34540 BIHAR PRADESH PRATHMIC SHIKSHAK MORCHA Vs. THE STATE OF BIHAR
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April 4, 2016 |
A.B. GRAIN SPIRITS PVT. LTD., A COMPANY REGISTERED UNDER COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT VILLAGE Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR, 2ND FLOOR, KHDYA BHAWAN (BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD PREMISES), ROAD NO.
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October 20, 2016 |
A.C.I.T. Vs. SUNIL KUMAR
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February 17, 2016 |
A.K. OJHA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
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March 2, 2016 |
ABDHESH KUMAR SHUKLA Vs. STATE OF BIHAR
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June 24, 2016 |
ABDUL RASHID AND ORS. Vs. THE STATE OF BIHAR
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January 21, 2016 |
ABHAY KUMAR @ ABHAI KUMAR S/O LATE KALIKA PRASAD, RESIDENT OF L/29, PARAO POKHAR, LANE NO. 2, AAM GOLA, MUZAFFARPUR Vs. THE STATE OF BIHAR
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September 26, 2016 |
ABHAY KUMAR CHOUDHARY SON OF SHRI BADRI NARAYAN CHOUDHARY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE DIRECTOR, AGRICULTURE, GOVERNMENT OF BIHAR, PATNA
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June 22, 2016 |
ABHAY KUMAR SON OF LATE MADAN PRASAD Vs. L I C OF INDIA; ZONAL MANAGER, L I C OF INDIA; DIVISIONAL MANAGER, L I C OF INDIA; BRANCH MANAGER L I C OF INDIA JEHANABAD BRANCH
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August 30, 2016 |
ABHAY SINHA @ ABHAY KR. SINHA SON OF LATE R.R.P. SINHA PRODUCER BIDESHIYA BHOJPURI FILM Vs. THE STATE OF BIHAR
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September 22, 2016 |
ABHAYANKER SINGH AND ORS. Vs. THE STATE OF BIHAR
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March 10, 2016 |
ABHIJIT KUMAR @ ASHTAN @ ASTAM Vs. THE STATE OF BIHAR
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July 29, 2016 |
ABHIMANYU KUMAR SINGH, S/O LATE BAIJNATH SINGH, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA
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September 8, 2016 |
ABHISHEKH KUMAR Vs. STATE OF BIHAR
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November 9, 2016 |
AD HOC COMMITTEE OF SANJAY GANDHI SMARAK MAHILA MAHAVIDYALAYA Vs. THE STATE OF BIHAR AND ORS.
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January 8, 2016 |
ADITYA KUMAR Vs. THE STATE OF BIHAR
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August 1, 2016 |
ADITYA MULTICOM PRIVATE LIMITED Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
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October 27, 2016 |
ADITYA NARAYAN ROY Vs. THE STATE OF BIHAR
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July 29, 2016 |
ADWAITA MISSION TRAINING COLLEGE Vs. THE STATE OF BIHAR
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October 27, 2016 |
ADYA SHARMA & ORS Vs. THE STATE OF BIHAR & ORS
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July 25, 2016 |
AGARPARA JUTE MILLS LIMITED Vs. THE STATE OF BIHAR AND ORS.
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April 8, 2016 |
AJAB LAL PASWAN & ORS Vs. THE STATE OF BIHAR & ORS
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June 24, 2016 |
AJAY KUMAR Vs. UNION OF INDIA
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June 27, 2016 |
AJAY KUMAR BHASKAR @ AMIT Vs. STATE OF BIHAR
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May 4, 2016 |
AJAY KUMAR CHAURASIA Vs. SANJAY KUMAR CHAURASIA
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August 17, 2016 |
AJAY KUMAR DAS Vs. THE STATE OF BIHAR
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February 11, 2016 |
AJAY KUMAR DUBEY Vs. THE UNION OF INDIA
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April 19, 2016 |
AJAY KUMAR MANDAL Vs. STATE OF BIHAR
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June 28, 2016 |
AJAY KUMAR S/O SHIV DATTA Vs. STATE OF BIHAR
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April 27, 2016 |
AJAY KUMAR SINGH Vs. COMMISSIONER OF INCOME TAX-II AND ORS.
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March 15, 2016 |
AJAY KUMAR SON OF SHRI RAM KRIPAL THAKUR RESIDENT OF VILLAGE Vs. MOST. RUBY DEVI W/O LATE SANJAY KUMAR RESIDENT OF VILLAGE
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July 27, 2016 |
AJAY KUMAR, S/O MOTI LAL SINGH Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE (D G P ) BIHAR, PATNA; DEPUTY INSPECTOR GENERAL OF POLICE, MAGADH RANGE, GAYA; SUPERINTENDENT OF POLICE JEHANABAD
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September 22, 2016 |
AJAY SHANKAR SINGH, S/O LATE RAM SAKAL SINGH, R/O VILLAGE MOLDIAR TOLA, P.S MOKAMA, DISTRICT PATNA Vs. THE STATE OF BIHAR
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November 30, 2016 |
AJAY SINGH Vs. STATE OF BIHAR
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May 2, 2016 |
AJEET KUMAR Vs. THE STATE OF BIHAR AND ORS.
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March 9, 2016 |
AJEET KUMAR Vs. THE STATE OF BIHAR
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July 4, 2016 |
AJEET KUMAR SHARMA & ORS Vs. THE STATE OF BIHAR & ORS
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July 27, 2016 |
AJEET KUMAR SON OF SRI SAKALDEEP SINGH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, MAIN SECRETARIAT, PATNA
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July 5, 2016 |
AJIT KUMAR MISHRA Vs. THE UNION OF INDIA AND ORS.
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January 14, 2016 |
AJIT KUMAR S/O SRI RAGHUNANDAN PRASAD SINGH Vs. THE STATE OF BIHAR
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August 2, 2016 |
AJIT KUMAR SINGH Vs. STATE OF BIHAR
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July 15, 2016 |
AJIT KUMAR, SON OF BHAGWAN DAYAL SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PATNA
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December 19, 2016 |
AJIT PASWAN Vs. STATE OF BIHAR
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August 16, 2016 |
AJIT SINGH Vs. THE STATE OF BIHAR
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February 3, 2016 |
AKBAR MANDAL Vs. THE STATE OF BIHAR
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December 21, 2016 |
AKHIL KISHORE PRASAD SINGH, AGED ABOUT 61 YEARS, S/O LATE RAM BACHHAN SINGH, RESIDENT OF MOHALLA Vs. CENTRAL BANK OF INDIA THROUGH FIELD GENERAL MANAGER, CENTRAL BANK OF INDIA, CHANDRAMUKHI NARIMAN POINT, MUMBAI
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December 2, 2016 |
AKHILESH KUMAR @ AKHILESH RAI @ AKLESH KUMAR @ AKLESH RAI Vs. STATE OF BIHAR
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May 25, 2016 |
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
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October 6, 2016 |
AKHILESH KUMAR SINGH @ MANOJ KUMAR Vs. THE UNION OF INDIA
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September 6, 2016 |
AKHILESH KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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January 30, 2016 |
AKHILESH NARAYAN SINGH @ AKHILESH NARAYAN SINHA, SON OF LATE RAM DAHIN SINGH, RESIDENT OF VILLAGE BHAISAMARA, P.S. TEKARI, DISTT. Vs. THE STATE OF BIHAR
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March 1, 2016 |
AKHILESH PRASAD SON OF LATE RAMESHWAR PRASAD @ RAMESHWAR MAHTO Vs. THE STATE OF BIHAR
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June 28, 2016 |
AKHILESH SETH AND ORS. Vs. THE STATE OF BIHAR
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April 13, 2016 |
AKHILESHWAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
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February 18, 2016 |
ALKA JHA D/O SHRI BALBIR JHA R/O D Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE
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July 4, 2016 |
ALL INDIA STUDENTS FEDERATION Vs. THE STATE OF BIHAR AND ORS.
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April 20, 2016 |
ALLAMA MUKHTAR Vs. THE STATE OF BIHAR
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October 18, 2016 |
ALLIED ENGINEERING WORKS PVT LTD. Vs. THE STATE OF BIHAR
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September 21, 2016 |
ALOK GUNJAN Vs. STATE OF BIHAR
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June 8, 2016 |
ALOK KUMAR VERMA Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
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April 12, 2016 |
AMAL KISHORE CHAUDHARY Vs. RANI DEVI
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February 8, 2016 |
AMAL KUMAR CHOUDHARY S/O CHANDRA BHUSHAN PRASAD CHOUDHARY Vs. STATE BANK OF INDIA UNION OF INDIA THROUGH DEBT RECOVERY TRIBUNAL; PRACHI EXIM INDIA LTD; MAHENDRA NARAIN KUNWAR; SEEMA; SANJEEV KUMAR; REKHA CHAUDHARY; RAJIV RANJAN KUMAR; MANI MALA DEVI
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September 23, 2016 |
AMALESH KUMAR @ AMARESH KUMAR S/O BRIJ KISHORE SINGH Vs. THE STATE OF BIHAR
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August 19, 2016 |
AMAR LAL @ AMAR LAL PANDIT Vs. STATE OF BIHAR
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August 19, 2016 |
AMAR NATH YADAV AND ORS. Vs. THE STATE OF BIHAR
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March 15, 2016 |
AMAR SINHA Vs. BAR COUNCIL OF INDIA
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September 30, 2016 |
AMARDEO SINGH Vs. THE STATE OF BIHAR
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February 8, 2016 |
AMARENDRA GUATAM Vs. UNION OF INDIA
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June 23, 2016 |
AMBIKA PRASAD DAS Vs. STATE OF BIHAR
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May 18, 2016 |
AMIT GUPTA, SON OF LATE ANIL KUMAR GUPTA Vs. THE STATE OF BIHAR
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November 28, 2016 |
AMIT KUMAR Vs. STATE OF BIHAR
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September 27, 2016 |
AMIT KUMAR SON OF ARUN KUMAR CHAUDHARY Vs. INDIAN OIL CORPORATION LTD ; AREA MANAGER INDIAN OIL CORPORATION LTD
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August 31, 2016 |
AMIT KUMAR SON OF RAJDEO PRASAD RAI Vs. THE STATE OF BIHAR
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March 16, 2016 |
AMIT RANJAN SINGH, SON OF LATE GANESH PRASAD SINGH Vs. STATE OF BIHAR
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November 30, 2016 |
AMITA KOCHAR, W/O VINAY KOCHAR Vs. ACIT, CENTRAL CIRCLE-2, PATNA
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May 9, 2016 |
AMITABH AMIT Vs. STATE OF BIHAR ADDITIONAL SECRETARY, INFORMATION AND PUBLIC RELATION OFFICE BIHAR
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October 28, 2016 |
AMITABH KUMAR DAS, SON OF SRI GAURI SHANKAR DAS Vs. UNION OF INDIA THROUGH THE SECRETARY
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May 5, 2016 |
AMJAD HUSAIN Vs. OF BIHAR
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December 21, 2016 |
AMOD KUMAR CHAURASIYA Vs. THE STATE OF BIHAR AND ANOTHER
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February 17, 2016 |
AMRAWATI DEVI Vs. THE STATE OF BIHAR & ORS
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June 22, 2016 |
AMRENDRA KUMAR SON OF KRISHNA KISHORE PRASAD Vs. STATE OF BIHAR
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August 8, 2016 |
AMRENDRA KUMAR SON OF MOHAN SINGH RESIDENT OF VILLAGE Vs. STATE OF BIHAR
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September 5, 2016 |
AMRENDRA KUMAR TRIPATHI Vs. THE STATE OF BIHAR
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May 2, 2016 |
AMRITA KUMAR @ AMRITA DEVI D/O SHAMBHU RAJAK R/O MOHALLA Vs. JYOTISH KUMAR RAJAK S/O DASHRATH PRASAD RAJAK R/O MOHALLA
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September 22, 2016 |
ANAND CONSULTANT Vs. STATE OF BIHAR
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October 5, 2016 |
ANAND KUMAR Vs. SRI LAL BABU RAI
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December 13, 2016 |
ANAND MOHAN PODDAR S/O LATE RAM RAKSHA PODDAR Vs. KAILASH PODDAR S/O LATE CHANDRADEO PODDAR
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August 12, 2016 |
ANAND ROY Vs. STATE OF BIHAR AND OTHERS
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March 10, 2016 |
ANANDI KUMAR S/O KISHUN MAHTO Vs. THE STATE OF BIHAR
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September 19, 2016 |
ANANT KUMAR SINGH Vs. THE STATE OF BIHAR
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March 17, 2016 |
ANANTA UNIQUE SERVICES PVT Vs. THE STATE OF BIHAR
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September 30, 2016 |
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
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January 6, 2016 |
ANIL KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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April 27, 2016 |
ANIL KUMAR MUKUND, SON OF LATE RIT NARAYAN LAL DAS, RESIDENT OF 1A/12, NEW PATLIPUTRA, NEAR BORING ROAD, PAANI TUNKI, PS PATLIPUTRA, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
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March 3, 2016 |
ANIL KUMAR RAI SON OF NAGERSETH BHATT Vs. THE STATE OF BIHAR
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March 18, 2016 |
ANIL KUMAR S/O LATE MAHESHWAR YADAV R/O VILLAGE & P.O. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, BAILY ROAD, PATNA
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November 10, 2016 |
ANIL KUMAR SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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April 6, 2016 |
ANIL KUMAR SHRIVASTAVA Vs. SHAURYA SUNIL AND ORS.
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January 20, 2016 |
ANIL KUMAR SINGH, RETIRED ACCOUNTS ASSISTANTM GAYA ELECTRIC CIRCLE, SON OF LATE KAMLESH KUMAR, RESIDENT OF SHARDA KUTIR, MAKSUDPUR KOTHI, AT AND P.O. TUTBARI, NEAR BALTI FACTORY, NEW GODOWN, P.S. KOTWALI, GAYA, DISTRICT Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED THROUGH ITS CHAIRMAN CUM
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July 15, 2016 |
ANIL KUMAR SINGH, S/O Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT AND HOUSING, GOVERNMENT OF BIHAR, PATNA
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December 16, 2016 |
ANIL KUMAR, S/O LATE LOK NATH SINGH, R/O VILLAGE Vs. THE UNION OF INDIA THROUGH THE SECRETARY, INFORMATION AND BROADCASTING, NEW DELHI
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September 9, 2016 |
ANIL RAI Vs. THE STATE OF BIHAR
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December 14, 2016 |
ANIL SINGH, AGED ABOUT 57 YEARS, SON OF LATE DR. RAMRAJ SINGH AND LATE MRS. SUMITRA DEVI, PRESENTLY RESIDENT OF MIG Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
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October 19, 2016 |
ANIRUDH GAUTAM Vs. THE STATE OF BIHAR
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July 18, 2016 |
ANISA KHATOON WIFE OF LATE KAMRUDDIN QUAZI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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December 13, 2016 |
ANITA KUMARI DAUGHTER OF LATE PREM SHANKAR MISHRA, WIFE OF SHRI UMASHANKAR MISHRA, RESIDENT OF VILLAGE & P.O. RAJPUR, POLICE STATION Vs. THE STATE OF BIHAR
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October 20, 2016 |
ANJANI DEVI Vs. STATE OF BIHAR AND ANOTHER
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March 9, 2016 |
ANJANI DEVI Vs. STATE OF BIHAR
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November 22, 2016 |
ANJANI KUMAR SINHA SON OF LATE SURENDRA PRASAD Vs. THE STATE OF BIHAR
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October 6, 2016 |
ANJANI KUMAR SON OF LATE MAHABIR PRASAD LAL RESIDENT OF MOHALLA - 11 Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF
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August 1, 2016 |
ANKIT RAJ, S/O AMRESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, NEW DELHI
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November 30, 2016 |
ANNAPURNA HOTELS, CIVIL COURT COMPOUND, P S - PIRBHORE Vs. STATE OF BIHAR; LABOUR ENFORCEMENT OFFICER-CUM-INSPECTOR; LABOUR SUPERINTENDENT; SUPERINTENDENT OF POLICE; CERTIFICATE OFFICER CUM DISTRICT PANCHAYAT RAJ OFFICER
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September 1, 2016 |
ANTIKA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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April 18, 2016 |
ANURAG Vs. STATE OF BIHAR
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October 4, 2016 |
ANURANJAN KUMAR ANUPAM S/O SHRI LAXMI NARAYAN MEHTA R/O VILL RAMPUR, P.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION GOVERNMENT OF BIHAR, PATNA
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August 30, 2016 |
ANWARI BIBI Vs. KHAIRATAN BIBI & ANR
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September 14, 2016 |
ARBIND KUMAR MISHRA Vs. STATE OF BIHAR
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March 10, 2016 |
ARCHANA KUMARI Vs. STATE OF BIHAR
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October 24, 2016 |
ARCHANA KUMARI WIFE OF SHAILESH SHARMA Vs. SHAILELSH SHARMA SON OF LATE SHEODUTT SHARMA
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July 26, 2016 |
ARCHANA MISHRA Vs. STATE OF BIHAR
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October 18, 2016 |
ARCHANA WIFE OF GAURI SHANKAR RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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September 6, 2016 |
ARIF @ MD. ARIF ANWAR, SON OF TAHJIB ALAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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September 20, 2016 |
ARJUN CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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February 3, 2016 |
ARJUN MANJHI Vs. STATE OF BIHAR
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May 20, 2016 |
ARJUN PRASAD CHAUHAN Vs. THE STATE OF BIHAR AND ORS.
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January 8, 2016 |
ARJUN RAI Vs. STATE OF BIHAR
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October 6, 2016 |
ARTI JAISWAL, WIFE OF SRI PAWAN CHOUDHARY, RESIDENT OF MOHALLA Vs. SRI PAWAN CHAUDHARY, SON OF LATE KEDAR NATH CHAUDHARY, RESIDENT OF MOHALLA
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September 5, 2016 |
ARTI MISHRA AND ORS. Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
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January 25, 2016 |
ARUN KUMAR Vs. STATE OF BIHAR
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July 5, 2016 |
ARUN KUMAR Vs. NAND KISHORE RAI
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July 27, 2016 |
ARUN KUMAR AJAY Vs. STATE OF BIHAR
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October 4, 2016 |
ARUN KUMAR BHAGAT @ ARUN KUMAR S/O MAHENDRA MAHTO (UNDER THE GUARDIANSHIP OF MAHENDRA MAHTO) RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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July 19, 2016 |
ARUN KUMAR LAL DAS @ ARUN KUMAR KARN SON OF LATE UTTIM LAL DAS, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, ADMINISTRATION AND LAND REFORMS GOVERNMENT OF BIHAR
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August 16, 2016 |
ARUN KUMAR MAHTO Vs. THE STATE OF BIHAR & ORS
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September 28, 2016 |
ARUN KUMAR MOWAR AND ORS. Vs. MADAN PD. SINGH MOWAR AND ORS.
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February 26, 2016 |
ARUN KUMAR SINGH, S/O LATE RAGHUBIR SINGH, R/O MANAHAR BASANT, P.S. Vs. THE CENTRAL BANK OF INDIA THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE, CENTRAL BANK OF INDIA, MAURYALOK, R BLOCK B 2ND FLOOR, P.S.
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July 28, 2016 |
ARVIND KUMAR Vs. THE STATE OF BIHAR
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March 15, 2016 |
ARVIND KUMAR KHAN, SON OF SHRI PHANIBHUSAN KHAN, RESIDENT OF VILLAGE+ P.O.+ P.S. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF REGISTRATION, EXCISE AND PROHIBITION, GOVERNMENT OF BIHAR, PATNA
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December 22, 2016 |
ARVIND KUMAR MUKESH Vs. UNION OF INDIA
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April 25, 2016 |
ARVIND KUMAR SHARMA S/O LATE TAPESHWAR NATH SHARMA Vs. STATE OF BIHAR
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November 16, 2016 |
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
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September 21, 2016 |
ARVIND KUMAR THAKUR Vs. THE UNION OF INDIA AND ORS.
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April 5, 2016 |
ARVIND MOHUN Vs. MADHYA BIHAR GRAMIN BANK, PATNA AND ORS.
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January 29, 2016 |
ARVIND RAM Vs. STATE OF BIHAR
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June 8, 2016 |
ASGAR ANSARI Vs. THE STATE OF BIHAR
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February 1, 2016 |
ASHA DEVI Vs. STATE OF BIHAR
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August 23, 2016 |
ASHA DEVI AND ORS. Vs. SHYAM NARAIN SINGH AND ORS.
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March 29, 2016 |
ASHA KUMARI Vs. STATE OF BIHAR
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December 16, 2016 |
ASHARFI THAKUR Vs. THE STATE OF BIHAR
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April 8, 2016 |
ASHISH KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR, STATE BANK OF INDIA, MUMBAI
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October 28, 2016 |
ASHOK ENGINEERING(BIHAR)LTD Vs. BIHAR STATE ELECTRICITY BOARD
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September 23, 2016 |
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
|
April 20, 2016 |
ASHOK KUMAR Vs. STATE OF BIHAR
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April 19, 2016 |
ASHOK KUMAR RAI @ ASHOK KUMAR SINGH Vs. RAJENDRA SAH
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March 11, 2016 |
ASHOK KUMAR SANYAL S/O LATE ANANG BHUSHAN SANYAL AND ORS Vs. STATE OF BIHAR AND ORS
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January 7, 2016 |
ASHOK KUMAR SINGH S/O LATE ANIRUDH SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, IRRIGATION DEPARTMENT, GOVT. OF BIHAR, PATNA
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November 9, 2016 |
ASHOK KUMAR, SON OF HARI JAGNARAYAN PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH (MEDICAL EDUCATION, FAMILY WELFARE AND INDIGENOUS MEDICINE), GOVERNMENT OF BIHAR, PATNA
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December 5, 2016 |
ASHOK PASWAN, SON OF DOMAN PASWAN, RESIDENT OF VILLAGE BHUIDHARA, P.S. MUFFASIL, DISTRICT Vs. THE STATE OF BIHAR
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July 15, 2016 |
ASHOK PATHAK SON OF SRI RAM NANDAN PATHAK Vs. THE STATE OF BIHAR
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February 25, 2016 |
ASHOK SAH Vs. THE STATE OF BIHAR AND ORS.
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March 29, 2016 |
ASHOK SINGH PITA SWA RAMANAND SINGH GRAM-RAMGARH Vs. BIHAR RAJYA
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April 21, 2016 |
ASHOK YADAV @ ASHOK KUMAR YADAV SON OF DOMAN YADAV Vs. THE STATE OF BIHAR
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July 19, 2016 |
ASHUTOSH KUMAR JHA Vs. STATE OF BIHAR
|
October 4, 2016 |
ASHUTOSH KUMAR JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 5, 2016 |
ASHWINI KUMAR SINGH Vs. BIHAR STATE POWER HOLDING COMPANY LTD.
|
June 30, 2016 |
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
May 19, 2016 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. M/S NAND LAL AND COMPANY
|
March 28, 2016 |
ASTANAND RAI Vs. THE STATE OF BIHAR
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May 12, 2016 |
ATAUL HAQ Vs. THE STATE OF BIHAR
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January 13, 2016 |
ATI RAZIA DEVI Vs. STATE OF BIHAR AND ORS.
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January 11, 2016 |
ATUL KUMAR VERMA AND ORS. Vs. THE STATE OF BIHAR
|
February 17, 2016 |
AUDHAR KUMAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
April 18, 2016 |
AUTO AGENCIES Vs. ARBITRATOR KUKKAJE RAMAKRISHNA BHAT; TVS MOTOR COMPANY LIMITED
|
September 21, 2016 |
AVINASH KUMAR Vs. STATE OF BIHAR; PRINCIPAL SECRETARY COMMISSIONER TRANSPORT DEPARTMENT; ADDITIONAL TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT; DEPUTY TRANSPORT COMMISSIONER TRANSPORT DEPARTMENT; UNDER SECRETARY TRANSPORT DEPARTMENT; BIHAR STAFF SELECTION COMMISSION VETER
|
September 9, 2016 |
AVINASH KUMAR MOHAN, SON OF SHRI MAHESH KUMAR MOHAN, RESIDENT OF MOHALLA MALLIK SARAI, P.O. & P.S. ISLAMPUR, DISTRICT NALANDA (BIHAR) BEING THE DIRECTOR OF JAI OM ENGICON PRIVATE LIMITED HAVING ITS REGISTERED OFFICE AT MALLIK SARAI, NALANDA (BIHAR) Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, RURAL WORKS DEPARTMENT, GOVT. OF BIHAR, PATNA
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July 13, 2016 |
AVINASH KUMAR SON OF SHIV PRASAD Vs. THE STATE OF BIHAR
|
March 2, 2016 |
AVINASH KUMAR, S/O SHANKAR PRASAD SINGH Vs. HIGH COURT OF JUDICATURE AT PATNA
|
October 25, 2016 |
AWADH BIHARI SINGH Vs. UNION OF INDIA
|
November 25, 2016 |
AWADH KISHORE RAM Vs. THE STATE OF BIHAR
|
July 19, 2016 |
AWADHESH KUMAR Vs. UNION OF INDIA; SECRETARY, B R D B; COMMANDER, G R E F CENTRE
|
September 7, 2016 |
AWADHESH KUMAR MANDAL Vs. THE STATE OF BIHAR AND ORS.
|
February 22, 2016 |
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 13, 2016 |
AWADHESH KUMAR SINHA, SON OF LATE BASUDEO SINHA, RESIDENT OF VILLAGE GIRHINDA PROFESSOR COLONY, WARD NO. 19, POLICE STATION SHEIKHPURA, DISTT. SHEIKHPURA AT PRESENT HEAD CLERK NAGAR PARISHAD SHEIKHPURA, DISTT. SHEIKHPURA Vs. THE STATE OF BIHAR
|
October 20, 2016 |
AWADHESH MANDAL Vs. STATE OF BIHAR
|
June 27, 2016 |
AWADHESH SINGH @ AWADHESH KUMAR SINGH SON OF RAMANAND SINGH, RESIDENT OF VILLAGE MAHADEO SIMARIA, POLICE STATION SIKANDRA, DISTRICT JAMUI Vs. THE STATE OF BIHAR
|
November 22, 2016 |
AWDESH MAHTO Vs. THE UNION OF INDIA
|
March 3, 2016 |
AYODHYA NATH SHUKLA SHUKLA Vs. STATE OF BIHAR
|
April 12, 2016 |
AZAD TRANSPORT COMPANY PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2016 |
B. N. SINGH Vs. THE PATNA MUNICIPAL CORPORATION
|
January 21, 2016 |
B.N. MANDAL UNIVERSITY, LALOONAGAR, MADHEPURA THROUGH ITS VICE CHANCELLOR Vs. AMIT PRATAP ROY, S/O BRINDA PRASAD ROY, RESIDENT OF QTR NO. T/32, POSTAL COLONY, BARMASIS, POST + DISTRICT
|
April 5, 2016 |
BABBAN PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 14, 2016 |
BABITA KUMARI Vs. RAMESH KUMAR
|
April 27, 2016 |
BABLOO KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
|
February 24, 2016 |
BABLU KUMAR DAS Vs. THE STATE OF BIHAR
|
May 13, 2016 |
BABLU YADAV S/O LATE BISHESHWAR YADAV Vs. STATE OF BIHAR
|
June 7, 2016 |
BACHCHA SINGH Vs. THE STATE OF BIHAR
|
October 17, 2016 |
BACHI DEVI W/O SRI DASHRATH YADAV RESIDENT OF VILLAGE SIRDALLA TOLA, BABNI NAGMA, P.S. SIRDALLA, DISTRICT NAWADAH Vs. SUDAMA DEVI W/O SHRI JAGDISH PRASAD YADAV RESIDENT OF VILLAGE SIRDALLA, TOLA BABNI NAGMA, P.S. SIRDALLA, DISTRICT NAWADAH
|
November 8, 2016 |
BACHIYA DEVI @ RANI KALA DEVI W/O LATE RAJ NANDAN SINGH @ RAJAN SINGH R/O VILL. Vs. SMT. MUNKI DEVI W/O DEVENDRA YADAV R/O VILL.
|
July 12, 2016 |
BACHU PRASAD Vs. THE STATE OF BIHAR
|
June 23, 2016 |
BADAL KUMAR Vs. STATE OF BIHAR
|
May 16, 2016 |
BADAL SINGH, S/O DEVNARAYAN SINGH @ DEVI SINGH Vs. THE STATE OF BIHAR
|
October 22, 2016 |
BADRI SINGH AND OS. Vs. THE STATE OF BIHAR
|
March 14, 2016 |
BADRI YADAV Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2016 |
BAGESWARI DEVI Vs. UNION OF INDIA
|
September 23, 2016 |
BAHADUR MAHTO SON OF LATE NATHUNI MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 21, 2016 |
BAIDYANATH SINGH, S/O Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA.
|
December 16, 2016 |
BAIJNATH PANDEY Vs. THE STATE OF BIHAR & ORS
|
January 18, 2016 |
BAIJNATH PRASAD Vs. THE CENTRAL BANK OF INDIA
|
April 4, 2016 |
BAJRANG CONSTRUCTION Vs. THE UNION OF INDIA AND ORS.
|
February 25, 2016 |
BALA KANT PATHAK SON OF LATE SATYA DEO PATHAK Vs. STATE OF BIHAR; PHOOL KUMARI WIFE OF JITENDRA KUMAR
|
August 23, 2016 |
BALAJI INFRARO (I) LTD Vs. CHANAKYA NATIONAL LAW UNIVERSITY
|
November 16, 2016 |
BALDEV SINGH @ VIKKI SINGH @ BALLE SINGH SON OF LATE GYAN SINGH Vs. THE STATE OF BIHAR
|
April 25, 2016 |
BALESHWAR MANDAL S/O LATE KISHUN MANDAL VILL. HARTHA Vs. THE STATE OF BIHAR
|
April 20, 2016 |
BALESHWAR SINGH Vs. THE STATE OF BIHAR
|
June 27, 2016 |
BALMIKI PRASAD SINGH Vs. TARUN KUMAR & ORS
|
October 5, 2016 |
BALMIKI SINGH AND ORS. Vs. SANJAY SINGH AND ORS.
|
January 20, 2016 |
BAM SHANKAR YADAV Vs. STATE OF BIHAR
|
September 15, 2016 |
BANKE BIHARI SINGH, SON OF LATE GOVIND PRASAD SINGH, RESIDENT OF SITLA ASTHAN ROAD, TILKAMANJHI, P.S. TILKAMANJHI, DISTRICT Vs. THE STATE OF BIHAR
|
June 29, 2016 |
BANKEY BIHARI, SON OF LATE BECHU, RESIDENT OF GUJARAT COLONY, P.O.: CHAS, P.S.: CHAS, DISTRICT: DHANBAD (JHARKHAND) Vs. THE N. T. P. C. THROUGH CHIEF MANAGING DIRECTOR, CORPORATE CENTRE, N.T.P.C., SCOPE COMPLEX, LODHI ROAD, NEW DELHI
|
November 28, 2016 |
BANKING BUSINESS FACILITATORS ASSOCIATION Vs. THE CHAIRMAN, STATE BANK OF INDIA
|
November 30, 2016 |
BARMESHWAR YADAV @ BARMESHWAR NATH YADAV SON OF LATE NATHUNI YADAV RESIDENT OF VILLAGE SOVAN, P.O. SOVAN, P.S. KRISHNA BRAHMA, DISTRICT Vs. BHRIGUNATH PRASAD
|
May 5, 2016 |
BASUDEO NARAIN SINGH Vs. THE STATE OF BIHAR
|
March 8, 2016 |
BASUDEO YADAV Vs. STATE OF BIHAR
|
November 16, 2016 |
BCL SECURE PREMISES (P) LTD , NEW DELHI Vs. UNION OF INDIA & OTHERS
|
July 4, 2016 |
BELA SINHA W/O NARESH CHANDRA SINGH Vs. STATE OF BIHAR AND ORS
|
January 29, 2016 |
BENKTESHWAR UPADHYAY SON OF LATE YADUVANSH UPADHYAY RESIDENT OF DR. NARAYAN PRASAD LANE, MOHALLA KAZOOR BANNA, POLICE STATION SULTANGANJ, P.O. MAHENDRU, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT (HIGHER EDUCATION), GOVT. OF BIHAR, PATNA
|
July 13, 2016 |
BHAGAWATI PRASAD SINGH @ SUDHIR KUMAR SINGH SON OF LATE SHALIGRAM SINGH RESIDENT OF VILLAGE : MAINA, POLICE STATION : MAHISHI, DISTRICT Vs. THE STATE OF BIHAR
|
October 18, 2016 |
BHAGMANI DEVI, WIFE OF SURAJ PRASAD SAH @ SURAJ PRAKASH SAH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
October 5, 2016 |
BHAGMATI DEVI Vs. THE STATE OF BIHAR
|
May 2, 2016 |
BHAGWAN SINGH Vs. STATE OF BIHAR
|
February 1, 2016 |
BHAGWAN YADAV, SON OF LATE DASRATH YADAV, RESIDENT OF MOHALLA DIXON ROAD MUNDICHAK, P.S. TILKAMANJHI, DISTRICT Vs. THE UNION OF INDIA THROUGH DIVISIONAL RAILWAY MANAGER, EASTERN RAILWAY, MALDA DISTRICT MALDA
|
July 12, 2016 |
BHARAT PETROLEUM CORPORATION LIMITED Vs. CHANDRA DEO PRASAD AND ORS.
|
April 1, 2016 |
BHARAT PRASAD Vs. MOST. PANA DEVI
|
February 12, 2016 |
BHARAT SINGH Vs. THE UNION OF INDIA & ORS
|
November 23, 2016 |
BHARAT SINGH SON OF LATE PANDIT SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR
|
October 26, 2016 |
BHARAT SINGH, S/O LATE MOTI SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
October 22, 2016 |
BHARAT THAKUR Vs. THE STATE OF BIHAR
|
May 17, 2016 |
BHARTI SINGH Vs. THE STATE OF BIHAR
|
May 12, 2016 |
BHARTIYA JANTA PARTY Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2016 |
BHASIN CONSTRUCTION COMPANY PVT. LTD. Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD.
