BALROOP YADAV Vs. STATE OF BIHAR
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July 2, 2012 |
LALOO ROY SON OF LATE SIRI PRASAD Vs. STATE OF BIHAR
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January 13, 2012 |
MEHRUN NISHA Vs. STATE OF BIHAR
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October 9, 2012 |
NAKAT SAO ALIAS ANANDI SAO SON OF LATE RAM SAO Vs. ANUP SAO
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April 26, 2012 |
1 MOSTT CHAMPA DEVI, W/O BACHCHE LAL RAI AND ORS Vs. STATE OF BIHAR AND ORS
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March 2, 2012 |
4 THE COURT UPHOLDS THE OBJECTION OF THE STATE. THOSE WHO APPROACHED THE COURT FOR RELIEF IN TIME AND THOSE WHO GOKUL KUMAR DAS S/O LATE ACHUTA NAND DAS Vs. STATE OF BIHAR DID NOT, FORM SEPARATE CLASS. PARITY IN RELIEF CAN BE DENIED TO THEM ON THAT CLASSIFICATION. THE COURT DECLINES TO GRANT
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April 20, 2012 |
A K UPADHYAY SON OF LATE S N UPADHYAY Vs. STATE OF BIHAR
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March 23, 2012 |
A2Z INFRASTRUCTURE LTD. Vs. STATE OF BIHAR
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May 18, 2012 |
AASHA GUPTA, WIFE OF LATE SUDHIR KUMAR GUPTA Vs. UNION OF INDIA
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May 3, 2012 |
ABDUI KAIUM Vs. STATE OF BIHAR
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February 24, 2012 |
ABDUL GAFFAR Vs. STATE OF BIHAR
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November 23, 2012 |
ABDUL HAFEEZ Vs. STATE OF BIHAR
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May 15, 2012 |
ABDUL HAFIZ S/O LATE NAZIR MIAN R/O MOHALLA Vs. BABU VISHAL MAHTO S/O LATE SHYAM NARAYAN MAHTO R/O MOHALLA
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November 5, 2012 |
ABDUL MAROOF AND ORS. Vs. RAM SUNDER SAH AND ANR.
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August 31, 2012 |
ABDUL RAHIM Vs. STATE OF BIHAR
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December 17, 2012 |
ABDUL SAMAD ANSARI SON OF ABDUL AZIZ ANSARI Vs. STATE OF BIHAR
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July 3, 2012 |
ABDUL SATTAR Vs. STATE OF BIHAR
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January 17, 2012 |
ABDULLAH ANSARI Vs. STATE OF BIHAR
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September 7, 2012 |
ABHA SINHA Vs. STATE
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July 13, 2012 |
ABHAY KUMAR CHATTERJEE @ ABHAY KUMAR UPADHAYA @ ABHAY KR.UPADHAYA Vs. STATE OF BIHAR
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December 5, 2012 |
ABHAY NATHJHA S/O SHRI BISHWANATH JHA Vs. BIHAR SCHOOL EXAMINATION BOARD
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December 19, 2012 |
ABHIMANYU PRASAD SINGH Vs. STATE OF BIHAR
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February 29, 2012 |
ABHIRAM SINGH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
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September 24, 2012 |
ABHISEKH RAJ Vs. STATE OF BIHAR
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January 27, 2012 |
ABHISHEK KUMAR Vs. THE STATE OF BIHAR
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July 6, 2012 |
ABHISHEK KUMAR ALIAS SANTOSH Vs. ANSHUMAN SINGH
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January 3, 2012 |
ADAM MEDIA & RECREATION PRIVATE LIMITED Vs. STATE OF BIHAR
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June 29, 2012 |
ADITYA PRASAD SINGH SON OF LATE JAGNARAYAN SINGH Vs. STATE OF BIHAR
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February 9, 2012 |
AFTAB AHMAD Vs. ADMINISTRATOR, BIHAR STATE ROAD TRANSPORT CORPORATION
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August 28, 2012 |
AHMAD ABDUIIAH Vs. STATE OF BIHAR
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June 25, 2012 |
AHMED ANSARI Vs. NAZMUL HODA ANSARI
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April 30, 2012 |
AIJ-PT 1736018 GOKUL KUMAR DAS S/O LATE ACHUTA NAND DAS Vs. STATE OF BIHAR PATNA HIGH COURT
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August 1, 2012 |
AIRPORT AUTHORITY OF INDIA THROUGH ITS DIRECTOR MR ARVIND DUBEY JAI PRAKASH NARAYAN INTERNATIONAL AIRPORT PATNA Vs. RAMAKANT SINGH SON OF LATE RAM KHELAWAN SINGH
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March 20, 2012 |
AJAY CHAUHAN Vs. STATE OF BIHAR
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April 25, 2012 |
AJAY CHOUDHARY Vs. THE STATE OF BIHAR & ANR.
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November 26, 2012 |
AJAY KUMAR JHUNJHUNWALA SON OF SRI LOK NATH JHUNJHUNWALA MANAGING DIRECTOR Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN VIDYUT BHAWAN BAILEY ROAD PATNA
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June 27, 2012 |
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
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October 11, 2012 |
AJAY KUMAR PRASAD Vs. STATE OF BIHAR
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August 27, 2012 |
AJAY KUMAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
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February 17, 2012 |
AJAY KUMAR SINGH @ AJAY KUMAR SINGH MAHTO Vs. STATE OF BIHAR
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December 10, 2012 |
AJAY SINGH Vs. STATE OF BIHAR
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April 16, 2012 |
AJIT KUMAR SINGH @ SIYA RAM SINGH Vs. SMT. KAUSHALYA DEVI AND ORS.
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September 4, 2012 |
AJIT SINGH SON OF SHIV NATH SINGH Vs. STATE OF BIHAR
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October 8, 2012 |
AKBAR ALI SAMIMAPUR POST OFFICE SALIMPUR POLICE STATION Vs. STATE OF BIHAR
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February 16, 2012 |
AKHILESH KUMAR SINGH Vs. STATE OF BIHAR
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September 12, 2012 |
AKHILESH NARAYAN SINGH Vs. STATE OF BIHAR
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August 27, 2012 |
AKHTAR ANSARI SON OF LATE ABDUL AZIZ ANSARI Vs. MUSTAFA ANSARI SON OF LATE NABI HASAN
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April 3, 2012 |
AKHTAR S/O MD SULTAN Vs. STATE OF BIHAR
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April 11, 2012 |
AKHTAR SAH @ AKHTAR HUSSAIN Vs. HASAMUDDIN SAH @ HASAMUDDIN SAH
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January 31, 2012 |
ALAKH KUMAR SINHA S/O SRI GOPAL PRASAD AMBASTA Vs. STATE OF BIHAR
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March 29, 2012 |
ALAMGIR Vs. STATE OF BIHAR
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June 26, 2012 |
ALFRED BERNARD THAKUR Vs. MERY HILARIAN BERNARD
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August 8, 2012 |
ALI AHMAD SIDDIQUE Vs. STATE OF BIHAR AND ORS
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December 7, 2012 |
ALI HUSSAIN MIAN @ ALI HUSSAIN, AND ORS Vs. STATE OF BIHAR AND ORS
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May 9, 2012 |
ALI MUZAFFAR Vs. THE STATE OF BIHAR
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April 12, 2012 |
ALIM JANG KHAN S/O LATE MD. YUNUS JUNG KHAN Vs. STATE OF BIHAR
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April 24, 2012 |
ALL INDIA PET COKE CALCINERS ASSOCIATION Vs. UNION OF INDIA THROUGH SECRETARY
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September 18, 2012 |
ALOK BAJPAYEE Vs. STATE OF BIHAR
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March 23, 2012 |
ALPANA DEVI Vs. STATE OF BIHAR
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March 6, 2012 |
AMAN GUPTA Vs. STATE OF BIHAR
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September 28, 2012 |
AMAR PRASAD @ AMAR MISTRY & ORS. Vs. LALLU SAH & ORS.
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August 1, 2012 |
AMARJIT SAH, S/O SESHNATH SAH Vs. STATE OF BIHAR
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December 14, 2012 |
AMARNATH JHA Vs. STATE OF BIHAR
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August 28, 2012 |
AMARNATH JHA SON OF CHULHAI JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF HEALTH MEDICAL EDUCATION AND FAMILY WELFARE GOVT OF BIHAR PATNA
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February 8, 2012 |
AMBIKA PANDEY SON OF LATE RAMJAG PANDEY, RESIDENT OF VILLAGE-BADIHA, P.S.-INDRAPURI, DISTRICT-ROHTAS Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, WATER RESOURCES DEPARTMENT, SINCHAI BHAWAN, PATNA & ORS.
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April 11, 2012 |
AMBIKA RAJAK Vs. STATE OF BIHAR
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March 13, 2012 |
AMBO SHARMA, SON OF SHRI PREM SHARMA, RESIDENT OF VILLAGE MATHAR, POLICE STATION KHAGARIA, DISTRICT KHAGARIA Vs. THE STATE OF BIHAR
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December 11, 2012 |
AMBULANCE ACCESS FOUNDATION INDIA Vs. UNION OF INDIA
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January 11, 2012 |
AMINUDDIN Vs. MAHAVIR JEE
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June 18, 2012 |
AMIR CHAND MAHTO Vs. STATE OF BIHAR
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February 17, 2012 |
AMIT KUMAR Vs. STATE OF BIHAR
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July 24, 2012 |
AMIT KUMAR ALIAS GULETAN SON OF MOHAN SINHA Vs. STATE OF BIHAR
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July 16, 2012 |
AMIT KUMAR LAL ALIAS AMIT KUMAR SINHA S/O SRI SUNIL LAL R/O TIKAITPUR Vs. STATE OF BIHAR
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March 29, 2012 |
AMIT KUMAR SINGH Vs. M/S. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.
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November 7, 2012 |
AMITA CHOUDHARY WIDOW OF LATE RADHA RAM CHOUDHARY Vs. KAPILDEO SINGH S/O LATE NAMDHARI SINGH
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March 1, 2012 |
AMITABH BACHAN @ AMITABH BACHAN RAM Vs. STATE OF BIHAR
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April 24, 2012 |
AMITABH KUMAR Vs. STATE OF BIHAR
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April 11, 2012 |
AMITABH SINHA S/O SHRI AKHOURI HARSHVARDHAN SINHA Vs. STATE OF BIHAR
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July 19, 2012 |
AMITESHWAR DAYAL Vs. SHAMBHU DAYAL
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March 27, 2012 |
AMRENDRA DHWAJ SINGH AND ANR. Vs. PREM KUMAR SINGH AND ORS.
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August 27, 2012 |
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
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September 24, 2012 |
AMRENDRA KUMAR SUMAN SON OF SRI BHUNESHWAR SHARMA Vs. STATE OF BIHAR
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February 16, 2012 |
AMRITA BHUSHAN Vs. THE CHAIRMAN, CANARA BANK & ORS.
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December 11, 2012 |
ANAND MISHRA SON OF KRIPA SHANKAR MISHRA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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September 14, 2012 |
ANANDI PRASAD SINGH Vs. STATE OF BIHAR
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July 23, 2012 |
ANANDI SAH SON OF SHRI BHOLA SAH Vs. STATE OF BIHAR
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May 7, 2012 |
ANANDI YADAV Vs. STATE OF BIHAR
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July 16, 2012 |
ANANDI YADAV, SON OF LATE BALDEO YADAV & OTHERS Vs. STATE OF BIHAR
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March 6, 2012 |
ANANT JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY URBEN DEVELOPMENT
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March 1, 2012 |
ANANT KUMAR BRAHMCHARI Vs. STATE OF BIHAR
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January 24, 2012 |
ANANT PRASAD GUPTA Vs. THE STATE OF BIHAR AND ORS.
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July 23, 2012 |
ANGAD SINGH KUSHWAHA Vs. STATE OF BIHAR
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January 12, 2012 |
ANIL KUMAR JHA Vs. STATE OF BIHAR
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January 17, 2012 |
ANIL KUMAR MISHRA Vs. STATE OF BIHAR
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September 14, 2012 |
ANIL KUMAR SINGH Vs. STATE OF BIHAR
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October 9, 2012 |
ANIL KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
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September 7, 2012 |
ANIL KUMAR SINHA SON OF SRI RAM NANDAN PRASAD SINHA Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA REGIONAL OFFICE PATNA
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May 11, 2012 |
ANIL KUMAR, SON OF SRI AYODHYA KUMAR Vs. RAMUDAY SINGH SON OF LATE UCHIT SINGH
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April 25, 2012 |
ANIL RAM Vs. STATE OF BIHAR
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July 19, 2012 |
ANITA THAKUR Vs. DEEPAK KUMAR JHA
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May 8, 2012 |
ANJANI KUMAR CHAUDHARY Vs. STATE OF BIHAR
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February 23, 2012 |
ANJU KUMAR @ ANJU KUMAR S/O LATE KAMESHWAR PRASAD Vs. STATE OF BIHAR
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October 4, 2012 |
ANJU KUWAR @ ANJU DEVI W/O LATE ASHOK PARSAD Vs. STATE OF BIHAR
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April 9, 2012 |
ANNAPURNA DEVI Vs. STATE OF BIHAR
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February 24, 2012 |
ANNU KUMARI Vs. STATE OF BIHAR
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March 1, 2012 |
ANSHUMALI SINGH & ORS. Vs. THE BHUPENDRA NARAYAN MANDAL UNIVERSITY & ORS.
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August 16, 2012 |
ANTU SINGH Vs. STATE OF BIHAR
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November 7, 2012 |
ANUJA CHOUDHARY Vs. STATE OF BIHAR
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February 17, 2012 |
ANUP KUMAR UPADHYAYQ Vs. STATE OF BIHAR
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April 12, 2012 |
ANUP YADAV SON OF NIHCHAL YADAV Vs. STATE OF BIHAR
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January 2, 2012 |
ANUSHA KUMARI Vs. STATE OF BIHAR
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February 2, 2012 |
ANWAR SAHalias ANWAR ALI Vs. STATE OF BIHAR
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January 31, 2012 |
AQIQUR REHMAN Vs. HUSBUL NISHA
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April 24, 2012 |
ARBIND CHIMANLA SHAH Vs. THE STATE OF BIHAR AND ANR.
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September 14, 2012 |
ARBIND KUMAR Vs. STATE OF BIHAR
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November 23, 2012 |
ARBIND KUMAR ALIAS SETHI KUMAR ALIAS SETHIA Vs. STATE OF BIHAR
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March 27, 2012 |
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
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January 6, 2012 |
ARJUN PASI AND ORS Vs. STATE OF BIHAR
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June 29, 2012 |
ARJUN PRASAD SINGH Vs. STATE OF BIHAR
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February 14, 2012 |
ARJUN PRASAD SINHA Vs. STATE OF BIHAR
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September 5, 2012 |
ARJUN YADAV Vs. STATE OF BIHAR
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August 27, 2012 |
ARJUNA PRASAD Vs. MOHAN PRASAD
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October 10, 2012 |
ARTI DEVI Vs. THE STATE OF BIHAR & ORS.
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September 25, 2012 |
ARTI KUMARI Vs. DISTRICT TEACHERS APPOINTMENT
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March 13, 2012 |
ARUN GUPTA @ ARUN KR. GUPTA & ANR. Vs. THE STATE OF BIHAR THROUGH SECRETARY, LAW DEPARTMENT, GOVT. OF BIHAR & ORS.
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September 3, 2012 |
ARUN KUMAR BARNWAL Vs. DHRUB PRASAD
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April 9, 2012 |
ARUN KUMAR JHA S/O LATE KHUDNESHWAR JHA Vs. STATE OF BIHAR
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September 10, 2012 |
ARUN KUMAR SINGH Vs. PATNA MUNICIPAL CORPORATION
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October 11, 2012 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
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October 30, 2012 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
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January 23, 2012 |
ARUN KUMAR SINGH SON OF LALITA SINGH Vs. INDIRA DEVI WIFE OF BIPIN PRASAD SINGH DAUGHTER OF LATE LAL BABU SINGH
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March 2, 2012 |
ARUN KUMAR SINHA Vs. STATE OF BIHAR
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February 14, 2012 |
ARUN KUMAR VERMA Vs. STATE OF BIHAR
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July 24, 2012 |
ARUN PRASAD Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
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January 20, 2012 |
ARUN SAFI S/O SRI JHAMELI SAFI Vs. STATE OF BIHAR
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April 30, 2012 |
ARUN SINGH Vs. STATE OF BIHAR
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April 12, 2012 |
ARUN VISHWAKARMA @ ARUN KUMAR Vs. BINITA KUMARI AND ORS
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March 12, 2012 |
ARVIND KUMAR SHARMA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HEALTH DEPARTMENT, GOVT. OF BIHAR, PATNA & ORS.
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May 10, 2012 |
ARVIND KUMAR SON OF LATE LAKH PAT SHARMA Vs. STATE OF BIHAR
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January 18, 2012 |
AS MOHAMMAD Vs. STATE OF BIHAR
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August 9, 2012 |
ASHA DEVI Vs. DEEPAL RAI
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April 16, 2012 |
ASHA DEVI Vs. STATE OF BIHAR
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July 24, 2012 |
ASHA KUMARI D/O SHRI RAM CHANDRA SINGH R/O VILL. AND P.O. BASUA, P.S. AURAI, DISTT. Vs. THE STATE OF BIHAR
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December 4, 2012 |
ASHA RANI Vs. STATE OF BIHAR
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July 6, 2012 |
ASHA SHRIVASTAVA W/O SHRI DHANANJAY PRASAD SHRIVASTAVA Vs. STATE OF BIHAR
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December 19, 2012 |
ASHFAQ AHMAD KHAN AND ORS. Vs. THE STATE OF BIHAR AND ANR.
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September 20, 2012 |
ASHIRVAD ENTERPRISES PVT LTD Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL EASTERN ZONAL BENCH KOLKATA
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March 14, 2012 |
ASHLOKA DEVI W/O LATE GAYA @ GAYA SINGH Vs. BIHAR STATE ELECTRICITY BOARD, PATNA, THROUGH ITS SECRETARY
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March 15, 2012 |
ASHOK KUMAR Vs. STATE OF BIHAR
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October 19, 2012 |
ASHOK KUMAR @ ASHOK PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION & ORS.
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March 2, 2012 |
ASHOK KUMAR AGRAWAL Vs. STATE OF BIHAR
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September 5, 2012 |
ASHOK KUMAR CHOUDHARY SON OF SRI BASANT KUMAR CHOUDHARY Vs. STATE OF BIHAR
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February 6, 2012 |
ASHOK KUMAR PANDEY, CLAIMING HIMSELF AS ADOPTED SON OF LATE PANDEY AMBIKA PRASAD Vs. RAJESH KUMAR SINHA
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August 3, 2012 |
ASHOK KUMAR RAY Vs. STATE OF BIHAR
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October 5, 2012 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
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July 27, 2012 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
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August 28, 2012 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
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March 23, 2012 |
ASHOK KUMAR SINGH Vs. THE STATE OF BHIHAR & ORS.
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March 15, 2012 |
ASHOK KUMAR SINGH SON OF MAHENDRA SINGH Vs. STATE OF BIHAR
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February 21, 2012 |
ASHOK KUMAR SON OF SRI RAGHUNATH PRASAD Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
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September 13, 2012 |
ASHOK PASWAN SON OF LATE MOHINI MOHAN PASWAN Vs. STATE OF BIHAR
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July 26, 2012 |
ASHOKA AUTO SERVICE Vs. INDIAN OIL CORPORATION LTD.
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January 12, 2012 |
ASHUTOSH KUMAR Vs. STATE OF BIHAR
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November 1, 2012 |
ASHWENDRA KUMAR Vs. STATE OF BIHAR
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March 26, 2012 |
ASHWINI KUMAR CHOUBEY Vs. STATE OF BIHAR
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October 4, 2012 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. KATIHAR MEDICAL COLLAGE
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March 19, 2012 |
ASSOCIATED CEMENT COMPANY @ ACC LTD. Vs. THE UNION OF INDIA
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August 13, 2012 |
ATUL RAO Vs. STATE OF BIHAR
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February 24, 2012 |
AWADH BIHARI OJHA Vs. BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR MANGLES ROAD P S KOTWALI DISTRICT PATNA
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February 27, 2012 |
AWADH BIHARI RAI Vs. THE STATE OF BIHAR AND ORS.
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March 5, 2012 |
AWADHESH KUMAR Vs. UNION OF INDIA
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July 5, 2012 |
AWADHESH KUMAR Vs. STATE OF BIHAR
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August 14, 2012 |
AWADHESH PRASAD Vs. THE STATE OF BIHAR AND ORS.
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July 25, 2012 |
AWADHESH PRASAD SHARMA, SON OF LATE CHAMARI SINGH Vs. STATE OF BIHAR
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May 3, 2012 |
AWADHESH YADAV Vs. THE STATE OF BIHAR
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August 23, 2012 |
AWADHESH YADAV & ANR, Vs. STATE OF BIHAR
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March 7, 2012 |
AZAD ALIAS NARESH KR AZAD Vs. STATE OF BIHAR
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May 14, 2012 |
AZAZ KHAN Vs. UNION OF INDIA
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April 27, 2012 |
B M NATIONAL INSURANCE COMPANY LTD Vs. AMRIKA DEVI
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October 8, 2012 |
B S FOOD Vs. MESSERS JIYAJEE RAO COTTON MIL
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January 3, 2012 |
B VIJAY KUMAR S/O LATE L.G BALAKRISHNAN Vs. STATE OF BIHAR
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June 20, 2012 |
B.N.PRASAD Vs. STATE OF BIHAR
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July 4, 2012 |
BABAN BAITHA SON OF LATE KAPOOR CHAND BAITHA, RESIDENT OF VILLAGE-RAHANFPUR, P.S.-GARKHA, DISTRICT-SARAN Vs. THE STATE OF BIHAR & ORS.
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July 27, 2012 |
BABINA DEVI Vs. RUBI DEVI
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February 27, 2012 |
BACHAI RAM Vs. STATE OF BIHAR
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February 9, 2012 |
BACHAN SINGH Vs. STATE OF BIHAR
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October 5, 2012 |
BACHCHUalias JAI PRAKASH KURAIL Vs. STATE OF BIHAR
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January 31, 2012 |
BACHHI DEVI & ORS Vs. MADHO SINGH & ORS
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April 17, 2012 |
BACHI DEVI WIFE OF NAGINA SAO RESIDENT OF MOHALLA Vs. STATE OF BIHAR
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July 19, 2012 |
BADRI RISHIDEO S/O LATE CHALITAR RISHI R/O VILL.-BIRPUR, P.O.-POKHARIYA, P.S.-SADAR (O.P.), PURNEA, DISTT.-PURNEA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND CONSUMER PROTECTION DEPARTMENT OLD SECRETARIAT, PATNA & ORS.
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August 8, 2012 |
BADRI SINGH @ BADRI KOERI AND ORS Vs. STATE OF BIHAR
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October 8, 2012 |
BAGEDAN BIND Vs. STATE OF BIHAR
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September 3, 2012 |
BAIDYA NATH MAHTO Vs. DHANNU YADAV
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December 17, 2012 |
BAIDYANATH PRASAD SINHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY
|
September 10, 2012 |
BAIJ NATH SINGH Vs. STATE OF BIHAR
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January 6, 2012 |
BAIJNATH MADASIA AND ORS. Vs. THE STATE OF BIHAR AND ANR.
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May 15, 2012 |
BAIJNATH PRASAD BANARSI Vs. TRIVENI DEVI
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February 7, 2012 |
BAIJU SAH SON OF NARAIN SAH Vs. STATE OF BIHAR
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March 13, 2012 |
BAJRANG DEO NARAIN SINHA Vs. STATE OF BIHAR
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July 5, 2012 |
BAJRANG DEO NARAYAN SINHA Vs. STATE OF BIHAR
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April 5, 2012 |
BAL KRISHNA PRASAD Vs. STATE OF BIHAR
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October 12, 2012 |
BAL KRISHNA SINGH S/O LATE HARI BALLABH PRASAD SINGH Vs. UNION OF INDIA WITH
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March 27, 2012 |
BAL MANOHAR JALAN Vs. BRAJ NANDAN SAHAY
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April 3, 2012 |
BALACHANDRAN THE CHAIRMAN BANK OF INDIA Vs. STATE OF BIHAR
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May 15, 2012 |
BALDEO CHOUDHARY Vs. STATE OF BIHAR
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March 19, 2012 |
BALENDU BHARTI, SON OF YASHWANT SINGH Vs. STATE OF BIHAR
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May 10, 2012 |
BALESHWAR SINGH SHYAM SINGH Vs. AJAY PRASAD BAKELAL SAO
|
July 13, 2012 |
BALESHWAR YADAV SON OF SOMAR YADAV Vs. STATE OF BIHAR
|
August 3, 2012 |
BALIRAM THAKUR, TARKESHWAR THAKUR, RAMYASH THAKUR Vs. STATE OF BIHAR
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October 17, 2012 |
BALISTER MAHTO Vs. UNION OF INDIA
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February 23, 2012 |
BALISTER SINGH Vs. STATE OF BIHAR
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September 11, 2012 |
BALLAM BHARTI Vs. STATE OF BIHAR
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March 14, 2012 |
BALRAM MANDAL Vs. STATE OF BIHAR
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July 24, 2012 |
BANSIDHAR RAI SON OF SITARAM RAI RESIDENT OF VILLAGE CHUNU P S BUXAR Vs. STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY TO HOME DEPARTMENT GOVERNMENT OF BIHAR PATNA
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April 4, 2012 |
BANSIDHAR TIWARI Vs. THE STATE OF BIHAR AND ORS.
|
May 7, 2012 |
BANSROPAN CHOUDHARY SON OF LATE BHAGWAT CHOUDHARY Vs. STATE OF BIHAR
|
January 5, 2012 |
BANWARI LAL BANKA SON OF LATE CHANDI PRASAD BANKA Vs. STATE OF BIHAR
|
February 27, 2012 |
BANWARI LAL SHARMA AND ANR Vs. STATE OF BIHAR AND ANR
|
October 17, 2012 |
BARPHATI MIAN Vs. STATE OF BIHAR
|
September 4, 2012 |
BARUN KUMAR SINGH SON OF MONOJ MOHAN SINGH Vs. STATE OF BIHAR
|
January 27, 2012 |
BASANT KUMAR SINGH Vs. STATE BANK OF INDIA
|
October 15, 2012 |
BASMATI DEVI Vs. ANJU KUMARI
|
April 12, 2012 |
BASNATI DEVI Vs. MD. RAFIQUE AND OTHERS
|
December 6, 2012 |
BASUDEO MAHTO Vs. STATE OF BIHAR
|
April 30, 2012 |
BASUDEO PRASAD Vs. STATE OF BIHAR : EXECUTIVE ENGINEER
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June 26, 2012 |
BASUDEO PRASAD Vs. STATE OF BIHAR
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August 2, 2012 |
BASUDEO PRASAD S/O LATE DHANO SAH Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPTT OF ROAD CONSTRUCTION GOVT OF BIHAR PATNA
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June 26, 2012 |
BELSUND SUGAR COMPANY LTD Vs. PURUSHOTTAM HISARIYA
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November 8, 2012 |
BENGALI SINGH @ SATYANARAYAN SINGH Vs. GIRIJA SINGH
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October 18, 2012 |
BHAGWAN LAL JHA Vs. STATE OF BIHAR
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March 13, 2012 |
BHAGWAN SINGH Vs. MANAGING DIRECTOR, CENTRAL WAREHOUSING CORPORATION AND ORS.
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July 12, 2012 |
BHAGWAT RAI, SON OF MAURAJ RAI Vs. STATE OF BIHAR
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November 29, 2012 |
BHAGWAT SINGH, SON OF DOMAN SINGH Vs. STATE OF BIHAR
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October 1, 2012 |
BHAGWATIA DEVI W/O MOTI LAL Vs. ARJUN PRASAD THATHERA
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July 26, 2012 |
BHAGYAMANI DEVI Vs. SHEO KESHARA DEVI
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April 3, 2012 |
BHAJAN CHURIHARA SON OF GOVIND CHURIHARA Vs. STATE OF BIHAR
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February 15, 2012 |
BHAJO RAM SON OF GUHAN RAM RESIDENT OF VILLAGE SARAURA Vs. STATE OF BIHAR
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March 29, 2012 |
BHARAT BHAWAN & ANR. Vs. THE STATE OF BIHAR & ORS.
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August 23, 2012 |
BHARAT JEE Vs. STATE OF BIHAR
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October 18, 2012 |
BHARAT MANDAL Vs. STATE OF BIHAR
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February 7, 2012 |
BHARAT PRASAD Vs. STATE OF BIHAR WITH
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June 20, 2012 |
BHARAT PRASAD S/O LATE KHUBLAL PRASAD Vs. STATE OF BIHAR
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June 20, 2012 |
BHARAT RAM Vs. THE UNION OF INDIA THROUGH THE DIRECTOR
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March 28, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. SUDAMA SINGH
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March 21, 2012 |
BHARAT SINGH Vs. STATE OF BIHAR
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January 10, 2012 |
BHARAT SINGH Vs. DUDRA DEO SINGH
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November 5, 2012 |
BHARAT YADAV Vs. STATE OF BIHAR
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February 29, 2012 |
BHAROSHA MISTRI SON OF DOMAN MISTRI Vs. STATE OF BIHAR
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October 8, 2012 |
BHAVESH KUMAR SAHU Vs. STATE OF BIHAR
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June 20, 2012 |
BHEEM PRASAD Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
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July 16, 2012 |
BHETHO YADAV ALIAS METHO YADAV ALIAS BHEDO YADAV Vs. STATE OF BIHAR
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September 27, 2012 |
BHIGUNATH TIWARI Vs. BISHUNDEO TIWARI
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July 6, 2012 |
BHIM SINGH ALIAS JITENDRA SINGH Vs. STATE OF BIHAR
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February 6, 2012 |
BHIRGUN JEE PRASAD Vs. STATE OF BIHAR
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October 4, 2012 |
BHIRGUN MIAN, SON OF ABID MIAN Vs. STATE OF BIHAR
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September 19, 2012 |
BHOLA CHAUHAN SON OF SRI DILIP CHAUHAN Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR BIHAR)
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May 4, 2012 |
BHOLA PRASAD SINGH Vs. STATE OF BIHAR
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March 2, 2012 |
BHOLA SAW ALIAS BHOLA KUMAR GUPTA S/O SRI OM SAW Vs. STATE OF BIHAR
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October 10, 2012 |
BHOLA TIWARY SON OF SHRI GOPAL TIWARY, RESIDENT OF VILLAGE MADHOPUR FULWARIA, P.S. RAJPUR, DISTRICT EAST CHAMPARAN Vs. THE STATE OF BIHAR
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February 22, 2012 |
BHOLA YADAV SON OF MISHRI YADAV, Vs. THE STATE OF BIHAR
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April 18, 2012 |
BHUAR MIAN ALIAS SAFIQUE MIAN Vs. STATE OF BIHAR
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August 6, 2012 |
BHUBNESHWARI PRASAD SINGH AND ORS Vs. STATE OF BIHAR
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October 11, 2012 |
BHUNESHWAR CHAUHAN Vs. STATE OF BIHAR
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October 9, 2012 |
BHUSHAN PRASAD Vs. STATE OF BIHAR
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April 9, 2012 |
BHUTHUR RAI Vs. MAHADEO RA
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May 1, 2012 |
BIBHUTI ANAND Vs. STATE OF BIHAR
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June 27, 2012 |
BIBI NOORI KHATOON Vs. STATE OF BIHAR
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March 6, 2012 |
BIBI UMAINTUN NISA Vs. BIBI NASIBA KHATOON & ANR.
