REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K DAS SON OF LATE AJIT LRANJAN DAS Vs. STATE OF BIHAR	August 2, 2010
A.B.SINGH Vs. STATE OF BIHAR	June 25, 2010
A.RAVINDRA NATH REDDY SON OF SRI A.VENKATARAMI REDDY Vs. UNION OF INDIA	March 5, 2010
AARTI DEVI WIFE OF AKHILESH KUMAR SINGH Vs. STATE OF BIHAR	July 12, 2010
AARTI KUMARI Vs. STATE OF BIHAR	September 8, 2010
ABDUL AZIZ SON OF LATE SK UMAR ALI Vs. STATE OF BIHAR AND ORS	July 8, 2010
ABDUL BAHAB SON OF REYAZ AHMAD Vs. STATE OF BIHAR	April 26, 2010
ABDUL KUDUS ALIAS ABDUL KUDUS MIAN SON OF LATE ABDUL BACHCHA Vs. STATE OF BIHAR	August 24, 2010
ABDUL MAJEED KHAN S/O LATE HABIB KHAN Vs. STATE OF BIHAR WITH	May 21, 2010
ABDUL QADIR @ MD ABDUL QADIR SON OF LATE MOHAMMAD MIA Vs. STATE OF BIHAR; AFASANA KHATOON WIFE OF AHAMAD HASSAIN, AHAMAD HUSSAIN SON OF LATE MEHDI MIA AND MD KOSAR SON OF BHOLA MIA	August 17, 2010
ABDUL QUDUS Vs. STATE OF BIHAR	July 29, 2010
ABDUL QUDUS Vs. STATE OF BIHAR	October 28, 2010
ABDUL RAHMAN KHAN Vs. STATE OF BIHAR	April 21, 2010
ABDUL RAZZAQUE Vs. STATE OF BIHAR	March 30, 2010
ABDUL SAMAD Vs. STATE OF BIHAR	November 2, 2010
ABDUL SATTAR ANSARI Vs. STATE OF BIHAR	March 11, 2010
ABDUL WAHID Vs. STATE OF BIHAR	April 28, 2010
ABDUS SATTAR Vs. STATE OF BIHAR	April 19, 2010
ABHAY KUMAR Vs. UNION OF INDIA	October 12, 2010
ABHAY KUMAR Vs. STATE OF BIHAR	August 6, 2010
ABHAY KUMAR LABH SON OF LATE AWADH NARAIN LABH Vs. STATE OF BIHAR	July 13, 2010
ABHAY KUMAR SINGH Vs. STATE OF BIHAR	October 16, 2010
ABHAY KUMAR SINGH ALIAS ASHOK KR SINGH Vs. STATE OF BIHAR	May 14, 2010
ABHIMANYU SINGH @ MUNNU SINGH @ ABHIMANU SINGH AND ORS Vs. STATE OF BIHAR	July 9, 2010
ABHINYATA KUMARI Vs. STATE OF BIHAR	January 14, 2010
ABHIRAM SHARMA,SON OF LATE TRIPIT NARAYAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR AND OTHERS	September 15, 2010
ABINASH KUMAR Vs. STATE OF BIHAR	April 22, 2010
ACHHELAL SAH Vs. STATE OF BIHAR	May 14, 2010
ADALAT CHAMAR Vs. STATE OF BIHAR	February 4, 2010
ADARSH RICE MILL Vs. STATE OF BIHAR	April 15, 2010
ADYA SHARMA Vs. STATE OF BIHAR	June 25, 2010
AHMAD ALI Vs. STATE OF BIHAR	April 28, 2010
AJAB NARAIN SINGH Vs. STATE OF BIHAR	September 13, 2010
AJAI KUMAR YADAV Vs. STATE OF BIHAR	February 10, 2010
AJAY KUMAR Vs. STATE OF BIHAR	September 20, 2010
AJAY KUMAR Vs. STATE OF BIHAR	November 15, 2010
AJAY KUMAR SHARMA Vs. STATE OF BIHAR	April 28, 2010
AJAY KUMAR SHARMA S/O LATE MUKTI NATH SHARMA Vs. STATE OF BIHAR AND ORS	April 19, 2010
AJAY KUMAR SINGH Vs. STATE OF BIHAR	September 6, 2010
AJAY KUMAR SINGH Vs. UNION OF INDIA	April 2, 2010
AJAY KUMAR SON OF LATE SRI DEONARAYAN PRASAD Vs. STATE OF BIHAR	August 11, 2010
AJAY KUMAR SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT PATNA	November 29, 2010
AJAY PARBAT Vs. STATE OF BIHAR	March 29, 2010
AJAY PRATAP SINGH Vs. STATE OF BIHAR	March 9, 2010
AJAY SAH Vs. STATE OF BIHAR	September 15, 2010
AJAY SHANKAR Vs. STATE OF BIHAR	July 14, 2010
AJAY SINGH Vs. STATE OF BIHAR	April 8, 2010
AJAY YADAV Vs. STATE OF BIHAR	August 27, 2010
AJEET SINGH Vs. THE STATE OF BIHAR	August 19, 2010
AJIT KUMAR Vs. STATE OF BIHAR	November 4, 2010
AJIT KUMAR SINGH Vs. STATE OF BIHAR	April 28, 2010
AJIT KUMAR SINHA Vs. STATE OF BIHAR	November 16, 2010
AJIT SINHA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY	May 10, 2010
AKASH KHURANA Vs. STATE OF BIHAR	September 9, 2010
AKBAR KHAN Vs. STATE OF BIHAR	May 17, 2010
AKHAURY DADAN PRASAD Vs. STATE OF BIHAR	December 13, 2010
AKHILANAND UPADHYAY S/O LATE PANDIT JEWANAND UPADHAYAYA Vs. STATE OF BIHAR	July 23, 2010
AKHILESH CHAUDHARY Vs. STATE OF BIHAR	November 19, 2010
AKHILESH KUMAR CHOUBEY Vs. STATE OF BIHAR	November 15, 2010
AKHILESH KUMAR PANDEY Vs. JAI PRAKASH UNIVERSITY	August 23, 2010
AKHILESHWAR CHAUDHARY S/O KALI CHOUDHARY Vs. STATE OF BIHAR	April 13, 2010
AKHILESHWAR KUMAR PANDEY Vs. UNION OF INDIA	September 16, 2010
AKHILESHWAR KUMAR SINHA SON OF SHREE SUKHDEO NARAIN SINHA Vs. STATE OF BIHAR	April 21, 2010
AKHOURI GOPAL Vs. STATE OF BIHAR	April 1, 2010
AKHTAR ALI Vs. STATE OF BIHAR	March 22, 2010
AKLOO MIYA @ AKLOO MIAN Vs. STATE OF BIHAR	November 25, 2010
AKSHAY LAL JHA Vs. STATE OF BIHAR	September 1, 2010
ALI RAJA MIYAN Vs. STATE OF BIHAR	April 2, 2010
ALIM JUNG KHAN Vs. STATE OF BIHAR	July 30, 2010
ALIMULLAH @ CHOTU Vs. STATE OF BIHAR	November 24, 2010
ALOK Vs. BIHAR STATE HUMAN RIGHTS COMMISSION	March 5, 2010
ALOK KUMAR RASTOGI Vs. R SUBRAMANIUM	April 6, 2010
ALOK MISHRA Vs. STATE OF BIHAR	September 17, 2010
ALTAF HUSSAIN Vs. STATE OF BIHAR	May 11, 2010
AMAR KUMAR BIRLEY Vs. STATE OF BIHAR	July 26, 2010
AMAR KUMAR SINGH Vs. STATE OF BIHAR	April 27, 2010
AMAR KUMAR SINGH Vs. STATE OF BIHAR	April 23, 2010
AMAR LASKAR AND ORS. Vs. STATE OF BIHAR AND ANR.	August 25, 2010
AMAR NATH SINGH Vs. STATE OF BIHAR	April 20, 2010
AMAR VERMA Vs. STATE OF BIHAR	March 30, 2010
AMARJIT SINGH ALIAS AWADHESH SINGH Vs. STATE OF BIHAR	October 1, 2010
AMBIKA PRASAD Vs. STATE OF BIHAR	March 18, 2010
AMBIKA PRASAD SINGH BISHUN PRASAD SINGH Vs. STATE OF BIHAR	May 11, 2010
AMBIKA SINGH Vs. BIHAR STATE ELECTRICITY BOARD	February 24, 2010
AMBRISH OJHA ALIAS AMBRISH Vs. STATE OF BIHAR	November 9, 2010
AMIR CHAND PRASAD SON OF LATE SHEO GOVIND PRASAD Vs. SAKET BIHARI AGRAWAL SON OF LATE BABAN PRASAD	January 6, 2010
AMIRUZZAMAN Vs. NANIK CHAND BINAKIA	January 13, 2010
AMIT KUMAR Vs. STATE OF BIHAR	March 19, 2010
AMIT KUMAR S/O SHRI BISHANUPAT PRASAD Vs. STATE OF BIHAR	May 14, 2010
AMITABH GHOSH Vs. STATE OF BIHAR	March 5, 2010
AMOD SINGH Vs. STATE OF BIHAR	March 25, 2010
AMRAPALI FILMS LIMITED THROUGH ITS DIRECTOR SRI AJAY KUMAR KATARUKA S/O LATE KASHI NATH KATARUKA Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE,; DISTRICT MAGISTRATE AND DEPUTY COMMISSIONER, COMMERCIAL TAXES DEPARTMENT	March 23, 2010
AMRENDRA KUMAR SINGH SON OF SRI RAGHWENDRA NARAYAN SINGH Vs. UNION OF INDIA	April 29, 2010
AMRENDRA NARAYAN SINGH Vs. STATE OF BIHAR	September 7, 2010
AMRESH KUMAR Vs. STATE OF BIHAR	October 1, 2010
AMRESH KUMAR MISHRA ALIAS AMRESH MISHRA Vs. STATE OF BIHAR	November 2, 2010
AMRESH KUMAR SINGH S/O LATE SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR	February 10, 2010
AMRITA PRIYA Vs. SATISH KUMAR	January 13, 2010
AMRITA PRIYAM DAUGHTER OF DEVETA CHARAN PRASAD AT PRESENT WIFE OF ATUL KUMAR Vs. STATE OF BIHAR AND NAGENDRA PRASAD SINGH SON OF MUNDRIKA PRASAD SINGH	July 14, 2010
ANAND KUMAR Vs. STATE OF BIHAR	September 1, 2010
ANAND KUMAR JHA Vs. STATE OF BIHAR	October 12, 2010
ANAND PRASAD RAI Vs. STATE OF BIHAR	April 5, 2010
ANANDI MAHTO SON OF LATE GUNESHWAR MAHTO AND ORS Vs. STATE OF BIHAR AND ANR	July 13, 2010
ANANDI PASWAN Vs. STATE OF BIHAR	March 31, 2010
AND THE FATHER HAS NO ADVERSE INTEREST AGAINST THE MINOR Vs. STATE OF BIHAR EQUIVALENT CITATION:2010-PLJR-4-857	August 3, 2010
AND UMESH YADAV SON OF BUTAI YADAV Vs. STATE OF BIHAR AND SMT.SHYAMAPATI DEVI WIFE OF SITARAM SINGH	April 16, 2010
ANIL D.AMBANI AND MUKESH D.AMBANI BOTH Vs. STATE OF BIHAR	August 5, 2010
ANIL KUMAR JHA Vs. STATE OF BIHAR	August 4, 2010
ANIL KUMAR SINGH Vs. STATE OF BIHAR	August 3, 2010
ANIL KUMAR SON OF BHIKHARI SINGH Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, BIHAR, PATNA	August 3, 2010
ANIL KUMAR SRIVASTAVA Vs. BIHAR STATE ELECTRICITY BOARD	August 24, 2010
ANIL KUMAR SRIVASTAVA Vs. UNION OF INDIA	March 15, 2010
ANIL PRASAD VERMA Vs. STATE OF BIHAR	April 15, 2010
ANIL SINGH AND ORS Vs. STATE OF BIHAR	August 9, 2010
ANIL URAON Vs. STATE OF BIHAR	April 7, 2010
ANIRUDH CHAUBEY Vs. BISHWAJEET MISHRA	October 28, 2010
ANIRUDH KUMAR Vs. STATE OF BIHAR	January 27, 2010
ANITA DEVI Vs. STATE OF BIHAR	October 12, 2010
ANITA DEVI Vs. PRADYUMAN PRASAD YADAV	July 8, 2010
ANITA DEVI W/O CHHAMORI MANDAL Vs. STATE OF BIHAR AND ORS	March 10, 2010
ANITA DEVI WIFE OF RAMANUJ KUMAR @ MANOJ Vs. STATE OF BIHAR AND ANR	July 12, 2010
ANITA KUMARI Vs. THE STATE OF BIHAR	July 7, 2010
ANJANA KUMARI Vs. UNION OF INDIA	July 9, 2010
ANJANI KUMAR SINHA Vs. UDAI NARAIN SINHA	September 30, 2010
ANJU SINHA Vs. STATE OF BIHAR	February 8, 2010
ANSHU DEVI Vs. STATE OF BIHAR	March 16, 2010
ANTIMA KUMARI @ ANTIMA PAL Vs. STATE OF BIHAR	February 4, 2010
ANUBHAV CHAMARIA S/O SRI BAI KRISHNA CHAMARIA Vs. VEER KUNWAR SINGH UNIVERSITY, ARA THROUGH THE VICE-CHANCELLOR	February 16, 2010
ANUP KUMAR SINGH S/O VIKRMA SINGH Vs. STATE OF BIHAR	February 17, 2010
ANUP LAL MODI Vs. STATE OF BIHAR	June 25, 2010
ANURADHA KUMARI D/O CHANDRIKA CHAUDHARY Vs. CHAIRMAN, B.S.EXAMINATION BOARD	March 12, 2010
ANURAGIA DEVI Vs. STATE OF BIHAR	September 21, 2010
ANWAR HASAN Vs. CENTRAL BANK OF INDIA	May 21, 2010
ANWAR KUJRA SON OF ABDUL SHAKOOR AND ORS Vs. STATE OF BIHAR AND; ZAFAR ALAM SON OF MD ISHA	February 17, 2010
ANWARUL HAQUE SON OF BABU JAN KHAN Vs. STATE OF BIHAR	September 8, 2010
APIL KUMAR SINGH SON OF SRI KAROO PRASAD SINGH Vs. GOVERNMENT OF BIHAR	March 10, 2010
ARBIND CHOUDHARY Vs. STATE OF BIHAR	August 6, 2010
ARBIND KUMAR SINHA Vs. STATE OF BIHAR	July 16, 2010
ARBIND PRASAD SINGH Vs. STATE OF BIHAR	February 4, 2010
ARCHANA SINGH DAUGHTER OF BIRENDRA SINGH Vs. STATE OF BIHAR	September 22, 2010
ARCHANA SINHA WIFE OF BIR BAHADUR SINGH Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL, EMPLOYEE&APOSS STATE I NSURANCE CORPORATION	March 16, 2010
ARJUN KUMAR SINGH Vs. STATE OF BIHAR	April 13, 2010
ARJUN PRASAD Vs. PARAS NATH YADAV	August 4, 2010
ARJUN PRASAD Vs. STATE OF BIHAR	November 2, 2010
ARJUN PRASAD GUPTA Vs. RITA RANI GUPTA	March 23, 2010
ARJUN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD	February 24, 2010
ARJUN PRASAD SINHA JAGDEO PRASAD SINHA AND ORS Vs. STATE OF BIHAR AND RAMDEO MAHTO GAJENDRA MAHTO	April 21, 2010
ARJUN TRIVEDI Vs. STATE OF BIHAR	March 18, 2010
ARJUNDAS NARAINDAS CONSTRUCTION COMPANY Vs. UNION OF INDIA	November 30, 2010
ARUN CHARAN Vs. STATE OF BIHAR	September 24, 2010
ARUN DWIVEDI Vs. STATE OF BIHAR	October 27, 2010
ARUN KUAMR Vs. STATE OF BIHAR AND ANR.	August 10, 2010
ARUN KUMAR @ ARUN RAI S/O BALESHWAR RAI Vs. STATE OF BIHAR	January 6, 2010
ARUN KUMAR ALIAS ARUN KUMAR GUPTA Vs. STATE OF BIHAR	April 16, 2010
ARUN KUMAR BARNWAL Vs. STATE OF BIHAR	August 19, 2010
ARUN KUMAR DEO S/O LATE RADHA PD.DEO Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT.OF BIHAR, PATNA	July 28, 2010
ARUN KUMAR JHA Vs. STATE OF BIHAR	May 5, 2010
ARUN KUMAR NAGWANSI Vs. STATE OF BIHAR	April 16, 2010
ARUN KUMAR SHARMA @ ARUN SHARMA Vs. STATE OF BIHAR	August 9, 2010
ARUN KUMAR SINGH Vs. STATE OF BIHAR	April 16, 2010
ARUN KUMAR SINGH Vs. STATE OF BIHAR	April 29, 2010
ARUN KUMAR SINGH Vs. STATE OF BIHAR	September 1, 2010
ARUN KUMAR SINGH Vs. STATE OF BIHAR	September 17, 2010
ARUN KUMAR SINGH Vs. UNION OF INDIA	March 29, 2010
ARUN KUMAR SINGH S/O LATE DURGA PRASAD SINGH, R/O MOHALLA-GAURAKSHNI Vs. VEER KUNWAR SINGH UNIVERSITY	September 9, 2010
ARUN KUMAR SINHA Vs. STATE OF BIHAR	June 30, 2010
ARUN KUMAR SON OF NOT KNOWN Vs. STATE OF BIHAR AND ANR	July 16, 2010
ARUN KUMAR TIWARI Vs. STATE OF BIHAR	May 19, 2010
ARUN PRABHAT SINHA Vs. THE HIGH COURT OF JUDICUTURE	November 25, 2010
ARVIND KUMAR SHARMA Vs. STATE OF BIHAR	May 6, 2010
ARVIND KUMAR SHARMA SON OF AWADH KISHORE PRASAD SHARMA Vs. STATE OF BIHAR	July 15, 2010
ARVIND KUMAR SING Vs. STATE OF BIHAR	April 7, 2010
ARVIND UJJWAL SON OF SHRI UMA SHANKAR VERMA Vs. STATE OF BIHAR	May 14, 2010
ASHA DEVI Vs. STATE OF BIHAR	August 10, 2010
ASHA DEVI Vs. STATE OF BIHAR	September 23, 2010
ASHA KUMARI Vs. STATE OF BIHAR	March 18, 2010
ASHARFI YADAV Vs. STATE OF BIHAR	November 18, 2010
ASHIF JAMAL SIDDIQUE SON OF N A SIDDIQUE Vs. STATE OF BIHAR AND; AMITABH KUMAR SON OF K N SHARMA, MANAGER TRIKON MUTUAL BENEFIT LIMITED	July 7, 2010
ASHISH KUMAR Vs. RAJENDRA AGRI. UNIVERSITY	November 15, 2010
ASHOK CHITRA (P) LTD Vs. STATE OF BIHAR	September 16, 2010
ASHOK JHA Vs. STATE OF BIHAR	September 9, 2010
ASHOK KUMAR Vs. KALI PRASAD	September 9, 2010
ASHOK KUMAR Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY	March 9, 2010
ASHOK KUMAR Vs. STATE OF BIHAR	July 19, 2010
ASHOK KUMAR @ ASHOK KR.SINHA, S/O LATE JUGNU PRASAD Vs. STATE OF BIHAR	April 30, 2010
ASHOK KUMAR CHAUHAN ALIAS ASHOK CHAUHAN Vs. STATE OF BIHAR	October 29, 2010
ASHOK KUMAR CHOUDHARY Vs. STATE OF BIHAR	May 6, 2010
ASHOK KUMAR DHAR S/O LATE C.P. DHAR Vs. STATE OF BIHAR	July 28, 2010
ASHOK KUMAR DUBEY & ORS. Vs. STATE OF BIHAR & ANR.	July 22, 2010
ASHOK KUMAR MANDAL Vs. STATE OF BIHAR	September 7, 2010
ASHOK KUMAR PASWAN @ ASHOK PASWAN Vs. STATE OF BIHAR	March 16, 2010
ASHOK KUMAR PATHAK Vs. STATE OF BIHAR	March 30, 2010
ASHOK KUMAR SINGH Vs. STATE OF BIHAR	March 26, 2010
ASHOK KUMAR SINGH Vs. STATE OF BIHAR	November 9, 2010
ASHOK KUMAR SINGH Vs. STATE OF BIHAR	January 29, 2010
ASHOK RAI Vs. STATE OF BIHAR	January 22, 2010
ASHOK SINGH Vs. STATE OF BIHAR	March 9, 2010
ASHRAF KHAN Vs. STATE OF BIHAR	August 17, 2010
ASHUTOSH KUMAR MISHRA SON OF LATE SHRI GOPAL MISHRA Vs. STATE OF BIHAR	March 15, 2010
ASMA KHATOON Vs. STATE OF BIHAR	July 16, 2010
ATIN KUMAR CHOWDHURY SON OF SHRI ASIT KUMAR CHOWDHURY Vs. STATE OF BIHAR AND SHRI DILIP KUMAR SINHA SON OF LATE MADAN MOHAN LAL	June 24, 2010
ATIQURE RAHHMAN Vs. STATE OF BIHAR	October 25, 2010
ATISH CHANDRA CHOUDHARY Vs. CENTRAL BANK OF INDIA	January 21, 2010
AUTHORITY Vs. SHYAMDEO PRASAD	May 19, 2010
AVINASH KUMAR Vs. STATE OF BIHAR	August 30, 2010
AVINASH KUMAR SINGH Vs. STATE OF BIHAR	April 15, 2010
AVINASH VATSYAYAN Vs. STATE OF BIHAR	April 19, 2010
AWADESH RAI Vs. KISHUN RAI ALIAS KISHUN PRASAD	May 4, 2010
AWADH BIHARI SINGH Vs. STATE OF BIHAR	April 27, 2010
AWADHESH KUMAR SINHA @ KAMLESHWARI PRASAD SINHA Vs. SMT.SUNITA DEVI	May 6, 2010
AWADHESH KUMAR TIWARI Vs. STATE OF BIHAR	November 25, 2010
AWATAR SINGH SON OF KASHMIR SINGH Vs. STATE OF BIHAR	May 7, 2010
AWDESH KUMAR Vs. STATE OF BIHAR	February 22, 2010
AWDHESH TIWARI S/O LATE KEDAR NATH TIWARI Vs. STATE OF BIHAR	March 26, 2010
AYESHA EXPORTS THROUGH ITS PROPRIETOR MAJHARUL HAQUE S/O MD.ILIAS Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, GOVT.OF INDIA, NEW DELHI	March 30, 2010
AYODHYA NATH RAI Vs. STATE OF BIHAR AND ORS	April 22, 2010
AYODHYA PRASAD Vs. STATE OF BIHAR	June 24, 2010
AZIMUDDIN Vs. STATE OF BIHAR	November 2, 2010
AZIZUR RAHMAN AND ORS Vs. RAMDEO RAM AND ORS	August 30, 2010
B C SUCHANTI SON OF LATE LAXMI CHAND SUCHANTI Vs. STATE OF BIHAR AND; GOPAL PADIA SON OF KISUN LAL PADIA	July 7, 2010
B L BAISHYANTRI @ BHAGWAT LAL BAISHYANTRI Vs. STATE OF BIHAR	August 31, 2010
B.BHADURI @ D.BHADURI @ B.BAHADURI Vs. STATE OF BIHAR	July 2, 2010
B.K.SUREKHA, SENIOR EXECUTIVE, VICE-PRESIDENT, BHARAT SUGAR MILLS LIMITED Vs. STATE OF BIHAR	July 22, 2010
BABAN CHAUDHARY Vs. STATE OF BIHAR	May 14, 2010
BABBAN CHAUDHARY Vs. STATE OF BIHAR	August 31, 2010
BABBAN DAS @ BABAN DAS SON OF BALESHWAR DAS Vs. STATE OF BIHAR	July 28, 2010
BABBAN TIWARI Vs. STATE OF BIHAR	August 23, 2010
BABU LAL GUPTA Vs. STATE OF BIHAR	September 7, 2010
BABU RAM YADAV Vs. MD.ABDUL HASEEB	November 30, 2010
BABULAL MAHTO Vs. STATE OF BIHAR	January 11, 2010
BABULAL RAM S/O KHADERAN RAM Vs. CHANCELLOR, MAGADH UNIVERSITY AND VEER KUNWAR SINGH UNIVERSITY, RAJ BHAWAN	March 26, 2010
BABY KUMARI D/O RAM SHARAN SINGH Vs. STATE OF BIHAR	February 3, 2010
BACCHA RAM S/O LATE DAYALI RAM Vs. STATE OF BIHAR	March 31, 2010
BACHCHI DEVI Vs. STATE OF BIHAR	September 9, 2010
BACHCHU PD.MANDAL S/O LATE RAM KISHUN MANDAL Vs. STATE OF BIHAR	July 12, 2010
BACHCHU VAJPAI ALIAS BIJAY KUMAR VAJPAI Vs. STATE OF BIHAR	September 1, 2010
BACHHI DEVI Vs. SHASHI BHUSHAN SINGH	November 3, 2010
BACHIYA DEVI ALIAS MOSTT BACHIYA DEVI Vs. STATE OF BIHAR	March 25, 2010
BACHPAN BACHAO ANDOLAN Vs. STATE OF BIHAR & ORS	August 31, 2010
BACHPAN BACHAO ANDOLAN Vs. STATE OF BIHAR & ORS	November 2, 2010
BACHPAN BACHAO ANDOLAN Vs. STATE OF BIHAR & ORS	November 30, 2010
BACHPAN BACHAO ANDOLAN Vs. STATE OF BIHAR & ORS	November 16, 2010
BACHPAN BACHAO ANDOLAN Vs. STATE OF BIHAR & ORS	August 17, 2010
BACHU LAL SAH Vs. BIHAR STATE ELECTRICITY BOARD	March 22, 2010
BACHU PRASAD S/O LATE SHEO BALAK SINGH Vs. STATE OF BIHAR THROUGH SECRETARY-CUMCOMMISSIONER, HUMAN RESOURCES DEVELOPMENT GOVERNMENT OF BIHAR AND ORS	July 15, 2010
BADRI THAKUR Vs. BIHAR STATE ELECTRICITY BOARD	April 1, 2010
BAHADUR SINGH Vs. STATE OF BIHAR	May 11, 2010
BAHUBALI CEMENT LTD.(IN LIQUIDATION) Vs. STATE	January 29, 2010
BAHURU YADAV Vs. STATE OF BIHAR	April 22, 2010
BAIDEHI DEVI Vs. STATE OF BIHAR	November 16, 2010
BAIDYA NATH MAHTO Vs. STATE OF BIHAR	August 31, 2010
BAIDYA NATH PRASAD Vs. STATE OF BIHAR	January 13, 2010
BAIJNATH SINGH S/O LATE RAM LAULIN SINGH Vs. STATE OF BIHAR AND BHOLA SINGH S/O LATE YADUNANDAN SINGH	July 30, 2010
BAIRAM SINGH S/O LATE SAKALDEEP SINGH Vs. STATE OF BIHAR	August 27, 2010
BAJRANGI DAS SON OF LATE PHULCHAND DAS Vs. STATE OF BIHAR	July 8, 2010
BAJRANGI SINGH Vs. SUKHDEO ALIAS KARMAN SINGH	April 27, 2010
BAL GOVIND PRASAD Vs. STATE OF BIHAR	July 8, 2010
BAL KRISHNA DAS Vs. STATE OF BIHAR	October 1, 2010
BAL KRISHNA SINGH S/O LATE SUKHARI SINGH Vs. STATE OF BIHAR	July 23, 2010
BAL MANOHAR JALAN Vs. INDUMATI R V SINGH AND ORS	March 26, 2010
BAL MUKUND ROY S/O LATE RAMDAS ROY Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE-CUM- ELECTION OFFICER, JAMUI	March 23, 2010
BALAJEE PATHAK S/O LATE KAPILDEO PATHAK Vs. CHAIRMAN, BIHAR BAR COUNCIL, PATNA	March 5, 2010
BALBHADRA PRASAD SINGH Vs. STATE OF BIHAR	March 5, 2010
BALDEO CHAUDHARY Vs. STATE OF BIHAR	November 30, 2010
BALDEO CHAUDHARY S/O LATE MITHU LAL CHAUDHARY Vs. STATE OF BIHAR	March 25, 2010
BALDEO PRASAD SON OF LATE SUKDEV PRASAD Vs. STATE OF BIHAR AND ORS	February 2, 2010
BALDEO RAM Vs. STATE OF BIHAR	April 29, 2010
BALDEV RAY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY HUMAN RESOURCES DEVELOPMENT DEPARTMENT	August 23, 2010
BALESHWAR PANDEY SON OF LATE RAGHUNATH PANDEY Vs. BIHAR SCHOOL EXAM BOARD ADMINISTRATOR, ADMINISTRATOR, BIHAR SCHOOL EXAMINATION BOARD, SECRETARY BIHAR SCHOOL EXAMINATION BOARD AND ASSISTANT SECRETARY CUM ENQUIRY OFFICER, BIHAR SCHOOL EXAMINATION BOARD	August 17, 2010
BALESHWAR PRASAD Vs. STATE OF BIHAR	July 6, 2010
BALESHWAR SAH Vs. STATE OF BIHAR	March 12, 2010
BALESHWAR YADAV Vs. STATE OF BIHAR	March 22, 2010
BALI RAM SINGH Vs. STATE OF BIHAR	May 10, 2010
BALINDRA RAI Vs. STATE OF BIHAR	February 3, 2010
BALINDRA SAHANI Vs. STATE OF BIHAR	September 13, 2010
BALIRAM NONIA Vs. STATE OF BIHAR	May 6, 2010
BALKESHWAR SINGH Vs. STATE OF BIHAR	July 30, 2010
BANK OF INDIA Vs. STATE OF BIHAR	December 15, 2010
BANK OF INDIA Vs. UNION OF INDIA	June 29, 2010
BANSHI PRASAD Vs. STATE OF BIHAR	April 22, 2010
BANSHI RAM Vs. STATE OF BIHAR	February 10, 2010
BANSHIDHAR JHA SON OF LATE KRISHNA BALLABH JHA Vs. STATE OF BIHAR	April 16, 2010
BANWARI LAI LOHIYA, EXECUTIVE PRESIDENT, MOTIHARI CHINI UDYOG, SON OF HIRA LAI LOHIYA Vs. STATE OF BIHAR	August 11, 2010
BANWARI LAL BHIMSARIA SON OF LATE SHYAM SUNDAR BHIMSARIA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR	March 18, 2010
BARE LAL RAMAN Vs. UNION OF INDIA	July 6, 2010
BAROON, AURANGABAD, THROUGH ONE OF ITS PARTNERS, SURJIT SINGH S/O SARAB SINGH Vs. STATE OF BIHAR THROUGH REVENUE SECRETARY, OLD SECRETARIAT, PATNA	April 20, 2010
BASANT RAM Vs. STATE OF BIHAR	March 5, 2010
BASANT SHARMA Vs. STATE OF BIHAR	April 1, 2010
BASANTI DEVI WIFE OF CHANDRIKA SINHA Vs. STATE OF BIHAR AND KEDAR SAO SON OF LATE BASUDEO SAO	September 30, 2010
BASISTH MANDAL Vs. STATE OF BIHAR	April 12, 2010