|
February 17, 2016 |
BHASKAR LOGISTIC SERVICES PVT. LTD. Vs. UNION OF INDIA
|
June 23, 2016 |
BHAWANI DEVI Vs. THE STATE OF BIHAR
|
August 2, 2016 |
BHAWESH KUMAR DERHGAWEN Vs. STATE OF BIHAR
|
June 30, 2016 |
BHAWESH KUMAR S/O LATE JAGAT NARAIN SINGH RESIDENT OF TARARI, P.O. TARARI, VIA KONCH, P.S. TARARI, DISTRICT Vs. THE STATE OF BIHAR
|
May 18, 2016 |
BHAWESH SHARMA Vs. STATE OF BIHAR
|
May 17, 2016 |
BHIM SINGH Vs. THE STATE OF BIHAR
|
June 15, 2016 |
BHIM SINGH SON OF HARERAM SINGH Vs. THE STATE OF BIHAR
|
May 13, 2016 |
BHIMA NAND JHA Vs. SRI SRI PANCH BHAGINI SAHIT TRIPUR SUNDARI DAKSH KALI & ORS
|
October 20, 2016 |
BHOLA SINGH @ RAM BILASH SINGH Vs. STATE OF BIHAR
|
April 22, 2016 |
BHRIGU KUMAR RANJAN Vs. THE STATE OF BIHAR
|
March 17, 2016 |
BHRIGUNATH SINGH Vs. MAGADH UNIVERSITY
|
August 8, 2016 |
BHUBANESHWAR PRASAD SINGH SON OF LATE YOGENDRA PRASAD SINGH Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER
|
October 26, 2016 |
BHULAN KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
June 29, 2016 |
BHULAN RAM Vs. THE INSURANCE OMBUDSMAN
|
April 28, 2016 |
BHURHIA MAHIYAMA PACS SANHAULA Vs. THE STATE OF BIHAR
|
January 29, 2016 |
BHUVHESHWER YADAV S/O LATE PITAMBER YADAV Vs. STATE OF BIHAR
|
July 20, 2016 |
BHUWANESHWAR SINGH SON OF LATE BOUDH NARAYAN SINGH Vs. STATE OF BIHAR
|
December 1, 2016 |
BIBHA RANI Vs. STATE OF BIHAR
|
December 13, 2016 |
BIBI FIROZA Vs. THE STATE OF BIHAR
|
February 9, 2016 |
BIBI HANUFA @ SATANI WIFE OF NASRUDDIN Vs. KHALILUR REHMAN @ TETNA
|
October 19, 2016 |
BIBI HUSNA ARA Vs. STATE OF BIHAR
|
November 19, 2016 |
BIBI MEHRUN NISSA Vs. MD. EHSANUL HAQUE
|
March 11, 2016 |
BIBI RABIA KHATOON @ RABEYA KHATOON Vs. M/S. LAXMI NARAYAN SITA RAM
|
May 4, 2016 |
BIHAR ASAINIK SEVA SAHKARI GRIH NIRMAN SAMITI LIMITED, PATNA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
November 8, 2016 |
BIHAR INTERMEDIATE EDUCATION COUNCIL EMPLOYEES ASSOCIATION PATNA Vs. STATE OF BIHAR
|
October 24, 2016 |
BIHAR POLICE BUILDING CONSTRUCTION (P) LTD. Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
|
March 11, 2016 |
BIHAR RAJYA BEROJGAR BHESHAGYA SANGH Vs. THE STATE OF BIHAR
|
November 11, 2016 |
BIHAR RAJYA BHUMI VIKAS BANK SAMITI Vs. THE STATE OF BIHAR
|
October 28, 2016 |
BIHAR RAJYA BHUMI VIKAS BANK SIMIT Vs. STATE OF BIHAR
|
September 6, 2016 |
BIHAR STATE ELECTRICITY BOARD @ BIHAR STATE POWER (HOLDING) COMPANY LTD Vs. M/S R.S. FABRICATORS, THROUGH ITS ONE OF THE PARTNER, RAM BACHAN PRASAD
|
July 21, 2016 |
BIHAR STATE ELECTRICITY BOARD PATNA Vs. ABHISHEK RANJAN S/O LATE RADHESHYAM MANDAL
|
June 28, 2016 |
BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED Vs. WAKIL PRASAD YADAV
|
May 20, 2016 |
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION Vs. SONE VALLEY RICE MILL
|
May 20, 2016 |
BIHAR STATE POWER HOLDING CO. ( NORTH), VIDYUT BHAWAN, BAILEY ROAD, PATNA, THROUGH SHRI RAJ KUMAR SINHA, LEGAL SUPERVISOR, AUTHORISED ON BEHALF OF THE MANAGING DIRECTOR Vs. NATIONAL HUMAN RIGHTS COMMISSION THROUGH ITS ASSISTANT REGISTRAR ( LAW ) HAVING OFFICE AT FARIDKOT HOUSE, COPERNICUS MARG, NEW DELHI
|
November 25, 2016 |
BIJAY KUMAR SINHA Vs. STATE OF BIHAR
|
May 20, 2016 |
BIJAY MANDAL, SON OF CHAMAK LAL MANDAL, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 23, 2016 |
BIJAY SINGH YADAV S/O BABAN SINGH @ DINDAYAL SINGH Vs. STATE OF BIHAR; DISTRICT MAGISTRATE, ROHTAS; DEPUTY DEVELOPMENT COMMISSIONER; OFFICER - IN - CHARGE; DEPUTY SUPPLY OFFICER; DISTRICT ESTABLISHMENT DEPUTY COLLECTOR; SUB DIVISIONAL POLICE OFFICER; SAHMIR ANSARI
|
September 28, 2016 |
BIJAY YADAV S/O LATE KESHAW PRASAD YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
July 27, 2016 |
BIJENDRA YADAV S/O SUDHDEO YADAV Vs. THE STATE OF BIHAR
|
June 24, 2016 |
BIJLI YADAV AND ORS. Vs. THE STATE OF BIHAR
|
April 5, 2016 |
BIKASH KUMAR Vs. STATE OF BIHAR
|
May 19, 2016 |
BIKASH YADAV Vs. STATE OF BIHAR
|
November 18, 2016 |
BIKKI RAJPAL SON OF SRI MAHESHWAR RAJPAL Vs. THE STATE OF BIHAR
|
September 8, 2016 |
BIKRAM PASWAN & ORS Vs. THE STATE OF BIHAR
|
January 29, 2016 |
BIMAL DEVI @ BIMLA DEVI Vs. CHIEF GENERAL MANAGER, BSNL, BIHAR CIRCLE
|
November 19, 2016 |
BIMAL HEMBRAM Vs. THE STATE OF BIHAR
|
February 23, 2016 |
BIMLA DEVI Vs. UMA DEVI
|
March 3, 2016 |
BINAY KUMAR @ BINAY MOHAN LAL Vs. THE STATE OF BIHAR
|
July 5, 2016 |
BINDA KUMAR @ BINDA KUMAR SINGH, SON OF RAM SWAROOP SINGH Vs. STATE OF BIHAR
|
November 18, 2016 |
BINOD KUMAR Vs. UNION OF INDIA
|
July 21, 2016 |
BINOD KUMAR Vs. THE STATE OF BIHAR
|
March 14, 2016 |
BINOD KUMAR Vs. UNION OF INDIA
|
December 9, 2016 |
BINOD KUMAR MISHRA AGED ABOUT 52 YEARS, S/O SHRI KHEDRA MISHRA AT PRESNET WORKING AS A HEALTH EDUCATOR IN THE PRIMARY HEALTH CENTRE, PAHSARA, P. SN AWKOTHI, DISTRICT BEGUSARAI AND PERMANENT ADDRESS IS VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR PATNA
|
December 22, 2016 |
BINOD PRASAD SINGH @ BINOD SINGH S/O SRI TARA PRASAD SINGH, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR
|
June 21, 2016 |
BINOD THAKUR @ TUNTUN THAKUR, SON OF LATE RAM PRASAD THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH S.P. EAST CHAMPARAN
|
September 30, 2016 |
BINOD YADAV Vs. THE STATE OF BIHAR
|
April 5, 2016 |
BIPIN BIHARI TIWARI S/O LATE KAPIL DEV TIWARI R/O VILLAGE Vs. KAMALA DEVI W/O RAMBADAN MISHRA R/O VILLAGE
|
May 3, 2016 |
BIPIN KUMAR CHOUDHARY Vs. THE RAJENDRA AGRICULTURAL UNIVERSITY
|
April 22, 2016 |
BIPIN KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 21, 2016 |
BIPIN KUMAR SINGH, SON OF BINDESHWARI PD. SINGH, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
July 14, 2016 |
BIPIN MAHTO Vs. THE STATE OF BIHAR
|
May 16, 2016 |
BIRBAL MURMU Vs. THE STATE OF BIHAR AND ORS.
|
April 5, 2016 |
BIRENDRA KUMAR MANJHI SON OF LATE SATYA NARAYAN MANJHI Vs. THE BHARAT PETROLEUM CORPORATION LTD. HAVING ITS REGISTERED OFFICE AT BHARAT BHAWAN
|
July 11, 2016 |
BIRENDRA KUMAR PANDEY Vs. STATE OF BIHAR
|
April 28, 2016 |
BIRENDRA KUMAR RAI Vs. THE STATE OF BIHAR
|
February 15, 2016 |
BIRENDRA KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD (SENIOR SECONDARY) BUDHA
|
August 9, 2016 |
BIRENDRA KUMAR SINHA SON OF LATE KAMALA PRASAD SINHA Vs. STATE OF BIHAR THRU.C.B.I. (SOUTH BIHAR) PATNA
|
June 24, 2016 |
BIRENDRA MAHTO SON OF LATE BALRAM MAHTO Vs. THE STATE OF BIHAR
|
April 1, 2016 |
BIRENDRA OJHA Vs. THE STATE OF BIHAR AND OTHERS
|
February 11, 2016 |
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
May 17, 2016 |
BIRENDRA RAI AND ANOTHER Vs. THE STATE OF BIHAR
|
January 13, 2016 |
BIRENDRA SINGH Vs. STATE OF BIHAR
|
December 20, 2016 |
BIRENDRA TIWARY, SON OF SRI SRINATH TIWARY Vs. VINDHYAWASINI DEVI, WIFE OF LATE RAJESHWAR SINGH
|
October 6, 2016 |
BIRENDRA YADAV Vs. MADAN MITRA
|
February 11, 2016 |
BIRJU KUMAR Vs. ANITA KUMARI @ PARWAT DEVI
|
September 16, 2016 |
BIRJU MANJHI Vs. THE STATE OF BIHAR
|
March 10, 2016 |
BIRJU PASWAN AND ORS. Vs. THE STATE OF BIHAR
|
March 8, 2016 |
BIRJU PASWAN S/O CHANDRADEO PASWAN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
June 7, 2016 |
BIRJU SAH, SON OF SRI JAGDEO SAH, A RESIDENT OF LAXMIPUR CHOWK, POLICE STATION LAXMIPUR, DISTRICT Vs. THE STATE OF BIHAR
|
October 25, 2016 |
BISHESHWAR MISHRA Vs. THE STATE OF BIHAR
|
October 27, 2016 |
BISHESHWAR SAHNI S/O LATE JUDAGI SAHNI R/O MOHALLA Vs. THE STATE OF BIHAR THROUGH COLLECTOR, MUZAFFARPUR, DISTT.
|
January 20, 2016 |
BISHWA MOHAN KUMAR Vs. THE UNIVERSITY OF BIHAR
|
August 5, 2016 |
BISHWA MOHAN SINGH Vs. THE STATE OF BIHAR
|
August 12, 2016 |
BISHWANATH DUBEY Vs. THE STATE OF BIHAR AND ORS.
|
January 13, 2016 |
BITTU KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 29, 2016 |
BITTU MAHATO Vs. STATE OF BIHAR
|
September 7, 2016 |
BITTU SINGH Vs. THE STATE OF BIHAR
|
February 11, 2016 |
BRAJ KISHORE PANDEY Vs. M/S HEM DEVELOPERS PVT. LTD.
|
May 5, 2016 |
BRAJ KISHORE UPADHYAY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2016 |
BRAJ MOHAN SINGH, AGED ABOUT 43 YEARS, S/O SRI DEVENDRA PRASAD SINGH, BEHIND PATHOLOGY BUILDING, P.O. Vs. THE STATE OF BIHAR
|
May 18, 2016 |
BRAJENDRA JHA, S/O LATE SURENDRA JHA SUMAN Vs. THE STATE OF BIHAR
|
November 25, 2016 |
BRAJENDRA NATH OJHA Vs. KISHORI DEVI
|
August 24, 2016 |
BRAJESH KUMAR SRIVASTAVA, S/O SURENDRA PRASAD SRIVASTAVA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 3, 2016 |
BRAJESHWARI PRASAD, S/O LATE ISHWARI PRASAD, R/O NAYA TOLA, NEAR MAHILA VIDHYALAYA MANDIR SCHOOL, LAKHISARAI, DISTT Vs. LAKHISARAI MUNICIPALITY THROUGH ITS EXECUTIVE OFFICER
|
July 11, 2016 |
BRAMDEV PRASAD, S/O SRI RAM BHAVAN SINGH RESIDENT OF VILLAGE CHAKPAKAULI, P.O. ANDA, P.S. PHULWARISARIF, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, GOVT. OF BIHAR, PATNA
|
February 25, 2016 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHANTI DEVI
|
June 21, 2016 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. URMILA DEVI AND ORS.
|
January 21, 2016 |
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. BABY DEVI
|
April 5, 2016 |
BRANCH MANAGER, PUNJAB NATIONAL BANK, GURARU BRANCH, POLICE STATION - GURARU AND DISTRICT - GAYA Vs. BAL MUKUND MAHTO SON OF LATE HARICHARAN MAHTO
|
November 9, 2016 |
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY Vs. SITA DEVI AND ORS.
|
February 8, 2016 |
BRIGADIER RAMNANDAN PRASAD SINGH Vs. THE STATE OF BIHAR
|
October 4, 2016 |
BRIJ KISHORE SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 5, 2016 |
BRIJEY GOPE Vs. STATE OF BIHAR
|
February 9, 2016 |
CENTRAL SELECTION BOARD OF CONSTABLE Vs. SUSHANT KUMAR PANDEY
|
October 24, 2016 |
CHAMPA DEVI Vs. THE STATE OF BIHAR & ORS
|
September 28, 2016 |
CHANDAN KUMAR GUPTA Vs. STATE OF BIHAR
|
December 19, 2016 |
CHANDAN KUMAR SAH Vs. THE STATE OF BIHAR
|
June 23, 2016 |
CHANDAN KUMAR TIWARI, SON OF ANIRUDH TIWARI Vs. STATE OF BIHAR
|
November 28, 2016 |
CHANDAN MISHRA Vs. THE STATE OF BIHAR
|
November 25, 2016 |
CHANDAN PRASAD Vs. STATE OF BIHAR
|
November 17, 2016 |
CHANDAN RAI AND ORS. Vs. THE STATE OF BIHAR
|
April 6, 2016 |
CHANDESHWAR RAI Vs. STATE OF BIHAR
|
March 9, 2016 |
CHANDNI KUMARI Vs. THE STATE OF BIHAR
|
May 5, 2016 |
CHANDRA DEO SHARMA SON OF LATE SHIBJEE SHARMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
November 18, 2016 |
CHANDRA KISHORE KUMAR Vs. STATE OF BIHAR
|
November 15, 2016 |
CHANDRA KISHORE KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 17, 2016 |
CHANDRA MOHAN KUMAR TIWARI Vs. THE STATE OF BIHAR
|
March 8, 2016 |
CHANDRA SHEKHAR PANDEY Vs. AWADHESH PANDEY & ORS
|
October 18, 2016 |
CHANDRA SHEKHAR PRASAD, AGED ABOUT 50 YEARS S/O VISHWANATH PRASAD HEADMASTER RAJKIYA, CONGRESS HIGH SCHOOL, DASRATHPUR, PS GIRIYAK, DISTRICT NALANDA AT BIHARSHARIF Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVT. OF BIHAR, PATNA
|
July 18, 2016 |
CHANDRA SHEKHAR PRASAD, SON OF LATE RAJENDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 19, 2016 |
CHANDRABANSHI SINGH, SON OF LATE SHITAL SINGH, PROPRIETOR Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ROAD CONSTRUCTION, GOVERNMENT OF BIHAR, PATNA
|
November 9, 2016 |
CHANDRABHUSHAN SINGH AND OTHER Vs. STATE OF BIHAR
|
January 21, 2016 |
CHANDRADHAN SHARMA SON OF LATE SHEO RATAN SHARMA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
November 21, 2016 |
CHANDRAKALA KUMARI WIFE OF ASHOK KUMAR, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
July 5, 2016 |
CHANDRAPRABHA DEVI AND ORS. Vs. RAM CHANDRA PRASAD SINGH AND ORS.
|
January 5, 2016 |
CHANDRAWATI DEVI AND ORS. Vs. THE STATE OF BIHAR
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April 8, 2016 |
CHANDRESHWAR KR. SINGH, SON OF LATE NANDU PD. SINGH, RESIDENT OF VILLAGE SRI TALA, P.S. NAWADA ARA, DISTRICT BHOJPUR AT PRESENT POSTED AT CIRCLE OFFICER, BAKHTIYARPUR, DISTRICT PATNA, BIHAR Vs. RATAN PRAKASH SINGH, SON OF LATE SHRIDHAR PRASAD SINGH, RESIDENT OF VILLAGE
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November 29, 2016 |
CHANDRESHWAR NONIA AND ORS. Vs. SUNDARI AND ORS.
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March 1, 2016 |
CHANDRIKA PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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April 5, 2016 |
CHANDRIKA SINGH Vs. RAM PUKAR SINGH
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April 11, 2016 |
CHANDULA KUMARI WIFE OF SHRI SADANAND MANDAL RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
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February 1, 2016 |
CHHAVINATH SHARMA Vs. STATE OF BIHAR
|
October 22, 2016 |
CHHOTU SINGH, SON OF RAJENDRA PRASAD SINGH, RESIDENT OF VILLAGE + POST OFFICE SULTANPUR EAST, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
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December 8, 2016 |
CHINTA SHAH W/O MUNESHWAR PRASAD SHAH Vs. STATE OF BIHAR
|
June 27, 2016 |
CHITARANJAN KUMAR SINHA Vs. STATE OF BIHAR
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May 25, 2016 |
CHITARANJAN KUMAR SINHA, SON OF LATE SURENDRA PRASAD SINHA Vs. STATE OF BIHAR
|
November 30, 2016 |
CHITRANJAN PRASAD SINGH Vs. STATE OF BIHAR & ORS
|
November 11, 2016 |
CHUNCHUN DEVI Vs. STATE OF BIHAR AND ORS.
|
January 21, 2016 |
CIVCON CONSTRUCTION PVT. LTD. Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LTD.
|
April 26, 2016 |
COMMISSIONER OF CENTRAL EXCISE, GOVT. OF INDIA Vs. BATA INDIA LTD.
|
February 25, 2016 |
COMMISSIONER OF CUSTOMS PREVENTIVE, PATNA Vs. SMT. NIRMALA MITRA
|
September 27, 2016 |
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SATISH KUMAR KESHRI
|
April 6, 2016 |
COMMISSIONER OF INCOME TAX, PATNA Vs. HARSH KOCHAR
|
April 28, 2016 |
CONFEDERATION OF INDIAN ALCOHOLIC BEVERAGE COMPANIES Vs. THE STATE OF BIHAR
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September 30, 2016 |
CORPORATE CREATION Vs. STATE OF BIHAR
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May 20, 2016 |
CUSTOMS DEPARTMENT Vs. THE STATE OF BIHAR AND ORS.
|
March 11, 2016 |
D/D. MOJAMMIL HUSSAIN SON OF UMMAT ALI Vs. THE STATE OF BIHAR
|
May 2, 2016 |
DABLU BIND @ DHARMENDRA KUMAR SON OF LALJEE BIND, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 19, 2016 |
DABUR INDIA LIMITED Vs. THE UNION OF INDIA AND ORS.
|
February 26, 2016 |
DAMODAR SINGH, S/O SRI KAPIL DEO SINGH R/O VILL. Vs. THE UNION OF INDIA THROUGH THE SECRETARY (FINANCE), MINISTRY OF FINANCE, GOVT. OF INDIA, NEW DELHI
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July 18, 2016 |
DARA SHIKOH RABBANI, SON OF SHRI SALIM AKHTAR RABBANI, RESIDENT OF HOUSE NO.47/F, LANE NO.2, ZAKARIA COLONY, SADPURA, P.O. RAMNA, P.S. KAZI MOHAMMADPUR, MUZAFFARPUR, DISTRICT MUZAFFARPUR, BIHAR Vs. VIJAYA BANK, (A GOVERNMENT OF INDIA UNDERTAKING), HEAD OFFICE AT 41/2, M.G.ROAD, BENGALURU, KARNATAKA, THROUGH ITS CHAIRMAN & MANAGING DIRECTOR
|
May 5, 2016 |
DARAKASHAN ANJUM Vs. THE STATE OF BIHAR
|
February 24, 2016 |
DASHRATH SINGH SON OF LATE MUGESHWAR SINGH RESIDENT OF VILLAGE Vs. THE ACCOUNTANT GENERAL BIHAR, BIRCHAND PATEL PATH, PATNA
|
September 17, 2016 |
DAYA SHANKAR PRASAD Vs. STATE OF BIHAR
|
October 27, 2016 |
DEBTS RECOVERY TRIBUNAL ADVOCATE ASSOCIATION PATNA, THROUGH ITS PRESIDENT SRI SHAMBHU NATH CHOUBEY S/O LATE RAM DAHIN CHOUBEY RESIDENT OF 402 Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF FINANCIAL SERVICES, JEEVAN DEEP, 10 SANSAD MARG, NEW DELHI
|
August 16, 2016 |
DEEP NARAYAN RAM & ORS Vs. THE STATE OF BIHAR & ORS
|
August 18, 2016 |
DEEPAK KUMAR Vs. THE STATE OF BIHAR, DEPARTMENT OF LABOUR EMPLOYMENT AND TRAINING AND ORS.
|
March 9, 2016 |
DEEPAK KUMAR GUPTA @ DIPAK KUMAR GUPTA @ DEEPAK KUMAR Vs. STATE OF BIHAR AND ANOTHER
|
March 14, 2016 |
DEEPAK KUMAR SINGH S/O BIJAY SINGH Vs. STATE OF BIHAR
|
November 16, 2016 |
DEEPAK KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 26, 2016 |
DELL INDIA PVT. LTD. Vs. STATE OF BIHAR
|
April 1, 2016 |
DEOKANT MISHRA Vs. THE STATE OF BIHAR
|
May 19, 2016 |
DEOKI MANDAL SON OF LATE CHHANGURI MANDAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY FOOD AND CONSUMER PROTECTION DEPARTMENT
|
December 1, 2016 |
DEORAJ TIWARI @ DEORAJ KUMAR Vs. THE STATE OF BIHAR
|
June 14, 2016 |
DEVANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
April 5, 2016 |
DEVENDRA KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
|
February 29, 2016 |
DEVENDRA KUMAR BHANU Vs. CHAIRMAN MADHYA BIHAR GRAMIN BANK
|
November 22, 2016 |
DEVENDRA PASWAN Vs. THE STATE OF BIHAR
|
January 27, 2016 |
DEVENDRA PRASAD S/O LATE RAMCHARITRA MAHTO Vs. STATE OF BIHAR
|
February 25, 2016 |
DEVENDRA SINGH SON OF LATE BISHWANATH SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
|
September 29, 2016 |
DEWASHISH GHOSH Vs. STATE OF BIHAR
|
May 17, 2016 |
DHANANJAY CONSTRUCTION PVT LTD Vs. UNION OF INDIA
|
October 27, 2016 |
DHANANJAY KUMAR MISHRA Vs. STATE OF BIHAR
|
May 19, 2016 |
DHANANJAY KUMAR, S/O SRI AMAR RAM, R/O VILLAGE & P.O. Vs. THE STATE OF BIHAR
|
August 16, 2016 |
DHANANJAY MANDAL @ SUKHRA Vs. STATE OF BIHAR
|
May 18, 2016 |
DHANANJAY SINGH Vs. STATE OF BIHAR AND ORS
|
September 9, 2016 |
DHANESH SHARMA Vs. STATE OF BIHAR
|
December 15, 2016 |
DHANI LAL SAH Vs. STATE OF BIHAR
|
March 31, 2016 |
DHARAM KUMAR @ DHARAN KUMAR, SON OF ANIL RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 21, 2016 |
DHARAMATH UPADHYAYA AND ORS. Vs. BHOGLATA DEVI AND ORS.
|
January 5, 2016 |
DHARMANAND YADAV SON OF LATE CHAMRU YADAV Vs. THE STATE OF BIHAR
|
November 21, 2016 |
DHARMENDRA KUMAR @ RAJA Vs. STATE OF BIHAR
|
April 8, 2016 |
DHARMENDRA KUMAR PANDEY Vs. THE STATE OF BIHAR
|
February 11, 2016 |
DHARMENDRA KUMAR SINGH Vs. THE STATE OF BIHAR
|
February 1, 2016 |
DHARMENDRA TIWARY Vs. STATE OF BIHAR
|
May 19, 2016 |
DHARMESH KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
February 23, 2016 |
DHARMESH PRASAD VERMA, SON OF LATE AMRESH PRASAD VERMA, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR
|
May 10, 2016 |
DHARMRAJ YADAV Vs. STATE OF BIHAR THROUGH UNDER SECRETARY TO GOVT OF BIHAR
|
December 19, 2016 |
DHIRAJ KUMAR Vs. STATE OF BIHAR
|
June 8, 2016 |
DHIRENDRA KUMAR Vs. THE CHAIRMAN, NAGAR PARISHAD, WARSALIGANJ, NAWADA
|
April 20, 2016 |
DHIRENDRA KUMAR Vs. STATE OF BIHAR
|
November 19, 2016 |
DHIRENDRA PANDEY, SON OF LATE RAMCHANDRA PANDEY Vs. THE STATE OF BIHAR
|
August 29, 2016 |
DHRUB PRASAD Vs. STATE OF BIHAR
|
May 16, 2016 |
DIGVIJAY NARAYAN SINGH Vs. THE UNION OF INDIA
|
April 11, 2016 |
DIGVIJAY SINGH Vs. STATE OF BIHAR
|
May 9, 2016 |
DILIP KUMAR GUPTA @ DILIP KUMAR, S/O LATE MOHAN KUMAR GUPTA, R/O VILLAGE, P.O. & P.S. AKBARNAGAR, DISTRICT: BHAGALPUR Vs. THE STATE OF BIHAR, THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE & LAND REFORMS, MAIN SECRETARIAT, PATNA
|
July 12, 2016 |
DILIP KUMAR MISHRA Vs. THE UNION OF INDIA
|
December 5, 2016 |
DILIP KUMAR YADAV Vs. SUJEET KUMAR SINHA
|
May 2, 2016 |
DILIP SAO Vs. THE STATE OF BIHAR
|
April 18, 2016 |
DILIP SINGH Vs. THE STATE OF BIHAR
|
June 24, 2016 |
DILRANI DEVI Vs. STATE OF BIHAR
|
April 20, 2016 |
DINESH CHANDRA THAKUR SON OF SRI YOGENDRA THAKUR, RESIDENT OF VILLAGE KANHAWA, P.S.BELA, DISTRICT SITAMARHI Vs. THE STATE OF BIHAR
|
July 19, 2016 |
DINESH KUMAR PANDEY Vs. STATE OF BIHAR
|
September 20, 2016 |
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 28, 2016 |
DINESH KUMAR SINGH, SON OF JAGDEO SINGH, RESIDENT OF VILLAGE Vs. UNION OF INDIA THROUGH MINISTRY OF LAW & JUSTICE, GOVERNMENT OF INDIA, NEW DELHI
|
December 9, 2016 |
DINESH KUMAR, SON OF LATE DAMODAR LAL DAS Vs. THE STATE OF BIHAR
|
June 20, 2016 |
DINESH PRASAD MANDAL S/O LATE KHOKHA PRASAD MANDAL Vs. THE STATE OF BIHAR
|
May 12, 2016 |
DINESH S/O AKHILESHWAR PRASAD SINGH Vs. UNION OF INDIA
|
November 18, 2016 |
DINESH S/O SRI AKHILESHWAR PRASAD SINGH, RESIDENT OF OLD LAL KOTHI, ALKAPURI MORE, P.S. Vs. THE UNION OF INDIA THROUGH CABINET SECRETARY, CENTRAL SECRETARIAT, NEW DELHI
|
November 17, 2016 |
DINESH SINGH S/O DEBA SINGH Vs. UNION OF INDIA THROUGH COMMISSIONER OF CUSTOMS
|
October 18, 2016 |
DIPAK KUMAR, SON OF LATE S.S. PRASAD, TAX ASSISTANT, AT PRESENT POSTED IN O/O PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX, PATNA Vs. UNION OF INDIA THROUGH THE SECRETARY FINANCE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI
|
August 1, 2016 |
DISTRICT BAR ASSOCIATION Vs. THE STATE OF BIHAR & ORS
|
October 27, 2016 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. SANJU DEVI W/O LATE MISHILESH SHARMA
|
May 20, 2016 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MAZDA KHATOON AND ORS.
|
April 12, 2016 |
DIWAN FIROJ KHAN Vs. THE STATE OF BIHAR
|
April 6, 2016 |
DNA INFRASTRUCTURE PVT. LTD. HAVING REGISTERED OFFICE AT B Vs. THE STATE OF BIHAR
|
February 26, 2016 |
DR AMRESH THAKUR Vs. THE STATE OF BIHAR
|
January 27, 2016 |
DR. (MAJOR) MEETA SAHAI, WIFE OF DR. PRANAVA DUTTA VERMA, R/O 404, RAMLOK APARTMENT, MAIN ROAD KANKARBAGH, P.O. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, PATNA, SECRETARIAT, PATNA
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November 24, 2016 |
DR. (MRS.) KALPANA SINHA, WIFE OF SHRI RAKESH DHARI SINHA, RESIDENT OF DHARAHARA HOUSE, ROAD NO. 3, MAGISTRATE COLONY, P.O. Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, N.I.TS MINISTRY OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW DELHI
|
May 18, 2016 |
DR. (SMT.) ANU RANI, WIFE OF ER. ASHOK VARMA ANUASHOK ASHRAM, HOSPITAL CHOWK, NARKATIAGANJ, WEST CHAMPARAN, PIN Vs. THE STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF HEALTH, GOVT. OF BIHAR, PATNA
|
July 22, 2016 |
DR. ANIL KUMAR SON OF SHRI BHARAT PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT, PATNA
|
July 19, 2016 |
DR. ASHOK KUMAR PORWAL @ DR. ASHOK KR. PORWAL SON OF LATE DR. SHIV PRASAD PORWAL Vs. THE STATE OF BIHAR
|
November 26, 2016 |
DR. BASANT SINGH, SON OF LATE RAGHUBIR SINGH, RESIDENT OF MOHALLA Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, EDUCATION, DEPARTMENT, VIKASH BHAWAN, NEW SECRETARIAT, PATNA
|
December 1, 2016 |
DR. BIMAL KANT DAS Vs. STATE OF BIHAR
|
November 29, 2016 |
DR. D.B. GUPTA SON OF LATE PEAREYLAL GUPTA, CHAIRMAN, M/S. LUPIN LIMITED, LAKSHMI TOWER, C WING, FOURTH FLOOR, BANDRA KURLA COMPLEX, MUMBAI Vs. THE STATE OF BIHAR
|
November 30, 2016 |
DR. GAURI SHANKAR PRASAD Vs. INCOME TAX APPELLATE TRIBUNAL
|
June 22, 2016 |
DR. GOVIND PRASAD SRIVASTAVA Vs. THE STATE OF BIHAR
|
April 6, 2016 |
DR. GOVIND PRASAD SRIVASTAVA, SON OF LATE BINDESHARI PRASAD, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPTT. OF HEALTH, BIHAR PATNA
|
December 19, 2016 |
DR. HARI GOVIND PRASAD Vs. THE STATE OF BIHAR
|
March 30, 2016 |
DR. JAMINI BISWAS Vs. STATE OF BIHAR
|
November 17, 2016 |
DR. JITENDRA GUPTA Vs. THE STATE OF BIHAR
|
October 28, 2016 |
DR. K.C. VIDYARTHI Vs. THE STATE OF BIHAR
|
May 5, 2016 |
DR. KRISHNA MOHAN SINGH Vs. THE STATE OF BIHAR
|
April 6, 2016 |
DR. KUMAR ASHUTOSH Vs. UNION OF INDIA
|
April 1, 2016 |
DR. MANOJ KUMAR SHARMA Vs. THE STATE OF BIHAR
|
April 21, 2016 |
DR. MD. ANWAR SON OF MOHAMMAD SARAJUDDIN, PROPRIETOR OF SIMILIYA RESEARCH LAB RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA 800015
|
November 21, 2016 |
DR. MRS. MRIDULA SINHA Vs. THE UNION OF INDIA & ORS
|
July 28, 2016 |
DR. NAW KANT THAKUR, SON OF LATE PT. KAMLAKANT THAKUR, RESIDENT OF UDA KISHUNGANJ, (MURALI TOLA) WARD NO. 14, DISTRICT MADHEPURA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY, MADHEPURA THROUGH ITS REGISTRAR
|
March 15, 2016 |
DR. PANCHANAND PRASAD (SON OF LATE SHRI MAHADEO LAL DAS, RESIDENT OF VILLAGE RAMANAKABAD, P.S. HAVELI KHARAGPUR, DISTRICT MUNGER) Vs. THE STATE OF BIHAR THROUGH VIGILANCE
|
August 3, 2016 |
DR. PRABHAT KUMAR YADAV, SON OF SRI RAM LAKHAN LAL YADAV, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
December 9, 2016 |
DR. PREM PRAKASH GUPTA Vs. STATE OF BIHAR
|
December 22, 2016 |
DR. PUJA KUMARI & ANR Vs. THE UNION OF INDIA & ORS
|
September 16, 2016 |
DR. RAM BALAK SINGH GAYA HOMEOPATHIC COLLEGE AND HOSPITAL, AMWAN, BODH GAYA THROUGH ITS PRINCIPAL DR. RAVINDRA KUMAR, AMWAN BODH GAYA Vs. THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, DEPARTMENT OF AYUSH I.R.C.S. ANNEXE BUILDING, 1
|
July 25, 2016 |
DR. RAM YASH RAM Vs. THE STATE OF BIHAR
|
September 27, 2016 |
DR. SANAND PREM & ORS Vs. THE STATE OF BIHAR & ORS
|
July 18, 2016 |
DR. SANTOSH KUMAR, SON OF GOKUL CHANDRA DAS, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
November 9, 2016 |
DR. SIDHANT KUMAR Vs. THE STATE OF BIHAR & ORS
|
July 18, 2016 |
DR. UPENDRA PRASAD SINGH & ORS Vs. THE STATE OF BIHAR & ORS
|
July 15, 2016 |
DR. VIMLESH VIVUTI RANJAN Vs. THE STATE OF BIHAR
|
May 12, 2016 |
DR. VIVEKA NAND CHOUDHARY S/O LATE KAILASH CHOUDHARY RESIDENT OF VILLAGE NAV TOLIA NARAINPUR, P.S. BIHPUR, DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
|
September 5, 2016 |
DUDH NATH GURU Vs. STATE OF BIHAR
|
March 16, 2016 |
DUKHI SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
June 27, 2016 |
DULAR PASWAN S/O LATE BIHARI PASWAN Vs. THE STATE OF BIHAR
|
April 18, 2016 |
DURGA HOMOEO HALL Vs. THE STATE OF BIHAR
|
January 5, 2016 |
ECLAT INDUSTRIES LIMITED Vs. STATE OF BIHAR; DEPARTMENT OF INDUSTRIES, GOVERNMENT OF BIHAR; INDUSTRIES DEVELOPMENT COMMISSIONER, DEPARTMENT OF INDUSTRIES; DIRECTOR, OFFICE OF DIRECTORATE OF TECHNICAL DEVELOPMENT DEPARTMENT OF INDUSTRIES; BANK OF BARODA (OPERATING AGENCY) AND ORS ; IN
|
August 29, 2016 |
EDEN TRANSPORT PVT LTD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
May 20, 2016 |
EKLAVYA STONE AND MINES PRIVATE LIMITED Vs. THE STATE OF BIHAR
|
November 19, 2016 |
EMCURE PHARMACEUTICALS LTD. Vs. THE STATE OF BIHAR
|
May 20, 2016 |
ESSAR POWER (JHARKHAND) LIMITED Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED THROUGH G M COMMERCE
|
October 28, 2016 |
FARHAT ABBAS, SON OF SHERAJUL HAQUE RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
November 15, 2016 |
FARZANA NAZ Vs. THE STATE ELECTION COMMISSION
|
September 20, 2016 |
FOJIYA NISHAT DAUGHTER OF MD. ASRAF NISHAT RESIDENT OF SHAH COLONY, SHAH JUBAIR ROAD, PS KOTWALI DISTRICT MUNGER Vs. THE STATE OF BIHAR
|
December 20, 2016 |
FOOD CORPORATION OF INDIA Vs. THE STATE OF BIHAR & ORS
|
July 19, 2016 |
FORD INDIA PVT. LTD Vs. M/S. PRIYADARSHI PURNANAND AUTOMOBILES PVT. LTD.
