A.P.S. CHADDHA (M.D.) Vs. STATE OF BIHAR
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June 22, 2015 |
AAINUL AND ORS. Vs. THE STATE OF BIHAR
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October 15, 2015 |
AAKASH GAURAV Vs. THE STATE OF BIHAR
|
September 21, 2015 |
ABBAS MIAN @ LAL MIAN Vs. NAINA KHATOON @ PAPPI
|
April 7, 2015 |
ABDUL AND ORS. Vs. THE STATE OF BIHAR
|
July 22, 2015 |
ABDUL AZIZ OURAISHI Vs. ILLIYAS QURAISHI AND ORS.
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July 29, 2015 |
ABDUL HAMID @ MD. HAMID SON OF LATE NOOR MAHAMMAD RESIDENT OF VILLAGE AND P.O. CHAUKI HASSAN, PARGANA BARA, P.S. BARHARIA (GAUTAM BUDH NAGAR), DISTRICT Vs. ABDUL GAFFAR
|
January 7, 2015 |
ABDUL HAQUE MUKARI Vs. THE STATE OF BIHAR AND ORS.
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August 10, 2015 |
ABDUL KARIM AND ORS. Vs. ABDUL RAHMAN
|
July 2, 2015 |
ABDUL LATIF Vs. THE STATE OF BIHAR AND ORS.
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November 6, 2015 |
ABDUL LATIF Vs. THE STATE OF BIHAR
|
January 27, 2015 |
ABDUL MAJID AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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May 6, 2015 |
ABDUL MANAN MIAN Vs. STATE OF BIHAR
|
January 19, 2015 |
ABDUL RAQEEB ALAM Vs. STATE OF BIHAR
|
January 22, 2015 |
ABDUL WAHID AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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February 5, 2015 |
ABDUL ZABBAR @ ABDUL ZABAR S/O LATE KARIM BAKSH @ LATE KARIM BAKSH MIAN Vs. MD ISHLAM @ ISHLAM MIYA S/O MD RAHIM MIAN
|
December 8, 2015 |
ABDULLAH MIAN AND ORS. Vs. THE STATE OF BIHAR
|
June 22, 2015 |
ABHA LATA Vs. STATE OF BIHAR AND OTHERS
|
May 20, 2015 |
ABHAY CHANDRA JHA Vs. PUNJAB NATIONAL BANK, NEW DELHI AND ORS.
|
November 24, 2015 |
ABHAY KUMAR SINGH Vs. MEIRA KUMAR
|
April 22, 2015 |
ABHIJEET KUMAR @ VICKY Vs. STATE OF BIHAR
|
August 5, 2015 |
ABHIJEET KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
ABHISHEK KUMAR SHARMA, SON OF SHRI GOPAL SHARMA RESIDENT OF VILLAGE AMIRBIGHA, P.S. MADANPUR IN THE DISTRICT OF AURANGABAD, PRESENTLY RESIDENT AT VILLAGE JHUMARI TILAYA, P.S. JHUMARI TILAYA, IN THE DISTRICT OF KODARMA (JHARKHAND) Vs. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA
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February 10, 2015 |
ABID AND ORS. Vs. STATE OF BIHAR
|
March 18, 2015 |
ABID HUSSAIN Vs. ASIM HUSSAIN AND ORS.
|
February 20, 2015 |
ABINASH KUMAR Vs. THE STATE OF BIHAR
|
August 20, 2015 |
ABINASH TIWARY Vs. JAY SHRI SAH
|
December 7, 2015 |
ABUL KALAM AND ORS. Vs. USMAN GHANI AND ORS.
|
November 24, 2015 |
ACC LIMITED Vs. THE STATE OF BIHAR AND ORS.
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May 12, 2015 |
ACHHELAL YADAV Vs. STATE OF BIHAR
|
January 20, 2015 |
ADHIKARO KUWAR Vs. THE STATE OF BIHAR AND ORS.
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March 23, 2015 |
AFIRA BANO @ SABINA NAZ, WIFE OF MD. BASIR, RESIDENT OF VILLAGE Vs. BASIR ALAM, SON OF MANIR MIAN, RESIDENT OF VILLAGE
|
February 6, 2015 |
AFTAB ALAM S/O Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA
|
January 15, 2015 |
AFZAL MIAN Vs. HARUN MIAN
|
January 6, 2015 |
AGARWAL RICE MILL Vs. ASHOKA DEVI AND ORS.
|
November 24, 2015 |
AGLOWMED LMITED Vs. OFFICIAL LIQUIDATOR PATNA HIGH COURT; PAREKH ENTERPRISE
|
March 4, 2015 |
AIMAN KAMAL Vs. THE MEDICAL COUNCIL OF INDIA AND ORS.
|
March 26, 2015 |
AINUL HASSAN KHAN SON OF LATE ABDUL HASSAN KHAN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 24, 2015 |
AISHA BEGAM AND ORS. Vs. SHAHNAZ BEGAM AND ORS.
|
March 3, 2015 |
AJAY BIKRAM SINGH Vs. RAJ KUMAR CHOUHAN AND ORS.
|
January 9, 2015 |
AJAY BIKRAM SINGH Vs. RAJ KUMAR CHOUHAN @RAMDEO SINGH AND ORS.
|
September 1, 2015 |
AJAY KR. GHOSHAL AND ORS. Vs. THE STATE OF BIHAR
|
August 28, 2015 |
AJAY KUMAR & ORS. Vs. THE STATE OF BIHAR & ANR.
|
May 14, 2015 |
AJAY KUMAR CHOUDHARY SON OF LATE RAJENDRA PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
March 20, 2015 |
AJAY KUMAR SHARMA Vs. THE UNION OF INDIA
|
January 30, 2015 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
July 7, 2015 |
AJAY KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2015 |
AJAY KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 23, 2015 |
AJAY KUMAR SRIVASTAVA Vs. THE HIGH COURT OF JUDICATURE, PATNA AND ORS.
|
July 29, 2015 |
AJAY PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2015 |
AJEET PASWAN @ AJEET KUMAR PASWAN, SON OF RATAN PASWAN, RESIDENT OF NAYA TOLA, KHAGRA, P.S. + DISTRICT KISHANGANJ Vs. THE STATE OF BIHAR
|
November 24, 2015 |
AJIT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
May 13, 2015 |
AJIT KUMAR SINGH Vs. UNION OF INDIA AND ORS.
|
August 24, 2015 |
AJIT KUMAR SINHA @ KAJU YADAV Vs. STATE OF BIHAR
|
April 1, 2015 |
AKAL KEWAT Vs. STATE OF BIHAR
|
March 25, 2015 |
AKHILESH KUMAR SINGH Vs. BIHAR AGRICULTURAL UNIVERSITY
|
April 16, 2015 |
AKHILESH MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 11, 2015 |
AKHILESH PANDEY Vs. VEER KUNWAR SINGH UNIVERSITY AND ORS.
|
February 19, 2015 |
AKHILESH SINGH SON OF LATE SHYAMDEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR AND ANOTHER
|
October 6, 2015 |
AKHILESHWAR KUMAR PATHAK Vs. THE STATE OF BIHAR
|
August 13, 2015 |
AKHILESHWAR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 3, 2015 |
AKHOURI GOPAL Vs. STATE OF BIHAR
|
March 18, 2015 |
AKRUTI RAJ Vs. STATE ELECTION COMMISSION, PATNA AND OTHERS
|
December 18, 2015 |
AKSHAIBAT CHOUBEY Vs. UNION OF INDIA AND ORS.
|
August 6, 2015 |
AKSHAY KUMAR Vs. STATE OF BIHAR; BIHAR PUBLIC SERVICE COMMISSION; SECRETARY, BIHAR PUBLIC SERVICE COMMISSION; JOINT SECRETARY-CUM-EXAMINATION CONTROLLER
|
November 2, 2015 |
ALAGU MAHTO Vs. STATE OF BIHAR
|
January 5, 2015 |
ALGU MAHTO SON OF HIRAMAN MAHTO Vs. STATE OF BIHAR
|
January 12, 2015 |
ALKA KUMARI Vs. STATE OF BIHAR
|
January 16, 2015 |
ALL INDIA ENVIRONMENT EDUCATION SOCIAL WELFARE SOCIETY, DISTRICT SAMASTIPUR Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
ALOK RANJAN PANDEY AND ORS. Vs. RAM BACHAN CHOUDHARY AND ORS.
|
December 16, 2015 |
AMAR NATH MISHRA Vs. STATE OF BIHAR
|
January 22, 2015 |
AMAR NATH PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 14, 2015 |
AMAR RAM Vs. THE STATE OF BIHAR
|
December 1, 2015 |
AMARENDRA KUMAR Vs. STATE OF BIHAR AND ANR
|
August 24, 2015 |
AMARENDRA KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
|
November 26, 2015 |
AMARENDRA NARAYAN CHAUDHARI, S/O LATE SUHRIDYA NARAYAN CHAUDHARI, RESIDENT OF SLUM 100, KANKARBAGH, P.S. Vs. GOVIND JHA AND OTHERS
|
September 9, 2015 |
AMARJIT PASWAN Vs. STATE OF BIHAR
|
March 25, 2015 |
AMBIKA KUMAR GUPTA Vs. STATE OF BIHAR
|
January 16, 2015 |
AMBIKA SAH AND ORS. Vs. STATE OF BIHAR
|
January 19, 2015 |
AMBIKA SHARMA Vs. THE STATE OF BIHAR
|
June 22, 2015 |
AMBIKA SINHA Vs. THE STATE OF BIHAR
|
January 21, 2015 |
AMBIKA YADAV Vs. GANESH PRASAD MISHRA AND ORS.
|
December 1, 2015 |
AMEYA PRIMARY AGRICULTURAL COOPERATIVE SOCIETIES AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2015 |
AMINA KHATOON Vs. THE STATE OF BIHAR AND ORS.
|
August 18, 2015 |
AMIR ALAM Vs. THE STATE OF BIHAR
|
October 16, 2015 |
AMIR CHAND RAM Vs. STATE OF BIHAR
|
July 13, 2015 |
AMIT KUMAR DUBEY Vs. THE UNION OF INDIA AND ORS.
|
November 3, 2015 |
AMIT KUMAR NIRALA Vs. THE STATE OF BIHAR
|
July 28, 2015 |
AMIT PATHAK Vs. THE STATE OF BIHAR
|
March 23, 2015 |
AMOL NARAYAN JHA Vs. STATE OF BIHAR
|
July 7, 2015 |
AMRENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 9, 2015 |
AMRESH PRASAD JHA Vs. STATE OF BIHAR
|
March 23, 2015 |
ANAND BHUSHAN Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2015 |
ANAND KUMAR & ANOTHER Vs. STATE OF BIHAR & OTHERS
|
April 9, 2015 |
ANAND MOHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 30, 2015 |
ANAND MOHAN SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 17, 2015 |
ANAND PRAKASH SINGH SON OF TRIBHUWAN SINGH Vs. UNION OF INDIA
|
January 19, 2015 |
ANAND SWARUP AGRAWAL Vs. THE STATE OF BIHAR
|
January 19, 2015 |
ANAND YASHWANT APTE AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
July 27, 2015 |
ANANDI YADAV Vs. THE STATE OF BIHAR
|
August 31, 2015 |
ANANT RAM ALIAS NATHU RAM Vs. STATE OF BIHAR
|
April 8, 2015 |
ANIL KUMAR Vs. VIJAY TIWARI
|
February 2, 2015 |
ANIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 9, 2015 |
ANIL KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
November 6, 2015 |
ANIL KUMAR AGRAWAL Vs. STATE OF BIHAR
|
March 23, 2015 |
ANIL KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 3, 2015 |
ANIL KUMAR BAGARIA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION
|
December 11, 2015 |
ANIL KUMAR RAI Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2015 |
ANIL KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2015 |
ANIL KUMAR SINGH Vs. BIHAR STATE BOARD OF HINDU RELIGIOUS TRUST AND ORS.
|
June 25, 2015 |
ANIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 8, 2015 |
ANIL KUMAR SINGH, SON OF LATE RAM PAWITRA SINGH Vs. STATE OF BIHAR AND ORS ; PRINCIPAL SECRETARY, BUILDING CONSTRUCTION DEPARTMENT, BIHAR, PATNA; DIRECTOR GENERAL OF VIGILANCE INVESTIGATION BUREAU; ENGINEER- IN- CHIEF, BUILDING CONSTRUCTION DEPARTMENT; CHIEF ENGINEER; SUPERINTENDENT ENGINEER; EXECUTIVE ENG
|
February 9, 2015 |
ANIL MAHTO Vs. STATE OF BIHAR
|
January 21, 2015 |
ANIL PANDEY, SON OF LATE JAGDISH PANDEY, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY, KOLKATA, NOW EAST CENTRAL RAILWAY, HAZIPUR
|
February 9, 2015 |
ANIL RAI Vs. THE STATE OF BIHAR
|
July 20, 2015 |
ANIL SAHNI Vs. STATE OF BIHAR
|
May 21, 2015 |
ANIRUDH JHA Vs. STATE OF BIHAR
|
April 27, 2015 |
ANIRUDH SAH Vs. THE STATE OF BIHAR
|
August 11, 2015 |
ANIRUDH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2015 |
ANIRUDH SINGH, SON OF RAM SEWAK SINGH Vs. THE STATE OF BIHAR
|
July 28, 2015 |
ANISH KUMAR AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
November 30, 2015 |
ANITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
October 15, 2015 |
ANITA VERMA & ORS. Vs. SAROJ DEVI & ORS
|
October 16, 2015 |
ANIZA KHATOON ALIAS AMIZA KHATOON WIFE OF LATE MD. GAFOOR SAH Vs. STATE OF BIHAR
|
January 20, 2015 |
ANJANA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
July 24, 2015 |
ANJU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
May 11, 2015 |
ANJU MISHRA AND ORS. Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
|
July 17, 2015 |
ANMOL YADAV @ ANMOL KUMAR Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA AND ORS.
|
August 17, 2015 |
ANNU SINHA Vs. THE STATE OF BIHAR
|
July 3, 2015 |
ANNU SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 7, 2015 |
ANSHUMAN SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
August 7, 2015 |
ANU RANI Vs. THE UNION OF INDIA AND ORS.
|
February 3, 2015 |
ANUJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
October 16, 2015 |
ANWAR ALAM Vs. THE STATE OF BIHAR
|
February 18, 2015 |
ANWAR HALIM ANWAR, S/O LATE NAJMUL HODA Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
March 17, 2015 |
ANWAR KHAN Vs. STATE OF BIHAR AND ANOTHER
|
May 4, 2015 |
APARNA HOUSING AND CONSTRUCTION PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
April 3, 2015 |
ARBIND KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 27, 2015 |
ARBIND KUMAR SINGH Vs. THE STATE OF BIHAR
|
January 20, 2015 |
ARCHANA ANUPAM Vs. THE STATE OF BIHAR AND ORS.
|
December 3, 2015 |
ARCHANA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2015 |
AREA DEVELOPMENT COMMISSIONER Vs. RADHA PANDEY S/O LATE BALESHWAR PANDEY
|
April 2, 2015 |
ARJUN PASWAN, SON OF MAHESH PASWAN Vs. STATE OF BIHAR
|
March 19, 2015 |
ARJUN PRASAD VERMA Vs. THE STATE OF BIHAR AND ORS.
|
March 19, 2015 |
ARJUN SAH Vs. THE STATE OF BIHAR
|
July 20, 2015 |
ARJUN SAH Vs. STATE OF BIHAR
|
January 5, 2015 |
ARMAN MIAN Vs. THE STATE OF BIHAR
|
September 3, 2015 |
ARNIKA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2015 |
ARSHAD SON OF LATE AINUL HAQUE ANSARI Vs. STATE OF BIHAR
|
December 8, 2015 |
ARUN KANT MAHANTO Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2015 |
ARUN KR. SINGH AND ORS. Vs. RADHA DEVI
|
April 15, 2015 |
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 22, 2015 |
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 24, 2015 |
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 27, 2015 |
ARUN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 2, 2015 |
ARUN KUMAR BARANWAL Vs. THE UNION OF INDIA AND ORS.
|
January 29, 2015 |
ARUN KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
|
April 20, 2015 |
ARUN KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 14, 2015 |
ARUN KUMAR SINHA Vs. MANJULA SINHA
|
March 25, 2015 |
ARUN RAI Vs. THE STATE OF BIHAR
|
July 20, 2015 |
ARUN SINGH AND ORS. Vs. STATE OF BIHAR
|
January 23, 2015 |
ARUN YADAV Vs. THE STATE OF BIHAR
|
May 11, 2015 |
ARUN YADAV Vs. THE STATE OF BIHAR
|
November 5, 2015 |
ARVIND KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
May 28, 2015 |
ARVIND KUMAR Vs. MINA DEVI AND ORS.
|
March 31, 2015 |
ARVIND KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 17, 2015 |
ARVIND KUMAR PANDEY AND ORS. Vs. KRISHNA BALLAV TIWARY AND ORS.
|
December 15, 2015 |
ARVIND KUMAR S/O LATE BINDESHWARI PRASAD Vs. STATE OF BIHAR AND ORS
|
October 7, 2015 |
ARVIND KUMAR SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
|
February 20, 2015 |
ARVIND YADAV AND ORS. Vs. THE STATE OF BIHAR
|
December 1, 2015 |
ASHA LOHIA Vs. THE UNION OF INDIA AND ORS.
|
August 28, 2015 |
ASHESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 29, 2015 |
ASHESHWAR SHARMA, SON OF LATE YADUNANDAN SHARMA, RESIDENT OF MOHALLADEODHARPUR (VIVEKANAND COLONY), WARD NO. 10 (OLD), NEW 13, P.O. & P.S. Vs. THE STATE OF BIHAR AND OTHERS
|
May 4, 2015 |
ASHFAQUE AHMAD S/O KEFAITULLAH Vs. STATE OF BIHAR AND ORS
|
October 29, 2015 |
ASHOK Vs. THE UNION OF INDIA
|
September 23, 2015 |
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2015 |
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 27, 2015 |
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2015 |
ASHOK KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2015 |
ASHOK KUMAR AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
May 22, 2015 |
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
|
February 20, 2015 |
ASHOK KUMAR II AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 10, 2015 |
ASHOK KUMAR RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 17, 2015 |
ASHOK KUMAR SHAHI Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2015 |
ASHOK KUMAR SHARMA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 14, 2015 |
ASHOK KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 23, 2015 |
ASHOK KUMAR SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
|
May 18, 2015 |
ASHOK KUMAR SINGH, SON OF RAMAYAN SINGH, RESIDENT OF VILLAGE BINDWAL, P.S. Vs. RAJENDRA SINGH
|
November 10, 2015 |
ASHOK KUMAR SINGHI Vs. THE STATE OF BIHAR AND ORS.
|
February 2, 2015 |
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
|
January 15, 2015 |
ASHOK KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 10, 2015 |
ASHOK KUMAR SINHA; RAM NANDAN CHOUDHARY; DHARMADEO SINGH Vs. STATE OF BIHAR AND ORS
|
December 10, 2015 |
ASHOK KUMAR YADAV Vs. THE BAR COUNCIL OF INDIA
|
January 19, 2015 |
ASHOK KUMAR YADAV Vs. THE STATE OF BIHAR
|
December 7, 2015 |
ASHOK MAHTO @ ASHOK PRASAD Vs. STATE OF BIHAR
|
March 10, 2015 |
ASHOK MANDAL Vs. STATE OF BIHAR
|
May 7, 2015 |
ASHOK SAO AND ORS. Vs. RAM NARESH PRASAD AND ORS.
|
June 30, 2015 |
ASHOK SINGH @ MUNNA SINGH, SON OF SHYAM SUNDER SINGH Vs. STATE OF BIHAR
|
February 5, 2015 |
ASHOK SINGH AND ORS. Vs. STATE OF BIHAR
|
February 5, 2015 |
ASHOK SINGH AND OTHERS Vs. STATE OF BIHAR
|
August 4, 2015 |
ASHRAFI DEVI W/O RAM LAKHAN SAH Vs. STATE OF BIHAR AND ORS
|
June 24, 2015 |
ASHRANAND YADAV Vs. STATE OF BIHAR AND ORS.
|
July 5, 2015 |
ASHRANAND YADAV @ RAMASHRAY SINGH Vs. STATE OF BIHAR & ANR.
|
May 7, 2015 |
ASHTURNA KUER Vs. KHARDUSHAN SINGH
|
June 30, 2015 |
ASHUTOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
September 14, 2015 |
ASHUTOSH KUMAR Vs. THE UNION OF INDIA AND ORS.
|
June 4, 2015 |
ASHUTOSH KUMAR S/O ANAND MOHAN SINGH Vs. UNION OF INDIA
|
April 6, 2015 |
ASLAM Vs. THE STATE OF BIHAR
|
January 20, 2015 |
ATAL BIHARI @ ATAL BIHARI RAI Vs. STATE OF BIHAR
|
April 13, 2015 |
AURAIYA PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 12, 2015 |
AURO SUNDARAM INTERNATIONAL PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
May 6, 2015 |
AVINASH KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 26, 2015 |
AWADHESH KUMAR SHRIVASTAVA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD; MANAGING DIRECTOR NULL BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD; CHIEF OF ADMINISTRATION NULL BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
LTD
|
October 5, 2015 |
AWADHESH RAM Vs. STATE OF BIHAR
|
February 10, 2015 |
AWANINDRA MOHAN MISHRA Vs. VICE CHANCELLOR RAJENDRA AGRICULTURE UNIVERSITY
|
March 9, 2015 |
AWANISH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2015 |
AWDHESH SINGH, SON OF LATE MATHURA SINGH Vs. MD NAYYER IQBAL; STATE OF BIHAR
|
March 18, 2015 |
AYODHYA NATH SHUKLA Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2015 |
AYODHYA PANDEY @ RAM AYODHYA PANDEY S/O HARINARAYAN PANDEY Vs. THE STATE OF BIHAR
|
May 7, 2015 |
AZAD ALAM Vs. THE STATE OF BIHAR
|
November 27, 2015 |
AZAD PRASAD MAHTO Vs. THE UNION OF INDIA AND ORS.
|
August 11, 2015 |
AZHAR AHMAD Vs. THE STATE OF BIHAR AND ORS.
|
May 8, 2015 |
BABAN PRASAD Vs. THE STATE OF BIHAR
|
September 3, 2015 |
BABAN RAM Vs. THE STATE OF BIHAR
|
June 26, 2015 |
BABAN SAH AND OTHERS Vs. STATE OF BIHAR
|
August 5, 2015 |
BABLU @ RAJESH KUMAR AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
August 12, 2015 |
BABULAL AND ORS. Vs. BIKU MAHTO
|
May 8, 2015 |
BABULAL RAM AND ANR. Vs. STATE OF BIHAR
|
January 27, 2015 |
BABUNAND MANDAL Vs. STATE OF BIHAR
|
March 4, 2015 |
BACHCHI DEVI Vs. THE UNION OF INDIA AND ORS.
|
August 3, 2015 |
BACHHI DEVI WIFE OF SRI SATYENDRA NATH RAI Vs. STATE OF BIHAR
|
January 16, 2015 |
BACHI DEVI AND ORS. Vs. SHAKUNTALA KUER AND ORS.
|
November 26, 2015 |
BADRI CHOUDHARY Vs. THE STATE OF BIHAR
|
October 7, 2015 |
BADRI PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
April 16, 2015 |
BADRI PARASAD BIJPURIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 7, 2015 |
BADRI PRASAD BIJPURIA & ANR. Vs. THE STATE OF BIHAR & ANR.
|
July 1, 2015 |
BADRUDOZA @ MD MASOOM @ MASUM Vs. STATE OF BIHAR
|
March 18, 2015 |
BADSHAH SINGH Vs. THE STATE OF BIHAR
|
September 22, 2015 |
BAGULIA KAHAR Vs. STATE OF BIHAR
|
April 8, 2015 |
BAHADUR KORA AND ORS. Vs. THE STATE OF BIHAR
|
March 27, 2015 |
BAIDYA NATH PRASAD Vs. STATE OF BIHAR
|
August 14, 2015 |
BAIDYANATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
July 31, 2015 |
BAIJNATH SINGH Vs. PUNJAB NATIONAL BANK AND ORS.
|
October 15, 2015 |
BAIJU RAI AND ORS. Vs. THE STATE OF BIHAR
|
May 1, 2015 |
BAJRANG PRASAD Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS.
|
October 29, 2015 |
BAKHORI YADAV AND ANR Vs. STATE OF BIHAR
|
August 21, 2015 |
BAKHORI YADAV AND ORS. Vs. THE STATE OF BIHAR
|
October 16, 2015 |
BAKRID MIAN AND ORS. Vs. STATE OF BIHAR
|
August 4, 2015 |
BAKSHI PANKAJ KUMAR SINHA AND ORS. Vs. STATE OF BIHAR
|
February 20, 2015 |
BAL KRISHNA PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2015 |
BALDEO PRASAD GUPTA Vs. BANK OF INDIA AND ORS.
|
July 8, 2015 |
BALDEO PRASAD GUPTA Vs. BANK OF INDIA AND ORS.
|
December 16, 2015 |
BALESHWAR JHA AND ORS. Vs. KAMLA KANT JHA AND ORS.
|
October 14, 2015 |
BALESHWAR PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR
|
September 1, 2015 |
BALESHWAR SAH Vs. REVENUE
|
May 7, 2015 |
BALINDER SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 22, 2015 |
BALRAM PASWAN Vs. THE STATE OF BIHAR AND ORS.
|
February 4, 2015 |
BALRAM SINGH Vs. STATE OF BIHAR
|
January 20, 2015 |
BALROOP PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
BAM SHANKAR YADAV AND ORS. Vs. THE STATE OF BIHAR
|
May 1, 2015 |
BANARAS PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 13, 2015 |
BANDANA FUEL INDUSTRIES Vs. COAL INDIA LIMITED; BHARAT COKING COAL LIMITED; CHIEF GENERAL MANAGE
|
December 10, 2015 |
BANK OF INDIA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
|
September 3, 2015 |
BANKA SAH & ORS. Vs. THE STATE OF BIHAR & ANR.
|
November 26, 2015 |
BARMOO BHUIYAN Vs. THE STATE OF BIHAR
|
January 15, 2015 |
BASANT KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS.
|
December 15, 2015 |
BASANTI DEVI Vs. THE STATE OF BIHAR
|
December 4, 2015 |
BASAULI PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
December 16, 2015 |
BASHISHTH NARAYAN SINGH Vs. UNION OF INDIA AND ORS.
|
March 26, 2015 |
BASHISTH NARAIN RAI Vs. STATE OF BIHAR
|
June 26, 2015 |
BASMATI DEVI AND ORS. Vs. PRABHUNATH CHOUDHARY AND ORS.
|
July 2, 2015 |
BASO THAKUR Vs. STATE OF BIHAR
|
January 7, 2015 |
BASUDEO RAI AND ORS. Vs. STATE OF BIHAR
|
February 16, 2015 |
BASUKI EXPORTS AND ORS. Vs. THE STATE BANK OF INDIA
|
March 12, 2015 |
BAUELAL JHA Vs. THE STATE OF BIHAR
|
January 27, 2015 |
BECHAN YADAV S/O LATE SAHDEO YADAV Vs. STATE OF BIHAR AND ORS
|
October 13, 2015 |
BENGA MUSAHAR AND ORS. Vs. STATE OF BIHAR
|
February 13, 2015 |
BHAGAWAN CHOWDHARY & ORS. Vs. THE STATE OF BIHAR
|
August 11, 2015 |
BHAGO MIAN @ BHAGWA MIAN, SON OF SURTALI MIAN, RESIDENT OF VILLAGE BALSARA Vs. STATE OF BIHAR
|
March 11, 2015 |
BHAGWAN CHATURVEDI AND ORS. Vs. STATE OF BIHAR
|
February 12, 2015 |
BHAGWAN MAHTO Vs. THE STATE OF BIHAR
|
April 21, 2015 |
BHAGWAN SAO AND ORS. Vs. THE STATE OF BIHAR
|
July 13, 2015 |
BHAIRAB LALL RAI AND ORS. Vs. STATE OF BIHAR
|
February 9, 2015 |
BHAIRAV PRASAD MAHTO Vs. THE STATE OF BIHAR
|
August 20, 2015 |
BHANU KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 6, 2015 |
BHARAT LAL VISHWAKARMA Vs. STATE OF BIHAR THROUGH THE INSPECTOR GENERAL
|
January 22, 2015 |
BHARAT PETROLEUM CORPORATION LIMITED AND ORS. Vs. YASHODA BHARAT GAS AND ORS.
|
July 2, 2015 |
BHARAT PRASAD AND ORS. Vs. THE BIHAR STATE POWER (HOLDING) COMPANY LIMITED AND ORS.
|
April 29, 2015 |
BHARAT PRASAD SINGH Vs. STATE OF BIHAR
|
February 11, 2015 |
BHARAT RAM AND ORS. Vs. THE STATE OF BIHAR
|
June 22, 2015 |
BHARAT SANCHAR NIGAM LTD Vs. UNION OF INDIA
|
June 24, 2015 |
BHARAT SINGH Vs. THE UNION OF INDIA AND ORS.
|
January 5, 2015 |
BHARAT V. DAFTARY Vs. STATE OF BIHAR & ANR.
|
September 21, 2015 |
BHARATI BHAWAN (PUBLISHERS & DISTRIBUTORS) Vs. THE STATE OF BIHAR AND ORS.
|
July 29, 2015 |
BHARTI DEVI WIFE OF LATE JAYBAIND THAKUR RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, GOVERNMENT OF BIHAR, PATNA
|
February 24, 2015 |
BHARTI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
November 24, 2015 |
BHASHANAND PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
BHAWAN ALANKAR Vs. THE STATE OF BIHAR
|
May 28, 2015 |
BHIM GOSAIN Vs. SHANKAR GOSAIN AND ORS.
