ASHOK SAH Vs. STATE OF BIHAR
|
May 5, 2014 |
34540 BIHAR PRADESH PRATHMIC SHIKSHAK MORCHA, PATNA THROUGH ITS PRESIDENT VIJAY KISHOR SINHA OFFICE AT A/18 AJAD PATH SARISTABAD, GARDANIBAGH, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
January 23, 2014 |
AARSI MAHTO Vs. STATE OF BIHAR
|
January 28, 2014 |
AASIF P K Vs. STATE OF BIHAR AND ORS
|
August 4, 2014 |
ABDUL QAYUM QURAISI @ QAYUM S/O LATE NANHKU QURAISI Vs. STATE OF BIHAR AND ORS
|
August 28, 2014 |
ABDUL QUASHIM SIDDIQUI Vs. THE STATE OF BIHAR
|
September 2, 2014 |
ABDUL RAUF Vs. STATE OF BIHAR
|
March 24, 2014 |
ABHAY CHANDRA MISHRA Vs. STATE OF BIHAR
|
April 3, 2014 |
ABHAY KUMAR @ ABHAY KUMAR SINGH S/O SRI BHARAT PRASAD SINGH Vs. STATE OF BIHAR
|
May 2, 2014 |
ABHIMANYU PRASAD Vs. STATE OF BIHAR
|
February 28, 2014 |
ABUL HUSSAIN Vs. THE STATE OF BIHAR
|
June 26, 2014 |
ACHAL SRIVASTAVA Vs. STATE OF BIHAR
|
February 10, 2014 |
AHMAD ASHFAQUE KARIM Vs. THE STATE OF BIHAR AND ORS.
|
March 5, 2014 |
AJAY DUBEY Vs. STATE OF BIHAR
|
January 29, 2014 |
AJAY KANT JHA @ BAUKU JHA Vs. STATE OF BIHAR
|
February 7, 2014 |
AJAY KUMAR Vs. STATE OF BIHAR
|
February 11, 2014 |
AJAY KUMAR Vs. GENERAL MANAGER, STATE BANK OF INDIA AND ORS.
|
May 6, 2014 |
AJAY KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
January 9, 2014 |
AJAY KUMAR DAS Vs. STATE OF BIHAR
|
March 25, 2014 |
AJAY KUMAR ROY Vs. STATE OF BIHAR
|
April 10, 2014 |
AJAY KUMAR SINGH Vs. AWADHESH NARAYAN SINGH
|
April 23, 2014 |
AJAY KUMAR SINGH @ AJAY SINGH Vs. STATE OF BIHAR
|
February 12, 2014 |
AJAY SADAI, S/O LATE RAM BILAS DAS Vs. STATE OF BIHAR
|
May 13, 2014 |
AJAY SAO Vs. STATE OF BIHAR
|
February 20, 2014 |
AJAY SINGH @ BAGHA SINGH Vs. STATE OF BIHAR
|
March 3, 2014 |
AJIT KUAMR SINGH Vs. MOST RAJEYA KHATOON
|
January 7, 2014 |
AJIT KUMAR SINGH Vs. BABA SAHEB BHIM RAO AMBEDKAR BIHAR UNIVERSITY
|
March 31, 2014 |
AJIT KUMAR SINGH Vs. STATE OF BIHAR
|
July 9, 2014 |
AJJU @ AJWA @ AJAIL Vs. STATE OF BIHAR
|
April 11, 2014 |
AKCHAY KUMAR MANDAL Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2014 |
AKHAURI BIJAY PRAKASH SINHA Vs. STATE OF BIHAR
|
January 6, 2014 |
AKHCHAIBAR MISHRA Vs. STATE OF BIHAR
|
February 21, 2014 |
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
|
July 10, 2014 |
AKHLESH PRASAD SINGH @ AKHILESHWAR SINGH Vs. STATE OF BIHAR
|
January 27, 2014 |
AKHOURI ONKARNATH Vs. THE STATE OF BIHAR
|
September 19, 2014 |
ALAM AND ORS. Vs. MUNNI KHATOON AND ORS.
|
November 27, 2014 |
ALLY FOOD PVT. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 28, 2014 |
ALOK KUMAR Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
|
January 2, 2014 |
AMAR NATH JHA Vs. STATE OF BIHAR
|
April 1, 2014 |
AMARENDRA GAUTAM Vs. UNION OF INDIA AND ORS
|
January 16, 2014 |
AMARENDRA KUMAR SON OF LATE BHAGWATI PRASAD SHAH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
December 23, 2014 |
AMIT ANAND Vs. STATE OF BIHAR
|
December 17, 2014 |
AMIT KUMAR Vs. STAFF SELECTION COMMISSION
|
January 17, 2014 |
AMIT KUMAR Vs. STATE OF BIHAR
|
March 25, 2014 |
AMIT KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2014 |
AMJADIA EDUCATIONAL AND WELFARETRUST (REGD) AHMAD NAGAR, IMADPATTI, NH Vs. THE UNION OF INDIA THROUGH MINISTRY OF HEALTH AND FAMILY WELFARE DEPARTMENT OF AYUSH INDIAN RED CROSS BUILDING, 1 RED CROSS ROAD NEW DELHI
|
December 1, 2014 |
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR AND OTHERS
|
March 26, 2014 |
AMRISH KUMAR Vs. STATE OF BIHAR
|
March 13, 2014 |
ANAMIKA KUMARI Vs. STATE OF BIHAR
|
August 29, 2014 |
ANAMIKA RANI Vs. STATE OF BIHAR
|
June 5, 2014 |
ANAND DEO SHARMA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
February 24, 2014 |
ANAND KUMAR DWIVEDI Vs. STATE OF BIHAR
|
April 11, 2014 |
ANGAD SINGH Vs. THE BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK AND ORS.
|
November 5, 2014 |
ANIL CHAUDHARY Vs. STATE OF BIHAR
|
April 22, 2014 |
ANIL KUMAR Vs. THE STATE OF BIHAR
|
September 25, 2014 |
ANIL KUMAR Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
May 8, 2014 |
ANIL KUMAR GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, THE ALLAHABAD BANK
|
February 17, 2014 |
ANIL KUMAR MAHTO Vs. STATE OF BIHAR
|
May 7, 2014 |
ANIL KUMAR PATHAK AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 25, 2014 |
ANIL KUMAR SAH Vs. STATE OF BIHAR
|
April 11, 2014 |
ANIL KUMAR SINGH Vs. THE MULTI-STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD
|
April 7, 2014 |
ANIL YADAV Vs. THE STATE OF BIHAR
|
December 9, 2014 |
ANIL YADAV Vs. BIHAR AGRICULTURAL UNIVERSITY
|
March 14, 2014 |
ANITA DEVI Vs. KRISHNA SHARMA
|
April 23, 2014 |
ANJANI KUMAR Vs. SHAMBHU PRASAD
|
June 19, 2014 |
ANJANI KUMAR Vs. THE STATE OF BIHAR
|
November 27, 2014 |
ANJU DEVI Vs. STATE OF BIHAR
|
March 27, 2014 |
ANJUM ARA Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2014 |
ANNU KUMARI Vs. THE STATE ELECTION COMMISSION
|
September 10, 2014 |
ANURAG KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
June 26, 2014 |
ANWAR ALI ANSARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 20, 2014 |
APNE AAP WOMEN WORLDWIDE TRUST INDIA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 20, 2014 |
ARA CATHOLIC MIDDLE SCHOOL Vs. THE STATE OF BIHAR
|
March 27, 2014 |
ARBIND KUMAR SAH AND SURENDRA SAH Vs. THE STATE OF BIHAR
|
April 25, 2014 |
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
|
May 9, 2014 |
ARBIND SAH Vs. STATE OF BIHAR
|
January 17, 2014 |
ARCHANA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2014 |
ARDHENDU BISWAS AND ORS. Vs. ANAND MOYEE DEVI AND ORS.
|
October 21, 2014 |
ARJUN PRAJAPAT S/O DAROGA PRAJAPAT Vs. STATE OF BIHAR
|
August 19, 2014 |
ARJUN RAJAK Vs. STATE OF BIHAR AND ORS
|
March 6, 2014 |
ARJUN TIWARY AND ORS. Vs. HARINANDAN TIWARY AND ORS.
|
April 11, 2014 |
ARJUN YADAV Vs. THE STALE OF BIHAR
|
May 7, 2014 |
ARTI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2014 |
ARTI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2014 |
ARUN KUMAR Vs. THE STATE OF BIHAR
|
December 16, 2014 |
ARUN KUMAR Vs. STATE OF BIHAR
|
September 9, 2014 |
ARUN KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
June 25, 2014 |
ARUN KUMAR TIWARI Vs. STATE OF BIHAR
|
January 13, 2014 |
ARUN PASWAN Vs. THE STATE OF BIHAR
|
November 18, 2014 |
ARUN SINGH, SON OF GAJENDRA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
November 24, 2014 |
ARVIND KUMAR Vs. STATE OF BIHAR
|
August 14, 2014 |
ARVIND KUMAR AKELA @ ARVIND AKELA @ ARBIND KUMAR AKELA Vs. STATE OF BIHAR
|
April 9, 2014 |
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
|
July 1, 2014 |
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR
|
October 8, 2014 |
ARVIND KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2014 |
ARVIND KUMAR SINGH Vs. THE CHAIRMAN, BIHAR STATE POWER HOLDING COMPANY LTD. AND ORS.
|
September 10, 2014 |
ARVIND KUMAR SINHA Vs. THE STATE OF BIHAR
|
January 9, 2014 |
ASARFI KUAR Vs. STATE OF BIHAR
|
May 9, 2014 |
ASARFI PRASAD Vs. STATE OF BIHAR
|
December 17, 2014 |
ASHA DEVI W/O LATE TRIBHUWAN TIWARI Vs. BIHAR STATE ELECTRICITY BOARD
|
December 23, 2014 |
ASHA KUMARI WIFE OF RAJESHWAR SINGH Vs. STATE OF BIHAR
|
June 17, 2014 |
ASHESH KUMAR Vs. STATE OF BIHAR
|
March 14, 2014 |
ASHISH KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 7, 2014 |
ASHOK DOME Vs. STATE OF BIHAR
|
July 17, 2014 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
March 14, 2014 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
April 18, 2014 |
ASHOK KUMAR Vs. RAM CHANDRA PRASAD SON OF LATE BECHAN SAH
|
April 16, 2014 |
ASHOK KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 10, 2014 |
ASHOK KUMAR S/O ASHIK LAL Vs. STATE OF BIHAR
|
December 10, 2014 |
ASHOK KUMAR SINGH Vs. BIHAR ELECTRICITY BOARD
|
February 14, 2014 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
June 5, 2014 |
ASHOK MAHTO Vs. STATE OF BIHAR
|
January 29, 2014 |
ASHOK ROY Vs. THE STATE OF BIHAR
|
September 26, 2014 |
ASHOK YADAV Vs. STATE OF BIHAR
|
September 18, 2014 |
ASHOK YADAV @ ASHOK KUMAR YADAV Vs. STATE OF BIHAR
|
May 6, 2014 |
ASHUTOSH SHARMA @ SANTOSH SHARMA @ SHAWAZ AHMAD @ SHAWAZ @ KALU Vs. STATE OF BIHAR
|
December 24, 2014 |
ASHWANI KUMAR Vs. STATE OF BIHAR
|
April 23, 2014 |
ASHWINI CHOUDHARY Vs. STATE OF BIHAR
|
May 6, 2014 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. SK. NASIRUDDIN BIRI MERCHANTS PVT. LTD.
|
December 9, 2014 |
AWADH PASWAN Vs. STATE OF BIHAR
|
January 22, 2014 |
AWADHESH KUMAR Vs. MAGHDH UNIVERSITY
|
August 12, 2014 |
AWADHESH KUMAR SINGH Vs. THE STATE OF BIHAR
|
October 15, 2014 |
AWADHESH MANDEL Vs. STATE OF BIHAR
|
March 25, 2014 |
AWADHESH PRASAD SHARMA Vs. PRAHLAD PRASAD SHARMA
|
February 13, 2014 |
AWADHESH TIWARY @ VISHWANATH TIWARY Vs. STATE OF BIHAR
|
April 21, 2014 |
B.B.Q. CONSTRUCTION Vs. THE STATE AND ORS.
|
July 11, 2014 |
BABAN TIWARY Vs. STATE OF BIHAR
|
April 1, 2014 |
BABI KUAR, W/O AMERJEET KUMHAR @ AMARJEET KUMAR (WRONGLY WRITTEN IN THE IMPUGNED ORDER AS BIBI KUAR) Vs. THE NATIONAL INSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER, SHANTI MARKET, CHURCH ROAD, P.S. GAYA, DISTRICT GAYA
|
December 1, 2014 |
BABLOO JHA Vs. STATE OF BIHAR
|
June 18, 2014 |
BABLU SAH Vs. STATE OF BIHAR
|
April 2, 2014 |
BABU LAL MAHTO Vs. STATE OF BIHAR
|
February 10, 2014 |
BABULAL SHAH S/O LATE DOMA SAH R/O VILL Vs. RAM NATH BHAGAT S/O THAG BHAGAT R/O VILL
|
February 14, 2014 |
BABULI KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
August 7, 2014 |
BABY RANI @ LACHMI DEVI, D/O ASHARFI CHOUDHARY Vs. STATE OF BIHAR; ARUN KUMAR @ NISAR AHMAD
|
June 25, 2014 |
BACHCHAN PRASAD Vs. STATE OF BIHAR
|
July 21, 2014 |
BADRI PASWAN S/O HULAS PASWAN Vs. STATE OF BIHAR AND ORS
|
August 27, 2014 |
BAGESHWAR KUMAR Vs. COMMISSIONER OF CUSTOMS
|
December 23, 2014 |
BAIDYA NATH PRASAD SINGH Vs. THE STATE OF BIHAR
|
November 19, 2014 |
BAIDYANATH PRASAD SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
February 26, 2014 |
BAIDYANATH PRASAD VERMA Vs. STATE OF BIHAR
|
May 16, 2014 |
BAIJNATH NIRMAN INDIA PVT. LTD. Vs. STATE OF BIHAR
|
January 16, 2014 |
BAIJNATH YADAV Vs. THE STATE OF BIHAR AND ORS.
|
December 19, 2014 |
BAIJYA NATH SAH Vs. THE GOVT. OF BIHAR
|
January 8, 2014 |
BAIRISTER GOND @ BALISTER GOND Vs. STATE OF BIHAR
|
January 21, 2014 |
BAL KISHORE PRASAD Vs. CHANDO DEVI
|
August 20, 2014 |
BALDEO PRASAD GUPTA Vs. BANK OF INDIA AND ORS.
|
January 15, 2014 |
BALDEO PRASAD SINGH Vs. THE STATE OF BIHAR
|
September 25, 2014 |
BALDEO YADAV Vs. STATE OF BIHAR
|
February 6, 2014 |
BALESHWAR MAHTO @ BALESHWAR PRASAD Vs. STATE OF BIHAR
|
August 4, 2014 |
BALESHWAR PASWAN Vs. STATE OF BIHAR
|
January 16, 2014 |
BALI MUSAHAR, S/O LATE SIKANDAR MUSAHAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 12, 2014 |
BANARAS SINGH Vs. STATE OF BIHAR
|
October 15, 2014 |
BANSH NARAYAN PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
|
March 13, 2014 |
BANSHIDHAR PASWAN Vs. THE STATE OF BIHAR AND ORS.
|
November 20, 2014 |
BANWARI CHAUHAN Vs. STATE OF BIHAR
|
February 17, 2014 |
BASANT SHARMA Vs. STATE OF BIHAR
|
February 10, 2014 |
BECHAN RAI @ RAM BAHADUR RAI AND OTHERS Vs. STATE OF BIHAR
|
December 18, 2014 |
BEER NARAIN GUPTA Vs. STATE OF BIHAR
|
May 7, 2014 |
BEJAY KUMAR SINGH Vs. STATE OF BIHAR
|
January 13, 2014 |
BERTHA BARA Vs. UNION OF INDIA
|
February 20, 2014 |
BHAB NATH JHA Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2014 |
BHAGLU SHARMA Vs. STATE OF BIHAR
|
July 17, 2014 |
BHAGMATI DEVI Vs. UNION OF INDIA
|
May 1, 2014 |
BHAGWAN SINGH Vs. THE STATE OF BIHAR
|
November 17, 2014 |
BHAGWAT MAHTO Vs. THE STATE OF BIHAR
|
March 20, 2014 |
BHAGWATI SHARMA Vs. STATE OF BIHAR
|
June 23, 2014 |
BHARAT MALI Vs. NEW INDIA ASSURANCE COMPANY LTD
|
April 30, 2014 |
BHARAT PODDAR Vs. STATE OF BIHAR
|
January 15, 2014 |
BHARAT SANCHAR NIGAM LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
October 21, 2014 |
BHAWAN ALANKAR Vs. THE STATE OF BIHAR
|
August 13, 2014 |
BHERA RAI Vs. STATE OF BIHAR
|
January 27, 2014 |
BHIKHAR RAM Vs. UNION OF INDIA
|
April 22, 2014 |
BHIM MAHTON Vs. STATE OF BIHAR
|
January 15, 2014 |
BHOLA MIAN @ ALI IMAM, SON OF LATE MD YASIN Vs. STATE OF BIHAR
|
July 25, 2014 |
BHOLA PRASAD S/O BRAHMDEV PRASAD Vs. STATE OF BIHAR
|
December 24, 2014 |
BHOLAN CHOUDHARY Vs. STATE OF BIHAR
|
February 28, 2014 |
BHOLEY SHANKAR CONSTRUCTION PVT. LTD. Vs. STATE OF BIHAR
|
January 10, 2014 |
BHOLI SHARMA Vs. THE STATE OF BIHAR AND ORS.
|
June 20, 2014 |
BHUSHAN YADAV AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2014 |
BHUTELI RAUT, S/O LATE RAM KHELAWAN RAUT Vs. STATE OF BIHAR
|
August 7, 2014 |
BIBI BASARION Vs. NAZRIRUDDIN
|
September 10, 2014 |
BIBI JAMILA KHATOON Vs. JANARDAN KUNWAR
|
January 2, 2014 |
BIBI SAYEEDA KHATOON Vs. STATE OF BIHAR
|
April 25, 2014 |
BIDYA SINGH Vs. STATE OF BIHAR
|
February 12, 2014 |
BIGAN THAKUR Vs. STATE OF BIHAR
|
March 24, 2014 |
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD Vs. NITISH KUMAR
|
July 22, 2014 |
BIHAR MEDICAL & PUBLIC HEALTH EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR
|
August 22, 2014 |
BIHAR PUBLIC SERVICE COMMISSION Vs. SARVESH CHANDRA
|
September 18, 2014 |
BIHAR RAJYA PUL NIRMAN NIGAM LTD Vs. PILE ENGINEERING INDIA (P) LTD.