|
October 27, 2016 |
FULA DEVI W/O SUDARSHAN RAM Vs. MITHILESH KUMAR SINGH
|
August 3, 2016 |
FULO CHAUDHARY Vs. THE STATE OF BIHAR
|
February 24, 2016 |
GAINA MALLAH AND ORS. Vs. THE STATE OF BIHAR
|
January 5, 2016 |
GAJENDRA MOHAN TIWARY AND ORS. Vs. STATE OF BIHAR AND ORS.
|
March 9, 2016 |
GANESH DUTT SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
May 24, 2016 |
GANESH KUMAR GAUTAM S/O SRI LAXMESHWAR YADAV R/O VILLAGE Vs. STATE OF BIHAR AND OTHERS
|
January 8, 2016 |
GANESH LAL Vs. THE CHIRMAN, BIHAR STATE POWER HOLDING COMPANY LTD.
|
February 3, 2016 |
GANESH MAHASETH, S/O SRI BRIJNANDAN MAHASETH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 6, 2016 |
GANESH NONIA Vs. THE STATE OF BIHAR
|
March 28, 2016 |
GANESH SINGH Vs. OM TRIJUG NARAYAN SINGH AND ORS.
|
March 31, 2016 |
GANESH SINGH Vs. SURENDRA SINGH & ORS
|
February 16, 2016 |
GANESH SINGH @ GANESH PRASAD SINGH Vs. THE STATE OF BIHAR
|
April 22, 2016 |
GANGA MISHRA, ADVOCATE CIVIL COURT, BHABHUA, SON OF LATE RAM SAKHI MISHRA, RESIDENT OF VILLAGE, BHABHUA TOWN, WARD NO. 3, (NORTH TO PATEL CHOWK), P.O. AND P.S. Vs. CHHEDI PASWAN, SON OF LATE RAM CHANDRA PASWAN, RESIDENT OF VILLAGE TAKIYA, P.O.
|
July 28, 2016 |
GANGESHWAR PRASAD SHARMA Vs. THE STATE OF BIHAR
|
July 26, 2016 |
GANITA DEVI W/O SHALIGRAM YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR GOVERNMENT BIHAR, PATNA
|
September 6, 2016 |
GANPAT BAWRI Vs. THE STATE OF BIHAR
|
March 17, 2016 |
GARAJ NARAYAN SINGH SON OF LATE RAJ GRIHA SINGH Vs. THE STATE OF BIHAR
|
July 29, 2016 |
GAURAV KUMAR SON OF ANIL KUMAR RESIDENT OF A/206, LAXMI APPARTMENT, CHITRAGUPTA NAGAR, KANGARBAGH, P.S. PATRAKARNAGAR, PATNA Vs. THE HIGH COURT OF JUDICATURE AT PATNA THROUGH ITS REGISTRAR GENERAL, PATNA HIGH COURT, PATNA
|
April 18, 2016 |
GAURAV SINGH Vs. GENERAL PUBLIC AND ORS.
|
February 24, 2016 |
GAUTAM PRAKASH, SON OF RAM BARAN MISTRI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
July 11, 2016 |
GAYA PRASAD DIWAKAR Vs. STATE OF BIHAR
|
October 21, 2016 |
GAYATRI KUMARI, WIFE OF SRI INDRA BHUSHAN KUMAR, RESIDENT OF VILLAGE AJAGAIWA, POLICE STATION SAUR BAZAR, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF BIHAR, PATNA
|
April 21, 2016 |
GEETA DEVI Vs. THE UNION OF INDIA AND ORS.
|
April 8, 2016 |
GEETA KUMARI NIKUNJ BIHARI JUGNU Vs. STATE OF BIHAR & ORS
|
November 16, 2016 |
GEETIKA Vs. STATE OF BIHAR
|
October 24, 2016 |
GHAN SHYAM PRASAD SHRIVASTAVA Vs. THE STATE OF BIHAR
|
December 1, 2016 |
GHANSHYAM NARAIN SINGH Vs. THE STATE OF BIHAR
|
January 22, 2016 |
GIRDHARI LAL SUNIL KUMAR Vs. STATE OF BIHAR
|
May 26, 2016 |
GIRJA NANDAN SHARMA Vs. THE STATE OF BIHAR
|
November 28, 2016 |
GIT GOVIND CHOUDHARY Vs. THE STATE OF BIHAR
|
December 1, 2016 |
GOBIND DOME, SON OF LATE BACHAN DOME, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
July 4, 2016 |
GOLU YADAV Vs. THE STATE OF BIHAR
|
February 11, 2016 |
GONU SAH AND ORS. Vs. THE STATE OF BIHAR
|
January 7, 2016 |
GOPAL KUMAR KHETRIWAL @ GOPAL KHETRIWAL Vs. SMT. GEETA DEVI DOKANIA
|
September 20, 2016 |
GOPAL MUKHIYA AND OTHER Vs. THE STATE OF BIHAR AND OTHER
|
January 20, 2016 |
GOPAL PRASAD AGARWAL @ LAKSHMI PRASAD AGARWAL Vs. STATE OF BIHAR
|
October 27, 2016 |
GOPAL PRASAD KESHARI Vs. STATE OF BIHAR
|
December 19, 2016 |
GOPALJI SAHANI Vs. STATE OF BIHAR
|
May 20, 2016 |
GOPSONS PRINTERS PRIVATE LIMITED AND ORS Vs. STATE OF BIHAR AND ORS
|
June 27, 2016 |
GORAKH NATH PRASAD SON OF KAMTA PRASAD Vs. THE STATE OF BIHAR
|
June 24, 2016 |
GORAKH PRASAD Vs. THE STATE OF BIHAR
|
April 11, 2016 |
GOSHWAMI TULSI PUSHTAKALAY Vs. STATE OF BIHAR
|
October 20, 2016 |
GOVIND LAL Vs. CHIEF EXCUTIVE OFFICER-CUM-MANAGING DIRECTOR
|
May 20, 2016 |
GOVIND PRASAD JAISWAL SON OF LATE RAGHHAV CHOUDHARY RESIDENT OF POLAT OFFICE & P.S. Vs. THE STATE OF BIHAR
|
November 29, 2016 |
GOVIND TIWARI SON OF LATE RAM PRAVESH TIWARI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, BIHAR, PATNA
|
October 3, 2016 |
GUDDU MISHRA Vs. THE STATE OF BIHAR
|
March 11, 2016 |
GUDO SINGH @ FUDO SINGH @ KUDO SINGH Vs. THE STATE OF BIHAR
|
July 1, 2016 |
GULAB CHAND KAMTI S/O BRAHMDEO KAMTI Vs. THE STATE OF BIHAR
|
May 13, 2016 |
GUNJAN VERMA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
May 13, 2016 |
GYAN INFRA BUILD PVT. LTD. & ANR. Vs. SMT. MAMTA SINHA @ RUPAM & ORS.
|
August 17, 2016 |
GYANDEEP, S/O ABHAY KUMAR SINHA, RESIDENT OF MOHALLA- MALI TOLA, STATION ROAD Vs. B N MANDAL UNIVERSITY, LALOO NAGAR, MADHEPURA THROUGH ITS VICE CHANCELLOR
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November 22, 2016 |
HALEEM DEWAN Vs. THE STATE OF BIHAR
|
April 1, 2016 |
HANS RAJ SINGH Vs. THE STATE OF BIHAR AND ORS.
|
February 29, 2016 |
HANUMAN NAGAR PRAKHAND MATSYAJIVI SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
November 16, 2016 |
HARAK NATH YADAV & ORS Vs. MOSMAT MEENA DEVI & ORS
|
October 4, 2016 |
HARE RAM RAI Vs. STATE OF BIHAR
|
July 15, 2016 |
HARENDRA THAKUR Vs. THE STATE OF BIHAR
|
May 9, 2016 |
HARERAM MUKHIYA, SON OF LATE BIDESHWAR MUKHIYA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, FINANCE DEPARTMENT, BIHAR, PATNA
|
December 7, 2016 |
HARESHWAR SINGH Vs. THE STATE OF BIHAR
|
September 8, 2016 |
HARI BANS YADAV @ HARIBANS YADAV SON OF LATE GHUTAR YADAV, RESIDENT OF VILLAGE KASRAUR, P.S. Vs. THE STATE OF BIHAR
|
October 18, 2016 |
HARI KISHORE PRASAD Vs. STATE OF BIHAR
|
July 4, 2016 |
HARI KRISHNA DAS Vs. UNION OF INDIA
|
May 19, 2016 |
HARI NARAIN OJHA Vs. JAGTARAN DEVI
|
October 3, 2016 |
HARI SHANKAR SAH Vs. STATE OF BIHAR
|
June 23, 2016 |
HARINAGAR SUGAR MILLS LTD. Vs. THE STATE OF BIHAR
|
February 25, 2016 |
HARINANDAN PRATHMIK VIDYALAYA Vs. THE STATE OF BIHAR
|
April 21, 2016 |
HARISH CHANDRA YADAV Vs. THE STATE OF BIHAR
|
March 3, 2016 |
HAZAR CHOUDHARY Vs. ARUN KUMAR PANDEY AND ORS.
|
November 16, 2016 |
HC CHET RAM Vs. UNION OF INDIA
|
January 5, 2016 |
HEMANT KUMAR SINGH Vs. THE STATE OF BIHAR
|
May 13, 2016 |
HIGH COURT LEGAL SERVICES COMMITTEE, PATNA HIGH COURT, PATNA Vs. STATE OF BIHAR
|
November 17, 2016 |
HIGH COURT OF JUDICATURE AT PATNA THROUGH REGISTRAR (VIGILANCE) Vs. SURESH PANDEY
|
October 19, 2016 |
HIND DRUG DISTRIBUTORS Vs. STATE OF BIHAR
|
July 22, 2016 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SANJAY KUMAR SINGH
|
May 4, 2016 |
HINDUSTAN SPIRITS LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 2, 2016 |
HIRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 7, 2016 |
HOTEL J K Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 22, 2016 |
HRIDAY NARAYAN KUMAR & ORS. Vs. SMT. JAYA SINGH & ORS.
|
September 19, 2016 |
IFCI LTD Vs. BIHAR STATE FINANCIAL CORPORATION LIMITED
|
July 4, 2016 |
IMAMULLAH Vs. THE STATE OF BIHAR
|
May 24, 2016 |
IMRAN ALAM Vs. THE STATE OF BIHAR
|
June 23, 2016 |
IMTEYAZ AHMAD, S/O LATE S.K. ENAYAT KARIM, R/O VILLAGE Vs. THE STATE OF BIHAR, THROUGH CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
May 16, 2016 |
IMTEYAZ ALAM Vs. UNION OF INDIA THROUGH SECRETARY, CULTURE DEPARTMENT
|
October 18, 2016 |
IN THE GOODS OF LATE KAULESHWARI DEVI Vs. STATE
|
December 23, 2016 |
INDIAN BANK THROUGH CMD Vs. EXECUTIVE DIRECTOR CUM APPELLATE AUTHORITY, INDIAN BANK
|
October 28, 2016 |
INDIAN OIL CORPORATION LTD. Vs. STATE OF BIHAR & ORS
|
September 22, 2016 |
INDRADEO PRASAD, SON OF RAJKISHORE PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF COOPERATIVE, GOVERNMENT OF BIHAR, PATNA
|
November 11, 2016 |
INDRADEO RAM, SON OF LATE RAMAYAN RAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
June 23, 2016 |
INDRADEV YADAV AND ORS. Vs. STATE OF BIHAR
|
February 3, 2016 |
INDRAJIT CHAUDHARY Vs. STATE OF BIHAR
|
October 5, 2016 |
INDU DEVI Vs. STATE OF BIHAR
|
November 15, 2016 |
INDU KUMARI Vs. THE STATE OF BIHAR
|
August 4, 2016 |
INSTAKART SERVICES PRIVATE LIMITED Vs. STATE OF BIHAR
|
September 27, 2016 |
INTERFACE INDUSTRIAL SYSTEMS Vs. UNION OF INDIA THROUGH MINISTRY OF URBAN DEVELOPMENT GOVT OF INDIA
|
October 3, 2016 |
IRFAN AHMAD KHAN Vs. STATE OF BIHAR
|
March 15, 2016 |
ISHWAR DHARI SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
|
February 2, 2016 |
JAG JIVAN ABHYUDAY SANSKRIT MAHAVIDALAYA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
September 29, 2016 |
JAGARNATH YADAV S/O LATE SANUPLAL YADAV Vs. STATE OF BIHAR
|
June 24, 2016 |
JAGAT SAH, SON OF LATE TILAK SAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME, BIHAR, PATNA
|
December 23, 2016 |
JAGDISH GIRI Vs. UNION OF INDIA AND ORS
|
June 27, 2016 |
JAGDISH JHA SON OF LATE UPENDRA JHA, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (HIGHER EDUCATION), GOVERNMENT OF BIHAR, PATNA
|
September 21, 2016 |
JAGDISH MAHTO S/O LATE BISHO MAHTO Vs. THE STATE OF BIHAR
|
September 26, 2016 |
JAGRANI DEVI, WIFE OF BHIM SAH, RESIDENT OF VILLAGE + P.O. + P.S. Vs. THE STATE OF BIHAR
|
December 8, 2016 |
JAHANGIR ANSARI Vs. THE STATE OF BIHAR
|
July 26, 2016 |
JAI JAI RAM YADAV Vs. STATE OF BIHAR, PATNA
|
December 19, 2016 |
JAI NARAYAN JHA Vs. STATE OF BIHAR
|
May 5, 2016 |
JAI PRAKASH DAS, SON OF LATE LAKHAN LAL DAS (FATHER) AND SAVITRI DEVI (MOTHER) Vs. STATE OF BIHAR
|
December 19, 2016 |
JAI PRAKASH GUPTA SON OF SURAJ PRASAD Vs. THE STATE OF BIHAR
|
September 23, 2016 |
JAI PRAKASH SINGH SON OF LATE VISHUNDEO SINGH Vs. THE STATE OF BIHAR
|
June 22, 2016 |
JAI PRAKASH SINGH SON OF SRI SURESH SINGH Vs. THE STATE OF BIHAR
|
May 11, 2016 |
JAI RAM SINGH Vs. THE STATE OF BIHAR
|
November 23, 2016 |
JAICHAND PRASAD Vs. SITABIA DEVI AND ORS.
|
January 15, 2016 |
JALESHWAR MANJHI Vs. GAURI SHANKAR MODI
|
June 21, 2016 |
JAMILA DEVI Vs. STATE OF BIHAR
|
July 12, 2016 |
JAMUN THAKUR Vs. THE STATE OF BIHAR
|
April 8, 2016 |
JANARDAN PRASAD SINGH Vs. SMT. TARA DEVI
|
May 10, 2016 |
JANTA PLY N GLASS Vs. AUTHORISED OFFICER, DENA BANK, PATNA BRANCH; BRANCH MANAGER, HDFC BANK LTD
|
September 19, 2016 |
JAWAHAR LAL RAM Vs. THE STATE OF BIHAR
|
February 4, 2016 |
JAWAHAR LALL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 29, 2016 |
JAWAHAR PRASAD YADAV SON OF LATE SRI SUKUL PRASAD YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
November 21, 2016 |
JAWAHIR RAUT, SON OF BACHU RAUT Vs. THE STATE OF BIHAR
|
December 8, 2016 |
JAWALA PRASAD SINGH @ JAWALA SINGH AND OTHERS Vs. STATE OF BIHAR
|
March 29, 2016 |
JAWED AKHTAR Vs. STATE OF BIHAR
|
May 13, 2016 |
JAY PRAKASH PRASAD SON OF SRI SHAKHICHAND LAL Vs. THE STATE OF BIHAR
|
November 17, 2016 |
JAY PRAKASH SUMAN Vs. THE UNION OF INDIA & ORS
|
July 20, 2016 |
JAY SHANKAR SON OF SRI NAND KUMAR MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
|
September 6, 2016 |
JEERESHWARI ENTERPRISES Vs. CHAIRMAN, BIHAR KARMCHARI CHAYAN AYOG
|
May 26, 2016 |
JEST LIQUOR PRIVATE LIMITED AND ORS. Vs. ARTI RATHI AND ORS.
|
January 27, 2016 |
JHABHU HEMBREM Vs. THE STATE OF BIHAR
|
February 22, 2016 |
JHARKHAND STATE ELECTRICITY BOARD, RANCHI Vs. BIHAR STATE ELECTRICITY BOARD
|
November 17, 2016 |
JITENDRA KUMAR DABGAR Vs. THE CHAIRMAN, INDIAN OIL CORPORATION LIMITED
|
May 3, 2016 |
JITENDRA MAHTO S/O BISHUNDEO MAHTO Vs. THE STATE OF BIHAR
|
June 20, 2016 |
JITENDRA PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2016 |
JIUT RAM S/O SRI BHAGWAN RAM Vs. THE STATE OF BIHAR
|
January 18, 2016 |
JIVRATAN YADAV AND ORS. Vs. THE STATE OF BIHAR
|
January 19, 2016 |
JODHAN SAHNI, SON OF BODHI SAHNI, RESIDENT OF VILLAGE-BAHATRA NAVTOLIYA, Vs. STATE OF BIHAR
|
March 4, 2016 |
JUGAL SAO Vs. STATE OF BIHAR
|
November 8, 2016 |
JUWEDA KHATOON Vs. UNION OF INDIA
|
April 5, 2016 |
JYOTI PRAKASH @ JYOTI PRAKASH “AKELA” Vs. STATE OF BIHAR
|
February 22, 2016 |
JYOTSNA SINGH WIFE OF KUMAR VIKRANT Vs. KUMAR VIKRANT SON OF RAM AYODHYA PRASAD YADAV
|
November 28, 2016 |
K.C. KHANNA Vs. UNION OF INDIA
|
May 2, 2016 |
KAILASH MANDAL AND ORS. Vs. THE STATE OF BIHAR
|
January 19, 2016 |
KAILASH RAI Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2016 |
KAILASH SINGH Vs. STATE OF BIHAR
|
November 18, 2016 |
KALENDAR KUMAR @ KALENDRA KUMAR S/O JANG BAHADUR PRASAD Vs. STATE OF BIHAR; PRAKASH RAM @ JAY PRAKASH RAM; MEWALAL RAM; HARI RAM; TRIOKA DEVI; KUMARI DEVI; KUSUM DEVI; SANJAY RAM
|
August 11, 2016 |
KALYANPUR CEMENTS LIMITED Vs. STATE OF BIHAR
|
March 4, 2016 |
KAMAL NAYAN SHARMA, SON OF LATE RAM JATAN SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, AGRICULTURE DEPARTMENT, BIHAR, PATNA
|
October 20, 2016 |
KAMALA SINGH Vs. THE STATE OF BIHAR
|
April 19, 2016 |
KAMESHWAR PRASAD OJHA, S/O LATE SOMESHWAR NATH OJHA Vs. BIHAR STATE HOUSING BOARD; CHAIRMAN, BIHAR STATE HOUSING BOARD, MANGLES ROAD, PATNA; MANAGING DIRECTOR, BIHAR STATE HOUSING BOARD, MANGLES ROAD, PATNA; ESTATE OFFICER, BIHAR STATE HOUSING BOARD, MANGLES ROAD, PATNA; SECRETARY, BIHAR STATE HOUSING BOARD, M
|
September 20, 2016 |
KAMESHWAR PRASAD SON OF LATE KEDAR LAL RESIDENT OF VILLAGE USHA CHAK, P.S. Vs. THE STATE OF BIHAR
|
November 9, 2016 |
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
October 27, 2016 |
KAMLA DEVI Vs. PUNYADEO SHARMA
|
April 11, 2016 |
KAMLA PATI SINGH SON OF LATE HANUMAN SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 30, 2016 |
KAMLESH DUBEY Vs. STATE OF BIHAR
|
October 6, 2016 |
KAMLESH SINGH SON OF DAYA SINGH Vs. THE STATE OF BIHAR
|
February 18, 2016 |
KAMLESH TIWARY Vs. PUNJAB BANK, ZONAL OFFICE ARA
|
June 1, 2016 |
KAMLESHWAR PD VERMA Vs. STATE OF BIHAR
|
September 9, 2016 |
KAMRAN RAHMANI Vs. THE STATE OF BIHAR
|
April 13, 2016 |
KAMRU YADAV Vs. STATE OF BIHAR
|
October 3, 2016 |
KANCHAN KUMAR SON OF LATE SHATRUGHAN PRASAD KASTWAR, R/O C Vs. STATE OF BIHAR THROUGH THE DEPARTMENT OF VIGILANCE, GOVT. OF BIHAR, PATNA
|
October 5, 2016 |
KANTI DEVI W/O S/O LATE RAJENDRA PRASAD, PERMANENT RESIDENT OF BAJITPUR, P.S. KARAI PURSURAI, DISTRICT Vs. THE STATE OF BIHAR
|
April 22, 2016 |
KARU @ SRI PRASAD SAH @ KARU SAH SON OF GANGU SAH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 20, 2016 |
KASHI NATH SINGH Vs. THE STATE OF BIHAR & ORS
|
November 21, 2016 |
KASHI PRASAD MANDAL Vs. STATE OF BIHAR
|
November 8, 2016 |
KASHI RAM Vs. THE STATE OF BIHAR
|
February 17, 2016 |
KAUSHAL KISHORE AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 25, 2016 |
KAUSHAL KUSUM Vs. THE STATE OF BIHAR AND ORS.
|
April 25, 2016 |
KAUSHALEYA DEVI, WIFE OF LATE ASHOK KUMAR SHUKALA, RESIDENT OF VILLAGE Vs. THE CHAIRMAN, (BIHAR STATE ELECTRICITY BOARD), B.S.E.B., VIDUT BHAWAN, PATNA
|
December 16, 2016 |
KAUSHALYA DEVI W/O LATE YOGESHWAR SAH R/O VILLAGE Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
|
July 11, 2016 |
KAVITA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 8, 2016 |
KEDAR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2016 |
KEDAR TURHA Vs. THE STATE OF BIHAR
|
August 4, 2016 |
KENDRIYA VIDYALAYA SANGATHAN Vs. SUSHIL KUMAR
|
October 21, 2016 |
KESHARI NANDAN SINGH, S/O LATE SHAMBHU PRASAD SINGH, ACTING HEADMASTER, SHRI VIDYA SUNDAR HIGH SCHOOL, AMLORI SARSAR, P.S. MUFASSIL DISTRICT SIWAN Vs. THE STATE OF BIHAR
|
June 20, 2016 |
KESHAV KUMAR, SON OF SRI LAXMIKANT THAKUR, RESIDENT OF VILLAGE LAKHNOUR, POLICE STATION LAKHNAUR, DISTRICT MADHUBANI, AT PRESENT MOHALLA Vs. THE STATE OF BIHAR
|
June 24, 2016 |
KESHAV PRASAD PANDEY Vs. BINOD KUMAR JAIN
|
July 12, 2016 |
KESHRI NANDAN SINGH AND OTHER Vs. STATE OF BIHAR
|
January 20, 2016 |
KESHWA DEVI Vs. THE STATE OF BIHAR
|
June 7, 2016 |
KHALIL AHMAD KHAN @ KHALIL AHMAD SON OF LATE MAQBOOL AHMAD KHAN, RESIDENT OF MOHALLA Vs. PRAKASH KUMAR SON OF SHRI NAND KISHORE PRASAD
|
May 10, 2016 |
KHWAJA GHOLAM RASUL S/O LATE KHWAJA GHOLAM MUSTAFA Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, EDUCATION DEPARTMENT; DIRECTOR (ADMINISTRATION) CUM ADDL SECRETARY, EDUCATION DEPARTMENT; DIRECTOR (SECONDARY EDUCATION), EDUCATION DEPARTMENT; CONDUCTING OFFICER -CUM- JOINT SECRETARY; PRESENTING OFFICER -CUM- SECTION
|
September 1, 2016 |
KIRAN KUMARI Vs. THE STATE OF BIHAR
|
April 20, 2016 |
KISHAN SEVA COLD STORAGE PVT. LIMITED AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
April 1, 2016 |
KISHORE KUMAR AMBASHTHA SON OF LATE HARIBANS PRASAD RESIDENT OF LIG FLAT NO. 303, BLOCK NO. 4, SECTOR Vs. THE STATE OF BIHAR
|
July 19, 2016 |
KISHORI MAHTO Vs. THE STATE OF BIHAR
|
June 21, 2016 |
KISHWAR SULTANA W/O LATE NASIM AHMAD R/O MOHALLA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
|
August 2, 2016 |
KNR-JKM-KAMLA (JV) Vs. STATE OF BIHAR & OTHERS
|
February 3, 2016 |
KOSHY VAIDYAN Vs. REGIONAL MANAGER
|
March 10, 2016 |
KRANTI KANAK Vs. STATE OF BIHAR
|
September 27, 2016 |
KRISHNA CHANDRA JHA Vs. THE STATE OF BIHAR
|
September 1, 2016 |
KRISHNA CHANDRA VERMA Vs. THE STATE OF BIHAR AND ORS.
|
April 21, 2016 |
KRISHNA DEO PRASAD Vs. GENERAL MANAGER (PERSONNEL), EAST CENTRAL RAILWAY, HAJIPUR
|
May 9, 2016 |
KRISHNA DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 5, 2016 |
KRISHNA KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
|
February 23, 2016 |
KRISHNA KUMAR JHA SON OF LAKSHMAN JHA Vs. THE STATE OF BIHAR
|
August 3, 2016 |
KRISHNA KUMAR LAL S/O LATE BIRENDAR KUMAR LAL Vs. STATE OF BIHAR; CENTRAL BANK KARMCHARI CREDIT CO-OPERATIVE SOCIETY LTD; MD QUMRUL HAQ
|
September 14, 2016 |
KRISHNA KUMAR PURI Vs. THE STATE OF BIHAR & ORS
|
April 8, 2016 |
KRISHNA KUMAR SHARMA Vs. THE STATE OF BIHAR
|
March 4, 2016 |
KRISHNA KUMAR YADAV @ AKSHAY KUMAR Vs. THE STATE OF BIHAR
|
July 20, 2016 |
KRISHNA MAHTO Vs. THE STATE OF BIHAR
|
May 16, 2016 |
KRISHNA MENAN Vs. STATE OF BIHAR
|
April 1, 2016 |
KRISHNA YADAV Vs. THE STATE OF BIHAR
|
July 28, 2016 |
KRISHNAJI MAHARAJ @ MAHARANI RADHIKA JEE Vs. RAJ KUMAR SHARMA, SON OF LATE MUNNI THAKUR
|
November 16, 2016 |
KRISHNANDAN KUMAR Vs. THE STATE OF BIHAR
|
August 5, 2016 |
KUBER YADAV Vs. THE STATE OF BIHAR
|
May 10, 2016 |
KULBANSH SINGH Vs. THE STATE OF BIHAR
|
August 3, 2016 |
KUMAR @ AKHILESH RAI @ AKLESH KUMAR @ AKLESH RAI SON OF BAUBEY LAL RAI Vs. THE STATE OF BIHAR
|
May 25, 2016 |
KUMAR AND KUMAR ASSOCIATES Vs. THE UNION OF INDIA
|
July 27, 2016 |
KUMAR MANIBHUSHAN Vs. THE STATE OF BIHAR AND ORS.
|
January 13, 2016 |
KUMARI AVANTIKA Vs. MUKHIA, GRAM PANCHAYAT RAJ KAMALPURA
|
November 25, 2016 |
KUMARI BIBHA CHOUDHARY, WIFE OF GAYA PRASAD CHOUDHARY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEPARTMENT, BIHAR, PATNA
|
April 8, 2016 |
KUMARI HEMLATA W/O BRAHAM NARAYAN ROY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
June 23, 2016 |
KUMARI LALMATI Vs. THE STATE OF BIHAR & ORS
|
July 25, 2016 |
KUMARI MANJU SINHA Vs. STATE OF BIHAR
|
November 25, 2016 |
KUMARI NEELAM WIFE OF SRI RAM DAYAL PASWAN RESIDENT OF VILLAGE : KANSI, P.O. KANSI, POLICE STATION : SIMARI, DISTRICT : DARBHANGA Vs. THE STATE OF BIHAR
|
July 13, 2016 |
KUMARI SUDAMA DEVI Vs. STATE OF BIHAR
|
September 27, 2016 |
KUNAL NISHAD S/O SRI GHANSHYAM PRASAD SINGH, RESIDENT OF VILLAGE ROSHAA, P.S. PRANPUR, DISTRICT KATIHAR Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR, ANIMAL AND FISHERY DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
July 19, 2016 |
KUNAL PRAKASH AND OTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
January 22, 2016 |
KUNWAR MANDAL @ RAM KUMAR MANDAL S/O SAINI MANDAL, R/O VILLAGE Vs. THE STATE OF BIHAR
|
January 14, 2016 |
LADDU MIAN Vs. THE STATE OF BIHAR
|
June 16, 2016 |
LAKHAN LAL PRASAD, SON OF DAROGA LAL, RESIDENT OF VILLAGE + P.O. KONAND, P.S. Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
|
August 1, 2016 |
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR
|
January 29, 2016 |
LAKSHMI NARAYAN YADAV Vs. STATE OF BIHAR
|
March 28, 2016 |
LAL BAHADUR SINGH Vs. UNION OF INDIA
|
November 23, 2016 |
LAL KESHARI DEVI Vs. SMT. KAMLA DEVI
|
September 6, 2016 |
LAL MOHAMMAD GADDI, SON OF SULEMAN GADDI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 6, 2016 |
LAL MOHAN JHA Vs. STATE OF BIHAR
|
November 15, 2016 |
LAL MUNI DEVI WIFE OF SRI BIRENDRA PRATAP SINGH RESIDENT OF VILLAGE AND POST Vs. CHAIRMAN NATIONAL HIGHWAY AUTHORITY OF INDIA , 5A, 6 SECTOR
|
November 29, 2016 |
LAL YADAV AND ORS. Vs. THE STATE OF BIHAR
|
February 17, 2016 |
LALAN PANDEY Vs. STATE OF BIHAR
|
October 26, 2016 |
LALAN SHUKLA Vs. STATE OF BIHAR; SECRETARY, RURAL ENGINEERING ORGANIZATION, GOVERNMENT OF BIHAR; ENGINEER-IN-CHIEF, RURAL ENGINEERING ORGANIZATION, GOVERNMENT OF BIHAR; CHIEF ENGINEER, RURAL ENGINEERING ORGANIZATION, GOVERNMENT OF BIHAR; SUPERINTENDING ENGINEER, SASARAM C
|
September 22, 2016 |
LALDEO SAHNI SON OF SAHADEO SAHNI Vs. THE STATE OF BIHAR
|
July 1, 2016 |
LALITA DEVI WIFE OF BASANT CHAUHAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 12, 2016 |
LALITA KUMARI W/O SHRI CHANDRA SHEKHAR MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF PANCHAYATI RAJ, GOVT. OF BIHAR, PATNA
|
December 20, 2016 |
LALLAN KUMAR Vs. CHAIRMAN, PHARMACY COUNCIL OF INDIA
|
December 16, 2016 |
LAXMAN BHAGAT Vs. STATE OF BIHAR
|
December 19, 2016 |
LAXMAN RAJAK Vs. SRI KANT ROY
|
November 17, 2016 |
LAXMI DEVI, WIFE OF LATE KAPILDEO PRASAD SAHU RESIDENT OF VILLAGE AND P.O. SAHU PARBATA, P.S. PARBATA, DISTRICT Vs. STATE OF BIHAR THROUGH COLLECTOR, BHAGALPUR
|
September 28, 2016 |
LAXMI NARAYAN SINGH Vs. BASANT SINGH
|
June 22, 2016 |
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
|
June 30, 2016 |
LILAWATI DEVI, WIFE OF SRI NIRMAL KUMAR RESIDENT OF LAKHI BHAWAN, MISSION Vs. THE STATE OF BIHAR THROUGH SECRETARY
|
April 29, 2016 |
LUMBINI BEVERAGES PVT. LTD. Vs. THE BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
|
February 18, 2016 |
M.J. & SONS DISTILLERY & BREWERIES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2016 |
M/S AGASTYA ENGINEERS PVT. LTD. Vs. THE STATE OF BIHAR
|
March 18, 2016 |
M/S ASHIRBAD ENTERPRISES, EXHIBITION Vs. COMMISSIONER OF INCOME TAX
|
December 15, 2016 |
M/S BALAJEE INGOT INDIA PVT. LTD. Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LTD.