|
February 10, 2015 |
BHOJ ALAM @ BOLJ ALAM MANSOORI Vs. STATE OF BIHAR
|
March 2, 2015 |
BHOLA KUMAR Vs. SEEMA DEVI
|
April 17, 2015 |
BHOLA MARIK AND ORS. Vs. STATE OF BIHAR
|
September 2, 2015 |
BHOLA NAYAK SURHI Vs. THE STATE OF BIHAR AND ORS.
|
August 20, 2015 |
BHOLA PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2015 |
BHOLA RAI AND ORS. Vs. THE STATE OF BIHAR
|
July 14, 2015 |
BHOPAL MANDAL AND OTHERS Vs. STATE OF BIHAR
|
May 5, 2015 |
BHORIK PASI Vs. BHAGAN PASI
|
February 12, 2015 |
BHUNESHWAR PD. GUPTA Vs. JAGESHWAR PD. GUPTA
|
November 23, 2015 |
BHUPESH KUMAR SIKSHAN EVAM VIKAS SANSTHAN Vs. DIRECTOR GENERAL OF INCOME TAX
|
February 2, 2015 |
BHUWALI TIWARI, SON OF LATE RAM BARAN TIWARY Vs. STATE OF BIHAR
|
January 16, 2015 |
BIBHA LATA KESHARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 1, 2015 |
BIBHUTI ANAND AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
BIBI AISHA BEGAM WIFE OF SYED ZAFFAR HASNAIN @ LAL BABU AND ORS Vs. BIBI SHAHNAZ BEGAM AND ORS
|
March 3, 2015 |
BIBI HALIMA KHATUN Vs. MOSTT. MADINA KHATOON
|
January 13, 2015 |
BIBI MURSHIDA Vs. STATE OF BIHAR
|
September 28, 2015 |
BIBI RUKHSANA KHATOON Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
|
July 3, 2015 |
BIBI SABNAM Vs. STATE ELECTION COMMISSION (PANCHAYAT)
|
January 19, 2015 |
BIERNDRA KUMAR SINHA Vs. THE STATE OF BIHAR
|
January 13, 2015 |
BIHAR DISTILLERY LTD. Vs. CENTRAL BANK OF INDIA
|
July 17, 2015 |
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
March 30, 2015 |
BIHAR JUDICIAL SERVICES ASSOCIATION Vs. STATE OF BIHAR
|
March 12, 2015 |
BIHAR KSHETRIYA GRAMIN BANK Vs. THE STATE OF BIHAR
|
November 6, 2015 |
BIHAR RAJYA BEEJ NIGAM LTD. Vs. STATE OF BIHAR AND ORS.
|
May 10, 2015 |
BIHAR RAJYA BEEJ NIGAM LTD. Vs. STATE OF BIHAR AND OTHERS
|
October 5, 2015 |
BIHAR RAJYA JAIL CHATURTHVARGIYA KAMGAR UNION Vs. STATE OF BIHAR
|
September 18, 2015 |
BIHAR RAJYA KOSHAGAR AVAM LEKHA PRATINIYUKTA KARAMCHARI SANGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 29, 2015 |
BIHAR STATE AIDS CONTROL SOCIETY Vs. STATE OF BIHAR
|
January 22, 2015 |
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANT SIYA RAM DAS
|
January 6, 2015 |
BIHAR STATE BOARD OF RELIGIOUS TRUSTS Vs. GUDAR RAUT AND ORS.
|
March 24, 2015 |
BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
|
September 3, 2015 |
BIHAR STATE ELECTRICITY BOARD AND ORS Vs. SHANTA MANI HAND MADE PAPER INDUSTRIES AND ORS
|
February 18, 2015 |
BIHAR STATE HOUSING BOARD Vs. SITA DEVI, W/O DEV NARAYAN SINGH
|
January 20, 2015 |
BIJAY KUMAR AND ORS. Vs. ARUN CHAND DAS AND ORS.
|
February 3, 2015 |
BIJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 24, 2015 |
BIJAY KUMAR BHAGAT Vs. THE STATE OF BIHAR
|
July 13, 2015 |
BIJAY KUMAR SHARMA Vs. NEELU DEVI AND ORS.
|
February 11, 2015 |
BIJAY KUMAR SINGH Vs. SUMIT KUMAR SINGH
|
June 24, 2015 |
BIJAY KUMAR SINHA Vs. THE STATE OF BIHAR AND ORS.
|
March 17, 2015 |
BIJAY METAL WORKS Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2015 |
BIJAY SHANKAR Vs. THE STATE OF BIHAR
|
December 1, 2015 |
BIJAY YADAV @ VIJOY YADAV Vs. THE STATE OF BIHAR
|
November 2, 2015 |
BIJENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2015 |
BIJENDRA KUMAR, SON OF LATE RAMLEKHA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 15, 2015 |
BIJENDRA MANDAL AND ORS. Vs. GANPAT MANDAL AND ORS.
|
December 4, 2015 |
BIJENDRA YADAV @ BIJENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
February 26, 2015 |
BIJENDRA YADAV @ YOGENDRA YADAV Vs. STATE OF BIHAR AND ORS.
|
February 2, 2015 |
BIKASH KUMAR Vs. THE STATE OF BIHAR
|
January 13, 2015 |
BIKRANT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2015 |
BILO PANDIT AND ORS. Vs. THE STATE OF BIHAR
|
September 7, 2015 |
BIMAL CHANDRA JHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
April 3, 2015 |
BIMAL KUMAR SRIVASTAVA Vs. JOINT DIRECTOR OF CONSOLIDATION, BIHAR, PATNA
|
February 23, 2015 |
BINAY KUMAR Vs. STATE OF BIHAR
|
January 16, 2015 |
BINDESHARI MISHRA Vs. THE STATE OF BIHAR
|
August 5, 2015 |
BINDESHWAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
September 21, 2015 |
BINDESHWARI PASWAN AND ORS. Vs. THE STATE OF BIHAR
|
June 24, 2015 |
BINDHYACHAL PRASAD Vs. STATE OF BIHAR
|
October 1, 2015 |
BINDHYACHAL PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
December 21, 2015 |
BINIT PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
March 20, 2015 |
BINOD KUMAR Vs. STATE OF BIHAR
|
March 23, 2015 |
BINOD KUMAR BUDHIA Vs. THE BHAGALPUR MUNICIPAL CORPORATION AND ORS.
|
November 3, 2015 |
BINOD KUMAR GUPTA Vs. STATE OF BIHAR
|
March 10, 2015 |
BINOD KUMAR GUPTA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
September 2, 2015 |
BINOD KUMAR GUPTA AND ORS. Vs. VIKRAMADITYA BHARTEE AND ORS.
|
May 19, 2015 |
BINOD SAHNI Vs. STATE OF BIHAR
|
April 8, 2015 |
BIPIN BIHARI UPADHYAYA Vs. SHAMBHU SHARAN UPADHAYAYA AND ORS.
|
March 17, 2015 |
BIPIN TIWARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 27, 2015 |
BIRBAL MANJHI SON OF CHHOHRA MANJHI Vs. STATE OF BIHAR
|
March 17, 2015 |
BIRENDRA KUMAR Vs. THE STATE OF BIHAR
|
December 16, 2015 |
BIRENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 11, 2015 |
BIRENDRA KUMAR SINGH, S/O LATE RAM LAKHAN SINGH RESIDENT OF VILLAGE JATAHI, PANCHAYAT CHATARBHUJ PIPRAHI, WARD NO. 14, POLICE STATION KHUTAUNA, DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
|
February 12, 2015 |
BIRENDRA PRASAD THAKUR S/O SRI SURENDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 7, 2015 |
BIRENDRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 16, 2015 |
BIRENDRA TEWARI, SON OF JAGDISH TWEARI Vs. STATE OF BIHAR
|
January 16, 2015 |
BIRJA KOHAR Vs. STATE OF BIHAR
|
March 23, 2015 |
BIRJU PASWAN AND ORS. Vs. THE STATE OF BIHAR
|
June 23, 2015 |
BIRJU PATHAK AND ORS. Vs. STATE OF BIHAR
|
January 8, 2015 |
BISHESHWAR RAI @ CHAMAN RAI & ORS. Vs. THE STATE OF BIHAR
|
August 18, 2015 |
BISHO SAO @ BISHESHWAR SAO Vs. STATE OF BIHAR
|
April 24, 2015 |
BISHUN MUKHIYA AND ORS. Vs. THE STATE OF BIHAR
|
March 26, 2015 |
BISHUNDEO SAHANI AND ORS. Vs. STATE OF BIHAR
|
August 13, 2015 |
BISHUNI HARIJAN AND ORS. Vs. NAYAK RAM AND ORS.
|
November 10, 2015 |
BISHWAMBHAR KUMAR Vs. THE STATE OF BIHAR
|
October 6, 2015 |
BISHWAMBHAR NATH RAI Vs. THE GENERAL INSURANCE CORPORATION OF INDIA AND ORS.
|
July 28, 2015 |
BISHWANATH DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 23, 2015 |
BISHWANATH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 26, 2015 |
BRAHMANAND CHOUDHARY AND ORS. Vs. NARAYANI DEVI AND ORS.
|
May 22, 2015 |
BRAJ KISHOR SAHNI Vs. STATE OF BIHAR
|
January 8, 2015 |
BRAJESH KUMAR Vs. THE STATE OF BIHAR
|
May 13, 2015 |
BRAJESH KUMAR SINGH Vs. THE STATE OF BIHAR
|
January 23, 2015 |
BRAJESH PRASAD SINGH S/O LATE CHHATHU SINGH Vs. STATE OF BIHAR AND ORS
|
April 1, 2015 |
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMUDRI DEVI
|
July 29, 2015 |
BRANCH MANGER, UNITED INDIA INSURANCE COMPANY LTD Vs. AISA BIBI
|
January 30, 2015 |
BRIJ BALA SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
BRIJ KUMAR PRASAD Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
March 12, 2015 |
CENTRAL BANK OF INDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 16, 2015 |
CENTRAL BOARD OF SCHOOL EDUCATION AND ORS. Vs. ROHINI KUMARI AND ORS.
|
December 15, 2015 |
CENTRAL BOARD OF TRUSTEES Vs. S.K. NASIRUDDIN BIRI MERCHANT PVT. LTD.
|
September 10, 2015 |
CHADRADEEP SAHU AND ORS. Vs. LALDAS SAHU AND ORS.
|
August 5, 2015 |
CHAIRMAN, BIHAR RAJYA JAL PARISHAD, RAJAPUR, PATNA Vs. GANESH CHANDRA PRASAD
|
January 13, 2015 |
CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD, PATNA Vs. BRAJESH KUMAR
|
May 15, 2015 |
CHAIRMAN, BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA Vs. SNEHLATA GUPTA, W/O RAVI GUPTA
|
May 4, 2015 |
CHAIRMAN, CENTRAL BANK OF INDIA AND ORS. Vs. INDUSTRIAL CORPORATION PVT. LTD. AND ORS.
|
June 24, 2015 |
CHAIRMAN, RAILWAY RECRUITMENT BOARD, MUMBAI Vs. RAJIV KUMAR MOHALLA RAMBAGH ROAD AND ORS
|
September 22, 2015 |
CHALITAR RAI SON OF BHOLA RAI Vs. THE STATE OF BIHAR
|
September 18, 2015 |
CHAMAK LAL GUPTA @ CHAMAK LAL Vs. STATE OF BIHAR
|
January 28, 2015 |
CHAMELI DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 30, 2015 |
CHANDAN KUMAR Vs. STATE OF BIHAR
|
March 13, 2015 |
CHANDAN KUMAR YADAV Vs. THE STATE OF BIHAR
|
November 9, 2015 |
CHANDAN MAHTO Vs. THE STATE OF BIHAR
|
August 26, 2015 |
CHANDAN MANDAL Vs. THE STATE OF BIHAR
|
October 27, 2015 |
CHANDER MANDAL AND ANR. Vs. STATE OF BIHAR
|
February 3, 2015 |
CHANDESHWAR CHOUDHARY SON OF BIHASPAT CHOUDHARY Vs. STATE OF BIHAR
|
May 6, 2015 |
CHANDESHWAR PRASAD, SON OF LATE RATAN SAW, R/O VILLAGE Vs. RAJIA DEVI AND OTHERS
|
August 20, 2015 |
CHANDESHWAR RAI Vs. STATE OF BIHAR
|
March 12, 2015 |
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
March 23, 2015 |
CHANDESHWAR THAKUR Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2015 |
CHANDESWARI RISHIDEO, S/O TANIK RISHIDEO Vs. STATE OF BIHAR
|
March 27, 2015 |
CHANDO YADAV AND OTHERS Vs. STATE OF BIHAR
|
April 16, 2015 |
CHANDRA BHUSHAN KUMAR (PROPRIETOR OF CHANDAN DRUG AGENCY) AND OTHERS Vs. STATE OF BIHAR
|
September 29, 2015 |
CHANDRA DEO SAH AND ORS. Vs. STATE OF BIHAR
|
May 22, 2015 |
CHANDRA DEO SINGH Vs. THE STATE OF BIHAR AND ORS.
|
February 20, 2015 |
CHANDRA KISHORE PARASAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 11, 2015 |
CHANDRA KISHORE SHAHI Vs. B.R. AMBEDKAR BIHAR UNIVERSITY AND ORS.
|
October 16, 2015 |
CHANDRA MOHAN OJHA Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
|
May 20, 2015 |
CHANDRA PRAKASH JAISWAL S/O NARESH PRASAD BHAGAT Vs. BRAJESH KUMAR CHOUDHARY S/O KRISHNADEO CHOUDHARY
|
March 3, 2015 |
CHANDRA SHEKHAR BHARTI Vs. THE STATE OF BIHAR
|
December 2, 2015 |
CHANDRABALI JHA Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
CHANDRACHUR PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
CHANDRADHAN SHARMA AND ORS. Vs. THE STATE OF BIHAR
|
August 24, 2015 |
CHANDRADHAN SHARMA S/O LATE SHEO RATAN SHARMA Vs. STATE OF BIHAR
|
January 9, 2015 |
CHANDRAKANT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 12, 2015 |
CHANDRAKANT KUMAR ANIL Vs. THE UNION OF INDIA AND ORS.
|
January 28, 2015 |
CHANDRAMAULI SINGH AND ORS. Vs. THE STATE OF BIHAR
|
September 3, 2015 |
CHANDRAWATI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
CHANDRESHWAR RAI AND ORS. Vs. THE STATE OF BIHAR
|
July 29, 2015 |
CHANDU SAH @ CHANDAN SAH @ AMBED KUMAR SAH Vs. STATE OF BIHAR
|
January 9, 2015 |
CHARLEY LAZARUS Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
|
August 3, 2015 |
CHHABILA SINGH S/O RUPAN SINGH Vs. STATE OF BIHAR
|
April 6, 2015 |
CHHABILAL RAWAT S/O LATE RAMASHISH RAWAT RESIDENT OF VILLAGE REOTITH Vs. CHANDRA SHEKHAR SINGH
|
January 12, 2015 |
CHHATHU LAL PRAKASH Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED AND ORS.
|
December 8, 2015 |
CHHATIA DEV Vs. KRISHNA SINGH AND ORS.
|
April 17, 2015 |
CHINTA DEVI AND ORS. Vs. SITA DEVI AND ORS.
|
October 14, 2015 |
CHITRANJAN PRABHAKAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
April 2, 2015 |
CHITRANJAN PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
October 15, 2015 |
CHOUDHARY VIJAY KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
June 23, 2015 |
CHUN CHUN JHA AND ORS. Vs. STATE OF BIHAR
|
February 13, 2015 |
COMMISSIONER OF INCOME TAX-I AND ORS. Vs. ANURAG RICE MILLS
|
September 3, 2015 |
COMMISSIONER OF INCOME-TAX (I) AND ORS. Vs. NATRAJ ENGINEERS (P) LTD.
|
September 7, 2015 |
CTS INDUSTRIES LTD. Vs. THE STATE OF BIHAR AND ORS.
|
September 28, 2015 |
DAMODAR MAHTO Vs. THE STATE OF BIHAR AND ORS.
|
December 22, 2015 |
DASAI RAI Vs. SURENDRA RAI AND ORS.
|
March 12, 2015 |
DAUD Vs. THE STATE OF BIHAR AND ORS.
|
November 3, 2015 |
DAYA NAND PANDIT Vs. STATE OF BIHAR
|
March 23, 2015 |
DEBASHREE CONSTRUCTIONS (INDIA) PVT. LTD. AND ORS. Vs. THE IRCON INTERNATIONAL LTD. AND ORS.
|
July 7, 2015 |
DEEP NARAIN PRASAD AND ORS. Vs. URMILA DEVI AND ORS.
|
September 8, 2015 |
DEEP NARAYAN PASWAN SON OF LATE YAMUNA PASWAN, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 17, 2015 |
DEEPA PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION AND ORS.
|
February 11, 2015 |
DEEPAK KUMAR Vs. THE STATE OF BIHAR
|
October 29, 2015 |
DEEPAK KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 7, 2015 |
DEO CHANDRA CHOUDHARY, S/O LATE TRIPTA NARAYAN CHOUDHARY Vs. L.N. MITHILA UNIVERSITY
|
January 13, 2015 |
DEO NANDAN PRASAD Vs. STATE OF BIHAR AND ORS.
|
August 4, 2015 |
DEO NANDAN SAH Vs. THE STATE OF BIHAR AND ORS.
|
April 6, 2015 |
DEO PHARMA Vs. STATE OF BIHAR & ORS.
|
May 22, 2015 |
DEOSARAN PANDEY S/O RAM BRIKSH PANDEY AND ORS Vs. STATE OF BIHAR
|
April 7, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAKSHILA EDUCATIONAL SOCIETY
|
June 4, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAKSHILA EDUCATIONAL SOCIETY
|
April 6, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 PATNA Vs. M/S. BIHAR STATE CREDIT & FINANCE INVESTMENT CORPORATION LTD., PATNA, RAM CHARITRA PATH, PATNA
|
June 30, 2015 |
DEPUTY COMMISSIONER, NAVODAYA VIDYALAYA SAMITI, REGIONAL OFFICE, BORING ROAD, PATNA Vs. PRAVIN KUMAR
|
January 13, 2015 |
DEVANAND PASWAN Vs. THE STATE OF BIHAR
|
October 8, 2015 |
DEVBALI CHAUHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 15, 2015 |
DEVENDRA KUMAR, SON OF LATE BIKARAMA DITYA SINGH Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
March 10, 2015 |
DEVENDRA PRASAD SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 8, 2015 |
DEVESH CHANDRA THAKUR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
June 24, 2015 |
DHANANJAY KUMAR MISHRA @ DHANANJAY MISHRA AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
December 22, 2015 |
DHANANJAY RAI Vs. THE STATE OF BIHAR
|
August 25, 2015 |
DHANBARTA KUER Vs. THE STATE OF BIHAR AND ORS.
|
September 23, 2015 |
DHANPAT SAO Vs. TULSI SAO
|
January 19, 2015 |
DHANUK PRASAD GUPTA & ORS. Vs. THE STATE OF BIHAR
|
May 19, 2015 |
DHARAMDEW CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
February 10, 2015 |
DHARAMSHEELA DEVI AND ORS. Vs. MANISH SINHA AND ORS.
|
October 14, 2015 |
DHARIKSHAN SAH Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2015 |
DHARMBIR KUMAR S/O AJAY KUMAR VANARA Vs. STATE OF BIHAR
|
April 10, 2015 |
DHARMDAS RATHOR AND ANR. Vs. STATE OF BIHAR
|
September 9, 2015 |
DHARMENDRA KUMAR Vs. THE ZONAL MANAGER CORPORATION BANK AND ORS.
|
February 19, 2015 |
DHARMENDRA KUMAR Vs. THE STATE OF BIHAR
|
May 8, 2015 |
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
July 3, 2015 |
DHARMENDRA KUMAR @ DHARMENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
May 1, 2015 |
DHARMENDRA KUMAR MISHRA Vs. THE UNION OF INDIA AND ORS.
|
July 24, 2015 |
DHARMSHEELA DEVI Vs. STATE OF BIHAR
|
March 2, 2015 |
DHINA RAM AND ORS. Vs. STATE OF BIHAR
|
February 11, 2015 |
DHIRENDRA KUMAR Vs. THE STATE OF BIHAR
|
October 6, 2015 |
DHIRENDRA NATH MAJEE S/O LATE BIHARI LAL MAJEE Vs. STATE OF BIHAR
|
May 8, 2015 |
DHIRENDRA THAKUR Vs. DHARAMBIR SHARMA
|
May 6, 2015 |
DHIRENDRA TIWARY Vs. THE STATE OF BIHAR AND ORS.
|
August 13, 2015 |
DHIRENDRA YADAV Vs. THE STATE OF BIHAR AND ORS.
|
March 30, 2015 |
DHONGAL RAM Vs. STATE OF BIHAR
|
February 3, 2015 |
DHRUB LAL PRASAD & ORS. Vs. THE STATE OF BIHAR & ANR.
|
May 7, 2015 |
DHRUB PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
DHURPATIA DEVI AND ORS. Vs. GENIA AND ORS.
|
July 23, 2015 |
DHURUB NARAYAN SINGH Vs. GAURI NANDAN SINGH
|
September 2, 2015 |
DIG VIJAY SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 10, 2015 |
DILEEP KUMAR JHA S/O JIBANAND JHA Vs. STATE OF BIHAR
|
March 27, 2015 |
DILIP KUMAR Vs. STATE OF BIHAR
|
August 18, 2015 |
DILIP KUMAR Vs. STATE OF BIHAR AND OTHERS
|
July 24, 2015 |
DILIP KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2015 |
DILIP KUMAR MANDAL Vs. THE UNION OF INDIA AND ORS.
|
February 12, 2015 |
DILIP KUMAR RAJAK (MUKHIYA) Vs. STATE OF BIHAR AND OTHERS
|
July 3, 2015 |
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
September 7, 2015 |
DILIP KUMAR YADAV Vs. THE STATE OF BIHAR AND OTHERS
|
March 11, 2015 |
DINA NATH SAH AND ORS Vs. STATE OF BIHAR
|
April 2, 2015 |
DINA NATH VERMA Vs. THE STATE OF BIHAR AND ORS.
|
July 1, 2015 |
DINANATH GUPTA AND ORS. Vs. STATE OF BIHAR
|
January 7, 2015 |
DINANATH RAI Vs. STATE OF BIHAR
|
July 8, 2015 |
DINANATH RAM Vs. THE UNION OF INDIA
|
October 12, 2015 |
DINESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
March 2, 2015 |
DINESH KUMAR GUPTA Vs. STATE OF BIHAR; DEWKI DEVI
|
May 19, 2015 |
DINESH PASWAN Vs. THE STATE OF BIHAR
|
November 24, 2015 |
DINESH PRASAD Vs. GUPTESHWAR PRASAD AND ORS.
|
August 24, 2015 |
DINESH PRASAD RAM Vs. STATE OF BIHAR
|
April 28, 2015 |
DINESH PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2015 |
DINESH PRASAD YADAV Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2015 |
DINESH RAI Vs. THE STATE OF BIHAR
|
August 18, 2015 |
DINESH RAJAK, SON OF SRI CHUNNI LAL RAJAK Vs. STATE OF BIHAR
|
July 14, 2015 |
DINESH SAH Vs. STATE OF BIHAR
|
February 2, 2015 |
DINESH YADAV Vs. THE STATE OF BIHAR
|
September 15, 2015 |
DIPAK KUMAR @ KESHO Vs. STATE OF BIHAR
|
January 23, 2015 |
DIPU KUMAR Vs. STATE OF BIHAR
|
February 20, 2015 |
DIRGHAYU MAHAVIR DIAGNOSTIC Vs. STATE OF BIHAR
|
January 15, 2015 |
DISTRICT MANAGER, BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. Vs. KAMLESH YADAV & ANR.
|
November 26, 2015 |
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. BIMAL KISHORE PRASAD
|
August 13, 2015 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. TILARI DEVI
|
April 9, 2015 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. NABI HASSAN
|
January 15, 2015 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. RINA DEVI AND ORS.
|
August 3, 2015 |
DOMA SAH Vs. THE STATE OF BIHAR AND ORS.
|
March 17, 2015 |
DOMAN RAM Vs. THE STATE OF BIHAR & ANR.
|
November 24, 2015 |
DR. ALKA SHARAN, WIFE OF SHRI ASHOK KUMAR SINHA AND DAUGHTER OF LATE SITABAR SHARAN, RESIDENT OF MOHALLA Vs. SMT. KUNTI DEVI, WIFE OF MR. SURENDRA PRASAD, DUNDI BAZAR, NEAR SOUTH GATE OF MANGAL TALAB, P.O. CHOWK SHIKARPUR, PATNA CITY AND OTHERS
|
October 27, 2015 |
DR. AMRENDRA KUMAR Vs. STATE OF BIHAR
|
May 20, 2015 |
DR. BIMAL PRASAD SINGH Vs. THE STATE OF BIHAR
|
December 10, 2015 |
DR. DEBASHIS BANERJEE Vs. THE L.N. MITHILA UNIVERSITY
|
May 13, 2015 |
DR. RAM PRAVESH SINGH Vs. THE STATE OF BIHAR
|
December 16, 2015 |
DR. REYAZUDDIN Vs. STATE OF BIHAR
|
September 18, 2015 |
DR. SACHIDA NAND SHARMA SON OF LATE CHANDRADEO SHARMA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
August 21, 2015 |
DR. SACHIDANAND JHA Vs. STATE OF BIHAR
|
September 14, 2015 |
DR. SHOBHA NAND JHA Vs. STATE OF BIHAR
|
January 7, 2015 |
DUA LAL YADAV AND ORS. Vs. THE STATE OF BIHAR
|
September 15, 2015 |
DUDH NATH RAM Vs. STATE OF BIHAR
|
January 5, 2015 |
DUKHAN RAI Vs. THE STATE OF BIHAR
|
August 21, 2015 |
DUKHIT MAHTO @ DUKHI MAHTO AND OTHERS Vs. STATE OF BIHAR
|
April 20, 2015 |
DULAR CHAND SAH AND ORS. Vs. DEVNATH SAH AND ORS.
|
September 17, 2015 |
DULESHRI DEVI Vs. UTTAM KUMAR
|
September 22, 2015 |
DURGA NAND JHA Vs. THE STATE OF BIHAR
|
December 10, 2015 |
DURGA NAND JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 12, 2015 |
DURGESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 12, 2015 |
DURGESH KUMAR PRASAD Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY PATNA AND ORS.
|
September 8, 2015 |
DURGESH KUMAR S/O LATE B.N. RAI RESIDING NEAR R.P.S. SCHOOL BAILEY ROAD OPPOSITE ALLAHABAD BANK, RAGHUNATH PATH, PATNA, P.S. RUPASPUR, DISTRICT PATNA Vs. THE STATE OF BIHAR
|
March 18, 2015 |
ECI ENGINEERING AND CONSTRUCTION COMPANY LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
November 6, 2015 |
EKRAMUL HASAN Vs. STATE OF BIHAR
|
March 23, 2015 |
ELMECH ENGINEERS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2015 |
ER. SANJAY KUMAR JHA Vs. THE STATE GOVERNMENT OF BIHAR AND ORS.
|
September 8, 2015 |
EZAJUL HAQUE ANSARI Vs. THE STATE OF BIHAR AND ORS.
|
November 3, 2015 |
FAIR PRICE DEALERS ASSOCIATION Vs. STATE OF BIHAR
|
May 5, 2015 |
FATEH FAIYAZ Vs. THE STATE OF BIHAR AND ORS.
|
December 15, 2015 |
FATHER THOMAS ANTHONYSAMY AND ORS. Vs. STATE OF BIHAR AND ORS.
|
May 15, 2015 |
FATTE ALAM MIAN Vs. THE STATE OF BIHAR
|
May 14, 2015 |
FIROZ SHEIKH Vs. THE STATE OF BIHAR
|
August 4, 2015 |
FUCHIA MANJHI Vs. THE STATE OF BIHAR
|
July 16, 2015 |
FULO YADAV Vs. THE STATE OF BIHAR AND ORS.
|
October 16, 2015 |
FULWA DEVI @ DARSHANI DEVI Vs. SANJEEVAN RAM
|
June 29, 2015 |
GALAXY PRESS PVT LTD Vs. STATE OF BIHAR AND OTHERS
|
May 19, 2015 |
GANESH JHA Vs. THE STATE OF BIHAR
|
January 21, 2015 |
GANESH KUMAR BISWAS AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
July 21, 2015 |
GANESH PRASAD KESHRI Vs. THE STATE OF BIHAR
|
September 10, 2015 |
GANGA KHARWAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVT. OF BIHAR, PATNA AND ORS.
|
February 10, 2015 |
GANGA KUMAR CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
GANGA PD. DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 10, 2015 |
GANGAJAL DEVI Vs. THE UNION OF INDIA
|
March 23, 2015 |
GANGESH KUMAR MISHRA Vs. STATE OF BIHAR
|
January 14, 2015 |
GANGOTRI ELECTROCASTINGS LTD. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
February 26, 2015 |
GANPAT MALLAH & ORS. Vs. THE STATE OF BIHAR
|
April 6, 2015 |
GARBHU YADAV, S/O. CHHOTU YADAV Vs. STATE OF BIHAR
|
March 10, 2015 |
GARIB NATH SAH Vs. THE STATE OF BIHAR
|
July 8, 2015 |
GAURI SHANKAR MISHRA S/O LATE RAM GOBIND MISHRA Vs. BIHAR STATE ELECTRICALITY BOARD THROUGH THE CHAIRMAN
|
January 13, 2015 |
GAURI SHANKAR PRASAD S/O LATE NAND KISHORE PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
|
October 7, 2015 |
GAURI SHANKAR ROY AND ORS. Vs. THE STATE OF BIHAR
|
March 4, 2015 |
GAUTAM PATHAK Vs. THE PRINCIPAL SECRETARY-CUM-CHAIRMAN OF BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
January 29, 2015 |
GAYA THAKUR @ GANGA THAKUR S/O LATE MADHO THAKUR Vs. KRISHNA THAKUR AND ORS
|
December 14, 2015 |
GAYA YADAV Vs. THE STATE OF BIHAR
|
November 5, 2015 |
GAYATRI DEVI, W/O LATE LAKHAN YADAV Vs. UNION OF INDIA
|
January 12, 2015 |
GAYETRI PRATHMIK-SAH-MADHYA SANSKRIT VIDYALAYA Vs. STATE OF BIHAR
|
March 2, 2015 |
GEETA Vs. THE STATE OF BIHAR
|
January 22, 2015 |
GEETA BHARATI, WIFE OF SUKHNANDAN KUMAR Vs. STATE OF BIHAR
|
January 15, 2015 |
GEETA DEVI Vs. UNION OF INDIA AND ORS.