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September 21, 2012 |
BIHAR RAJYA PUL NIRMAN LTD THROUGH ITS MANAGING DIRECTOR SARDAR PATEL MARG OF MANGLES ROAD PATNA Vs. PILE ENGINEERING INDIA P LTD THROUGH ITS MANAGING DIRECTOR SRI MANORANJAN KUMAR SINHA NEW DAK BUNGLOW ROAD PATNA
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February 16, 2012 |
BIHAR RAJYA PUL NIRMAN NIGAM LIMITED Vs. BIHAR RAJYA PUL NIRMAN NIGAM LIMITED
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September 6, 2012 |
BIHAR RAJYA SAHKARI BHUMI VIKAS BANK SAMATI Vs. STATE OF BIHAR
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October 19, 2012 |
BIHAR SCHOOL EXAMINATION BOARD SINHA LIBRARY ROAD PATNA THROUGH ITS SECRETARY Vs. UNION OF INDIA THROUGH THE SECRETARY LAW AND JUSTICE GOVERNMENT OF INDIA NEW DELHI
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February 9, 2012 |
BIHAR STATE BAR COUNCIL AND ANR. Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ORS.
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December 6, 2012 |
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. MAHANTH SHYAM SUNDER DAS
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April 18, 2012 |
BIHAR STATE CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA
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June 29, 2012 |
BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED Vs. UNION OF INDIA
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August 28, 2012 |
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR STATE HUMAN RIGHTS
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June 29, 2012 |
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. JIYAJEE RAO COTTON MILLS LTD BIRLANAGAR M P
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January 3, 2012 |
BIHAR STATE HOUSING BOARD AND ORS Vs. SHIVENDRA KUMAR AND ORS
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July 30, 2012 |
BIHAR STATE KHADI & VILLAGE INDUSTRIES BOARD Vs. STATE OF BIHAR
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October 10, 2012 |
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. MONNET ISPAT & ENERGY LIMITED
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August 30, 2012 |
BIHAR STATE SUNNI WAQF BOARD Vs. ABDUL RAUF
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April 30, 2012 |
BIJAY LAXMI KUMAR Vs. SHYAMA DEVI
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July 3, 2012 |
BIJENDRA MAHTO SON OF LATE DEONARAIN MAHTO Vs. STATE OF BIHAR
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July 16, 2012 |
BIKAS CHANDRA KUMAR Vs. STATE OF BIHAR
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February 7, 2012 |
BIKAU SAHU @ B. SAHU Vs. THE STATE OF BIHAR AND ANR.
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December 6, 2012 |
BILAS SAH, SON OF DHARISHAN SAH Vs. STATE OF BIHAR
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July 13, 2012 |
BILASH SAH SON OF LATE SURAJ SAH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
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August 24, 2012 |
BIMAL RAI Vs. STATE OF BIHAR
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August 24, 2012 |
BIMALENDU SHEKHAR JHA Vs. THE STATE OF BIHAR & ANR.
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August 22, 2012 |
BINAY KUMAR Vs. STATE OF BIHAR
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April 27, 2012 |
BINDA CHOUDHARY Vs. STATE OF BIHAR
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September 21, 2012 |
BINDA GOPE Vs. STATE OF BIHAR
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May 8, 2012 |
BINDA RAM, SON OF LATE LALDHARI RAM Vs. STATE OF BIHAR
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May 18, 2012 |
BINDESHWAR SAH Vs. THE UNION OF INDIA
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June 25, 2012 |
BINDESHWARI PANDEY Vs. RAMAWATI DEVI
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August 28, 2012 |
BINDESHWARI SINGH Vs. STATE OF BIHAR
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October 18, 2012 |
BINDESHWARI SINGH VIDYARTHI Vs. BIHAR STATE HOUSING BOARD & ORS.
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June 25, 2012 |
BINDESHWARI THAKUR S/O LATE GHAR BHARAN THAKUR Vs. STATE OF BIHAR
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February 10, 2012 |
BINNY SHARMA WIFE OF LATE DHARMENDRA KUMAR Vs. OM PRAKASH SON OF SRI NAND KISHORE
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January 12, 2012 |
BINOD KUMAR @ BINOD KUMAR GUPTA Vs. STATE OF BIHAR
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February 27, 2012 |
BINOD KUMAR CHAUDHARY Vs. PATNA MUNICIPAL COR & ORS & OTHERS
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March 6, 2012 |
BINOD KUMAR JHA Vs. STATE OF BIHAR
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December 17, 2012 |
BINOD KUMAR MORE Vs. STATE ELECTION COMMISSIONER
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April 11, 2012 |
BINOD KUMAR SAH Vs. STATE OF BIHAR
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February 2, 2012 |
BINOD KUMAR SAH S/O LATE LAXMI PRASAD SAH Vs. STATE OF BIHAR
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January 31, 2012 |
BINOD KUMAR SAO @ SAH Vs. STATE OF BIHAR
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October 4, 2012 |
BINOD KUMAR SINGH Vs. THE UNION OF INDIA
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January 30, 2012 |
BINOD KUMAR SINGH Vs. UNION OF INDIA
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June 30, 2012 |
BINOD KUMAR YADAV Vs. MANAGEMENT OF BANK OF BARODA
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August 23, 2012 |
BINOD MANDAL Vs. STATE OF BIHAR
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January 4, 2012 |
BINOD SHARMA Vs. STATE OF BIHAR
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April 6, 2012 |
BIPAT SINGH Vs. STATE OF BIHAR
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December 14, 2012 |
BIRA CHOUDHARY SON OF SHIV PUJAN CHOUDHARY Vs. STATE OF BIHAR
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March 6, 2012 |
BIRENDRA KUMAR Vs. STATE OF BIHAR
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March 23, 2012 |
BIRENDRA KUMAR SHARMA Vs. STATE OF BIHAR
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March 2, 2012 |
BIRENDRA KUMAR SINGH S/O BABU LAL SINGH R/O VILLAGE - AHRAURA, P.S. AHRAURA, DISTRICT - MIRJAPUR ( U.P. ) Vs. UNION OF INDIA THROUGH COMMISSIONER OF CUSTOMS, CENTRAL REVENUE BUILDING, BIRCHAND PATEL PATH, PATNA, BIHAR, NAMELY SRI AJAY DIXIT, FATHERS NAME NOT KNOWN
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September 6, 2012 |
BIRENDRA KUMAR VERMA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
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December 6, 2012 |
BIRENDRA RAO SON OF LATE BABAN RAO Vs. STATE OF BIHAR
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February 13, 2012 |
BIRENDRA SINGH KUSHWAHA Vs. STATE OF BIHAR
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August 28, 2012 |
BIRENDRA SINGH, SON OF LATE LAL SAHAB SINGH Vs. STATE OF BIHAR
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March 16, 2012 |
BIRENDRA VERMA SON OF LATE SEWAK MEHTA Vs. RAGHUBANSH PATHAK SON OF LATE KAPILDEO PATHAK, SEVAYAT SRI RADHA KRISHNA JEE MAHAROJ THAKURJEE
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January 27, 2012 |
BIRESH PRASAD Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT & ORS.
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March 19, 2012 |
BIRODHI PAL S/O BISHWANATH PALL Vs. STATE OF BIHAR
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April 30, 2012 |
BISHESHWAR NATH SINGH Vs. STATE OF BIHAR
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January 6, 2012 |
BISHESHWAR YADAV SON OF LATE CHAMRU YADAV Vs. RADHA KUER W/O LATE RAM LAKHAN YADAV
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January 24, 2012 |
BISHNU CHANDRA PRASAD Vs. STATE OF BIHAR
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August 3, 2012 |
BISHOP OF PATNA DIOCESE Vs. SECRETARY, MINISTRY OF DEFENCE GOVT. OF INDIA
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September 20, 2012 |
BISHRAM SHARMA Vs. STATE OF BIHAR
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August 30, 2012 |
BISHUNDEO GOPE ALIAS BISHUNDEO YADAV Vs. STATE OF BIHAR
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March 2, 2012 |
BISHWA MITRA PD CHOUDHARY Vs. STATE OF BIHAR
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December 14, 2012 |
BISHWAKARMA SINGH KUSHWAHA @ BISHWAKARMA SINGH Vs. THE STATE OF BIHAR AND ANR.
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March 13, 2012 |
BISHWANATH SINGH SON OF RANGI SINGH Vs. STATE OF BIHAR
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March 12, 2012 |
BRAHAMDEO PRASAD S/O LATE BANO MAHTO Vs. STATE OF BIHAR
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December 14, 2012 |
BRAHMA GOPE Vs. STATE OF BIHAR
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March 7, 2012 |
BRAHMA NAND SINGH @ KAKOO SINGH, S/O LATE SACHIDANAND SINGH Vs. STATE OF BIHAR AND ORS
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August 30, 2012 |
BRAHMANAND MISHRA S/O LATE GAUTAM MISHRA, R/O VILLAGE-BHODASA, P.S.-EKMA, DISTRICT-SARAN AT CHAPRA Vs. VIVEKANAND MISHRA S/O SACHIDANAND MISHRA & ORS.
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August 3, 2012 |
BRAHMANAND RAI Vs. STATE OF BIHAR
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October 8, 2012 |
BRAHMDEO MANDAL Vs. STATE OF BIHAR
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August 27, 2012 |
BRAJ BHUSHAN PRASAD SINHA Vs. STATE OF BIHAR
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February 16, 2012 |
BRAJ KISHORE NARAYAN S/O LATE SADHU SINGH Vs. MAGADH UNIVERSIT, BODH GAYA
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October 10, 2012 |
BRAJ KISHORE TIWARY Vs. STATE OF BIHAR
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October 5, 2012 |
BRAJENDRA KUMAR SINHA Vs. STATE OF BIHAR
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August 3, 2012 |
BRAJESH PRASAD SINGH Vs. STATE OF BIHAR
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February 16, 2012 |
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD Vs. USHA DEVI WIFE OF DEO NARAYAN PRASAD RESIDENT OF MOHALLA ANAND BAZAR
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March 26, 2012 |
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. SHANTI DEVI WIFE OF LATE BASNSHIDHAR SINGH
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July 6, 2012 |
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD Vs. BANSHIDHAR PRASAD
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April 30, 2012 |
BRANCH MANAGER THE UNITED INDIA INSURANCE COMPANY LTD Vs. USHA DEVI WIFE OF LATE ASHOK KUMAR GUPTA
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January 19, 2012 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. GHAMANDI DASS SON OF LATE MUNGESHWAR DASS
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January 27, 2012 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJNI TIWARI WIFE OF LATE JYOTI BHUSHAN TIWARI
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February 24, 2012 |
BRIJ KISHORE CHAUBEY Vs. RAM KARAN SINGH YADAV
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December 7, 2012 |
BRIJNANDAN MAHTO SON OF MAHAVIR MAHTO Vs. STATE OF BIHAR
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March 7, 2012 |
CANARA BANK SIWAN Vs. DECENT SAREES PALACE
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January 23, 2012 |
CANARA BANK, PANJWARA BRANCH Vs. URMILA DEVI
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November 8, 2012 |
CENTRAL COALFIELDS LIMITED HAVING ITS REGISTERED OFFICE AT DARBHANGA HOUSE Vs. ADITYA GLASS INDUSTRIES PVT LTD ADITYA NAGAR P O SUNDRIKARYA
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March 21, 2012 |
CHAIRMAN MADHYA BIHAR GRAMIN BANK Vs. UNION OF INDIA
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April 10, 2012 |
CHAIRPERSON NATIONAL COUNCIL FOR TEACHERS EDUCATION Vs. STATE OF BIHAR
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August 23, 2012 |
CHAKRAPANI DUTTA DUBEY @ CHANDRAMANI DUBEY @ BACHA DUBEY AND ORS. Vs. BABU NAND DUBEY AND ORS.
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June 25, 2012 |
CHAMAK LAL PASWAN SON OF LATE GAJO PASWAN Vs. STATE OF BIHAR
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January 23, 2012 |
CHAMARI CHAUDHARY Vs. STATE OF BIHAR
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April 18, 2012 |
CHAMPA DEVI W/O LATE BACHCHE LAL RAI Vs. STATE OF BIHAR
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March 2, 2012 |
CHAMPA DEVI W/O LATE DASHRATH PASI AND ORS Vs. STATE OF BIHAR
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July 19, 2012 |
CHAMRU RAM Vs. STATE OF BIHAR
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January 5, 2012 |
CHAND MOHAMMAD Vs. STATE OF BIHAR
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November 7, 2012 |
CHANDAN KUMAR BASU, I A S Vs. STATE OF BIHAR
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July 18, 2012 |
CHANDARIK SAH ALIAS CHANDRIKA SAH SON OF LATE JANGBAHADUR SAH Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR
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March 26, 2012 |
CHANDESHWAR SINGH YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY
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February 7, 2012 |
CHANDRA BHUSHAN PASWAN Vs. STATE OF BIHAR
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March 23, 2012 |
CHANDRA BIBHUTI PRASAD SINGH S/O LATE YADUNANDAN PRASAD SINGH Vs. STATE OF BIHAR
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October 19, 2012 |
CHANDRA KESHWAR CHOUDHARY Vs. STATE OF BIHAR
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May 16, 2012 |
CHANDRA KUMAR SINGH Vs. STATE OF BIHAR
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February 14, 2012 |
CHANDRA MOHAN SINGH ALIAS AMBIKA S Vs. YAMUNA SINGH
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February 23, 2012 |
CHANDRA MOULI CHOUHAN SON OF RAM LAGAL CHOUDHARY Vs. STATE OF BIHAR
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July 9, 2012 |
CHANDRA PASWAN ALIAS RAMCHANDRA PASWAN SON OF VALI PASWAN Vs. STATE OF BIHAR
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March 14, 2012 |
CHANDRA PRABHA SINGH Vs. STATE OF BIHAR
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November 23, 2012 |
CHANDRA PRAKASH JAISWAL AND ORS. Vs. THE STATE OF BIHAR AND ANR.
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April 24, 2012 |
CHANDRA SHEKHAR JHA Vs. STATE OF BIHAR
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October 17, 2012 |
CHANDRABALI RAI Vs. STATE OF BIHAR
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November 5, 2012 |
CHANDRADEEP YADAV Vs. RAM SARAN PRASAD
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July 20, 2012 |
CHANDRADEO PRASAD SINHA Vs. MAGADH UNIVERSITY
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March 19, 2012 |
CHANDRADEO SINGH Vs. STATE OF BIHAR
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January 24, 2012 |
CHANDRADHAR RAI AND ORS Vs. STATE OF BIHAR
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December 10, 2012 |
CHANDRAMA SINGH ALIAS NATHUNI SINGH Vs. REGISTRAR CIVIL COURT
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July 13, 2012 |
CHANDRAWATI DEVI W/O KANHAIYA PRASAD R/O MOHALLA DHARAHARA Vs. RADHIKA DEVI W/O RAMPATI SINGH R/O MOHALLA SHITAL TOLA
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April 6, 2012 |
CHANDRESHWAR RAM Vs. STATE OF BIHAR THROUGH THE SECRETARY SECONDARY PRIMARY
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February 16, 2012 |
CHANDRIKA RAM Vs. STATE OF BIHAR
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April 5, 2012 |
CHANDRIKA SAO Vs. STATE OF BIHAR
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July 3, 2012 |
CHANDRIKA SINGH Vs. SURESH SINGH
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August 9, 2012 |
CHANDWA PASI Vs. LAXMAN YADAV
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November 23, 2012 |
CHATURBHUJ SINGH ALIAS MANOJ SINGH Vs. STATE OF BIHAR
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February 24, 2012 |
CHATURI RAM SON OF JAGDISH RAM Vs. STATE OF BIHAR
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August 3, 2012 |
CHHATHU YADAV Vs. STATE OF BIHAR
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October 1, 2012 |
CHHOTELAL YADAV Vs. STATE OF BIHAR
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December 18, 2012 |
CHHOTU PASWAN Vs. STATE OF BIHAR
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January 18, 2012 |
CHIEF COMMISSIONER OF INCOME TAX PATNA Vs. STATE OF BIHAR
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February 2, 2012 |
CHIF POSTMASTER GENERAL G P O PATNA BIHAR Vs. REGIONAL LABOUR COMMISSIONER PATNA
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July 25, 2012 |
CHINTA DEVI Vs. THE STATE OF BIHAR AND ORS.
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February 27, 2012 |
CHINTA DEVI W/O LATE HULASH YADAV & ORS. Vs. THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE, NOOR MANZIL, OPP. CIVIL LINE, GAYA, AT+P.O./DISTT.
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August 6, 2012 |
CHINTA DEVI WIFE OF SRI LAXMAN SINGH AND DAUGHTER OF LATE RAM BRIKSH SINGH Vs. SANJAY SINGH
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January 30, 2012 |
CHINTAMANI SINHA Vs. STATE OF BIHAR
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September 27, 2012 |
CHINTAMANI UPADHYAY Vs. THE CHAIRMAN, BIHAR STATE ELECTRICITY BOARD AND ORS.
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July 10, 2012 |
CHOUBEY SUGANDITH TAMBAKU COMPANY THRU CHHEDI LAL SHARMA Vs. UNION OF INDIA
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January 17, 2012 |
CHOUDHARY VIJAY KUMAR SHARMA S/O LATE JAGDISH SHARMA, RESIDENT OF VILLAGE-JHAKHRA, P.S.-PIPRAKOTHI, DISTRICT-EAST CHAMPARAN Vs. THE STATE OF BIHAR & ORS.
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July 31, 2012 |
CHULHAN PRASAD Vs. AMRENDRA KUMAR DWIVEDI
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February 24, 2012 |
CHUNCHUN PRASAD SINGH S/O LATE JAGAT NARAIN SINGH Vs. SURENDRA PRASAD SINGH S/O LATE RAM PRATAP SINGH
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November 8, 2012 |
COL HARJIT SINGH SON OF SHRI BACHAN SINGH Vs. UNION OF INDIA THROUGH THE DEFENCE SECRETARY MINISTRY OF DEFENCE SOUTH BLOCK
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January 18, 2012 |
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. RAGHU NANDAN SINGH S/O LATE BHIRGU SINGH
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May 9, 2012 |
COMMISSIONER OF CENTRAL EXCISE, GOVT. OF INDIA Vs. M/S. BHARAT ORGANICS LTD.
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June 28, 2012 |
COMMISSIONER OF CENTRAL EXCISE, GOVT. OF INDIA, PATNA Vs. BHARAT ORGANICS LTD.
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June 28, 2012 |
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. NIRMAN CEMENT LTD.
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April 9, 2012 |
COMMISSIONER OF CUSTOMS, PATNA Vs. MANISH KAKRANIA
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May 8, 2012 |
COMMISSIONER OF INCOME Vs. UMESH PRASAD SINGH
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August 13, 2012 |
CZAR CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY GOVT OF BIHAR
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August 6, 2012 |
DADAN OJHA ALIAS DADANJEE OJHA Vs. SHIV MANDIR OJHA
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March 20, 2012 |
DAHU YADAV SON OF MADHO YADAV Vs. STATE OF BIHAR
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January 19, 2012 |
DANIAL KUMAR Vs. STATE OF BIHAR
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July 19, 2012 |
DAROGA GOPE DECEASED REPRESENTED THROUGH LRS Vs. SHEODHARI MAHTO DECEASED REPRESENTED THROUGH LRS
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March 23, 2012 |
DAROGA PASWAN Vs. STATE OF BIHAR
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August 16, 2012 |
DARSHAN THAKUR SON OF SRI RAGHUVIR THAKUR Vs. STATE OF BIHAR
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January 13, 2012 |
DASGUPTA RUPASHREE Vs. THE STATE OF BIHAR, DEPARTMENT OF HEALTH, PATNA & ORS.
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September 6, 2012 |
DASRATH SINGH Vs. THE STATE OF BIHAR AND ORS.
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December 4, 2012 |
DAYA SHANKER PRASAD ADVOCATE SON OF LATE RAM CHANDRA PRASAD Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR PATNA
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February 27, 2012 |
DAYAMANTI DEVI WIFE OF LATE RAJ KISHORE SINGH Vs. RAJEYA KHATOON WIFE OF LATE BASIULLAH
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April 9, 2012 |
DAYANAND SINGH Vs. STATE OF BIHAR
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April 5, 2012 |
DAYANAND SINGH S/O LATE CHANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
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February 9, 2012 |
DEBASISH PALIT, S/O LATE PRAFFULA CHANDRA PALIT, RESIDENT OF GULAB BAGH, BARI PATH, P.S. Vs. THE STATE OF BIHAR & ORS.
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August 2, 2012 |
DEEPAK KUMAR MISHRA SON OF LATE FANINDRA NATH MISHRA Vs. ASHA MISHRA W/O LATE FANINDRA NATH MISHRA
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January 27, 2012 |
DEEPAK PATEL Vs. STATE OF BIHAR THRU C B I
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March 7, 2012 |
DEEPAK SINGHANIA Vs. STATE OF BIHAR
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November 6, 2012 |
DEO NANDAN RAI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
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May 1, 2012 |
DEO NANDAN RAI S/O BIRJU RAI Vs. STATE OF BIHAR
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April 19, 2012 |
DEO PASWAN SON OF LATE RAM NANDAN PASWAN Vs. STATE OF BIHAR
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January 30, 2012 |
DEO PRAYAG SHARMA Vs. STATE OF BIHAR
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February 9, 2012 |
DEODHIRA SANSKRIT UCHCHA VIDYALAYA Vs. STATE OF BIHAR
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April 20, 2012 |
DEOKI NANDAN JHA SON OF LATE MEDNI KANT JHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR PATNA
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January 19, 2012 |
DEOKI SAHANI Vs. DEONANDAN PRASAD
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September 18, 2012 |
DEONARAIN RAM SON OF JAMADAR SAH Vs. STATE OF BIHAR
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March 5, 2012 |
DEONATH SHARMA Vs. STATE OF BIHAR
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December 17, 2012 |
DEV KANT SINGH Vs. STATE OF BIHAR
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October 17, 2012 |
DEV KANT SINGH AND ANR. Vs. STATE
|
October 17, 2012 |
DEVAKI DEVI @ DEBAKI DEBI Vs. STATE OF BIHAR
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October 3, 2012 |
DEVANAND SHARMA SON OF LATE ARJUN SHARMA Vs. STATE OF BIHAR THROUGH THE SECRETARY CO-OPERATIVE GOVT OF BIHAR NEW SECRETARIAT PATNA
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January 3, 2012 |
DEVCHANDRA CHAUDHARY, SHYAMANAND CHOUDHARY Vs. STATE OF BIHAR
|
October 17, 2012 |
DEVENDRA KUMAR SINGH SON OF LATE JAIRAM PRASAD SINGH Vs. STATE OF BIHAR
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October 18, 2012 |
DEVENDRA PANDIT @ DHIBU PANDIT Vs. STATE OF BIHAR
|
July 17, 2012 |
DEVENDRA PD SINGH NO 1 @ DEVENDRA PD SINGH Vs. STATE OF BIHAR
|
April 9, 2012 |
DEVENDRA SAHANI @ DEVENDRA MALLAH @ RATNAKARJEE SON OF LATE RAM CHANDRA SAHANI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
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August 22, 2012 |
DEVENDRA SINGH Vs. STATE OF BIHAR
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December 14, 2012 |
DEVI NANDAN SINGH Vs. DEONANDAN SINGH
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July 24, 2012 |
DEVTA NAND DWIVEDI SON OF LATE SITA RAM DWIVEDI Vs. STATE OF BIHAR
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May 11, 2012 |
DHANESHWAR SINGH S/O BODA SINGH Vs. STATE OF BIHAR
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January 16, 2012 |
DHANJEE YADAV @ DHANMUN YADAV Vs. STATE OF BIHAR
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September 12, 2012 |
DHANPATI PRASAD Vs. STATE OF BIHAR
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March 1, 2012 |
DHANWANT SHARAN Vs. STATE OF BIHAR
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October 12, 2012 |
DHANWARTI DEVI, W/O LATE BULAKI MAHTO Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR BIHAR
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March 13, 2012 |
DHARAMVEER SHUKLA Vs. UNION OF INDIA
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January 12, 2012 |
DHARMENDRA KUMAR SINGHalias Vs. STATE OF BIHAR
|
January 10, 2012 |
DHARMSHILA DEVI Vs. RAHUL SHARMA AND ORS.
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December 4, 2012 |
DHIRAJ KUMAR YADAV Vs. DHIRAJ KUMAR YADAV
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September 28, 2012 |
DHIRENDRA KUMAR Vs. BIHAR STATE HOUSING BOARD
|
February 28, 2012 |
DHIRENDRA KUMAR SINGHalias GOPAL Vs. STATE OF BIHAR
|
February 14, 2012 |
DHORAI SHARMA Vs. STATE OF BIHAR
|
September 13, 2012 |
DHRUB LAL MANDAL Vs. SLATE OF BIHAR
|
February 2, 2012 |
DHRUB PD CHAUDHARY Vs. MANIK RAJ DEVI
|
July 13, 2012 |
DHRUP SINGH Vs. STATE OF BIHAR
|
July 10, 2012 |
DHURANDHAR PRASAD SINGH S/O-LATE AGIN PRASAD SINGH Vs. STATE OF BIHAR
|
August 9, 2012 |
DHUROPATI DEVI W/O LATE NAGENDRA PRASAD VIDYARTHI Vs. JITENDRA KUMAR S/O LALBIHARI PRASAD SINHA
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July 19, 2012 |
DIGVIJAY KUMAR Vs. STATE OF BIHAR
|
February 22, 2012 |
DILIP GUPTA Vs. DEBASHISH PALIT
|
September 11, 2012 |
DILIP KUMAR Vs. STATE OF BIHAR
|
July 20, 2012 |
DILIP KUMAR MISHRA S/O LATE JATA MISHRA Vs. UNION OF INDIA
|
April 23, 2012 |
DILIP KUMAR SINGH Vs. UNION OF INDIA
|
May 7, 2012 |
DILIP KUMAR SINGH @ DALIP KR. SINGH SON OF LATE BADRI YADAV, RESIDENT OF VILLAGE NAGAHAR, P.S. BIKRAM, DISTRICT PATNA Vs. THE UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE, GOVT. OF INDIA, NEW DELHI AND OTHERS
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May 8, 2012 |
DILJAN PETITIONERS Vs. STATE OF BIHAR
|
October 19, 2012 |
DIN BANDHU MAHARAJ Vs. STATE OF BIHAR
|
April 11, 2012 |
DINA MAHTO Vs. STATE OF BIHAR
|
December 17, 2012 |
DINBANDHU Vs. STATE OF BIHAR AND ANR.
|
February 1, 2012 |
DINESH KUMAR Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY-CUM-COMMISSIONER AND ORS.
|
October 4, 2012 |
DINESH KUMAR Vs. STATE OF BIHAR
|
August 24, 2012 |
DINESH KUMAR PATHAK Vs. THE STATE OF BIHAR AND ORS.
|
August 28, 2012 |
DINESH SAH Vs. STATE OF BIHAR
|
December 11, 2012 |
DINESH SHARMA Vs. RUPA RANI SHARMA
|
July 25, 2012 |
DIP NARAYAN DAS S/O BHUNESHWAR DAS Vs. STATE OF BIHAR
|
March 5, 2012 |
DIPAK KUMAR BANERJEE Vs. SUGATA CHAKROBORTY
|
November 7, 2012 |
DIPESH KUMAR Vs. THE STATE OF BIHAR & ORS.
|
July 6, 2012 |
DIPU KUMAR Vs. STATE OF BIHAR
|
April 16, 2012 |
DISTRICT MAGISTRATE-CUM-DISTRICT ELECTION OFFICER AND ANR. Vs. SATYENDRA KUMAR AND ORS.
|
August 17, 2012 |
DIVINE LIGHT MISSION THROUGH ONE OF ITS SECRETARIES Vs. STATE OF BIHAR
|
August 23, 2012 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED MOTIJHEEL MUZAFFARPUR Vs. PAWAN KUMAR SON OF LATE KISHAN CHANDRA
|
January 2, 2012 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. ASHISH KUMAR
|
October 11, 2012 |
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD., MOTIJHEEL, MUZAFFARPUR (OPP. PARTY NO. 2) THROUGH ITS AUTHORISED SIGNATORY SRI V.P. SINGH, AAO, NATIONAL INSURANCE COMPANY LTD., REGIONAL OFFICE, 4TH FLOOR SONE BHAWAN, B.C. PATEL ROAD, PATNA Vs. REBI DEVI & ANR.