|
September 21, 2016 |
M/S BANDANA FUEL INDUSTRIES Vs. THE BHARAT COKING COAL LIMITED
|
April 18, 2016 |
M/S BHAGWATI COKE INDUSTRIES PVT. LTD. Vs. THE CENTRAL COALFIELDS LTD.
|
July 27, 2016 |
M/S BIHAR FUEL INDUSTRIES Vs. THE BHARAT COKING COAL LIMITED
|
July 14, 2016 |
M/S BIHAR STATE WAREHOUSING CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 19, 2016 |
M/S CACHET PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX-1, PATNA
|
March 16, 2016 |
M/S CAPITAL DRUG AGENCY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
July 14, 2016 |
M/S DR. LOUIS BIOTECH REPRESENTED BY UPENDRA KUMAR S/O LATE RAM LAGAN SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
July 12, 2016 |
M/S F.F. INFO. COM. Vs. THE STATE OF BIHAR
|
February 9, 2016 |
M/S GURUKUL, A REGISTERED TRUST HAVING ITS OFFICE AT VEER KUNWAR SINGH COLONY, KASHIPUR, SAMASTIPUR THROUGH ITS SECRETARY SRI MINESH CHAUDHARY, S/O SHRI JANARDAN CHOUDHARY, RESIDENT OF VEER KUNWAR SINGH COLONY, KASHIPUR, SAMASTIPUR Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CENTRAL REVENUE BUILDING, BIR CHAND PATEL PATH, PATNA
|
October 27, 2016 |
M/S HARIOM CONSTRUCTION Vs. THE STATE OF BIHAR & ORS
|
November 29, 2016 |
M/S HRIDAY BHUSHAN SINGH Vs. THE STATE OF BIHAR
|
May 17, 2016 |
M/S INDIRA I.V.F. HOSPITAL PVT. LTD. 4TH FLOOR Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
May 17, 2016 |
M/S KIRAN PRAKASHAN Vs. THE DEPARTMENT OF INCOME TAX
|
December 15, 2016 |
M/S LAXMI PHARMA Vs. THE STATE OF BIHAR AND ANOTHER
|
March 18, 2016 |
M/S LUMBINI BEVERAGES PRIVATE LIMITED Vs. THE STATE OF BIHAR
|
August 16, 2016 |
M/S MANGALAM AUTO MOBILES Vs. THE AUTHORIZED OFFICER UCO BANK
|
March 4, 2016 |
M/S MEDICANA Vs. THE STATE OF BIHAR AND ANOTHER
|
March 18, 2016 |
M/S NAV JYOTI MEDICAL STORE Vs. THE STATE OF BIHAR AND ANOTHER
|
March 29, 2016 |
M/S NCC LTD Vs. THE BIHAR MEDICAL SERVICES & INFRASTRUCTURE CORPORATION LTD.
|
February 12, 2016 |
M/S NEW SWADESHI SUGAR MILLS Vs. THE STATE OF BIHAR
|
February 25, 2016 |
M/S OM SURGICAL INDUSTRIES AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
February 25, 2016 |
M/S OMKAR AGENCY Vs. THE FOOD SAFETY AND STANDADRS AUTHORITY OF INDIA
|
July 19, 2016 |
M/S OMKAR AGENCY & ANR Vs. THE STATE OF BIHAR
|
July 19, 2016 |
M/S OTAN MAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I
|
March 16, 2016 |
M/S PARAS HMRI HOSPITAL Vs. THE STATE OF BIHAR AND OTHERS
|
March 18, 2016 |
M/S PATLIPUTRA KANCH UDYOG PVT. LTD. Vs. STATE OF BIHAR
|
July 13, 2016 |
M/S R. R. COMPANY, A PARTNERSHIP FIRM, HAVING ITS REGISTERED OFFICE AT VILLAGE & P.O. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
July 21, 2016 |
M/S ROSHAN RICE MILL Vs. THE STATE OF BIHAR
|
July 1, 2016 |
M/S SAMRAT LABORATORIES Vs. THE STATE OF BIHAR
|
September 30, 2016 |
M/S SATYADEO TIWARI WHOLESALE DEALER KEROSENE OIL, KATYA P.S. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, FOOD & CIVIL SUPPLY AND COMMERCE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
May 26, 2016 |
M/S SHAKTI CONSTRUCTION Vs. THE STATE OF BIHAR
|
May 17, 2016 |
M/S SHIV SHAKTI ENTERPRISES Vs. THE STATE BANK OF INDIA
|
September 5, 2016 |
M/S SHREE RAM INT. Vs. STATE OF BIHAR
|
May 20, 2016 |
M/S SHREE SHANKAR RICE MILL Vs. THE STATE OF BIHAR & ORS
|
September 8, 2016 |
M/S TAKSHILA SEAS AND RESORT PVT. LTD., SONAGOPALPUR, SAMPATCHAK, PATNA PARSA ROAD THROUGH ITS DIRECTOR SANJAY KUMAR CHOUDHARY, S/O SRI MAHENDRA CHOUDHARY RESIDENT OF 102 C Vs. STATE OF BIHAR THROUGH THE COMMISSIONER, COMMERCIAL TAXES, VIKAS BHAWAN, BAILEY ROAD, PATNA
|
August 10, 2016 |
M/S TIRUPATI HOMES PVT. LTD. THROUGH ITS MANAGING DIRECTOR SHRI SHASHI BHUSHAN SINHA HAVING ITS OFFICE AT ARVINA APARTMENT NAGESHWAR COLONY, P.S. BUDDHA COLONY, DISTRICT Vs. THE MUNICIPAL BUILDING TRIBUNAL, SITUATED AT NEAR MILLER HIGH SCHOOL, P.S. KOTWALI, DISTRICT PATNA THROUGH ITS CHAIRMAN
|
July 5, 2016 |
M/S TOPLINE INFRA PROJECTS PVT. LTD. Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF ROAD CONSTRUCTION
|
February 3, 2016 |
M/S VIJETA CONSTRUCTION LTD Vs. THE STATE OF BIHAR & ORS
|
June 20, 2016 |
M/S VISHAL ROLLING MILLS PVT. LTD. Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
April 25, 2016 |
M/S. ANAND TRAVELS THROUGH ITS MANAGING PARTNER NAMELY ANAND KUMAR SINGH SON OF LATE SURESH KUMAR SINGH RESIDENT OF KOLHUA DADAR, P.S. AHIYAPUR, DISTRICT Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF TRANSPORT, GOVERNMENT OF BIHAR, PATNA
|
July 14, 2016 |
M/S. BHARAT INT UDYOG, VILLAGE MAHAICHA, P.O. MIRGANJ, P.S. UCHAKAGAON, AND DISTRICT GOPALGANJ THOUGH ITS PROPRIETOR SMT. REETA DEVI WIFE OF SRI VISHWARANJAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THOUGH THE COMMISSIONER
|
September 20, 2016 |
M/S. DHANPAT PRASAD THROUGH ITS PARTNER MR. RAJESH KUMAR, SON OF LATE BINDA PRASAD RESIDENT OF MOHALLA: Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, MINES AND GEOLOGY DEPARTMENT, NEW SECRETARIAT, PATNA
|
July 11, 2016 |
M/S. DRUG INDIA REPRESENTED BY SRI BIJAY KUMAR GUPTA SON OF LATE BHUNESHWAR PRASAD Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
July 12, 2016 |
M/S. GANPATI TOBACCO PRODUCTS PVT. LTD. NEAR DESI WINE FACTORY, KOTHIA B.M.P. Vs. THE STATE OF BIHAR
|
November 18, 2016 |
M/S. HEBE ISPAT AT RASHIDCHAK AGAMKUAN, DISTRICT PATNA THROUGH ITS PARTNER SRI ISHWAR PRASAD GOENKA SON OF LATE BHOLA RAM GOENKA R/O HIRA NAND SAH LANE, P.S. CHOWK, PATNA CITY, DISTRICT PATNA Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
August 16, 2016 |
M/S. KAMALAWATI DRUG AGENCY Vs. THE STATE OF BIHAR & ORS
|
April 1, 2016 |
M/S. KANHAIYA TRADERS Vs. THE STATE OF BIHAR
|
March 10, 2016 |
M/S. MAHADEV ENCLAVE PVT. LTD. Vs. STATE OF BIHAR
|
October 27, 2016 |
M/S. NTPC LIMITED Vs. THE STATE OF BIHAR
|
December 14, 2016 |
M/S. S.K. NASIRUDDIN BIRI MERCHANTS PVT. LTD., MOHALLA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, REGIONAL OFFICE, EMPLOYEES PROVIDENT FUND ORGANIZATION, HAVING HIS OFFICE AT R. BLOCK, ROAD NO.
|
August 8, 2016 |
MADAN KUMAR Vs. INDIAN OIL CORPORATION LTD.
|
December 15, 2016 |
MADAN MANOHAR PRASAD Vs. STATE OF BIHAR AND OTHERS
|
August 9, 2016 |
MADAN PRASAD Vs. STATE OF BIHAR
|
October 21, 2016 |
MADAN SINGH Vs. SUNIL PRASAD @ SUNIL KUMAR PRASAD
|
September 16, 2016 |
MADHU SUDAN BHAGAT Vs. THE STATE OF BIHAR AND ORS.
|
April 4, 2016 |
MADHURI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 4, 2016 |
MAGMA FINCORP LIMITED & ORS Vs. STATE OF BIHAR & ANR
|
December 19, 2016 |
MAHADEO RAM Vs. STATE OF BIHAR; COMMISSIONER , KOSHI DIVISION , SAHARSA ; DISTRICT MAGISTRATE, SUPAUL ; DEPUTY DEVELOPMENT COMMISSIONER, SUPAUL ; SUB DIVISIONAL OFFICER, SUPAUL; DEPUTY COLLECTOR, ESTABLISHMENT , SUPAUL; CIRCLE OFFICER, CHHATAPUR BLOCK, DISTRICT - SUPAUL
|
September 6, 2016 |
MAHADEO SAH Vs. SAHDEO SAH
|
April 18, 2016 |
MAHADEV ENCLAVE PVT LTD Vs. STATE OF BIHAR
|
November 16, 2016 |
MAHANAND PRASAD SINHA Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY
|
October 20, 2016 |
MAHANGU SAH Vs. THE STATE OF BIHAR
|
January 13, 2016 |
MAHANT GAUTAMANAND GIRI CHELA Vs. STATE OF BIHAR AND OTHERS
|
February 11, 2016 |
MAHARSHI MENHI HOMOEOPATHIC MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA THROUGH THE SECRETARY
|
December 1, 2016 |
MAHENDRA BAITHA Vs. STATE OF BIHAR
|
April 25, 2016 |
MAHENDRA BHAGAT Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2016 |
MAHENDRA PRASAD SON OF HIRALAL SAH Vs. THE STATE OF BIHAR
|
May 13, 2016 |
MAHENDRA PRASAD, SON OF RAMNANDAN PRASAD SINHA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
November 21, 2016 |
MAHENDRA RAY Vs. STATE OF BIHAR
|
December 14, 2016 |
MAHESH JHA SON OF LATE KRISHNA JHA Vs. STATE OF BIHAR
|
November 30, 2016 |
MAHESH KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 5, 2016 |
MAHESH SAO SON OF BIGAN SAO @ VIGAN SAO Vs. THE STATE OF BIHAR
|
May 4, 2016 |
MAHESHWAR PRASAD SINGH SON OF LATE YADAV SINGH, RESIDENT OF VILL Vs. THE STATE OF BIHAR
|
September 5, 2016 |
MAHESHWAR PRASAD SINGH, SON OF LATE SUDHIR PRASAD SINGH, RESIDENT OF 1 NUMBER COLONY , P.O./P.S./DISTRICT Vs. AWADESH KUMAR GUPTA, SON OF LATE SUDHIR KUMAR
|
October 24, 2016 |
MAHESHWARI PRASAD SINGH Vs. STATE OF BIHAR
|
October 28, 2016 |
MAHIKANT JHA SON OF LATE UMAKANT JHA Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
|
April 29, 2016 |
MALIDA DEVI WIDO OF LATE GOPAL SHARMA (APPELLANT) Vs. STATE OF BIHAR
|
July 4, 2016 |
MALLU YADAV Vs. STATE OF BIHAR
|
June 2, 2016 |
MALTI PRASAD WIFE OF LATE SURESH CHANDRA PRASAD Vs. THE STATE OF BIHAR
|
August 20, 2016 |
MAMMEN MATHEW AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
March 14, 2016 |
MAMTA DEVI Vs. STATE OF BIHAR
|
July 28, 2016 |
MAMTA DEVI WIFE OF SURENDRA YADAV Vs. THE STATE OF BIHAR
|
May 10, 2016 |
MAMTA KUMARI W/O SURENDRA KUMAR RESIDENT OF MOHANCHAK MILKI, P.O AND P.S. ISLAMPUR, DISTRICT Vs. THE STATE OF BIHAR
|
August 31, 2016 |
MAMUN MIAN SON OF LATE HABIB MIAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 17, 2016 |
MANAGING COMMITTEE OF MADRASA DARUL HODA SIKRONA, P.S. Vs. THE STATE OF BIHAR
|
September 16, 2016 |
MANI BHUSHAN KUMAR Vs. STATE OF BIHAR; CHAIRMAN STATE TRANSPORT APPELLATE TRIBUNAL; STATE TRANSPORT AUTHORITY; SUBHAS CHANDRA
|
September 8, 2016 |
MANI BHUSHAN SINGH, SON OF LATE LAXMI NARAYAN SINGH, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH THE CHIEF POSTMASTER GENERAL, BIHAR CIRCLE, PATNA
|
July 12, 2016 |
MANILAL GUPTA Vs. THE STATE OF BIHAR
|
May 2, 2016 |
MANISH KUMAR Vs. THE STATE OF BIHAR
|
July 18, 2016 |
MANISH KUMAR Vs. THE INDIAN OIL CORPORATION LTD.
|
February 17, 2016 |
MANISH KUMAR @ KARNJIT KUMAR @ KARANJEET KUMAR @ MANISH KUMAR SINGH SON OF KAMLESH SINGH Vs. THE STATE OF BIHAR
|
May 17, 2016 |
MANISH KUMAR CHAND Vs. STATE OF BIHAR
|
August 24, 2016 |
MANISH KUMAR PANDEY SON OF LAXMI NIDHI PANDEY Vs. THE STATE OF BIHAR
|
August 18, 2016 |
MANISH KUMAR S/O SURINDER PRASAD Vs. THE STATE OF BIHAR
|
April 21, 2016 |
MANISH KUMAR SON OF SRI BINDESHWARI YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
July 25, 2016 |
MANISH KUMAR UPADHAYA, S/O SRI SUGANDH UPADHYA, R/O MOHALLA Vs. THE BIHAR SCHOOL EXAMINATION BOARD THROUGH ITS CHAIRMAN HAVING HIS OFFICE AT SINHA LIBRARY ROAD, PATNA
|
September 14, 2016 |
MANISH NARAYAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY EDUCATION DEPARTMENT
|
April 6, 2016 |
MANJAY PASWAN @ MANDAL SON OF SHRI LAL PASWAN, UNDER THE GUARDIANSHIP OF SHRI LAL PASWAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
July 20, 2016 |
MANJEET KUMAR Vs. THE STATE OF BIHAR
|
June 28, 2016 |
MANJEET KUMAR Vs. STATE OF BIHAR
|
April 27, 2016 |
MANJU DEVI Vs. STATE OF BIHAR
|
November 19, 2016 |
MANJU DEVI Vs. GIRIJA DEVI
|
October 21, 2016 |
MANJU SINGH Vs. BIHAR STATE HOUSING BOARD AND ORS.
|
February 10, 2016 |
MANJU SRIVASTAVA Vs. ORIENTAL INSURANCE COMAPNAY LTD.
|
August 10, 2016 |
MANOHAR PRASAD Vs. STATE OF BIHAR AND ORS.
|
January 6, 2016 |
MANOJ HALWAI S/O LATE RAJ HALWAI RESIDENT OF MARWARI TOLA, NATHNAGAR, P.O. AND P.S. Vs. THE STATE OF BIHAR
|
June 13, 2016 |
MANOJ KUMAR @ MANOJ PRASAD Vs. RAM DAYAL SAH S/O LATE THAKUR PRASAD RESIDENT OF VILLAGE
|
February 3, 2016 |
MANOJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 29, 2016 |
MANOJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 12, 2016 |
MANOJ KUMAR BHAGAT, SON OF JAGDISH PRASAD BHAGAT, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
July 19, 2016 |
MANOJ KUMAR MISHRA Vs. THE STATE OF BIHAR
|
August 8, 2016 |
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
June 22, 2016 |
MANOJ KUMAR VYAS Vs. STATE OF BIHAR
|
May 10, 2016 |
MANOJ KUMAR, SON OF BHARAT PRASAD YADAV Vs. UNION OF INDIA SECRETARY, MINISTRY OF SHIPPING
|
October 20, 2016 |
MANOJ PASWAN Vs. THE STATE OF BIHAR
|
July 12, 2016 |
MANOJ SAH AND ORS. Vs. THE STATE OF BIHAR
|
April 5, 2016 |
MANOJ SINGH, SON OF SHANKAR SINGH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
November 22, 2016 |
MANORATH NATH CHOUDHARY AND OTHERS Vs. UCO BANK, CALCUTTA AND OTHERS
|
February 4, 2016 |
MANTI DEVI Vs. STATE OF BIHAR THROUGH HOME SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
September 27, 2016 |
MANTURA DEVI @ SANTURA DEVI Vs. UNION OF INDIA AND ORS
|
June 29, 2016 |
MANZOOR ALAM Vs. MICHEL ENDUZ
|
September 23, 2016 |
MARKANDEY SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
February 25, 2016 |
MAROON KHATOON Vs. STATE OF BIHAR
|
May 17, 2016 |
MAROON KHATOON Vs. THE STATE OF BIHAR
|
November 19, 2016 |
MARTIN & HARRIS PVT. LTD. Vs. SHRI VARDHAMAN NAGAR SOCIETY
|
August 17, 2016 |
MASUDAN CHAUDHARY Vs. THE UNION OF INDIA
|
April 18, 2016 |
MATHURA NATH CHAMPAI, SON OF LATE MADHO PRASAD, AT PRESENT POSTED AS BASIC HEALTH WORKER PRIMARY HEALTH CENTRE, B. KOTHI, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE HEALTH COMMISSIONER
|
April 27, 2016 |
MAYANAND, SON OF SHRI INDRA KUMAR, RESIDENT OF VILLAGE ATAUNATUR, WARD NO. 13, POST LALGANJ, P.S. LALGANJ, DISTRICT VAISHALI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
October 5, 2016 |
MD AKIL AHMAD Vs. STATE OF BIHAR; BIBI FAUZIA ISHRAT
|
September 16, 2016 |
MD ASHRAF ANSARI Vs. STATE OF BIHAR
|
May 17, 2016 |
MD DARBAN Vs. COLLECTOR MADHEPURA
|
October 25, 2016 |
MD DAUD KHAN Vs. STATE OF BIHAR
|
September 30, 2016 |
MD HASIBULLAH S/O HABIBULLAH Vs. STATE OF BIHAR
|
September 26, 2016 |
MD HASIN AKHTAR S/O MD JAWAID AKHTAR AND ORS Vs. STATE OF BIHAR AND ORS
|
January 13, 2016 |
MD INTEKHAB AHMAD S/O LATE MD KALIMUDDIN Vs. STATE OF BIHAR
|
October 19, 2016 |
MD MAHBUD @ MD MAHMUD S/O MD AKHTAR Vs. STATE OF BIHAR
|
May 17, 2016 |
MD MOBIN ANSARI Vs. CHANCELLOR OF UNIVERSITIES, GOVERNORS SECRETARIAT BIHAR, PATNA; VICE - CHANCELLOR, VEER KUNWAR SINGH UNIVERSITY, ARA; REGISTRAR, VEER KUNWAR SINGH UNIVERSITY, ARA
|
September 2, 2016 |
MD NANHE Vs. STATE OF BIHAR
|
November 8, 2016 |
MD SAGIR @ SAGIR MISTRY Vs. STATE OF BIHAR
|
July 14, 2016 |
MD YUNUS Vs. STATE OF BIHAR
|
September 27, 2016 |
MD. AFTAB ALAM Vs. STATE OF BIHAR
|
September 19, 2016 |
MD. AINUL HAQ Vs. STATE OF BIHAR AND ORS.
|
November 23, 2016 |
MD. ALAUDDIN SON OF MD. KHALID Vs. STATE OF BIHAR
|
December 2, 2016 |
MD. ALLAUDDIN, SON OF LATE NOORI Vs. THE STATE OF BIHAR
|
November 8, 2016 |
MD. ANZAR Vs. MD. MANZAR ALI @ KALI
|
May 9, 2016 |
MD. ARSHAD, SON OF MD. MOIUDDIN Vs. THE STATE OF BIHAR
|
November 15, 2016 |
MD. ASLAM @ ASLAM MIAN Vs. STATE OF BIHAR
|
March 1, 2016 |
MD. ASLAM SON OF MD. SATTAR Vs. THE STATE OF BIHAR
|
May 4, 2016 |
MD. AZAD Vs. STATE OF BIHAR
|
June 7, 2016 |
MD. BARIK Vs. THE STATE OF BIHAR
|
June 2, 2016 |
MD. EHSAM RASUL Vs. MUNNI DEVI
|
May 6, 2016 |
MD. FAIYAZ AHMAD Vs. THE STATE OF BIHAR
|
August 17, 2016 |
MD. FAZALE ALI @ RIJAWI Vs. THE STATE OF BIHAR
|
March 3, 2016 |
MD. GHULAM MURTUZA Vs. STATE OF BIHAR
|
April 20, 2016 |
MD. GULFAM KHAN SON OF MD. SAFIDUL KHAN Vs. THE STATE OF BIHAR
|
August 26, 2016 |
MD. GULJAN @ MD. GULSHAN Vs. THE STATE OF BIHAR
|
October 28, 2016 |
MD. HELALUDDIN SON OF LATE BADRUDDIN, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
October 5, 2016 |
MD. IBRARUL HAQS Vs. STATE OF BIHAR
|
May 10, 2016 |
MD. IMTYAJ @ MD. SONU @ MD. IMTEYAZ @ SONU SON AND ANOTHER Vs. STATE OF BIHAR
|
March 16, 2016 |
MD. JAHID ALAM Vs. THE STATE OF BIHAR
|
April 12, 2016 |
MD. JAMIL AHMAD Vs. STATE OF BIHAR
|
May 17, 2016 |
MD. JAVED Vs. THE STATE OF BIHAR
|
April 7, 2016 |
MD. KALAM Vs. STATE OF BIHAR
|
March 4, 2016 |
MD. KAUSAR ALAM Vs. THE STATE OF BIHAR & ORS
|
June 21, 2016 |
MD. MASHKOOR AZAM & ORS Vs. THE STATE OF BIHAR & ORS
|
June 23, 2016 |
MD. MATIN S/O MD. HARUN RESIDENT OF VILLAGE- CHAINPUR Vs. THE STATE OF BIHAR
|
January 29, 2016 |
MD. MIRTUZA SON OF MD. TAFUZUL Vs. THE STATE OF BIHAR
|
May 12, 2016 |
MD. MOTI Vs. BIBI RABIA KHATOON
|
August 24, 2016 |
MD. MUMTAZ ARFI, SON OF MD. MUSTAFA Vs. STATE OF BIHAR
|
October 27, 2016 |
MD. MUZIBUR RAHMAN, AGED ABOUT 28 YEARS, SON OF LATE MD. ALI ASHRAF, RESIDENT OF VILLAGE Vs. UNION OF INDIA THROUGH THE SECRETARY OF POSTS AND TELEGRAPH DEPT., NEW DELHI
|
April 22, 2016 |
MD. NASIM RAZA RAHMANI @ MUNNA S/O LATE MD. M. RAHMAN (MOTIURRAHMAN), R/O VILLAGE Vs. STATE OF BIHAR
|
December 1, 2016 |
MD. NEYAZ AKHTAR Vs. BIBI RAHAT PARBEEN
|
November 15, 2016 |
MD. NURUDDIN @ NOOR MOHAMMAD & ANR. Vs. MD. ABBAS & ANR.
|
October 24, 2016 |
MD. PERWEZ ALAM AND ORS. Vs. THE STATE OF BIHAR
|
February 9, 2016 |
MD. RASHID MANZOOR Vs. STATE OF BIHAR
|
August 29, 2016 |
MD. SAGIR ALAM, AGED ABOUT 45 YEARS, SON OF NOOR MOHAMMAD, RESIDENT OF VILLAGE RAHMANGANJ, P.S. Vs. CHAIRMAN, BIHAR STATE MADARSA EDUCATION BOARD, PATNA
|
September 5, 2016 |
MD. SAJID KALAM Vs. UNION OF INDIA
|
November 29, 2016 |
MD. SALIMUDDIN SON OF ABDUL GAFFAR RESIDENT OF VILLAGE AND POST BABHANDIHA, P.S. OBRA, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
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February 8, 2016 |
MD. SAWOOD ALAM Vs. STATE OF BIHAR
|
May 18, 2016 |
MD. SAYEED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 2, 2016 |
MD. SHAHZAD HUSSAIN Vs. THE UNION OF INDIA AND ORS.
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April 8, 2016 |
MD. SHAMIM AKHTAR Vs. THE STATE OF BIHAR AND ORS.
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March 15, 2016 |
MD. SHAMS TABREZ, SON OF MD. HAZRAT ALI, RESIDENT OF VILLAGE BHARPATIA POLICE STATION Vs. THE STATE OF BIHAR
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November 18, 2016 |
MD. SOBIL SON OF LATE KITAB ALI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 1, 2016 |
MD. SOHARAB, S/O IDRISH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE COMMISSIONER
|
July 14, 2016 |
MD. TAMANNA Vs. THE STATE OF BIHAR AND ORS.
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March 28, 2016 |
MD. TANVIR S/O LATE ABDUL HAQUE Vs. STATE
|
October 21, 2016 |
MD. TANWIR, SON OF MD. ZAHEER, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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April 20, 2016 |
MD. TASLIMUDDIN Vs. UNION OF INDIA
|
May 10, 2016 |
MD. YUNUS, S/O LATE HALIMUDDIN, RESIDENT OF VILLAGE-ATHGACHHI, POLICE Vs. STATE OF BIHAR
|
March 15, 2016 |
MD. ZAHID SAJJAD, SON OF LATE ZAFIRUDDIN ANSARI RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
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August 16, 2016 |
MD. ZAHOOR Vs. THE STATE OF BIHAR
|
July 4, 2016 |
MD.ABDUL LATIF Vs. STATE OF BIHAR
|
October 26, 2016 |
MD.MANZAR ALAM Vs. THE STATE OF BIHAR & ORS
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February 25, 2016 |
MEDICINE PALACE Vs. THE UNION OF INDIA AND ORS.
|
January 5, 2016 |
MEENA DEVI WIFE OF LATE PENDA HEMBRUM @ PONDA HEMBRUM Vs. STATE OF BIHAR
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November 23, 2016 |
MEENA DEVI, W/O LATE RAM NARAYAN ROY, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY PHED REPARTMENT, PATNA
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August 20, 2016 |
MEENU KUMARI Vs. THE STATE OF BIHAR
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December 16, 2016 |
MEERA GUPTA Vs. STATE OF BIHAR AND OTHERS
|
January 13, 2016 |
MEERA KUMARI Vs. STATE OF BIHAR
|
May 20, 2016 |
MEERA KUMARI Vs. THE STATE OF BIHAR
|
May 9, 2016 |
MEHBOOB RAB Vs. THE STATE OF BIHAR
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July 12, 2016 |
MEHILAL BAITHA SON OF PRAN BAITHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
|
August 16, 2016 |
MEHJABIN AND ORS. Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
|
January 12, 2016 |
MEHROTRA ENGINEERING WORKS PVT LTD Vs. NORTH BIHAR POWER DISTRIBUTION CO LTD
|
December 15, 2016 |
MEMBER, BOARD OF REVENUE, STATE OF BIHAR CUM WARD TRIBUNAL BETTIAH ESTATE Vs. SURESH RAUT
|
February 24, 2016 |
MILLI TRUST AT STADIUM ROAD, P.S. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
|
October 27, 2016 |
MIRZA GHALIB T. T. COLLEGE, PATNA THROUGH ITS SECRETARY MD. AQUIL HAIDER Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR,PATNA
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October 27, 2016 |
MISHRILAL, SON OF LATE MURAT LAL, RESIDENT OF MARIAM COLONY, NEAR XAVIER TEACHERS TRAINING SCHOOL, POLICE STATION Vs. THE STATE OF BIHAR
|
September 21, 2016 |
MITHILESH KUMAR @ MITHLESH KUMAR Vs. STATE OF BIHAR
|
April 20, 2016 |
MITHILESH KUMAR SINGH Vs. THE STATE OF BIHARAND ORS.
|
April 5, 2016 |
MITHILESH PRASAD @ MITHALESH Vs. STATE OF BIHAR
|
June 14, 2016 |
MITHILESH YADAV S/O MADAN YADAV Vs. THE STATE OF BIHAR
|
May 12, 2016 |
MOHAMMAD ALI, SON OF SRI FAUJDAR MIAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER
|
September 6, 2016 |
MOHAMMAD AWAIS, SERVICE NO.656331 Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAY, NEW DELHI
|
May 19, 2016 |
MOHAMMAD IRFAN, SON OF MD ISMAIL Vs. STATE OF BIHAR
|
November 28, 2016 |
MOHAMMAD KHURSHID ALAM S/O MOHAMMAD SARFUDDIN RESIDENT OF VILLAGE PHULWARIA, BLOCK Vs. THE STATE OF BIHAR
|
May 18, 2016 |
MOHAN KUMAR Vs. UNION OF INDIA
|
March 3, 2016 |
MOHAN KUMAR, S/O Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVERNMENT OF BIHAR, NEW SECRETARIAT PATNA
|
August 31, 2016 |
MOHAN RAM DAS Vs. THE STATE OF BIHAR
|
April 27, 2016 |
MONGHYR CHAKSHUDAN YAJNA SAMITI EYE HOSPITAL & ANR Vs. SHRI NARAYAN SINGH
|
July 18, 2016 |
MONI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
January 18, 2016 |
MORA TOLLWAYS LIMITED Vs. STATE OF BIHAR
|
May 12, 2016 |
MOSMAT VIMLA DEVI Vs. UNION OF INDIA
|
March 16, 2016 |
MOSOMAT MUNNI DEVI W/O LATE CHEDI PODDAR R/O VILL. Vs. BHAGWAT PODDAR S/O LATE SUKHDEO PODDAR R/O VILL.
|
July 13, 2016 |
MOST SUDAMA DEVI W/O LATE MOTI LAL YADAV AND M/O SHIV GOPE RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
December 16, 2016 |
MOST. BABI RANI DEVI AND OTHERS Vs. RAM LAKHAN RAI AND OTHERS
|
July 12, 2016 |
MOST. MUNNI KUWAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 29, 2016 |
MOST. NAIMUNESA W/O LATE BIGU KHALIFA R/O VILLAGE - SARAIA, P.S. AMJHOR, Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
|
July 19, 2016 |
MOST. RAM DULARI DEVI & ORS Vs. THE STATE OF BIHAR & ORS
|
February 25, 2016 |
MOST. SHAKUNTALA DEVI Vs. MAGADH UNIVERSITY
|
November 11, 2016 |
MOST. SHARDA DEVI WIFE OF LATE RAM BABU SINGH RESIDENT OF VILLAGE AND POST OFFICER AKAUNA, VIA PUNPU, P.S. MASAURHI, DIST. PATNA, STATE BIHAR Vs. THE PATLIPUTRA CENTRAL CO
|
December 5, 2016 |
MOST. TAREGNA DEVI Vs. THE UNION OF INDIA
|
July 25, 2016 |
MOST.SITA DEVI & ORS Vs. MAHAL SAHKARI GRIH NIRMAN SAMI
|
September 6, 2016 |
MOSTAKIN KHATOON W/O MD. KHURSHID Vs. THE STATE OF BIHAR
|
September 8, 2016 |
MOTI YADAV, SON OF KARELAL YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
June 27, 2016 |
MR. SUBHASH KUMAR Vs. THE STATE OF BIHAR
|
July 18, 2016 |
MUKESH EDWARD S/O EDWARD FLORIAN RESIDENT OF CHRISTIAN QUARTER, BETTIAH, P.S. Vs. THE STATE OF BIHAR
|
April 29, 2016 |
MUKESH KUMAR Vs. UNION OF INDIA
|
November 23, 2016 |
MUKESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
March 17, 2016 |
MUKESH KUMAR ROY SON OF SHRI MANAGER ROY, PROPRIETOR, CITADEL VIGILANT SYSTEM, 2ND FLOOR, MADHURI BHAWAN, JAMAL ROAD, PATNA Vs. THE UNION OF INDIA THROUGH ITS MINISTRY OF HEALTH, GOVERNMENT OF INDIA, NEW DELHI
|
June 22, 2016 |
MUKESH MOHAN, SON OF LATE MAHENDRA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 28, 2016 |
MUKESH SAHU @ MUKESH SAH Vs. STATE OF BIHAR
|
May 2, 2016 |
MUKESHWAR YADAV, S/O SRI BANWARI YADAV, PANCHAYAT TEACHER, PRIMARY SCHOOL, RAMPUR TARH, GRAM PANCHAYAT Vs. THE STATE OF BIHAR
|
September 20, 2016 |
MUNCHUN KUMAR RAI @ MUNCHUN KUMAR Vs. THE STATE OF BIHAR
|
June 8, 2016 |
MUNCHUN KUMAR RAI @ MUNCHUN KUMAR Vs. STATE OF BIHAR
|
June 7, 2016 |
MUNDRIKA SINGH Vs. STATE OF BIHAR
|
September 6, 2016 |
MUNESH KUMAR @ MUNESH KUMAR SINGH Vs. STATE OF BIHAR AND ANOTHER
|
January 25, 2016 |
MUNESHWAR CHOUDHARY SON OF LATE LAL BIHARI CHOUDHARY Vs. THE UTTAR BIHAR GRAMIN BANK THROUGH ITS CHAIRMAN
|
September 22, 2016 |
MUNNA KUMAR SON OF RAM PRAVESH RAM RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
November 21, 2016 |
MUNNA MISHRA, SON OF LATE GANGA MISHRA @ LAXMI KANT MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 19, 2016 |
MUNNA SAH Vs. STATE OF BIHAR
|
April 8, 2016 |
MUNNA SAH SON OF PARMANAND SAH Vs. STATE OF BIHAR
|
May 6, 2016 |
MUNNA SAO S/O RAGHUNANDAN SAO Vs. THE STATE OF BIHAR
|
April 22, 2016 |
MUNNA SHAW @ MUNNA SAW SON OF KISHORI SAW RESIDENT OF VILLAGE- PAKARIA Vs. STATE OF BIHAR
|
June 27, 2016 |
MUNNI MASOMAT W/O LATE SUDAMA DAS Vs. THE STATE OF BIHAR
|
April 22, 2016 |
MUNTAHANA PARWEEN Vs. THE STATE OF BIHAR
|
March 29, 2016 |
MUSTAQUE AHMAD Vs. THE STATE OF BIHAR AND OTHERS
|
February 17, 2016 |
MUSTUFA Vs. STATE OF BIHAR
|
November 28, 2016 |
MUTUR RAI AND ORS. Vs. THE STATE OF BIHAR
|
April 21, 2016 |
N C JHA & ASSOCIATES Vs. STATE OF BIHAR
|
August 17, 2016 |
NAGDU GOND S/O LATE SUKHAN GOND Vs. MOST. RAMSUNDARI DEVI W/O LATE SHEOBALAK SAH, R/O VILLAGE FAYAGHAT, P.O. & P.S. ANDRA, DISTT. SIWAN
|
September 8, 2016 |
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 21, 2016 |
NAGENDRA PASWAN Vs. STATE OF BIHAR
|
June 20, 2016 |
NAGENDRA PASWAN Vs. STATE OF BIHAR
|
June 9, 2016 |
NAGENDRA RAI, SON OF SRI BIKARMA RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
July 26, 2016 |
NAGESHWAR PRASAD Vs. THE STATE OF BIHAR
|
March 16, 2016 |
NAGESHWAR PRASAD SAH Vs. THE STATE OF BIHAR
|
November 29, 2016 |
NAGESHWAR THAKUR Vs. STATE OF BIHAR
|
December 20, 2016 |
NAGINA PASWAN S/O BECHAN PASWAN Vs. THE STATE OF BIHAR
|
May 6, 2016 |
NAGINA RAI S/O LATE HARAKH RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 22, 2016 |
NAGRIK ADHIKAR MANCH THROUGH ITS SETTLER NAMELY SHEO PRAKASH RAI Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
October 21, 2016 |
NAI RAJDHANI PATH PRAMANDAL Vs. COMMISSIONER OF INCOME TAX (TDS) AND ORS.
