STATE OF BIHAR
|
January 25, 2017 |
DR. LAXMI NARAYAN SINGH Vs. STATE OF BIHAR
|
August 8, 2017 |
DR. MAHRUKH KHAN Vs. STATE OF BIHAR
|
August 9, 2017 |
DR. MIRDUL KUMAR SAHANI Vs. UNION OF INDIA
|
April 12, 2017 |
DR. NAGENDRA RAI Vs. THE STATE OF BIHAR
|
October 4, 2017 |
DR. NANDITA BANERJI Vs. STATE OF BIHAR
|
August 8, 2017 |
DR. POONAM SINHA @ POONAM SINGH, WIFE OF RAJEEV SINHA, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
February 17, 2017 |
DR. PRADEEP KUMAR Vs. DR. SAMIR KUMAR SHARMA AND OTHERS
|
October 31, 2017 |
DR. R.B. SINGH GAYA HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL (IN 19681 OF 2016) Vs. THE UNION OF INDIA
|
June 28, 2017 |
DR. RABINDRA PRASAD Vs. THE STATE OF BIHAR
|
March 27, 2017 |
DR. RAKESH KUMAR AND OTHERS Vs. UNION OF INDIA
|
April 27, 2017 |
DR. RIPUSUDAN SHRIVASTAVA Vs. STATE OF BIHAR
|
March 24, 2017 |
DR. SACHINDRA NARAYAN Vs. STATE OF BIHAR
|
June 20, 2017 |
DR. SANT CHAUDHARY S/O LATE GANESH CHAUDHARY RESIDENT OF 4M/152, BAHADURPUR HOUSING COLONY, KANKARBAGH, PATNA Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER
|
February 7, 2017 |
DR. SHAMSHER BAHADUR SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
November 6, 2017 |
DR. SYED MOHHAMMAD AZFAR Vs. STATE OF BIHAR
|
May 10, 2017 |
DR. YASHWANT SINGH @ YASHWNAT SINGH Vs. STATE OF BIHAR
|
August 30, 2017 |
DUDHNATH CHOUDHAR Vs. STATE OF BIHAR
|
June 28, 2017 |
DULARCHAND MUKHIYA Vs. RANJEET KUMAR MISHRA
|
May 16, 2017 |
DULHIN BUDHIA DEVI Vs. JAPTI KUER
|
March 7, 2017 |
DURGA NAND Vs. THE STATE OF BIHAR
|
January 9, 2017 |
DURGA PASWAN Vs. STATE OF BIHAR
|
December 8, 2017 |
DWARIKA SINGH @ BHULI YADAV S/O LATE BALESHWAR YADAV Vs. LALMUNI DEVI W/O DWARIKA SINGH @ BHULI YADAV
|
October 31, 2017 |
DWIVEDI & SONS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
August 30, 2017 |
EJAZ ALI, SON OF LATE MUMTAZ ALI Vs. STATE OF BIHAR
|
October 10, 2017 |
ELECTRONIC NET THROUGH ITS PARTNER-SANJEV KUMA Vs. UNION OF INDIA REGIONAL DIRECTOR
|
October 12, 2017 |
ESSAR POWER (JHARKHAND) LIMITED THROUGH ITS GENERAL MANAGER Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED, THROUGH ITS GENERAL MANAGER
|
September 22, 2017 |
EXALT EDUCATION TRUST Vs. STATE OF BIHAR
|
August 25, 2017 |
EXALT EDUCATIONAL TRUST Vs. STATE OF BIHAR
|
June 19, 2017 |
FAIZ AHMAD ANSARI Vs. STATE OF BIHAR
|
July 12, 2017 |
FAKHARUDDIN ALI AHMAD Vs. TABASSUM FATMA, FAKHARUDDIN ALI AHMAD
|
October 6, 2017 |
FARAH ALI KHAN @ FARAH KHAN ALI Vs. STATE OF BIHAR THROUGH THE SUPERINTENDENT OF POLICE, MUZAFFARPUR
|
May 30, 2017 |
FARIDA PARWEEN WIFE OF MAHMOOD ALAM Vs. STATE OF BIHAR
|
February 22, 2017 |
FATEH FAIYAZ SON OF LATE FAKHRUDDIN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
July 25, 2017 |
FATEMA HUSSAIN Vs. THE UNION OF INDIA
|
May 18, 2017 |
FAZLUR RAHMAN S/O LATE SHAMSUDDIN Vs. STATE OF BIHAR
|
June 23, 2017 |
FEROZ ALAM Vs. STATE OF BIHAR
|
February 8, 2017 |
FIROJ MIAN SON OF SYED RIEN RESIDENT OF VILLAGE KOCHAS, P S- KOCHAS, DISTRICT - ROHTAS Vs. STATE OF BIHAR
|
March 29, 2017 |
FIROZ @ MD. FIROZ ALAM @ FIROZ ALAM Vs. STATE OF BIHAR
|
February 23, 2017 |
FIROZ ALAM, S/O ZAHIR AHMAD Vs. THE UNION OF INDIA
|
May 10, 2017 |
FUL MOHAMMAD, SON OF LATE ABDUL HAKIM Vs. THE STATE OF BIHAR
|
November 30, 2017 |
FULENA CONSTRUCTION PVT LTD Vs. EAST CENTRAL RAILWAY THROUGH CHIEF ADMINISTRATIVE OFFICER
|
March 23, 2017 |
FULMANTI DEVI AND OTHERS Vs. MD. NASIM AND ANOTHER
|
October 30, 2017 |
FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED Vs. MOST. HUSNA ARARA W/O MD. AYAZ AHAMD
|
October 6, 2017 |
GAGAN DEO TIWARI Vs. STATE OF BIHAR
|
November 2, 2017 |
GALMUNI RAM Vs. STATE OF BIHAR
|
November 11, 2017 |
GANAURI YADAV S/O RAM DHAYAN YADAV RESIDENT OF VILLAGEUTTRAPATTI, P.S. Vs. THE STATE OF BIHAR
|
January 28, 2017 |
GANESH JHA Vs. STATE OF BIHAR
|
December 1, 2017 |
GANESH JHA S/O LATE ANANTLAL SAH Vs. CHHEDI PRASAD JHA S/O LATE PARMESHWAR JHA
|
May 5, 2017 |
GANESH KUMAR Vs. STATE OF BIHAR
|
November 29, 2017 |
GANESH PRASAD CHOUDHARI, SON OF LATE RIT LAL CHOUDHARI Vs. STATE OF BIHAR
|
July 19, 2017 |
GANESH PRASAD SINHA Vs. STATE OF BIHAR
|
October 13, 2017 |
GANESH RAI Vs. JITENDRA GOTTAM
|
June 21, 2017 |
GANESH SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATION, BIHAR, PATNA
|
February 20, 2017 |
GANESH SINGH & ORS Vs. UNION OF INDIA & ORS
|
January 19, 2017 |
GANESH THAKUR Vs. THE STATE OF BIHAR AND ANOTHER
|
October 12, 2017 |
GANESH YADAV Vs. THE STATE OF BIHAR
|
March 22, 2017 |
GANGA NAND PANDEY Vs. STATE OF BIHAR
|
November 30, 2017 |
GANPAT MAUAR @ GANPATI MAUAR Vs. STATE OF BIHAR
|
March 15, 2017 |
GAURAV KUMAR SINGH Vs. UNION OF INDIA
|
November 7, 2017 |
GAURAV ROY SON OF BIJOY ROY Vs. THE STATE OF BIHAR AND ANOTHER
|
November 16, 2017 |
GAURAV YADAV S/O RAM SUNDAR YADAV Vs. STATE OF BIHAR
|
June 21, 2017 |
GAURI RAI Vs. STATE OF BIHAR
|
June 29, 2017 |
GAURI SHANKAR CHAUHAN S/O LATE NAND KISHOR CHAUHAN Vs. STATE OF BIHAR
|
November 20, 2017 |
GAURI SHANKAR MANDAL Vs. STATE OF BIHAR
|
July 28, 2017 |
GAURI SHANKAR SAH S/O SITA RAM SAH Vs. STATE OF BIHAR
|
April 3, 2017 |
GAUTAM KUMAR MISHRA Vs. STATE OF BIHAR
|
August 9, 2017 |
GAYA YADAV Vs. STATE OF BIHAR
|
August 22, 2017 |
GEETA DEVI Vs. UNION OF INDIA
|
April 18, 2017 |
GEETA KUMARI Vs. STATE OF BIHAR
|
August 7, 2017 |
GENERAL MANAGER (REGION) FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
July 24, 2017 |
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
May 4, 2017 |
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. VIJAYENDRA KUMAR AND OTHERS
|
October 6, 2017 |
GENERAL MANAGER E.C.R. & ORS Vs. RAM EKBAL RAI
|
December 12, 2017 |
GHANSHYAM JHA Vs. STATE OF BIHAR
|
March 16, 2017 |
GHANSHYAM KUMAR Vs. STATE OF BIHAR
|
May 11, 2017 |
GHANSHYAM LAL THROUGH ITS MANAGING PARTNER G L MADHOGARIA @ GHANSHYAM LAL MADHOGARIA SON OF LATE LAXMI NARAYAN MADHOGARIA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
March 20, 2017 |
GHANSHYAM TIWARI AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
July 18, 2017 |
GIRDHARI YADAV Vs. STATE OF BIHAR
|
February 4, 2017 |
GIRIJA SHANKAR DUBEY @ GIRIJA DUBEY Vs. STATE OF BIHAR
|
September 8, 2017 |
GIRIJA SHANKAR DUBEY @ GIRIJA DUBEY Vs. RADHEY SHYAM TIWARY
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September 8, 2017 |
GIRISH CHANDRA SINHA @ GIRISH SINHA Vs. STATE OF BIHAR
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June 23, 2017 |
GIRISH KUMAR, SON OF SUCHENDRA PRASAD MAHTO Vs. R. K. KUSHWAHA, SON OF SRI RAJ KISHORE KUSHWAHA
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May 12, 2017 |
GIRISH PARSAD SAH Vs. THE STATE OF BIHAR AND OTHERS
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September 13, 2017 |
GITA DEVI Vs. UNION OF INDIA
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August 31, 2017 |
GITA DEVI & ORS Vs. KAMESHWAR CHAUDHARY & ORS
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July 18, 2017 |
GOJAN MIAN Vs. STATE OF BIHAR
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March 28, 2017 |
GOLA RAJWAR @ LAL MUNI RAJWAR S/O LATE MARCHU RAJWAR Vs. STATE OF BIHAR
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April 7, 2017 |
GOODS OF LATE KAULESHWARI DEVI WIFE OF LATE TEKA GOPE Vs. STATE
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December 22, 2017 |
GOPAL BHAGAT Vs. STATE OF BIHAR
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May 4, 2017 |
GOPAL GOSHWAMI Vs. PRINCIPAL SECRETARY
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April 17, 2017 |
GOPAL KRISHNA, SON OF LATE BHOLA ISHAR, RESIDENT OF VILLAGE MAI, POLICE STATION Vs. THE STATE OF BIHAR THROUGH VIGILANCE
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August 2, 2017 |
GOPAL KUMAR Vs. THE STATE OF BIHAR
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December 11, 2017 |
GOPAL SARAN SINGH Vs. THE STATE OF BIHAR
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November 7, 2017 |
GOPAL SINGH S/O LATE SAHDEO SINGH Vs. THE STATE OF BIHAR & ANR.
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December 19, 2017 |
GOPAL SINGH SON OF LACHHO SINGH Vs. STATE OF BIHAR
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November 11, 2017 |
GOPALBAD, P.S. SARMERA, DIST. NALANDA. AT PRESENT OFFICER INCHARGE Vs. THE STATE OF BIHAR
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August 2, 2017 |
GOPESH SINGH @ GOPUA @ GOPU SINGH Vs. STATE OF BIHAR
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September 15, 2017 |
GORA CHAND BASU Vs. STATE OF BIHAR
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July 31, 2017 |
GORAKH NATH SINGH, SON OF LATE RAM SWAROOP SINGH Vs. THE STATE OF BIHAR
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February 2, 2017 |
GORAKH SINGH @ GORAKH NATH SINGH Vs. THE STATE OF BIHAR
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November 6, 2017 |
GOUTAM MEDICAL AGENCY, THROUGH UMA SHANKAR SINGH, HOSPITAL ROAD, LAHERIA SARAI, DARBHANGA, P.S. LAHERIA SARAI, DISTT Vs. THE STATE OF BIHAR
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January 9, 2017 |
GOVIND PRASAD RAJGARHIA Vs. THE STATE OF BIHAR
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November 7, 2017 |
GOVIND YADAV Vs. STATE OF BIHAR
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August 8, 2017 |
GOVT. OF INDIA, UNION OF INDIA Vs. RAM EKBAL RAI S/O LATE BHIMRI RAI
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December 12, 2017 |
GOWARDHAN BHOKTA Vs. STATE OF BIHAR
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January 10, 2017 |
GRAMIN L P G VITRAK ASSOCIATION (BIHAR) Vs. UNION OF INDIA THROUGH ITS SECRETARY
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November 17, 2017 |
GULJAR RAM, SON OF LATE GHOGHI RAM Vs. THE STATE OF BIHAR
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November 17, 2017 |
GURPREET SINGH Vs. STATE OF BIHAR
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December 22, 2017 |
GURU BISHNU SHARMA Vs. STATE OF BIHAR & OTHERS
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March 2, 2017 |
GURU GOVIND SINGH Vs. STATE OF BIHAR
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January 19, 2017 |
GURUDAYAL SINGH, SON OF AKHARA SINGH Vs. STATE OF BIHAR
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January 17, 2017 |
GYAN PRAKASH KAUSHIK Vs. STATE OF BIHAR
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September 5, 2017 |
GYAN PRAKASH SINHA Vs. STATE OF BIHAR
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April 3, 2017 |
GYAN RANJAN KUMAR SON OF LATE RAM BALLABH SINGH Vs. STATE OF BIHAR
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June 20, 2017 |
GYANTI DEVI Vs. THE STATE OF BIHAR
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November 3, 2017 |
HABIBULLAH, SON OF LATE ISHAQUE MIAN Vs. THE STATE OF BIHAR AND ORS.
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December 1, 2017 |
HANSRAJ GOND S/O RAMLAL GOND RESIDENT OF VILLAGE SIKATIA, MACHHARGAWAN, POLICE STATION BAGAHA, DISTRICT WEST CHAMPARAN Vs. THE STATE OF BIHAR
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February 8, 2017 |
HANUMAN PRASAD CHOUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD C
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July 26, 2017 |
HARDEO JHA , SON OF LATE SHIV KANT JHA Vs. STATE OF BIHAR
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August 8, 2017 |
HARDEO RAI Vs. STATE OF BIHAR
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November 27, 2017 |
HARE KRISHNA PRABHAKAQR @ HARE KRISHNA PRASAD PRABHAKAR SON OF BIHARI MAHTO Vs. THE STATE OF BIHAR
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August 2, 2017 |
HARE RAM PRASAD Vs. THE STATE OF BIHAR
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November 6, 2017 |
HARE RAM THAKUR SON OF LATE DEO MUNI THAKUR Vs. RAM SINGHASAN THAKUR SON OF PRABHAS THAKUR
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February 23, 2017 |
HARI BANSH NARAIN SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
October 6, 2017 |
HARI CHARAN PRASAD Vs. THE STATE OF BIHAR
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November 3, 2017 |
HARI KISHORE YADAV @ HARI KISHORE PRASAD YADAV Vs. STATE OF BIHAR & ORS.
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July 18, 2017 |
HARI LAL PASWAN SON OF LATE PANCHU PASWAN Vs. STATE OF BIHAR
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February 20, 2017 |
HARI MOHAN SINGH Vs. STATE OF BIHAR
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November 8, 2017 |
HARI NARAYAN CHOUDHARY SON OF LATE RAMA CHOUDHARY Vs. THE PATNA MUNICIPAL CORPORATION
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April 6, 2017 |
HARI NARAYAN SINGH Vs. STATE OF BIHAR
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July 5, 2017 |
HARI SHANKAR PRASAD(IN BOTH) Vs. STATE OF BIHAR
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October 13, 2017 |
HARILAL BHAGAT Vs. STATE OF BIHAR
|
March 28, 2017 |
HARISHCHANDRA PRASAD Vs. STATE OF BIHAR
|
August 17, 2017 |
HARISHCHANDRA YADAV, SON OF LATE CHAUDHARY YADAV Vs. STATE OF BIHAR
|
December 21, 2017 |
HASIM MIAN S/O LATE ABDUL GAFAR MIAN Vs. STATE OF BIHAR
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March 15, 2017 |
HAVALDAR PUSHPRAJ DARJI SON OF BABU RAM DARJI Vs. STATE OF BIHAR
|
March 1, 2017 |
HEERA @ HEERALAL MANDAL SON OF LATE GANESH MANDAL Vs. STATE OF BIHAR
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October 9, 2017 |
HEMANT KUMAR Vs. STATE OF BIHAR
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November 2, 2017 |
HEMLATA KUMARI Vs. THE STATE OF BIHAR
|
November 10, 2017 |
HIGH COURT LEGAL SERVICES COMMITTEE, PATNA HIGH COURT, PATNA THROUGH ITS SECRETARY SHRI KISHORE PRASAD, JOINT REGISTRAR (JUDICIAL) Vs. THE STATE OF BIHAR
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March 4, 2017 |
HIMANSHU KUMAR CHOUBEY Vs. UNION OF INDIA THROUGH SECRETARY
|
October 3, 2017 |
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. KANTI BIJLEE UTPADAN NIGAM LTD.
|
December 20, 2017 |
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA
|
August 2, 2017 |
HIRALAL YADAV @ SIKANDAR YADAV Vs. STATE OF BIHAR
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May 23, 2017 |
HIRAMAN PRASAD, SON OF LATE TILAK DHARI PRASAD Vs. STATE OF BIHAR
|
May 18, 2017 |
HIRAMUNI DEBI Vs. STATE OF BIHAR & ORS
|
February 27, 2017 |
HIRDYA NAND SINGH Vs. NATIONAL INSURANCE COMPANY LTD THROUGH ITS BRANCH MANAGER
|
November 22, 2017 |
IDBI BANK LTD. Vs. UNION OF INDIA
|
August 22, 2017 |
IMARAT SHARIAH EDUCATIONAL AND WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
|
August 21, 2017 |
IMPERISHABLE SECURITY SERVICES PVT. LTD. Vs. STATE OF BIHAR
|
December 20, 2017 |
IMRAN ALAM, SON OF LATE MOHAMMAD MOIUDDIN, RESIDENT OF HARUN NAGAR, SECTOR NO. 1, ROAD NO. 6, HOUSE NO. 68, POLICE STATION Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 9, 2017 |
IMTEYAZ AHMAD KARIMI AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
October 6, 2017 |
IN GOODS OF LATE RAJENDRA KUER SON OF LATE NAR SINGH KUAR Vs. STATE
|
December 22, 2017 |
IN MATTER OF NEWS REPORT PUBLISHED IN HINDUSTAN TIMES PATNA Vs. GOVERNMENT OF BIHAR
|
January 18, 2017 |
IN THE MATTER OF NEWS REPORT Vs. GOVERNMENT OF BIHAR
|
January 18, 2017 |
IN THE MATTER OF REFERENCE RECEIVED FROM THE CHIEF JUDICIAL MAGISTRATE, NALANDA AT BIHARSHARIF Vs. STATE OF BIHAR
|
July 10, 2017 |
IND-SWIFT LTD Vs. STATE OF BIHAR
|
May 18, 2017 |
INDAL KUMAR Vs. STATE OF BIHAR
|
December 1, 2017 |
INDIA RUBBER PRODUCT INDUSTRIES THROUGH ITS PROPRIETOR PUTUL KUMAR SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, GOVT OF BIHAR
|
September 22, 2017 |
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY-CUM- COMMISSIONER OF COMMERCIAL TAXES
|
April 19, 2017 |
INDRA NAND THAKUR SON OF LATE KRIPA NAND THAKUR Vs. STATE OF BIHAR
|
May 17, 2017 |
INDRA NARAYAN CHAUDHARY S/O LATE KALIKANT CHAUDHARY Vs. THE STATE OF BIHAR & ORS.
|
June 19, 2017 |
INDRADEO DWARIKA SINGH Vs. STATE OF BIHAR AND ANOTHER
|
October 3, 2017 |
INDRADEO SINGH, SON OF LATE DWARIKA SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
October 3, 2017 |
INDRADEO VIDROHI SON OF RAM SARAN MAHTO Vs. STATE OF BIHAR
|
September 11, 2017 |
INDRAJEET SACHIN Vs. UNION OF INDIA
|
January 17, 2017 |
INDRAJIT CHAKMA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
September 11, 2017 |
INDRAKANT @ CHINTU PASWAN, SON OF SURESH PASWAN, R/O VILLAGE Vs. THE STATE OF BIHAR
|
February 20, 2017 |
INSTALACIONES INABENSA Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
May 10, 2017 |
INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT. LTD. Vs. M/S ECLAT INDUSTRIES LTD.
|
November 23, 2017 |
INTERNATIONAL MERITIME ACADEMY, 41, JAMIN KORATTUR, PUDCHATIRAM (FROM POONAMALLE TO TIRUPATHY ROAD)CHENNAI Vs. THE STATE OF BIHAR & ANR.
|
September 5, 2017 |
ISHIKA RAJ Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
August 3, 2017 |
ISHRAT KHATOON @ ISHRAT PRAVEEN Vs. STATE OF BIHAR
|
November 8, 2017 |
ISLAM S/O MANIRUDDIN Vs. STATE OF BIHAR
|
September 11, 2017 |
J P SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
May 22, 2017 |
JAGARNATH MISHRA SON OF LATE BANSIDHAR MISHRA Vs. LALA MISHRA SON OF LATE KARAMDEO MISHRA
|
August 11, 2017 |
JAGARNATH PRASAD GUPTA @ JAGANATH PD GUPTA, SON OF LATE BHOLA PRASAD GUPTA Vs. STATE OF BIHAR
|
September 11, 2017 |
JAGARNATH YADAV SON OF LATE BALI RAM YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 16, 2017 |
JAGDISH RAI, SON OF SHREE CHANDRA RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 7, 2017 |
JAGDISH RAUT, SON OF LATE TILAK RAUT Vs. STATE OF BIHAR
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October 16, 2017 |
JAGDISH YADAV Vs. STATE OF BIHAR
|
July 4, 2017 |
JAGESHWAR MAHTO Vs. THE STATE OF BIHAR
|
March 2, 2017 |
JAGRITI KUMARI WIFE OF JAI PRAKASH, DAUGHTER OF RAM PRAVESH SHARMA RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR. NULL NULL
|
January 12, 2017 |
JAHIDA KHATOON Vs. MD. ALI
|
October 3, 2017 |
JAHIRUDDIN ALAM @ JAHIRUDDIN Vs. STATE OF BIHAR
|
October 6, 2017 |
JAI KUMAR @ JAI PRAKASH SON OF BHIKHARI SAH Vs. STATE OF BIHAR
|
June 20, 2017 |
JAI PRAKASH (ADVOCATE), SON OF SRI MUNNI PRASAD SINGH, VILL. Vs. THE STATE OF BIHAR & ORS.
|
March 30, 2017 |
JAI PRAKASH AGRAWAL Vs. STATE OF BIHAR
|
July 19, 2017 |
JAI PRAKASH YADAV Vs. STATE OF BIHAR
|
April 13, 2017 |
JAINANDAN YADAV Vs. THE STATE OF BIHAR
|
November 3, 2017 |
JAIRAM YADAV S/O LATE HITNARAIN YADAV Vs. THE STATE OF BIHAR AND ANR.
|
April 7, 2017 |
JALESHWARI DEVI WIFE OF ABADH BIHARI RAM & ORS. Vs. THE UNION OF INDIA
|
October 16, 2017 |
JAMALPUR FISHERMAN CO-OPERATIVE SOCIETIES LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATIVE SOCIETIES
|
October 4, 2017 |
JAMUNA YADAV Vs. THE STATE OF BIHAR
|
November 6, 2017 |
JANARDAN PRASAD VERMA S/O LATE GURU ADHIN PRASAD VERMA Vs. STATE OF BIHAR
|
April 10, 2017 |
JANARDAN RAI Vs. UMESH PRASAD RAI
|
May 16, 2017 |
JANARDAN SINGH SON OF LATE BARNI SINGH Vs. SMT. SACHIDA DEVI @ SAVITA DEVI WIFE OF SHRI ANIL KUMAR SINGH
|
April 24, 2017 |
JANTA COLD STORAGE, MAHNAR, DISTRICT VAISHALI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 11, 2017 |
JATA SHANKAR JHA Vs. THE STATE OF BIHAR
|
November 6, 2017 |
JATA SHANKAR JHA, S/O CHANDRABALI JHA Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, BIHAR, PATNA
|
May 22, 2017 |
JAWAHAR LAL RAM, SON OF DAMODAR RAM Vs. STATE OF BIHAR
|
March 15, 2017 |
JAWAHAR SAH @ JAWAHAR LAL PRASAD, SON OF LATE DEVANAND SAH ALIAS LATE DEVNANDAN SAH & ORS. Vs. THE STATE OF BIHAR
|
February 3, 2017 |
JAWAHEER RAM Vs. STATE OF BIHAR
|
September 1, 2017 |
JAWAHER GIRI, S/O LATE JANGI GIRI Vs. STATE OF BIHAR
|
August 25, 2017 |
JAWED ALAM @ BHUTTU Vs. STATE OF BIHAR
|
September 15, 2017 |
JAY MANGAL PRASAD SINGH, S/O LATE RAM CHANDRA SINGH Vs. THE STATE OF BIHAR AND ANR.
|
April 11, 2017 |
JAYA DEVI WIFE OF LATE SHAMBHU KUMAR BANSFORE EX-HELPER SAFAIWALA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
January 28, 2017 |
JAYACHANDRAN T. Vs. STATE OF BIHAR
|
May 29, 2017 |
JEETU MANJHI Vs. STATE OF BIHAR
|
September 9, 2017 |
JHAGARU SAH Vs. STATE OF BIHAR
|
July 27, 2017 |
JILA PRATHMIK SHIKSHAK SANGH, NALANDA Vs. STATE OF BIHAR
|
December 14, 2017 |
JITENDRA KUMAR YADAV Vs. UNION OF INDIA
|
February 4, 2017 |
JITENDRA PRASAD Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD.