BASUDEO CHAUBEY SON OF LATE DEO RAJ CHAUBEY,; SHAMBHU CHAUBEY,; YOGENDRA CHAUBEY @ YOGENDRANATH CHAUBEY, BOTH SONS OF BASUDEO CHAUBEY AND AKHILESH CHAUBEY @ AKHILESH KUMAR CHAUBEY SON OF SHAMBHU CHAUBEY Vs. STATE OF BIHAR AND SATYADEO CHAUBEY SON OF LATE SHEO PRASAD CHAUBEY	August 23, 2010
BASUDEO CHOUDHARY SON OF LATE SHYAM CHOUDHARY AND ORS Vs. STATE OF BIHAR AND RAJENDER YADAV SON OF LATE NARAYAN YADAV	July 9, 2010
BASUDEO MAHTO Vs. STATE OF BIHAR	November 15, 2010
BASUDEO PRASAD Vs. STATE OF BIHAR	March 16, 2010
BASUDEO PRASAD Vs. STATE OF BIHAR	November 30, 2010
BASUDEO SINGH BYAS SINGH Vs. STATE OF BIHAR	May 10, 2010
BATUK PD NR SINGH Vs. STATE OF BIHAR	February 17, 2010
BBHARAT PRSAD GUPTA Vs. STATE OF BIHAR	April 26, 2010
BENI MADHAV PANDEY Vs. STATE OF BIHAR	July 22, 2010
BENNET COLEMAN AND CO LTD AND ORS; TIMES PUBLISHING HOUSE LTD THRU D K JAIN AND ORS Vs. STATE OF BIHAR	August 11, 2010
BHAGIRATH PRASAD SINGH Vs. RAM NARAYAN RAI	June 24, 2010
BHAGWAN JHA Vs. STATE OF BIHAR	July 6, 2010
BHAGWAN PRASAD SON OF LATE RAM JANAK PRASAD Vs. RAM AVTAR PRASAD SON OF LATE DHANUSHDHARI PRASAD	September 8, 2010
BHAGWAN SAHNI Vs. STATE OF BIHAR	March 30, 2010
BHAGWAN SINGH Vs. STATE OF BIHAR	September 15, 2010
BHAGWAN SINGH SON OF LATE KAMTA SINGH AND ANIRUDH KUMAR SON OF LATE BABULAL RAM Vs. STATE OF BIHAR AND ANWAR ALI SON OF HAJI TAJMUL HUSSAIN	August 27, 2010
BHAGWAT YADAV Vs. STATE OF BIHAR	May 3, 2010
BHAJAN SHARMA Vs. STATE OF BIHAR	April 22, 2010
BHANTE ANAND Vs. STATE OF BIHAR	September 13, 2010
BHANWAR LAL SINGHI Vs. STATE OF BIHAR	September 3, 2010
BHAOINATH SHARMA Vs. STATE OF BIHAR	September 9, 2010
BHARAT KISHORE NARAYAN SARASWATI Vs. STATE OF BIHAR	July 13, 2010
BHARAT PD CHOURASIA Vs. STATE OF BIHAR	April 15, 2010
BHARAT PETROLEUM CORPORATION LTD Vs. SINGH SERVICE STATION	April 20, 2010
BHARAT PETROLEUM CORPORATION LTD. Vs. DHRUBSHANKAR PRASAD NARAYAN SINGH S/O LATE OPP. PARTIES VISHWANATH PRASAD NARAYAN SINGH	March 17, 2010
BHARAT PRASAD S/O LATE RATAN LAL Vs. STATE OF BIHAR	May 11, 2010
BHARAT SUGAR MILLS LIMITED Vs. BIHAR STATE AGRICULTURE MARKETING BOARD	April 1, 2010
BHARAT SUGAR MILLS LTD Vs. STATE OF BIHAR	March 25, 2010
BHARAT SUGAR MILLS LTD.THROUGH ITS SR.EXECUTIVE VICE-PRESIDENT, BISHNU KUMAR SUREKA Vs. PRESIDING OFFICER, LABOUR COURT, CHAPRA	March 29, 2010
BHAVENDRA KUMAR BHARTI Vs. STATE OF BIHAR	March 30, 2010
BHAWANI SHANKAR NATH SON OF SRI C.B.YADAV Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE & PENSION, GOVT.OF INDIA, NEW DELHI	April 6, 2010
BHIMSEN PRASAD MEHTA Vs. THE STATE OF BIHAR AND ORS	June 24, 2010
BHOGENDRA CHOUDHARY SON OF LATE DIGAMBER CHAUDHARY AND ORS Vs. THE STATE OF BIAHR AND ORS	July 6, 2010
BHOJAL MANDAL Vs. STATE OF BIHAR	September 16, 2010
BHOLA GORDHI @ BHOLA GORHI @ SINGH Vs. STATE OF BIHAR	January 6, 2010
BHOLA NATH DUBEY Vs. STATE OF BIHAR	September 3, 2010
BHOLA PANDIT Vs. STATE OF BIHAR	April 20, 2010
BHOLA PRASAD CHOUDHARY Vs. STATE OF BIHAR	November 2, 2010
BHOLA PRASAD MAUWAR Vs. STATE OF BIHAR	September 3, 2010
BHOLA PRASAD YADAV S/O LATE DEVI PRASAD YADAV Vs. STATE OF BIHAR THROUGH THE COM- MISSIONER-CUM-SECRETARY, FOOD, SUPPLY AND COMMERCE DEPARTMENT, OLD SECRETARIAT, PATNA	February 23, 2010
BHOLA SINGH Vs. STATE OF BIHAR	November 10, 2010
BHONU IDRISHI Vs. ANINA KHATOON	October 1, 2010
BHUBNESHWAR SHARMA Vs. STATE OF BIHAR	January 29, 2010
BHUDEO CHOUDHARY Vs. STATE OF BIHAR	April 7, 2010
BHUDEO PRASAD YADAV Vs. STATE OF BIHAR	May 4, 2010
BHUNA RAI SON OF RAM LAL MAHTON Vs. STATE OF BIHAR AND ORS	July 13, 2010
BHUNA YADAV Vs. STATE OF BIHAR	April 30, 2010
BHUP NARAYAN JHA Vs. STATE OF BIHAR	September 16, 2010
BHUSHAN RAI Vs. STATE OF BIHAR	May 3, 2010
BHUVANESHWAR RAUT SON OF SANFUL RAUT Vs. STATE OF BIHAR	April 30, 2010
BHUWANESHWAR SAH Vs. STATE OF BIHAR	April 7, 2010
BIBHA MISHRA D/O SRI MAHENDRA MISHRA Vs. STATE OF BIHAR	July 16, 2010
BIBHA RANI D/O NAND KUMAR PANDEY Vs. STATE OF BIHAR	June 24, 2010
BIBI FARHANA ALIAS FARHANA MASREEN Vs. STATE OF BIHAR	June 24, 2010
BIBI SAUKAN Vs. STATE OF BIHAR	September 24, 2010
BIDYANAND SINGH Vs. STATE OF BIHAR	December 3, 2010
BIGU SINGH Vs. STATE OF BIHAR	February 25, 2010
BIHAR DISTILLERS ASSOCIATION THROUGH ITS PRESIDENT, SRI VIREN PANDEY, ABHAY BHAWAN Vs. STATE OF BIHAR	April 29, 2010
BIHAR DISTILLERY LTD., THROUGH ITS DIRECTOR, ILA RANI JHUNJHUNWALA Vs. CENTRAL BANK OF INDIA H.O.- CHANDRAMUKHI NIRMAN POINT, BOMBAY, THROUGH ITS CHAIRMAN	March 4, 2010
BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY THROUGH ITS MANAGING DIRECTOR Vs. SANTOSH KUMAR SINHA S/O LATE BALESHWAR PRASAD	April 13, 2010
BIHAR MINORITIES/AIDED PRIMARY TEACHERS ASSOCIATION Vs. STATE OF BIHAR	October 28, 2010
BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR	September 15, 2010
BIHAR RAJYA BEROJGAR BHESHAJGYNA SANGH Vs. STATE OF BIHAR	October 26, 2010
BIHAR RAJYA PUL NIRMAN NIGAM LTD Vs. PRESIDING OFFICER LABOUR COURT	July 6, 2010
BIHAR SCHOOL EXAMINATION BOARD Vs. MAA DURGA ENTERPRISES	February 4, 2010
BIHAR STAFF SELECTION COMMISSION Vs. PRAMOD KUMAR	September 16, 2010
BIHAR STATE BRIDGE CONSTRUCTION CORPORATION Vs. MAGADH ADVERTISING BUREAU	May 4, 2010
BIHAR STATE CO-OPERATIVE MILK PRODUCERS FEDERATION LTD Vs. STATE OF BIHAR	December 8, 2010
BIHAR STATE ELECTRICITY BOARD Vs. RAGHBENDRA PRASAD	July 20, 2010
BIHAR STATE ELECTRICITY BOARD Vs. RAGHBENDRA PRASAD S/O LATE BABUJI PRASAD	August 10, 2010
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR ELECTRICITY REGULATORY COMMISSION	April 22, 2010
BIHAR STATE ELECTRICITY BOARD THROUGH THE CHAIRMAN Vs. RAVI KUMAR VERMA SON OF LATE DR. KISHORI SHARAN VERMA	July 28, 2010
BIHAR STATE ELECTRICITY BOARD, PATNA Vs. RAJ BANSHI SINGH SON OF LATE MUKHLAL SINGH	August 27, 2010
BIHAR STATE ELECTRICITY BOARD, PATNA THROUGH ITS CHAIRMAN Vs. DR.LILA SINGH W/O SRI B.N.SINGH	February 15, 2010
BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA, THROUGH ITS CHAIRMAN Vs. NAND KUMAR S/O SRI BISHWANATH PANDIT, R/O NEAR CHECK POST, DIDARGANJ, P.S.-MALSALAMI PATNA	March 18, 2010
BIHAR STATE FINANCIAL CORPORATION Vs. BAID NATH PRASAD GUPTA	September 20, 2010
BIHAR STATE FOREST DEVELOPMENT Vs. COMMISSIONER OF INCOME TAX-I	January 18, 2010
BIHAR STATE GAZETTED OFFICERS FEDERATION Vs. STATE OF BIHAR	November 25, 2010
BIHAR STATE HYDRO ELECTRIC POWER Vs. BENNET COLEMAN & COMPANY, PUBLIC LTD.COMPANY	May 25, 2010
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMPANY LAW BOARD	April 30, 2010
BIHAR STATE PRI TEACHERS ASSOCIATION Vs. STATE OF BIHAR	November 4, 2010
BIHAR STATE ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATNA	April 20, 2010
BIHAR STATE SMALL INDUSTRIES CORPORATION EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR	October 26, 2010
BIHAR STATE WAREHOUSING CORPORATION Vs. SURESH PRASAD RAJA RAM SINHA	May 3, 2010
BIHARSHARIF NAGARPALIKA PRATHAMIK MATSYAJIVI SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR	August 25, 2010
BIJAY BHANU GUPTA Vs. STATE OF BIHAR	April 26, 2010
BIJAY KUMAR AMBASTHA ALIAS CHUNNU Vs. STATE OF BIHAR	September 1, 2010
BIJAY NARAIN SHARMA Vs. STATE OF BIHAR	April 1, 2010
BIJAY RAI SON OF MANEJAR RAI AND SUDARSHAN RAI SON OF MOTI RAI Vs. STATE OF BIHAR	March 11, 2010
BIJAY SHANKAR SINGH S/O LATE SRI KAILASH PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA	February 24, 2010
BIJENDRA PRASAD SON OF SHRI SHORAI PASWAN Vs. STATE OF BIHAR	January 28, 2010
BIJOY PRAKASH AND ANR Vs. STATE OF BIHAR AND VIJAY PRAKASH	August 18, 2010
BIKRAM TIWARI Vs. STATE OF BIHAR	May 12, 2010
BIKRAMA RAI Vs. STATE OF BIHAR	April 27, 2010
BIKRAMADITYA MISHRA Vs. OFFICIAL LIQUIDATOR ROHTAS INDUSTRIES	April 7, 2010
BIKRU RAUT Vs. STATE OF BIHAR	September 3, 2010
BIMAL KUMAR SINGH ALIAS BIMAL SINGH Vs. STATE OF BIHAR	May 14, 2010
BIMAL PRASAD JAIN SON OF PAUJDAR JAIN Vs. STATE OF BIHAR AND MD JAKIR SON OF LATE DIN MOHAMMAD; STATE OF BIHAR,; KRISHNA CHANDRA MISHRA, EXECUTIVE ENGINEER AND BINODANAND JHA, ASSISTANT ENGINNER, N R E P	August 30, 2010
BIMALA DEVI AND ORS Vs. STATE OF BIHAR AND RAMADHAR SINGH	July 28, 2010
BINAY JHA Vs. STATE OF BIHAR	April 27, 2010
BINAY KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD	May 12, 2010
BINAY KUMAR SINGH Vs. STATE OF BIHAR	September 9, 2010
BINAY KUMAR VERMA SON OF LATE RAMESHWAR PRASAD SINHA Vs. STATE OF BIHAR	January 19, 2010
BINDA LAL SAH S/O GATI LAL SAH Vs. STATE OF BIHAR	July 30, 2010
BINDA PRASAD SINGH Vs. STATE OF BIHAR	September 8, 2010
BINDA SINGH Vs. STATE OF BIHAR	March 19, 2010
BINDESHWAR MAHTO Vs. STATE OF BIHAR	September 9, 2010
BINDESHWAR PATHAK Vs. COMMISSIONER OF INCOME TAX	September 28, 2010
BINDESHWAR PATHAK Vs. STATE OF BIHAR	April 20, 2010
BINDESHWAR PRASAD Vs. STATE OF BIHAR	October 29, 2010
BINDESHWAR PRASAD S/O LATE BHAGWAN SAH Vs. STATE OF BIHAR	September 1, 2010
BINDESHWARI PATHAK S/O LATE NAND KISHORE PATHAK Vs. INDIAN OIL CORPORATION LTD.	July 12, 2010
BINDESHWARI SINGH ALIAS BRIDESHWAR SINGH Vs. BIDYA BHUSHAN SINGH	April 19, 2010
BINOD KUMAR Vs. STATE OF BIHAR	August 16, 2010
BINOD KUMAR @ BINOD KUMAR SINGH Vs. MOST.SUMITRA DEVI	April 22, 2010
BINOD KUMAR AGRAWAL Vs. STATE OF BIHAR AND RAJENDRA SINGH	November 10, 2010
BINOD KUMAR PANDIT Vs. MANAGEMENT OF PUNJAB NATIONAL BANK, REGIONAL OFFICE	March 15, 2010
BINOD KUMAR PRABHASHKAR Vs. STATE OF BIHAR	August 6, 2010
BINOD KUMAR SINGH Vs. STATE OF BIHAR	May 14, 2010
BINOD KUMAR YADAV Vs. STATE OF BIHAR	May 12, 2010
BINOD KUMAR YADAV S/O BANWARI RAI Vs. STATE OF BIHAR	March 15, 2010
BINOD KUMAR, SON OF SHRI LALAN PRASAD VERMA Vs. STATE OF BIHAR, THROUGH THE SECRETARY, EXCISE AND PROHIBITION DEPARTMENT, NEW SECRETARIAT, VIKASH BHAWAN, PATNA	April 22, 2010
BIPIN BIHARI SAH SON OF SHYAM NARAYAN SAH Vs. STATE OF BIHAR	May 14, 2010
BIPIN KUMAR Vs. STATE OF BIHAR	June 30, 2010
BIPIN KUMAR S/O MISHRI YADAV Vs. STATE OF BIHAR	July 26, 2010
BIPIN KUMAR SON OF LATE RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR	January 13, 2010
BIPLAW KUMAR SAHA Vs. STATE OF BIHAR	December 13, 2010
BIR BAHADUR CHOUDHARY Vs. STATE OF BIHAR	March 11, 2010
BIRENDRA KUMAR Vs. STATE OF BIHAR	February 15, 2010
BIRENDRA KUMAR BIMAL Vs. STATE OF BIHAR	November 3, 2010
BIRENDRA KUMAR S/O SHRI JATA SHANKAR PRASAD Vs. STATE OF BIHAR AND ORS	March 26, 2010
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR	October 29, 2010
BIRENDRA KUMAR SINGH ALIAS BIRENDRA PRASAD SINGH SON OF RAGHUNANDAN PRASAD SINGH Vs. STATE OF BIHAR	May 6, 2010
BIRENDRA KUMAR SINHA ALIAS HEERA BABU Vs. STATE OF BIHAR	October 28, 2010
BIRENDRA KUMAR SINHA S/O SHRI BHUPENDRA NR.SINHA Vs. STATE OF BIHAR	May 7, 2010
BIRENDRA KUMAR SRIVASTAVA S/O LATE KAPILDEO PRASAD Vs. BIHAR STATE ELECTRICITY BOARD	March 5, 2010
BIRENDRA NATH JHA SON OF LATE JAGDISH JHA Vs. STATE OF BIHAR; COLLECTOR; D C L R AND; ANCHAL ADHIKARI	July 13, 2010
BIRENDRA NONIA Vs. STATE OF BIHAR	August 17, 2010
BIRENDRA PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY WATER RESOURCES DEPTT	October 1, 2010
BIRENDRA PRASAD BARNWAL Vs. UNION OF INDIA	April 1, 2010
BIRENDRA SINGH ALIAS BIRENDRA KUMAR Vs. STATE OF BIHAR	May 5, 2010
BIRENDRA SINGH RAMADHAR SINGH AND ORS Vs. STATE OF BIHAR	August 24, 2010
BIRENDRA SONAR Vs. STATE OF BIHAR	December 13, 2010
BIRENDRA TIWARI Vs. STATE OF BIHAR	October 5, 2010
BIRENDRA TIWARY Vs. STATE OF BIHAR	February 2, 2010
BIRESH KUMAR S/O LATE BANKE BIHARI SHARMA Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF CO-OPERATIVE, GOVT, OF BIHAR, NEW SECRETARIAT, PATNA	January 8, 2010
BISHNU SHANKAR SHARMA @ VISHNU SHANKAR SON OF RAMADHAR SHARMA Vs. STATE OF BIHAR AND RANJANA PATHAK WIFE OF DEVENDRA PATHAK	April 5, 2010
BISHNUDEO MAHTO Vs. STATE OF BIHAR	August 13, 2010
BISHNUDEO SAHU Vs. STATE OF BIHAR	May 12, 2010
BISHUNDEO MANJHI Vs. PARWATI DEVI WIDOW OF MAHENDRA PRASAD GUPTA	April 23, 2010
BISHUNDEO YADAV Vs. STATE OF BIHAR	May 6, 2010
BISHWA MOHAN KUMAR SINGH Vs. BIHAR EDUCATION SERVICE ASSOCIATION	May 21, 2010
BISHWA NATH PRASAD Vs. STATE OF BIHAR	April 1, 2010
BISHWA NATH RAI Vs. STATE OF BIHAR	February 23, 2010
BISHWANATH MOTANI Vs. STATE OF BIHAR	April 6, 2010
BISHWANATH PAL, SON OF LATE LAKHAN PAL, CHANDRIKA PAL SON, OF BISHWANATH PAL AND SUBHAS PRASAD, SON OF BISHWANATH PAL Vs. STATE OF BIHAR AND OM PRAKASH TIWARY, SON OF LATE HARIPUJAN	September 30, 2010
BISHWANATH PRASAD Vs. STATE OF BIHAR	May 4, 2010
BISHWANATH ROY Vs. STATE OF BIHAR	September 13, 2010
BISHWANATH THAKUR SON OF TAPI THAKUR Vs. STATE OF BIHAR WITH	July 15, 2010
BISHWANATH YADAV Vs. STATE OF BIHAR	January 27, 2010
BODHA LALL Vs. UNION OF INDIA	April 7, 2010
BRAHMADEO RAM SON OF BHUBANESHWER RAM Vs. STATE OF BIHAR	April 6, 2010
BRAHMANAND S/O LATE RAM PRATAP Vs. STATE OF BIHAR	March 5, 2010
BRAHMANAND UPADHYAY Vs. STATE OF BIHAR	March 17, 2010
BRAHMDEO RAI Vs. STATE OF BIHAR	February 24, 2010
BRAJ BHUSHAN SHARMA Vs. STATE OF BIHAR	July 9, 2010
BRAJ KISHORE ROY Vs. STATE OF BIHAR	July 6, 2010
BRAJ KISHORE TIWARY Vs. STATE OF BIHAR	October 7, 2010
BRAJ KUMAR SINGH Vs. DIWAKAR KUMAR SINGH	May 4, 2010
BRAJ MOHAN SINGH Vs. STATE OF BIHAR	December 22, 2010
BRAJENDRA KISHORE THAKUR ALIAS MINTU THAKUR ALIAS BRAJENDRA KUMAR THAKUR Vs. STATE OF BIHAR	April 30, 2010
BRAJENDRA NANDAN SINGH Vs. STATE OF BIHAR	January 19, 2010
BRAJESH BHUSHAN Vs. STATE OF BIHAR	August 12, 2010
BRAJESH CHANDRA MISHRA Vs. UNION OF INDIA	December 3, 2010
BRAJESH KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HUMAN RESOURCES DEVELOPMENT (DEPARTMENT OF EDUCATION)	June 28, 2010
BRAJESH KUMAR SINGH Vs. BIHAR STATE BAR COUNCIL	October 28, 2010
BRAJNANDAN CHAUDHARY Vs. STATE OF BIHAR	March 8, 2010
BRAJNANDAN SINGH Vs. STATE OF BIHAR	November 10, 2010
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. MOHAMMED YUNUS	April 26, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MAYA DEVI	March 10, 2010
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MOST SUJATA DEVI	July 1, 2010
BRANCH MANAGER, LIC OF INDIA, GAYA BRANCH-I AND ORS Vs. STATE OF BIHAR	August 27, 2010
BRIJ KISHORE PRASAD Vs. DEBT RECOVERY TRIBUNAL	March 22, 2010
BRIJ KISHORE SINGH S/O YOGENDRA PRASAD SINGH Vs. STATE OF BIHAR; AFZAL AMANULLAH, HOME SECRETARY, GOVT OF BIHAR; SHIV KUMAR, INSPECTOR GENERAL OF POLICE; BIHAR STATE STAFF SELECTION COMMISSION THRU ITS CHAIRMAN	April 7, 2010
BRIJ NANDAN PRASAD Vs. STATE OF BIHAR	May 4, 2010
BRIJ NANDAN SINGH Vs. STATE OF BIHAR	January 29, 2010
BRIJ RAJ SHARMA Vs. MANAGEMENT OF PUNJAB NATIONAL BANK	November 2, 2010
BRIJENDRA KUMAR SINGH Vs. BIHAR COLLEGE SERVICE COMMISSION	September 13, 2010
BUCHCHI DEVI WIFE OF SRI SIYA RAM KAMAT Vs. STATE OF BIHAR	May 6, 2010
C R BHANSALI Vs. STATE OF BIHAR	June 24, 2010
CELESTINE MATHIS Vs. BIHAR STATE ELECTRICITY	November 22, 2010
CENTRAL BANK OF INDIA Vs. MISHRA OIL UDYOG	July 13, 2010
CHAILAHA GOSHALA Vs. STATE OF BIHARQ	November 25, 2010
CHAIRMAN BIHAR STATE POLLUTION CONTROL BOARD Vs. SHAMBHU LAL	April 22, 2010
CHAIRMAN CENTRAL SILK BOARD Vs. PRESIDING OFFICER	April 28, 2010
CHAIRMAN, M/S HINDUSTAN LEVER LTD Vs. STATE OF BIHAR	August 25, 2010
CHAITALI MAJUMDAR D/O LATE MUKUND LAL MAJUMDAR Vs. STATE OF BIHAR	July 7, 2010
CHAMELI DEVI WIFE OF MAHABIR PRASAD JAIN AND ORS Vs. STATE OF BIHAR AND ORS	July 27, 2010
CHAMPARAN SUGAR COMPANY LTD Vs. STATE OF BIHAR; AGRICULTURAL PRODUCE MARKET COMMITTEE; SECRETARY, AGRICULTURAL PRODUCE MARKET COMMITTEE AND ORS	July 1, 2010
CHAMRU MAHTO Vs. STATE OF BIHAR	January 5, 2010
CHAND PRASAD Vs. STATE OF BIHAR	March 10, 2010
CHANDAN KUMAR Vs. STATE OF BIHAR	April 27, 2010
CHANDESHWAR PANDEY Vs. STATE OF BIHAR	May 19, 2010
CHANDESHWAR PASWAN Vs. STATE OF BIHAR	April 27, 2010
CHANDESHWAR PRASAD Vs. MOST. JEERA DEVI	July 22, 2010
CHANDESHWAR PRASAD SINGH Vs. STATE OF BIHAR	November 2, 2010
CHANDESHWAR SINGH Vs. STATE OF BIHAR	April 6, 2010
CHANDESHWAR SINGH AND ORS Vs. STATE OF BIHAR AND ORS	September 27, 2010
CHANDESHWARI YADAV S/O LATE KAILASH BIHARI YADAV Vs. STATE OF BIHAR	April 19, 2010
CHANDRA BHAL TIWARY AND ORS Vs. STATE OF BIHAR AND SAVITRI DEVI	August 17, 2010
CHANDRA BHANU PRASAD Vs. STATE OF BIHAR	September 7, 2010
CHANDRA BHUSAN KISHORE Vs. SHRI PRAKASH NATH SINGH	November 26, 2010
CHANDRA BHUSHAN PANDIT SON OF LATE THAKUR PANDIT Vs. STATE OF BIHAR	July 30, 2010
CHANDRA BHUSHANalias APPU Vs. PREM SAGAR PRASAD	March 26, 2010
CHANDRA KALA DEVI WIFE OF DHANESHWAR MAHTO @ DHANESHWAR SINGH AND ANR Vs. STATE OF BIHAR AND ANIL PRASAD SINGH SON OF SHITAL PRASAD SINGH	July 29, 2010
CHANDRA KALA MISHRA Vs. STATE OF BIHAR	November 15, 2010
CHANDRA KANT S/O SHRI UMASHANKAR PRASAD SINGH Vs. STATE OF BIHAR	September 23, 2010
CHANDRA KISHORE MISHRA ALIAS BASAHI LAL SON OF RADHA Vs. STATE OF BIHAR	May 10, 2010
CHANDRA KISHORE SINGH Vs. STATE OF BIHAR	July 23, 2010
CHANDRA NARAIN RAI Vs. STATE OF BIHAR	November 25, 2010
CHANDRA PRABHA SRIVASTAVA Vs. STATE BANK OF INDIA	April 22, 2010
CHANDRA SHEKHAR MISHRA Vs. STATE OF BIHAR	April 27, 2010
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR	May 4, 2010
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR	May 11, 2010
CHANDRA SHEKHAR PRASAD S/O SHRI RAJ NANDAN PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF PRIMARY, SECONDARY AND ADULT EDUCATION, GOVT.OF BIHAR, NEW	April 22, 2010
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR	April 22, 2010
CHANDRABHUSHAN PRASAD SHARMA Vs. STATE OF BIHAR	November 16, 2010
CHANDRADEO KUMAR ALIASJAWAHARLAL Vs. KRISHNA PRASAD	April 9, 2010
CHANDRADEO THAKUR Vs. STATE OF BIHAR	September 23, 2010
CHANDRAHAS RAI Vs. STATE OF BIHAR	May 12, 2010
CHANDRAWATI DEVI Vs. STATE OF BIHAR	November 9, 2010
CHANDRAWATI DEVI Vs. STATE OF BIHAR	April 29, 2010
CHANDRESHWAR RAM Vs. STATE OF BIHAR THROUGH THE SECRETARY	June 25, 2010
CHANDRIKA PRASAD KESHRI Vs. STATE OF BIHAR	May 6, 2010
CHANDRIKA YADAV ALIAS CHANDRIKA PRASAD YADAV Vs. STATE OF BIHAR	April 29, 2010
CHATTU SINGH Vs. STATE OF BIHAR	April 22, 2010
CHHABI LAL PANDIT ALIAS CHAVILA PANDIT Vs. STATE OF BIHAR	September 6, 2010
CHHATAR BALI SINGH Vs. STATE OF BIHAR	April 29, 2010
CHHAYA-SARKAR Vs. THE UNION OF INDIA AND ORS.	April 26, 2010
CHHOTAK TURHA Vs. STATE OF BIHAR	April 13, 2010
CHIEF EXECUTIVE OFFICER Vs. STATE OF BIHAR	May 3, 2010
CHINTA DEVI Vs. PRAMOD PANDEY	September 21, 2010
CHINTA DEVI Vs. STATE OF BIHAR	July 1, 2010
CHITRANJAN KUMAR SINGH S/O TARKESHWAR SINGH Vs. STATE OF BIHAR	July 6, 2010
CHITTARANJAN PRASAD Vs. STATE OF BIHAR	March 25, 2010
CHOUDHARY IZHARUL HAQUE Vs. STATE OF BIHAR	April 23, 2010
CHUNU SINGH ALIAS AJAY SINGH Vs. STATE OF BIHAR	November 24, 2010
CITADEL AUROBINDO BIOTECH LTD Vs. STATE OF BIHAR AND BINAY KISHORE MISHRA BRAJ KISHORE MISHRA	August 5, 2010
CLERK AT SPECIAL LAND ACQUISITION OFFICE, KOSHI PROJECT AT SAHARSA Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, SINCHAI	March 30, 2010
COATS INDIA Vs. STATE OF BIHAR	October 28, 2010
COMMISSIONER OF CENTRAL EXCISE GOVT OF INDIA, PATNA Vs. PRABHAT ZARDA FACTORY (INDIA) LTD	August 23, 2010
COMMISSIONER OF CUSTOMS, PATNA Vs. GHANSHYAM PRASAD GUPTA S/O LATE PURUSHOTTAM PRASAD	March 9, 2010
COMMISSIONER OF CUSTOMS, PATNA Vs. RAM NATH SAH	May 18, 2010
COMMISSIONER OF INCOME TAX, BIHAR-I, PATNA Vs. MOTILAL JAIN, DEVELOPMENT OFFICER, L I C OF INDIA PATNA	September 28, 2010
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. AJIT KUMAR	May 14, 2010
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	April 21, 2010
CORE PROJECTS AND TECHNOLOGIES LTD. Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA	May 3, 2010
D K CHAKARVARTY Vs. STATE	April 9, 2010