|
April 16, 2014 |
BIHAR RAJYA SAHKARITA VIKASH SAMANWAY SAMITI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2014 |
BIHAR STATE AGRICULTURAL MARKETING BOARD Vs. PANCHU RAM
|
March 7, 2014 |
BIHAR STATE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
April 4, 2014 |
BIHAR STATE ELECTRICITY BOARD Vs. DEO LAGNA DEVI
|
February 13, 2014 |
BIHAR STATE ELECTRICITY BOARD AND ORS. Vs. MUNIA DEVI
|
February 12, 2014 |
BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF BIHAR
|
May 13, 2014 |
BIHAR STATE ROAD TRANSPORT Vs. SUNITA JHA
|
April 24, 2014 |
BIHAR STATE SUGAR CORPORATION LTD. Vs. AHMAD ABDULLAH
|
January 2, 2014 |
BIHARI GIRI Vs. STATE OF BIHAR
|
May 9, 2014 |
BIHARI MAHATO AND OTHERS Vs. THE STATE OF BIHAR
|
December 12, 2014 |
BIHARI SONAR Vs. STATE OF BIHAR
|
February 13, 2014 |
BIJAI MAHTO Vs. STATE OF BIHAR
|
August 6, 2014 |
BIJAY ANAND @ VIJAY ANAND Vs. THE STATE OF BIHAR
|
April 25, 2014 |
BIJAY KUMAR Vs. THE STATE OF BIHAR
|
July 24, 2014 |
BIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 24, 2014 |
BIJAY RAY Vs. STATE OF BIHAR
|
August 8, 2014 |
BIJAY YADAV @ BIJAY SINGH YADAV Vs. STATE OF BIHAR
|
March 3, 2014 |
BIJENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2014 |
BIKASH KUMAR CHOUDHARY @ VIKASH KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
February 17, 2014 |
BIKRAMA SINGH Vs. STATE OF BIHAR
|
March 3, 2014 |
BILAT PASWAN BIHANGAM Vs. STATE OF BIHAR
|
March 27, 2014 |
BIMAL SINGH @ BIMAL KUMAR SINGH Vs. STATE OF BIHAR
|
February 11, 2014 |
BIMLESH KUMAR PANDEY Vs. THE STATE OF BIHAR
|
June 17, 2014 |
BIMLI DEVI Vs. STATE OF BIHAR
|
August 27, 2014 |
BINAY SHANKAR SHUKLA Vs. STATE OF BIHAR
|
March 11, 2014 |
BINDA KUMAR @ BINDA KUMAR SINGH Vs. STATE OF BIHAR
|
January 24, 2014 |
BINDESHWAR RAM AND ORS. Vs. STATE OF BIHAR
|
November 21, 2014 |
BINDESHWAR YADAV Vs. STATE OF BIHAR
|
July 16, 2014 |
BINDESHWARI DAS SON OF SINGHESHWAR DAS Vs. STATE OF BIHAR
|
February 17, 2014 |
BINDESHWARI PASWAN Vs. STATE OF BIHAR
|
January 9, 2014 |
BINDESHWARI RISHIDEO Vs. STATE OF BIHAR
|
January 21, 2014 |
BINOD KUMAR Vs. STATE OF BIHAR
|
June 17, 2014 |
BINOD KUMAR ANAND Vs. MADHYA BIHAR GRAMIN BANK
|
February 14, 2014 |
BINOD KUMAR KAPOOR, S/O LATE DODA RAM KAPOOR Vs. STATE OF BIHAR AND ORS
|
December 22, 2014 |
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
May 5, 2014 |
BINOD PRASAD @ BINOD PRASAD VERMA Vs. STATE OF BIHAR
|
April 11, 2014 |
BINOY KUMAR SINGH @ VINAY Vs. STATE OF BIHAR
|
September 17, 2014 |
BIPIN BIHARI SINGH AND VINAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 30, 2014 |
BIPIN ROY @ BIPIN KUMAR ROY, SON OF SRI YAMUNA ROY OF MOHALLA Vs. THE STATE OF BIHAR
|
February 14, 2014 |
BIRENDRA KUMAR SINHA Vs. THE STATE OF BIHAR
|
November 20, 2014 |
BIRENDRA MAHTO & ANOTHER Vs. THE STATE OF BIHAR
|
October 9, 2014 |
BIRENDRA PANDEY Vs. STATE OF BIHAR
|
August 8, 2014 |
BIRENDRA RAO Vs. STATE OF BIHAR; RAMDEO RAO
|
March 11, 2014 |
BIRJU CHOUDHARY @ SHRI BIRJU CHOUDHARY Vs. STATE OF BIHAR
|
January 16, 2014 |
BIRJU MAHTO Vs. STATE OF BIHAR
|
December 19, 2014 |
BISHKESHAN TEU Vs. STATE OF BIHAR
|
March 27, 2014 |
BISHUN RAI S/O SHIDHI RAI AND ORS Vs. STATE OF BIHAR
|
October 9, 2014 |
BISHWA KALYAN GANGULI Vs. THE CHAIRMAN, BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
July 10, 2014 |
BISHWANATH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2014 |
BISWANATH SINGH @ BISWANATH YADAV Vs. STATE OF BIHAR
|
February 13, 2014 |
BITI MIAN Vs. STATE OF BIHAR
|
February 3, 2014 |
BRAHAM RAJ PANDEY S/O LATE RAM RATAN PANDEY Vs. STATE OF BIHAR
|
December 22, 2014 |
BRAHMDEO SAHNI Vs. STATE OF BIHAR
|
August 27, 2014 |
BRAJ BHUSHAN MISHRA Vs. STATE OF BIHAR
|
May 5, 2014 |
BRAJ KISHORE PRASAD SINGH @ BRAJNANDAN SINGH Vs. STATE OF BIHAR
|
May 7, 2014 |
BRAJ MOHAN PRASAD SINHA Vs. STATE OF BIHAR
|
February 25, 2014 |
BRAJENDRA KUMAR SINHA Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD.
|
August 8, 2014 |
BRAJESH PD. Vs. MANKESHWAR PD. AND ORS
|
December 1, 2014 |
BRAJESHWAR SAHAY Vs. STATE OF BIHAR
|
March 14, 2014 |
BRAJNANDAN PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 6, 2014 |
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. SHANKAR BHAGAT
|
April 29, 2014 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. BIBHA DEVI
|
May 2, 2014 |
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY Vs. DEVENDRA SINGH AND ORS.
|
December 1, 2014 |
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SAIDA KHATOON AND ORS.
|
February 7, 2014 |
BRIJ BHUSHAN SINGH Vs. THE BIHAR SCHOOL EXAMINATION
|
April 7, 2014 |
BRIJ KISHORE PASWAN AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 18, 2014 |
BRIJ KISHORE SINGH Vs. STATE OF BIHAR
|
January 17, 2014 |
BRIJESH KUMAR UPADHYAY Vs. STATE OF BIHAR
|
August 4, 2014 |
BUDHPRIYA GANESH Vs. THE STATE OF BIHAR
|
April 11, 2014 |
BUDHU TUDU Vs. STATE OF BIHAR
|
July 2, 2014 |
BUNNI KHATOON Vs. STATE OF BIHAR
|
March 11, 2014 |
BUTAN SAH Vs. THE STATE OF BIHAR AND ORS.
|
July 17, 2014 |
BYASDEO MANDAL Vs. LONGI DEVI
|
February 6, 2014 |
CENTRAL BANK OF INDIA Vs. NIRANJAN SINHA
|
February 21, 2014 |
CHANARIK YADAV Vs. STATE OF BIHAR
|
April 1, 2014 |
CHANDAN JHA @ MUNCHUN JHA Vs. STATE OF BIHAR
|
January 8, 2014 |
CHANDAN KUMAR Vs. STATE OF BIHAR
|
May 8, 2014 |
CHANDAN KUMAR Vs. NORTH BIHAR POWER DISTRIBUTION COMPANY LTD
|
September 5, 2014 |
CHANDAN KUMAR, SON OF RAJ KISHORE YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 3, 2014 |
CHANDESHWAR MAHTO AND OTHERS Vs. THE STATE OF BIHAR
|
December 5, 2014 |
CHANDRA BHUSHAN PANDEY Vs. ALLAHABAD BANK
|
June 18, 2014 |
CHANDRA PATHAK Vs. STATE OF BIHAR
|
March 24, 2014 |
CHANDRA SHEKHAR BHARTI Vs. STATE OF BIHAR
|
January 27, 2014 |
CHANDRA SHEKHAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 12, 2014 |
CHANDRABANSHI SINGH Vs. THE STATE OF BIHAR
|
May 15, 2014 |
CHANDRADEEP @ CHANDEEP SAO Vs. STATE OF BIHAR
|
March 4, 2014 |
CHANDRADEO NARAYAN Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2014 |
CHANDRADEO PASWAN Vs. STATE OF BIHAR
|
July 1, 2014 |
CHANDRAKANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
December 16, 2014 |
CHANDRASHEKHAR RAI Vs. PRABHU NANDAN KUNWAR
|
May 13, 2014 |
CHANDRAWATI DEVI Vs. SAHDEO RAM
|
April 2, 2014 |
CHANDRIKA CHAUDHARY Vs. HORIL CHAUDHARY
|
February 19, 2014 |
CHANDRIKA KURMI Vs. STATE OF BIHAR
|
April 30, 2014 |
CHANDRIKA TIWARY Vs. PUNJAB NATIONAL BANK AND ORS.
|
September 11, 2014 |
CHARAN KHELANI Vs. STATE OF BIHAR
|
September 19, 2014 |
CHATURBHUJ SAH Vs. STATE OF BIHAR
|
March 7, 2014 |
CHATURBHUJ SAHAY Vs. THE STATE OF BIHAR AND ORS.
|
August 27, 2014 |
CHAUDHARY MAHTO Vs. STATE OF BIHAR
|
January 30, 2014 |
CHINI THAKUR Vs. THE UNION OF INDIA
|
January 17, 2014 |
CHULHAI DAS Vs. STATE OF BIHAR
|
February 7, 2014 |
CHULHAI SAHANI, S/O GANESHI SAHANI Vs. STATE OF BIHAR
|
November 25, 2014 |
COMMISSIONER, GAYA MUNICIPAL CORPORATION, GAYA AND ORS Vs. JUGAL RAM S/O LATE HALKHORI RAM AND ORS
|
June 20, 2014 |
CONST. DARSHAN SINGH, SON OF SH. BALKAR SINGH, NO. 895020060 AT C.I.S.F. UNIT NTPC, DIVYA NAGAR, DISTRICT AURIYA, UTTAR PRADESH Vs. THE UNION OF INDIA THROUGH SECRETARY MINISTRY OF HOME AFFAIRS, NEW DELHI
|
February 6, 2014 |
CONVENOR OF PATNA ZILA MINORITY HIGH SCHOOL Vs. STATE OF BIHAR
|
January 30, 2014 |
COURT OF JUSTICE AT CIVIL COURT PATNA CITY, PATNA Vs. GOPAL PRASAD SINGH
|
February 21, 2014 |
DABLU SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
March 11, 2014 |
DAROGI YADAV S/O TRILOKI YADAV Vs. STATE OF BIHAR
|
March 25, 2014 |
DAYA NAND SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 19, 2014 |
DAYANAND SINGH Vs. THE GOVERNMENT OF BIHAR THROUGH THE CHIEF SECRETARY
|
November 10, 2014 |
DAYANATH JHA Vs. THE STATE OF BIHAR AND ORS.
|
November 11, 2014 |
DEEPAK KOTHARI Vs. STATE OF BIHAR
|
June 18, 2014 |
DEEPAK KUMAR SINGH Vs. GAURI DEVI
|
January 17, 2014 |
DEO NARAIN MAHTO Vs. STATE OF BIHAR
|
January 10, 2014 |
DEO NARAYAN YADAV Vs. STATE OF BIHAR
|
June 5, 2014 |
DEO NARAYAN YADAV S/O LATE SUNDER YADAV Vs. STATE OF BIHAR
|
December 1, 2014 |
DEO PRASOON Vs. THE STATE OF BIHAR
|
October 21, 2014 |
DEOKI RAI SON OF LATE RAM GULEB RAI Vs. STATE OF BIHAR
|
March 26, 2014 |
DEV NARAYAN JHA @ LAKSHMAN JHA Vs. STATE OF BIHAR
|
February 24, 2014 |
DEVANTI DEVI Vs. NAWAL KISHORE PRASAD
|
January 24, 2014 |
DEVARSHI SRIVASTAVA Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES
|
January 30, 2014 |
DEVENDRA CHAUDHARY Vs. STATE OF BIHAR
|
April 29, 2014 |
DEVENDRA PRASAD SINGH Vs. B.R.A. BIHAR UNIVERSITY AND ORS.
|
September 8, 2014 |
DEVENDRA TIWARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 4, 2014 |
DEVENDRA YADAV Vs. THE STATE OF BIHAR
|
September 2, 2014 |
DEVESH KUMAR GUPTA Vs. THE STATE OF BIHAR
|
January 24, 2014 |
DHANANJAY PANDEY Vs. STATE OF BIHAR
|
April 21, 2014 |
DHANANJAY SHARMA Vs. STATE OF BIHAR
|
April 30, 2014 |
DHANPATO DEVI Vs. STATE OF BIHAR
|
January 13, 2014 |
DHARAM PRAKASH Vs. STATE OF BIHAR
|
November 13, 2014 |
DHARAMBIR TIWARY Vs. STATE OF BIHAR
|
February 5, 2014 |
DHARAMSHEELA DEVI W/O SRI NAGINA PRASAD RESIDENT OF MAMRAKHABAD, P.O AND P.S Vs. THE STATE OF BIHAR
|
October 22, 2014 |
DHARMENDRA KUMAR YADAV Vs. THE UNION OF INDIA AND ORS.
|
August 4, 2014 |
DHARMENDRA YADAV Vs. STATE OF BIHAR
|
April 4, 2014 |
DHARMSHEELA DEVI Vs. THE STATE ELECTION COMMISSION (MUNICIPALITY) AND ORS.
|
April 9, 2014 |
DHEERAJ KUMAR SINGH Vs. THE STATE OF BIHAR
|
November 18, 2014 |
DHIRENDRA PRASAD SHRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
|
October 17, 2014 |
DHIRENDRA SINGH @ DHIRAJ SINGH @ DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 3, 2014 |
DHUNMUN YADAV Vs. STATE OF BIHAR
|
January 27, 2014 |
DIGAMBAR THAKUR, S/O LATE PRAMOD THAKUR Vs. STATE OF BIHAR
|
November 10, 2014 |
DILIP KHATRI Vs. AMAR NATH
|
December 19, 2014 |
DILIP KUMAR S/O SRI KAPILESHWAR PANDIT Vs. STATE OF BIHAR
|
May 16, 2014 |
DINA NATH PASWAN Vs. STATE OF BIHAR
|
July 3, 2014 |
DINANATH TIWARY AND ORS Vs. STATE OF BIHAR
|
March 26, 2014 |
DINBANDHU KUMAR KANAVJIYA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 31, 2014 |
DINESH DAS Vs. STATE OF BIHAR
|
April 24, 2014 |
DINESH JHA Vs. STATE OF BIHAR
|
April 30, 2014 |
DINESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
April 21, 2014 |
DINESH KUMAR Vs. STATE OF BIHAR
|
May 13, 2014 |
DINESH KUMAR Vs. THE STATE OF BIHAR
|
January 3, 2014 |
DINESH KUMAR @ DINESH MEHTA S/O GANGA MAHTO Vs. STATE OF BIHAR
|
December 8, 2014 |
DINESH KUMAR @ KHOORPIWALA Vs. STATE OF BIHAR
|
September 12, 2014 |
DINESH KUMAR HIMANSHU Vs. THE STATE OF BIHAR
|
April 18, 2014 |
DINESH PRASAD SINHA Vs. STATE OF BIHAR
|
October 15, 2014 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOST. RAMKUMARI DEVI
|
February 18, 2014 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. BEDAMA DEVI
|
August 7, 2014 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. RAM PRASAD YADAV
|
February 6, 2014 |
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY MUZAFFERPUR THROUGH SRI V.K. JHA DEPUTY MANAGER AND DULY CONSTITUTED ATTORNEY THE ORIENTAL INSURANCE COMPANY LTD. REGIONAL OFFICE PIR MOHANI KADAM KUAN PATNA Vs. ANJU SINHA , WIFE OF LATE NITESHWAR THAKUR
|
December 4, 2014 |
DIVISIONAL MANAGER, THE ORIENT INSURANCE COMPANY LIMITED, MOTIJHEEL, MUZAFFARPUR APPEAL AND APPELLANT THROUGH THE MANAGER, REGIONAL OFFICE, THE ORIENTAL INSURANCE CO. LTD., PIRMOHANI, PATNA Vs. GIRJA DEVI, MOTHER OF DECEASED NITU KUMARI, WIFE OF LATE FEKAN SAHNI, RESIDENT OF VILLAGE
|
February 12, 2014 |
DIVYA DEEP SINGH Vs. UNION OF INDIA
|
May 15, 2014 |
DOCTORS FOR YOU, A REGISTERED SOCIETY Vs. THE STATE OF BIHAR AND ORS.
|
August 11, 2014 |
DOOLY KUMARI Vs. STATE OF BIHAR
|
March 7, 2014 |
DOW AGRO SCIENCES INDIA PRIVATE LIMITED Vs. THE STATE OF BIHAR
|
November 10, 2014 |
DR. CHANDRABHANU SINGH Vs. STATE OF BIHAR
|
July 11, 2014 |
DR. FIROZ ALAM Vs. STATE OF BIHAR
|
September 24, 2014 |
DR. RAM KUMAR HIMANSHU, SON OF LATE CHATURGUN RAM, RESIDENT OF 28 MCPW, P.M.C.H., P.S. PIRBAHORE, DISTRICT PATNA Vs. THE STATE OF BIHAR
|
December 15, 2014 |
DR. YOGENDRA NATH DAS Vs. THE CHANCELLOR OF THE UNIVERSITIES OF BIHAR
|
December 8, 2014 |
DUKHAN SAO Vs. STATE OF BIHAR
|
June 27, 2014 |
DUKHHARAN YADAV Vs. STATE OF BIHAR
|
August 21, 2014 |
DULESARA DEVI Vs. THE STATE OF BIHAR
|
May 9, 2014 |
DURGA PRASAD Vs. STATE OF BIHAR
|
April 9, 2014 |
DWARIKA DAS PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
September 10, 2014 |
DWARIKA NATH Vs. STATE OF BIHAR
|
September 12, 2014 |
DWARIKA NATH TIWARY @ DWARIKA TIWARY Vs. STATE OF BIHAR
|
April 1, 2014 |
DWIVEDY SURENDRA Vs. STATE OF BIHAR
|
July 18, 2014 |
EHTESAMUDDIN @ TASMUDDIN @ MD. EHTESAMUDDIN Vs. STATE OF BIHAR
|
January 10, 2014 |
EMPLOYEES PROVIDENT FUND ORGANISATION THROUGH BRIJNANDAN CHOUDHARY S/O LATE KISHUN CHOUDHARY ASSISTANT PROVIDENT FUND COMMISSIONER, PATNA Vs. JANTA COLD STORAGE MAHNAR, DISTRICT VAISHALI THROUGH ITS ONE OF THE PARTNERS UDAI SHANKAR AND ORS.
|
November 18, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. JAISWAL INDUSTRIES , MUZAFFARPUR
|
January 10, 2014 |
EMPLOYEES' STATE INSURANCE CORPORATION Vs. ANURAG CINEMA (P) LTD.
|
March 7, 2014 |
ESSEL ADI SMART GRID SOLUTIONS LTD Vs. THE BIHAR STATE POWER COMPANY LTD
|
January 20, 2014 |
FAGU LAL SINGH Vs. THE STATE OF BIHAR
|
August 27, 2014 |
FAGUNI MANJHI @ FAGUNIA Vs. STATE OF BIHAR
|
January 17, 2014 |
FAGUNI SAHNI Vs. THE STATE OF BIHAR
|
October 13, 2014 |
FAIYAZ ALAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 29, 2014 |
FARAZ FATMI Vs. ASHOK KUMAR YADAV
|
April 21, 2014 |
FARZANA SABAFF Vs. STATE OF BIHAR
|
March 31, 2014 |
FATMA Vs. THE STATE OF BIHAR AND ORS.
|
September 11, 2014 |
FIDA HUSSAIN Vs. STATE OF BIHAR
|
February 11, 2014 |
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
October 9, 2014 |
FUL KUMARI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
August 29, 2014 |
G V NUTAN Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
|
January 22, 2014 |
G V NUTAN Vs. BIHAR COMBINED ENTRANCE COMPRTITIVE EXAMINATION BOARD
|
August 22, 2014 |
G.V. NUTAN Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
|
May 6, 2014 |
GAFFAR MIAN Vs. STATE OF BIHAR
|
August 5, 2014 |
GAJENDRA PANDEY Vs. THE STATE OF BIHAR
|
December 10, 2014 |
GANAURI BELDAR S/O LATE BAUDHU BELDAR Vs. STATE OF BIHAR AND ORS
|
August 20, 2014 |
GANAURI YADAV Vs. STATE OF BIHAR
|
February 18, 2014 |
GANESH SAH Vs. STATE OF BIHAR
|
February 19, 2014 |
GANESH SINGH Vs. STATE OF BIHAR
|
January 22, 2014 |
GANESH YADAV Vs. STATE OF BIHAR
|
June 17, 2014 |
GANESH YADAV, SON OF CHALITER YADAV Vs. STATE OF BIHAR
|
July 25, 2014 |
GANGA PRASAD MAHTO Vs. STATE OF BIHAR
|
January 30, 2014 |
GANGA PRASAD SINGH Vs. THE STATE OF BIHAR
|
March 13, 2014 |
GANGA SAH SON OF LATE BENI SAH Vs. KALAWATI DEVI
|
January 23, 2014 |
GANGA SHARMA Vs. STATE OF BIHAR
|
February 12, 2014 |
GANGOTRI DEVI SETH Vs. BIHAR STATE ELECTRICITY BOARD
|
June 17, 2014 |
GARBHU YADAV & ANOTHER Vs. THE STATE OF BIHAR
|
October 10, 2014 |
GAURI MAHTO Vs. STATE OF BIHAR
|
January 21, 2014 |
GAURI SINGH @ GAURI SHANKAR SINGH Vs. STATE OF BIHAR
|
October 16, 2014 |
GAZADHAR PRASAD SHARMA Vs. THE STATE OF BIHAR
|
April 22, 2014 |
GEETA DEVI Vs. STATE OF BIHAR
|
September 8, 2014 |
GEETA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2014 |
GEETA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
September 5, 2014 |
GHAMANDI SINGH Vs. STATE OF BIHAR
|
February 11, 2014 |
GHANSHYAM JHA S/O LATE KAPILESHWAR JHA Vs. STATE OF BIHAR AND ORS
|
December 5, 2014 |
GHANSHYAM SINGH AND PANNA LAL Vs. THE STATE OF BIHAR, THROUGH THE CHIEF SECRETARY AND OTHERS
|
February 11, 2014 |
GHULAM MUSTAFA Vs. SHEELA DEVI WIFE OF RAM LAKHAN SAHNI
|
January 17, 2014 |
GHULAM RABBANI Vs. THE STATE OF BIHAR
|
November 20, 2014 |
GHURA AHIR Vs. STATE OF BIHAR
|
June 17, 2014 |
GHUTUR DAS Vs. STATE OF BIHAR
|
September 26, 2014 |
GIRIJESH KUMAR Vs. THE UNION OF INDIA AND ORS.