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September 13, 2012 |
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. BIBI HARAIRA KHATUN
|
October 16, 2012 |
DIWAKAR CHANDRA DUBEY Vs. THE STATE OF BIHAR AND ORS.
|
August 6, 2012 |
DIWAKAR PRASAD S/O LATE RAM PYARE LAL Vs. STATE OF BIHAR
|
January 24, 2012 |
DOMAN MAHTO Vs. STATE OF BIHAR
|
November 5, 2012 |
DOMI MIAN Vs. STATE OF BIHAR
|
September 5, 2012 |
DR. ARJUN PRASAD Vs. THE STATE OF BIHAR AND ORS.
|
December 6, 2012 |
DR. ASHOK KUMAR JHA Vs. LALIT NARAYAN MITHILA UNIVERSITY, DARBHANGA & ORS.
|
September 10, 2012 |
DR. AVADH KUMAR PATEL SON OF SRI ANANDI PRASAD MANDAL Vs. THE RAJENDRA AGRICULTURE UNIVERSITY THROUGH ITS REGISTRAR
|
November 29, 2012 |
DR. BIBHUTI ANAND Vs. THE STATE OF BIHAR AND ORS.
|
October 8, 2012 |
DR. BIMAL KANT DAS Vs. STATE OF BIHAR
|
February 14, 2012 |
DR. KABINDRA PRASAD SINGH S/O LATE RAMESHWAR SINGH Vs. STATE OF BIHAR
|
February 27, 2012 |
DR. MADAN KUMAR PANDEY, S/O SRI RAMA SHANKAR PANDEY, PRESENTLY POSTED AS SENIOR RESIDENT, PATNA MEDICAL COLLEGE AND HOSPITAL, PATNA, RESIDENT OF JAMUNA RAY NIWAS, K.M. SINGH LANE, EAST BORING CANAL ROAD, P.S. BUDHA COLONY, PATNA Vs. THE STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
|
December 7, 2012 |
DR. SACHIDANAND SHARMA, & ORS. Vs. THE PATNA UNIVERSITY, & ORS.
|
May 11, 2012 |
DR. SURENDRA MOHAN KUMAR SINHA AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
July 23, 2012 |
DRIKUNG CHARITABLE SOCIETY Vs. STATE OF BIHAR
|
January 25, 2012 |
DUDH NATH SINGH S/O INDRAJEET SINGH R/O VILL./MOHALLA Vs. MAGADH UNIVERSITY, BODH GAYA, THROUGH REGISTRAR
|
November 23, 2012 |
DUDHNATH CHAUDHARY SON OF SUKHDEO CHOUDHARY Vs. STATE OF BIHAR
|
March 15, 2012 |
DUKHI BHAGAT SON OF LATE CHAIT BHAGAT Vs. STATE OF BIHAR
|
August 24, 2012 |
DUKHI KARMKAR SON OF LATE JAGARNATH KARMKAR RESIDENT OF VILLAGE DHUKRAHA Vs. STATE OF BIHAR
|
March 29, 2012 |
DULHIN DULARI DEVI Vs. RAJENDRA PASI
|
August 9, 2012 |
DUMRAON TEXTILES LTD Vs. STATE OF BIHAR
|
April 16, 2012 |
DURGAWATI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
November 30, 2012 |
EKHLAQUE ALAM SON OF ABDUL HAMEED Vs. STATE OF BIHAR
|
January 23, 2012 |
ELA SINGH ALIAS AKHIL KUMAR SINGH SON OF LATE SRI PADMANABH SINGH Vs. STATE OF BIHAR
|
February 7, 2012 |
EMPLOYEE STATE INSURANCE CORPORATION Vs. R.K. TEKRIWAL
|
May 1, 2012 |
EMPLOYEE STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR Vs. SANJAY GANDHI BIOLOGICAL PARK PATNA
|
March 30, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR BIHAR ESIC BHAWAN Vs. DEPUTY REGIONAL DIRECTOR EMPLOYEES STAT INSURANCE CORPORATION BIHAR ESIC BHAWAN
|
March 20, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION THROUGH THE REGIONAL DIRECTOR Vs. PALM TREE SERVICE STATION FRASER ROAD PATNA THROUGH ITS PARTNER MRS SUNITA
|
March 16, 2012 |
ENGINEER-IN CHIEF PATH NIRMAN BIGHAG BIHAR Vs. SURYA NARAYAN PASWAN SON OF MAHABIR PASWAN
|
January 6, 2012 |
EQUABAL HUSSAIN Vs. STATE OF BIHAR
|
February 14, 2012 |
ETWARI MAHTON Vs. STATE OF BIHAR
|
May 7, 2012 |
EXECUTIVE ENGINEER, NATIONAL PROJECT CONSTRUCTION CORPORATION LTD. Vs. TANKI DEVI, W/O LATE SAUDI MAHTO
|
December 6, 2012 |
FAGU RAM Vs. STATE OF BIHAR
|
April 25, 2012 |
FAGUNI RAI Vs. STATE OF BIHAR
|
January 16, 2012 |
FAIZ MURTAZA ALI, S/O. LATE SYED MURTAZA FAZL ALI Vs. STATE OF BIHAR
|
August 28, 2012 |
FAKHRUDDIN ANSARI ALIAS FATURI SON OF NABIJAN ANSARI Vs. STATE OF BIHAR
|
February 24, 2012 |
FARJANA KHANAM Vs. STATE OF BIHAR
|
February 23, 2012 |
FIROZ KHAN ALIAS FIROZ AKHTAR KHAN Vs. OM PRAKASH MAHTO
|
May 15, 2012 |
FULPATI DEVI Vs. STATE OF BIHAR
|
October 16, 2012 |
G.L.R. TRADERS Vs. THE STATE OF BIHAR
|
March 13, 2012 |
GAFFOR MIAN SON OF BANKU MIAN Vs. STATE OF BIHAR
|
February 3, 2012 |
GAJALA KHATOON Vs. STATE OF BIHAR
|
June 28, 2012 |
GANDHI YADAV SON OF MIRANJAN YADAV Vs. STATE OF BIHAR
|
January 17, 2012 |
GANESH CHANDRA VERMA SON OF SRI SHIV KUMAR VERMA Vs. STATE OF BIHAR
|
January 13, 2012 |
GANESH CHAUDHARY @ GAGESH CHAUDHARY Vs. STATE OF BIHAR
|
September 10, 2012 |
GANESH KUMAR Vs. RAGHUNATH SAH
|
April 23, 2012 |
GANESH MAHRA SON OF RAM SHARAN Vs. STATE OF BIHAR
|
January 12, 2012 |
GANESH PRASAD SHUKLA Vs. STATE OF BIHAR
|
January 5, 2012 |
GANESH PRASAD SINGH ALIAS ROY SON OF LATE RAM DEO Vs. GANGA DEVI WIDOW OF LATE SHANKAR DAYAL SINGH ALIAS ROY
|
February 3, 2012 |
GANESH SINGH S/O LATE MAHADEV SINGH Vs. STATE OF BIHAR
|
May 1, 2012 |
GANGA BISHUN SAH Vs. STATE OF BIHAR
|
November 5, 2012 |
GANGA DEVI GOENKA WIFE OF SRI MADAN LALJI GOENKA Vs. STATE OF BIHAR
|
April 3, 2012 |
GANPATI PRASAD SAHU Vs. STATE OF BIHAR
|
May 8, 2012 |
GANPATI YADAV Vs. STATE OF BIHAR
|
September 20, 2012 |
GAUTAM KUMAR Vs. STATE OF BIHAR
|
August 17, 2012 |
GAUTAM RAI; MOST UMA DEVI AND ORS Vs. MADAN BIHARI THAKUR S/O SHATRUGHAN THAKUR; MOST MANTI KUWAR
|
November 30, 2012 |
GEETA GUPTA Vs. STATE OF BIHAR
|
February 21, 2012 |
GHANSHAYAM PRASAD Vs. STATE OF BIHAR
|
August 2, 2012 |
GHANSHYAM LAL JAMUAR Vs. SATRUGHAN SINHA, SON OF LATE BHUNESHWARI PD. SINHA
|
November 6, 2012 |
GHANSHYAM PRASAD ALIAS GANSHYAM PRASAD Vs. STATE OF BIHAR
|
December 12, 2012 |
GHOGHAN YADAV Vs. STATE OF BIHAR
|
September 7, 2012 |
GIRANI RAM Vs. STATE OF BIHAR
|
January 19, 2012 |
GIRIDHAR GOPAL SINGH Vs. GORAKH SAH
|
January 11, 2012 |
GIRIJA DEVI Vs. LALLAN SINGH
|
January 12, 2012 |
GIRIJA PRASAD SINGH, S/O LATE JAGDHAR PRASAD SINGH Vs. STATE OF BIHAR
|
June 18, 2012 |
GITA BHATTACHARYA Vs. STATE
|
November 7, 2012 |
GITA BHATTACHARYA Vs. PROTOSH KUMAR BHATTACHARYA
|
November 7, 2012 |
GITA SHARAN PRASAD YADAV Vs. STATE OF BIHAR
|
October 16, 2012 |
GLR TRADERS Vs. STATE OF BIHAR
|
May 16, 2012 |
GOENKA AGENCIES Vs. STATE BANK OF INDIA
|
February 28, 2012 |
GOKUL KUMAR DAS S/O LATE ACHUTA NAND DAS Vs. STATE OF BIHAR
|
March 30, 2012 |
GOPAL KRISHNA VERMA, SON OF LATE SAHDEO PRASAD VERMA ALIAS LATE SAHDEO VERMA Vs. RAJIV RANJAN SINGH ALIAS LALAN SINGH SON OF SRI JWALA PRASAD SINGH
|
May 1, 2012 |
GOPAL KUMAR SHARMA SON OF SON OF LATE BINDESHWARI MAHARAJ Vs. STATE OF BIHAR
|
January 27, 2012 |
GOPAL MAHTO Vs. STATE OF BIHAR
|
January 6, 2012 |
GORAKH MAHTO SON OF NABE MAHTO Vs. RAJDHARI MAHTO ALIAS LOHA MAHTO SON OF HIRA MAHTO
|
April 2, 2012 |
GORAKH THAKUR SON OF LATE RAJENDRA THAKUR RESIDENT OF PRAKASH NAGAR Vs. STATE OF BIHAR
|
March 23, 2012 |
GORAKH TIWARI SON OF LATE GAURI SHANKAR TIWARI Vs. STATE OF BIHAR
|
March 21, 2012 |
GOUTAM PAL ALIAS SHYAMAL PAL Vs. STATE OF BIHAR
|
February 9, 2012 |
GOVERNING BODY OF BINDESH Vs. VEER KUNWAR SINGH
|
April 5, 2012 |
GOVIND MODI SON OF BAIJU MODI AND ORS., Vs. STATE OF BIHAR AND PUSHPA DEVI WIFE OF LAXMAN PRASAD BARNWAL, RESIDENT OF VILLAGE-CHANDAN, P.S.- CHANDAN, DISTRICT-BANKA
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May 14, 2012 |
GOVIND PRASAD KANODIA Vs. STATE OF BIHAR
|
October 19, 2012 |
GOVIND YADAV, SON OF BASU YADAV, RESIDENT OF VILLAGE- KATARIA, P.S. MUFFASIL, DISTRICT- MUNGER Vs. THE STATE OF BIHAR
|
July 24, 2012 |
GUDDU KUMAR Vs. STATE OF BIHAR
|
May 9, 2012 |
GUDDU KUMAR Vs. STATE OF BIHAR
|
April 18, 2012 |
GUDDU RAI Vs. STATE OF BIHAR
|
November 22, 2012 |
GULAB HUSSAIN Vs. STATE OF BIHAR
|
May 7, 2012 |
GULAB MEHTA Vs. STATE OF BIHAR
|
July 5, 2012 |
GULAM SAHID@RAJU Vs. STATE OF BIHAR
|
February 10, 2012 |
GURINDER PAL SINGH Vs. STATE OF BIHAR
|
February 7, 2012 |
GURU PRASAD SINGH Vs. STATE OF BIHAR
|
September 25, 2012 |
GYANCHAND MOCHI Vs. STATE OF BIHAR
|
May 3, 2012 |
GYANENDRA JHA Vs. STATE OF BIHAR
|
January 12, 2012 |
GYANENDRA SINGH Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF HOME AFFAIRS (SASHASTRA SEEMA BAL IN SHORT S.S.B.) & ORS.
|
May 18, 2012 |
H.S. HIMKAR (HARGOVIND SINGH HIMKAR) S/O LATE RAMASHISH SINGH, R/O MOHALLA-NEPALI NAGAR, P.S.-RAJIV NAGAR, DISTT.-PATNA Vs. THE STATE OF BIHAR THROUGH HOME COMMISSIONER (POLICE), GOVERNMENT OF BIHAR, PATNA & ORS.
|
September 4, 2012 |
HAJIPUR ROLLER FLOUR MILLS Vs. BIHARV STATE ELECTRICITY BOARD
|
March 7, 2012 |
HANUMAN PRASAD GUPTA Vs. SHANKAR CHOUDHARY
|
February 7, 2012 |
HANUMAN RAJAK SON OF SHRI LALJI RAJAK Vs. STATE OF BIHAR
|
January 27, 2012 |
HARDEO RAI Vs. STATE OF BIHAR
|
March 2, 2012 |
HARDWAR SINGH Vs. LAL MUNNY KUER
|
July 26, 2012 |
HARE RAM GUPTA Vs. STATE OF BIHAR
|
June 27, 2012 |
HARENDRA KUMAR SINGH & ANR. Vs. THE STATE OF BIHAR & ORS.
|
December 5, 2012 |
HARENDRA MAHTO Vs. STATE OF BIHAR
|
February 27, 2012 |
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
January 19, 2012 |
HARENDRA PRATAP SINGH Vs. HONBLE PRESIDENT OF INDIA, NEW DELHI UNION OF INDIA; HONBLE MINISTER, MINISTRY OF LAW; SECRETARY, DEPARTMENT OF LAW; HONBLE MINISTER, MINISTRY OF HOME AFFAIRS; SECRETARY DEPARTMENT OF HOME AFFAIRS; HONBLE CHIEF JUSTICE, SUPREME COURT OF INDIA NEW DELHI; R
|
August 8, 2012 |
HARENDRA RAI Vs. STATE OF BIHAR
|
August 29, 2012 |
HARENDRA YADAV, SON OF BINDESHWARI YADAV @ MANGARU YADAV Vs. STATE OF BIHAR
|
April 18, 2012 |
HARESHWAR RAI S/O LATE BISHWANATH RAI AND ORS Vs. STATE OF BIHAR
|
July 31, 2012 |
HARI KISHORE SAH Vs. STATE OF BIHAR
|
December 7, 2012 |
HARI SHANKAR SAH Vs. BRAHMANAND
|
August 31, 2012 |
HARI SHANKER PRASAD PATHAK, S/O LATE SARJU PRASAD PATHAK, RESIDENT OF VILLAGE-BILAP, P.O.+P.S.-BIHTA, DISTRICT-PATNA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, ART, CULTURE AND YOUTH DEPARTMENT, VIKAS BHAWAN, PATNA & ORS.
|
April 20, 2012 |
HARI SINGH @ HARI YADAV Vs. STATE OF BIHAR
|
April 18, 2012 |
HARIBANSH SAH Vs. STATE OF BIHAR
|
March 13, 2012 |
HARIDWAR PANDEY Vs. THE STATE OF BIHAR
|
April 23, 2012 |
HARIHAR DUBEY Vs. VIDYA SAGAR TIWARY
|
April 23, 2012 |
HARIHAR RAI Vs. STATE OF BIHAR
|
January 24, 2012 |
HARIHAR ROY Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY AND ORS.
|
October 15, 2012 |
HARIHAR SINGH Vs. MANAGING DIRECTOR, BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD PATNA
|
September 24, 2012 |
HARIKANT THAKUR Vs. STATE OF BIHAR
|
February 23, 2012 |
HARILAL KORA SON OF SAHDEO KORA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
|
August 9, 2012 |
HARINANDAN PRASAD SON OF LATE BUDDHU MAHTO Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EASTERN RAILWAY KOLKATA
|
February 13, 2012 |
HARISH CHANDRA JHA Vs. STATE OF BIHAR
|
October 19, 2012 |
HARISHCHANDRA CHAUDHARY SON OF LATE YADUNANDAN CHAUDHARY Vs. STATE OF BIHAR
|
January 25, 2012 |
HAWALDAR NATHJEE SINGH AND ORS Vs. STATE OF BIHAR
|
October 5, 2012 |
HAZRAT MAKHDUM JAHAN SHEIKH SHARFUDDIN AHMED Vs. STATE OF BIHAR
|
June 25, 2012 |
HEM KANT ROY Vs. GOVERNMENT OF BIHAR
|
November 6, 2012 |
HEMWANTI DEVI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY & ORS.
|
December 6, 2012 |
HINDUSTAN LIVE STOCK AGENCY Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CENTRAL REVENUE BUILDING, PATNA
|
March 30, 2012 |
HIRA CHAUPAL @ HIRA LAL CHOUPAL S/O KULDIP CHAUPAL Vs. STATE OF BIHAR
|
April 17, 2012 |
HIRA NAND LALL Vs. SANTOSH KUMAR BADHWANI
|
January 17, 2012 |
HIRA NAND LALL Vs. SANTOSH KUMAR BADHWANI & ORS.
|
May 17, 2012 |
HRISHIKESH MISHRA Vs. MANAGEMENT, STATE BANK OF INDIA
|
December 6, 2012 |
HUSNARA BEGUM Vs. STATE OF BIHAR
|
September 12, 2012 |
I T C LIMITED Vs. SHAKUNTALA DEVI
|
January 4, 2012 |
ILYAS @ BAGHWA, SON OF ABDUL AZIZ AND SADRE ALAM, SON OF ABDUL HAMID BOTH ARE RESIDENT OF VILLAGE CHHACHHUA, POLICE STATION BISFI, DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
|
November 30, 2012 |
IMPERIAL ARMS CO. GUN FACTORY, MUNGER Vs. UNION OF INDIA
|
August 17, 2012 |
IN RE: KAMTA PRASAD SINHA Vs. STATE
|
July 13, 2012 |
IN RE: PROTOSH KUMAR BHATTACHARYA S/O SRI SANTOSH KUMAR BHATTACHARYA R/O MOHALLA-KALAMBAGH ROAD, P.S.- KAZI MOHAMADPUR, TOWN AND DISTT.- MUZAFFARPUR Vs. STATE
|
November 7, 2012 |
IN THE GOODS OF LATE GANGA DEVI WIFE OF SRI BRIJNANDAN PRASAD Vs. STATE
|
July 13, 2012 |
INDESHWAR MISHRA Vs. STATE OF BIHAR
|
September 24, 2012 |
INDIAN IMMUNOLOGICALS LIMITED Vs. STATE OF BIHAR
|
August 31, 2012 |
INDIAN OIL CORPORATION LTD. Vs. SANDHYA PRASAD, W/O SHRI RAJIV KUMAR
|
July 24, 2012 |
INDIRA KUMARI WIFE OF DR BIRENDRA KUMAR Vs. ASHOK KUMAR SRIVASTAVA SON OF LATE MAHESHWAR PRASAD
|
May 14, 2012 |
INDO HOKKE HOTELS LTD. Vs. BIHAR STATE ELECTRICITY BOARD,VIDYUT BHAWAN
|
September 11, 2012 |
INDRADEO PANDEY Vs. STATE OF BIHAR
|
February 2, 2012 |
INDRAJIT YADAV AND ORS Vs. STATE OF BIHAR AND ORS
|
October 12, 2012 |
INDU DEVI Vs. STATE OF BIHAR
|
October 5, 2012 |
INDU DEVI WIFE OF LATE RAM CHANDRA MANJHI Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR PATNA
|
January 30, 2012 |
IQBAL MD SAMI Vs. MOHAMMAD BADARUL HASAN
|
January 25, 2012 |
ISHARAUL HAQUE Vs. STATE OF BIHAR
|
July 13, 2012 |
ISHWAR DEO PRASAD Vs. STATE OF BIHAR
|
January 17, 2012 |
ISHWARDHARI PRASAD RAI Vs. STATE OF BIHAR
|
August 27, 2012 |
ISLAMUDDIN Vs. STATE OF BIHAR
|
December 6, 2012 |
J P SHUKLA ALIAS JITENDRA PRASD SHUKLA Vs. STATE OF BIHAR
|
April 10, 2012 |
JAGANATH PRASAD SINGH SON OF SRI CHANDRADEO SINGH Vs. STATE OF BIHAR
|
May 16, 2012 |
JAGANNATH SAHANI Vs. STATE OF BIHAR
|
March 27, 2012 |
JAGDISH GARHERI S/O LATE PRITHWI GARHERI Vs. STATE OF BIHAR
|
August 23, 2012 |
JAGDISH PRASAD YADAV SON OF LATE SHITAL PRASAD YADAV Vs. ANIRUDH SINGH ALIAS BHULAN SINGH
|
July 5, 2012 |
JAGDISH SINGH SON OF LATE DEOKI SINGH RESIDENT OF VILLAGE SURYAPURA Vs. STATE OF BIHAR THROUGH THE COLLECTOR LAKHISARAI
|
April 17, 2012 |
JAGO YADAV Vs. STATE OF BIHAR
|
July 3, 2012 |
JAHIRUDDIN @ MD JAHIRUDDLN Vs. STATE OF BIHAR
|
August 27, 2012 |
JAI KRISHNA RAI Vs. BHARATH RAI
|
May 1, 2012 |
JAI NANDAN YADAV Vs. SAHAJA YADAV
|
September 4, 2012 |
JAI NARAIN MAHTO Vs. STATE OF BIHAR
|
November 22, 2012 |
JAI NARAIN MAHTON Vs. GOPAL RAI
|
October 4, 2012 |
JAI PRAKASH SINGH Vs. STATE OF BIHAR
|
August 8, 2012 |
JAI PRAKASH SINGH SON OF LATE RAM JAPOO SINGH Vs. STATE OF BIHAR
|
August 24, 2012 |
JAI PRAKASH YADAV SON OF TEJ NARAYAN YADAV Vs. STATE OF BIHAR
|
February 22, 2012 |
JAIDEO YADAV Vs. DAYANAND YADAV
|
September 5, 2012 |
JAIKAL DEVI, WIFE OF UMESH RAM Vs. STATE OF BIHAR
|
October 12, 2012 |
JAINATH PANDEY Vs. STATE OF BIHAR
|
September 7, 2012 |
JALDHAR PASWAN @ HALDHAR PASWAN Vs. STATE OF BIHAR
|
January 30, 2012 |
JALESHWAR SAH S/O BAIJNATH SAH RESIDENT OF VILLAGE-BIDUPUR BAZAR Vs. STATE OF BIHAR
|
May 7, 2012 |
JAMUNA PANDIT, SON OF SHRI RAM BHAJAN PANDIT, RESIDENT OF VILLAGE MUSSI, POLICE STATION MAKHDUMPUR, DISTRICT JEHANABAD Vs. THE STATE OF BIHAR
|
April 26, 2012 |
JAMUNA SAH, SON OF CHATURI SAH Vs. STATE OF BIHAR
|
November 29, 2012 |
JANARDAN PRASAD MALI Vs. STATE OF BIHAR
|
July 27, 2012 |
JANARDAN PRASAD SINGH SON OF LATE KAILASH SINGH, RESIDENT OF VILLAGE-MATIHAN, POST OFFICE-DIGHWARA, POLICE STATION-DARIYAPUR, DISTRICT-SARAN, PRESENTLY POSTED AS MOTOR VEHICLE INSPECTOR, ROHTAS & ORS. Vs. THE BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY BAILEY ROAD, PATNA & ORS.
|
August 22, 2012 |
JANARDAN PRASAD SINHA Vs. STATE OF BIHAR
|
March 1, 2012 |
JANARDAN SINGH Vs. CHANCELLOR OF UNIVERSITIES
|
December 7, 2012 |
JANG BAHADUR SAHNI AND ANR. Vs. JAGAN SAHNI AND ORS.
|
October 17, 2012 |
JANG BAHADUR SINGH, ADVOCATE AND ORS. Vs. SECRETARY, LAW (JUSTICE) DEPT., GOVT. OF BIHAR AND ORS.
|
December 18, 2012 |
JANGAL CHAURASIA Vs. STATE OF BIHAR
|
September 25, 2012 |
JANKI KUER WIFE OF LATE HRIDYA NAND SINGH Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY
|
August 23, 2012 |
JASHWANT KUMAR Vs. STATE OF BIHAR
|
November 5, 2012 |
JATADHAR JHA Vs. STATE OF BIHAR
|
November 6, 2012 |
JATINDRA NATH BANERJEE Vs. THE STATE OF BIHAR ANR.
|
September 20, 2012 |
JAWAHAR CHAUDHARY, SON OF LATE MANJI CHAUDHARY Vs. STATE OF BIHAR
|
July 25, 2012 |
JAWAHAR LAL SINGH Vs. STATE OF BIHAR
|
October 17, 2012 |
JAWAHAR PANDIT Vs. STATE OF BIHAR
|
March 20, 2012 |
JAWAHAR PRASAD SINGH SON OF LATE KAMLESHWAR SINGH, RESIDENT OF VILLAGE MURALI, P.S. GOPALPUR DISTRICT BHAGALPUR Vs. THE STATE OF BIHAR
|
July 25, 2012 |
JAWAHIR YADAVA Vs. STATE OF BIHAR
|
January 5, 2012 |
JAWED ALAM AND ORS Vs. STATE OF BIHAR
|
September 20, 2012 |
JAY SHANKAR SHUKLA Vs. STATE OF BIHAR
|
July 6, 2012 |
JAY SHANKAR TIWARY Vs. STATE OF BIHAR
|
July 16, 2012 |
JEETAN MAHATON SON OF BHANGI MAHTON Vs. STATE OF BIHAR
|
August 7, 2012 |
JHABAR MIAN Vs. STATE OF BIHAR
|
August 9, 2012 |
JHANTU DAS Vs. UNION OF INDIA
|
September 6, 2012 |
JICHHA SINGH SON OF LATE DASO SINGH Vs. STATE OF BIHAR
|
December 12, 2012 |
JIMI VERMA Vs. GAUTAM VERMA @ GAUTAM KUMAR VERMA
|
January 25, 2012 |
JITAN RAI & ORS. Vs. THE STATE OF BIHAR
|
December 14, 2012 |
JITAN YADAV S/O RAMJANAM YADAV Vs. STATE OF BIHAR
|
August 9, 2012 |
JITENDRA PASWAN Vs. COMMISSIONER DARBHANGA
|
March 13, 2012 |
JITENDRA SINGH SON OF RAM SWARATH SINGH Vs. STATE OF BIHAR
|
August 2, 2012 |
JIWAN KUMAR Vs. STATE OF BIHAR
|
March 15, 2012 |
JOGENDRA PANDIT Vs. STATE OF BIHAR
|
April 3, 2012 |
JOGESHWAR RABIDAS @ JAGESHWAR Vs. STATE OF BIHAR
|
October 17, 2012 |
JOGI SINGH ALIAS YOGI SINGH S/O SUKHO SINGH Vs. STATE OF BIHAR
|
January 19, 2012 |
JOTINDAR KUMAR SINGH Vs. SHEOJEE SINGH
|
April 23, 2012 |
JUGAL DEVI Vs. STATE OF BIHAR
|
July 5, 2012 |
JUGAL TANTI Vs. TARNI TANTI
|
October 16, 2012 |
JULI GUPTA Vs. STATE OF BIHAR
|
September 19, 2012 |
JUNARBI RAI SON OF RUP CHAN RAM, RESIDENT OF VILLAGE- MANIKA CHAK, P.S.- DARIAYAPUR, DISTRICT- SARAN Vs. THE STATE OF BIHAR
|
May 7, 2012 |
JYOTI DEVI WIFE OF LATE BIRENDRA BAITHA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAJIPUR
|
January 6, 2012 |
K V KAMATH, CHAIRMAN, ICICI BANK TOWERS AND ORS Vs. STATE OF BIHAR AND ORS
|
August 30, 2012 |
KABINDRA PRASAD SINGH Vs. STATE OF BIHAR AND ORS
|
March 27, 2012 |
KABISHWAR CHANDA JHA SANSKRIT PRATHMIK SAH MADHYA VIDYALAYA Vs. STATE OF BIHAR
|
February 27, 2012 |
KAILASH KHAN Vs. STATE OF BIHAR
|
January 10, 2012 |
KAILASH PRASAD SINGH Vs. UNION OF INDIA : DEPUTY SECRETARY (SR) : STATE OF BIHAR : SECRETARY HOME (SPECIAL) DEPARTMENT : PRINCIPAL SECRETARY (FORMERLY COMMISSIONER-CUM-SECRETARY) DEPARTMENT OF LABOUR RESOURCES : DEPUTY
|
May 1, 2012 |
KAILASH PRASAD SINGH S/O SHRI SHIV NARAYAN SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY GOVERNMENT OF INDIA MINISTRY OF
PERSONNEL PUBLIC GRIEVANCES AND PENSION DEPARTMENT OF PERSONNEL AND TRAINING
LOK N AYAK BHAWAN KHAN MARKET NEW DELHI
|
May 1, 2012 |
KAILASH RAVIDAS Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
March 7, 2012 |
KAILASHI DEVI WIFE OF CHANDRAMA THAKUAR Vs. KAMAL SHARMA SON OF ANANT SHARMA
|
February 28, 2012 |
KAISHAR LAL SAHA S/O LATE DHANI LAL SAHA Vs. STATE OF BIHAR
|
February 2, 2012 |
KALAWATI DEVI Vs. YOGANTI DEVI
|
January 23, 2012 |
KALAWATI DEVI Vs. STATE OF BIHAR
|
September 6, 2012 |
KALI KANT JHA Vs. STATE OF BIHAR
|
March 6, 2012 |
KALI PADO KARAMAKER Vs. STATE OF BIHAR
|
January 10, 2012 |
KALIMUDDIN SON OF SK NATHO Vs. STATE OF BIHAR
|
March 27, 2012 |
KALLU, SON OF CHHUNNU Vs. STATE OF BIHAR
|
April 3, 2012 |
KALYAN KUMAR Vs. STATE OF BIHAR
|
February 14, 2012 |
KAMALA KANT RAI SON OF SURAJ RAI Vs. STATE OF BIHAR
|
March 19, 2012 |
KAMALA KANT SINGH S/O SHEO KUMAR SINGH Vs. RAJENDRA SINGH S/O LATE RAM LAKHAN SINGH
|
September 20, 2012 |
KAMALJEET RANJAN SON OF LATE RAM NARAIN RAI Vs. STATE OF BIHAR
|
January 23, 2012 |
KAMALKANT SINHA Vs. STATE OF BIHAR
|
August 1, 2012 |
KAMESHWAR MISTRY AND ORS Vs. STATE OF BIHAR
|
June 26, 2012 |
KAMESHWAR PANDEY Vs. THE STATE OF BIHAR THROUGH TRANSPORT COMMISSIONER AND ORS.
|
November 7, 2012 |
KAMESHWAR PRASAD AND ORS. Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
November 29, 2012 |
KAMESHWAR PRASAD SINGH Vs. PATNA UNIVERSITY THROUGH THE VICE CHANCELLOR
|
February 23, 2012 |
KAMESHWAR PRASAD SINGH SON OF SRI ACHAK LAL MANDAL RESIDENT OF VILLAGE AND P.O. BHANGHA P.S. FALKA, KATIHAR Vs. THE STATE OF BIHAR THROUGH COLLECTOR, KATIHAR AND ORS.
|
November 30, 2012 |
KAMESHWAR PRASAD SRIVASTAVA SON OF SRI RAMADHAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
January 25, 2012 |
KAMESHWAR RAI Vs. THE STATE OF BIHAR AND ORS.
|
August 22, 2012 |
KAMESHWAR SHARMA, SON OF RAMAKANT SHARMA Vs. STATE OF BIHAR
|
July 10, 2012 |
KAMESHWAR SINGH, SON OF RAM GOBIND SINGH Vs. STATE OF BIHAR
|
June 29, 2012 |
KAMLA PATI TIWARY, S/O LATE RAMASHANKAR TIWARY Vs. RABINDRA NATH TIWARY; GOBINDRA NATH TIWARY
|
December 14, 2012 |
KAMLAKANT SINHA SON OF SHRI SOHRAI PRASAD Vs. STATE OF BIHAR
|
March 1, 2012 |
KAMLESH KUMARI JAIN Vs. THE STATE OF BIHAR
|
November 7, 2012 |
KAMLESH PANDEY SON OF LATE ONKAR PANDEY Vs. BIRENDRA KUMAR SINGH SON OF SRI SARYU PRASAD SINGH
|
January 3, 2012 |
KAMLESHWARI YADAV Vs. STATE OF BIHAR
|
January 31, 2012 |
KAMLOO SAO SON OF YOGI SAO, AWADHESH SAO SON OF YOGI SAO AND RAGHUNATH @ RAGHUNANDAN SAO SON OF SRI FAKIRCHAND SAO, ALL ARE RESIDENTS OF VILLAGE MANSINGPUR, P.S. GAURICHAK (FATUHA), DISTRICT PATNA Vs. THE STATE OF BIHAR
|
May 10, 2012 |
KAMRU JAMA Vs. STATE OF BIHAR
|
March 14, 2012 |
KANCHAN KUWAR ALIAS KANCHAN DEVI Vs. STATE OF BIHAR
|
April 25, 2012 |
KANCHAN SHARMA Vs. STATE OF BIHAR
|
November 6, 2012 |
KANHAIYA LAL DARAK S/O LATE SITA RAM DARAK Vs. STATE OF BIHAR
|
December 14, 2012 |
KANHAIYA PANDEY Vs. STATE OF BIHAR
|
December 7, 2012 |
KANTI DEVI Vs. DAMODAR NATH THAKUR
|
July 5, 2012 |
KANTI DEVI Vs. HARENDRA SAH AND ORS.
|
June 27, 2012 |
KANTI DEVI Vs. STATE OF BIHAR
|
February 22, 2012 |
KANTI DEVI Vs. KHENHAR SAH
|
September 25, 2012 |
KANTI SINGH W/O LATE UMA KANT SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
September 14, 2012 |
KAPIL THAKUR Vs. STATE OF BIHAR
|
September 24, 2012 |
KAPILDEO MAHTO Vs. STATE OF BIHAR
|
January 16, 2012 |
KAPILDEO MAHTO, SON OF LATE SHIVANANDAN MAHTO OF VILLAGE-MANIKPUR, P.S.-SURYAGARHA, DISTRICT-MUNGER Vs. THE STATE OF BIHAR AND ORS. ALL RESIDENTS OF VILLAGE-MANIKPUR, P.S.-SURYAGARHA, DISTRICT-MUNGER
|
November 29, 2012 |
KAPILDEO YADAV Vs. STATE OF BIHAR
|
April 6, 2012 |
KAPILESHWAR SAH AND ANOTHER Vs. STATE OF BIHAR
|
September 13, 2012 |
KAPLESHWAR MISHRA Vs. STATE OF BIHAR
|
September 24, 2012 |
KARTAL DAS Vs. STATE OF BIHAR
|
June 20, 2012 |
KARU RAWANI & ORS. Vs. THE STATE OF BIHAR
|
January 31, 2012 |
KARU SWARNKAR ALIAS SUDHIR KUMAR S/O PRABHU SAO R/O GOVINDPUR SATDHARBA POLICE STATION GOVINDPUR DISTRICT NAWADA Vs. STATE OF BIHAR
|
January 4, 2012 |
KASHI KUMAR Vs. THE STATE OF BIHAR AND ANR.