|
February 16, 2017 |
JITENDRA PRASAD SON OF RAM PRASAD Vs. STATE OF BIHAR
|
April 7, 2017 |
JITENDRA RAJAK S/O GULAB CHANDRA PRASAD Vs. ARUN KUMAR SINHA S/O BHOLA NATH SINHA
|
December 21, 2017 |
JITENDRA SINGH Vs. THE STATE OF BIHAR
|
March 8, 2017 |
JIWACHH JHA Vs. GANESH JHA
|
May 15, 2017 |
JULY KUMARI Vs. THE ORIENTAL INSURANCE COMAPNAY LIMITED
|
July 20, 2017 |
JYANT AJAT SHATRU SON OF LATE AJAT SHATRU, RESIDENT OF G/2, P.C. COLONY, P.S. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, SCIENCE AND TECHNOLOGY DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
January 23, 2017 |
K K ROADWAYS & ORS Vs. INDIAN OIL CORPORATION LIMITED, MUMBAI & ORS
|
February 6, 2017 |
K SAMBASIVA RAO Vs. STATE OF BIHAR
|
February 23, 2017 |
KAILA YADAV @ BALRAM YADAV Vs. STATE OF BIHAR
|
December 19, 2017 |
KAILASHPATI MANDAL Vs. STATE OF BIHAR
|
January 30, 2017 |
KALI CHARAN TANTI AND OTHERS Vs. STATE OF BIHAR
|
July 14, 2017 |
KALYANPUR CEMENTS LIMITED Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
April 20, 2017 |
KAMA PASWAN Vs. THE STATE OF BIHAR
|
May 4, 2017 |
KAMAKHYA NARAYAN SINGH @ KAMACHHAYA SINGH SON OF LATE RADHE KISHUN SINGH Vs. STATE OF BIHAR
|
June 28, 2017 |
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR
|
March 18, 2017 |
KAMAL NAYAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD, BAILEY ROAD, PATNA
|
April 19, 2017 |
KAMALA TIWARI Vs. SURAJ KUMAR TIWARY
|
May 16, 2017 |
KAMDEO JHA Vs. STATE OF BIHAR
|
October 4, 2017 |
KAMDEO KUMAR DAHA Vs. THE STATE OF BIHAR
|
March 8, 2017 |
KAMESHWAR CHAUDHARY & ORS. Vs. GITA DEVI & ORS.
|
July 18, 2017 |
KAMESHWAR PRASAD YADAV Vs. STATE OF BIHAR
|
June 29, 2017 |
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
December 18, 2017 |
KAMESHWAR YADAV Vs. THE BIHAR STATE ELECTRICITY BOARD
|
March 9, 2017 |
KAMLA DEVI Vs. STATE OF BIHAR
|
February 4, 2017 |
KAMLA SINGH, S/O SHRI RAM ANANDI SINGH Vs. THE STATE OF BIHAR
|
February 2, 2017 |
KAMLADITYA CONSTRUCTIONS PVT. LTD. Vs. THE STATE OF BIHAR
|
August 8, 2017 |
KAMLESH KUMAR Vs. PUJA DEVI W/O KAMLESH KUMAR
|
August 9, 2017 |
KAMLESH KUMAR THAKUR Vs. STATE OF BIHAR
|
January 13, 2017 |
KAMLESH SHARMA, DAUGHTER OF LATE UDHO RAM BHATNAGAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
|
August 21, 2017 |
KAMLESH YADAV Vs. STATE OF BIHAR
|
May 23, 2017 |
KAMLESHWAR KUMAR ALIAS KAMLESH KUMAR SINGH Vs. STATE OF BIHAR AND ANOTHER
|
September 11, 2017 |
KAMLESHWAR LAL KARN S/O LATE DEO NARAYAN LAL Vs. STATE OF BIHAR
|
August 1, 2017 |
KAMLESHWARI PASWAN Vs. STATE OF BIHAR
|
May 4, 2017 |
KAMLI DEVI W/O KHARRAM @ KHARDEV RAM Vs. STATE OF BIHAR
|
June 22, 2017 |
KAMNI KAUSHAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
November 3, 2017 |
KAMRUL @ KARU @ KAMRUL ALI KARU SON OF MUSA @ MUSA Vs. STATE OF BIHAR
|
October 12, 2017 |
KAMTA SINGH Vs. STATE OF BIHAR
|
May 12, 2017 |
KANCHAN SINGH Vs. SYNDICATE BANK THROUGH ITS REGIONAL MANAGER, PATNA
|
April 26, 2017 |
KANCHANA KUMARI Vs. STATE OF BIHAR
|
October 18, 2017 |
KANHAIYA KUMAR @ KANHAIYA SONI, SON OF SRI BHAGWAN SETH Vs. THE STATE OF BIHAR
|
April 25, 2017 |
KANHAIYA RAM Vs. UNION OF INDIA
|
May 3, 2017 |
KAPIL DEO CHAUHAN & ORS Vs. THE STATE OF BIHAR & ORS
|
November 28, 2017 |
KAPIL DEO SAHANI Vs. STATE OF BIHAR
|
April 6, 2017 |
KAPIL PASWAN Vs. STATE OF BIHAR
|
May 17, 2017 |
KARIMAN YADAV Vs. THE STATE OF BIHAR
|
November 7, 2017 |
KARTIK LAL SON OF LATE MAKSUDAN SAH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH
|
July 11, 2017 |
KARTIKEY KUMAR Vs. STATE OF BIHAR
|
June 20, 2017 |
KARU PANDIT Vs. STATE OF BIHAR
|
January 23, 2017 |
KARUNA KUMARI Vs. STATE ELECTION COMMISSION (PANCHAYAT)
|
November 28, 2017 |
KARYANAND KUMAR Vs. THE UNION OF INDIA
|
November 8, 2017 |
KASHI CHOUDHARY Vs. STATE OF BIHAR
|
August 7, 2017 |
KASIM @ KASIM ANSARI Vs. STATE OF BIHAR
|
June 20, 2017 |
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
|
April 20, 2017 |
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
|
October 10, 2017 |
KAUSHAL KAUSHIK, SON OF LATE JAGDISH PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
June 20, 2017 |
KAUSHAL KISHORE TIWARY Vs. STATE OF BIHAR
|
October 18, 2017 |
KAUSHAL KUMAR SINGH Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
|
July 21, 2017 |
KAUSHLENDRA KUMAR CHOWDHARY, SON OF SHRI PARMESHWAR CHOWDHARY & ANR. Vs. THE STATE OF BIHAR
|
October 30, 2017 |
KAVITA DEVI Vs. SANTOSH KUMAR SINGH
|
July 6, 2017 |
KAVITA SINGH AND OTHERS Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD , DISTRICT SIWAN AND ANOTHER
|
July 13, 2017 |
KEDAR PASWAN, SON OF LATE RAMAN PASWAN Vs. THE STATE OF BIHAR
|
November 2, 2017 |
KEDAR PRASAD Vs. STATE OF BIHAR
|
November 24, 2017 |
KESH RANJAN MAHTO Vs. STATE OF BIHAR
|
March 29, 2017 |
KESHAV KISHORE PRASAD S/O LATE BINDA SAH Vs. STATE OF BIHAR
|
May 4, 2017 |
KESHAV KUMAR SHAHI Vs. STATE OF BIHAR
|
August 24, 2017 |
KHAJANCHI RISHI, SON OF LATE BIRAN RISHI Vs. THE STATE OF BIHAR
|
January 27, 2017 |
KHAJAY RAM Vs. STATE OF BIHAR
|
February 23, 2017 |
KIRAN DEVI Vs. THE STATE OF BIHAR
|
December 14, 2017 |
KIRAN DEVI Vs. STATE OF BIHAR
|
January 18, 2017 |
KIRAN DEVI W/O UDAY SINGH Vs. THE STATE OF BIHAR AND ANOTHER
|
November 21, 2017 |
KISHNA KUMAR BAJORIA Vs. STATE OF BIHAR
|
July 12, 2017 |
KISHOR MAHTO, SON OF JIB LAL MAHTO Vs. THE STATE OF BIHAR
|
April 27, 2017 |
KISHOR MANDAL & ORS Vs. THE STATE OF BIHAR
|
December 5, 2017 |
KISHOR PRASAD Vs. TILKAMANJHI BHAGALPUR UNIVERSITY, BHAGALPUR AND OTHERS
|
August 21, 2017 |
KISHORI DAS, SON OF LATE BHUKHNU DAS, RESIDENT OF EAST LOHANIPUR, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, PATNA
|
February 4, 2017 |
KISHORI DEVI, WIFE OF SRILAL BABU Vs. RAMESHWAR PRASAD, SON OF SHEO PRASAD, GOLDSMITH
|
July 24, 2017 |
KISHUN DEO MAHTO SON OF BANARSI MAHTO Vs. STATE OF BIHAR
|
October 10, 2017 |
KOKA RAI @ DINESH RAI Vs. STATE OF BIHAR
|
April 3, 2017 |
KRANTI DEVI Vs. NATIONAL INSURANCE COMPANY LTD.
|
July 6, 2017 |
KRISHNA BALLAVA SINGH Vs. THE STATE OF BIHAR
|
April 17, 2017 |
KRISHNA BIHARI PRASAD SINHA Vs. STATE OF BIHAR
|
March 30, 2017 |
KRISHNA CHANDRA PRASAD SINGH Vs. SYED ASKARI HADI ALI AUGUSTINE IMAM @ TOOTOO IMAM
|
December 7, 2017 |
KRISHNA CHOUDHARY Vs. STATE OF BIHAR
|
May 17, 2017 |
KRISHNA KANT UPADHYA Vs. STATE OF BIHAR
|
July 11, 2017 |
KRISHNA KEWAT, S/O BODHI KEWAT Vs. THE STATE OF BIHAR
|
April 18, 2017 |
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
|
February 16, 2017 |
KRISHNA KUMAR SINGH Vs. THE STATE OF BIHAR
|
February 14, 2017 |
KRISHNA KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
October 17, 2017 |
KRISHNA MOHAN PATHAK SON OF LATE JAGARNATH PATHAK Vs. BIHAR STATE ELECTRICITY BOARD
|
February 20, 2017 |
KRISHNA MURARI SINHA Vs. SMT. ASHA SINHA
|
July 21, 2017 |
KRISHNA NANDAN PRASAD SINHA, S/O LATE RAM BHAJAN PRASAD SINHA Vs. THE STATE OF BIHAR AND ANR.
|
April 11, 2017 |
KRISHNA PRATAP SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 11, 2017 |
KRISHNA SAH Vs. STATE OF BIHAR
|
October 17, 2017 |
KRISHNA SAH Vs. STATE OF BIHAR
|
September 11, 2017 |
KRISHNADEO LAL Vs. STATE OF BIHAR
|
April 6, 2017 |
KULWANT KUMAR YADAV Vs. STATE OF BIHAR
|
April 25, 2017 |
KUMAR AMIT Vs. ASHOK KUMAR SRIVASTAVA
|
September 21, 2017 |
KUMAR ANUBHAV Vs. STATE OF BIHAR
|
September 4, 2017 |
KUMAR DHIRENDRA VIKRAMENDRA PRATAP SINGH Vs. STATE OF BIHAR AND ANOTHER
|
October 13, 2017 |
KUMAR NEERAJ Vs. STATE OF BIHAR
|
September 6, 2017 |
KUMAR RANVIJAY @ ANIL KUMAR Vs. STATE OF BIHAR
|
August 25, 2017 |
KUMAR SHAILENDRA, SON OF LATE RAM RAN BIKAT PRASAD SINGH Vs. STATE OF BIHAR
|
December 5, 2017 |
KUMAR SONU @ SONU @ PUNIT KUMAR MIHRA Vs. THE STATE OF BIHAR
|
October 3, 2017 |
KUMAR YADAV SON OF LATE MUNSI YADAV Vs. STATE OF BIHAR
|
October 9, 2017 |
KUMARI CHANDRAWATI, WIFE OF ARUN KUMAR ROY Vs. THE STATE OF BIHAR AND ORS.
|
February 2, 2017 |
KUMARI PRIYANKA Vs. STATE ELECTION COMMISSION
|
April 4, 2017 |
KUMARI REKHA BHARATI Vs. STATE OF BIHAR
|
April 26, 2017 |
KUMARI RENU Vs. STATE OF BIHAR
|
March 6, 2017 |
KUMARI SACHCHI W/O MUNDESHWAR THAKUR Vs. STATE OF BIHAR THROUGH SECRETARY
|
July 25, 2017 |
KUMARI SANDHYA, WIFE OF SHIRISH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, BIHAR, PATNA
|
September 1, 2017 |
KUMARJEE JHA S/O BAUAJEE JHA Vs. THE STATE OF BIHAR AND ANR.
|
April 25, 2017 |
KUMKUM DEVI Vs. STATE ELECTION COMMISSION
|
August 16, 2017 |
KUMUD DEVI W/O LATE SANJAY KUMAR Vs. STATE OF BIHAR AND ORS
|
March 27, 2017 |
KUNDAN KUMAR Vs. DIRECTOR, HIGHER EDUCATION, NEW SECRETARIAT PATNA
|
September 6, 2017 |
KUNDAN KUMAR Vs. STATE OF BIHAR
|
July 13, 2017 |
KUNDAN KUMAR Vs. THE STATE OF BIHAR
|
September 6, 2017 |
KUNTI DEVI Vs. STATE OF BIHAR
|
January 17, 2017 |
KUSHESHWAR PASWAN Vs. STATE OF BIHAR
|
May 18, 2017 |
KUSHESHWAR PURBEY Vs. SHRI SHRI 108 RAM JANAKI JEE S.
|
August 11, 2017 |
KUSUM DEVI @ SUMAN DEVI Vs. STATE OF BIHAR
|
February 14, 2017 |
LAGANDEO RAY Vs. STATE OF BIHAR
|
April 27, 2017 |
LAHAMU YADAV, SON OF LATE HARIPADA YADAV @ HARI YADAV Vs. THE STATE OF BIHAR
|
January 10, 2017 |
LAKHAN LAL JHA Vs. STATE OF BIHAR
|
May 3, 2017 |
LAKHAN PASWAN Vs. STATE OF BIHAR
|
September 21, 2017 |
LAKHAN PASWAN @ LAKHU PASWAN, S/O LATE SHYAM PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, LAW DEPARTMENT, GOVT OF BIHAR, PATNA
|
March 9, 2017 |
LAKHANDEO CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
July 20, 2017 |
LAKHINDER RAI S/O LATE DEO NARAIN RAI R/O VILL-BARDIHA Vs. STATE OF BIHAR
|
September 12, 2017 |
LAKSHMAN CHAUHAN @ LAXMAN CHUHAN Vs. STATE OF BIHAR
|
July 17, 2017 |
LAKSHMAN MANJHI Vs. THE STATE OF BIHAR
|
October 3, 2017 |
LAKSHMESHWAR PRASAD ROY @ RAI Vs. UTTAR BIHAR GRAMIN BANK
|
June 20, 2017 |
LAKSHMI MAHTO RAM CHANDRA PRASAD Vs. INDIAN OIL CORPORATION LTD
|
May 19, 2017 |
LAKSHMI ROY, SON OF LATE AJODHI ROY, PROFESSION RETIRED CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR
|
October 9, 2017 |
LAL BABU & ORS Vs. AKHILESH SINGH & ORS
|
March 8, 2017 |
LAL BABU PRASAD Vs. JAI PRAKASH
|
October 30, 2017 |
LAL BABU PRASAD, SON OF LATE HARI SHAH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF BIHAR, PATNA
|
March 20, 2017 |
LAL BAHADUR SINGH Vs. STATE OF BIHAR
|
June 21, 2017 |
LAL YADAV Vs. STATE OF BIHAR
|
December 19, 2017 |
LALAN KUMAR Vs. STATE OF BIHAR
|
April 8, 2017 |
LALAN KUMAR SINGH SON OF RAM BALAK SINGH Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 7, 2017 |
LALAN PD.SINGH, SON OF SHRI SITARAM SINGH Vs. THE STATE OF BIHAR
|
February 2, 2017 |
LALAN PRASAD RAJAK @ LALAN RAJAK SON OF SRI BABAN PRASAD RAJAK Vs. THE STATE OF BIHAR & ORS.
|
November 17, 2017 |
LALAN PRASAD SHARMA, SON OF LATE RAM BABU Vs. THE STATE OF BIHAR AND OTHERS
|
March 24, 2017 |
LALBABU YADAV @ LALA @ LALAN YADAV Vs. STATE OF BIHAR
|
November 24, 2017 |
LALIT KUMAR JAIN Vs. RAJ KUMAR JAIN
|
January 27, 2017 |
LALIT SAGAR Vs. NARENDRA KUMAR
|
May 8, 2017 |
LALITA CHOUBEY W/O LATE KEDAR CHOUBEY Vs. STATE OF BIHAR
|
June 21, 2017 |
LALITA DEVI Vs. THE STATE OF BIHAR
|
March 3, 2017 |
LALITA DEVI, WIFE OF LATE RAVINDRA KUMAR Vs. THE STATE OF BIHAR
|
March 16, 2017 |
LALITA SINHA, WIFE OF SHRI RAJNI KANT VERMA Vs. BANK OF BARODA, A SCHEDULED BANK
|
June 20, 2017 |
LALKA PASWAN Vs. STATE OF BIHAR
|
October 10, 2017 |
LALLAN SINGH Vs. STATE OF BIHAR
|
August 1, 2017 |
LALLAN SINGH CHAUHAN Vs. STATE OF BIHAR AND ANOTHER
|
July 17, 2017 |
LALLU SINGH Vs. STATE OF BIHAR
|
January 28, 2017 |
LALO YADAV SON OF LATE PHULTEN YADAV Vs. STATE OF BIHAR
|
August 11, 2017 |
LATE KISHUN SAH THROUGH LR Vs. LATE NAGENDRA SINGH THROUGH LRS
|
September 12, 2017 |
LATE SHEO NANDAN PRASAD THROUGH L RS & ORS Vs. MAHADEVI @ MATIA DEVI & ORS
|
December 20, 2017 |
LAXMAN SINGH Vs. BASISTHA PATHAK S/O LATE BALESHWAR PATHAK
|
May 2, 2017 |
LAXMI CHAUDHARY SON OF LATE SANT LAL CHAUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT OF BIHAR, PATNA
|
August 11, 2017 |
LAXMI NARAIN SINGH Vs. ADDL. MEMBER BOARD OF REVENUE
|
January 17, 2017 |
LAXMIPATI BALAJEE CONSTRUCTION Vs. STATE OF BIHAR
|
March 29, 2017 |
LEDHA GOPE, SON OF LATE DWARIKA RAI Vs. STATE OF BIHAR
|
July 17, 2017 |
LEELA DEVI Vs. STATE OF BIHAR
|
January 18, 2017 |
LEELA SHRIVASTAWA Vs. STATE OF BIHAR
|
August 10, 2017 |
LETTERS PATENT APPEAL Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
|
July 27, 2017 |
LILMUNI KISKU @ PHOOL MANI KISKU WIFE OF LATE BHAGAT HEMBRAM Vs. STATE OF BIHAR THROUGH CABINET VIGILANCE DEPARTMENT, GOVT OF BIHAR
|
November 1, 2017 |
LORIK YADAV, SON OF LATE BRAHAMDEO YADAV Vs. STATE OF BIHAR
|
January 24, 2017 |
LOVELY DEVI Vs. STATE OF BIHAR
|
May 19, 2017 |
M/S AATMA RAM MEDICALS Vs. STATE OF BIHAR
|
July 3, 2017 |
M/S ANIL SHARMA Vs. STATE OF BIHAR
|
September 15, 2017 |
M/S BROAD SON COMMODITIES PVT. LTD Vs. THE STATE OF BIHAR
|
November 2, 2017 |
M/S CAR SCANNER THROUGH Vs. THE EMPLOYEES PROVIDENT FUND
|
November 3, 2017 |
M/S DOMESTIC CONSTRUCTIONS PVT. LTD. Vs. STATE OF BIHAR
|
July 14, 2017 |
M/S KANTI MEDICAL AGENCY REPRESENTED BY PANKAJ KUMAR, S/O SHRI SHIV BALAK YADAV Vs. THE STATE OF BIHAR
|
March 2, 2017 |
M/S NEW GAURAV PHARMA Vs. STATE OF BIHAR AND ORS.
|
August 23, 2017 |
M/S NEW REVIVAL HOMEO PHARMACY PROPRIETOR JITENDRA KUMAR S/O LATE RAM LAKHAN SAH Vs. THE STATE OF BIHAR
|
January 19, 2017 |
M/S PRABHAT ZARDA FACTORY INDIA PVT. LTD. Vs. THE UNION OF INDIA
|
February 8, 2017 |
M/S PRADIP LAMP WORKS, JAY KRISHNA ROAD, P.S. Vs. THE STATE OF BIHAR, THROUGH THE COMMISSIONER
|
January 13, 2017 |
M/S PRATIBHA CHINA STATE JOINT VENTURE (A UNIT OF PRATIBHA INDUSTRIES LTD.), THROUGH ITS MANAGER SRI DILIP KUMAR MISHRA, S/O SRI BINDESHWAR MISHRA, R/O MOHALLA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY OF LABOUR DEPARTMENT, BIHAR
|
January 17, 2017 |
M/S SASARAM BHABUA CENTRAL COOPERATIVE BANK LIMITED, KARAHGAR MORE, SASARAM, ROHTAS THROUGH THE MANAGING DIRECTOR, NIKESH KUMAR, SON OF LATE NAGESHWAR RAM, RESIDENT OF MOHALLA Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT, GOVT. OF INDIA
|
February 27, 2017 |
M/S SHEELA CHITRA MANDIR Vs. UNION OF INDIA
|
February 16, 2017 |
M/S SHIVA AGRO INDUSTRIES PVT. LTD. Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION
|
March 28, 2017 |
M/S SHREE BAJRANG TALKIES Vs. THE STATE OF BIHAR
|
February 2, 2017 |
M/S SHREE BHARAT REFRACTORIES Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
|
November 7, 2017 |
M/S STAR BUILD MAX PVT. LTD. THROUGH Vs. THE STATE OF BIHAR
|
February 6, 2017 |
M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOST. MANGLI DEVI AND OTHERS
|
January 24, 2017 |
M/S. BALAJI HYUNDAI Vs. STATE OF BIHAR
|
July 26, 2017 |
M/S. BHARAT SUGAR MILL Vs. STATE OF BIHAR
|
September 6, 2017 |
M/S. BISHNU FLOUR MILLS PVT. LTD Vs. STATE OF BIHAR
|
March 7, 2017 |
M/S. HIMALAYA AGRO CHEMICALS PVT. LIMITED, UNIT Vs. THE STATE OF BIHAR,
|
February 2, 2017 |
M/S. INDUS INTEGRATED INFORMATION MANAGEMENT LIMITED Vs. THE STATE OF BIHAR
|
October 10, 2017 |
M/S. KHEMKA ENTERPRISES Vs. UNION OF INDIA
|
July 25, 2017 |
M/S. LAKSHMI MAHTO RAM CHANDRA PRASAD Vs. INDIAN OIL CORPORATION LTD.
|
May 19, 2017 |
M/S. MAGADH STOCK EXCHANGE ASSOCIATION Vs. UNION OF INDIA
|
March 1, 2017 |
M/S. P.P. PUBLICATION Vs. STATE OF BIHAR
|
August 3, 2017 |
M/S. PATLIPUTRA BUILDERS LTD. AND ANOTHER Vs. THE UNION OF INDIA
|
July 24, 2017 |
M/S. RUNGTA ENTERPRISES Vs. STATE OF BIHAR
|
May 10, 2017 |
M/S. SRI RAM ENTERPRISES Vs. GENERAL MANAGER, EASTERN RAILWAY
|
December 20, 2017 |
M/S. SUPRAB ENTERPRISES Vs. THE STATE OF BIHAR
|
November 3, 2017 |
MAA DURGA ENTERPRISES Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
November 21, 2017 |
MADAN CHAUDHARY S/O LATE SHEO BACHAN CHAUDHARY Vs. THE STATE OF BIHAR
|
April 26, 2017 |
MADAN KUMAR PASWAN Vs. STATE OF BIHAR
|
March 6, 2017 |
MADAN MOHAN MOHIT Vs. STATE OF BIHAR AND OTHERS
|
December 8, 2017 |
MADAN MOHAN PANDEY SON OF LATE AMIR PANDEY Vs. THE STATE OF BIHAR AND ANR.