|
January 17, 2014 |
GITA KUMARI Vs. STATE OF BIHAR
|
April 21, 2014 |
GOBARDHAN YADAV Vs. THE STATE OF BIHAR
|
December 24, 2014 |
GOPAL JHA Vs. VIMLA DEVI
|
September 8, 2014 |
GOPAL KRISHNA JHA Vs. STATE OF BIHAR
|
February 6, 2014 |
GOPAL KUMAR @ RAM, S/O SHAMBHU RAM Vs. STATE OF BIHAR
|
November 21, 2014 |
GOPAL PRASAD Vs. STATE OF BIHAR; PRINCIPAL SECRETARY, BUILDING CONSTRUCTION DEPARTMENT; PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT; DIRECTOR, PROVIDENT FUND, GOVERNMENT OF BIHAR; DISTRICT PROVIDENT FUND OFFICER; ACCOUNTANT GENERAL, BIHAR
|
October 16, 2014 |
GOPAL PRASAD YADAV @ GOPAL YADAV S/O LATE CHATUR YADAV Vs. STATE OF BIHAR
|
August 28, 2014 |
GOPAL SINGH @ GOPAL PRASAD SINGH Vs. PRAFULLA CHANDRA GUPTA
|
June 18, 2014 |
GUDDU SINGH Vs. STATE OF BIHAR
|
September 19, 2014 |
GUNESHWAR YADAV Vs. THE STATE OF BIHAR
|
November 27, 2014 |
GYAN PRAKASH Vs. THE STATE OF BIHAR
|
July 24, 2014 |
GYAN RANJAN Vs. THE STATE OF BIHAR
|
November 13, 2014 |
H.C. (GD) NAGESHWAR OJHA Vs. UNION OF INDIA
|
January 20, 2014 |
HABBIBULLAH ALIAS MUNNA Vs. STATE OF BIHAR
|
August 12, 2014 |
HANSRAJ RAM Vs. STATE OF BIHAR
|
September 4, 2014 |
HANUMANT LALL, SON OF LATE RAMASHISH PRASAD, RESIDENT OF ADARSH NAGAR, SAMASTIPUR, P.S. SAMASTIPUR, DISTRICT SAMASTIPUR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, ROAD CONSTRUCTION DEPARTMENT, GOVERNMENT OF BIHAR, VISHESHWARAIYA BHAWAN, BAILEY ROAD, PATNA
|
September 10, 2014 |
HARDINGE MEMORIAL FUND TRUST Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2014 |
HARENDRA PRASAD GUPTA Vs. THE UNION OF INDIA AND ORS.
|
May 7, 2014 |
HARENDRA PRATAP SINGH Vs. NITISH KUMAR
|
March 28, 2014 |
HARERAM MAHTON Vs. STATE OF BIHAR
|
February 13, 2014 |
HARI NANDAN PD. Vs. DURGI PATEL
|
May 15, 2014 |
HARI NARAYAN RAM Vs. BANK OF INDIA
|
February 3, 2014 |
HARI RAI Vs. STATE OF BIHAR
|
July 2, 2014 |
HARI SHAHI Vs. STATE OF BIHAR
|
January 17, 2014 |
HARI SHANKAR RAI Vs. STATE OF BIHAR
|
February 25, 2014 |
HARI SHANKAR SHARMA @ BIJLI Vs. STATE OF BIHAR
|
February 21, 2014 |
HARIDWAR PANDEY Vs. THE STATE OF BIHAR
|
November 5, 2014 |
HARIDWAR PRASAD Vs. STATE OF BIHAR
|
February 25, 2014 |
HARINANDAN SAO Vs. STATE OF BIHAR
|
November 17, 2014 |
HARVANSH KUMAR Vs. STATE OF BIHAR
|
January 8, 2014 |
HASHIM NADAF Vs. STATE OF BIHAR
|
February 5, 2014 |
HASIN AKHTAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 18, 2014 |
HASMATULLAH Vs. RAM PRAVESH SINGH
|
October 17, 2014 |
HEENA PRAVIN Vs. THE STATE OF BIHAR AND ORS.
|
December 8, 2014 |
HEMA DEVI Vs. RAGHAW SINGH
|
December 16, 2014 |
HEMLATA DEVI Vs. STATE OF BIHAR
|
November 3, 2014 |
HIMALAYA CONSTRUCTION Vs. THE STATE OF BIHAR AND ORS.
|
July 8, 2014 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. STATE OF BIHAR
|
November 5, 2014 |
HIRA KANT CHAUDHARY Vs. STATE OF BIHAR
|
July 10, 2014 |
HIRA KANT CHAUDHARY Vs. STATE OF BIHAR
|
July 4, 2014 |
HIRA LAL Vs. STATE OF BIHAR
|
February 11, 2014 |
HIRA LAL DAS Vs. LOKNATH NEWATIA
|
May 6, 2014 |
HIRA LAL SINGH Vs. STATE OF BIHAR
|
January 6, 2014 |
HIRALAL SINGH Vs. STATE OF BIHAR; COLLECTOR, SARAN
|
May 16, 2014 |
HIRDAY RAI Vs. STATE OF BIHAR
|
April 22, 2014 |
HIRENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 15, 2014 |
HRIDAYA DEVI Vs. STATE OF BIHAR
|
May 7, 2014 |
HRIDAYA PRASAD Vs. STATE OF BIHAR
|
May 5, 2014 |
HRIDYA NANDAN SINGH YADAV @ HRIDANAND SINGH YADAV Vs. STATE OF BIHAR
|
April 2, 2014 |
HULAS RAI @ PRAVEEN KR. RAI @ BAUYE LAL RAI Vs. STATE OF BIHAR
|
November 3, 2014 |
IMRAN @ EBOO @ LULHA Vs. STATE OF BIHAR
|
February 12, 2014 |
IMT EYAZ AHMAD S/O LATE SK EAYAT KARIM Vs. BIHAR STATE SUNNI WAKF BOARD
|
November 11, 2014 |
INDIAN AIRLINES Vs. CENTRAL GOVT. INDUSTRIAL TRIBUNAL
|
January 15, 2014 |
INDRA PRATAP SINGH @ LALJI BABU Vs. STATE OF BIHAR
|
November 7, 2014 |
INDRADEO PASWAN Vs. STATE OF BIHAR
|
March 26, 2014 |
INDRADEO SAO Vs. STATE OF BIHAR
|
February 28, 2014 |
INDRAJEET KUMAR @ RANJEET KUMAR Vs. STATE OF BIHAR
|
January 29, 2014 |
IRSAD ALAM Vs. STATE OF BIHAR
|
January 28, 2014 |
ISHWAR CHANDRA SINGH Vs. INDIAN OIL CORPORATION LIMITED
|
May 8, 2014 |
ISHWAR MAHTO @ ISHO MAHTO Vs. STATE OF BIHAR
|
April 25, 2014 |
ISHWARI SAO Vs. STATE OF BIHAR
|
November 13, 2014 |
ISMAHMMAD MIAN SON OF LATE GUDDAR Vs. STATE OF BIHAR
|
May 16, 2014 |
ISRAFIL AND ORS. Vs. MAHESHWAR GIRI AND ORS.
|
October 14, 2014 |
JAGANNATH RAI Vs. STATE OF BIHAR
|
February 13, 2014 |
JAGARNATH DAS, SON OF BAL KANHAI BHAGAT Vs. STATE OF BIHAR
|
January 10, 2014 |
JAGARNATH PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 13, 2014 |
JAGDEO SINGH Vs. SHEELA DEVI
|
July 23, 2014 |
JAGDISH PD. SINGH @ JAGDISH SINGH, SON OF LATE GANESH SINGH, RESIDENT OF VILLAGE AND POST Vs. SHEO BACHAN SINGH
|
January 21, 2014 |
JAGDISH PRASAD AND OTHERS Vs. STATE OF BIHAR
|
September 11, 2014 |
JAGDISH SHARMA Vs. STATE OF BIHAR
|
September 12, 2014 |
JAHANGIR @ DULARE Vs. STATE OF BIHAR
|
January 31, 2014 |
JAHANGIR ALAM Vs. STATE OF BIHAR
|
April 7, 2014 |
JAI KISHORE PRASAD MANDAL Vs. STATE OF BIHAR
|
May 15, 2014 |
JAI KISHORE YADAV Vs. STATE OF BIHAR
|
June 18, 2014 |
JAI PRAKASH KAMAKAR SON OF BHAGWAN KAMKAR Vs. THE STATE OF BIHAR
|
July 22, 2014 |
JAI RAM SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
March 5, 2014 |
JAI SHANKAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 9, 2014 |
JAIJAI RAM YADAV AND ORS Vs. STATE OF BIHAR
|
July 4, 2014 |
JAIKARAN MEHTA Vs. JAIKARAN MEHTA
|
November 11, 2014 |
JAIMALA DEVI Vs. STATE OF BIHAR
|
February 5, 2014 |
JAINANDAN PASWAN Vs. SHEO KUMARI DEVI
|
July 1, 2014 |
JAINANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
July 9, 2014 |
JAINATH PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
July 17, 2014 |
JAINENDRA KUMAR SINGH @ JAINENDRA SINGH Vs. BIHAR STATE ELECTRICITY BOARD, PATNA
|
February 5, 2014 |
JAMADAR KUMAR MANJHI Vs. STATE OF BIHAR
|
November 27, 2014 |
JAMUNA YADAV @ SINGH Vs. STATE OF BIHAR
|
June 17, 2014 |
JANESHWAR YADAV Vs. STATE OF BIHAR
|
August 13, 2014 |
JANKI DEVI Vs. STATE OF BIHAR
|
May 6, 2014 |
JAWAHAR LAL SINGH Vs. STATE OF BIHAR
|
March 14, 2014 |
JAY CHANDRA JHA Vs. THE STATE OF BIHAR AND ORS.
|
August 11, 2014 |
JAY KUMAR PASWAN Vs. THE UNION OF INDIA AND ORS.
|
February 7, 2014 |
JAYANT KUMAR JHA Vs. STATE OF BIHAR AND ORS
|
January 3, 2014 |
JHUNLAN SAH S/O RAM NATH SAH Vs. THE STATE OF BIHAR
|
July 8, 2014 |
JITENDRA RAI Vs. UNION OF INDIA
|
May 8, 2014 |
JITU JHA Vs. THE STATE ELECTION COMMISSION (PANCHAYAT) AND ORS.
|
December 5, 2014 |
JIVENDRA JHA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION AND ORS.
|
April 10, 2014 |
JIWAN SHAH Vs. KESHAV PD. AGRAWAL
|
November 17, 2014 |
JUGESHWAR SINGH Vs. STATE OF BIHAR
|
January 22, 2014 |
JUGESHWAR SINGH AND ORS. Vs. KRISHNA KUMAR SINGH AND ORS.
|
January 31, 2014 |
JUMADIN Vs. THE STATE OF BIHAR
|
November 27, 2014 |
JUNGI YADAV @ JUNGI SINGH Vs. STATE OF BIHAR
|
January 22, 2014 |
JYOTI KUMAR Vs. THE STATE OF BIHAR
|
September 19, 2014 |
KAILASH SHARMA Vs. STATE OF BIHAR
|
July 2, 2014 |
KALENDRA KUMAR SINGH SON OF SRI RAM CHANDRA SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
February 20, 2014 |
KALLU CHAUPAL SON OF BANGALI CHAUPAL Vs. STATE OF BIHAR
|
January 13, 2014 |
KALPANA RANI Vs. STATE OF BIHAR
|
May 15, 2014 |
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR
|
March 3, 2014 |
KAMAL NARAIN DAS Vs. THE STATE OF BIHAR
|
November 5, 2014 |
KAMAL NAYAN PRASAD SINGH Vs. THE STATE OF BIHAR
|
March 26, 2014 |
KAMESHWAR MEHTA Vs. MOSTT. DEO PATHI KUER
|
September 2, 2014 |
KAMESHWAR MISHRA, S/O LATE BUCHHI MISRA AND ORS Vs. STATE OF BIHAR
|
August 26, 2014 |
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 7, 2014 |
KAMINI KUMARI Vs. THE STATE OF BIHAR
|
January 29, 2014 |
KAMLESH DIKSHIT RAJ Vs. STATE OF BIHAR
|
August 12, 2014 |
KAMLESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
May 5, 2014 |
KAMLESH SINGH @ LEDHU SINGH, SON OF LATE RAJESHWAR SINGH, RESIDENT OF MOHALLA Vs. STATE OF BIHAR
|
December 15, 2014 |
KAMLI DEVI Vs. THE STATE OF BIHAR
|
May 16, 2014 |
KAMTA PRASAD SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 4, 2014 |
KAMTA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 20, 2014 |
KANCHAN MAHATO Vs. MOST. CHAMPA DEVI
|
August 7, 2014 |
KANHAIYA DUBEY Vs. STATE OF BIHAR
|
March 11, 2014 |
KANT DUBEY Vs. BRIJ MOHAN PANDEY
|
May 6, 2014 |
KANTI DEVI Vs. STATE OF BIHAR
|
August 6, 2014 |
KANTI DEVI @ KUNTI DEVI Vs. STATE OF BIHAR
|
February 20, 2014 |
KANTI KUMARI KHATRI Vs. THE RAJENDRA AGRICULTURAL UNIVERSITY
|
November 5, 2014 |
KAPIL DEO CHOUDHARY Vs. STATE OF BIHAR
|
February 25, 2014 |
KAPIL RAM Vs. STATE OF BIHAR
|
July 28, 2014 |
KAPIL SINGH S/O LATE SARJUG SINGH Vs. STATE OF BIHAR
|
August 26, 2014 |
KARAMVIR KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 13, 2014 |
KARAN @ BANTI KUMAR SINGH Vs. STATE OF BIHAR
|
October 13, 2014 |
KARAN KAMAL Vs. THE STATE OF BIHAR
|
September 1, 2014 |
KARTIK LAL Vs. THE STATE OF BIHAR
|
January 21, 2014 |
KARTIK SAH Vs. STATE OF BIHAR
|
February 11, 2014 |
KARUNA DEVI W/O JAI RAM MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
March 28, 2014 |
KARYA NAND SINGH Vs. STATE OF BIHAR
|
July 8, 2014 |
KASHIM ANSARI Vs. STATE OF BIHAR
|
February 5, 2014 |
KATRA PRAKHAND MATASYAJIVI SAHYOG SAMITI LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 5, 2014 |
KAULESHWARI DEVI Vs. STATE OF BIHAR
|
January 8, 2014 |
KAUSAR IMAM HASHMI Vs. STATE OF BIHAR
|
April 21, 2014 |
KAUSHAL KISHORE SUMAN Vs. STATE OF BIHAR
|
July 1, 2014 |
KAUSHAL KISHORE THAKUR Vs. THE INDIAN BANK
|
January 20, 2014 |
KAUSHAL MAHTO Vs. STATE OF BIHAR
|
August 26, 2014 |
KAVITA DEVI Vs. STATE OF BIHAR
|
November 7, 2014 |
KESHRI RAM Vs. STATE OF BIHAR
|
December 16, 2014 |
KHOOTI YADAV @ MUKHLAL YADAV Vs. UNION OF INDIA
|
April 28, 2014 |
KHURSHID ALAM AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 23, 2014 |
KIRAN DEVI @ SMT. KIRAN DEVI Vs. STATE OF BIHAR
|
May 7, 2014 |
KIRAN KUMAR @ KIRAN KUMAR SINHA Vs. STATE OF BIHAR
|
April 25, 2014 |
KIRAN SINHA WIFE OF SHRI BIRENDRA PD. SINGH Vs. STATE OF BIHAR
|
April 7, 2014 |
KISAN COLD STORAGE Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD
|
August 1, 2014 |
KISHORE MAHTO @ KISHORI MAHTO Vs. STATE OF BIHAR
|
January 27, 2014 |
KISHORE RAI Vs. STATE OF BIHAR
|
February 5, 2014 |
KISHORI BHANDARI Vs. STATE OF BIHAR
|
August 11, 2014 |
KISHORI CHOUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
September 4, 2014 |
KISHORI LAL SAH Vs. STATE OF BIHAR
|
January 8, 2014 |
KRISHNA BIHARI SINHA Vs. UNION OF INDIA
|
April 23, 2014 |
KRISHNA DUTT JHA Vs. THE STATE OF BIHAR
|
November 17, 2014 |
KRISHNA KANHAIYA PRASAD SINGH Vs. THE STATE OF BIHAR
|
June 17, 2014 |
KRISHNA KANT Vs. STATE OF BIHAR
|
February 11, 2014 |
KRISHNA NAND SAHU & OTHERS Vs. SUWANTI DEVI & OTHERS
|
October 14, 2014 |
KRISHNA NAND SINGH Vs. UNION OF INDIA
|
April 18, 2014 |
KRISHNA PRASAD Vs. STATE OF BIHAR
|
March 26, 2014 |
KRISHNA PRASAD Vs. STATE OF BIHAR
|
February 26, 2014 |
KRISHNA PRASAD TIWARY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 5, 2014 |
KRISHNA RAI Vs. STATE OF BIHAR
|
September 22, 2014 |
KRISHNA SAH @ KRISHNA GOND Vs. STATE OF BIHAR
|
April 9, 2014 |
KRISHNA SINGH Vs. STATE OF BIHAR
|
November 11, 2014 |
KRISHNA SINHA Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2014 |
KRISHNANAND SAO @ KRISHNA SAO Vs. STATE OF BIHAR
|
January 23, 2014 |
KSHITI MOHAN GHOSH Vs. THE STATE OF BIHAR AND ORS.
|
September 22, 2014 |
KULBANSH RAM @ KULBANSH PASWAN AND OTHERS Vs. STATE OF BIHAR
|
November 21, 2014 |
KULDEEP MANJHI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
January 23, 2014 |
KUMAR DHARMENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
June 16, 2014 |
KUMAR SANTOSH Vs. THE STATE OF BIHAR AND ORS.