D K OJHA ALIAS DINESH KUMAR OJHA Vs. STATE OF BIHAR	April 23, 2010
D R POLYMER Vs. STATE OF BIHAR	May 6, 2010
D.N.SINGH Vs. COMMISSIONER OF INCOME TAX, CENTRAL, PATNA	April 26, 2010
DABLUalias DABLA MANDAL Vs. STATE OF BIHAR	April 16, 2010
DADAN RAM, SON OF SHEO BHARAT RAM Vs. STATE OF BIHAR	March 17, 2010
DADAN SINGH YADAV @ DADAN SINGH @ DADAN PAHALWAN SON OF LATE LALCHAND SINGH Vs. STATE OF BIHAR AND RAMJI SINGH YADAV SON OF LATE KAILASH SINGH YADAV	April 8, 2010
DALJEET SINGH Vs. STATE OF BIHAR	April 26, 2010
DAMYANTI DEVI Vs. JYOTI PURAM SAHKARI GRIN NIRMAN	April 22, 2010
DAROGA SINGH Vs. STATE OF BIHAR	July 5, 2010
DAROGA SINGH ALIAS DAROGA SINGH KHARWAR Vs. STATE OF BIHAR	March 26, 2010
DAROGA YADAV Vs. STATE OF BIHAR	May 12, 2010
DASAI AHIR ALIAS YADAV Vs. STATE OF BIHAR	February 23, 2010
DAUGHTER OF SRI RAM BISHESH SINGH Vs. STATE OF BIHAR	August 17, 2010
DAULTI DEVI Vs. STATE OF BIHAR	March 26, 2010
DAYA NAND JHA S/O MAHA NAND JHA Vs. UNION OF INDIA	August 19, 2010
DAYA NAND PRASAD SAHU Vs. STATE OF BIHAR AND ORS	April 8, 2010
DAYA NATH SINGH Vs. BIHAR STATE ELECTRICITY BOARD	November 4, 2010
DAYA SHANKAR PRASAD SHARMA Vs. STATE OF BIHAR	September 14, 2010
DAYA SHANKER SINGH Vs. STATE OF BIHAR	May 7, 2010
DAYANAND SINGH Vs. GOVERNMENT OF BIHAR	March 4, 2010
DEATA DEVI Vs. STATE OF BIHAR	June 28, 2010
DEB JYOTI SANYAL SON OF LATE UMA SANYAL W/O DEB PRASAD SANYAL Vs. BIHAR STATE HOUSING BOARD AND ORS	February 3, 2010
DEBASISH DEY Vs. STATE OF BIHAR	June 23, 2010
DEBENDRA PRASAD SINGH Vs. STATE OF BIHAR	July 22, 2010
DEEP NARAYAN THAKUR Vs. STATE OF BIHAR	July 29, 2010
DEEPAK KUMAR Vs. STATE OF BIHAR	January 27, 2010
DEEPAK KUMAR S/O AJAY KUMAR SINGH Vs. GENERAL MANAGER.BANK OF INDIA	June 30, 2010
DEEPAK KUMAR SHARMA Vs. THE STATE OF BIHAR AND ORS.	September 20, 2010
DEEPAK MUKHERJEE S/O LATE NIPENDRA NATH MUKHERJEE Vs. STATE OF BIHAR WITH	April 19, 2010
DELHI Vs. SMT.PRATIMA DEVI W/O SANJAY KUMAR	January 18, 2010
DEMOY KISHKU Vs. BASANT MAHTO	October 4, 2010
DEO CONSTRUCTION Vs. STATE OF BIHAR WITH	April 26, 2010
DEO NANDAN RAI Vs. STATE OF BIHAR	November 24, 2010
DEO NANDAN RAI Vs. STATE OF BIHAR	March 25, 2010
DEO NARAIN SINGH Vs. STATE OF BIHAR	April 30, 2010
DEO NARAYAN YADAV, S/O LATE BARISH LAL YADAV Vs. STATE OF BIHAR	August 25, 2010
DEO PATI DEVI Vs. STATE OF BIHAR	May 3, 2010
DEO SHANKAR JHA Vs. STATE OF BIHAR	September 16, 2010
DEO SIDH SINGH Vs. BIHAR STATE ELECTRICITY BOARD	March 30, 2010
DEONANDAN PASWAN Vs. STATE OF BIHAR	April 22, 2010
DEPARTMENT OF HOME SCIENCE, J.D. WOMEN&APOSS COLLEGE, PATNA AND AT PRESENT RESIDING AT FLAT NO. 4/A, SHAKUNTALA GARDEN, PUNAICHAK, P.S.-SHASTRINAGAR, DIST.-PATNA Vs. BIHAR STATE UNIVERSITIES	August 8, 2010
DEPUTY COMMISSIONER OF INCOME TAX Vs. GANESH DUBEY	May 21, 2010
DEV CHANDRA MISHRA Vs. STATE OF BIHAR	November 3, 2010
DEV KUMAR DUBEY SON OF SHRI DIWAKAR CHANDRA DUBEY Vs. HINDUSTAN PETROLEUM CORPORATION LTD., THROUGH ITS CHAIRMAN	September 23, 2010
DEV SHARMA @ DEV KUMAR SHARMA Vs. STATE OF BIHAR	August 19, 2010
DEVANAND SAH Vs. STATE OF BIHAR	November 10, 2010
DEVENDRA KUMAR Vs. STATE OF BIHAR	October 5, 2010
DEVENDRA KUMAR SINGH Vs. UNION OF INDIA	April 13, 2010
DEVENDRA KUMAR SINGH SON OF LATE BALESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR, VIGILANCE,; ADDITIONAL DIRECTOR GENERAL, VIGILANCE BUREAU APPAR MAHANIDESHAK, VIGILANCE BUREAU, MANTRIMANDAL (NIGARANI) DEPARTMENT; INVESTIGATING OFFICER, VIGILANCE	January 22, 2010
DEVENDRA KUMAR SON OF ANAND MAHTO Vs. STATE OF BIHAR	March 29, 2010
DEVENDRA MISHRA Vs. BIHAR STATE SUGAR CORPORATION LIMITED	November 4, 2010
DEVENDRA PRASAD Vs. STATE OF BIHAR	April 6, 2010
DEVENDRA PRASAD SINHA SON OF LATE RAM KRIT SINHA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD AND ORS	July 20, 2010
DEVENDRA SHARMA SON OF CHANDRADEO SINGH Vs. STATE OF BIHAR	April 16, 2010
DEVENDRA SHARMA SON OF LATE BRIJ KISHORE CHOUDHARY Vs. STATE OF BIHAR; TRANSPORT COMMISSIONER, GOVERNMENT OF BIHAR; DISTRICT TRANSPORT OFFICER	July 9, 2010
DEVENDRA SINGH Vs. STATE OF BIHAR	April 20, 2010
DEVI DAYAL SINGH Vs. STATE OF BIHAR	April 6, 2010
DEVI MAHTO Vs. STATE OF BIHAR	September 15, 2010
DHANAMJAY UPADHYAY Vs. STATE OF BIHAR	August 18, 2010
DHANANJAY KUMAR S/O RAMDEO PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVT.OF BIHAR, PATNA	February 16, 2010
DHANANJAY KUMAR SINGH Vs. STATE OF BIHAR	January 27, 2010
DHANANJAY PANDEY Vs. STATE OF BIHAR	September 14, 2010
DHANANJAY SINGH Vs. STATE OF BIHAR	October 7, 2010
DHARAMDEO YADAV AND ORS Vs. STATE OF BIHAR	September 7, 2010
DHARAMSHALA PANCHYATI RAOD, P.S.-KOTWALI, P.O.- GAYA, TOWN AND DISTRICT-GAYA Vs. STATE OF BIHAR THROUGH THE SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, NEW	January 13, 2010
DHARAMSHEELA KUMARI Vs. UNION OF INDIA	September 21, 2010
DHARAMSHILA DEVI W/O SRI MANJI SINGH Vs. STATE ELECTION COMMISSION, SONE BHAWAN, BIRCHAND PATEL PATH	February 11, 2010
DHARM GODHA Vs. STATE OF BIHAR	September 16, 2010
DHARMA NAND MISHRA Vs. CHANCELLOR OF UNIVERSITY	August 13, 2010
DHARMENDRA KUMAR Vs. STATE OF BIHAR	February 17, 2010
DHARMENDRA KUMAR Vs. UNION OF INDIA	November 24, 2010
DHARMENDRA KUMAR DHERAJ @ TUNTUU Vs. STATE OF BIHAR	February 19, 2010
DHARMENDRA KUMAR S/O SRI SHIV BACHAN SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL	March 17, 2010
DHARMENDRA RAI SON OF SRI RAMJI RAI AND ASHOK KUMAR SHARMA SON OF SRI SHEO JANAM SHARMA, MEMBER, TARAIYAN BLOCK PANCHAYAT SAMITI Vs. STATE OF BIHAR AND ORS	March 12, 2010
DHARMENDRA SINGH Vs. UNION OF INDIA	April 23, 2010
DHARMENDRA SINGH S/O BIJENDRA KUMAR SINGH Vs. UNION OF INDIA	March 23, 2010
DHARMSHILA DEVI WIDOW OF LATE NAGESHWAR SINGH Vs. STATE OF BIHAR AND ORS	July 6, 2010
DHIRENDRA KUMAR Vs. BIHAR STATE ELECTRICITY BOARD AND ORS	April 28, 2010
DHIRENDRA KUMAR MISHRA SON OF SRI SRIKRISHNA MISHRA Vs. UNION OF INDIA THROUGH ITS DIRECTOR GENERAL, C.R.P.F., NEW DELHI	March 17, 2010
DHIRENDRA KUMAR OJHA @ TUNTUN Vs. BIRENDRA KUMAR OJHA	May 3, 2010
DHIRENDRA KUMAR SON OF LATE SHYAM PADO GHOSH Vs. LEENA KUMARI DAUGHTER OF SHYAM CHANDRA SINHA AND WIFE OF DHIRENDRA KUMAR	January 13, 2010
DHIRENDRA SINGH Vs. STATE OF BIHAR	April 20, 2010
DHIRENDRA YADAV Vs. STATE OF BIHAR	October 29, 2010
DHO DHO RAJAK Vs. STATE OF BIHAR	May 4, 2010
DHURANDHAR SINGH Vs. STATE OF BIHAR	August 18, 2010
DHURENDRA PRASAD JAISWAL Vs. ASHOK KUMAR	April 9, 2010
DHURUB KR JAISWAL ALIAS DHRUB JAISWAL Vs. STATE OF BIHAR	May 17, 2010
DIGRANJAN KUMAR Vs. STATE OF BIHAR	March 3, 2010
DILIP KUMAR PRASAD S/O SRI BALBHADRA PRASAD Vs. KOSI KSHETRIYA GRAMIN BANK, NOW RENAMED AS UTTAR BIHAR GRAMIN BANK THROUGH ITS CHAIRMAN	March 30, 2010
DILRANI DEVI WIFE OF BARAJNANDAN PRASAD SINGH Vs. STATE OF BIHAR	April 20, 2010
DINANATH CHOUDHARY Vs. STATE OF BIHAR AND ORS	April 15, 2010
DINANATH KUMAR @ DINANATH PRASAD SON OF BANARSI PRASAD AND ORS Vs. STATE OF BIHAR; GUNJA DEVI WIFE OF DINANATH KUMAR	March 10, 2010
DINANATH PRASAD Vs. STATE OF BIHAR	May 6, 2010
DINESH BHAGAT ALIAS DINESH BHAKT Vs. STATE OF BIHAR	April 27, 2010
DINESH KUMAR Vs. STATE OF BIHAR	September 15, 2010
DINESH KUMAR PANKAJ Vs. STATE OF BIHAR	June 25, 2010
DINESH KUMAR SAH BHARTI Vs. STATE OF BIHAR	May 14, 2010
DINESH KUMAR SAH BHARTI Vs. STATE OF BIHAR	January 27, 2010
DINESH KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD	February 2, 2010
DINESH NARAYAN JHA AND ANR Vs. STATE OF BIHAR AND ORS	August 19, 2010
DINESH PANDEY S/O SRI BASUDEO PANDAY Vs. STATE OF BIHAR	May 13, 2010
DINESH PASWAN, S/O SRI SITA PASWAN Vs. UNION OF INDIA THROUGH THE MINISTRY OF HOME AFFAIRS, NEW DELHI	April 5, 2010
DINESH PRASAD SINGH Vs. STATE OF BIHAR	April 5, 2010
DINESH PRASAD SON OF LATE SARYUG SAH Vs. REENA SONI W/O DINESH PRASAD D/O SRI RAM LAKHAN SONI	April 28, 2010
DINESH PRASAD YADAV Vs. STATE OF BIHAR	July 9, 2010
DINESH SAH ALIAS DINESH PRASAD Vs. STATE OF BIHAR	November 25, 2010
DINESH SAHNI Vs. STATE OF BIHAR	December 13, 2010
DINESH SHARMA Vs. UNION OF INDIA	December 22, 2010
DINESHWAR LAL KARN SON OF LATE UGRANATH LAL DAS Vs. STATE OF BIHAR AND S S KISHORI S/O SURYA DEO SINHA, INSPECTOR, CBI	July 5, 2010
DINESHWAR PRASAD Vs. STATE OF BIHAR	April 27, 2010
DINESHWAR SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY	September 28, 2010
DINESHWAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD AND ORS	April 5, 2010
DINESHWAR SINGH SON OF LATE SHAUKING SINGH; CHANDRADEO SINGH SON OF DINESHWAR SINGH; SURENDRA SINGH SON OF LATE PARSAN SINGH AND BRAJESH SINGH SON OF SURENDRA SINGH Vs. STATE OF BIHAR AND DEODHARI SINGH SON OF BASAWAN SINGH	August 26, 2010
DINKAR YADAV @ DINKAR PRASAD Vs. STATE OF BIHAR	July 29, 2010
DIPAK KUMAR Vs. STATE OF BIHAR	November 22, 2010
DIPAK SINGH S/O LATE RAMDHAN SINGH Vs. DINESH SINGH S/O LATE MAHAGU SINGH	March 17, 2010
DIRECTOR OF NATIONAL CADET CORPS Vs. SMT.RAM PIARI DEVI	July 28, 2010
DISTRICT BAR ASSOCIATION Vs. STATE OF BIHAR	December 6, 2010
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. RANJANA PRAKASH	September 9, 2010
DIVISIONAL MANAGER ORIENTALINSURANCE COMPANY LTD Vs. CHINTA DEVI	July 15, 2010
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAJENDRA SINGH ALIAS MOTI SINGH	May 12, 2010
DIVISIONAL MANAGER, ORIENTAL COMPANY LTD., MOTJHEEL, MUZAFFARPUR Vs. SACHINDRA THAKUR S/O RAM UGRAH THAKUR	July 15, 2010
DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. STATE OF BIHAR WITH	April 28, 2010
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOST.PRATIBHA VERMA	July 26, 2010
DIWAKAR KUMAR Vs. PUNJAB NATIONAL BANK	July 1, 2010
DOMA SINGH S/O RAM CHELA SINGH Vs. STATE OF BIHAR	August 10, 2010
DR. KUMKUM KUMARI WIFE OF DR. ARBIND KUMAR SHARMA Vs. BIHAR STATE UNIVERSITIES (CONSTITUENT COLLEGES) SERVICE COMMISSION, THROUGH ITS SECRETARY	August 26, 2010
DR.AVESH CHANDRA JHA SON OF LATE GANESH CHANDRA JHA Vs. STATE OF BIHAR	August 19, 2010
DR.BINOD KUMAR PANDEY S/O LATE RAM LOACHAN PANDEY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT (HIGHER EDUCATION), GOVERNMENT	July 5, 2010
DR.DHARAM SHEELA PRASAD Vs. CHANCELLOR OF UNIVERSITY OF BIHAR	September 13, 2010
DR.DIP NARAIN RAM S/O LATE RAM NATH RAM Vs. STATE OF BIHAR	July 26, 2010
DR.KAMANI CHAUDHARI W/O RAVI PRAKASH @ DR.RAVI PRAKASH GUPTA Vs. STATE OF BIHAR	April 2, 2010
DR.NARENDRA NARAIN RAI SON OF SRI LAXMI NARAYAN RAI Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF MEDICAL EDUCATION, FAMILY WELFARE AND INDIGENOUS MEDICINE, GOVT.OF BIHAR, NEW SECRETARIAT, BIHAR, PATNA	September 13, 2010
DR.OM PRAKASH KUMAR SARI S/O SRI GOVIND PRASAD Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR, PATNA	June 23, 2010
DR.PARAS NATH SAHAY SON OF SRI SHEO GOVIND SHAH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HEALTH, MEDICAL EDUCATION AND FAMILY WELFARE DEPARTMENT, GOVERNMENT OF BIHAR	July 7, 2010
DR.PAWAN KUMAR SON OF SRI BABULAL SINGH Vs. STATE OF BIHAR	July 13, 2010
DR.RITA SHARMA Vs. RADHESHYAM SINGH	February 15, 2010
DR.SUCHIT NARAYAN PRASAD Vs. STATE OF BIHAR	August 2, 2010
DR.SURESHWAR SATI PRASAD SON OF LATE SHIVA SATI PRASAD Vs. STATE OF BIHAR	March 17, 2010
DREAM CO-OPERATIVE HOUSE-CONSTRUCTION SOCIETY LTD Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS	March 31, 2010
DUDH NATH SINGH SON OF RAM NIWAS SINGH Vs. STATE OF BIHAR; LALOO BIN SON OF LATE BIGAN BIN	July 5, 2010
DUKHAN RAI ALIAS DUKHAN YADAV SON OF SAHDEO RAI Vs. STATE OF BIHAR	April 22, 2010
DULARCHAND PRASAD Vs. STATE OF BIHAR	September 7, 2010
DURGA DEVI Vs. VIJAY KUMAR PODDAR	April 27, 2010
DURGA DEVI Vs. VIJAY KUMAR PODDAR WITH	January 27, 2010
DURGA PRASAD BHAGAT Vs. STATE OF BIHAR	March 5, 2010
DURGA PRASAD DAS @ DURGA PRASAD DHOBI SON OF LATE LETAR DHOBI Vs. STATE OF BIHAR AND ORS	March 15, 2010
DURGA YADAV Vs. STATE OF BIHAR	April 20, 2010
DWARIKA PRASAD S/O GANGA VISHUN SAH AND RAMAKANT JHA (MUNSHI) S/O JAGDISH NARAYAN JHA Vs. STATE OF BIHAR	August 18, 2010
DWARIKA PRASAD VERMA SON OF LATE SARJUG SETH Vs. STATE OF BIHAR	May 20, 2010
DWARIKA YADAV Vs. STATE OF BIHAR	December 22, 2010
DWARIKA YADAV AND ORS Vs. STATE OF BIHAR	December 1, 2010
EKRAMUL HAQUE Vs. STATE OF BIHAR	April 9, 2010
ELECTRICAL EXECUTIVE ENGINEER Vs. STATE OF BIHAR	November 4, 2010
EMPLOYEES STATE INSURANC CORPORATION Vs. RAJENDRA NAGAR SERVICE STATION	April 13, 2010
EMPLOYEES STATE INSURANCE CORPORATION Vs. PRABHAS CHANDRA MALLIK	July 16, 2010
ENCEE ENTERPRISES Vs. STATE OF BIHAR	April 26, 2010
ESSAR BIHAR FINANCE AND SAVINGS PRIVATE LTD. Vs. STATE OF BIHAR	August 9, 2010
ESTATE OFFICER CUM BUILDING ENGINEER Vs. UNION OF INDIA	September 15, 2010
EUREKA FORBESLTD Vs. STATE OF BIHAR	February 26, 2010
EX.CT.RANVIR SINGH S/O SRI UMARAON SINGH Vs. UNION OF INDIA	July 19, 2010
FEKU RAI SON OF LATE BHARAT RAI; TIRJUG RAI SON OF LATE BABU LAL RAI; BHORAN RAI @ BHURAN RAI @ BHULAN SON OF LATE BHARAT RAI; GABBAR RAI @ RANDHIR RAI @ GABBAR KUMAR SON OF BHURAN RAI @ BHORAN RAI @ BHULAN Vs. STATE OF BIHAR AND ORS	March 5, 2010
FIROZ AHMAD Vs. STATE OF BIHAR	February 9, 2010
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA	July 1, 2010
FULESHARI DEVI Vs. STATE OF BIHAR	September 13, 2010
GAMA CHOUDHARY Vs. STATE OF BIHAR	September 6, 2010
GANAURI SINGH SON OF LATE KULDIP SINGH Vs. STATE OF BIHAR AND RAM AUTAR SAO SON OF LATE KESHWAR SAO WITH	August 20, 2010
GANDAK COMMAND AREA DEVELOPMENT AGENCY Vs. STATE OF BIHAR	September 8, 2010
GANESH PANDEY Vs. STATE OF BIHAR	July 21, 2010
GANESH PD GUPTA Vs. STATE OF BIHAR	November 2, 2010
GANESH PD SINGH SON OF SRI BALRAM SINGH Vs. STATE OF BIHAR AND ANR	July 8, 2010
GANESH PRASAD DAS Vs. STATE OF BIHAR	April 22, 2010
GANESH RAM Vs. STATE OF BIHAR	April 20, 2010
GANGA BISHUN SAH @ GANGA BISHUN SAHU Vs. STATE OF BIHAR	August 16, 2010
GANGA GUPTA WIFE OF SHRI JAI PRAKASH SAH Vs. STATE OF BIHAR	August 27, 2010
GANGA NATH JHA SON OF LATE DAYA NAND JHA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY; VICE CHANCELLOR AND REGISTRAR OF BHUPENDRA NARAYAN MANDAL UNIVERSITY	August 6, 2010
GANGA PRASAD JHA Vs. BIHAR STATE ELECTRICITY BOARD	April 30, 2010
GANGA PRASAD SINGH Vs. STATE OF BIHAR	April 30, 2010
GANGA RAM S/O LATE DHARAI RAM Vs. STATE OF BIHAR	January 6, 2010
GANGA SINGH AND ANR. Vs. STATE OF BIHAR	August 23, 2010
GANGANATH JHA Vs. STATE OF BIHAR	April 29, 2010
GANGOTRI KUER Vs. STATE OF BIHAR	April 6, 2010
GANPATI JHA Vs. STATE OF BIHAR	September 7, 2010
GARDANIBAGH, DISTT.-PATNA Vs. UNION OF INDIA	May 10, 2010
GAURAV VERMA Vs. STATE OF BIHAR	September 9, 2010
GAURI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR	September 20, 2010
GAURISHANKER Vs. STATE OF BIHAR	April 26, 2010
GAUTAM KAPOOR Vs. STATE	March 5, 2010
GAYA NAND CHAUPAL Vs. STATE OF BIHAR	May 3, 2010
GAYA SINGH S/O BENGALI SINGH Vs. STATE OF BIHAR	July 19, 2010
GAYATRI DEVI Vs. STATE OF BIHAR	October 25, 2010
GAYATRI DEVI W/O I.MARKANDEY THAKUR Vs. STATE OF BIHAR	January 12, 2010
GAYATRI KUMARI AND ORS Vs. STATE OF BIHAR	August 5, 2010
GEETA DEVI Vs. ANURAG NARAYAN SINGH	October 27, 2010
GENERAL MANAGER INDIAN OIL CORPORATION LTD Vs. RABINDRA NATHA MISHRA	June 29, 2010
GENERAL MANAGER, NTPC Vs. BIRENDRA PRASAD SAH AND ANR	April 7, 2010
GHANSHYAM CHAUDHARY Vs. STATE OF BIHAR	April 6, 2010
GHANSHYAM DHURKA, THE EXECUTIVE PRESIDENT, NEW INDIA SUGAR MILLS LTD. Vs. STATE OF BIHAR	July 30, 2010
GHURBIGAN SAH AND ORS Vs. LALAN SAH AND ORS	July 7, 2010
GHUTAR RAJBANSHI Vs. STATE OF BIHAR	August 2, 2010
GIRJA NANDAN SINHA Vs. STATE OF BIHAR AND ANR.	April 19, 2010
GIRJANANDAN PATHAK Vs. STATE OF BIHAR	November 4, 2010
GOBARDHAN KAJI Vs. STATE OF BIHAR	February 16, 2010
GODHA PRASAD SINGH Vs. STATE OF BIHAR	January 27, 2010
GODREJ SARA LEE LTD A COMPANY REGISTERED Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY CUM COMMISSIONER	May 5, 2010
GOLDAN SINGH @ GOLTAN SINGH AND AIYA SINGH BOTH SONS OF RAM BIHARI SINGH Vs. STATE OF BIHAR AND SAKALDEO PRASAD S/O LATE PRAGASH DAS	June 28, 2010
GOLDEN CHEMICALS INDUSTRIES Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM-COMMISSIONER	July 26, 2010
GOPAL KATHA INDUSTRIES PVT.LTD. Vs. KUMAR KATHA INDUSTRIES PVT.LTD,, : STATE OF BIHAR	May 11, 2010
GOPAL LAL SIZUAR Vs. STATE OF BIHAR AND ANR.	August 3, 2010
GOPAL PRASAD SINGH SON OF SHIV SHANKAR SINGH Vs. STATE OF BIHAR	May 6, 2010
GOPAL PRASAD SON OF KESHO PRASAD Vs. STATE OF BIHAR	May 10, 2010
GOPAL PRASAD SON OF LATE DAROGA LAL Vs. BIHAR STATE ELECTRICITY BOARD	June 29, 2010
GOPAL RAI KHEMKA Vs. STATE OF BIHAR	August 4, 2010
GOPAL SAH SON OF LATE JAGERNATH SAH Vs. CHHATHU HARIJAN	August 25, 2010
GOPAL SINGH @ GOPALJEE SINGH Vs. STATE OF BIHAR	October 28, 2010
GOPI NATH BHOWMIK Vs. STATE OF BIHAR	January 28, 2010
GORAKH NATH SHARMA Vs. STATE OF BIHAR	November 15, 2010
GORAKH SINGHalias MUDHI SINGH Vs. STATE OF BIHAR	February 23, 2010
GOUR CHAND GHOSE Vs. STATE OF BIHAR	March 10, 2010
GOURI SHANKAR PATHAK Vs. SHANKARNAND UPADHYAY	February 1, 2010
GOVERDHAN SINGH @ GOVIND SINGH Vs. STATE OF BIHAR	March 23, 2010
GOVERNING BODY OF R.P.S.COLLEGE Vs. MAGADH UNIVERSITY, BODH GAYA, GAYA, THROUGH ITS REGISTRAR	April 13, 2010
GOVERNMENT OF INDIA Vs. DR.RANJIT KUMAR S/O SHRI RAMJIWAN KUMAR	March 22, 2010
GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW DELHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, PATNA BENCH, THROUGH ITS REGISTRAR, KIDWAIPURI, PATNA	April 16, 2010
GOVIND KANT SHARAN Vs. STATE OF BIHAR	September 3, 2010
GOVIND PRASAD BHARATIA S/O LATE PANNA LAL BHARATIA Vs. STATE OF BIHAR	April 16, 2010
GOVIND SHARDA AND ORS Vs. STATE OF BIHAR	August 18, 2010
GUDDU GUPTA @ CHANDRA PRAKASH GUPTA Vs. STATE OF BIHAR	March 16, 2010
GUJARAT GROWMED MARKETING INDIA PRIVATE LIMITED Vs. STATE OF BIHAR REPRESENTED THROUGH THE PRINCIPAL SECRETARY, HEALTH AND SERVICES, BIHAR, PATNA	August 9, 2010
GULAB DAS S/O LATE BHUNESHWAR DAS @ BHUNES KANT Vs. STATE OF BIHAR	July 13, 2010
GULAM MUJTABA KHAN @ GULAM MUSTAFA KHAN Vs. STATE OF BIHAR	November 30, 2010
GULSHAN AFROZ Vs. STATE OF BIHAR	April 21, 2010
GULSHAN KUMAR PAHUJA ALIAS GULSHAN KUMAR Vs. STATE OF BIHAR	May 5, 2010
GULTEN SAHANI SON OF GAGANDEO SAHANI Vs. STATE OF BIHAR; NARESH SAHANI MANTRI	March 8, 2010
GUNANAND SAH Vs. STATE OF BIHAR	September 6, 2010
GUNANAND SAH SON OF LATE BOKAI SAH; MD SHAFI AHMAD SON OF LATE JAMIL AHMAD Vs. STATE OF BIHAR; RAI JATAN BHAGAT SON OF LATE KAMLA PRASAD BHAGAT	July 7, 2010
GUNESHWAR CHAUDHARY BISHAMBHAR CHAUDHARY AND ORS Vs. STATE OF BIHAR AND ORS	August 13, 2010
GUPTA HOMES PVT. LTD Vs. STATE OF BIHAR	April 5, 2010
GURU DAYAL SINGH ALIAS KHOKHA SINGH Vs. STATE OF BIHAR	April 9, 2010
GURUNANAK DEOJI GURUDWARA UCHLA AND ORS Vs. STATE OF BIHAR AND ORS	July 12, 2010
GYAN SHANKER DAS Vs. STATE OF BIHAR	September 16, 2010
GYANENDRA PANDEY @ GYANENDRA KUMAR PANDEY SON OF MADAN GOPAL PANDEY Vs. STATE OF BIHAR	July 6, 2010
HABIB Vs. STATE OF BIHAR	August 27, 2010
HADISAN KHATOON Vs. DINESH KUMAR PURSWANI	February 19, 2010
HAJIPUR Vs. STATE OF BIHAR THROUGH FINANCE DEPARTMENT, PATNA, BIHAR	February 5, 2010
HAKIM MIAN Vs. UNION OF INDIA	September 24, 2010
HANIF KHAN Vs. STATE OF BIHAR	August 13, 2010
HANSA DEVI WIFE OF KASHI NATH SINGH Vs. STATE OF BIHAR	April 20, 2010
HANUMAN MAL SHARMA Vs. STATE OF BIHAR	April 22, 2010
HAR GOVIND PANDEY Vs. STATE OF BIHAR	September 16, 2010
HARDEO RAI Vs. STATE OF BIHAR	June 23, 2010
HARE KRISHNA ROY Vs. STATE OF BIHAR	October 6, 2010
HARE RAM SINGH Vs. STATE OF BIHAR	April 26, 2010
HARENDRA NATH DUBEY EX CIRCLE OFFICER, SADAR CIRCLE, CHAPRA Vs. STATE OF BIHAR AND ANR.	September 15, 2010