|
July 25, 2017 |
MADAN SINGH Vs. PINTU SINGH
|
September 8, 2017 |
MADHEPURA ZILA MUKHIYA SANGH THROUGH ADHYAKSH NAMELY SWADESH KUMAR SON OF SRI BALESHWAR PRASAD YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
September 4, 2017 |
MADHO YADAV Vs. RAM CHANDRA SHARMA
|
August 9, 2017 |
MADHU KUMARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
|
April 25, 2017 |
MADHU SUDAN PRASAD Vs. STATE OF BIHAR
|
May 10, 2017 |
MADHUKAR ANAND Vs. STATE OF BIHAR
|
May 24, 2017 |
MADHUMALA KUMARI @ MADHU MALA KUMARI Vs. THE STATE OF BIHAR
|
November 14, 2017 |
MADHUSUDAN YADAV Vs. STATE OF BIHAR
|
October 16, 2017 |
MADHUSUDHAN SHARMA Vs. STATE OF BIHAR
|
May 11, 2017 |
MADHWENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 30, 2017 |
MADURA COATS EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR
|
July 5, 2017 |
MAHABIR OJHA Vs. STATE OF BIHAR
|
November 2, 2017 |
MAHABIR SHARMA Vs. RAMASHISH SHARMA
|
March 9, 2017 |
MAHAKANT JHA Vs. STATE OF BIHAR
|
July 24, 2017 |
MAHANTH BISHAMBHAR SARAN DEOJEE CHELA RASH BIHARI SARAN DEOJEE AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
October 3, 2017 |
MAHANTH RAM KINKAR DAS Vs. STATE OF BIHAR
|
January 17, 2017 |
MAHARANA PRATAP SINGH Vs. ALLAHABAD BANK THROUGH THE DY. GENERAL MANAGER
|
April 28, 2017 |
MAHAVIR GUPTA Vs. STATE OF BIHAR
|
September 8, 2017 |
MAHAWATI DEVI W/O RAM PRASAD MAHTO Vs. BRANCH MANAGER NEW INDIA ASSUR
|
July 20, 2017 |
MAHENDRA CHULAHI SINGH Vs. STATE OF BIHAR AND OTHERS
|
November 15, 2017 |
MAHENDRA DAS B ED TEACHERS TRAINING COLLEGE AT MATHIA NECHUA JALALPUR Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
September 4, 2017 |
MAHENDRA KUMAR @ VISHI S/O LATE DWARIKA YADAV Vs. STATE OF BIHAR
|
April 27, 2017 |
MAHENDRA PANDEY & ORS Vs. SHANTI DEVI & ORS
|
December 14, 2017 |
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
July 19, 2017 |
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
July 20, 2017 |
MAHENDRA SAO @ MAHENDRA SAH Vs. STATE OF BIHAR
|
August 2, 2017 |
MAHESH BAHADUR SINGH, S/O DHIR BAHADUR SINGH Vs. STATE OF BIHAR
|
May 22, 2017 |
MAHESH DAS Vs. STATE OF BIHAR
|
February 22, 2017 |
MAHESH KUMAR Vs. THE STATE OF BIHAR
|
July 17, 2017 |
MAHESH KUMAR DUBEY, SON OF SRI RAM PYARE DUBEY Vs. THE STATE OF BIHAR AND ANR.
|
April 24, 2017 |
MAHESH PRASAD AND OTHERS Vs. THE STATE OF BIHAR
|
October 12, 2017 |
MAHESH SAHANI SON OF VILAS SAHANI Vs. STATE OF BIHAR
|
November 24, 2017 |
MAHESHWAR KUMAR ADDITIONAL GENERAL MANAGER Vs. STATE OF BIHAR
|
August 2, 2017 |
MAHESHWAR SHARMA & ORS. Vs. STATE OF BIHAR
|
December 18, 2017 |
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF BIHAR
|
July 17, 2017 |
MAHMOOD ALAM SON OF LATE ABDUL JABBAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
November 20, 2017 |
MAIDAN TOWN Vs. STATE OF BIHAR
|
February 10, 2017 |
MAJISTER SAH SON OF YAMMUNA SAH Vs. STATE OF BIHAR
|
August 25, 2017 |
MAJROOL HAQUE ANSARI Vs. STATE OF BIHAR
|
November 14, 2017 |
MAKKU DOM, SON OF BIRENDRA DOM Vs. STATE OF BIHAR
|
November 30, 2017 |
MAMTA MISRA @ AMNA KHATOON Vs. STATE OF BIHAR
|
July 24, 2017 |
MANAGEMENT OF THE SR. DIVISIONAL MANAGER Vs. UNION OF INDIA
|
July 24, 2017 |
MANAGER YADAV, SON OF LATE JAIRAM YADAV Vs. THE UNION OF INDIA THROUGH THE SECRETARY
|
April 10, 2017 |
MANAGING COMMITTEE OF DARUL ULOOM KALIMIA PARASMANI SARSI DHAMDAHA Vs. STATE OF BIHAR
|
April 28, 2017 |
MANAGING COMMITTEE OF MADRASA DARUL HODA Vs. STATE OF BIHAR
|
August 21, 2017 |
MANAGING DIRECTOR Vs. STATE OF BIHAR
|
September 6, 2017 |
MANAGMENT OF BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA, THROUGH ITS CHAIRMAN Vs. THE STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF LABOUR AND EMPLOYMENT AND TRAINING, GOVERNMENT OF BIHAR, PATNA
|
February 10, 2017 |
MANEET BIND Vs. STATE OF BIHAR
|
September 9, 2017 |
MANGAL SINGH SON OF LATE RAM PRAVESH RAM R/O HETAMPUR Vs. STATE OF BIHAR
|
July 12, 2017 |
MANGALA NAND JHA Vs. STATE OF BIHAR
|
August 17, 2017 |
MANGAN SHARMA Vs. STATE OF BIHAR
|
October 6, 2017 |
MANIK CHANDRA MALLAH @ MANIK CHAND Vs. THE STATE OF BIHAR
|
November 2, 2017 |
MANIKANT KUMAR Vs. STATE OF BIHAR
|
July 5, 2017 |
MANISH KUMAR @ LOKESH KUMAR Vs. STATE OF BIHAR
|
August 10, 2017 |
MANISH KUMAR @ LOKESH KUMAR SON OF MUKESHWAR SINGH Vs. THE STATE OF BIHAR
|
November 6, 2017 |
MANISH KUMAR AGARWAL @ MANISH AGARWAL Vs. STATE OF BIHAR
|
April 28, 2017 |
MANISH KUMAR CHAND Vs. STATE OF BIHAR THROUGH COLLECTOR
|
June 21, 2017 |
MANISH KUMAR ROY @ MANISH ROY SON OF RAM NARESH ROY Vs. THE STATE OF BIHAR
|
April 13, 2017 |
MANJU DEVI Vs. THE STATE OF BIHAR
|
April 8, 2017 |
MANJU DEVI, W/O RAJENDRA SINGH Vs. STATE OF BIHAR
|
September 12, 2017 |
MANJU KUMARI Vs. KUMUD KUMARI
|
January 27, 2017 |
MANJULA DEVI, WIFE OF SHYAM JHA Vs. STATE OF BIHAR
|
March 2, 2017 |
MANOHAR RAI @ MANOHAR ROY, SON OF TILESHWAR ROY Vs. STATE OF BIHAR
|
June 22, 2017 |
MANOHAR YADAV, SON OF LATE HARDAY YADAV Vs. STATE OF BIHAR
|
August 1, 2017 |
MANOJ KUMAR Vs. STATE OF BIHAR
|
June 20, 2017 |
MANOJ KUMAR Vs. UNION OF INDIA
|
April 20, 2017 |
MANOJ KUMAR PANDEY Vs. THE STATE BANK OF INDIA
|
December 11, 2017 |
MANOJ KUMAR PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
May 15, 2017 |
MANOJ KUMAR RAZAK Vs. STATE OF BIHAR
|
September 20, 2017 |
MANOJ KUMAR RAZAK @ MANOJ RAZAK, SON OF LATE HIRAL LAL RAZAK, RESIDENT OF VILLAGE RAGHUNATHPUR, P.S. RAGHUNATHPUR, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE INSPECTOR GENERAL OF POLICE VIGILANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
|
February 15, 2017 |
MANOJ KUMAR SON OF SHEOJEE RAJAK Vs. STATE OF BIHAR
|
October 13, 2017 |
MANOJ KUMAR SON OF SRI RAJENDRA SAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 28, 2017 |
MANOJ KUMAR SON OF SUGAMBER PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY
|
May 9, 2017 |
MANOJ KUMAR, SON OF BHUSHAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
April 4, 2017 |
MANOJ PRASAD SINGH Vs. THE STATE OF BIHAR AND ANOTHER
|
October 6, 2017 |
MANOJ SHARMA SON OF RAGHUNATH SHARMA RESIDENT OF VILLAGE AND P.S. Vs. THE STATE OF BIHAR
|
January 18, 2017 |
MANORANJAN BISHWASH @ MANORANJAN BISHWASH, S/O LATE RAMESH CHANDRA BISHWASH Vs. THE STATE OF BIHAR AND ORS.
|
February 2, 2017 |
MANORMA DEVI Vs. STATE OF BIHAR
|
June 29, 2017 |
MANTOO KUMAR SAH @ MANTOON KUMAR SAH @ MANTOON SAH Vs. STATE OF BIHAR
|
August 2, 2017 |
MANTU KUMAR @ BONA, S/O RAMJIT SAO Vs. STATE OF BIHAR
|
July 31, 2017 |
MANTU MIAN, SON OF LATE RASUL MIAN, RESIDENT OF VILLAGEPAROO, KASWA Vs. STATE OF BIHAR
|
December 22, 2017 |
MANTU SHARMA @ PRADUMAN SHARMA Vs. STATE OF BIHAR
|
May 30, 2017 |
MANTU TIWARI Vs. STATE OF BIHAR
|
June 29, 2017 |
MANZAR HUSSAIN MANZAR Vs. STATE OF BIHAR
|
October 18, 2017 |
MAONJ KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
August 23, 2017 |
MAQSOOD HASAN Vs. SUDAMA PRASAD JAISWAL
|
December 18, 2017 |
MASJID AND MADARASA COMMITTEE Vs. STATE OF BIHAR
|
July 3, 2017 |
MASOMAT FULMANTI DEVI W/O LATE PRAMOD KUMAR CHOUDHARY Vs. MD NASIM S/O MD NASIR
|
October 30, 2017 |
MAUSAM KUMAR SON OF VIRENDRA YADAV Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS
|
August 2, 2017 |
MAZHAR HUSSAIN, SON OF LATE AKHTAR HUSSAIN Vs. THE STATE OF BIHAR & ANR.
|
November 14, 2017 |
MD ADIL @ ADIL AHMAD Vs. STATE OF BIHAR
|
May 25, 2017 |
MD AFSAR HUSSAIN PARVEZ Vs. STATE OF BIHAR
|
October 18, 2017 |
MD AFTAB ALAM @ AFTAB AALAM, SON OF LATE AHMAD Vs. STATE OF BIHAR
|
July 28, 2017 |
MD ALIMUDDIN S/O SHEIKH ISMAIL Vs. STATE OF BIHAR
|
March 22, 2017 |
MD ARIF, S/O ABDUL KHALIQUE Vs. ANJANI KUMARI
|
November 7, 2017 |
MD AURANGJEB @ MUNNU Vs. STATE OF BIHAR
|
July 21, 2017 |
MD AYUB MIAN @ ABBU @ MD AYUB SON OF MAHUB S HUSSAIN @ HASAN MIAN @ HUSSAIN DOCTOR Vs. STATE OF BIHAR
|
September 6, 2017 |
MD AZAZ Vs. STATE OF BIHAR
|
September 13, 2017 |
MD AZIB ALAM S/O MD YAKUB Vs. STATE OF BIHAR
|
June 22, 2017 |
MD BASIRUDDIN Vs. STATE OF BIHAR
|
April 18, 2017 |
MD FIRDAUS SHAMSHI Vs. UNION OF INDIA
|
October 6, 2017 |
MD FIROZ KUMAR @ KUJRA @ RAMCHANDRA MANDAL SON OF KADIR @ MD KAJI Vs. STATE OF BIHAR
|
November 7, 2017 |
MD ISHRAFIL @ TULANA @ TUNNA Vs. UNION OF INDIA THROUGH N C B
|
June 20, 2017 |
MD ISLAM Vs. STATE OF BIHAR
|
October 4, 2017 |
MD ISLAMUDDIN @ ISLAM ISHRAT S/O LATE MD NIZAMUDDIN Vs. STATE OF BIHAR
|
September 12, 2017 |
MD JAWAID MANZOOR, SON OF LATE MD MANZOOR HABIB Vs. STATE OF BIHAR
|
September 8, 2017 |
MD KARI, SON OF LATE MD NAZIR Vs. STATE OF BIHAR
|
November 15, 2017 |
MD MAKHI AHMAD S/O LATE ABDUL MAJID Vs. SHEKH KADIR
|
May 15, 2017 |
MD MANGALA @ MANGLA Vs. STATE OF BIHAR
|
September 20, 2017 |
MD MAZHARUL HAQUE, SON OF LATE MD ZAHIRUDDIN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER
|
December 5, 2017 |
MD NAUSHAD SON OF LATE MD ALTAF KHAN Vs. STATE OF BIHAR
|
December 12, 2017 |
MD NAZEER SON OF MD JAHIRUDDIN Vs. STATE OF BIHAR
|
October 9, 2017 |
MD NAZIR AHMAD SON OF NOOR MOHAMMAD Vs. MANJOOR HUSSAIN-MAJOR SON
|
August 11, 2017 |
MD RAJAK Vs. STATE OF BIHAR
|
October 11, 2017 |
MD SABIR @ BUDHWA, SON OF SARFUDIN MIAN Vs. STATE OF BIHAR
|
November 24, 2017 |
MD SHAHABUDDIN Vs. STATE OF BIHAR
|
July 18, 2017 |
MD SHAMIM SON OF LATE MD ABDUL RAJJAK Vs. PRESIDING OFFICER
|
November 20, 2017 |
MD UMER ZAHID Vs. MD FAZLUR RAHMAN
|
August 24, 2017 |
MD. ABU NOMAN @ ABU NOMAN, S/O LATE RAZAUL HQUE Vs. THE STATE OF BIHAR
|
January 23, 2017 |
MD. ADIL & ORS Vs. THE STATE OF BIHAR
|
November 6, 2017 |
MD. AKBAR ALI Vs. STATE OF BIHAR
|
November 22, 2017 |
MD. ARSAD Vs. THE STATE OF BIHAR
|
November 2, 2017 |
MD. ASHIQUE MISTRI Vs. STATE OF BIHAR
|
August 24, 2017 |
MD. ATA KARIM Vs. THE STATE OF BIHAR
|
August 22, 2017 |
MD. FAKHIR USMANI Vs. THE STATE OF BIHAR
|
September 5, 2017 |
MD. FIROZ ALAM Vs. STATE OF BIHAR
|
October 10, 2017 |
MD. GAFFAR @ MD. GHAFFAR. Vs. STATE OF BIHAR
|
September 11, 2017 |
MD. GHUFRAN AHMAD Vs. STATE OF BIHAR & ORS.
|
May 9, 2017 |
MD. GOSH Vs. BIBI SAMIMA KHATOON
|
August 7, 2017 |
MD. HABIB SON OF MD.RAFID Vs. STATE OF BIHAR
|
December 1, 2017 |
MD. IFTAKHAR AHMAD Vs. STATE OF BIHAR
|
May 5, 2017 |
MD. IRFAN ANSARI, S/O MD. KHURSHID ALAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 20, 2017 |
MD. ISRAIL SON OF LATE HAJI WASIMUDDIN Vs. THE STATE OF BIHAR
|
November 23, 2017 |
MD. JAKAULLAH @ MD. JAQULLAH, S/O MAKSUD @ MAKSHUD AHMED Vs. THE STATE OF BIHAR & ANR.
|
November 16, 2017 |
MD. JAMEER SON OF LATE SAHEBJAN Vs. THE STATE OF BIHAR & ORS
|
December 11, 2017 |
MD. JAVED SON OF MD. MUZIB Vs. THE STATE OF BIHAR AND ANR.
|
April 7, 2017 |
MD. JAWED HOSSAIN Vs. STATE OF BIHAR
|
September 6, 2017 |
MD. KAMAL ASHRAF Vs. THE STATE OF BIHAR
|
November 8, 2017 |
MD. KAMRUDDIN Vs. STATE OF BIHAR
|
March 24, 2017 |
MD. KAMRUL @ KARU @ MD. KAMRUL @ KARU Vs. STATE OF BIHAR
|
October 12, 2017 |
MD. KARE @ MD. ASFAK Vs. STATE OF BIHAR
|
May 15, 2017 |
MD. KHURSHID ALAM, S/O LATE MD. HUSSAIN Vs. THE STATE OF BIHAR AND ANR.
|
April 24, 2017 |
MD. MAHBUB Vs. THE STATE OF BIHAR
|
July 26, 2017 |
MD. MAZED @ MAJID Vs. THE STATE OF BIHAR
|
December 7, 2017 |
MD. MUKHTAR QUARAISHI Vs. THE STATE OF BIHAR
|
November 8, 2017 |
MD. NADEEM IQBAL @ NADEEM IQWAL @ ARMAN, SON OF MD. MUSTEQUE, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 3, 2017 |
MD. NASIMUDDIN @ NASIMUDDIN AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
August 30, 2017 |
MD. NOORUL HUDA KHAN & ORS. Vs. STATE OF BIHAR
|
November 28, 2017 |
MD. PARVEJ @ TUNTUN, Vs. STATE OF BIHAR
|
September 6, 2017 |
MD. RUSTAM @ MINU Vs. STATE OF BIHAR
|
June 20, 2017 |
MD. SABIR AKHTAR Vs. THE STATE OF BIHAR & ORS
|
December 22, 2017 |
MD. SAJID ALAM Vs. STATE OF BIHAR
|
September 14, 2017 |
MD. SALIM REZA @ MD. SALIM AND ANR. Vs. STATE OF BIHAR
|
July 25, 2017 |
MD. SAMAD HUSSAIN S/O LATE MD. AHMAD HUSSAIN Vs. THE STATE OF BIHAR AND ANOTHER
|
November 30, 2017 |
MD. SANJUR & ORS Vs. THE STATE OF BIHAR
|
December 11, 2017 |
MD. SHAHABUDDIN Vs. STATE OF BIHAR
|
August 30, 2017 |
MD. SHAHBAZ SIDDIQUE, S/O DR. ABDUL QUAYUM Vs. THE STATE OF BIHAR AND ANOTHER
|
November 16, 2017 |
MD. SHAKEEL Vs. THE STATE OF BIHAR
|
February 2, 2017 |
MD. SHAKIL ANSARI Vs. MEENA DEVI
|
September 21, 2017 |
MD. SUBHAN SON OF SRI ASHIQUE RAI RESIDENT OF VILLAGE- SALEMPUR Vs. THE STATE OF BIHAR THROUGH REGISTRAR, CO-OPERATIVE SOCIETY, VIKASH BHAWAN
|
August 3, 2017 |
MD. TASLIMUDDIN Vs. UNION OF INDIA
|
January 24, 2017 |
MD. TOHID Vs. STATE OF BIHAR
|
August 23, 2017 |
MD. YUNUS Vs. STATE OF BIHAR
|
March 8, 2017 |
MD. YUNUS ANSARI SON OF ABDUL AZIZ @ BHOLA ANSARI RESIDENT OF VILLAGE-AFJALA, P.S.-RIRAUL Vs. THE STATE OF BIHAR
|
August 2, 2017 |
MD. ZAHID Vs. STATE OF BIHAR
|
July 18, 2017 |
MEDICAL COUNCIL OF INDIA Vs. DR. SANAND PREM
|
January 11, 2017 |
MEENA DEVI Vs. UNION OF INDIA
|
May 2, 2017 |
MEENA DEVI, WIFE OF JAI NANDAN MISHRA, RESIDENT OF VILLAGE GHORBANKI, P.S. BASOPATTI, DISTRICT MADUBANI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
January 16, 2017 |
MEENA KUER WIFE OF LATE RAM BILASH SINGH Vs. STATE OF BIHAR THR PRINCIPAL SECRETARY
|
November 23, 2017 |
MEERA DEVI WIFE OF LATE BISHWANATH SAH Vs. STATE OF BIHAR
|
August 17, 2017 |
MEERA KUMARI W/O AMRESH KUMAR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
January 10, 2017 |
MEERA TRIPATHI Vs. STATE OF BIHAR
|
August 21, 2017 |
MEGH NATH SINGH SON OF ANANT SINGH KRJESIDENT OF VILLAGE KHAIRA Vs. STATE OF BIHAR
|
September 7, 2017 |
MESHO CHOUDHARY Vs. THE STATE OF BIHAR
|
November 2, 2017 |
MESHO CHOUDHARY SON OF LATE DASHRATH CHOUDHARY Vs. STATE OF BIHAR
|
November 2, 2017 |
MILAN SINGH S/O MANIK SINGH RESIDENT OF VILLAGE SIMULTALA, P.S. SIMULTALA, DISTRICT JAMUI Vs. THE STATE OF BIHAR
|
March 3, 2017 |
MINAR INTERNATIONAL LTD., Vs. STATE OF BIHAR
|
July 27, 2017 |
MINTU DEVI AND OTHERS Vs. MINAKSHI PLANNERS AND CONSTRUCTIONS PVT LTD , PATN
|
December 5, 2017 |
MINTU MANJHI, S/O - BIR BHAJAN MANJHI Vs. STATE OF BIHAR
|
October 9, 2017 |
MIRJIAUL HAQUE S/O MIRSAIDUN RESIDENT OF VILLAGE GAIRIYA, POLICE STATION HARISCHANDRAPUR, DISTRICT MALDA (W.B.) Vs. THE STATE OF BIHAR
|
April 6, 2017 |
MITHILESH KUMAR Vs. STATE OF BIHAR
|
April 25, 2017 |
MITHILESH KUMAR PANDEY Vs. STATE OF BIHAR
|
November 3, 2017 |
MITHILESH KUMAR, SON OF LAKSHMAN PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
December 11, 2017 |
MITHILESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 3, 2017 |
MITHLESH KUMAR Vs. THE STATE OF BIHAR
|
March 30, 2017 |
MITHLESH YADAV S/O LATE GANGU YADAV Vs. STATE OF BIHAR
|
March 21, 2017 |
MITHUN KUMAR @ MITHUN YADAV Vs. STATE OF BIHAR
|
September 14, 2017 |
MOHAMMAD DAUD Vs. STATE OF BIHAR
|
July 1, 2017 |
MOHAN DAS Vs. STATE OF BIHAR
|
August 8, 2017 |
MOHAN KUMAR SINGH SON OF BALMUKUND SINGH Vs. THE CHIEF MANAGER (H.R.D.) CENTRAL BANK OF INDIA
|
September 15, 2017 |
MOHAN MISKAR, SON OF LATE BALDEO MISKAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 6, 2017 |
MOHAN PRASAD Vs. THE STATE OF BIHAR
|
March 21, 2017 |
MOHD ARIF HUSSAIN SON OF LATE MD GYAS RESIDENT OF VILLAGE- RAHUI GHASA, P S KISHANGANJ, DISTRICT- KISHANGANJ Vs. STATE OF BIHAR, THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
May 25, 2017 |
MOHIT PASWAN Vs. STATE OF BIHAR
|
December 12, 2017 |
MOJAMIL SHEKH Vs. THE STATE OF BIHAR
|
March 9, 2017 |
MONI & ORS Vs. STATE OF BIHAR & ANR
|
November 29, 2017 |
MONI KUMARI Vs. THE STATE OF BIHAR
|
March 17, 2017 |
MOSMAT DEWANTI DEVI & ANR Vs. THE STATE OF BIHAR & ORS
|
November 1, 2017 |
MOST PRABHAWATI KUNWAR Vs. KUMARI DEVI W/O TAPPU CHOUDHARY
|
November 16, 2017 |
MOST SUMITRA DEVI Vs. STATE OF BIHAR
|
December 20, 2017 |
MOST TETARI DEVI @ TETARI KUMARI WIFE OF LATE RADHEY SHYAM CHAUDHARY Vs. STATE OF BIHAR
|
January 19, 2017 |
MOST. HUSAN TARA, WIFE OF LATE BADRUDDIN ANSARI Vs. THE STATE OF BIHAR ANOTHER
|
October 9, 2017 |
MOST. NIRMALA SINGH W/O LATE HARANDRA PD. SINGH Vs. STATE OF BIHAR
|
November 16, 2017 |
MOST. PANA DEVI Vs. AYODHAYA PRASAD
|
July 19, 2017 |
MOST. PARMILA DEVI Vs. SMT. JEHAR DEVI
|
May 16, 2017 |
MOST. PUNITA DEVI, W/O Vs. RAM PRASAD SAHNI
|
June 22, 2017 |
MOST. SHASHI SINHA Vs. STATE OF BIHAR
|
March 23, 2017 |
MOST. URMILA DEVI Vs. THE STATE OF BIHAR
|
July 27, 2017 |
MOSTT KAUSHALYA DEVI Vs. STATE OF BIHAR THROUGH SECRETARY
|
May 4, 2017 |
MOSTT KISHORI DEVI & ORS Vs. MOSTT PHULMATI DEVI & ORS
|
May 16, 2017 |
MOSTT MANJU DEVI & ORS Vs. MOSTT KANTI DEVI & ORS
|
May 16, 2017 |
MOSTT. SHARDA DEVI W/O LATE AYODHYA PRASAD, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
February 7, 2017 |
MOSTT. SONAWTI DEVI Vs. THE STATE OF BIHAR
|
November 6, 2017 |
MOSTT. TARENGNA DEVI @ MOSTT. TAREGNA DEVI Vs. UNION OF INDIA
|
November 8, 2017 |
MOTI SAH, SON OF LATE BHADDO SAH Vs. THE STATE OF BIHAR
|
February 7, 2017 |
MOTI SINGH, SON OF BALKAN SINGH Vs. STATE OF BIHAR
|
October 14, 2017 |
MOTIJHARO DEVI Vs. SAROJ SINGH
|
July 5, 2017 |
MRITUNJAY KUMAR MANDAL Vs. STATE OF BIHAR
|
April 4, 2017 |
MRS. NAVITA KUMARI W/O SHRI BIRENDRA KUMAR SHARMA Vs. THE BIHAR STATE POWER HOLDING CORPORATION
|
February 2, 2017 |
MRS. PRAMITI BOSE, WIFE OF KABIR SHANKAR BOSE, DAUGHTER OF SRI KALYAN BANERJEE, RESIDENT OF AND RESIDING AT 37 Vs. MR. KABIR SHANKAR BOSE, SON OF SRI SAMIR BOSE, RESIDENT OF Y
|
March 15, 2017 |
MRS. RUPA MADHAV Vs. SRI SHARAT KUMAR
|
January 17, 2017 |
MUKESH CHAUDHARY Vs. STATE OF BIHAR
|
August 11, 2017 |
MUKESH KUMAR Vs. STATE OF BIHAR
|
April 6, 2017 |
MUKESH KUMAR Vs. THE UNION OF INDIA
|
March 16, 2017 |
MUKESH KUMAR PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
May 1, 2017 |
MUKESH KUMAR PANDEY, SON OF LATE RAM SURAT PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
June 19, 2017 |
MUKESH KUMAR PANDEY, SON OF LATE RAM SURAT PANDEY Vs. STATE OF BIHAR
|
August 30, 2017 |
MUKESH KUMAR, SON OF RAJ KUMAR SATAL Vs. STATE OF BIHAR
|
October 3, 2017 |
MUKESH KUMAR, SON OF UMESH PRASAD SINGH Vs. THE UNION OF INDIA
|
November 13, 2017 |
MUKESH YADAV @ MUKESH KUMAR SON OF INDRADEV YADAV Vs. THE STATE OF BIHAR
|
March 28, 2017 |
MUKTESHWAR PRASAD SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
December 12, 2017 |
MUKUND KUMAR SINGH SON OF UPENDRA NARAIN SINGH Vs. THE STATE OF BIHAR
|
February 2, 2017 |
MUNESHWAR PANDIT, SON OF LATE DANGAR PANDIT Vs. THE STATE OF BIHAR
|
September 22, 2017 |
MUNGESHWAR YADAV Vs. STATE OF BIHAR
|
September 20, 2017 |
MUNI KHATOON Vs. STATE OF BIHAR
|
January 25, 2017 |
MUNI LAL MOCHI SON OF LATE RAM AWATAR RAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
October 9, 2017 |
MUNNA PASWAN @ NAVIN PASWAN SON OF MAHENDRA PASWAN Vs. THE STATE OF BIHAR
|
November 23, 2017 |
MUNNA SAH @ MUNNILAL SAH @ TIGAR, SON OF LATE PRABHU SAH Vs. THE STATE OF BIHAR
|
November 17, 2017 |
MUNNU PRASAD @ MANNU PRASAD Vs. STATE OF BIHAR
|
October 13, 2017 |
MUNSHI RAM SON OF LATE NATHUNI RAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 10, 2017 |
MURARI MAHTO Vs. STATE OF BIHAR
|
August 1, 2017 |
MUSARAT ARA Vs. STATE OF BIHAR
|
August 9, 2017 |
NABIN KUMAR SINGH Vs. STATE OF BIHAR
|
June 21, 2017 |
NAGA RAI Vs. STATE OF BIHAR
|
September 1, 2017 |
NAGENDRA MAHTO SON OF LATE MUNARIK MAHTO Vs. STATE OF BIHAR
|
September 4, 2017 |
NAGENDRA RAI Vs. THE STATE OF BIHAR
|
March 17, 2017 |
NAGENDRA RAI, SON OF LATE RAM LAKHAN RAI Vs. THE STATE OF BIHAR THROUGH
|
September 6, 2017 |
NAGENDRA SHARMA S/O LATE BINDU SHARMA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 16, 2017 |
NAGENDRA SINGH, SON OF SANT SINGH Vs. STATE OF BIHAR
|
December 12, 2017 |
NAGINA PASWAN, S/O LATE RAM JATAN PASWAN Vs. THE STATE OF BIHAR
|
December 22, 2017 |
NAGMA PRAVEEN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
June 23, 2017 |
NAHID SULTANA Vs. THE STATE OF BIHAR
|
March 7, 2017 |
NAKSHTRA KUMAR MANDAL Vs. STATE OF BIHAR
|
September 11, 2017 |
NAND KISHORE MAHTO Vs. STATE OF BIHAR
|
December 13, 2017 |
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
February 3, 2017 |
NAND KISHORE RAM Vs. STATE OF BIHAR
|
July 11, 2017 |
NAND KISHORE YADAV @ MANDAL S/O LATE MAHESHWARI PRASAD YADAV RESIDENT OF VILLAGE ADARSH NAGAR, WARD NO. 8, P.S. MADHEPURA, DISTRICT MADHEPURA Vs. THE STATE OF BIHAR
|
February 4, 2017 |
NAND LAL SINGH AND OTHERS Vs. MOSTT. RAM DEIYA DEVI AND ANOTHER
|
August 11, 2017 |
NANDAN @ NANDANI DEVI @ NANDAN DEVI W/O DHANUSHDHARI YADAV Vs. STATE OF BIHAR
|
October 18, 2017 |
NANDAN SAH Vs. STATE OF BIHAR
|
May 25, 2017 |
NANDANI BASAVARAJU, W/O ADITYA JUWALA Vs. STATE OF BIHAR & ANR.