|
November 27, 2014 |
KUMARI ABHA Vs. STATE OF BIHAR
|
March 13, 2014 |
KUMARI MANISHA Vs. STATE OF BIHAR
|
June 19, 2014 |
KUMARI SHOBHA SHARMA WIFE OF VIRENDRA KUMAR RESIDENT OF VILLAGE CHAILAHA, P.S. Vs. THE STATE OF BIHAR
|
February 28, 2014 |
KUMARI SUSHMITA Vs. RABINDRA KUMAR SINGH
|
February 3, 2014 |
KUMOD MAHTO @ KARI MAHTON Vs. STATE OF BIHAR
|
February 11, 2014 |
KUNDAN SINGH, S/O BALMIKI SINGH @ BALMIKI PD SINGH Vs. STATE OF BIHAR
|
August 7, 2014 |
KUSHESHWAR JHA SON OF LATE BABU PRASAD JHA Vs. THE STATE OF BIHAR THROUGH THE COLLECTOR
|
June 30, 2014 |
KUSUM DEVI Vs. RAM SENI DEVI
|
November 25, 2014 |
L G ELECTRONICS INDIA PVT LTD Vs. STATE OF BIHAR
|
August 14, 2014 |
LADDU RAI Vs. STATE OF BIHAR
|
April 23, 2014 |
LADDU SAH Vs. STATE OF BIHAR
|
January 28, 2014 |
LAKHAN YADAV & OTHERS Vs. THE STATE OF BIHAR
|
October 9, 2014 |
LAKSHMAN PAL Vs. STATE OF BIHAR
|
December 23, 2014 |
LAKSHMAN PAL Vs. STATE OF BIHAR
|
December 15, 2014 |
LAKSHMAN PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
April 18, 2014 |
LAKSHMAN PRASAD Vs. RAM DARSHAN MAHTO
|
March 14, 2014 |
LAKSHMAN SAH Vs. STATE OF BIHAR
|
June 26, 2014 |
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR
|
July 8, 2014 |
LAL BABU PRASAD Vs. STATE OF BIHAR
|
November 12, 2014 |
LAL BABU SINGH Vs. STATE OF BIHAR
|
January 24, 2014 |
LAL BAHADUR SAH Vs. STATE OF BIHAR
|
September 25, 2014 |
LAL DAS RAI Vs. HULAS PANDEY
|
June 27, 2014 |
LAL KISHORE SINGH Vs. STATE OF BIHAR
|
April 7, 2014 |
LAL MOHAR GOSAIN Vs. STATE OF BIHAR
|
January 22, 2014 |
LALA YADAV Vs. SHEO NANDAN YADAV
|
March 10, 2014 |
LALAN KUMAR Vs. STATE OF BIHAR
|
February 11, 2014 |
LALAN PRASAD CHAUDHARY S/O LATE SHEOLAL CHAUDHARY Vs. THE BIHAR STATE ELECTRICITY BOARD
|
February 12, 2014 |
LALAN SINGH Vs. STATE OF BIHAR
|
January 6, 2014 |
LALDEO PASWAN Vs. STATE OF BIHAR
|
March 4, 2014 |
LALIT KUMAER SHARMA Vs. STATE OF BIHAR
|
September 1, 2014 |
LALLAN JEE PRASAD Vs. THE STATE OF BIHAR
|
March 10, 2014 |
LALLAN PATHAK Vs. STATE OF BIHAR
|
June 18, 2014 |
LALO @ LALWA PASWAN Vs. STATE OF BIHAR
|
February 11, 2014 |
LALO CHAUDHARY AND ORS. Vs. THE STATE OF BIHAR
|
May 16, 2014 |
LALOO YADAV Vs. STATE OF BIHAR
|
July 17, 2014 |
LALU SINGH Vs. ARUN SINGH
|
February 21, 2014 |
LATE SHRIMANT KUMAR CHOUDHARY Vs. X
|
April 24, 2014 |
LAXMAN MAHTO Vs. STATE OF BIHAR
|
March 13, 2014 |
LAXMAN SINGH Vs. THE STATE OF BIHAR
|
February 11, 2014 |
LAXMI PRASAD GUPTA Vs. RAM NARAYAN PRASAD
|
February 5, 2014 |
LAXMI SAH, S/O VRIKSHA SAH, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA
|
December 18, 2014 |
LEYAQUAT HUSSAIN Vs. NALMULLAH ANSARI
|
August 7, 2014 |
LG ELECTRONICS INDIA PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
September 26, 2014 |
LOCHAN MAHTO AND OTHERS Vs. STATE OF BIHAR
|
June 20, 2014 |
LUMBINI BEVERAGES PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH SECRETARY
|
February 7, 2014 |
M.S. SAXENA Vs. STATE OF BIHAR
|
April 29, 2014 |
M/S BELBANWA MACHHUA TOLI SAHKARI GRIH NIRMAN SAHYOG SAMITI Vs. STATE OF BIHAR
|
November 20, 2014 |
M/S. CECON ENGINEERS INDIA PVT. LTD. Vs. SHANTA DEVI
|
January 22, 2014 |
M/S. PREM PETROLEUM Vs. M/S. INDIAN OIL CORPORATION LTD.
|
May 13, 2014 |
M/S. SHIVAM MINI MODERN RICE MILL, THROUGH ITS PROPRIETOR PANKAJ KUMAR SON OF VIJAY KUMAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, DISTRICT
|
July 22, 2014 |
MADAN KUMAR GURANG Vs. THE STATE OF BIHAR
|
June 26, 2014 |
MADAN LAL YADAV Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2014 |
MADHU SARIN Vs. MADHURI SAREEN AND ORS.
|
May 6, 2014 |
MADHUKALA KUMARI Vs. THE STATE OF BIHAR
|
January 20, 2014 |
MADHUKAR KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
December 16, 2014 |
MADHURI DEVI Vs. AUTHORISED OFFICER
|
January 29, 2014 |
MAHABIR THAKUR Vs. STATE OF BIHAR
|
February 28, 2014 |
MAHADEV ENCLAVE PVT LTD Vs. STATE OF BIHAR
|
January 20, 2014 |
MAHANAND MANDAL Vs. STATE OF BIHAR AND ORS
|
January 6, 2014 |
MAHANT MAHTO Vs. STATE OF BIHAR
|
April 25, 2014 |
MAHANTH MADAN KUMAR DAS & ANOTHER Vs. THE STATE OF BIHAR &
|
October 9, 2014 |
MAHARANI DURGESHWARI Vs. STATE OF BIHAR
|
February 24, 2014 |
MAHENDRA KUMAR Vs. BIHAR KSHETRIYA GRAMIN BANK
|
March 27, 2014 |
MAHENDRA NUT @ REYASAT ANSARI Vs. STATE OF BIHAR
|
January 6, 2014 |
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
July 31, 2014 |
MAHENDRA SHARMA Vs. THE STATE OF BIHAR
|
November 18, 2014 |
MAHENDRA SHARMA S/O LATE BANBARI SHARMA Vs. STATE OF BIHAR
|
May 6, 2014 |
MAHENDRA TANTI Vs. CHANDRA DEO TANTI
|
May 13, 2014 |
MAHENDRA YADAV Vs. STATE OF BIHAR
|
August 29, 2014 |
MAHESH PRASAD YADAV Vs. SUBHASH CHANDRA KUMAR
|
February 5, 2014 |
MAHESH RAVIDAS SON OF KESHWAR RAVIDAS Vs. STATE OF BIHAR
|
August 6, 2014 |
MAHESH SINGH Vs. STATE OF BIHAR
|
September 18, 2014 |
MAHESH THAKUR @ MAHESH KR.THAKUR Vs. STATE OF BIHAR
|
July 1, 2014 |
MAHESH YADAV Vs. THE STATE OF BIHAR AND ORS.
|
November 19, 2014 |
MAHESHWAR MANDAL Vs. STATE OF BIHAR
|
June 24, 2014 |
MAHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
June 5, 2014 |
MAHESHWAR YADAV Vs. THE STATE OF BIHAR
|
June 17, 2014 |
MAHFOOZ ALAM Vs. THE STATE OF BIHAR
|
January 29, 2014 |
MAHMUDAL HASSAN @ MAHMUDUL HASSAN Vs. STATE OF BIHAR
|
April 22, 2014 |
MAKUN SAH Vs. STATE OF BIHAR
|
March 10, 2014 |
MAMTA KUMARI D/O SARBANAND SINGH Vs. THE DIRECTOR INDIAN INSTITUTE OF NATURAL RESINS AND GUMS
|
January 17, 2014 |
MANGAL CHAND CHAINWALA Vs. STATE OF BIHAR
|
August 19, 2014 |
MANGROO YADAV Vs. STATE OF BIHAR
|
August 14, 2014 |
MANI KANT SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
March 14, 2014 |
MANIK PASI S/O BODHU PASI Vs. STATE OF BIHAR
|
July 7, 2014 |
MANISH RAJ PANDEY Vs. BIHAR STATE
|
March 14, 2014 |
MANJU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 17, 2014 |
MANJU KUMARI WIFE OF SARYU SHARAN RESIDENT OF BADLU BIGHA, P.O. NAHALPUR Vs. STATE OF BIHAR
|
May 16, 2014 |
MANOJ KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
February 10, 2014 |
MANOJ KUMAR Vs. THE STATE OF BIHAR
|
November 19, 2014 |
MANOJ KUMAR AND RAM LALIT MAHTO Vs. THE STATE OF BIHAR
|
April 23, 2014 |
MANOJ KUMAR MAHTO @ MANOJ MAHTO AND ORS Vs. STATE OF BIHAR
|
January 10, 2014 |
MANOJ KUMAR MANDAL Vs. STATE OF BIHAR
|
January 28, 2014 |
MANOJ KUMAR PANDEY Vs. THE UNION OF INDIA AND ORS.
|
September 23, 2014 |
MANOJ KUMAR SAH S/O SRI LAXMAN PRASAD SAH Vs. STATE OF BIHAR
|
February 20, 2014 |
MANOJ KUMAR SINGH Vs. LALJHARO DEVI AND ORS.
|
August 8, 2014 |
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 13, 2014 |
MANOJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 17, 2014 |
MANOJ KUMAR THAKUR Vs. STATE OF BIHAR
|
June 5, 2014 |
MANOJ KUMAR YADAV Vs. STATE OF BIHAR
|
June 17, 2014 |
MANOJ MAHTO Vs. STATE OF BIHAR
|
April 19, 2014 |
MANOJ RAM Vs. STATE OF BIHAR
|
August 26, 2014 |
MANOJ YADAV @ MANOJ KUMAR YADAV S/O CHUNNI LAL YADAV Vs. STATE OF BIHAR
|
March 31, 2014 |
MANORANJAN THAKUR @ RANJAN THAKUR Vs. STATE OF BIHAR
|
February 19, 2014 |
MANSOOR ALAM Vs. STATE OF BIHAR
|
March 27, 2014 |
MANSOOR ALAM Vs. STATE OF BIHAR
|
January 31, 2014 |
MANSOOR ALAM AND OTHERS Vs. STATE OF BIHAR
|
January 27, 2014 |
MATHURA PRASAD BHAGAT Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
May 5, 2014 |
MAYA DEVI Vs. STATE OF BIHAR
|
March 28, 2014 |
MAYANAND PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
|
March 24, 2014 |
MD IRFAN ANSARI S/O KHURSHID ALAM Vs. STATE OF BIHAR
|
September 18, 2014 |
MD MATIN Vs. STATE OF BIHAR AND OTHERS
|
October 15, 2014 |
MD QUAMRUL HAQUE Vs. MD BADRUDDIN
|
March 14, 2014 |
MD SAFDARALI Vs. STATE OF BIHAR
|
April 19, 2014 |
MD ULFAT @ MD NASHIM @ MD ULFAD NASHIM, SON OF MD RASHID @ MD PANCHAYATI MIAYAN Vs. STATE OF BIHAR
|
March 26, 2014 |
MD YASHIN S/O LATE SAHEMULLAH Vs. STATE OF BIHAR
|
December 24, 2014 |
MD. AKIL ANSARI @ MD. AQUIL AHMAD Vs. STATE OF BIHAR
|
January 20, 2014 |
MD. ALLAUDDIN Vs. STATE OF BIHAR
|
February 26, 2014 |
MD. ALLAUDDIN Vs. STATE OF BIHAR
|
March 26, 2014 |
MD. BUDHU Vs. STATE OF BIHAR
|
February 26, 2014 |
MD. HADI ANSARI @ HADI ANSARI Vs. S.P.E.C.B.I.PATNA
|
April 3, 2014 |
MD. HALIM Vs. STATE OF BIHAR
|
March 6, 2014 |
MD. INTEKHAB Vs. STATE OF BIHAR
|
February 12, 2014 |
MD. IRFAN @ MANGAL Vs. STATE OF BIHAR
|
February 24, 2014 |
MD. ISLAM Vs. STATE OF BIHAR
|
May 1, 2014 |
MD. JAVED Vs. STATE OF BIHAR
|
May 1, 2014 |
MD. KHAIRUL Vs. STATE OF BIHAR
|
April 2, 2014 |
MD. MAROOF AZAM SON OF LATE ABDUR RASHEED RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
May 16, 2014 |
MD. MOIUDDIN @ MOIUDIN Vs. KASTURBA DEVI AND OTHERS
|
January 17, 2014 |
MD. QAISAR ALAM S/O MD. FAIYAZ ALAM R/O VILLAGE + P.O. Vs. THE STATE OF BIHAR
|
January 8, 2014 |
MD. RIYAZ @ VAILA @ REYAZ @ BAILA, S/O MD. HAFIZ, A RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
December 11, 2014 |
MD. SAFIULLAH @ SAFULLAH Vs. STATE OF BIHAR
|
July 4, 2014 |
MD. SAUKAT ALI Vs. THE STATE OF BIHAR
|
May 15, 2014 |
MD. TABIS Vs. STATE OF BIHAR
|
April 7, 2014 |
MD. WARIS Vs. STATE OF BIHAR
|
November 19, 2014 |
MD. WASIM UDDIN Vs. STATE OF BIHAR
|
April 11, 2014 |
MD. WASIQUR RAHMAN @ WASIQUE Vs. STATE OF BIHAR
|
April 7, 2014 |
MD. ZAFAR ALAM Vs. DIVISIONAL MANAGER, N.I.C.LTD.
|
May 7, 2014 |
MEDNI SINGH Vs. STATE OF BIHAR
|
February 24, 2014 |
MEENA DEVI Vs. STATE OF BIHAR
|
February 6, 2014 |
MEENA DEVI Vs. STATE OF BIHAR
|
January 7, 2014 |
MEENA DEVI & OTHERS Vs. SUNITA DEVI & OTHERS
|
October 13, 2014 |
MEENA KUMARI Vs. THE STATE OF BIHAR
|
January 13, 2014 |
MERIKH DARKHASAN Vs. THE STATE OF BIHAR AND ORS.
|
August 8, 2014 |
MIDDLE SCHOOL, PETHIYA GOCHHI Vs. GANESH CHOUDHARY S/O LATE YADU NANDAN CHOUDHARY
|
December 18, 2014 |
MINA DEVI Vs. STATE OF BIHAR
|
April 25, 2014 |
MINA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
October 16, 2014 |
MINA DEVI W/O ARJUN RAY Vs. UNION OF INDIA; DIRECTOR, C B I NEW DELHI; JOINT DIRECTOR, C B I ; STATE OF BIHAR; DISTRICT MAGISTRATE, SARAN, CHAPRA ; SUPERINTENDENT OF POLICE, SARAN, CHAPRA ; POLICE INSPECTOR/THANADHYAKSH, POLICE STATION, MASHRAKH, SARAN
|
April 10, 2014 |
MITHILESH KUMAR Vs. THE UNION OF INDIA AND ORS.
|
February 28, 2014 |
MITHILESH KUMAR S/O JANG BAHADUR RAM Vs. STATE OF BIHAR
|
November 10, 2014 |
MITHILESH SINGH Vs. STATE OF BIHAR
|
April 3, 2014 |
MITHLESH PRASAD Vs. STATE OF BIHAR
|
February 18, 2014 |
MOFID KHAN Vs. STATE OF BIHAR
|
January 23, 2014 |
MOHAMMAD USMAN @ OSIA Vs. STATE OF BIHAR
|
March 27, 2014 |
MOHAN BHAGAT Vs. STATE OF BIHAR
|
January 29, 2014 |
MOHAN DAS Vs. STATE OF BIHAR; DISTRICT SUPERINTENDENT OF EDUCATION, DARBHANGA; AREA OFFICER, KAMTAUL INCHARGE KEOTI, DARBHANGA; BLOCK EDUCATION OFFICER, KEOTI-CUM-DRAWING AND DISBURSING AUTHORITY; OFFICER-IN-CHARGE; SWIKIRTI DEVI
|
April 24, 2014 |
MOHAN LAL DAS Vs. STATE OF BIHAR
|
February 13, 2014 |
MOHAN LAL DAS Vs. STATE OF BIHAR
|
February 10, 2014 |
MOHAN MURARI TIWARI Vs. DEOKI NANDANI DEVI
|
April 21, 2014 |
MOHD. TASLIM Vs. THE BIHAR STATE ELECTRICITY BOARD
|
October 17, 2014 |
MOINA BEGUM W/O CHIRAGHUDDIN ANSARI RESIDENT OF HOUSE NO. Vs. STATE OF BIHAR AND OTHERS
|
September 25, 2014 |
MOJIBUR RAHMAN SON OF LATE WALIULLAH Vs. STATE OF BIHAR
|
April 25, 2014 |
MOSADI PARIT Vs. THE STATE OF BIHAR
|
July 23, 2014 |
MOSEMAT SHILA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 26, 2014 |
MOST BIBI MASOODA KHATOON Vs. MOINUDDIN
|
June 24, 2014 |
MOST KIRAN BALA, WIFE OF BINOD KUMAR Vs. STATE OF BIHAR; SUB-DIVISIONAL MAGISTRATE, PATNA CITY ; SENIOR SUPERINTENDENT OF POLICE, PATNA ; OFFICER-IN-CHARGE, ALAMGANJ, POLICE STATION PATNA,
PATNA - 7 ; SMT PRIYANKA PRIYADARSINI, WIFE OF SURESH
KUMAR SINGH ; SURESH PRASAD SINGH, SON OF CHANDERIK
|
May 15, 2014 |
MOST. JOKHANI Vs. MOST. BHEKHAWA
|
May 9, 2014 |
MOST. SHEORAJ DEVI Vs. SHUKHDEO NONIA
|
December 22, 2014 |
MOST.SHOBHA DEVI Vs. UNITED INDIA INSURANCE CO.LTD.
|
May 5, 2014 |
MOSTT SAFEDA KUER WIFE OF RAMADHAR PANDEY Vs. SUMITRA DEVI WIFE OF RAM DHARI SHUKUL; SURJBANSHI DEVI WIFE OF RAMNATH PANDEY; RAJBANSHI DEVI ALIAS HARBANSHI DEVI WIFE OF RAMDAS TEWARI; LALITA DEBI W/O HARAKH NATH PANDEY; JAMUNA DEVI W/O JAGNARAIN PANDEY; JAGNARAIN PANDEY SON OF DOMAN PANDEY; CHANDRA K
|
March 27, 2014 |
MOTAK YADAV @ AWADH BIHARI YADAV Vs. STATE OF BIHAR
|
February 3, 2014 |
MOTI LAL CHAMAR Vs. STATE OF BIHAR
|
February 3, 2014 |
MOTI RABIDAS Vs. THE STATE OF BIHAR
|
October 20, 2014 |
MOZAHIR MIAN AND ORS Vs. STATE OF BIHAR AND ORS
|
October 9, 2014 |
MRITUNJAY MOHAN Vs. THE STATE OF BIHAR
|
July 2, 2014 |
MUDRIKA PRASAD Vs. THE STATE OF BIHAR, THE SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, THE HONBLE HIGH COURT OF JUDICATURE AT PATNA THROUGH THE REGISTRAR GENERAL AND THE ACCOUNTANT GENERAL
|
March 26, 2014 |
MUKESH GOLCHA Vs. KISHORE KUMAR SHARMA
|
April 18, 2014 |
MUKESH KUMAR Vs. THE STATE OF BIHAR
|
January 16, 2014 |
MUKESH KUMAR Vs. STATE OF BIHAR
|
January 8, 2014 |
MUKESH KUMAR SAH @ MUKESH SAH S/O PRAYAG SAH AND ORS Vs. STATE OF BIHAR AND ORS
|
December 10, 2014 |
MUKESH KUMAR, SON OF LATE SHAILENDRA KUMAR, RESIDENT OF MOHALLA Vs. MD. NASIM KHAN, SON OF NASIR KHAN, RESIDENT OF VILLAGE
|
December 16, 2014 |
MUKESH SAH S/O SUNESHWAR SAH Vs. STATE OF BIHAR
|
November 27, 2014 |
MUKHDEO SINGH Vs. STATE OF BIHAR
|
November 11, 2014 |
MUKHDEO YADAV Vs. STATE OF BIHAR
|
March 27, 2014 |
MUMTAZ ALAM Vs. STATE OF BIHAR
|
January 16, 2014 |
MUNGA GOPE Vs. THE STATE OF BIHAR AND ORS.
|
June 27, 2014 |
MUNI BHAGAT Vs. RAMGATI BHAGAT
|
March 14, 2014 |
MUNICIPAL COMMISSIONER Vs. A 2 Z INFRASTRUCTURE LTD.
|
May 7, 2014 |
MUNINDRA JHA Vs. CHANCHAL JHA
|
June 23, 2014 |
MUNINDRA KUMAR Vs. PUNJAB NATIONAL BANK
|
August 11, 2014 |
MUNNA KUMAR LOHANI Vs. STATE OF BIHAR
|
March 12, 2014 |
MUNNA PRASAD GUPTA Vs. THE STATE OF BIHAR AND ORS.
|
January 21, 2014 |
MUNNA RAI Vs. STATE OF BIHAR
|
September 5, 2014 |
MUNNA SHARMA S/O LATE SHARDA NAND SHARMA Vs. STATE OF BIHAR
|
August 8, 2014 |
MUNNA TIWARY S/O NARESHAR TIWAY Vs. STATE OF BIHAR
|
December 1, 2014 |
MUNNI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 14, 2014 |
MUNNI LAL SAHNI, SON OF LATE RAM AVATU SAHANI @ RAM AVATAR SAHANI, RESIDENT OF VILLAGE THAKARAHA, P.S. THAKARAHA, DISTRICT WEST CHAMPARAN Vs. THE STATE OF BIHAR
|
December 22, 2014 |
MUNNI NONIYA Vs. STATE OF BIHAR
|
May 7, 2014 |
MURLIDHAR RAI Vs. THE STATE OF BIHAR
|
June 17, 2014 |
MURLIDHAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
December 5, 2014 |
MUSLIM MIAN Vs. THE STATE OF BIHAR
|
February 21, 2014 |
MUSTAFA KAMAL @ MD. MUSTAFA KAMAL Vs. MAHMOODA KHATOON
|
January 28, 2014 |
MUZAFFARPUR RE-ROLLING MILLS Vs. BINOD KUMAR MOHTA
|
November 26, 2014 |
NAGENDRA KUMAR MISHRA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
June 27, 2014 |
NAGENDRA KUMAR TIWARY @ NARENDRA KUMAR TIWARY Vs. STATE OF BIHAR
|
January 15, 2014 |
NAGENDRA PRASAD LAL Vs. UNION OF INDIA (C.B.I.)