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR WITH	June 22, 2010
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR	February 18, 2010
HARENDRA PRATAP SINGH Vs. UNION OF INDIA	November 2, 2010
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR	September 14, 2010
HARENDRA SAH ALIAS HARENDRA PD SAH Vs. STATE OF BIHAR	October 4, 2010
HARENDRA SINGH Vs. STATE OF BIHAR	June 24, 2010
HARENDRA SINGH Vs. STATE OF BIHAR	December 3, 2010
HARI KRISHNA JHA Vs. STATE OF BIHAR	September 9, 2010
HARI LAL HAZARA @ HIRA LAL HAZARA S/O LATE BIGAN HAZARA Vs. STATE OF BIHAR AND ANWAT PATEL SON OF LATE RAGHUNI PATEL	August 10, 2010
HARI NARAIN SAH Vs. STATE OF BIHAR	January 11, 2010
HARI NARAYAN THAKUR Vs. CHANCELLOR OF KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY	July 15, 2010
HARI PRASAD SAH SON OF LATE CHEDI SAH Vs. STATE OF BIHAR	January 4, 2010
HARIBANSE RAMalias HARIVANSH RAM Vs. STATE OF BIHAR	March 30, 2010
HARIBANSH RAI SON OF LATE RAMFAL RAI Vs. STATE OF BIHAR	August 10, 2010
HARIBANSH TIWARY SON OF LATE MAHNGU TIWARY AND ANR Vs. STATE OF BIHAR AND ANR	July 19, 2010
HARIHAR DAS Vs. STATE OF BIHAR AND ANR.	March 18, 2010
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR	February 11, 2010
HARIOM LAL @ HARIOM PRASAD @ KUMAR HARIOM PRASAD Vs. STATE OF BIHAR	April 2, 2010
HARISHANKAR PRASAD Vs. STATE OF BIHAR	December 22, 2010
HASAN IMAM SON OF BASU MIAN Vs. STATE OF BIHAR AND SIDHESHWAR PRASAD SON OF RAM AVTAR LAL	August 25, 2010
HEERA DEVI Vs. STATE OF BIHARQ	October 16, 2010
HEMALATA YADAV Vs. STATE OF BIHAR	May 21, 2010
HEMAN RAI Vs. STATE ELECTION COMMISSION PANCHAYAT	November 25, 2010
HENA JHA Vs. STATE OF BIHAR	March 29, 2010
HES INFRA PVT LTD Vs. STATE OF BIHAR	May 21, 2010
HIGH COURT OF JUDICATURE AT PATNA Vs. GAYNENDRA NARAIN SINGH	April 22, 2010
HIMANSHU BHUSHAN Vs. T M BHAGALPUR UNIVERSITY	December 3, 2010
HIMANSHU KUMAR SON OF LATE HARINANDAN SINGH Vs. STATE OF BIHAR AND ORS	August 17, 2010
HINDUSTAN LEVER LIMITED Vs. STATE OF BIHAR	February 22, 2010
HIRA LAL MAHTO SON OF TEJA MAHTO Vs. STATE OF BIHAR AND ORS	July 29, 2010
HIRA LAL SAH SON OF DHARMA NATH SAH Vs. STATE OF BIHAR	May 6, 2010
HIRA PASWAN Vs. BADRI NARAYAN SINGH	July 28, 2010
HIRA PRASAD RAI Vs. STATE OF BIHAR	May 3, 2010
HIRA PRASAD RAI Vs. STATE OF BIHAR	May 4, 2010
HIRDI YADAV ALIAS HIRDAY YADAV Vs. STATE OF BIHAR	July 20, 2010
HIRDYANAND SAHAY RUKHAIYAR Vs. STATE OF BIHAR	November 16, 2010
HOLY CROSS CONVENT, THROUGH ITS SUPERIOR SR. CELESTINE MATHIAS H.C. D/O. SHRI MATHIAS IGNATIUS Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN	November 22, 2010
HOTEL SAMRAT INTERNATIONAL Vs. STATE OF BIHAR	August 27, 2010
HUMLOG TRUST PATNA Vs. STATE OF BIHAR	January 13, 2010
I N T U C , BHAGALPUR Vs. UNION OF INDIA	December 13, 2010
ICEBERG INDUSTRIES LIMITED Vs. STATE OF BIHAR	March 30, 2010
IDIO CONSTRUCTION AND INDUSTRY (INDIA) LTD. Vs. UNION OF INDIA THROUGH THE JOINT SECRETARY, DEPARTMENT OF MINES, GOVERNMENT OF INDIA	March 25, 2010
IFTEKHAR HUSSAIN ANSARI Vs. STATE OF BIHAR	April 20, 2010
IN RE: LAKSHMI SINHA DAUGHTER OF LATE PASHUPATI KUMAR SINHA Vs. STATE	January 8, 2010
IN THE MATTER OF LETTER OF ARJUN MISHRA Vs. STATE OF BIHAR	March 19, 2010
INDAL YADAV Vs. STATE OF BIHAR	November 22, 2010
INDRA KANT JHA Vs. STATE OF BIHAR	July 28, 2010
INDRAJEET TIWARY Vs. RAMCHIS TIWARY	March 31, 2010
INDRAJEET UPADHYAY Vs. STATE OF BIHAR	May 21, 2010
INDRAJIT SINGH Vs. STATE OF BIHAR	August 3, 2010
INDU KUMARI Vs. STATE OF BIHAR	March 22, 2010
INDU KUMARI Vs. STATE OF BIHAR	March 8, 2010
INDUPARI DEVI Vs. UNION OF INDIA	December 22, 2010
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. RAJESH BHATIA	August 23, 2010
IRRIGATION, MUZAFFARPUR Vs. STATE OF BIHAR	July 15, 2010
ISHAN INTERNATIONAL EDUCATIONA Vs. CHIEF COMMISSIONER OF INCOME T	March 18, 2010
ISHWAR DHARI CHOUDHARI Vs. AKHAURI ANIL KUMAR	April 20, 2010
ISLAM SON OF LATE MD MUSHIR Vs. STATE OF BIHAR	January 29, 2010
ITC LIMITED Vs. STATE OF BIHAR	February 15, 2010
ITC LTD Vs. STATE OF BIHAR	September 8, 2010
IZHAR ANSARI Vs. BIBI REHANA KHATOON	April 1, 2010
JAG NARAIN SINGH Vs. STATE OF BIHAR	November 2, 2010
JAG NARAYAN PRASAD Vs. STATE OF BIHAR	September 15, 2010
JAGANNATH PASWAN @ JAGARNATH PASWAN Vs. STATE OF BIHAR	November 15, 2010
JAGAR NATH SINGH Vs. STATE OF BIHAR	August 17, 2010
JAGAT RAJ DEVI W/O TRIBHUWAN SINGH Vs. STATE OF BIHAR	October 1, 2010
JAGDEO RAM Vs. STATE OF BIHAR	November 29, 2010
JAGDISH LAL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER	November 26, 2010
JAGDISH NARAIN SINHA Vs. STATE OF BIHAR	May 20, 2010
JAGDISH PASWAN Vs. STATE OF BIHAR	January 19, 2010
JAGDISH PRASAD SHUKLA Vs. STATE OF BIHAR	September 15, 2010
JAGDISH PRASAD SINGH S/O LATE RAM SWARUP SINGH Vs. STATE OF BIHAR	February 23, 2010
JAGDISH PURBEY Vs. STATE OF BIHAR	September 7, 2010
JAGDISH PURBEY Vs. STATE OF BIHAR	September 17, 2010
JAGDISH RAI Vs. STATE OF BIHAR	September 24, 2010
JAGDISH RAM Vs. STATE OF BIHAR	September 1, 2010
JAGDISH SINGH Vs. STATE OF BIHAR	April 27, 2010
JAGDISH TIWARI Vs. STATE OF BIHAR	April 2, 2010
JAGDISH TIWARY Vs. LALITA KUER	December 3, 2010
JAGESHWAR PD.SINGH Vs. TARA LINKERS CARRIER PVT.LTD.	July 19, 2010
JAGJEET SINGH Vs. STATE OF BIHAR	March 3, 2010
JAGNARAIN PRASAD Vs. STATE OF BIHAR	March 9, 2010
JAGNARAYAN SINGH SON OF LATE GHURAHU SINGH Vs. SHUBHRAJI DEVI WIFE OF SHEO PUJAN SINGH	March 10, 2010
JAGNARAYAN YADAV @ BABAJEE YADAV SON OF SOTI LAL YADAV Vs. STATE OF BIHAR	March 18, 2010
JAI KRISHNA JHA Vs. STATE OF BIHAR	October 1, 2010
JAI KUMAR PANDEY Vs. LIFE INSURANCE CORPORATION OF INDIA	May 13, 2010
JAI LAL PASWAN Vs. STATE OF BIHAR	July 5, 2010
JAI LAL RAI Vs. BRIJ KISHORE SINGN	May 11, 2010
JAI NANDAN PRASAD VERMA Vs. STATE OF BIHAR	September 30, 2010
JAI PRAKASH Vs. RAJ KUMAR PRASAD	September 30, 2010
JAI PRAKASH MANDAL SON OF BAIKUNTH Vs. STATE OF BIHAR	May 10, 2010
JAI PRAKASH NARAYAN Vs. NATIONAL TEXTILE CORPROATION	August 17, 2010
JAI PRAKASH RAI Vs. STATE OF BIHAR	April 30, 2010
JAI PRAKASH SINGH Vs. STATE OF BIHAR	November 15, 2010
JAIDEO SINGH Vs. STATE OF BIHAR	September 9, 2010
JAINANDAN SHARMA Vs. STATE OF BIHAR	April 20, 2010
JAIVIND SINGH SON OF SHRI INDRADEO SINGH Vs. STATE OF BIHAR	February 26, 2010
JAJMATANTI BANARA, BANARSI YADAV Vs. STATE OF BIHAR	July 20, 2010
JAMAL SIDIQUEE Vs. STATE OF BIHAR	September 8, 2010
JAMUNA CHAUDHRY Vs. STATE OF BIHAR	April 21, 2010
JANAK LAL SHARMA @ J L SHARMA SON OF LATE RAMPRIT BISHWAKARMA, PRESENT MEDICAL OFFICER INCHARGE, PRIMARY HEALTH CENTRE Vs. STATE OF BIHAR; RAM DHEYAN RAI SON OF LATE SAUDAGAR RAI	July 7, 2010
JANARDAN PRASAD SINGH Vs. STATE OF BIHAR	November 19, 2010
JANARDAN PRASAD VERMA Vs. STATE OF BIHAR	March 22, 2010
JANARDAN SINGH Vs. STATE OF BIHAR	September 30, 2010
JANARDAN SINGH Vs. STATE OF BIHAR	May 13, 2010
JANARDAN SINGH AND ORS ETC ETC Vs. STATE OF BIHAR AND ORS	January 8, 2010
JANARDAN SINGH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER	December 9, 2010
JANG BAHADUR RAM ALIAS SUKHDEO DAS Vs. STATE OF BIHAR	November 10, 2010
JANHIT DEHRI BIKAS MORCHA Vs. UNION OF INDIA	January 18, 2010
JANKI SAO (HUF) MATHURIA MOHALLA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE, CENTRAL SECRETARIAT	August 31, 2010
JANKI SHARAN MAHTO Vs. STATE OF BIHAR	November 9, 2010
JANMEJAY KUMAR SON OF RAJESHWAR PRASAD Vs. UNION OF INDIA AND ORS ; POST MASTER GENERAL; SUPERINTENDENT OF POST OFFICES, SIWAN DIVISION AND RAKES KUMAR SON OF MANTUK NARAYAN YADAV	August 27, 2010
JANTA DAL MILL Vs. STATE OF BIHAR	August 26, 2010
JAVED AHMAD S/O RAHMAN ALI Vs. BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD	August 2, 2010
JAVED ALAM Vs. STATE OF BIHAR	September 17, 2010
JAWAHAR KOIRYalias JAWAHAR SINGHalias Vs. STATE OF BIHAR	March 30, 2010
JAWED AHSAN KHAN Vs. STATE OF BIHAR	March 5, 2010
JEBARI DEVI WIFE OFDEVENDRA PRASAD RAI Vs. STATE OF BIHAR	April 15, 2010
JEROME VARMAN SON OF LATE SHRI K R VARMAN AND DIRECTOR OF AMWAY INDIA ENTERPRISES Vs. STATE OF BIHAR	August 27, 2010
JHAMAN YADAV Vs. STATE OF BIHAR	February 4, 2010
JHOTIL PASWAN Vs. STATE OF BIHAR	March 29, 2010
JITENDRA CHOUDHARY Vs. UNION OF INDIA	March 16, 2010
JITENDRA KUMAR SINGH SON OF BRIJ MOHAN SINGH Vs. STATE OF BIHAR	July 28, 2010
JITENDRA KUMAR SINGH SON OF UPENDRA PRASAD SINGH Vs. STATE OF BIHAR,; PREM CHAND MISHRA @ PRABHASH CHANDRA MISHRA AND R P SINGH, A S I	August 19, 2010
JITENDRA KUMAR VERMA Vs. STATE OF BIHAR	May 11, 2010
JITENDRA PRASAD Vs. STATE OF BIHAR	May 12, 2010
JITENDRA PRASAD SINGH Vs. STATE OF BIHAR	May 6, 2010
JITENDRA RAM Vs. STATE OF BIHAR	November 9, 2010
JITU YADAV Vs. STATE OF BIHAR	August 16, 2010
JOGINDER BHAGAT Vs. JAI NARAYAN BHAGAT	October 7, 2010
JOINT REGISTRAR JUDICIAL CUM PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSION PATNA	July 28, 2010
JOINT SECRETARY TO THE GOVERNMENT WATER RESOURCES DEPARTMENT Vs. BASUDEO NARAIAN SINGH SON OF SHUKHDEO SINGH; STATE OF BIHAR THROUGH THE SECRETARY, GOVT OF BIHAR AND THE CHIEF ENGINEER, CENTRAL DESIGN, WATER RESOURCES DEPARTMENT	August 18, 2010
JONY SHEIKH Vs. STATE OF BIHAR	September 16, 2010
JUGAL PASWAN Vs. STATE OF BIHAR	September 14, 2010
JUGESHWAR SINGH ALIAS JAGESHWAR SINHA Vs. STATE OF BIHAR	September 22, 2010
JUHI DEVI Vs. UNION OF INDIA	April 26, 2010
JYOTI KALASH, I.A.S.SON OF DR.R.N.SRIVASTAV Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION, NEW DELHI	July 26, 2010
JYOTI KUMAR Vs. RAMDEO YADAV	February 8, 2010
JYOTI KUMARI W/O SRI MANISH KUMAR SAH, Vs. STATE OF BIHAR	February 24, 2010
JYOTI SHANKAR TIWARY S/O LATE HARENDA PRASAD TIWARY Vs. STATE OF BIHAR	August 5, 2010
JYOTIRMAY ROY Vs. STATE OF BIHAR	October 6, 2010
JYOTSNA CHATTERJEE D/O DR D K CHATATERJEE Vs. STATE OF BIHAR AND ORS	August 31, 2010
K K AGRAWAL Vs. STATE OF BIHAR	May 14, 2010
K S SAXENA Vs. STATE OF BIHAR	October 28, 2010
KABINDRA KUMAR SINHA Vs. STATE OF BIHAR	May 4, 2010
KADWA PRAKHAND MATSYAJIVI SWABLAMBI SAHKARI SAMITI LTD. Vs. STATE OF BIHAR	February 9, 2010
KAILASH BISHWASH SON OF LATE SITARAM BISHWASH Vs. STATE OF BIHAR	March 29, 2010
KAILASH CHOUDHARY Vs. STATE OF BIHAR AND ORS	April 21, 2010
KAILASH KEJRIWAL Vs. STATE OF BIHAR	May 7, 2010
KAILASH MANDAL ALIAS KAILA MANDAL Vs. STATE OF BIHAR	March 8, 2010
KAILASH PRASAD SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, GOVERNMENT OF INDIA	August 4, 2010
KAILASH RAM Vs. STATE OF BIHAR	April 6, 2010
KAILASH SINGH Vs. STATE OF BIHAR	November 9, 2010
KALAWATI DEVI W/O LATE RAJENDRA PRASAD SINHA (DECEASED) Vs. BIHAR STATE ELECTRICITY BOARD	January 11, 2010
KALI PRASAD SON OF LATE NAND PRASAD AND BIRENDRA PRASAD ALIAS BIRENDRA KUMAR SON OF KALI PRASAD Vs. STATE OF BIHAR AND RAM PRAVESH PRASAD RAM KISHORE PRASAD	August 25, 2010
KALLU SEIKH Vs. STATE OF BIHAR	January 21, 2010
KALPANA DEVI Vs. JHAGRU PANDIT	August 19, 2010
KALPANA KUMARI Vs. STATE OF BIHAR	April 8, 2010
KAMA DEVI WIDOW OF LATE BANSHIDHAR RAM Vs. STATE OF BIHAR	February 16, 2010
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR	June 23, 2010
KAMAL KUMAR CHOUDHARY @ KAMAL CHOUDHARY, SON OF LATE MITHU CHOUDHARY Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF HEALTH AND FAMILY WELFARE, BIHAR,	April 21, 2010
KAMAL LATA SINGH Vs. STATE OF BIHAR AND RAM CHANDRA KUMAR	August 18, 2010
KAMAL NAIN PRASAD SINGH Vs. STATE	February 17, 2010
KAMAL NAYAN CHOUBEY Vs. STATE OF BIHAR	July 20, 2010
KAMAL SINGH Vs. STATE OF BIHAR AND KISHAN SHARMA SON OF BALESHWAR SHARMA	August 21, 2010
KAMALA PRASAD SON OF LATE SEWAK LAL Vs. STATE OF BIHAR THROUGH THE COLLECTOR, MUZAFFARPUR	July 7, 2010
KAMALESHWARI BHAGAT Vs. STATE OF BIHAR	April 27, 2010
KAMESHWAR CHAUPAL Vs. STATE OF BIHAR	September 30, 2010
KAMESHWAR CHOUDHARY, ALL SONS OF LATE JIBACHH CHOUDHARY Vs. STATE OF BIHAR	August 2, 2010
KAMESHWAR JHA S/O LATE BISHESHWAR JHA Vs. STATE OF BIHAR	July 19, 2010
KAMESHWAR MANJHI Vs. STATE OF BIHAR	February 16, 2010
KAMESHWAR PRASAD SINGH SON OF LATE RAM BALAK SINGH Vs. STATE OF BIHAR	December 8, 2010
KAMESHWAR SAO Vs. STATE OF BIHAR	October 29, 2010
KAMESHWAR SHARMA Vs. STATE OF BIHAR	May 6, 2010
KAMESHWAR SINGH ALIAS KAMESHWAR PD SINGH Vs. STATE OF BIHAR	March 18, 2010
KAMESHWAR SINGH AND ANOTHER Vs. STATE OF BIHAR	July 7, 2010
KAMLA DEVI Vs. SHANKAR LAL CHOUDHARY	November 16, 2010
KAMLA DEVI Vs. STATE OF BIHAR	July 21, 2010
KAMLA DEVI, WIFE OF SRI MANTU RAM Vs. STATE OF BIHAR	September 24, 2010
KAMLA PD SINGH (DEAD) THROUGH HIS L R SMT RAM SUNDARI DEVI AND ORS Vs. STATE OF BIHAR	August 30, 2010
KAMLESH DUTT MISHRA Vs. STATE OF BIHAR	October 27, 2010
KAMLESH JHA Vs. BIHAR COLLEGE SERVICE COMMISSION	October 26, 2010
KAMLESHWARI DEVI Vs. STATE BANK OF INDIA	January 11, 2010
KAMTA SINGH Vs. STATE OF BIHAR	April 13, 2010
KANCHAN DEVI Vs. STATE OF BIHAR	October 29, 2010
KANCHAN KAPOOR Vs. STATE OF BIHAR	September 23, 2010
KANCHAN PRASAD @ GUDDAR Vs. URMILA SINGH	August 4, 2010
KANHAIYA LAL JAI NARAYAN PRASAD GUPTA Vs. STATE OF BIHAR	May 20, 2010
KANHAIYA RAM Vs. STATE OF BIHAR	October 27, 2010
KANHAIYA SINGH Vs. STATE OF BIHAR	March 17, 2010
KANT MANDAL SON OF KAILASH MANDAL AT PRESENT SUB-INSPECTOR Vs. STATE OF BIHAR AND SHAILENDRA KUMAR SHARMA SON OF RAMADHAR SHARMA	August 18, 2010
KANTI DEVI Vs. STATE OF BIHAR	September 9, 2010
KANTI DEVI Vs. STATE OF BIHAR	October 8, 2010
KANTI DEVI Vs. STATE OF BIHAR	November 15, 2010
KANTI DEVI Vs. STATE ELECTION COMMISSIONER BIHAR	July 13, 2010
KANTI PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD	December 21, 2010
KANTI SHAH Vs. STATE OF BIHAR	October 27, 2010
KANWALJIT SINGH BAKSHI Vs. STATE OF BIHAR AND SUNIL DUTT MISHRA	October 27, 2010
KAPIL DEO MEHTA Vs. STATE OF BIHAR	October 25, 2010
KAPIL MANJHI SON OF FAGUNI MANJHI Vs. STATE OF BIHAR	April 2, 2010
KAPIL MUNI RAI Vs. STATE OF BIHAR	September 23, 2010
KAPIL SAH ALIAS KAPILDEO SAH Vs. STATE OF BIHAR	February 1, 2010
KAPILDEO NARAYAN Vs. STATE OF BIHAR THROUGH ITS SECRETARY	September 9, 2010
KAPILDEO SINGH S/O LATE SANICHAR SINGH Vs. MUSHTAQUE S/O LATE MD.HADESS	January 18, 2010
KAPILDEO YADAV Vs. STATE OF BIHAR	May 5, 2010
KAPILDEO YADAV; PEYARE YADAV SON OF LATE BESAR YADAV; RANJEIT YADAV @ RANJEET KUMAR AND ARVIND YADAV SON OF LATE PRAYAG YADAV Vs. STATE OF BIHAR	June 30, 2010
KARAMDEO SINGH ALIAS KARNDEO SINGH SON OF SUDIN SINGH Vs. STATE	April 5, 2010
KARLO AUTO MOBILES PRIVATE LTD. Vs. SANJEEV KUMAR S/O SRI GULABCHAND	July 6, 2010
KARU KUMAR ALIAS KARUN SAW Vs. STATE OF BIHAR	March 26, 2010
KASHI NATH MISHRA Vs. STATE OF BIHAR	June 29, 2010
KASHI NATH PRASAD Vs. STATE OF BIHAR THR.ITS SECRETARY-CUM-COMMISSIONER	March 25, 2010
KAUSER AYESHA D/O MD.ABDUS SATTAR Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION	January 11, 2010
KAUSHAL KISHORE CHOUDHARY Vs. PRATIMA DEVI	April 5, 2010
KAUSHAL KISHORE SINGH Vs. STATE OF BIHAR AND OTHERS	September 6, 2010
KAUSHAL KUMAR SINGH Vs. STATE OF BIHAR	March 25, 2010
KAUSHAL KUMAR SINGH Vs. STATE OF BIHAR	August 11, 2010
KAUSHAL KUMAR VERMA Vs. STATE OF BIHAR	December 21, 2010
KAUSHAL KUSHUM Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY	July 2, 2010
KAUSHALYA DEVI Vs. STATE OF BIHAR	March 11, 2010
KAUSHLENDRA KUMAR S/O RAM BADAN THAKUR Vs. STATE OF BIHAR AND ORS	March 11, 2010
KAVITA KUMARI Vs. STATE OF BIHAR	July 2, 2010
KAWAL KUMARI WIFE OF SITA RAM Vs. STATE OF BIHAR	March 26, 2010
KEDAR HALWAI Vs. SACHITANAND HALWAI	October 7, 2010
KEDAR MAHTO Vs. STATE OF BIHAR	August 4, 2010
KEDAR MISHRA Vs. STATE OF BIHAR	December 15, 2010
KEDAR PASWAN SON OF LATE RAMAN PASWAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA	July 23, 2010
KEDAR SINGH Vs. STATE OF BIHAR	September 8, 2010
KEDAR SINGH Vs. STATE OF BIHAR	November 18, 2010
KESHA NAND CHOUDHARY Vs. STATE OF BIHAR	June 28, 2010
KHAGARIA REFINERY Vs. STATE OF BIHAR	October 27, 2010
KHAWAJA GHOLAM RASUL, KHAWAJA GHOLAM MUSTAFA AND ORS Vs. STATE OF BIHAR AND SURJIT SINGH HARNAM SINGH	May 19, 2010
KHURSHEED AHMAD S/O GHOLAM SANDANI Vs. STATE OF BIHAR	August 19, 2010
KHURSHEED ALAM Vs. STATE OF BIHAR	November 18, 2010
KHURSHID AHMAD Vs. STATE OF BIHAR	May 5, 2010
KHURSHID ALAM ALIAS MD NASHIM SAD Vs. STATE OF BIHAR	November 3, 2010
KHURSID ALAM Vs. STATE OF BIHAR	March 29, 2010
KIRAN DEVI Vs. BATUL KUMAR VERMA	August 27, 2010
KIRAN KUMARI Vs. UNION OF INDIA	April 23, 2010
KIRAN KUMARI JAISWAL Vs. STATE OF BIHAR	October 8, 2010
KIRBY BUILDING SYSTEMS INDIA LIMITED Vs. BIHAR STATE WARE HOUSING CORPORATION	November 3, 2010
KISHLESHWAR UPADHYAY Vs. STATE OF BIHAR	December 21, 2010
KISHORI PRASANNA SINHA @ SINGH S/O LATE NAKHIDI SINGH Vs. STATE OF BIHAR	April 30, 2010
KISHORI SINGH AND ORS Vs. STATE OF BIHAR	September 7, 2010
KISHUN MANDAL Vs. STATE OF BIHAR	April 20, 2010
KISHUN PANDEY Vs. STATE OF BIHAR	April 6, 2010
KOUSHAL KISHORE PRASAD Vs. STATE OF BIHAR	February 8, 2010
KOUSHAL KISHORE SINGH Vs. STATE OF BIHAR	September 6, 2010
KRISHAN DEV SINGH Vs. STATE OF BIHAR	June 21, 2010
KRISHNA BEHARI PRASAD Vs. STATE OF BIHAR	September 17, 2010
KRISHNA DEO MISHRA Vs. STATE OF BIHAR	November 25, 2010
KRISHNA KANT CHOUBEY Vs. INFRASTRUCTURE DEVELOPMENT AUTHORITY	August 5, 2010
KRISHNA KANT JHA Vs. STATE OF BIHAR	August 24, 2010
KRISHNA KUMAR Vs. STATE OF BIHAR	October 8, 2010
KRISHNA KUMAR Vs. DURGA PRASAD	October 28, 2010
KRISHNA KUMAR Vs. STATE OF BIHAR	July 12, 2010
KRISHNA KUMAR Vs. STATE OF BIHAR	February 11, 2010
KRISHNA KUMAR JHA Vs. STATE OF BIHAR	August 30, 2010
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR	May 7, 2010
KRISHNA MANGAL SINGH Vs. STATE OF BIHAR	March 25, 2010
KRISHNA MINERAL AGENCY Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF MINES AND GEOLOGY, GOVERNMENT OF BIHAR, PATNA	March 10, 2010
KRISHNA MISHRA Vs. STATE OF BIHAR	July 22, 2010
KRISHNA MOHAN CHOUDHARY Vs. STATE OF BIHAR	March 25, 2010
KRISHNA MURARI SINGH Vs. STATE OF BIHAR	April 2, 2010
KRISHNA MURARI SINGH Vs. STATE OF BIHAR	April 20, 2010
KRISHNA NAND DUBEY SON OF RAM PRASAN DUBEY Vs. STATE OF BIHAR	May 13, 2010
KRISHNA NANDAN PRASAD SINHA Vs. STATE OF BIHAR	March 11, 2010
KRISHNA RAM S/O LATE DOMAN RAM Vs. STATE OF BIHAR	August 9, 2010
KRISHNA SINGH Vs. STATE OF BIHAR	February 10, 2010
KRISHNA SINHA Vs. STATE OF BIHAR	July 12, 2010
KRISHNADEO LAL DAS Vs. STATE OF BIHAR	April 12, 2010
KRISHNADEO NARAYAN SINGH S/O BASUDEO SINGH Vs. STATE OF BIHAR WITH	January 18, 2010
KRISHNADEO PANDIT Vs. STATE OF BIHAR	February 26, 2010
KRISHNAMURTY Vs. STATE OF BIHAR THROUGH THE SECRETARY TO THE GOVERNMENT OF BIHAR, DEPARTMENT OF EXCISE & PROHIBITION	August 17, 2010
KUBER RAM MOURYA Vs. STATE OF BIHAR	March 25, 2010
KULA NAND CHOUDHARY S/O LATE HEMAN CHOUDHARY Vs. STATE OF BIHAR	August 17, 2010
KULDEEP NARAIN SINGH Vs. STATE OF BIHAR	May 3, 2010
KUMAR ANJANI ALIAS BAJINATH KUMAR Vs. STATE OF BIHAR	May 7, 2010
KUMAR GAURAB Vs. STATE BANK OF INDIA	October 26, 2010
KUMAR PODDAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, THE EXCISE COMMISSIONER- CUM- SECRETARY-CUM-CONTROLLER OF MOLASSES GOVT, OF BIHAR AND THE SUPERINTENDENT OF EXCISE	June 23, 2010
KUMAR RAJENDRA Vs. STATE OF BIHAR	March 30, 2010
KUMARI MANITA @ MAMTA KUMARI W/O UMA SHANKAR VERMA Vs. STATE OF BIHAR	March 17, 2010
KUMARI SUDESH JHA W/O MR.ANIL KUMAR THAKUR Vs. STATE OF BIHAR	August 18, 2010
KUMUD KISHORE NARAYAN Vs. STATE OF BIHAR	July 8, 2010
KUNDAN KUMAR JAISWAL S/O RAMESH CHANDRA JAISWAL Vs. NATIONAL INSTITUTE OF TECHNOLOGY, PATNA THROUGH ITS DIRECTOR	February 3, 2010
KUNIGAL RAMASWAMY SRIKANTAN Vs. STATE OF BIHAR	October 6, 2010