|
November 26, 2015 |
GEETA PRASAD SINGH & CO PVT LTD Vs. STATE OF BIHAR; COMMISSIONER OF COMMERCIAL TAXES; JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMINISTRATION); DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
August 10, 2015 |
GHAMANDI PASWAN AND ANOTHER Vs. STATE OF BIHAR
|
April 9, 2015 |
GHAN SHYAM TRIPATHI Vs. THE STATE OF BIHAR
|
January 15, 2015 |
GHANSHYAM BHAGAT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 9, 2015 |
GHANSHYAM BHAGAT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2015 |
GHANSHYAM LAL Vs. STATE OF BIHAR AND ORS
|
January 5, 2015 |
GHURGHAT PACS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2015 |
GIRDHAR GOPAL Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
January 29, 2015 |
GIRIJESH KUMAR Vs. THE STATE OF BIHAR
|
April 1, 2015 |
GIRISH CHANDRA SHARMA Vs. THE STATE OF BIHAR
|
July 2, 2015 |
GITA DEVI Vs. STATE OF BIHAR; JOINT DIRECTOR OF CONSOLIDATION, MUZAFFARPUR; DEPUTY DIRECTOR, CONSOLIDATION, SITAMARHI; CONSOLIDATION OFFICER, BATHANAHA; SHAKUNTALA DEVI
|
May 14, 2015 |
GLORIA AIND Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR AND ORS.
|
February 10, 2015 |
GOPAL KUMAR AND OTHERS Vs. STATE OF BIHAR
|
January 12, 2015 |
GOPAL MAHTO Vs. RAMASHANKAR SHARMA
|
April 24, 2015 |
GOPAL RAM SON OF LATE BALIRAM RAM RESIDENT OF VILLAGE Vs. BRANCH MANAGER, BANK OF INDIA, BUXAR BRANCH, DISTRICT - BUXAR
|
December 14, 2015 |
GOSWAMI SOCIETY SECURITY SERVICE PVT. LTD. Vs. STATE OF BIHAR
|
March 2, 2015 |
GOURI SHANKAR MISHRA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 23, 2015 |
GOVERDHAN DAS Vs. STATE OF BIHAR
|
March 24, 2015 |
GOVERDHAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
February 2, 2015 |
GOVINDRA SAHNI Vs. STATE OF BIHAR
|
March 26, 2015 |
GOYAL HARDWARES PROPRIETOR JEEWAN KUMAR AGRAWAL Vs. UNION OF INDIA
|
January 16, 2015 |
GRAM GAURAV SANSTHAN Vs. UNION OF INDIA
|
February 3, 2015 |
GUDDU KUMAR Vs. THE STATE OF BIHAR
|
October 30, 2015 |
GUDDU SINGH AND ORS. Vs. THE STATE OF BIHAR
|
May 20, 2015 |
GULAB CHANDRA MISHRA, SON OF LATE NARAYAN MISHRA, RESIDENT OF NATHNAGAR, STATION ROAD, P.S. NATHNAGAR, DISTRICT Vs. THE STATE OF BIHAR
|
February 19, 2015 |
GULAB CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
July 6, 2015 |
GULAB DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2015 |
GULO SAHNI Vs. THE STATE OF BIHAR
|
May 11, 2015 |
GYAN PRAKASH MOHTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 29, 2015 |
GYAN RAVI DAS Vs. THE STATE OF BIHAR
|
February 11, 2015 |
GYANENDRA KUMAR SINGH S/O LATE KAMLA PRASAD SINGH Vs. BIHAR LEGISLATIVE ASSEMBLY, PATNA THROUGH THE SECRETARY
|
January 6, 2015 |
HABEEB ASGHAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 22, 2015 |
HABIB AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 11, 2015 |
HAFIZAN BIBI AND ORS. Vs. MOUDDIN AND ORS.
|
April 2, 2015 |
HARE KRISHNA SHARMA Vs. STATE OF BIHAR
|
May 18, 2015 |
HARE RAM MAHTO Vs. STATE OF BIHAR
|
April 2, 2015 |
HARENDRA PATHAK AND ORS. Vs. THE STATE OF BIHAR
|
July 23, 2015 |
HARENDRA PRATAP SINGH Vs. NARENDRA DAMODAR DAS MODI
|
January 8, 2015 |
HARENDRA PRATAP SINGH Vs. THE HONBLE CHIEF JUSTICE, HIGH COURT, PATNA
|
April 24, 2015 |
HARENDRA PRATAP SINGH Vs. THE UNION OF INDIA
|
September 22, 2015 |
HARENDRA PRATAP SINGH Vs. THE STATE OF BIHAR
|
February 26, 2015 |
HARI KISHUN CHAMAR @ KISHUN DAS Vs. STATE OF BIHAR AND ORS
|
May 22, 2015 |
HARI KRISHNA PRASAD SINGH Vs. THE STATE OF BIHAR & ORS.
|
September 17, 2015 |
HARI LAL YADAV Vs. THE UNION OF INDIA
|
September 11, 2015 |
HARI NARAYAN MISHRA Vs. RAJ KUMARI DEVI
|
April 3, 2015 |
HARI NIWAS GUPTA Vs. THE STATE OF BIHAR AND ORS.
|
May 19, 2015 |
HARI YADAV AND ORS. Vs. THE STATE OF BIHAR
|
October 16, 2015 |
HARIBALLABH SHARMA AND ORS. Vs. DEO KRISHAN MANDAL AND ORS.
|
October 30, 2015 |
HARIBANSH NARAYAN SINGH AND ORS. Vs. KISHORI SINGH AND ORS.
|
April 15, 2015 |
HARIGOPAL PANDIT, SON OF LATE YUGAL PANDIT, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
January 15, 2015 |
HARIHAR MAHTO AND ORS. Vs. THE STATE OF BIHAR
|
July 2, 2015 |
HARIHAR PRASAD Vs. PREM CHANDRA PRASAD
|
October 16, 2015 |
HARIHAR PRASAD SINGH SON OF LATE RAM KRIPAL SINGH, RESIDENT OF VILLAGE Vs. THE COLLECTOR, BHAGALPUR, DISTRICT BHAGALPUR
|
January 19, 2015 |
HARIHAR SINGH Vs. THE STATE OF BIHAR
|
September 14, 2015 |
HARIOM CONSTRUCTION AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 12, 2015 |
HARISHANKAR OJHA Vs. STATE OF BIHAR AND OTHERS
|
July 17, 2015 |
HARISHANKAR THAKUR @ HARISHANKAR SHARMA, SON OF LATE SHEETAL THAKUR Vs. STATE OF BIHAR
|
March 18, 2015 |
HASAN IMAM KHAN AND ORS. Vs. THE STATE OF BIHAR
|
October 15, 2015 |
HASIN AKHTAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2015 |
HASSAN MUZAHID AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
April 9, 2015 |
HEERA CHAND SWAMKAR Vs. SRI RADHE SHYAM JEE MAHARAJ VIRAJMAN AND ORS.
|
September 16, 2015 |
HEERA KANT JHA AND ORS. Vs. STATE OF BIHAR AND ANR.
|
March 2, 2015 |
HEM CHANDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 9, 2015 |
HEMA KUMARI AND ORS. Vs. RENU SINHA AND ORS.
|
July 21, 2015 |
HEMANT KUMAR GHOSH Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
February 5, 2015 |
HERO ECOTECH LIMITED AND ORS. Vs. HERO CYCLES LIMITED AND ORS.
|
July 7, 2015 |
HIMADRY DUTTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 9, 2015 |
HIMADRY DUTTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2015 |
HIMANSHU KUMAR CHOUBEY AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 17, 2015 |
HIMANSHU SHEKHAR Vs. AMERIKA SINGH AND ORS.
|
December 22, 2015 |
HIRA LAL VISHWAKARMA @ HIRA LAL MISTRY Vs. INDRADEO VISHWAKARMA
|
December 22, 2015 |
HIRA SINGH AND ORS. Vs. THE STATE OF BIHAR
|
July 7, 2015 |
HIRALAL PANDIT & ANR. Vs. DURGABATI DEVI & ORS.
|
January 8, 2015 |
HITLAR JHA, SON OF LATE PARMANAND JHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 23, 2015 |
HOTEL YUVRAJ, ZERO MILE, BARAUNI Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
|
March 17, 2015 |
I.T.C. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 2, 2015 |
INDCHEMIE HEALTH SPECIALTIES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2015 |
INDRA KUMAR AND ORS. Vs. RAM PYARI DEVI AND ORS.
|
February 19, 2015 |
INDRA NARAYAN MISHRA Vs. STATE OF BIHAR
|
July 14, 2015 |
INDRA NARAYAN MISHRA SON OF SHRI RAMANAND MISHRA Vs. STATE OF BIHAR
|
March 9, 2015 |
INDRAJEET YADAV AND ORS. Vs. THE STATE OF BIHAR
|
December 1, 2015 |
INDRASHEKHAR THAKUR AND ORS. Vs. NIRMAL PRAKASH NARAIN AND ORS.
|
October 14, 2015 |
INDU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 7, 2015 |
INDU KUMARI AND ORS. Vs. THE PUNJAB NATIONAL BANK AND ORS.
|
September 7, 2015 |
INDU SHEKHAR JHA Vs. STATE OF BIHAR
|
March 11, 2015 |
IQBAL AHMAD SABA Vs. THE STATE OF BIHAR AND ORS.
|
February 9, 2015 |
ISHWAR SAH Vs. THE STATE OF BIHAR
|
October 9, 2015 |
ISLAHUL MUSELMIN COMMITTEE Vs. STATE OF BIHAR
|
March 9, 2015 |
ISRAIL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2015 |
J.H. BIO INNOVATIONS PVT. LTD. REPRESENTATIVE THROUGH ITS MANAGER BUSINESS DEVELOPMENT, NAMELY HANUMANTHA RAO; HAVING ITS REGISTERED/CORPORATE OFFICE AT IIND FLOOR, SHIVALAYA ARCADE, SANJAY NAGAR MAIN ROAD, BANGALORE, KARNATAKA 560094 Vs. THE STATE OF BIHAR
|
April 3, 2015 |
J.K. SAW MILL Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2015 |
JABED AND ORS. Vs. THE STATE OF BIHAR
|
August 24, 2015 |
JADUBANS PRASAD SAHI & ORS Vs. SABITRI DEVI
|
June 24, 2015 |
JADUNANDAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2015 |
JAGARNATH DAS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 21, 2015 |
JAGDISH JHA Vs. THE STATE OF BIHAR AND ORS.
|
December 15, 2015 |
JAGDISH MAHTON SON OF LATE KHEM LAL Vs. STATE OF BIHAR
|
April 29, 2015 |
JAGDISH MEMORIAL HOSPITAL, KANKARBAGH, PATNA THROUGH ITS DIRECTOR, DR. ALOK KUMAR, S/O LATE JANARDAN PRASAD SINGH, R/O 402 NUTAN VIHAR APARTMENT, NEAR KANKARBAGH POLICE STATION, P.S. Vs. THE STATE OF BIHAR THROUGH D.M. PATNA AND ANOTHER
|
September 14, 2015 |
JAGESHWAR BHINDWAR Vs. THE STATE OF BIHAR AND ORS.
|
May 21, 2015 |
JAGESHWAR PRASAD SINGH S/O SRI JUGAL KISHORE SINGH Vs. STATE OF BIHAR
|
January 19, 2015 |
JAGESHWARI DEVI, WIFE OF LATE SIWAN PASWAN, RESIDENT OF VILLAGE+P.O.+P.S. Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
|
February 10, 2015 |
JAGGAN MANDAL, S/O Vs. THE STATE OF BIHAR
|
February 2, 2015 |
JAGGARNATH SINGH Vs. STATE OF BIHAR
|
January 7, 2015 |
JAGMOHAN GIRI Vs. STATE OF BIHAR
|
April 17, 2015 |
JAGROPAN RAI Vs. STATE OF BIHAR AND ORS.
|
May 5, 2015 |
JAHAN ARA BEGUM Vs. THE STATE OF BIHAR AND ORS.
|
July 29, 2015 |
JAI KANT SINGH AND ORS. Vs. RAM SUBHAG SINGH KUSHWAHA
|
January 28, 2015 |
JAI KISHUN RAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 16, 2015 |
JAI KISHUN SAO Vs. THE STATE OF BIHAR AND ORS.
|
August 31, 2015 |
JAI KRISHNA JHA AND ORS. Vs. THE STATE OF BIHAR
|
July 22, 2015 |
JAI MATA DI RICE MILL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2015 |
JAI PRAKASH GUPTA Vs. THE STATE OF BIHAR AND ORS.
|
August 21, 2015 |
JAI PRAKASH GUPTA AND ORS Vs. NEW INDIA ASSURANCE CO LTD AND ORS
|
January 30, 2015 |
JAI PRAKASH GUPTA AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
January 30, 2015 |
JAI PRAKASH GUPTA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 9, 2015 |
JAI PRAKASH MAHTO, SON OF LATE GANAUR MAHTO AND ANR. Vs. STATE OF BIHAR
|
January 5, 2015 |
JAI PRAKASH SINGH S/O MANLAL SINGH Vs. STATE OF BIHAR AND ORS
|
November 6, 2015 |
JAI PRAKSH PRASAD Vs. THE STATE OF BIHAR
|
June 30, 2015 |
JAI RAM PARJAPAT S/O MAHABIR PARJAPAT Vs. STATE OF BIHAR
|
March 10, 2015 |
JAI RAM SAH Vs. VIRENDRA SINGH AND ORS.
|
August 11, 2015 |
JAI RAM SHARMA AND ORS. Vs. THE STATE OF BIHAR
|
August 4, 2015 |
JAI SAO @ AJAY SAO S/O LAUHAR SAO AND ORS Vs. STATE OF BIHAR AND ORS
|
March 11, 2015 |
JAIRAM SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 18, 2015 |
JAISAL POLYPLAST Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
July 28, 2015 |
JAIYENDRA PRASAD SINGH Vs. RAJESH KUMAR SINGH
|
October 14, 2015 |
JALESHWAR CHAUDHARY AND ORS. Vs. RAMBELASH CHAUDHARY AND ORS.
|
August 19, 2015 |
JALIM MIAN Vs. STATE OF BIHAR
|
January 12, 2015 |
JAMADAR AND ORS. Vs. THE STATE OF BIHAR
|
April 24, 2015 |
JAMIL AKHTAR Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2015 |
JAMUNA PRASAD Vs. THE UNION OF INDIA AND ORS.
|
October 15, 2015 |
JAMWANT CHOUDHARY Vs. THE STATE OF BIHAR
|
March 24, 2015 |
JAN KALYAN SHARMIK SWALAMBI SHAKARI SAMITEE LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
August 26, 2015 |
JANARDAN PRASAD @ JANARDAN PRASAD SRIVASTAVA Vs. VEENA SRIVASTAVA W/O SHRI JANARDAN SRIVASTAVA
|
March 9, 2015 |
JANARDAN PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
JANARDHAN MANDAL AND ORS. Vs. THE STATE OF BIHAR
|
September 14, 2015 |
JANKI DEVI Vs. STATE OF BIHAR
|
April 21, 2015 |
JANKI SINGH Vs. THE STATE OF BIHAR
|
July 9, 2015 |
JANKI YADAV AND ANR. Vs. STATE OF BIHAR
|
February 4, 2015 |
JASIM ANSARI Vs. THE STATE OF BIHAR
|
October 29, 2015 |
JATA SHANKAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 7, 2015 |
JAVED Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
|
January 7, 2015 |
JAWAHAR LAL GUPTA Vs. THE STATE OF BIHAR AND ORS.
|
April 13, 2015 |
JAWAHIR BIND Vs. STATE OF BIHAR
|
January 22, 2015 |
JAY KUMAR Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
August 4, 2015 |
JAY KUMAR PASWAN Vs. THE UNION OF INDIA AND ORS.
|
February 10, 2015 |
JAY MALA DEVI Vs. UNION OF INDIA
|
January 12, 2015 |
JAY PRAKASH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 8, 2015 |
JAYA KUMARI @ JAYA BHARTI Vs. STATE OF BIHAR
|
May 25, 2015 |
JAYANTI PRABHA BHARTI Vs. THE STATE OF BIHAR AND ORS.
|
December 9, 2015 |
JAYENDRA PRASAD SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2015 |
JAYRAM MALAKAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2015 |
JEAN PAULS MONTESSORI SCHOOL Vs. THE STATE OF BIHAR AND ORS.
|
May 5, 2015 |
JEEVAN KUMAR Vs. THE BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
|
January 22, 2015 |
JESUIT FATHERS RESIDENCE Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
October 1, 2015 |
JIB KANT JHA Vs. THE STATE OF BIHAR AND ORS.
|
April 24, 2015 |
JIT NARAYAN SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.
|
June 22, 2015 |
JITENDRA CHOUDHARY Vs. THE STATE OF BIHAR
|
August 11, 2015 |
JITENDRA KUMAR S/O LATE DHARICHAN RAM AND ORS Vs. STATE OF BIHAR AND ORS
|
June 24, 2015 |
JITENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2015 |
JITENDRA KUMAR VERMA @ JITENDRA VERMA Vs. THE STATE OF BIHAR AND ANOTHER
|
January 20, 2015 |
JITENDRA PANDEY Vs. THE STATE OF BIHAR
|
December 18, 2015 |
JITENDRA RAI Vs. THE STATE OF BIHAR AND ORS.
|
September 17, 2015 |
JITENDRA SINGH Vs. ADDITIONAL MEMBER, BOARD OF REVENUE AND ORS.
|
April 21, 2015 |
JITENDRA SINGH AND ORS. Vs. RAM NARESH SINGH AND ORS.
|
November 10, 2015 |
JIWENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
October 15, 2015 |
JMG STEEL PVT. LTD. Vs. THE BANK OF INDIA AND ORS.
|
February 9, 2015 |
JOKHAN RAI Vs. STATE OF BIHAR
|
January 12, 2015 |
JOT NARAYAN SINGH @ JYOT NARAYAN SINGH Vs. STATE OF BIHAR AND ORS.
|
February 26, 2015 |
JUBAIR Vs. THE STATE OF BIHAR AND ORS.
|
September 29, 2015 |
JUBAIR Vs. THE UNION OF INDIA AND ORS.
|
October 9, 2015 |
JULI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2015 |
JYOTI NARAYAN SINGH Vs. THE VICE-CHANCELLOR, BABA SAHEB BHIM RAO AMBEDKAR BIHAR UNIVERSITY AND ORS.
|
October 1, 2015 |
JYOTISH MANDAL S/O LATE SURESH MANDAL AND ORS Vs. STATE OF BIHAR AND ORS
|
March 12, 2015 |
K.B. SHARMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 8, 2015 |
KAILASH KOIRY @ KAILASH SINGH Vs. STATE OF BIHAR
|
February 12, 2015 |
KAILASH KUMAR Vs. STATE OF BIHAR
|
March 13, 2015 |
KAILASH SAHANI Vs. THE STATE OF BIHAR
|
September 8, 2015 |
KALAMUDDIN & ANR. Vs. THE STATE OF BIHAR
|
September 4, 2015 |
KALLU AND ORS. Vs. THE STATE OF BIHAR
|
August 25, 2015 |
KALPANA SINHA Vs. THE UNION OF INDIA AND ORS.
|
July 10, 2015 |
KALPANA SINHA Vs. THE UNION OF INDIA
|
March 30, 2015 |
KAMAL ASHRAF Vs. STATE OF BIHAR
|
June 25, 2015 |
KAMAL KANT MISHRA S/O LATE ARJUN MISHRA Vs. STATE OF BIHAR
|
April 23, 2015 |
KAMALJEET RAI Vs. THE STATE OF BIHAR
|
August 31, 2015 |
KAMESHWAR PRASAD SINHA AND ORS. Vs. STATE OF BIHAR
|
January 8, 2015 |
KAMESHWAR PRASAD YADAV Vs. THE STATE OF BIHAR
|
September 3, 2015 |
KAMESHWAR PRASAD YADAV Vs. THE STATE OF BIHAR AND ORS.
|
August 4, 2015 |
KAMLA DEVI AND ORS. Vs. ANJU DEVI
|
December 11, 2015 |
KAMLA DEVI AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
August 13, 2015 |
KAMLAWATI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2015 |
KAMLESH CHAUDHARY Vs. STATE OF BIHAR AND ANOTHER
|
May 11, 2015 |
KAMLESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2015 |
KAMLESHWAR CHOUDHARY SON OF SURYA NARAYAN CHOUDHARY Vs. STATE OF BIHAR
|
January 15, 2015 |
KANHAIYA PATEL Vs. THE STATE OF BIHAR
|
May 15, 2015 |
KANHAIYA PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
August 27, 2015 |
KANIZ RAJA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 8, 2015 |
KANODIA DEVELOPERS PVT. LTD. AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 1, 2015 |
KANTI PRABHA KERKETTA Vs. THE PUNJAB NATIONAL BANK AND ORS.
|
October 1, 2015 |
KAPILDEO RAI AND ORS. Vs. STATE OF BIHAR
|
January 22, 2015 |
KAPILDEO SINGH & ORS Vs. JAMUNA SINGH & ORS
|
September 16, 2015 |
KAPILDEO SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 21, 2015 |
KAPILDEVA PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 16, 2015 |
KAPILESHWAR PRASAD RAI Vs. THE STATE OF BIHAR AND ORS.
|
February 10, 2015 |
KARAMCHARI SAHNI & ANR. Vs. THE STATE OF BIHAR
|
August 19, 2015 |
KARELAL PASWAN Vs. STATE OF BIHAR
|
January 8, 2015 |
KARIMAN DOM S/O LATE RAMDAS DOM Vs. STATE OF BIHAR
|
March 13, 2015 |
KARTIK CHARAN JHA Vs. THE STATE OF BIHAR AND ORS.
|
June 23, 2015 |
KARTIK SADA SON OF RAGHUNATH SADA; PATHLU SADA SON OF GHURAN SADA Vs. STATE OF BIHAR
|
March 19, 2015 |
KARUNA DEVI WIFE OF LATE JAGDISH JHA Vs. STATE OF BIHAR AND ORS
|
May 22, 2015 |
KASHI NATH SAH Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
|
June 25, 2015 |
KASHI NATH SINGH Vs. STATE OF BIHAR
|
May 1, 2015 |
KASHINATH CHOUBEY, SON OF PURUSHOTTAM CHOUBEY, VILLAGE Vs. THE STATE OF BIHAR
|
January 20, 2015 |
KASIM Vs. THE STATE OF BIHAR
|
August 10, 2015 |
KAUSAR HASHMI, S/O WASHIM HASHMI Vs. STATE OF BIHAR
|
April 1, 2015 |
KAUSHAL KUMAR Vs. THE UNION OF INDIA AND ORS.
|
September 4, 2015 |
KAUSHALENDRA SINGH Vs. STATE OF BIHAR AND ORS.
|
March 12, 2015 |
KAUSHALEYA DEVI Vs. THE CHAIRMAN
|
October 9, 2015 |
KAUSHALYA DEVI AND ORS. Vs. THE STATE OF BIHAR
|
September 14, 2015 |
KAVITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 26, 2015 |
KEDAR MIAN Vs. ALI HASSAN MIAN AND ORS.
|
September 18, 2015 |
KEDAR NATH PANDEY Vs. THE MAGADH UNIVERSITY
|
January 15, 2015 |
KESH NATH DUBEY Vs. THE STATE OF BIHAR & ORS.
|
April 21, 2015 |
KESHAR SAO AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
KESHO PAL Vs. THE JOINT DIRECTOR OF CONSOLIDATION (HEADQUARTERS) AND ORS.
|
July 2, 2015 |
KEWAL KISHUN SINGH AND ORS. Vs. SATYA NARAYAN AND ORS.
|
April 22, 2015 |
KEWALA DEVI AND ORS. Vs. KRISHNA DEVI AND ORS.
|
December 15, 2015 |
KEWAT SAH Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2015 |
KHADGA NATH MISHRA Vs. THE B.N. MANDAL UNIVERSITY
|
January 20, 2015 |
KHALIL AHMAD Vs. THE STATE OF BIHAR AND ORS.
|
July 24, 2015 |
KHALTU CHOUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
February 16, 2015 |
KHAS MAHAL CITIZEN WELFARE SOCIETY Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2015 |
KHEDU RAI AND ORS. Vs. RAJENDRA PRASAD AND ORS.
|
September 29, 2015 |
KHELANAND THAKUR Vs. THE STATE OF BIHAR AND ORS.
|
July 6, 2015 |
KHURSHID ALAM Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2015 |
KHURSHID ANWAR Vs. THE STATE OF BIHAR AND ORS.
|
November 6, 2015 |
KIRAN DEVI AND ORS. Vs. JAIMANGAL RAI AND ORS.
|
January 7, 2015 |
KIRAN JHA Vs. BAIDYANATH JHA AND ORS.
|
December 22, 2015 |
KISHAN HIGH SCHOOL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2015 |
KISHORE KUMAR RAI Vs. STATE OF BIHAR
|
May 20, 2015 |
KISHORE SAHNI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 17, 2015 |
KISHORI CHOUHAN AND ORS. Vs. THE STATE OF BIHAR
|
February 16, 2015 |
KISHORI RAMAN PANDEY Vs. THE STATE OF BIHAR
|
January 15, 2015 |
KISHORI SAO Vs. BABU CHAND SAO AND ORS.
|
October 9, 2015 |
KOMAL DEVI Vs. STATE OF BIHAR
|
February 3, 2015 |
KRANTI KUMARI Vs. STATE OF BIHAR
|
March 11, 2015 |
KRISHNA BALLAV SHARMA & ORS. Vs. THE P.R.D.A. MAURYA LOK COMPLEX
|
August 3, 2015 |
KRISHNA BALLAVA SINGH Vs. STATE OF BIHAR; SPECIAL-CUM- JOINT SECRETARY; ADDITIONAL SECRETARY
|
July 16, 2015 |
KRISHNA BHAGAT Vs. BHIKHAINIA DEVI
|
October 29, 2015 |
KRISHNA DEO SINGH Vs. STATE OF BIHAR
|
April 30, 2015 |
KRISHNA DUBEY Vs. OM PRAKASH PRASAD AND ORS.
|
December 7, 2015 |
KRISHNA KANT JHA Vs. STATE OF BIHAR AN OTHERS
|
May 11, 2015 |
KRISHNA KUMAR MISHRA Vs. CANARA BANK AND ORS.
|
May 12, 2015 |
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
|
March 12, 2015 |
KRISHNA MEDICAL COLLEGE & HOSPITAL (S.K.M.C.H.) MUZAFFARPUR Vs. PRAHLAD KUMAR SINGH
|
March 4, 2015 |
KRISHNA MURARI MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
February 11, 2015 |
KRISHNA NANDAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2015 |
KRISHNA SAH S/O LATE SITA RAM SAH Vs. STATE OF BIHAR
|
January 12, 2015 |
KRISHNA SINGH Vs. STATE OF BIHAR ORS.
|
August 17, 2015 |
KULDEEP PRASAD SAH Vs. STATE OF BIHAR
|
January 30, 2015 |
KULDIP SINGH AND ORS. Vs. THE STATE OF BIHAR
|
July 10, 2015 |
KULDIP SINGH S/O LATE SHITAL SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
July 8, 2015 |
KUMAR PRASHANT Vs. STATE OF BIHAR AND ORS.
|
September 15, 2015 |
KUMAR SHASHI RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 22, 2015 |
KUMAR SHASHI SHEKHAR SINHA Vs. THE BIHAR STATE BAR COUNCIL
|
January 9, 2015 |
KUMAR VAGISH Vs. BHARAT PETROLEUM CORPORATION
|
October 1, 2015 |
KUMAR VIJAY Vs. THE SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. AND ORS.
|
April 2, 2015 |
KUMARI MAMTA Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
|
September 29, 2015 |
KUMARI NUTAN Vs. THE STATE OF BIHAR AND ORS.
|
April 27, 2015 |
KUMARI SHAKUNTALA SAH Vs. THE STATE OF BIHAR AND ORS.
|
April 1, 2015 |
KUMARI SHIVANI RAI Vs. STATE OF BIHAR
|
April 21, 2015 |
KUMKUM KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
May 21, 2015 |
KUMOD KUMAR AND ORS. Vs. THE BIHAR STAFF SELECTION COMMISSION AND ORS.
|
June 24, 2015 |
KUNJI LAL SAHNI S/O LATE DAHAUR SAHNI, RESIDENT OF VILLAGE PIRMOHAMMADPUR, POLICE STATION Vs. THE STATE OF BIHAR
|
June 23, 2015 |
KUNWAR JAI SINGH Vs. STATE OF BIHAR
|
March 9, 2015 |
KUSH PASWAN Vs. STATE OF BIHAR AND ORS.
|
February 5, 2015 |
KUSHAMI DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2015 |
KUSUM DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 3, 2015 |
KUSUMA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2015 |
LAGANDEO SHAHI Vs. THE STATE OF BIHAR AND ORS.
|
April 13, 2015 |
LAGANDEO SINGH Vs. STATE OF BUHAR AND ORS.
|
January 28, 2015 |
LAKHAN YADAV Vs. THE STATE OF BIHAR
|
December 3, 2015 |
LAKHSHESHWARI DEVI Vs. STATE OF BIHAR
|
February 11, 2015 |
LAKSHMAN PRASAD Vs. THE STATE BANK OF INDIA AND ORS.