|
February 15, 2016 |
NAKUL TIWARY Vs. THE STATE OF BIHAR
|
August 2, 2016 |
NAMITA SINGH Vs. THE UNION OF INDIA AND ORS.
|
March 8, 2016 |
NAND KISHORE PRASAD AND OTHERS Vs. PATNA HIGH COURT
|
February 22, 2016 |
NAND KISHORE PRASAD S/O Vs. AMARNATH PRASAD S/O
|
July 5, 2016 |
NAND KISHORE PRASAD, SON OF LATE MUNI LAL, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
August 11, 2016 |
NAND KISHORE RAM Vs. STATE OF BIHAR
|
November 23, 2016 |
NAND KISHORE SINGH ADVOCATE Vs. STATE OF BIHAR AND ORS.
|
January 11, 2016 |
NANDAN GHAR SANSAR DEVELOPERS PRIVATE LTD. Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
May 23, 2016 |
NANDINI KUMARI Vs. THE STATE OF BIHAR
|
August 18, 2016 |
NANDJEE MEHTA SON OF LATE RAM NARESH SINGH Vs. STATE OF BIHAR; DIVISIONAL COMMISSIONER, PATNA DIVISION; COLLECTOR-CUM-DISTRICT MAGISTRATE-CUM-DISCIPLINARY AUTHORITY, BHOJPUR; ADDITIONAL COLLECTOR, (LAND REFORMS); SUB-DIVISIONAL OFFICER; CIRCLE OFFICER-CUM-PRESENTING OFFICER; ACCOUNTANT GENERAL (P&E)
|
September 8, 2016 |
NANDU BHAGAT @ NAND KUMAR SINGH SON OF LATE PUNAI BHAGAT @ RAM LOCHAN SINGH Vs. THE STATE OF BIHAR
|
May 11, 2016 |
NARAYAN MISHRA Vs. STATE OF BIHAR
|
June 21, 2016 |
NARENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 15, 2016 |
NARENDRA KUMAR SINGH Vs. THE STATE OF BIHAR
|
August 8, 2016 |
NARENDRA PRASAD SINGH SON OF LATE BHOLA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, BIHAR, PATNA
|
August 4, 2016 |
NARENDRADEO CHOUBEY, S/O LATE SARJU CHOUBEY R/O VILL. Vs. THE STATE OF BIHAR
|
August 18, 2016 |
NARESH KUMAR @ RAM NARESH SINGH Vs. STATE OF BIHAR & ANR
|
November 22, 2016 |
NARESH KUMAR YADAV @ NARO YADAV SON OF LATE LALO YADAV, RESIDENT OF AT AND P.S. Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA
|
February 29, 2016 |
NARESH PANDIT S/O LATE SAUDAGAR PANDIT, RESIDENT OF VILLAGE-MURADALI Vs. THE STATE OF BIHAR
|
January 15, 2016 |
NARESH SINGH Vs. STATE OF BIHAR
|
November 16, 2016 |
NARVDESHWAR NATH TIWARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 24, 2016 |
NASEER AHMAD ANSARI Vs. STATE OF BIHAR AND ORS
|
July 5, 2016 |
NATHUFAL, SON OF LATE HALIM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 14, 2016 |
NAV TEJ THAKUR, SON OF SRI UMAKANT THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
October 20, 2016 |
NAVANEET KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 26, 2016 |
NAVEEN KUMAR SINGH, SON OF LATE SATYADEV SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 8, 2016 |
NAVENDRA KUMAR Vs. BHUNESHWAR SINGH
|
July 22, 2016 |
NAVIN KUMAR MISHRA, S/O SRI UPENDRA MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
December 23, 2016 |
NAVIN KUMAR SINGH S/O BADRI NARAYAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY GENERAL ADMINISTRATION DEPARTMENT
|
September 29, 2016 |
NAWADA TEACHERS TRAINING COLLEGE (B ED ) Vs. STATE OF BIHAR AND ORS
|
October 25, 2016 |
NAWAL KISHORE RAI & ORS Vs. STATE OF BIHAR & ANR
|
November 28, 2016 |
NAWAL KISHORE SAH, SON OF FEKAN SAH, RESIDENT OF MUZAHIDA PARBATTA, P.O. + P.S. PARBATTA, DISTRICT KHAGARIA Vs. JHAKO DEVI, WIFE OF CHAMAK LAL SAH
|
December 19, 2016 |
NAWAL KISHORE SHARMA Vs. THE BIHAR STATE ELECTRICITY BOARD
|
June 21, 2016 |
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
August 9, 2016 |
NAWAL PRAKASH DEEPAK Vs. THE UNION OF INDIA AND ORS.
|
March 30, 2016 |
NAWAL ROY AND ORS. Vs. THE STATE OF BIHAR
|
March 2, 2016 |
NAWAL SINGH S/O LATE SHEORAM SINGH Vs. THE STATE OF BIHAR
|
May 25, 2016 |
NAWEEN KUMAR Vs. UNION OF INDIA AND ORS ; DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY, DHANBAD, DISTRICT DHANBAD; SENIOR DIVISIONAL ENGINEER (4), EAST CENTRAL RAILWAY, DHANBAD
|
August 5, 2016 |
NEERAJ KUMAR Vs. THE INDIAN OIL CORPORATION LIMITED AND ORS.
|
January 20, 2016 |
NEERAJ KUMAR SINGH Vs. STATE OF BIHAR
|
October 19, 2016 |
NEHA SHARMA, DAUGHTER OF SRI JAGDISH PRASAD SHARMA, RESIDENT OF HOUSE NO. 10/9, INDRAPURI, P.O. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
October 5, 2016 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUCHITA DEVI
|
April 12, 2016 |
NIHAL Vs. THE UNION OF INDIA
|
January 11, 2016 |
NIKHIL KANT Vs. THE UNION OF INDIA AND ORS.
|
April 19, 2016 |
NILESH PRASAD Vs. THE STATE OF BIHAR
|
March 14, 2016 |
NILKAMAL, BITO STORAGE SYSTEMS PVT LTD Vs. BIHAR MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION LIMITED; MANAGING DIRECTOR, BIHAR MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION LIMITED; DEPUTY GENERAL MANAGER (SUPPLY CHAIN), BIHAR MEDICAL SERVICES AND INFRASTRUCTURE CORPORATION LIMITED; GENERAL
|
September 22, 2016 |
NILU SINGH Vs. THE UNION OF INDIA AND ORS.
|
April 21, 2016 |
NIRAJ KUMAR Vs. THE UNION OF INDIA AND ORS.
|
April 27, 2016 |
NIRAJ KUMAR SON OF TRIPURARI PRASAD SINHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, SCIENCE & TECHNOLOGY DEPARTMENT, BIHAR, PATNA
|
July 13, 2016 |
NIRAJ KUMARI W/O ANAND KUMAR SINGH Vs. STATE OF BIHAR
|
October 20, 2016 |
NIRANJAN KUMAR JHA Vs. THE STATE OF BIHAR
|
August 16, 2016 |
NIRBHAY SINGH Vs. THE STATE OF BIHAR
|
July 1, 2016 |
NIRMALA KUMARI SINHA Vs. THE ORIENTAL INSURANCE COMPANY LTD.
|
June 28, 2016 |
NIRUPAMA SHANKAR, WIFE OF BHUJANG BHUSHAN Vs. STATE OF BIHAR
|
May 5, 2016 |
NISAR AHMAD Vs. WASHI AHMAD
|
June 28, 2016 |
NITESH KUMAR SINGH @ NITESH KUMAR SON OF LATE MAHENDRA PRASAD SINGH RESIDENT OF VILLAGE LOHARA, P.O. DUMARI, P.S. BARAHIYA, DISTRICT LAKHISARAI Vs. THE STATE OF BIHAR
|
March 15, 2016 |
NITIN KUMAR Vs. THE STATE OF BIHAR & ORS
|
July 28, 2016 |
NITIN KUMAR @ BANTI Vs. THE STATE OF BIHAR
|
June 5, 2016 |
NITISH KUMAR Vs. UNION OF INDIA
|
October 28, 2016 |
NITISH KUMAR, SON OF NARESH SINGH, RESIDENT OF B.N.R. ROAD, CHOUDHARY TOLA, P.O : MAHENDRU, P.S : SULTANGANJ, DIST : PATNA, BIHAR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY, HUMAN RESOURCE DEPARTMENT, NEW DELHI
|
September 6, 2016 |
NITU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
April 25, 2016 |
NITYA NAND JHA, SON OF LATE RAM SUNDAR JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
|
October 4, 2016 |
NUNU PRASAD SINHA SON OF RAM KHELAWAN SINHA Vs. GENERAL MANAGER
|
September 29, 2016 |
NUNULAL YADAV Vs. STATE OF BIHAR AND OTHERS
|
January 5, 2016 |
NUTAN KUMARI Vs. STATE OF BIHAR
|
June 27, 2016 |
NUTAN KUMARI Vs. THE STATE OF BIHAR
|
July 15, 2016 |
NUTAN KUMARI Vs. THE STATE OF BIHAR
|
July 20, 2016 |
OM NARAYAN MAHTO Vs. THE STATE OF BIHAR
|
January 12, 2016 |
OM PRAKASH Vs. NARSING PRASAD
|
August 23, 2016 |
OM PRAKASH BHARDWAJ Vs. STATE OF BIHAR
|
May 20, 2016 |
OM PRAKASH RAJGARIA SON OF SHRI KESHVDEO RAJGARIA RESIDENT OF GHAJIPUR, POLICE STATION GHAJIPUR, DISTRICT GHAJIPUR (UTTAR PRADESH) Vs. THE STATE OF BIHAR
|
December 2, 2016 |
OM PRAKASH SINGH Vs. STATE OF BIHAR
|
September 19, 2016 |
OM SHIVAM MODERN RICE MILL PVT. LTD. AND ORS. Vs. THE UNITED BANK OF INDIA AND ORS.
|
January 8, 2016 |
PADAM CHAND AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 28, 2016 |
PADMALATA THAKUR NEE SHARMA Vs. THE PATNA UNIVERSITY AND ORS.
|
March 30, 2016 |
PANDOOI PLACE Vs. THE COMMISSIONER OF INCOME TAX-1
|
November 18, 2016 |
PANKAJ CHHABRA @ PANKAJ Vs. THE STATE OF BIHAR
|
June 1, 2016 |
PANKAJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 29, 2016 |
PAPPU SINGH Vs. STATE OF BIHAR
|
February 11, 2016 |
PAPPU YADAV SON OF JODHA YADAV @ AYODHYA YADAV Vs. THE STATE OF BIHAR
|
June 28, 2016 |
PARAM PAL SINGH GANDHI Vs. THE STATE OF BIHAR
|
October 28, 2016 |
PARAS NATH OJHA Vs. STATE OF BIHAR
|
July 13, 2016 |
PARSHURAM SINGH Vs. STATE OF BIHAR
|
June 20, 2016 |
PARVEEN AMANULLAH WIFE OF MR. AFZAL AMANULLAH, RESIDENT OF 133 PATLIPUTRA COLONY, PATNA Vs. THE STATE OF BIHAR
|
October 19, 2016 |
PARVEZ AHMAD KHAN @ PARVEZ KHAN Vs. STATE OF BIHAR AND OTHERS
|
January 11, 2016 |
PARWATI DEVI DEVI & ORS. Vs. MUNSI SAO & ORS.
|
May 17, 2016 |
PATNA GOLF CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
|
March 11, 2016 |
PAVAN PRAKASH Vs. COMMISSIONER OF INCOME-TAX (CENTRAL)
|
January 15, 2016 |
PAWAN KUMAR Vs. STATE OF BIHAR
|
May 20, 2016 |
PAWAN KUMAR YADAV, SON OF BECHU LAL YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 8, 2016 |
PAWAN SINGH @ PAWAN KUMAR SINGH SON OF BINDEHWAR SINGH Vs. THE STATE OF BIHAR
|
June 21, 2016 |
PAWAN SINGH AND ORS. Vs. THE STATE OF BIHAR
|
March 18, 2016 |
PHOOL HASAN @ PHOOLO HASAN @ PHOOLO MIAN Vs. STATE OF BIHAR
|
June 7, 2016 |
PHOOL KUMARI Vs. THE STATE OF BIHAR
|
August 10, 2016 |
PINKI DEVI Vs. THE STATE OF BIHAR
|
November 22, 2016 |
PINKI KUMARI WIFE OF SRI SUBHASH KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, OLD SECRETARIATE, BIHAR, PATNA
|
March 1, 2016 |
PINKU YADAV @ PINKU KUMAR @ BUTAI YADAV Vs. STATE OF BIHAR
|
September 28, 2016 |
PINTOO MAHTO Vs. THE STATE OF BIHAR
|
March 15, 2016 |
PIYUSH KUMAR JHA Vs. DEISY DEVI
|
August 8, 2016 |
POONAM DEVI Vs. ARTI DEVI
|
September 26, 2016 |
POONAM KUMARI Vs. STATE OF BIHAR
|
June 21, 2016 |
PRABHAKAR KUMAR & ORS Vs. THE STATE OF BIHAR & ORS
|
July 13, 2016 |
PRABHAKAR MISHRA SON OF LATE KEDAR NATH MISHRA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
|
November 24, 2016 |
PRABHAKAR THAKUR Vs. SITARAM THAKUR AND ORS.
|
April 7, 2016 |
PRABHASH KUMAR AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
February 8, 2016 |
PRABHAT KUMAR Vs. THE HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR AND ORS.
|
April 7, 2016 |
PRABHAT KUMAR Vs. HONBLE CHANCELLOR, UNIVERSITIES OF BIHAR
|
November 11, 2016 |
PRABHU NATH RAM SON OF SRI LALAN RAM RESIDENT OF VILLAGE Vs. THE DISCIPLINARY AUTHORITY
|
November 16, 2016 |
PRABHUNATH PRASAD Vs. BIRENDRA SAH
|
November 9, 2016 |
PRADEEP KUMAR JAISWAL SON OF PRAKASH CHAND GUPTA Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
|
August 29, 2016 |
PRADEEP MANDAL SON OF BALDEO MANDAL Vs. THE STATE OF BIHAR
|
August 11, 2016 |
PRADEEP SAH Vs. THE STATE OF BIHAR
|
April 19, 2016 |
PRADEEP SAO @ PARDEEP GUPTA Vs. UNION OF INDIA
|
July 15, 2016 |
PRADEEP SINGH @ JAMUNA SINGH & ORS Vs. MANIRAJ SINGH & ORS
|
June 24, 2016 |
PRADHAN KISKU SON OF LATE BAIJU KISKU, RESIDENT OF HRIDAYGANJ (SANTHALI TOLA) P.S. KATIHAR, DISTRICT Vs. THE STATE OF BIHAR
|
September 6, 2016 |
PRAGYA CHANDRA MINOR Vs. STATE OF BIHAR
|
July 4, 2016 |
PRAHLAD PASWAN Vs. STATE OF BIHAR
|
April 25, 2016 |
PRAKASH KUMAR Vs. THE STATE OF BIHAR
|
September 7, 2016 |
PRAKASH KUMAR SINHA Vs. HIRA LAL SAH
|
September 23, 2016 |
PRAKASH SHARMA, SON OF RAM KISHAN SHARMA, RESIDENT OF VILLAGE- KURSANDA, Vs. STATE OF BIHAR
|
February 16, 2016 |
PRAMEELA DEVI, W/O JAGDISH PASWAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 10, 2016 |
PRAMENDRA CHAUDHARY @ PARMENDRA CHAUDHARY S/O RAMESHWAR CHAUDHARY R/O VILL. Vs. THE STATE OF BIHAR
|
August 16, 2016 |
PRAMILA BALA, WIFE OF LATE JAGAT NARAIN PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER, WATER RESOURCES DEPARTMENT, BIHAR, PATNA
|
November 18, 2016 |
PRAMILA DEVI W/O LATE RAMDHANI CHOUDHARY R/O VILL. AND POST NOAWAN, P.S. Vs. THE STATE OF BIHAR
|
April 22, 2016 |
PRAMOD CHANDRA MANNU S/O LATE BASUDEO PRASAD Vs. STATE OF BIHAR AND ORS
|
October 21, 2016 |
PRAMOD KUMAR SINGH SON OF LATE GANGA DAYAL SINGH Vs. STATE OF BIHAR
|
May 3, 2016 |
PRAMOD KUMAR SINGH, S/O LATE JYOTI KUMAR SINGH, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA, THROUGH CHAIRMAN, NATIONAL HIGHWAY AUTHORITY OF INDIA, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, G
|
October 6, 2016 |
PRAMOD SINGH S/O LATE SINGHASAN SINGH Vs. THE STATE OF BIHAR
|
June 13, 2016 |
PRAMOD TIWARY, SON OF LATE DEEP NARAYAN TIWARY Vs. THE STATE OF BIHAR
|
June 22, 2016 |
PRAMOD YADAV Vs. THE STATE OF BIHAR
|
June 27, 2016 |
PRANAV KANT BABBAN Vs. STATE OF BIHAR
|
July 1, 2016 |
PRAPHUL KUMAR SINGH S/O LATE GOVIND SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
September 26, 2016 |
PRASAD CONSTRUCTION & CO Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 31, 2016 |
PRASAD CONSTRUCTION & COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 28, 2016 |
PRASHANT KUMAR JHA Vs. STATE OF BIHAR
|
May 19, 2016 |
PRATIBHA DEVI Vs. THE STATE OF BIHAR
|
November 17, 2016 |
PRATIK SINHA Vs. THE STATE OF BIHAR
|
July 4, 2016 |
PRATYUSH KUMAR Vs. UNION OF INDIA
|
November 17, 2016 |
PRAVIN KUMAR, SON OF LATE L.N. KARAN, RESIDENCE OF FLAT NO.C Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
|
July 15, 2016 |
PREM KUMAR SHARMA Vs. THE STATE OF BIHAR & ORS
|
September 21, 2016 |
PREM KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS.
|
March 16, 2016 |
PREM KUMAR SINHA SON OF LATE SATYA NARAYAN PRASAD SINHA RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
November 9, 2016 |
PREM LATA @ PUJA Vs. UNION OF INDIA
|
May 17, 2016 |
PREM LATA SINGH Vs. STATE BANK OF INDIA
|
June 2, 2016 |
PREM PRABHAKAR, S/O INDRADEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, OLD SECRETARIAT, PATNA
|
August 1, 2016 |
PREM PRAKASH SON OF CHADRIKA PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
December 20, 2016 |
PREM UPADHAYAY @ PREM SHANKAR UPADHAYAY S/O VYASMUNI UPADHAYAY Vs. THE STATE OF BIHAR
|
March 28, 2016 |
PREMLATA KUMARI WIFE OF SRI RAVI SHANKAR MISHRA Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
|
May 4, 2016 |
PRINCIPAL INSAN COLLEGE THROUGH UMAR SHEES Vs. STATE OF BIHAR
|
September 23, 2016 |
PRINCIPAL SECRETARY PANCHAYATI RAJ DEPARTMENT, BIHAR, PATNA Vs. ARUN KUMAR S/O SRI SHAMBHU NATH PRASAD
|
June 30, 2016 |
PRITI SINGH Vs. STATE OF BIHAR
|
April 18, 2016 |
PRIYA BHARTI, WIFE OF RAJEEV RANJAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
September 16, 2016 |
PRIYA RANJAN KUMAR SON OF SRI SURYA DEO PANDEY Vs. THE UNION OF INDIA THROUGH THE DIRECTOR GENERAL
|
September 14, 2016 |
PRIYANKA Vs. UCO BANK
|
March 29, 2016 |
PRIYANKA DEVI Vs. KAUSHAL KISHOR GAUTAM
|
September 26, 2016 |
PRIYAVRATA KUMAR Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR
|
January 13, 2016 |
PROFESSOR DR. DWIJENDRA GUPTA Vs. THE STATE OF BIHAR
|
April 4, 2016 |
PUJA Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2016 |
PUJA KUMARI, WIFE OF PRAMOD PASWAN, RESIDENT OF VILLAGE + P.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
|
July 13, 2016 |
PUNDEO MAHTO Vs. STATE OF BIHAR
|
April 7, 2016 |
PUNIT MOCHI Vs. THE STATE OF BIHAR
|
May 17, 2016 |
PUNJAB NATIONAL BANK Vs. AWADHESH SINGH S/O LATE SHEONATH SINGH
|
March 31, 2016 |
PUSHPA SHEE Vs. SHANTI LATA GHOSH
|
April 1, 2016 |
PYARE BIND Vs. THE STATE OF BIHAR
|
April 1, 2016 |
R.A. HIMMATSINGHKA & CO. Vs. ASSISTANT COMM. OF INCOME TAX
|
July 1, 2016 |
R.P.S.RESIDENTIAL PUBLIC SCHOOL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
August 19, 2016 |
RABINDRA KUMAR (PASWAN), SON OF LATE RAM NANDAN PRASAD (PASWAN), R/O MOHALLA Vs. SUNITA DEVI, D/O SRI RABINDRA KUMAR AND W/O SRI DILIP SARKAR
|
July 19, 2016 |
RABINDRA PANDIT Vs. STATE OF BIHAR
|
May 18, 2016 |
RABINDRA SINGH Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, FINANCE (COMMERCIAL TAX) DEPARTMENT; UNDER SECRETARY, COMMERCIAL TAXES DEPARTMENT
|
September 9, 2016 |
RABIYA KHATOON WIFE OF HABIBUR RAHMAN RESIDENT OF VILLAGE/P.S./P.O. Vs. ANJUM KHATOON WIFE OF MD. SAHEBUDDIN RESIDENT OF VILLAGE/P.S./P.O.
|
April 26, 2016 |
RADEHSHYAM KANDOI, SON OF LATE KESHAR DEO KANDOI, RESIDENT OF MOHALLA GULLOBARA, SAIDNAGAR, POLICE STATION Vs. DARBHANGA MUNICIPAL CORPORATION, DARBHANGA, THROUGH ITS COMMISSIONER, DARBHANGA
|
July 18, 2016 |
RADHA KRISHNA CHAUBEY, SON OF LATE CHANDRADIP CHAUBEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 30, 2016 |
RADHA KRISHNA DUMREWALA Vs. JIWAN MAL KOTHARI
|
August 26, 2016 |
RADHA SINGH Vs. ANURADHA SINGH
|
May 19, 2016 |
RADHESHYAM CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
January 30, 2016 |
RADHESHYAM GUPTA Vs. STATE OF BIHAR
|
May 20, 2016 |
RADHESHYAM KUMAR, SON OF SRI RAJKISHORE YADAV, AT Vs. THE CHAIRMAN
|
January 29, 2016 |
RADHESHYAM SHARMA Vs. STATE OF BIHAR
|
March 28, 2016 |
RADHEY SHYAM SAH Vs. KRISHNA PRASAD GUPTA
|
September 16, 2016 |
RADHIKA DEVI WIFE OF SURYA NAND SINGH (EXPUNGED VIDE ORDER DATED 12.10.2015 AND SUBSTITUTED BY HER FOLLOWING HEIRS AND LEGAL REPRESENTATIVES Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, REVENUE AND LAND REFORMS, OLD SECRETARIAT, HARDING ROAD, PATNA
|
July 11, 2016 |
RADHIKA RAMAN PRASAD SON OF LATE MATHURA PRASAD Vs. STATE OF BIHAR
|
November 17, 2016 |
RAGHEWENDRA KUMAR S/O BINOD BIHARI SHARMA Vs. BIHAR STAFF SELECTION COMMISSION
|
April 22, 2016 |
RAGHEWENDRA KUMAR SON OF BINOD BIHARI SHARMA R/O VILLAGE + POST Vs. THE BIHAR STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, VETERINARY COLLEGE, PATNA 800014
|
July 14, 2016 |
RAGHU NANDAN YADAV Vs. STATE OF BIHAR
|
November 29, 2016 |
RAGHUBANSH KUNWAR SON OF LATE RAM EKBAL KUNWAR Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE
|
June 28, 2016 |
RAGHUBIR CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2016 |
RAGHUBIR DAS Vs. THE STATE OF BIHAR
|
June 27, 2016 |
RAGHUBIR PRASAD AGARWALA Vs. STATE OF BIHAR AND ORS.
|
January 21, 2016 |
RAGHUNANDAN SAHU, S/O LATE MANTUN SAHU, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 26, 2016 |
RAHUL LOCHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2016 |
RAHUL RANJAN SON OF DHARMENDRA KUMAR AKELA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY PUBLIC HEALTH ENGINEERING DEPARTMENT
|
November 11, 2016 |
RAJ BALLABH BIND Vs. THE STATE OF BIHAR
|
August 3, 2016 |
RAJ BALLABH PRASAD Vs. THE STATE OF BIHAR
|
July 4, 2016 |
RAJ KISHORE Vs. UNION OF INDIA
|
April 12, 2016 |
RAJ KISHORE CHOWDHARY AND ORS. Vs. GULABJI DEVI AND ORS.
|
January 5, 2016 |
RAJ KISHORE GUPTA S/O LATE BECHAN PRASAD Vs. THE STATE OF BIHAR THROUGH VIGILANCE
|
April 21, 2016 |
RAJ KISHORE PASWAN Vs. STATE OF BIHAR
|
September 22, 2016 |
RAJ KISHORE PRASAD JAISWAL S/O MATAR CHOUDHARY Vs. STATE OF BIHAR
|
April 13, 2016 |
RAJ KISHORE PRASAD S/O RAM JANAM PRASAD Vs. STATE OF BIHAR
|
September 20, 2016 |
RAJ KISHORE SINGH, SON OF LATE VIDYA SINGH, RESIDENT OF VILLAGE Vs. THE BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN, VIDYUT BHAWAN, BAILEY ROAD, PATNA
|
December 7, 2016 |
RAJ KISHORE SINHA Vs. THE STATE OF BIHAR
|
January 27, 2016 |
RAJ KUMAR Vs. STATE OF BIHAR
|
July 18, 2016 |
RAJ KUMAR CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
January 13, 2016 |
RAJ KUMAR KEDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 27, 2016 |
RAJ KUMAR NAYAK Vs. THE STATE OF BIHAR
|
March 31, 2016 |
RAJ KUMAR PRASAD Vs. THE STATE OF BIHAR
|
April 18, 2016 |
RAJ KUMAR PRASAD @ RAJU Vs. STATE OF BIHAR
|
May 20, 2016 |
RAJ KUMAR SON OF SURENDRA SHARMA Vs. PATNA HIGH COURT THROUGH ITS REGISTRAR GENERAL & ORS.
|
November 28, 2016 |
RAJ KUMAR YADAV, SON OF SRI DEO NARAYAN YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVERNMENT OF BIHAR, NIRMAN BHAWAN CAMPUS, BAILEY ROAD, PATNA
|
April 25, 2016 |
RAJ KUMARI CHAUDHARAIN Vs. RATAN KUMAR MISHRA AND ORS.
|
March 18, 2016 |
RAJ KUMARI DEVI Vs. SANJAY KUMAR SINGH
|
February 8, 2016 |
RAJ MOHAN SINGH @ RANJIT SINGH, SON OF SHRI HARI NARAIN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 8, 2016 |
RAJA DEVI Vs. THE STATE OF BIHAR & ORS
|
November 16, 2016 |
RAJA RAM @ RAJA KUMAR Vs. THE STATE OF BIHAR AND ANOTHER
|
February 29, 2016 |
RAJAN KUMAR @ RAJAN LOHANI, SON OF PREMA NAND, RESIDENT OF PARNADI MANPUR, POLICE STATION MOFASSIL, DISTRICT GAYA Vs. THE STATE OF BIHAR
|
October 27, 2016 |
RAJAN KUMAR DUBEY Vs. STATE OF BIHAR
|
May 20, 2016 |
RAJANI KUMAR VERMA Vs. ESTATE OF BHATTU MAHTO AND ORS.
|
April 5, 2016 |
RAJARAM SAH Vs. THE STATE OF BIHAR
|
March 3, 2016 |
RAJARSHI KUMAR, SON OF LATE SAROJ KUMAR, RESIDENT OF VILLAGE + P.O. + P.S. Vs. INDIAN RAILWAY, THROUGH ITS GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
|
August 29, 2016 |
RAJDEO SINGH Vs. THE STATE OF BIHAR
|
January 15, 2016 |
RAJEEV KUMAR Vs. STATE OF BIHAR
|
July 15, 2016 |
RAJEEV KUMAR Vs. STATE OF BIHAR
|
August 12, 2016 |
RAJEEV KUMAR Vs. STATE OF BIHAR
|
October 6, 2016 |
RAJEEV KUMAR SINGH Vs. THE STATE OF BIHAR
|
October 3, 2016 |
RAJENDRA CHAUDHARY Vs. KRISHNANAND CHAUDHARY AND ORS.
|
January 5, 2016 |
RAJENDRA PRASAD Vs. THE STATE OF BIHAR
|
February 25, 2016 |
RAJENDRA PRASAD SAH, SON OF BHUBNESHWAR SAH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
|
March 30, 2016 |
RAJENDRA PRASAD SINGH SON OF LATE RAM REKHA SINGH Vs. STATE OF BIHAR AND ORS
|
July 28, 2016 |
RAJENDRA PRASAD SINGH SON OF LATE TARKESHWAR SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE BIHAR, PATNA
|
December 5, 2016 |
RAJENDRA PRASAD SON OF LATE RAM CHANDRA PRASAD Vs. STATE OF BIHAR THR SECRETARY, COOPERATIVE DEPARTMENT
|
November 15, 2016 |
RAJENDRA PRASAD YADAV SON OF LATE BANARASI YADAV RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
|
September 19, 2016 |
RAJENDRA SAHAY Vs. STATE OF BIHAR
|
September 29, 2016 |
RAJENDRA SINGH SON OF LATE RAMDEO SINGH, RESIDENT OF VILLAGE WAHITPUR P.S. GAURICHAK, DISTRICT PATNA Vs. THE STATE OF BIHAR
|
July 13, 2016 |
RAJENDRA YADAV Vs. THE STATE OF BIHAR
|
January 22, 2016 |
RAJESH KUMAR JAISWAL Vs. STATE OF BIHAR
|
September 15, 2016 |
RAJESH KUMAR, S/O SRI NARSING PRASAD, RESIDENT OF VILLAGE + POST Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
December 5, 2016 |
RAJESH SINGH @ RAJESH KUMAR @ RAJESH KR. SINGH UNDER GUARDIANSHIP JAAN SINGH @ JAUN SINGH, SON OF JAAN SINGH @ JAUN SINGH, RESIDENT OF VILLAGE JURABGANJ, P.S. KORHA, DISTT. KATIUHAR Vs. THE STATE OF BIHAR
|
August 30, 2016 |
RAJESHWAR PRASAD Vs. UNION OF INDIA; CHAIRMAN, RAILWAY BOARD, GOVERNMENT OF INDIA; GENERAL MANAGER, EAST CENTRAL RAILWAY; DIVISIONAL RAILWAY MANAGER, EAST CENTRAL RAILWAY; DIVISIONAL ENGINEER (SPECIAL), EAST CENTRAL RAILWAY; DIVISIONAL RAILWAY MANAGER (ENGINEERING), EAST CENT
|
August 8, 2016 |
RAJESHWAR PRASAD SINHA Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
|
January 21, 2016 |
RAJESHWAR SHARMA AND ORS. Vs. SITAPATI KUAR AND ORS.
|
May 9, 2016 |
RAJIV KUMAR AGRAWAL Vs. JITENDRA NARAYAN AGRAWAL
|
April 8, 2016 |
RAJIV KUMAR SON OF LATE SANJIT PRASAD Vs. THE STATE OF BIHAR
|
June 29, 2016 |
RAJIV LOCHAN SON OF SRI SITA RAM SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF BIHAR, PATNA
|
September 26, 2016 |
RAJIV ROSHAN, S/O SRI NAND KISHORE LAL, R/O LAL KOTHI, TRIPOLIA GATE, P.S. Vs. SARIKA, D/O SHRI ISHWAR CHANDRA PRASAD, W/O SRI RAJIV ROSHAN, R/O TALABPAR, NEAR BUS STAND, NASRIGANJ, DISTT
|
October 6, 2016 |
RAJIV SINGH SON OF SRI RAMBADAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
October 18, 2016 |
RAJIV SINHA Vs. UNION OF INDIA
|
October 26, 2016 |
RAJNANDAN PRASAD RABIDAS Vs. THE STATE OF BIHAR
|
March 31, 2016 |
RAJNANDAN SINGH S/O BADRI SINGH Vs. STATE OF BIHAR
|
October 19, 2016 |
RAJNIKANT OJHA Vs. UNION OF INDIA
|
January 13, 2016 |
RAJNISH KUMAR PREM Vs. THE UNION OF INDIA
|
June 30, 2016 |
RAJYASHREE GUPTA WIFE OF DR. RAKESH KUMAR RAJU Vs. THE STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
|
May 3, 2016 |
RAKESH JHA S/O RAM PADARATH JHA Vs. THE STATE OF BIHAR
|
May 9, 2016 |
RAKESH KUMAR & ORS Vs. ASHOK SHARMA & ORS
|
March 9, 2016 |
RAKESH KUMAR AND ORS. Vs. KRISHNA SINGH AND ORS.