KUNJ BIHARI PANDEY Vs. STATE OF BIHAR	December 16, 2010
KUNTI DEVI Vs. UNION OF INDIA	December 14, 2010
KUNTI DEVI Vs. BIHAR STATE ELECTRICITY BOARD AND ORS	April 28, 2010
KUSH KUMAR Vs. STATE OF BIHAR	September 15, 2010
KUSUM DEVI Vs. BIHAR STATE ELECTRICITY BOARD AND ORS	February 18, 2010
KUSUMUDDIN @ MANTU Vs. STATE OF BIHAR	April 13, 2010
LADHALI SHARAN S/O LATE GANESH PRASAD Vs. STATE OF BIHAR AND ORS	June 29, 2010
LAIITESHWAR MISHRA Vs. STATE OF BIHAR	September 21, 2010
LAKHAN BIND Vs. STATE OF BIHAR	April 6, 2010
LAKHAN CHAUHAN Vs. ORIENTAL INSURANCE COMPANY LIMITED	July 2, 2010
LAKHAN SAO Vs. PARWATI DEVI	May 5, 2010
LAKHI CHAND PRASAD Vs. STATE OF BIHAR	October 1, 2010
LAKSHMAN SINGH Vs. STATE OF BIHAR WITH	September 13, 2010
LAKSHMI CHOUDHARY Vs. STATE OF BIHAR AND ORS	April 26, 2010
LAKSHMI DEVI Vs. STATE OF BIHAR	March 3, 2010
LAKSHMI GIRI Vs. STATE OF BIHAR	April 28, 2010
LAKSHMI NARAYAN SAHU Vs. STATE OF BIHAR	July 26, 2010
LAKSHMI NARAYAN SINGH Vs. STATE OF BIHAR	September 9, 2010
LAKSHMI ROY Vs. STATE OF BIHAR	March 25, 2010
LAL MOHAR CHOUBEY Vs. STATE OF BIHAR	April 27, 2010
LAL MOHAR KOIRI Vs. STATE OF BIHAR	February 23, 2010
LAL MOHAR SINGH Vs. STATE OF BIHAR	November 4, 2010
LALA BALESHWAR PRASAD SINHA Vs. STATE BANK OF INDIA	May 10, 2010
LALA DUSADH AND ORS Vs. STATE OF BIHAR	August 12, 2010
LALAN AHIR ALIAS LALAN YADAV Vs. STATE	April 19, 2010
LALAN KUMAR SON OF SRI BISHWANATH SINGH Vs. VICE-CHANCELLOR, BABASAHEB BHIMRAO AMBEDKAR BIHAR UNIVERSITY, MUZAFFARPUR	June 30, 2010
LALAN PRASAD SINGH Vs. UNION OF INDIA	September 1, 2010
LALBABU PRASAD @ LALBABU MAHTO SON OF LATE LAXMI MAHTO AND ORS Vs. STATE OF BIHAR; RAMJEE MAHTO SON OF LATE RAMANAND MAHTO	March 9, 2010
LALDEO BHUIAN Vs. STATE OF BIHAR	January 27, 2010
LALDEO PRASAD S/O SHRI RAMJI MAHTO Vs. STATE OF BIHAR	April 6, 2010
LALDEO PRASAD YADAV Vs. STATE OF BIHAR	August 31, 2010
LALIT KUMAR SINGH Vs. STATE OF BIHAR	April 8, 2010
LALIT KUMAR VERMA Vs. STATE OF BIHAR	August 27, 2010
LALIT NARAYAN MITHILA Vs. ASHOK KUMAR JHA WITH	March 11, 2010
LALIT NARAYAN MITHILA UNIVERSITY Vs. S M ZAHEER ALAM TEACHERS TRAINING COLLEGE	May 20, 2010
LALITA DEVI Vs. UNION OF INDIA	December 13, 2010
LALITA DEVI Vs. STATE OF BIHAR	March 30, 2010
LALITA DEVI Vs. STATE OF BIHAR	March 23, 2010
LALITA KUMARI Vs. STATE OF BIHAR	August 24, 2010
LALITA KUMARI, WIFE OF SATYENDRA KUMAR, ASSISTANT TEACHER, SHYMTA DEVI, PROJECT KANYA UCHCHA VIDYALAYA Vs. STATE OF BIHAR, SECRETARY (PRIMARY, SECONDARY AND MASS	September 30, 2010
LATA KUMARI Vs. STATE OF BIHAR	August 13, 2010
LATE RAM BRIKSH MAHTO Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN	April 15, 2010
LATE VISHWANATH SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LTD.	July 30, 2010
LAXMAN MAHTO Vs. UNION OF INDIA	August 4, 2010
LAXMAN MISHRA Vs. STATE OF BIHAR	July 15, 2010
LAXMAN RAM Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA	April 15, 2010
LAXMAN RAM SON OF LATE DEDHARI RAM Vs. HON&APOSBLE HIGH COURT OF JUDICATURE AT PATNA THROUGH ITS REGISTRAR GENERAL	April 15, 2010
LAXMAN SAH Vs. STATE OF BIHAR	January 12, 2010
LAXMI DEVI Vs. STATE OF BIHAR	March 25, 2010
LAXMI DEVI W/O LATE UMESH KUMAR VISHAWKARMA Vs. STATE OF BIHAR	March 12, 2010
LAXMI PRASAD CHAURASIA ALIAS LAXMI PRASAD Vs. STATE OF BIHAR	April 16, 2010
LAXMINARAIN TIWARI Vs. STATE OF BIHAR	April 16, 2010
LIFE INSURANCE CORPN.OF INDIA Vs. GOPAL PRASAD VERMA	July 28, 2010
LIFE INSURANCE CORPORATION OF INDIA Vs. MANOJ KUMAR MANNU	November 25, 2010
LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN Vs. DEEPAK KUMAR SON OF SRI BIJAY KUMAR BHAGAT	March 5, 2010
LIOYDS FINANCE LTD Vs. STATE OF BIHAR	September 3, 2010
LLOYDS FINANCE LIMITED Vs. STATE OF BIHAR	November 4, 2010
LLOYDS FINANCE LTD Vs. STATE OF BIHAR AND BASANTI GARG D R GARG	August 17, 2010
LOKNATH SINGH Vs. STATE OF BIHAR	November 16, 2010
LOLIN BASKI Vs. STATE OF BIHAR	September 14, 2010
LOWTAN Vs. PRESIDING PFFICER	November 18, 2010
M K TIWARY SON OF S N TIWARY Vs. STATE OF BIHAR	May 3, 2010
M.D. ANAND AQUA S.B. INDUSTRIES Vs. STATE OF BIHAR	February 26, 2010
M.K. BALAKRISHNAN Vs. STATE OF BIHAR	April 21, 2010
M/S BHAGESHWARI JUTE MILLS PVT. LTD Vs. BIHAR STATE ELECTRICITY BOARD	February 18, 2010
M/S GURUNANAK RE Vs. STATE OF BIHAR	April 20, 2010
M/S ICEBERG INDUSTRIES LTD. Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN WITH	April 29, 2010
M/S SHREE SHANKER RICE MILLS Vs. UNION OF INDIA	April 15, 2010
M/S.AKSHARA AT RUPANI POKHAR Vs. STATE OF BIHAR	February 11, 2010
M/S.ASIAN SKY SHOP Vs. STATE OF BIHAR WITH	July 30, 2010
M/S.CHAMPION GROUP OF COMPANIES Vs. CENTRAL WAREHOUSING CORPORATION	March 9, 2010
M/S.VIJAY TALKIES, THROUGH ITS PUSHPA SINGH, WIFE OF LATE VIJAY KUMAR SINGH Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB-REGIONAL OFFICE, ADAMPUR CHAK, BHAGALPUR, THROUGH THE	July 2, 2010
MAA MUNDESHWARI CARBON PVT LTD Vs. CENTRAL COALFIELDS LTD	April 27, 2010
MADAN MOHAN MISHRA Vs. BHARAT TIWARY	January 29, 2010
MADAN MOHAN PRASAD Vs. STATE OF BIHAR	April 8, 2010
MADAN MOHAN SINGH SON OF LATE NAG NARAIN SINGH Vs. STATE OF BIHAR; KRISHNA RAM SUB INSPECTOR; BRIJ BHUSHAN SINGH OFFICER INCHARGE AND SHAILENDRA SINGH MANAGER PANKAJ CINEMA	July 29, 2010
MADAN PANDEY Vs. STATE OF BIHAR	May 11, 2010
MADAN PRASAD GUPTA S/O SRI GANGA PRASAD GUPTA Vs. STATE OF BIHAR THROUGH THE SECRETARY, PRIMARY, SECONDARY AND MASS EDUCATION, GOVERNMENT OF BIHAR, PATNA	May 4, 2010
MADAN SAHNI Vs. STATE OF BIHAR	September 6, 2010
MADANLAL SULTANIA PROPRIETOR MADANLAL SULTANIA, SHYAM SUNDAR SULTANIA PROPRIETOR SHYAM SUNDAR SULTANIA, RAMAN KUMAR KAMALIA PROPRIETOR RAMAN KUMAR KAMALIA AND; SATISH KUMAR KAMALIA PROPRIETOR SATISH KUMAR KAMALIA Vs. STATE OF BIHAR AND ORS	July 19, 2010
MADHAVA JEE PRASAD S/O SRI VISHWANATH PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION, FRASER ROAD, PATNA THROUGH ITS MANAGING DIRECTOR	May 3, 2010
MADHEPUR ANCHAL FISHERMEN CO OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR	November 22, 2010
MADHU DEVI Vs. STATE OF BIHAR	April 20, 2010
MADHU VERMA Vs. URMILA DEVI	August 4, 2010
MADHUCON PROJECTS LTD Vs. STATE OF BIHAR	March 30, 2010
MADHURI DEVI WIFE OF MATHURA PRASAD SAHU Vs. STATE OF BIHAR	May 11, 2010
MADHURI SINHA Vs. STATE OF BIHAR	May 4, 2010
MADHUSUDAN SHARMA Vs. STATE OF BIHAR	July 14, 2010
MADINA KHATOON Vs. STATE OF BIHAR	March 17, 2010
MADRASA ISLAMIA Vs. STATE OF BIHAR	July 13, 2010
MAHABEER SINGH Vs. STATE OF BIHAR	July 9, 2010
MAHABIR ABHUSHAN BHANDAR Vs. GOVERNMENT OF BIHAR THROUGH THE SECRETARY, GOVT.OF BIHAR, MINISTRY OF FINANCE, SECRETARIAT	July 19, 2010
MAHABIR DAS Vs. STATE OF BIHAR	March 30, 2010
MAHABIR HAZARA SON OF LATE NATHUNI HAZARA AND ORS Vs. STATE OF BIHAR AND ANWARI BEGUM WIFE OF MD KAMIL	August 25, 2010
MAHABIR PASWAN PRABHAKAR Vs. STATE OF BIHAR	October 29, 2010
MAHABIR PRASAD AGRAWAL Vs. STATE OF BIHAR AND ANR.	September 27, 2010
MAHABIR SAH Vs. BIBI JUBEDA KHATOON	February 8, 2010
MAHADEO JHA Vs. KRISHNA NANDAN SINGH AND ORS	April 13, 2010
MAHADEO LAL Vs. GOPAL PRASAD	October 11, 2010
MAHANATH GOSWAMI GANGA SHARAN GIRI Vs. STATE OF BIHAR	August 26, 2010
MAHANT BHIKHARI DAS CHELA OF MAHANTH SARJUG DAS OF VILLAGE MADHOPUR Vs. STATE OF BIHAR	April 27, 2010
MAHANTH GHANSHYAM DAS @ GHANSHYAM DAS @ GHANSHYAM DAS Vs. STATE OF BIHAR	July 5, 2010
MAHANTH RAM MILAN GOSWAMI Vs. STATE OF BIHAR	April 20, 2010
MAHANTH RAMJI DAS Vs. STATE OF BIHAR	April 27, 2010
MAHANTH SUBHADRA DAS Vs. STATE OF BIHAR	April 27, 2010
MAHARAJA KAMAL SINGH Vs. STATE OF BIHAR	April 8, 2010
MAHARANI DEVI Vs. UNION OF INDIA	October 27, 2010
MAHARANI DURGESHWARI SAHI Vs. STATE	February 17, 2010
MAHAVIR SINGH Vs. STATE OF BIHAR	April 20, 2010
MAHENDRA BHAGAT S/O LATE BHUMI BHAGAT Vs. STATE OF BIHAR	May 25, 2010
MAHENDRA KUMAR SINGH Vs. STATE OF BIHAR	February 3, 2010
MAHENDRA MANDAL Vs. UPENDRA PD	January 28, 2010
MAHENDRA MANDAL Vs. STATE OF BIHAR	September 21, 2010
MAHENDRA MANDAL Vs. STATE OF BIHAR	March 9, 2010
MAHENDRA NARAIN YADAV ALIAS MAHENDRA NARAYAN YADAV Vs. STATE OF BIHAR	December 21, 2010
MAHENDRA NATH MISHRA Vs. AWADESH MISHRA	January 27, 2010
MAHENDRA PD SINGH Vs. STATE OF BIHAR	August 10, 2010
MAHENDRA PRASAD Vs. STATE OF BIHAR	June 24, 2010
MAHENDRA PRASAD SINGH Vs. STATE	April 12, 2010
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR	April 28, 2010
MAHENDRA PRASAD SINGH ALIAS MAHENDRA SINGH Vs. STATE OF BIHAR	November 16, 2010
MAHENDRA RAI Vs. STATE OF BIHAR	February 24, 2010
MAHENDRA RAM Vs. STATE OF BIHAR	November 16, 2010
MAHESH PRASAD Vs. STATE OF BIHAR	September 6, 2010
MAHESH PRASAD SHARMA S/O LATE SAHDEO SHARMA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT.OF COOPERATIVE, GOVT.OF BIHAR, PATNA	March 29, 2010
MAHESH PRASAD SINGH Vs. STATE OF BIHAR	September 20, 2010
MAHESH SHUKLA ALIAS MAHESH PRASAD SHUKLA Vs. STATE OF BIHAR	September 3, 2010
MAHESH YADAV AND ORS. Vs. STATE OF BIHAR	July 15, 2010
MAHESHWAR PD SINGH Vs. STATE OF BIHAR	September 3, 2010
MAHESHWAR PRASAD SINGH, MALO SINGH Vs. STATE OF BIHAR	December 14, 2010
MAHESHWAR.PRASAD SINGH S/O JAGDISH SINGH Vs. STATE OF BIHAR	August 9, 2010
MAHJABIN KHATOON DAUGHTER OF MD RAHMAN KHAN Vs. STATE OF BIHAR	April 15, 2010
MAHMOOD ALIAS NURAIN Vs. BIBI TABASSUM KHATOON	October 11, 2010
MAHMUD ALI Vs. STATE OF BIHAR	September 21, 2010
MAKSUDAN PASWAN ALIAS MADHUSUDAN PASWAN Vs. STATE OF BIHAR	December 20, 2010
MALAY M KHIMJI Vs. STATE OF BIHAR	April 1, 2010
MALLICK ASGHAR HASHMI SON OF SADIQUE HASHMI Vs. STATE OF BIHAR	April 2, 2010
MAMTA KUMARI WIFE OF SRI BIJAY KISHORE PRASAD Vs. STATE OF BIHAR	March 22, 2010
MAMTA SHUKALA Vs. STATE OF BIHAR	August 2, 2010
MANAGEMENT OF KURJI HOLY FAMILY HOSPITAL KURJI Vs. STATE OF BIHAR	February 24, 2010
MANAGER YADAV Vs. STATE OF BIHAR	September 6, 2010
MANAGING DIRECTOR Vs. HARI KRISHNA SINGH	July 2, 2010
MANAN SAH (MADAN SAH) Vs. STATE OF BIHAR	August 4, 2010
MANAS KUMAR SINHA S/O LATE ARJUN PRASAD Vs. BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN	April 20, 2010
MANDAL, S/O SRI SNUB LAL MANDAL Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR, OLD SECRETARIAT, PATNA	April 21, 2010
MANDAR MADHUSUDAN BAHUDHANDHI SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR	January 11, 2010
MANGAL RAI ALIAS MANGAL YADAV Vs. STATE OF BIHAR	April 20, 2010
MANGAL RAUT SON OF LATE DUKHAN RAUT Vs. STATE OF BIHAR	May 10, 2010
MANIK CHAND S/O LATE KAPIL DEO CHAND Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, NALANDA	April 30, 2010
MANIK VEDSEN Vs. STATE OF BIHAR	August 24, 2010
MANISH GUPTA SHEO GOVIND GUPTA Vs. STATE OF BIHAR	April 8, 2010
MANJEET KUMAR SINGH SON OF BRAJ KISHORE NR SINGH Vs. STATE OF BIHAR	May 14, 2010
MANJOOR ALI KHAN Vs. STATE OF BIHAR	April 6, 2010
MANJU DEVI Vs. STATE OF BIHAR	November 8, 2010
MANJU DEVI Vs. STATE OF BIHAR THROUGH THE SECRETARY	February 17, 2010
MANJU DEVI Vs. STATE OF BIHAR	November 10, 2010
MANJU DEVI W/O SRI KISHOR PRASAD GUPTA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF SOCIAL WELFARE, OLD SECRETARIAT, PATNA	July 20, 2010
MANJU KUMARI Vs. SHAILENDRA KUMAR	September 13, 2010
MANJU KUMARI DAUGHTER OF LALDHAR SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY,	June 25, 2010
MANJUR ALAM Vs. STATE OF BIHAR	October 25, 2010
MANOHAR PRASAD SINGH Vs. STATE OF BIHAR	April 21, 2010
MANOJ AMBASTHA Vs. LAKSHMY RANI KAPOOR	September 3, 2010
MANOJ KUMAR Vs. UNION OF INDIA	February 26, 2010
MANOJ KUMAR Vs. GENERAL MANAGER SBI	February 15, 2010
MANOJ KUMAR Vs. STATE OF BIHAR	March 5, 2010
MANOJ KUMAR CHOUDHARY Vs. STATE OF BIHAR	November 18, 2010
MANOJ KUMAR MAHTO Vs. BIHAR STATE ROAD TRANSPORT CORPORATION	May 3, 2010
MANOJ KUMAR PATEL @ MANOJ PATEL AND ORS Vs. STATE OF BIHAR AND ORS	September 16, 2010
MANOJ KUMAR PODDAR AND ORS Vs. BIHAR STATE ELECTRICITY BOARD AND ORS	April 19, 2010
MANOJ KUMAR RAJAK S/O GANESH RAJAK, R/O BACK OF MUSEUM Vs. GENERAL MANAGER, STATE BANK OF INDIA	March 4, 2010
MANOJ KUMAR S/O SHYAMLAL RAM Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA	April 7, 2010
MANOJ KUMAR VERMA Vs. STATE OF BIHAR	February 9, 2010
MANOJ PRASAD ALIAS MANOJ KR SAH Vs. STATE OF BIHAR	April 9, 2010
MANOJ RAI S/O SRI SURENDRA RAI AND SATYA NARAYAN PASWAN S/O LATE SHEOJI PASWAN Vs. STATE OF BIHAR AND ORS	March 26, 2010
MANOJE NATH S/O LATE GUPTESHWAR NATH, DIRECTOR GENERAL OF POLICE (VIGILANCE CELL) BIHAR STATE ELECTRICITY BOARD Vs. UNION OF INDIA	February 22, 2010
MANORAMA DEVI WIFE OF HARERVDRA SINGH @ HARENDRA KUMAR SINGH Vs. STATE OF BIHAR	April 22, 2010
MANORAMA SINGH ALIAS MANORAMA DEVI Vs. STATE OF BIHAR	May 18, 2010
MANORANJAN SINGH SON OF LATE KAPILDEO SINGH; INDU DEVI @ INDIRA SINGH WIFE OF MANORANJAN SINGH; RAKESH KUMAR SINGH SON OF MANORANJAN SINGH Vs. STATE OF BIHAR; PRIYANKA SONI DAUGHTER OF SHIVCHANDRA PRASAD SINGH	February 19, 2010
MANORMA DEVI Vs. NEW INDIA ASSURANCE COMPANY	May 20, 2010
MANORMA DEVI WIFE OF SHOBHAKANT JHA Vs. STATE OF BIHAR AND PANKAJ KUMAR BHARTI SON OF BALBHADRA JHA	July 29, 2010
MANTU KUMAR Vs. STATE OF BIHAR	February 5, 2010
MANU YADAV S/O LATE DHANI YADAV Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPTT. OF BUILDING CONSTRUCTION AND HOUSING, GOVT.OF BIHAR, PATNA	February 22, 2010
MARKANDEY KUMAR PANDEY Vs. STATE OF BIHAR	April 22, 2010
MARUTI RANJAN SINGH Vs. STATE OF BIHAR	May 6, 2010
MASOMAT KAMLA DEVI Vs. SANGITA KUMARI DAUGHTER	July 16, 2010
MATAKU TUDDU Vs. STATE OF BIHAR	April 8, 2010
MATAR MIYAN Vs. STATE OF BIHAR	February 22, 2010
MATASYA VIKAS SWABLAMBI SAHKARI SAMITI LTD Vs. DISTRICT CO OPERATIVE OFFICER	January 18, 2010
MATHURA PRASAD Vs. STATE OF BIHAR	April 22, 2010
MATRU SOREN S/O LATE MUSSO SOREN Vs. JAIPAL MARANDI S/O LATE PURAN MARANDI	July 30, 2010
MATTO YADAV ALIAS NAGESHWAR YADAV Vs. STATE OF BIHAR	February 9, 2010
MAUJI YADAV ALIAS MAUJI GOPE Vs. STATE OF BIHAR	April 8, 2010
MAYA DEVI Vs. STATE OF BIHAR	November 9, 2010
MAYA SHANKAR THAKUR Vs. STATE OF BIHAR	September 16, 2010
MAZHARUL HAQUE AND ABOUT 45 YEARS S/O LATE ALI RAZA Vs. BIHAR STATE MADARSA EDUCATION BOARD THROUGH ITS SECRETARY, BIHAR, PATNA, OFFICE AT 5-VIDYAPATI MARGE, PATNA	February 17, 2010
MAZHER HASSAN KHAN SON OF LATE ENAMUL HAQUE KHAN Vs. STATE OF BIHAR	July 22, 2010
MC DOWELL AND CO.LTD., THROUGH SHRI LALIT MOHAN SHARMA SON OF SHRI RAM KISHORE SHARMA Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH THE CHAIRMAN-CUM-MANAGING DIRECTOR	August 20, 2010
MD AFTAB HUSSAIN ALIAS RAJA Vs. STATE OF BIHAR	December 21, 2010
MD AKALU Vs. STATE OF BIHAR	July 30, 2010
MD EKHALAQUE ALAM Vs. STATE OF BIHAR	November 9, 2010
MD FAIYAZ ALAM Vs. STATE OF BIHAR	April 27, 2010
MD GHAYASUDDIN Vs. STATE OF BIHAR	May 11, 2010
MD HAFIZ Vs. UNION OF INIDA	May 10, 2010
MD HUSSAINI Vs. MOST BIBI AMNA KHATOON	May 5, 2010
MD IZHAR Vs. STATE OF BIHAR	September 14, 2010
MD JAMALUDDIN Vs. STATE OF BIHAR	March 23, 2010
MD KALIM ALIAS MD KALIM ANSARI Vs. UNION OF INDIA	April 15, 2010
MD MAJAR ALAM ALIAS MD MANJAR ALAM ALIASCHUNNA KHAN Vs. STATE	March 23, 2010
MD MOKIM Vs. STATE OF BIHAR	September 13, 2010
MD NABI ALAM ALIAS MD NABI Vs. STATE OF BIHAR	February 10, 2010
MD NAYEEMUDDIN Vs. STATE OF BIHAR	May 12, 2010
MD NIZAM Vs. STATE OF BIHAR	April 19, 2010
MD ROSHAN AND ORS Vs. STATE OF BIHAR	September 28, 2010
MD SADAQUAT HUSSAIN Vs. SURENDRA SINGH	January 13, 2010
MD SAHEBJAN Vs. STATE OF BIHAR	January 8, 2010
MD SAJJAD Vs. MD NIZAM	April 19, 2010
MD SALIMUDDIN Vs. STATE OF BIHAR	May 5, 2010
MD SAMAD SHEIKH CHHEDI Vs. STATE OF BIHAR AND ORS	August 11, 2010
MD SHAMIM ANWAR Vs. STATE OF BIHAR	April 1, 2010
MD SIDDIQUE Vs. STATE OF BIHAR	May 4, 2010
MD TAHJIB Vs. STATE OF BIHAR	April 30, 2010
MD YAHIYA Vs. STATE OF BIHAR	September 16, 2010
MD ZAHID SON OF MD QAIYUM Vs. STATE OF BIHAR	April 1, 2010
MD. AMINUDDIN KHAN Vs. STATE OF BIHAR	March 19, 2010
MD. IDRIS AIAM SON OF LATE MALLIK KALIMUDDIN Vs. STATE OF BIHAR	July 1, 2010
MD. NAUSHAD AHMAD SON OF TUFAIL AHMAD Vs. STATE OF BIHAR	November 2, 2010
MD. TUFFAIL MASUM AHMAD AND ORS. Vs. STATE OF BIHAR AND ANR.	August 17, 2010
MD.ABU NASAR ALAM @ MD.ABU NASAR S/O MD.SIKANDAR Vs. STATE OF BIHAR	June 30, 2010
MD.ARSHAD HUSSAIN S/O LATE OF MD.ABDUL Vs. STATE OF BIHAR	January 6, 2010
MD.ISHAQUE ANSARI Vs. STATE OF BIHAR	September 21, 2010
MD.ISMAILE KHAN Vs. STATE OF BIHAR	January 25, 2010
MD.JAMALLUDDIN S/O LATE GULAM ALI Vs. STATE OF BIHAR	February 18, 2010
MD.MAHBOOB ALAM S/O LATE MD.TAHIR Vs. STATE OF BIHAR	February 25, 2010
MD.MANZOOR ALAM, SON OF LATE MD.ZAFARUDDIN Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT	March 10, 2010
MD.NASIRUDDIN ANSARI S/O MD.RAFIQUE ANSARI Vs. STATE OF BIHAR	July 6, 2010
MD.SAJID HUSSAIN Vs. STATE OF BIHAR	March 31, 2010
MD.SHAHABUDDIN Vs. STATE OF BIHAR	August 9, 2010
MD.ZAIMUDDIN @ MD.AZIM Vs. SK.MANGAL	October 5, 2010
MEENA DEVI Vs. STATE OF BIHAR	September 8, 2010
MEENA DEVI Vs. STATE OF BIHAR	January 14, 2010
MEENA DEVI @ MEENA KUMARI W/O SRI RAJIV KUMAR MISHRA Vs. RANJANA ROY W/O SRI MATHURA YADAV	August 12, 2010
MEENA DEVI W/O LATE RAMASHRAY SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF PANCHAYAT RAJ, GOVT.OF BIHAR, PATNA	May 11, 2010
MEENA MISHRA W/O PREM PRAKASH MISHRA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA	July 7, 2010
MEENA YADAV Vs. STATE OF BIHAR	February 3, 2010
MEERA DEVI Vs. STATE OF BIHAR AND OTHERS	August 6, 2010
MEET VERMA Vs. AFZAL ABDULLAH	February 19, 2010
MEHRU NISHA Vs. STATE OF BIHAR	December 13, 2010
MERAJ BEGUM Vs. THE STATE OF BIHAR & ORS.	August 23, 2010
MESSINA BEEJ PVT LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD	August 27, 2010
MINA SINGHANIA Vs. STATE BANK OF INDIA	April 2, 2010
MINU SINHA Vs. STATE OF BIHAR	May 5, 2010
MIRA DEVI @ MINTU Vs. STATE OF BIHAR AND RAM ANUJ KUMAR	November 10, 2010
MISHRI LAL BHANDARI Vs. STATE OF BIHAR	March 19, 2010
MISHRI LALL RAI Vs. CHANDESHWAR RAI	November 9, 2010
MISHRI LALL RAI Vs. CHANDESHWAR RAI	October 9, 2010
MISHRI SAH @ MISHRI LAL SAH Vs. STATE OF BIHAR AND ANR.	July 22, 2010
MISRILAL JAIN P LTD Vs. NARCO CHEMICALS LTD	March 12, 2010
MITHILA HANUMANT NATIONAL COLLEGE OF HEALTH AND PHYSICAL EDUCATION Vs. STATE OF BIHAR	December 7, 2010
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR	April 26, 2010
MOHAMMAD IDRIS ANSARI Vs. STATE OF BIHAR	September 16, 2010
MOHAMMAD ISHAQUE Vs. STATE OF BIHAR	March 31, 2010
MOHAN PANDEY SON OF LATE SURAJ PANDEY AND KAILASH PANDEY SON OF LATE MAHABIR PANDEY Vs. STATE OF BIHAR AND ORS	March 10, 2010
MOHAN PRASAD SON OF CHAMARI RAM Vs. STATE OF BIHAR	April 21, 2010
MOHAN SHARMA Vs. STATE OF BIHAR	August 6, 2010
MOHAN SINGH Vs. STATE OF BIHAR	March 23, 2010
MOHD MUSLIM Vs. STATE OF BIHAR	April 27, 2010
MOHD. SHAMIM S/O LATE SALIM Vs. STATE OF BIHAR	April 27, 2010
MOHIBUL HAQUE Vs. STATE OF BIHAR	January 21, 2010
MOIN AHMAD @ MD. MOIN AHMAD Vs. BIBI SAZADA	April 5, 2010
MOJAR MAHTO Vs. STATE OF BIHAR	November 9, 2010
MOKAMI MAHANTH MUNI CHELA OF LATE MOKAMI MAHANTH HARI DAS Vs. STATE OF BIHAR	July 8, 2010
MOLINA KHATOON ALIAS MALINA KHATOON Vs. STATE OF BIHAR	April 15, 2010
MOSIBUR RAHMAN S/O LATE HANIF ANSARI THE THEN INCHARGE MEDICAL OFFICER Vs. STATE OF BIHAR AND ORS	March 26, 2010
MOSOMAT NOORJAHAN KHATOON Vs. STATE OF BIHAR	February 3, 2010
MOST ALBIA KHATOON Vs. ZAMIL AZHAR	June 25, 2010
MOST BRIJ KUMARI DEVI AND ORS Vs. RAJ NARAYAN DUBEY AND ORS	April 26, 2010
MOST NILAM DEVI Vs. STATE OF BIHAR	July 15, 2010
MOST. KUSUM BALA DEVI WIFE OF LATE KEDAR PRASAD Vs. SITA RAM YADAV	March 23, 2010