|
March 11, 2015 |
LAKSHMI PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 9, 2015 |
LAL BABU CHOUDHARY Vs. STATE OF BIHAR AND ORS.
|
July 23, 2015 |
LAL BABU SAO Vs. STATE OF BIHAR
|
April 23, 2015 |
LAL BABU SHAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 1, 2015 |
LAL BABU SINGH AND ORS. Vs. GIRIJA DEVI AND ORS.
|
May 13, 2015 |
LAL BABU SINGH AND ORS. Vs. MOOSMAT DEVANTI DEVI AND ORS.
|
September 3, 2015 |
LAL BAHADUR SINGH S/O LATE NAGESHWAR SINGH Vs. STATE OF BIHAR
|
March 19, 2015 |
LALAN SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
LALAN SHARMA AND ORS. Vs. THE STATE OF BIHAR
|
July 17, 2015 |
LALAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2015 |
LALENDRA SAH Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2015 |
LALIT KISHORE PRASAD SRIVASTAVA AND ORS. Vs. THE C.B.I. AND ORS.
|
March 10, 2015 |
LALIT NARAYAN RAJAK, SON OF SHRI SHESH NATH RAJAK, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
December 21, 2015 |
LALLAN PASWAN, SON OF LATE BHAGIRATH PASWAN; MADAN PASWAN, SON OF LALLAN PASWAN Vs. STATE OF BIHAR
|
March 19, 2015 |
LALSA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 5, 2015 |
LALTUN RAI SON OF LATE JADDU RAI, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
May 14, 2015 |
LALVENDRA ROY Vs. THE STATE OF BIHAR AND ORS.
|
August 21, 2015 |
LAXMI DEVI Vs. STATE OF BIHAR; MAHENDRA PASWAN
|
December 2, 2015 |
LAXMI NARAIN SHAHI Vs. USHA KIRAN AND ORS.
|
February 18, 2015 |
LAXMI RAI, SON OF LATE JUGESHWAR RAI, RESIDENT OF VILLAGE/MOHALLA Vs. THE STATE OF BIHAR
|
March 19, 2015 |
LAXMI SHARMA Vs. STATE OF BIHAR
|
August 13, 2015 |
LAXMINIA DEVI AND ORS. ETC. Vs. STATE OF BIHAR
|
February 20, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. LALITA DEVI AND ORS.
|
November 2, 2015 |
LILUWA NUT AND ORS. Vs. THE STATE OF BIHAR
|
August 19, 2015 |
LOVE KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2015 |
LUTAN PARIT Vs. STATE OF BIHAR
|
April 28, 2015 |
M M P SINHA Vs. UNION OF INDIA
|
May 18, 2015 |
M.G.M. CO-OPERATIVE SOCIETY LTD. Vs. THE UNION OF INDIA AND ORS.
|
December 15, 2015 |
M/S BHARAT SANCHAR NIGAM LTD. Vs. UNION OF INDIA
|
January 13, 2015 |
M/S CHAMPARAN TIMBER AND ALLIED PRODUCT Vs. STATE OF BIHAR
|
January 16, 2015 |
M/S HOLDWELL COMPONENT PVT. LTD., ITS REGISTERED OFFICE AT 18, R.N. MUKHERJEE ROAD, 6TH FLOOR, KOLKATA THROUGH ITS AUTHORISED SIGNATORY, AJAY KUMAR SARAF, S/O SHRI SITA RAM SARAF, RESIDENT OF 369 Vs. THE EAST CENTRAL RAILWAY THROUGH ITS GENERAL MANAGER HAVING ITS OFFICE SITUATED AT HAJIPUR, DISTRICT
|
May 20, 2015 |
M/S J.M.D. ALLOYS LIMITED, A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT USHA COMPLEX, KANKARBAGH ROAD, PATNA AND HAVING ITS FACTORY AT DEOKULI, BIHTA THROUGH ITS DIRECTOR AND AUTHORISED SIGNATORY SRI SANJAY GUPTA Vs. THE BIHAR STATE ELECTRICITY BOARD, A BODY CONSTITUTED UNDER THE INDIAN ELECTRICITY ACT, 1990 HAVING ITS OFFICE AT BAILEY ROAD, PATNA, P.S. KOTWALI, IN TOWN AND DISTRICT OF PATNA THROUGH ITS CHAIRMAN
|
August 11, 2015 |
M/S JAJOO SURGICALS PVT. LTD. Vs. STATE OF BIHAR AND OTHERS
|
January 20, 2015 |
M/S LOTUS NIKKO HOTEL Vs. THE BIHAR STATE ELECTRICITY BOARD
|
August 26, 2015 |
M/S NEW INDIA SUGAR MILLS LTD Vs. STATE OF BIHAR
|
November 24, 2015 |
M/S OM BEVERAGE BARAUNI INDUSTRIAL AREA Vs. THE STATE OF BIHAR THROUGH COMMISSIONER
|
October 29, 2015 |
M/S RAMJI PRASAD SAH Vs. STATE OF BIHAR
|
January 16, 2015 |
M/S VAJRA CEMENT PRIVATE LIMITED Vs. THE BIHAR STATE ELECTRICITY BOARD
|
November 5, 2015 |
M/S. F.F. INFO. COM Vs. STATE OF BIHAR
|
February 4, 2015 |
M/S. FIBROPLAST Vs. STATE OF BIHAR
|
April 1, 2015 |
M/S. ISOLUX CORSAN INDIA Vs. THE STATE OF BIHAR
|
April 7, 2015 |
M/S. MAPRA LABORATORIES PVT. LTD. AND OTHERS Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE, PATNA AND ORS.
|
May 4, 2015 |
M/S. RAFAI SCRAP UDYOG Vs. UNION OF INDIA
|
January 16, 2015 |
M/S. RAJ ENGCON PROJECTS (I) LIMITED, A COMPANY REGISTERED UNDER THE INDIAN COMPANIES ACT 1956, HAVING ITS REGISTERED OFFICE AT PRESENT AT 62, NALINI SETH ROAD, FIRST FLOOR, KOLKATA Vs. M/S. SAHARA INDIA HOUSING LIMITED HAVING ITS HEAD OFFICE/REGISTERED OFFICE AT SAHARA INDIA BHAWAN, I KAPPORTHALA COMPLEX, ALIGANJ, LUCKNOW
|
August 14, 2015 |
M/S. RANJAN BRICKS CENTER, PROPRIETOR, MR. VIBHUTI RANJAN, S/O LATE PARMESHWARI SAH, RESIDENT OF VILLAGE + P.O. + P.S. Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY COMMERCIAL TAXES DEPARTMENT, BIHAR AND OTHERS
|
December 16, 2015 |
M/S. ZENITH CREDIT LIMITED Vs. STATE OF BIHAR
|
June 22, 2015 |
MAA DURGA ENTERPRISES Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
July 10, 2015 |
MADAN KUMAR DAS Vs. THE STATE OF BIHAR & ORS
|
July 28, 2015 |
MADAN MAHTON Vs. STATE OF BIHAR
|
January 20, 2015 |
MADAN MOHAN DUBEY Vs. THE STATE OF BIHAR AND ORS.
|
August 18, 2015 |
MADAN MOHAN PANDEY S/O LATE K.L. PANDEY PERMANENT, R/O VILL. Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, NEW DELHI
|
March 26, 2015 |
MADAN MOHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2015 |
MADAN RAI AND ORS. Vs. THE STATE OF BIHAR
|
June 25, 2015 |
MADHAW SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2015 |
MADHU KANT RANJAN Vs. STATE OF BIHAR; DIRECTOR GENERAL OF POLICE, BIHAR, PATNA ; DEPUTY INSPECTOR GENERAL; RAVINDRA SHANKARAN
|
February 20, 2015 |
MADHU SINHA W/O ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
January 27, 2015 |
MADHUBALA SINGH Vs. THE STATE OF BIHAR
|
January 21, 2015 |
MADHURENDRA KUMAR VERMA S/O SHAMBHU SARAN VERMA AND ORS Vs. STATE OF BIHAR AND ORS
|
June 24, 2015 |
MADHUSUDAN GIRI Vs. STATE OF BIHAR
|
November 26, 2015 |
MAHADEO RAM Vs. THE STATE OF BIHAR
|
February 6, 2015 |
MAHADEO SINGH COLLEGE Vs. UNION OF INDIA AND ORS.
|
August 26, 2015 |
MAHAMAYA GOPAL PRASAD Vs. STATE OF BIHAR
|
September 22, 2015 |
MAHAMOOD AHMAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 30, 2015 |
MAHANTH RAM Vs. THE STATE OF BIHAR
|
February 2, 2015 |
MAHBOOB ANSARI S/O MOHHAMAD HABIB Vs. STATE OF BIHAR
|
September 8, 2015 |
MAHENDRA BADAL S/O SATISH CHANDRA RAI Vs. UNION OF INDIA
|
May 8, 2015 |
MAHENDRA PRASAD @ MAHENDRA YADAV S/O RAM NARESH YADAV R/O VILLAGE Vs. STATE OF BIHAR AND OTHERS
|
April 23, 2015 |
MAHENDRA PRASAD GUPTA Vs. THE UNION OF INDIA
|
September 16, 2015 |
MAHENDRA SAH AND ORS. Vs. CHANDRAJEET SAH AND ORS.
|
May 4, 2015 |
MAHENDRA SAHNI SON OF LATE BANSIDHAR SAHANI Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS CHAIRMAN
|
September 7, 2015 |
MAHENDRA YADAV @ MAHENDRA SINGH YADAV S/O CHANDRAWA YADAV Vs. STATE OF BIHAR
|
May 20, 2015 |
MAHESH CHANDRA AGRAWAL Vs. THE BIHAR STATE ELECTRICITY BOARD
|
January 19, 2015 |
MAHESH KUMAR SHARMA; RAMCHANDRA MISHRA; MANI KANT MANDAL; KRISHNANANDAN PRASAD; DHIRENDRA PRASAD KUMAR Vs. STATE OF BIHAR AND ORS
|
December 7, 2015 |
MAHESH PANDIT Vs. THE STATE OF BIHAR
|
January 23, 2015 |
MAHESH THAKUR S/O SHRI JAGDISH THAKUR Vs. STATE OF BIHAR
|
March 2, 2015 |
MALKOM WALESKI Vs. BARBRA REBERIO @ BARBRA RABERIO
|
March 13, 2015 |
MAMTA DEVI, W/O GAURI SHANKAR ROY Vs. STATE OF BIHAR
|
March 4, 2015 |
MAMTA KUMARI Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
|
February 5, 2015 |
MANDVI KUMARI W/O SUDHIR KUMAR CHAUDHARY Vs. STATE OF BIHAR AND ORS
|
April 2, 2015 |
MANI LAL BARIK S/O LATE ANANT LAL BARIK Vs. STATE OF BIHAR AND ORS
|
March 11, 2015 |
MANISH DWIVEDI Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2015 |
MANISH GIRI S/O CHANDAN GIRI Vs. STATE OF BIHAR
|
March 27, 2015 |
MANISH KUMAR AND ORS. Vs. THE SATE OF BIHAR AND ORS.
|
August 11, 2015 |
MANISH KUMAR SONI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2015 |
MANISH MISHRA Vs. STATE OF BIHAR
|
December 1, 2015 |
MANISH PRIYADARSHI Vs. THE UNION OF INDIA AND ORS.
|
October 12, 2015 |
MANISH SHANKAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 14, 2015 |
MANISH TRADING COMPANY Vs. UNION OF INDIA
|
July 16, 2015 |
MANIYA DEVI Vs. STATE OF BIHAR
|
August 6, 2015 |
MANJU CHATURVEDI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 30, 2015 |
MANJU DEVI Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2015 |
MANJU DEVI AND ORS. Vs. THE STATE OF BIHAR
|
November 30, 2015 |
MANNU KISHORE BHAGAT @ MANUN BHAGAT S/O RAM CHALITAR BHAGAT Vs. STATE OF BIHAR
|
May 8, 2015 |
MANOJ KUMAR Vs. STATE OF BIHAR
|
May 11, 2015 |
MANOJ KUMAR Vs. THE UNION OF INDIA AND ORS.
|
November 4, 2015 |
MANOJ KUMAR BHARTI Vs. THE STATE OF BIHAR
|
February 16, 2015 |
MANOJ KUMAR MISHRA S/O DHARM NATH MISHRA AND ORS Vs. UNION OF INDIA AND ORS
|
October 7, 2015 |
MANOJ KUMAR S/O MAHENDRA PRASAD SINGH Vs. UNION OF INDIA
|
January 7, 2015 |
MANOJ KUMAR SINGH, S/O MADAN SINGH Vs. BIHAR LEGISLATIVE COUNCIL, BIHAR, PATNA
|
February 2, 2015 |
MANOJ KUMAR SINHA AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
January 13, 2015 |
MANOJ RAI AND ORS. Vs. THE STATE OF BIHAR
|
August 21, 2015 |
MANOJ SHARMA AND ORS. Vs. THE STATE OF BIHAR
|
August 20, 2015 |
MANORANJAN PRASAD Vs. CENTRAL BANK OF INDIA AND ORS.
|
February 10, 2015 |
MANORMA PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
February 2, 2015 |
MANTUN SAH Vs. THE STATE OF BIHAR
|
December 14, 2015 |
MAPRA LABORATORIES PVT. LTD. Vs. COMMERCIAL TAXES OFFICER, SPECIAL CIRCLE AND ORS.
|
April 5, 2015 |
MASIHA Vs. THE STATE OF BIHAR AND ORS.
|
February 13, 2015 |
MATHURA MAHTO AND ORS. Vs. STATE OF BIHAR
|
August 21, 2015 |
MATUKA YADAV Vs. THE STATE OF BIHAR
|
July 9, 2015 |
MAUJE LAL SAHANI, SON OF JIVAN SAHANI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
April 29, 2015 |
MAULVI MIAN Vs. STATE OF BIHAR
|
May 13, 2015 |
MAUZI MURIYARI Vs. STATE OF BIHAR
|
May 21, 2015 |
MCNALLY BHARAT ENGINEERING COMPANY LIMITED Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
May 22, 2015 |
MD ALAM Vs. STATE OF BIHAR
|
January 9, 2015 |
MD ATIQUR RAHMAN Vs. STATE OF BIHAR; DISTRICT COLLECTOR; DISTRICT LAND ACQUISITION OFFICER; CIRCLE OFFICER
|
September 7, 2015 |
MD EKBAL AHMAD; SANJIV KUMAR Vs. STATE OF BIHAR AND OTHERS
|
December 7, 2015 |
MD FAIYAZ S/O SHEIKH IBRAHIM @ MD IBRAHIM Vs. STATE OF BIHAR
|
April 29, 2015 |
MD GHEYASUDDIN S/O LATE SK JAMADAR Vs. STATE OF BIHAR
|
April 7, 2015 |
MD HAFIJU RAHMAN Vs. STATE OF BIHAR UNION OF INDIA
|
December 4, 2015 |
MD IMTIYAZ ANSARI S/O LATE MD SAMID Vs. STATE OF BIHAR
|
March 10, 2015 |
MD IMTIYAZ S/O RAFIQUE Vs. STATE OF BIHAR
|
June 30, 2015 |
MD JAWED ANWAR S/O MD MAHBOOB ALAM Vs. STATE OF BIHAR AND ORS
|
October 13, 2015 |
MD MOZAMIL HAQUE S/O SAJJAD ALI Vs. STATE OF BIHAR
|
March 12, 2015 |
MD MUNTASAR KHAN @ MD MUNTASAR AHMAD KHAN Vs. STATE OF BIHAR
|
February 3, 2015 |
MD MUSTAFA Vs. STATE OF BIHAR
|
May 21, 2015 |
MD MUSTAFA S/O NOOR MOHAMMAD AND ORS Vs. MD AZIZ SON OF LATE ALLAUDIN AND ORS
|
December 8, 2015 |
MD PARVEZ ALAM Vs. STATE OF BIHAR; PRINCIPAL SECRETARY URBAN DEVELOPMENT AND HOUSING DEPARTMENT; DISTRICT MAGISTRATE, ARARIA; PRINCIPAL SECRETARY ROAD CONSTRUCTION DEPARTMENT, GOVERNMENT OF
BIHAR, PATNA; MUNICIPAL COUNCIL, ARARIA; AFSANA PRAWEEN; PARAS KUMAR BHAGAT; RESHAM
|
March 23, 2015 |
MD QUASIM ANSARI, S/O LATE MD FAKHRUDDIN AHMAD Vs. UNION OF INDIA
|
March 17, 2015 |
MD SHAMSHER ALAM S/O HAMID MIAN Vs. STATE OF BIHAR
|
April 2, 2015 |
MD USMAN S/O SHAH ULFAT Vs. STATE OF BIHAR AND ORS
|
December 9, 2015 |
MD. ALI HASAN AND ORS. Vs. STATE OF BIHAR AND ORS.
|
November 24, 2015 |
MD. AMARUL HAQUE Vs. STATE OF BIHAR
|
August 21, 2015 |
MD. DAUD S/O CHATKAN MIAN Vs. MD. SHAMSUL S/OLATE KAMRUDDIN
|
November 3, 2015 |
MD. HABIB Vs. MD. SAFIQUE, SON OF LATE SHEKHAWAT, RESIDENT OF VILLAGE AKBARPUR, P.O.
|
September 2, 2015 |
MD. JAMRUL HODA, SON OF ABDUL MAJID Vs. STATE OF BIHAR
|
August 31, 2015 |
MD. JAVED Vs. STATE ELECTION COMMISSION
|
January 7, 2015 |
MD. KALAM SON OF MD. SALAM Vs. STATE OF BIHAR
|
March 9, 2015 |
MD. MERAJ ALAM SON OF MD. RAJAK ALAM Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
September 18, 2015 |
MD. MUNNA @ MUSTAFA Vs. STATE OF BIHAR
|
August 20, 2015 |
MD. NAJEEB Vs. THE STATE OF BIHAR
|
August 20, 2015 |
MD. QAIYUM Vs. STATE OF BIHAR
|
January 29, 2015 |
MD. RINKU MIAN Vs. STATE OF BIHAR AND ORS.
|
January 27, 2015 |
MD. SABIR Vs. THE STATE OF BIHAR
|
December 17, 2015 |
MD. SAHABBUDIN S/O MD. CHANU MIAN RESIDENT OF VILLAGE; Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, BIHAR, PATNA.
|
February 23, 2015 |
MD. SALAM Vs. UNION OF INDIA
|
November 30, 2015 |
MD. SALAM IRAQUI Vs. THE STATE OF BIHAR
|
September 29, 2015 |
MD. SHADAB @ MD. SAHANSHAH KHAN Vs. THE STATE OF BIHAR
|
November 26, 2015 |
MD. SHAHID ALAM Vs. THE STATE OF BIHAR & ORS.
|
August 19, 2015 |
MD. TAJUDDIN Vs. THE STATE OF BIHAR AND ORS.
|
September 21, 2015 |
MD. WASIM UDDIN Vs. THE STATE OF BIHAR AND ORS.
|
March 17, 2015 |
MEDICAL COUNCIL OF INDIA AND ORS. Vs. SAFI AHMAD AND ORS.
|
December 16, 2015 |
MEENA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
October 13, 2015 |
MEENA DEVI AND ORS. Vs. JAWAHAR LAL SAH AND ORS.
|
July 22, 2015 |
MEENA DEVI AND ORS. Vs. RIZWANA KHATOON AND ORS.
|
July 17, 2015 |
MEENA DEVI W/O SRI SANT LAL RAJAK Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY
|
July 17, 2015 |
MEENA DEVI, WIFE OF MURLI SINGH Vs. STATE OF BIHAR
|
January 20, 2015 |
MEENA SAHAY, WIFE OF LATE AKHILESHWAR SAHAY Vs. BIHAR STATE BAR COUNCIL, PATNA
|
March 18, 2015 |
MEENA SHARMA Vs. STATE OF BIHAR; MD MUSTAFA HUSSAIN; MANAGER BRAND PROTECT6ION, PROCTER AND GAMBLE
|
May 18, 2015 |
MEENA SHARMA Vs. STATE OF BIHAR
|
May 14, 2015 |
MEER HASHIM SON OF LATE MEER AHMAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
|
February 10, 2015 |
MEERA SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2015 |
MEWA RAI AND ORS. Vs. RUPLAL SAHANI AND ORS.
|
September 3, 2015 |
MIHIR KUMAR JHA SON OF SURYA KANT JHA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
January 7, 2015 |
MILITH KARV ENGINEERING & TRADING PVT. LTD. Vs. STATE OF BIHAR AND ORS.
|
February 23, 2015 |
MINA DEVI Vs. UNION OF INDIA
|
April 15, 2015 |
MINA DEVI & ANR Vs. RAM PYARE SINGH & ORS
|
June 24, 2015 |
MIRA SINGH Vs. STATE OF BIHAR AND ORS.
|
December 1, 2015 |
MITHILA AUTOS Vs. THE STATE OF BIHAR AND ORS.
|
February 27, 2015 |
MITHILESH DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2015 |
MITHILESH KUMAR Vs. STATE OF BIHAR
|
May 5, 2015 |
MITHILESH KUMAR PRASAD Vs. STATE OF BIHAR
|
April 27, 2015 |
MITHILESH KUMAR SINHA & ORS. Vs. THE STATE OF BIHAR & ORS.
|
November 24, 2015 |
MITHILESH YADAV Vs. THE STATE OF BIHAR
|
January 22, 2015 |
MOHAMMAD ALI Vs. QUAMRU JAMMA AND ORS.
|
September 9, 2015 |
MOHAN GIRI, SON OF MARUA GIRI Vs. STATE OF BIHAR
|
March 18, 2015 |
MOHAN JHA Vs. STATE OF BIHAR
|
October 5, 2015 |
MOHAN KUMAR MAHTO Vs. THE STATE OF BIHAR
|
July 20, 2015 |
MOHAN MISTRY Vs. MANJUR HUSSAIN
|
November 30, 2015 |
MOHAN SINGH Vs. STATE OF BIHAR
|
January 12, 2015 |
MOJAMIL BAITHA Vs. STATE OF BIHAR
|
August 12, 2015 |
MOKHTAR NATH RAM Vs. THE STATE OF BIHAR AND ORS.
|
January 7, 2015 |
MOKIM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2015 |
MONI DEVI AND ORS. Vs. THE STATE OF BIHAR
|
March 25, 2015 |
MORA TOLLWAYS LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
September 22, 2015 |
MOSSMAT ANNPURNA DEVI WIFE OF LATE UMLESHWAR OJHA AND ORS Vs. RAM SAKHO DEVI WIFE OF LATE RAM PRAVESH OJHA AND ORS
|
May 8, 2015 |
MOST DALWA DEVI WIDOW OF CHABILA BHAGAT Vs. STATE OF BIHAR
|
April 30, 2015 |
MOST. GULJARI KUER AND ORS. Vs. RAMADHAR SETH AND ORS.
|
November 24, 2015 |
MOST. LILA DEVI AND ORS. Vs. THE UNION OF INDIA
|
February 19, 2015 |
MOST. SAMILA KHATOON Vs. THE UNION OF INDIA
|
October 15, 2015 |
MOST. SANGITA DEVI Vs. MOST. MANJULA DEVI
|
December 16, 2015 |
MOST. SUNDARI DEVI Vs. STATE OF BIHAR
|
August 13, 2015 |
MOSTT. HIRAMANI DEVI AND ORS. Vs. GOPAL PRASAD SHAH AND ORS.
|
February 10, 2015 |
MOSTT. RAJESHWARI DEVI AND ORS. Vs. DWAJDHARI DUBEY AND ORS.
|
September 23, 2015 |
MOTI PRASAD AND ORS. Vs. DWARIKA PRASAD AND ORS.
|
September 15, 2015 |
MR. JAGDISH PRASAD SINGH @ JAGDISH PRASAD SINGH Vs. THE STATE OF BIHAR
|
January 6, 2015 |
MR. VINOD KUMAR SINGH & ORS. Vs. THE STATE OF BIHAR & ORS.
|
July 31, 2015 |
MRITUNJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 11, 2015 |
MRITUNJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 15, 2015 |
MRITUNJAY SUDHA AUSDHALAYA AND OTHERS Vs. STATE OF BIHAR
|
August 3, 2015 |
MRS.BABITA DEVI W/O SRI DINESH PRASAD SAH, PROPRIETOR OF M/S MITHOO BLEACHING CENTRE VILL Vs. THE UNION OF INDIA
|
March 27, 2015 |
MUBARK HUSSAIN Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2015 |
MUKESH KUMAR Vs. STATE OF BIHAR; PRIYANKA DEVI
|
December 8, 2015 |
MUKESH KUMAR Vs. THE STATE OF BIHAR
|
November 26, 2015 |
MUKESH KUMAR S/O SHRI KRISHNA NANDAN PRASAD Vs. THE SAMASTIPUR KSHETRIYA GRAMIN BANK (SPONSORED BY STATE BANK OF INDIA)
|
October 7, 2015 |
MUKESH PASWAN Vs. STATE OF BIHAR
|
April 21, 2015 |
MUKESH PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2015 |
MUKH RAM SINGH SON OF SHREE RAM BILASH SINGH, RESIDENT OF VILLAGE DHIDHI, P.S. BAROON, DISTRICT Vs. THE STATE OF BIHAR
|
March 23, 2015 |
MUKTENDRA PRATAP Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
February 11, 2015 |
MULTI ENGG. & SCIENTIFIC CORPN. Vs. BIHAR STATE ELECTRICITY BOARD
|
February 18, 2015 |
MUNARIK MANJHI Vs. STATE OF BIHAR
|
May 22, 2015 |
MUNDRIKA PANDIT Vs. STATE OF BIHAR AND ORS.
|
January 28, 2015 |
MUNESHWAR YADAV Vs. STATE OF BIHAR
|
May 1, 2015 |
MUNI LAL YADAV AND OTHERS Vs. RAMDENI YADAV AND OTHERS
|
January 5, 2015 |
MUNICIPAL COMMISSIONER OF KATIHAR MUNICIPALITY Vs. R.B.H.M. JUTE MILLS AND ORS.
|
March 12, 2015 |
MUNICIPAL COMMISSIONER OF KATIHAR MUNICIPALITY THROUGH THE CHAIRMAN Vs. R.B.H.M. JUTE MILLS THROUGH ITS GENERAL MANAGER SRI RAM KUMAR SAKSARIA
|
March 12, 2015 |
MUNIR MIAN(SINCE DEAD) & ORS. Vs. THE STATE OF BIHAR
|
August 14, 2015 |
MUNMUN PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
March 26, 2015 |
MUNNA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
MUNNA PANDEY AND ORS. Vs. STATE OF BIHAR
|
February 9, 2015 |
MUNNA SINGH Vs. THE STATE OF BIHAR
|
July 9, 2015 |
MUNNI DEVI AND OTHERS Vs. STATE OF BIHAR
|
March 19, 2015 |
MUNNI KHATOON Vs. THE NATIONAL INSURANCE CO. LTD. AND ORS.
|
December 18, 2015 |
MURARI JHA Vs. THE UNION OF INDIA AND ORS.
|
July 1, 2015 |
MURARI MANOHAR S/O BHAGWAN DAS Vs. STATE OF BIHAR AND ORS
|
October 13, 2015 |
MURLIDHAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 19, 2015 |
MURSHID ALAM Vs. THE STATE OF BIHAR AND ORS.
|
February 27, 2015 |
MUSTAF HAFIZUR RAHMAN SON OF ABDUR RAHMAN, RESIDENT OF VILLAGE MASNA, P.O. MASNA, P.S. RADHANAGAR, DISTRICT SAHEBGANJ (JHARKHAND) Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
January 23, 2015 |
MUSTAFA ANSARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 9, 2015 |
MUSTAFA KAMAL Vs. DEELIP BEEN
|
August 10, 2015 |
N.S. BAPNA Vs. STATE OF BIHAR AND ANOTHER
|
May 1, 2015 |
N.S. BAPNA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 5, 2015 |
NAFIS NAWAZ KHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 31, 2015 |
NAFISULWORA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2015 |
NAGENDRA PRASAD SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2015 |
NAGENDRA RAI Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2015 |
NAGENDRA SAHANI S/O LATE MOUJE SAHANI Vs. THE STATE OF BIHAR
|
April 13, 2015 |
NAGENDRA SHARMA Vs. THE SUPERINTENDENT OF POLICE, JEHANABAD AND ORS.
|
September 14, 2015 |
NAGESHWAR PRASAD AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 8, 2015 |
NAGESHWAR PRASAD YADAV Vs. UNION OF INDIA
|
March 13, 2015 |
NAGINA CHAMAR AND OTHERS Vs. STATE OF BIHAR
|
June 11, 2015 |
NAGO AND ORS. Vs. THE STATE OF BIHAR
|
July 8, 2015 |
NAGO YADAV S/O BALDEO YADAV Vs. STATE OF BIHAR
|
March 2, 2015 |
NAJMUDDIN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 7, 2015 |
NAKUL DEO SINGH Vs. STATE OF BIHAR
|
June 25, 2015 |
NAMDHARI YADAV AND ORS. Vs. THE STATE OF BIHAR
|
March 26, 2015 |
NAND DUBEY AND ORS. Vs. THE STATE OF BIHAR
|
August 25, 2015 |
NAND KISHOR BHARTI SON OF LATE RAJBANSHI BHARTI RESIDENT OF POST- EKMA Vs. STATE OF BIHAR
|
January 14, 2015 |
NAND KISHORE THAKUR Vs. STATE OF BIHAR
|
March 25, 2015 |
NAND KUMAR VISHWAKARMA @ NAND KUMAR Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD. AND OTHERS
|
February 13, 2015 |
NAND LAL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 20, 2015 |
NANDU PRASAD Vs. THE STATE OF BIHAR
|
December 4, 2015 |
NANHKI DEVI Vs. STATE OF BIHAR AND ORS.