|
April 27, 2016 |
RAKESH KUMAR SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 12, 2016 |
RAKESH KUMAR SON OF LATE SHARDA NAND LAL Vs. STATE OF BIHAR
|
September 16, 2016 |
RAKESH RANJAN Vs. THE STATE OF BIHAR
|
May 12, 2016 |
RAM AYODHYA TIWARI & ORS Vs. THE STATE OF BIHAR
|
August 11, 2016 |
RAM BABU DAS Vs. THE STATE OF BIHAR
|
April 12, 2016 |
RAM BABU MAHTO, SON OF SRI BASUDEO MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 8, 2016 |
RAM BABU SAHNI S/O LATE KHOKHA SAHNI Vs. THE STATE OF BIHAR
|
July 4, 2016 |
RAM BAHADUR SINGH Vs. STATE OF BIHAR
|
November 18, 2016 |
RAM BARAN MANDAL Vs. STATE OF BIHAR
|
March 2, 2016 |
RAM BILAS MANDAL SON OF SARJU MANDAL Vs. THE STATE OF BIHAR
|
December 20, 2016 |
RAM BILAS PRASAD SINGH Vs. STATE OF BIHAR
|
November 11, 2016 |
RAM BILAS SINGH Vs. RAMDHEYAN BHAGAT
|
February 17, 2016 |
RAM BILAS VISHWAKARMA Vs. CHAIRMAN CUM MANAGING DIRECTOR, CENTRAL BANK OF INDIA AND ORS.
|
May 5, 2016 |
RAM BILAS YADAV Vs. THE STATE OF BIHAR
|
May 3, 2016 |
RAM BILASH SINGH Vs. THE STATE OF BIHAR
|
November 24, 2016 |
RAM BINAY KUMAR Vs. THE STATE OF BIHAR
|
February 4, 2016 |
RAM BINAY SHARMA Vs. MUNICIPAL COMMISSIONER, PATNA MUNICIPAL CORPORATION
|
October 26, 2016 |
RAM BRIKSH SAH Vs. CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
September 29, 2016 |
RAM BRIKSH SAH Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT
|
April 19, 2016 |
RAM CHANDRA JHA SON OF LATE SURENDRA NARAYAN JHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 9, 2016 |
RAM CHANDRA PRASAD SINGH, S/O LATE DEOKI NANDAN SINGH, R/O VILAGE Vs. THE STATE OF BIHAR
|
August 23, 2016 |
RAM CHANDRA PRASAD SINGH, S/O LATE SUKHDEO RAM Vs. STATE OF BIHAR
|
October 4, 2016 |
RAM CHANDRA PRASAD YADAV Vs. STATE OF BIHAR AND OTHERS
|
January 5, 2016 |
RAM CHARAN MISTRY Vs. SHIB SHARMA, SON OF PAIROO MISTRY
|
May 6, 2016 |
RAM DHANI SINGH, S/O LATE RAMDEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, VIKAS BHAWAN, NEW SECRETARIAT, PATNA
|
October 27, 2016 |
RAM DHYAN RAM Vs. STATE OF BIHAR
|
December 13, 2016 |
RAM GOVIND SINGH Vs. UNION OF INDIA
|
November 17, 2016 |
RAM KISHORE PRASAD SINGH, S/O SRI RAMANUJ PRASAD SINGH, R/O VILL. Vs. THE STATE OF BIHAR
|
June 30, 2016 |
RAM KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
September 8, 2016 |
RAM KUMAR SINGH Vs. STATE OF BIHAR
|
June 2, 2016 |
RAM LAKSHMAN PRASAD, SON OF LATE DEORAJ PRASAD, RESIDENT OF KANSHARA, P.S. Vs. THE STATE OF BIHAR THROUGH S.P. VIGILANCE, PATNA
|
September 16, 2016 |
RAM MURTI CHOUDHARY Vs. RAM NIHORA CHOUDHARY
|
December 5, 2016 |
RAM MURTI CHOUDHARY Vs. RAM NIHORA CHOUDHARY
|
August 12, 2016 |
RAM NARAYAN SAH Vs. UNION OF INDIA
|
June 30, 2016 |
RAM NARESH RAI, SON OF GANGESHWAR RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
November 21, 2016 |
RAM NIVAS KUMAR SON OF SATENDRA SHARMA RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH THE DIRECTOR, STAFF SELECTION COMMISSION (CENTRAL REGION), GOVERNMENT OF INDIA, NEW DELHI
|
July 11, 2016 |
RAM PARAM PURUSHOTTAM Vs. THE STATE OF BIHAR
|
November 21, 2016 |
RAM PARAM PURUSHOTTAM S/O LATE RAMCHANDRA PRASAD Vs. STATE OF BIHAR; UNDER SECRETARY, MINES AND GEOLOGY DEPARTMENT; DIRECTOR, MINES AND GEOLOGY DEPARTMENT; MINERAL DEVELOPMENT OFFICER
|
August 11, 2016 |
RAM PRAKASH MAHTO Vs. STATE OF BIHAR
|
May 17, 2016 |
RAM PRAKASH YADAV Vs. STATE OF BIHAR
|
August 20, 2016 |
RAM PRAMOD SAH Vs. THE STATE OF BIHAR
|
August 30, 2016 |
RAM PRASAD RAI @ RAMA RAI SON OF LATE RAM KISHUN RAI Vs. STATE OF BIHAR
|
August 16, 2016 |
RAM PRAVESH RAI Vs. THE UNION OF INDIA AND ORS.
|
March 15, 2016 |
RAM PRAVESH RAI ESTATE (P) LTD. Vs. RAJESH KUMAR SINGH AND ORS.
|
January 12, 2016 |
RAM SAGAR RAI SON OF LATE JANAK RAI RESIDENT OF VILLAGE: Vs. THE STATE OF BIHAR
|
October 6, 2016 |
RAM SAJAN S/O LATE RAM DAWAR RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR
|
December 8, 2016 |
RAM SANJIVAN PRASAD YADAV Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2016 |
RAM SUMIR SHARMA Vs. STATE OF BIHAR
|
September 30, 2016 |
RAM SUMIR SHARMA Vs. THE STATE OF BIHAR
|
May 26, 2016 |
RAM SURESH RAM Vs. UNION OF INDIA
|
March 31, 2016 |
RAM SWARATH RAI SON OF INDRASAN RAI Vs. THE STATE OF BIHAR
|
June 20, 2016 |
RAM SWARUP SINGH SON OF LATE JANKI SINGH Vs. STATE OF BIHAR
|
October 28, 2016 |
RAM TAWAKYA SINGH, SON OF LATE JAGESHWAR SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
November 25, 2016 |
RAM UDGAR MAHTO Vs. STATE OF BIHAR THROUGH SECRETARY, GENERAL ADMINISTRATION DEPARTMENT, OLD SECRETARIAT, PATNA
|
September 28, 2016 |
RAMA SHANKAR TIWARI S/O RADHA KRISHNA TIWARI R/O VILL TIWARI DIH, P.O. Vs. SNEH LATA PANDEY D/O BASHUDEO TIWARI R/O MOH IDHGAH, DEHRI ON SONE , P.O.
|
April 5, 2016 |
RAMA SINGH Vs. STATE OF BIHAR
|
February 18, 2016 |
RAMACAST LIMITED Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
October 27, 2016 |
RAMADHAR SINGH SON OF LATE HARI KISHUN SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, MINISTRY OF HOME, GOVERNMENT OF BIHAR, PATNA
|
December 15, 2016 |
RAMAKANT SINGH Vs. THE STATE OF BIHAR
|
May 20, 2016 |
RAMANAND BHAGAT Vs. THE STATE OF BIHAR
|
February 3, 2016 |
RAMANAND RAM Vs. STATE OF BIHAR
|
October 22, 2016 |
RAMANAND YADAV Vs. THE STATE OF BIHAR
|
June 15, 2016 |
RAMANUJ KUMAR Vs. UNION OF INDIA
|
May 19, 2016 |
RAMANUJ SHARMA, SON OF LATE RAM PRASAD SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 31, 2016 |
RAMASHANKAR MANJHI Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE, BIHAR; HOME SECRETARY, GOVERNMENT OF BIHAR; SUPERINTENDENT OF POLICE; DISTRICT MAGISTRATE - CUM - COLLECTOR; SUB - DIVISIONAL MAGISTRATE; CIRCLE OFFICER, HUSAINGANJ BLOCK; OFFICER IN - CHARGE, HUSSAINGANJ POLICE
|
August 22, 2016 |
RAMASHISH PRASAD GUPTA Vs. VIKRAMADITYA PRASAD AND ORS.
|
April 27, 2016 |
RAMASHISH RAI Vs. THE STATE OF BIHAR AND OTHERS
|
February 17, 2016 |
RAMASHISH SHARMA Vs. THE UNION OF INDIA AND ORS.
|
March 3, 2016 |
RAMASHRAI SINGH AND ORS. Vs. THE STATE OF BIHAR
|
April 25, 2016 |
RAMASHRAY YADAV Vs. THE STATE OF BIHAR
|
March 8, 2016 |
RAMBHA DEVI W/O BIRALAL PRASAD RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
|
February 4, 2016 |
RAMCHANDRA KESHARI, S/O LATE DORIKA PRASAD KESHARI, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR, SAHARSA
|
November 17, 2016 |
RAMCHANDRA MANDAL Vs. STATE OF BIHAR
|
July 26, 2016 |
RAMDEO PASWAN Vs. UNION OF INDIA
|
April 18, 2016 |
RAMDEO SAH Vs. STATE OF BIHAR AND OTHERS
|
April 12, 2016 |
RAMESH CHANDRA GUPTA SON OF LATE RAMCHANDRA GUPTA AT PRESENT POSTED AS SECTION OFFICER IN COMMISSIONER OFFICE, MUNGER DIVISION, MUNGER AT PRESENT RESIDING AT RAJVANSHI NAGAR, P.S. Vs. THE STATE OF BIHAR
|
October 4, 2016 |
RAMESH CHAUDHARY @ RAMESH KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
July 25, 2016 |
RAMESH KUMAR Vs. THE STATE OF BIHAR & ORS
|
December 23, 2016 |
RAMESH KUMAR PANDEY SON OF LATE SHIVAKUMAR PANDEY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
September 28, 2016 |
RAMESH PRASAD YADAV, SON OF LATE JAGLAL RAI, RESIDENT OF VILLAGE LODIPUR, P.O Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
September 15, 2016 |
RAMESH RAI Vs. STATE OF BIHAR AND OTHERS
|
March 8, 2016 |
RAMESH SHARMA Vs. THE STATE OF BIHAR & ORS
|
August 5, 2016 |
RAMESHWAR ROY Vs. STATE OF BIHAR
|
December 16, 2016 |
RAMESHWAR SINGH SON OF BISHUN SINGH RESIDENT OF VILLAGE KAITHI, P.S. Vs. THE STATE OF BIHAR
|
June 21, 2016 |
RAMJEE CHAUDHARY, SON OF LATE MANIK CHAND CHAUDHARY, R/O VISHWESHWARAIYA, NAGAR, NAHAR PAR, BAILEY ROAD, DEPARTMENT OF PLASTIC SURGERY, PMCH, PATNA Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY
|
September 28, 2016 |
RAMJEE SHARMA Vs. STATE OF BIHAR
|
December 16, 2016 |
RAMJI MAHTO SON OF LATE GANAURI MAHTO RESIDENT OF VILLAGE Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA THROUGH ITS CHAIRMAN
|
June 22, 2016 |
RAMKESHWAR SINGH, SON OF LATE BINDESHWARI SINGH, RESIDENT OF VILLAGE + P.O. SAKHMOHAN, PATHAURA, P.S. BIBHUTIPUR, DISTRICT Vs. THE BIHAR STATE ELECTION AUTHORITY THROUGH ITS SECRETARY, PATNA
|
August 17, 2016 |
RAMNANDAN SINGH Vs. THE STATE OF BIHAR
|
May 26, 2016 |
RAMNANDI DEVI Vs. THE UNION OF INDIA
|
April 26, 2016 |
RAMSRIJ YADAV Vs. STATE OF BIHAR
|
February 1, 2016 |
RAN VIJAY SINGH, SON OF SRI NAND KISHORE SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
June 21, 2016 |
RANJANA KUMARI Vs. STATE OF BIHAR
|
April 26, 2016 |
RANJANA MINA (SIMAN) JONES, WIFE OF ARUN KUMAR STAULY JONES Vs. ARUN KUMAR STAULY JONES, SON OF MR. STANLY JONES
|
December 16, 2016 |
RANJEET KUMAR Vs. STATE OF BIHAR; BIHAR HUMAN RIGHT COMMISSION; SECRETARY, BIHAR HUMAN RIGHT COMMISSION; DEPUTY SECRETARY, BIHAR HUMAN RIGHT COMMISSION; PRINCIPAL SECRETARY, HOME (POLICE) GOVERNMENT OF BIHAR; DIRECTOR GENERAL OF POLICE, GOVERNMENT OF BIHAR; SENIOR SUPERINT
|
August 30, 2016 |
RANJEET KUMAR Vs. STATE OF BIHAR
|
April 20, 2016 |
RANJEET KUMAR Vs. THE STATE OF BIHAR
|
April 27, 2016 |
RANJEET KUMAR @ RANJEET SINGH SON OF SRI JAMUNA SINGH Vs. THE STATE OF BIHAR
|
February 26, 2016 |
RANJEET KUMAR @ RANJEET YADAV Vs. THE STATE OF BIHAR
|
February 29, 2016 |
RANJEET KUMAR RAI SON OF PARMESHWAR RAI Vs. STATE OF BIHAR & ORS
|
October 28, 2016 |
RANJEET KUMAR SINGH ALIAS RANJEET SINGH, SON OF KIRTI SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 18, 2016 |
RANJEET PATHAK Vs. THE STATE OF BIHAR
|
August 9, 2016 |
RANJIT KUMAR JHA S/O BADRINATH JHA R/O VILLAGE Vs. THE STATE OF BIHAR
|
September 19, 2016 |
RANJIT KUMAR YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
October 28, 2016 |
RANJIT KUMAR YADAV Vs. STATE OF BIHAR
|
October 6, 2016 |
RANJU DEVI Vs. THE STATE OF BIHAR
|
January 14, 2016 |
RANJU KUMARI Vs. THE STATE OF BIHAR
|
May 4, 2016 |
RANJU KUMARI Vs. THE STATE OF BIHAR
|
April 12, 2016 |
RANJU KUMARI Vs. THE STATE OF BIHAR
|
November 19, 2016 |
RANJU SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD; SENIOR REGIONAL MANAGER, HPCL, BARAUNI TERMINAL; DEPUTY GENERAL MANAGER, HPCL, NORTH CENTRAL ZONE; SENIOR REGIONAL MANAGER (RETAIL), HPCL, LOK NAYAK JAI PRAKASH BHAWAN; SUDHA KUMARI & ARCHANA NAHATA PARTNERSHIP
|
September 1, 2016 |
RAO RAVI SHANKAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2016 |
RASHMI DEVI, W/O LATE SURENDRA MEHTA, R/O VILLAGE Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, N.E. RAILWAY, GORAKHPUR
|
December 19, 2016 |
RATAN KUMAR CHAUDHARY Vs. LAXMAN MAHATO
|
November 21, 2016 |
RATAN KUMAR SAH @ RATAN KUMAR SONI S/O LATE SIGHASAN SAH Vs. COMMISSIONER OF CUSTOMS
|
August 12, 2016 |
RATNESH KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 20, 2016 |
RATNESHWAR MISHRA, S/O SHIVANAND MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 9, 2016 |
RATNESHWARI NANDAN PRASAD VERMA Vs. LALITESHWAR PRASAD VERMA
|
May 4, 2016 |
RAVI BHUSHAN PRASAD SON OF SRI SHYAM BIHARI PRASAD Vs. THE STATE OF BIHAR
|
August 18, 2016 |
RAVI BHUSHAN SHARMA, SON OF LATE MANORANJAN SHARMA Vs. STATE OF BIHAR
|
October 4, 2016 |
RAVI KANT JHA Vs. STATE OF BIHAR
|
September 14, 2016 |
RAVI RANJAN JAISWAL @ RAVI RANJAN KUMAR JAISWAL Vs. SHAILENDRA CHOWDHRY
|
August 10, 2016 |
RAVI SHANKAR SINGH Vs. THE UNION OF INDIA
|
November 18, 2016 |
RAVINDAR PRASAD Vs. STATE OF BIHAR
|
February 29, 2016 |
RAVINDRA KUMAR S/O RAM LAKHAN PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY AGRICULTURE DEPARTMENT
|
October 17, 2016 |
RAVINDRA KUMAR SINGH AND ORS. Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
|
January 8, 2016 |
RAVINDRA KUMAR SINGH, SON OF LATE SHOBHAKANT SINGH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR TO THE PRINCIPAL SECRETARY, REGISTRATION, EXCISE & PROHIBITION DEPARTMENT, BIHAR, PATNA
|
August 10, 2016 |
RAVINDRA KUMAR SITA RAM YADAV Vs. STATE OF BIHAR AND OTHERS
|
October 24, 2016 |
RAYEES RAJBANSHI @ RAYEESH RAJBANSHI Vs. THE STATE OF BIHAR
|
June 23, 2016 |
REENA KUMARI Vs. THE STATE OF BIHAR
|
March 8, 2016 |
REETA DEVI AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
February 3, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER (PENSION) EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. THE BIHAR HUMAN RIGHTS COMMISSION
|
January 12, 2016 |
REGIONAL PROVIDENT FUND COMMISSIONER, R BLOCK, PATNA Vs. PRANAV CHATTERJEE MAHAVIDYALAY, BUXAR AND ORS
|
June 24, 2016 |
REKHA DEVI Vs. DIVISIONAL MANAGER, NEW INDIA INSURANCE COMPANY LIMITED
|
July 29, 2016 |
RELIANCE @ RELIANCE INFOCOM ENGINEERING PRIVATE LTD. AND OTHER Vs. THE STATE OF BIHAR AND OTHER
|
February 8, 2016 |
RELIANCE INDUSTRIES LTD Vs. NILU RAI
|
April 6, 2016 |
RENU BALA SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 10, 2016 |
RENU DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 18, 2016 |
RENU KUMARI, DAUGHTER OF BHIM SHANKAR PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 16, 2016 |
RENU KUMARI, WIFE OF SRI BRAHMDAV SAH, RESIDENT OF WARD NO. 17/22, P.S. Vs. THE STATE OF BIHAR
|
December 16, 2016 |
RESHAMI RAYS S/O SIDHESHWAR PRASAD SINGH R/O VILLAGE Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED, REGISTERED OFFICER
|
July 12, 2016 |
RESHMA KHATUN AND ORS. Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
February 22, 2016 |
RICHA INDUSTRIES LIMITEDHAVING ITS REGISTERED OFFICE AT PLOT NO. 29 Vs. BIHAR STATE BUILDING CONSTRUCTION CORPORATION LIMITED THROUGH ITS CHIEF GENERAL MANAGER
|
October 18, 2016 |
RIMA KUMARI Vs. STATE OF BIHAR AND OTHERS
|
March 2, 2016 |
RINA BHARATI Vs. THE STATE OF BIHAR
|
June 28, 2016 |
RINA DEVI Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED
|
May 13, 2016 |
RISHI KAMAL, SON OF SRI RAJKISHORE PRASAD, RESIDENT OF MOHALLA Vs. STATE OF BIHAR
|
November 17, 2016 |
RISHIKESH SINGH, SON OF SRI NIWAS PRASAD SINGH Vs. STATE OF BIHAR THROUGH ITS COLLECTOR-CUM-DISTRICT MAGISTRATE, PATNA
|
December 22, 2016 |
RITA KUMARI Vs. UNION OF INDIA
|
July 4, 2016 |
RITU KUMARI, D/O SRI KRISHNA CHANDRA PRASAD, RESIDENT OF PUNPUN BAZAR, P.O. AND P.S. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, PATNA
|
June 20, 2016 |
ROHIT KUNWAR @ RINKU KUNWAR Vs. THE STATE OF BIHAR
|
February 24, 2016 |
ROJI, DAUGHTER OF MD. AFTAB ALAM, RESIDENT OF VILLAGE Vs. THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY BIHAR, PATNA
|
September 7, 2016 |
ROMA JHA Vs. B.N. MANDAL UNIVERSITY
|
May 10, 2016 |
ROMA JHA, D/O SHIV KUMAR JHA, RESIDENT OF VILLAGE Vs. B.N. MANDAL UNIVERSITY, LALOO NAGAR, MADHEPURA THROUGH ITS VICE CHANCELLOR
|
November 24, 2016 |
ROSHAN KUMAR Vs. THE UNION OF INDIA
|
November 22, 2016 |
ROSHAN KUMAR THAKUR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2016 |
RUBI DEVI Vs. STATE OF BIHAR
|
September 20, 2016 |
RUDAL YADAV Vs. STATE OF BIHAR
|
January 12, 2016 |
RUPESH KUMAR Vs. THE STATE OF BIHAR
|
October 22, 2016 |
RUPESH KUMAR; PRIYA RNJAN KUMAR; AMARNATH MANDAL; SUBODH KUMAR; PANKAJ KUMAR; RANJEET KUMAR; RAVI KUMAR; MRITUNJAY KUMAR MANDAL; UMA SHANKAR; SHYAM KUMAR; RAJIV RANJAN; LALAN KUMAR; RAGHUBANSH KUMAR; NILAMBUJ KUMAR BHARTI; VED PRAKASH AKELA; DHARMENDRA KU Vs. STATE OF BIHAR; DIRECTOR-IN-CHIEF, HEALTH SERVICES, GOVERNMENT OF BIHAR; STAFF SELECTION COMMISSION; CHAIRMAN, BIHAR STAFF SELECTION COMMISSION, POST VETERINARY COLLEGE; SECRETARY, BIHAR STAFF SELECTION COMMISSION
|
September 5, 2016 |
S & P INFRASTRUCTURE DEVELOPERS PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
March 3, 2016 |
S C I INDIA LIMITED Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
|
June 9, 2016 |
S.D.E. SURENDRA CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 5, 2016 |
S.M. ALI IMAM Vs. S.M. NAIYAR IMAM
|
August 30, 2016 |
S.M. FAKHRUL ISLAM @ TAMANNA, S/O LATE S.M. MOTIUR RAHMAN, RESIDENT OF JAKIA HOUSE, AZIMABAD COLONY, P.S. Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY, GOVT. OF BIHAR
|
September 19, 2016 |
S.M. MAHTAB AHMAD S/O LATE ABDUL MATIN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 16, 2016 |
SABA PRAVEEN Vs. THE STATE OF BIHAR AND ORS.
|
March 31, 2016 |
SABIHA NAAZ Vs. THE PATNA UNIVERSITY
|
April 20, 2016 |
SABILA KHATOON Vs. STATE OF BIHAR
|
December 21, 2016 |
SABITA KUMARI WIFE OF SHYAM BIHARI DAS Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
September 20, 2016 |
SACHIN KUMAR Vs. THE UNION OF INDIA
|
February 4, 2016 |
SACHIN KUMAR S/O SRI VISHWANATH SINGH Vs. THE CHIEF POST
|
February 4, 2016 |
SACHINDRA KUMAR SINGH S/O BISHWANATH PRASAD SINGH Vs. THE STATE OF BIHAR THROUGH SRI ANJANI KUMAR SINGH
|
February 2, 2016 |
SACHINDRA YADAV S/O LATE DUKHI PRASAD YADAV Vs. STATE OF BIHAR
|
May 12, 2016 |
SADHANA KUMARI, WIFE OF SRI JITENDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 16, 2016 |
SAGHIR AHMAD, SON OF LATE SHEIKH BHIKHARI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, WEST CHAMPARAN, BETTIAH
|
May 18, 2016 |
SAHABUDDIN, S/O LATE ABDUL HASSAN MIA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 3, 2016 |
SAHAJNATH SINGH Vs. THE STATE OF BIHAR AND ANOTHER
|
February 29, 2016 |
SAHARA INDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2016 |
SAI DEV CHARITABLE TRUST Vs. STATE OF BIHAR
|
April 26, 2016 |
SAI ENGICON AND CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
September 14, 2016 |
SAILENDRA KUMAR VERMA Vs. THE STATE OF BIHAR & ORS
|
June 21, 2016 |
SAIMULAN KHATOON, WIFE OF MD. KHABIR, RESIDENT OF DHAKA CHAINPUR, PO+PS DHAKA, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYAT RAJ DEPARTMENT OF BIHAR, PATNA
|
December 1, 2016 |
SAKET KUMAR Vs. NITU KUMARI
|
September 16, 2016 |
SAMEER KUMAR SINGH SON OF LATE LALJI SINGH RESIDENT OF VILLAGE & POST KATGHARA, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
November 9, 2016 |
SAMPATTI DEVI & ORS. Vs. LALITA DEVI & ORS.
|
June 27, 2016 |
SAMRENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 25, 2016 |
SAMRENDRA KUMAR SUDHANSU, SON OF MAHENDRA JHA PANKAJ Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY HUMAN RESOURCE DEVELOPMENT DEPARTMENT, PATNA
|
November 21, 2016 |
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. THE STATE OF BIHAR THROUGH COMMISSIONER OF COMMERCIAL TAXES
|
December 14, 2016 |
SANCHAY KUMAR, SON OF LATE BAIJNATH PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 9, 2016 |
SANDEEP KUMAR Vs. UNION OF INDIA AND OTHERS
|
January 11, 2016 |
SANDEEP KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2016 |
SANGEETA KUMARI Vs. STATE OF BIHAR
|
December 19, 2016 |
SANGITA DEVI Vs. STATE OF BIHAR
|
July 29, 2016 |
SANJAY BHARDWAJ, SON OF LATE RADHESHYAM @ RADHESHYAM NAVIN RESIDENT OF MOHALLA Vs. CHANDAN KESHRI, SON OF SRI MOHAN PRASAD KESHRI RESIDENT OF MOHALLA
|
June 20, 2016 |
SANJAY CHOUDHARY @ SANJAY JAISWAL SON OF MAHENDRA PRASAD @ JAISWAL @ MAHENDRA CHOUDHARY R/O TARAPUR (RAJGURU), P.S. TARAPUR, DISTRICT MUNGER Vs. ANJALI DEVI WIFE OF SANJAY CHOUDHARY @ SANJAY JAISWAL, D/O RAM PRASAD CHOUDHARY R/O RAJGURU TARAPUR, P.S. TARAPUR, DISTRICT MUNGER, AT PRESENT RESIDING AT VILLAGE PUPARI, P.S. PUPARI, DISTRICT MUNGER
|
December 19, 2016 |
SANJAY KUMAR Vs. THE LIFE INSURANCE CORPORATION OF INDIA
|
April 12, 2016 |
SANJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 25, 2016 |
SANJAY KUMAR S/O LATE SATYANARAYAN PRASAD Vs. STATE OF BIHAR
|
April 25, 2016 |
SANJAY KUMAR, SON OF SHRI RAM CHANDRA PRASAD, VILLAGE Vs. THE STATE OF BIHAR
|
December 1, 2016 |
SANJAY KUMAR, SON OF SRI DASHRATH SAH, RESIDENT OF VILLAGE KIRATPUR, P.S. BHAGWANPUR, DISTRICT VAISHALI Vs. THE STATE OF BIHAR
|
August 19, 2016 |
SANJAY MAHTO @ DAKUA Vs. THE STATE OF BIHAR
|
May 20, 2016 |
SANJAY MISHRA, S/O SRI RASHBIHARI MISHRA, R/O VILLAGE + P.O. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
February 11, 2016 |
SANJAY SAH S/O SHRI CHATURBHUJ SAH Vs. THE STATE OF BIHAR
|
May 6, 2016 |
SANJAY SHARMA, RESIDENT OF VILLAGE- AHIAI, P S - RAJAPAKAR, DISTRICT- VAISHALI Vs. STATE OF BIHAR
|
November 10, 2016 |
SANJAY SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2016 |
SANJAY YADAV S/O DWARIKA YADAV Vs. THE STATE OF BIHAR
|
August 5, 2016 |
SANJEET KUMAR Vs. SMT. RITU SINGH
|
December 23, 2016 |
SANJEET KUMAR SINHA S/O LATE RAJ BANSHI PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY
|
July 12, 2016 |
SANJEET MUKHIYA SON OF MAHENDRA MUKHIYA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 25, 2016 |
SANJEEV KUMAR, S/O LATE DEO NATH SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
November 30, 2016 |
SANJIT SINGH Vs. STATE OF BIHAR
|
May 13, 2016 |
SANJIV KUMAR SINGH S/O CHANDRADEO SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES AND DEVELOPMENT, GOVERNMENT OF BIHAR, PATNA; DIRECTOR, PRIMARY EDUCATION, GOVERNMENT OF BIHAR, PATNA; DISTRICT SUPERINTENDENT OF EDUCATION-CUM-PUBLIC INFORMATION OFFICER, LAKHISARAI
|
October 3, 2016 |
SANJIV MODI @ SANJEEV KUMAR MODI Vs. THE STATE OF BIHAR
|
August 1, 2016 |
SANJU DEVI Vs. STATE OF BIHAR
|
August 2, 2016 |
SANT PRASAD RAI @ SANT PRASAD Vs. RAMAWATI DEVI
|
April 21, 2016 |
SANTOSH KUMAR GHOSH, S/O LATE BISHUNDEV SINGH, RESIDENT OF VILLAGE + P.O. Vs. THE UNION OF INDIA
|
July 19, 2016 |
SANTOSH KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 26, 2016 |
SANTOSH SINGH @ SANTOSH KUMAR S/O BINDESHWARI SINGH Vs. THE STATE OF BIHAR
|
September 15, 2016 |
SANTOSH SRIVASTAVA ALIAS SANTOSH KUMAR SRIVASTAVA Vs. RAJAN PRASAD SRIVASATVA AND ANOTHER
|
August 8, 2016 |
SANTOSH YADAV Vs. STATE OF BIHAR AND ANOTHER
|
February 16, 2016 |
SARAL TATWA SON OF LATE KISHUN TATWA Vs. THE STATE OF BIHAR
|
May 3, 2016 |
SARASWATI DEVI Vs. STATE OF BIHAR
|
February 16, 2016 |
SARASWATI DEVI AND ORS. Vs. SIPAHI SINGH AND ORS.
|
January 19, 2016 |
SARBAN KUMAR KUSHWAHA Vs. SRI UDHAY MANDAL @ UDAY MANDAL
|
March 8, 2016 |
SARDAR HARBHAJAN SINGH; SARDAR GURUMUKH SINGH Vs. LEELA RAI WIFE OF LATE DARWARI SINGH; DEVENDRA LAL RAI, SON OF LATE DARWARI SINGH
|
August 26, 2016 |
SARDAR VISHWAJIT PATEL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 28, 2016 |
SAROJ KUMAR GUPTA, SON OF SATYA NARAYAN VEDPURIYA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 9, 2016 |
SAROJ SINHA Vs. DR. SHARANGDHAR PD. & ORS
|
October 25, 2016 |
SARVESH KUMAR TIWARI Vs. STATE OF BIHAR AND OTHERS
|
March 15, 2016 |
SATENDRA SINGH Vs. STATE OF BIHAR (PATNA)(D.B.)
|
July 12, 2016 |
SATENDRA SINGH @ SATYENDRA SINGH, SON OF SHRI SHYAMDEO SINGH, RESIDENT OF VILLAGE SISWAN, P.S. & DISTRICT NAWADAH Vs. STATE OF BIHAR
|
September 1, 2016 |
SATRUDHAN MISTRI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2016 |
SATRUGHAN PANDEY & ORS. Vs. AWADHESH PANDEY & ORS.
|
October 18, 2016 |
SATRUGHAN YADAV Vs. STATE OF BIHAR
|
March 11, 2016 |
SATULA DEVI Vs. THE BIHAR STATE HOUSING BOARD
|
January 29, 2016 |
SATYA NARAYAN SINGH Vs. CHANDRA MOHAN YADAV
|
December 9, 2016 |
SATYAM BHARDWAJ AND ORS. Vs. THE STATE OF BIHAR
|
February 16, 2016 |
SATYENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
January 21, 2016 |
SATYENDRA KUMAR CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
July 13, 2016 |
SATYENDRA KUMAR SINHA S/O LATE BISHWANATH PRASAD AT & P.O. GOPALBAD, P.S. SARMERA, DISTRICT NALANDA Vs. THE STATE OF BIHAR
|
October 5, 2016 |
SATYENDRA KUMAR, S/O SRI GANGA PRASAD GUPTA, R/O VILL. + P.O. Vs. THE STATE OF BIHAR
|
June 30, 2016 |
SATYENDRA NARAYAN CHOUDHARY, S/O SHRI SURENDRA NARAYAN CHOUDHARY, R/O AT HOSPITAL ROAD, NAUGACHIA, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
May 13, 2016 |
SATYENDRA SHARMA Vs. THE STATE OF BIHAR
|
May 16, 2016 |
SAURAV KUMAR Vs. STATE OF BIHAR AND OTHERS
|
January 20, 2016 |
SAVITA KUMARI Vs. STATE OF BIHAR
|
April 19, 2016 |
SAVITRI DEVI Vs. STATE OF BIHAR
|
May 12, 2016 |
SAVITRI KUMARI, WIFE OF SHRI BINDESHWARI KUMAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
July 15, 2016 |
SAWALIA RAI Vs. STATE OF BIHAR
|
November 29, 2016 |
SAWITA KUMARI, WIFE OF ASHOKK YADAV, RESIDENT OF VILLAGE YOGIDIH, P.S. KHODAWANPUR, DISTRICT BEGUSARAI Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVT. OF BIHAR, PATNA
|
July 18, 2016 |
SDB- SPS (JV), A JOINT VENTURE Vs. BIHAR RAJYA PUL NIRMAN NIGAM LTD
|
October 20, 2016 |
SHAHDA PARWEEN Vs. THE STATE OF BIHAR
|
April 11, 2016 |
SHAHEEN PERWEEN Vs. STATE OF BIHAR AND OTHERS
|
January 4, 2016 |
SHAHZAD KALAM Vs. STATE OF BIHAR AND OTHERS
|
April 5, 2016 |
SHAIL BALA SINGH @ SHAIL BALA Vs. RAGHU NANDAN PD. SINHA
|
May 16, 2016 |
SHAIL DEVI AND ORS. Vs. CHANDRESHWAR PD. SINGH AND ORS.