MOSTT.KANTI DEVI W/O OF LATE CHANDRIKA SINGH Vs. NARAIN KHAWAS	January 22, 2010
MOTI LAL MOCHI SON OF LATE DULAR CHAND DAS Vs. STATE OF BIHAR	July 23, 2010
MOTI SUNDER DEVI Vs. STATE OF BIHAR	October 26, 2010
MOTILAL DAS Vs. STATE OF BIHAR	May 7, 2010
MRITUNJAY KUMAR Vs. BIHAR STATE ELECTRICITY BOARD	December 15, 2010
MRITUNJAY KUMAR SINGH S/O RAM SUNDAR SINGH Vs. STATE OF BIHAR WITH	April 23, 2010
MRITUNJAY PRASAD Vs. UNION OF INDIA INCOME TAX DEPARTMENT	October 1, 2010
MRITYUNJAY KUMAR Vs. RAM NANDAN RAI	December 8, 2010
MRS.KUSUM DEVI W/O LATE SHASHI KUMAR Vs. UNION OF INDIA WITH	July 19, 2010
MRS.UMA SINHA W/O MR.DHIRENDRA KUMAR Vs. UNION OF INDIA	April 22, 2010
MRS.USHA SHUKLA @ USHA PANDEY - WIFE OF DAMODAR NATH SHUKLA Vs. UNION OF INDIA	August 24, 2010
MUKESH KUMAR Vs. UNION OF INDIA	March 9, 2010
MUKESH KUMAR CHAKHAIYAR Vs. STATE OF BIHAR	June 23, 2010
MUKESH KUMAR NANDAN Vs. STATE OF BIHAR	December 16, 2010
MUKESH KUMAR S/O SRI BIKU RAM Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR, PATNA	March 8, 2010
MUKESH KUMAR S/O VISHWANATH PRASAD RAY Vs. STATE OF BIHAR THROUGH SECRETARY, PANCHAYATI RAJ GOVERNMENT OF BIHAR AND ORS	March 3, 2010
MUKESH KUMAR SHRIVASTAV Vs. STATE OF BIHAR	August 12, 2010
MUKESH KUMAR SINGH Vs. CHANCELLOR UNIVERSITIES OF BIHAR	November 2, 2010
MUKESH PRASAD GUPTA Vs. STATE OF BIHAR	April 6, 2010
MUKESH SHAHI Vs. STATE OF BIHAR	January 23, 2010
MUKHIYA DEVI Vs. MEMBER, BOARD OF REVENUE, BIHAR,	August 5, 2010
MUKTI NATH PRASDAD Vs. STATE OF BIHAR	April 30, 2010
MUKUL KUMAR HANSDA S/O SANUL HANSDA AND JANKI RAM S/O KISHUN MAHTO Vs. THE STATE OF BIHAR, ABHIMANYU KUMAR YADAV S/O BINDESHWARY PRASAD	March 25, 2010
MULCHAND GOLCHHA SON OF LATE GOBARDHAN DAS GOLCHHA Vs. STATE OF BIHAR	March 9, 2010
MUNDRIKA SINGH Vs. STATE OF BIHAR	December 7, 2010
MUNESHWAR RAJAK SON OF LATE BHATTU RAJAK Vs. STATE OF BIHAR AND RAJIV KUMAR SON OF RAM NANDAN PRASAD SINGH	July 28, 2010
MUNMUN MISHRA Vs. STATE OF BIHAR	July 21, 2010
MUNNA ALAM SON OF MD MUSLIM Vs. STATE OF BIHAR	January 29, 2010
MUNNA BHAGAT Vs. STATE OF BIHAR	February 15, 2010
MUNNA DEVI, SHIV JATAN SINGH AND ORS Vs. STATE OF BIHAR AND JANARDAN PRASAD SINGH, ALAKHDEO SINGH	August 4, 2010
MUNNA KUMAR SRI BINDA PRASAD Vs. STATE OF BIHAR	April 22, 2010
MUNNA RAJWANSHI Vs. STATE OF BIHAR	February 5, 2010
MUNNA THAKUR ALIAS VIJAY KUMAR SINGH Vs. STATE OF BIHAR	April 2, 2010
MURAHI DEVI Vs. STATE OF BIHAR	December 7, 2010
MURLIDHAR ISHWAR Vs. STATE OF BIHAR	January 25, 2010
MURLIDHAR SINGH S/O LATE NAURANG SINGH Vs. STATE OF BIHAR	May 6, 2010
MURLIGANJ COLD STORAGE PVT LTD Vs. UCO BANK	March 16, 2010
MUSAFIR YADAV SON OF SHRI MELDHANI YADAV Vs. STATE OF BIHAR	July 14, 2010
MUSARRAT JAHAN WIFE OF AHSANUL HODA Vs. STATE OF BIHAR	July 7, 2010
MUSTAFA KAMAL SON OF LATE REHAMAT ALI Vs. STATE OF BIHAR	February 19, 2010
MUZAFFARPUR ZILA KHADI GRAMODYOG SANGH Vs. STATE OF BIHAR	January 6, 2010
N K TIWARI @ NAND KISHORE TEWARI SON OF LATE K M TEWARI Vs. STATE OF BIHAR	July 6, 2010
NABAB ALI SON OF LATE MUNSHI KHAN AND ANR Vs. STATE OF BIHAR AND RAJ KISHORE SINGH SON OF LATE RAM EKBAL SINGH	August 25, 2010
NABIN KISHORE SINGH Vs. STATE OF BIHAR	September 17, 2010
NABO KUMAR BOSE S/O LATE NIRMAL CHANDRA BOSE AND ORS Vs. RAJENDRA AGRICULTURAL UNIVERSITY THROUGH ITS REGISTRAR AND ORS	March 18, 2010
NAGENDRA KUMAR Vs. ARBIND TANTI	April 23, 2010
NAGENDRA KUMAR ALIAS NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR	September 16, 2010
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR	March 5, 2010
NAGENDRA LAL Vs. STATE OF BIHAR	February 18, 2010
NAGENDRA PRASAD SINHA Vs. STATE OF BIHAR	April 15, 2010
NAGENDRA PRASAD SINHA SON OF LATE BABBAN PRASAD SINHA Vs. BHOJPURI ACADEMY THROUGH ITS DIRECTOR, MITHAPUR, PATNA	July 20, 2010
NAGENDRA SHAHI S/O LATE RAMBRIKSHCA SHAHI, Vs. STATE OF BIHAR AND NAND KISHORE SHAHI S/O LATE RAM SWAROOP SHAHI	August 6, 2010
NAGENDRA SHARMA Vs. VICE CHAIRMAN PRDA	September 8, 2010
NAGESHWAR PRATAP NARAIN SINGH Vs. STATE OF BIHAR	September 6, 2010
NAGESHWAR SINGH Vs. STATE OF BIHAR	April 23, 2010
NAGESHWAR SINGH Vs. RAMA KANT JHA	April 23, 2010
NAGINA DEVI Vs. UNION OF INDIA	January 7, 2010
NAGINA SAH Vs. ADDITIONAL MEMBER, BOARD OF REVENUE	November 25, 2010
NAGINA SAH Vs. STATE OF BIHAR	April 27, 2010
NAGNARAYAN SINGH S/O LATE KALIKA SINGH Vs. STATE OF BIHAR WITH	February 15, 2010
NAJEEBUDDIN AHMAD Vs. STATE OF BIHAR	May 13, 2010
NAKUL DAS S/O CHHATHU HARIJAN @ CHHATHU DAS Vs. UNION OF INDIA WITH	September 8, 2010
NAKUL YADAV Vs. STATE OF BIHAR	August 24, 2010
NALINI MISHRA, WIFE OF LATE SHAILENDRA KUMAR MISHRA Vs. BRAJ KISHORE MISHRA SON OF LATE BHOLA NATH MISHRA	March 17, 2010
NAND KISHORE CHOUDHARY Vs. JOINT DIRECTOR CONSOLIDATION MUZAFFARPUR	September 7, 2010
NAND KISHORE PRASAD Vs. STATE OF BIHAR	April 5, 2010
NAND KISHORE PRASAD SINGH Vs. STATE OF BIHAR	September 6, 2010
NAND KISHORE SAH Vs. STATE OF BIHAR	February 22, 2010
NAND KISHORE THAKUR Vs. STATE OF BIHAR	May 13, 2010
NAND KUMAR UPADHAYA Vs. STATE OF BIHAR	March 18, 2010
NAND LAL SHASTRI ALIAS NAND LAL PASWAN Vs. STATE OF BIHAR	April 8, 2010
NANDAN GHAR SANSAR DEVELOPERS PVT.LTD., THROUGH ITS MANAGING DIRECTOR Vs. UCO BANK (UNITED COMMERCIAL BANK) HEAD OFFICE-10	March 4, 2010
NANDITA POULTRY INTEGRATOR PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD	March 22, 2010
NANDKISHORE PRASAD Vs. STATE OF BIHAR	April 7, 2010
NANDU MANDAL Vs. STATE OF BIHAR	January 12, 2010
NANDU SAH SON OF MAHABIR SAO Vs. STATE OF BIHAR	April 21, 2010
NANHAKI MIAN Vs. STATE OF BIHAR	April 1, 2010
NARAIN TANKORIA @ NARAIN PD.TANKORIA Vs. STATE OF BIHAR	September 21, 2010
NARAYAN CHAND MOKHERJEE Vs. STATE OF BIHAR	May 4, 2010
NARBDESHWAR SINGH ALIAS UMA KANT SINGH Vs. STATE OF BIHAR	April 21, 2010
NARENDRA KUMAR Vs. STATE OF BIHAR	October 11, 2010
NARENDRA KUMAR Vs. SUJATA DEVI	October 29, 2010
NARENDRA KUMAR Vs. STATE OF BIHAR	August 16, 2010
NARENDRA KUMAR ANCHALIA ALIAS NARO ANCHALIA Vs. STATE OF BIHAR	July 1, 2010
NARESH CHOUDHARY Vs. UNION OF INDIA	April 13, 2010
NARESH KUMAR SAH Vs. STATE OF BIHAR	August 11, 2010
NARESH PANDIT Vs. STATE OF BIHAR	April 20, 2010
NARESH PASWAN Vs. STATE OF BIHAR	November 6, 2010
NARESH PRASAD SINGH @ NARESH SINGH Vs. STATE OF BIHAR	March 29, 2010
NARESH SHARMA ALIAS NARESH KUMAR SHARMA Vs. STATE OF BIHAR	May 7, 2010
NARSHIM SINGH Vs. UNION OF INDIA	March 23, 2010
NATHO PASWAN Vs. STATE OF BIHAR	September 8, 2010
NATHUNI BHAGAT SON OF RAM TAHAL BHAGAT Vs. STATE OF BIHAR	April 2, 2010
NATI SHARMA AND ANR. Vs. UNION OF INDIA THROUGH DEPARTMENT OF CUSTOMS	April 9, 2010
NATIONAL BANK Vs. PUNJAB NATIONAL BANK, COMPANY INCORPORATED UNDER COMPANIES ACT THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK, AT CORPORATE OFFICE	April 2, 2010
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT THROUGH ITS DEPUTY GENERAL MANAGER, R K RASTOGI SON OF BEHARI LAL RASTOGI Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY,; INSPECTOR GENERAL REGISTRAR, GOVERNMENT OF BIHAR AND; DISTRICT SUB-REGISTRAR	June 29, 2010
NATIONAL INSURANCE CO LTD Vs. RABRI DEVI	February 10, 2010
NATIONAL INSURANCE CO LTD Vs. BHARTHARI SAH	April 26, 2010
NATIONAL INSURANCE CO.LTD., GAYA THROUGH SRI DAMODAR SETHI Vs. UNION OF INDIA	July 9, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. MOST.KAUSHALYA DEVI	May 6, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. MOST.SUGANDHI DEVI	May 4, 2010
NATIONAL INSURANCE COMPANY LTD. Vs. KAMLA DEVI W/O LATE PRITHVIRAJ SINGH	July 22, 2010
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. STATE OF BIHAR	December 14, 2010
NAUSHAD ANWAR Vs. STATE OF BIHAR	March 10, 2010
NAVNEET KUMAR SON OF SHRI SANJAY SINGH Vs. STATE OF BIHAR	February 16, 2010
NAVODAYA VIDYALAYA SAMITI Vs. HARENDRA KUMAR SINGH	April 6, 2010
NAVONATH THAKUR Vs. STATE OF BIHAR	August 5, 2010
NAVRANG PRASAD BANKA ALIAS NAVRANGLAL BANKA ALIAS NAVRANGLAL BANKA Vs. STATE OF BIHAR	May 10, 2010
NAWAL KISHORE CHOUDHARY Vs. STATE OF BIHAR	April 15, 2010
NAWAL KISHORE GUPTA Vs. T M BHAGALPUR UNIVERSITY	April 29, 2010
NAWAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR	April 29, 2010
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR	August 26, 2010
NAWAL PRASAD Vs. STATE	July 21, 2010
NAWAL PRASAD @ NAWAL KUMAR SON OF LATE RAMESHWAR MAHTO Vs. JAI KANT PRASAD SON OF DAMODAR PRASAD AND JITENDRA PRASAD SON OF DWARIKA PRASAD	July 21, 2010
NAWIN KUMAR Vs. STATE OF BIHAR	October 28, 2010
NAWLESH KUMAR SHARMA Vs. UNION OF INDIA	January 25, 2010
NAYAN KUMAR MUNSHI Vs. STATE OF BIHAR	March 9, 2010
NEELAM DEVI Vs. STATE OF BIHAR	March 16, 2010
NEELAM DEVI WIFE OF SRI ARJUN MAHTO Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA	April 23, 2010
NEELAM KUMARI Vs. STATE OF BIHAR	July 30, 2010
NEELAM KUMARI Vs. STATE OF BIHAR	November 10, 2010
NEELAM KUMARI SINHA Vs. SHREE PRASHANT KUMAR	May 18, 2010
NEELAM KUMARI SINHA Vs. SHREE PRASHANT KUMAR	April 28, 2010
NEELAM KUMARI SINHA Vs. SHREE PRASHANT KUMAR	December 19, 2010
NEELAM SINGH Vs. STATE OF BIHAR	April 27, 2010
NEERAJ KUMAR CHOUDHARY Vs. STATE OF BIHAR	May 12, 2010
NEW DELHI Vs. ANJU DEVI WIDOW OF LATE MOHAN KUMAR THAKUR, EX-SEP/COOK NO.6472757	July 20, 2010
NEW INDIA ASSURANCE CO LTD Vs. MINA DEVI	May 7, 2010
NEW INDIA ASSURANCE COMPANY Vs. MINA DEVI	May 7, 2010
NEW INDIA ASSURANCE COMPANY LTD Vs. AMINA KHATOON	December 13, 2010
NEW MARKET P M C STALL HOLDERS ASSOCIATION Vs. PATNA MUNICIPAL CORPORATION	April 19, 2010
NEW SWADESHI DISTILLERY Vs. STATE OF BIHAR	September 30, 2010
NEW SWADESHI DISTILLERY (PROPRIETOR OUDH SUGAR MILLS LIMITED), AT AND P.O. NARKATIAGANJ, P.S. SHIKARPUR, DIST Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT. OF BIHAR, PATNA AND OTHERS (IN ALL)	June 23, 2010
NEZAMUDDIN ANSARI Vs. CHELA NARSINGH DAS	July 13, 2010
NIKHIL ENGICON WORKS THROUGH ITS PROPRIETOR RAVI KANT DUBEY S/O HANS LOCHAN DUBEY Vs. BIHAR STATE FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR	May 19, 2010
NILESH KUMAR Vs. STATE OF BIHAR	September 3, 2010
NILESH KUMAR @ NILESH KUMAR PANDEY Vs. STATE OF BIHAR	April 9, 2010
NILGIRI HERBALS PVT. LTD Vs. STATE OF BIHAR	April 2, 2010
NIRAJ CHANDRAYAVI Vs. STATE OF BIHAR	February 3, 2010
NIRAJ KUMAR SINHA S/O LATE NAND KISHORE PRASAD Vs. ANITA SINHA W/O SRI NIRAJ KUMAR SINHA, D/O SRI A.K.P. PRASAD	August 6, 2010
NIRANJAN PRASAD SINHA S/O LATE VIJAY DEO PRASAD SINHA Vs. UNION OF INDIA THROUGH GENERAL MANAGER	August 9, 2010
NIRANJAN SINHA Vs. CENTRAL BANK OF INDIA	September 7, 2010
NIRDHAN DAS ALIAS RAMDHAN DAS ALIAS RAMDHAN DAS Vs. STATE OF BIHAR	May 17, 2010
NIRUPAMA MISHRA Vs. BIHAR STATE HOUSING BOARD	May 4, 2010
NITESH KUMAR TIWARI SON OF SRI VINOD KUMAR TIWARI Vs. BIHAR STATE ELECTRICITY BOARD	January 11, 2010
NITYANAND SAH AND OTHERS Vs. STATE OF BIHAR	July 28, 2010
NLBD MARKETING PRIVATE LIMITED Vs. STATE OF BIHAR THROUGH THE SECRETARY CUM INSPECTOR GENERAL OF REGISTRATION	January 14, 2010
NOOR FATMA Vs. ANAND BHANDARI	December 13, 2010
NOOR ISLAM KHAN MD SHAFIUR RAHMAN AND MEHADI HASSAN KHAN MD SHARIQUE KHAN Vs. STATE OF BIHAR AND ORS	August 19, 2010
NOORUDDIN Vs. RABINDRA KUMAR SINHA	December 16, 2010
NOORUL HAQUE Vs. STATE OF BIHAR	April 8, 2010
NRIPENDRA KUMAR S/O SRI UPENDRA PRASAD Vs. STATE OF BIHAR	July 26, 2010
NUTAN KUMARI Vs. STATE OF BIHAR	September 17, 2010
OM PRABHAT SINGH S/O LATE DINA NATH SINGH Vs. STATE OF BIHAR	March 3, 2010
OM PRAKASH Vs. STATE OF BIHAR	March 19, 2010
OM PRAKASH GUPTA S/O LATE SITA RAM SAH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVT.OF BIHAR, PATNA	August 17, 2010
OM PRAKASH SAH Vs. STATE OF BIHAR	November 19, 2010
OM PRAKASH SINHA Vs. STATE OF BIHAR	March 4, 2010
ONKAR SRIVASTAVA ALIAS ONKAR NATH SRIVASTAVA Vs. PRESIDING OFFICER	May 4, 2010
ORDINATOR, URBAN AREA, PATNA SADAR, SUNIL KUMAR S/O LATE JAGDISH BIND Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF URBAN DEVELOPMENT AND POVERTY ALLEVIATION, NEW DELHI	April 19, 2010
ORIENTAL INSURANCE CO LTD Vs. MOHAMMAD YUNUS AND ORS	April 26, 2010
ORIENTAL INSURANCE COMPANY Vs. PURNIMA ENTERPRISES	September 23, 2010
ORIENTAL INSURANCE COMPANY LTD. Vs. SACHINDRA THAKUR	July 15, 2010
P.S.DHANARUA Vs. STATE OF BIHAR	September 15, 2010
P.S.KUMAR KUND Vs. STATE OF BIHAR	November 16, 2010
PABITRI DEVI W/O LATE JANAK GOPE Vs. RASH BIHARI GOPE S/O SRI RAM SEWAK GOPE	April 8, 2010
PADAMCHAND GUPTA Vs. STATE OF BIHAR	April 1, 2010
PANCHAM SINGH Vs. STATE OF BIHAR	April 22, 2010
PANKAJ DESAI Vs. STATE OF BIHAR	April 27, 2010
PANKAJ KUMAR Vs. BIHAR STATE ELECTRICITY BOARD	September 1, 2010
PANKAJ KUMAR SON OF KANHAIYA VERMA Vs. STATE OF BIHAR	February 5, 2010
PANKAJ SINGH Vs. STATE OF BIHAR	March 10, 2010
PANMATI DEVI Vs. SUDARSHAN SINGH	May 12, 2010
PANNA DEVI Vs. STATE OF BIHAR	May 11, 2010
PANO DEVI Vs. ISHWAR MAHTO	November 3, 2010
PANO DEVI Vs. STATE OF BIHAR	May 11, 2010
PAPPI SINGH WIFE OF SRI SHAMBHU SINGH @ SHAMBHU SHARAN SINGH Vs. STATE ELECTION COMMISSION	May 10, 2010
PARAMJIT SINGH Vs. STATE OF BIHAR D M GAYA	October 5, 2010
PARAS CHAUDHARY Vs. STATE OF BIHAR	April 26, 2010
PARAS LALL @ PARSURAM PRASAD SHRIVASTAV SON OF LATE BHOLA LALL Vs. HANS NATH LALL SON OF LATE SHEO NANDAN LAL	April 5, 2010
PARAS LALL ALIAS PARSURAM PRASAD SHRIVASTAVA Vs. HANS NATH LALL	April 5, 2010
PARAS NATH SINGH Vs. STATE OF BIHAR	August 27, 2010
PARASNATH SINGH Vs. FATEH BAHADUR SINGH	September 8, 2010
PARIKSHAN RAI Vs. STATE OF BIHAR	July 26, 2010
PARMANAND PRASAD SON OF LATE GAYA PRASAD Vs. BIMAL KUMAR JAIN SON OF LATE BASANT LAL JAIN	August 18, 2010
PARMANAND PRASAD YADAV SON OF LATE ANUP LAL PD YADAV, INCHARGE HEADMASTER Vs. STATE OF BIHAR	July 8, 2010
PARMESHWAR PASWAN Vs. STATE OF BIHAR THROUGH SECRETARY	May 21, 2010
PARSURAM PANDEY, SON OF SRI SATYA NARAYAN PANDEY Vs. STATE OF BIHAR	April 5, 2010
PARSURAM SINGH Vs. STATE	June 22, 2010
PARVATI DEVI Vs. STATE OF BIHAR	July 21, 2010
PARWATI DEVI Vs. STATE OF BIHAR	April 6, 2010
PASHUPATI NATH Vs. STATE OF BIHAR	April 5, 2010
PASHUPATI SINGH AND RAMJI SINGH Vs. STATE OF BIHAR AND MD SHAHABUDDIN S M HASIBULA	April 16, 2010
PATNA THROUGH ITS SECRETARY Vs. BIHAR KEROSENE DEALER ASSOCIATION, AN ASSOCIATION OF WHOLESALE KEROSENE DEALERS OF BIHAR, REGISTERED UNDER THE SOCIETIES REGULATION ACT, THROUGH ITS	March 8, 2010
PATNA UNIVERSITY THROUGH ITS REGISTRAR, PATNA Vs. DR.PREETI SINHA W/O VIJOY KUMAR SINGH WITH	July 2, 2010
PATRAKAR NAGAR, KANKARBAGH, DISTRICT AND TOWN OF PATNA Vs. STATE OF BIHAR	April 20, 2010
PAWAN KUMAR @ PAWAN KR. AGRAWAL Vs. STATE OF BIHAR	April 6, 2010
PAWAN KUMAR JHA AND ORS Vs. STATE OF BIHAR	July 8, 2010
PAWAN KUMAR SINHA Vs. STATE OF BIHAR	April 29, 2010
PHULWARISHARIF, PATNA, THROUGH ITS SECRETARY, ABDUL AZIZ SON OF LATE HAKIM MD.SHARFUDDIN Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY	September 3, 2010
PHYSICAL EDUCATION, TRUST-CUM-CHAIRMAN, TIRHUT COLLEGE OF PHYSICAL EDUCATION SOCIETY Vs. STATE OF BIHAR	July 5, 2010
PITAMBAR JHA Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD	May 12, 2010
POOJA GUPTA @ POOJA KUMARI Vs. MANISH GUPTA	November 23, 2010
PRABHA DEVI W/O ARJUN SHARMA Vs. STATE OF BIHAR; COLLECTOR; DISTRICT SUB-REGISTRAR AND MOST RAJ KUMARI DEVI W/O LATE SATISH RANJAN LAL; STATE OF BIHAR; COLLECTOR; ARJUN SHARMA S/O ALAKHDEO SHARMA AND PRABHA DEVI W/O ARJUN SHARMA	June 21, 2010
PRABHA KUMARI DEVI Vs. STATE OF BIHAR	February 16, 2010
PRABHASH KUMAR YADAV ALIAS PRABHU YADAV Vs. STATE OF BIHAR	January 25, 2010
PRABHAT KUMAR Vs. STATE OF BIHAR	November 24, 2010
PRABHAT KUMAR Vs. LALIT NARAYAN MITHILA UNIVERSITY THROUGH ITS VICE CHANCELLOR; DIRECTOR, HIGHER EDUCATION DEPARTMENT; REGISTRAR, LALAIT NARAYAN MITHILA UNIVERSITY AND; PRINCIPAL, SHRI KRISHNA MAHILA COLLEGE	March 15, 2010
PRABHAT KUMAR SHARMA LATE LAXMI NARAYAN SHARMA Vs. STATE OF BIHAR AND MARKETING OFFICER	August 9, 2010
PRABHAT VIKRAM SAH Vs. STATE OF BIHAR	January 18, 2010
PRABHAWATI SINGH Vs. STATE OF BIHAR	March 19, 2010
PRABHU MANDAL AND ORS Vs. STATE OF BIHAR AND ORS	July 15, 2010
PRABHU NATH RAI SON OF SRI GOKHULRAI Vs. STATE OF BIHAR	August 10, 2010
PRABHUNATH SINGH Vs. SUKHDEO RAI	May 25, 2010
PRADEEP KUMAR Vs. STATE OF BIHAR	April 20, 2010
PRADEEP KUMAR SINGH Vs. STATE OF BIHAR	June 30, 2010
PRADEEP YADAV Vs. STATE OF BIHAR	August 31, 2010
PRADESH) THROUGH ITS DIRECTOR NAMELY RAJIV MITTAL, SON OF SHRI SATISH MITTAL OF NAWABGANJ Vs. STATE OF BIHAR THROUGH ITS SECRETARY, DEPARTMENT OF REGISTRATION, EXCISE AND PROHIBITION, BIHAR,	May 19, 2010
PRADHUMAN CHAUDHARY SON OF LATE KRISHNCHANDER CHAUDHARY Vs. STATE OF BIHAR THROUGH THE SECRETARY, FOOD AND CONSUMER PROTECTION DEPARTMENT, OLD SECRETARIAT, PATNA	July 14, 2010
PRADIP YADAV Vs. STATE	March 5, 2010
PRAHLAD SINGH Vs. STATE OF BIHAR	February 2, 2010
PRAKASH @ PRAKASH SHRIVASTAVA SON OF BASUDEO NARAYAN SHRIVASTAVA, SENIOR HUMAN RESOURCES, EXECUTIVE, HINDUSTAN COCA-COLA BEVERAGES PVT LTD Vs. STATE OF BIHAR AND PRAVEEN ANAND SON OF YADUNANDAN PRASAD SINGH	August 27, 2010
PRAKASH CHANDRA KAKKAR Vs. UNION OF INDIA	May 3, 2010
PRAKASH CHANDRA SINHA Vs. STATE OF BIHAR	February 3, 2010
PRAKASH JHA Vs. STATE OF BIHAR	December 13, 2010
PRAKASH KUMAR Vs. STATE OF BIHAR	September 6, 2010
PRAKASH KUMAR CHAURASIA Vs. ARYA SAMAJ	October 11, 2010
PRAKASH RANJAN KUMAR Vs. STATE OF BIHAR	November 16, 2010
PRAMILA DEVI W/O LATE DAYA NAND PRASAD Vs. STATE OF BIHAR AND ORS	April 8, 2010
PRAMOD BIHARI ASTHANA Vs. STATE OF BIHAR	November 29, 2010
PRAMOD KUMAR NIRALA Vs. STATE OF BIHAR	August 6, 2010
PRAMOD KUMAR SINGH Vs. SAMAR SINGH	February 17, 2010
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR	January 12, 2010
PRAMOD KUMAR SINGH S/O LATE J.SINHA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPTT., NEW SECRETARIAT	May 12, 2010
PRAMOD KUMAR SRIVASAVA Vs. STATE OF BIHAR	July 27, 2010
PRAMOD MISHRA S/O LATE TEJ-NARAIN MISHRA Vs. RAGANI DEVI W/O SRI PAPPU MANDAL PERMANENT	April 28, 2010
PRAMOD TIWARY Vs. STATE OF BIHAR	July 12, 2010
PRANAY RAJ SHARAN SINHA Vs. STATE OF BIHAR	September 28, 2010
PRATAP MISTRY Vs. SITARAM MISTRY	April 2, 2010
PRATAP SINGH Vs. STATE OF BIHAR	March 12, 2010
PRAVEEN KUMAR Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY	September 20, 2010
PRAVEEN KUMAR ALIAS PARBEEN KUMAR Vs. STATE OF BIHAR	October 27, 2010
PRAVEER KUMAR SINHA Vs. STATE OF BIHAR	August 13, 2010
PRAVIN KUMAR SON OF ARVIND TIWARI Vs. STATE OF BIHAR THROUGH THE SECRETARY, PERSONNEL & ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, PATNA	April 30, 2010
PREETI SINGH Vs. STATE OF BIHAR	December 7, 2010
PREM KUMAR @ PREM KUMAR SINGH Vs. CHANDESHWAR RAI	April 23, 2010
PREM LATA DEVI Vs. STATE OF BIHAR	April 20, 2010
PREM LATA SHARMA Vs. STATE OF BIHAR	June 25, 2010
PREM MAHTO Vs. CHANDESHWARI MODI	January 5, 2010
PREM SHANKRAM ALIAS PREM SHANKAR MISHRA Vs. STATE OF BIHAR	November 16, 2010
PRITHVI NATH SINGH Vs. STATE OF BIHAR	April 6, 2010
PRIYA KANT Vs. STATE OF BIHAR	November 18, 2010
PRIYA NATH SINHA SON OF TRIBHUWAN NATH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL THROUGH ITS REGISTRAR, PATNA BENCH AND ORS	June 25, 2010
PRIYA RANJAN SHARMA Vs. STATE OF BIHAR	January 22, 2010
PRIYA RANJAN SHRIVASTAVA SON OF LATE RAMESHWAR NATH SRIVASTAVA Vs. STATE OF BIHAR	August 6, 2010
PROPRIETOR OF MS H C SEN AND CO Vs. STATE OF BIHAR	November 22, 2010
PUJA KUMARI Vs. STATE OF BIHA	August 2, 2010
PUJA PRIYA W/O PANKAJ KUMAR Vs. STATE OF BIHAR WITH	July 16, 2010
PUJA PUSHKAR JHA Vs. STATE OF BIHAR	July 29, 2010
PUNAM DEVI Vs. STATE OF BIHAR	November 16, 2010