|
January 30, 2015 |
NANHKU RAM Vs. THE STATE OF BIHAR
|
December 2, 2015 |
NANHU MANDAL @ NAHU MANDAL, SON OF UDAY MANDAL; NANHAKU MANDAL @ NANHKA MANDAL, SON OF CHULHAYA MANDAL Vs. STATE OF BIHAR
|
March 18, 2015 |
NARAYAN JHA, SON OF LATE BILAT JHA Vs. LALIT NARAYAN MITHILA UNIVERSITY DARBHANGA
|
January 13, 2015 |
NARAYAN MAHTO & ORS. Vs. THE STATE OF BIHAR
|
August 18, 2015 |
NARAYAN MAHTO AND ORS. Vs. STATE OF BIHAR
|
August 14, 2015 |
NARAYAN PRASAD SHARMA @ NARAYAN THAKUR Vs. STATE OF BIHAR
|
February 12, 2015 |
NARAYAN PRASAD SINGH AND ORS. Vs. THE STATE OF BIHAR
|
November 24, 2015 |
NARAYAN SINGH Vs. THE UNION OF INDIA AND ORS.
|
July 7, 2015 |
NARENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2015 |
NARENDRA KUMAR ROY Vs. STATE OF BIHAR AND OTHERF
|
May 20, 2015 |
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 16, 2015 |
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
March 19, 2015 |
NARENDRA MISHRA Vs. STATE OF BIHAR
|
June 23, 2015 |
NARENDRA MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
January 30, 2015 |
NARENDRA PANDIT Vs. HIRALAL PANDIT SON OF CHAMROO PANDIT; MOTI PANDIT MINOR SON OF HIRALAL PANDIT; KISHORI PANDIT; KRISHNA PANDIT AND ORS
|
March 20, 2015 |
NARENDRA PRASAD @ NAGENDRA PRASAD S/O LATE SUKHI SAH Vs. STATE OF BIHAR AND ORS
|
December 15, 2015 |
NARESH MANDAL Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2015 |
NARESH MISTRY Vs. KAMLA DEVI AND ORS.
|
July 17, 2015 |
NARESH PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2015 |
NARESH PRASAD Vs. STATE OF BIHAR
|
July 2, 2015 |
NARESH RAVIDAS SON OF BALESHWAR RAVIDAS Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE
|
September 22, 2015 |
NARI KALYAN SEWA SANGH MOSIMPUR KURTHA Vs. UNION OF INDIA
|
February 10, 2015 |
NASEEM ALAM Vs. STATE OF BIHAR
|
April 28, 2015 |
NASEEM FATIMA DAUGHTER OF IMTEYAZ ALAM, WIFE OF ADIL ASGHAR RESIDENT OF PAKHRARI, P.O. & P.S. SHEOSAGAR, DISTRICT ROHTAS Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PRIMARY EDUCATION, BIHAR, PATNA AND OTHERS
|
July 10, 2015 |
NASIMUL HODA Vs. THE STATE OF BIHAR AND ORS.
|
March 26, 2015 |
NATHUNI PASWAN AND ANOTHER Vs. BHARAT PASWAN AND OTHERS
|
January 15, 2015 |
NATIONAL INDUSTRIES (RE-ROLLING MILLS) Vs. UNION OF INDIA AND ORS.
|
August 3, 2015 |
NATIONAL INSURANCE CO. LTD., REGD. OFFICE AT 3RD MIDDLETON STREET, KOLKATA Vs. UNION OF INDIA THROUGH FINANCE SECRETARY DEPTT. OF FINANCE, NEW DELHI
|
February 5, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MOSMAT JIUTI KUER
|
January 5, 2015 |
NATIONAL INSURANCE COMPANY LIMITED Vs. LEELA KUER
|
January 15, 2015 |
NATIONAL INSURANCE COMPANY, LTD Vs. AKHILESH KUMAR SINGH; CONGRESS YADAV
|
March 18, 2015 |
NATURALS DAIRY PVT. LTD. Vs. THE BANK OF BARODA AND ORS.
|
April 27, 2015 |
NATURALS DAIRY PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 1, 2015 |
NAVAL KISHOR YADAV Vs. THE STATE OF BIHAR
|
September 1, 2015 |
NAVIN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
May 14, 2015 |
NAVIN KUMAR Vs. STATE OF BIHAR AND ORS.
|
January 7, 2015 |
NAVIN KUMAR Vs. THE STATE OF BIHAR
|
December 22, 2015 |
NAVIN KUMAR MISHRA AND ORS Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
NAVIN KUMAR S/O KAPILDEO PRASAD Vs. STATE OF BIHAR
|
January 21, 2015 |
NAVJEEWAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
December 10, 2015 |
NAVYUVAK PUSHTAKALAYA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2015 |
NAWAL KISHORE CHOUDHARY Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF BIHAR, PATNA; JOINT SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA; RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR PUSA AND ORS
|
May 15, 2015 |
NAWAL KISHORE PRASAD, RETIRED ACCOUNTANT, AGED ABOUT 63 YEARS, SON OF LATE BIMAL PRASAD, RESIDENT OF MOHALLA Vs. THE BIHAR STATE ELECTRICITY BOARD, THROUGH ITS SECRETARY, VIDYUT BHAWAN, BAILEY ROAD, PATNA
|
March 27, 2015 |
NAWAL KISHORE SAH & ORS. Vs. THE STATE OF BIHAR
|
August 17, 2015 |
NAYAN KUMAR SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2015 |
NAYEEMA KHATOON AND ORS. Vs. MAMTA KUMARI
|
September 4, 2015 |
NAYEEMUDDIN @ MUNNA @ NOWA @ MD NAYEMUDDIN Vs. STATE OF BIHAR
|
January 13, 2015 |
NAZIR HUSSAIN Vs. THE STATE OF BIHAR AND ORS.
|
March 12, 2015 |
NEEL KAMAL AND ORS. Vs. ADITYA KUMAR CHATTERJEE AND ORS.
|
August 17, 2015 |
NEELAM DEVI Vs. THE STATE OF BIHAR AND ORS.
|
May 6, 2015 |
NEELAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2015 |
NEERAJ DEVI WIFE OF RAJENDRA PRASAD SINGH AND ORS Vs. JANKI DEVI WIFE OF SHIV BHAJJAN SINGH AND ORS
|
June 24, 2015 |
NEERAJ KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2015 |
NEERAJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 27, 2015 |
NEHAL AHMAD KHAN Vs. STATE OF BIHAR
|
May 5, 2015 |
NELSON MURM S/O LATE SOHRAI MURM Vs. STATE OF BIHAR
|
March 27, 2015 |
NEPALI YADAV Vs. THE STATE OF BIHAR
|
October 27, 2015 |
NEW INDIA ASSURANCE COMPANY Vs. ASHOK KUMAR SINGH
|
March 27, 2015 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOST SUMITRA DEVI
|
January 12, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MIRA DEVI
|
January 23, 2015 |
NEW SWADESHI SUGAR MILLS LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 24, 2015 |
NEW TIRUPATI TRAVELS Vs. THE STATE OF BIHAR
|
January 27, 2015 |
NEYAZ AHMAD Vs. THE STATE OF BIHAR
|
April 15, 2015 |
NIAGAREE BUILDERS & DEVELOPERS PVT. LTD. Vs. AYODHYA SINGH AND ORS.
|
July 13, 2015 |
NIAGREE BUILDERS & DEVELOPERS PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 18, 2015 |
NIBHI INDUSTRIES ( P ) LTD Vs. STATE OF BIHAR; PRINCIPAL SECRETARY; DIRECTOR (TECHNICAL DEVELOPMENT); MANAGING DIRECTOR OF BIHAR INDUSTRIAL DEVELOPMENT AUTHORITY
|
November 24, 2015 |
NIJAMUDDIN ANSARI Vs. STATE OF BIHAR AND OTHERS
|
November 23, 2015 |
NIKIL KUMAR SINGH Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.
|
July 1, 2015 |
NILAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
May 5, 2015 |
NILAM KUMARI DAUGHTER Vs. GITA KUMARI AND ORS.
|
February 19, 2015 |
NIRAJ KUMAR MISHRA Vs. THE STATE OF BIHAR
|
December 7, 2015 |
NIRAJ TIWARI Vs. THE STATE OF BIHAR
|
October 12, 2015 |
NIRMAL KUMAR SINHA Vs. BIHAR STATE BEVERAGES CORPORATION LTD
|
November 26, 2015 |
NIRMALA DEVI Vs. STATE OF BIHAR AND ORS
|
February 23, 2015 |
NIRMALA DEVI W/O LATE DR. HEM CHANDRA KUMAR Vs. B.N. MANDAL UNIVERSITY
|
January 16, 2015 |
NISHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 11, 2015 |
NITIN AGRAWAL Vs. STATE OF BIHAR THROUGH THE CABINET VIGILANCE
|
March 13, 2015 |
NITYA NAND SHARMA Vs. THE STATE OF BIHAR
|
July 3, 2015 |
NITYA SINGH S/O LATE HARI SINGH Vs. STATE OF BIHAR
|
May 19, 2015 |
NITYANAND SINGH Vs. THE STATE ELECTION COMMISSION BIHAR
|
January 9, 2015 |
NIWAS CHOUBEY Vs. THE STATE OF BIHAR AND ORS.
|
February 9, 2015 |
NIZAM KHAN Vs. PUNJAB NATIONAL BANK, BIHAR AND OTHERS
|
March 23, 2015 |
NIZAMUDDIN Vs. THE STATE OF BIHAR
|
May 12, 2015 |
NIZAMUDDIN AND ORS. Vs. THE STATE OF BIHAR
|
December 11, 2015 |
NOMAN ALAM Vs. THE UNION OF INDIA AND ORS.
|
November 26, 2015 |
NOOR ALAM S/O LATE DAUD ALI Vs. STATE OF BIHAR
|
March 4, 2015 |
NORTH BIHAR POWER DISTRIBUTION COMPANY LIMITED AND ORS Vs. STATE OF BIHAR AND ORS
|
June 25, 2015 |
NORTHERN RAILWAY, GENERAL MANAGER Vs. KAUSHAL KUMAR BISWAS
|
March 10, 2015 |
NURUL HODA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2015 |
NUTAN KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2015 |
NUTAN SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 27, 2015 |
OFFICIAL LIQUIDATOR Vs. INDU JAIN AND ORS.
|
May 6, 2015 |
OM PRAKASH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 24, 2015 |
OM PRAKASH MALHOTRA Vs. THE UNION OF INDIA AND ORS.
|
November 24, 2015 |
OM PRAKASH PANDEY Vs. STATE OF BIHAR
|
January 27, 2015 |
OM SHANKAR JHA SON OF JATA SHANKAR JHA Vs. STATE OF BIHAR
|
January 16, 2015 |
OM SURGICAL INDUSTRIES & ANR. Vs. STATE OF BIHAR & ORS.
|
October 8, 2015 |
OME PRAKASH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
September 22, 2015 |
ORIENTAL INSURANCE CO. Vs. SUPERINTENDENT, BIHAR STATE ROAD TRANSPORT CORPORATION AND ORS.
|
April 20, 2015 |
ORIENTAL INSURANCE COMPANY Vs. AWDHESH SINGH
|
January 23, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. NAWAL PRASAD
|
September 30, 2015 |
OVERSEAS ENTERPRISES AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
November 30, 2015 |
P.F. TOPNO AND ORS. Vs. STATE OF BIHAR
|
September 15, 2015 |
P.K. DAM Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2015 |
PADMASHA JHA Vs. THE STATE OF BIHAR AND ORS.
|
February 27, 2015 |
PAIRU MOCHI AND ORS. Vs. THE STATE OF BIHAR
|
July 16, 2015 |
PALLE CHANDRASHEKHAR REDDY Vs. EAST CENTRAL RAILWAY (CONSTRUCTION ORGANIZATION) AND ORS.
|
September 9, 2015 |
PALTU DAS AND ANOTHER Vs. STATE OF BIHAR
|
February 9, 2015 |
PAMMI DEVI Vs. THE STATE OF BIHAR & ANR.
|
November 26, 2015 |
PANCHANAN SHARMA AND ORS. Vs. THE STATE OF BIHAR
|
March 3, 2015 |
PANCHULAL MIKHIYA Vs. STATE OF BIHAR
|
March 26, 2015 |
PANKAJ KUMAR Vs. STATE OF BIHAR
|
May 4, 2015 |
PANKAJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 9, 2015 |
PANKAJ SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 16, 2015 |
PANNA DEVI Vs. STATE OF BIHAR AND OTHERS
|
July 1, 2015 |
PAPPU @ SHOAIB AHMAD @ SOYAB MIAN SON OF ABDUL KADIR Vs. STATE OF BIHAR
|
January 12, 2015 |
PAPPU MISTRY S/O SATENDRA MISTRY, R/O VILLAGE Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ANOTHER
|
November 23, 2015 |
PAPPU SINGH AND ORS. Vs. THE STATE OF BIHAR
|
December 9, 2015 |
PARAS NATH CHAUDHARY Vs. NUTAN DEVI AND ORS.
|
August 31, 2015 |
PARAS NATH RAI Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2015 |
PARAS RAI AND OTHERS Vs. STATE OF BIHAR
|
May 11, 2015 |
PARASNATH GIRI Vs. DURGA GIRI
|
December 3, 2015 |
PARICHHAN BHAGAT @ RAAM PARICHHAN BHAGAT AND OTHERS Vs. STATE OF BIHAR
|
August 4, 2015 |
PARMA NAND KUMAR SINHA S/O SIDHESHWAR PRASAD Vs. STATE OF BIHAR
|
April 3, 2015 |
PARMANAND MAURYA Vs. STATE OF BIHAR AND ORS.
|
March 26, 2015 |
PARMANAND PASWAN, SON OF LATE RAM PRATAP PASWAN, RESIDENT OF VILLAGE GANGA PRASAD, P.S. BRAUNI, DISTRICT BEGUSARAI Vs. THE STATE OF BIHAR
|
February 26, 2015 |
PARMANAND PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 2, 2015 |
PARMATMA ALLIED FEED CO. PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
May 26, 2015 |
PARMESHWAR PATHAK S/O LATE YOGENDRA PATHAK Vs. STATE OF BIHAR
|
March 23, 2015 |
PARMESHWAR THAKUR S/O LATE RAM KRISHNA THAKUR Vs. STATE OF BIHAR
|
March 11, 2015 |
PARWATI DEVI AND ORS. Vs. NITESH KUMAR SINGH AND ORS.
|
April 13, 2015 |
PARWATI DEVI AND ORS. Vs. BASANTI DEVI
|
July 14, 2015 |
PASKAL TUDU @ PASCAL TUDU Vs. STATE OF BIHAR
|
February 6, 2015 |
PATNA MOTORS Vs. STATE OF BIHAR
|
May 14, 2015 |
PATNA MUNICIPAL CORPORATION Vs. KRISHN KUMAR SINGH
|
May 11, 2015 |
PATRONS (INDIA) ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
June 22, 2015 |
PAWAN KR. SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 13, 2015 |
PAWAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
September 8, 2015 |
PAWAN KUMAR CHOUDHARY SON OF LATE DR. HARE RAM CHOUDHARY Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
|
September 21, 2015 |
PAWAN KUMAR RAJAK Vs. STATE OF BIHAR
|
February 19, 2015 |
PAWAN KUMAR SAFI Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2015 |
PERMANAND SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
February 4, 2015 |
PHULAR CONSTRUCTION COMPANY PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
March 25, 2015 |
PINAX STEEL INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
February 24, 2015 |
PINTU BHAGAT Vs. THE STATE OF BIHAR
|
July 27, 2015 |
PITAMBAR PRASAD Vs. STATE OF BIHAR
|
May 6, 2015 |
POKHRAJ YADAV AND ORS. Vs. BHUNESHWAR YADAV AND ORS.
|
December 17, 2015 |
POONAM KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
September 29, 2015 |
POONAM KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
PRABESH PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2015 |
PRABHAKAR PD SINGH AND ORS. Vs. THE VICE CHANCELLOR, TILKA MANJHI BHAGALPUR UNIVERSITY AND ORS.
|
May 13, 2015 |
PRABHAS CHANDRA KARN AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 17, 2015 |
PRABHAS MANDAL Vs. THE STATE OF BIHAR
|
September 4, 2015 |
PRABHAT KUMAR Vs. THE STATE OF BIHAR
|
January 15, 2015 |
PRABHAT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 20, 2015 |
PRABHU NATH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2015 |
PRABHU NATH TIWARY Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2015 |
PRABHU YADAV Vs. STATE OF BIHAR
|
October 29, 2015 |
PRABHUNATH BHAGAT AND ORS. ETC. Vs. STATE OF BIHAR
|
August 13, 2015 |
PRADEEP KUMAR BHAGAT Vs. THE STATE OF BIHAR
|
December 4, 2015 |
PRADEEP KUMAR JHA Vs. THE STATE OF BIHAR
|
June 30, 2015 |
PRADEEP KUMAR MANDAL, SON OF LATE DIGAMBAR PRASAD MANDAL, RESIDENT OF MIRKEL KARHAGOLA GHAT, P.S. Vs. BAIJNATH KUMAR PASWAN, SON OF RAM PRATAP PASWAN, RESIDENT OF KARHAGOLA, P.S.
|
January 28, 2015 |
PRADEEP KUMAR SINGH Vs. STATE OF BIHAR
|
March 11, 2015 |
PRADEEP KUMAR TIWARI, SON OF LATE BISHWANATH TIWARI, RESIDENT OF POST OFFICE AND VILLAGE Vs. THE STATE OF BIHAR
|
April 1, 2015 |
PRADIP KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2015 |
PRADIP KUMAR MEHTA Vs. THE STATE OF BIHAR
|
January 19, 2015 |
PRADIP LAMP WORKS Vs. THE STATE OF BIHAR AND ORS.
|
March 16, 2015 |
PRAGATISHIL ADARSH SAHAKARI GRIH NIRMAN SAMITI LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2015 |
PRAHALAD STONE WORKS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2015 |
PRAMILA ACHAL W/O PRAMOD NARAIN ACHAL Vs. STATE OF BIHAR
|
March 9, 2015 |
PRAMILA DEVI Vs. THE STATE OF BIHAR & ORS.
|
September 3, 2015 |
PRAMILA DEVI Vs. GUPTA TRANSPORT COMPANY
|
January 23, 2015 |
PRAMILA DEVI AND ORS. Vs. RAMBILASH SEKSARIA AND ORS.
|
March 17, 2015 |
PRAMILA DEVI W/O LATE RMTIRATH SINGH Vs. RAJESH KUMAR S/O SHIV KUMAR SINGH
|
September 24, 2015 |
PRAMILA SINGH, WIFE OF ANIL SINGH Vs. STATE OF BIHAR
|
July 22, 2015 |
PRAMOD KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
PRAMOD KUMAR DIXIT Vs. THE STATE OF BIHAR AND ORS.
|
March 11, 2015 |
PRAMOD KUMAR SHARMA Vs. THE STATE OF BIHAR
|
September 16, 2015 |
PRAMOD KUMAR SHRIVASTAVA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 12, 2015 |
PRAMOD PRASAD PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
PRAMOD SINGH Vs. THE STATE OF BIHAR
|
June 3, 2015 |
PRAMOD SINGH Vs. STATE OF BIHAR
|
March 11, 2015 |
PRAMOD THAKUR S/O LATE BHAROSHI THAKUR Vs. STATE OF BIHAR
|
January 12, 2015 |
PRAMOD YADAV Vs. THE UNION OF INDIA
|
September 4, 2015 |
PRANAY RANJAN Vs. STATE OF BIHAR AND ORS.
|
December 1, 2015 |
PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR
|
July 8, 2015 |
PRASADI MARANDI AND ORS. Vs. THE STATE OF BIHAR
|
September 9, 2015 |
PRATIMA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
May 14, 2015 |
PRATIMA DEVI @ PRATIMA KUMARI Vs. STATE OF BIHAR AND ORS
|
December 17, 2015 |
PRATIMA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 4, 2015 |
PRAVEEN KUMAR BHARATI Vs. RAJENDRA AGRICULTURAL UNIVERSITY, PUSA
|
October 7, 2015 |
PRAVEEN KUMAR BHARATI Vs. THE RAJENDRA AGRICULTURAL UNIVERSITY AND ORS.
|
October 1, 2015 |
PRAVEEN PRIYADARSHI SON OF LATE PALAKDHARI PRASAD Vs. STATE OF BIHAR
|
March 2, 2015 |
PREM KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 20, 2015 |
PREM KUMAR GUPTA Vs. NAGAR PARISHAD, SIWAN AND ORS.
|
October 8, 2015 |
PREM KUMAR SHARMA Vs. THE STATE OF BIHAR
|
August 26, 2015 |
PREM LAL MAHTO Vs. THE UNION OF INDIA AND ORS.
|
June 23, 2015 |
PREMA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 9, 2015 |
PREMILA DEVI Vs. STATE OF BIHAR
|
February 4, 2015 |
PRINCE KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
PRITAMA KAUR AND ORS. Vs. JUGAL KISHORE TOSHNIWAL AND ORS.
|
October 9, 2015 |
PRIYANKA KUMARI, D/O RAVINDRA PRASAD Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, PATNA AND ORS
|
January 9, 2015 |
PUJA SINGH Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
PUNAM SINGH Vs. STATE OF BIHAR AND ORS.
|
July 28, 2015 |
PUNJAB NATIONAL BANK AND ORS. Vs. MUNINDRA KUMAR
|
July 17, 2015 |
PURAN DEO NARAIN SINGH AND ORS. Vs. BUDHDEO SINGH AND ORS.
|
March 11, 2015 |
PURNENDU PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 23, 2015 |
PUROHIT LAL GUPTA Vs. DHARAMSHEELA DEVI AND ORS.
|
May 13, 2015 |
PUSHPA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
January 27, 2015 |
PUSHPA RANI W/O RAJESH KUMAR Vs. RAJESH KUMAR S/O LATE YOG NARAYAN PRASAD
|
July 23, 2015 |
PUSHPA SINHA W/O LATE KRISHNA KISHORE SINHA RESIDENT Vs. VIVEK SINHA
|
January 15, 2015 |
PUSHPENDRA KUMAR SINGH, S/O LATE JAI BALLABH SINGH, CHANDRALOK COMMERCIAL COMPLEX, GHANTAGHAR CHOWK, BHAGALPUR Vs. THE HINDUSTAN PETROLEUM CORPORATION LIMITED THROUGH ITS CHAIRMAN, 17 JAMSHEDJI TATA ROAD, MUMBAI
|
June 30, 2015 |
QUAIYUM Vs. THE STATE OF BIHAR
|
September 14, 2015 |
QUASIM ANSARI Vs. THE UNION OF INDIA AND ORS.
|
March 17, 2015 |
RAAS HOMES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2015 |
RABINDAR LOHAR S/O RAKSA LOHAR Vs. STATE OF BIHAR
|
January 15, 2015 |
RABINDRA KUMAR MANJHI Vs. NAGAR PARISHAD, GOPALGANJ; CHAIRMAN, NAGAR PARISHAD, GOPALGANJ; EXECUTIVE OFFICER, NAGAR PARISHAD, GOPALGANJ; PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
July 1, 2015 |
RABINDRA KUMAR SAHNI Vs. STATE OF BIHAR AND OTHERS
|
January 19, 2015 |
RABINDRA KUMAR SINGH S/O LATE NAG NARAYAN SINGH Vs. STATE OF BIHAR
|
May 1, 2015 |
RABINDRA KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
RABINDRA PRASAD SINGH Vs. TEJNARAIN SINGH AND ORS.
|
August 4, 2015 |
RABINDRA SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
January 27, 2015 |
RABINDRA SINGH Vs. STATE OF BIHAR
|
January 30, 2015 |
RADHA DEVI Vs. PUNAY PRATAP MANDAL
|
May 7, 2015 |
RADHA YADAV AND ORS. Vs. THE STATE OF BIHAR
|
March 30, 2015 |
RADHE SHYAM SAHANI AND ORS. Vs. THE STATE OF BIHAR
|
October 12, 2015 |
RADHE SHYAM THAKUR Vs. THE STATE OF BIHAR AND ORS.
|
March 27, 2015 |
RADHEY SHYAM PATHAK Vs. STATE OF BIHAR
|
May 20, 2015 |
RAFIQUE Vs. STATE OF BIHAR
|
February 5, 2015 |
RAGHBENDRA NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2015 |
RAGHO SINGH, SON OF RAM NANDAN SINGH Vs. STATE OF BIHAR
|
May 18, 2015 |
RAGHU NANDAN CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 8, 2015 |
RAGHUBANSH SINGH, SON OF LATE RAMCHANDRA SINGH Vs. SMT. MALA DEVI D/O PRAMOD PRASAD SINGH
|
July 10, 2015 |
RAGHUNATH RAM S/O DEOCHAND RAM Vs. STATE OF BIHAR
|
April 2, 2015 |
RAGHUVIR PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
March 11, 2015 |
RAGINI DEVI W/O SHRI SANJAY KUMAR SHRIVASTAVA R/O VILL. Vs. THE STATE OF BIHAR
|
January 30, 2015 |
RAGNI SINHA Vs. THE STATE OF BIHAR AND ORS.
|
July 2, 2015 |
RAHUE PRAKHAND MATASYAJIVI SAHYOG SAMITI LTD. THROUGH ITS SECRETARY NAMELY ANIRUDH PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 10, 2015 |
RAIFUL AZAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 21, 2015 |
RAJ KISHORE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, HOME DEPARTMENT OLD SECRETARIAT, PATNA & ORS.
|
September 1, 2015 |
RAJ KISHORE SINGH Vs. STATE OF BIHAR
|
April 6, 2015 |
RAJ KUMAR Vs. STATE OF BIHAR
|
February 13, 2015 |
RAJ KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 26, 2015 |
RAJ KUMAR SINGH Vs. THE STATE OF BIHAR
|
October 13, 2015 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
September 14, 2015 |
RAJ KUMAR YADAV Vs. THE STATE OF BIHAR
|
January 23, 2015 |
RAJ KUMARI DEVI Vs. RANDEEP BANERJEE
|
April 24, 2015 |
RAJ LAL SAH Vs. THE STATE OF BIHAR AND ORS.
|
January 30, 2015 |
RAJ MANDAL ROY S/O LATE JAGESHWAR RAI Vs. THE STATE OF BIHAR
|
September 18, 2015 |
RAJ NARAIN SAHNI @ HULLA SAHNI Vs. STATE OF BIHAR
|
January 5, 2015 |
RAJA DEEPAK KUMAR MISHRA Vs. REGISTRAR GENERAL; DISTRICT JUDGE; INSPECTING JUDGE; ENQUIRY OFFICER-CUM-A D J I CIVIL COURT; SHUBHASH CHANDRA MISHRA
|
November 30, 2015 |
RAJA SAH @ KANHA Vs. STATE OF BIHAR
|
August 12, 2015 |
RAJA SINGH AND ORS. Vs. THE STATE OF BIHAR
|
July 28, 2015 |
RAJANI KANT CHOUBEY AND ORS. Vs. THE CENTRAL BANK OF INDIA AND ORS.
|
September 23, 2015 |
RAJANI KANT RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 6, 2015 |
RAJDEO MAHTO Vs. STATE OF BIHAR
|
January 19, 2015 |
RAJDEO PRASAD VERMA Vs. THE STATE OF BIHAR AND ORS.
|
February 12, 2015 |
RAJEEV KUMAR PANDEY S/O RAM CHANDRA PANDEY Vs. STATE OF BIHAR
|
April 6, 2015 |
RAJEEV RANJAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2015 |
RAJEEV RANJAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
RAJENDAR MAHTO Vs. RAMJEE MAHTO AND ORS.
|
September 9, 2015 |
RAJENDRA CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
March 31, 2015 |
RAJENDRA HARIJAN Vs. THE STATE BANK OF INDIA AND ORS.
|
February 26, 2015 |
RAJENDRA KAMAL Vs. A.B.M. DEVELOPERS (P) LTD. AND ORS.
|
October 6, 2015 |
RAJENDRA MAHTO Vs. THE STATE OF BIHAR
|
June 30, 2015 |
RAJENDRA PRASAD YADAV Vs. THE STATE OF BIHAR
|
July 29, 2015 |
RAJENDRA RAM Vs. STATE OF BIHAR
|
October 6, 2015 |
RAJENDRA RAM AND ORS. Vs. THE STATE OF BIHAR
|
September 1, 2015 |
RAJENDRA SINGH Vs. STATE OF BIHAR AND ORS.
|
August 7, 2015 |
RAJENDRA SINGH Vs. STATE OF BIHAR
|
January 8, 2015 |
RAJENDRA UPADHYAY Vs. THE STATE OF BIHAR
|
September 17, 2015 |
RAJESH @ NANKI CHOUDHARY @ RAJESH CHOUDHARY Vs. STATE OF BIHAR
|
August 14, 2015 |
RAJESH BIYANI Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2015 |
RAJESH CHANDRA JHA Vs. THE STATE OF BIHAR AND ORS.
|
September 17, 2015 |
RAJESH KUMAR Vs. THE PUNJAB NATIONAL BANK, HAVING ITS BRANCH OFFICE AT ABU LANE, MEERUT CANTT. P.S. SADAR, DISTRICT MEERUT, U.P.
|
April 17, 2015 |
RAJESH KUMAR Vs. KUMKUM DEVI
|
May 7, 2015 |
RAJESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 2, 2015 |
RAJESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 21, 2015 |
RAJESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 15, 2015 |
RAJESH KUMAR RAM Vs. UTTAR BIHAR GRAMIN BANK THROUGH ITS GENERAL MANAGER
|
January 28, 2015 |
RAJESH KUMAR RANJAN Vs. THE BIHAR PUBLIC SERVICE COMMISSION AND ORS.
|
March 31, 2015 |
RAJESH KUMAR SAH Vs. SHAKIR
|
January 21, 2015 |
RAJESH KUMAR THAKUR Vs. THE STATE OF BIHAR
|
August 27, 2015 |
RAJESHWAR PRASAD Vs. PRABHU PRASAD
|
March 17, 2015 |
RAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND ORS.