|
December 24, 2014 |
NAGESHWAR SINGH Vs. UNION OF INDIA
|
August 29, 2014 |
NAGINA DEVI Vs. LALU PRASAD
|
February 6, 2014 |
NAGMANI SINGH Vs. STATE OF BIHAR
|
April 25, 2014 |
NAGWALI SINGH Vs. STATE OF BIHAR & ORS
|
August 21, 2014 |
NAJDA KHATOON Vs. STATE OF BIHAR
|
June 18, 2014 |
NAJMA BEGUM Vs. STATE OF BIHAR
|
February 5, 2014 |
NAND KISHORE RAUT Vs. STATE OF BIHAR
|
April 24, 2014 |
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
September 12, 2014 |
NAND KUMAR THAKUR Vs. STATE OF BIHAR
|
September 8, 2014 |
NANDA DULAL PAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 23, 2014 |
NANDINI DEVI Vs. STATE OF BIHAR
|
February 17, 2014 |
NANDLAL DAS Vs. STATE OF BIHAR
|
February 6, 2014 |
NANDLAL KUMAR PANDIT @ LALAN PANDIT Vs. STATE OF BIHAR
|
September 18, 2014 |
NARAD PANDAY Vs. STATE OF BIHAR
|
April 28, 2014 |
NARAD SAO Vs. OMPRAKASH SAO
|
July 22, 2014 |
NARAIN SINGH Vs. STATE OF BIHAR
|
June 20, 2014 |
NARAYAN JHA AND ORS Vs. STATE OF BIHAR
|
August 26, 2014 |
NARAYAN SINGH Vs. UNION OF INDIA
|
April 7, 2014 |
NARENDRA KUMAR Vs. STATE OF BIHAR
|
February 10, 2014 |
NARENDRA KUMAR DIKSHIT AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 8, 2014 |
NARENDRA KUMAR SINGH @ KARU SINGH, SON OF RAGHUVANSH NARAIN SINGH Vs. STATE OF BIHAR
|
March 14, 2014 |
NARENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
March 12, 2014 |
NARENDRA MISHRA Vs. STATE OF BIHAR
|
August 8, 2014 |
NARESH MANDAL (YADAV) Vs. THE STATE OF BIHAR
|
December 5, 2014 |
NARESH MOHAN SINHA Vs. STATE OF BIHAR; SECRETARY, DEPARTMENT OF AGRICULTURE; DIRECTOR OF AGRICULTURE; JOINT SECRETARY, DEPARTMENT OF AGRICULTURE; DEPUTY SECRETARY, DEPARTMENT OF AGRICULTURE; ASSISTANT AGRONOMIST ADOPTABLE RESEARCH CENTRE; DISTRICT MAGISTRATE, JAMUI; DISTRICT MA
|
October 16, 2014 |
NARESH SHARMA Vs. STATE OF BIHAR
|
October 21, 2014 |
NARESH YADAV Vs. STATE OF BIHAR
|
February 13, 2014 |
NAROTTAM PRASAD YADAV @ NAROTTAM RAI @ NAROTTAM KUMAR Vs. STATE OF BIHAR
|
January 8, 2014 |
NASRUDDIN, S/O JAINUL MIAN Vs. STATE OF BIHAR AND ORS
|
November 19, 2014 |
NATHUN PASWAN Vs. STATE OF BIHAR
|
January 8, 2014 |
NATHUNI MEHTA Vs. STATE OF BIHAR
|
April 29, 2014 |
NATHUNI RAM PHUDENI RAM Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
March 24, 2014 |
NATHUNI UPADHYA Vs. GANWA UPADHAYA
|
May 13, 2014 |
NATIONAL INSURANCE COMPANY DIVISIONAL OFFICE, JAIL ROAD, TILKAMANJHI BHAGALPUR Vs. PRADEEP KUMAR GUPTA S/O LATE DEO NARAYAN LAL
|
July 3, 2014 |
NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
April 29, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. SANTOSHI KEJRIWAL
|
July 7, 2014 |
NAWAL KISHORE RAI Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2014 |
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
June 25, 2014 |
NAWAL KISHORE SINGH Vs. THE HIGH COURT OF JUDICATURE AT PATNA AND ORS.
|
September 19, 2014 |
NAWAL KISHORE SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 19, 2014 |
NAWAL SINGH Vs. STATE OF BIHAR
|
June 18, 2014 |
NAWAL UPADHAYA, SON OF RAGHUNANDAN UPADHAYA Vs. STATE OF BIHAR
|
January 6, 2014 |
NAWLESH KUMAR Vs. THE UNION OF INDIA AND ORS.
|
March 5, 2014 |
NAWNEET KUMAR @ CHHUNU Vs. STATE OF BIHAR
|
December 12, 2014 |
NAYYAR KHURSHID Vs. THE JAMMU AND KASHMIR BANK LTD. AND ORS.
|
November 17, 2014 |
NAYYER IQBAL Vs. AWADESH SINGH AND ORS.
|
September 3, 2014 |
NAZIM KHAN Vs. BIBI TOHIDAN
|
April 9, 2014 |
NEETA AGRAWAL Vs. THE STATE OF BIHAR AND ORS.
|
September 12, 2014 |
NEHAL FARRUKH Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
July 7, 2014 |
NESTLE INDIA LIMITED Vs. STATE OF BIHAR AND ORS.
|
August 5, 2014 |
NETAL PASWAN Vs. STATE OF BIHAR
|
February 7, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. KIRAN SINGH
|
March 11, 2014 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TUFAIL AHMAD
|
March 26, 2014 |
NEW RATAN PRIYA Vs. STATE OF BIHAR
|
February 17, 2014 |
NIKHA DEVI AND ORS. Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND ORS.
|
September 24, 2014 |
NILAM SHARMA Vs. THE STATE OF BIHAR
|
September 11, 2014 |
NILAMBAR THAKUR @ LOOTAN THAKUR Vs. THE STATE OF BIHAR
|
December 12, 2014 |
NIRAJ SINGH Vs. STATE OF BIHAR
|
April 25, 2014 |
NITYANAND PATHAK Vs. STATE OF BIHAR
|
June 18, 2014 |
NIWAS RAY Vs. STATE OF BIHAR
|
February 18, 2014 |
NIWAS RUNGTA Vs. STATE OF BIHAR
|
May 1, 2014 |
NIZAM MIAN @ NIZAMUDDIN MIAN Vs. STATE OF BIHAR
|
April 1, 2014 |
NIZAMUDDIN Vs. STATE OF BIHAR
|
May 15, 2014 |
NIZAMUDDIN MIYA @ MIZAMUDDIN MIYA Vs. STATE OF BIHAR
|
February 28, 2014 |
NOORUL ABSAR Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
February 5, 2014 |
NURUL HODA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 25, 2014 |
OM PRAKASH Vs. THE UNION OF INDIA AND ORS.
|
August 26, 2014 |
OM PRAKASH KESHRI Vs. STATE OF BIHAR
|
February 11, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. SARASWATI DEVI
|
May 16, 2014 |
ORIENTAL INSURANCE COMPANY LTD. Vs. BINAY KUMAR S/O MAHENDRA MAHTO
|
January 30, 2014 |
P.S. GROUP REALTY LIMITED Vs. THE PATNA MUNICIPAL CORPORATION
|
June 23, 2014 |
PALLAVI Vs. INDIAN OIL CORPORATION LIMITED
|
January 31, 2014 |
PALLO RABIDAS Vs. THE STATE OF BIHAR
|
November 20, 2014 |
PANCHANAND TATMA @ PANCHU Vs. STATE OF BIHAR
|
April 24, 2014 |
PANKAJ KUMAR Vs. PUNJAB NATIONAL BANK
|
January 21, 2014 |
PANKAJ KUMAR Vs. THE UNION OF INDIA AND ORS.
|
January 10, 2014 |
PANNA DEVI Vs. HARENDRA SHAHI
|
January 17, 2014 |
PAPPU GOSWAMI Vs. STATE OF BIHAR
|
March 12, 2014 |
PAPPU KUMAR CHOUDHARY @ PAPPU KUMAR SON OF LATE DINANATH CHOUDHARY, RESIDENT OF MOHALLA CHHOTI SARAIYAGANJ, P.O. MUZAFFARPUR, P.S. TOWN, DISTRICT MUZAFFARPUR (INTERVENOR) Vs. MOST. RANI DEVI WIDOW OF LATE RAMESHWAR PRASAD
|
December 18, 2014 |
PAPPU KUMAR MANDAL Vs. STATE OF BIHAR
|
February 5, 2014 |
PAPU ANSARI Vs. STATE OF BIHAR
|
April 4, 2014 |
PARAS NATH TIWARI Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR
|
June 23, 2014 |
PARASMANI DEVI, W/O LATE HARIBOL PRASAD YADAV Vs. STATE OF BIHAR
|
July 18, 2014 |
PARMANAND MAHTO Vs. STATE OF BIHAR
|
February 24, 2014 |
PARMANAND YADAV Vs. JAGDEO YADAV
|
July 24, 2014 |
PARMESHWAR SINGH @ AHIR Vs. STATE OF BIHAR
|
December 5, 2014 |
PARMESHWARI YADAV AND ORS. Vs. BUDHIYA DEVI AND ORS.
|
January 23, 2014 |
PARSAUNI KHIRODHAR PRIMARY AGRICULTURE CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 16, 2014 |
PARSURAM RAI Vs. STATE OF BIHAR
|
February 17, 2014 |
PARWATI DEVI Vs. STATE OF BIHAR
|
May 6, 2014 |
PARWATI DEVI Vs. RAJA RAM SAHANI
|
December 23, 2014 |
PASHUPATI NATH JHA Vs. THE STATE OF BIHAR
|
December 24, 2014 |
PATALO DEVI Vs. THE STATE OF BIHAR
|
March 28, 2014 |
PATANJALI RISHI Vs. STATE OF BIHAR
|
September 25, 2014 |
PATLIPUTRA PARISHAD Vs. THE STATE OF BIHAR AND ORS.
|
September 25, 2014 |
PATTAMADAI NATARAJASARMA NARAYANAN Vs. STATE OF BIHAR
|
June 17, 2014 |
PAWAN KUMAR MANDAL Vs. THE STATE OF BIHAR AND ORS.
|
June 25, 2014 |
PAWAN KUMAR OJHA Vs. STATE OF BIHAR
|
March 13, 2014 |
PAWAN MANDAL Vs. STATE OF BIHAR
|
April 30, 2014 |
PAWAN MUNJAL Vs. STATE OF BIHAR
|
July 31, 2014 |
PILORE JIVAJI SHANKAR RAO Vs. THE UNION OF INDIA
|
January 16, 2014 |
PINKI KUMARI Vs. THE STATE OF BIHAR
|
May 14, 2014 |
PRABHASH KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
August 4, 2014 |
PRABHAWATI KUMARI Vs. STATE OF BIHAR
|
March 24, 2014 |
PRABHU NATH SINGH Vs. STATE OF BIHAR
|
February 3, 2014 |
PRABHUNATH RAM Vs. THE DISCIPLINARY AUTHORITY-CUM-CHAIRMAN, BHOJPUR-ROHTAS GRAMIN BANK AND ORS.
|
May 1, 2014 |
PRABHUNATH SINGH, SON OF ASH NARAIN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 15, 2014 |
PRADEEP CHOUDHARY Vs. STATE OF BIHAR
|
March 5, 2014 |
PRADEEP KUMAR Vs. STATE OF BIHAR
|
July 4, 2014 |
PRADEEP KUMAR Vs. STATE OF BIHAR
|
June 25, 2014 |
PRADEEP KUMAR JOSHI Vs. THE STATE OF BIHAR AND ORS.
|
January 6, 2014 |
PRADEEP KUMAR TAMKORIA Vs. BHAWANI VERMA; RESHU VERMA; VEENA VERMA; BIKASH KUMAR VERMA; PRAKASH KUMAR VERMA; ANIL KUMAR SINHA; TRIBHUWAN KISHORE NARAIN SINHA; SUNIL KUMAR SINHA; ADYA PRASAD SINHA; RAM SAKHI DEVI AND ORS
|
April 19, 2014 |
PRAFULL CHANDRA SINGH Vs. STATE OF BIHAR
|
August 1, 2014 |
PRAFULL CHANDRA SINGH Vs. STATE OF BIHAR
|
July 1, 2014 |
PRAFULLA KUMAR JHA, SON OF SITANATH JHA Vs. STATE OF BIHAR
|
March 7, 2014 |
PRAFULLA KUMAR SINGH Vs. STATE OF BIHAR
|
July 18, 2014 |
PRAKASH KISHORE Vs. PUTUL DEVI
|
June 17, 2014 |
PRAMILA DEVI & ORS Vs. JEHAR DEVI & ORS
|
April 29, 2014 |
PRAMILA SINHA Vs. STATE OF BIHAR
|
October 16, 2014 |
PRAMOD KUMAR Vs. STATE OF BIHAR
|
August 1, 2014 |
PRAMOD KUMAR Vs. STATE OF BIHAR
|
January 20, 2014 |
PRAMOD KUMAR AND ORS Vs. UNION OF INDIA (CUSTOMS DEPARTMENT)
|
January 13, 2014 |
PRAMOD KUMAR SAH Vs. STATE OF BIHAR
|
June 5, 2014 |
PRAMOD KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
March 31, 2014 |
PRAMOD RAI SON OF YOGENDRA RAI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 19, 2014 |
PRAMOD SINGH @ CHUNU SINGH Vs. STATE OF BIHAR
|
January 28, 2014 |
PRAMOD SINGH CHANDRAVANSHI Vs. SOM PRAKASH SINGH
|
April 25, 2014 |
PRAMOD YADAV Vs. STATE OF BIHAR
|
May 8, 2014 |
PRAMODA NAND JHA Vs. THE STATE OF BIHAR AND ORS.
|
February 12, 2014 |
PRATAP KUMAR YADAV Vs. STATE OF BIHAR
|
January 7, 2014 |
PRATAP SAH Vs. STATE OF BIHAR
|
September 2, 2014 |
PRATIBHA KUMARI Vs. STATE OF BIHAR
|
July 11, 2014 |
PRATIMA SHUKLA Vs. PATNA MUNICIPAL CORPORATION
|
January 2, 2014 |
PRATYUSH PRIYADARSHI, SON OF DR. ASHUTOSH PRASAD, RESIDENT OF MOHALLA: Vs. THE UTTAR BIHAR GRAMIN BANK, HEARD OFFICE
|
March 6, 2014 |
PRAVEEN KUMAR Vs. BAR COUNCIL OF INDIA THROUGH ITS CHAIRMAN
|
August 22, 2014 |
PRAWESH KUMAR DAS S/O JYOTISH CHANDRA DAS Vs. STATE OF BIHAR
|
May 16, 2014 |
PREETY BARKHA Vs. THE STATE OF BIHAR
|
September 23, 2014 |
PREM KUMAR BHAKTA Vs. STATE OF BIHAR
|
January 3, 2014 |
PREMA KUMARI Vs. STATE OF BIHAR
|
September 15, 2014 |
PREMIER IRRIGATION ADRITECK PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 26, 2014 |
PREMLAL YADAV Vs. STATE OF BIHAR
|
September 12, 2014 |
PRINCIPAL SECRETARY DEPARTMENT OF HOME , GOVERNMENT OF BIHAR Vs. JAGDISH PRASAD MALLICK
|
January 30, 2014 |
PRITI KUMARI Vs. DEEPAK KUMAR
|
February 7, 2014 |
PRIYA RANJAN DAS Vs. STATE OF BIHAR AND ORS.
|
December 18, 2014 |
PRIYANKA Vs. STATE BANK OF INDIA AND OTHERS
|
November 13, 2014 |
PURNANAND JHA LATE BHAWANAND JHA 602 UDAIGIRI APARTMENT BUDHA MARG,PS Vs. THE STATE OF BIHAR
|
November 27, 2014 |
PURSHOTTAM KUMAR Vs. STATE OF BIHAR
|
January 15, 2014 |
PUSPA DEVI Vs. STATE OF BIHAR
|
April 16, 2014 |
PUTTU KUMAR LAHERI S/O OM PRAKASH LAHERI Vs. STATE OF BIHAR
|
December 2, 2014 |
RABARI DEVI Vs. THE STATE OF BIHAR
|
August 1, 2014 |
RABI SINGH @ RABINDRA SINGH, SON OF GARIB SINGH Vs. STATE OF BIHAR
|
March 25, 2014 |
RABINDRA KUMAR VERMA Vs. STATE OF BIHAR
|
July 7, 2014 |
RABINDRA NATH MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2014 |
RABINDRA PRASAD SINHA Vs. STATE OF BIHAR
|
June 23, 2014 |
RABINDRA SHARMA Vs. STATE OF BIHAR
|
August 12, 2014 |
RABINDRA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 13, 2014 |
RABISH YADAV Vs. STATE OF BIHAR
|
January 29, 2014 |
RABRI DEVI Vs. THE STATE OF BIHAR
|
July 10, 2014 |
RADHA DEVI Vs. SANTOSH KUMAR GUPTA @ BHOLA BABU
|
April 11, 2014 |
RADHA SINGH AND ORS Vs. STATE OF BIHAR
|
August 8, 2014 |
RADHE SHYAM THAKUR Vs. STATE OF BIHAR
|
January 21, 2014 |
RADHESHYAM KUMAR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
April 22, 2014 |
RADHIKA DEVI, WIDOW/OF LATE BISHWANATH SINGH AND ORS Vs. STATE OF BIHAR AND ORS
|
August 1, 2014 |
RADHIKA SINGH Vs. STATE OF BIHAR
|
April 15, 2014 |
RAGHU YADAV @ ROGHA YADAV @ AMLESH KUMAR YADAV Vs. STATE OF BIHAR
|
May 15, 2014 |
RAGHUNANDAN YADAV Vs. STATE OF BIHAR
|
July 11, 2014 |
RAGHUNATH SARAN SINHA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 11, 2014 |
RAGHUWANSH MANI Vs. THE GENERAL INSURANCE (PUBLIC SECTOR) ASSOCIATION OF INDIA AND ORS.
|
May 13, 2014 |
RAHUL MUZAFFARPURI Vs. STATE OF BIHAR AND ORS
|
January 9, 2014 |
RAJ BALI SINGH Vs. STATE OF BIHAR
|
July 25, 2014 |
RAJ BALLAM YADAV AND OTHERS Vs. STATE OF BIHAR
|
June 19, 2014 |
RAJ GIRIH SINGH Vs. STATE OF BIHAR
|
May 13, 2014 |
RAJ KAPOOR RAM Vs. STATE OF BIHAR
|
August 19, 2014 |
RAJ KISHOR RAI Vs. STATE OF BIHAR
|
February 10, 2014 |
RAJ KISHORE PRASAD, S/O JAGESHWAR RAI Vs. PATNA UNIVERSITY PATNA
|
November 10, 2014 |
RAJ KISHORE TIWARY Vs. THE STATE OF BIHAR
|
November 14, 2014 |
RAJ KR. SINGH Vs. MADHURI KUMARI @ MADHUBALA
|
August 20, 2014 |
RAJ KUMAR CHOUDHARY Vs. UNION OF INDIA
|
March 7, 2014 |
RAJ KUMAR CHOUDHARY SON OF LATE NAND LAL CHOUDHARY Vs. STATE OF BIHAR; KAML DEO THAKUR SON OF LATE BRAJ BHUSHAN THAKUR
|
July 24, 2014 |
RAJ KUMAR RAM Vs. THE UNION OF INDIA
|
November 19, 2014 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 9, 2014 |
RAJ KUMAR SONAR, S/O RAM NARAYAN SONAR Vs. STATE OF BIHAR
|
August 7, 2014 |
RAJ NARAYAN RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 11, 2014 |
RAJ ROUSHAN YADAV Vs. STATE OF BIHAR
|
August 11, 2014 |
RAJA MISHRA ALIAS RAJA RAM MISHRA Vs. STATE OF BIHAR
|
May 16, 2014 |
RAJA NAND SINGH Vs. STATE OF BIHAR
|
September 2, 2014 |
RAJA RAM MAHTO Vs. STATE OF BIHAR
|
July 18, 2014 |
RAJAN KUMAR THAKUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
January 24, 2014 |
RAJAN TIWARI Vs. STATE OF BIHAR
|
July 24, 2014 |
RAJANESH KUMAR SINGH Vs. THE BHARAT SANCHAR NIGAM LTD
|
April 1, 2014 |
RAJDEO RAI Vs. STATE OF BIHAR
|
February 19, 2014 |
RAJEEV KUMAR Vs. STATE OF BIHAR
|
July 17, 2014 |
RAJENDRA BARAI Vs. STATE OF BIHAR
|
March 12, 2014 |
RAJENDRA KUMAR Vs. STATE OF BIHAR
|
January 8, 2014 |
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
April 4, 2014 |
RAJENDRA RAI Vs. STATE OF BIHAR
|
April 23, 2014 |
RAJENDRA YADAV Vs. STATE OF BIHAR
|
February 26, 2014 |
RAJENDRA YADAV SON OF LATE BASUDEO YADAV RESIDENT OF VILLAGE Vs. THE UNION OF INDIA, THROUGH DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA
|
November 10, 2014 |
RAJESH GUPTA Vs. STATE OF BIHAR
|
May 7, 2014 |
RAJESH KUMAR Vs. STATE OF BIHAR
|
January 13, 2014 |
RAJESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 22, 2014 |
RAJESH KUMAR Vs. STATE OF BIHAR
|
October 21, 2014 |
RAJESH KUMAR Vs. SATE OF BIHAR
|
January 2, 2014 |
RAJESH KUMAR AND ORS. Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
January 21, 2014 |
RAJESH KUMAR GUPTA Vs. THE STATE OF BIHAR AND ORS.