|
February 9, 2016 |
SHAILENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 8, 2016 |
SHAILENDRA KUMAR CHOUDHARY Vs. UNION OF INDIA THROUGH
|
March 31, 2016 |
SHAILENDRA KUMAR SINGH, SON OF SRI SHIV SHANKAR PRASAD SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
May 11, 2016 |
SHAILENDRA YADAV @ SHAILENDRA KUMAR YADAV, SON OF LATE MAHADEO YADAV Vs. THE STATE OF BIHAR
|
October 27, 2016 |
SHAILESH RAY Vs. THE STATE OF BIHAR
|
January 12, 2016 |
SHAKTI NATH MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 2, 2016 |
SHAKTI VISHAL Vs. THE STATE OF BIHAR
|
August 20, 2016 |
SHAMBHAVI KUMARI W/O RANVEER BATSA Vs. UNION OF INDIA THROUGH SECRETARY
|
November 21, 2016 |
SHAMBHU CHOUDHARY SON OF LATE BASANT CHOUDHARY Vs. THE STATE OF BIHAR
|
June 28, 2016 |
SHAMBHU DEVI W/O KULPATI SINGH RESIDENT OF VILLAGE Vs. AAYUSHI ALINGAN D/O SUJATA KUMARI (MOTHER AND AJAY SHARMA (FATHER) RESIDENT OF KARAEE, P.O.
|
July 28, 2016 |
SHAMBHU KUMAR, S/O BASUDEO PRASAD Vs. STATE OF BIHAR
|
June 30, 2016 |
SHAMBHU NATH THAKUR Vs. STATE OF BIHAR AND ORS.
|
January 4, 2016 |
SHAMBHU SHARAN PRASAD SINHA AND OTHER Vs. STATE OF BIHAR
|
January 20, 2016 |
SHAMEEDA KHATOON AND ORS. Vs. GULAM SABIR AND ORS.
|
April 28, 2016 |
SHAMIM TABREJ AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 12, 2016 |
SHAMIUN NISHA, D/O MD. KHAIAR AHMAD, R/O VILLAGE + P.O. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
|
July 15, 2016 |
SHAMSHIR ALAM @ SHAMSHER ALLAM Vs. STATE OF BIHAR
|
August 24, 2016 |
SHANKAR PRASAD Vs. UNION OF INDIA
|
April 19, 2016 |
SHANKAR PRASAD SINGH SON OF LATE RAM BACHAN SINGH, RESIDENT OF AT AND P.O. AND P.S. KESHARI NAGAR, AJANTA COLONY, DISTRICT Vs. THE STATE OF BIHAR
|
November 30, 2016 |
SHANKAR RAI Vs. THE STATE OF BIHAR
|
May 24, 2016 |
SHANKAR RAI, S/O LATE RAM CHELA RAI RESIDENT OF VILLAGE MIRZAPUR, P.O. MIRZAPUR KHURD, P.S. JANTA BAZAR, DISTRICT SARAN Vs. UNITED INDIA INSURANCE COMPANY LTD., PLAZA COMPLEX, MUNICIPAL CHOWK, AT & P.O. CHAPRA, P.S. CHAPRA TOWN, DISTRICT SARAN
|
April 28, 2016 |
SHANKAR RAM Vs. THE STATE OF BIHAR & ORS
|
June 20, 2016 |
SHANTI DEVI Vs. STATE OF BIHAR & ANR
|
June 14, 2016 |
SHANTI DEVI Vs. THE STATE OF BIHAR
|
May 13, 2016 |
SHANTI DEVI AND ORS. Vs. THE STATE OF BIHAR
|
January 5, 2016 |
SHAPOORJI PALOONJI & COMPANY PVT. LTD. Vs. COMMISSIONER, CUSTOMS CENTRAL EXCISE AND SERVICE TAX AND ORS.
|
March 3, 2016 |
SHARAD CHANDRA KUMAR Vs. THE UNION OF INDIA
|
April 27, 2016 |
SHARAT CHANDRA GUPTA, SON OF LATE BAIJNATH PRASAD GUPTA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 19, 2016 |
SHARAT CHANDRA JHA, AGED ABOUT Vs. THE STATE OF BIHAR
|
December 2, 2016 |
SHASHANK SHEKHAR Vs. UNION PUBLIC SERVICE COMMISSION
|
January 6, 2016 |
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR AND OTHERS
|
February 1, 2016 |
SHASHI BHUSHAN SINGH S/O LATE RAMCHANDRA SINGH OF VILLAGE RAHATPUR Vs. THE STATE OF BIHAR
|
April 26, 2016 |
SHASHI BHUSHAN YADAV Vs. UNION OF INDIA
|
February 11, 2016 |
SHATRUGHAN PRASAD SINGH @ S P SINGH Vs. UNION OF INDIA; COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE; INSPECTOR/WORK CUM CONDUCTING OFFICER; COMMANDANT, ADMINISTRATIVE OFFICER; DEPUTY INSPECTOR GENERAL CUM APPELLATE AUTHORITY; INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; INSPECTOR GEN
|
September 1, 2016 |
SHEIKH HASSMUDDIN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 10, 2016 |
SHEIKH ISHRAFIL S/O HASMUDDIN Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR
|
October 25, 2016 |
SHEIKH MASALAUDDIN SON OF LATE SHEIKH DOSTOGI Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
|
August 17, 2016 |
SHEIKH MUKHTAR Vs. SHEIKH EHSANULLAH
|
February 8, 2016 |
SHEO KUMAR CHOUDHARY SON OF KAMESHWAR CHOUDHARY Vs. THE STATE OF BIHAR
|
May 3, 2016 |
SHEO KUMAR JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 26, 2016 |
SHEO KUMAR SHARMA PROPRIETOR M/S SHIV SHAKTI RICE MILL SON OF DINA NATH SHARMA Vs. THE STATE OF BIHAR
|
May 2, 2016 |
SHEO NATH SINGH Vs. STATE OF BIHAR
|
April 11, 2016 |
SHEO PARSAN SINGH S/O MEGHA SINGH RESIDENT OF VILLAGE KONAR, P.S. SHEOSAGAR, DISTRICT ROHTAS Vs. THE STATE OF BIHAR
|
November 11, 2016 |
SHEO SHANKAR SAW Vs. THE STATE OF BIHAR
|
December 19, 2016 |
SHEO SHANKAR TIWARY @ SHIVA SHANKAR TIWARY S/O LATE UMAPATI Vs. VINAY KUAMR TIWARY
|
May 12, 2016 |
SHEOJEE NAT @ SAHENDRA NAT @ PANDEY NAT, SON OF LAXMAN NAT @ RAHUL NAT , RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 8, 2016 |
SHEOJI PRASAD GUPTA Vs. UNION OF INDIA
|
August 31, 2016 |
SHESHNATH YADAV S/O LATE NIRMAL YADAV Vs. THE STATE OF BIHAR
|
June 22, 2016 |
SHILA KUMARI MISHRA D/O SRI SRI NIWAS TIWARI R/O VILLAGE Vs. THE STATE OF BIHAR
|
June 20, 2016 |
SHILA NATH SINGH Vs. DR. ANIL KUMAR SINGH
|
May 16, 2016 |
SHILPY SUMAN Vs. THE UNION OF INDIA
|
January 21, 2016 |
SHINTU YADAV SON OF LATE DHANRAJ YADAV, RESIDENT OF VILAGE Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, GAYA
|
October 18, 2016 |
SHIPRA BEVERAGE PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
April 20, 2016 |
SHISHIR KUMAR MANIBHUSHAN PRASAD SINGH Vs. ANUPMA ANAND MADAN MOHAN THAKUR
|
October 19, 2016 |
SHIV BALAK SAH @ MADAN SAH Vs. THE UNION OF INDIA
|
July 5, 2016 |
SHIV BALLAM YADAV, SON OF SRI DEONANDAN YADAV @ RAM SWAROOP YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 18, 2016 |
SHIV DAYAL PASWAN Vs. STATE OF BIHAR
|
May 9, 2016 |
SHIV DAYAL SINGH Vs. THE STATE OF BIHAR
|
September 7, 2016 |
SHIV KUMAR PRASAD Vs. THE STATE OF BIHAR
|
February 26, 2016 |
SHIV KUMAR PRASAD S/O LATE BAKHORI BAGAT @ RAMDHANI PRASAD, AGED ABOUT 67 YEARS RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 20, 2016 |
SHIV PRAKASH SINGH Vs. STATE OF BIHAR; HONBLE HIGH COURT OF JUDICATURE AT PATNA; REGISTRAR (ADMINISTRATION); DISTRICT AND SESSION JUDGE, CIVIL COURT; JUDGE IN-CHARGE, CIVIL COURT
|
September 6, 2016 |
SHIV SHANKAR ARYA Vs. UNION OF INDIA AND ORS.
|
January 22, 2016 |
SHIV SHANKAR DIXIT Vs. THE UNION OF INDIA
|
June 28, 2016 |
SHIV SHANKAR GUPTA Vs. GAURI SHANKAR GUPTA
|
May 17, 2016 |
SHIV SUNDAR BHARTI S/O LATE MAHANT PARMANAND BHARTI RESIDENT Vs. THE STATE OF BIHAR
|
August 4, 2016 |
SHIVAJEE SINGH, S/O LATE RAM SNEHI SINGH, VILL Vs. CHAIRMAN
|
May 25, 2016 |
SHIVANAND & ANR Vs. DEVELOPMENT COMMISSIONER- CUM - CHAIRMAN OF BOARD OF DIRECTOR
|
October 18, 2016 |
SHIVANAND PASWAN Vs. STATE OF BIHAR AND ANOTHER
|
March 18, 2016 |
SHIVENDRA KUMAR SINGH SON OF LATE JAMUNA PRASAD SINGH, LICENCEE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT
|
December 23, 2016 |
SHIVENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR & ORS
|
October 26, 2016 |
SHRAVAN KUMAR Vs. STATE OF BIHAR
|
November 16, 2016 |
SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD., A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT 1, GUPTA LANE, KOLKATA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
October 27, 2016 |
SHREE LAL PASWAN @ LAL DAS PASWAN SON OF LATE SUWA LAL PASWAN Vs. RAM BHAJAN PASWAN SON OF LATE JIKALAL PASWAN
|
July 18, 2016 |
SHREE NARAYAN SINGH @ SRI NARAYAN SINGH SON OF LATE BABU RAGHUBAR NARAYAN SINGH MANAGING TRUSTEE OF RAI BAHADUR DALIP NARAYAN SINGH TRUST ESTATE MUNGER DILIP MAHAL, UDDAYANA, MOHALLA PURABSARI, P.S. KOTWALI, P.O. AND DISTRICT Vs. RAM CHANDRA MANDAL SON OF LATE BANARSI MANDAL RESIDENT OF MOHALLA JAMALPUR, P.O. AND P.S. JAMALPUR, DISTRICT MUNGER
|
June 24, 2016 |
SHREE SHREE CHANDRA DAS S/O LATE BACHCHU DAS RESIDENT OF VILLAGE DINARA, P.S. DINARA, DISTRICT ROHTAS (SASARAM) Vs. BALAJEE SINGH S/O LATE DHANANJAY SINGH RESIDENT OF VILLAGE DINARA, P.S. DINARA, DISTRICT ROHTAS (SASARAM)
|
August 31, 2016 |
SHREE UMIYA ENTERPRISES Vs. STATE OF BIHAR
|
May 20, 2016 |
SHREENIWAS PODDAR Vs. THE STATE OF BIHAR
|
February 25, 2016 |
SHRI KISHUN SAHANI, SON OF FEKU SAHANI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
May 18, 2016 |
SHRI MAHAVIR STHAN NYAS SAMITI, MAHAVIR MANDIR, PATNA THROUGH ITS SECRETARY KISHORE KUNAL, MAHAVIR MANDIR, NEAR PATNA JUNCTION, P.S. Vs. UNION OF INDIA THROUGH CHIEF COMMISSIONER INCOME TAX, CENTRAL REVENUE BUILDING, PATNA
|
November 23, 2016 |
SHUKDEO CHOWDHARY Vs. THE STATE OF BIHAR AND ORS.
|
January 20, 2016 |
SHYAM KANHAIYA Vs. THE STATE OF BIHAR & ORS
|
September 17, 2016 |
SHYAM KISHORE SINGH SON OF LATE JUGAL KISHORE SINGH R/O VILLAGE Vs. THE UTTAR BIHAR GRAMIN BANK, THROUGH ITS CHAIRMAN, HEAD OFFICE, KALAMBAG CHOWK MUZAFFARPUR
|
July 14, 2016 |
SHYAM MURARI PASWAN AND ORS. Vs. ARUN PASWAN AND ORS.
|
January 25, 2016 |
SHYAM NANDAN DAS Vs. THE STATE OF BIHAR
|
July 18, 2016 |
SHYAM NARAYAN RAI, SON OF LATE MADHAW JEE RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 2, 2016 |
SHYAM SCHOOL OF EDUCATION, AT VILLAGE KIRTAUL, P.S. TEGHRA, DISTRICT BEGUSARAI THROUGH ITS CHAIRMAN NAMELY ABHISHEK ANAND SON OF SHRI SHYAM NANDAN SINGH, RESIDENT OF VILLAGE BIHAT, P.O. BIHAT, P.S. BARAUNI, DISTRICT BEGUSARAI Vs. THE STATE OF BIHAR
|
December 5, 2016 |
SHYAM SUNDAR JHA Vs. STATE OF BIHAR AND OTHERS
|
August 9, 2016 |
SHYAM SUNDAR SAHNI Vs. STATE OF BIHAR
|
June 8, 2016 |
SHYAMAL KISHORE SINGH, SON OF LATE RAVINDRA NARAYAN SINGH, PROPERITOR M/S. BAJRANG SAW MILL, POLYTECHNIC ROAD, WARD NO. 11, P.S. AND DISTT. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, FOREST AND ENVIRONMENT, DEPARTMENT OF FOREST, NEW SECRETARIAT, PATNA
|
August 19, 2016 |
SHYAMANAND JHA, SON OF LATE SHARDA NAND JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, BIHAR
|
May 19, 2016 |
SIHASAN PRASAD Vs. THE STATE OF BIHAR
|
December 21, 2016 |
SIKANDAR SAHNI Vs. STATE OF BIHAR AND ORS.
|
February 11, 2016 |
SIMA KUMARI GUPTA Vs. STATE OF BIHAR
|
November 15, 2016 |
SINGHESHWAR PANDEY & ORS Vs. RAMESHWAR PANDEY & ORS
|
June 20, 2016 |
SISHIR SINHA Vs. THE STATE OF BIHAR
|
April 11, 2016 |
SITA DEVI Vs. STATE OF BIHAR
|
May 2, 2016 |
SITA RAM S/O LATE BANTI RAM R/O MOHALLA HANUMANGARHI, P.S. MOTIHARI TOWN, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA
|
October 28, 2016 |
SITARAM Vs. THE STATE OF BIHAR & ORS
|
February 9, 2016 |
SITARAM SINGH Vs. THE STATE OF BIHAR
|
December 23, 2016 |
SIYARAM PANDEY Vs. THE BIHAR STATE ADVOCATES WELFARE TRUSTEE COMMITTEE
|
December 6, 2016 |
SIYARAM SHARMA Vs. THE STATE OF BIHAR AND OTHERS
|
February 17, 2016 |
SK REYAZ AND ORS. Vs. STATE OF BIHAR
|
April 6, 2016 |
SK. HIJJU @ MD. HIFZUR RAHMAN Vs. AWADH LAL SHARMA
|
May 17, 2016 |
SMT EKTA DEVI Vs. BIJAY KUMAR KYAL
|
November 30, 2016 |
SMT. ASHA LOHIA Vs. THE UNION OF INDIA & ORS
|
June 23, 2016 |
SMT. DROPADI DEVI, WIFE OF SRI RAMDEO PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 26, 2016 |
SMT. INDRANI DEVI Vs. THE STATE OF BIHAR
|
March 3, 2016 |
SMT. KAVITA DEVI, W/O SADAN KUMAR DAS, MUKHIYA, GRAM PANCHAYAT HIMMAT NAGAR, PRAKHAND KOCHADHAMAN, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA
|
March 8, 2016 |
SMT. MALTI DEVI, WIFE OF SRI SHIV JATAN PRASAD AND DAUGHTER OF LATE HARINANDAN SINHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
July 11, 2016 |
SMT. MAMTA DEVI Vs. MANORMA DEVI
|
October 21, 2016 |
SMT. MANORAMA DEVI Vs. THE STATE OF BIHAR
|
June 6, 2016 |
SMT. MIRA SINGH, WIFE OF SHYAM BAHADUR SINGH Vs. SMT. KAMALA DEVI, WIFE OF LATE INDRADEEP SINGH
|
August 19, 2016 |
SMT. PUSHPA KUMARI, WIFE OF SRI SUBHASH CHANDRA SINGH, ASSISTANT TEACHER, SIKSHAK NIWAS, RAMARANI JAIN BALIKA UCHHA VIDYALAYA, DEHRI, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, BIHAR, PATNA
|
March 30, 2016 |
SMT. RAJ KUMARI Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED
|
April 20, 2016 |
SMT. RINA MADHUKAR Vs. UNION OF INDIA
|
May 13, 2016 |
SMT. RINKU DEVI Vs. THE UNION OF INDIA AND OTHERS
|
October 24, 2016 |
SMT. RINKU KUMARI W/O SHRI SUNIL KUMAR R/O VILL. Vs. THE STATE OF BIHAR
|
November 22, 2016 |
SMT. SHRI DEVI Vs. SMT. DEWANTI DEVI
|
July 26, 2016 |
SMT. URMILA DEVI, W/O SRI KRIPANAND JHA, R/O VILLAGE Vs. THE STATE OF BIHAR
|
April 18, 2016 |
SOHAN GOSAI @ SOHAN GOSWAMI @ GOSAI, SON OF LATE NAGESHWAR GOSWAMI, RESIDENT OF VILLAGE BAKHARI, P.S. BAJPATTI, DISTRICT SITAMARHI Vs. THE STATE OF BIHAR
|
November 8, 2016 |
SONA LAL SAH @ SONA LAL PRASAD, SON OF BABU LAL SAH Vs. STATE OF BIHAR
|
April 20, 2016 |
SONA SATI ORGANICS PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 18, 2016 |
SONADHARI MAHTO Vs. STATE OF BIHAR
|
May 18, 2016 |
SRI 108 SHYAMAJEE Vs. THE STATE OF BIHAR
|
April 19, 2016 |
SRI BALDAU TIWARY S/O KULDIP TIWARY RESIDENT OF VILLAGE JAMUAON, P.O. KURASAN, P.S. BHABHUA, DISTRICT KAIMUR (BHABHUA) Vs. CHANDRAMANI TIWARY S/O LATE KALIKA TIWARY RESIDENT OF VILLAGE JAMUAON, P.O. KURASAN, P.S. BHABHUA, DISTRICT KAIMUR (BHABHUA)
|
February 15, 2016 |
SRI BRAJ KISHORE PRASAD SINGH Vs. THE STATE OF BIHAR
|
January 13, 2016 |
SRI JAIN KANYA PATHSHALA HIGH SCHOOL Vs. THE STATE OF BIHAR
|
November 16, 2016 |
SRI KANT KUNWAR @ SRI KANT KUMAR Vs. THE STATE OF BIHAR
|
May 12, 2016 |
SRI MANOJ SINGH Vs. THE UNION OF INDIA
|
June 22, 2016 |
SRI NARSINGH PRASAD, S/O LATE TUNNA RAI, RESIDENT AT VILLAGE Vs. THE STATE OF BIHAR
|
July 20, 2016 |
SRI RAJESH KUMAR Vs. SMT. PUSHPA RANI
|
September 16, 2016 |
SRI RAM ENTERPRISES A PARTNERSHIP FIRM Vs. GENERAL MANAGER, EASTERN RAILWAY,; CHIEF ADMINISTRATIVE OFFICER (CONSTRUCTION), EASTERN RAILWAY; DEPUTY CHIEF ENGINEER, EASTERN RAILWAY
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August 29, 2016 |
SRI RAM JANKI THAKURBARI Vs. THE STATE OF BIHAR
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February 15, 2016 |
SRI RAM REKHA PANDEY, S/O SRI SUKHDEO PANDEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
June 24, 2016 |
SRI RAM TIWARY Vs. STATE OF BIHAR & ORS
|
May 10, 2016 |
SRI RANJIT KUMAR SINGH Vs. DR. DILIP KUMAR SINGH
|
February 9, 2016 |
SRI SURAJ KUMAR Vs. RELIGIOUS TRUST
|
December 14, 2016 |
SRIPATI THAKUR Vs. THE STATE OF BIHAR AND OTHERS
|
February 11, 2016 |
ST XAVIERS COLLEGE OF EDUCATION Vs. STATE OF BIHAR
|
October 27, 2016 |
STATE BANK OF INDIA Vs. NUNUMATI DEVI & ORS
|
November 9, 2016 |
STATE BANK OF INDIA Vs. BARUN KUMAR
|
April 21, 2016 |
STATE BANK OF INDIA Vs. UNION OF INDIA
|
October 18, 2016 |
STATE HEALTH SOCIETY Vs. STATE OF BIHAR
|
September 19, 2016 |
STATE OF BIHAR Vs. SECRETARY TO GOVERNMENT IN DEPARTMENT OF WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA; DIRECTOR, LAND ACQUISITION AND REHABILITATIONS-CUM- DY, SECRETARY OF WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN; NARAYAN KUMAR, SON OF LATE SURESH KUMAR; KRISHNA K
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August 30, 2016 |
STATE OF BIHAR Vs. RAJENDRA SAH
|
April 26, 2016 |
STATE OF BIHAR Vs. BIJAY KUMAR SINGH
|
May 16, 2016 |
STATE OF BIHAR Vs. ANIL KUMAR SINGH
|
May 9, 2016 |
STATE OF BIHAR Vs. RITA KUMARI
|
April 18, 2016 |
STATE OF BIHAR Vs. RINA ROY
|
April 21, 2016 |
STATE OF BIHAR Vs. SHYAM NARAYAN SINGH
|
April 19, 2016 |
STATE OF BIHAR Vs. MD NASIRUDDIN S/O LATE ABDUL HAMEED
|
June 27, 2016 |
STATE OF BIHAR Vs. MOSTT. JEENAT KHATOON
|
April 18, 2016 |
STATE OF BIHAR Vs. PANKAJ KUMAR MUKUL
|
April 22, 2016 |
STATE OF BIHAR Vs. BHAGWAN DAS CHARAN PAHARHI
|
May 17, 2016 |
STATE OF BIHAR Vs. MITHILESH TIWARY
|
May 2, 2016 |
STATE OF BIHAR Vs. RADHEY SHYAM GUPTA
|
September 14, 2016 |
STATE OF BIHAR Vs. LALO PASWAN
|
August 23, 2016 |
STATE OF BIHAR Vs. NAGENDRA PRASAD SHARMA
|
November 17, 2016 |
STATE OF BIHAR Vs. BHAVISHYA KUMAR
|
October 27, 2016 |
STATE OF BIHAR Vs. BISHWA RANJAN
|
October 20, 2016 |
STATE OF BIHAR Vs. ANURANJAN KUMAR
|
October 21, 2016 |
STATE OF BIHAR Vs. INDRA BHUSHAN KUMAR S/O RAJENDRA PRASAD RESIDENT OF MOHALLA- KHASGANJ
|
June 28, 2016 |
STATE OF BIHAR Vs. RUBY CONSTRUCTION
|
October 6, 2016 |
STATE OF BIHAR Vs. LOVELY KUMARI
|
November 28, 2016 |
STATE OF BIHAR AND ORS Vs. THAKUR GAJENDRA PRASAD SINHA S/O LATE THAKUR JAI PRAKASH LAL AND ORS
|
March 4, 2016 |
STATE OF BIHAR AND ORS Vs. KRISHNA MURARI PRASAD S/O LATE BISHWANATH PRASAD
|
February 18, 2016 |
STATE OF BIHAR AND ORS Vs. SAHID ALIM, S/O LATE ABDUL KALIF HAFIZEE AND ORS
|
February 22, 2016 |
STATE OF BIHAR THROUGH CHIEF SECRETARY Vs. LALTUN THAKUR
|
November 22, 2016 |
STATE OF BIHAR, THROUGH COMMISSIONER-CUM-SECRETARY, WATER RESOURCES DEPARTMENT Vs. PRADEEP NARAYAN JHA, SON OF SRI RAMESH JHA
|
October 20, 2016 |
STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING, PATNA, BIHAR Vs. NARAYAN KUMAR, SON OF LATE SURESH KUMAR, RESIDENT OF VILLAGE AND POST KARNPUR, P.S. SUPAUL, DISTRICT SUPAUL
|
August 30, 2016 |
STATE OF BIHAR; COMMISSIONER-CUM-SECRETARY DEPTT OF REVENUE AND LAND REFORMS, GOVT OF BIHAR; FINANCE COMMISSIONER GOVT OF BIHAR; DIRECTOR OF PROVIDENT FUND FINANCE DEPTT , PANT BHAWAN, BAILEY ROAD, PATNA; DISTRICT PROVIDENT FUND OFFICER, BHAGALPUR; SETTLE Vs. SHALENDRA KUMAR SINGH; ACCOUNTANT GENERAL (A & E), BIHAR, PATNA
|
June 27, 2016 |
STEELCO STEELCO Vs. UNION OF INDIA
|
April 20, 2016 |
SUBHCHANDRA MISHRA, SON OF LATE PURUSHOTTAM MISHRA, RESIDENT OF DHANGA PACHHWARI TOLA @ THANGA PECHHWARI TEL, POST Vs. THE STATE OF BIHAR
|
June 23, 2016 |
SUBODH KUMAR SINGH Vs. THE STATE OF BIHAR
|
July 5, 2016 |
SUBODH KUMAR SINGH S/O SRI SATYA NARAIN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVT. OF BIHAR, PATNA
|
April 29, 2016 |
SUBODH KUMAR SON OF ASHOK YADAV @ ASHOK RAI, RESIDENT OF VILLAGE JAGANPURA P.S. RAM KRISHNA NAGAR, DISTT Vs. STATE OF BIHAR
|
August 9, 2016 |
SUDESH JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 14, 2016 |
SUDESHWAR SAH Vs. THE STATE OF BIHAR AND ORS.
|
January 5, 2016 |
SUDHA DEVI, W/O LATE VINAYAK KUMAR, R/O VILLAGE Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING PATNA
|
July 13, 2016 |
SUDHANSHU KUMAR Vs. THE UNION OF INDIA & ORS
|
July 26, 2016 |
SUDHANSHU PRASAD SINGH & ORS Vs. THE STATE OF BIHAR & ORS
|
December 15, 2016 |
SUDHIR KUMAR @ SUDHIR SINGH S/O RAJENDRA PRASAD SAO Vs. STATE OF BIHAR
|
October 26, 2016 |
SUDHIR KUMAR SINGH Vs. THE STATE OF BIHAR
|
January 5, 2016 |
SUDHIR KUMAR SINHA SON OF LATE ANUP LAL SINHA Vs. STATE OF BIHAR; PRINCIPAL SECRETARY HEALTH DEPARTMENT, BIHAR, PATNA; DIRECTOR IN CHIEF, HEALTH SERVICES, BIHAR, PATNA; SUPER-IN-TENDENT P M C H , PATNA; PRINCIPAL SECRETARY HOME (POLICE), BIHAR, PATNA; SR SUPERINTENDENT OF POLICE, PATNA
|
September 9, 2016 |
SUGIA KUNWAR, W/O LATE BHIKHAR PASWAN Vs. STATE OF BIHAR
|
November 10, 2016 |
SUJATA JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 15, 2016 |
SUJEET KUMAR Vs. THE UNION OF INDIA AND ORS.
|
March 9, 2016 |
SUJEET KUMAR SON OF SRI RADHE PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT. OF HUMAN RESOURCES GOVT. OF BIHAR, PATNA
|
December 19, 2016 |
SUKHARI PANDIT S/O JIUT PANDIT RESIDENT OF VILLAGE BATHNA Vs. STATE OF BIHAR
|
February 29, 2016 |
SUKHARI YADAV SON OF SRI DAROGA YADAV Vs. THE STATE OF BIHAR
|
February 11, 2016 |
SUKHDEO SHARMA SON OF LATE KARA THAKUR Vs. STATE OF BIHAR AND ORS
|
August 8, 2016 |
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION, THROUGH ITS GENERAL SECRETARY, AKHOURI PREM PRAKASH, SULABH BHAWAN, NEAR PATLIPUTRA COLONY, P.S. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, BIHAR, R. BLOCK, ROAD NO. 6, P.S.
|
May 20, 2016 |
SULOCHANA RAVI @ SULOCHANA DEVI, DAUGHTER OF PRABHU MANDAL AND WIFE OF SRI RAVINDRA KUMAR MANDAL, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
September 6, 2016 |
SUMAN THAKUR Vs. THE STATE OF BIHAR
|
September 14, 2016 |
SUMIT KUMAR SON OF RAM PRAVESH BHAGAT Vs. THE STATE OF BIHAR
|
September 15, 2016 |
SUMITRA DEVI Vs. STATE OF BIHAR AND OTHERS
|
March 15, 2016 |
SUNIL CHANDRA MISHRA Vs. STATE OF BIHAR
|
January 4, 2016 |
SUNIL CHANDRA SINGH Vs. SEEMA SINGH
|
May 5, 2016 |
SUNIL DAS, S/O SRI YOGENDRA DAS, R/O VILLAGE Vs. THE STATE OF BIHAR
|
February 24, 2016 |
SUNIL KUMAR Vs. STATE OF BIHAR AND OTHERS
|
February 24, 2016 |
SUNIL KUMAR Vs. THE STATE OF BIHAR
|
March 1, 2016 |
SUNIL KUMAR Vs. VICE CHAIRMAN, PATNA REGIONAL DEVELOPMENT AUTHORITY, PATNA
|
June 21, 2016 |
SUNIL KUMAR CHOUDHARI Vs. STATE OF BIHAR AND OTHERS
|
October 26, 2016 |
SUNIL KUMAR S/O LATE RAJENDRA PRASAD CHAUDHARY R/O REFUJY COLONEY MUNGER, P.O.+P.S. Vs. THE STATE OF BIHAR
|
July 13, 2016 |
SUNIL KUMAR SHRIWASTAVA Vs. UTTAR BIHAR GRAMIN BANK
|
May 6, 2016 |
SUNIL KUMAR SINHA Vs. THE STATE OF BIHAR
|
July 28, 2016 |
SUNIL KUMAR SON OF SRI BHAGWAT CHAUDHARY Vs. THE STATE OF BIHAR
|
August 4, 2016 |
SUNIL KUMAR SUMAN, SON OF RAMDEO PASWAN Vs. STATE OF BIHAR
|
November 9, 2016 |
SUNIL KUMAR TIWARY Vs. STATE OF BIHAR & ANR
|
November 29, 2016 |
SUNIL KUMAR YADAV Vs. UNION OF INDIA
|
May 17, 2016 |
SUNIL KUMAR, ARMY NO. Vs. THE UNION OF INDIA THROUGH THE DEFENCE SECRETARY, ARMY HEADQUARTER, DEFENCE HEADQUARTER, NEW DELHI
|
April 1, 2016 |
SUNIL PATEL Vs. STATE OF BIHAR
|
May 26, 2016 |
SUNIL PRASAD @ RAM PRAKASH VERMA SON OF SURESH PRASAD FATHER (UNDER THE GUARDIANSHIP OF THE FATHER) RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 19, 2016 |
SUNIL SHAHI, SON OF SRI RAM LAXMAN SHAHI, R/O VILLAGE Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PANCHAYTA RAJYA DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
December 6, 2016 |
SUNITA KUMARI Vs. THE STATE OF BIHAR AND OTHERS
|
February 11, 2016 |
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
January 14, 2016 |
SUNNY SAH Vs. STATE OF BIHAR
|
October 27, 2016 |
SURAJDEO PRASAD ROY, SON OF LATE RAM LAKHAN PD. RAI, RESIDENT OF MOHALLA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, REGIONAL OFFICER, EMPLOYEES PROVIDENT FUND ORGANISATION R. BLOCK NO. 6, PATNA
|
December 1, 2016 |
SURAKSHA DIAGNOSTIC PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
April 19, 2016 |
SUREN PASWAN AND ORS. Vs. THE STATE OF BIHAR
|
April 22, 2016 |
SURENDR BHAGAT @ SURENDRA AND OTHER Vs. THE STATE OF BIHAR AND OTHERS
|
February 4, 2016 |
SURENDRA CHAUDHARY Vs. BIHAR STATE HOUSING BOARD
|
November 19, 2016 |
SURENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 28, 2016 |
SURENDRA KUMAR SINHA S/O LATE KHANDH JI SAHAI SRIVASTAVA Vs. THE STATE OF BIHAR
|
November 15, 2016 |
SURENDRA KUMAR SON OF RAJESHWAR SINGH Vs. STATE OF BIHAR AND ORS
|
June 21, 2016 |
SURENDRA PASWAN Vs. STATE OF BIHAR
|
September 27, 2016 |
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
August 3, 2016 |
SURENDRA RAJAK AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2016 |
SURENDRA SINGH Vs. THE STATE OF BIHAR
|
December 23, 2016 |
SURENDRA SINGH @ SHETH, SON OF LATE DAMODAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
February 11, 2016 |
SURESH CHANDRA KUMAR, S/O LATE RAJIV RANJAN SAHAY Vs. STATE OF BIHAR
|
May 20, 2016 |
SURESH CHANDRA MISHRA Vs. STATE OF BIHAR
|
October 26, 2016 |
SURESH KORA, SON OF KARMU KORA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HOME POLICE, PATNA
|
September 20, 2016 |
SURESH MEHTA Vs. THE STATE OF BIHAR
|
June 21, 2016 |
SURESH NANDAN SINHA, SON OF LATE RAM NIRIKSHAN SINHA VILLAGE & P.O. Vs. UNION OF INDIA THROUGH THE PRINCIPAL SECRETARY, MINISTRY OF AGRICULTURE, NEW DELHI
|
July 12, 2016 |
SURESH PRASAD SINGH Vs. THE STATE OF BIHAR
|
January 28, 2016 |
SURESH SHARMA Vs. STATE OF BIHAR
|
May 18, 2016 |
SURINDER CHOUDHARY Vs. UNION OF INDIA
|
August 17, 2016 |
SURYA NAFRAYAN MANDAL AND ORS. Vs. THE STATE OF BIHAR
|
March 16, 2016 |
SURYAMUNNI DEVI Vs. THE STATE OF BIHAR
|
July 13, 2016 |
SUSHIL MISHRA SON OF LATE LAKSHMI KANT MISHRA Vs. THE STATE OF BIHAR
|
July 14, 2016 |
SUSHILA DEVI Vs. KANHAIYA PRASAD
|
April 12, 2016 |
SUSHILA DEVI, WIFE OF LATE BHAGWAN SINGH, RESIDENT OF MOHALLA Vs. STATE OF BIHAR
|
October 4, 2016 |
SUSHILA RAUT Vs. M/S. INDIAN OIL CORPORATION LTD.