|
January 22, 2015 |
RAJESHWAR PRASAD SINHA & ORS Vs. THE STATE OF BIHAR & ORS
|
August 14, 2015 |
RAJESHWAR RAI Vs. THE STATE OF BIHAR
|
March 13, 2015 |
RAJIV KUMAR Vs. STATE OF BIHAR
|
May 21, 2015 |
RAJIV RANJAN TIWARY Vs. THE STATE OF BIHAR AND ORS.
|
September 8, 2015 |
RAJNANADAN PRASAD S/O LATE GADDI PRASAD RESIDENT OF VILLAGE Vs. STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA AND OTHERS
|
May 7, 2015 |
RAJPAL RAM Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2015 |
RAJU @ MUKHLAL @ BELDAR PASWAN Vs. STATE OF BIHAR
|
July 9, 2015 |
RAJU CHAUDHARY Vs. STATE OF BIHAR; REGISTRAR COOPERATIVE SOCIETY, BIHAR, PATNA; DISTRICT COOPERATIVE OFFICER, WEST CHAMPARAN, BETTIAH; BRAJ KISHOR SAHANI, CHGAIRMAN, MANJHAULIA FISHERMAN COOPERATIVE SOCIETY LTD ; SHASHI BHUSHAN CHOUDHARY; WAKIL SAHANI; KAMAL SAHANI; BHOJ SA
|
May 6, 2015 |
RAKESH KUMAR Vs. STATE OF BIHAR
|
May 20, 2015 |
RAKESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 13, 2015 |
RAKESH KUMAR Vs. THE PATNA MUNICIPAL CORPORATION AND ORS.
|
April 24, 2015 |
RAKESH KUMAR PRASAD Vs. BIHAR AGRICULTURAL UNIVERSITY
|
January 15, 2015 |
RAKESH KUMAR S/O RAM BIHARI PRASAD SINGH Vs. STATE OF BIHAR AND ORS
|
December 14, 2015 |
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 6, 2015 |
RAKESH KUMAR SINGH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
September 29, 2015 |
RAKESH KUMAR SON OF LATE JAYNANDAN SHARMA, RESIDENT OF VILLAGE Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF MINES, GOVT. OF BIHAR, PATNA AND OTHERS
|
November 23, 2015 |
RAKESH KUMAR SRIVASTAVA Vs. THE STATE OF BIHAR
|
January 19, 2015 |
RAKESH MEHTA S/O DILIP KUMAR Vs. UNION OF INDIA
|
February 3, 2015 |
RAKESH RANJAN @ MADHUKAR Vs. STATE OF BIHAR
|
May 7, 2015 |
RAKESH SHARMA Vs. STATE OF BIHAR
|
March 9, 2015 |
RAKESH SINGH Vs. THE STATE OF BIHAR
|
October 8, 2015 |
RAKESH YADAV AND ORS. Vs. THE STATE OF BIHAR
|
April 22, 2015 |
RAKHI KUMARI @ SONI Vs. SRI BRIJ NANDAN RAM
|
April 3, 2015 |
RAM AWADHESH RAI Vs. STATE OF BIHAR
|
July 3, 2015 |
RAM AWATAR RAI AND ORS. Vs. THE STATE OF BIHAR
|
May 19, 2015 |
RAM BABAN RAI Vs. STATE OF BIHAR
|
May 5, 2015 |
RAM BABU MEHTA Vs. THE PATNA UNIVERSITY
|
January 15, 2015 |
RAM BABU PRASAD Vs. UNION OF INDIA
|
July 27, 2015 |
RAM BAHADUR SINGH Vs. THE STATE OF BIHAR
|
April 24, 2015 |
RAM BALAK CHOUDHARY Vs. STATE OF BIHAR
|
March 17, 2015 |
RAM BALAK KAMKAR Vs. THE STATE OF BIHAR
|
September 21, 2015 |
RAM BALAK RAY S/O SHRI KUSHESHWAR RAI RESIDENT OF VILLAGE CHAK JAINAB, P.O. CHAK SIKANDAR POLICE STATION BIDUPUR, DISTRICT VAISHALI Vs. THE CENTRAL BANK OF INDIA THROUGH THE GENERAL MANAGER, CENTRAL OFFICE, CHANDER MUKHI NARIMAN POINT MUMBAI
|
April 22, 2015 |
RAM BALI PRASAD @ RAM BALI GOPE AND ORS Vs. PRINCIPAL, CONSOLIDATION TRAINING INSTITUTE, BIHAR, PATNA AND ORS
|
June 30, 2015 |
RAM BHADRA PANDEY Vs. THE STATE OF BIHAR
|
May 11, 2015 |
RAM BHARAT DUBEY Vs. THE DEPUTY DIRECTOR, CONSOLIDATION, (HEADQUARTER) AND ORS.
|
July 16, 2015 |
RAM BHAROSA BHAGAT AND OTHERS Vs. STATE OF BIHAR
|
February 19, 2015 |
RAM BINAY ROY Vs. HIGH COURT OF JUDICATURE AT PATNA AND ORS.
|
April 27, 2015 |
RAM CHANDRA RAI AND OTHERS Vs. STATE
|
August 3, 2015 |
RAM CHANDRA RAM @ CHHOTE RAM Vs. THE STATE OF BIHAR
|
April 10, 2015 |
RAM CHANDRA TIWARY & ORS Vs. CHANDRAJOTA DEVI & ORS
|
December 7, 2015 |
RAM DAYAL SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2015 |
RAM EKBAL SINGH Vs. THE STATE OF BIHAR
|
August 21, 2015 |
RAM EKWAL RAI AND ORS. Vs. STATE OF BIHAR
|
January 29, 2015 |
RAM GANIT YADAV Vs. STATE OF BIHAR
|
February 13, 2015 |
RAM GOPAL AGRAWAL S/O LATE SURAJMAL AGRAWAL Vs. STATE OF BIHAR
|
April 8, 2015 |
RAM JANKI AND ORS. Vs. SONIA DEVI AND ORS.
|
May 19, 2015 |
RAM JANKI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
July 9, 2015 |
RAM JANKIJI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2015 |
RAM JAPAN RAI AND ORS. Vs. THE STATE OF BIHAR
|
December 17, 2015 |
RAM JIBAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS ; CHAIRMAN, BIHAR STATE ELECTRICITY BOARD; SECRETARY; MEMBER, DISTRIBUTION AND RURAL ELECTRIFICATION; CHIEF ENGINEER, STORE AND PURCHASE, B S E BOARD; CHIEF ENGINEER
|
February 4, 2015 |
RAM KISHORE PANDEY Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
June 25, 2015 |
RAM KISHORE RAI S/O MOST SHARDA DEVI Vs. STATE OF BIHAR
|
March 10, 2015 |
RAM KISHUN PRASAD Vs. STATE OF BIHAR
|
February 13, 2015 |
RAM KISHUN SHARMA AND ORS. Vs. THE STATE OF BIHAR
|
May 19, 2015 |
RAM KRIPAL MAHTO AND OTHERS Vs. STATE OF BIHAR
|
February 6, 2015 |
RAM KUMAR RAJAK Vs. THE STATE OF BIHAR AND ORS.
|
July 27, 2015 |
RAM LAKHAN SAHNI AND ORS. Vs. RAGHUNATH SAHNI(SON) AND ORS.
|
September 8, 2015 |
RAM LAL CHAUHAN Vs. THE STATE OF BIHAR
|
July 6, 2015 |
RAM MANOHAR PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2015 |
RAM NANDAN MUKHIYA SON OF GOPI MUKHIYA Vs. THE STATE OF BIHAR
|
September 22, 2015 |
RAM NANDAN RAM Vs. THE STATE OF BIHAR & ORS.
|
September 17, 2015 |
RAM NANDAN SINGH AND ORS. Vs. RAM KISHORE SINGH AND ORS.
|
October 30, 2015 |
RAM NARAIN MEHTA @ NARAIN MEHTA Vs. MANOJ KUMAR MEHTA
|
April 23, 2015 |
RAM NARAIN NONIYA AND OTHERS Vs. STATE OF BIHAR
|
August 3, 2015 |
RAM NARAYAN DUBEY AND ORS. Vs. BAIJNATH DUBEY AND ORS.
|
September 24, 2015 |
RAM NARESH CHOUDHARY S/O GOPE CHOUDHARY Vs. STATE OF BIHAR AND ORS
|
March 13, 2015 |
RAM NARESH MARWARI @ NARESH KUMAR S/O MURLIDHAR MARWARI Vs. STATE OF BIHAR
|
March 17, 2015 |
RAM NARESH PRASAD SHARMA Vs. UNION OF INDIA
|
January 14, 2015 |
RAM NARESH RAI Vs. THE STATE OF BIHAR
|
October 16, 2015 |
RAM NATH CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
August 17, 2015 |
RAM NATH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2015 |
RAM NIWAS SHARMA Vs. BIHAR STATE POLLUTION CONTROL BOARD AND ORS.
|
October 30, 2015 |
RAM PRASAD YADAV Vs. THE ADMINISTRATOR, BHAGALPUR MUNICIPAL CORPORATION AND ORS.
|
January 7, 2015 |
RAM PRAVESH PASWAN Vs. THE UNION OF INDIA
|
September 4, 2015 |
RAM PRAVESH RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 23, 2015 |
RAM PRAVESH THAKUR Vs. THE STATE OF BIHAR AND ORS.
|
August 27, 2015 |
RAM PRAWESH SHARMA Vs. STATE OF BIHAR
|
January 23, 2015 |
RAM PRET JHA @ RAM PRAVESH JHA Vs. STATE OF BIHAR
|
March 12, 2015 |
RAM PUKAR RAM Vs. THE STATE OF BIHAR
|
December 1, 2015 |
RAM PYARI DEVI AND ORS. Vs. KASHI NATH SAH AND ORS.
|
December 16, 2015 |
RAM SAKAL DAS S/O JAGDISH DAS Vs. STATE OF BIHAR; PARWATI DEVI @ GANGIYA DEVI
|
July 29, 2015 |
RAM SEVAK SHAHI S/O RAMBALLABH SHAHI Vs. STATE OF BIHAR
|
January 16, 2015 |
RAM SEWAK SINGH SON OF LATE HARI NATH SINGH RESIDENT OF Vs. THE STATE OF BIHAR
|
January 22, 2015 |
RAM SHARAN PRASAD S/O JAGESHWAR PRASAD Vs. STATE OF BIHAR AND ORS
|
March 10, 2015 |
RAM SINGHASAN RAI Vs. THE STATE OF BIHAR
|
August 20, 2015 |
RAM SOGARTH SAHANI AND ORS. Vs. THE STATE OF BIHAR
|
September 17, 2015 |
RAM SUMARI DEVI WIFE OF RAM BILASH SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
September 23, 2015 |
RAM SURESH PRASAD Vs. STATE OF BIHAR
|
March 26, 2015 |
RAM SWAROOP MURMU Vs. STATE OF BIHAR
|
February 26, 2015 |
RAM SWAROOP PRASAD AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
February 23, 2015 |
RAM TAHAL SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
RAM TAPESHWAR DAS CHELA OF LATE MAHANT RAM SHARAN DAS RESIDENT OF VILLAGE MOHANPUR MATH, P.S. HARLAKHI, DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
|
December 9, 2015 |
RAM TAWAKYA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2015 |
RAM UCHIT RAI AND ORS. Vs. THE STATE OF BIHAR
|
April 24, 2015 |
RAM UCHIT RAI S/O LATE SHITAL RAI AND ORS Vs. STATE OF BIHAR AND ORS
|
April 24, 2015 |
RAM UDAR CHAUDHARY Vs. THE STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
October 30, 2015 |
RAM UDAR UPADHAYA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
RAM UDGAR PASWAN Vs. RAJO PASWAN AND ORS.
|
November 2, 2015 |
RAM UDIT SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 6, 2015 |
RAM YASH RAM Vs. THE STATE OF BIHAR
|
November 24, 2015 |
RAM YATAN PRASAD Vs. THE PATNA MUNICIPAL CORPORATION
|
January 19, 2015 |
RAMA KANT SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 18, 2015 |
RAMA KANT SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 6, 2015 |
RAMA NAND THAKUR Vs. STATE OF BIHAR
|
March 12, 2015 |
RAMA PANDIT Vs. STATE OF BIHAR
|
August 3, 2015 |
RAMA SHANKAR SINGH AND ORS. Vs. JAGANNATH SINGH AND ORS.
|
May 12, 2015 |
RAMADHAR RAI AND ORS. Vs. THE STATE OF BIHAR
|
May 18, 2015 |
RAMADHAR RAM Vs. THE STATE OF BIHAR AND ORS.
|
November 26, 2015 |
RAMADHAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 31, 2015 |
RAMADHAR SINGH AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
December 21, 2015 |
RAMAKANT CHAURASIA Vs. THE STATE OF BIHAR AND ORS.
|
June 23, 2015 |
RAMALAGAN Vs. THE STATE OF BIHAR
|
August 11, 2015 |
RAMANAND SINGH S/O LATE JANKI SINGH Vs. STATE OF BIHAR
|
March 27, 2015 |
RAMASHANKAR TIWARY AND ORS. Vs. MUGLA DEVI AND ORS.
|
December 15, 2015 |
RAMASHANKAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
November 3, 2015 |
RAMASHISH KUMAR Vs. CHAIRMAN, LUPIN LTD. AND ORS.
|
August 26, 2015 |
RAMASHISH MAHTO AND OTHERS Vs. STATE OF BIHAR
|
February 4, 2015 |
RAMASHISH SINGH AND ORS. Vs. SUNIL SINGH AND ORS.
|
October 16, 2015 |
RAMASHRAY PANDEY S/O LATE BADRI NARAYAN PANDEY Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
May 1, 2015 |
RAMASHRAY SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 25, 2015 |
RAMASRAY RAY Vs. STATE OF BIHAR
|
February 26, 2015 |
RAMCHIJ MISSIR Vs. STATE OF BIHAR
|
April 15, 2015 |
RAMDENI RAM Vs. STATE OF BIHAR
|
August 21, 2015 |
RAMDEO DOM Vs. THE STATE OF BIHAR
|
October 30, 2015 |
RAMENDRA NARAIN SRIVASTAVA Vs. STATE OF BIHAR
|
January 14, 2015 |
RAMESH CHOUDHARY Vs. THE STATE OF BIHAR
|
August 12, 2015 |
RAMESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2015 |
RAMESH KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 8, 2015 |
RAMESH KUMAR S/O LATE AWADHESH PRASAD GUPTA Vs. STATE OF BIHAR
|
March 27, 2015 |
RAMESH PRASAD, SON OF BISHWANATH PRASAD Vs. SHANKAR DAYAL SINGH
|
January 20, 2015 |
RAMESH SAHANI Vs. THE STATE OF BIHAR
|
September 22, 2015 |
RAMESH SINGH, S/O RAJENDRA SINGH Vs. STATE OF BIHAR
|
January 8, 2015 |
RAMESHWAR PRASAD Vs. THE ZONAL MANAGER, BANK OF INDIA AND ORS.
|
February 6, 2015 |
RAMESHWAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2015 |
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
March 26, 2015 |
RAMJEE SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2015 |
RAMJI CHAUHAN Vs. THE STATE OF BIHAR
|
January 16, 2015 |
RAMJI DAS Vs. THE STATE OF BIHAR
|
October 5, 2015 |
RAMJI KAHAR, S/O SARJU KAHAR Vs. STATE OF BIHAR
|
January 21, 2015 |
RAMJIT RAM Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2015 |
RAMJIT SINGH Vs. STATE OF BIHAR
|
March 19, 2015 |
RAMKY INFRASTRUCTURE LTD. Vs. THE STATE OF BIHAR AND ORS.
|
October 7, 2015 |
RAMLAL YADAV Vs. STATE OF BIHAR
|
July 13, 2015 |
RAMNATH MAHTO AND ORS. Vs. THE STATE OF BIHAR
|
November 5, 2015 |
RAMNATH SAHNI Vs. THE STATE OF BIHAR
|
April 22, 2015 |
RAMPAYARE SINGH SON OF LATE MURHU SINGH Vs. STATE OF BIHAR
|
January 19, 2015 |
RAMSEWAK MAHTO, SON OF LATE GANAURI MAHTO, R/O VILLAGE Vs. THE STATE OF BIHAR
|
January 21, 2015 |
RAMU BHAGAT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 3, 2015 |
RANGRAJ HIMANSHU SHEKHAR, SON OF KAUSHELENDRA KUMAR Vs. STATE OF BIHAR
|
March 11, 2015 |
RANI AZAD WIFE OF RAJENDRA PRASAD Vs. PATNA UNIVERSITY, PATNA AND ORS
|
November 30, 2015 |
RANI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
RANJAN KUMAR S/O LATE SACHCHIDA NAND SINGH Vs. STATE OF BIHAR
|
April 10, 2015 |
RANJAN VEDASEN Vs. THE UNION OF INDIA AND ORS.
|
December 4, 2015 |
RANJANA DEVI Vs. STATE OF BIHAR
|
April 30, 2015 |
RANJAY RAI @ RANJAN RAI Vs. STATE OF BIHAR
|
January 12, 2015 |
RANJEET KUMAR Vs. THE AIRPORT AUTHORITY OF INDIA AND ORS.
|
September 9, 2015 |
RANJEETA SONKAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 29, 2015 |
RANVIR KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
RANVIR KUMAR CHOUDHARY Vs. SUSHMIT SUMAN
|
May 22, 2015 |
RATISH CHANDRA KARN Vs. THE STATE BANK OF INDIA AND ORS.
|
November 4, 2015 |
RATNESH KUMAR SINGH S/O LATE SHIV DAYAL SINGH Vs. STATE OF BIHAR
|
April 3, 2015 |
RATULI MANDAL AND ORS. Vs. THE STATE OF BIHAR
|
September 8, 2015 |
RAVI BHUSHAN SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
March 26, 2015 |
RAVI MANJHI @ SIYA MANJHI S/O LATE GENA MANJHI Vs. STATE OF BIHAR
|
March 9, 2015 |
RAVI PRAKASH "BABLOO" AND ORS. Vs. THE JAI PRAKASH UNIVERSITY AND ORS.
|
March 25, 2015 |
RAVI PRAKASH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 9, 2015 |
RAVI SAHANI, SON OF LATE MUNNILAL SAHANI, RESIDENT OF VILLAGE MAJURANHA, P.S. TURKAULIA, DISTRICT EAST CHAMPARAN Vs. THE STATE OF BIHAR
|
March 25, 2015 |
RAVI SHANKAR AGRAWAL AND ANOTHER Vs. STATE OF BIHAR
|
June 30, 2015 |
RAVINDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
RAVINDRA KUMAR SINGH Vs. THE STATE OF BIHAR
|
August 13, 2015 |
RAVINDRA MANI TRIPATHI Vs. JOINT SECRETARY TO GOVT GENERAL ADMINISTRATION DEPARTMENT
|
April 6, 2015 |
REETA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2015 |
REKHA DEVI Vs. SANJEEV KUMAR JHA AND ORS.
|
July 7, 2015 |
REKHA DEVI Vs. THE UNION OF INDIA
|
October 1, 2015 |
REKHA DUTTA Vs. CHAMKAUR SINGH AND ORS.
|
October 6, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD Vs. PINKI KUMARI @ PINKI DEVI
|
March 9, 2015 |
RELIANCE GENERAL INSURANCE CO. LTD Vs. SONI DEVI, W/O LATE RAAKESH KUMAR
|
January 16, 2015 |
RELIANCE INFRATEL LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 28, 2015 |
RENU DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
March 20, 2015 |
RENU DEVI Vs. SHRI RAJESH KUMAR
|
February 26, 2015 |
RENU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 9, 2015 |
RINKOO KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2015 |
RISHU KUMAR S/O SRI KAMESHWAR SINGH Vs. THE STATE OF BIHAR
|
October 5, 2015 |
RITA DEVI AND ORS Vs. THE STATE OF BIHAR AND ANR
|
June 29, 2015 |
RITESH KUMAR Vs. STATE OF BIHAR
|
March 2, 2015 |
RITESH KUMAR Vs. SUNIL KUMAR
|
January 8, 2015 |
RIVA JHA @ SMT. RIBHA JHA WIFE OF SRI BIRENDRA NARAYAN JHA Vs. THE STATE OF BIHAR, THROUGH THE COLLECTOR, DARBHANGA, DISTRICT
|
February 2, 2015 |
RIZWAN AHMAD AZAD Vs. THE STATE OF BIHAR AND ORS.
|
November 10, 2015 |
RIZWAN AHMAD AZAD Vs. THE STATE OF BIHAR & ORS
|
August 5, 2015 |
RIZWANA KHATOON Vs. THE STATE OF BIHAR AND ORS.
|
April 2, 2015 |
ROHINI RANJANA WIFE OF SRI PUNIT JAIN AND DAUGHTER OF LATE BIRESH RANJAN, RESIDENT OF ROAD NO. 3, RAJENDRA NAGAR, P.S Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
|
February 2, 2015 |
ROOP NARAYAN Vs. THE STATE OF BIHAR AND ORS.
|
December 14, 2015 |
ROSE VALLEY HOTELS AND ENTERTAINMENT LIMITED Vs. THE UNION OF INDIA AND ORS.
|
March 11, 2015 |
ROSHAN PRASAD MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2015 |
RUBI DEVI WIFE OF LATE GIRIJA SHARMA Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
|
September 3, 2015 |
RUBY DEVI Vs. THE STATE OF BIHAR
|
August 25, 2015 |
RUCHA MIAN Vs. THE STATE OF BIHAR
|
September 23, 2015 |
RUKAIYA NAZ Vs. RAM EKBAL PANDEY
|
January 5, 2015 |
RUKHSANA KHATOON Vs. THE STATE OF BIHAR AND ORS.
|
February 16, 2015 |
RUNA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2015 |
RUP NARAYAN SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2015 |
SABO DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 23, 2015 |
SACHIDANAND OJHA S/O BINDESHWARI OJHA Vs. STATE OF BIHAR
|
April 9, 2015 |
SADANAND PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
SADANAND SINGH S/O KRISHNA PRASAD SINGH Vs. STATE OF BIHAR; RAM ANUGRAH NARAYAN SINGH
|
September 21, 2015 |
SADASHIV CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
March 31, 2015 |
SADHNA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 30, 2015 |
SADHU PRASAD @ NABAB YADAV Vs. STATE OF BIHAR
|
April 23, 2015 |
SADHU SAO AND ORS. Vs. THE STATE OF BIHAR
|
February 25, 2015 |
SADHU SHARAN YADAV AND ORS. Vs. THE STATE OF BIHAR
|
May 1, 2015 |
SADRUL KHAN Vs. THE STATE OF BIHAR AND ORS.
|
September 21, 2015 |
SAGIR Vs. THE STATE OF BIHAR AND ORS.
|
August 7, 2015 |
SAHEB KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
SAHEB YADAV Vs. STATE OF BIHAR
|
January 15, 2015 |
SAHJADI PARVEEN WIFE OF MD. SHARIF ANSARI @ SHARIF ALAM Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
September 18, 2015 |
SAHOOD ALAM AND ORS. Vs. NAYYER AND ORS.
|
July 7, 2015 |
SAIKH KISMAT Vs. THE STATE OF BIHAR
|
May 6, 2015 |
SAILESH VATSA Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
SAKAL DEO PASWAN Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
SAKENDRA SINGH DHRUB Vs. THE HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
|
July 10, 2015 |
SALAM Vs. THE UNION OF INDIA AND ORS.
|
November 27, 2015 |
SALIM ANSARI Vs. STATE OF BIHAR
|
May 14, 2015 |
SALLAUDDIN KHAN AND ORS. Vs. ANWAR KHAN AND ORS.
|
August 11, 2015 |
SAMAR GOSAI, SON OF LATE HARI GOSAI Vs. STATE OF BIHAR
|
March 11, 2015 |
SAMBAL RAM Vs. THE STATE OF BIHAR
|
April 8, 2015 |
SAMBHAWI CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS.
|
October 30, 2015 |
SAMI MAHTO @ SANI MAHTO SON OF BISA MAHTO; PARAS MAHTO SON OF SANI MAHTO Vs. STATE OF BIHAR
|
March 18, 2015 |
SAMIR KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
November 30, 2015 |
SANDEEP KUMAR AGARWAL Vs. NAMRATA AGARWAL
|
November 24, 2015 |
SANDHYA DEVI AND ORS. Vs. KEDAR PANDEY AND ORS.
|
August 12, 2015 |
SANDHYA SINGH W/O UMA SHANKAR SINGH Vs. CHIEF BRANCH MANAGER, CENTRAL BANK OF INDIA; ASSISTANT BRANCH MANAGER
|
September 21, 2015 |
SANGEETA KUMARI YADAV Vs. THE STATE OF BIHAR AND ORS.
|
April 9, 2015 |
SANGEETA RANI SINGH & ORS Vs. SUNIL KUMAR GUPTA & ANR
|
October 29, 2015 |
SANGITA DEVI Vs. STATE OF BIHAR
|
January 13, 2015 |
SANGITA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 2, 2015 |
SANGITA DEVI AND ORS. Vs. MANJULA DEVI AND ORS.
|
December 16, 2015 |
SANICHAR RAJWAR Vs. STATE OF BIHAR
|
March 31, 2015 |
SANJAY BHAUMIK Vs. THE STATE OF BIHAR AND ORS.
|
July 14, 2015 |
SANJAY DUBEY S/O LATE HARIHAR DUBEY Vs. STATE OF BIHAR
|
January 6, 2015 |
SANJAY JHA Vs. THE STATE OF BIHAR AND ORS.
|
November 24, 2015 |
SANJAY KAMAT Vs. THE STATE OF BIHAR
|
July 6, 2015 |
SANJAY KR. MISHRA @ KUMOD MISHRA AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
April 22, 2015 |
SANJAY KUAMR SINGH @ SANJAY KUMAR Vs. STATE OF BIHAR
|
January 22, 2015 |
SANJAY KUMAR Vs. THE UNION OF INDIA AND ORS.
|
September 8, 2015 |
SANJAY KUMAR Vs. THE BIHAR STATE ELECTRICITY BOARD
|
October 29, 2015 |
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 21, 2015 |
SANJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
SANJAY KUMAR DATTA Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
May 18, 2015 |
SANJAY KUMAR GUPTA Vs. TETARI DEVI
|
May 5, 2015 |
SANJAY KUMAR KEJRIWAL Vs. STATE OF BIHAR
|
January 21, 2015 |
SANJAY KUMAR PANDEY Vs. STATE OF BIHAR
|
March 26, 2015 |
SANJAY KUMAR RANJAN AND ORS. Vs. THE BIHAR STAFF SELECTION COMMISSION AND ORS.
|
February 19, 2015 |
SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
April 6, 2015 |
SANJAY KUMAR SINGH Vs. THE CHIEF SECRETARY GOVT. OF BIHAR AND ORS.
|
March 18, 2015 |
SANJAY KUMAR SINGH @ SANJAY SINGH Vs. STATE OF BIHAR AND OTHERS
|
April 24, 2015 |
SANJAY KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
December 4, 2015 |
SANJAY KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 21, 2015 |
SANJAY KUMAR SRIVASTAVA AND ORS. Vs. STATE OF BIHAR AND ORS.
|
April 16, 2015 |
SANJAY KUMAR THAKUR Vs. THE STATE OF BIHAR AND ORS.
|
July 24, 2015 |
SANJAY KUMAR VERMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 23, 2015 |
SANJAY KUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 23, 2015 |
SANJAY RAM AND OTHERS Vs. STATE OF BIHAR
|
July 7, 2015 |
SANJAY SAH AND ORS. Vs. THE STATE OF BIHAR
|
September 18, 2015 |
SANJAY SINGH @ HARENDRA SINGH Vs. STATE OF BIHAR
|
March 3, 2015 |
SANJAY SINGH @ MALAI SINGH Vs. STATE OF BIHAR
|
August 26, 2015 |
SANJEET KUMAR Vs. THE UNION OF INDIA AND ORS.
|
August 3, 2015 |
SANJEET KUMAR Vs. STATE OF BIHAR
|
April 7, 2015 |
SANJEET KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 13, 2015 |
SANJEET KUMAR S/O LATE N K PRASAD Vs. KRISHNA CHANDRA PRASAD SAH S/O LATE RAMSWAROOP SAH
|
April 1, 2015 |
SANJEET KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
February 9, 2015 |
SANJEET KUMAR SINGH Vs. STATE OF BIHA AND OTHERS
|
August 5, 2015 |
SANJEEV KUMAR Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
|
March 11, 2015 |
SANJEEV KUMAR Vs. THE STATE OF BIHAR
|
January 20, 2015 |
SANJEEV KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2015 |
SANJEEV KUMAR THAKUR Vs. STATE OF BIHAR AND ORS.
|
July 28, 2015 |
SANJITA DEVI Vs. STATE OF BIHAR
|
April 15, 2015 |
SANJIWANI DEVI Vs. PUNJAB NATIONAL BANK AND OTHER
|
May 19, 2015 |
SANJU DEVI Vs. THE STATE OF BIHAR
|
January 15, 2015 |
SANJU DEVI Vs. STATE OF BIHAR
|
December 21, 2015 |
SANNI SINGH Vs. THE UNION OF INDIA AND ORS.
|
December 4, 2015 |
SANT MAHTO AND ANR. Vs. STATE OF BIHAR
|
January 9, 2015 |
SANTOS KUMAR PATHAK Vs. STATE OF BIHAR
|
March 11, 2015 |
SANTOSH KAMAL Vs. STATE OF BIHAR
|
December 17, 2015 |
SANTOSH KUMAR Vs. STATE OF BIHAR
|
May 25, 2015 |
SANTOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
March 31, 2015 |
SANTOSH KUMAR Vs. SURENDRA MOHAN SINHA
|
March 24, 2015 |
SANTOSH KUMAR Vs. THE UNION OF INDIA AND ORS.