|
April 29, 2014 |
RAJESH KUMAR SINGH Vs. THE STATE OF BIHAR
|
September 19, 2014 |
RAJESH MAHATO Vs. STATE OF BIHAR
|
April 2, 2014 |
RAJIV BAJAJ Vs. THE STATE OF BIHAR
|
July 14, 2014 |
RAJIV BAJAJ AND ORS. Vs. STATE OF BIHAR AND ORS.
|
December 11, 2014 |
RAJIV KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
June 27, 2014 |
RAJIV SINGH Vs. STATE OF BIHAR
|
May 16, 2014 |
RAJNIKANT OJHA Vs. UNION OF INDIA
|
September 2, 2014 |
RAJPATI DEVI Vs. STATE OF BIHAR
|
March 27, 2014 |
RAJU SINGH Vs. STATE OF BIHAR
|
February 18, 2014 |
RAKESH DUBEY @ KALLU Vs. STATE OF BIHAR AND ORS
|
August 27, 2014 |
RAKESH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2014 |
RAKESH KUMAR Vs. THE STATE OF BIHAR
|
December 4, 2014 |
RAKESH KUMAR RAI Vs. UNION OF INDIA
|
July 15, 2014 |
RAKESH KUMAR WATS AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 9, 2014 |
RAKESH KUMAR YADAV Vs. ANANT KUMAR JAIN AND ORS.
|
September 10, 2014 |
RAKESH TIWARI SON OF SHREE RAM DULAR TIWARI, POSTED AS PANCHAYAT SHIKSHA MITRA IN KANYA PRATHAMIK VIDYALAYA TULSIPUR, POLICE STATION Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, VIKASH BHAWAN, PATNA
|
December 8, 2014 |
RAKSHA RAY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 15, 2014 |
RALLIES INDIA LTD Vs. STATE OF BIHAR AND ORS
|
February 26, 2014 |
RAM AKHILESH SINGH S/O LATE DAULAT SINGH Vs. STATE OF BIHAR
|
November 10, 2014 |
RAM AWADHESH SINGH S/O LATE JAGDIP SINGH RESIDENT OF VILLAGE- MIRIA KHURD Vs. STATE OF BIHAR
|
May 16, 2014 |
RAM BABU SINGH Vs. STATE OF BIHAR
|
July 1, 2014 |
RAM BACHAN YADAV Vs. STATE OF BIHAR
|
June 19, 2014 |
RAM BADAN RAI Vs. RAJIV RANJAN SINGH @ LALLAN SINGH
|
April 9, 2014 |
RAM BAHADUR RAI Vs. BISHWA NATH RAI
|
January 2, 2014 |
RAM BAHADUR YADAV Vs. STATE OF BIHAR
|
February 6, 2014 |
RAM BALAK PASWAN Vs. STATE OF BIHAR
|
September 1, 2014 |
RAM BALAK PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
November 19, 2014 |
RAM BARAN ROY Vs. STATE OF BIHAR
|
January 30, 2014 |
RAM BILAS RAI AND OTHERS Vs. STATE OF BIHAR
|
December 18, 2014 |
RAM BILAS VISHWAKARMA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL BANK OF INDIA AND ORS.
|
July 31, 2014 |
RAM BILASH SAH Vs. STATE OF BIHAR
|
June 5, 2014 |
RAM BINOD YADAV Vs. STATE OF BIHAR
|
July 11, 2014 |
RAM BRIKSH MAHTO Vs. STATE OF BIHAR
|
November 5, 2014 |
RAM CHANDRA JHA Vs. STATE OF BIHAR
|
March 6, 2014 |
RAM CHANDRA MAHTO Vs. STATE OF BIHAR
|
January 13, 2014 |
RAM DAS GUPTA Vs. STATE OF BIHAR
|
July 7, 2014 |
RAM DAYAL RAI, S/O LATE BENGU RAI Vs. STATE OF BIHAR
|
April 2, 2014 |
RAM EKBAL SINGH Vs. THE STATE OF BIHAR
|
December 17, 2014 |
RAM GULAM Vs. STATE OF BIHAR
|
August 7, 2014 |
RAM KESHWAR RAM Vs. THE STATE OF BIHAR AND ORS.
|
September 12, 2014 |
RAM KHELAWAN YADAV Vs. STATE OF BIHAR
|
April 10, 2014 |
RAM KISHORE PRASAD Vs. CHAIRMAN, MADHYA BIHAR
|
February 28, 2014 |
RAM KISHORE SINGH Vs. STATE OF BIHAR
|
April 25, 2014 |
RAM KISHUN THAKUR Vs. STATE OF BIHAR
|
May 1, 2014 |
RAM KRISHNA SINGH Vs. STATE OF BIHAR
|
November 3, 2014 |
RAM KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
May 15, 2014 |
RAM KUMAR HIMANSHU Vs. STATE OF BIHAR
|
June 17, 2014 |
RAM KUMAR SHARMA, S/O RAM SHIV SHARMA Vs. UNION OF INDIA
|
February 13, 2014 |
RAM KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 2014 |
RAM KUMAR SINGH Vs. UNION OF INDIA
|
July 7, 2014 |
RAM KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 24, 2014 |
RAM LAKHAN @ RAM CHANDRA MEHTA Vs. STATE OF BIHAR
|
November 14, 2014 |
RAM LAKHAN PRASAD SINGH Vs. BULAK PRASAD
|
August 1, 2014 |
RAM LAKHAN RAM Vs. STATE OF BIHAR
|
May 14, 2014 |
RAM LAL PASWAN Vs. STATE OF BIHAR
|
August 5, 2014 |
RAM NANDAN PRASAD Vs. THE STATE OF BIHAR
|
April 29, 2014 |
RAM NANDAN PRASAD Vs. UNION OF INDIA
|
February 25, 2014 |
RAM NARAYAN MISHRA Vs. THE STATE OF BIHAR
|
August 19, 2014 |
RAM NARESH SINGH S/O LATE TRIVENI SINGH R/O VILLAGE+ P.O Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA
|
February 2, 2014 |
RAM PADARATH SINGH Vs. THE STATE OF BIHAR AND ORS.
|
October 22, 2014 |
RAM PARWESH PASWAN Vs. DHANESHWAR PASWAN
|
February 11, 2014 |
RAM PATI MAHTO Vs. STATE OF BIHAR
|
September 16, 2014 |
RAM PATI MAHTO AND OTHERS Vs. STATE OF BIHAR
|
September 11, 2014 |
RAM PRABHU PANDEY Vs. STATE OF BIHAR
|
February 26, 2014 |
RAM PRASAD DUIBEY @ RAMGANESH DUBEY Vs. STATE OF BIHAR
|
September 25, 2014 |
RAM PRASAD RAI, S/O LATE CHAMRU RAI AND ORS Vs. STATE OF BIHAR
|
November 27, 2014 |
RAM PRATAP PASWAN Vs. STAE OF BIHAR
|
March 10, 2014 |
RAM PRATAP RAI Vs. STATE OF BIHAR
|
August 5, 2014 |
RAM PRIT RAI Vs. STATE OF BIHAR
|
March 13, 2014 |
RAM RATAN LAL Vs. MAHENDRA PRASAD
|
September 9, 2014 |
RAM SAGAR SHARMA Vs. STATE OF BIHAR
|
March 13, 2014 |
RAM SAGAR SHARMA AND ORS Vs. STATE OF BIHAR AND ORS
|
January 7, 2014 |
RAM SARESTH AND ORS. Vs. THE STATE OF BIHAR
|
August 29, 2014 |
RAM SHANKAR ROY, S/O BINO ROY Vs. STATE OF BIHAR AND ORS
|
September 19, 2014 |
RAM SINGH Vs. STATE OF BIHAR
|
January 8, 2014 |
RAM SUBODH MISHRA & ORS Vs. STATE OF BIHAR
|
October 14, 2014 |
RAM SURAT CHOUDHARY Vs. STATE OF BIHAR
|
January 7, 2014 |
RAM SUSHILA YADAV S/O LATE DHAPA YADAV Vs. STATE OF BIHAR
|
March 28, 2014 |
RAM SWARATH SINGH Vs. BISCOMAUN
|
February 12, 2014 |
RAM SWARATH SINGH Vs. STATE OF BIHAR
|
June 17, 2014 |
RAM VISHUN SINGH Vs. THE STATE OF BIHAR
|
November 10, 2014 |
RAMA NAND SINGH AND ANOTHER Vs. STATE OF BIHAR
|
September 9, 2014 |
RAMA SHANKAR PRASAD Vs. STATE OF BIHAR
|
February 24, 2014 |
RAMA SHANKAR RAI Vs. STATE OF BIHAR
|
February 25, 2014 |
RAMA SHANKAR RAI Vs. STATE OF BIHAR
|
March 25, 2014 |
RAMA SHANKAR SINGH Vs. THE STATE OF BIHAR
|
November 26, 2014 |
RAMADHAR PASWAN Vs. STATE OF BIHAR
|
January 9, 2014 |
RAMADHAR RAI Vs. STATE OF BIHAR
|
May 2, 2014 |
RAMADHAR SHARMA Vs. STATE OF BIHAR
|
July 8, 2014 |
RAMADHAR SHARMA S/O LATE BINDESHWAR SINGH Vs. STATE OF BIHAR
|
June 8, 2014 |
RAMASHISH PRASAD SHARMA @ RAMASHISH SHARMA, SON OF SRI BALESHWAR SHARMA, RESIDENT OF SHRIKRISHNAPURI COLONY, P.O. AND P.S. JEHANABAD, DISTRICT Vs. THE STATE OF BIHAR
|
February 7, 2014 |
RAMASHRAY YADAV Vs. STATE OF BIHAR
|
April 9, 2014 |
RAMASHRAY YADAV, SON OF KAMESHWAR YADAV Vs. STATE OF BIHAR
|
March 28, 2014 |
RAMCHANDRA MAHTO Vs. STATE OF BIHAR
|
April 15, 2014 |
RAMCHNDRA SAO Vs. STATE OF BIHAR
|
June 17, 2014 |
RAMDAS TIWARI Vs. STATE OF BIHAR
|
August 5, 2014 |
RAMDEO PRASAD SINGH AND ORS Vs. STATE OF BIHAR
|
January 8, 2014 |
RAMDEO SINGH YADAV Vs. STATE OF BIHAR
|
September 19, 2014 |
RAMDEV SAHANI Vs. STATE OF BIHAR
|
February 12, 2014 |
RAMENDRA RAM Vs. STATE OF BIHAR
|
August 26, 2014 |
RAMESH CHANDRA YADAV Vs. STATE OF BIHAR
|
June 17, 2014 |
RAMESH KUMAR DAS RAJESHWAR DAS COMMERCIAL TAKER OFFICER Vs. STATE OF BIHAR
|
December 15, 2014 |
RAMESH KUMAR SUMAN Vs. THE STATE OF BIHAR AND ORS.
|
December 1, 2014 |
RAMESH PRASAD SINGH Vs. THE STATE OF BIHAR
|
January 27, 2014 |
RAMESHWAR OJHA & OTHERS Vs. KANTI THAKUR & OTHERS
|
October 10, 2014 |
RAMESHWAR RAI Vs. STATE OF BIHAR
|
January 7, 2014 |
RAMESHWAR SAH Vs. RUPLAL SAH
|
February 25, 2014 |
RAMJI PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
April 10, 2014 |
RAMJI SINGH Vs. STATE OF BIHAR
|
August 29, 2014 |
RAMKESHWAR YADAV Vs. STATE OF BIHAR
|
April 30, 2014 |
RAMNANDAN SINGH Vs. STATE OF BIHAR
|
March 31, 2014 |
RAMRATI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
July 11, 2014 |
RAMUDAR DAS @ RAMOTAR SINGH SON OF LATE LACHHU MANDAL Vs. STATE OF BIHAR
|
March 28, 2014 |
RANA PRATAP SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 21, 2014 |
RANA RAN VIJAY SINGH Vs. STATE OF BIHAR
|
January 30, 2014 |
RANA RANJEET SINGH Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
October 21, 2014 |
RANDEEP MURMUR Vs. STATE OF BIHAR
|
January 2, 2014 |
RANGEET KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
|
May 8, 2014 |
RANJAN KUMAR Vs. STATE OF BIHAR
|
June 5, 2014 |
RANJAN KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
|
June 17, 2014 |
RANJAN KUMAR CHAUHAN Vs. THE STATE OF BIHAR AND ORS.
|
April 25, 2014 |
RANJAN KUMAR DUBEY Vs. UNION OF INDIA
|
March 14, 2014 |
RANJANA KUMARI @ REETA Vs. RABINDRA KUMAR SINHA
|
July 11, 2014 |
RANJEET KUMAR Vs. THE UNION OF INDIA AND ORS.
|
January 10, 2014 |
RANJEET KUMAR VISHWAKARMA S/O SITA RAM VISHWAKARMA Vs. STATE OF BIHAR; S P JAMUI; DY S P JAMUI; OFFICER-IN-CHARGE, SONO P S ; BIHAR STATE ELECTRICITY BOARD, PATNA; DHARAMDEO MOCHI, INCHARGE JUNIOR ELECTRICAL ENGINEER
|
February 25, 2014 |
RANJEET SINGH Vs. STATE BANK OF INDIA
|
August 29, 2014 |
RANJIT KUMAR Vs. THE UNION OF INDIA
|
December 11, 2014 |
RANJIT MANDAL Vs. STATE OF BIHAR
|
August 1, 2014 |
RANJIT PRASAD SINGH Vs. ASHOK KUMAR SINGH
|
January 3, 2014 |
RANJIT SINGH Vs. CHANDA KUER
|
February 13, 2014 |
RANJIT UPADHAYA Vs. USHA DEVI
|
April 7, 2014 |
RANJU DEVI Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2014 |
RAPTAKOS, BRETT @ CO. LTD. AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 16, 2014 |
RASHMI AMAN WIFE OF MANOJ KUMAR RAI Vs. STATE OF BIHAR
|
April 1, 2014 |
RATAN KUMAR SINGH Vs. STATE OF BIHAR
|
January 21, 2014 |
RATINDRA NATH BASU RAI Vs. STATE OF BIHAR
|
March 10, 2014 |
RATNESHWAR KUMAR LAL DAS Vs. LALITESHWAR KUMAR MISHRA AND ORS.
|
October 22, 2014 |
RAVI BAJAJ Vs. STATE OF BIHAR
|
July 14, 2014 |
RAVI KANT DUBEY Vs. THE STATE OF BIHAR AND ORS.
|
January 8, 2014 |
RAVI KANT JHA Vs. THE STATE OF BIHAR
|
April 30, 2014 |
RAVI KANT MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
August 5, 2014 |
RAVI KUMAR Vs. STATE OF BIHAR
|
July 14, 2014 |
RAVI KUMAR PATEL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
August 20, 2014 |
RAVI RANJAN TIWARI Vs. UNION OF INDIA
|
April 25, 2014 |
RAVI SHANKAR Vs. STATE OF BIHAR
|
January 20, 2014 |
RAVI SHANKAR KUMAR AKELA Vs. STATE OF BIHAR
|
January 24, 2014 |
RAVI SHANKAR YADAV Vs. STATE OF BIHAR
|
February 21, 2014 |
RAVINDRA KUSHWAHA, S/O LATE KASHI MAHTO Vs. STATE OF BIHAR AND ORS
|
September 17, 2014 |
RAVINDRA PRASAD AZAD @ BOBBY SINGH Vs. STATE OF BIHAR
|
December 12, 2014 |
RAVINDRA SINGH Vs. STATE OF BIHAR
|
March 13, 2014 |
RAZI AHMAD Vs. STATE OF BIHAR
|
April 11, 2014 |
REGIONAL DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION Vs. M/S ANURAG CENIMA (P) LTD.
|
March 7, 2014 |
REKHA DEVI Vs. THE STATE OF BIHAR
|
November 3, 2014 |
REKHA DEVI Vs. BINOD LAL TATAK
|
February 11, 2014 |
REKHA KUMARI Vs. THE STATE OF BIHAR
|
February 3, 2014 |
REKHA KUMARI Vs. STATE OF BIHAR
|
February 11, 2014 |
RENU DEVI Vs. STATE OF BIHAR
|
April 15, 2014 |
RENU KUMARI Vs. THE BIHAR LEGISLATIVE ASSEMBLY AND ORS.
|
June 18, 2014 |
RENU SINGH W/O. DR. SHASHI BHUSHAN Vs. STATE OF BIHAR & ANR.
|
January 10, 2014 |
REV. ALFRED ANDRWES @ ALFRED ANDREWS Vs. STATE OF BIHAR
|
February 21, 2014 |
RINA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 13, 2014 |
RINKU DEVI Vs. UNION OF INDIA
|
May 16, 2014 |
RITU KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
December 2, 2014 |
ROKHSAR SOCIAL WELFARE SOCIETY Vs. STATE OF BIHAR AND ORS
|
July 14, 2014 |
ROSHAN RAI Vs. SK.NIZAMUDDIN
|
May 1, 2014 |
ROSHAN RICE MILL Vs. STATE OF BIHAR
|
July 22, 2014 |
RUDAL YADAVA, S/O RAMAUTAR YADAVA Vs. STATE OF BIHAR
|
October 9, 2014 |
S.M. KALIM Vs. S.M. SARFUDIN
|
June 3, 2014 |
S.M. ZAHEER ALAM TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR AND ORS.
|
August 4, 2014 |
SACHIDA NAND SHARMA, S/O LAT E RAJ NARAIN SHARMA Vs. STATE OF BIHAR
|
November 3, 2014 |
SAFI ANSARI @ SAFIULLAH ANSARI Vs. STATE OF BIHAR
|
May 9, 2014 |
SAGUNI MAHTO Vs. STATE OF BIHAR
|
January 29, 2014 |
SAHEB DAS AND ORS. Vs. THE STATE OF BIHAR
|
June 3, 2014 |
SAHEB PANJIARA Vs. STATE OF BIHAR
|
September 10, 2014 |
SAJJAN SINGH @ ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
January 29, 2014 |
SAKAL SAH Vs. STATE OF BIHAR
|
February 13, 2014 |
SAKALDEO PRASAD Vs. THE STATE OF BHIHAR
|
December 8, 2014 |
SAKALDEO SHARMA Vs. STATE OF BIHAR
|
April 23, 2014 |
SAKIM Vs. THE STATE OF BIHAR AND ORS.
|
June 30, 2014 |
SAKIN YADAV Vs. STATE OF BIHAR
|
January 31, 2014 |
SALAM Vs. UNION OF INDIA
|
March 26, 2014 |
SAMBHU PRASAD GUPTA Vs. STATE OF BIHAR
|
August 5, 2014 |
SAMBHU RAI @ SAMBHU SINGH Vs. STATE OF BIHAR
|
January 15, 2014 |
SAMSHAD Vs. THE STATE OF BIHAR
|
May 8, 2014 |
SANDEEP KUMAR Vs. STATE OF BIHAR
|
May 8, 2014 |
SANDEEP KUMAR CHHAPARIYA Vs. THE STATE OF BIHAR
|
November 12, 2014 |
SANGEETA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 20, 2014 |
SANGHMITRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 15, 2014 |
SANJAY DUSADH Vs. STATE OF BIHAR
|
April 7, 2014 |
SANJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
November 14, 2014 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
June 5, 2014 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
April 24, 2014 |
SANJAY KUMAR RAY Vs. THE STATE OF BIHAR AND ORS.
|
September 15, 2014 |
SANJAY KUMAR S/O JAGDISH ROY R/O VILL & P.O.RAHATA, P.S.KUMARKHAND, DISTT Vs. THE STATE OF BIHAR
|
November 10, 2014 |
SANJAY KUMAR SINGH Vs. THE STATE OF BIHAR
|
November 12, 2014 |
SANJAY KUMAR SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 9, 2014 |
SANJAY KUMAR SINHA Vs. PATNA MUNICIPAL CORPORATION
|
November 7, 2014 |
SANJAY KUMAR SINHA @ BABLOO Vs. STATE OF BIHAR
|
April 29, 2014 |
SANJAY SINGH Vs. SANJAY SINGH
|
January 20, 2014 |
SANJAY SINGH Vs. STATE OF BIHAR
|
December 15, 2014 |
SANJEETA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
October 14, 2014 |
SANJIT KUMAR SINGH S/O LATE HRIDAY NARAYAN SINGH Vs. STATE OF BIHAR; MADAN KUMAR SINGH, S/O LATE TARINE PD SINGH
|
July 31, 2014 |
SANJOGIA AND ORS. Vs. VIJAY YADAV AND ORS.