|
September 12, 2012 |
KASHI NATH YADAV Vs. STATE OF BIHAR
|
August 13, 2012 |
KASHI NATH YADAV SON OF NIHORA SINGH YADAV Vs. SONA DEVI WIFE OF LATE RAMASHISH NONIYA
|
April 17, 2012 |
KATIHAR MEDICAL COLLEGE Vs. EMPLOYEES PROVIDENT FUND
|
April 2, 2012 |
KATIHAR MEDICAL COLLEGE, KATIHAR Vs. RANJIT KUMAR S/O NAWAL KISHORE PRASAD
|
September 4, 2012 |
KATIMAN YADAV Vs. STATE OF BIHAR
|
September 5, 2012 |
KAULESHWAR MAHTO Vs. STATE OF BIHAR
|
July 26, 2012 |
KAUSHAI KUMAR S/O RAMPRIT PRASAD Vs. STATE OF BIHAR
|
April 5, 2012 |
KAUSHAL KISHORE LABH Vs. STATE OF BIHAR
|
February 14, 2012 |
KAUSHALYA DEVI WIFE OF LATE SHANKAR PRAJAPAT Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE AND COLLECTOR GAYA
|
February 6, 2012 |
KEDAR MAHARAJ Vs. UNION OF INDIA
|
February 23, 2012 |
KEDAR MANJHI Vs. STATE OF BIHAR
|
August 21, 2012 |
KEDAR MISHRA S/O LATE LAKSHMI PRASAD MISHRA AND ORS Vs. STATE OF BIHAR AND ORS
|
October 19, 2012 |
KEDAR NATH RAI SON OF LATE RAM PUJAN RAI RESIDENT OF VILLAGE RAMPUR Vs. STATE OF BIHAR
|
April 9, 2012 |
KEDAR NATH RAI, SON OF LATE RAJ KESHWAR RAI Vs. STATE OF BIHAR
|
March 2, 2012 |
KEDAR NATH SHARMA Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD VIDYUT BHAWAN, PATNA
|
May 22, 2012 |
KEDAR NATH SINGH Vs. STATE OF BIHAR
|
August 6, 2012 |
KEDAR PRASAD SINGH Vs. MURTI DEVI
|
November 6, 2012 |
KEDAR SAH SON OF TAREW SAH Vs. STATE OF BIHAR
|
August 13, 2012 |
KEDAR SAHANI Vs. THE STATE OF BIHAR
|
November 29, 2012 |
KESHAV JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
October 15, 2012 |
KESHO PASWAN Vs. STATE OF BIHAR
|
January 30, 2012 |
KHOSI MAHTO Vs. STATE OF BIHAR
|
January 19, 2012 |
KIRAN DEVI, WIFE OF PRAMOD PODDAR Vs. STATE OF BIHAR
|
July 18, 2012 |
KISHAN KUMAR SONI @ SONI GUPTA Vs. STATE OF BIHAR
|
April 12, 2012 |
KISHOR PANDEY SON OF LATE ARUN PRAKASH PANDEY Vs. STATE OF BIHAR
|
April 5, 2012 |
KISHORE KUMAR SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD AND ORS.
|
December 19, 2012 |
KISHORE KUMAR YADAV Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
September 12, 2012 |
KISHORI MANDAL @ KISHORI DHANUK Vs. STATE OF BIHAR
|
April 6, 2012 |
KISHORI MOHAN Vs. MRITUNJAY KUMAR
|
October 9, 2012 |
KISHORI MOHAN, SON OF MANGAL YADAV, RESIDENT OF VILLAGE CHARKAWAN, POLICE STATION RAFIGANJ, DISTRICT AURANGABAD Vs. THE STATE OF BIHAR
|
October 9, 2012 |
KISHORI PRASAD SINGH Vs. LALITA DEVI
|
July 5, 2012 |
KISHUN RAM S/O BADRI RAM Vs. STATE OF BIHAR
|
January 16, 2012 |
KISHUN SINGH Vs. STATE OF BIHAR
|
May 15, 2012 |
KISHUN YADAV Vs. STATE OF BIHAR
|
September 21, 2012 |
KISMAT DEVI Vs. RAM BAPU PD
|
May 3, 2012 |
KRANTI DEVI Vs. OM BAHADUR JHA
|
July 24, 2012 |
KRIPA SHANKAR RAI Vs. KAMLA RAI
|
December 6, 2012 |
KRISHANA NANDAN PRASAD AND OTHERS Vs. STATE OF BIHAR
|
April 12, 2012 |
KRISHNA BEHARI PRASAD Vs. STATE OF BIHAR
|
March 12, 2012 |
KRISHNA DEV SAH Vs. STATE OF BIHAR
|
August 24, 2012 |
KRISHNA KUMAR @ KRISHNA PRASAD Vs. STATE OF BIHAR
|
April 23, 2012 |
KRISHNA KUMAR SAH @ KRISHNANAND SAH Vs. THE STATE OF BIHAR & ORS.
|
July 17, 2012 |
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
|
January 16, 2012 |
KRISHNA LAL Vs. STATE OF BIHAR
|
August 1, 2012 |
KRISHNA MOHAN PRASAD Vs. STATE OF BIHAR
|
November 6, 2012 |
KRISHNA MURARI SHARAN Vs. PUSHPAGANDHA SINHA
|
January 18, 2012 |
KRISHNA MURARI YADAV S/O LATE NAGA PRASAD YADAV Vs. STATE OF BIHAR
|
October 3, 2012 |
KRISHNA PRASAD YADAV @ KRISHNA YADAV SON OF BANDHAN Vs. STATE OF BIHAR
|
September 4, 2012 |
KRISHNA SAH SON OF SRI PARAS SAH Vs. STATE OF BIHAR
|
August 16, 2012 |
KRISHNA SINGH Vs. STATE OF BIHAR
|
April 10, 2012 |
KRISHNA VIJAY SINGH Vs. STATE OF BIHAR
|
February 10, 2012 |
KRISHNANAND KUMAR @ ASHOK KUMAR, SON OF LATE KAPILDEO KUAR AND HRIDAY NARAYAN KUMAR, SON OF LATE MUKTESHWAR KUMAR, BOTH ARE RESIDENTS OF VILLAGE AND P.O. DUMRI, P.S. SIMRI, DISTRICT-BUXAR Vs. SHAMBHU KUNWAR @ KUNAR AND ORS.
|
April 24, 2012 |
KUBER MALI Vs. STATE OF BIHAR
|
September 21, 2012 |
KULDEEP YADAV ALIAS KULDIP YADAV Vs. STATE OF BIHAR
|
March 14, 2012 |
KUMAR CHAUHAN @ RAJ KUMAR CHAUHAN S/O LATE RAMJEE CHAUHAN Vs. STATE OF BIHAR AND ORS
|
August 30, 2012 |
KUMARI GAYATRI DEVI @ GAYATRI DEVI & ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR & ORS.
|
August 1, 2012 |
KUMARI SANGITA VIDYARTHI Vs. THE STATE OF BIHAR AND ORS.
|
April 10, 2012 |
KUMARI SUNITA Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
February 7, 2012 |
KUNDAN KUMAR S/O VIRENDRA PRASAD VERMA Vs. STATE OF BIHAR
|
January 16, 2012 |
KUNDAN PRASAD SINGH Vs. THE UNION OF INDIA AND ORS.
|
September 6, 2012 |
KUNTI DEVI Vs. RAMA KANT TIWARI
|
November 8, 2012 |
KUNTI DEVI @ KUNTI KUMARI Vs. STATE OF BIHAR
|
May 8, 2012 |
KUSHESHWAR ASTHAN PRAKHAND MATASYAJEEVI SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
|
May 18, 2012 |
KUSHMI DEVI W/O LATE SANT Vs. VIDYANAND KUMAR YADAV
|
October 30, 2012 |
LACHHMINI DEVI Vs. RAJ KUMAR PRASAD
|
October 17, 2012 |
LADDU GOPE Vs. MANOJ KUER SHARMA AND ORS.
|
August 7, 2012 |
LAGAN SINGH ALIAS RAM LAGAN SINGH SON OF LATE RAM GATI SINGH Vs. STATE OF BIHAR
|
January 19, 2012 |
LAKH RAJ SINGH Vs. STATE OF BIHAR THROUGH DISTRICT OFFICER
|
March 19, 2012 |
LAKHAN GOPE Vs. DAHU GOPE
|
May 3, 2012 |
LAKHAN PRASAD GUPTA Vs. DUMRAON PROPERTIES ENTERPRISES PVT LTD
|
February 28, 2012 |
LAKHAN PRASAD GUPTA S/O LATE BIHARI PRASAD GUPTA Vs. DUMRAON PROPERTIES ENTERPRISES PVT LTD THROUGH THE SECRETARY SIYA SARAN SINGH
|
February 29, 2012 |
LAKHAN SAO Vs. PARWATI DEVI
|
January 20, 2012 |
LAKSHMAN AHIR SON OF JAI RAM AHIR Vs. STATE OF BIHAR
|
March 15, 2012 |
LAKSHMAN RAM Vs. STATE OF BIHAR
|
October 5, 2012 |
LAKSHMAN YADAV Vs. THE STATE OF BIHAR & ORS.
|
January 16, 2012 |
LAKSHMI DEVI SINGHANIA WIFE OF GOPI KUMAR SINGHANIA Vs. STATE OF BIHAR
|
March 20, 2012 |
LAKSHMI NARAYAN PASWAN Vs. STATE OF BIHAR
|
August 3, 2012 |
LAL BABU KEWAT SON OF LATE RAMJEE KEWAT Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAZIPUR BIHAR
|
March 13, 2012 |
LAL BABU YADAV Vs. STATE OF BIHAR
|
July 10, 2012 |
LAL BAHADUR DAS AND ORS Vs. STATE OF BIHAR
|
December 10, 2012 |
LAL BIHARI KAMKAR SON OF BALESHWAR KAMKAR Vs. STATE OF BIHAR
|
February 7, 2012 |
LAL BIHARI SINGH SON OF SRI RAMANAND SINGH Vs. STATE OF BIHAR
|
January 25, 2012 |
LAL JI SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 27, 2012 |
LAL NARAYAN SHARMA Vs. STATE OF BIHAR
|
April 27, 2012 |
LALA SHASHI BHUSHAN VERMA Vs. UNION OF INDIA
|
May 18, 2012 |
LALAN YADAV Vs. STATE OF BIHAR
|
July 17, 2012 |
LALIT KUMAR Vs. STATE OF BIHAR
|
April 3, 2012 |
LALITA DEVI Vs. SYED AQUIL AHMAD
|
April 3, 2012 |
LALITA JHA Vs. STATE OF BIHAR
|
October 12, 2012 |
LALJHARI DEVI Vs. STATE OF BIHAR
|
July 24, 2012 |
LALJI SINGH Vs. STATE OF BIHAR
|
February 29, 2012 |
LALL BABU LALL Vs. STATE OF BIHAR
|
February 3, 2012 |
LALLAN PRASAD Vs. THE MEMBER, BOARD OF REVENUE & ORS.
|
November 30, 2012 |
LALLAN SINGH SON OF KESHARI SINGH Vs. BINOD SHANKAR SINGH SON OF UGRAH SINGH
|
March 26, 2012 |
LALLU PRASAD HEMANT SON OF LATE BHAGWAN DAS Vs. STATE OF BIHAR THROUGH SECRETARY HOME JAIL DEPARTMENT OLD SECRETARIAT PATNA
|
January 4, 2012 |
LAXMI MANDAL Vs. STATE OF BIHAR
|
July 27, 2012 |
LAXMI NARAYAN RAM NARAYAN Vs. STATE OF BIHAR
|
November 23, 2012 |
LAXMI SAH, YOGI SAH, HARI SAH, RAM CHANDRA SAH Vs. STATE OF BIHAR
|
October 18, 2012 |
LECTURER IN THE DEPARTMENT OF PHILOSOPHY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
April 10, 2012 |
LEELA DEVI W/O SHRI PRAMOD RAM Vs. STATE OF BIHAR
|
May 16, 2012 |
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS DIVISIONAL MANAGER AND ANR. Vs. M/S. GODREJ & BOYCE MANUFACTURING CO. LTD. AND ORS.
|
September 13, 2012 |
LLAICHI DEVI W/O LATE JAGARNATH RAI Vs. UNION OF INDIA
|
June 25, 2012 |
LOK NATH SHARMA Vs. STATE OF BIHAR
|
April 12, 2012 |
LOKESH KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 13, 2012 |
LT COL HARJIT SINGH Vs. UNIO OF INDIA
|
January 18, 2012 |
M A SIDDIQUI Vs. UNION OF INDIA
|
March 14, 2012 |
M K SHARMA Vs. UNION OF INDIA
|
January 11, 2012 |
M.BALACHANDRAN Vs. STATE OF BIHAR
|
May 15, 2012 |
M/S LUMBINI BEVERAGES PVT. LTD. Vs. BIHAR STATE ELECTRICITY BOARD VIDYUT BHAWAN
|
June 25, 2012 |
M/S M.K. AGENCIES Vs. EAST CENTRAL RAILWAY HAVING ITS HEADQUARTER AT HAJIPUR WITH
|
June 25, 2012 |
M/S SPICY BEVERAGE PVT. LTD. Vs. STATE OF BIHAR EQUIVALENT CITATION:2012-PLJR-3-613 WITH
|
March 12, 2012 |
M/S VISHNU SUGAR MILLS LTD. Vs. STATE OF BIHAR WITH
|
July 6, 2012 |
M/S. AMAN MOTORS (NOW CLOSED) THROUGH SRI BABBAN SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND CIVIL SUPPLY DEPARTMENT & ORS.
|
October 8, 2012 |
M/S. BAIBHAW CONSTRUCTION PVT. LTD. THROUGH ITS DIRECTOR, ABHAY KUMAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT & ORS.
|
December 14, 2012 |
M/S. BANDANA FUEL INDUSTRIES Vs. MR. N.C. JHA, CHAIRMAN, COAL INDIA LIMITED AND ORS.
|
September 6, 2012 |
M/S. BARON KALIN PHARMACEUTICALS (INDIA) PVT. LTD. Vs. THE STATE OF BIHAR & ORS.
|
November 30, 2012 |
M/S. DURGA COLD STORAGE & ICE FACTORY Vs. THE BIHAR STATE ELECTRICITY BOARD & ORS.
|
October 5, 2012 |
M/S. RASTO PHARMACEUTICALS Vs. THE STATE OF BIHAR AND ANR.
|
August 23, 2012 |
M/S. SATYADARSHI PROJECT (INDIA) LIMITED Vs. KUMAR INDRADEO SON OF SHRI RAMPRIT SINGH & ORS.
|
November 29, 2012 |
MAA SARASWATI TRADERS THROUGH THE LEGAL POWER OF ATTORNEY Vs. UNION OF INDIA THROUGH THE COMMISSIONER
|
February 28, 2012 |
MADAN LAL AGRAWAL SON OF LATE MUNILAL AGRAWAL Vs. BINOD KUMAR AGRAWAL SON OF LATE MUNILAL AGRAWAL
|
January 27, 2012 |
MADAN MAHTO @ MADAN SINGH SON OF JANARDAN SINGH RESIDENT OF VILLAGE BARUNA (NIKAPUR) P.S. SAHAR NARAINPUR, DISTRICT- BHOJPUR AT ARA Vs. THE STATE OF BIHAR
|
March 2, 2012 |
MADAN MOHAN PRASAD Vs. BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LTD.
|
March 27, 2012 |
MADAN MOHAN PRASAD AND ORS Vs. STATE OF BIHAR
|
February 23, 2012 |
MADAN PRASAD Vs. MOSTT. MALATI DEVI
|
September 25, 2012 |
MADAN TIWARY Vs. STATE OF BIHAR
|
January 30, 2012 |
MADHU MAUSAM Vs. BINAY KUMAR SINGH
|
October 9, 2012 |
MADHU SUDAN PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
March 29, 2012 |
MADHUKAR PRASAD Vs. STATE OF BIHAR
|
February 14, 2012 |
MADHURI DEVI Vs. RAGHUBANSH JHA
|
January 24, 2012 |
MADHUSUDAN PRASAD SON OF LATE RAM BHAJAN PRASAD Vs. STATE OF BIHAR
|
January 23, 2012 |
MADRAS SECURITIES PRINTERS PVT LTD Vs. STATE OF BIHAR
|
October 10, 2012 |
MAGHU SAH Vs. UNION OF INDIA
|
May 1, 2012 |
MAHAARANI DURGESHWARI SAHI Vs. STATE OF BIHAR
|
October 5, 2012 |
MAHABIR RAJAK Vs. SURESH RAJAK
|
January 13, 2012 |
MAHADEO MAHTO Vs. THE UNION OF INDIA AND ORS.
|
September 21, 2012 |
MAHADEO RAI Vs. BHAGWAN ROY
|
August 28, 2012 |
MAHAFUJ ALI SON OF LATE JANIF HUSSAIN Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTH EAST RAILWAY GORAKHPUR
|
March 6, 2012 |
MAHANTH RAMASIS DAS Vs. NOOR MD MIAN
|
January 25, 2012 |
MAHANTH VIJAYANANDPURI ALIAS VIJAY KUMAR SINGH Vs. STATE OF BIHAR THRU D M NALANDA AT BIHAR SHARIF
|
March 1, 2012 |
MAHENDRA CHOUDHARY SON OF RAJENDRA CHOUDHARY Vs. STATE OF BIHAR
|
August 2, 2012 |
MAHENDRA MISTRY @ MAHENDRA VISHWAKARMA Vs. NATIONAL INSURANCE CO. LTD
|
October 16, 2012 |
MAHENDRA PD SINGH Vs. MAGADH UNIVERSITY
|
February 23, 2012 |
MAHENDRA PRASAD SON OF LATE RAMCHANDRA SAO Vs. STATE OF BIHAR
|
April 4, 2012 |
MAHENDRA RAM SON OF SRI BAHADUR RAM Vs. STATE OF BIHAR
|
February 27, 2012 |
MAHESH JHA Vs. YASODA DEVI
|
July 23, 2012 |
MAHESH KUMAR SINHA Vs. BOARD OF DIRECTORS & APPELLATE AUTHORITY NALANDA GRAMIN BANK
|
August 23, 2012 |
MAHESH PRASAD SINGH Vs. SATRUGHAN SINHA, SON OF LATE BHUVNESHWARI PRASAD SINHA
|
September 5, 2012 |
MAHESHWAR SAH, NANDU SAH, RAJENDRA SAH, BINOD SAH AND ORS Vs. STATE OF BIHAR
|
October 19, 2012 |
MALAY CHATTERJI S/O LATE NUT BEHARI CHATTERJI Vs. STATE OF BIHAR
|
April 5, 2012 |
MALIK ASTUR ALI Vs. STATE OF BIHAR
|
March 1, 2012 |
MALLIK ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
May 9, 2012 |
MALTI DEVI Vs. STATE OF BIHAR THROUGH SECRETARY GRAM PANCHAYAT
|
February 24, 2012 |
MAN.COMM.,MADARSA FAIZUL ULOOM Vs. STATE OF BIHAR
|
November 6, 2012 |
MANAGEMENT GRADE Vs. STATE BANK OF INDIA
|
March 27, 2012 |
MANAGEMENT OF ASHOK PAPER MILLS LTD Vs. STATE OF BIHAR
|
September 24, 2012 |
MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. GAYA Vs. BALMIKI SINGH AND ANOTHER
|
April 16, 2012 |
MANAGING COMMITTEE Vs. STATE OF BIHAR
|
August 30, 2012 |
MANAGING COMMITTEE,BALIKA UCHAYA VIDYALAYA, SAHSARAON VILLAGE SAHSARAON, POST OFFICE ASAON, DISTRICT SIWAN THROUGH ITS SECRETARY NAMELY SMT. RAMAVATI DEVI WIFE OF RAM EKBAL SINGH RESIDENT OF VILLAGE SAHSARAON , POLICE STATION ASAON, DISTRICT SIWAN Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT, NEW SECRETARIAT, PATNA
|
April 16, 2012 |
MANGAL SINGH S/O LATE SUKHDEO SINGH Vs. STATE OF BIHAR
|
April 2, 2012 |
MANIK CHAND SAHNI AND ORS Vs. STATE OF BIHAR
|
October 4, 2012 |
MANIK CHANDRA MAHTO Vs. STATE OF BIHAR
|
November 7, 2012 |
MANIK RATAN CHATTERJEE & OTHER Vs. STATE OF BIHAR & OTHER
|
March 23, 2012 |
MANIKANT SINGH Vs. STATE OF BIHAR
|
May 8, 2012 |
MANISH KUMAR Vs. STATE OF BIHAR
|
July 16, 2012 |
MANISH KUMAR UPADHYA Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
|
October 15, 2012 |
MANISHA SAHAY Vs. SANJAY KUMAR SINHA
|
August 8, 2012 |
MANISHA SAHAY WIFE OF SANJAY KUMAR SINHA Vs. SANJAY KUMAR SINHA
|
August 31, 2012 |
MANJU DEVI Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER
|
September 24, 2012 |
MANJU DEVI Vs. STATE OF BIHAR
|
April 16, 2012 |
MANJU DEVI @ IVLANJU KUAR W/O LATE SANJEEV KUMAR GUPTA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL
|
October 16, 2012 |
MANJU HANSDA Vs. STATE OF BIHAR
|
October 3, 2012 |
MANJU KUMARI SINHA WIFE OF YUGESHWAR PRASAD Vs. THE STATE OF BIHAR THROUGH SECRETARY, PRIMARY AND SECONDARY EDUCATION BIHAR & ORS.
|
March 20, 2012 |
MANJU SINGH @ MANJU DEVI Vs. UNION OF INDIA
|
March 23, 2012 |
MANJULA DEVI Vs. STATE OF BIHAR
|
March 16, 2012 |
MANJULA KUMARI AND ORS. ETC. ETC. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS. ETC. ETC.
|
April 20, 2012 |
MANOHAR KUMAR SINGH Vs. STATE OF BIHAR
|
January 13, 2012 |
MANOHAR PRASAD Vs. STATE OF BIHAR
|
December 5, 2012 |
MANOJ KUMAR Vs. STATE OF BIHAR
|
August 14, 2012 |
MANOJ KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
January 4, 2012 |
MANOJ KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
|
January 16, 2012 |
MANOJ KUMAR NIRALA, SON OF LATE BHRIGUNATH SINGH Vs. STATE OF BIHAR
|
October 17, 2012 |
MANOJ KUMAR PRASAD S/O SRI AMAR PRASAD Vs. STATE OF BIHAR WITH
|
July 6, 2012 |
MANOJ KUMAR SAH Vs. SUNITA DEVI
|
March 16, 2012 |
MANOJ KUMAR SHARMA Vs. STATE OF BIHAR
|
April 27, 2012 |
MANOJ KUMAR SINHA Vs. STATE OF BIHAR
|
June 20, 2012 |
MANOJ PRASAD Vs. SHIVAM PLANTATION P. LTD.
|
July 19, 2012 |
MANORANJAN PRASAD SINHA Vs. STATE OF BIHAR
|
October 31, 2012 |
MANZAR HUSSAIN Vs. STATE OF BIHAR
|
March 21, 2012 |
MARKANDEY OJHA SON OF UMA NATH OJHA Vs. STATE OF BIHAR
|
August 16, 2012 |
MARWARI COLLEGE & ANR. Vs. MD. SALAHUDDIN
|
August 31, 2012 |
MASOMAT PHOOL DEVI Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA & ORS.
|
February 14, 2012 |
MATHURA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
January 24, 2012 |
MATLOOB ALAM AND ANR. Vs. STATE OF BIHAR AND ORS
|
June 22, 2012 |
MAUSAMI D D T CHHIRKAO KRAMCHARI SANGH Vs. STATE OF BIHAR
|
February 9, 2012 |
MAZIDUR RAHMAN SON OF LATE S K NABI BAX VILLAGE NISTA Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
March 30, 2012 |
MD ABDUL BASHAR Vs. STATE OF BIHAR
|
November 8, 2012 |
MD ABDUL KALAM Vs. STATE OF BIHAR
|
July 30, 2012 |
MD ABDUL MANNAN Vs. UNION OF INDIA
|
February 24, 2012 |
MD AFSAR HUSSAIN PERVEZ Vs. STATE OF BIHAR
|
March 19, 2012 |
MD AMIN Vs. STATE OF BIHAR
|
July 24, 2012 |
MD ASLAM (IN 869) RANJIT KUMAR SINGH @ RANJIT KUMAR SINHA Vs. STATE OF BIHAR
|
July 18, 2012 |
MD GULJAR Vs. STATE OF BIHAR
|
August 28, 2012 |
MD HALIM ANSARI AND ORS Vs. STATE OF BIHAR
|
October 30, 2012 |
MD HANIF AHMAD Vs. BIBI FATMA
|
August 7, 2012 |
MD IDRISH ALIAS IDRISH MIAN Vs. STATE OF BIHAR
|
August 6, 2012 |
MD IQBAL Vs. STATE OF BIHAR
|
July 5, 2012 |
MD MAHAFOOJ ALAM Vs. STATE OF BIHAR
|
March 6, 2012 |
MD MOHI Vs. STATE OF BIHAR
|
September 20, 2012 |
MD MUSTAFA ALIAS MUSTAFA MIAN Vs. STATE OF BIHAR
|
April 27, 2012 |
MD NURUL HASNAIN ALIAS MD NARUAL HASNAIN Vs. BIBI KAMRUL FATIMA
|
May 1, 2012 |
MD PARWEZ AKHTAR ANSARI Vs. STATE OF BIHAR
|
March 26, 2012 |
MD RAZAK ALIAS ABDUL RAZZAK Vs. STATE OF BIHAR
|
July 26, 2012 |
MD RIZWAN ANSARI Vs. STATE OF BIHAR
|
August 22, 2012 |
MD SAHABUDDIN @ KAILA Vs. STATE OF BIHAR
|
October 17, 2012 |
MD SHAHID ALAM Vs. STATE OF BIHAR
|
September 5, 2012 |
MD SHAMSHER ALAM, S/O LATE CHAMARI MIAN Vs. C B I AND ORS
|
July 18, 2012 |
MD UMAR Vs. STATE OF BIHAR
|
March 20, 2012 |
MD USMAN Vs. STATE OF BIHAR
|
August 23, 2012 |
MD. ABU BAKAR RIZVI & ORS. Vs. THE STATE OF BIHAR & ORS.
|
January 10, 2012 |
MD. ABU BAKAR RIZVI S/O LATE MD. AYUB Vs. STATE OF BIHAR
|
October 1, 2012 |
MD. ABUL HASAN Vs. THE STATE OF BIHAR
|
May 1, 2012 |
MD. AHSAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
May 10, 2012 |
MD. ALAM AND ORS. Vs. STATE OF BIHAR
|
December 13, 2012 |
MD. ALI MUZAFFAR S/O DR. MD.QAMRUL MUZAFFAR Vs. STATE OF BIHAR
|
April 12, 2012 |
MD. ANSARUL HAQUE Vs. BIBI SHAKILA
|
October 9, 2012 |
MD. BADRUDDIN, SON OF MD. REAZUDDIN AND OTHERS ALL RESIDENT OF VILLAGE BAKARPUR, P.S. MOFFASIL, DISTRICT MUNGER Vs. THE STATE OF BIHAR
|
July 23, 2012 |
MD. IMAMUDDIN @ FUDIYA Vs. STATE OF BIHAR
|
October 4, 2012 |
MD. IRSHAD SON OF WAHAB MASTER @ ABDUL WAHAB, RESIDENT OF VILLAGE-BALTHI MUSAHARI, P.S.-BOCHAHA, DISTRICT-MUZAFFARPUR Vs. THE STATE OF BIHAR & ANR.
|
March 23, 2012 |
MD. KHURAID ANSARI & ORS. Vs. THE STATE OF BIHAR & ANR.
|
April 27, 2012 |
MD. LEYAQAT ANSARI Vs. UNION OF INDIA
|
July 6, 2012 |
MD. MISTER MIAN S/O SHARIF MIAN Vs. STATE OF BIHAR
|
March 23, 2012 |
MD. MOKHTAR ALAM Vs. THE STATE OF BIHAR & ORS.
|
July 16, 2012 |
MD. NAUSHAD AHMAD @ NAUSHAD AHMAD Vs. THE STATE OF BIHAR & ANR.
|
November 5, 2012 |
MD. NAYEEM Vs. STATE OF BIHAR
|
December 4, 2012 |
MD. NURULLAH S/O MD. KHALIL Vs. STATE OF BIHAR
|
February 27, 2012 |
MD. QAMAR REHAN Vs. STATE OF BIHAR
|
January 16, 2012 |
MD. RAFI Vs. STATE OF BIHAR
|
September 28, 2012 |
MD. RAUS @ RAHIS MIAN @ MD. RIAS & ORS. Vs. THE STATE OF BIHAR & ANR.
|
July 18, 2012 |
MD. REYAZ ALAM Vs. THE STATE OF BIHAR & ORS.
|
September 25, 2012 |
MD. SADIQUE Vs. THE STATE OF BIHAR & ORS.
|
February 14, 2012 |
MD. TAUFEEQUE ALAM Vs. THE STATE OF BIHAR THROUGH RESPONDENTS PRINCIPAL SECRETARY AND ORS.
|
January 19, 2012 |
MD. WARISH KHAN S/O MD.ABDUL GANNI Vs. STATE OF BIHAR
|
June 28, 2012 |
MD.MASOOD YUSUF Vs. STATE OF BIHAR
|
September 19, 2012 |
MD.NAIMUDDIN S/O MD. KHUDABAKSH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
September 26, 2012 |
MD.QUAMRUL HODA S/O LATE MD.WAIZUL HAQUE Vs. STATE OF BIHAR
|
November 1, 2012 |
MEENA SINHA Vs. STATE OF BIHAR
|
January 23, 2012 |
MEERA DEVI WIDOW OF LATE GURUDEO SHARMA ALIAS GURUDEO PRASAD SHARMA Vs. SANJAY KUMAR CHOUDHARY SON OF LATE JANARDAN CHOUDHARY BHAGALPUR ROAD
|
April 6, 2012 |
MEERA DEVI WIDOW OF LATE PANKAJ KUMAR Vs. STATE OF BIHAR
|
September 26, 2012 |
MEHRUN NISHA Vs. THE STATE OF BIHAR & ORS.
|
October 9, 2012 |
MIRA DEVI Vs. STATE OF BIHAR
|
February 2, 2012 |
MIRA DEVI WIFE OF MUKTI NARAYAN PANDEY Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWA HAZIPUR BIHAR
|
March 6, 2012 |
MIRAJ KHALID Vs. STATE OF BIHAR
|
August 30, 2012 |
MISTER MIAN S/O SHARIF MIAN Vs. STATE OF BIHAR
|
March 23, 2012 |
MISTER YADAV Vs. STATE OF BIHAR THROUGH HOME SECRETARY GOVERNMENT OF BIHAR, PATNA
|
December 19, 2012 |
MITHILESH KUMAR Vs. STATE OF BIHAR
|
April 23, 2012 |
MITHILESH KUMAR SINHA SON OF SHRI R SINHA Vs. STATE OF BIHAR
|
January 16, 2012 |
MITHU SAH Vs. STATE OF BIHAR
|
October 1, 2012 |
MOD NARAYAN JHA S/O LATE PULKIT JHA Vs. KAMESHWAR JHA
|
June 27, 2012 |
MOHALLA- M P DWIVEDI ROAD Vs. STATE OF BIHAR
|
January 30, 2012 |
MOHAMMAD ASHFAQUE ANSARI Vs. STATE OF BIHAR
|
June 27, 2012 |
MOHAN CHANDRA JHA S/O LATE PANDIT LAXMIKANT JHA Vs. STATE OF BIHAR
|
December 18, 2012 |
MOHAN LAL DAGA SON OF LATE JUGAL KISHORE DAGA Vs. LIFE INSURANCE CORPORATION OF INDIA, A CORPORATION ESTABLISHED UNDER LIFE INSURANCE CORPORATION
|
March 2, 2012 |
MOHAN SAH Vs. STATE OF BIHAR
|
April 20, 2012 |
MOHAN SAHNI @ MOHAN SAHANI & ANR. Vs. THE STATE OF BIHAR
|
July 31, 2012 |
MOHMUDUL HASAN Vs. STATE OF BIHAR
|
July 24, 2012 |
MOINUDDIN SON OF LATE SK MAHBUB ALI Vs. STATE OF BIHAR
|
January 30, 2012 |
MOSMAT SWARAN Vs. STATE OF BIHAR
|
February 29, 2012 |
MOST ETWARIYA Vs. SHANKAR DUSADH
|
January 17, 2012 |
MOST RAMA DEVI Vs. SATYA NARAIN PD SWARNKAR
|
January 3, 2012 |
MOST SARASWATI DEVI, WIFE OF LATE KIRA MAHTO Vs. SUBODH KUMAR SON OF RAMPUKAR
|
August 1, 2012 |
MOST. BEDAMO DEVI @ BEDAMI DEVI Vs. MOST. RAJ PATO DEVI & ORS
|
April 11, 2012 |
MOST. CHANDRAMANI DEVI & ORS. Vs. RAJMANI DEVI & ORS.