|
October 14, 2015 |
SANTOSH KUMAR Vs. UNION OF INDIA
|
May 8, 2015 |
SANTOSH KUMAR SHARMA Vs. STATE OF BIHAR
|
July 31, 2015 |
SANTOSH KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2015 |
SANTOSH KUMAR SINGH SON OF SRI MOHAN SINGH Vs. THE UNION OF INDIA THROUGH THE SECRETARY HOME DEPARTMENT
|
September 28, 2015 |
SANTOSH MAHTO AND ORS. Vs. STATE OF BIHAR
|
February 20, 2015 |
SANTOSH SHARMA SON OF LATE SUKHDEO SHARMA AND ANOTHER Vs. RAMRAJ SHARMA (MISTRY) AND OTHERS
|
December 9, 2015 |
SARASWATI DEVI Vs. STATE OF BIHAR
|
April 21, 2015 |
SARASWATI DEVI Vs. STATE OF BIHAR
|
May 21, 2015 |
SARDAR UJAGAR SINGH Vs. ASHOK CHAUDHARY AND ORS.
|
September 30, 2015 |
SARFARAJ ALI KHAN Vs. UNION OF INDIA AND ORS.
|
July 3, 2015 |
SARFARAZ ANSARI AND ORS. Vs. THE STATE OF BIHAR
|
August 4, 2015 |
SARITA DEVI Vs. SABITA DEVI; GOPAL SAO; SHAMBHU PRASAD; KRISHNA PRASAD SINGH
|
May 14, 2015 |
SARITA KUMARI Vs. STATE OF BIHAR
|
March 23, 2015 |
SASARAM PRAKHAND MATSYAJIVI SAHYOG SAMITI LTD. Vs. THE STATE OF BIHAR AND ORS.
|
May 18, 2015 |
SATENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 9, 2015 |
SATENDRA KUMAR DINKAR Vs. THE STATE OF BIHAR
|
January 21, 2015 |
SATENDRA SINGH AND ORS. Vs. STATE OF BIHAR
|
January 7, 2015 |
SATISH CHANDRA THAKUR AND ORS. Vs. SHYMAN SUNDER TIBREWAL AND ORS.
|
February 10, 2015 |
SATISH KUMAR Vs. PRAMILA DEVI AND ORS.
|
January 23, 2015 |
SATISH KUMAR DUTT Vs. THE STATE OF BIHAR AND ORS.
|
January 5, 2015 |
SATISH KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
|
July 23, 2015 |
SATISH KUMAR SINGH @ BALLU Vs. STATE OF BIHAR
|
July 3, 2015 |
SATISH PANDEY Vs. STATE OF BIHAR & ANR
|
September 8, 2015 |
SATISH SINGH Vs. THE STATE OF BIHAR
|
June 26, 2015 |
SATO RAM Vs. THE STATE OF BIHAR
|
September 17, 2015 |
SATTAN MAHTO S/O BHAWAN MAHTO Vs. STATE OF BIHAR
|
April 2, 2015 |
SATYA NARAYAN JHA Vs. STATE OF BIHAR AND ORS.
|
February 9, 2015 |
SATYA NARAYAN MANDAL S/O LATE RAM KHELAWAN MANDAL Vs. STATE OF BIHAR
|
March 2, 2015 |
SATYA PRIYA KUMAR SINHA AND ORS. Vs. ANJANI KUMAR SINGH AND ORS.
|
July 3, 2015 |
SATYADEO SINGH Vs. THE UNION OF INDIA
|
February 2, 2015 |
SATYENDRA KUMAR MISHRA S/O LATE CHHABIRAJ MISHRA Vs. STATE OF BIHAR
|
April 23, 2015 |
SATYENDRA PRASAD SINGH S/O LATE RAMSHARAN PRASAD SINGH Vs. UNION OF INDIA AND ORS
|
March 27, 2015 |
SATYENDRA SHARMA Vs. STATE OF BIHAR AND OTHERS
|
May 22, 2015 |
SATYENDRA SINGH Vs. STATE OF BIHAR AND ANR.
|
January 22, 2015 |
SATYENDRA TIWARY Vs. NAVYUG HOMES PVT. LIMITED
|
January 7, 2015 |
SATYENDRA TIWARY Vs. SARVESHWAR TIWARY
|
January 7, 2015 |
SATYENDRA YADAV Vs. THE STATE OF BIHAR AND ORS.
|
February 23, 2015 |
SAVITA DEVI Vs. UMA DEVI
|
January 20, 2015 |
SAVITRI DEVI Vs. STATE OF BIHAR
|
March 17, 2015 |
SAYAD MIYA AND ORS. Vs. THE STATE OF BIHAR
|
November 27, 2015 |
SAYEED AKHTAR AND ORS. Vs. THE STATE OF BIHAR
|
August 26, 2015 |
SEEMA Vs. SUMAN KUMAR SINHA AND ORS.
|
November 24, 2015 |
SEEMA SINGH Vs. STATE OF BIHAR AND ORS.
|
April 15, 2015 |
SHAFIQUE ANSARI Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2015 |
SHAHLA PERWEEN Vs. THE STATE OF BIHAR AND ORS.
|
September 23, 2015 |
SHAHMAD ANSARI Vs. THE STATE OF BIHAR
|
October 8, 2015 |
SHAHOOD ALAM Vs. THE STATE OF BIHAR AND ORS.
|
February 23, 2015 |
SHAILENDRA KUMAR Vs. THE STATE OF BIHAR
|
January 27, 2015 |
SHAILENDRA KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2015 |
SHAILENDRA KUMAR SINGH Vs. PIYUS KUMAR SINGH AND ORS.
|
July 17, 2015 |
SHAILENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 15, 2015 |
SHAILENDRA KUMAR SON OF LATE RAMESHWAR SINGH Vs. THE STATE OF BIHAR
|
August 11, 2015 |
SHAILESH SINGH @ SHAILESH KUMAR Vs. STATE OF BIHAR & ANR
|
August 12, 2015 |
SHAKILA KHATOON Vs. STATE OF BIHAR AND ORS.
|
February 23, 2015 |
SHAKTI CONSTRUCTION Vs. STATE OF BIHAR
|
December 8, 2015 |
SHAKUNTALA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 16, 2015 |
SHAKUNTALA SAH W/O RAM BABOO SAH Vs. STATE OF BIHAR AND ORS
|
April 1, 2015 |
SHAMBHU MAHTO S/O DHANESHWAR MAHTO Vs. STATE OF BIHAR
|
April 3, 2015 |
SHAMBHU NATH ROY AND ORS. Vs. THE COLLECTOR, ARARIA AND ORS.
|
May 13, 2015 |
SHAMBHU NATH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 11, 2015 |
SHAMBHU RAI S/O JALIM RAI Vs. STATE OF BIHAR
|
March 17, 2015 |
SHAMBHU SHARAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
July 29, 2015 |
SHAMBHU SINGH Vs. THE STATE OF BIHAR AND ORS.
|
December 15, 2015 |
SHANKAR MAHTO, S/O SUKHESHWAR MAHTO Vs. STATE OF BIHAR
|
January 22, 2015 |
SHANKAR MAHTON AND ORS. Vs. THE STATE OF BIHAR
|
May 19, 2015 |
SHANKAR MISTRI Vs. STATE OF BIHAR
|
July 21, 2015 |
SHANKAR PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
|
October 1, 2015 |
SHANKAR RAI AND OTHERS Vs. STATE OF BIHAR
|
August 5, 2015 |
SHANKER DAYAL SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 3, 2015 |
SHANTI DEVI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
May 21, 2015 |
SHANTI DEVI, W/O LATE ARUN KUMAR MANDAL Vs. GOPAL CHANDRA SHARMA S/O LATE MUKUT BIHARI SHARMA
|
March 27, 2015 |
SHANU GUPT Vs. THE UNION OF INDIA
|
January 21, 2015 |
SHARDA DEVI WIFE OF LATE DINESHWAR PRASAD SINGH, EX Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION, DEPARTMENT OF TELECOM, GOVERNMENT OF INDIA, NEW DELHI
|
September 1, 2015 |
SHARFUDIN KHAN S/O LATE KHAN BAHADUR ABDUL GAFUR KHAN Vs. UNION OF INDIA
|
March 10, 2015 |
SHARMA SAW MILL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 22, 2015 |
SHARVAN KUMAR SINGH AND ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. AND ORS.
|
August 25, 2015 |
SHARWAN KUMAR Vs. STATE OF BIHAR
|
March 17, 2015 |
SHASHI BHUSHAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2015 |
SHASHI KANT Vs. THE STATE OF BIHAR AND ORS.
|
May 19, 2015 |
SHASHI NATH JHA Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
SHASHIKANT SINGH Vs. THE STATE OF BIHAR AND ORS.
|
October 5, 2015 |
SHATRUGHAN SAH Vs. ORB DEVELOPERS PVT. LTD. AND ORS.
|
May 12, 2015 |
SHATRUGHAN SINGH @ SHATRUDHAN SINGH Vs. STATE OF BIHAR
|
February 11, 2015 |
SHEELA CHITRA MANDIR Vs. THE UNION OF INDIA AND ORS.
|
November 27, 2015 |
SHEIKH AYUB ALI AND OTHERS Vs. STATE OF BIHAR
|
June 29, 2015 |
SHEIKH HASSMUDDIN S/O SHEIKH WASIUDDIN AND ORS Vs. STATE OF BIHAR AND ORS
|
April 1, 2015 |
SHEIKH SAGIR AND ORS. Vs. THE STATE OF BIHAR
|
September 4, 2015 |
SHEIKH SAGIR AND OTHERS Vs. STATE OF BIHAR
|
April 9, 2015 |
SHEKHAR CHANDRA VERMA Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2015 |
SHEKHAR KUMAR Vs. STATE OF BIHAR
|
September 9, 2015 |
SHEO CHAUHAN AND ORS. Vs. STATE OF BIHAR
|
February 6, 2015 |
SHEO DAYAL DHANUK, S/O. KHELU DHANUK Vs. STATE OF BIHAR
|
March 9, 2015 |
SHEO PASWAN AND ORS. Vs. STATE OF BIHAR
|
February 19, 2015 |
SHEO PUJAN TIWARY AND ORS. Vs. THE STATE OF BIHAR
|
August 21, 2015 |
SHEODEO SAHU @ SHEODEO PRASAD GUPTA Vs. STATE OF BIHAR
|
March 9, 2015 |
SHEOPUJAN OJHA AND ORS. Vs. SONAMATI DEVI AND ORS.
|
July 1, 2015 |
SHEOPUJAN SINGH Vs. UNION OF INDIA AND ORS.
|
June 24, 2015 |
SHIBATOSH DUTTA Vs. THE UTTAR BIHAR GRAMIN BANK AND ORS.
|
February 13, 2015 |
SHILA DEVI Vs. THE STATE OF BIHAR
|
October 6, 2015 |
SHILA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2015 |
SHILA DEVI AND ORS. Vs. MOST. BIBI KAMRUNNISA AND ORS.
|
August 18, 2015 |
SHILA NATH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 27, 2015 |
SHIV KUMAR AND ORS. Vs. STATE OF BIHAR
|
January 16, 2015 |
SHIV KUMAR PANDEY Vs. THE STATE OF BIHAR
|
January 20, 2015 |
SHIV KUMAR PASWAN Vs. THE STATE OF BIHAR
|
November 5, 2015 |
SHIV KUMAR SAHNI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 19, 2015 |
SHIV KUMAR SINGH Vs. THE STATE OF BIHAR
|
November 6, 2015 |
SHIV SAI METAL PRODUCTS PVT. LTD. Vs. THE BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
|
February 19, 2015 |
SHIV SHANKAR PRASAD GUPTA Vs. THE STATE OF BIHAR AND ORS.
|
August 7, 2015 |
SHIV SHANKAR SAH Vs. STATE OF BIHAR
|
January 29, 2015 |
SHIV SHANKAR TIWARI @ SHANKAR TIWARY Vs. STATE OF BIHAR
|
January 13, 2015 |
SHIV SHIVA READYMADE DRESSES Vs. THE STATE OF BIHAR AND ORS.
|
January 15, 2015 |
SHIVA DEO SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
SHIVADHAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
July 20, 2015 |
SHIVAKANT PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2015 |
SHIVAM HOUSING PVT. LTD. AND ORS. Vs. THAKUR MITHILESH KUMAR SINGH AND ORS.
|
July 30, 2015 |
SHIVDEEP WAMAN RAO LANDE Vs. STATE OF BIHAR
|
June 22, 2015 |
SHIVJI SINGH Vs. SILA DEVI AND ORS.
|
May 19, 2015 |
SHIVNARAYAN PASWAN Vs. THE STATE OF BIHAR
|
August 17, 2015 |
SHIYAKANT PANDEY @ AKALU PANDEY Vs. STATE OF BIHAR
|
May 15, 2015 |
SHOBHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
January 6, 2015 |
SHRAVAN KUMAR, SON OF SHRI THAKUR UMESHWAR PRASAD SINGH Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
July 15, 2015 |
SHREE 108 LAKSHMI NARAYAN JEE AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
SHREE DURGA ROLLER FLOUR MILL PVT. LTD. AND ORS. Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
|
November 26, 2015 |
SHREE NARAYAN MAHTO Vs. STATE OF BIHAR
|
May 7, 2015 |
SHREE SHANKAR CO-OPERATIVE COLD STORAGE SAMITI LTD. Vs. BIHAR STATE
|
February 26, 2015 |
SHUKDEO SUBODH GANDHI Vs. STATE OF BIHAR
|
July 1, 2015 |
SHUKDEO SUBODH GANDHI Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2015 |
SHUKDEO SUBODH GANDHI Vs. THE STATE OF BIHAR AND ORS.
|
September 23, 2015 |
SHWETA RANI SINGH Vs. THE STATE OF BIHAR AND ORS.
|
December 9, 2015 |
SHYAM HARIJAN AND ORS. Vs. THE STATE OF BIHAR
|
September 7, 2015 |
SHYAM KISHORE PRASAD AND ORS. Vs. SHIV MAHTO AND ORS.
|
November 24, 2015 |
SHYAM KISHORE SINGH Vs. STATE OF BIHAR AND ORS
|
December 10, 2015 |
SHYAM KISHORE SINGH Vs. THE STATE OF BIHAR
|
December 10, 2015 |
SHYAM KUMAR @ SHYAMA YADAV Vs. STATE OF BIHAR
|
March 12, 2015 |
SHYAM KUMAR AND ORS. Vs. THE STATE OF BIHAR
|
July 7, 2015 |
SHYAM KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 4, 2015 |
SHYAM LOHIA AND ORS. Vs. THE STATE OF BIHAR
|
October 9, 2015 |
SHYAM NARAIN SAH SON OF RAM DAYAL SAH Vs. STATE OF BIHAR
|
March 11, 2015 |
SHYAM PATI DEVI AND ORS. Vs. DANGLESHWAR SHARMA AND ORS.
|
October 15, 2015 |
SHYAM SAHANI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 30, 2015 |
SHYAM SUNDER ACHARIA Vs. THE STATE OF BIHAR AND ORS.
|
August 31, 2015 |
SHYAM SUNDER SINGH Vs. THE STATE OF BIHAR AND ORS.
|
May 12, 2015 |
SIA SARAN MAHTO AND ORS. Vs. STATE OF BIHAR AND ORS.
|
July 30, 2015 |
SIDHESHWAR SHARMA Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
September 2, 2015 |
SIDHNATH AGRAWAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 2, 2015 |
SIMLA DEVI, WIFE OF LATE YOGENDRA MUKHIYA @ YOGANAND MUKHIYA Vs. UNION OF INDIA
|
January 13, 2015 |
SIPAHI PASI, SON OF LATE SUBHAG PASI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA, NAMELY, SRI ANJANI KUMAR SINGH
|
January 23, 2015 |
SITA DEVI KEJRIWAL @ SITA DEVI Vs. STATE OF BIHAR
|
January 16, 2015 |
SITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
November 27, 2015 |
SITA RAM MAHTO AND ORS. Vs. SHITAL MAHTO AND ORS.
|
January 23, 2015 |
SITA RAM PRASAD SINGH Vs. STATE OF BIHAR
|
May 21, 2015 |
SITA RAM SAO AND ORS. Vs. THE STATE OF BIHAR
|
August 13, 2015 |
SITA RAM SINGH AND ORS. Vs. STATE OF BIHAR
|
August 3, 2015 |
SITA SUNDAR DEVI Vs. SAVITRI DEVI AND ORS.
|
August 11, 2015 |
SITARAM PASWAN Vs. THE PRINCIPAL SECRETARY-CUM-CHAIRMAN OF BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY AND ORS.
|
January 30, 2015 |
SITARAM SHARMA S/O LATE JAGAN NATH SHARMA Vs. T. M. BHAGALPUR UNIVERSITY
|
January 19, 2015 |
SIYA DEVI Vs. THE UNION OF INDIA AND ORS.
|
February 4, 2015 |
SIYA RAM RAI Vs. STATE OF BIHAR
|
January 15, 2015 |
SK. NEWAZUDDIN AND ORS. Vs. STATE OF BIHAR
|
May 18, 2015 |
SMT. MANJU DEVI Vs. THE STATE OF BIHAR & ORS
|
December 2, 2015 |
SNEHA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
July 10, 2015 |
SOCH RAM BISHWANATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
August 10, 2015 |
SOHILA KUWAR Vs. THE STATE OF BIHAR AND ORS.
|
May 28, 2015 |
SOLAR ALTERNATIVES AND ASSOCIATED PROGRAMMES Vs. UNION OF INDIA AND ORS.
|
December 3, 2015 |
SON OF MD. RAJA @ ABDUL RAZA AND OTHERS Vs. STATE OF BIHAR
|
July 22, 2015 |
SONA DEVI Vs. STATE OF BIHAR AND OTHERS
|
April 2, 2015 |
SONU Vs. STATE OF BIHAR
|
August 6, 2015 |
SPICY BEVERAGE PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2015 |
SPML INFRA LTD Vs. STATE OF BIHAR
|
November 26, 2015 |
SRI GANESH PANJIAR SON OF LATE BISO PANJIAR Vs. SYED ZAFAR AFTAB HUSSAIN SON OF LATE HAKIM SYED ALTAF HUSSAIN
|
September 8, 2015 |
SRI KAMTA SAKHI MATH AND MAHABIR ASTHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 19, 2015 |
SRI KANT KUMAR Vs. STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, BIHAR, PATNA AND ORS.
|
August 17, 2015 |
SRI NIWAS TIWARI Vs. THE STATE OF BIHAR
|
March 27, 2015 |
SRI RAM INDUSTRIES Vs. THE STATE OF BIHAR AND ORS.
|
November 4, 2015 |
SRI SHYAM SUNDAR PRASAD, SON OF LATE RAGHUNATH PRASAD Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS BRANCH MANAGER, A.N. ROAD, KOTWALI, GAYA
|
April 1, 2015 |
SRI SRI 108 MATA KALI JI KULDEVTA JI Vs. THE STATE OF BIHAR
|
May 21, 2015 |
SRI VINOD KUMAR SINGH Vs. THE STATE OF BIHAR
|
August 12, 2015 |
SRI VISHWANATH PRASAD Vs. STATE OF BIHAR
|
February 20, 2015 |
SRIMAN NARAYAN SHARAN Vs. PRAKASH NARAYAN PRASAD AND ORS.
|
September 24, 2015 |
SRINIWAS MANJHI AND ORS. Vs. THE STATE OF BIHAR
|
October 5, 2015 |
STATE BANK OF INDIA Vs. THE UNION OF INDIA AND ORS.
|
July 20, 2015 |
STATE INFORMATION COMMISSION; JOINT SECRETARY CUM ADDITIONAL REGISTRAR Vs. CENTRAL SELECTION BOARD OF CONSTABLES
|
March 11, 2015 |
STATE OF BIHAR Vs. KAILASH PASWAN; SURESH MANDAL
|
March 18, 2015 |
STATE OF BIHAR Vs. RAM KUNWAR SINGH
|
April 17, 2015 |
STATE OF BIHAR Vs. MD. ADIL RASHID
|
May 19, 2015 |
STATE OF BIHAR Vs. PARVEZ ALAM AND OTHERS
|
April 21, 2015 |
STATE OF BIHAR Vs. VIMAL PRAKASH
|
January 12, 2015 |
STATE OF BIHAR Vs. HOME SECRETARY, GOVT OF BIHAR
|
January 19, 2015 |
STATE OF BIHAR Vs. LAKSHMI DEVI
|
January 16, 2015 |
STATE OF BIHAR Vs. SURESH SINGH
|
February 13, 2015 |
STATE OF BIHAR Vs. HARENDRA NATHTIWARI
|
January 7, 2015 |
STATE OF BIHAR Vs. MANOJ NATH S/O SHAMBHU NATH
|
April 17, 2015 |
STATE OF BIHAR Vs. SANTOSH KUMAR
|
May 11, 2015 |
STATE OF BIHAR Vs. ARBIND SINGH S/O LATE SUKHDEO SINGH AND ORS
|
April 2, 2015 |
STATE OF BIHAR Vs. RAMAYAN PASWAN S/O MEWA PASWAN
|
May 8, 2015 |
STATE OF BIHAR Vs. RAM REKHA MAHTO
|
May 20, 2015 |
STATE OF BIHAR Vs. KANHAIYA MISHRA
|
May 5, 2015 |
STATE OF BIHAR Vs. DIRECTOR, SECONDARY EDUCATION, HUMAN RESOURCES DEPARTMENT; RINA ROY; KUMARI PUSHPA; MANJULA KUMARI; REKHA SINGH; SHAIL KUMARI AND ORS
|
November 24, 2015 |
STATE OF BIHAR Vs. PRAMOD KUMAR S/O LATE GANGA SAGAR CHOUDHARY
|
April 20, 2015 |
STATE OF BIHAR Vs. BINOD KUMAR MANDAL AND OTHERS
|
June 30, 2015 |
STATE OF BIHAR AND ORS Vs. BRAJESHWAR SAHAY S/O LATE CHATURBHUJ SAHAY AND ORS
|
June 24, 2015 |
STATE OF BIHAR AND ORS. Vs. RINA ROY AND ORS.
|
November 24, 2015 |
STATE OF BIHAR AND ORS. Vs. AJAY SINGH
|
April 8, 2015 |
STATE OF BIHAR AND ORS. Vs. BIGAN KUMAR MAHTO
|
January 27, 2015 |
STATE OF BIHAR AND OTHERS Vs. VIJAY KUMAR SHARMA
|
July 29, 2015 |
STATE OF BIHAR THROUGH THE CHIEF SECRETARY Vs. LALLAN PRASAD S/O LATE BIHARI LAL RESIDENT OF VILLAGE CHANDHARI
|
January 20, 2015 |
STATE OF BIHAR; PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT; PRINCIPAL SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS; RANBIR KUMAR RAMAN; SUSHIL KUMAR SINGH; SHIV KUMAR MANDAL; SIKANDAR PRASAD YADAV; KESHAV KUMAR SINGH; Vs. ANITA KUMARI; SABITA KUMARI; USHA KUMARI; SUNIL KUMAR; SHEO BHAJAN PRASAD DIWAKAR; DHARMENDRA KUMAR KAUSHIK; ARUN KUMAR SINHA; ANIL KUMAR SINGH; AYODHYA PRASAD; SHRIKANT PANDEY; MUNNA KUMAR; SURESH PRASAD; MANJU KUMARI; ARUN CHOUDHARY; BANARAS CHOUDHARY;
|
August 11, 2015 |
SUBAS GIRI & ANR. Vs. STATE OF BIHAR
|
August 14, 2015 |
SUBELAL YADAV AND ORS. Vs. THE STATE OF BIHAR
|
December 2, 2015 |
SUBHASH CHAND AGGARWAL, MANAGING DIRECTOR, M/S SMC GLOBAL SECURITIES LTD. & ANR. Vs. THE STATE OF BIHAR & ANR.
|
April 17, 2015 |
SUBHASH CHANDRA JHA Vs. STATE OF BIHAR
|
January 19, 2015 |
SUBHASH CHANDRA JHA Vs. THE STATE OF BIHAR AND ORS.
|
July 30, 2015 |
SUBHASH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2015 |
SUBHASH PASWAN Vs. STATE OF BIHAR
|
January 15, 2015 |
SUBHASH SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 24, 2015 |
SUBIDHA DEVI AND ORS. Vs. THE STATE OF BIHAR
|
April 16, 2015 |
SUBODH KUNWAR Vs. THE STATE OF BIHAR
|
September 10, 2015 |
SUBODH PRASAD Vs. BHARAT WAGON & ENGINEERING COMPANY LIMITED AND ORS.
|
July 27, 2015 |
SUDAMA DEVI Vs. BIRENDRA PRASAD AND ORS.
|
February 24, 2015 |
SUDAMA DEVI Vs. STATE OF BIHAR
|
January 14, 2015 |
SUDAMA RAI AND ORS. Vs. BHAGRASHAN RAI AND ORS.
|
May 15, 2015 |
SUDAMA SINGH, SON OF LATE NAWALAKH SINGH, RESIDENT OF VILLAGE CHANDA, P.O. PURANA BHOJPUR, PS DUMRAON, DISTRICT BUXAR Vs. GOPAL JEE LAL, SON OF KALIKA LAL
|
January 27, 2015 |
SUDHA DEVI Vs. THE STATE OF BIHAR
|
January 23, 2015 |
SUDHA KUMARI Vs. THE STATE ELECTION COMMISSION AND ORS.
|
August 27, 2015 |
SUDHA KUMARI Vs. THE CHAIRMAN, BIHAR SANSKRIT SHIKSHA BOARD AND ORS.
|
October 29, 2015 |
SUDHAKAR PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
January 7, 2015 |
SUDHANSHU MOSES Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2015 |
SUDHENDU KUMAR BASU AND ORS. Vs. AMAR KRISHNA BASU AND ORS.
|
November 9, 2015 |
SUDHIR MALLICK Vs. THE STATE OF BIHAR AND ORS.
|
September 7, 2015 |
SUDHIR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
February 16, 2015 |
SUDIA PAHRIYA Vs. STATE OF BIHAR
|
February 3, 2015 |
SUDIN THAKUR Vs. STATE OF BIHAR
|
February 10, 2015 |
SUGANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
June 30, 2015 |
SUGAPATI DEVI Vs. THE STATE OF BIHAR
|
July 16, 2015 |
SUJEET SHARMA Vs. THE STATE OF BIHAR
|
September 24, 2015 |
SUJIT KUMAR Vs. THE STATE OF BIHAR
|
August 20, 2015 |
SUJIT KUMAR PATHAK @ GUDDU PATHAK Vs. STATE OF BIHAR
|
November 9, 2015 |
SUKAR MAHTO AND OTHERS Vs. STATE OF BIHAR
|
April 10, 2015 |
SUKH NARAIN TIWARI Vs. THE STATE OF BIHAR AND ORS.
|
March 23, 2015 |
SUKRA KISKU @ SUKARA KISKU S/O PHAGU KISKU Vs. STATE OF BIHAR
|
March 13, 2015 |
SULABH INTERNATIONAL SOCIAL SERVICES ORGANIZATION Vs. THE STATE OF BIHAR
|
October 5, 2015 |
SULEKHA DEVI, W/O LATE BADLU SAHNI Vs. UNION OF INDIA
|
January 16, 2015 |
SUMAN KUMAR SINHA, SON OF LATE MADAN MOHAN PRASAD, RESIDENT OF VILLAGE Vs. PRINCE KUMAR, S/O LATE MADAN MOHAN PRASAD, RESIDENT OF VILLAGE SANHOLI, P.S. CHITRA GUPTA NAGAR, DISTRICT
|
November 24, 2015 |
SUMAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
December 14, 2015 |
SUMAN SINGH Vs. THE STATE OF BIHAR
|
December 8, 2015 |
SUMITRA DEVI Vs. JALESHWAR SHARMA; VIJAY NARAIN; CHANDRA BHUSAN AJAD; VINDHYACHAL SHARMA; BACHIA DEVI AND OTHERS
|
May 20, 2015 |
SUMITRA DEVI Vs. STATE OF BIHAR
|
March 23, 2015 |
SUMITRA DEVI AND ORS. Vs. NUMU DEVI AND ORS.
|
June 24, 2015 |
SUMITRA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2015 |
SUN BIOTECHNOLOGY LIMITED AND ORS. Vs. THE BIHAR STATE FINANCIAL CORPORATION AND ORS.
|
September 15, 2015 |
SUNAINA DEVI W/O LATE NARESH YADAV Vs. STATE OF BIHAR; DISTRICT MAGISTRATE
|
March 20, 2015 |
SUNAINA RAY AND ORS. Vs. KISHORE KUNAL KRISHNA NAND MISHRA
|
December 9, 2015 |
SUNIL KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
February 10, 2015 |
SUNIL KUMAR AGRAWAL Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2015 |
SUNIL KUMAR SINGH Vs. THE STATE OF BIHAR
|
January 15, 2015 |
SUNIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR
|
September 29, 2015 |
SUNIL MAHTO, S/O RAJENDRA MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
September 15, 2015 |
SUNILA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
March 17, 2015 |
SUNITA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 5, 2015 |
SUNITA JHA Vs. THE STATE OF BIHAR AND ORS.
|
April 1, 2015 |
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
July 7, 2015 |
SUNITA SHAHI Vs. THE STATE OF BIHAR & ORS
|
January 15, 2015 |
SUPRIYA KUMARI Vs. THE STATE OF BIHAR
|
January 16, 2015 |
SURAJ GOPE Vs. THE UNION OF INDIA
|
August 18, 2015 |
SURAJDEO LAL Vs. THE STATE OF BIHAR AND ORS.
|
January 19, 2015 |
SURAY KALI DEVI Vs. STATE OF BIHAR AND OTHERS
|
May 21, 2015 |
SURENDRA KUMAR Vs. THE CHIEF POST MASTER GENERAL, GPO
|
December 10, 2015 |
SURENDRA KUMAR JHA, SON OF LATE TEJNARAYAN JHA Vs. STATE OF BIHAR
|
August 18, 2015 |
SURENDRA KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 8, 2015 |
SURENDRA MAHTO Vs. STATE OF BIHAR
|
April 20, 2015 |
SURENDRA PANDEY AND ORS. Vs. THE STATE OF BIHAR
|
September 2, 2015 |
SURENDRA PANDIT Vs. STATE OF BIHAR
|
May 14, 2015 |
SURENDRA PRASAD Vs. THE STATE OF BIHAR
|
January 23, 2015 |
SURENDRA PRASAD Vs. UNION OF INDIA
|
January 15, 2015 |
SURENDRA PRASAD SINGH Vs. THE UNION OF INDIA AND ORS.