|
November 15, 2017 |
NANDLAL PASWAN & ORS Vs. HIMANSHU NAYAK & ORS
|
October 31, 2017 |
NANDLAL PRASAD Vs. STATE OF BIHAR & OTHERS
|
July 18, 2017 |
NANDU PRASAD, SON OF LATE FAKIRA SAO Vs. STATE OF BIHAR
|
November 30, 2017 |
NANDU SAH SON OF RAM CHANDRA SAH Vs. STATE OF BIHAR
|
April 11, 2017 |
NANHKU SAO SON OF LATE RADHE SAO Vs. THE STATE OF BIHAR
|
January 23, 2017 |
NANHU RAI LATE BHAGGU RAI Vs. STATE OF BIHAR
|
November 21, 2017 |
NAQUI HAIDER @ ROSHAN Vs. STATE OF BIHAR
|
November 3, 2017 |
NARAYAN BIND Vs. STATE OF BIHAR
|
April 6, 2017 |
NARAYAN SAH Vs. STATE OF BIHAR
|
October 12, 2017 |
NARAYAN SHARMA Vs. STATE OF BIHAR
|
August 17, 2017 |
NARENDRA BHUSHAN Vs. STATE OF BIHAR
|
April 4, 2017 |
NARENDRA BHUSHAN Vs. STATE OF BIHAR
|
July 27, 2017 |
NARENDRA CHOUDHARY Vs. AMRENDRA CHOUDHARY
|
November 2, 2017 |
NARENDRA KUMAR SON OF PRASADI SAO Vs. THE STATE OF BIHAR AND ANR.
|
October 30, 2017 |
NARENDRA MOHAN SINGH, S/O LATE SHIV NAND SINGH, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
|
August 3, 2017 |
NARENDRA SINGH Vs. BIHAR LEGISLATIVE COUNCIL, PATNA AND ANOTHER
|
July 17, 2017 |
NARESH KUMAR MISHRA, S/O LATE SHAMBHU NATH MISHRA Vs. BIHAR STATE BEVERAGES CORPORATION LTD
|
July 19, 2017 |
NARESH SAH Vs. STATE OF BIHAR
|
May 10, 2017 |
NARESH SINGH SON OF LATE SUGANU SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA THROUGH ITS SECRETARY, BIHAR, PATNA
|
May 11, 2017 |
NASIMA KHATOON, WIFE OF ALI IMAM RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
March 10, 2017 |
NASIMUDDIN, SON OF MD NISARUDDIN Vs. STATE OF BIHAR
|
July 12, 2017 |
NASRIN KHATOON Vs. STATE OF BIHAR
|
August 25, 2017 |
NATHU ANSARI SON OF BICHU ANSARI R/O RAM NAGAR Vs. STATE OF BIHAR
|
September 13, 2017 |
NATHUNI MANDAR SON OF LATE MURAT MANDAR Vs. STATE OF BIHAR
|
May 9, 2017 |
NATIONAL INSURANCE COMP. Vs. SANJAY SAHA
|
August 7, 2017 |
NATURALS DAIRY (P) LTD Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST, GOVERNMENT OF BIHAR, PATNA
|
December 5, 2017 |
NAUSHAD ANSARI Vs. STATE OF BIHAR
|
August 18, 2017 |
NAV RANG RAM, SON OF LATE BAGEDAN RAM Vs. STATE OF BIHAR
|
August 23, 2017 |
NAVNEET KUMAR Vs. STATE BANK OF INDIA
|
February 27, 2017 |
NAVRATAN CHOUDHARY SON OF LATE SHIV NANDAN CHOUDHARY Vs. STATE ELECTION COMMISSION, SONE BHAWAN, PATNA
|
May 10, 2017 |
NAWAL KISHORE Vs. STATE OF BIHAR
|
November 13, 2017 |
NAWAL KISHORE PRASAD GUPTA Vs. STATE OF BIHAR
|
August 7, 2017 |
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR
|
February 14, 2017 |
NAWAL SHARMA Vs. STATE OF BIHAR
|
November 1, 2017 |
NAWALESH PATHAK S/O LATE MR. RAMESH PATHAK Vs. THE STATE OF BIHAR
|
January 10, 2017 |
NAWNIT KUMAR SINGH SON OF LATE BRIJ NATH PRASAD SINGH Vs. THE UNION OF INDIA THROUGH
|
October 6, 2017 |
NAZAR ALAM Vs. STATE OF BIHAR
|
November 11, 2017 |
NAZIR AHMAD Vs. STATE OF BIHAR
|
July 17, 2017 |
NECK MOHAMMAD @ RAJ MOHAMMAD Vs. STATE OF BIHAR
|
December 19, 2017 |
NEELAM SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
|
December 1, 2017 |
NEELU JAIN, WIFE OF PRAVIN CHANDRA, DAUGHTER OF SRI ASHOK KUMAR JAIN Vs. PRAVIN CHANDRA, SON OF LATE PARMESHWAR CHANDRA AGRAWAL, RESIDENT OF MOHALLA MEENA BAZAR, POLICE STATION MADHUPUR, DISTRICT DEOGHAR
|
February 20, 2017 |
NEM CHAND AGARWAL Vs. THE STATE OF BIHAR
|
November 6, 2017 |
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR
|
September 13, 2017 |
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY Vs. THE STATE OF BIHAR
|
August 8, 2017 |
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY THROUGH ITS MEMBER SECRETARY MADAN MOHAN SINGH, SON OF T N SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF SCIENCE AND TECHNOLOGY, GOVT OF BIHAR, PATNA
|
August 11, 2017 |
NETLAL RAI Vs. STATE OF BIHAR
|
September 8, 2017 |
NEW INDIA ASSURANCE COMPANY LTD Vs. INDU SINHA
|
November 27, 2017 |
NIKHIL PRIYADARSHI Vs. STATE OF BIHAR
|
April 18, 2017 |
NIKHILA NAND THAKUR Vs. STATE OF BIHAR
|
August 22, 2017 |
NILAM DEVI Vs. THE STATE OF BIHAR
|
January 24, 2017 |
NIRAJ CHANDRAYAVI Vs. STATE OF BIHAR
|
May 16, 2017 |
NIRAJ KUMAR SINGH @ NIRAJ KUMAR Vs. STATE OF BIHAR
|
July 13, 2017 |
NIRAJ KUMARI, WIFE OF ASHWINI CHAUDHARY, AT + POST Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, NEW SECRETARIAT, PATNA
|
February 14, 2017 |
NIRANJAN GOSWAMI Vs. STATE OF BIHAR
|
March 27, 2017 |
NIRANJAN KUMAR Vs. STATE OF BIHAR AND OTHERS
|
December 14, 2017 |
NIRANJAN PRASAD Vs. STATE OF BIHAR
|
June 21, 2017 |
NIRMAL DAS Vs. STATE OF BIHAR
|
September 18, 2017 |
NIRMALA DEVI Vs. STATE OF BIHAR
|
August 21, 2017 |
NIRMALA DEVI Vs. STATE OF BIHAR
|
October 13, 2017 |
NISHANT KUMAR Vs. STATE OF BIHAR
|
February 9, 2017 |
NITIN KUMAR Vs. STATE OF BIHAR
|
August 25, 2017 |
NITIN KUMAR SUREKHA Vs. STATE OF BIHAR
|
July 25, 2017 |
NITIN RAJ VERMA Vs. DIRECTOR GENERAL OF POLICE
|
November 17, 2017 |
NITU KUMARI Vs. STATE OF BIHAR
|
April 3, 2017 |
NITYANAND CHAUDHARY & ORS Vs. BRAJ KISHORE CHAUDHARY & ORS
|
July 18, 2017 |
NITYANAND KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2017 |
NO. 041707679, EX Vs. THE UNION OF INDIA
|
April 28, 2017 |
NOOR BANDI Vs. AJIJUL HAQUE
|
February 8, 2017 |
NOOR JAHAN PRAVEEN WIFE OF MD DILSAJ RESIDENT OF VILLAGE - MIRJAPUR, P S MUFASSIL, DISTRICT - MUNGER Vs. STATE OF BIHAR
|
December 6, 2017 |
NUNU PRASAD SINHA Vs. GENERAL MANAGER INDIAN OIL CORPORATION LTD.
|
September 18, 2017 |
OM PRAKASH CHOWRASIA S/O LATE DHUPLAL CHOWRASIA Vs. STATE OF BIHAR
|
May 24, 2017 |
OM PRAKASH DUBEY Vs. STATE OF BIHAR
|
March 6, 2017 |
OM PRAKASH GUPTA @ O.P.GUPTA Vs. STATE OF BIHAR
|
October 16, 2017 |
OM PRAKASH JHA Vs. STATE OF BIHAR
|
August 9, 2017 |
OM PRAKASH MAHTO Vs. STATE OF BIHAR
|
August 29, 2017 |
OM PRAKASH PRASAD S/O LATE MOHIT MAHTO; PREM KUMAR S/O LATE MOHIT MAHTO Vs. STATE OF BIHAR
|
March 30, 2017 |
OM PRAKASH SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
|
March 24, 2017 |
ONKAR NATH MISHRA @ PANKAJ AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 14, 2017 |
ONKAR NATH SINGH @ SHERU SINGH Vs. STATE OF BIHAR
|
July 19, 2017 |
ORIENTAL INSURANCE CO LTD , PATNA Vs. NIRMALA KUMARI SINHA AND OTHERS
|
July 13, 2017 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNAINA DEVI
|
November 8, 2017 |
ORIENTAL INSURANCE COMPANY, BHAGALPUR, PATNA Vs. GULAB CHAND THAKUR AND OTHERS
|
July 13, 2017 |
OROOJ HASSAN Vs. STATE OF BIHAR
|
August 4, 2017 |
P.S. VEENA Vs. STATE OF BIHAR
|
July 10, 2017 |
PAKLU MANJHI Vs. STATE OF BIHAR
|
November 13, 2017 |
PALLAVI BISHWAS Vs. STATE OF BIHAR
|
May 8, 2017 |
PAMMI KUMARI DAUGHTER OF DHARAMPATI JHA Vs. STATE OF BIHAR
|
September 5, 2017 |
PANCHU SINGH @ PANCHU MANDAL AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
January 9, 2017 |
PANDAV YADAV Vs. STATE OF BIHAR
|
July 7, 2017 |
PANKAJ KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR, PATNA
|
September 4, 2017 |
PANKAJ KUMAR MANDAL SON OF LATE SUDHIR PRASAD MANDAL Vs. SUNIL BISHWAS S/O LATE MAHABIR BISHWAS
|
February 2, 2017 |
PANKAJ KUMAR SINGH S/O ASHOK KUMAR SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
January 23, 2017 |
PANKAJ KUMAR SINGH SON OF ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
November 8, 2017 |
PANKAJ KUMAR VATSA Vs. THE STATE OF BIHAR
|
March 3, 2017 |
PAPPU JAISWAL S/O SACHHIDANAND JAISWAL Vs. STATE OF BIHAR
|
November 7, 2017 |
PAPPU PANDIT @ PAPPU KUMAR PANDIT Vs. STATE OF BIHAR
|
December 21, 2017 |
PAPPU SINGH @ PAPPU KUMAR SINGH Vs. STATE OF BIHAR
|
August 9, 2017 |
PAPPU SINGH S/O LATE UPENDRA SINGH Vs. STATE OF BIHAR
|
July 13, 2017 |
PAPPU SINGH, SON OF ONKAR SINGH Vs. THE STATE OF BIHAR
|
March 28, 2017 |
PAPPU YADAV, SON OF JODHA YADAV Vs. THE STATE OF BIHAR AND ORS.
|
April 24, 2017 |
PARASMANI YADAV @ PARASH YADAV Vs. STATE OF BIHAR
|
August 1, 2017 |
PARITOSH KUMAR GIRI Vs. STATE OF BIHAR
|
December 7, 2017 |
PARIVARTANKARI PRARAMBHIK SHIKSHAK SANGH Vs. STATE OF BIHAR
|
May 15, 2017 |
PARMA PRASAD Vs. ALOK RAI SON OF LTE RAM CH
|
May 2, 2017 |
PARMANAND CHAUBEY @ PARMANANDAN CHAUBEY Vs. THE STATE OF BIHAR
|
March 23, 2017 |
PARMANAND PRASAD Vs. STATE OF BIHAR
|
July 26, 2017 |
PARMANAND RAI Vs. STATE OF BIHAR
|
August 19, 2017 |
PARMATMA TIWARI Vs. STATE OF BIHAR
|
August 8, 2017 |
PARMESHWAR CHAUHAN SON OF LATE SUKHLAL CHAHAN Vs. STATE OF BIHAR
|
January 23, 2017 |
PARMESHWAR PASWAN, SON OF LATE RAM KISHUN PASWAN Vs. STATE OF BIHAR
|
December 13, 2017 |
PARMESHWAR YADAV Vs. STATE OF BIHAR
|
February 17, 2017 |
PARMESHWAR YADAV, SON OF ISHWAR YADAV AND ANOTHER Vs. THE UNITED INDIA INSURANCE COMPANY LIMITED
|
September 18, 2017 |
PARMESHWARI SINHA Vs. THE STATE OF BIHAR
|
January 19, 2017 |
PARSURAM MANDAL Vs. STATE OF BIHAR AND OTHERS
|
February 28, 2017 |
PATEL SHARMA S/O LATE BACHCHA SHARMA Vs. THE STATE OF BIHAR,
|
March 17, 2017 |
PATEL VERMA Vs. STATE OF BIHAR
|
March 29, 2017 |
PATNA MUNICIPAL CORPORATION Vs. BALRAM PRASAD SINGH
|
April 28, 2017 |
PAWAN KUMAR LUHARIKA, SON OF LATE MURLIDHAR LUHARIKA Vs. STATE OF BIHAR
|
September 11, 2017 |
PAWAN KUMAR SAH @ PAWAN KR, SON OF GANESH PRASAD SAH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, GOVT. OF BIHAR, PATNA
|
January 30, 2017 |
PHULCHAND CHOUDHARY Vs. MANAGING DIRECTOR BIHAR STATE HOUSING BOARD
|
January 31, 2017 |
PINE BUILDERS PRIVATE LIMITED Vs. BIHAR STATE CREDIT
|
October 16, 2017 |
PINKI JAISWAL WIFE OF SRI MUKESH JAISWAL, RESIDENT OF VILLAGE KHUSKIBAGH, P.S. SADAR AND DISTRICT PURNEA Vs. THE STATE OF BIHAR THROUGH AGRICULTURE PRODUCTION COMMISSIONER, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
|
February 21, 2017 |
PINTU SINGH @ RAJNISH SINGH, SON OF LATE UMESH SINGH Vs. STATE OF BIHAR
|
July 27, 2017 |
POONAM DEVI Vs. INDIAN OIL CORPORATION LTD THROUGH ITS SENIOR DIVISIONAL RETAIL SALES MANAGER
|
May 19, 2017 |
POONAM DEVI W/O LATE MOTILAL SAHU Vs. AJAY RAM, S/O RAM SWAROOP RAM
|
December 8, 2017 |
POONAM KUMARI Vs. STATE OF BIHAR
|
December 20, 2017 |
POONAMIKA FOODS (INDIA) PVT LTD Vs. STATE OF BIHAR
|
February 9, 2017 |
POWER GRID CORPORATION OF INDIA LTD Vs. EXECUTIVE DIRECTOR, POWER GRID CORPORATION OF INDIA LTD
|
September 7, 2017 |
PRABANDHAK COMMITTEE THROUGH ITS MEMBER CHARANJIT SINGH, SON OF
LATE DESHA SINGH Vs. SARDAR AMARJEET SINGH, SON OF LATE BALWANT SINGH
|
November 21, 2017 |
PRABEEN KUMAR Vs. STATE OF BIHAR THROUGH CENTRAL BUREAU OF INVESTIGATION
|
July 18, 2017 |
PRABHA DEVI SAH, WIFE OF LATE AWADH BIHARI SAH Vs. RAJ KISHORE SINGH, SON OF BHOMA SINGH
|
October 13, 2017 |
PRABHA KUMARI SRIGASTAVA Vs. STATE OF BIHAR
|
May 18, 2017 |
PRABHAT KUMAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF INDUSTRY, GOVERNMENT OF BIHAR
|
January 10, 2017 |
PRABHAT KUMAR RAI Vs. THE STATE OF BIHAR
|
November 2, 2017 |
PRABHAT RANJAN SINGH Vs. R. K. KUSHWAHA
|
May 12, 2017 |
PRABHU MAHTO, SON OF PARMESHWAR MAHTO AND ORS. Vs. THE STATE OF BIHAR
|
April 13, 2017 |
PRABHU SAHANI Vs. STATE OF BIHAR
|
May 16, 2017 |
PRABHUNATH SINGH Vs. SHRI JANARDAN SINGH SIGRIWAL
|
August 8, 2017 |
PRADEEP KUMAR TIWARY Vs. THE STATE OF BIHAR
|
November 9, 2017 |
PRADEEP PANDEY @ PRADEEP KUMAR PANDEY, S/O LATE PARSHURAM PANDEY Vs. THE STATE OF BIHAR & ORS.
|
July 1, 2017 |
PRADEEP RAI Vs. THE STATE OF BIHAR
|
March 7, 2017 |
PRADIP KUMAR BYAHUT Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR, PATNA
|
April 27, 2017 |
PRADIP KUMAR MAHTO Vs. CHAIRMAN, BIHAR STATE STAFF SELECTION COMMISSION
|
June 30, 2017 |
PRAHALAD RAY PURANMALKA Vs. THE STATE OF BIHAR
|
January 17, 2017 |
PRAHLAD RAI BAROLIA & ORS Vs. MANISH KUMAR ASHISH KUMAR
|
September 1, 2017 |
PRAKASH CHANDRA JHA Vs. BIHAR STATE HOUSING BOARD
|
March 27, 2017 |
PRAKASH GOSWAMI SON OF SRI SHAMBHU GOSWAMI Vs. THE STATE OF BIHAR & ORS.
|
June 21, 2017 |
PRAKASH JHA Vs. STATE OF BIHAR
|
July 31, 2017 |
PRAKASH MAHALDAR SON OF RAJENDRA MAHALDAR Vs. STATE OF BIHAR
|
November 30, 2017 |
PRAKASH PRASAD SINHA Vs. THE STATE OF BIHAR THROUGH THE
|
December 21, 2017 |
PRAKASH SINGH Vs. STATE OF BIHAR
|
October 17, 2017 |
PRAMILA JHA W/O LATE GOPI KRISHAN JHA Vs. STATE OF BIHAR
|
April 25, 2017 |
PRAMOD CHANDRA MISHRA @ PRAMOD MISHRA Vs. STATE OF BIHAR
|
August 28, 2017 |
PRAMOD KUMAR @ PARMOD KUMAR SON OF DINANATH SINGH Vs. STATE OF BIHAR
|
September 21, 2017 |
PRAMOD KUMAR PATHAK & ORS. Vs. STATE OF BIHAR & ORS.
|
May 1, 2017 |
PRAMOD KUMAR PRABHAKAR, SON OF RAM MURTI RAM Vs. STATE OF BIHAR
|
September 6, 2017 |
PRAMOD KUMAR RAI SON OF BASHISHTHA RAI Vs. STATE OF BIHAR
|
June 20, 2017 |
PRAMOD KUMAR SINGH @ PRAMOD SINGH Vs. STATE OF BIHAR
|
March 2, 2017 |
PRAMOD KUMAR SINGH SON OF LATE JAMADAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING, DEPARTMENT GOVERNMENT OF BIHAR
|
October 12, 2017 |
PRAMOD KUMAR SINGH, SON OF RAMA NAND SINGH Vs. STATE OF BIHAR
|
February 21, 2017 |
PRAMOD KUMAR SINGH, SON OF SHRIKANT SINGH Vs. STATE OF BIHAR
|
September 11, 2017 |
PRAMOD MAHTO SON OF SRI MANGAL MAHTO Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 20, 2017 |
PRAMOD MALAKAR SON OF ANIL MALAKAR Vs. STATE OF BIHAR
|
August 31, 2017 |
PRAMOD NARAIN TIWARI Vs. THE STATE OF BIHAR
|
July 27, 2017 |
PRAMOD PRASAD Vs. UNION OF INDIA
|
September 7, 2017 |
PRAMOD SINGH @ PRAMOD CHAND SINGH Vs. RAJEEV KUMAR SINGH
|
November 3, 2017 |
PRANAV KUMAR PRABHAKAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
December 19, 2017 |
PRANAY KUMAR Vs. STATE OF BIHAR
|
May 15, 2017 |
PRATIMA KUMARI Vs. STATE OF BIHAR
|
April 19, 2017 |
PRAVEEN KUMAR Vs. STATE OF BIHAR
|
April 26, 2017 |
PRAVEEN KUMAR RAI @ PRAVEEN RAI, SON OF YOGESHWAR RAI & ORS. Vs. THE STATE OF BIHAR & ORS.
|
July 6, 2017 |
PRAVEEN SINGH Vs. STATE OF BIHAR
|
October 17, 2017 |
PRAVIN SINGH @ PRAVIN KUMAR @ PRAVIN KUMAR SINGH Vs. MADAN MOHAN SINGH
|
May 3, 2017 |
PREM PRAKASH KUMAR Vs. STATE OF BIHAR
|
September 13, 2017 |
PREM PRAKASH, SON OF AJAY KUMAR SINGH, RESIDENT OF MOHALLA HATIA, P.S. SHERGHATI, DISTRICT GAYA. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, STATE ELECTION COMMISSION, BIHAR.