|
April 18, 2016 |
SUSHMA DEVI Vs. GOLU KUMAR @ MUNNA @ SUBHAM RAJ
|
May 3, 2016 |
SUSHMA DEVI WIFE OF LATE OM PRAKASH GUPTA Vs. JAMUNA DEVI @ PUNAM, WIFE OF JUGAL KISHORE SAHU, RESIDENT OF KADAMKUAN BY THE SIDE OF KAMDEHNU HOTEL, P.S. KADAMKUAN, DISTRICT
|
May 3, 2016 |
SUSHMA SINHA Vs. THE STATE OF BIHAR
|
July 12, 2016 |
SYED IQBAL HAIDER GILANI, S/O LATE ALI HAIDER, R/O VILL GILANI, P.S. ASTHANA, DISTT Vs. THE STATE OF BIHAR
|
July 1, 2016 |
SYED MOHAMMAD ABBAS S/O SYED ALEY IMAM Vs. BIBI SAJDA KHATOON W/O LATE SYED ABDUL MAJEED
|
July 22, 2016 |
SYED NAQUI ALAM Vs. STATE OF BIHAR
|
December 22, 2016 |
SYED NOORUDDIN ASHRAF S/O LATE SYED AZIZUDDIN ASHRAF Vs. THE STATE OF BIHAR
|
August 22, 2016 |
SYNDICATE BANK Vs. THE DEBT RECOVERY TRIBUNAL
|
August 10, 2016 |
TARA DEVI Vs. THE STATE OF BIHAR & ORS
|
September 15, 2016 |
TARA DEVI & ANR. Vs. DR. GULAB CHANDRA PRASAD & ORS. (IN BOTH)
|
June 27, 2016 |
TARA MEHTA SANT KABIR SANSKRIT HIGH SCHOOL THROUGH ITS SECRETARY NAMELY ANIL TANDON, SON OF LATE GOPAL KIRHSNA TANDON, RESIDENT OF MALI GHAT, POLICE STATION Vs. THE STATE OF BIHAR REPRESENTED THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES, GOVERNMENT OF BIHAR, PATNA
|
August 1, 2016 |
TARA MUNI DEVI Vs. THE STATE OF BIHAR
|
May 18, 2016 |
TARACHAND KAPARI Vs. THE STATE OF BIHAR AND ORS.
|
January 19, 2016 |
TARKESHWAR PRASAD, S/O RAM PREET PRASAD Vs. HIGH COURT OF JUDICATURE AT PATNA (THR ITS REGISTRAR GENERAL)
|
December 21, 2016 |
TARUN KUMAR Vs. STATE OF BIHAR
|
April 25, 2016 |
TAUSIF AHMAD @ SONU S/O MUKHTAR UZZAMAN UNDER NATURAL GUARDIANSHIP OF HIS FATHER MUKHTAR UZZAMAN SON OF LATE MD. ISRAIL. RESIDENT OF MOH Vs. THE STATE OF BIHAR
|
November 23, 2016 |
TEJ NARAYAN SINGH Vs. THE STATE OF BIHAR
|
February 24, 2016 |
THARTHARI PRAKHAND MATASYAJIVI SAHYOG SAMITI LTD. Vs. THE STATE OF BIHAR
|
February 9, 2016 |
THE CONTROLLER OF EXAMINATION, BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION Vs. NIDHI SINHA
|
June 24, 2016 |
THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN, PATNA Vs. AJEET KUMAR, S/O SRI ANANDI PRASAD, RESIDENT OF VILLAGE NANAND, P.O. NANAND, P.S.
|
December 5, 2016 |
THE BIHAR SCHOOL EXAMINATION BOARD Vs. THE STATE OF BIHAR
|
August 8, 2016 |
THE BIHAR SCHOOL EXAMINATION BOARD Vs. THE BIHAR HUMAN RIGHTS COMMISSION
|
November 19, 2016 |
THE BIHAR SCHOOL EXAMINATION BOARD (SENIOR SECONDARY), BUDDHA MARG, PATNA Vs. ANUJ KUMAR SINGH, SON OF SRI RAGHUPATI SINGH, RESIDENT OF VILLAGE
|
May 13, 2016 |
THE BIHAR SCHOOL EXAMINATION BOARD THROUGH ITS SECRETARY, PATNA Vs. SUSHIL KUMAR MISHRA S/O SRI KAMESHWAR MISHRA R/O TEACHERS COLONY PURNEA, P.O. PURNEA, P.S. KHAJANCHI HAT, DISTRICT PURNEA
|
March 1, 2016 |
THE BIHAR STATE COOPERATIVE MARKETING UNION LIMITED THROUGH THE ADMINISTRATOR, BIHAR STATE COOPERATIVE MARKETING UNION LIMITED, PATNA Vs. SURESH CHANDRA SHARMA, SON OF LAT SHIVNANDAN SHARMA, RESIDENT OF VILLAGE SAKRAURA, P.S. SARISTABAD, DISTRICT JEHANABAD
|
October 20, 2016 |
THE BIHAR STATE ELECTRICITY BOARD Vs. M/S. SINGHANIA RE-ROLLING MILLS PVT. LTD.
|
July 25, 2016 |
THE BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR, MANGLES ROAD, PATNA Vs. CHITALEKHA SINGH, WIFE OF LATE SHREE NARAYAN SINGH, R/O MOHALLA
|
July 14, 2016 |
THE CANARA BANK AND ORS. Vs. SHEO PRAKASH MASKARA AND ORS.
|
February 12, 2016 |
THE CENTRAL BOARD OF TRUSTEES EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S BHARAT SANCHAR NIGAM LIMITED
|
July 20, 2016 |
THE CENTRAL SELECTION BOARD OF CONSTABLE, BIHAR, PATNA Vs. RAJ KUMAR S/O MANOHAR PRASAD YADAV, RESIDENT OF AT + P.O.
|
November 22, 2016 |
THE CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD Vs. JAI MANGAL SINGH
|
February 2, 2016 |
THE CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD , PATNA, BIHAR Vs. LALLA SHANKAR PRASAD SINHA, S/O LATE KAPILDEO KHARARURA P.S.
|
March 15, 2016 |
THE CHAIRMAN CENTRAL BANK OF INDIA Vs. JITENDRA KUMAR, SON OF LAKHINDRA DUBEY
|
November 29, 2016 |
THE CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY, INDUSTRIES DEPARTMENT, NEW SECRETARIAT, VIKASH BHAWAN, PATNA Vs. ARVIND KUMAR SINGH, SON OF LATE BISWANATH SINGH, RESIDENT OF A/3 VITTA VIBHAG COLONY, PHASE II, MAURYA PATH, KHAJPURA, P.S. RAJIV NAGAR, PATNA
|
June 20, 2016 |
THE CHAIRMAN, BIHAR STATE CO Vs. RAM SWARATH SINGH, SON OF LATE BISHUN SINGH, RESIDENT OF MOHALLA B
|
October 27, 2016 |
THE CHIEF GENERAL MANAGER, EAST ZONE N.T.P.C., PATNA Vs. MAHBOOB AZIM. S/O LATE IFTIKHAR AHMAD. RESIDENT OF VILLAGE
|
August 17, 2016 |
THE DIVISIONAL MANAGER, DIVISIONAL OFFICE Vs. SUNAINA DEVI AND ORS.
|
April 7, 2016 |
THE EAST CENTRAL RAILWAY Vs. PALLE CHANDRASHEKHAR REDDY
|
December 6, 2016 |
THE L.N. MITHILA UNIVERSITY AND ORS. Vs. DEO CHANDRA CHOUDHARY AND ORS.
|
January 11, 2016 |
THE LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA DEVI WIFE OF LATE PRAKASH RAM
|
October 26, 2016 |
THE LIFE INSURANCE CORPORATION OF INDIA Vs. RENU DEVI
|
December 19, 2016 |
THE MANAGING COMMITTEE OF MADARSA ISLAMIA, MADARSA NO. 1043, RAHMANGANJ, P.O. TULAPATGANJ, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
August 1, 2016 |
THE MANAGING COMMITTEE OF THE MADARSA ISLAMIA RABBUL BUX, AT VILLAGE ABADPUR P.O. & P.S. ABADPUR, DISTRICT KATIHAR THROUGH ITS SECRETARY ZAHEERUDDIN AHMAD AND MEMBER SAIDUL ALAM HOLDS POWER OF ATTORNEY Vs. THE STATE OF BIHAR
|
August 16, 2016 |
THE MANAGING COMMITTEE SARDAR PATEL HIGH SCHOOL, BALBHADRAPUR, P.O. BALAUR, P.S. KURHNI, DISTRICT Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVT. OF BIHAR, PATNA
|
May 4, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS. Vs. KIRAN SINGH AND ORS.
|
March 4, 2016 |
THE ORIENTAL INSURANCE COMPANY LTD., C.B.O. VI, SOUTH GANDHI MAIDAN, P.S. Vs. THE STATE OF BIHAR
|
September 6, 2016 |
THE PATNA UNIVERSITY, ASHOK RAJPATH, PATNA Vs. BANDANA KUMARI WIFE OF GYAN KAUSHIK CHATURVEDI, RESIDENT OF HOUSE NO. 109, GANDHI NAGAR, P.S. SHRI KRISHNAPURI, BORING CANAL ROAD, PATNA, DISTRICT
|
July 19, 2016 |
THE RAJENDRA AGRICULTURE UNIVERSITY Vs. SUBHASH CHANDRA
|
April 1, 2016 |
THE ROHTAS DISTRICT NON - FORMAL EDUCATION INSTRUCTOR ASSOCIATION Vs. SHEO BHAJAN PRASAD DIWAKAR & ORS.
|
August 10, 2016 |
THE SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. THROUGH ITS MANAGING DIRECTOR HAVING ITS HEAD OFFICE AT VIDYUT BHAWAN, BAILEY ROAD, PATNA Vs. THE CONSUMER GRIEVANCE REDRESSAL FORUM, VIDYUT BHAWAN
|
August 3, 2016 |
THE STATE BANK OF INDIA THROUGH ITS REGIONAL MANAGER, PATNA Vs. SURENDRA YADAV SON OF JATTU YADAV RESIDENT OF VILLAGE DOHARWARI, P.O. AND P.S. UDAKISHUNGANJ, DIST. MADHEPURA
|
September 21, 2016 |
THE STATE GOVERNMENT OF BIHAR AND ORS. Vs. PARVATI KUMARI AND ORS.
|
January 8, 2016 |
THE STATE OF BIHAR Vs. DEEPAK KUMAR SON OF SURESH CHOUDHARY
|
May 5, 2016 |
THE STATE OF BIHAR Vs. SUSHIL KUMAR
|
March 29, 2016 |
THE STATE OF BIHAR Vs. KAILASH PASWAN AND ORS.
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March 10, 2016 |
THE STATE OF BIHAR Vs. RANJEET JHA
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June 24, 2016 |
THE STATE OF BIHAR Vs. ASHOK KUMAR SINGH
|
April 6, 2016 |
THE STATE OF BIHAR Vs. BIRENDRA RAM
|
March 11, 2016 |
THE STATE OF BIHAR Vs. DUDNATH CHAUDHARY
|
February 25, 2016 |
THE STATE OF BIHAR Vs. KAMLA SINGH
|
July 26, 2016 |
THE STATE OF BIHAR Vs. NAWAL KISHORE CHOUDHARY
|
March 11, 2016 |
THE STATE OF BIHAR Vs. DR. RADHA KRISHAN CHAUDHARY
|
June 28, 2016 |
THE STATE OF BIHAR Vs. RAM BADAN SINGH
|
June 28, 2016 |
THE STATE OF BIHAR Vs. HIMANSHU CHANDRA CHAUDHARY, SON OF LATE AVANISH CHANDRA CHOUDHARY, RESIDENT OF VILLAGE NEHRA, P.S. MANIGACHHI, DISTRICT DARBHANGA
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June 21, 2016 |
THE STATE OF BIHAR Vs. MD. SADIQUE ZAFAR, S/O LATE MD. ISRAIL, R/O MOHALLA
|
April 12, 2016 |
THE STATE OF BIHAR Vs. RAJENDRA RAI, SON OF LATE HARGOBIND RAI R/O VILLAGE
|
April 25, 2016 |
THE STATE OF BIHAR Vs. MADNESHWAR JHA
|
July 1, 2016 |
THE STATE OF BIHAR Vs. ABHIJEET KUMAR @ ASTAM
|
July 29, 2016 |
THE STATE OF BIHAR Vs. SMT.MANJU SINHA, WIFE OF SRI ANIL KUMAR SINGH, AT PRESENT RESIDING AT BANK ROAD, PATNA, P.S. GANDHI MAIDAN, DISTT. PATNA
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January 27, 2016 |
THE STATE OF BIHAR Vs. KUSHESHWAR DAS, SON OF SRI SINGHESWAR DAS, RESIDENT OF VILLAGE
|
May 18, 2016 |
THE STATE OF BIHAR Vs. DHIRENDRA PRASAD SHRIVASTAVA
|
May 17, 2016 |
THE STATE OF BIHAR Vs. PRABHAS CHANDRAKARN & OR
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October 28, 2016 |
THE STATE OF BIHAR Vs. UMA SHANKAR SINGH
|
January 25, 2016 |
THE STATE OF BIHAR & ORS Vs. MAHARANA PRATAP SINGH
|
November 16, 2016 |
THE STATE OF BIHAR & ORS Vs. M/S S. K. ENTERPRISES
|
July 4, 2016 |
THE STATE OF BIHAR AND ORS. Vs. MINA DEVI AND ORS.
|
March 11, 2016 |
THE STATE OF BIHAR AND ORS. Vs. SHAFIQUE AZAM
|
March 2, 2016 |
THE STATE OF BIHAR AND ORS. Vs. SATYA NARAYAN GUPTA AND ORS.
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March 4, 2016 |
THE STATE OF BIHAR AND ORS. Vs. CHHATHU LAL PRAKASH AND ORS.
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April 28, 2016 |
THE STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA Vs. SRI RAJENDRA PRASAD SHRIVASTAVA, S/O SRI GAGANDEO PRASAD SHRIVASTAVA JUNIOR ENGINEER, DESIGN & PLANNING DIVISION NO.2, ANISABAD, PATNA, PERMANENT R/O VILL.
|
May 9, 2016 |
THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT. OF BIHAR, PATNA Vs. GANGADHAR SINGH, SON OF LATE RAM CHARITRA SINGH, RESIDENT OF VILLAGE
|
August 16, 2016 |
THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT BUILDING, PATNA Vs. RAM NATH SINGH, SON OF LATE DEO NANDAN SINGH, RESIDENT OF MOHALLA KRISHI NAGAR, P.O. ASHIYANA NAGAR, P.S. SHASHTRI NAGAR, DISTRICT PATNA
|
July 12, 2016 |
THE STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA Vs. ARVIND KUMAR SINGH SON OF LATE BHUNESHWAR SINGH RESIDENT OF MOHALLA
|
November 28, 2016 |
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY Vs. SMT. SNEHA SRIVASTAVA
|
December 5, 2016 |
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA Vs. UMESHWAR PRASAD S/O JAI PRAKASH SINGH R/O VILLAGE
|
July 13, 2016 |
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA Vs. JHANJHARPUR ANCHAL MATSYAJIVI SAHYOG SAMITI LTD. THROUGH THE SECRETARY NAMELY BAIDYANATH MUKHIYA
|
July 1, 2016 |
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, OLD SECRETARIAT, BIHAR, PATNA Vs. NARMDESHWAR SHARMA, SON OF LATE NANDI KESHWAR SHARMA, RESIDENT OF VILLAGE
|
March 30, 2016 |
THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA Vs. LAKSHMAN YADAV SON OF JAUDI YADAV RESIDENT OF VILLAGE LAGURAHI, P.O.
|
March 30, 2016 |
THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, PATNA Vs. SUBHASH MOHAN MISHRA, SON OF LAMBODAR MISHRA, RESIDENT OF VILLAGE MAHISHI, P.S. MAHISHI, DISTRICT SAHARSA
|
July 21, 2016 |
THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, MINOR IRRIGATION DEPARTMENT, GOVT. OF BIHAR, PATNA Vs. PARMESHWAR NATH MISHRA, SON OF LATE DEVIDYAL MISHRA, RESIDENT OF VILLAGE + P.O.
|
August 2, 2016 |
THE STATE OF BIHAR, THROUGH THE COLLECTOR, NAWADAH Vs. BALGOVIND PRASAD SON OF LATE PUNIT SAWA, RESIDENT OF VILLAGE
|
December 8, 2016 |
THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, BIHAR, PATNA Vs. SATYENDRA SHARMA, SON OF LATE RAMADHIN SHARMA, RESIDENT OF VILLAGE
|
July 13, 2016 |
THE UNION OF INDIA Vs. AMRIT
|
February 16, 2016 |
THE UNION OF INDIA Vs. SMT. MANBIRTI DEVI
|
April 7, 2016 |
THE UNION OF INDIA Vs. SUMITRA NANDAN PRASAD
|
August 8, 2016 |
THE UNION OF INDIA & ORS Vs. INRADEO PRASAD SINGH
|
July 28, 2016 |
THE UNION OF INDIA & ORS Vs. RAJIV SINHA
|
August 22, 2016 |
THE UNION OF INDIA & ORS Vs. SUDHANSHU JYOTI & ORS
|
June 27, 2016 |
THE UNION OF INDIA & ORS Vs. YASODHAR KAMAT
|
August 11, 2016 |
THE UNION OF INDIA & ORS Vs. SMT. NAINA DEVI
|
January 29, 2016 |
THE UNION OF INDIA AND ORS. Vs. WATERFRONT CONSTRUCTIONS PRIVATE LIMITED
|
April 1, 2016 |
THE UNION OF INDIA AND ORS. Vs. ASHOK KUMAR CHOUDHARY
|
February 26, 2016 |
THE UNION OF INDIA AND ORS. Vs. VIKASH KUMAR
|
March 9, 2016 |
THE UNION OF INDIA AND ORS. Vs. SUMAN SINGH
|
January 19, 2016 |
THE UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR (VAISHALI) Vs. SHIV NATH JHA, S/O LATE SUBODH NARAYAN JHA, RESIDENT OF VILLAGE + P.O
|
April 18, 2016 |
THE UNION OF INDIA THROUGH THE DIRECTOR GENERAL, DEPARTMENT OF POST, DAK BHAVAN, NEW DELHI Vs. SANJAY KUMAR SINGH, SON OF SHRI KAUSHAL KUMAR SINGH, RESIDENT OF MATHIYA KAN SARAI, POST
|
March 28, 2016 |
THE UNION OF INDIA THROUGH THE GENERAL MANAGER, N.F. RAILWAY, POST OFFICE MALIGAON, DISTRICT Vs. JAINATH, SON OF LATE SHARWAN, EX GATEMAN, N.F. RAILWAY, KISHANGANJ, RESIDENT OF AT, P.O. & DISTRICT
|
July 13, 2016 |
THE UNION OF INDIA THROUGH THE SECRETARY (FERTILIZER), MINISTRY OF CHEMICALS AND FERTILIZERS, DEPARTMENT OF FERTILIZERS, SHASTRI BHAWAN, NEW DELHI Vs. PROSANTA KUMAR RAY, S/O SHRI MOHAN LAL RAY, RESIDENT OF FLAT NO. 54 B, POCKET
|
November 15, 2016 |
THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME, GOVERNMENT OF INDIA, SOUTH BLOCK, NEW DELHI Vs. UMESHWAR PRASAD SINGH @ UMESH PRASAD SINGH S/O LATE RAM PRASAD SINGH R/O VILLAGE
|
August 16, 2016 |
THE UNION OF INDIA, THROUGH DIVISIONAL RAILWARY MANAGER, EAST CENTRAL RAILWAY (ECR), DANAPUR, PATNA Vs. SRI DIN DAYAL GUPTA & SONS, VENDING CONTRACTOR, PATNA SAHEB RAILWAY STATION, THROUGH ITS PROPRIETOR RAM NARAYAN GUPTA, S/O LATE DIN DAYAL GUPTA, RESIDENT OF MOHALLA
|
May 2, 2016 |
THE UNITED INDIA INSURANCE CO. Vs. RANA RANJEET SINGH
|
July 4, 2016 |
TIRUPATI TRADING Vs. UNION OF INDIA AND ORS.
|
January 5, 2016 |
TRIBRO AD BUREAU AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 26, 2016 |
TRIGUN PRASAD ROY AND ORS. Vs. UMA DEVI AND ORS.
|
March 18, 2016 |
TRILOK NATH MISHRA Vs. STATE OF BIHAR
|
April 22, 2016 |
TRILOKI NATH AND ORS. Vs. THE CHAIRMAN, UTTAR BIHAR GRAMIN BANK AND ORS.
|
January 11, 2016 |
TRIVENI PRASAD Vs. THE STATE OF BIHAR
|
July 15, 2016 |
TULSI RAM, SON OF LATE SINGHASHAN RAM Vs. STATE OF BIHAR
|
November 22, 2016 |
TUNTUN KUMAR Vs. UNION OF INDIA
|
April 18, 2016 |
TUNTUN MAHTO AND ORS. Vs. THE STATE OF BIHAR
|
January 6, 2016 |
TUNTUN SAHNI, SON OF LATE JHARI SAHNI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 30, 2016 |
UDAY CHANDRA RAI Vs. STATE OF BIHAR
|
February 11, 2016 |
UDAY PRASAD CHAUDHARY Vs. THE STATE OF BIHAR
|
November 10, 2016 |
UDAY SHANKAR PRASAD Vs. THE BIHAR VIDHAN PARISHAD
|
August 20, 2016 |
UDAY SHANKER PRASAD SON OF LATE CHATURBHUJ SAHAY RESIDENT OF 304, MILLENNIUM HOME APARTMENT, SHEIKHPURA, P.S. Vs. THE STATE OF BIHAR
|
September 9, 2016 |
UDHAV KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2016 |
UDRANAND BISHWAS SON OF LATE MAHENDRA PRASAD BISHWAS Vs. THE STATE OF BIHAR AND OTHERS
|
August 9, 2016 |
UJJAIN ENGICON INDIA PVT. LTD. Vs. STATE OF BIHAR
|
October 4, 2016 |
UMA DEVI Vs. STATE OF BIHAR
|
September 19, 2016 |
UMA RAI @ OMPRAKASH RAI Vs. STATE OF BIHAR
|
May 3, 2016 |
UMA SHANKAR PRASAD SON OF RAMANAND PRASAD AND OTHERS Vs. STATE OF BIHAR
|
March 8, 2016 |
UMA SHANKAR SAH & ORS. Vs. SUSHILA DEVI & ANR.
|
September 14, 2016 |
UMESH CHANDRA AND ORS. Vs. THE FOOD CORPORATION OF INDIA AND ORS.
|
January 7, 2016 |
UMESH CHAURASIYA Vs. THE STATE OF BIHAR
|
June 24, 2016 |
UMESH KUMAR Vs. STATE OF BIHAR
|
December 8, 2016 |
UMESH PASWAN Vs. INDIAN OIL CORPORATION LTD
|
April 26, 2016 |
UMESH PD. THAKUR & ORS Vs. NAND KUMAR SINGH & ORS
|
April 26, 2016 |
UMESH PRASAD JHA SON OF LATE RAMA KANT JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
February 22, 2016 |
UMESH PRASAD SINGH Vs. THE STATE OF BIHAR
|
September 2, 2016 |
UMESH SHARMA, S/O LATE BALIRAM SINGH Vs. THE BIHAR STATE HOUSING BOARD
|
January 29, 2016 |
UMESH THAKUR, SON OF LATE GARIBAN THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
October 25, 2016 |
UNION OF INDIA Vs. MANOJ BIHARI
|
May 20, 2016 |
UNION OF INDIA Vs. BIMAL PRASAD PATTNAIK
|
March 8, 2016 |
UNION OF INDIA Vs. RAM SURESH RAM
|
March 31, 2016 |
UNION OF INDIA Vs. ISHWAR PD.
|
April 12, 2016 |
UNION OF INDIA Vs. REGISTRAR, RAILWAY CLAIM TRIBUNAL
|
July 11, 2016 |
UNION OF INDIA Vs. RANI DEVI
|
February 16, 2016 |
UNION OF INDIA Vs. MOHAN PRASAD
|
April 18, 2016 |
UNION OF INDIA Vs. ABHIJIT PRAKASH
|
July 21, 2016 |
UNION OF INDIA Vs. SHIV SHARAN RAM
|
April 1, 2016 |
UNION OF INDIA Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE; COMMANDANT 113 BN, BORDER SECURITY FORCE; YASODHAR KAMAT, S/O LATE SORI LAL KAMAT
|
August 11, 2016 |
UNION OF INDIA AND ORS. Vs. RANJEET KUMAR AND ORS.
|
January 11, 2016 |
UNION OF INDIA AND ORS. Vs. RAGHUWAR SINGH
|
January 11, 2016 |
UNION OF INDIA THROUGH THE HOME COMMISSIONER AND ORS. Vs. VIKASH KUMAR
|
March 9, 2016 |
UNION OF INDIA THROUGH THE SECRETARY (FERTILIZERS), MINISTRY OF CHEMICALS AND FERTILIZERS, DEPARTMENT OF FERTILIZERS, SHASTRI BHAWAN, NEW DELHI Vs. PROSANTA KUMAR RAY, S/O SHRI MOHAN LAL RAY, RESIDENT OF FLAT NO. 54B, POCKET
|
March 4, 2016 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARWAN RABIDAS
|
February 12, 2016 |
UPENDRA CHOUDHARY Vs. THE STATE OF BIHAR
|
December 7, 2016 |
UPENDRA JHA Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
October 26, 2016 |
UPENDRA KUMAR RAY S/O MOHAN LAL RAI, R/O VILLAGE Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, SRI NAVIN KUMAR, GOVERNMENT OF BIHAR, PATNA
|
September 8, 2016 |
UPENDRA KUMAR SINGH Vs. THE UNION OF INDIA
|
August 8, 2016 |
UPENDRA PASWAN Vs. STATE OF BIHAR
|
November 25, 2016 |
UPENDRA SAH Vs. STATE OF BIHAR THROUGH SECRETARY
|
July 26, 2016 |
UPENDRA YADAV @ MUNSHI YADAV ALIAS MUNSHI YADAV Vs. STATE OF BIHAR
|
March 2, 2016 |
URMILA DEVI Vs. THE STATE OF BIHAR
|
July 26, 2016 |
URMILA MASOMAT Vs. THE STATE OF BIHAR
|
July 12, 2016 |
USHA DEVI Vs. THE STATE OF BIHAR
|
July 21, 2016 |
USHA DEVI Vs. THE STATE ELECTION COMMISSION (PANCHAYAT)
|
August 12, 2016 |
USHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 23, 2016 |
USHA KUNWAR Vs. STATE OF BIHAR
|
May 19, 2016 |
UZWAL KUMAR Vs. STATE OF BIHAR
|
August 10, 2016 |
VAKIL PRASAD SINGH SON OF LATE PRABHU NARAIN SINGH RESIDENT OF VILLAGE Vs. SHAIL KUMARI SINGH W/O SRI VAKIL PRASAD SINGH
|
October 20, 2016 |
VAKIL SAHANI Vs. MOST. MOULI
|
December 5, 2016 |
VANDANA Vs. THE STATE OF BIHAR AND OTHERS
|
March 15, 2016 |
VANVASI SEVA KENDRA; SADANAND RAI Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, MEDICAL EDUCATION & FAMILY; SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE-CUM-EXECUTIVE
DIRECTOR; STATE PROGRAMME OFFICER, STATE HEALTH SOCIETY; DISTRICT HEALTH SOCIETY; DISTRICT MAGISTRATE; DE
|
September 6, 2016 |
VEENITA KUMARI WIFE OF LATE DHANANJAY KUMAR Vs. PRADEEP KUMAR GOPE, S/O BHUNESHWAR PD. GOPE, OWNER OF THE TRUCK NO. BR
|
October 28, 2016 |
VEER KUNWAR SINGH UNIVERSITY Vs. DR. PRAMOD KUMAR SINGH
|
August 2, 2016 |
VIDAYA SAH Vs. THE UNION OF INDIA
|
November 22, 2016 |
VIDYA DEVI Vs. THE STATE OF BIHAR & ORS
|
December 16, 2016 |
VIDYA DEVI W/O LATE RAVINDRA KUMAR RAMAN Vs. THE STATE OF BIHAR
|
August 11, 2016 |
VIDYADAAN INSTITUTE OF TECHNOLOGY AND MANAGEMENT REPRESENTED THROUGH ITS DIRECTOR, DR. ARUN KUMAR VERMA S/O SRI CHANDRA DEEP VERMA PERMANENT RESIDENT OF FLAT NO. 102, SUDAMA ENCLAVE, EAST BORING CANAL ROAD, CHAKARAM LINK PATH, P.O. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT BHAWAN, PATNA (BIHAR)
|
August 29, 2016 |
VIJAY KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION, FRASER ROAD, PATNA
|
June 20, 2016 |
VIJAY KUMAR Vs. STATE OF BIHAR
|
October 21, 2016 |
VIJAY KUMAR CHAUDHARY AND ORS. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
|
March 14, 2016 |
VIJAY KUMAR MISHRA Vs. THE HIGH COURT OF JUDICATURE AT PATNA
|
May 12, 2016 |
VIJAY KUMAR MISHRA Vs. THE STATE OF BIHAR
|
June 30, 2016 |
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR
|
September 17, 2016 |
VIJAY KUMAR PASWAN Vs. STATE OF BIHAR
|
September 5, 2016 |
VIJAY KUMAR PRASAD SON OF DR. NAND KISHORE PRASAD RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 2, 2016 |
VIJAY KUMAR SINHA Vs. STATE OF BIHAR; DIRECTOR GENERAL-CUM-INSPECTOR GENERAL OF POLICE; INSPECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE (HEAD QUARTER)-CUM-CONDUCTING OFFICER; ARBIND KUMAR JHA
|
August 23, 2016 |
VIJAY KUMAR SON OF LATE BINDESHWARI PRASAD Vs. THE STATE OF BIHAR
|
August 11, 2016 |
VIJAY NARAYAN RAJAK SON OF LATE SATYA NARAYAN RAJAK RESIDENT OF VILLAGE SIKARIYA, P.O. MAKSUDPUR, P.S. Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN, PF2 PENSION FUND DEPARTMENT, 3RD FLOOR, RAJENDRA BHAWAN, RAJENDRA PLACE, NEW DELHI
|
May 16, 2016 |
VIJAY RAM PANDEY, SON OF LATE SHEO PUJAN PANDEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE COLLECTOR
|
November 28, 2016 |
VIJAY SHANKAR SHARMA, SON OF SRI RAM SUBHAG SHARMA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVERNMENT OF BIHAR, BAILEY ROAD, PATNA
|
January 7, 2016 |
VIKAS KUMAR Vs. THE STATE OF BIHAR
|
August 10, 2016 |
VIKAS PATH Vs. THE SECRETARY, BANKING, DEPARTMENT OF FINANCE
|
November 19, 2016 |
VIKASH SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2016 |
VIKKI YADAV Vs. THE STATE OF BIHAR AND ORS.
|
January 11, 2016 |
VIMAL KUMARI, WIFE OF RAMESH PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
September 7, 2016 |
VINAY KUMAR DARUKA Vs. STATE OF BIHAR
|
January 28, 2016 |
VINAY KUMAR PAPPU AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
March 2, 2016 |
VINAY PRAKASH Vs. THE BANK OF INDIA AND ORS.
|
March 30, 2016 |
VINOD KUMAR Vs. STATE OF BIHAR
|
May 17, 2016 |
VINOD MEHTAR @ CHUCHUHIA MEHTAR Vs. THE STATE OF BIHAR
|
May 24, 2016 |
VIRENDRA YADAV, SON OF LATE RAM SARIDA YADAV, RESIDENT OF GRAM Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
September 19, 2016 |
VIRESH PRASAD, SON OF SIYA SARAN PRASAD Vs. STATE OF BIHAR
|
December 8, 2016 |
VISHAVANATH MUSHAHAR, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
January 14, 2016 |
VISHWANATH MAHTO Vs. THE STATE OF BIHAR
|
February 22, 2016 |
VIVEK RANJAN S/O SRI ARUN KUMAR, RESIDENT OF NEHRU NAGAR, HOUSE NO. 405, P.S. PATALIPUTRA, PATNA Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE BUREAU, BIHAR, PATNA
|
October 4, 2016 |
VIVEKANAND THAKUR Vs. STATE OF BIHAR AND OTHERS
|
February 5, 2016 |
VOYM ANAND, SON OF SRI RADHA KRISHNA SINGH, C/O Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY, GOVT. OF BIHAR
|
July 18, 2016 |
WASHIM AKRAM @ MD. AKRAM Vs. THE STATE OF BIHAR
|
May 11, 2016 |
WASIM RAZA Vs. THE STATE OF BIHAR AND ORS.
|
February 5, 2016 |
YAMUNA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
February 25, 2016 |
YOGENDRA CHOUDHARY Vs. STATE OF BIHAR
|
December 19, 2016 |
YOGENDRA KUMAR SINGH Vs. MADHYA BIHAR GRAMIN BANK
|
July 4, 2016 |
YOGESH RANJAN Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD.
|
May 26, 2016 |
YUGESHWAR PRASAD Vs. THE STATE OF BIHAR
|
February 3, 2016 |
ZAHIR ABBAS SON OF HESHAMUDDIN RESIDENTS OF VILLAGE Vs. THE STATE OF BIHAR
|
May 18, 2016 |
ZAINUL ABDIN Vs. THE STATE OF BIHAR
|
November 11, 2016 |
ZUBAIR SHADAB KHAN Vs. UNION OF INDIA
|
December 19, 2016 |