|
March 6, 2014 |
SANJULA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 11, 2014 |
SANKAR MANDAL Vs. STATE OF BIHAR
|
January 27, 2014 |
SANKER MAHTO Vs. STATE OF BIHAR
|
February 10, 2014 |
SANNI SINGH Vs. THE UNION OF INDIA AND ORS.
|
February 25, 2014 |
SANOHLA Vs. STATE OF BIHAR
|
August 6, 2014 |
SANOJ YADAV Vs. THE STATE OF BIHAR AND ORS.
|
June 17, 2014 |
SANTLAL CHAUDHARY Vs. THE STATE OF BIHAR
|
August 22, 2014 |
SANTOSH KR TIWARI Vs. STATE OF BIHAR
|
August 21, 2014 |
SANTOSH KR. SHARMA (IN 851) Vs. STATE OF BIHAR AND OTHERS
|
August 21, 2014 |
SANTOSH KUMAR AND ANOTHER Vs. STATE OF BIHAR
|
December 8, 2014 |
SANTOSH KUMAR S/O KISHUN RAUT @ KRISHNA RAUT Vs. STATE OF BIHAR AND ORS
|
November 27, 2014 |
SANTOSH RAJBANSHI Vs. STATE OF BIHAR
|
January 27, 2014 |
SANTOSH SONAR @ SANTOSH VERMA Vs. STATE OF BIHAR
|
September 16, 2014 |
SANWARMAL BUDHIA Vs. STATE OF BIHAR
|
August 5, 2014 |
SARASWATI DEVI AND ORS Vs. VIJAY PRAKASH SINGH
|
August 20, 2014 |
SARITA KUMARI Vs. THE STATE OF BIHAR
|
May 16, 2014 |
SARJUG PRASAD SINGH Vs. STATE OF BIHAR
|
February 19, 2014 |
SAROWARI DEVI Vs. UNION OF INDIA
|
January 16, 2014 |
SARVALAL RAI Vs. STATE OF BIHAR
|
April 10, 2014 |
SARYU SINGH Vs. THE UNION OF INDIA AND ORS.
|
December 17, 2014 |
SASHI MANDAL, S/O JAGDISH MANDAL Vs. STATE OF BIHAR
|
September 18, 2014 |
SASHIBHUSHAN KUMAR Vs. THE STATE OF BIHAR
|
November 25, 2014 |
SATENDRA RAI Vs. STATE OF BIHAR
|
July 31, 2014 |
SATISH KUMAR Vs. STATE OF BIHAR
|
May 8, 2014 |
SATISH KUMAR Vs. THE STATE OF BIHAR
|
October 15, 2014 |
SATISH KUMAR GUPTA Vs. STATE OF BIHAR
|
February 28, 2014 |
SATTAN SINGH Vs. STATE OF BIHAR
|
February 7, 2014 |
SATYA NARAYAN KAHAR AND ORS. Vs. THE STATE OF BIHAR
|
July 22, 2014 |
SATYA NARAYAN RAI Vs. RAM ASHRAY MAHTO
|
April 30, 2014 |
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
|
July 11, 2014 |
SATYANAND AND AMRESH KUMAR Vs. STATE OF BIHAR
|
April 23, 2014 |
SATYENDRA PRASAD SINGH Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATION
|
April 11, 2014 |
SAUDAGAR MAHTO Vs. STATE OF BIHAR
|
January 7, 2014 |
SAVITRI DEVI Vs. JAIWANTI DEVI
|
September 17, 2014 |
SAWRU YADAV Vs. STATE OF BIHAR
|
September 8, 2014 |
SCOPE SALES PVT LTD Vs. STATE OF BIHAR
|
January 24, 2014 |
SEEMA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
February 13, 2014 |
SEEMA KUMARI Vs. SUNIL KUMAR JHA
|
January 10, 2014 |
SHAGUFTA TARANNUM Vs. STATE OF BIHAR
|
April 23, 2014 |
SHAHZAD IMAM Vs. STATE OF BIHAR
|
January 29, 2014 |
SHAILENDRA KUMAR Vs. INDIAN OIL CORPORATION LTD. AND ORS.
|
April 24, 2014 |
SHAILENDRA KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 14, 2014 |
SHAILESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 7, 2014 |
SHAJI VERGHESE Vs. BISHOP VINCENT BARWA AND OTHERS
|
March 26, 2014 |
SHAKEEL AKHTER Vs. THE BIHAR STATE POWER HOLDING COMPANY LIMITED AND ORS.
|
January 13, 2014 |
SHAKUNTALA DEVI Vs. DASHRATH PRASAD SINGH
|
February 10, 2014 |
SHALIGRAM SINGH Vs. STATE OF BIHAR
|
April 10, 2014 |
SHAMBHU BIND S/ON OF DHARI CHHAN BIND AND ORS Vs. STATE OF BIHAR
|
August 8, 2014 |
SHAMBHU CHAUDHARY Vs. STATE OF BIHAR
|
May 2, 2014 |
SHAMBHU DAYAL PATHAK AND ORS. Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
|
February 24, 2014 |
SHAMBHU DAYAL PATHAK AND ORS. Vs. MADHYA BIHAR GRAMIN BANK AND ORS.
|
September 10, 2014 |
SHAMBHU MISHRA Vs. THE STATE OF BIHAR AND ORS.
|
January 27, 2014 |
SHAMBHU NATH DUBEY Vs. STATE OF BIHAR
|
January 17, 2014 |
SHAMBHU NATH PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
December 19, 2014 |
SHAMBHU NATH PATHAK Vs. KANTI DEVI
|
May 2, 2014 |
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
|
September 2, 2014 |
SHAMSHAD Vs. THE STATE OF BIHAR AND ORS.
|
May 16, 2014 |
SHAMSHAD ALI KHAN Vs. STATE OF BIHAR
|
May 2, 2014 |
SHANKAR CHOUDHARY Vs. BINOD PATHAK
|
October 22, 2014 |
SHANKAR MAHTO Vs. STATE OF BIHAR
|
February 20, 2014 |
SHANKAR RAM Vs. THE STATE OF BIHAR AND ORS.
|
August 11, 2014 |
SHANKAR ROY AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
June 30, 2014 |
SHANKAR SHARMA AND ORS Vs. STATE OF BIHAR
|
January 10, 2014 |
SHANKAR SHARMA SON OF MOHAN SHARMA Vs. STATE OF BIHAR
|
January 10, 2014 |
SHANKAR YADAV @ SHANKER YADAV Vs. STATE OF BIHAR
|
May 1, 2014 |
SHANTI DEVI Vs. STATE OF BIHAR
|
April 18, 2014 |
SHANTI DEVI Vs. STATE OF BIHAR
|
April 10, 2014 |
SHANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
March 26, 2014 |
SHANTI DEVI Vs. GYATRI UPADHAYAY AND ORS.
|
September 1, 2014 |
SHANTI KUNWAR Vs. UNION OF INDIA
|
January 23, 2014 |
SHARDA DEVI Vs. UNION OF INDIA
|
December 1, 2014 |
SHARDA DEVI Vs. BINDHACHAL MISSIR
|
May 2, 2014 |
SHARDANAND SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 15, 2014 |
SHARMA DEVI Vs. STATE OF BIHAR
|
May 8, 2014 |
SHASHI AND ORS. Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD. AND ORS.
|
April 24, 2014 |
SHASHI BHUSHAN MISHRA Vs. BIHAR STAFF SELECTION COMMISSION
|
March 14, 2014 |
SHASHI BHUSHAN THAKUR Vs. PUNJAB NATIONAL BANK AND ORS.
|
January 13, 2014 |
SHASHI KUMAR SINGH SON OF LATE CHULAHAI SINGH, RESIDENT OF VILLAGE JOGIA LALGARH, P.S. SHYAMPUR BHATAHA, DISTRICT Vs. THE STATE OF BIHAR
|
October 16, 2014 |
SHASHI PRABHA RAI Vs. THE STATE OF BIHAR AND ORS.
|
November 5, 2014 |
SHASHI SHEKHAR PATHAK S/O LATE KAPILDEO PATHAK R/O VILL Vs. RADHA KANT PATHAK AND ANOTHER
|
August 14, 2014 |
SHASHIDAR @ SHASHIDHAR Vs. STATE OF BIHAR
|
August 5, 2014 |
SHATRUHAN KUMAR SINHA SON OF SHRI ONKAR NATH VERMA RESIDENT OF LODI KATRA, POLICE STATION Vs. BIHAR STATE CO
|
March 10, 2014 |
SHEELA RAY Vs. THE STATE OF BIHAR
|
September 1, 2014 |
SHEETAN BELDAR Vs. STATE OF BIHAR
|
December 17, 2014 |
SHEIKH @ MD. SAFIL Vs. THE STATE OF BIHAR
|
March 26, 2014 |
SHEIKH IZZATULLAH, SON OF LATE HAZI SHEIKH NEYAMATULLAH Vs. STATE OF BIHAR
|
May 15, 2014 |
SHEIKH KALAM Vs. THE UNION OF INDIA
|
April 25, 2014 |
SHEIKH MAHFUZ ALAM Vs. SHEIKH NAZAUL
|
April 2, 2014 |
SHEIKH SARFUDDIN Vs. STATE OF BIHAR
|
July 25, 2014 |
SHEO BALAK SAH Vs. STATE OF BIHAR
|
April 3, 2014 |
SHEO BHAGWAN MOHAN LAL & ORS Vs. INDIAN POTASH LTD
|
September 10, 2014 |
SHEO KUMAR YADAV AND ORS. Vs. THE STATE OF BIHAR
|
November 10, 2014 |
SHEO KUNDAL CHAUDHARY Vs. LALDEO CHAUDHARY
|
June 20, 2014 |
SHEO NARAIN RAM S/O LATE LUTAN RAM Vs. STATE OF BIHAR
|
April 2, 2014 |
SHEO SHANKAR PRASAD SINGH Vs. THE STATE BANK OF INDIA AND ORS.
|
April 11, 2014 |
SHEO YATAN RAI Vs. STATE OF BIHAR
|
February 5, 2014 |
SHEOGATI YADAV, SON OF LATE SUKHDEO YADAV Vs. STATE OF BIHAR
|
April 11, 2014 |
SHEORATHI CHOUDHARY Vs. RAM PARVESH CHOUDHARY
|
February 7, 2014 |
SHIBAMOY DUTTA Vs. STATE OF BIHAR & ORS
|
June 26, 2014 |
SHIV KISHORE SINGH Vs. STATE OF BIHAR
|
March 14, 2014 |
SHIV KUMAR RAI Vs. THE STATE OF BIHAR AND ORS.
|
November 12, 2014 |
SHIV KUMAR SAHANI, S/O LATE JOGESHWAR NATH SAHANI Vs. STATE OF BIHAR
|
August 14, 2014 |
SHIV KUMAR SAHNI Vs. STATE OF BIHAR
|
January 29, 2014 |
SHIV KUMAR THAKUR Vs. STATE OF BIHAR
|
January 21, 2014 |
SHIV MURTY TIWARY Vs. STATE OF BIHAR
|
June 5, 2014 |
SHIV NARAYAN CHAUDHARY Vs. THE STATE OF BIHAR AND ORS.
|
January 29, 2014 |
SHIVA GUPTA Vs. THE STATE OF BIHAR
|
December 3, 2014 |
SHIVA NARAIN RAI Vs. STATE OF BIHAR
|
January 10, 2014 |
SHIVA NARAYAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 21, 2014 |
SHIVA PRAKASH SINGH Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE AND ORS.
|
April 24, 2014 |
SHIVJI SAH Vs. STATE OF BIHAR
|
April 25, 2014 |
SHIVRAJ SINGH CHAUHAN Vs. STATE OF BIHAR
|
April 10, 2014 |
SHIVSHANKAR JHA Vs. STATE OF BIHAR
|
January 31, 2014 |
SHIWAN TIWARY Vs. STATE OF BIHAR
|
October 15, 2014 |
SHOBHA DEVI @ MASOMAT SHOBHA RANI Vs. MOST. MALA DEVI
|
May 5, 2014 |
SHREE DURGA RICE MILL Vs. STATE OF BIHAR
|
September 3, 2014 |
SHREEDHAR PRASAD SINGH Vs. MUNGHYR JAMUI CENTRAL CO OP BANK LTD
|
June 16, 2014 |
SHRI SHYAM DEO SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
May 14, 2014 |
SHUBHASH YADAV Vs. PRIYABRAT YADAV
|
December 9, 2014 |
SHUKESHWAR PASI Vs. STATE OF BIHAR
|
June 16, 2014 |
SHYAM BABU CHOUDHARY Vs. STATE OF BIHAR
|
February 20, 2014 |
SHYAM KISHORE, SON OF BRIJ NANDAN PRASAD Vs. STATE OF BIHAR
|
March 24, 2014 |
SHYAM RAI Vs. THE STATE OF BIHAR AND ORS.
|
July 10, 2014 |
SHYAM SUNDAR MODI Vs. STATE OF BIHAR
|
April 9, 2014 |
SHYAM SUNDER MAHTO Vs. STATE OF BIHAR
|
December 24, 2014 |
SIDHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
April 18, 2014 |
SIKANDAR KHAN Vs. STATE OF BIHAR
|
February 12, 2014 |
SIKANDAR SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
March 13, 2014 |
SINGESHWAR SINGH Vs. STATE OF BIHAR
|
January 9, 2014 |
SINGH CONSTRUCTION PRIVATE LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
May 14, 2014 |
SINGHESHWAR PRASAD SAH Vs. STATE OF BIHAR
|
April 16, 2014 |
SINGHO PASWAN SON OF LATE GULAB PASWAN RESIDENT OF VILLAGE Vs. BALESHWAR PASWAN SON OF LATE MISHRI PASWAN
|
December 19, 2014 |
SINTU KUMAR Vs. STATE OF BIHAR
|
February 12, 2014 |
SIPAHI RAM @ SIPAHI PASWAN Vs. STATE OF BIHAR
|
April 29, 2014 |
SIRAJUDDIN AND OTHER Vs. STATE OF BIHAR
|
December 5, 2014 |
SITA DEVI Vs. STATE OF BIHAR
|
February 18, 2014 |
SITA DEVI Vs. STATE OF BIHAR
|
October 14, 2014 |
SITA RAM CHAUDHARY AND ORS. Vs. MITHILESH KUMAR SINGH AND ORS.
|
December 11, 2014 |
SITA RAM PRASAD Vs. STATE OF BIHAR
|
January 9, 2014 |
SITARAM RAM S/O LATE SUKRATI RAM VILLAGE Vs. STATE OF BIHAR
|
December 5, 2014 |
SITO MEHTA Vs. STATE OF BIHAR
|
March 13, 2014 |
SK ABDUL HALIM Vs. STATE OF BIHAR
|
March 12, 2014 |
SMT. DEEPA PRASAD WIFE OF SRI H.K. LAL Vs. STATE OF BIHAR
|
July 23, 2014 |
SMT. NANDINI DEVI Vs. THE STATE OF BIHAR & ORS.
|
February 17, 2014 |
SMT. NOOTAN MISHRA Vs. STATE OF BIHAR
|
April 16, 2014 |
SOHAN LAL JAIN Vs. THE STATE OF BIHAR
|
October 22, 2014 |
SONA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
September 2, 2014 |
SONE VALLEY RICE MILL Vs. STATE OF BIHAR
|
July 22, 2014 |
SONI DEVI Vs. THE STATE OF BIHAR
|
April 23, 2014 |
SONU KUMAR SINGH Vs. THE UNION OF INDIA AND ORS.
|
December 8, 2014 |
SRI RAM DAS MANDAL, SON OF LATE CHHATU MANDAL, RESIDENT OF VILLAGE Vs. THE TILKA MANJHI BHAGALPUR UNIVERSITY, BHAGALPUR THROUGH THE VICE CHANCELLOR
|
November 5, 2014 |
SRIKANT JHA Vs. THE UNION OF INDIA AND ORS.
|
June 17, 2014 |
SRIKANT PRASAD Vs. STATE OF BIHAR
|
January 28, 2014 |
SRIKANT PRASAD Vs. STATE OF BIHAR
|
August 12, 2014 |
SRINIVAS RAI Vs. MAHENDRA RAI
|
January 16, 2014 |
SRISTYDHAR NEOGY AND ORS. Vs. STATE OF BIHAR AND ORS.
|
November 12, 2014 |
STATE OF BIHAR Vs. INDRAJEET KUMAR
|
April 3, 2014 |
STATE OF BIHAR Vs. SRI THAKURJI MAHARAJ THROUGH SHIBAIT
|
December 17, 2014 |
STATE OF BIHAR Vs. SAHODRA DEVI
|
July 23, 2014 |
STATE OF BIHAR Vs. UMESHANAND
|
July 15, 2014 |
STATE OF BIHAR Vs. RAVI UPADHYAYA
|
July 16, 2014 |
STATE OF BIHAR Vs. MUKTI & COMPANY
|
August 1, 2014 |
STATE OF BIHAR Vs. LAKHAN MANDAL
|
August 20, 2014 |
STATE OF BIHAR Vs. RAM CHANDRA YADAV
|
August 20, 2014 |
STATE OF BIHAR Vs. JIYUT SINGH
|
April 30, 2014 |
STATE OF BIHAR Vs. SANJAY KUMAR
|
February 21, 2014 |
STATE OF BIHAR Vs. SIKANDAR SADA
|
January 3, 2014 |
STATE OF BIHAR Vs. RADHESHYAM CHOUDHARY
|
February 6, 2014 |
STATE OF BIHAR Vs. SARJU RAM
|
July 8, 2014 |
STATE OF BIHAR Vs. AKHAURY DADAN PRASAD
|
February 18, 2014 |
STATE OF BIHAR Vs. ANIMESH NAG
|
July 4, 2014 |
STATE OF BIHAR Vs. BIRJA SHARMA
|
June 16, 2014 |
STATE OF BIHAR Vs. ISHWARI MUSHAHAR
|
June 16, 2014 |
STATE OF BIHAR Vs. PRABHU BHAGAT
|
June 17, 2014 |
STATE OF BIHAR Vs. RAJ NARAYAN PODDAR
|
May 13, 2014 |
STATE OF BIHAR Vs. KAMAL KISHORE YADAV
|
January 29, 2014 |
STATE OF BIHAR Vs. SHIV KUMAR
|
January 2, 2014 |
STATE OF BIHAR Vs. SUSHIL KUMAR CHOUDHARY
|
September 26, 2014 |
STATE OF BIHAR Vs. KRISHNA NANDAN SHARMA
|
September 26, 2014 |
STATE OF BIHAR Vs. BIJAY KUMAR SINGH
|
June 16, 2014 |
STATE OF BIHAR Vs. PRAMOD KUMAR BIHARI
|
August 2, 2014 |
STATE OF BIHAR Vs. SAHODARA DEVI
|
August 5, 2014 |
STATE OF BIHAR Vs. SUDHANSHU KUMAR
|
January 13, 2014 |
STATE OF BIHAR Vs. MD ALIMUDDIN
|
August 12, 2014 |
STATE OF BIHAR Vs. MD SHAHABUDDIN, SON OF SHAIKH HASIBULLAH; RAJ KUMAR SAH, SON OF TRILOKI SAH; MUNNA MIAN @ SONU @ ARIF HUSSAIN; SHAIKH ASLAM, SON OF SHAIKH SALIQ
|
April 18, 2014 |
STATE OF BIHAR Vs. JITENDRA @ JATOON YADAV S/O BALIRAM YADAV; STATE OF BIHAR AND ORS
|
August 6, 2014 |
STATE OF BIHAR Vs. KUTAI SHARMA; BITTHA SHARMA; JUGLI SHARMA; HAKRU SHARMA; DINESH SHARMA; KAILASH SHARMA; LOGEN SHARMA; LAXMI SHARMA; FUDI SHARMA; JULAI SHARMA AND ORS
|
June 16, 2014 |
STATE OF BIHAR Vs. HEMLAL SAH
|
February 11, 2014 |
STATE OF BIHAR Vs. SHARDENDU BHUSHAN
|
April 30, 2014 |
STATE OF BIHAR Vs. JAIKI SINGH @ PRASHANT KUMAR, SON OF NARESH DAS
|
January 3, 2014 |
STATE OF BIHAR Vs. ASHOK KUMAR YADAV, S/O ARJUN YADAV AND ORS
|
August 7, 2014 |
STATE OF BIHAR Vs. PAPPU BIHARI @ PAPPU SAH
|
April 30, 2014 |
STATE OF BIHAR Vs. UPENDRA KUMAR THAKUR
|
May 7, 2014 |
STATE OF BIHAR Vs. BHAGWAN SINGH
|
August 7, 2014 |
STATE OF BIHAR Vs. DANI SINGH
|
June 16, 2014 |
STATE OF BIHAR Vs. MARCHHU MIAN
|
June 16, 2014 |
STATE OF BIHAR Vs. ARJUN CHOURASIA
|
August 28, 2014 |
STATE OF BIHAR Vs. UNITED COMMERCIAL BANK LTD
|
September 4, 2014 |
SUBANSH SAHNI Vs. STATE OF BIHAR
|
April 30, 2014 |
SUBHANKAR JHA Vs. STATE OF BIHAR
|
April 4, 2014 |
SUBHASH CHANDRA Vs. STATE OF BIHAR
|
July 1, 2014 |
SUBHASH CHANDRA PASWAN Vs. STATE OF BIHAR
|
September 5, 2014 |
SUBHASH CHANDRA SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 16, 2014 |
SUBODH MANDAL Vs. STATE OF BIHAR
|
June 18, 2014 |
SUDAMA SINGH AND OTHERS Vs. STATE OF BIHAR
|
March 28, 2014 |
SUDAMI DEVI @ SMT. SUDAMO DEVI Vs. STATE OF BIHAR
|
March 25, 2014 |
SUDARSHAN PRASAD SINGH Vs. THE STATE OF BIHAR
|
September 10, 2014 |
SUDHAKAR TIWARI Vs. THE UNION OF INDIA AND ORS.