|
August 30, 2012 |
MOST. KEWALA DEVI & ANR. Vs. SRI KRISHNA DEVI & ANR.
|
February 27, 2012 |
MOST. MAHJIDAN KHATOON @ MOTIJIDAN KHATOON W/O LATE MD. LOOQMAN Vs. ASMA KHATOON W/O MD. WAKIL
|
February 27, 2012 |
MOST. NILAM DEVI @ NEELAM SHINA WIDOW OF LATE DINESH SINGH RESIDENT OF VILLAGE BALUA POLICE STATION, MANER DISTRICT - PATNA Vs. LAKSHMAN SINGH @ LAXUMAN SINGH SON OF LATE SHEO NARIAN SINGH AND ORS.
|
April 17, 2012 |
MOSTT GANGIA DEVI Vs. JAMUTRI DEVI ALIAS JAMURATI DEVI
|
September 28, 2012 |
MOSTT. PIYARI DEVI WIDOW OF LATE RAM NANDAN PD. YADAV, R/O VILL. Vs. MD. SALIMUDDIN S/O LATE SHARFUDDIN R/O VILL.
|
August 1, 2012 |
MOSTT. VISHALTI KUWAR AND ANR. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY AND ORS.
|
June 20, 2012 |
MOSTTSITA DEVI Vs. HIRAMANI DEVI
|
July 9, 2012 |
MOTHER INDIA CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
|
November 29, 2012 |
MOTI LAL GUPTA Vs. STATE OF BIHAR
|
January 3, 2012 |
MOTI LAL GUPTA Vs. STATE OF BIHAR
|
January 30, 2012 |
MOTI MAHTO SON OF LATE MANGAR MAHTON Vs. STATE OF BIHAR
|
February 1, 2012 |
MOTICHAND YADAV Vs. STATE OF BIHAR
|
August 13, 2012 |
MOULESHWAR S/O SHRI KAPILESHWAR JHA Vs. STATE OF BIHAR
|
July 4, 2012 |
MUKESH KUMAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR
|
February 3, 2012 |
MUKTI NARAYAN CHAUDHARY Vs. STATE OF BIHAR
|
September 28, 2012 |
MULHO GORHI ALIAS SAH Vs. YOGBHAMA CHAUDHARY WIFE OF RAGHUNANDAN CHOUDHARY
|
March 30, 2012 |
MUMTAZ @ NASIM KHAN S/O WARID KHAN; IDRISH KHAN S/O LATE AZIZ KHAN; BIJAI CHAMAR @ BIJAI RAM S/O RAM KRIT RAM; AYUB KHAN S/O SHAKIL KHAN Vs. STATE OF BIHAR
|
January 17, 2012 |
MUMTAZ ALAM Vs. STATE OF BIHAR
|
September 5, 2012 |
MUMTAZ ALIAS NASIM KHAN S/O WARID KHAN Vs. STATE OF BIHAR
|
January 17, 2012 |
MUNA SINGH YADAV AND ORS Vs. STATE OF BIHAR
|
October 5, 2012 |
MUNAKIYA DEVI Vs. STATE OF BIHAR
|
July 18, 2012 |
MUNESHWAR MANDAL Vs. STATE OF BIHAR
|
November 2, 2012 |
MUNESHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER
|
January 16, 2012 |
MUNESHWARI DEVI Vs. BIRENDRA MAHTO AND ORS.
|
December 13, 2012 |
MUNGER TOBACCO MANUFACTURING UNION BASUDEOPUR Vs. UNION OF INDIA THROUGH THE MINISTRY OF LABOUR NEW DELHI
|
February 27, 2012 |
MUNI LAL SINGH @ SURAJ PRASAD SINGH Vs. STATE OF BIIHAR
|
September 26, 2012 |
MUNIA DEVI Vs. BIHAR ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
|
July 25, 2012 |
MUNIR HUSSAIN SON OF LATE SYED NAZEER HUSSAIN Vs. SYED MUZAFFAR HUSSAIN SON OF LATE SYED MUZAFFARUDDIN
|
May 15, 2012 |
MUNIYA DEVI WIFE OF LATE CHANDRA DEO RAM Vs. STATE OF BIHAR
|
January 17, 2012 |
MUNMA DEVI Vs. STATE OF BIHAR
|
March 1, 2012 |
MUNNA KURAISHI Vs. STATE OF BIHAR
|
July 31, 2012 |
MUNNA RAM Vs. THE STATE OF BIHAR & ORS.
|
February 21, 2012 |
MUNNA SINGH Vs. THE STATE OF BIHAR
|
October 16, 2012 |
MUNNI KHATOON Vs. STATE OF BIHAR
|
March 29, 2012 |
MUNNI KUWAR WIFE OF LATE MATHURA PRASAD Vs. UNION OF INDIA, THROUGH THE GENERAL MANAGER EAST CENTRAL RAILWAY HAJIPUR
|
February 9, 2012 |
MUNSI PREM CHAND SINGH Vs. STATE OF BIHAR
|
August 24, 2012 |
MURAD ALI, SON OF MD. KAYAM Vs. STATE OF BIHAR
|
October 17, 2012 |
MURALIDHAR SINGH S/O LATE TEJ NARAYAN SINGH, RESIDENT OF VILLAGE-KARHARIA, BANKA (NEAR DURGA ASTHAN), DISTRICT-BANKA & ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA & ORS.
|
August 14, 2012 |
MURARI KRISHNA AGRAWAL ALIAS KRISHNA MURARI AGRAWAL SON OF SHREE KRIHSNAJEE Vs. STATE OF BIHAR
|
February 14, 2012 |
MURARI THAKUR S/O MADAN MOHAN THAKUR Vs. STATE OF BIHAR
|
November 1, 2012 |
MUSAFIR MAHTO SON OF LATE BALESHWAR MAHTO Vs. STATE OF BIHAR
|
September 27, 2012 |
MUSTAFA KHAN Vs. STATE OF BIHAR
|
February 14, 2012 |
MUSTAFA MIAN AND ORS Vs. STATE OF BIHAR
|
October 9, 2012 |
NAGENDRA KUMAR @ SONU SINGH Vs. STATE OF BIHAR
|
March 14, 2012 |
NAGENDRA NATH MISHRA S/O LATE PITAMBAR MISHRA Vs. STATE OF BIHAR THROUGH ITS SECRETARY, DEPTT. OF HEALTH, MEDICINE, EDUCATION AND FAMILY WELFARE, GOVT. OF BIHAR, OLD SECRETARIAT, PATNA
|
July 9, 2012 |
NAGENDRA PATHAK Vs. STATE OF BIHAR
|
July 3, 2012 |
NAGENDRA PRASAD SINGH Vs. THE UNION OF INDIA THROUGH THE C.B.I.
|
June 20, 2012 |
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
January 13, 2012 |
NAGESHWAR DAS Vs. THE STATE OF BIHAR
|
September 21, 2012 |
NAGESHWAR PASWAN Vs. STATE OF BIHAR
|
April 27, 2012 |
NAGESHWAR PRASAD Vs. STATE OF BIHAR
|
June 22, 2012 |
NAGINA DEVI Vs. LALU PRASAD & ORS
|
February 6, 2012 |
NAGINA DHANUK Vs. STATE OF BIHAR
|
October 1, 2012 |
NAIYAR AZAM SON OF LATE SUFFI KADRI Vs. RAM DEO MAHTO, SON OF RAM RATAN MAHTO
|
May 14, 2012 |
NAMELY LAKSHMI. KANT MALLIK S/O LATE JAI LAL MALLIK Vs. UNION OF INDIA
|
June 28, 2012 |
NAND KISHORE KESHRI Vs. STATE OF BIHAR
|
January 12, 2012 |
NAND KISHORE RAM Vs. STATE OF BIHAR
|
March 16, 2012 |
NAND KISHORE VERMA Vs. STATE OF BIHAR THROUGH COMMISSIONER CUM SECRETARY
|
January 19, 2012 |
NAND LAL MAHTO SON OF LATE HANUMAN MAHTO Vs. STATE OF BIHAR
|
September 25, 2012 |
NAND LAL PANDEY Vs. STATE OF BIHAR
|
January 13, 2012 |
NAND MANI GIRI Vs. BIJAY KUMAR PRASAD
|
June 21, 2012 |
NANDJEE SINGH Vs. STATE OF BIHAR
|
February 24, 2012 |
NANDJEE SINGH S/O LATE RAGHAW SINGH Vs. STATE OF BIHAR
|
January 17, 2012 |
NANDU PANDEY Vs. THE STATE OF BIHAR & ORS.
|
February 14, 2012 |
NANDU THAKUR AND ORS Vs. STATE OF BIHAR
|
October 16, 2012 |
NANHI BEGAM WIFE OF LATE HAIDER ALI Vs. DHRUB NARAIN SON OF LATE SHAHDEO SINGH
|
February 16, 2012 |
NARAYAN MANDAL SON OF LATE NIRAS MANDAL Vs. STATE OF BIHAR
|
September 27, 2012 |
NARAYAN MISHRA Vs. STATE OF BIHAR
|
July 24, 2012 |
NARAYANI NIRMAN Vs. STATE OF BIHAR
|
May 18, 2012 |
NARENDRA KUMAR JHA ALIAS NARENDRA JHA SON OF SRI BHALCHANDRA JHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR
|
February 6, 2012 |
NARENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 23, 2012 |
NARENDRA KUMAR VERMA, S/O LATE SHEO NANDAN Vs. STATE OF BIHAR
|
December 14, 2012 |
NARENDRA PRASAD Vs. STATE OF BIHAR
|
January 4, 2012 |
NARESH DAS SON OF AYODHYA DAS Vs. STATE OF BIHAR
|
August 2, 2012 |
NARESH MANJHI SON OF LATE PARMA MANJHI Vs. STATE OF BIHAR
|
October 5, 2012 |
NARESH PRASAD SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 10, 2012 |
NARESH SHARMA Vs. STATE OF BIHAR
|
October 10, 2012 |
NARESH SINGH Vs. STATE OF BIHAR
|
May 1, 2012 |
NARESH TIAR Vs. STATE OF BIHAR
|
January 17, 2012 |
NARSINGH SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
March 27, 2012 |
NASIM MIAN AND ORS Vs. STATE OF BIHAR
|
July 30, 2012 |
NASIR S/O LATE ABDUL HAMID RESIDENT OF VILLAGE BELBHADRAPUR Vs. STATE OF BIHAR
|
April 12, 2012 |
NASRAN RAZA Vs. CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD
|
March 27, 2012 |
NATHO MISHRA @ BAIDNATH MISHRA Vs. STATE OF BIHAR
|
September 6, 2012 |
NATHO MISHRA @ BAIDNATH MISHRA, SON OF SURYA NARAYAN MISHRA AND ORS Vs. STATE OF BIHAR
|
September 6, 2012 |
NATHU SAO Vs. STATE OF BIHAR
|
November 29, 2012 |
NATHUN PRASAD SON OF LATE KALIKA PRASAD Vs. STATE OF BIHAR
|
August 16, 2012 |
NATIONAL INSURANCE CO LTD Vs. HEMANTI DEVI
|
April 26, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MD NASHIMUDDIN AND OTHERS
|
April 27, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. SANJU DEVI W/O SRI KAMTA PRASAD
|
May 7, 2012 |
NATIONAL INSURANCE COMPANY LTD NALANDA Vs. MEENA KUMARI
|
February 27, 2012 |
NATIONAL INSURANCE COMPANY LTD THROUGH SRI ANJANI KUMAR ITS AUTHORIZED SIGNATORY-CUM-DULY CONSTITUTED ATTORNEY NATIONAL INSURANCE COMPANY REGIONAL OFFICE Vs. BHAGIRATH SINGH SON OF SRI RAJA SINGH
|
March 5, 2012 |
NATIONAL THERMAL POWER CORPORATION Vs. GOPAL CHANDRA SERKHEL, S/O SURENDER NATH SERKHEL; STATE OF BIHAR
|
October 5, 2012 |
NAV VIKASH VIHAR Vs. THE STATE OF BIHAR
|
July 4, 2012 |
NAVIN SHARMA SON OF NAKUL SHARMA Vs. STATE OF BIHAR
|
October 4, 2012 |
NAWAL KISHORE JHA Vs. THE STATE OF BIHAR
|
September 6, 2012 |
NAWAL KISHORE SHARMA S/O LATE RAM KUMAR SHARMA Vs. SHAMBHU SHARAN LAL S/O LATE SADHU SHARAN LAL
|
January 13, 2012 |
NAWAL KISHORE SINGH S/O BARUNI SINGH R/O VILLAGE JAGANNATHPUR Vs. STATE OF BIHAR
|
March 30, 2012 |
NAWAL KISHORE YADAV Vs. STATE OF BIHAR
|
September 20, 2012 |
NAWAL KISHORE YADAV S/O SATYA NARAYAN YADAV Vs. KULDIP RAI
|
March 5, 2012 |
NAWAL SINGH Vs. STATE OF BIHAR
|
August 16, 2012 |
NAZIR MIAN Vs. UNION OF INDIA
|
June 28, 2012 |
NEERAJ KATARUKA Vs. THE BIHAR STATE HOUSING BOARD
|
March 20, 2012 |
NEERAJ SINGH ALIAS CHHOTU SINGH Vs. STATE ELECTION COMMISSION BIHAR
|
June 26, 2012 |
NEHA KUMARI Vs. STATE OF BIHAR
|
March 14, 2012 |
NEW INDIA ASSURANCE CO LTD NEAR BISHWANATH SERVICE STATION Vs. SIROMANI DEVI WIFE OF LATE BAIRO PASWAN
|
January 24, 2012 |
NEW INDIA ASSURANCE COMPANY LTD VARANASI DISTT VARANASI U P Vs. KHALIL NAI S/O KARMRUDDIN NAI
|
March 12, 2012 |
NILAM DEVI & ANR. Vs. VIDYA SAGAR CHAUDHARY & ORS.
|
September 12, 2012 |
NILIMA SINHA W/O K K SINHA FORMER CHILD DEVELOPMENT PROJECT OFFICER Vs. STATE OF BIHAR
|
March 15, 2012 |
NILOFAR NAHID W/O MD. HAROON RASHID, TEACHER, RAMPUR MIDDLE SCHOOL, GRAM PANCHAYAT, POTHIA RAMPUR, P.S.+BLOCK-KRITYANAND NAGAR, DISTT-PURNIA Vs. THE STATE OF BIHAR & ORS.
|
October 4, 2012 |
NIRAJ KUMAR SINHA Vs. STATE OF BIHAR
|
September 7, 2012 |
NIRALA YADAV @ RAJA RAM YADAV @ DIPAK @ AJAI YADAV @ PRABESH YADAV @ AZAD Vs. THE STATE OF BIHAR AND ORS.
|
September 6, 2012 |
NIRANJAN KUMAR Vs. STATE OF BIHAR
|
February 13, 2012 |
NIRANJAN PRASAD Vs. DINA NATH PRASAD RAUT
|
November 23, 2012 |
NIRMAL CHAMAR Vs. THE STATE OF BIHAR
|
July 26, 2012 |
NIRMAL KAHAR Vs. STATE OF BIHAR
|
January 5, 2012 |
NIRMAL KUMAR Vs. STATE OF BIHAR
|
December 19, 2012 |
NIRMAL TIWARY AND ORS. Vs. THE STATE OF BIHAR THROUGH LAW SECRETARY AND ORS.
|
September 13, 2012 |
NIRMALA LAL WIFE OF LATE DHIRENDRA MOHAL LAL Vs. STATE
|
July 13, 2012 |
NIRMALJIT SINGH NARULA @ NIRMAL BABA Vs. STATE OF BIHAR
|
June 22, 2012 |
NIRUPAMA KUMARI @ RUKAMA DEVI W/O SATYENDRA SHARMA @ BHOLA SHARMA Vs. STATE OF BIHAR
|
October 12, 2012 |
NITISH KUMAR Vs. PINKI KUMARI
|
January 23, 2012 |
NOTRE DAME ACADEMY, MUNGER Vs. STATE OF BIHAR
|
June 18, 2012 |
NTPC LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI & ORS.
|
April 24, 2012 |
NURASHIHA KHATOON WIFE OF SHARIF RESIDENT OF VILLAGE MASHALTOLI Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
March 30, 2012 |
NURUL HODA Vs. STATE OF BIHAR
|
May 14, 2012 |
NUSHARAT KHATTON Vs. SHASHI MOHAN YADAV
|
February 27, 2012 |
NUTAN KUMARI Vs. STATE OF BIHAR
|
October 9, 2012 |
NUTAN SINGH Vs. ESTATE OF SHANKAR SHARAN
|
February 24, 2012 |
OM PRAKASH AND ORS Vs. STATE OF BIHAR
|
August 30, 2012 |
OM PRAKASH DHANUKA, SON OF SRI P L DHANUKA MANAGING DIRECTOR RIGA DISTILLERY RIGA Vs. STATE OF BIHAR
|
January 4, 2012 |
OM PRAKASH MAHTO Vs. STATE OF BIHAR
|
April 23, 2012 |
OM PRAKASH SAH Vs. DEOKI DEVI DUGOLIA
|
March 23, 2012 |
OM PRAKASH SHARMA Vs. STATE OF BIHAR
|
March 21, 2012 |
OM PRAKASH SINGH Vs. THE STATE OF BIHAR & ORS.
|
July 17, 2012 |
OM TRIJUG NARAYAN SINGH ALIAS TRIYUG NARAYAN SINGH SON OF SRI KAMALA SINGH Vs. ESTATE/GOODS OF LATE AYODHYA SINGH SON OF BABU ISLOK SINGH
|
April 5, 2012 |
ORIENTAL INSURANCE CO LTD Vs. RAM BABU CHOUDARY
|
April 2, 2012 |
ORIENTAL INSURANCE CO LTD DIVISIONAL OFFICE NEW MARKET PURNEA THROUGH SHRI VISHNU KUMAR GARG AT PRESENT POSTAL AS MANAGER IN THE OFFICE OF THE ORIENTAL INSURANCES CO LTDREGIONAL OFFICE PIRMOHANI RAJENDRA PATH KADAMKUAN PATNA Vs. MASHEDA KHATOON WIFE OF LATE NAUSHAD ALI
|
January 24, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. ANARWA DEVI
|
October 5, 2012 |
ORIENTAL INSURANCE COMPANY LTD THROUGH ITS CHAIRMAN Vs. SARYUG YADAV, SON OF BASUDEV YADAV
|
January 17, 2012 |
ORIENTAL INSURANCE COMPANY LTD THROUGH ITS REGIONAL MANATGER REGIONAL OFFICE Vs. SALMA KHATOON WIFE OF LATE MD SAMEED
|
January 31, 2012 |
P B SIDHARTHAN SON OF LATE P R BABU KUNJI Vs. UNION OF INDIA
|
May 11, 2012 |
P.N. CHOUDHARY, SON OF BAIDYANATH CHOUDHARY Vs. STATE OF BIHAR
|
April 5, 2012 |
PAMA DEVI W/O LATE NARESH SINGH Vs. STATE OF BIHAR
|
August 14, 2012 |
PANA YADAV @ PANO YADAV; KAPILDEO YADAV Vs. STATE OF BIHAR
|
December 4, 2012 |
PANCHU RAI Vs. STATE OF BIHAR
|
September 20, 2012 |
PANKAJ KANT JHA Vs. STATE OF BIHAR
|
November 5, 2012 |
PANKAJ KUMAR AND ORS Vs. LIFE INSURANCE CORPN OF INDIA AND ORS
|
May 11, 2012 |
PANKAJ KUMAR JHA, SON OF SHRI KOMAL NATH JHA Vs. STATE OF BIHAR
|
March 13, 2012 |
PANKAJ KUMAR ROY Vs. STATE OF BIHAR
|
January 6, 2012 |
PANKAJ KUMAR, SON OF LATE GOVIND TIWARI Vs. STATE OF BIHAR
|
February 29, 2012 |
PANNA LAL CHOWDHARY S/O LATE MAYA CHOWDHARY Vs. STATE OF BIHAR
|
March 6, 2012 |
PANNA LAL PRASAD Vs. MANOJ KUMAR GUPTA
|
January 18, 2012 |
PAPPU KUMAR DAS Vs. STATE OF BIHAR THROUGH ADDITIONAL INSPECTOR
|
May 2, 2012 |
PARAG SAHAKARI GRIH NIRMAN SAMITEE LTD. THROUGH ITS SECRETARY Vs. THE PATNA MUNICIPAL CORPORATION AND ORS.
|
June 26, 2012 |
PARAMHANS TIWARY Vs. THE STATE OF BIHAR AND ORS.
|
November 2, 2012 |
PARAMHANSH RAI SON OF RAMASHISH RAI Vs. STATE OF BIHAR
|
July 3, 2012 |
PARAS NATH PRASAD Vs. THE UNION OF INDIA & ORS.
|
November 30, 2012 |
PARAS NATH SINGH Vs. HIGH COURT OF JUDICATURE A
|
May 4, 2012 |
PARAS NATH SINGH SON OF SRI KULKEWAL SINGH Vs. HUKUM CHAND SINGH MINOR SON OF SRI LAL BAHADUR SINGH
|
April 26, 2012 |
PARASURAM MANDAL AND OTHERS Vs. STATE OF BIHAR
|
August 23, 2012 |
PARBATI DEVI Vs. RAM SEWAK SINGH
|
February 9, 2012 |
PARMANAND SINGH @ PARMA SINGH Vs. THE STATE OF BIHAR AND ORS.
|
January 23, 2012 |
PARMANAND THAKUR Vs. RAJKIYA MADHYA VIDHYALAYA, JALALPUR KHURD
|
October 19, 2012 |
PARMESHWAR PANDIT Vs. STATE OF BIHAR
|
July 6, 2012 |
PARMESHWAR SAH Vs. JAWAHARLAL PRASAD
|
March 26, 2012 |
PARSHURAM CHOUDHARY Vs. BIHAR STATE ELECTRICITY BOARD
|
January 27, 2012 |
PARTNER RAJEEV MALIK Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL
|
March 30, 2012 |
PARWEZ ALAM Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
April 27, 2012 |
PATLIPUTRA KANCH UDYOG(P) LTD. Vs. STATE OF BIHAR
|
February 28, 2012 |
PATNA Vs. MD. KHALIL NAI S/O KARMRUDDIN NAI R/O VILL.- KARGAHAR, P.O. KARGAHAR, P.S. KARGAHAR, DISTT.- ROHTAS, AISHA KHATOON W/O MD. KHALIL R/O VILL.- KARGAHAR, P.O. KARGAHAR, P.S. KARGAHAR, DISTT.- ROHTAS, ASHOK KUMAR SINHA S/O LATE KEDAR PRASAD R/O C 9/198 HABIB
|
March 12, 2012 |
PAWAN KUMAR RAMAN Vs. STATE OF BIHAR
|
April 5, 2012 |
PAWAN KUMAR SINGH Vs. STATE OF BIHAR WITH
|
July 5, 2012 |
PAWAN KUMAR SINHA S/O LATE DWARIKA PRASAD Vs. DHARNIDHAR PRASAD SINHA S/O LATE DR.
RAMJEE PRASAD SINHA
|
September 6, 2012 |
PAWITRA DEVI, WIDOW OF DECEASED MATRU SAH Vs. STATE OF BIHAR
|
March 2, 2012 |
PHOOL MOHAMMAD Vs. STATE OF BIHAR
|
July 20, 2012 |
PHULENDRA KUMAR SINGH Vs. UNION OF INDIA
|
February 7, 2012 |
PHULJHARI DEVI @ PHULPARI DEVI Vs. STATE OF BIHAR AND ORS.
|
January 27, 2012 |
PINTU DAS Vs. STATE OF BIHAR
|
March 21, 2012 |
POLY GLASS FIBER INDUSTRIES PRIVATE LTD Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY WATER RESOURCES DEPARTMENT
|
January 12, 2012 |
POONAM DEVI WIFE OF LATE SHAILENDRA KUMAR SINGH Vs. PAWAN KUMAR PATWARI SON OF SRI PRABHU DAYAL PATWARI
|
March 2, 2012 |
POSHAN SAHNI S/O LATE AGHANU SAHNI Vs. STATE OF BIHAR
|
January 25, 2012 |
PRABHAT KUMAR SON OF DWARIKA PRASAD YADAV Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN RAILWAY
|
February 21, 2012 |
PRABHU NATH PRASAD SON OF RAMADHIN CHOUDHARY RESIDENT OF VILLAGE TEKARI Vs. SAGIR AHMAD SON OF ABDUL RAHMAN
|
March 27, 2012 |
PRADEEP KUMAR @ PINTOO SHARMA Vs. STATE OF BIHAR
|
March 27, 2012 |
PRADEEP KUMAR SINGH Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
February 28, 2012 |
PRADEEP RAI, SON OF LATE SHREE RAI Vs. STATE OF BIHAR
|
December 11, 2012 |
PRADEEP YADAV, SON OF SAJJAN PRASAD YADAV, RESIDENT OF VILLAGE DOMADIH, POLICE STATION FULLIDUMAR (AMARPUR), DISTRICT BANKA Vs. THE STATE OF BIHAR
|
December 13, 2012 |
PRAFFUL CHANDRA SUDHANSHU S/O NAGENDRA PRASAD Vs. STATE ELECTION COMMISSION
|
June 29, 2012 |
PRAFULL CHANDRA JHA Vs. THE LIFE INSURANCE CORPORATION OF INDIA LTD.
|
June 25, 2012 |
PRAHALAD DUBEY Vs. STATE OF BIHAR
|
January 11, 2012 |
PRAHLAD CHANDRA SHARMA Vs. STATE OF BIHAR
|
January 5, 2012 |
PRAKASH CHANDRA LAL Vs. STATE OF BIHAR
|
April 9, 2012 |
PRAKASH CHOUDHARY Vs. STATE OF BIHAR
|
January 6, 2012 |
PRAMILA DEVI Vs. HARI SHANKAR SAH
|
October 11, 2012 |
PRAMOD KUMAR Vs. THE INDIAN OIL CORPORATION LTD
|
September 21, 2012 |
PRAMOD KUMAR Vs. STATE OF BIHAR
|
February 16, 2012 |
PRAMOD KUMAR KUSHWAHA Vs. THE STATE OF BIHAR & ORS.
|
February 2, 2012 |
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
November 5, 2012 |
PRASAD VERMA Vs. ACCOUNTANT GENERAL, PATNA BIHAR
|
May 18, 2012 |
PRATAP MISTRY Vs. SITA RAM MISTRY AND ANR.
|
September 12, 2012 |
PRATEEK PRABHAKAR Vs. PRABHA DEVI
|
April 27, 2012 |
PRATIMA KUMARI Vs. STATE OF BIHAR
|
September 10, 2012 |
PRAVEEN WILSON HERBERT Vs. STATE OF BIHAR
|
April 12, 2012 |
PREM CHAND GUPTA Vs. RAJ KUMAR
|
April 16, 2012 |
PREM KUMAR PRASAD Vs. THE STATE OF BIHAR
|
April 24, 2012 |
PREM KUMAR SINGH Vs. STATE OF BIHAR
|
January 2, 2012 |
PREM TALKIES THROUGH ITS MANAGEMENT Vs. STATE OF BIHAR
|
August 6, 2012 |
PRIYA RANJAN KUMAR MEHTA Vs. STATE OF BIHAR THROUGH DEPARTMENT
|
March 19, 2012 |
PROFESSOR (DR.) RANJEET KUMAR MISHRA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF URBAN DEVELOPMENT AND HOUSING, GOVT. OF BIHAR & ORS.
|
December 14, 2012 |
PROSHAN KUMAR ROY Vs. STATE OF BIHAR
|
December 20, 2012 |
PTIYANKA KUMARI D/O PARAS NATH MISHRA Vs. STATE OF BIHAR
|
June 27, 2012 |
PUJA GUPTA Vs. STATE OF BIHAR
|
September 26, 2012 |
PUNAM DEVI Vs. UNION OF INDIA
|
February 27, 2012 |
PUNAYA DEO MISHRA Vs. PT BIDYA MISHRA
|
February 8, 2012 |
PUNJAB NATIONAL BANK THROUGH THE GENERAL MANAGER Vs. SURESH PRASAD MALAKAR
|
February 21, 2012 |
PURNEA COLD STORAGE Vs. STATE BANK OF INDIA
|
August 27, 2012 |
PUSHPAGANDHA SINHA DAUGHTER OF SRI RAM LAULIN Vs. KRISHNA MURARI SHARAN SON OF SRI KAMTA PRASAD
|
January 18, 2012 |
QUAMRUDDIN SIDDIQUI SON OF LATE MOHD NOORUDDIN Vs. STATE OF BIHAR
|
January 25, 2012 |
RABINDRA CHAUDHARY Vs. STATE OF BIHAR
|
May 18, 2012 |
RABINDRA CHOUDHARY Vs. STATE OF BIHAR
|
January 25, 2012 |
RABINDRA KUMAR AGRAWAL S/O JAGARNATH AGRAWAL AND ORS Vs. STATE OF BIHAR
|
July 23, 2012 |
RABINDRA NATH PANDEY S/O RAMSAKAL PANDEY & ORS. ETC. ETC. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES, GOVERNMENT OF BIHAR, PATNA & ORS. ETC. ETC.
|
May 16, 2012 |
RABINDRA PANDIT Vs. STATE OF BIHAR
|
February 24, 2012 |
RABINDRA PRASAD SINGH Vs. STATE INFORMATION COMMISSION
|
August 27, 2012 |
RABINDRA PRATAP SHARMA Vs. RAJESH KUMAR SHARMA
|
May 9, 2012 |
RABINDRA RAI SHARMA Vs. STATE OF BIHAR
|
October 15, 2012 |
RABINDRA SHARMA Vs. STATE OF BIHAR
|
June 25, 2012 |
RABINDRA SINGH Vs. STATE OF BIHAR
|
February 24, 2012 |
RABINDRA SINGH S/O BHUNESHWAR SINGH Vs. STATE OF BIHAR
|
January 10, 2012 |
RADHA KANT KUER Vs. BISHWANATH KUER
|
June 28, 2012 |
RADHA KRISHAN CHOUDHARY SON OF SRI RAMESHWAR CHOUDHARY Vs. STATE OF BIHAR
|
February 14, 2012 |
RADHA RAMAN SIVASTAVA Vs. STATE OF BIHAR
|
June 27, 2012 |
RADHAKANT LAL DAS Vs. STATE OF BIHAR
|
February 28, 2012 |
RADHE SHYAM DAS Vs. STATE OF BIHAR THROUGH THE CDHIEF SECRETARY, GOVERNMENT OF BIHAR
|
November 5, 2012 |
RADHEY CHAUDHARY, SON OF LATE BASANT CHAUDHARY Vs. STATE OF BIHAR
|
October 1, 2012 |
RADHEY SADAI Vs. STATE OF BIHAR
|
October 1, 2012 |
RADHEY SHYAM PANDEY SON OF SHRI KAILASH PATI PANDEY Vs. STATE OF BIHAR
|
November 2, 2012 |
RADHIKA DEVI WIDOW OF SRI CHANDRIKA PRASAD Vs. SACHIDANAND PRASAD
|
July 10, 2012 |
RADHIYA KHATOON Vs. STATE OF BIHAR
|
June 19, 2012 |
RAGHUNANDAN MANTRI Vs. SHIV NANDAN MANTRI AND OTHERS
|
May 8, 2012 |
RAGHUNATH BHAGAT Vs. STATE OF BIHAR
|
July 13, 2012 |
RAGHUNATH LOHRA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
September 12, 2012 |
RAGHUNATH MARANDI Vs. STATE OF BIHAR
|
July 13, 2012 |
RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
March 5, 2012 |
RAGHUNATH YADAV, SON OF LATE KISHUN YADAV Vs. STATE OF BIHAR
|
November 5, 2012 |
RAGINI KUMARI W/O SRI NAVIN KUMAR Vs. STATE OF BIHAR
|
November 26, 2012 |
RAHUL KUMAR Vs. STATE OF BIHAR
|
June 22, 2012 |
RAHUL WADHAWAN Vs. RAMANUJ BHARTI
|
May 4, 2012 |
RAISUL AZAM Vs. STATE OF BIHAR
|
May 10, 2012 |
RAJ BANSH SINGH AND ANR. Vs. RAM NARESH SINGH AND ORS.