PUNAM KUMARI Vs. STATE OF BIHAR	June 25, 2010
PUNAM KUMARI Vs. STATE OF BIHAR	August 30, 2010
PUNIT MARKANDEY Vs. STATE OF BIHAR	April 6, 2010
PUNJAB NATIONAL BANK Vs. SHEOVIJOY UDYOG	August 23, 2010
PURUSHOTTAM LAL BAJAJ SON OF LATE MAHADEO LAL BAJAJ Vs. STATE OF BIHAR AND ANR	August 3, 2010
PURUSHOTTAM PANDEY, SON OF LATE JANARDAN PANDEY, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR, PATNA AND OTHERS	August 6, 2010
PUSPA KUMARI D/O SRI HARDEO SINGH W/O LATE ANJANI KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT.OF BIHAR, PATNA	August 30, 2010
PUTUL DEVI Vs. STATE OF BIHAR	April 20, 2010
R A HIMMATSINGKA AND CO Vs. COMMISSIONER OF INCOME TAX	May 18, 2010
R K INDUSTRIES Vs. STATE OF BIHAR	October 29, 2010
R K SINHA SON OF LATE RAJENDRA PRASAD SENIOR DIVISIONAL MANAGER AND ANR Vs. STATE OF BIHAR AND ANR	July 28, 2010
R N PRASAD Vs. UNION OF INDIA	March 3, 2010
R R ENTERPRISES Vs. PRATIBHA LAL	September 1, 2010
R.B.MEMORIAL SCHOOL OF NURSING, DARBHANGA Vs. DR.PRADEEP KUMAR MISHRA @ DR.PRADEEP KUMAR ALIAS PRADEEP MISRA	August 27, 2010
R.R.P.SINHA, RAMAN PRASAD SINHA Vs. STATE OF BIHAR	November 4, 2010
RABIA ALIAS RAHIA BIBI Vs. NESAR AHMAD	April 23, 2010
RABINDRA KUMAR SHARMA @ RAVI Vs. STATE OF BIHAR	April 1, 2010
RABINDRA NATH PANDEY @ MUNNA S/O SRI SACHIDANAND PANDEY Vs. KOSHLESH PANDEY SON OF LATE JAISHREE PANDEY AND THE STATE OF BIHAR	March 16, 2010
RABINDRA PRASAD @ RABINDRA KUMAR SRIVASTAVA SON OF LATE JAGAT NARAIN PRASAD Vs. STATE OF BIHAR AND AWADH BIHARI PANDEY SON OF LATE UDESHI PANDEY	July 30, 2010
RABINDRA PRASAD GUPTA Vs. STATE OF BIHAR	December 10, 2010
RABINDRA RAI Vs. STATE OF BIHAR	September 13, 2010
RADHA DEVI ALIAS INDU DEVI Vs. STATE OF BIHAR	September 17, 2010
RADHA FLOUR MILLS PVT LTD Vs. STATE OF BIHAR	August 4, 2010
RADHA KRISHNA CHIUDHARY Vs. STATE OF BIHAR	November 2, 2010
RADHA MOHAN RAI Vs. STATE OF BIHAR	February 24, 2010
RADHA SHANKAR SHARMA SON OF RAMAYAN SHARMA, PROPRIETOR ASSAM TIMBER Vs. STATE OF BIHAR AND BIHAR STATE KHADI AND VILLAGE, INDUSTRIES BOARD	August 9, 2010
RADHE RAMAN Vs. STATE OF BIHAR	March 3, 2010
RADHE SHYAM MAKHARIA Vs. STATE OF BIHAR	July 2, 2010
RADHEY PRASAD CHAURASIA Vs. STATE OF BIHAR	April 26, 2010
RADHIKA DEVI Vs. STATE OF BIHAR THROUGH ITS SECRETARY PUBLIC HEALTH ENGINEERING DEPARTMENT	May 4, 2010
RADHIKA DEVI Vs. AJAY KUMAR SHARMA	November 26, 2010
RAGHAV RAI Vs. STATE OF BIHAR	April 22, 2010
RAGHNATH SERVICE STATION Vs. STATE OF BIHAR	April 2, 2010
RAGHO MAHTO Vs. STATE OF BIHAR	May 6, 2010
RAGHUBANSH NARAIN SINGH Vs. STATE OF BIHAR	November 8, 2010
RAGHUBANSH RAI Vs. STATE OF BIHAR	May 7, 2010
RAGHUNANDAN PRASAD Vs. STATE OF BIHAR	September 28, 2010
RAGHUNANDAN PRASAD SON OF SRI SANICHAR DAS Vs. STATE OF BIHAR	May 3, 2010
RAGHUNATH @ RAGHUNATH RAI, SON OF RAMDEKHWAN RAI Vs. STATE OF BIHAR AND NAINA DEVI WIFE OF LATE PURNAY DEV MISHRA	October 29, 2010
RAGHUNATH CHOUDHARY Vs. STATE OF BIHAR	July 21, 2010
RAGHUNATH PRASAD & ANR.SONS OF LATE TRIBENI SAH Vs. STATE OF BIHAR WITH	April 21, 2010
RAGHUNATH PRASAD SINGH Vs. DIRECTOR OF CONSOLIDATION MUZAFFARPUR AT PATNA	August 24, 2010
RAGHUNATH SINGH Vs. STATE OF BIHAR	April 27, 2010
RAGHUNATH SINGH, S/O LATE KISHORI SINGH Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN, BIHAR STATE ELECTRICITY BOARD, PATNA	May 10, 2010
RAGHUNATH YADAV Vs. STATE OF BIHAR	August 4, 2010
RAHIMUDDIN S/O MD KALIMUDDIN AND ORS Vs. STATE OF BIHAR	March 31, 2010
RAHMAT ALI Vs. STATE OF BIHAR	October 28, 2010
RAHUL Vs. STATE OF BIHAR	August 4, 2010
RAHUL KUMAR SINGH Vs. STATE OF BIHAR	January 12, 2010
RAJ BALLAV SINGH Vs. STATE OF BIHAR	September 15, 2010
RAJ GRIHI RAM Vs. STATE OF BIHAR	April 27, 2010
RAJ KISHORE PRASAD Vs. STATE OF BIHAR	April 5, 2010
RAJ KUMAR BHARTI Vs. STATE OF BIHAR	February 3, 2010
RAJ KUMAR GUPTA Vs. STATE OF BIHAR	April 26, 2010
RAJ KUMAR GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION	November 22, 2010
RAJ KUMAR GUPTA ALIAS RAJ KUMAR GUPTA Vs. STATE OF BIHAR	May 3, 2010
RAJ KUMAR JHA Vs. STATE OF BIHAR	August 19, 2010
RAJ KUMAR JHA Vs. UNION OF INDIA	January 28, 2010
RAJ KUMAR PANDEY Vs. STATE OF BIHAR	September 7, 2010
RAJ KUMAR PRASAD Vs. STATE OF BIHAR	August 6, 2010
RAJ KUMAR SAH Vs. STATE OF BIHAR	October 4, 2010
RAJ KUMAR SINGH Vs. BIHAR STATE CO OPERATIVE	August 30, 2010
RAJ KUMAR SINGH SON OF BALIRAM SINGH Vs. STATE ELECTION COMMISSION, SONE BHAWAN, BIRCHAND PATEL PATH, PATNA THROUGH THE STATE ELECTION COMMISSIONER	January 6, 2010
RAJ KUMAR YADAV Vs. STATE OF BIHAR	April 6, 2010
RAJ MANGAL RAM Vs. STATE OF BIHAR	August 9, 2010
RAJ NANDAN SINGH DAROGA SINGH Vs. STATE OF BIHAR AND KAMESHWAR PRASAD SINGH YOGENDRA PRASAD SINGH	August 9, 2010
RAJ NANDAN SINGH YADAV Vs. STATE OF BIHAR	April 2, 2010
RAJ RANJAN PRATAP Vs. STATE OF BIHAR	November 24, 2010
RAJA BABU Vs. STATE OF BIHAR	October 27, 2010
RAJA RAM RAI, SON OF BHAYA RAM RAI Vs. STATE OF BIHAR AND BINDA RAI, SON OF LATE JAGDEO RAI	October 28, 2010
RAJA RAM SINGH Vs. STATE OF BIHAR	October 11, 2010
RAJAUDDIN Vs. STATE OF BIHAR	March 25, 2010
RAJDEO PRASAD Vs. STATE OF BIHAR	August 19, 2010
RAJDEO YADAV S/O LATE CHHABILA YADAV Vs. STATE OF BIHAR	August 25, 2010
RAJEEV KUMAR Vs. STATE OF BIHAR	May 14, 2010
RAJEEV KUMAR Vs. STATE OF BIHAR	November 26, 2010
RAJENDRA AGRICULTURAL UNIVERSITY Vs. VIJAY KUMAR	May 13, 2010
RAJENDRA CHOUDHARY Vs. THE STATE OF BIHAR	August 17, 2010
RAJENDRA MAHTO Vs. RAM NANDAN SINGH AND ORS	August 5, 2010
RAJENDRA PASWAN Vs. STATE OF BIHAR	February 25, 2010
RAJENDRA PRASAD Vs. STATE OF BIHAR	May 12, 2010
RAJENDRA PRASAD Vs. STATE OF BIHAR	October 1, 2010
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR	September 21, 2010
RAJENDRA PRASAD GUPTA Vs. STALE OF BIHAR	April 28, 2010
RAJENDRA PRASAD KESARY Vs. STATE OF BIHAR	August 6, 2010
RAJENDRA PRASAD PATWA Vs. STATE OF BIHAR	April 7, 2010
RAJENDRA PRASAD S/O SRI DEO SARAN Vs. STATE OF BIHAR	March 8, 2010
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR	April 21, 2010
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR	October 8, 2010
RAJENDRA PRASAD SON OF LATE R.P.RAM Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSION, GOVERNMENT OF INDIA	April 21, 2010
RAJENDRA SINGH Vs. STATE OF BIHAR	October 6, 2010
RAJENDRA SINGH Vs. STATE OF BIHAR	April 27, 2010
RAJESH BHARDWAJ Vs. STATE OF BIHAR	May 4, 2010
RAJESH DAMIYAN KUJUR S/O SRI PIUSH KUJUR Vs. STATE OF BIHAR THROUGH SHRI ANJANI KUMAR SINGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPTT., GOVT, OF BIHAR, PATNA : -	February 8, 2010
RAJESH GUPTA ALIAS RAJESH KUMAR GUPTA DIRECTOR Vs. STATE OF BIHAR	April 20, 2010
RAJESH KUMAR Vs. STATE OF BIHAR	May 4, 2010
RAJESH KUMAR Vs. STATE OF BIHAR	March 8, 2010
RAJESH KUMAR Vs. STATE OF BIHAR	September 7, 2010
RAJESH KUMAR SINGH SON OF SRI RAM NAGINA SINGH Vs. STATE OF BIHAR	April 20, 2010
RAJESHWAR KUMAR SINGH Vs. STATE OF BIHAR	September 9, 2010
RAJESHWAR PRASAD Vs. STATE OF BIHAR	May 6, 2010
RAJESHWAR PRASAD SINHA S/O LATE JAIPATI SINGH PARTNER HIND CONCRETE ALLIES MANUFACTURING COMPANY Vs. BIHAR STATE FINANCIAL CORPORATION THROUGH ITS MANAGING DIRECTOR AND ORS	March 18, 2010
RAJESHWAR THAKUR Vs. STATE OF BIHAR	November 2, 2010
RAJESHWARI GUPTA AND ANR Vs. RAJ KUMAR PRASAD	July 15, 2010
RAJGIR SINGH Vs. STATE OF BIHAR AND DR HARENDRA PRASAD SRIVASTAVA	February 1, 2010
RAJIB RANJAN SINHA Vs. ORIENTAL INSURANCE COMPANY LIMITED	May 6, 2010
RAJIV KUMAR AGRAWAL Vs. RABINDRA NARAYAN AGRAWAL	April 1, 2010
RAJKESHWAR SINGH Vs. STATE OF BIHAR	July 16, 2010
RAJKISHORE SINGH ALIAS NIKU SINGH Vs. STATE OF BIHAR	May 19, 2010
RAJMANI PRASAD SIHA Vs. STATE OF BIHAR	October 25, 2010
RAJMUNI DEVI Vs. RAM NARESH SINGH ALIAS BUTAN SINGH	October 11, 2010
RAJNISH KUMAR SON OF SHRI RAMJEE PRASAD Vs. STATE OF BIHAR WITH	March 23, 2010
RAJQNDRA PRASAD, SON OF LATE BHULETAN PRASAD Vs. UNION OF INDIA, THROUGH THE GENERAL MANAGER, EASTERN RAILWAY	March 30, 2010
RAJWATI DEVI Vs. STATE OF BIHAR	July 14, 2010
RAKESH Vs. STATE OF BIHAR	May 4, 2010
RAKESH KUMAR Vs. ASHOK KUMAR SHARMA	June 25, 2010
RAKESH KUMAR Vs. STATE OF BIHAR	September 16, 2010
RAKESH KUMAR Vs. STATE OF BIHAR	June 29, 2010
RAKESH KUMAR S/O LATE RANI KUMARI AND ORS Vs. STATE OF BIHAR AND ORS	March 15, 2010
RAKESH PANDEY Vs. BIHAR STATE ELECTION AUTHORITY	December 20, 2010
RAKESH RANJAN KESHRI Vs. PRESIDING OFFICER	March 30, 2010
RAKESH RANJAN SON OF KUMUND NR SINHA Vs. STATE OF BIHAR; SHASHANK SHEKHAR SON OF KUMUND NR SINHA AND BINITA DEVI WIFE OF SHASHANK SHEKHAR	July 30, 2010
RAKTU DAS Vs. STATE OF BIHAR	November 25, 2010
RAKTU DAS , SON OF SEWAK DAS AND ORS Vs. STATE OF BIHAR AND JAGARNATH DAS, SON OF RAM BRIKSHA DAS	November 25, 2010
RAM ASHRAY PRASAD Vs. STATE OF BIHAR	October 29, 2010
RAM AUTAR SINGH Vs. STATE OF BIHAR	November 18, 2010
RAM BABU CHOUDHARY Vs. UNION OF INDIA	January 7, 2010
RAM BABU SINGH Vs. PATNA MUNICIPAL CORPORATION	November 9, 2010
RAM BACCHAN SINGH Vs. ASHARFI LAL SINGH	April 5, 2010
RAM BACHAN DEVI Vs. STATE OF BIHAR	April 29, 2010
RAM BACHAN DEVI AND ORS Vs. YOGENDRA PD SINGH AND ORS	August 17, 2010
RAM BACHAN TIWARI Vs. STATE OF BIHAR	December 7, 2010
RAM BADAN DEVI, WIDOW OF LATE DEO SAGAR PRASAD SINGH AND ORS Vs. STATE OF BIHAR AND ORS	March 29, 2010
RAM BADAN RAI Vs. RAJIV RANJAN SINGH	September 23, 2010
RAM BALLABH SAHU SON OF SHIV SARAN SAHU Vs. STATE OF BIHAR	May 11, 2010
RAM BILASH DAS Vs. STATE OF BIHAR	April 6, 2010
RAM BILASH SAH ALIAS RAM BILASH SAO Vs. STATE OF BIHAR	April 22, 2010
RAM BINAY SINGH SON OF LATE NAGESHWAR SINGH Vs. PATNA MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER, PATNA MUNICIPAL CORPORATION, MAURYA LOK	August 27, 2010
RAM BINOD SINGH S/O LATE RAM SAGAR SINGH Vs. UNION OF INDIA	July 6, 2010
RAM BRIKSH LAL YADAV Vs. BIHAR STATE ROAD TRANSPORT CORPORATION	April 22, 2010
RAM BRIKSH PRASAD Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION	April 28, 2010
RAM CHANDRA KAMAT Vs. STATE OF BIHAR	February 11, 2010
RAM CHANDRA MAHTO Vs. STATE OF BIHAR	April 7, 2010
RAM CHANDRA PRASAD LAHERI S/O LATE ANTI PRASAD LAHERI Vs. KISHORE KUMAR KESHAN	April 29, 2010
RAM CHANDRA PRASAD SINGH Vs. L N MITHILA UNIVERSITY	September 29, 2010
RAM CHANDRA PRASAD YADAV ALIAS RAM CHANDRA YADAV Vs. STATE OF BIHAR	April 8, 2010
RAM CHANDRA RAM Vs. STATE OF BIHAR	February 8, 2010
RAM CHANDRA SINGH Vs. STATE OF BIHAR	January 11, 2010
RAM CHANDRA SINGH AND KRISHNA CHANDRA SINGH @ KRISHNA KR SINGH BOTH SONS OF LATE JALESHWAR SINGH Vs. STATE OF BIHAR AND KAPILDEO SINGH, S/O LATE MANGAL SINGH	October 26, 2010
RAM CHANDRA SINGH BACHCHA PRASAD SINGH Vs. STATE OF BIHAR	May 14, 2010
RAM CHARITRA RAM Vs. STATE OF BIHAR AND ORS	April 29, 2010
RAM DEO PRASAD Vs. BIHAR STATE ELECTRICITY BOARD	April 27, 2010
RAM DULAR PANDEY Vs. STATE OF BIHAR	April 16, 2010
RAM DULARI DEVI Vs. STATE OF BIHAR	April 20, 2010
RAM EKBAL RAI Vs. STATE OF BIHAR	February 3, 2010
RAM EKBAL SINGH Vs. STATE OF BIHAR AND ORS	April 12, 2010
RAM EKBAL SINGH S/O LATE JHINGUR SINGH, R/O VILL.-TAJPUR, P.S.-SHEOHAR, DISTT.-SHEOHAR Vs. THE STATE OF BIHAR & ORS.	June 21, 2010
RAM GANGA CHEMICALS PVT LTD Vs. STATE BANK OF INDIA	January 11, 2010
RAM GBPAL GOEL S/O LATE MAHABIR PRASAD GOYAL Vs. STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY-CUM-COMMISSIONER, ROAD CONSTRUCTION DEPARTMENT, BIHAR, PATNA	May 14, 2010
RAM HARKH RAM Vs. STATE OF BIHAR	July 28, 2010
RAM HARSH CHATURBEDI Vs. AMZAD ALI ALIAS HUSSAIN	October 11, 2010
RAM JAISWAL Vs. BIHAR STATE ELECTRICITY BOARD	February 18, 2010
RAM JATAN SHARMA AND ORS Vs. STATE OF BIHAR; BISHWANATH RAI SON OF LATE JITAN RAI	July 5, 2010
RAM JATAN YADAV Vs. STATE OF BIHAR	April 15, 2010
RAM KAILASH PRASAD Vs. STATE OF BIHAR	April 12, 2010
RAM KRIT SAH Vs. STATE OF BIHAR	March 16, 2010
RAM KUBER SINGH Vs. STATE OF BIHAR	August 25, 2010
RAM KUMAR ALIAS RAM KUMAR MAHTO Vs. STATE OF BIHAR	April 22, 2010
RAM KUMAR CHAUDHARY Vs. STATE OF BIHAR	September 21, 2010
RAM KUMAR JHA SON OF LATE BUNNI JHA Vs. UNION OF INDIA, THROUGH THE SECRETARY TO THE GOVT.OF INDIA	May 19, 2010
RAM KUMAR PRASAD Vs. STATE OF BIHAR	April 6, 2010
RAM KUMAR THAKUR Vs. STATE OF BIHAR	September 6, 2010
RAM LAKHAN Vs. PATNA HIGH COURT BAILEY ROAD	April 29, 2010
RAM LAKHAN MAHTO S/O LATE RAMU MAHTO Vs. STATE OF BIHAR	July 29, 2010
RAM LAL VISHWAKARMA SON OF LATE CHAIT NARYAN VISHWAKARMA, R/O VILLAGE POST LAI, P.S. BIHATA, DISTRICT Vs. STATE OF BIHAR THROUGH THE SECRETARY, FOREST AND ENVIRONMENT DEPARTMENT, 3RD SECRETARIAT,SINCHAI BHAWAN, HARDING ROAD, PATNA	December 14, 2010
RAM LOCHAN SHARMA Vs. STATE OF BIHAR	August 20, 2010
RAM NARAIN GIRI Vs. STATE OF BIHAR	April 9, 2010
RAM NARAIN SAH Vs. STATE OF BIHAR	March 26, 2010
RAM NARAYAN GOSWAMI Vs. STATE OF BIHAR	September 24, 2010
RAM NARAYAN SINGH, ARMY NO.14541134, SON OF SRI KAILASH BIHAR SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA, NEW DELHI	March 25, 2010
RAM NARESH RAI SON OF RAM CHANDRA RAI Vs. STATE OF BIHAR	August 4, 2010
RAM NARESH SINGH Vs. STATE OF BIHAR	March 3, 2010
RAM NATH MISHRA, SON OF LATE PRABHU NARAIN MISHRA Vs. STATE OF BIHAR	October 28, 2010
RAM NATH PANDEY AND ORS Vs. STATE OF BIHAR AND SURENDRA PANDEY S/O RAM TAWAKYA PANDEY	October 25, 2010
RAM NATH PRASAD Vs. STATE OF BIHAR	December 20, 2010
RAM NIRANJAN CHOUDHARY, S/O SRI KALSHMAN CHOUDHARY Vs. STATE OF BIHAR, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA	April 2, 2010
RAM PRAKASH SHARMA, Vs. STATE OF BIHAR AND ORS	July 29, 2010
RAM PRASAD SINGH Vs. CHANDRAWATI DEVI	July 21, 2010
RAM PRAVESH PRASAD @ RAM PRAVESH YADAV S/O SRI YADU NANDAN PRASAD, FATHER OF SHOBHA KUMARI Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA THROUGH SECRETARY	August 3, 2010
RAM PRAVESH RAI SON OF LATE RAMESHWAR RAI AND RAM DEI DEVI WIFE OF LATE RAMESHWAR RAI Vs. MAHESHWAR RAI SON OF LATE SUBEDAR RAI	April 2, 2010
RAM PRAVESH YADAV SON OF LATE MANILAL YADAV Vs. STATE OF BIHAR	March 12, 2010
RAM PRIT SINGH Vs. STATE OF BIHAR	November 25, 2010
RAM PUJAN SINGH SON OF LATE BINDESHWARI SINGH Vs. STATE OF BIHAR	January 7, 2010
RAM PUKAR MAHTO Vs. STATE OF BIHAR	September 28, 2010
RAM RAY PANDEY Vs. STATE OF BIHAR	August 31, 2010
RAM SAGAR KESHRI ALIAS RAM SAGAR PRASAD KESHRI Vs. STATE OF BIHAR	April 13, 2010
RAM SAGAR SINGH SON OF NIRMAL PRASAD SINGH Vs. STATE OF BIHAR	May 3, 2010
RAM SAJJAN SAH Vs. STATE OF BIHAR	January 29, 2010
RAM SAKAL RAI @ RAMESHWAR PANDIT SON OF SHEO NANDAN RAI @ SONELAL PANDIT Vs. STATE OF BIHAR AND PRABHAKAR PRADHAN SON OF LATE JAGANNATH PRADHAN	August 25, 2010
RAM SEVAK SINGH, SON OF LATE RAM KHELAWAN SINGH Vs. STATE OF BIHAR	September 30, 2010
RAM SEWAK SINGH Vs. STATE OF BIHAR AND ORS	May 20, 2010
RAM SEWAK SINGH S/O SRI NATHUN SINGH Vs. STATE OF BIHAR	July 22, 2010
RAM SHANKAR CHOUDHARY Vs. STATE OF BIHAR	September 9, 2010
RAM SHARAN SINHA Vs. STATE OF BIHAR	December 9, 2010
RAM SINGAR RAI Vs. STATE OF BIHAR	February 23, 2010
RAM SINGH Vs. STATE OF BIHAR	October 1, 2010
RAM SURAT MAHTO ALIAS RAM SURAT NONIA Vs. STATE OF BIHAR	April 8, 2010
RAM SWAROOP YADAV Vs. STATE OF BIHAR	September 9, 2010
RAM TAPESHWAR MISHRA KISHORI MISHRA Vs. STATE OF BIHAR	August 11, 2010
RAM UDAR SINGH Vs. STATE OF BIHAR	September 22, 2010
RAM VILAS SINGH SON OF LATE SHANKER SINGH Vs. STATE OF BIHAR	April 22, 2010
RAM YASH RAI Vs. STATE OF BIHAR AND ORS	April 19, 2010
RAMA PRASAD Vs. STATE OF BIHAR	April 29, 2010
RAMA SAHNI S/O LATE SUNAR SAHNI Vs. STATE OF BIHAR	April 9, 2010
RAMA SHANKAR LAI SHRIVASTAVA S/O LATE SHYAM NARAYAN LAI Vs. STATE OF BIHAR	August 13, 2010
RAMA SHANKAR PRASAD SON OF LATE RAGHUNATH PRASAD Vs. CHINTA MUNI DEVI W/O LATE BHARAT PRASAD	July 4, 2010
RAMADHAR SINGH Vs. RAM NARAYAN SHARMA	April 1, 2010
RAMADHAR SINGH Vs. STATE OF BIHAR	November 16, 2010
RAMADHAR SINGH Vs. RAJENDRA SINGH	April 1, 2010
RAMAKANT MISRA Vs. STATE OF BIHAR	September 15, 2010
RAMAKANT PRASAD Vs. STATE OF BIHAR	May 14, 2010
RAMAKANT SINGH LATE JAGDISH SINGH Vs. STATE OF BIHAR AND PRAMOD KUMAR GUPTA LATE KHELAWAN GUPTA	July 20, 2010
RAMAN KUMAR MISHRA Vs. UNION OF INDIA	June 30, 2010
RAMANAND RAUT, SON OF LATE VINDYACHAL RAUT Vs. STATE OF BIHAR THROUGH THE COLLECTOR-CUM- DISTRICT MAGISTRATE, WEST CHAMPARAN, BETTIAH	April 16, 2010
RAMANUJ KUMAR S/O SRI NARAYAN PRASAD SINGH Vs. UNION OF INDIA	July 15, 2010
RAMASHANKAR SINGH YADAV Vs. MEHRUNISA	December 3, 2010
RAMASHISH PRASAD SAH Vs. STATE OF BIHAR	November 4, 2010
RAMASHISH SHARMA Vs. STATE OF BIHAR	May 7, 2010
RAMASHISH SINGH SON OF GIRIJA SINGH Vs. STATE OF BIHAR AND GORELAL SINGH SON OF LATE BHUJALI SINGH	August 11, 2010
RAMASHISH YADAV ALIAS MOTOR YADAV Vs. STATE OF BIHAR	April 2, 2010
RAMAUTAR YADAV SON OF SHREE LAXMI YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM- COMMISSIONER, FOOD, SUPPLY AND COMMERCE DEPARTMENT, OLD SECRETARIAT, PATNA	March 16, 2010
RAMAYAN CHAUDHARY Vs. STATE OF BIHAR	November 26, 2010
RAMAYAN RAI Vs. STATE OF BIHAR	November 4, 2010
RAMBATI DEVI Vs. STATE OF BIHAR	November 3, 2010
RAMCHANDRA PRASAD Vs. STATE OF BIHAR	March 19, 2010
RAMCHEL PASWAN Vs. STATE OF BIHAR	December 6, 2010
RAMCHEL PASWAN Vs. STATE OF BIHAR	November 6, 2010
RAMDEO CHOUDHARY Vs. MATHURA CHOUDHARY	March 31, 2010
RAMDEO VERMA SON OF LATE RAM GULAM MAHTO AND ORS Vs. STATE OF BIHAR AND JANKI DEVI WIFE OF SURENDRA PASWAN	August 11, 2010
RAMENDRA NARAYAN ROY Vs. STATE OF BIHAR	November 24, 2010
RAMESH CHANDRA SINHA Vs. UNION OF INDIA	July 5, 2010
RAMESH CHANDRA SINHA CHOUDHARY Vs. STATE OF BIHAR	April 5, 2010
RAMESH CHANDRA THAKUR Vs. STATE OF BIHAR	April 19, 2010
RAMESH KUMAR Vs. STATE OF BIHAR	March 25, 2010
RAMESH KUMAR SINGH MURLI Vs. STATE OF BIHAR	April 26, 2010
RAMESH PRASAD Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD PATNA	November 4, 2010
RAMESH PRASAD Vs. STATE OF BIHAR	September 23, 2010
RAMESH PRASAD ALIAS RAMESH SAH Vs. STATE OF BIHAR	July 19, 2010
RAMESH PRASAD MISHRA Vs. MAGADH GRAMIN BANK	April 22, 2010
RAMESH RAJGARHIA @ RAMESH KR RAJGARHIA SON OF LATE BANWARI LAL RAJGARHIA AND ANR Vs. STATE OF BIHAR AND SACHIDANAND PRASAD MAHTO SON OF SATYANARAYAN MAHTO	July 13, 2010
RAMESH RAY Vs. STATE OF BIHAR	April 7, 2010
RAMESHWAR JAMADAR Vs. STATE OF BIHAR	January 28, 2010
RAMESHWAR JI PRASAD ALIAS RAMESHWAR JI SAH Vs. STATE OF BIHAR	April 6, 2010
RAMESHWAR PANDEY Vs. MALTI DEVI	May 6, 2010
RAMESHWAR PRASAD Vs. STATE OF BIHAR	August 11, 2010
RAMESHWAR PRASAD Vs. STATE OF BIHAR	November 4, 2010
RAMESHWAR PRASAD Vs. DHARMNATH SAH	December 3, 2010
RAMESHWAR PRASAD S/O LATE MAHABIR PD. Vs. STATE OF BIHAR	July 15, 2010
RAMESHWAR RAI Vs. STATE OF BIHAR	October 6, 2010
RAMESHWAR RAM Vs. STATE OF BIHAR	August 13, 2010
RAMESHWAR RAM Vs. STATE OF BIHAR	March 25, 2010
RAMESHWAR SINGH S/O LATE DEO LAL SINGH RETIRED ASSISTANT ENGINEER, WATER RESOURCES DEPARTMENT, GOVT OF BIHAR Vs. STATE OF BIHAR AND ORS	April 8, 2010
RAMESHWAR SINGH SON OF LATE RAGHUNATH SINGH Vs. STATE OF BIHAR THROUGH THE COLLECTOR, THE DISTRICT MAGISTRATE-CUM-COLLECTOR, THE DISTRICT WELFARE OFFICER AND THE GENERAL MANGER, CANARA	April 9, 2010
RAMESHWAR YADAV Vs. STATE OF BIHAR	April 27, 2010
RAMESHWAR YADAV SON OF SHRI GONGAL YADAV Vs. STATE OF BIHAR	April 20, 2010
RAMJAN ALI Vs. STATE OF BIHAR	October 25, 2010
RAMJEE CHAUBEY Vs. STATE OF BIHAR	August 30, 2010
RAMJEE PRASAD S/O LATE MADAN BIHARI LAL Vs. STATE OF BIHAR	April 13, 2010
RAMJEE PRASAD SINGH Vs. STATE OF BIHAR	April 1, 2010
RAMJEE PRASAD SON OF LATE MAHADEO SDAH Vs. STATE OF BIHAR	July 1, 2010
RAMJEE SINGH Vs. STATE OF BIHAR	May 12, 2010