|
July 7, 2014 |
SUDHAN CHANDRA GUHA Vs. THE STATE OF BIHAR AND ORS.
|
September 11, 2014 |
SUDHANSHU KUMAR PAL Vs. STATE OF BIHAR
|
April 22, 2014 |
SUDHIR KUMAR PRASAD @ SAH Vs. STATE OF BIHAR
|
February 28, 2014 |
SUDHIR KUMAR SINGH Vs. THE STATE OF BIHAR
|
October 9, 2014 |
SUDHIR KUMAR THAKUR Vs. STATE OF BIHAR
|
August 11, 2014 |
SUJIT KUMAR @ SUJIT KUMAR YADAV @ SUJJI Vs. STATE OF BIHAR
|
May 12, 2014 |
SUKHI YADAV Vs. STATE OF BIHAR
|
September 15, 2014 |
SUMINTRA DEVI Vs. UNION OF INDIA
|
January 17, 2014 |
SUMIT KUMAR JHA Vs. THE STATE OF BIHAR AND ORS.
|
November 25, 2014 |
SUMITRA DEVI Vs. THE STATE OF BIHAR
|
November 27, 2014 |
SUMITRA PASWAN Vs. STATE OF BIHAR
|
June 25, 2014 |
SUNAINA DEVI @ SONI Vs. PRASHANT KUMAR JHA
|
April 30, 2014 |
SUNAINA YADAV AND ORS. Vs. STATE OF BIHAR
|
September 5, 2014 |
SUNARIKA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 5, 2014 |
SUNIL KUAMR Vs. STATE OF BIHAR
|
January 21, 2014 |
SUNIL KUMAR CHOUDHARY Vs. THE STATE OF BIHAR
|
December 8, 2014 |
SUNIL KUMAR SAH @ SUNIL PRASAD AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
|
September 18, 2014 |
SUNIL SHARMA Vs. STATE OF BIHAR
|
December 10, 2014 |
SUNIL SINGH, SON OF DUDHNATH SINGH Vs. STATE OF BIHAR
|
March 26, 2014 |
SUNIL SOREN Vs. THE UCO BANK
|
February 3, 2014 |
SUNITA DEVI Vs. THE STATE ELECTION COMMISSION AND ORS.
|
September 23, 2014 |
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
August 25, 2014 |
SUNNY KUMAR SINGH Vs. THE STATE OF BIHAR
|
September 3, 2014 |
SUPREME ROAD TRANSPORT PRIVATE LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
July 15, 2014 |
SURENDRA KUMAR GOND Vs. UNION OF INDIA
|
May 7, 2014 |
SURENDRA NARAYAN DAS Vs. STATE OF BIHAR AND ORS
|
January 8, 2014 |
SURENDRA PRASAD SINHA Vs. STATE OF BIHAR
|
December 9, 2014 |
SURENDRA SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
September 24, 2014 |
SURENDRA SINGH S/O LATE RAM LAKHAN SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
September 24, 2014 |
SURESH BHAGAT @ SURESH BARARI @ SURESH BARAI S/O RAMJI BHAGAT RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 18, 2014 |
SURESH KUMAR AND SANJEET KUMAR Vs. STATE OF BIHAR
|
January 15, 2014 |
SURESH KUMAR MAHTON Vs. STATE OF BIHAR
|
July 21, 2014 |
SURESH KUMAR SINGH Vs. STATE OF BIHAR
|
June 24, 2014 |
SURESH PRASAD SINGH Vs. STATE OF BIHAR
|
January 9, 2014 |
SURESH SAHANI Vs. STATE OF BIHAR
|
May 15, 2014 |
SURESH YADAV Vs. STATE OF BIHAR
|
March 6, 2014 |
SURESH YADAV, S/O SITA RAM CHOUDHARY; SURESH KUMAR S/O LATE PARMESHWAR RAY Vs. STATE OF BIHAR
|
November 10, 2014 |
SURYA BHUSHAN SINGH Vs. STATE OF BIHAR
|
February 18, 2014 |
SURYA KUMAR RAI SON OF LATE HARI KRISHNA RAI RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
September 5, 2014 |
SURYA NARAIN SINHA Vs. MAIYAN DEVI
|
May 8, 2014 |
SURYA NARAYAN MANDALQ Vs. HON'BLE HIGH COURT OF JUDICATURE AT PATNA
|
January 9, 2014 |
SURYA NARAYAN PRASAD YADAV Vs. STATE OF BIHAR
|
January 8, 2014 |
SURYA NATH SINGH YADAV Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2014 |
SURYA VIJOY KUMAR SINGH Vs. ROBINA WASIK
|
July 7, 2014 |
SUSHIL KUMAR S/O RAM BAHADUR RAO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
December 1, 2014 |
SWAMI SATYANANDJI MAHARAJ @ RAMJEE SINGH Vs. STATE OF BIHAR
|
May 9, 2014 |
SWEET MUKHIYA, S/O LATE NAKCHHED MUKHIYA Vs. STATE OF BIHAR
|
August 21, 2014 |
SWEETY DEVI @ SINTU @ PRITY DEVI Vs. STATE OF BIHAR
|
February 19, 2014 |
SWETA RANI Vs. ER. DEEPAK KUMAR PRASAD
|
September 1, 2014 |
SYED AQUA HASAN Vs. VICE CHANCELLOR, PATNA UNIVERSITY, PATNA
|
April 1, 2014 |
SYED HASSAN Vs. THE STATE OF BIHAR
|
November 3, 2014 |
TAJUDDIN KHAN Vs. THE STATE OF BIHAR
|
August 5, 2014 |
TAMANNA KHAN Vs. STATE OF BIHAR
|
March 26, 2014 |
TAMANNA KHAN Vs. STATE OF BIHAR
|
February 26, 2014 |
TANDAW EINSTEIN SAMDARSHI Vs. STATE OF BIHAR
|
May 1, 2014 |
TAPAN KUMAR Vs. THE CHAIRMAN-CUM-MANAGING
|
March 25, 2014 |
TAPAN KUMAR BHOWMICK Vs. THE CHAIRMAN AND MANAGING DIRECTOR AND ORS.
|
July 25, 2014 |
TAPESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 1, 2014 |
TAPESHWAR PRASAD SON OF LATE AMBIKA PRASAD RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
|
March 4, 2014 |
TARA CHAND YADAV Vs. STATE OF BIHAR
|
April 9, 2014 |
TARESH RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 16, 2014 |
TARKESHWAR SINGH Vs. THE STATE OF BIHAR
|
July 9, 2014 |
TARKESHWAR SINGH SON OF LATE RAGHUNATH SINGH Vs. THE STATE OF BIHAR
|
March 6, 2014 |
TARKESHWAR YADAV Vs. STATE OF BIHAR
|
April 22, 2014 |
TARNI JHA Vs. THE STATE OF BIHAR
|
December 24, 2014 |
TAUFIQUE AHMAD SON OF MD. ABBAS AHMAD R/O MOHALLA Vs. THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF HOME AFFAIRS, (SHASHTRA SHEEMA BAL), GOVERNMENT OF INDIA, NEW DELHI
|
February 3, 2014 |
TEJ NARAIN RAI S/O LATE RAMJI RAI Vs. STATE OF BIHAR
|
January 9, 2014 |
TENGAR MIYAN @ RAZA AZAD Vs. STATE OF BIHAR
|
April 2, 2014 |
THAKUR GOPALJI Vs. BIHAR RELIGIOUS TRUST BOARD
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February 7, 2014 |
THE BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR
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August 22, 2014 |
THE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. M/S. JANTA COLD STORAGE MAHNAR
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November 18, 2014 |
THE GOVERNING BODY, SATENDRA NARAYAN SINGH MAHILA COLLEGE Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY AND ORS.
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April 29, 2014 |
THE MANAGEMENT, STATE BANK OF INDIA AND ORS. Vs. HRISHIKESH MISHRA AND ORS.
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February 13, 2014 |
THE MANAGING DIRECTOR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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December 23, 2014 |
THE MIDDLE SCHOOL, PETHIYA GOCHHI THROUGH HEADMASTER SUCHITRA KUMAR WIFE OF SRI PREM PRAKASH SHARMA RESIDENT OF MOHALLA Vs. GANESH CHOUDHARY SON OF LATE YADU NANDAN CHOUDHARY RESIDENT OF MOHALLA
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December 18, 2014 |
THE ORGANIZER DEHRI C D Vs. STATE OF BIHAR
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February 7, 2014 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. AWADHESH KUMAR SHARMA AND ORS.
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April 11, 2014 |
THE STATE ELECTION COMMISSION BIHAR AND ORS. Vs. MANAGER PRASAD
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September 23, 2014 |
THE STATE OF BIHAR Vs. SHANKAR TIWARY SON OF LATE RAMAYAN TIWARY RESIDENT OF KANHA CHHAPRA, P.S.
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February 14, 2014 |
THE STATE OF BIHAR Vs. DEO NARAYAN SINGH
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September 24, 2014 |
THE STATE OF BIHAR Vs. SURENDRA SHARMA
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July 21, 2014 |
THE STATE OF BIHAR Vs. MAHESHWARI SHARMA
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January 3, 2014 |
THE STATE OF BIHAR Vs. ASHRAF HUSSAIN
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September 12, 2014 |
THE STATE OF BIHAR Vs. RAJENDRA MAHALDAR
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March 31, 2014 |
THE STATE OF BIHAR AND ORS. Vs. HELIOS CORPORATION LIMITED AND ORS.
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April 11, 2014 |
THE STATE OF BIHAR AND ORS. Vs. KRISHNA PRASAD
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September 10, 2014 |
THE STATE OF BIHAR AND ORS. Vs. RAMESH PRASAD AND ORS.
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December 1, 2014 |
THE STATE OF BIHAR AND ORS. Vs. LAL BAHADUR SINGH
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September 16, 2014 |
THE STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR, PATNA AND ANOTHER Vs. MADHU KUMARI AND ORS.
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September 24, 2014 |
THE UNION OF INDIA AND ORS. Vs. RAMESH CHANDRA AND ORS.
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April 25, 2014 |
THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EAST CENTRAL RAILWAY, AT + P.O. HAJIPUR, DISTRICT VAISHALI Vs. AMRITESH KUMAR ROY, S/O SRI BINDESHWAR ROY, RESIDENT OF VILLAGE
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February 24, 2014 |
TIPAN YADAV Vs. STATE OF BIHAR
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July 1, 2014 |
TIPAN YADAV SON OF JAI LAL YADAV Vs. STATE OF BIHAR
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August 1, 2014 |
TIRUPATI SUGARS LIMITED Vs. THE STATE OF BIHAR AND ORS.
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September 1, 2014 |
TOUCH STONE FINANCE LEASING AND INVESTMENT LTD. Vs. THE UNION OF INDIA AND ORS.
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May 13, 2014 |
TRIPURARI JHA Vs. STATE OF BIHAR
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January 24, 2014 |
TUN TUN SAH AND ANR Vs. STATE OF BIHAR
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March 7, 2014 |
TUNTUN KUMAR ROY Vs. THE UNION OF INDIA
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March 3, 2014 |
TUNTUN SAH Vs. STATE OF BIHAR
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November 17, 2014 |
UDAHRAN SAH Vs. THE STATE OF BIHAR
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October 14, 2014 |
UDAY KUMAR SINGH @ UDAY SINGH Vs. KAMESHWAR SINGH
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May 16, 2014 |
UDAY KUMAR SINGH @ UDAY SINGH AND ORS. Vs. THE STATE OF BIHAR
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May 16, 2014 |
UDAY PRASAD SINGH Vs. UNION OF INDIA
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January 3, 2014 |
UDAY PRASAD SINGH Vs. UNION OF INDIA
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February 3, 2014 |
UJJWAL KUMAR Vs. THE STATE OF BIHAR AND ORS.
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December 8, 2014 |
UMESH CHANDRA DAS Vs. CHANCELLOR, UNIVERSITIES OF BIHAR; MUZAFFARPUR; VICE-CHANCELLOR; REGISTRAR; B R A BIHAR UNIVERSITY
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April 23, 2014 |
UMESH DAS Vs. STATE OF BIHAR
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February 21, 2014 |
UMESH KR. VERMA Vs. THE STATE OF BIHAR AND ORS.
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April 21, 2014 |
UMESH MANJHI Vs. UNION OF INDIA
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July 11, 2014 |
UMESH PRASAD Vs. ORIENTAL INSURANCE COMPANY
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January 29, 2014 |
UMESH PRASAD SINGH Vs. THE STATE OF BIHAR
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April 7, 2014 |
UMESH RAM Vs. STATE OF BIHAR
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April 4, 2014 |
UMESH RAVIDAS Vs. STATE OF BIHAR
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April 18, 2014 |
UMESH SHARMA Vs. SADANAND JHA AND ORS.
|
August 22, 2014 |
UMESH SINGH AND ORS Vs. JAIWANTI DEVI & ORS
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September 17, 2014 |
UMESH SINGH S/O LATE BADAN SINGH Vs. STATE OF BIHAR AND ORS
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August 4, 2014 |
UMESH SINGH S/O LATE UDIT SINGH Vs. PARAS RAJAK S/O LATE RAMESHWAR RAJAK
|
December 16, 2014 |
UNION OF INDIA Vs. MEENA DEVI
|
July 2, 2014 |
UNION OF INDIA Vs. KALA CHAND ROUT
|
August 22, 2014 |
UNION OF INDIA Vs. SRI SAI TRADING COMPANY
|
March 6, 2014 |
UNION OF INDIA Vs. S P TRIPATHI
|
February 12, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. SUDHA SINGH
|
January 28, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THE STATE OF BIHAR AND ORS.
|
April 21, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SOBHA DEVI
|
August 21, 2014 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJU KUMAR SHAH SON OF JOGENDRA PRASAD SHAH
|
January 17, 2014 |
UPENDRA KUMAR SINHA Vs. STATE OF BIHAR
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February 6, 2014 |
UPENDRA PRASAD @ SANJAY KUMAR S/O HARBILAS PRASAD Vs. STATE OF BIHAR
|
August 21, 2014 |
UPENDRA RAM S/O SRI RAMLAL RAM Vs. STATE OF BIHAR
|
May 16, 2014 |
UPENDRA YADAV Vs. THE STATE OF BIHAR
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September 26, 2014 |
URMILA DEVI W/O VIJAY CHOUDHARY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND PROTECTION DEPARTMENT OLD SECRETARIAT, GOVT. OF BIHAR, PATNA
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February 19, 2014 |
URMILA SINGH Vs. THE PUNJAB NATIONAL BANK AND ORS.
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September 1, 2014 |
USHA DEVI Vs. THE STATE OF BIHAR
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July 1, 2014 |
V.S.K. ENTERPRISES Vs. THE UNION OF INDIA AND ORS.
|
November 11, 2014 |
VIBHA DEVI Vs. THE STATE OF BIHAR AND ORS.
|
September 11, 2014 |
VIBHA DEVI Vs. STATE OF BIHAR
|
July 22, 2014 |
VIJAI RAI @ BIJOY ROY Vs. STATE OF BIHAR
|
January 3, 2014 |
VIJAY BHARTI @ VIJAY KUMAR BHARATI @BIGAN BHARATI Vs. STATE OF BIHAR
|
April 10, 2014 |
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
January 16, 2014 |
VIJAY KUMAR Vs. STATE OF BIHAR
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May 16, 2014 |
VIJAY KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
December 23, 2014 |
VIJAY KUMAR CHAURASIA Vs. THE STATE OF BIHAR AND ORS.
|
May 5, 2014 |
VIJAY KUMAR MORE Vs. STATE OF BIHAR
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July 25, 2014 |
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR
|
October 16, 2014 |
VIJAY KUMAR SINGH Vs. THE STATE OF BIHAR
|
March 6, 2014 |
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
July 16, 2014 |
VIJAY KUMAR SINHA Vs. ALATA DEVI ALIAS AASTHA DEVI AND OTHERS
|
February 5, 2014 |
VIJAY KUMAR SINHA Vs. ALATA DEVI @ AASTHA DEVI
|
February 5, 2014 |
VIJAY NATH MISHRA @ VIJENDRA NATH MISHRA S/O SRI VISHWANATH MISHRA Vs. STATE OF BIHAR
|
May 14, 2014 |
VIJAY SHAHI Vs. UNION OF INDIA
|
March 11, 2014 |
VIJAY SHANKAR RAI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2014 |
VIJAY SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 26, 2014 |
VIJAY YADAV AND ORS. Vs. STATE OF BIHAR
|
January 9, 2014 |
VIJAYDHARI KUMAR Vs. STATE OF BIHAR AND ORS.
|
July 8, 2014 |
VIKASH KUMAR Vs. STATE OF BIHAR
|
December 10, 2014 |
VIKASH PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 5, 2014 |
VIMLESH PANDEY Vs. THE STATE OF BIHAR AND ORS.
|
December 17, 2014 |
VINAY KUMAR, MANOJ KUMAR, SANJAY KUMAR SON OF LATE RAJ KISHORE YADAV Vs. STATE OF BIHAR
|
April 4, 2014 |
VINOD KUMAR MISHRA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
February 26, 2014 |
VISHAL RAI Vs. STATE OF BIHAR
|
May 1, 2014 |
VISHNU KANT GUPTA Vs. ASHOK KUMAR SINHA
|
September 10, 2014 |
VISHNU SUGAR MILLS LIMITED AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
May 2, 2014 |
VISHWANATH SAHANI AND ORS Vs. STATE OF BIHAR
|
September 12, 2014 |
VISHWANATH THAKUR SON OF LATE RAM SHIHASAN THAKUR Vs. THE STATE OF BIHAR
|
July 17, 2014 |
VIVEKANAND PRASAD Vs. STATE OF BIHAR
|
May 7, 2014 |
WAKIL RAI Vs. THE STATE OF BIHAR
|
October 17, 2014 |
WELCOME DISTILLERIES PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
June 30, 2014 |
WELCOME DISTILLERY PVT. LTD. Vs. THE STATE OF BIHAR AND ORS.
|
April 29, 2014 |
YADUNANDAN RAUT Vs. THE STATE OF BIHAR AND ORS.
|
July 3, 2014 |
YOGENDRA MISHRA Vs. THE STATE OF BIHAR
|
October 20, 2014 |
YOGENDRA NATH TRIPATHI Vs. STATE OF BIHAR
|
January 2, 2014 |
YOGENDRA PRASAD Vs. THE STATE OF BIHAR
|
March 11, 2014 |
YOGENDRA PRASAD Vs. STATE OF BIHAR
|
January 29, 2014 |
YOGENDRA PRASAD SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 28, 2014 |
YOGI RAM @ YOGI SAH Vs. STATE OF BIHAR
|
April 22, 2014 |
YOGINDER YADAV Vs. BAGAR YADAV
|
January 3, 2014 |
YUGESHWAR MAHTO Vs. STATE OF BIHAR
|
January 30, 2014 |
ZAFAR ALAM Vs. DIVISIONAL MANAGER, N.I.C. LTD
|
May 7, 2014 |
ZAINUTUL KUBRA, W/O ZAFFAR AHMAD Vs. STATE OF BIHAR AND ORS
|
July 3, 2014 |
ZAKIR HUSSAIN Vs. STATE OF BIHAR
|
September 11, 2014 |
ZULLFIKAR ALEE Vs. THE UNION OF INDIA AND ORS.
|
June 27, 2014 |