|
May 19, 2015 |
SURENDRA PRASAD SINGH Vs. MANJU DEVI
|
January 16, 2015 |
SURENDRA RAI & ORS. Vs. THE STATE OF BIHAR
|
August 17, 2015 |
SURENDRA RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 27, 2015 |
SURENDRA ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 18, 2015 |
SURENDRA ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
SURENDRA SAH @ SULIYA Vs. STATE OF BIHAR
|
February 5, 2015 |
SURENDRA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
February 5, 2015 |
SURENDRA TIWARY AND ORS. Vs. THE STATE OF BIHAR
|
April 10, 2015 |
SURESH MAHTO AND ORS. Vs. RAMESH MAHTO AND ORS.
|
July 28, 2015 |
SURESH MURMU AND ORS. Vs. THE STATE OF BIHAR
|
February 4, 2015 |
SURESH SINGH Vs. THE STATE OF BIHAR
|
March 13, 2015 |
SURESH THAKUR AND ORS. Vs. STATE OF BIHAR
|
January 5, 2015 |
SURESH YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 22, 2015 |
SURO YADAV Vs. STATE OF BIHAR
|
May 1, 2015 |
SURYA NATH BHAGAT Vs. THE COLLECTOR AND ORS.
|
February 10, 2015 |
SUSHIL CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
July 14, 2015 |
SUSHIL KUMAR Vs. UNION OF INDIA AND ORS.
|
May 4, 2015 |
SUSHIL KUMAR CHOUDHARY Vs. THE STATE OF BIHAR & ORS.
|
November 26, 2015 |
SUSHIL KUMAR RAI S/O LATE PATI RAI Vs. MADAN MOHAN RAI S/O RAMESHWAR RAI`
|
March 2, 2015 |
SUSHIL KUMAR SAHA Vs. STATE OF BIHAR
|
January 8, 2015 |
SUSHIL KUMAR SARAF Vs. THE STATE OF BIHAR AND ORS.
|
September 17, 2015 |
SUSHIL KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
October 1, 2015 |
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR
|
March 9, 2015 |
SUSHIL KUMAR SINGH @ CHUNCHUN SINGH S/O GAURI SHANKAR SINGH Vs. STATE OF BIHAR AND ORS
|
October 1, 2015 |
SUSHIL KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 4, 2015 |
SUSHIL YADAV AND ORS. Vs. THE STATE OF BIHAR
|
October 30, 2015 |
SUSHILA DEVI AND ORS. Vs. THE STATE OF BIHAR
|
January 9, 2015 |
SUSHILA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 10, 2015 |
SUSHILA PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
September 9, 2015 |
SUTHRI AND ORS. Vs. MUNILAL SINGH AND ORS.
|
April 7, 2015 |
SWASTIKA EXPORTS AND ORS. Vs. THE STATE BANK OF INDIA AND ORS.
|
March 11, 2015 |
SYED JAMALUDDIN ALI SON OF LATE SYED ASGHAR ALI Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
|
February 19, 2015 |
SYED MAJID HUSSAIN Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2015 |
SYED MANAZIR AHSAN, SON OF LATE SYED ZAKIUL HASAN, RESIDENT OF VILLAGE BARO, POLICE STATION PHULWARIA, VIRA BARAUNI, DISTRICT Vs. THE STATE OF BIHAR, THROUGH THE SECRETARY, CO
|
February 2, 2015 |
TANUJA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 2, 2015 |
TARA PRASAD PAL @ T.P. PAL AND ORS. Vs. STATE OF BIHAR AND ORS.
|
February 10, 2015 |
TARA SHANKAR MISHRA Vs. BIHAR STATE FINANCIAL CORPORATION AND ORS.
|
September 30, 2015 |
TARIQUE HUSSAIN Vs. STATE OF BIHAR AND ORS.
|
July 22, 2015 |
TARKESHWAR SINGH Vs. STATE OF BIHAR
|
March 25, 2015 |
TARKESHWAR THAKUR Vs. THE STATE OF BIHAR AND ORS.
|
December 11, 2015 |
TEJ NARAIN YADAV AND ANR. Vs. STATE OF BIHAR
|
January 23, 2015 |
TEJ NARAYAN RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 10, 2015 |
TEJ NARAYAN YADAV Vs. THE STATE OF BIHAR
|
June 22, 2015 |
TEJU YADAV Vs. THE STATE OF BIHAR
|
May 18, 2015 |
THE ALLAHABAD BANK AND ORS. Vs. PRASHANT CHANDRA JHA
|
August 11, 2015 |
THE BIHAR LEGISLATIVE ASSEMBLY PATNA AND ORS. Vs. GYANENDRA KUMAR SINGH AND ORS.
|
April 7, 2015 |
THE BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANT SIYA RAM DAS, CHELA OF LATE MAHANTH BHARAT DAS
|
January 6, 2015 |
THE BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK AND ORS. Vs. RAM KARAN SINGH
|
July 14, 2015 |
THE BIHAR STATE ELECTRICITY BOARD Vs. DR. B.N. PRASAD
|
March 20, 2015 |
THE BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. RISHI RAJ AND ORS.
|
July 21, 2015 |
THE BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. VIJAY SINGH AND ORS.
|
January 23, 2015 |
THE BIHAR STATE HOUSING BOARD AND ORS. Vs. RAM KESHWAR CHAUDHARY AND ORS.
|
August 3, 2015 |
THE BIHAR STATE ROAD TRANSPORT CORPORATION Vs. THE STATE OF BIHAR AND ORS.
|
July 6, 2015 |
THE BIHAR STATE SC/ST ADVOCATES UNION AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 23, 2015 |
THE BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD. Vs. PHOOLMATI DEVI
|
January 8, 2015 |
THE CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED, PATNA & ORS. Vs. KAMESHWAR DUBEY SON OF DEO NARAYAN DUBEY & ANR.
|
March 30, 2015 |
THE COMMISSIIONER Vs. RAM PRASAD SINGH S/O LATE JANG BAHADUR SINGH
|
September 8, 2015 |
THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD. Vs. NABI HASSAN
|
January 15, 2015 |
THE FOOD CORPORATION OF INDIA AND ORS. Vs. AMBE AGRO INDUSTRIES PVT. LTD. AND ORS.
|
November 6, 2015 |
THE GENERAL MANAGER, EAST CENTRAL RAILWAY, VAISALI AND ORS. Vs. ALISHAN CONSTRUCTION AND ORS.
|
October 27, 2015 |
THE HIGH COURT OF JUDICATURE AT PATNA AND ORS. Vs. K.K. CHAUBEY AND ORS.
|
September 30, 2015 |
THE MUZAFFARPUR PROPERTIES PRIVATE LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 28, 2015 |
THE MUZAFFUR PROPERITES PVT. LTD. Vs. SAHIBA HASAN AND ORS.
|
November 10, 2015 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SABITA KUMARI AND ORS.
|
March 18, 2015 |
THE STATE OF BIHAR Vs. RAM KISHORE SINGH
|
December 2, 2015 |
THE STATE OF BIHAR Vs. RAM CHANDRA SINGH SON OF LATE SAUDI SINGH, RESIDENT OF VILLAGE
|
October 15, 2015 |
THE STATE OF BIHAR Vs. AMIT KUMAR AND ORS.
|
August 17, 2015 |
THE STATE OF BIHAR Vs. BIRENDRA SHARMA AND ORS.
|
August 24, 2015 |
THE STATE OF BIHAR Vs. SHYAM NANDAN SHAHAY AND ORS.
|
September 15, 2015 |
THE STATE OF BIHAR Vs. UMESH YADAV AND ORS.
|
August 17, 2015 |
THE STATE OF BIHAR Vs. OFFICIAL LIQUIDATOR, PATNA HIGH COURT AND ORS.
|
November 6, 2015 |
THE STATE OF BIHAR Vs. MUSA ANSARI
|
October 6, 2015 |
THE STATE OF BIHAR Vs. RAM NARESH KUMAR
|
November 27, 2015 |
THE STATE OF BIHAR Vs. PRANTOSH KUMAR DAS
|
January 19, 2015 |
THE STATE OF BIHAR Vs. NANDA KUMAR RAI AND ORS.
|
July 3, 2015 |
THE STATE OF BIHAR Vs. AMIN MANJHI
|
September 10, 2015 |
THE STATE OF BIHAR Vs. RADHEY SHYAM SHARMA AND ORS.
|
December 14, 2015 |
THE STATE OF BIHAR Vs. NAND KISHORE YADAV
|
July 14, 2015 |
THE STATE OF BIHAR Vs. DHARAM NATH CHOUDHARY AND ORS.
|
July 13, 2015 |
THE STATE OF BIHAR Vs. PUSHPA SINHA
|
January 27, 2015 |
THE STATE OF BIHAR AND ORS. Vs. ISHWAR NATH JHA
|
July 21, 2015 |
THE STATE OF BIHAR AND ORS. Vs. RAM BAHADUR SINGH AND ORS.
|
October 29, 2015 |
THE STATE OF BIHAR AND ORS. Vs. RASHTRIYA PARIYOJNA NIRMAN NIGAM LTD.
|
December 15, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SHEO BHAJAN PRASAD DIWAKAR AND ORS.
|
August 11, 2015 |
THE STATE OF BIHAR AND ORS. Vs. DILIP KUMAR AND ORS.
|
March 30, 2015 |
THE STATE OF BIHAR AND ORS. Vs. CHANDRABANSHI SINGH AND ORS.
|
December 15, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SURESH CHANDRA SRIVASTAVA AND ORS.
|
January 8, 2015 |
THE STATE OF BIHAR AND ORS. Vs. MITHILESH KUMAR
|
September 3, 2015 |
THE STATE OF BIHAR AND ORS. Vs. KANTI DEVI
|
May 4, 2015 |
THE STATE OF BIHAR AND ORS. Vs. RAM AKHILESH SINGH
|
October 8, 2015 |
THE STATE OF BIHAR AND ORS. Vs. BIMLI DEVI
|
November 24, 2015 |
THE STATE OF BIHAR AND ORS. Vs. ARVIND KUMAR SINGH
|
March 19, 2015 |
THE STATE OF BIHAR AND ORS. Vs. BIMLESH KUMAR PANDEY AND ORS.
|
November 3, 2015 |
THE STATE OF BIHAR AND ORS. Vs. CHANDRA BHUSHAN CHOUDHARY AND ORS.
|
November 3, 2015 |
THE STATE OF BIHAR AND ORS. Vs. PRABHAKAR KUMAR SHARMA
|
November 5, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SHASHI BHUSHAN PRASAD
|
July 3, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SUSHIL KUMAR SINGH AND ORS.
|
July 30, 2015 |
THE STATE OF BIHAR AND ORS. Vs. KUNDAN PRASAD SINHA
|
February 27, 2015 |
THE STATE OF BIHAR AND ORS. Vs. RAJDEO THAKUR
|
December 1, 2015 |
THE STATE OF BIHAR AND ORS. Vs. HABIB AND ORS.
|
April 2, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SHAMSHE ALAM AND ORS.
|
November 4, 2015 |
THE STATE OF BIHAR AND ORS. Vs. BABLOO SAH AND ORS.
|
September 8, 2015 |
THE STATE OF BIHAR AND ORS. Vs. VIJAY SINGH AND ORS.
|
March 26, 2015 |
THE STATE OF BIHAR AND ORS. Vs. ANJALI KUMARI AND ORS.
|
February 11, 2015 |
THE STATE OF BIHAR AND ORS. Vs. NAGESHWAR PRASAD SINGH
|
March 10, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SUSHILA DEVI AND ORS.
|
February 3, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SANJAY KUMAR AND ORS.
|
September 28, 2015 |
THE STATE OF BIHAR AND ORS. Vs. HAMID ANSARI AND ORS.
|
September 22, 2015 |
THE STATE OF BIHAR AND ORS. Vs. VIJAY KUMAR SHARMA
|
September 11, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SHRAWAN KUMAR THAPA
|
February 11, 2015 |
THE STATE OF BIHAR AND ORS. Vs. SAKET BIHARI SHARMA
|
February 19, 2015 |
THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR, PATNA Vs. AJAY KUMAR S/O LATE SHIV NANDAN PRASAD SAH R/O MOH PURAB SARAI, P.S.MUNGER, DISTT
|
March 20, 2015 |
THE UNION OF INDIA Vs. RAJEEV KAPOOR
|
July 2, 2015 |
THE UNION OF INDIA Vs. THE STATE OF BIHAR AND ORS.
|
January 10, 2015 |
THE UNION OF INDIA Vs. BHOLIA DEVIVI
|
January 9, 2015 |
THE UNION OF INDIA AND ORS. Vs. SUSHEEL KUMAR AND ORS.
|
July 28, 2015 |
THE UNION OF INDIA AND ORS. Vs. BIRENDRA THAKUR
|
April 28, 2015 |
THE UNION OF INDIA AND ORS. Vs. DINESH KUMAR RAY
|
May 6, 2015 |
THE UNION OF INDIA AND ORS. Vs. RAM DEO MAHTO AND ORS.
|
July 9, 2015 |
THE UNION OF INDIA AND ORS. Vs. BUDHIYA DEVI AND ORS.
|
April 22, 2015 |
THE UNION OF INDIA AND ORS. Vs. UMESH CHAUDHARY
|
March 30, 2015 |
THE UNION OF INDIA AND ORS. Vs. UMA DEVI AND ORS.
|
January 29, 2015 |
THE UNION OF INDIA AND ORS. Vs. RAJ KUMAR YADAV AND ORS.
|
April 13, 2015 |
THE UNION OF INDIA AND ORS. Vs. SHASHI BHUSHAN PRASAD RAY AND ORS.
|
July 24, 2015 |
THE UNION OF INDIA AND ORS. Vs. PRAKASH
|
April 6, 2015 |
THE UNION OF INDIA AND ORS. Vs. GOPAL KUMAR PANDEY
|
April 21, 2015 |
THE UNION OF INDIA AND ORS. Vs. SIYA DEVI AND ORS.
|
January 22, 2015 |
THE UNION OF INDIA AND ORS. Vs. OM PRAKASH SRIVASTAVA AND ORS.
|
January 27, 2015 |
THE UNION OF INDIA AND ORS. Vs. SHASHI BHUSHAN MUKESH
|
November 26, 2015 |
THE UNION OF INDIA THROUGH THE CHIEF GENERAL MANAGER OF TELECOM (B.S.N.L.) PATNA Vs. BALI RAM SHARMA S/O LATE SHIV DHAR SINGH
|
October 29, 2015 |
THE UNION OF INDIA THROUGH THE SECRETARY CUM D.G. DEPARTMENT OF POSTS Vs. HARI PRASAD HARIAUDH SON OF SHRI RAM LOCHAN PRASAD GUPTA
|
October 5, 2015 |
THE UNION OF INDIA THROUGH, DIRECTORATE REVENUE OF INTELLIGENCE, REGIONAL UNIT, BIHAR, PATNA Vs. MANOJ SAH SON OF SHRI SUNDAR SAH RESIDENT OF VILLAGE
|
September 2, 2015 |
THE UNION OF INDIA, THROUGH DIVISIONAL RAILWAY MANAGER (ELECTRICAL), EAST CENTRAL RAILWAY (ECR), SONEPUR Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, BIHAR
|
March 4, 2015 |
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. BILTAN SAO AND ORS.
|
October 16, 2015 |
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. KRISHNA DEVI AND ORS.
|
March 10, 2015 |
THE VICE CHANCELLOR, TILKA MANJHI BHAGALPUR UNIVERSITY AND ORS. Vs. HARI SHANKAR PRASAD SINGH AND ORS.
|
February 10, 2015 |
TIMAL SAH Vs. THE STATE OF BIHAR
|
May 20, 2015 |
TIPU KUMAR Vs. THE STATE OF BIHAR
|
November 26, 2015 |
TRIBHUWAN KUMAR YADAV, SON OF LATE DILIP KUMAR YADAV, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THROUGH ITS SECRETARY
|
February 23, 2015 |
TRILOK KUMAR AND ORS. Vs. B.N. MANDAL UNIVERSITY AND ORS.
|
February 2, 2015 |
TULSI MAHATO Vs. THE UNION OF INDIA AND ORS.
|
August 7, 2015 |
UCHIT MAHTO Vs. STATE OF BIHAR
|
June 30, 2015 |
UDAY CHANDRA JHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 20, 2015 |
UDAY KUMAR Vs. STATE OF BIHAR
|
January 21, 2015 |
UDAY PRATAP TIWARY Vs. MOSMAT JANAKI KUER AND ORS.
|
February 13, 2015 |
UGANTA KUMARI AND ORS. Vs. THE STATE AND ORS.
|
April 15, 2015 |
UGRESH MEHTA Vs. THE STATE OF BIHAR
|
October 30, 2015 |
UMA RAI & ORS. Vs. THE STATE OF BIHAR
|
May 14, 2015 |
UMA SAH AND ORS. Vs. THE STATE OF BIHAR
|
September 4, 2015 |
UMA SHANKAR CHATURVEDI Vs. STATE OF BIHAR
|
January 14, 2015 |
UMA SHANKAR JHA Vs. THE PUNJAB NATIONAL BANK
|
January 15, 2015 |
UMA SHANKAR PANDEY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 16, 2015 |
UMA SHANKAR PRASAD Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK AND ORS.
|
November 4, 2015 |
UMA SHANKAR RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 19, 2015 |
UMESH JHA Vs. THE UNION OF INDIA AND ORS.
|
May 6, 2015 |
UMESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 13, 2015 |
UMESH NARAYAN DUBEY AND ORS. Vs. THE JOINT DIRECTOR OF CONSOLIDATION AND ORS.
|
April 30, 2015 |
UMESH PRASAD Vs. STATE OF BIHAR
|
January 20, 2015 |
UMESH PRASAD SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 22, 2015 |
UMESH PRASAD YADAV Vs. PUSPA SINHA AND ORS.
|
July 22, 2015 |
UMESH RAI Vs. STATE OF BIHAR
|
March 25, 2015 |
UMESH RAJBANSHI Vs. THE STATE OF BIHAR AND ORS.
|
June 24, 2015 |
UMESH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
July 10, 2015 |
UMESHWAR KUMAR VERMA @ UMESH KUMAR Vs. STATE OF BIHAR
|
January 13, 2015 |
UNION BANK OF INDIA AND ORS. Vs. TAX RECOVERY OFFICER AND ORS.
|
January 16, 2015 |
UNION OF INDIA Vs. RAJENDRA SINGH S/O JAMUNA SINGH
|
February 11, 2015 |
UNION OF INDIA Vs. ANIL KUMAR CHAUBEY; SUSHMA DEVI
|
December 7, 2015 |
UNION OF INDIA Vs. WAZIR PRASAD
|
January 9, 2015 |
UNION OF INDIA Vs. SMT. JAGDAMBA DEVI
|
April 1, 2015 |
UNION OF INDIA Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
April 28, 2015 |
UNION OF INDIA Vs. DIRECTOR OF POSTAL SERVICES
|
April 21, 2015 |
UNION OF INDIA Vs. STATE OF BIHAR AND ORS.
|
October 1, 2015 |
UNION OF INDIA Vs. SANJAY KUMAR AND ORS.
|
April 9, 2015 |
UNION OF INDIA Vs. STATE OF BIHAR
|
March 4, 2015 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 13, 2015 |
UNION OF INDIA Vs. URMILA DEVI
|
January 13, 2015 |
UNION OF INDIA AND ORS Vs. GUPTESHWAR MISHRA S/O LATE CHANDRIKA MISHRA AND ORS
|
June 29, 2015 |
UNION OF INDIA AND ORS Vs. CHIEF COMMERCIAL MANAGER; DIVISIONAL RAILWAY MANAGER; SENIOR DIVISIONAL COMMERCIAL MANAGER; UMESH CHAUDHARY
|
March 30, 2015 |
UNION OF INDIA AND ORS Vs. SIDHARTHA SHANKER ROY S/O SURENDRA PRASAD AND ORS
|
October 1, 2015 |
UNION OF INDIA AND ORS Vs. D K SHARMA S/O RAM DAS SHARMA AND ORS
|
October 8, 2015 |
UNION OF INDIA AND ORS. Vs. CHANDRESHWAR SINGH AND ORS.
|
August 28, 2015 |
UNION OF INDIA AND ORS. Vs. B.P. SHRIVASTAVA
|
May 11, 2015 |
UNION OF INDIA AND OTHERS Vs. RAJESHWARI PRASAD SINHA
|
March 31, 2015 |
UNION OF INDIA AND OTHERS Vs. MUKTI PRASAD YADAV AND OTHERS
|
December 15, 2015 |
UNITECH WIRELESS (TAMIL NADU) PVT. LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
August 11, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. RAM BARAN THAKUR AND ORS.
|
May 7, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. R.G. COTTON INDUSTRIES AND ORS.
|
July 22, 2015 |
UNITED INDIA INSURANCE COMPANY Vs. MUKESH KUMAR
|
March 25, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SUMITRA DEVI AND ORS.
|
February 26, 2015 |
UPENDRA KUMAR AMBAST Vs. STATE OF BIHAR
|
March 4, 2015 |
UPENDRA KUMAR SINGH Vs. THE STATE OF BIHAR
|
May 19, 2015 |
UPENDRA KUMAR VERMA Vs. THE STATE OF BIHAR AND ORS.
|
September 23, 2015 |
UPENDRA PODDAR Vs. THE STATE OF BIHAR
|
August 10, 2015 |
UPENDRA PRASAD YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2015 |
UPENDRA RAI Vs. THE STATE OF BIHAR AND ORS.
|
October 30, 2015 |
UPENDRA SHARMA Vs. STATE OF BIHAR
|
January 22, 2015 |
URMIAL DEVI, WIFE OF SUBODH KUMAR MISHRA Vs. UNION OF INDIA
|
January 13, 2015 |
URMILA DEVI Vs. STATE OF BIHAR
|
April 16, 2015 |
USHA DEVI AND ORS. Vs. THE STATE OF BIHAR
|
June 25, 2015 |
USMAN Vs. THE STATE OF BIHAR AND ORS.
|
December 9, 2015 |
V. MART RETAIL LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
October 16, 2015 |
VANDANA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 1, 2015 |
VARUN KUMAR Vs. THE STATE OF BIHAR
|
January 21, 2015 |
VASTI DEVI Vs. THE STATE OF BIHAR
|
October 5, 2015 |
VED PRAKASH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
November 2, 2015 |
VEENA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
September 22, 2015 |
VEENA SINHA Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2015 |
VEER MANI KUMAR Vs. THE STATE OF BIHAR
|
September 7, 2015 |
VETERANS FORUM FOR TRANSPARENCY IN PUBLIC LIFE Vs. THE STATE OF BIHAR AND ORS.
|
September 28, 2015 |
VIDYA BHUSHAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 12, 2015 |
VIDYA BHUSHAN S/O - BRIJ NANDAN PRASAD Vs. THE STATE OF BIHAR.
|
December 10, 2015 |
VIJAY BAHADUR SHARMA Vs. LALITA DEVI
|
November 26, 2015 |
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
September 16, 2015 |
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 19, 2015 |
VIJAY KUMAR Vs. THE STATE OF BIHAR
|
May 11, 2015 |
VIJAY KUMAR @ VIJAY PD. S/O LATE BINDESHWAR SINGH Vs. CHAMPA DEVI
|
March 10, 2015 |
VIJAY KUMAR AND ORS. Vs. THE BIHAR STATE CO-OPERATIVE BANK LTD. AND ORS.
|
May 8, 2015 |
VIJAY KUMAR MAHTO AND ORS. Vs. THE STATE OF BIHAR
|
November 27, 2015 |
VIJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
January 20, 2015 |
VIJAY KUMAR SHUKLA S/O SALIK SHUKLA Vs. STATE OF BIHAR
|
March 17, 2015 |
VIJAY KUMAR SINGH Vs. STATE BANK OF INDIA
|
April 28, 2015 |
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
|
April 16, 2015 |
VIJAY KUMAR VISHWAKARMA SON OF LATE NAGESHWAR VISHWAKARMA RESIDENT OF SATYA NARAYAN MANDIR ROAD, WARD NO. 2 NAUGACHHIA, P.S. NAUGACHHIA, DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
|
June 26, 2015 |
VIJAY LAKSHMI KUMAR Vs. STATE OF BIHAR
|
March 3, 2015 |
VIJAY MAL BHAKT Vs. UNION OF INDIA
|
June 22, 2015 |
VIJAY MANJHI Vs. THE STATE OF BIHAR
|
October 9, 2015 |
VIJAY SINGH Vs. STATE OF BIHAR
|
August 3, 2015 |
VIJAY YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 4, 2015 |
VIJAYENDRA KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
|
September 16, 2015 |
VIKARMA PAL Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2015 |
VIKASH CHANDRA GUDDU BABA Vs. STATE OF BIHAR
|
January 19, 2015 |
VIKASH CHANDRA GUDDU BABA Vs. THE STATE OF BIHAR AND ORS.
|
September 3, 2015 |
VIKASH KUMAR SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 15, 2015 |
VIKASH KUMAR SINGH Vs. STATE OF BIHAR
|
May 21, 2015 |
VIKASH KUMAR SRIVASTAVA Vs. THE STATE OF BIHAR
|
March 31, 2015 |
VIKESH KUMAR GAUTAM Vs. STATE OF BIHAR
|
August 5, 2015 |
VIKRAMADITYA SINGH Vs. STATE OF BIHAR
|
September 18, 2015 |
VINAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 17, 2015 |
VINAY KUMAR KANTHA Vs. THE PATNA UNIVERSITY AND ORS.
|
September 14, 2015 |
VINAY KUMAR PAPPU AND ORS. Vs. STATE ELECTION COMMISSION AND ORS.
|
November 30, 2015 |
VINAY KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
|
January 22, 2015 |
VINAY KUMAR SINGH Vs. SABITA DEVI
|
January 22, 2015 |
VINDHYA VASHINI ENTERPRISES Vs. THE GOVERNMENT OF INDIA AND ORS.
|
October 15, 2015 |
VINOD DAS Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2015 |
VINOD KUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2015 |
VIPNI DEVI @ VIPIN DEVI Vs. STATE OF BIHAR
|
October 6, 2015 |
VIRENDRA NARAIN RAI Vs. THE STATE OF BIHAR AND ORS.
|
October 9, 2015 |
VISHAL KUMAR Vs. THE STATE OF BIHAR
|
December 8, 2015 |
VISHNU SUGAR MILLS LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 1, 2015 |
VISHWANATH SAHNI & ORS. Vs. THE STATE OF BIHAR
|
August 26, 2015 |
VIVEK KUMAR AND ORS. Vs. STATE OF BIHAR AND ORS.
|
December 8, 2015 |
VIVEK PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
November 30, 2015 |
VIVEK RANJAN SON OF JAGDISH PRASAD SINHA Vs. THE STATE OF BIHAR
|
October 1, 2015 |
VIVEKANAND SINGH AND ORS. Vs. THE STATE OF BIHAR
|
September 10, 2015 |
VYASH MISHRA Vs. THE STATE OF BIHAR
|
May 1, 2015 |
WATERFRONT CONSTRUCTIONS PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
|
September 7, 2015 |
WAZUL HAQUE SON OF LATE DAROGA ALI SHAH Vs. THE STATE OF BIHAR
|
January 30, 2015 |
WESTINGHOUSE SAXBY FARMER LIMITED Vs. UNION OF INDIA AND ORS.
|
August 25, 2015 |
WESTLINK TRADING PRIVATE LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 19, 2015 |
YADU SAH SON OF BADRI SAH Vs. BIBHAKAR SHUKLA
|
January 13, 2015 |
YADUNANDAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 3, 2015 |
YADUNANDAN SINGH @ YADU SINGH Vs. STATE OF BIHAR
|
January 23, 2015 |
YASODA DEVI Vs. STATE OF BIHAR
|
January 13, 2015 |
YOGENDRA DAS @ YOGI DAS Vs. STATE OF BIHAR
|
February 3, 2015 |
YOGENDRA PRASAD SINHA Vs. THE UNION OF INDIA AND ORS.
|
August 3, 2015 |
YOGENDRA RAI Vs. STATE OF BIHAR
|
January 23, 2015 |
YOGENDRA RAI @ YOGENDRA YADAV S/O DEO NARAYAN RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY FOOD AND CIVIL SUPPLY DEPARTMENT GOVT. OF BIHAR, PATNA
|
May 1, 2015 |
YOGENDRA SAH AND ORS. Vs. THE STATE OF BIHAR
|
April 9, 2015 |
YUGAL SINGH SON OF LATE KOKI SINGH Vs. STATE OF BIHAR
|
January 20, 2015 |
ZAFIRUDDIN KHAN Vs. THE STATE OF BIHAR AND ORS.
|
October 29, 2015 |
ZEAUDDIN AHMAD Vs. THE STATE OF BIHAR AND ORS.
|
August 9, 2015 |
ZEAUDDIN AHMAD Vs. THE STATE OF BIHAR AND ORS.
|
September 8, 2015 |
ZEENAT NISHA Vs. THE BIHAR STATE POWER HOLDING COMPANY LIMITED AND ORS.
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June 30, 2015 |
ZOBAIR AHMAD Vs. THE STATE OF BIHAR
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January 21, 2015 |
ZUBAIR ALAM Vs. STATE OF BIHAR
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May 6, 2015 |
ZUBAIR SHADAB KHAN Vs. THE UNION OF INDIA AND ORS.
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December 3, 2015 |
ZUBEDA KHATOON AND ORS. Vs. THE STATE OF BIHAR
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November 23, 2015 |
ZULLFIKAR ALEE SON OF LATE HASAN IMAM RESIDENT OF VILLAGE - Vs. UNION OF INDIA
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January 20, 2015 |