|
June 26, 2012 |
RAJ CHIKITSA PVT. LTD. Vs. REGISTRAR OF COMPANIES
|
October 19, 2012 |
RAJ KAPUR KUMAR SON OF LATE AYODHYA SINGH Vs. STATE OF BIHAR
|
September 26, 2012 |
RAJ KISHOR SHARMA SON OF LATE RAM SHARAN SHARMA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR HAVING ITS OFFICE IN THE OLD SECRETARIAT
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April 6, 2012 |
RAJ KISHORE DINKAR Vs. THE STATE OF BIHAR AND ORS.
|
December 3, 2012 |
RAJ KISHORE SINGH AND ORS Vs. STATE OF BIHAR
|
November 6, 2012 |
RAJ KUMAR Vs. STATE OF BIHAR
|
January 12, 2012 |
RAJ KUMAR DAS Vs. STATE OF BIHAR
|
October 4, 2012 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 11, 2012 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
March 27, 2012 |
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
September 7, 2012 |
RAJ KUMAR SINGH SON OF SRI DWARIKANATH SINGH RESIDENT OF VILLAGE ENGLISHPUR P S BARHARA Vs. STATE OF BIHAR
|
March 23, 2012 |
RAJ KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
December 12, 2012 |
RAJ KUMAR YADAV ALIAS MEHIN SINGH Vs. STATE OF BIHAR
|
August 7, 2012 |
RAJ KUMAR YADAV S/O BHOLA YADAV Vs. STATE OF BIHAR
|
February 3, 2012 |
RAJ KUMARI DEVI Vs. SONAPATI SHARMA
|
September 4, 2012 |
RAJ KUMARI DEVI W/O YADUBANSH SINGH AND ORS. Vs. THE STATE OF BIHAR
|
April 26, 2012 |
RAJ MANGAL BHAGAT Vs. STATE OF BIHAR
|
August 14, 2012 |
RAJ MANGAL RAUT Vs. STATE OF BIHAR
|
May 18, 2012 |
RAJ MANGAL SINGH Vs. STATE OF BIHAR
|
August 3, 2012 |
RAJ NARAYAN SINGH Vs. STATE OF BIHAR
|
August 8, 2012 |
RAJ NARAYAN THAKUR SON OF GOLDAR THAKUR Vs. STATE OF BIHAR
|
January 3, 2012 |
RAJ NATH SINGH SON OF LATE PRIKHAN SINGH Vs. STATE OF BIHAR
|
January 23, 2012 |
RAJA RAM SINGH Vs. STATE OF BIHAR
|
February 23, 2012 |
RAJA RAM SINGH S/O LATE SHIV DEO SINGH Vs. STATE OF BIHAR
|
April 30, 2012 |
RAJA YADAV AND ANOTHER Vs. STATE OF BIHAR
|
December 7, 2012 |
RAJBALI PANDEY SON OF SRI TIRBENI PANDEY Vs. STATE OF BIHAR
|
January 13, 2012 |
RAJDEEP YADAV S/O RAJENDRA YADAV Vs. STATE OF BIHAR
|
December 17, 2012 |
RAJDEO PRASAD Vs. KAMALDEO PRASAD
|
January 3, 2012 |
RAJDEO SINGH Vs. VIDHARTHI DEVI AND ORS.
|
September 13, 2012 |
RAJEEV KUMAR Vs. THE BIHAR STATE HOUSING BOARD
|
September 7, 2012 |
RAJEEV KUMAR Vs. THE STATE OF BIHAR
|
March 14, 2012 |
RAJEEV KUMAR THAKUR Vs. UNION OF INDIA THROUGH SECRETARY
|
March 2, 2012 |
RAJENDRA CHAUDHARY S/O DAULI CHAUDHARY Vs. STATE OF BIHAR
|
April 24, 2012 |
RAJENDRA DAS Vs. STATE OF BIHAR
|
July 5, 2012 |
RAJENDRA KUMAR SINGH S/O LATE B B SINGH Vs. STATE OF BIHAR
|
November 8, 2012 |
RAJENDRA PASWAN Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
May 3, 2012 |
RAJENDRA PD Vs. AJIT KR SINGH
|
May 18, 2012 |
RAJENDRA PD.YADAV, SON OF LATE SEWAK GOPE Vs. SUMITRA DEVI D/O LATE SEWAK GOPE W/O SHRI SHIV NANDAN PD. YADAV
|
April 11, 2012 |
RAJENDRA PODDAR SON OF LATE DHANESHWAR PODDAR Vs. SHAKUNTALA DEVI WIFE OF SRI BIJAI KUMAR SONI
|
January 10, 2012 |
RAJENDRA PRASAD Vs. STATE OF BIHAR AND ORS
|
February 10, 2012 |
RAJENDRA PRASAD SAH Vs. STATE OF BIHAR
|
October 10, 2012 |
RAJENDRA PRASAD SON OF RAM SINGHASAN PRASAD Vs. STATE OF BIHAR
|
March 16, 2012 |
RAJENDRA PRASAD YADAV @ RAJENDRA YADAV, S/O LATE BUDHU YADAV, R/O VILL. MADHO BIGAHA, AT PRESENT R/O VILL. BATHANI, P.S. NEEMCHAK BATHANI, DISTRICT - GAYA Vs. THE STATE OF BIHAR
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May 14, 2012 |
RAJENDRA SAO ALIAS RAJENDRA SAH SON OF RAM CHANDRA SAO Vs. STATE OF BIHAR
|
July 23, 2012 |
RAJENDRA SINGH Vs. SATYADEO SINGH
|
April 10, 2012 |
RAJENDRA YADAV Vs. STATE OF BIHAR
|
June 21, 2012 |
RAJESH BHARDWAJ Vs. STATE OF BIHAR
|
March 27, 2012 |
RAJESH KUMAR Vs. STATE OF BIHAR
|
February 22, 2012 |
RAJESH KUMAR @ RAJ KUMAR YADAV SON OF WAKIL YADAV & ORS. Vs. THE STATE OF BIHAR
|
August 17, 2012 |
RAJESH KUMAR MANJHI @ SHIV CHARAN MANJHI S/O LATE MISHRI LAL MANJHI Vs. STATE OF BIHAR
|
November 27, 2012 |
RAJESH KUMAR PANDEY Vs. THE STATE OF BIHAR & ANR.
|
July 13, 2012 |
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
March 14, 2012 |
RAJESH RANJAN KISHORE Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
April 2, 2012 |
RAJESHWAR PASWAN, SON OF LATE SHIBU PASWAN Vs. UNION OF INDIA
|
March 6, 2012 |
RAJESHWAR PD SINGH Vs. AWADH BEHARI SINGH
|
February 14, 2012 |
RAJESHWAR SINGH Vs. MAHARANI ADHIRANI KAMSUNDARI DEVI
|
October 10, 2012 |
RAJESHWAR SINGH Vs. MAHARANI ADHIRANI KAMSUNDARI DEVI
|
October 5, 2012 |
RAJIV KUMAR GUPTA ALIAS RAJIV KUMAR Vs. STATE OF BIHAR
|
May 10, 2012 |
RAJIV KUMAR, SON OF LAXMI NARAIN SAO, RESIDENT OF VILLAGE-DHAMAUL, P.S. DHAMAUL, DISTRICT NAWADAH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY TO THE STATE GOVERNMENT EXCISE AND PROHIBITION DEPARTMENT, BIHAR, PATNA,
|
September 4, 2012 |
RAJKUMAR VERMA Vs. STATE OF BIHAR
|
February 1, 2012 |
RAJMANGAL RAM Vs. STATE OF BIHAR
|
March 23, 2012 |
RAJNATH CHAUDHARY @ NATH CHAUDHARY AND ORS Vs. STATE OF BIHAR
|
November 30, 2012 |
RAKESH RAMAN DUBEY S/O REWATI RAMAN DUBEY Vs. STATE OF BIHAR THRU CBI
|
August 14, 2012 |
RAKESH ROSHAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
January 5, 2012 |
RAM AGAYA SINGH Vs. STATE OF BIHAR
|
September 10, 2012 |
RAM ASHISH MAHTO Vs. STATE OF BIHAR
|
January 2, 2012 |
RAM ASHISH SAHNI Vs. STATE OF BIHAR
|
December 4, 2012 |
RAM ASHRAY SINGH S/O LATE MISHRI SINGH OF VILLAGE MORAWATPUR P S DESARI DISTRICT-VAISHALI Vs. STATE OF BIHAR
|
January 12, 2012 |
RAM BABOO BHAGAT Vs. STATE OF BIHAR
|
November 22, 2012 |
RAM BILAS MAHTON Vs. STATE OF BIHAR
|
April 27, 2012 |
RAM BILASH CHOURASIA; RAM BALAK PASWAN AND ORS Vs. STATE OF BIHAR
|
December 7, 2012 |
RAM BILASH PASWAN Vs. STATE OF BIHAR
|
April 20, 2012 |
RAM BILASH SHARMA SON OF LATE MISRI SHARMA Vs. BIHAR STATE ROAD TRANSPORT CORPORATION PARIBAHAN BHAWAN
|
July 20, 2012 |
RAM BRAT SINGH S/O THAKUR SINGH Vs. MITHILESH KUMAR MISHRA
|
August 3, 2012 |
RAM CHANDAR SINGH, S/O YAMUNA SINGH; BAIJU SINGH; BABLOO KUMAR ALIAS PADRI SINGH Vs. STATE OF BIHAR
|
December 14, 2012 |
RAM CHANDRA SAH Vs. STATE OF BIHAR
|
October 12, 2012 |
RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
April 24, 2012 |
RAM CHANDRA THAKUR SON OF INDRASHAN THAKUR Vs. STATE OF BIHAR
|
February 9, 2012 |
RAM DHANI TIWARI Vs. RAMPUKAR TIWARY
|
December 13, 2012 |
RAM DHARI CHOUDHARY Vs. STATE OF BIHAR
|
March 7, 2012 |
RAM EKBAL ROY Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
January 24, 2012 |
RAM EKBAL SINGH S/O RAM KARAN SINGH Vs. STATE OF BIHAR
|
January 19, 2012 |
RAM JANAM Vs. THAKUR JEE MAHARAJ DEITY
|
September 25, 2012 |
RAM JATAN PRASAD YADAV Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
July 16, 2012 |
RAM JATAN TANTI AND ORS Vs. STATE OF BIHAR
|
October 4, 2012 |
RAM KESHRI Vs. STATE OF BIHAR
|
January 5, 2012 |
RAM KISHEN BAHETI, SON OF LATE BRIJ LAL BAHETI Vs. UNION OF INDIA
|
March 2, 2012 |
RAM KRIPAL SINGH S/O LATE AMBIKA SINGH Vs. UNION OF INDIA THROUGH DIRECTOR OF PUBLIC GRIEVANCES
|
April 23, 2012 |
RAM KRISHNA PODDAR S/O-LATE RAM SHARAN PODDAR R/O-VILLAGE KAITHMA P O - BADALPURA Vs. STATE OF BIHAR
|
January 23, 2012 |
RAM LAGAN NONIA SON OF MANGAR NONIA R/O VILLAGE ARAIT P S CHANDI DISTRICT NALANDA Vs. STATE OF BIHAR
|
April 3, 2012 |
RAM LAKHAN JHA, SON OF LATE CHATURANAN JHA Vs. STATE OF BIHAR
|
December 5, 2012 |
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
May 7, 2012 |
RAM LAKHAN SINGH Vs. RADHIKA DEVI
|
March 13, 2012 |
RAM LAL MANDAL Vs. SATYA NARAYAN MANDAL
|
July 18, 2012 |
RAM LALIT RAI S/O SITAB LAL RAI Vs. STATE OF BIHAR
|
May 4, 2012 |
RAM MILAN SINGH Vs. STATE OF BIHAR
|
July 13, 2012 |
RAM NEPAL SINGH Vs. PRAMILA DEVI, WIFE OF LATE GANESH SINGH
|
October 11, 2012 |
RAM NIWAS UPADHYA Vs. STATE OF BIHAR
|
May 4, 2012 |
RAM P ERVESH KUMAR Vs. JALESHWAR SINGH
|
February 14, 2012 |
RAM PAVITAR RAI Vs. STATE OF BIHAR
|
December 4, 2012 |
RAM PD TAMOLI Vs. HARI PD KHETAN
|
August 17, 2012 |
RAM PRABESH RAI AND ORS Vs. STATE OF BIHAR
|
April 20, 2012 |
RAM PRAKASH MAHTO SON OF LATE SWAROOP CHAND MAHTO Vs. STATE OF BIHAR
|
July 3, 2012 |
RAM PRASAD KUSHWAHA Vs. MOST. YASHODA
|
July 26, 2012 |
RAM PRASAD YADAV Vs. STATE OF BIHAR
|
August 9, 2012 |
RAM PRAVESH MAHTO Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER AND SECRETARY AND ORS.
|
May 8, 2012 |
RAM PRAVESH SHARMA Vs. STATE OF BIHAR
|
February 22, 2012 |
RAM PRIT RAI Vs. STATE OF BIHAR
|
January 23, 2012 |
RAM PYARE KAHAR Vs. STATE OF BIHAR
|
November 23, 2012 |
RAM PYARI DEVI Vs. NAZIMAL HAQUE
|
November 1, 2012 |
RAM RATAN RAM S/O LATE SAWARWAN RAM Vs. RANGIIA RAM S/O SHEO PRASAD CHAMAR
|
October 1, 2012 |
RAM SAGAR SINGH Vs. BALESHWAR SINGH
|
April 30, 2012 |
RAM SAGAR SINGH @ RAMASHREY SINGH S/O LATE BINDESWARI SINGH @ BINO SINGH Vs. GANGA DEVI W/O SACHIDANAND SINGH
|
October 16, 2012 |
RAM SAH SON OF LATE JITAN SAH Vs. STATE OF BIHAR
|
October 12, 2012 |
RAM SEWAK DAS Vs. STATE OF BIHAR
|
April 3, 2012 |
RAM SEWAK SINGH Vs. STATE OF BIHAR
|
January 16, 2012 |
RAM SHAKHI DEVI W/O LATE RAJAN RAJAK Vs. STATE OF BIHAR
|
March 13, 2012 |
RAM SINGHASHAN SINGH AND ORS. Vs. THE STATE OF BIHAR
|
August 13, 2012 |
RAM SON OF LATE RAMCHARAN Vs. STATE OF BIHAR
|
August 16, 2012 |
RAM SUDHA DEVI WIFE OF LATE ARBIND PRASAD Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER
|
January 16, 2012 |
RAM SURTI DEVI W/O LATE RAM PYARE SINGH Vs. RABINDRA SHARMA
|
February 2, 2012 |
RAM UCHIT SINGH Vs. STATE OF BIHAR
|
August 31, 2012 |
RAM VALI YADAV SON OF LATE DOMAN YADAV RESIDENT OF VILLAGE KAJARA Vs. KRISHNA MOHAN PRASAD
|
March 30, 2012 |
RAM VIDYA THAKUR S/O BHAGWAT THAKUR RESIDENT OF VILLAGE KHORIPAKAD Vs. STATE OF BIHAR
|
March 19, 2012 |
RAMA KANT PRASAD Vs. STATE OF BIHAR
|
March 5, 2012 |
RAMA KANT SINGH S/O LATE RAM KHELAWAN SINGH Vs. NATIONAL HYDRAULIC POWER CORPORATION LTD.
|
May 18, 2012 |
RAMA MAHTO Vs. STATE OF BIHAR
|
August 17, 2012 |
RAMA SHANKAR TIWARY SON OF LATE DURGA TIWARY Vs. BHOJPUR ROHTAS GRAMIN BANK
|
October 4, 2012 |
RAMA SINGH Vs. STATE OF BIHAR
|
February 8, 2012 |
RAMA YADAV Vs. STATE OF BIHAR
|
June 22, 2012 |
RAMADHAR CHOUDHARY ALIAS RAMADHAR YADAV SON OF GANGA CHOUDHARY ALIAS GANGA YADAV Vs. STATE OF BIHAR
|
January 6, 2012 |
RAMADHAR LAL @ RAMADHAR PRASAD AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
September 26, 2012 |
RAMADHAR SINGH Vs. STATE OF BIHAR
|
June 29, 2012 |
RAMANAND SINGH ALIAS RAM NANDAN SINGH, SON OF SRI MOSAFIR SINGH Vs. STATE OF BIHAR
|
July 23, 2012 |
RAMASHANKAR LOHAR Vs. STATE OF BIHAR
|
September 11, 2012 |
RAMASHISH CHOUDHARY Vs. STATE OF BIHAR
|
July 16, 2012 |
RAMASHISH RAI S/O SURYA RAI Vs. STATE OF BIHAR
|
October 5, 2012 |
RAMASHISH RAVIDAS Vs. STATE OF BIHAR
|
July 16, 2012 |
RAMASHISH SINGH Vs. STATE OF BIHAR
|
April 11, 2012 |
RAMASHISH SINGH SON OF SHYAMAL SINGH Vs. STATE OF BIHAR
|
August 14, 2012 |
RAMAUTAR PASI S/O BASDEO PASI Vs. STATE OF BIHAR
|
April 18, 2012 |
RAMAWATI DEVI Vs. PRABHAWATI KUER
|
July 4, 2012 |
RAMAYAN CHOUDHARY SON OF SAHDEO CHOUDHARY Vs. STATE OF BIHAR
|
February 23, 2012 |
RAMCHANDRA PRASAD, SON OF LATE MUNESHWAR LAL SAH Vs. STATE OF BIHAR
|
October 1, 2012 |
RAMDEO SINGH Vs. STATE OF BIHAR
|
November 30, 2012 |
RAMESH KUMAR Vs. STATE OF BIHAR
|
August 14, 2012 |
RAMESH SINGH S/O LATE KASHINATH SINGH Vs. STATE OF BIHAR
|
December 5, 2012 |
RAMESHWAR PANDEY Vs. STATE OF BIHAR
|
June 26, 2012 |
RAMESHWAR PASWAN AND ORS. Vs. THE STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY AND ORS.
|
October 4, 2012 |
RAMESHWAR PRASAD Vs. DIP LAL RAI
|
March 1, 2012 |
RAMESHWAR PRASAD RAY SON OF SRI UDAY RAY Vs. STATE OF BIHAR
|
February 7, 2012 |
RAMESHWAR TIWARY Vs. KASHINATH MISHRA
|
June 18, 2012 |
RAMJI MAHTO @ KRISHNANDAN PRASAD Vs. STATE OF BIHAR
|
December 18, 2012 |
RAMJI PRASAD Vs. STATE OF BIHAR
|
November 7, 2012 |
RAMJI PRASAD Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
February 14, 2012 |
RAMJI SINGH SON OF LATE VISHWANATH SINGH Vs. SHRIMATI DEVI WIFE OF LATE BAIDYANATH SAHANI
|
July 30, 2012 |
RAMJIT PRASAD SON OF RAGHU NATH MISTRI Vs. STATE OF BIHAR
|
August 3, 2012 |
RAMJIT SINGH Vs. ARVIND KUMAR SINGH
|
March 26, 2012 |
RAMPHAL HAZRA SON OF LATE NANKU HAZRA Vs. KARIMAN HAZRA
|
January 10, 2012 |
RAMPRIYA DAS CHELA OF LATE JAGDEO DAS Vs. BIHAR STATE RELIGIOUS TRUST BOARD
|
February 27, 2012 |
RAMRUP YADAV SON OF LATE SUKKAN YADAV Vs. VICE-CHANCELLOR TILKA MANJHI BHAGALPUR UNIVERSITY BHAGALPUR
|
August 1, 2012 |
RAMSAGAR TIWARY SON OF LATE GAURI SHANKAR TIWARY Vs. STATE OF BIHAR THROUGH COLLECTOR GOPALGANJ
|
February 23, 2012 |
RAMU YADAV Vs. MAHADEO RAUT
|
August 8, 2012 |
RAMZAN ANSARI MD. YAR ANSARI, DELEGATE OF BHABHUA CO-OPERATIVE COLD STORAGE SOCIETY LTD. Vs. STATE OF BIHAR
|
May 1, 2012 |
RAN VIJAY SINGH @ RAN VIJAY KUMAR Vs. THE STATE OF BIHAR & ANR.
|
December 5, 2012 |
RANA PRATAP SRIVASTAVA S/O RAM CHANDRA LAL Vs. STATE OF BIHAR
|
February 10, 2012 |
RANA RAKESH SINGH Vs. STATE OF BIHAR
|
February 7, 2012 |
RANA YADAV Vs. STATE OF BIHAR
|
July 23, 2012 |
RANI DEVI Vs. THE STATE ELECTION COMMISSION THROUGH ITS SECRETARY AND ORS.
|
June 22, 2012 |
RANJAY PANDEY Vs. STATE OF BIHAR
|
February 28, 2012 |
RANJEET KUMAR Vs. STATE OF BIHAR
|
January 31, 2012 |
RANJEET KUMAR Vs. STATE OF BIHAR
|
November 5, 2012 |
RANJEET KUMAR TANTI Vs. SAKHICHAND MANDAL
|
March 5, 2012 |
RANJEET KUMAR YADAV Vs. STATE OF BIHAR
|
February 10, 2012 |
RANJEET THAKUR @ RANJEET KUMAR THAKUR Vs. STATE OF BIHAR
|
November 6, 2012 |
RANVIR SINGH @ RANVIR & ORS. Vs. STATE OF BIHAR & ANR.
|
May 10, 2012 |
RAS BIHARI PRASAD Vs. STATE OF BIHAR
|
June 26, 2012 |
RASH BIHARI MANJHI S/O LATE BRAJ KISHORE MANJHI Vs. STATE OF BIHAR THRU HOME SECRETARY SECRETARIAT PATNA
|
February 9, 2012 |
RASHMI BHARTI ALIAS PINKI Vs. PANKAJ KUMAR
|
June 25, 2012 |
RASHMI BHOLA Vs. STATE OF BIHAR
|
April 30, 2012 |
RATAN KUMAR SINHA SON OF TARINI PRASAD SINHA AT PRESENT GENERAL MANAGER ASHOK LEYLAND FINANCE LIMITED Vs. STATE OF BIHAR
|
February 22, 2012 |
RATNA KUMARI Vs. SUSHILA DEVI
|
November 8, 2012 |
RAVI ATAL Vs. GANGA DEVI
|
January 24, 2012 |
RAVI BHUSHAN PRASAD VERMA Vs. BIHAR STATE BAR COUNCIL
|
April 25, 2012 |
RAVI BHUSHAN PRASAD VERMA Vs. BIHAR STATE BAR COUNCIL
|
May 2, 2012 |
RAVI KANT BHARTI S/O SRI RAM CHANDRA PRASAD BHARTI Vs. STATE OF BIHAR
|
March 26, 2012 |
RAVI KUMAR CHOUDHARY S/O SHRI DUKHI CHAND CHOUDHARY Vs. CHAIRMAN-CUM-MANAGING
|
May 18, 2012 |
RAVI SHANKAR JHA Vs. STATE OF BIHAR
|
May 7, 2012 |
RAVI SHANKAR S/O LATE JAGAT NARAYAN SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF LAW AND JUSTICE, GOVT. OF BIHAR, PATNA AND ANR.
|
June 20, 2012 |
RAVI SHANKAR SAHAY S/O LATE INDRADEO SAHAY Vs. STATE OF BIHAR
|
April 4, 2012 |
RAVI TODI Vs. STATE OF BIHAR
|
November 5, 2012 |
RAVINDRA PRASAD CHOURASIA Vs. THE STATE OF BIHAR & ORS.
|
June 18, 2012 |
RAZI AHMAD S/O SARIF AHMAD Vs. STATE OF BIHAR
|
May 9, 2012 |
REETA SRIVASTAVA W/O ANIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR WITH
|
May 7, 2012 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION PANCHDEEP BHAWAN Vs. KIRAN CINEMA K P ROAD GAYA DISTRICT GAYA THROUGH ITS PARTNER SRI KANAK KISHORE SINGH
|
March 27, 2012 |
REGIONAL P.F. COMMISSIONER Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ANR.
|
October 17, 2012 |
REGISTRAR CUM SECRETARY PHARMACY Vs. BABLU KUMAR
|
February 21, 2012 |
REHAN ALIAS REHAN Vs. ABDUL MANNAN ALIAS ABDUL MANAN SON OF LATE MD SULAIMAN
|
January 31, 2012 |
REHANA KHATOON W/O MD.MUKHTAR Vs. STATE OF BIHAR
|
November 26, 2012 |
REKHA CHOUDHARY SON OF LATE KALI LAL CHOUDHARY Vs. STATE OF BIHAR
|
November 5, 2012 |
RENU DEVI @ RENU KUMARI Vs. STATE OF BIHAR
|
April 27, 2012 |
RENU DEVI W/O OM PRAKASH GUPTA Vs. STATE OF BIHAR
|
October 3, 2012 |
RENU SINHA WIFE OF LATE RAMESH PRASAD Vs. KALAM SON OF SRI MD HALIM
|
January 23, 2012 |
REYAZ Vs. RAM KRISHNA RAJAK
|
January 4, 2012 |
RITAMBHARI DEVI Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY
|
August 14, 2012 |
RITAMBHARI DEVI Vs. THE STATE OF BIHAR
|
May 16, 2012 |
RITAMBHARI DEVI Vs. THE STATE OF BIHAR
|
April 25, 2012 |
RITENDRA BHUSHAN AWASTHI Vs. RURAL DEVELOPMENT ENVIRONMENTAL PROTECTION AND RESEARCH ORGANIZATION (REFRO)
|
December 17, 2012 |
RIYASAT ALI SON OF SABIR KHAN Vs. V C B N MANDAL UNIVERSITY LALOO NAGAR MADHEPURA
|
January 12, 2012 |
RLADHA MOHAN PAUL @ RADHA MOHAN PAUL Vs. STATE OF BIHAR
|
September 11, 2012 |
ROHAN YADAV, SON OF LATE MUNSHI YADAV Vs. STATE OF BIHAR
|
October 15, 2012 |
ROOP DHARI DAS Vs. STATE OF BIHAR
|
August 9, 2012 |
ROOPCHAND MANDAL Vs. STATE OF BIHAR
|
December 11, 2012 |
ROXY CINEMA Vs. STATE OF BIHAR
|
July 20, 2012 |
ROY PRABHAKAR PRASAD SON OF GHURAN PRASAD ROY Vs. STATE OF BIHAR
|
January 16, 2012 |
RUDRA PRATAP DUTTA Vs. MANINDRA NATH DUTTA
|
February 23, 2012 |
RUDRA PRATAP DUTTAA Vs. SATENDRA NATH DUTTAA
|
February 23, 2012 |
RUP NARAIN RAI Vs. STATE OF BIHAR
|
April 6, 2012 |
RUPENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 13, 2012 |
S K TRITHRAJ HIMMAT SINGH Vs. STATE OF BIHAR
|
February 22, 2012 |
S M ASFAR ALAM S/O LATE S ALI MOHAMMAD Vs. STATE OF BIHAR
|
August 6, 2012 |
S M ATIQUE AHSAN Vs. STATE OF BIHAR
|
December 2, 2012 |
S M SIBGHATULLAH Vs. STATE OF BIHAR
|
October 16, 2012 |
S M TALHA SAJID Vs. STATE OF BIHAR
|
April 6, 2012 |
S. M. ASFAR ALAM Vs. STATE OF BIHAR
|
July 28, 2012 |
S.K. TRITHRAJ HIMMAT SINGH AND ANR. Vs. STATE OF BIHAR AND ORS.
|
February 22, 2012 |
SAADULLAH QUADRI AND ORS. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY AND ORS.
|
December 4, 2012 |
SABHA GOND Vs. STATE OF BIHAR
|
March 7, 2012 |
SABIBAN Vs. MAHIDANI
|
August 23, 2012 |
SABIL AHAMED Vs. STATE OF BIHAR
|
October 5, 2012 |
SABITA DEVI Vs. THE STATE OF BIHAR, ARVIND TRIPATHI AND VED PRAKASH OJHA
|
August 30, 2012 |
SABITA DEVI @ SABITA KUMARI W/O SRI SHAMBHU PRASAD SAH Vs. STATE OF BIHAR
|
May 7, 2012 |
SABITA DEVI WIFE OF KRIT MAHTO RESIDENT OF VILLAGE MAHARAJGANJ Vs. STATE OF BIHAR
|
April 2, 2012 |
SABITA KUMARI Vs. PANKAJ KUMAR DEVNANDAN PRASAD YADAV
|
June 18, 2012 |
SACHANI DEVI Vs. STATE OF BIHAR
|
April 18, 2012 |
SACHIDANAND SINGH Vs. STATE OF BIHAR
|
May 7, 2012 |
SADA NAND PASWAN SON OF LATE NAGESHWAR PASWAN Vs. STATE OF BIHAR
|
January 31, 2012 |
SADANAND RAM Vs. STATE OF BIHAR
|
February 1, 2012 |
SADHO YADAV Vs. STATE OF BIHAR
|
September 10, 2012 |
SAFIUR REHMAN & ORS. Vs. THE STATE OF BIHAR & ANR.