|
September 7, 2017 |
PREMCHAND SINGH Vs. STATE OF BIHAR
|
July 19, 2017 |
PREMJIT SINGH Vs. LALLAN SINGH
|
April 17, 2017 |
PREMNARAYAN MISHRA S/O LATE RAMDEV MISHRA R/O MOHL Vs. THE STATE OF BIHAR
|
January 23, 2017 |
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
|
May 18, 2017 |
PRINCIPAL SECRETARY, DEPTT OF AGRICULTURE, BIHAR Vs. DHARMENDRA NARAYAN SINGH S/O LATE DHARMPAL SINGH
|
May 1, 2017 |
PRINCIPAL, MANGLA KAMLA HOMEOPATHY COLLEGE & HOSPITAL Vs. UNION OF INDIA
|
August 28, 2017 |
PRITAM, SON OF DOMAN MANDAL Vs. STATE OF BIHAR
|
November 16, 2017 |
PRIYA PRAKASH THROUGH HER GUARDIAN OM PRAKASH SHARMA, SON OF LATE HARINANDAN SINGH Vs. UNION OF INDIA THROUGH CENTRAL BOARD OF SECONDARY EDUCATION DELHI
|
March 16, 2017 |
PRIYA RANJAN DAS RANJAN Vs. STATE OF BIHAR THORUGH PRINCIPAL SECRETARY
|
November 14, 2017 |
PRIYANKA BHARTI AND OTHERS Vs. THE STATE OF BIHAR
|
December 14, 2017 |
PRIYANKA SINGH Vs. STATE OF BIHAR
|
October 18, 2017 |
PROVOS KUMAR ROY @ PROVOS ROY @ PRABHATJEE Vs. STATE OF BIHAR
|
November 13, 2017 |
PT. UJJWAL KUMAR MISHRA SENIOR SECONDARY SCHOOL, HAJIPUR Vs. STATE OF BIHAR
|
July 11, 2017 |
PUJA KUMARI Vs. STATE OF BIHAR
|
May 29, 2017 |
PUNAM @ PUNAM KUMARI, D/O LATE KRISHNA NAND TIWARY, WIFE OF RAHUL MISHRA Vs. THE STATE OF BIHAR AND ANOTHER
|
May 15, 2017 |
PUNAM BHARATI, WIFE OF NAGENDRA PRASAD Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS, GOVERNMENT OF BIHAR, PATNA
|
August 4, 2017 |
PUNAM DEVI Vs. UNION OF INDIA
|
July 20, 2017 |
PUNAM DEVI Vs. THE STATE OF BIHAR
|
November 6, 2017 |
PUNAM DEVI @ ANJANI DEVI Vs. JAI NARAYAN RAI
|
July 1, 2017 |
PUNAM KUMARI Vs. STATE OF BIHAR
|
January 20, 2017 |
PUNAM KUMARI Vs. STATE OF BIHAR
|
January 13, 2017 |
PUNAM SHARMA WIFE OF SUSHIL KUMAR Vs. STATE ELECTION COMMISSION, BIHAR
|
April 24, 2017 |
PURNMASI RAM, SON OF LATE MOHAR RAM Vs. THE STATE OF BIHAR.
|
November 1, 2017 |
PURUSHOTTAM KUMAR SINHA Vs. STATE OF BIHAR
|
August 30, 2017 |
PURUSHOTTAM NARAYAN SINGH Vs. NARENDRA KUMAR SRIVASTAVA
|
March 30, 2017 |
PURUSHOTTAM SHARMA @ P.K. SHARMA S/O BACHCHULAL SHARMA Vs. THE STATE OF BIHAR
|
July 1, 2017 |
PUSHKAR CEMENT PVT LTD Vs. STATE OF BIHAR
|
January 18, 2017 |
PUSHPA DEVI Vs. STATE ELECTION COMMISSION
|
May 19, 2017 |
PUSHPA SINHA Vs. STATE OF BIHAR
|
December 5, 2017 |
R N CONSTRUCTION THROUGH DIRECTOR RAVI SHANKAR VERMA Vs. DHIRENDRA CONSTRUCTION PVT LTD
|
February 20, 2017 |
R. PALANIAPPAN Vs. STATE OF BIHAR
|
August 3, 2017 |
RABINDRA NATH Vs. THE CHAIRMAN, UTTAR BIHAR GRAMIN BANK
|
April 3, 2017 |
RABINDRA PRASAD S/O GIRDAWAL RAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR
|
October 17, 2017 |
RADHA FLOUR MILL (P) LTD. AND ANOTHER Vs. THE STATE OF BIHAR
|
November 27, 2017 |
RADHA PIYARI DEVI AND OTHERS Vs. SUMAN SINGH AND OTHERS
|
August 9, 2017 |
RADHA SINGH S/O LATE LAKHAN SINGH Vs. STATE OF BIHAR
|
April 11, 2017 |
RADHE TANTI, S/O LATE SHIV SHANKAR TANTI Vs. STATE OF BIHAR
|
November 29, 2017 |
RADHEY KRISHNA RAI Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
January 25, 2017 |
RADHEY YADAV Vs. STATE OF BIHAR
|
November 8, 2017 |
RAGHAV BAHL Vs. STATE OF BIHAR
|
September 12, 2017 |
RAGHAV CHANDAK @ RAGHAV Vs. STATE OF BIHAR
|
October 12, 2017 |
RAGHAV JHA @ RAGHAB JHA SON OF SRI KUNWAR JHA Vs. THE STATE OF BIHAR AND ANR.
|
April 8, 2017 |
RAGHUNANDAN SAO Vs. STATE OF BIHAR
|
March 15, 2017 |
RAGHUNATH THAKUR S/O LATE RAJ MOHAN THAKUR Vs. THE STATE OF BIHAR
|
July 28, 2017 |
RAGINI KUMARI DAUGHTER OF RAMA KANT OJHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 10, 2017 |
RAHMAT KHAN Vs. THE STATE OF BIHAR
|
August 24, 2017 |
RAHUE MATSYAJIVI SAHYOG SAMITI Vs. STATE OF BIHAR
|
June 12, 2017 |
RAHUL RAMAN Vs. STATE OF BIHAR
|
August 23, 2017 |
RAI GAURAV BAHADUR Vs. BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY
|
May 8, 2017 |
RAI PATH PARIWAHAN THROUGH ITS PROPRIETOR SURESH RAI SON OF LATE RAM NARESH RAI Vs. G M INDIAN OIL CORPORATION LTD STATE OFFICE
|
March 15, 2017 |
RAJ BALLABH PRASAD & ORS. Vs. STATE OF BIHAR & ORS.
|
November 3, 2017 |
RAJ BALLAV PRASAD @ RAJ BALLAV YADAV @ RAJ BALLAV PRASAD YADAV Vs. THE STATE OF BIHAR
|
November 24, 2017 |
RAJ BANSH SINGH SON OF LATE DUKHAN PRASAD SINGH RETIRED ASSISTANT CO-OPERATIVE EXTENSION OFFICER Vs. BIHAR STATE SCHEDULED CASTE COOPERATIVE DEVELOPMENT CORPORATION LTD
|
December 1, 2017 |
RAJ DEO SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
February 2, 2017 |
RAJ KAMAL GUPTA S/O SURESH PRASAD Vs. UNION OF INDIA
|
May 9, 2017 |
RAJ KISHOR MISHRA Vs. STATE OF BIHAR
|
November 7, 2017 |
RAJ KISHUN SAH AND OTHERS Vs. STATE OF BIHAR
|
November 11, 2017 |
RAJ KUMAR TEKRIWAL Vs. STATE OF BIHAR
|
April 27, 2017 |
RAJ KUMAR YADAV Vs. STATE OF BIHAR
|
December 8, 2017 |
RAJ KUMAR, SON OF LATE BANSHI PRASAD Vs. STATE OF BIHAR
|
April 10, 2017 |
RAJ RANI VERMA Vs. GANESH PRASAD SINHA
|
February 2, 2017 |
RAJA BELDAR @ RAJA JAMADAR Vs. STATE OF BIHAR
|
May 24, 2017 |
RAJA MIAN Vs. STATE OF BIHAR & ORS.
|
May 10, 2017 |
RAJA RAM Vs. STATE OF BIHAR
|
August 30, 2017 |
RAJAN KUMAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
|
February 8, 2017 |
RAJAN SAH Vs. THE STATE OF BIHAR AND OTHERS
|
October 6, 2017 |
RAJAN SINGH, SON OF YOGENDRA SINGH Vs. KRISHNA SINGH, SON OF LATE BAKHARI SINGH
|
November 20, 2017 |
RAJBANSH DUBEY ALIAS JAGDISH DUBEY SON OF LAE KAWAL DUBEY Vs. STATE OF BIHAR
|
August 11, 2017 |
RAJDEO CHAUDHARY Vs. STATE OF BIHAR
|
May 25, 2017 |
RAJDEO MANDAL, Vs. STATE OF BIHAR
|
September 7, 2017 |
RAJEEV KUMAR Vs. STATE OF BIHAR
|
July 26, 2017 |
RAJEEV KUMAR @ RAJIV KUMAR, SON OF PARSHURAM PRASAD, RESIDENT OF MIRJA GAON, P.S. AND P.O. SULTANGANJ, DISTRICT Vs. THE SATE OF BIHAR
|
March 8, 2017 |
RAJEEV KUMAR PANDEY Vs. THE STATE OF BIHAR
|
November 8, 2017 |
RAJEEV KUMAR SINGH @ RAJEEV SINGH SON OF LATE KEDAR SINGH Vs. STATE OF BIHAR
|
January 13, 2017 |
RAJEEV KUMAR SINGH, S/O SURENDRA PRASAD SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR, INDIAN BANK
|
July 11, 2017 |
RAJEEV KUMAR SINHA, SON OF LATE HARI NARAYAN PD. SINHA Vs. THE STATE OF BIHAR AND OTHERS
|
May 1, 2017 |
RAJEEV PRASAD Vs. STATE OF BIHAR
|
March 16, 2017 |
RAJEEV RANJAN Vs. JAI PRAKASH UNIVERSITY
|
September 5, 2017 |
RAJEEV SINGH @ RAJEEV KUMAR Vs. STATE OF BIHAR
|
March 2, 2017 |
RAJENDRA CHAUDHARY @ RAJU, S/O- LATE ASHARFI CHAUDHARY Vs. STATE OF BIHAR
|
November 13, 2017 |
RAJENDRA KUMAR Vs. STATE OF BIHAR THROUGH DIRECTOR PRIMARY EDUCATION
|
April 11, 2017 |
RAJENDRA PRASAD SAH Vs. BASUDEV PRASAD GUPTA & ANR
|
November 27, 2017 |
RAJENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
July 5, 2017 |
RAJENDRA RAI S/O LATE PATU RAI @ FATTU RAI Vs. THE STATE OF BIHAR
|
July 21, 2017 |
RAJENDRA RAM Vs. THE STATE OF BIHAR
|
June 21, 2017 |
RAJENDRA RAM Vs. STATE OF BIHAR
|
November 6, 2017 |
RAJENDRA SINGH Vs. THE STATE OF BIHAR
|
November 6, 2017 |
RAJENDRA SINGH @ RAJENDER SINGH Vs. UNION OF INDIA
|
March 6, 2017 |
RAJENDRA SINGH RATHORE Vs. UNION OF INDIA
|
January 13, 2017 |
RAJESH BHARDWAJ Vs. STATE OF BIHAR
|
March 6, 2017 |
RAJESH DAS S/O JAGDISH DAS Vs. STATE OF BIHAR
|
March 9, 2017 |
RAJESH JAIN Vs. STATE OF BIHAR
|
January 31, 2017 |
RAJESH KUMAR @ MANTU Vs. STATE OF BIHAR
|
December 11, 2017 |
RAJESH KUMAR @ RAJESH KUMAR MISHRA Vs. STATE OF BIHAR
|
June 20, 2017 |
RAJESH KUMAR S/O LATE PRAHLAD DAS R/O - MOHALLA PURANI Vs. STATE OF BIHAR
|
May 17, 2017 |
RAJESH KUMAR SINGH (IN 5382) Vs. THE STATE OF BIHAR AND OTHERS
|
December 20, 2017 |
RAJESH KUMAR UNDER THE GUARDIANSHIP FATHER OF BUTAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 13, 2017 |
RAJESH KUMAR, SON OF SAKHI CHANDRA DAS Vs. STATE OF BIHAR
|
December 22, 2017 |
RAJESH KUMAR, SON OF SUBHASH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 28, 2017 |
RAJESH PAL Vs. STATE OF BIHAR
|
May 23, 2017 |
RAJESH RAI @ RAJESH KUMAR @ RAJESH KUMAR RAI S/O KAILASH RAI Vs. STATE OF BIHAR
|
June 21, 2017 |
RAJESH SAFAIYA, SON OF SAMLI DOM Vs. THE STATE OF BIHAR
|
May 8, 2017 |
RAJESH THAKUR S/O NAVIN CHANDRA THAKUR Vs. THE STATE OF BIHAR
|
January 18, 2017 |
RAJESHWAR MISHRA Vs. STATE OF BIHAR
|
May 16, 2017 |
RAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
October 12, 2017 |
RAJKUMAR PANDEY SON OF JATASHANKAR PANDEY Vs. STATE OF BIHAR
|
September 4, 2017 |
RAJNISH KUMAR S/O LATE BACHCHU PRASAD Vs. SONA DEVI W/O DAMODAR PRASAD
|
December 4, 2017 |
RAJO DEVI Vs. STATE OF BIHAR
|
June 14, 2017 |
RAJU BHANT @ SIRAJUDDIN Vs. STATE OF BIHAR
|
January 31, 2017 |
RAJU PRASAD MEHTA Vs. STATE OF BIHAR
|
April 26, 2017 |
RAJU SINGH, S/O RAMDEO SINGH Vs. THE STATE OF BIHAR
|
May 17, 2017 |
RAJUL BIND Vs. STATE OF BIHAR
|
August 3, 2017 |
RAKESH BIHARI SHARAN Vs. ALKA SHARAN
|
July 10, 2017 |
RAKESH KUMAR Vs. STATE OF BIHAR
|
November 27, 2017 |
RAKESH KUMAR SAH SON OF GAJENDRA PRASAD SAH Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF PETROLEUM & NATURAL GAS, SHASTRI BHAWAN, NEW DELHI
|
September 18, 2017 |
RAKESH KUMAR SINGH Vs. UNION OF INDIA
|
May 11, 2017 |
RAKESH SHRIVASTAVA AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
October 10, 2017 |
RAKESH THAKUR, S/O LATE RAMSHARAN THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 9, 2017 |
RAKESH YADAV SON OF RAMJEE YADAV Vs. THE STATE OF BIHAR
|
April 25, 2017 |
RAM ASHRAY SINGH SON OF LATE DASHRATH SINGH, RESIDENT OF MOHALLA Vs. THE UNION OF INDIA THROUGH GENERAL MANAGER, E.C. RAILWAY, HAJIPUR (VAISHALI)
|
January 28, 2017 |
RAM BABU PRASAD SON OF LATE RAM EQBAL PRASAD Vs. STATE OF BIHAR
|
August 28, 2017 |
RAM BABU RAI Vs. NACHARI MISHRA
|
November 15, 2017 |
RAM BILAS PRASAD ALIAS RAM VILAS PRASAD Vs. PRESIDENT-CUM-MANAGING DIRECTOR, BIHAR STATE POWER
|
December 19, 2017 |
RAM BILASH SINGH Vs. RAM EKBAL SINGH
|
October 13, 2017 |
RAM BINOD SINGH Vs. STATE OF BIHAR AND OTHERS
|
December 8, 2017 |
RAM BRIKSH RAM ALIAS BAKHORI AND OTHERS Vs. STATE OF BIHAR
|
October 7, 2017 |
RAM CHANDRA PRASAD KESHARI Vs. THE STATE OF BIHAR
|
November 8, 2017 |
RAM CHANDRA PRASAD RASTOGI Vs. PREM DEVI
|
November 10, 2017 |
RAM CHANDRA RAM, SON OF LATE RAMDAS RAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
August 2, 2017 |
RAM CHANDRA SAH SON OF HARI LAL SAH Vs. THE STATE OF BIHAR
|
January 24, 2017 |
RAM CHANDRA SAHNI AND ANOTHER Vs. THE STATE OF BIHAR
|
August 9, 2017 |
RAM CHANDRA SINGH SON OF LATE SHIV NARAYAN SINGH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF BIHAR, PATNA
|
March 17, 2017 |
RAM CHARAN PRASAD VERMA S/O LATE SHRI BINDESHWARI PRASAD VERMA Vs. THE STATE OF BIHAR
|
September 11, 2017 |
RAM DAS YADAV SON OF BALESHWAR YADAV Vs. STATE OF BIHAR
|
October 9, 2017 |
RAM DAYAL YADAV @ NANGIDARIA , SON OF LATE RAM SUDHARI YADAV Vs. STATE OF BIHAR
|
January 10, 2017 |
RAM DULAR SINGH Vs. AKHIL BHARAT JAY GURU SAMPARDAY
|
March 29, 2017 |
RAM DULAR SINGH SON OF LATE RAM PRASAD SINGH Vs. AKHIL BHARAT JAY GURU SAMPARDAY @ AKHILA BHARAT JAI GURU SAMPARDAY HAVING ITS HEAD OFFICE
|
March 29, 2017 |
RAM DUTT YADAV Vs. STATE OF BIHAR
|
May 3, 2017 |
RAM EKBAL SINGH Vs. STATE OF BIHAR AND OTHERS
|
December 13, 2017 |
RAM ENTERPRISES Vs. GENERAL MANAGER, EASTERN RAILWAY
|
December 20, 2017 |
RAM JATAN YADAV, S/O LATE KHARGAL YADAV & ORS. Vs. THE STATE OF BIHAR & ORS.
|
August 1, 2017 |
RAM KALEWAR SINGH & ORS Vs. STATE OF BIHAR
|
December 1, 2017 |
RAM KISHORE MISHRA Vs. THE STATE OF BIHAR AND OTHERS
|
February 13, 2017 |
RAM KISUN MAHTO @ RAM KRISHNA MAHTO, SON OF SRI RAM LAKHAN MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 23, 2017 |
RAM KRIT BIND Vs. STATE OF BIHAR
|
August 28, 2017 |
RAM KUMARI DEVI Vs. STATE OF BIHAR
|
November 28, 2017 |
RAM LAKHAN SAHNI, SON OF LATE CHHATU SAHNI Vs. STATE OF BIHAR
|
November 1, 2017 |
RAM LALA SINGH Vs. STATE OF BIHAR
|
November 28, 2017 |
RAM LALIT PRASAD SINGH Vs. STATE OF BIHAR
|
December 6, 2017 |
RAM LALIT SINGH Vs. STATE OF BIHAR
|
April 11, 2017 |
RAM NANDAN RAI Vs. STATE OF BIHAR
|
September 14, 2017 |
RAM NARAIN SAH, S/O SHRI RAM ASHISH SAH, SUB Vs. THE STATE OF BIHAR
|
February 10, 2017 |
RAM NARAYAN SINGH Vs. SUSHILA DEVI AND OTHERS
|
July 4, 2017 |
RAM NARESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
July 28, 2017 |
RAM NARESH SINGH Vs. STATE OF BIHAR
|
November 6, 2017 |
RAM NARESH TANTI Vs. STATE OF BIHAR
|
September 13, 2017 |
RAM NATH RAM Vs. STATE OF BIHAR (THROUGH C.B.I.)
|
September 8, 2017 |
RAM NATH RAY @ RAM NATH RAI @ RAM NATH PRASAD SON OF SUNDAR RAI RESIDENT OF VILLAGE NATHPPUR NARAYAN CHAK POLICE STATION BEUR, DISTRICT PATNA Vs. THE STATE OF BIHAR
|
January 12, 2017 |
RAM NIVAS KUMAR Vs. UNION OF INDIA
|
January 16, 2017 |
RAM NIWAS GIRI @ RAM NIWAS GOSAI @ DR. R.N. GOSWAMI Vs. STATE OF BIHAR
|
May 10, 2017 |
RAM NIWAS SHARMA Vs. FOOD AND CONSUMER PROTECTION DEPARTMENT
|
October 10, 2017 |
RAM PADARATH SHARMA Vs. STATE OF BIHAR
|
May 23, 2017 |
RAM PRASAD PASWAN Vs. STATE OF BIHAR
|
August 10, 2017 |
RAM PRASAD SAHNI Vs. PUNITA DEVI
|
June 22, 2017 |
RAM PRAVESH RAI SON OF SURUJ RAI Vs. STATE OF BIHAR
|
December 15, 2017 |
RAM PRAVESH SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 16, 2017 |
RAM PRAVESH THAKUR Vs. STATE OF BIHAR
|
August 1, 2017 |
RAM SAGAR MISHRA Vs. THE STATE OF BIHAR AND ANOTHER
|
September 8, 2017 |
RAM SAGUN YADAV, SON OF LATE BHOLA YADAV Vs. STATE OF BIHAR
|
November 20, 2017 |
RAM SAJJAN DEVI Vs. RANDHIR KUMAR
|
December 11, 2017 |
RAM SEVAK RAM Vs. STATE OF BIHAR AND OTHERS
|
December 13, 2017 |
RAM SUNDAR MAHTO @ SHIKARI MAHTO, S/O. LATE BANSHI MAHTO, Vs. THE STATE OF BIHAR & ORS.
|
July 26, 2017 |
RAM SWARTH SAH Vs. STATE OF BIHAR
|
September 6, 2017 |
RAM YATAN PRASAD Vs. STATE OF BIHAR
|
February 6, 2017 |
RAMA NAND LAL Vs. STATE OF BIHAR
|
April 18, 2017 |
RAMA NAND RAM @ TUN TUN RAM Vs. STATE OF BIHAR
|
March 27, 2017 |
RAMA SHANKAR CHAUDHARY Vs. THE STATE OF BIHAR
|
August 8, 2017 |
RAMA SHANKER SINGH , SON OF BHAGWAN SINGH Vs. STATE OF BIHAR
|
September 5, 2017 |
RAMA SINGH Vs. STATE OF BIHAR
|
December 11, 2017 |
RAMADHAR SHARMA Vs. STATE OF BIHAR
|
September 21, 2017 |
RAMADHAR SINGH PARTNER Vs. RAJ MANGAL SINGH
|
March 29, 2017 |
RAMADHIN PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPARTMENT, GOVT OF BIHAR
|
February 13, 2017 |
RAMAN KUMAR YADAV Vs. STATE OF BIHAR
|
February 20, 2017 |
RAMANAND PARSAD RAMAN Vs. STATE OF BIHAR
|
July 17, 2017 |
RAMANAND PASWAN Vs. THE STATE OF BIHAR
|
November 2, 2017 |
RAMANUJ SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 18, 2017 |
RAMASHISH SAH Vs. STATE OF BIHAR
|
November 10, 2017 |
RAMAWATI DEVI Vs. STATE OF BIHAR
|
October 16, 2017 |
RAMBADAN SINGH & ORS Vs. JALO SINGH & ORS
|
March 21, 2017 |
RAMBALI RAI, SON OF BAIJNATH RAI Vs. STATE OF BIHAR
|
May 17, 2017 |
RAMCHANDRA PATHAK S/O LATE JANG BAHADUR PATHAK Vs. THE STATE OF BIHAR
|
September 22, 2017 |
RAMCHANDRA PRASAD YADAV Vs. STATE OF BIHAR
|
May 18, 2017 |
RAMCHANDRA SINGH, SON OF LATE MARAI SINGH Vs. STATE OF BIHAR
|
April 25, 2017 |
RAMCO INDUSTRIES LTD Vs. BIHAR STATE POLLUTION CONTROL BOARD
|
March 30, 2017 |
RAMDEO MAHTO Vs. STATE OF BIHAR
|
August 8, 2017 |
RAMDEO SAH SON OF LATE RUDAL SAH ALL Vs. THE STATE OF BIHAR
|
July 25, 2017 |
RAMDEO SHARMA, SON OF LATE JAGDISH SHARMA AND ORS. Vs. THE STATE OF BIHAR ANA ANR.
|
October 11, 2017 |
RAMDHYAN KUSHWAHA S/O LATE BANSHI KUSHWAHA Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPARTMENT, OLD SECRETARIAT, GOVERNMENT OF BIHAR, PATNA
|
August 3, 2017 |
RAMENDRA PRASAD SINGH SON OF LATE BINDESHWARI PRASAD SINGH Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF POSTS
|
January 17, 2017 |
RAMESH BURNWAL Vs. STATE OF BIHAR
|
October 9, 2017 |
RAMESH DUIVEDI @ RAMESH KUMAR DUIVEDI Vs. STATE OF BIHAR
|
October 19, 2017 |
RAMESH HEMBRUM SON OF SRI SONELAL HEMBRUM Vs. STATE OF BIHAR
|
November 1, 2017 |
RAMESH PANDIT Vs. STATE OF BIHAR
|
February 27, 2017 |
RAMESH PRASAD @ RAMESH PRASAD SAH Vs. STATE OF BIHAR
|
May 17, 2017 |
RAMESH YADAV SON OF SUKHAL YADAV Vs. THE STATE OF BIHAR
|
March 27, 2017 |
RAMESHWAR MAHTO, S/O LATE HARISCHANDRA MAHTO Vs. STATE OF BIHAR
|
April 18, 2017 |
RAMESHWAR RAI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
August 24, 2017 |
RAMESHWAR SAH, SON OF LATE KANU SAH Vs. STATE OF BIHAR
|
March 16, 2017 |
RAMESHWAR SAHA S/O LATE GIRDHARI PRASAD @ TNTUN BABU Vs. STATE OF BIHAR
|
May 5, 2017 |
RAMESHWAR YADAV Vs. STATE OF BIHAR (PATNA)
|
April 17, 2017 |
RAMJEE PANDEY Vs. STATE OF BIHAR
|
January 30, 2017 |
RAMJEE SHARMA Vs. STATE OF BIHAR AND OTHERS
|
December 15, 2017 |
RAMJEE SINGH Vs. STATE OF BIHAR
|
July 18, 2017 |
RAMJEE SINGH & COMPANY Vs. STATE OF BIHAR
|
November 30, 2017 |
RAMJI PRASAD Vs. BIBHA DEVI & ORS.
|
November 8, 2017 |
RAMLIL PASWAN, S/O LATE PALAT PASWAN, TRAINED GRADUATE TEACHER, MIDDLE SCHOOL, PURUSHOTTAMPUR, BLOCK MORWA, DISTRICT SAMASTIPUR Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVT. OF BIHAR, PATNA
|
February 17, 2017 |
RAMPRAVESH PRASAD @ BAIDYA RAMPRAVESH PRASAD, SON OF ISHWAR GARAI, Vs. THE STATE OF BIHAR
|
February 14, 2017 |
RAMRUP RAI Vs. RAMPATIA
|
April 7, 2017 |
RAMSINGHASAN SINGH @ SIDHARTH Vs. STATE OF BIHAR
|
April 3, 2017 |
RAMU YADAV AND OTHERS Vs. STATE OF BIHAR
|
July 11, 2017 |
RAN BAHADUR SHARMA Vs. STATE OF BIHAR
|
August 10, 2017 |
RANBIR YADAV Vs. THE STATE OF BIHAR
|
August 29, 2017 |
RANDHIR BHARDWAJ Vs. THE STATE OF BIHAR
|
May 30, 2017 |
RANGI LAL MAHTO Vs. STATE OF BIHAR
|
January 17, 2017 |
RANGI RAM @ RANGILA RAM SON OF LATE THUG RAM Vs. STATE OF BIHAR
|
March 3, 2017 |
RANGLAL PASWAN Vs. STATE OF BIHAR
|
August 30, 2017 |
RANGLAL RAI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
August 17, 2017 |
RANJAN KUMAR @ RAJU AND OTHERS Vs. STATE OF BIHAR
|
November 30, 2017 |
RANJEET CHOUDHARY, SON OF SRI RAM KISHORE CHOUDHARY, RESIDENT OF VILLAGE CHHOHAR DOLANGI TOLA, P.S. Vs. THE STATE OF BIHAR
|
February 20, 2017 |
RANJEET DAS, SON OF BABULAL DAS Vs. STATE OF BIHAR
|
September 18, 2017 |
RANJEET KUMAR GARG S/O LATE RAJENDRA PRASAD SINGH Vs. THE STATE OF BIHAR
|
February 2, 2017 |
RANJEET KUMAR JHA, SON OF LATE MOHAN JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 20, 2017 |
RANJEET KUMAR SON OF MUKHLAL SAH Vs. THE STATE OF BIHAR
|
January 30, 2017 |
RANJEET KUMAR THAKUR @ RANJEET THAKUR Vs. THE STATE OF BIHAR
|
November 2, 2017 |
RANJEET MISTRY, SON OF LATE SUBESHWAR MISTRY AND OTHERS Vs. STATE OF BIHAR
|
October 14, 2017 |
RANJEET MORE Vs. STATE OF BIHAR
|
June 22, 2017 |
RANJEET SAO Vs. STATE OF BIHAR
|
August 28, 2017 |
RANJIT SHAHANI SON OF LATE GOVINDRAM SHAHANI Vs. STATE OF BIHAR; PREETEY VERMA WIFE OF ANIL KUMAR VERMA
|
April 19, 2017 |
RANVIR KUMAR, SON OF SHRI CHUHESWAR PRASAD YADAV Vs. THE STATE OF BIHAR
|
March 29, 2017 |
RASHDA KHATOON Vs. STATE OF BIHAR
|
March 10, 2017 |
RASHMI SHIKHA Vs. STATE OF BIHAR
|
August 2, 2017 |
RATICHANDRA MANDAL Vs. STATE OF BIHAR
|
March 15, 2017 |
RATNA INFRASTRUCTURE PROJECTS Vs. THE UNION OF INDIA
|
March 22, 2017 |
RATNESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 25, 2017 |
RATNESHWAR UPADHYAY Vs. STATE OF BIHAR
|
May 3, 2017 |
RAUDI MANDAL SON OF LATE BITHU MANDAL Vs. STATE OF BIHAR
|
August 30, 2017 |
RAUNAK SIDDIQUI SON OF RASID SIDDQUI Vs. STATE OF BIHAR
|
July 26, 2017 |
RAVI BHUSHAN PRASAD SINHA, SON OF YOGENDRA PRASAD SINHA Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
|
October 12, 2017 |
RAVI DYAL SHAH, S/O RAMASHRAY SHAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 11, 2017 |
RAVI KARAMCHETI AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
|
October 11, 2017 |
RAVI KHILANI (DIRECTOR), LUMBINI BEVERAGE PVT LTD Vs. STATE OF BIHAR
|
May 25, 2017 |
RAVI KUMAR @ RAVI RAI SON OF LALIT RAI Vs. STATE OF BIHAR
|
May 23, 2017 |
RAVI KUMAR, MINOR SON OF MAHENDRA CHOUDHARY, THROUGH HIS FATHER AND NATURAL GUARDIAN MAHENDRA CHOUDHARY, S/O LATE LOK NATH CHOUDHARY, R/O VILL. Vs. THE STATE OF BIHAR
|
February 7, 2017 |
RAVI PRATAP MISHRA, SON OF LATE ISHWARDHARI MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
March 2, 2017 |
RAVI SHANKAR KUMAR Vs. STATE OF BIHAR
|
August 10, 2017 |
RAVI SHANKAR MISHRA, S/O JAI NARAYAN MISHRA Vs. STATE OF BIHAR
|
June 29, 2017 |
RAVI SHANKAR SINGH Vs. SHOBHA PRASAD
|
August 25, 2017 |
RAVINDRA NATH TAGORE @ RABINDRA NATH TAGORE Vs. STATE OF BIHAR
|
August 19, 2017 |
RAVINDRA PRASAD YADAV SON OF LATE ARMAN YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR
|
August 11, 2017 |
RAVINDRA THAKUR Vs. STATE OF BIHAR
|
February 17, 2017 |
RECKITT BENCKISER (INDIA) PVT. LTD Vs. STATE OF BIHAR
|
December 8, 2017 |
REDDY PHARMACEUTICALS LTD Vs. KONDA RAGHURAMI REDDY, SON OF K CHANDRA SHEKHAR REDDY
|
September 7, 2017 |
REENA DEVI @ RINA DEVI Vs. STATE OF BIHAR
|
July 19, 2017 |
REFERENCE FROM DISTRICT & SESSIONS JUDGE, SIWAN Vs. SUO-MOTU
|
January 11, 2017 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. VIDYA NAND DAS
|
January 9, 2017 |
REGIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. RAJEEV KUMAR
|
August 4, 2017 |
REGIONAL PASSPORT OFFICER PATNA NAMELY ANAND KUMAR S/O M P SINGH Vs. STATE OF BIHAR
|
August 4, 2017 |
REKHA DEVI Vs. THE STATE OF BIHAR
|
November 2, 2017 |
REKHA KUMARI (SEVIKA), WIFE OF KAMALDEO PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH SECRETARY, WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, SECRETARIAT, PATNA
|
February 15, 2017 |
REKHA SINHA Vs. THE STATE OF BIHAR
|
November 14, 2017 |
RELIANCE COMMUNICATION LIMITED Vs. THE UNION OF INDIA
|
March 23, 2017 |
RELIANCE COMMUNICATIONS LIMITED Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, BAILEY ROAD, PATNA
|
April 11, 2017 |
RENU DEVI Vs. STATE BANK OF INDIA THROUGH GENERAL MANAGER (PRS)
|
November 14, 2017 |
RENU DEVI MANDAL Vs. STATE OF BIHAR
|
October 13, 2017 |
RENU DEVI, WIFE OF RAVINDRA KUMAR @ ARVIND SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 23, 2017 |
RENU GUPTA & ORS Vs. RAJENDRA PURBEY & ORS
|
May 19, 2017 |
RENU KUMARI Vs. STATE OF BIHAR
|
May 5, 2017 |
RENU SINHA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
|
September 15, 2017 |
RENUKA SINGH Vs. STATE OF BIHAR
|
March 28, 2017 |
RESHAMI RAYS AND OTHERS Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED AND OTHERS
|
July 24, 2017 |
REYAZ AHMAD @ CHUNNU SON OF MD DOUD Vs. STATE OF BIHAR
|
August 25, 2017 |
RICKI PRASAD JAISWAL S/O SRI BINDESHWAR PRASAD RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 2, 2017 |
RIGA PRAKHAND MATASYAJIVI SAHYOG SAMIT LTD. Vs. STATE OF BIHAR
|
March 15, 2017 |
RINA DEVI Vs. UNION OF INDIA
|
October 16, 2017 |
RINKI KUMARI DAUGHTER OF BINAYAK PRASAD SINGH Vs. VINITA SINHA
|
April 7, 2017 |
RINKU CHAUDHARY SON OF SHYAM NANDAN CHAUDHARY Vs. STATE OF BIHAR
|
September 15, 2017 |
RISHI MUNI UPADHYAY SON OF DEEP NARAYAN UPADHYAY Vs. STATE OF BIHAR
|
January 28, 2017 |
RISHIKESH KUMAR Vs. STATE OF BIHAR
|
July 18, 2017 |
RISHIKESH KUMAR SON OF LATE BAGESH WARI PRASAD Vs. STATE OF BIHAR
|
June 22, 2017 |
RISHIKESH PAL, SON OF SRI BASUDEO MANDAL Vs. THE STATE OF BIHAR AND ANR.
|
April 25, 2017 |
RITA DEVI Vs. STATE OF BIHAR
|
August 28, 2017 |
RITA PRASAD Vs. THE STATE OF BIHAR
|
March 20, 2017 |
RITESH KUMAR RAMBACHAN SINGH & ORS Vs. STATE OF BIHAR & ORS
|
April 6, 2017 |
RUBAIDA KHATOON, W/O MD NASIRUDDIN ANSARI Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVT OF BIHAR, PATNA
|
March 15, 2017 |
RUBEDA KHATOON Vs. THE STATE OF BIHAR
|
December 11, 2017 |
RUNA DEVI W/O LATE MOHAN MANDAL Vs. STATE OF BIHAR
|
July 27, 2017 |
RUP NARAYAN SINGH SON OF LATE RAM BISHUN SINGH Vs. STATE OF BIHAR
|
March 10, 2017 |
RUPESH GIRI Vs. STATE OF BIHAR
|
August 3, 2017 |
S. SURESH KUMAR Vs. STATE OF BIHAR
|
July 14, 2017 |
S. WAKIL AHMAD TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
July 12, 2017 |
SABITA KUMARI CHAUDHARY Vs. UNION OF INDIA
|
August 8, 2017 |
SABITRI DEVI AND OTHERS Vs. SRI LAKHAN @ RAMJIWAN PRASAD AND OTHERS
|
February 6, 2017 |
SACHCHIDA NAND SINGH Vs. STATE OF BIHAR
|
January 23, 2017 |
SACHIDANAND JHA & ANR. Vs. STATE OF BIHAR
|
October 6, 2017 |
SACHINDRA SINGH SON OF LATE BALESHWAR SINGH Vs. STATE OF BIHAR
|
March 18, 2017 |
SADBHAVNA H P GAS, THROUGH ITS PROPRIETOR, NUPUR SRIVASTAVA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED THROUGH SENIOR REGIONAL MANAGER
|
August 17, 2017 |
SADHAVNA HP GAS, PATNA Vs. HINDUSTAN PETROLEUM CORPORATION LTD , PATNA AND OTHERS
|
July 19, 2017 |
SADHNA KUMARI Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED
|
April 19, 2017 |
SADHO YADAV, Vs. STATE OF BIHAR
|
August 23, 2017 |
SADHU RAM S/O LATE KAPIL RAM Vs. STATE OF BIHAR
|
June 23, 2017 |
SAH SAW MILL Vs. STATE OF BIHAR
|
December 15, 2017 |
SAHID MIAN Vs. STATE OF BIHAR AND OTHERS
|
June 21, 2017 |
SAIFULLAH KHALID Vs. STATE OF BIHAR
|
May 17, 2017 |
SAJ INFROCON PROJECT INDIA LIMITED Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
November 15, 2017 |
SAJID KHAN @ AINULLAH Vs. STATE OF BIHAR
|
March 15, 2017 |
SAJJAN KUMAR HISARIYA Vs. STATE OF BIHAR
|
July 25, 2017 |
SAKALDIP YADAV Vs. STATE OF BIHAR
|
April 7, 2017 |
SAKET KUMAR @ SAKET SHARMA Vs. THE STATE OF BIHAR
|
November 7, 2017 |
SALIM HAZAM Vs. MAINU NISA
|
August 4, 2017 |
SAMASTIPUR KSHETRIYA GRAMIN BANK & ORS. Vs. UMA SHANKAR PRASAD & ORS.
|
October 6, 2017 |
SAMI AKHTAR, S/O SRI MOTIUR RAHMAN, RESIDENT OF VILLAGE LAHERIAGANJ PURAB TOL, P.S. AND DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
|
February 3, 2017 |
SAMRENDRA KUMAR Vs. STATE OF BIHAR
|
May 25, 2017 |
SANDEEP KUMAR & ORS. Vs. STATE OF BIHAR
|
May 19, 2017 |
SANDEEP SADA Vs. STATE OF BIHAR
|
March 29, 2017 |
SANDEO HARI, S/O LATE SARJU HARI Vs. PRASAR BHARTI BROADCASTING CORPORATION OF INDIA, ALL INDIA RADIO, BHAGALPUR
|
September 14, 2017 |
SANDHYA KUMARI Vs. STATE OF BIHAR
|
July 18, 2017 |
SANGEETA DEVI Vs. STATE OF BIHAR
|
May 8, 2017 |
SANGEETA SINGH Vs. STATE OF BIHAR
|
November 1, 2017 |
SANJAY CHOURE, SON OF LATE SANJHLA CHOURE, RESIDENT OF VILLAGE RAMANIKOL, P.S. PRANPUR, DISTRICT KATIHAR Vs. THE STATE OF BIHAR
|
February 16, 2017 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
May 9, 2017 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
July 17, 2017 |
SANJAY KUMAR Vs. UNION OF INDIA
|
February 14, 2017 |
SANJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
July 18, 2017 |
SANJAY KUMAR GUPTA AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
October 4, 2017 |
SANJAY KUMAR SINHA, SON OF SRI SHYAM NANDAN SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 12, 2017 |
SANJAY KUMAR SUMAN Vs. STATE OF BIHAR THROUGH HOME SECRETARY (POLICE)
|
November 1, 2017 |
SANJAY KUMAR, SON OF DEVENDRA PRASAD Vs. THE STATE OF BIHAR AND ANOTHER
|
February 17, 2017 |
SANJAY SAH, S/O LATE SHIVJI SAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 30, 2017 |
SANJAY SINGH Vs. STATE OF BIHAR
|
October 14, 2017 |
SANJAY SONI Vs. THE STATE OF BIHAR
|
November 2, 2017 |
SANJAY YADAV AND OTHERS Vs. STATE OF BIHAR
|
October 14, 2017 |
SANJAY YADAV; SHAKAL YADAV Vs. STATE OF BIHAR
|
March 29, 2017 |
SANJEET @ BHOKARAN DOM Vs. STATE OF BIHAR
|
July 31, 2017 |
SANJEET MAHTO Vs. STATE OF BIHAR
|
August 29, 2017 |
SANJEEV AGRAWAL, SON OF LATE SHEO PRASAD BHOJ NAGARWAL Vs. THE STATE OF BIHAR AND ANR.
|
April 25, 2017 |
SANJEEV KUMAR SINGH Vs. STATE OF BIHAR
|
August 25, 2017 |
SANJEEV MISHRA @ SANJEEV KR. MISHRA Vs. STATE OF BIHAR
|
July 24, 2017 |
SANJEEV PRASAD TONI @ SANJEEV KUMAR TONI, SON OF LATE JAGDEO PRASAD Vs. THE STATE OF BIHAR
|
November 15, 2017 |
SANJU DEVI @ KUMARI RUBI Vs. STATE OF BIHAR
|
March 7, 2017 |
SANJU SINGH SON OF LATE GURUSHARAN SINGH Vs. THE STATE OF BIHAR
|
July 4, 2017 |
SANOJ KUMAR, S/O SRI RAMESH PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 24, 2017 |
SANTOSH JHA Vs. STATE OF BIHAR
|
August 21, 2017 |
SANTOSH KUMAR Vs. STATE OF BIHAR THROUGH VIGILANCE DEPARTMENT , GOVT OF BIHAR, PATNA
|
November 16, 2017 |
SANTOSH KUMAR JAISWAL, S/O LATE SURESH CHANDRA GUPTA Vs. STATE OF BIHAR THROUGH SPECIAL VIGILANCE UNIT, PATNA
|
November 30, 2017 |
SANTOSH KUMAR SINGH Vs. SUSHILA DEVI & ORS.
|
November 22, 2017 |
SANTOSH KUMAR SINGH @ BITTU SINGH, SON OF SRI BIRENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 13, 2017 |
SANTOSH KUMAR SINGH, SON OF SRI RAJESHWAR SINGH, Vs. THE STATE OF BIHAR
|
February 10, 2017 |
SANTOSH KUMAR, SON OF JAGDISH PRASAD AND ANR. Vs. THE STATE OF BIHAR AND ANR.
|
February 2, 2017 |
SANTOSH KUMAR, SON OF SIYARAM MANDAL Vs. STATE OF BIHAR
|
October 6, 2017 |
SAPNA SINGH, WIFE OF SRI BADAL SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
May 11, 2017 |
SARADA DEVI Vs. RANG LAL CHAUDHARY AND OTHERS
|
October 11, 2017 |
SARAFAT AHMED Vs. STATE OF BIHAR
|
September 12, 2017 |
SARAN ZILA MUKHIYA SANGH Vs. STATE OF BIHAR
|
May 17, 2017 |
SARANGA Vs. NAGAR PARISHAD SIWAN
|
January 18, 2017 |
SARDAR AMARJEET SINGH @ AMARJEET SINGH Vs. PRABANDHAK COMMITTEE THROUGH ITS MEMBER CHARANJIT SINGH
|
November 27, 2017 |
SARDHA DEVI & ORS Vs. MOST PANMATI & ORS
|
June 19, 2017 |
SARIF RAI @ JASMAN RAI AND ANR. Vs. STATE OF BIHAR
|
July 20, 2017 |
SARITA DEVI, W/O JITENDRA KUMAR Vs. STATE ELECTION COMMISSION, BIHAR
|
April 24, 2017 |
SARITA RAI Vs. RAMAYAN SINGH
|
December 4, 2017 |
SAROJ YADAV Vs. UNION OF INDIA
|
July 31, 2017 |
SARWAR IMAM S/O LATE HAJI S.M. ZAREEF Vs. THE STATE OF BIHAR AND ORS.
|
May 8, 2017 |
SASARAM BHABHUA CENTRAL COOPERATIVE BANK LTD , THROUGH ITS MANAGING
DIRECTOR, SASARAM (ROHTAS ) Vs. STATE OF BIHAR
|
January 30, 2017 |
SATENDRA KUMAR Vs. STATE OF BIHAR
|
March 18, 2017 |
SATENDRA KUMAR TIWARI Vs. STATE OF BIHAR
|
July 31, 2017 |
SATISH CHANDRA ROY Vs. THE CENTRAL BANK OF INDIA & ORS
|
December 11, 2017 |
SATISH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
|
December 11, 2017 |
SATISH KUMAR Vs. THE STATE OF BIHAR
|
July 11, 2017 |
SATISH KUMAR SINGH S/O LATE KAILASH SINGH Vs. STATE OF BIHAR
|
March 10, 2017 |
SATTA CHOUHAN Vs. THE STATE OF BIHAR
|
August 2, 2017 |
SATULA DEVI Vs. BIHAR STATE HOUSING BOARD
|
December 19, 2017 |
SATYA NAND SHARMA SON OF RAM SAGAR SHARMA Vs. KAUSHLENDRA KUMAR
|
March 23, 2017 |
SATYA NARAIN SINGH Vs. SHYAM NANDAN MISHRA
|
September 19, 2017 |
SATYA NARAYAN MANDAL Vs. STATE OF BIHAR
|
February 6, 2017 |
SATYA NARYAN SHARMA Vs. STATE OF BIHAR
|
October 16, 2017 |
SATYADEO BAITHA Vs. STATE OF BIHAR
|
September 14, 2017 |
SATYADEO NARAIN ARYA Vs. RAVI JYOTI KUMAR
|
May 1, 2017 |
SATYADEO SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
December 5, 2017 |
SATYENDRA KUMAR @ RAJEEV RANJAN Vs. STATE OF BIHAR
|
September 13, 2017 |
SATYENDRA KUMAR AND CO. PVT. LTD. Vs. STATE OF BIHAR
|
April 12, 2017 |
SATYENDRA KUMAR KESHRI Vs. STATE OF BIHAR
|
March 10, 2017 |
SATYENDRA PRASAD SINHA Vs. STATE OF BIHAR
|
May 24, 2017 |
SATYENDRA SINGH Vs. STATE OF BIHAR
|
July 12, 2017 |
SATYENDRA SINGH @ GHANSHYAM SINGH SON OF LATE HARI SHANKAR SINGH RESIDENT OF VILLAGE- HAZIAPUR Vs. STATE OF BIHAR
|
August 11, 2017 |
SATYWAN KUMAR Vs. STATE OF BIHAR
|
July 4, 2017 |
SAVITA DEVI Vs. THE STATE OF BIHAR
|
November 3, 2017 |
SAWAL KARMAKAR @ SABAL KARMAKAR Vs. STATE OF BIHAR
|
October 10, 2017 |
SAWITA KUMARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
June 20, 2017 |
SEEMA SUMAN KUMARI D/O RAJ NANDAN PD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 7, 2017 |
SERAJ ANWAR S/O LATE SERAZUDDIN AHMED Vs. STATE OF BIHAR
|
April 21, 2017 |
SERAJUDDIN @ BACHHA KHAN Vs. STATE OF BIHAR
|
November 11, 2017 |
SHABANA TABASSUM Vs. THE STATE OF BIHAR
|
November 3, 2017 |
SHAHANAWAZ RIZWI Vs. THE STATE OF BIHAR
|
January 23, 2017 |
SHAHID PERWEZ Vs. STATE OF BIHAR
|
June 29, 2017 |
SHAHNAZ ALI Vs. SYED ASKARI HADI ALI AUGUSTINE IMAM @ TOOTOO IMAM
|
May 19, 2017 |
SHAHNAZ BEGAM Vs. STATE OF BIHAR
|
November 7, 2017 |
SHAHSHI BHUSHAN KUMAR Vs. UNION OF INDIA
|
August 4, 2017 |
SHAIKH ABDUL MANNAN SON OF LATE MANEER AHMAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR, PRIMARY EDUCATION, GOVT. OF BIHAR, PATNA
|
February 9, 2017 |
SHAIL DEVI Vs. THE STATE OF BIHAR
|
November 7, 2017 |
SHAILA DEVI Vs. STATE OF BIHAR THROUGH COLLECTOR, NALANDA
|
November 28, 2017 |
SHAILENDRA KUMAR Vs. UNION OF INDIA
|
June 20, 2017 |
SHAILENDRA KUMAR & ORS Vs. STATE OF BIHAR THROUGH COLLECTOR, GAYA & ORS
|
March 28, 2017 |
SHAILENDRA KUMAR @ SHAILENDRA PANDEY Vs. THE STATE OF BIHAR
|
February 2, 2017 |
SHAILENDRA MOHAN JHA Vs. STATE OF BIHAR
|
July 12, 2017 |
SHAILESH KUMAR @ SHALESH KUMAR, SON OF SHALIGRAM MAHTO, RESIDENT OF VILLAGE DHARNEI, PO. BERKA, POLICE STATION MAKHDUMPUR, DISTRICT JEHANABAD Vs. THE STATE OF BIHAR
|
January 11, 2017 |
SHAKIL AHMAD Vs. STATE OF BIHAR
|
December 20, 2017 |
SHAKIR MIAN Vs. STATE OF BIHAR
|
July 28, 2017 |
SHAKUNTALA KUMARI VERMA Vs. STATE OF BIHAR
|
August 23, 2017 |
SHAKUNTALA KUMARI YADAV Vs. STATE OF BIHAR & ORS.
|
May 15, 2017 |
SHALU SINGH @ SHALU SINGH Vs. STATE OF BIHAR
|
October 12, 2017 |
SHAMBHU KUMAR SON OF SRI PARSHURAM SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF
HUMAN RESOURCES DEVELOPMENT
|
July 17, 2017 |
SHAMBHU KUMAR VERMA Vs. HIGH COURT OF JUDICATURE OF PATNA & ORS
|
January 23, 2017 |
SHAMBHU NATH, S/O LATE JAGDISH PRASAD Vs. THE STATE OF BIHAR
|
February 9, 2017 |
SHAMBHU PRASAD @ SHAMBHU RAM Vs. STATE OF BIHAR
|
October 6, 2017 |
SHAMBHU PRASAD BAITHA Vs. STATE OF BIHAR
|
December 13, 2017 |
SHAMBHU SAH Vs. STATE OF BIHAR
|
May 19, 2017 |
SHAMBHU THAKUR S/O LATE AMAR THAKUR Vs. STATE OF BIHAR
|
September 1, 2017 |
SHAMSHER BAHADUR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
November 6, 2017 |
SHANKAR DAYAL SON OF LATE RAMDHANI PRASAD Vs. STATE OF BIHAR
|
June 29, 2017 |
SHANKAR RAM AND ORS. Vs. THE STATE OF BIHAR
|
November 9, 2017 |
SHANTI DEVI Vs. ASHOK KUMAR JAIN
|
November 3, 2017 |
SHANTI DEVI @ SHANTI SHAHI Vs. STATE OF BIHAR
|
May 23, 2017 |
SHANTI ROY Vs. STATE OF BIHAR
|
April 24, 2017 |
SHANTINIKETAN AWASIYA BAL VIDYALAYA Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
February 28, 2017 |
SHARBILA DEVI WIFE OF VIJAY SHARMA RESIDENT OF VILLAGE Vs. STATE OF BIHAR REPRESENTED THROUGH ITS SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVT OF BIHAR
|
October 6, 2017 |
SHARDA DEVI Vs. STATE OF BIHAR
|
April 8, 2017 |
SHARFA ZINAT @ RUHI Vs. STATE OF BIHAR
|
August 8, 2017 |
SHARWAN KUMAR PASWAN Vs. STATE OF BIHAR
|
May 12, 2017 |
SHARWAN PASWAN SON OF SULESHWAR PASWAN Vs. STATE OF BIHAR
|
August 21, 2017 |
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
|
August 30, 2017 |
SHASHI KANT SINGH @ SHRIKANT SINGH @ POKHAN SINGH Vs. STATE OF BIHAR
|
November 21, 2017 |
SHASHI SCHOOL OF BUSINESS AND MEDIA Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY
|
November 13, 2017 |
SHASHI YADAV Vs. STATE OF BIHAR
|
March 2, 2017 |
SHATRUDHAN CHOUDHARY Vs. STATE OF BIHAR
|
May 30, 2017 |
SHAYAN AHMAD Vs. STATE OF BIHAR
|
September 15, 2017 |
SHEIKH MASALAUDDIN Vs. STATE OF BIHAR AND ORS.