|
February 16, 2012 |
SAHABUDDIN @ SAHABUDDIN Vs. STATE OF BIHAR
|
March 21, 2012 |
SAHARSA.JAWAHAR SINGH Vs. THE STATE OF BIHAR
|
March 23, 2012 |
SAHDEB PRASAD Vs. STATE OF BIHAR
|
August 3, 2012 |
SAHDEO MANDAL Vs. STATE OF BIHAR
|
May 15, 2012 |
SAHDEO PRASAD SON LATE SOHAN SAO Vs. STATE OF BIHAR THROUGH THE COMMISSIONER FINANCE COMMERCIAL TAXES DEPARTMENT GOVT OF BIHAR
|
January 24, 2012 |
SAHJDEO DAS Vs. DEVI DAS @ DEONANDAM DAS
|
August 24, 2012 |
SAHJDEO DAS Vs. DEVI DAS @ DEONANDAM DAS
|
April 24, 2012 |
SAIDUR RAHMAN Vs. STATE OF BIHAR
|
October 8, 2012 |
SAIFULLAH KHAN S/O LATE-WASIULLAH KHAN Vs. STATE OF BIHAR
|
August 31, 2012 |
SAKET SURAT DEVI Vs. STATE OF BIHAR
|
July 27, 2012 |
SAKHICHAND MANDAL Vs. PREM TANTI
|
March 5, 2012 |
SAKIM Vs. STATE OF BIHAR
|
March 14, 2012 |
SAMPATI DEVI, MADAN SAH, HARILAL SAH, VINOD SAH, JANKI DEVI Vs. RAJENDRA SHUKLA, CHINTA MANI PRASAD, MANGAL SAH
|
May 18, 2012 |
SANDEEP KUMAR Vs. THE STATE OF BIHAR
|
June 20, 2012 |
SANDEEP KUMAR KHANDELWAL ALIAS MUNNA KHANDEWAL SON OF PREM KUMAR KHANDELWAL Vs. STATE OF BIHAR
|
February 8, 2012 |
SANGHMITRA KUMARI W/O SRI ARUN KUMAR Vs. STATE OF BIHAR
|
March 26, 2012 |
SANJAI KUMAR ALIAS SANJAI RAI S/O LATE RAM NARESH SINGH Vs. STATE OF BIHAR
|
March 19, 2012 |
SANJAY AGRAWAL Vs. STATE OF BIHAR
|
November 9, 2012 |
SANJAY KUMAR Vs. UNION OF INDIA
|
October 5, 2012 |
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
February 1, 2012 |
SANJAY KUMAR Vs. SHILA DEVI
|
August 7, 2012 |
SANJAY KUMAR GUPTA S/O SRI SURESH CHANDRA GUPTA Vs. BIHAR STATE ELECTRICITY BOARD PATNA
|
July 27, 2012 |
SANJAY KUMAR KHEMKA, SON OF MANGAL CHAND KHEMKA Vs. STATE OF BIHAR
|
February 22, 2012 |
SANJAY KUMAR RAI Vs. STATE OF BIHAR
|
March 16, 2012 |
SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
October 12, 2012 |
SANJAY KUMAR SHUKLA AND ORS Vs. BHARAT PETROLEUM COR AND ORS
|
May 16, 2012 |
SANJAY KUMAR SINGH Vs. HONBLE CHANCELLOR UNIVERSITIES OF BIHAR
|
January 6, 2012 |
SANJAY KUMAR SINGH Vs. BISHRAM SHARMA
|
January 16, 2012 |
SANJAY KUMAR SINGH SON OF KAMLAPATI KAMLESH Vs. STATE OF BIHAR
|
July 25, 2012 |
SANJAY KUMAR YADAV Vs. STATE OF BIHAR
|
October 16, 2012 |
SANJAY KUMAR YADAV Vs. THE STATE OF BIHAR AND ORS.
|
August 16, 2012 |
SANJAY PRASAD Vs. THE STATE OF BIHAR
|
May 8, 2012 |
SANJAY PRASAD SON OF LATE RAJENDRA PRASAD Vs. BANK OF INDIA THROUGH THE CHAIRMAN AND MANAGING WITH
|
April 3, 2012 |
SANJAY SINGH Vs. CHANDRADEO PRASAD
|
January 30, 2012 |
SANJAY SINGH SON OF RAMSHISH SINGH Vs. STATE OF BIHAR
|
August 14, 2012 |
SANJEEV GUPTA Vs. STATE OF BIHAR
|
January 10, 2012 |
SANJEEV KUMAR RAI SON OF JAI PRAKASH RAI Vs. STATE OF BIHAR
|
February 9, 2012 |
SANJEEV KUMAR SINHA @ SANJEEV KUMAR @ GUDDU Vs. STATE OF BIHAR
|
March 29, 2012 |
SANJEEV KUMAR SUMAN S/O RAMESHWAR TANTI Vs. UNION OF INDIA
|
October 30, 2012 |
SANJIB SHARMA Vs. STATE OF BIHAR
|
July 9, 2012 |
SANJIVAN SINGH Vs. STATE OF BIHAR
|
August 2, 2012 |
SANJU KUMARI Vs. STATE ELECTION COMMISSION
|
January 9, 2012 |
SANT PANDEY Vs. KEDAR NATH TIWARY
|
April 25, 2012 |
SANT PRASAD RAI ALIAS SAINT PRASAD RAI Vs. RAMAWATI DEVI WIFE OF SHRO NARAYAN SINGH
|
May 15, 2012 |
SANTAN PRASAD SINGH S/O SRI KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
March 5, 2012 |
SANTAN SINGH Vs. STATE OF BIHAR
|
September 25, 2012 |
SANTOSH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
July 20, 2012 |
SANTOSH KUMAR Vs. SACHITA NAND RESTOGI
|
November 23, 2012 |
SANTOSH KUMAR Vs. STATE OF BIHAR
|
October 5, 2012 |
SANTOSH KUMAR ALIAS SANTOSH KUMAR JHA Vs. STATE OF BIHAR
|
June 29, 2012 |
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2012 |
SANTOSH KUMAR SINHA Vs. THE STATE OF BIHAR & ANR.
|
August 23, 2012 |
SANTOSH KUMAR SON OF LATE RAMBRIKSH PASWAN RESIDENT OF VILLAGE & P.O. ISUA, POLICE STATION Vs. THE STATE OF BIHAR AND ORS.
|
July 22, 2012 |
SANTOSH MANJHI @ GHICHANA Vs. STATE OF BIHAR
|
September 24, 2012 |
SARAMA BANERJEE Vs. SHYAMAL KUMAR
|
November 7, 2012 |
SARASWATI BHAWAN JAI KANT MADHYAMIK SANSKRIT VIDYALAYA Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCE DEVELOPMENT, GOVERNMENT OF BIHAR AND ORS.
|
April 10, 2012 |
SARJOO TEWARY SON OF LATE SUKHDEO TEWARY Vs. STATE OF BIHAR
|
February 2, 2012 |
SARJU YADAValias SARYUG YADAV Vs. STATE OF BIHAR
|
February 17, 2012 |
SARJUGIA DEVI Vs. RAJENDRA RAI
|
March 29, 2012 |
SARSWATI DEVI WIDOW OF LATE SHUBH NARAYAN SINGH Vs. STATE OF BIHAR
|
February 24, 2012 |
SARVESH CHANDRA Vs. STATE OF BIHAR
|
March 7, 2012 |
SARYU PRASAD S/O LATE RADHEY KRISHNA BHAGAT Vs. STATE OF BIHAR AND ORS
|
July 23, 2012 |
SARYUG MANDAL Vs. STATE OF BIHAR
|
September 27, 2012 |
SATENDRA MUSHAR SON OF JAGDISH MUSHAR Vs. STATE OF BIHAR
|
July 16, 2012 |
SATISH KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 24, 2012 |
SATISH PRASAD SINGH SON OF SRI RUDRADEO SINGH Vs. STATE OF BIHAR
|
January 17, 2012 |
SATTAN MANDAL ALIAS DHANUK Vs. STATE OF BIHAR
|
July 2, 2012 |
SATTAN SAH AND ORS Vs. STATE OF BIHAR
|
July 26, 2012 |
SATYA NARAIN MAHTO Vs. RAJA RAM MAHTO
|
June 25, 2012 |
SATYA NARAIN MISHRA @ BARKUJI SON OF LATE BHASKAR PRASAD MISHRA Vs. SUDHANSHU ANAND
|
December 5, 2012 |
SATYA NARAYAN BARAHAI SON OF KHUBLAL BARAHAI Vs. COLLECTOR, BEGUSARAI
|
February 22, 2012 |
SATYA NARAYAN CHOUDHARY Vs. STATE OF BIHAR & ANR.
|
July 31, 2012 |
SATYA NARAYAN PRASAD Vs. URMILA DEVI
|
January 3, 2012 |
SATYANARAIN GORH S/O MAHADEO GORH Vs. STATE OF BIHAR
|
April 25, 2012 |
SATYENDRA KUMAR Vs. STATE OF BIHAR
|
October 9, 2012 |
SATYENDRA KUMAR RAM Vs. STATE OF BIHAR
|
March 29, 2012 |
SATYENDRA PRASAD Vs. UMESH PRASAD @ UMESH KUMAR
|
March 1, 2012 |
SATYENDRA TIWARY Vs. JITENDRA TIWARI
|
April 3, 2012 |
SAUMITRA GAUR Vs. THE STATE OF BIHAR & ANR.
|
November 9, 2012 |
SAVITA KUMARI Vs. STATE OF BIHAR
|
November 5, 2012 |
SAYAD MASHIR ASHARAF Vs. SAYAD JAMAL ASHRAF
|
May 18, 2012 |
SAYED SADIK AKHTER SON OF SYED SHAM SUDDIN Vs. L.N. MITHILA UNIVERSITY DARBHANGA THROUGH THE VICE CHANCELLOR
|
December 19, 2012 |
SECRETARY SCIENCE AND TECHNOLOGY DEPARTMENT Vs. AUKHARI PARAS NATH SINHA
|
October 10, 2012 |
SEEMA RANI CHOUDHARY Vs. STATE OF BIHAR
|
March 2, 2012 |
SEVA DHARM SANSTHAN Vs. PATNA MUNICIPAL CORPORATION
|
March 26, 2012 |
SH. KEDAR NATH SHARMA Vs. THE CHAIRMAN, BIHAR STATE ELECTRICITY BOARD AND ORS.
|
June 22, 2012 |
SHAHABUDDIN ANSARI ALIAS SHAHABUDDIN S/O SAUDAGAR ANSARI Vs. STATE OF BIHAR
|
March 26, 2012 |
SHAHIDA HASAN Vs. STATE OF BIHAR
|
September 4, 2012 |
SHAILENDRA KISHOR SHARAN Vs. STATE OF BIHAR THROUGH THE SECRETARY HUMAN RESOURCES DEVELOPMENT
|
February 1, 2012 |
SHAILENDRA KUMAR Vs. UNION OF INDIA
|
September 21, 2012 |
SHAILENDRA KUMAR JHA Vs. STATE OF BIHAR
|
July 16, 2012 |
SHAILENDRA KUMAR JHA Vs. AJAY DHARI SINGH
|
February 8, 2012 |
SHAILENDRA KUMAR SINHA SON OF LATE HARIHAR PD SINHA Vs. STATE OF BIHAR
|
January 25, 2012 |
SHAILENDRA NATH GUPTA SON OF SHRI SATYA NARAIN GUPTA Vs. STATE OF BIHAR
|
February 15, 2012 |
SHAILENDRA THAKUR Vs. MANISH KUMAR
|
May 10, 2012 |
SHAILESH CHANDRA KUMAR Vs. THE STATE OF BIHA
|
September 11, 2012 |
SHAILESH SINGH, SON OF RAJESHWARI SINGH Vs. STATE OF BIHAR
|
October 16, 2012 |
SHAKUNTALA SINGH AND ORS Vs. KISHNI DEVI AND ORS
|
October 17, 2012 |
SHAMBHOO NATH Vs. STATE OF BIHAR
|
April 11, 2012 |
SHAMBHU GOEL Vs. STATE OF BIHAR
|
April 11, 2012 |
SHAMBHU KUMAR @ SHAMBHU YADAV Vs. STATE OF BIHAR AND ORS.
|
May 11, 2012 |
SHAMBHU KUMAR SINGH SON OF LATE JAG NARAYAN SINGH ALIAS JAGU SINGH Vs. DHARMSHEELA DEVI WIFE OF LATE BIMAL PRASAD SINGH
|
May 8, 2012 |
SHAMBHU PRASAD S/O GAJADHAR PRASAD Vs. STATE OF BIHAR AND ORS
|
July 18, 2012 |
SHAMBHU RAM S/O LATE BAIJNATH RAM Vs. STATE OF BIHAR
|
July 24, 2012 |
SHAMBHU SINGH Vs. STATE OF BIHAR
|
June 18, 2012 |
SHAMBHU YADAV Vs. STATE OF BIHAR
|
February 17, 2012 |
SHAMBU SAH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 5, 2012 |
SHAMIM KHAN SON OF LATE AZIZULLAH KHAN RESIDENT OF MAUZA BIDDI, P.S. CHAINPUR, DISTRICT - KAIMUR (BHABHUA) Vs. SABANAM KHATOON WIFE OF DIWAN NASIMKHAN RESIDENT OF VILLAGE - BIDDI, P.S. CHAINPUR, DISTRICT - KAIMUR (BHABHUA)
|
April 20, 2012 |
SHAMIMA KHATOON Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
|
April 27, 2012 |
SHAMIMA KHATOON AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
September 27, 2012 |
SHANKAR DEYAL SINGH SON OF LATE SHEO GAHAN SINGH Vs. PRESIDENT BIHAR RELIGIOUS TRUST BOARD PATNA VIDYAPATI MARG PATNA
|
February 7, 2012 |
SHANKAR JHA Vs. STATE OF BIHAR
|
March 15, 2012 |
SHANKAR KUMAR Vs. STATE OF BIHAR
|
June 20, 2012 |
SHANKAR PAS Vs. STATE OF BIHAR
|
May 4, 2012 |
SHANKAR RAM SON OF DEOLAL RAM Vs. STATE OF BIHAR
|
November 7, 2012 |
SHANKAR TIWARY Vs. STATE OF BIHAR
|
April 30, 2012 |
SHANKER MAHTO AT PRESENT POSTED AT PRIMARY SCHOOL Vs. STATE OF BIHAR
|
March 19, 2012 |
SHANTI DEVI Vs. AWADH KISHORE TRIVEDI
|
December 5, 2012 |
SHANTI KUMAR JAIN Vs. STATE OF BIHAR
|
April 26, 2012 |
SHANTI SINGH WIFE OF BIJAY BAHADUR SINGH Vs. SHARDA SINGH DAUGHTER OF LATE JAGARNATH PRASAD SINGH AND WIFE OF SRI BINAY KUMAR SINGH
|
March 29, 2012 |
SHARAD YADAV SON OF LATE NAND KISHORE YADAV Vs. STATE OF BIHAR
|
January 16, 2012 |
SHARDANAND SINGH S/O LATE BALA SINGH Vs. STATE OF BIHAR
|
June 27, 2012 |
SHASHANK SHAEKHAR PRASAD SON OF SRI JAGDISH PRASAD Vs. PATNA MUNICIPAL CORPORATION, MAURYA LOK COMPLEX, PATNA, THROUGH TOWN COMMISSIONER & ORS.
|
March 20, 2012 |
SHASHI GOENKA W/O AMARNATH GOENKA Vs. STATE OF BIHAR
|
January 30, 2012 |
SHASHI KUMAR BHOLA, SON OF OM PRAKASH BOLA Vs. STATE OF BIHAR
|
April 30, 2012 |
SHASHI KUMAR SINGH Vs. STATE OF BIHAR
|
October 9, 2012 |
SHASHI NATH RAUT SON OF SRI RAGHUNATH RAUT Vs. STATE OF BIHAR THROUGH THE SECRETARY WATER RESOURCES DEPARTMENT GOVT OF BIHAR PATNA
|
February 1, 2012 |
SHASHI PRASAD YADAV SON OF SRI NAGENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
January 10, 2012 |
SHASHIBALA RAI Vs. STATE OF BIHAR
|
March 20, 2012 |
SHEELA DEVI W/O LATE SIDHNATH PRASAD, R/O VILLAGE-GOPALPUR, P.O.-GOPALPUR, P.S.-BELCHHI, DISTRICT-PATNA, PRESENTLY RESIDING AT VILLAGE-SISAUNA, P.O. + P.S.-JOKIHAT, DISTRICT-ARARIA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PUBLIC HEALTH ENGINEERING DEPARTMENT, BIHAR, PATNA & ORS.
|
September 4, 2012 |
SHEIKH AHMAD SON OF LATE SHEIKH THUG Vs. STATE OF BIHAR
|
September 4, 2012 |
SHEKHAR SUMAN Vs. STATE OF BIHAR
|
August 1, 2012 |
SHEO MOCHI SON OF MISTREE MOCHI Vs. STATE OF BIHAR
|
July 30, 2012 |
SHESH NARAYAN SINGH Vs. STATE OF BIHAR
|
November 5, 2012 |
SHITAL KUMAR MISHRA Vs. STATE OF BIHAR
|
February 22, 2012 |
SHITAL PRASAD & ANR. Vs. THE COLLECTOR OF DISTRICT (DM) MADHUBANI & ORS.
|
August 27, 2012 |
SHIV BAHADUR CHOUDHARY AND ORS Vs. STATE OF BIHAR
|
March 12, 2012 |
SHIV JEE RAI & ORS. Vs. THE STATE OF BIHAR & ANR.
|
November 5, 2012 |
SHIV KALA DEVI Vs. STATE OF BIHAR
|
October 4, 2012 |
SHIV KUMAR GUPTA AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
April 30, 2012 |
SHIV KUMAR PURBEY Vs. MOST. MEENA DEVI
|
February 24, 2012 |
SHIV NARAYAN YADAV Vs. THE STATE OF BIHAR AND ANR.
|
September 28, 2012 |
SHIV NARAYAN YADAV SON OF MOHAN YADAV Vs. STATE OF BIHAR
|
March 5, 2012 |
SHIV PRASAD SINGH, SON OF BHUTI SINGH; UMESH SINGH, SON OF SHIV PRASAD SINGH; KAPIL SINGH, SON OF JAGA SINGH; AKHILESH SINGH @ AKHILESHWAR SINGH SON OF JAGA SINGH Vs. STATE OF BIHAR
|
September 21, 2012 |
SHIV SHANKAR PANDEY Vs. STATE OF BIHAR
|
January 30, 2012 |
SHIV SHANKAR YADAV Vs. STATE OF BIHAR
|
December 6, 2012 |
SHIV SHANKER MISHRA Vs. RAMCHANDRA MISHRA ALIAS UMA SHANKE
|
January 10, 2012 |
SHIVA DEVI AND ORS. Vs. DWARIKA PRASAD PODDAR AND ORS.
|
August 31, 2012 |
SHIVA KANT MISHRA Vs. THE STATE OF BIHAR, DEPARTMENT OF HOME, PATNA & ORS.
|
April 20, 2012 |
SHIVAM COLD STORAGE Vs. THE BIHAR STATE ELECTRICITY BOARD
|
October 5, 2012 |
SHIVDAYAL YADAV Vs. STATE OF BIHAR
|
February 17, 2012 |
SHIVDEO CHAUDHOURY Vs. THE STATE OF BIHAR & ORS.
|
December 19, 2012 |
SHIVENDRA KUMAR Vs. THE STATE OF BIHAR & ORS.
|
March 23, 2012 |
SHIVENDRA KUMAR SHAHI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY DEPARTMENT
|
January 23, 2012 |
SHIVJI PANDEY Vs. STATE OF BIHAR
|
June 20, 2012 |
SHIVNANDAN SINGH Vs. STATE OF BIHAR
|
August 1, 2012 |
SHOBHA RAI AND OTHER Vs. STATE OF BIHAR
|
November 2, 2012 |
SHOLEY MANDAL Vs. REKHA DEVI
|
June 18, 2012 |
SHREE RAGHUBANSH BIBHUSHAN THA Vs. BIHAR STATE BOARD OF RELIG
|
January 5, 2012 |
SHRI NAND KISHORE KESHRI, SON OF LATE BHAGWAN DAS KESHRI, RESIDENT OF MOHALLA KHALASI, JHAJHA, POST OFFICE AND POLICE STATION JHAJHA, DISTRICT JAMUI AT PRESENT POSTED AS DISTRICT WELFARE OFFICER, SAMASTIPUR Vs. STATE OF BIHAR
|
January 12, 2012 |
SHRIDHAR SINHA Vs. STATE OF BIHAR
|
June 25, 2012 |
SHYAM BALI PRASAD SINGH Vs. STATE OF BIHAR
|
February 27, 2012 |
SHYAM BIHARI Vs. COMMISSIONER OF INCOME TAX
|
May 7, 2012 |
SHYAM BIHARI YADAV Vs. STATE OF BIHAR
|
January 25, 2012 |
SHYAM DEO SINGH Vs. STATE OF BIHAR
|
August 16, 2012 |
SHYAM KISHORE SINHA Vs. STATE OF BIHAR
|
January 2, 2012 |
SHYAM POWER INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 17, 2012 |
SHYAM SUDER PRASAD Vs. STATE OF BIHAR; BIHAR SCHOOL EXAMINATION BOARD
|
December 10, 2012 |
SHYAM SUNDER PANDEY Vs. STATE ELECTION COMMISSION
|
July 13, 2012 |
SHYAM SUNDER TIBREWAL, SON OF LATE BIHARI LAI Vs. STATE OF BIHAR
|
April 12, 2012 |
SHYAMA DEVI & ORS. Vs. STATE OF BIHAR
|
November 22, 2012 |
SHYAMA KUMARI SINHA, WD/O LATE KAMAL KUMAR Vs. STATE OF BIHAR
|
December 17, 2012 |
SHYAMA NAND JHA Vs. STATE OF BIHAR
|
March 5, 2012 |
SIDHESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
February 2, 2012 |
SITA DEVI Vs. STATE OF BIHAR
|
April 16, 2012 |
SITA DEVI AND ORS. Vs. SATRUGHAN PRASAD SINGH AND ORS.
|
December 11, 2012 |
SITA RAM GOSWAMI Vs. STATE OF BIHAR
|
August 17, 2012 |
SITA RAM KAHAR SON OF LATE DULAR CHAND RAM Vs. STATE OF BIHAR
|
February 13, 2012 |
SITA RAM PASWAN Vs. STATE OF BIHAR
|
September 28, 2012 |
SITA RAM SHARMA, SON OF SAGAR MAL SHARMA Vs. STATE OF BIHAR
|
April 17, 2012 |
SITA RAM SINGH Vs. THE UNITED INDIA INSURANCE CO. LTD. AND ORS.
|
April 5, 2012 |
SITA RAM SINGH Vs. THE STATE OF BIHAR AND ORS.
|
November 27, 2012 |
SITA RAM SINGH SON OF JAGDEO SINGH Vs. STATE OF BIHAR
|
January 4, 2012 |
SITA RAM TIWARY Vs. STATE OF BIHAR
|
July 10, 2012 |
SITA SHARAN PRASAD Vs. MANORMA DEVI
|
February 29, 2012 |
SITARAM MOCHI SON OF LATE BABULAL RAM Vs. STATE OF BIHAR
|
November 5, 2012 |
SITARAM YADAV Vs. SANT LAL YADAV
|
July 24, 2012 |
SIYA RAM PRASAD SON OF LATE LADU PRASAD Vs. STATE OF BIHAR
|
July 19, 2012 |
SIYA RAM PYASA Vs. STATE OF BIHAR
|
February 14, 2012 |
SIYA RAM SINGH Vs. STATE OF BIHAR
|
January 25, 2012 |
SIYA RAM TANTI, RAJ KUMAR PASWAN, RAM PRATAP PASWAN Vs. STATE OF BIHAR
|
October 19, 2012 |
SK HAMID LATE SK RAHMAN Vs. STATE OF BIHAR
|
August 6, 2012 |
SK ILIAS Vs. STATE
|
September 18, 2012 |
SK QAYUM Vs. MOSTT AMBEYA KHATOON
|
August 3, 2012 |
SK. KAMRULLAH @ SK. KAMRULL, SON OF RAMJAN AND ORS. ALL ARE RESIDENTS OF VILLAGE BANJARAHA, P.S. KURANWA, CHAINPUR, DISTRICT EAST CHAMPARAN (MOTIHARI) Vs. THE STATE OF BIHAR
|
November 29, 2012 |
SK. MAQBUL HUSSAIN @ MAKLI AND ORS. Vs. THE STATE OF BIHAR
|
June 28, 2012 |
SMITA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
June 26, 2012 |
SMT. KAMTA DEVI & ANR. Vs. DR. REKHA SINGH & ORS.
|
July 19, 2012 |
SMT. SONA DEVI Vs. THE UNION OF INDIA THROUGH THE SECRETARY AND ORS.
|
July 3, 2012 |
SMT. VEENA W/O SRI VIKASH KUMAR SINGH Vs. STATE OF BIHAR
|
March 26, 2012 |
SOBARATI ANSARI Vs. STATE OF BIHAR
|
September 24, 2012 |
SOHAGA RAM AND OTHER Vs. STATE OF BIHAR
|
April 16, 2012 |
SOMAI KISKU, SON OF LATE MANGAL KISKU Vs. STATE OF BIHAR
|
July 25, 2012 |
SOMESHWAR MISHRA @ SAMESHWAR KUMAR MISHRA Vs. STATE OF BIHAR
|
November 5, 2012 |
SONI KUMARI SINGH DAUGHTER OF AMARJIT KUMAR SINGH, C/O KAUSHAL KISHORE SINGH Vs. STATE OF BIHAR
|
April 25, 2012 |
SOUMINDRA BHATTACHARYA SON OF P S BHATTACHARYA Vs. STATE OF BIHAR
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January 10, 2012 |
SRI BHAGWAN SINGH Vs. THE STATE OF BIHAR THROUGH THE SECRETARY AND ORS.
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July 25, 2012 |
SRI CHANDRIKA SAO Vs. STATE OF BIHAR
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April 12, 2012 |
SRI LAXMINATH JHA SON OF LATE BAL KRISHNA JHA & ORS. Vs. THE L.N.M. UNIVERSITY, DARBHANGA THROUGH ITS VICE-CHANCELLOR AND ORS.
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July 31, 2012 |
SRI NARAIN MISHRA @ NAG NARAIN TIWARI Vs. STATE OF BIHAR
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February 27, 2012 |
SRI RAM ENTERPRISES Vs. UNION OF INDIA
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April 2, 2012 |
SRI SIDDHARTHA KUMAR SINGH Vs. THE STATE OF BIHAR & ANR.
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May 10, 2012 |
SRICHAND MOCHI Vs. STATE OF BIHAR
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May 3, 2012 |
SRIKANT MALIIK Vs. STATE OF BIHAR
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March 2, 2012 |
SRIMAN NARAYAN SINGH Vs. STATE OF BIHAR
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February 14, 2012 |
STATE BANK OF INDIA Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
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September 7, 2012 |
STATE BANK OF INDIA Vs. THE UNION OF INDIA
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June 28, 2012 |
STATE BANK OF INDIA THROUGH BRANCH MANAGER, GOPALPUR & ANR. Vs. THE STATE OF BIHAR THROUGH CHIEF SECRETARY & ORS.
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March 20, 2012 |
STATE OF BIHAR Vs. MOD NARAYAN MISHRA
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August 6, 2012 |
STATE OF BIHAR Vs. RAJENDRA UPADHYAY
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August 9, 2012 |
STATE OF BIHAR Vs. SURENDRA MAHTO S/O RAGHUNI MAHTO
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July 26, 2012 |
STATE OF BIHAR Vs. SHYAM SUNDAR SINGH ALIAS RAM SURAT SINGH S/O LATE KAPILDEO SINGH
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August 1, 2012 |
STATE OF BIHAR Vs. RAJ KUMAR SINGH
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July 30, 2012 |
STATE OF BIHAR Vs. BADRI NARAIN PANDEY
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May 16, 2012 |
STATE OF BIHAR Vs. KRISHNA YADAV S/O BASANT YADAV
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May 4, 2012 |
STATE OF BIHAR Vs. GIRIJA SINGH
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February 21, 2012 |
STATE OF BIHAR Vs. GUDDU CHAUBEY SON OF BABU MAN CHOUBEY
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March 20, 2012 |
STATE OF BIHAR Vs. AJAY SINGH
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April 16, 2012 |
STATE OF BIHAR Vs. MEHDI HASAN
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April 5, 2012 |
STATE OF BIHAR Vs. NAND KISHORE PRASAD
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October 9, 2012 |
STATE OF BIHAR Vs. PARBATI DEVI
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October 10, 2012 |
STATE OF BIHAR Vs. MANISH NARAIN S/O LATE SHAIL KUMARI CHOUDHARY
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May 1, 2012 |
STATE OF BIHAR Vs. BANGALI SAHNI S/O. LATE RASO SAHNI
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November 29, 2012 |
STATE OF BIHAR Vs. SUDHANSHU KUMAR ALIAS MADHU MANGAL S/O BIRENDRA MISHRA
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March 13, 2012 |
STATE OF BIHAR Vs. PRAHALAD DUBEY
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March 6, 2012 |
STATE OF BIHAR Vs. RAKESH RANJAN
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October 19, 2012 |
STATE OF BIHAR Vs. SACHCHIDANAND KESHARI
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October 17, 2012 |
STATE OF BIHAR Vs. BHUPENDRA PRASAD RAI S/O GAURI SHANKAR RAI, R/O VILL. MUKUNDPUR, P.S. PATORY, DISTRICT-SAMASTIPUR
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November 1, 2012 |
STATE OF BIHAR Vs. SMT. PARBATI DEVI & ORS.
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October 3, 2012 |
STATE OF BIHAR Vs. KRISHNA YADAV ALIAS BIGGA MAHATA ALIAS MAMA @ MULLA
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September 28, 2012 |
STATE OF BIHAR Vs. GOPAL KUMAR PANDEY
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October 3, 2012 |
STATE OF BIHAR Vs. LAXMAN YADAV
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September 19, 2012 |
STATE OF BIHAR Vs. BENJO YADAV SON OF UCHO YADAV
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September 18, 2012 |
STATE OF BIHAR Vs. SIDH NATH SINGH
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September 18, 2012 |
STATE OF BIHAR Vs. KASHI CHOUDHARY
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September 17, 2012 |
STATE OF BIHAR Vs. RAM DAYAL SINGH, SON OF RAM SEWAK SINGH
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September 17, 2012 |
STATE OF BIHAR Vs. STATE
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February 21, 2012 |
STATE OF BIHAR Vs. CHANDRADEO SINGH S/O LATE RAM SAGAR SINGH
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October 17, 2012 |
STATE OF BIHAR Vs. UPENDRA YADAV @ PASSENGER YADAV
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October 15, 2012 |
STATE OF BIHAR Vs. AJAY KUMAR PANDEY
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August 17, 2012 |
STATE OF BIHAR Vs. BIRENDRA KUMAR SINGH
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August 23, 2012 |
STATE OF BIHAR Vs. AJAR NATH MUKHIYA
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September 14, 2012 |
STATE OF BIHAR Vs. MADAN SINGH S/O LATE MATHURA SINGH
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September 5, 2012 |
STATE OF BIHAR Vs. RAM CHANDRA RAM
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September 13, 2012 |
STATE OF BIHAR Vs. MD RAHMAN
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August 27, 2012 |
STATE OF BIHAR Vs. ARJUN YADAV
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December 14, 2012 |
STATE OF BIHAR Vs. BHOLA MISTRI
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December 12, 2012 |
STATE OF BIHAR Vs. SATTO YADAV SON OF HIYALAL YADAV
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November 21, 2012 |
STATE OF BIHAR Vs. SUNIL KUMAR @ SUNIL SINGH
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December 11, 2012 |
STATE OF BIHAR Vs. SHEIKH NIYAZ AHMAD
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December 7, 2012 |
STATE OF BIHAR Vs. BADRI NARAYAN MAHATO
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December 14, 2012 |
STATE OF BIHAR Vs. SARYU ROY
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November 8, 2012 |
STATE OF BIHAR Vs. SHISHIR KUMAR GHOSH
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November 9, 2012 |
STATE OF BIHAR Vs. PANKAJ CHOUDHRAY @ PAPPU CHOUDHARY
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November 1, 2012 |
STATE OF BIHAR Vs. RAKESH KUMAR
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March 12, 2012 |
STATE OF BIHAR Vs. RAM DAYAL SINGH, S/O RAM SEWAK SINGH; ASHOK SINGH, S/O SHAUKHI SINGH AND ORS
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September 17, 2012 |
STATE OF BIHAR Vs. ANIL KUMAR MISHRA
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November 2, 2012 |
STATE OF BIHAR Vs. LAXMAN YADAV
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December 10, 2012 |
STATE OF BIHAR Vs. GURUSHARAN RAM
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July 23, 2012 |
STATE OF BIHAR Vs. NAGENDRA RAI @ RAJ PUNCHUM RAI
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September 7, 2012 |
STATE OF BIHAR Vs. SABIR MIAN @ LUTANIA MIAN
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July 10, 2012 |
STATE OF BIHAR Vs. BHUWANESHWAR SHARMA
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May 10, 2012 |
STATE OF BIHAR Vs. BIHAR HUMAN RIGHTS COMMISSION
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December 18, 2012 |
STATE OF BIHAR Vs. NIL
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February 21, 2012 |
STATE OF BIHAR Vs. SATYA NARAIN SINGH
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November 27, 2012 |
STATE OF BIHAR Vs. KUSHESWAR NATH PANDEY
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September 19, 2012 |
STATE OF BIHAR Vs. SURENDRA KUMAR AND OTHERS
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November 23, 2012 |
STATE OF BIHAR & ORS Vs. ST XAVIERS COLLEGE OF EDUCATION DIGHA
GHAT, PATNA & ORS
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January 18, 2012 |
STATE OF BIHAR & ORS. Vs. ST. XAVIERS COLLEGE OF EDUCATION & ORS.
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January 18, 2012 |
STATE OF BIHAR AND ORS Vs. OM PRAKASH SAH AND ORS
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September 18, 2012 |
STATE OF BIHAR REPRESENTED BY EXECUTIVE ENGINEER R E O WORKS DIVISION MASAURHI Vs. KANTI CONSTRUCTION COMPANY THROUGH ITS PARTNER BAIJNATH SINGH SON OF LATE BANKE BIHARI SINGH
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March 20, 2012 |
STATE OF BIHAR THROUGH ITS SECRETARY Vs. BIKRAMA SINGH SON OF LATE SUBEDAR SINGH
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August 14, 2012 |
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT OF BIHAR, PATNA Vs. SAKET SUMAN
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August 9, 2012 |
STATE OF BIHAR THROUGH THE COLLECTOR Vs. B.N.KEDIA & COMPANY
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September 5, 2012 |
STATE OF BIHAR THROUGH THE COLLECTOR BETTIAH Vs. INDU CONSTRUCTION HAJIPUR PLAINTIFF
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May 16, 2012 |
STATE OF BIHAR THROUGH THE EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION KATIHAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER EASTERN RAILWAY
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March 29, 2012 |
STATE OF BIHAR THRU COLLECTOR NAWADAH Vs. PEYARI MAHTO
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May 8, 2012 |
STATE OF HARYANA Vs. KARTAR SINGH
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November 29, 2012 |
STATE THROUGH INTELLIGENCE OFFICER Vs. GYANI PRASAD
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October 30, 2012 |
STATE THROUGH SRI ANIL KUMAR SINHA ENFORCEMENT Vs. MAHESHWAR PRASAD SINGH
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July 5, 2012 |
SUBHAG KOERI Vs. STATE OF BIHAR
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April 20, 2012 |
SUBHAN MANSOORI Vs. STATE OF BIHAR
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November 6, 2012 |
SUBODH KUMAR Vs. STATE OF BIHAR
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February 16, 2012 |
SUBODH KUMAR SINGH Vs. STATE OF BIHAR
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April 19, 2012 |
SUBODH KUMAR YADAV Vs. STATE OF BIHAR
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February 3, 2012 |
SUBODH PASWAN Vs. STATE OF BIHAR
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January 16, 2012 |
SUBRATA BASU Vs. THE STATE OF BIHAR AND ORS.
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May 15, 2012 |
SUDAMA CHAUDHARY SON OF NARAIN CHAUDHARY Vs. STATE OF BIHAR
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March 30, 2012 |
SUDARSHAN RAI Vs. STATE OF BIHAR
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January 4, 2012 |
SUDHANSHU KUMARalias MADHU MANGAL Vs. STATE OF BIHAR
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March 13, 2012 |
SUDHANSHU SHEKHAR Vs. STATE OF BIHAR
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January 10, 2012 |
SUDHIF KUMAR TIWARI Vs. STATE OF BIHAR
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August 17, 2012 |
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
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August 8, 2012 |
SUDHIR SAHANI Vs. STATE OF BIHAR
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July 16, 2012 |
SUDISHT RAI Vs. STATE OF BIHAR
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September 4, 2012 |
SUGANDHI DEVI & ANR. Vs. BANARASHI PRASAD & ORS.
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September 21, 2012 |
SUGIA DEVI Vs. UNION OF INDIA
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May 1, 2012 |
SUGIA DEVI WIFE OF LATE CHANAK LAL YADAV, RESIDENT OF VILLAGE NATHPUR P S NARPATGANJ DISTRICT- ARARIA BIHAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER NORTH EAST RAILWAY GORAKHPUR
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May 1, 2012 |
SUJATA ROY Vs. STATE OF BIHAR
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May 7, 2012 |
SUJIT KUMAR SON OF LATE DEVENDRA PRASAD SINGH Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER EASTERN RAILWAY KOLKATTA
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February 3, 2012 |
SUKHADEO CHAUPAL SON OF LATE ANUP CHAUPAL Vs. STATE OF BIHAR
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August 9, 2012 |
SULOCHANA DEVI AND ORS. Vs. RANJEET KUMAR YADAV AND ANR.
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October 4, 2012 |
SULTAN MALLICK Vs. STATE OF BIHAR
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June 22, 2012 |
SUMAN KUMARI Vs. STATE OF BIHAR
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April 19, 2012 |
SUMAN PRASAD SRIVASTAVA S/O LATE NATHUNI LAL Vs. STATE OF BIHAR WITH
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March 2, 2012 |
SUMAN SAURAV Vs. THE STATE OF BIHAR
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February 23, 2012 |
SUMARI KUMARI @ SUMON KUMARI Vs. THE STATE OF BIHAR AND ORS.
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April 19, 2012 |
SUMITRA DEVI ALIAS SUMINTA DEVI Vs. SYED ZAYAUDDIN ASHRAF ALIAS SAYAD
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August 1, 2012 |
SUNDARWA DEVI Vs. KRISHNA SINGH
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November 30, 2012 |
SUNIL CHAUDHARY S/O KAPIL DEO CHAUDHARI Vs. STATE OF BIHAR
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January 13, 2012 |
SUNIL KUMAR Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY & ORS.
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March 26, 2012 |
SUNIL KUMAR Vs. STATE OF BIHAR
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September 14, 2012 |
SUNIL KUMAR AND ANOTHER Vs. DIP NARAYAN MANDAL AND ANOTHER
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May 8, 2012 |
SUNIL KUMAR SADHU SON OF LATE MURLIDHAR SADHU Vs. STATE OF BIHAR
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August 14, 2012 |
SUNIL KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
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July 3, 2012 |
SUNIL KUMAR SINGH Vs. RAJ NARAYAN SINGH SON OF LATE SITARAM SINGH
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April 3, 2012 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
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April 10, 2012 |
SUNIL KUMAR SINGH @ SUNIL SINGH Vs. UNION OF INDIA
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June 26, 2012 |
SUNIL KUMAR SON OF LATE RAM CHANDRA Vs. STATE OF BIHAR
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August 1, 2012 |
SUNIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR
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March 14, 2012 |
SUNIL RANKA S/O SRI RATANLAF RANKA Vs. STATE OF BIHAR
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May 3, 2012 |
SUNITA DEVI Vs. THE STATE OF BIHAR THROUGH SECRETARY AND ORS.
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September 10, 2012 |
SUNITA DEVI Vs. BIHAR STATE FINANCIAL CORPORATION
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January 12, 2012 |
SUNITA KUMARI Vs. THE STATE OF BIHAR AND ORS.
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July 27, 2012 |
SUNITA KUMARI WIFE OF BRAJESH KR. GUPTA AND D/O LATE BADRINATH PRASAD Vs. SANTOSH PRAKASH SON OF LATE BADRINATH PRASAD AT PRESENT ADDRESS BANK OF BARODA BRANCH GULZARBAGH POLICE STATION GULZARBAGH, DISTRICT PATNA
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May 7, 2012 |
SUPRIYA CHAUDHARY Vs. STATE OF BIHAR
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June 18, 2012 |
SURAJ BHAGAT Vs. STATE OF BIHAR
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March 7, 2012 |
SURAJ BHAGAT S/O RAM CHHATRY BHAGAT Vs. STATE OF BIHAR
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March 2, 2012 |
SURAJ DEO PATHAK Vs. NATHUNI PRASAD
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March 28, 2012 |
SURAJ KUMAR ALIAS SANTOSH KUMAR Vs. STATE OF BIHAR
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February 2, 2012 |
SURAJ MAHTO ALIAS SURAJ SINGH S/O LATE MUKHLAL SINGH Vs. STATE OF BIHAR
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January 19, 2012 |
SURAJ SINGH KOERI Vs. STATE OF BIHAR
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February 9, 2012 |
SURAJ SINGH KOERI ALIAS SURAJ SINGH SON OF SUKHARI SINGH Vs. STATE OF BIHAR
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February 10, 2012 |
SURAJ YADAV Vs. STATE OF BIHAR
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August 23, 2012 |
SURAJDEO PRASAD Vs. STATE OF BIHAR WITH
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January 27, 2012 |
SURAJDEO PRASAD @ SURAJ SAO @ SURAJ DEO SAO SON OF LATE RAM KISHUN SAO Vs. MANISH KUMAR @ KALI KUMAR ALL SONS OF SURAJDEO SAO
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January 27, 2012 |
SURENDRA DWIVEDI Vs. STATE OF BIHAR
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September 6, 2012 |
SURENDRA KUMAR SON OF LATE SOHARAI PRASAD, CHIEF ENGINEER (MECHANICAL) PUBLIC HEALTH ENGINEERING DEPARTMENT, GOVT. OF BIHAR, VISHESHWARAIYA BHAWAN, BAILEY ROAD, PATNA Vs. SRI PRAKASH CHANDRA MISHRA, SON OF BAMBHOLA MISHRA, RESIDENT OF VILLAGE-KHAJURI, P.S.-SIMRI BAKHTIYARPUR, DISTT.-SAHARSA
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August 8, 2012 |
SURENDRA PANDEY Vs. STATE OF BIHAR
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April 20, 2012 |
SURENDRA PATHAK Vs. HINDUSTAN FERTILIZER CORPN LTD
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May 3, 2012 |
SURENDRA PRASAD SINGH Vs. UNION OF INDIA
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February 28, 2012 |
SURENDRA PRASAD YADAV Vs. STATE OF BIHAR
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January 13, 2012 |
SURENDRA RAI Vs. STATE OF BIHAR
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December 19, 2012 |
SURENDRA RAI AND ANR. Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY AND ORS.
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September 11, 2012 |
SURENDRA SINGH SON OF SRI RAM JANAM SINGH Vs. UNION OF INDIA
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January 31, 2012 |
SURENDRA TIWARI Vs. THE STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY AND ORS.
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August 17, 2012 |
SURENDRA YADAV S/O LATE RAM UCHIT YADAV Vs. STATE OF BIHAR
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April 5, 2012 |
SURESH BAITHA Vs. STATE OF BIHAR
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June 22, 2012 |
SURESH BHAGAT Vs. STATE OF BIHAR
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December 4, 2012 |
SURESH KUMAR AND ORS. Vs. THE STATE OF BIHAR
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May 7, 2012 |
SURESH KUMAR S/O BAIJU PRASAD OF DHARAM SAMAJ CHOWK P S CHHATAUNI DISTRICT-EAST CHAMPARAN MOTIHARI Vs. STATE OF BIHAR
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May 4, 2012 |
SURESH MAHALDAR Vs. MAHADEO MAHALDAR
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December 14, 2012 |
SURESH MISHRA SON OF LATE VISHWANATH MISHRA RESIDENT OF VILLAGE HARKHAULI Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF AGRICULTURE
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March 27, 2012 |
SURESH NANDAN SINHA Vs. STATE OF BIHAR
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August 3, 2012 |
SURESH PRASAD GUPTA S/O LATE NUNU LAL GUPTA Vs. SHYAM SUNDAR TIBREWE
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August 31, 2012 |
SURESH PRASAD SINGH SON OF LATE JAGESHWAR PRASAD SINGH, RESIDENT OF VILLAGE Vs. THE CHAIRMAN, BHARAT WAGON AND ENGINEERING COMPANY LTD., A GOVERNMENT OF INDIA UNDERTAKING, C BLOCK, 5TH FLOOR MAURYA LOK COMPLEX, PATNA
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October 9, 2012 |
SURESH RAI S/O RAMDEO RAI Vs. STATE OF BIHAR
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April 11, 2012 |
SURESH RAJBHAR SON OF KISHORI RAJBHAR Vs. STATE OF BIHAR
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July 30, 2012 |
SURESH RAUT SON OF LATE BHOLA RAUT, R/O BHOLA M.P. CHOWK, JAGJEEVAN NAGAR, P.S. BETTIAH, DISTRICT-BETTIAH (WEST CHAMPARAN) Vs. THE STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF REVENUE, GOVT. OF BIHAR, PATNA & ORS.
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August 16, 2012 |
SURESH SINGH Vs. STATE OF BIHAR
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February 29, 2012 |
SURESH YADAV Vs. STATE OF BIHAR
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June 27, 2012 |
SURYA LAL CHAUDHARY Vs. BIHAR STATE ELECTRICITY BOARD
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February 1, 2012 |
SURYA NARAYAN MANDAL SON OF LATE DOMAN MANDAL Vs. STATE OF BIHAR
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February 9, 2012 |
SURYADEO SHARMA Vs. THE STATE OF BIHAR
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September 13, 2012 |
SUSHANT KUMAR MANDAL SON OF LATE SRI KRISHNA MANDAL Vs. STATE BANK OF INDIA THROUGH THE CHIEF GENERAL MANAGER
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July 20, 2012 |
SUSHIL KUMAR MISHRA Vs. STATE OF BIHAR
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August 22, 2012 |
SUSHILA DEVI W/O SHRI SUNIL DAS Vs. STATE OF BIHAR
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June 20, 2012 |
SUSHMA DEVI, W/O LATE OM- PRAKASH GUPTA Vs. MOST. SONA DEVI, W/O LATE BAIDYANATH SAO
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December 4, 2012 |
SUTAPA CHAKRABORTY Vs. STATE OF BIHAR
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June 18, 2012 |
SWAMI NATH BHAGAT Vs. VISHWANATH BHAGAT
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July 6, 2012 |
SWAMI PREM ASANG @ SONU KUMAR, S/O LATE JANKI PRASAD AND ORS Vs. STATE OF BIHAR AND ORS
|
August 30, 2012 |
SWETA KUMARI @ SHWETA KUMARI Vs. NIRAJ KUMAR
|
March 29, 2012 |
TAHIR MIAN AND ORS Vs. STATE OF BIHAR
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June 21, 2012 |
TAIFUL @ TAIFUL KHAN, SON OF DHANESHWAR KHAN Vs. STATE OF BIHAR
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October 1, 2012 |
TAPAN MALAKAR Vs. STATE OF BIHAR
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June 22, 2012 |
TARA KUER Vs. STATE OF BIHAR
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December 6, 2012 |
TARINI KUMAR NANDI Vs. STATE OF BIHAR
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February 16, 2012 |
TARKESHWAR RAM Vs. STATE OF BIHAR
|
April 20, 2012 |
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
|
January 31, 2012 |
TEJ NARAYAN RAI Vs. STATE OF BIHAR
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October 1, 2012 |
THAKUR JI RAM CHANDRA JI MAHARAJ AND SRI JANAKI MAHARANI Vs. SURENDRA PRASAD SON OF LATE RAJ KUMAR SAHAY
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March 16, 2012 |
THAKUR RAMESHWAR SINGH & ORS. Vs. THE STATE OF BIHAR & ORS.
|
November 26, 2012 |
THAKURJI MAHARAJ ASTHAPIT Vs. RAM SWARUP SINGH AND ANR
|
December 6, 2012 |
THE BIHAR ENGINEERING SERVICES ASSOCIATION & ORS. Vs. THE STATE OF BIHAR & ORS.
|
December 5, 2012 |
THE BIHAR STAFF SELECTION COMMISSION Vs. MANISH KUMAR
|
August 22, 2012 |
THE BIHAR STATE BOARD OF HINDU RELIGIOUS TRUST Vs. CHANU GIR, CHELA OF MATUK GIR
|
April 18, 2012 |
THE CHAIRMAN, BIHAR PUBLIC SERVICE COMMISSION Vs. THE STATE INFORMATION COMMISSION
|
August 6, 2012 |
THE CHAIRMAN, MADHYA BIHAR GRAMIN BANK, HEAD OFFICE, MEENA PLAZA, SOUTH OF MUSEUM Vs. THE UNION OF INDIA THROUGH THE MINISTRY OF LABOUR AND EMPLOYMENT
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April 10, 2012 |
THE MANAGING DIRECTOR, BIHAR STATE TOURISM DEVELOPMENT CORPORATION LIMITED AND ANR. Vs. THE STATE OF BIHAR AND ANR.
|
September 20, 2012 |
THE PROVIDENT FUND COMMISSIONER Vs. NISHEETH JAISWAL
|
December 12, 2012 |
THE STATE OF BIHAR Vs. MD. SHAHABUDDIN & ORS.
|
December 18, 2012 |
THE STATE OF BIHAR Vs. ABDUL SALAM
|
September 3, 2012 |
THE STATE OF BIHAR Vs. ARUN KUMAR PRIYADARSHI SON OF LATE MUNSHI DAS, RESIDENT OF MOHALLA-BHARAOPUR, TOWN BIHARSHARIF POLICE STATION- LAHERI, DISTT- NALANDA
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November 7, 2012 |
THE STATE OF BIHAR Vs. RODHAN MANDAL @ RAGHU NANDAN MANDAL AND JAI KISHUN MANDAL
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December 13, 2012 |
THE STATE OF BIHAR AND ORS. Vs. SHYAM KISHORE SINHA
|
September 13, 2012 |
THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA & ORS. Vs. NAND KISHORE PRASAD SON OF SRI RAM LAKHAN RAM, RESIDENT OF VILL.+POST-LAKHANA, P.S.-GAURICHAK, DISTRICT-PATNA & ORS.
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August 7, 2012 |
THE STATE THROUGH SRI ANIL KUMAR SINHA, ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUND, PATNA, Vs. MAHESHWAR PRASAD SINGH, PROPRIETOR OF M/S. RUP BANI & ANR.
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July 5, 2012 |
THE TILKA MANJHI BHAGALPUR UNIVERSITY Vs. DHIRAJ KUMAR YADAV
|
September 28, 2012 |
THE UNION OF INDIA AND ORS. Vs. URMILA DEVI AND ORS.
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February 22, 2012 |
TIBREWAL, SON OF LATE BIHARI LAL TIBREWAL Vs. THE STATE OF BIHAR AND ORS.
|
April 12, 2012 |
TILAK RAI S/O PRADEEP RAI R/O MOHALLA-BASTAL P.S. DIDARGANJ, DIST.- PATNA AND ORS. Vs. THE STATE OF BIHAR
|
April 19, 2012 |
TIRUPATI STORAGE AND ALLIED PVT. LTD. Vs. THE UNITED COMMERCIAL BANK, KOLKATA
|
October 19, 2012 |
TRIBHUWAN ROY Vs. THE STATE OF BIHAR
|
August 17, 2012 |
TRIDIB NATH BANERJEE Vs. STATE OF BIHAR THROUGH THE CIEF SECRETARY GOVT OF BIHAR
|
March 1, 2012 |
TRILOKI PRASAD S/O JITU SAH R/O VILL Vs. STATE OF BIHAR
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January 25, 2012 |
TRIPIT NARAIN SADA SON OF LATE KHOKHAI SADA R/O VILLAGE-TELHAR P S MAHISI Vs. STATE OF BIHAR THRU THE DISTRICT MAGISTRATE SAHARSA
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January 24, 2012 |
TRIPURANAND TIWARY Vs. STATE OF BIHAR
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March 2, 2012 |
TUFAIL AHMAD Vs. STATE OF BIHAR
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August 31, 2012 |
TUFAIL AHMAD KHAN S/O JAMIL AHMAD KHAN Vs. STATE OF BIHAR
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June 21, 2012 |
TUNTUN KUMAR ALIAS KUNWAR SON OF ANANDI KUMAR R/OVILL SONBARSA P S BIHPUR DISTRICT-BHAGALPUR Vs. STATE OF BIHAR
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January 2, 2012 |
TUNTUN SINGH S/O SUDARSHAN SINGH Vs. STATE OF BIHAR
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January 25, 2012 |
TURANT LAL PASWAN Vs. STATE OF BIHAR
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June 22, 2012 |
UDAI PANDITalias UDAI BHARTI Vs. STATE OF BIHAR
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March 14, 2012 |
UDAY KANT SHARMA SON OF LATE KEDAR SINGH Vs. STATE OF BIHAR
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February 10, 2012 |
UDAY PRASAD, SANJAY PRASAD, BHOLA MAHTO Vs. STATE OF BIHAR
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October 15, 2012 |
UDAY SHANI SON OF LATE RAM SWAROOP SAHNI Vs. STATE OF BIHAR
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August 6, 2012 |
UDAY SHANKAR JHA Vs. THE BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN AND ORS.
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October 5, 2012 |
UDAY SHANKAR PATHAK SON OF LATE HARI SHANKAR PATHAK, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY GOVERNMENT OF BIHAR, PATNA & ORS.
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September 18, 2012 |
UDAY SINGH Vs. STATE OF BIHAR
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February 22, 2012 |
UMA CHATURVEDI Vs. STATE OF BIHAR
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April 4, 2012 |
UMA SAHAY Vs. THE STATE OF BIHAR AND ORS.
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November 5, 2012 |
UMA SHANKAR PANDEY Vs. STATE OF BIHAR
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October 10, 2012 |
UMA SHANKAR PATHAK SON OF LATE RAJESHWAR PATHAK Vs. STATE OF BIHAR
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February 1, 2012 |
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
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June 20, 2012 |
UMA SHANKAR RAM AND ORS Vs. STATE OF BIHAR
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October 11, 2012 |
UMESH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
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August 3, 2012 |
UMESH CHANDRA THAKUR SON OF JAI NARAIN THAKUR Vs. STATE OF BIHAR
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February 28, 2012 |
UMESH NARAYAN Vs. JHATI DEVI
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February 14, 2012 |
UMESH PATHAK SON OF LATE NIT NARAYAN PATHAK Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT OF BIHAR PATINA
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January 31, 2012 |
UMESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
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September 18, 2012 |
UMESH RAI SON OF JODHA RAI Vs. STATE OF BIHAR
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August 17, 2012 |
UMESH SINGH S/O KAILASH SINGH Vs. STATE OF BIHAR
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March 27, 2012 |
UMESH SINGH SON OF SURENDRA SINGH Vs. STATE OF BIHAR
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February 8, 2012 |
UMESH YADAV AND ORS Vs. STATE OF BIHAR
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May 18, 2012 |
UNION OF INDIA Vs. JHANTU DAS
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November 6, 2012 |
UNION OF INDIA Vs. BINOD BIHARI SARAN S/O LATE SHYAM BIHARI SARAN
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February 3, 2012 |
UNION OF INDIA Vs. ARUN KUMAR OJHA
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February 29, 2012 |
UNION OF INDIA THROUGH GENERAL MANAGER Vs. STATE OF BIHAR
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August 27, 2012 |
UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE, NEW DELHI Vs. AJAY KUMAR SON OF SHRI RAJENDRA SINGH
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May 3, 2012 |
UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF RAILWAY RAIL BHAW NEW DELHIAN Vs. SIYA RAM PASWAN SON OF SRI HARICHARAN PASWAN
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May 10, 2012 |
UNION OF INDIA, NEW DELHI Vs. MAHINDRA SAH SON OF LATE RAM LAKHAN SAH
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February 3, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SHANTI PRASAD
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January 10, 2012 |
UNITED INDIA INSURANCE CO.LTD Vs. NOOSHINA SHAMS
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April 26, 2012 |
UNITED INDIA INSURANCE COMPANY LTD ALAM MARKET KATIHAR Vs. RITA DEVI W/O LATE ANIRUDH MANDAL
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January 30, 2012 |
UPENDRA KUMAR S/O SHRI KRISHNA MAHTO Vs. STATE OF BIHAR
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July 4, 2012 |
UPENDRA MAHTO Vs. MAHESHWAR THAKUR SON OF LATE RAMCHARAN THAKUR RESIDENT OF MOHALLA
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March 27, 2012 |
UPENDRA MUKHIYA Vs. STATE OF BIHAR
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May 3, 2012 |
UPENDRA PASWAN Vs. STATE OF BIHAR
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July 24, 2012 |
UPENDRA PATEL ALIAS UPENDRA ROUT Vs. STATE OF BIHAR
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August 8, 2012 |
UPENDRA PRASAD SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY WATER RESOURCES
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January 30, 2012 |
UPENDRA SHARMA SON OF SRI RAMASHISH SINGH Vs. STATE OF BIHAR
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January 30, 2012 |
UPENDRA SINGH Vs. STATE OF BIHAR
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May 14, 2012 |
URMILA DEVI Vs. STATE OF BIHAR
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May 11, 2012 |
URMILA DEVI W/O HARI CHARAN DAS Vs. STATE OF BIHAR
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March 16, 2012 |
URMILA PATHAK Vs. STATE OF BIHAR
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February 22, 2012 |
USHA DEVI, W/O SRIKANT PRASAD Vs. STATE OF BIHAR AND ORS
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July 24, 2012 |
USHA KIRAN NARAIN Vs. STATE OF BIHAR
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March 15, 2012 |
VAKIL KUMAR RAM SON OF SUDAMA RAM Vs. STATE OF BIHAR
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March 30, 2012 |
VANSH NARAYAN SHARMA Vs. STATE OF BIHAR
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June 25, 2012 |
VENNIYAPERUMAL RAJENDRAN MUTHU AND ANR. Vs. THE STATE OF BIHAR AND ANR.
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September 12, 2012 |
VIDYA BHUSHAN PANDEY Vs. STATE OF BIHAR
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March 15, 2012 |
VIDYA DEVI Vs. LALITA DEVI
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May 16, 2012 |
VIDYA DOM Vs. STATE OF BIHAR
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June 6, 2012 |
VIDYA SAGAR YADAV Vs. STATE OF BIHAR
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February 14, 2012 |
VIJAY KUMAR JAIN Vs. COLLECTOR,GAYA
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October 10, 2012 |
VIJAY KUMAR SINHA Vs. ANAMIKA
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February 29, 2012 |
VIJAY KUMAR SON OF LATE RAVINDRA PRASAD SINGH Vs. NILAM KUMARI DAUGHTER OF LATE PITAMBER SINGH
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February 9, 2012 |
VIJAY PRASAD SINGH Vs. STATE OF BIHAR
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October 19, 2012 |
VIJAY RAGHAV Vs. MD RIZWAN
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January 23, 2012 |
VIJAY SHANKAR Vs. STATE OF BIHAR
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June 18, 2012 |
VIJAY SINGH RAM PRASAD SINGH Vs. STATE OF BIHAR
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July 3, 2012 |
VIJAY YADAV Vs. STATE OF BIHAR
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March 14, 2012 |
VIJENDRA KUMAR Vs. FOOD CORPORATION OF INDIA
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October 11, 2012 |
VIKAS KUMAR SINGH S/O LATE JAI GOBIND SINGH Vs. OM PRAKASH MISHRA S/O VISHWANATH MISHRA
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October 10, 2012 |
VIKASH KUMAR S/O LATE JAGAT NARAYAN SINGH Vs. STATE OF BIHAR
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June 20, 2012 |
VIKASH KUMAR SAH Vs. STATE OF BIHAR
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August 8, 2012 |
VINAY KUMAR THAKUR Vs. UNION OF INDIA
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March 20, 2012 |
VINAY SINGH SON OF RAJA RAM SINGH Vs. STATE OF BIHAR
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July 30, 2012 |
VINDESHWAR CHAUDHARY SON OF LATE SRI SONE LAL CHAUDHARY Vs. STATE OF BIHAR
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January 18, 2012 |
VINDESHWARI PD SAH S/O LATE DHELAIE SAH Vs. STATE OF BIHAR
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February 28, 2012 |
VINDHYACHAL SINGH SON OF ASHNANDAN SINGH Vs. STATE OF BIHAR
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March 23, 2012 |
VINOD JHA S/O LATE SHIV JHA Vs. STATE OF BIHAR
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June 28, 2012 |
VINOD KUMAR SON OF LATE SHIVJEE ROY Vs. STATE OF BIHAR THROUGH THE SECRETARY
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August 2, 2012 |
VINOD KUMAR, SON OF SRI RAM BAHADUR MAHTO Vs. STATE OF BIHAR
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April 17, 2012 |
VINOD RAM Vs. STATE OF BIHAR
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July 23, 2012 |
VINOD TIWARY SON OF NARAYAN TIWARY Vs. STATE OF BIHAR
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February 14, 2012 |
VIPIN KUNWAR @ BIPIN KUNWAR Vs. UNION OF INDIA
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November 6, 2012 |
VISHAL SINGH Vs. STATE OF BIHAR
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February 8, 2012 |
VISHNU SHANKAR SINGH ALIAS BISHNU SINGH Vs. STATE OF BIHAR
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April 9, 2012 |
VISHNU SUGAR MILLS LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF CONSUMER AFFAIRS
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January 12, 2012 |
VISHRAM TIWARI Vs. THE STATE OF BIHAR AND ORS.
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November 7, 2012 |
VISHVANAND PRASAD Vs. SANJAY MISTRY
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November 23, 2012 |
VISHWA NATH THAKUR AND ORS Vs. STATE OF BIHAR
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April 23, 2012 |
VISHWANATH DUBEY Vs. STATE OF BIHAR
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January 16, 2012 |
VIVEK KUMAR Vs. POWER GRID CORPORATION OF INDIA LTD; MANAGING DIRECTOR, POWER GRID CORPORATION; GENERAL MANAGER-CUM-CHIEF ENGINEER TRANSMISSION ZONE ALANKAR PALACE; ASSISTANT EXECUTIVE ENGINEER, TRANSMISSION; BIHAR STATE ELECTRICITY; CHAIRMAN , BIHAR STATE ELECTRICITY BO
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July 9, 2012 |
VIVEK KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
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February 27, 2012 |
VIVEK SHANKAR PRASAD Vs. ANUPAMA PRASAD
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June 22, 2012 |
VIVEK VIKAS Vs. BIHAR STATE ELECTRICITY BOARD
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May 18, 2012 |
WAKIL DEWAN Vs. STATE OF BIHAR
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March 13, 2012 |
WALLIUL HAQUE Vs. ROSHANARA WIFE OF MOHAMMAD NIZAMUDDIN ALIVE RESIDENT OF MOHALLA KHETARI ARRAH
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April 6, 2012 |
YASHWANT SINGH Vs. UNITED COMMERCIAL BANK
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October 19, 2012 |
YASHWANT SINGH Vs. STATE OF BIHAR
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May 14, 2012 |
YOGENDRA BHAGAT SON OF RAJBANSHI BHAGAT Vs. STATE OF BIHAR
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September 13, 2012 |
YOGENDRA MAHTO ALIAS JITENDRA MAHTO Vs. STATE OF BIHAR
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January 24, 2012 |
YOGENDRA PRASAD Vs. SAMRENDRA NATH GUPTA SON OF LATE DR SURENDRA NATH GUPTA
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March 2, 2012 |
YOGENDRA SINGH Vs. STATE OF BIHAR
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December 7, 2012 |
YOGESH Vs. M/S. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
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October 1, 2012 |
YUGAL THAKUR Vs. STATE OF BIHAR
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February 6, 2012 |
YUGESHWAR SINGH S/O LATE CHULI SINGH Vs. B R A BIHAR UNIVERSITY THROUGH THE REGISTRAR OF THE UNIVERSITY MUZAFFARPUR
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March 2, 2012 |
YUNUS ALI SON OF LATE MASHOOQUE ALI Vs. STATE OF BIHAR
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January 25, 2012 |
YUNUS ALI, SON OF LATE MASHOOQUE ALI Vs. STATE OF BIHAR
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January 25, 2012 |
YUNUS AND ORS Vs. STATE OF BIHAR
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November 6, 2012 |
ZAINUL ABDIN ALIAS ZAINUL ABEDIN Vs. SHEO KUMAR MUKHERJEE
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August 1, 2012 |
ZIQITZA HEALTH CARE LTD Vs. STATE OF BIHAR THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF HEALTH
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March 5, 2012 |
ZOHRA KHATOON Vs. STATE OF BIHAR
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February 15, 2012 |