|
December 19, 2017 |
SHEO KUMAR SHARMA, SON OF LATE BAIDYANATH SHARMA, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
February 2, 2017 |
SHEO KUMAR YADAV Vs. STATE OF BIHAR
|
August 21, 2017 |
SHEO NARESH PRASAD Vs. STATE OF BIHAR
|
July 3, 2017 |
SHEO RANJAN SON OF RAJENDRA PRASAD Vs. STATE OF BIHAR
|
May 10, 2017 |
SHEO SHANKAR SINGH @ SHANKAR SINGH SON OF LATE NAGINA SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 2, 2017 |
SHEOJI RAI @ SHIA JEE RAI Vs. STATE OF BIHAR
|
November 29, 2017 |
SHEOJI SAH AND OTHERS Vs. MUKH NARAIN SAH AND OTHERS
|
July 5, 2017 |
SHINGLA PRABHA Vs. STATE OF BIHAR & ANR.
|
May 11, 2017 |
SHITAL DAS YADAV Vs. STATE OF BIHAR
|
May 2, 2017 |
SHIV KUMAR Vs. UNION OF INDIA
|
April 10, 2017 |
SHIV KUMAR @ SHIV KUMAR SINGH Vs. STATE OF BIHAR
|
November 7, 2017 |
SHIV KUMAR CHHATTRY Vs. THE CHIEF GENERAL MANAGER
|
November 13, 2017 |
SHIV KUMAR JHA @ NEPUL JHA, S/O LATE HARI KISHORE JHA Vs. STATE OF BIHAR
|
November 23, 2017 |
SHIV KUMAR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
April 21, 2017 |
SHIV KUMARI DEVI WIFE OF RADHA RAMAN SINGH Vs. THE STATE OF BIHAR
|
February 3, 2017 |
SHIV NANDAN YADAV Vs. STATE OF BIHAR
|
November 28, 2017 |
SHIV NANDAN YADAV, SON OF KAMLESHWARI YADAV Vs. THE STATE OF BIHAR
|
November 23, 2017 |
SHIV NARAYAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
|
November 30, 2017 |
SHIV NATH PASWAN Vs. STATE OF BIHAR
|
December 18, 2017 |
SHIV SAHNI, SON OF LATE BRIHASPATI SAHNI Vs. STATE OF BIHAR
|
August 16, 2017 |
SHIV SHANKAR DUBEY Vs. STATE OF BIHAR
|
September 13, 2017 |
SHIV SHANKAR PRASAD KESHRI @ SHIV SHANKAR PD. KESHRI, SON OF LATE MANAGER PRASAD KESHRI Vs. THE STATE OF BIHAR
|
May 9, 2017 |
SHIV SHANKAR SINGH Vs. STATE OF BIHAR
|
June 21, 2017 |
SHIV SHANKAR THAKUR Vs. STATE OF BIHAR
|
February 16, 2017 |
SHIVADHAR YADAV Vs. STATE OF BIHAR
|
June 29, 2017 |
SHIVAJI SINGH Vs. STATE OF BIHAR THROUGH COLLECTOR, PATNA
|
February 15, 2017 |
SHIVAM GAUD, SON OF JAI RAM GAUD Vs. THE UNION OF INDIA (D.R.I.)
|
August 29, 2017 |
SHIVDATT KUMAR PAL Vs. STATE OF BIHAR
|
August 25, 2017 |
SHIVJEE MAHTO SON OF LATE MAHAVIR MAHTO RESIDENT OF RAM NAGAR DHALA, (NAYA TOLA), P.S. Vs. THE STATE OF BIHAR
|
February 16, 2017 |
SHIVLAL MEHTA @ SHIVLAL MAHTO S/O LAXMAN MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 13, 2017 |
SHIWADHAR RAY Vs. UNION OF INDIA
|
May 18, 2017 |
SHOBHA KUMARI W/O SURESH KUMAR Vs. THE STATE OF BIHAR
|
February 14, 2017 |
SHOVENDRA JHA Vs. UNION OF INDIA
|
August 25, 2017 |
SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. Vs. STATE OF BIHAR
|
August 2, 2017 |
SHREE NIWAS SINGH Vs. STATE OF BIHAR AND OTHERS
|
April 8, 2017 |
SHRI DEVI, WIFE OF SUNIL PRASAD Vs. STATE OF BIHAR
|
March 17, 2017 |
SHRI KRISHNA SINGH Vs. STATE OF BIHAR
|
December 20, 2017 |
SHRI LALITESHWAR JHA Vs. THE STATE OF BIHAR, THOUGH COLLECTOR PATNA
|
May 16, 2017 |
SHRI NITYANAND CHAUDHARY Vs. BRAJ KISHORE CHAUDHARY
|
July 18, 2017 |
SHRI PARAM HANS SINGH Vs. THE ALLAHABAD BANK
|
April 24, 2017 |
SHRIMATI POONAM DEVI @ POONAM DEVI WIFE OF KISHOR KUMAR Vs. STATE OF BIHAR THROUGH CHAIRMAN CUM MANAGING DIRECTOR, BIHAR STATE POWER HOLDING COMPANY LIMITED
|
November 8, 2017 |
SHUBHASH CHANDRA GHOSH Vs. STATE OF BIHAR AND OTHERS
|
October 18, 2017 |
SHUSHILA DEVI Vs. THE STATE OF BIHAR
|
February 22, 2017 |
SHWETA MISHRA Vs. THE STATE OF BIHAR
|
September 6, 2017 |
SHYAM BABU YADAV, SON OF LATE MITLAL YADAV Vs. STATE ELECTION COMMISSION
|
April 24, 2017 |
SHYAM BIHARI SINGH Vs. STATE OF BIHAR
|
September 7, 2017 |
SHYAM KISHORE RAM SON OF CHATURI RAM Vs. STATE OF BIHAR
|
June 20, 2017 |
SHYAM KISHORE SINGH, S/O LATE PHAGU SINGH Vs. STATE OF BIHAR
|
December 5, 2017 |
SHYAM MOHAN CHOUDHARY Vs. THE STATE OF BIHAR
|
November 14, 2017 |
SHYAM NANDAN PRASAD Vs. STATE OF BIHAR
|
August 4, 2017 |
SHYAM SUNDAR JHA Vs. STATE OF BIHAR
|
May 16, 2017 |
SHYAM SUNDAR PRASAD SON OF RAM CHANDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 2, 2017 |
SHYAMLAL PASI Vs. STATE OF BIHAR
|
October 31, 2017 |
SIDDHARTH KISHORE SINGH Vs. STATE OF BIHAR
|
June 28, 2017 |
SIDHARTH SHANKAR Vs. STATE OF BIHAR
|
August 7, 2017 |
SIHARI MANDAL Vs. STATE OF BIHAR
|
December 14, 2017 |
SIKANDAR AZAM KHAN Vs. STATE OF BIHAR & ORS
|
August 10, 2017 |
SIKO SINGH S/O BUDHU SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 6, 2017 |
SINHESHWAR YADAV Vs. THE STATE OF BIHAR
|
November 2, 2017 |
SIPAHI RAM, SON OF LATE SUKAR RAM Vs. THE STATE OF BIHAR
|
March 29, 2017 |
SIPAHI SINGH Vs. MUNDRIKA CHAUDHARY AND OTHERS
|
December 11, 2017 |
SITA RAM MEHTA & ORS Vs. THE STATE OF BIHAR & ORS
|
December 11, 2017 |
SITA RAM SAO S/O LATE PANNU SAO Vs. SHANTI DEVI W/O DR RAMESHWAR UPADHAYA
|
November 10, 2017 |
SITARAM PASWAN Vs. STATE OF BIHAR
|
December 20, 2017 |
SITARAM RAUT S/O LATE HARISH RAUT Vs. STATE OF BIHAR
|
October 13, 2017 |
SIYA RAM SAHU SON OF SHIBU SAHU Vs. STATE OF BIHAR THROUGH C B I
|
September 20, 2017 |
SK. HEYAT Vs. THE STATE OF BIHAR
|
February 2, 2017 |
SMART INDIA MARKETING PROPRIETORSHIP CONCERN THROUGH ITS PROPRIETOR PARAS
NATH JHA HAVING ITS OFFICE AND GODOWN AT BISCOMAN GOLAMBAR Vs. STATE OF BIHAR
|
November 5, 2017 |
SMITA VERMA Vs. L.N. MITHILA UNIVERSITY
|
February 6, 2017 |
SMT. AMARJEET Vs. BIMLA DEVI
|
May 18, 2017 |
SMT. ANITA KUMARI Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD.
|
May 10, 2017 |
SMT. BINA SINHA Vs. BIHAR STATE POWER HOLDING COMPANY LTD.
|
July 12, 2017 |
SMT. KIRAN BALA SHARMA Vs. THE STATE OF BIHAR
|
November 2, 2017 |
SMT. LALITA DEVI WIFE OF LATE RAM PARICHHAN RAM, MASSON UNDER CHIEF ENGINEER/SURVEY, EASTERN RAILWAY KOLKATA, RESIDENT OF VILLAGE & POST Vs. THE STATE OF BIHAR THROUGH THE GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
|
January 31, 2017 |
SMT. LALMUNI DEVI Vs. SATISH KUMAR VERMA
|
February 2, 2017 |
SMT. MARATUNNISSA Vs. DIVISIONAL MANAGER, BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 13, 2017 |
SMT. MOTIJHARO DEVI Vs. SAROJ SINGH
|
July 5, 2017 |
SMT. RADHIKA DEVI Vs. SHEO KUMAR SHAH
|
August 9, 2017 |
SMT. REENA KUMARI Vs. STATE OF BIHAR
|
December 19, 2017 |
SMT. RENU DEVI Vs. STATE OF BIHAR
|
August 9, 2017 |
SMT. RITA SINGH Vs. STATE OF BIHAR
|
July 18, 2017 |
SMT. RITA SINGH Vs. THE STATE OF BIHAR
|
June 7, 2017 |
SMT. RUMA RAJ Vs. STATE ELECTION COMMISSION
|
May 19, 2017 |
SMT. SHOSHITA KUMARI Vs. STATE OF BIHAR
|
August 17, 2017 |
SMT. SUNITA DEVI Vs. THE STATE OF BIHAR AND ANOTHER
|
December 1, 2017 |
SMT. TUNKI DEVI Vs. STATE OF BIHAR
|
May 11, 2017 |
SMT. UMA DEVI Vs. SMT. PRABHABATI DEVI
|
November 2, 2017 |
SOBHA DEVI Vs. SRI CHAITANYA PRASAD, THE PRINCIPAL SECRETARY, DEPARTMENT OF URBAN AND HOUSING, GOVERNMENT OF BIHAR, PATNA
|
May 19, 2017 |
SOHAIL ALI S/O NURUL HAQUE Vs. STATE OF BIHAR
|
June 23, 2017 |
SOLAR ALTERNATIVES AND ASSOCIATED PROGRAMMES Vs. UNION OF INDIA
|
May 4, 2017 |
SONA DEVI Vs. SHYAMA N
|
August 3, 2017 |
SONA MATI DEVI Vs. STATE OF BIHAR
|
July 4, 2017 |
SONALI AUTOS PRIVATE LIMITED, DANGI COMPLEX Vs. THE STATE OF BIHAR
|
August 2, 2017 |
SONAMATI DEVI, W/O LATE JADU NANDAN MISTRI Vs. MAHENDRA VISHWAKARMA
|
November 3, 2017 |
SONIYA DEVI, WIFE OF LATE YUGAL MAHTO Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
November 24, 2017 |
SONU KUMAR (MINOR) S/O NARENDRA SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
|
July 13, 2017 |
SONU KUMAR PODDAR, SON OF RAKESH PODDAR, RESIDENT OF VILLAGE MOHANPUR, CYCLE CHOWK, P.S. SAKRA, DISTRICT Vs. THE STATE OF BIHAR
|
January 20, 2017 |
SONU SINGH S/O SHRI MADAN SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 23, 2017 |
SRI 108 RAM JANAKI MANDIR ASTHAN KAITOLA Vs. KAPILDEO JHA @ KAPILDEO DAS & ORS
|
September 19, 2017 |
SRI LAKSHMI NARAYAN TRUST Vs. STATE OF BIHAR
|
March 27, 2017 |
SRI MAHENDRA KUMAR MISHRA Vs. THE STATE OF BIHAR
|
March 29, 2017 |
SRI RAM CHANDRA PRASAD SINGH (RETIRED JUNIOR ENGINEER) Vs. THE STATE OF BIHAR
|
November 21, 2017 |
SRIMATI RENU KUMARI, WIFE OF JAY PRAKASH MISHRA Vs. STATE OF BIHAR
|
March 10, 2017 |
SRIPATI JHA Vs. STATE OF BIHAR
|
July 27, 2017 |
STATE BANK OF INDIA Vs. PRAVEEN KUMAR
|
September 12, 2017 |
STATE BANK OF INDIA Vs. THE UNION OF INDIA
|
March 30, 2017 |
STATE BANK OF INDIA Vs. RAJESH KHETAN
|
January 24, 2017 |
STATE BANK OF INDIA SUPERVISING STAFF CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. STATE OF BIHAR
|
May 10, 2017 |
STATE OF BIHAR Vs. NAGENDRA PRASAD SINHA
|
May 9, 2017 |
STATE OF BIHAR Vs. MOZAFFAR HASSAN
|
March 22, 2017 |
STATE OF BIHAR Vs. PAWAN KUMAR MISHRA
|
February 15, 2017 |
STATE OF BIHAR Vs. KHAS MAHAL CITIZEN WELFARE SOCIETY
|
July 19, 2017 |
STATE OF BIHAR Vs. KAUSHAL KUMAR TIWARY
|
July 28, 2017 |
STATE OF BIHAR Vs. SARASWATI KUMARI
|
May 25, 2017 |
STATE OF BIHAR Vs. SATYENDRA NATH SHARMA
|
May 8, 2017 |
STATE OF BIHAR Vs. ANIL KUMAR
|
August 22, 2017 |
STATE OF BIHAR Vs. BIHAR HUMAN RIGHTS COMMISSION, PATNA AND OTHERS
|
May 15, 2017 |
STATE OF BIHAR Vs. ABHISEKH KUMAR, SON OF LATE BHOLA PRASAD CHOURASIA
|
July 28, 2017 |
STATE OF BIHAR Vs. SRI BHAGWAN SINGH
|
November 14, 2017 |
STATE OF BIHAR Vs. SHIVSHANKAR CHEMICAL INDUSTRIES (BIHAR) LTD
|
February 9, 2017 |
STATE OF BIHAR Vs. SANJAY KUMAR
|
September 18, 2017 |
STATE OF BIHAR Vs. M/S J.K.M. INFRA PROJECTS LTD.
|
September 15, 2017 |
STATE OF BIHAR Vs. DR. SHARFE ALAM
|
April 11, 2017 |
STATE OF BIHAR Vs. SURENDRA KUMAR
|
January 17, 2017 |
STATE OF BIHAR Vs. ALIMUDDIN @ DILLO, SON OF MANIRUDDIN
|
November 3, 2017 |
STATE OF BIHAR Vs. VINAY KUMAR
|
April 28, 2017 |
STATE OF BIHAR Vs. PRIMARY-CUM-MIDDLE SANSKRIT SCHOOL
|
April 4, 2017 |
STATE OF BIHAR & ANOTHER Vs. NITA SINHA & OTHERS
|
May 11, 2017 |
STATE OF BIHAR & ORS Vs. SURAJ CONSTRUCTION THROUGH ITS PARTNER
|
December 22, 2017 |
STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA Vs. SUNITA KUMARI, W/O BINDALAL PRASAD
|
August 17, 2017 |
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION Vs. CHARLEY LAZARUS
|
March 16, 2017 |
SUBEDAR GADDI SON OF LATE DOMA GADDI Vs. STATE OF BIHAR
|
November 29, 2017 |
SUBHAN Vs. STATE OF BIHAR AND OTHERS
|
August 3, 2017 |
SUBHASH CHANDRA JHA Vs. STATE OF BIHAR
|
September 19, 2017 |
SUBHASH CHANDRA MISHRA Vs. RAJA DEEPAK KUMAR MISHRA
|
February 2, 2017 |
SUBODH PRAKASH SINGH Vs. STATE OF BIHAR
|
January 16, 2017 |
SUBODH SINGH Vs. STATE ELECTION COMMISSION (MUNICIPALITY)
|
April 26, 2017 |
SUBODH SINGH @ SUBODH KUMAR Vs. STATE OF BIHAR
|
May 16, 2017 |
SUDAMA CHOUDHARY Vs. STATE OF BIHAR
|
April 12, 2017 |
SUDAMA CHOUDHARY S/O LAXMAN CHOUDHARY Vs. KUSUM DEVI AND ANOTHERS
|
April 12, 2017 |
SUDARSHAN YADAV Vs. STATE OF BIHAR
|
June 20, 2017 |
SUDDU KUMAR, SON OF BALESHWAR RAI Vs. STATE OF BIHAR
|
March 9, 2017 |
SUDHA KUMARI SON OF SRI DEVKANT CHAUDHARY Vs. THE STATE OF BIHAR,
|
June 30, 2017 |
SUDHAKAR PANDEY Vs. STATE OF BIHAR
|
February 13, 2017 |
SUDHANSHU KUMAR Vs. THE BIHAR SCHOOL EXAMINATION BOARD
|
February 13, 2017 |
SUDHANSHU KUMAR SINGH Vs. THE STATE OF BIHAR
|
November 10, 2017 |
SUDHANSHU KUMAR SINGH Vs. STATE OF BIHAR
|
April 17, 2017 |
SUDHESH KUMAR Vs. SYED MASHIULLAH
|
February 21, 2017 |
SUDHIR CHOUDHARY, S/O LATE KALRU CHOUDHARY Vs. STATE OF BIHAR
|
November 6, 2017 |
SUDHIR KUMAR AND ANOTHER Vs. UMA SHANKAR PD GUPTA AND OTHERS
|
July 20, 2017 |
SUDHIR KUMAR SINHA S/O LATE KAMLA PRASAD Vs. STATE OF BIHAR
|
August 31, 2017 |
SUDHIR MANDAL Vs. STATE OF BIHAR
|
December 15, 2017 |
SUDHIR MISHRA Vs. THE STATE OF BIHAR
|
November 14, 2017 |
SUGIYA DEVI Vs. KAILASH YADAV
|
August 30, 2017 |
SUGREEV TELI ALIAS SUGREEV SHAH Vs. STATE OF BIHAR
|
September 11, 2017 |
SUJEET PATEL, S/O LAXMI PATEL Vs. UNION OF INDIA THROUGH SECRETARY, SOCIAL JUSTICE AND EMPOWERMENT GOVT OF INDIA, NEW DELHI
|
February 10, 2017 |
SUKATI Vs. STATE ELECTION COMMISSION (PANCHAYAT)
|
August 9, 2017 |
SUKH BILASH THAKUR Vs. BIHAR STATE ELECTRICITY BOARD
|
May 2, 2017 |
SUKHDEO GOSWAMI Vs. OM PRAKASH SAO & ORS
|
January 18, 2017 |
SUKHDEV SINGH Vs. UNION OF INDIA AND ANOTHER
|
September 18, 2017 |
SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATION Vs. REGIONAL PROVIDENT COMMISSIONER
|
May 17, 2017 |
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
|
September 4, 2017 |
SUMAN AGRAWAL Vs. RAVI KUMAR AGRAWAL @ RAVI AGRAWAL
|
July 19, 2017 |
SUMAN KUMARI @ SUMAN DEVI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
December 13, 2017 |
SUMAN LAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, REVENU
|
November 13, 2017 |
SUMAN SINGH Vs. THE STATE OF BIHAR
|
November 6, 2017 |
SUMIT KUMAR @ SUMIT KUMAR MANDAL Vs. THE STATE OF BIHAR
|
November 29, 2017 |
SUMITRA YADAV, WIFE OF DR RAMASHRAY YADAV Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, REGISTRATION DEPARTMENT,GOVERNMENT OF BIHAR
|
November 23, 2017 |
SUNDER SINGH Vs. STATE OF BIHAR
|
November 1, 2017 |
SUNIL GIRI, SON OF DHARMNATH GIRI; DHARMNATH GIRI S/O RAM SURAT GIRI Vs. STATE OF BIHAR
|
March 24, 2017 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
August 28, 2017 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
September 13, 2017 |
SUNIL KUMAR Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
December 5, 2017 |
SUNIL KUMAR @ SUBHASH RAJAK Vs. THE STATE OF BIHAR
|
November 7, 2017 |
SUNIL KUMAR JAIN Vs. STATE OF BIHAR
|
June 28, 2017 |
SUNIL KUMAR MAURYA Vs. STATE OF BIHAR
|
October 13, 2017 |
SUNIL KUMAR SINGH Vs. THE STATE OF BIHAR
|
September 11, 2017 |
SUNIL KUMAR SINHA Vs. UNION BANK OF INDIA
|
July 14, 2017 |
SUNIL KUMAR YADAV Vs. THE STATE OF BIHAR
|
June 19, 2017 |
SUNIL KUMAR, Vs. STATE OF BIHAR
|
August 9, 2017 |
SUNIL MANDAL S/O LAXMAN MANDAL Vs. STATE OF BIHAR
|
October 17, 2017 |
SUNIL PASWAN Vs. STATE OF BIHAR
|
May 16, 2017 |
SUNIL PASWAN Vs. STATE OF BIHAR
|
May 18, 2017 |
SUNIL SINGH, SON OF LATE SRIRAM SINGH, R/O VILL. Vs. NIRMALA DEVI, WIFE OF SUNIL SINGH, DAUGHTER OF SRI SARAL SINGH, R/O VILL.
|
January 19, 2017 |
SUNIT KUMAR SON OF BHUPENDRA NATH VERMA Vs. THE STATE OF BIHAR
|
July 20, 2017 |
SUNITA DEVI AND OTHERS Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND OTHERS
|
December 18, 2017 |
SUNITA DEVI, W/O LATE ANIL PASWAN Vs. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, PATNA
|
January 31, 2017 |
SUNITA KUMARI DAUGHTER OF KAMTA THAKUR Vs. UNION OF INDIA AND ORS
|
March 2, 2017 |
SUNITA KUMARI W/O RAKESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY CUM DG
|
February 27, 2017 |
SUNNA MURMU Vs. THE STATE OF BIHAR
|
November 25, 2017 |
SUPER CASSETTES INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
October 9, 2017 |
SURAJ KUMAR AND OTHERS Vs. THE STATE OF BIHAR
|
October 6, 2017 |
SURENDER TRILOKI YADAV Vs. STATE OF BIHAR
|
December 12, 2017 |
SURENDRA B.ED. TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
August 11, 2017 |
SURENDRA KUMAR Vs. STATE OF BIHAR
|
June 29, 2017 |
SURENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
|
October 30, 2017 |
SURENDRA PRASAD @ SUKAN SAH Vs. THE STATE OF BIHAR
|
January 28, 2017 |
SURENDRA PRASAD, SON OF LATE RAMESHWAR PRASAD Vs. THE STATE OF BIHAR
|
May 1, 2017 |
SURENDRA SAH Vs. STATE OF BIHAR
|
August 28, 2017 |
SURENDRA YADAV Vs. STATE OF BIHAR & ORS.
|
November 7, 2017 |
SURESH BALKRISHNA, PUBLISHER Vs. THE STATE OF BIHAR AND ANOTHER
|
December 18, 2017 |
SURESH KORA, S/O KARMU KORA Vs. STATE OF BIHAR
|
February 8, 2017 |
SURESH KUMAR & ORS Vs. JHOTIL SINGH & ORS
|
March 7, 2017 |
SURESH KUMAR AND OTHERS Vs. JHOTIL SINGH AND OTHERS
|
March 7, 2017 |
SURESH KUMAR SINGH AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
December 13, 2017 |
SURESH KUMAR VERMA SON OF LATE RAM PRASAD SINGH Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
|
March 1, 2017 |
SURESH PRASAD Vs. THE STATE OF BIHAR
|
December 14, 2017 |
SURESH PRASAD BADHO SINGH Vs. MUSTAQUE ALAM AND OTHERS
|
October 16, 2017 |
SURESH PRASAD MANDAL, S/O LATE DOMI MANDAL Vs. STATE OF BIHAR
|
February 14, 2017 |
SURESH SHARMA @ SURESH MISTRI, S/O LATE BAKHOURA MISTRI Vs. STATE OF BIHAR
|
October 11, 2017 |
SURYA KUMAR SAH Vs. STATE OF BIHAR
|
April 12, 2017 |
SURYA PRAKASH SINGH SON OF NAVNATH SINGH Vs. STATE OF BIHAR
|
November 1, 2017 |
SUSHANTA KUMAR GHOSH Vs. STATE OF BIHAR
|
October 18, 2017 |
SUSHIL BISHWAS SON OF FAKIR CHAND BISHWAS Vs. THE STATE OF BIHAR
|
January 13, 2017 |
SUSHIL KUMAR GOENKA @ S.K. GOENKA Vs. STATE OF BIHAR
|
September 22, 2017 |
SUSHIL KUMAR MISHRA & ANR Vs. STATE OF BIHAR
|
August 17, 2017 |
SUSHIL KUMAR SIKARIA Vs. STATE OF BIHAR
|
May 16, 2017 |
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
February 6, 2017 |
SUSHILA DEVI Vs. SANTOSH KUMAR SINGH AND OTHERS
|
August 7, 2017 |
SUSHILA DEVI @ KAUSHALYA DEVI Vs. KAMALA KANT SINGH
|
November 15, 2017 |
SUSHILA DEVI W/O LATE SURENDRA NATH SINGH Vs. STATE OF BIHAR
|
July 27, 2017 |
SUSHMA SWARAJ Vs. UNION OF INDIA
|
April 4, 2017 |
SWAPNIL PRABHAT, SON OF LATE AJAY SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
May 16, 2017 |
SWETA @ SWETA RAJ Vs. PATNA UNIVERSITY, PATNA
|
August 9, 2017 |
SWETA BIRENDRA KUMAR SINGH Vs. BIRENDRA KUMAR SINGH
|
October 6, 2017 |
SWETA SINGH, W/O SRI BIRENDRA KUMAR, D/O SRI ARUN KUMAR THAKUR Vs. SRI BIRENDRA KUMAR, S/O LATE SURYADEO SINGH @ BABU SAHEB
|
October 6, 2017 |
SYED MD. FAROOQUE Vs. STATE OF BIHAR AND OTHERS
|
December 1, 2017 |
SYED NAIYER HAROON, SON OF SYED MD HAROON Vs. STATE OF BIHAR THROUGH HOME SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
March 10, 2017 |
SYNDICATE BANK Vs. RAJESH KUMAR
|
May 11, 2017 |
TABREZ AKHTAR Vs. UNION OF INDIA
|
April 12, 2017 |
TAHIR WAHID MIAN Vs. STATE OF BIHAR AND OTHERS
|
November 29, 2017 |
TALESHWAR HASDA Vs. STATE OF BIHAR
|
August 1, 2017 |
TANNU DAUGHTER Vs. BIHAR SCHOOL EXAMINATION BOARD
|
July 27, 2017 |
TANOJ KUMAR JHA Vs. THE STATE OF BIHAR
|
March 18, 2017 |
TANVIR IMAM; SYED NAQUI IMAM Vs. RAM CHANDRA RAI
|
January 13, 2017 |
TARA DEVI @ TARA DEVI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
April 11, 2017 |
TARKESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
April 27, 2017 |
TARUN KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
|
January 24, 2017 |
TASLIMA NASRIN Vs. STATE OF BIHAR
|
October 12, 2017 |
TAUQUEER AKRAM, SON OF H.N. SHAKEEL Vs. THE STATE OF BIHAR
|
September 18, 2017 |
TEJ NARAIN SINGH @ JHANNU SINGH SON OF LATE RAJGIR SINGH Vs. THE STATE OF BIHAR
|
January 24, 2017 |
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
|
July 3, 2017 |
THE BIHAR STATE OF ELECTRICITY BOARD NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED, VIDYUT BHAWAN, BAILEY ROAD, PATNA THROUGH ITS CHAIRMAN NOW MANAGING DIRECTOR Vs. AMITABH SINHA SON OF SHRI AKHAURI HARSHVARDHAN SINHA, MANAGING DIRECTOR, M/S HARSH ADVANCE DIAGNOSTIC AND RESEARCH PVT. LTD BASEMENT, KUMAR TOWER, BORING ROAD, PATNA
|
January 10, 2017 |
THE BIHAR STATE SCHEDULED CASTE CO-OPERATIVE DEVELOPMENT CORPORATION LIMITED Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION
|
May 10, 2017 |
THE CANARA BANK Vs. KRISHNA KUMAR MISHRA SON OF BISHWANATH MISHRA
|
February 7, 2017 |
THE CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. DR. MRITUNJAY KUMAR, SON OF LATE TAPASWI KUMAR CHOUDHARY
|
November 6, 2017 |
THE CHAIRMAN Vs. THE UNION OF INDIA THROUGH THE SECRETARY, BANKING DIVISION, DEPARTMENT OF FINANCE, NEW DELHI
|
February 23, 2017 |
THE CHIEF ELECTORAL OFFICER Vs. CHINTA DEVI @ CHINA DEVI AND OTHERS
|
October 3, 2017 |
THE MANAGEMENT OF THE NATIONAL TEXTILE CORPORATION (WBABO), MARKETING DIVISION, S.P. VERMA ROAD, PATNA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BAILEY ROAD, PATNA
|
January 28, 2017 |
THE POWER GRID CORPORATION OF INDIA LTD. Vs. MADAN MOHAN LAL DAS AND OTHERS (IN 1791)
|
September 7, 2017 |
THE STATE OF BIHAR Vs. M/S. SATYADEO TIWARI WHOLESALE DEALER KEEROSENE OIL AND OTHERS
|
July 27, 2017 |
THE STATE OF BIHAR Vs. LALO PASWAN
|
April 4, 2017 |
THE STATE OF BIHAR Vs. HARIJAN VIKASH KENDRA
|
November 28, 2017 |
THE STATE OF BIHAR Vs. M/S SHARDA CONSTRUCTION
|
December 15, 2017 |
THE STATE OF BIHAR Vs. M/S KEDAR MAHARAJ
|
April 3, 2017 |
THE STATE OF BIHAR Vs. SURENDRA SINGH
|
February 21, 2017 |
THE STATE OF BIHAR Vs. RAM PRAVESH RAI ESTATE PVT. LTD.
|
June 21, 2017 |
THE STATE OF BIHAR Vs. ONKAR NATH SINGH
|
July 19, 2017 |
THE STATE OF BIHAR Vs. DEOPATI DEVI WIFE OF LATE ARJUN PRASAD RESIDENT OF VILLAGE
|
January 23, 2017 |
THE UNION OF INDIA Vs. RAJESH KUMAR
|
November 6, 2017 |
THE UNION OF INDIA Vs. HARENDRA PRASAD GUPTA
|
April 20, 2017 |
THE UNION OF INDIA Vs. SRI SANJAY KUMAR
|
May 1, 2017 |
THE UNION OF INDIA Vs. SANJAY KUMAR OJHA
|
November 23, 2017 |
THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI Vs. SANJAY KUMAR, SON OF LATE RAGHUBIR SINGH ARYA, RESIDENT OF VILLAGE
|
January 24, 2017 |
THE ZONAL MANAGER, AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. SHEO NATH SINGH AND OTHERS
|
November 29, 2017 |
TONU MANDAL Vs. MD. JAMAL
|
November 8, 2017 |
TRIBHUAN PATHAK S/O VIDYA SAGAR PATHAK Vs. STATE OF BIHAR
|
October 13, 2017 |
TRIBHUWAN KUMAR MISHRA, S/O LATE RAM PRAVESH MISHRA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 4, 2017 |
TRILOKI RAI Vs. STATE OF BIHAR
|
December 18, 2017 |
TRIPATI NATH SINHA LATE RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
October 10, 2017 |
TRISHUL DHARI SINGH, SON OF LATE BRAJNATH SINGH Vs. UNION OF INDIA THRU C B I
|
April 19, 2017 |
TUFANI PASWAN Vs. STATE OF BIHAR
|
September 15, 2017 |
TULSI DAS SON OF MANIK CHAND DAS Vs. STATE OF BIHAR THROUGH DIRECTOR, PRIMARY EDUCATION
|
March 18, 2017 |
TUNKI DEVI Vs. STATE OF BIHAR
|
May 11, 2017 |
TUNTUN GOPE @ LANGRA S/O LATE RAJENDRA GOPE Vs. STATE OF BIHAR
|
September 12, 2017 |
TUNTUN SINGH Vs. STATE OF BIHAR
|
May 11, 2017 |
U TOLL CORPORATION LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
|
December 11, 2017 |
UBED Vs. STATE OF BIHAR
|
January 30, 2017 |
UCCHATAR MADHYAMIK SCHOOL Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT GOVERNMENT OF BIHAR
|
August 24, 2017 |
UCHIT SHARMA AND ORS. Vs. PRAMOD KUMAR SHARMA AND ORS.
|
April 3, 2017 |
UDAI NARAIN THAKUR, AGED ABOUT 64 YEARS, SON OF LATE CHHOTAK, THAKUR, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THOUGH DEPARTMENT OF PERSONNEL AND TRAINING, GOVERNMENT OF INDIA, NEW DELHI
|
February 27, 2017 |
UDAY GIRI Vs. THE STATE OF BIHAR
|
November 6, 2017 |
UDAY PRATAP SINGH Vs. STATE OF BIHAR
|
July 13, 2017 |
UDAY SHANKAR PRASAD Vs. COMMISSIONER
|
May 16, 2017 |
UDAY SHANKAR PRASAD Vs. STATE OF BIHAR
|
July 3, 2017 |
UDAY SHANKAR YADAV Vs. BIHAR SCHOOL EXAMINATION COUNCIL (HIGH SCHOOL) THROUGH ITS CHAIRMAN
|
July 26, 2017 |
UDAY SINGH, SON OF LATE KEDAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, RURAL WORKS DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
January 17, 2017 |
UGRA NARAYAN MANDAL Vs. STATE OF BIHAR & ORS
|
September 18, 2017 |
UMA KANT YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
January 19, 2017 |
UMA RAI Vs. STATE OF BIHAR
|
March 30, 2017 |
UMA SHANKER PANDEY @ UMA PANDEY Vs. STATE OF BIHAR
|
June 20, 2017 |
UMASHANKAR KANTH SON OF LATE LAXMI NARAYAN KANTH RESIDENT OF M.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
February 6, 2017 |
UMASHANKAR PRASAD ADVOCATE CIVIL COURT, PATNA Vs. THE STATE OF BIHAR & ORS.
|
May 15, 2017 |
UMESH GURU Vs. STATE OF BIHAR
|
July 11, 2017 |
UMESH KUMAR VERMA Vs. THE STATE OF BIHAR
|
October 31, 2017 |
UMESH PANDIT, SON OF SUKHDEO PANDIT Vs. STATE OF BIHAR
|
October 3, 2017 |
UMESH SAHANI Vs. STATE OF BIHAR
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September 20, 2017 |
UMESH SINGH SON OF ALAKH SINGH, RESIDENT OF VILLAGE EKWARI, P.S. SAHAR, DISTRICT BHOJPUR Vs. STATE OF BIHAR
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January 30, 2017 |
UNION OF INDIA Vs. A P O (ASSISTANT PERSONNEL OFFICER), EAST CENTRAL RAILWAY
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July 3, 2017 |
UNION OF INDIA Vs. PUSHPA RANI
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July 24, 2017 |
UNION OF INDIA Vs. BINIT KUMAR VERMA, SON OF LATE HARISHANKAR PRASAD VERMA
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May 15, 2017 |
UNION OF INDIA Vs. AJIT KUMAR SHARMA, SON OF LATE AWADH BIHARI LALL
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May 15, 2017 |
UNION OF INDIA Vs. INSPECTOR GENERAL OF POLICE C R P F BIHAR CADRE
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September 5, 2017 |
UNION OF INDIA Vs. GAGAN PRASAD
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September 5, 2017 |
UNION OF INDIA Vs. MANOJ KUMAR
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March 21, 2017 |
UNION OF INDIA Vs. SANTOSH KUMAR, SON OF SRI JAGADISH
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July 3, 2017 |
UNION OF INDIA Vs. NAULESH PRASAD SON OF SHRI RAMASHISH PRASAD
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March 22, 2017 |
UNION OF INDIA Vs. GIRISH KUMAR
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April 11, 2017 |
UNION OF INDIA Vs. BHAGWAN YADAV
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July 4, 2017 |
UNION OF INDIA Vs. ADITYA KUMAR DAS & ORS
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December 21, 2017 |
UNION OF INDIA & ANR Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION, PATNA & ANR
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March 24, 2017 |
UNION OF INDIA AND OTHERS Vs. MANJU LATA TIWARI
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December 15, 2017 |
UNION OF INDIA AND OTHERS Vs. M P SRIVASTAVA
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July 18, 2017 |
UNION OF INDIA THROUGH COMMISSIONER Vs. ABU TALEB
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November 20, 2017 |
UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY RECRU Vs. RABINDRA KUMAR
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November 9, 2017 |
UNION PUBLIC SERVICE COMMISSION Vs. PRANTOSH KUMAR DAS
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July 17, 2017 |
UNITED INDIA INSURANCE CO LTD PATNA CITY, HAVING ITS BRANCH OFFICE Vs. LEEHAM DEVI
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December 5, 2017 |
UNITED INDIA INSURANCE COMPANY LIMITED, PATNA Vs. ANWARI KHATOON AND OTHERS
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October 13, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. KAILI DEVI & ORS
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August 25, 2017 |
UNITED INDIA INSURANCE COMPANY LTD Vs. THE UNION OF INDIA
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November 2, 2017 |
UNITED INDIA INSURANCE COMPANY LTD , PATNA Vs. BASHISHT GANGA PRASAD MISHRA AND OTHERS
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September 1, 2017 |
UPENDRA PRASAD (IN 13035) Vs. THE STATE OF BIHAR
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September 12, 2017 |
UPENDRA RAI S/O LATE BRAHMDEO RAI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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January 12, 2017 |
UPENDRA SAHNI Vs. STATE OF BIHAR
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July 19, 2017 |
UPENDRA SHARMA @ UPENDRA PATEL Vs. STATE OF BIHAR
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March 29, 2017 |
UPENDRA SINGH Vs. STATE OF BIHAR
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September 5, 2017 |
UPENDRA SINGH S/O SABAL SINGH Vs. STATE OF BIHAR
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May 17, 2017 |
URDU DEVELOPMENT ORGANISATION, BIHAR THROUGH ITS PRESIDENT, NASIMUDDIN AHMED S/O LATE MD. NAEEMUDDIN, R/O ISLAMGANJ CANAL ROAD, DEHRI Vs. THE UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS (DEPARTMENT OF OFFICIAL LANGUAGE), NORTH BLOCK, NEW DELHI
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January 9, 2017 |
URMILA DEVI Vs. THE STATE OF BIHAR
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November 6, 2017 |
URMILA DEVI Vs. THE STATE OF BIHAR
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November 2, 2017 |
URMILA DEVI SAH @ URMILA DEVI Vs. STATE OF BIHAR
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May 3, 2017 |
URMILA DEVI W/O DILIP SINGH RESIDENT OF VILLAGE GODHIYARI Vs. THE STATE OF BIHAR
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August 2, 2017 |
URMILA DEVI W/O LATE RAM VISHESH SINGH Vs. UNION OF INDIA THROUGH SECRETARY CUM D G
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January 17, 2017 |
URMILA MASOMAT WIFE OF LATE NARAYAN CHOUDHARY R/O VILLAGE GOPALPUR, P.S. AMDABAD, DISTRICT KATIHAR Vs. THE STATE OF BIHAR THROUGH SUPERINTENDENT OF POLICE, KATIHAR, DISTRICTKATIHAR
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January 11, 2017 |
USHA DEVI Vs. STATE OF BIHAR
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August 17, 2017 |
USHA DEVI W/O LATE GAGAN MAHTO Vs. CHAIRMAN, UTTAR BIHAR GRAMIN BANK
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March 29, 2017 |
USHA KUMARI W/O LATE BHIM KUMAR RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
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January 28, 2017 |
UTTAM KUMAR HALDAR Vs. STATE OF BIHAR
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May 25, 2017 |
UTTAR BIHAR GRAMIN BANK THROUGH ITS GENERAL MANAGER Vs. RAJESH KUMAR RAM SON OF LATE SHAUKHI RAM
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March 1, 2017 |
VANDANA DEO W/O SANJAY DEO Vs. STATE OF BIHAR
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May 15, 2017 |
VANDANA DEVI Vs. STATE OF BIHAR
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January 11, 2017 |
VANKTESH UPADHAYA @ VANKTESH UPADHYAY Vs. THE STATE OF BIHAR & ORS.
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July 28, 2017 |
VEENA KUMARI Vs. STATE OF BIHAR
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April 18, 2017 |
VIBGYOR TEXOTECH LTD. Vs. THE STATE OF BIHAR & ORS.
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July 26, 2017 |
VIDYA BHUSHAN CHARAN Vs. STATE OF BIHAR THROUGH COLLECTOR, GAYA
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August 24, 2017 |
VIDYA NAND SINGH Vs. STATE OF BIHAR
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April 4, 2017 |
VIDYA NARAYAN TIWARY @ SONELAL TIWARY Vs. STATE OF BIHAR
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September 6, 2017 |
VIDYA SAGAR TIWARI Vs. STATE OF BIHAR
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July 10, 2017 |
VIDYAJHANP PACCS Vs. THE STATE OF BIHAR,
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August 25, 2017 |
VIDYAWATI DEVI ALIAS VIDYAWATI SINGH Vs. RAJU SINGH ALIAS RAJU KUMAR SINGH
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December 1, 2017 |
VIJAY CHAUDHARY Vs. STATE OF BIHAR
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July 27, 2017 |
VIJAY KUMAR BHARTI SON OF KRISHNA DEV PRASAD Vs. STATE OF BIHAR
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May 10, 2017 |
VIJAY KUMAR GUPTA, SON OF LATE BRIJ MOHAN PRASAD Vs. UNION OF INDIA
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July 20, 2017 |
VIJAY KUMAR MALLIK Vs. COMMISSIONER OF INCOME TAX
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May 16, 2017 |
VIJAY KUMAR RAI & ORS Vs. MOST DHANO KUMARI & ORS
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April 4, 2017 |
VIJAY KUMAR SINGH Vs. THE STATE OF BIHAR
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September 8, 2017 |
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
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March 18, 2017 |
VIJAY KUMAR SINGH, SON OF LATE GORELAL SINGH Vs. THE STATE OF BIHAR AND OTHERS
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February 2, 2017 |
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
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July 7, 2017 |
VIJAY L. SONAWANE SON OF LAKSHAMAN SONAWANE, RESIDENT OF 801, BALRAMA BUILDING, BANDRA KURAL COMPLEX, BANDRA EAST, P.S. Vs. THE STATE OF BIHAR THROUGH THE SUPERINTENDENT OF POLICE, PATNA
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January 18, 2017 |
VIJAY LAXMI SINGH, WIFE OF VIJAY PRATAP SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH VIGILANCE
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February 13, 2017 |
VIJAY MANTRI @ VIJAY KUMAR MANTRI Vs. STATE OF BIHAR
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April 3, 2017 |
VIJAY MISTRY SON OF LATE PRAYAG MISTRY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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February 4, 2017 |
VIJAY PRAKASH KESHARI Vs. STATE OF BIHAR
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July 25, 2017 |
VIJAY PRASAD GUPTA SON OF MANU PRASAD GUPTA Vs. STATE OF BIHAR
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August 25, 2017 |
VIJAY SHANKAR PRASAD Vs. STATE OF BIHAR
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December 13, 2017 |
VIJAY SINGH Vs. STATE OF BIHAR
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August 11, 2017 |
VIJAY SINGH @ VIJAY BHAGAT Vs. STATE OF BIHAR
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October 31, 2017 |
VIJAY YADAV Vs. THE STATE OF BIHAR
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September 4, 2017 |
VIJAYLAXMI W/O SHASHI BHUSHAN PRASAD SINHA Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF REVENUE GOVT OF BIHAR
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January 20, 2017 |
VIJETA CONSTRUCTION LTD Vs. STATE OF BIHAR
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December 12, 2017 |
VIKAS GAURAV Vs. UNION OF INDIA AND OTHERS
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July 18, 2017 |
VIKAS KUMAR KATARUKA SON OF KISHORE KUMAR KATARUKA Vs. THE STATE OF BIHAR
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February 17, 2017 |
VIKAS SINGH S/O LATE SURESH PRATAP SINGH Vs. THE STATE OF BIHAR
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December 1, 2017 |
VIKASH KUMAR @ LANGRA Vs. STATE OF BIHAR
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February 19, 2017 |
VIKASH KUMAR @ LANGRA Vs. THE STATE OF BIHAR
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January 19, 2017 |
VIKASH KUMAR @ V. KUMAR, SON OF LATE RAM ANUGRAH SINGH, RESIDENT OF E/318 Vs. THE STATE OF BIHAR
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February 2, 2017 |
VIMLA DEVI, WIFE OF GANESH JHA Vs. STATE OF BIHAR
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November 1, 2017 |
VINAY KUMAR RAI SON OF LATE BRAJ NANDAN SINGH Vs. CENTRAL BANK OF INDIA THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
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May 9, 2017 |
VINAY KUMAR SINGH Vs. STATE OF BIHAR
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September 13, 2017 |
VINAY SAH Vs. STATE OF BIHAR
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September 21, 2017 |
VINEET BHUSHAN TRIPATHI Vs. UNION OF INDIA
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August 22, 2017 |
VINITA DEVI Vs. STATE OF BIHAR
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August 16, 2017 |
VINOD KUMAR Vs. RAGHUNATH PRASAD AND OTHERS
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July 18, 2017 |
VINOD KUMAR S/O NANDAN MAHTO, ALIAS NANDDAN MAHTO, Vs. THE STATE OF BIHAR & ORS.
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October 13, 2017 |
VINOD MANDAL @ BINOD MANDAL Vs. STATE OF BIHAR
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October 12, 2017 |
VINOD SINGH SON OF SONCHA SINGH R/O VILLAGE Vs. THE STATE OF BIHAR
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August 2, 2017 |
VINOD YADAV SON OF HIRA YADAV Vs. THE STATE OF BIHAR
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August 3, 2017 |
VIRENDRA KUMAR LOHARA Vs. THE STATE OF BIHAR
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December 18, 2017 |
VIRENDRA KUMAR SON OF LATE S N PANDEY Vs. STATE OF BIHAR
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July 25, 2017 |
VISHAL BUILTECH (INDIA) PVT LTD Vs. STATE OF BIHAR
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November 21, 2017 |
VISHIST DUTTAK GRAHAN SHANSTHAN Vs. KULJINDER SINGH KHAILA S/O KEWAL SINGH
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April 4, 2017 |
VISHNU MOHAN JHA AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
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November 21, 2017 |
VISHNU SHANKAR TIWARY Vs. STATE OF BIHAR
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February 8, 2017 |
VISHWAKARMA FURNITURE WORKS Vs. STATE OF BIHAR THROUGH SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
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October 13, 2017 |
VISHWAKARMA MAHTO Vs. STATE OF BIHAR
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July 4, 2017 |
VISHWANATH CHAUDHARY Vs. STATE OF BIHAR
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April 6, 2017 |
VIVEK KUMAR @ VIVEK KUMAR GUPTA SON OF RADHEY PRASAD GUPTA Vs. VINAY KUMAR SON OF SRI SHEET BASANT RAUT
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February 22, 2017 |
VIVEK SINGH Vs. STATE OF BIHAR
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September 4, 2017 |
VIVEKANAND, SON OF DEVENDRA SHARMA Vs. STATE OF BIHAR
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May 15, 2017 |
VYAS CHOUBEY SON OF VISHWANATH CHOUBEY Vs. STATE OF BIHAR
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December 14, 2017 |
VYAS SINGH Vs. STATE OF BIHAR
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July 13, 2017 |
WALIUR RAHMAN Vs. DISTRICT BOARD
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July 28, 2017 |
YAGYANAND MISHRA Vs. THE STATE OF BIHAR
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November 7, 2017 |
YAMRAJ KUNWAR, S/O GOVIND KUNWAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVT. OF BIHAR, PATNA
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February 16, 2017 |
YASHODA DEVI Vs. STATE OF BIHAR
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April 13, 2017 |
YASHWANT KUMAR S/O LATE MADAN MOHAN PRASAD SINGH Vs. INDIAN OIL CORPORATION LTD , THROUGH ITS CHAIRMAN
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March 30, 2017 |
YASHWANT KUMAR SINGH Vs. STATE OF BIHAR
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June 28, 2017 |
YASHWANT KUMAR SINGH, S/O SRI AMAR SINGH Vs. STATE OF BIHAR
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July 24, 2017 |
YASHWANT SINGH @ YASHWNAT SINGH Vs. STATE OF BIHAR
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August 30, 2017 |
YASMIN PARWEEN, WIFE OF ABDUL RASHEED Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
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June 22, 2017 |
YOG NARAYAN JHA Vs. STATE OF BIHAR
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April 24, 2017 |
YOGENDRA KUMAR Vs. STATE OF BIHAR
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June 20, 2017 |
YOGENDRA MAHTO Vs. STATE OF BIHAR
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October 6, 2017 |
YOGENDRA PASWAN Vs. UNION OF INDIA & OTHERS
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July 3, 2017 |
YOGENDRA PRASAD ROY Vs. STATE OF BIHAR
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March 2, 2017 |
YOGENDRA PRASAD SINGH & OTHERS Vs. STATE OF BIHAR & OTHERS
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January 17, 2017 |
YOGENDRA PRASAD SINGH, SON OF SHARDANAND SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PLANNI
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November 28, 2017 |
YOGENDRA PRASAD, SON OF LATE DUKHI SAH (WRONGLY MENTIONED AS DHUKHIT PRASAD) AND ANR. Vs. THE STATE OF BIHAR AND ANR.
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April 25, 2017 |
YOGENDRA SAH Vs. STATE OF BIHAR
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May 18, 2017 |
YOGENDRA SINGH Vs. STATE OF BIHAR
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September 14, 2017 |
YOGESH MALHOTRA Vs. THE STATE OF BIHAR
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December 15, 2017 |
YOGI DAS, SON OF JIWAN DAS Vs. THE STATE OF BIHAR.
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December 5, 2017 |
YUBRAJ PRASAD YADAV Vs. STATE OF BIHAR
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January 23, 2017 |
YUGAL KISHORE PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
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August 1, 2017 |
YUGAL MURMU Vs. STATE OF BIHAR
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August 7, 2017 |
YUGESHWAR YADAV S/O LATE HARINANDAN YADAV Vs. STATE OF BIHAR
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June 22, 2017 |
YUNUS ANSARI AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
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August 2, 2017 |
Z A ISLAMIA COLLEGE SIWAN THROUGH ITS SECRETARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
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November 9, 2017 |
ZAHIRUDDIN KHAN Vs. STATE BANK OF INDIA
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May 4, 2017 |
ZAMAN REHMANI; TAJALLI SOFIA DAUGHTER OF NAZIR AHMAD Vs. STATE OF BIHAR
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February 3, 2017 |
ZILA PARISHAD ROHTAS KARAMCHARI EKAI SANGH Vs. STATE OF BIHAR THROUGH THE SECRETARY
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July 19, 2017 |