RAMJEE SINGH Vs. STATE OF BIHAR	September 13, 2010
RAMJI PATHAK Vs. LAKHRAJ DUBEY	May 11, 2010
RAMNAGINA SINGH Vs. STATE OF BIHAR	May 3, 2010
RAMNARESH JHA Vs. STATE OF BIHAR	May 5, 2010
RAMPATI DEVI W/O DURGI MAHTO; CHANDO MAHTO; BHARAT MAHTO AND MAHENDRA MAHTO ALL SONS OF DURGI MAHTO Vs. STATE OF BIHAR AND ORS	August 27, 2010
RAMYASH RAI Vs. STATE OF BIHAR	June 21, 2010
RAN KAUSHAL PRATAP SINGH Vs. STATE OF BIHAR	May 18, 2010
RANA PRATAP SINGH Vs. STATE OF BIHAR	April 20, 2010
RANA RANG BAHADUR SINGH SON OF SARJU SINGH Vs. STATE OF BIHAR AND MAHANAND PANDEY SON OF LATE GANESHI PANDEY	August 23, 2010
RANA SUJIT KUMAR TUNTUN Vs. JYOTI KUMARI	September 24, 2010
RANBIJAY KUMAR SINHA Vs. BIHAR STATE RAJYA TRANSPORT CORPORATION	April 29, 2010
RANDHIR KUMAR Vs. STATE OF BIHAR	December 13, 2010
RANG NATH SINGH SON OF DEV NANDAN SINGH Vs. STATE OF BIHAR	April 23, 2010
RANI KANTI SINHA W/O DR PASHUPATI PRASAD Vs. STATE OF BIHAR AND SMT PUNAM LAL D/O OF LATE SADANAND LAL W/O DR PASHUPATI PRASAD	July 15, 2010
RANJAN KUMAR JHA AND ANR. Vs. STATE OF BIHAR AND ANR.	September 28, 2010
RANJAN MISHRA Vs. STATE OF BIHAR	October 25, 2010
RANJANA DEVI Vs. STATE OF BIHAR	September 29, 2010
RANJANA PURVEY @ RANJANA KUMARI, HEAD MISTRESS AND DHARMENDRA BRAHMCHARI, ASSISTANT TEACHER OF KRISHNA BALLABH SAHAY, HIGH SCHOOL Vs. STATE OF BIHAR AND VIJAY KUMAR SINGH SON OF LATE KRISHNA MURARI SINGH FOUNDER AND LIFE MEMBER OF MIDDLE, HIGH AND INTER COLLEGE	August 26, 2010
RANJEET DATTA Vs. STATE OF BIHAR	September 22, 2010
RANJEET KUMAR SON OF MAHENDRA PASWAN Vs. STATE OF BIHAR	April 8, 2010
RANJIT KUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR BANK OF INDIA	September 3, 2010
RANJIT KUMAR SINGH Vs. STATE OF BIHAR	May 4, 2010
RANJIT KUMAR SINHA Vs. THE STATE OF BIHAR	November 2, 2010
RANJIT SINGH Vs. STATE OF BIHAR	May 11, 2010
RANVIJAY PRASAD Vs. STATE OF BIHAR	October 26, 2010
RASHIDA KHATOON ABDUL KAYUM Vs. RAM WATI DEVI	April 8, 2010
RATAN SINGH ALIAS RAMRATAN SINGH Vs. STATE OF BIHAR	August 2, 2010
RATAN TIWARY VISHWA JEEWAN TRIPATHY Vs. STATE OF BIHAR THROUGH HOME SECRETARY DGP AND ORS	March 22, 2010
RATNESHWAR JHA Vs. STATE OF BIHAR	April 6, 2010
RATNESHWARI DEVI Vs. UNION OF INDIA	April 15, 2010
RAVI BHUSHAN SHARMA Vs. STATE OF BIHAR	December 8, 2010
RAVI PRAKASH BABLOO Vs. CHANCELLOR UNIVERSITIES OF BIHAR	May 14, 2010
RAVI SHANKAR Vs. STATE OF BIHAR AND ANOTHER	July 29, 2010
RAVI SHANKAR KUMAR Vs. STATE OF BIHAR	August 19, 2010
RAVINDRA KUMAR Vs. STATE OF BIHAR	September 16, 2010
RAVINDRA MANDAL Vs. STATE OF BIHAR	November 2, 2010
RAVINDRA PANDEY Vs. STATE OF BIHAR	October 7, 2010
RAZIYA PERWEEN Vs. STATE OF BIHAR	July 7, 2010
REEMA KUMARI Vs. STATE OF BIHAR	August 30, 2010
REENA JHA Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENERAL CUM INSPECTOR	August 27, 2010
REETA KUMARI PRASAD DAUGHTER OF KAMTA PRASAD W/O SHIV BACCHAN PAL Vs. STATE OF BIHAR, DIRECTOR PRIMARY EDUCATION, HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND ORS	August 19, 2010
REETA SINHA Vs. STATE OF BIHAR	September 15, 2010
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPAL PRASAD ALIAS GOPAL PRASAD SINGH	August 25, 2010
REKHA DEVI Vs. NATIONAL INSURANCE COMPANY	February 9, 2010
REKHA DEVI WIFE OF RAMESH KUMAR Vs. STATE OF BIHAR AND ORS	March 3, 2010
RELIANCE TELECOM LTD Vs. STATE OF BIHAR	May 4, 2010
RELIANCE TELECOM PVT LTD Vs. STATE OF BIHAR	April 26, 2010
RENU DEVI W/O NAVIN SINGH Vs. KUSUM DEVI W/O MATHURA PRASAD RAVIDAS	July 13, 2010
RENU KUMARI WIFE OF VINOD RAI Vs. STATE OF BIHAR	April 15, 2010
RENU VERMA Vs. STATE OF BIHAR	October 1, 2010
RENUKA DEVI Vs. STATE OF BIHAR	August 23, 2010
REVATI RAMAN THAKUR Vs. STATE OF BIHAR	August 2, 2010
RIMA KUMARI Vs. STATE OF BIHAR	October 4, 2010
RINA KUMARI Vs. STATE OF BIHAR	July 30, 2010
RINA MADHUKAR WIFE OF SHEKHAR KUMAR MADHUKAR Vs. UNION OF INDIA THROUGH THE SENIOR MANAGER (R.S.), INDIAN OIL CORPORATION LTD.	April 23, 2010
RINA SINHA @ RINA VERMA WIFE OF TARANI SHARAN PRASAD VERMA @ TARANI SARAN Vs. STATE OF BIHAR	April 2, 2010
RINKU KUMARI @ SMT.RINKU DEVI W/O SHRI MANOJ KUMAR SINGH, D/O SHRI KANHIYA SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, PATNA	July 15, 2010
RIPUNJAY KUMAR Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN	September 29, 2010
RIT LAL MAHTO Vs. STATE OF BIHAR	March 29, 2010
RITA KUMARI Vs. STATE OF BIHAR	March 12, 2010
RITA PRASAD Vs. BOARD OF DIRECTORS	December 1, 2010
RITA SEN WIFE OF GAUTAM SEN AND GAUTAM SEN SON OF LATE PARITOSH SEN Vs. STATE OF BIHAR AND SUBRATO BASU SON OF LATE SHAILESH CHANDRA BASU	October 25, 2010
RITESH KUMAR S/O SRI R.P.SRIVASTAVA Vs. SOCIAL WELFARE DEPARTMENT THROUGH ITS PRINCIPAL SECRETARY, GOVT.OF BIHAR, PATNA	May 18, 2010
RITU RAJ Vs. STATE OF BIHAR	May 21, 2010
RIYASAT MIAN Vs. STATE OF BIHAR	February 26, 2010
ROSHAN YADAV Vs. STATE OF BIHAR	September 24, 2010
ROZA KHATOON Vs. STATE OF BIHAR	April 8, 2010
RUBI DEVI Vs. STATE OF BIHAR	February 3, 2010
RUBI KUMARI Vs. STATE OF BIHAR	November 15, 2010
RUBY SINGH WIFE OF MANISH SINGH Vs. STATE OF BIHAR WITH	April 15, 2010
RUKHASAR KHATOON Vs. STATE OF BIHAR	September 23, 2010
RUKMINI DEVI Vs. STATE OF BIHAR	August 25, 2010
RUKMINI DEVI WIFE OF ASHOK KUMAR MEHTA Vs. STATE ELECTION COMMISSION (PANCHAYAT), SONE BHAWAN, BIRCHAND PATEL PATH, PATNA, THROUGH THE STATE ELECTION COMMISSIONER	July 20, 2010
RUP BIHARI SINGH Vs. STATE OF BIHAR	March 11, 2010
RUPAN SAHANI Vs. STATE OF BIHAR	April 13, 2010
RUPESH KUMAR @ SONU Vs. STATE OF BIHAR	November 2, 2010
S ALI IMAM Vs. STATE OF BIHAR	April 13, 2010
S EZAJ HUSSAIN Vs. INDIAN HOCKEY FEDERATION	November 29, 2010
S RAM KRISHNA RAO Vs. STATE OF BIHAR	July 6, 2010
S.ARSHAD NAUMAN S/O S.ABDUL RAHIM, R/O MOH.-EMALI ADAM KHAN Vs. STATE OF BIHAR WITH	August 11, 2010
S.M.RAZAUL HASSAN FARIDI S/O LATE M.D.FARID UDDIN Vs. STATE OF BIHAR	July 9, 2010
S.R.S.KRISHNAN, PRESIDENT, KALYANPUR CEMENT LTD. Vs. STATE OF BIHAR THROUGH SECRETARY, HOME DEPARTMENT, GOVT.OF BIHAR	April 20, 2010
SABITRI DEVI Vs. SHANTI UPADHYA	August 19, 2010
SACHI KANT JHA ALIAS SUCHI KANT JHA Vs. STATE OF BIHAR	August 19, 2010
SACHIDA NAND SHARMA Vs. STATE OF BIHAR	August 30, 2010
SACHIDA NAND SHARMA @ SACHIDA NAND PANDEY Vs. STATE OF BIHAR	September 24, 2010
SACHIDANAND RAI SON OF LATE BAIJNATH RAI Vs. STATE OF BIHAR THROUGH, HOME SECRETARY, GOVERNMENT OF BIHAR AND ORS	March 3, 2010
SACHIDANAND SINGH Vs. STATE OF BIHAR	September 13, 2010
SACHIN KUMAR TULSIYAN Vs. STATE OF BIHAR	September 6, 2010
SACHITA SINGH Vs. STATE OF BIHAR	April 2, 2010
SADA NAND THAKUR SON OF LATE SALIGRAM THAKUR AND ORS Vs. STATE OF BIHAR; MAYA NAND MISHRA SON OF LATE KRISHNA KANT MISHRA	July 9, 2010
SADAN KUMAR MISHRA Vs. STATE OF BIHAR	April 19, 2010
SADANAND PRASAD ALIAS BIRESH Vs. RUKMINI DEVI	September 9, 2010
SADHANASHRAM SEVA SAMSAD Vs. STATE OF BIHAR	August 2, 2010
SADHU YADAV Vs. STATE OF BIHAR	July 19, 2010
SADRE ALAM SON OF LATE IMAM HUSSAIN AT PRESENT PRINCIPAL COLLEGE OF ARTS AND CRAFTS Vs. STATE OF BIHAR AND JANARDHAN HEMBRUM SON OF CHANAK LAL HEMBRUM	September 1, 2010
SAFI AHMAD KHAN Vs. STATE OF BIHAR	April 20, 2010
SAFIQUE ANSARI Vs. STATE OF BIHAR	April 15, 2010
SAGIR ANSARI Vs. STATE OF BIHAR	October 29, 2010
SAGUFTA PARWEEN W/O MD.MURSHID Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF BIHAR, PATNA	February 23, 2010
SAHAMAT HUSSAIN ALIAS SOHAMAT MIAN Vs. STATE OF BIHAR	October 8, 2010
SAHDEO KRISHNA DAS Vs. COMMISSIONER, REGIONAL PROVIDENT FUND, BIHAR, PATNA	January 8, 2010
SAHDEO PRASAD SINGH Vs. STATE OF BIHAR	August 24, 2010
SAHDEO YADAV Vs. STATE OF BIHAR	May 21, 2010
SAHEB SINGH Vs. STATE OF BIHAR	April 20, 2010
SAHEBI KHATOON Vs. STATE OF BIHAR	September 23, 2010
SAHEDO SINGH ALIAS SAHO SINGH Vs. RAM NAUMI SINGH	February 1, 2010
SAI IRON INDIA PVT LTD Vs. STATE OF BIHAR	December 16, 2010
SAIL KUMARI DEVI Vs. STATE OF BIHAR	December 16, 2010
SAINA KUMAR Vs. STATE OF BIHAR	November 24, 2010
SAJDA ALAM Vs. STATE OF BIHAR AND ORS	April 23, 2010
SAJJO SON OF ANAMUL Vs. STATE OF BIHAR	March 26, 2010
SALAUDDIN Vs. STATE OF BIHAR	March 29, 2010
SALFUL SINGH Vs. STATE OF BIHAR	November 18, 2010
SALIMAN KHATOON Vs. STATE OF BIHAR AND ANR.	July 23, 2010
SAMIRUDDIN ALIAS MD SAMIRUDDIN Vs. STATE OF BIHAR	December 15, 2010
SAMRENDRA SINGH AND BALIRAM SINGH, BOTH SONS OF LATE NAWAL KISHORE SINGH Vs. STATE OF BIHAR	August 30, 2010
SANDEEP DEVGUN Vs. STATE OF BIHAR	September 23, 2010
SANDEEP DEVGUN SON OF P P DEVGUN Vs. STATE OF BIHAR	December 23, 2010
SANDEEP KUMAR S/O SRI RAMESHWAR PRASAD SHAHI Vs. UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF PERSONNEL AND TRAINING, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSION	March 15, 2010
SANDEEP KUMAR VERMA SON OF SHEO SHANKAR PRASAD Vs. STATE OF BIHAR	March 3, 2010
SANDHYA DEVI W/O SHRI KRISHNA SINGH Vs. STATE ELECTION COMMISSIONER, BIHAR	February 10, 2010
SANDHYA KUMARI W/O SHRI PRAKASH KUMAR, C/O BINAY KUMAR Vs. STATE OF BIHAR WITH	June 29, 2010
SANGEETA KUMARI @ PINKI KUMARI Vs. STATE OF BIHAR	July 30, 2010
SANGITA DEVI W/O SANTOSH KUMAR Vs. STATE OF BIHAR	July 16, 2010
SANICHAR MAHTO Vs. STATE OF BIHAR	September 3, 2010
SANJAY KHAKHA Vs. STATE OF BIHAR	March 4, 2010
SANJAY KUMAR Vs. STATE OF BIHAR	February 16, 2010
SANJAY KUMAR Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY	April 2, 2010
SANJAY KUMAR Vs. STATE OF BIHAR	September 14, 2010
SANJAY KUMAR Vs. STATE OF BIHAR	October 1, 2010
SANJAY KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD	September 30, 2010
SANJAY KUMAR Vs. STATE OF BIHAR	March 26, 2010
SANJAY KUMAR Vs. PRATIMA DEVI	January 18, 2010
SANJAY KUMAR MAHAJAN S/O SRI NAND LAL SAH Vs. STATE OF BIHAR WITH	April 20, 2010
SANJAY KUMAR S/O SRI GODI SAN Vs. STATE OF BIHAR	July 2, 2010
SANJAY KUMAR SANJEEV Vs. SADA BRIKSHA JHA	June 29, 2010
SANJAY KUMAR SANJEEV SON OF SRI RAMESHWAR PRASAD SINGH AND ORS Vs. MAHANAR MUNICIPALITY AND ORS	June 29, 2010
SANJAY KUMAR SINHA Vs. STATE OF BIHAR	October 28, 2010
SANJAY PANDEY Vs. STATE OF BIHAR	April 29, 2010
SANJAY PRATAP SINGH Vs. STATE OF BIHAR	April 23, 2010
SANJAY SAHAY Vs. STATE OF BIHAR	April 1, 2010
SANJAY SAO Vs. MANJU DEVI	November 18, 2010
SANJAY SAO Vs. MANJU DEVI	November 16, 2010
SANJAY SINGH ALIAS SANJAY KUMAR SINGH Vs. STATE OF BIHAR	February 25, 2010
SANJEET LAL PATHAK Vs. UNION OF INDIA	April 12, 2010
SANJEEV KUMAR SINGH SON OF SRI RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, DARBHANGA : STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, MADHUBANI	July 14, 2010
SANJEEV RANJAN Vs. STATE OF BIHAR	April 9, 2010
SANJIB BOSE Vs. STATE OF BIHAR	April 1, 2010
SANJIV SINGHM Vs. STATE OF BIHAR	November 22, 2010
SANT CHAUDHARY Vs. STATE OF BIHAR	August 3, 2010
SANTLAL PASWAN Vs. STATE OF BIHAR	September 15, 2010
SANTOSH CHANDRA JHA SON OF LATE AWADH NARAIN JHA Vs. SANDEEP KUMAR SINGH SON OF LATE AJIT KUMAR SINGH AND; STATE OF BIHAR	July 9, 2010
SANTOSH KUMAR Vs. CHAIRMAN BIHAR STATE CO OPERATIVE BANK LIMITED	November 18, 2010
SANTOSH KUMAR ALIAS SANTOSH KUMAR SHRIVASTAVA Vs. STATE OF BIHAR	April 27, 2010
SANTOSH KUMAR BANKA S/O SRI KAILASH PRASAD BANKA Vs. NEW INDIA ASSURANCE CO.LTD.	May 10, 2010
SANTOSH KUMAR KHIRWAL Vs. STATE OF BIHAR	April 5, 2010
SAPPU SINGH ALIAS DEORAJ SINGH Vs. STATE OF BIHAR	May 12, 2010
SARAJU SINGH Vs. STATE OF BIHAR	April 15, 2010
SARAN HOMEOPATHY MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA	September 21, 2010
SARAN SAO Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST THROUGH ITS CHAIRMAN	April 19, 2010
SARASWATI DEVI Vs. STATE OF BIHAR	May 11, 2010
SARAT CHANDRA MISHRA Vs. THE UNION OF INDIA	November 19, 2010
SARDAR DARSHAN SINGH Vs. STATE OF BIHAR	April 5, 2010
SARFUDDIN ALIAS SARFA Vs. STATE OF BIHAR	August 2, 2010
SARITA KASHYAP ALIAS KUMARI SARITA Vs. SECRETARY TO THE GOVT OF INDIA	March 8, 2010
SARITA KUMARI Vs. STATE OF BIHAR	March 22, 2010
SARITA KUMARI Vs. STATE OF BIHAR	November 29, 2010
SARJAN SINGH SON OF LATE DHANRAJ SINGH Vs. STATE OF BIHAR,; COLLECTOR-CUM-CHAIRMAN, DISTRICT COMPASSIOINATE COMMITTEE AND; EXECUTIVE ENGINEER, IRRIGATION MECHANICAL DIVISION	March 29, 2010
SARJEET SINGH SON OF LATE SANT RAM SINGH REGIONAL MARKETING MANAGER Vs. STATE OF BIHAR	August 30, 2010
SARJU SINGH Vs. STATE OF BIHAR	April 22, 2010
SAROJ KUWAR @ SAROJ DEVI Vs. UNION OF INDIA	February 10, 2010
SARSWATI DEVI Vs. STATE OF BIHAR	April 12, 2010
SASHIDHAR BHAGAT SON OF LATE BABU MAHABIR BHAGAT Vs. STATE OF BIHAR	July 22, 2010
SATENDRA KUMAR SINGH Vs. STATE OF BIHAR	August 4, 2010
SATENDRA KUMAR SINGH Vs. STATE OF BIHAR	December 10, 2010
SATESHWAR PRASAD Vs. STATE OF BIHAR	December 7, 2010
SATISH SINGH LAKSHMESHWAR SINGH AND ORS Vs. STATE OF BIHAR AND	July 12, 2010
SATRUGHAN MAHTO Vs. STATE OF BIHAR	April 29, 2010
SATTO SADA Vs. STATE OF BIHAR	April 8, 2010
SATYA NARAIAN Vs. STATE OF BIHAR	May 7, 2010
SATYA NARAIN MISSIR AND BINOY KUMAR MISSIR BOTH SONS ARE SRI HARI MOHAN MISSIR Vs. STATE OF BIHAR AND ORS	August 31, 2010
SATYA NARAIN RAI Vs. YOGENDRA RAI	September 9, 2010
SATYA NARAIN SINGH ALIAS SATYA NARAIN MANDAL Vs. STATE OF BIHAR	April 20, 2010
SATYA NARAYAN PRASAD YADAV Vs. STATE OF BIHAR	June 28, 2010
SATYA NARAYAN RAM Vs. STATE OF BIHAR	September 16, 2010
SATYA NARAYAN SINGH Vs. STATE OF BIHAR	May 13, 2010
SATYA NARAYAN SINGH Vs. STATE OF BIHAR	October 26, 2010
SATYA NARAYAN THAKUR SON OF LATE MAUJEE THAKUR AND BACHCHI DEVI WIFE OF SATYA NARAYAN THAKUR Vs. STATE OF BIHAR	August 31, 2010
SATYA NARAYAN YADAV Vs. STATE OF BIHAR	April 28, 2010
SATYADEO YADAV Vs. STATE OF BIHAR	March 31, 2010
SATYAJIT KUMAR SINGH Vs. STATE OF BIHAR	July 23, 2010
SATYENDRA CHOUDHARY Vs. STATE OF BIHAR	April 13, 2010
SATYENDRA KUMAR Vs. UNION OF INDIA	April 23, 2010
SATYENDRA KUMAR @ AND SATYENDRA KUMAR PANDIT Vs. STATE OF BIHAR	September 16, 2010
SATYENDRA KUMAR JHA Vs. STATE OF BIHAR	August 6, 2010
SAURAV KUMAR Vs. UNION OF INDIA	August 30, 2010
SAVINDRA PRASAD SINGH SON OF SRI JAGESHWAR SINGH Vs. STATE OF BIHAR	April 1, 2010
SAVITA DEVI Vs. STATE OF BIHAR	March 30, 2010
SAYED RAZA ABBAS Vs. STATE OF BIHAR	March 29, 2010
SCI INDIA LIMITED Vs. STATE OF BIHAR	June 23, 2010
SECRETARIAT COMPOUND, POLICE STATION Vs. BRAJ MOHAN PRASAD	January 8, 2010
SEEMA KUMARI Vs. UNION OF INDIA	August 31, 2010
SEIKH IBRAHIM ALIAS MD IBRAHIM Vs. STATE OF BIHAR	October 1, 2010
SHAH WALIULLAH TARIQUE Vs. STATE OF BIHAR	November 24, 2010
SHAHID ALI Vs. STATE OF BIHAR	November 8, 2010
SHAHJHAN DEVI Vs. STATE OF BIHAR	May 12, 2010
SHAHNAZ HARRIS Vs. STATE OF BIHAR	November 30, 2010
SHAIL KISHORE PRASAD S/O NAND KISHORE PRASAD Vs. UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, CENTRAL RAILWAY AND ORS	July 6, 2010
SHAILENDRA KUMAR AND ORS Vs. UNION OF INDIA	August 5, 2010
SHAILENDRA KUMAR SINGH SON OF LATE RAMDEO SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, GOVT.OF BIHAR, OLD	April 20, 2010
SHAILESH KUMAR Vs. RAJIV RANJAN @ MANTU & ORS	August 19, 2010
SHAILESH KUMAR SINHA Vs. STATE OF BIHAR	September 7, 2010
SHAILJANAND VERMA Vs. STATE OF BIHAR	March 30, 2010
SHAKUNIA DEVI Vs. STATE OF BIHAR	August 16, 2010
SHAKUNTAL DEVI Vs. BHARAT RAI	December 7, 2010
SHAKUNTALA DEVI Vs. STATE ELECTION COMMISSION	February 4, 2010
SHAKUNTALA DEVI Vs. MANAGING DIRECTOR, BIHAR STATE HOUSING BOARD	April 21, 2010
SHAKUNTALA DEVI ALIAS KUNTI DEVI Vs. STATE OF BIHAR	September 3, 2010
SHAKUNTALA DEVI LOHIA Vs. UNION OF INDIA	February 22, 2010
SHAMA ALAM Vs. STATE OF BIHAR	September 7, 2010
SHAMA DEVI AND ANR. Vs. STATE OF BIHAR	August 9, 2010
SHAMBHU KUMAR Vs. STATE OF BIHAR	September 8, 2010
SHAMBHU NATH DAS Vs. STATE OF BIHAR	March 10, 2010
SHAMBHU PRASAD Vs. STATE OF BIHAR	October 11, 2010
SHAMBHU PRASAD Vs. STATE OF BIHAR	December 13, 2010
SHAMBHU PRASAD @ SHAMBHU LAL Vs. STATE OF BIHAR	August 11, 2010
SHAMBHU SHARAN SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR UCO BANK	October 11, 2010
SHAMBHU SINGH @ ABHISHEK SINGH Vs. STATE OF BIHAR	June 23, 2010
SHAMIM AKHTAR S/O LATE MD.SHAFJ, R/O MOHALLA MAHAWAT TOLI Vs. STATE OF BIHAR	February 24, 2010
SHAMS NAWED Vs. VAISHALI KSHETRIYA GRAMIN BANK	December 16, 2010
SHAMSE ALAM Vs. STATE OF BIHAR	October 8, 2010
SHAMSHAD KHAN Vs. STATE OF BIHAR	September 1, 2010
SHAMSHAD KHATUN Vs. STATE OF BIHAR	January 21, 2010
SHANKAR JEE @ CHHATISH SINGH @ BIGRA SINGH @ SATISH SINGH Vs. STATE OF BIHAR	April 8, 2010
SHANKAR PRASAD GUPTA SON OF RAMASHISH PRASAD GUPTA Vs. STATE OF BIHAR	May 3, 2010
SHANKAR RAI Vs. STATE OF BIHAR	September 17, 2010
SHANKAR RAM Vs. STATE OF BIHAR	August 26, 2010
SHANKAR SAHNI Vs. STATE OF BIHAR	November 19, 2010
SHANKAR SAW MILLS Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY	August 26, 2010
SHANKAR SHAH Vs. STATE OF BIHAR	April 5, 2010
SHANKER KANU ALIAS SHANKER SAO Vs. STATE OF BIHAR	April 7, 2010
SHANTI DEVI Vs. STATE OF BIHAR	April 6, 2010
SHANTI DEVI Vs. STATE OF BIHAR	November 15, 2010
SHANTI DEVI WIFE OF HARENDRA RAI AND DAUGHTER OF SRI ASHARFI RAI AND ORS Vs. STATE OF BIHAR	August 30, 2010
SHANTI DEVI WIFE OF NAND KISHORE SINGH AND DHEERAJ KUMAR SINGH SON OF NAND KISHORE SINGH Vs. STATE OF BIHAR	April 6, 2010
SHANTI DEVI WIFE OF SHRI LAKHAN SINGH AND BHUSHAN KUMAR SON OF SHRI LAKHAN SINGH Vs. STATE OF BIHAR THROUGH COLLECTOR AND ORS	April 7, 2010
SHARDA DEVI Vs. HRIDAY KUMAR	December 3, 2010
SHARVAN THAKUR SON OF LATE SHAMBHU THAKUR Vs. SMT.RADHA DEVI WIFE OF SRI PUJAN THAKUR	July 30, 2010
SHASHI BHUSHAN SINGH Vs. ORIENTAL INSURANCE COMPANY LIMITED	February 1, 2010
SHASHI KANT CHOUDHARY Vs. STATE OF BIHAR	July 1, 2010
SHASHI KANT MISHRA Vs. STATE OF BIHAR EQUIVALENT CITATION:2010-PLJR-4-857	August 16, 2010
SHASHI RAI Vs. UNION OF INDIA	August 30, 2010
SHASHI RANJAN SINGH Vs. STATE OF BIHAR	August 23, 2010
SHASHI SHEKHAR DWIVEDI Vs. STATE OF BIHAR	February 18, 2010
SHASHI SHEKHAR KUMAR Vs. STATE OF BIHAR	September 9, 2010
SHAUKAT ALI JAT ALIAS SHAUKAT ALI Vs. STATE OF BIHAR	March 19, 2010
SHEELA JHA Vs. STATE	March 5, 2010
SHEFALI SEN GUPTA Vs. CHANCELLOR BHUPENDRA NARAIN MANDAL UNIVERSITY	October 28, 2010
SHEIKH RAFIUDDIN AHMAD Vs. STATE OF BIHAR	April 20, 2010
SHEKHAR KUMAR SINGH ALIAS SHEKHAR KUMAR Vs. OIL AND NATURAL GAS COMMISSION	July 27, 2010
SHEKHO YADAV Vs. STATE OF BIHAR	July 30, 2010
SHEO BACHAN SINGH Vs. STATE OF BIHAR	April 22, 2010
SHEO KUMAR RAM Vs. STATE OF BIHAR	September 29, 2010
SHEO KUMAR SHUKLA Vs. UNION OF INDIA	April 22, 2010
SHEO KUMAR SINGH Vs. KAMIA WATI DEVI	March 22, 2010
SHEO MANGAL SINGH Vs. STATE OF BIHAR	April 15, 2010
SHEO NARAIN MANDAL SON OF LATE MOHAN MANDAL Vs. STATE OF BIHAR	September 1, 2010
SHEO PARSAN DUBEY Vs. STATE OF BIHAR	September 8, 2010
SHEO PUJAN PANDEY, TRIBHUWAN PANDEY BOTH SONS OF LATE RAMBARAN PANDEY, SHAILENDRA PANDEY @ SHAILENDRA KUMAR PANDEY SON OF TRIBHUWAN PANDEY AND MUKESH KUMAR PANDEY SON OF SHEO PUJAN PANDEY Vs. STATE OF BIHAR AND PARBATI DEVI WIFE OF BIJALI THAKUR	March 22, 2010
SHEO SHANKAR TIWARY AND Vs. STATE OF BIHAR AND; UDAY NARAIN TIWARY SON OF LATE CHIRKUT TIWARY	July 12, 2010
SHEOJI RAI SON OF MUQTAR RAI AND ORS Vs. STATE OF BIHAR	March 11, 2010
SHEORAJ PRASAD Vs. STATE OF BIHAR	June 23, 2010
SHESH NATH SINGH Vs. VEER KUNWAR SINGH UNIVERSITY	August 13, 2010
SHIB NANDAN BARNWAL Vs. STATE OF BIHAR	September 13, 2010
SHIBENDRA KUMAR SINGH Vs. MUZAFFARPUR CENTRAL CO OPERATIVE BANK LTD	October 29, 2010
SHISHIR KUMAR Vs. UNION OF INDIA	April 22, 2010
SHISHIR KUMAR MUKHARJEE Vs. STATE OF BIHAR	July 28, 2010
SHITHIL KUMAR SINGH Vs. STATE OF BIHAR AND ORS	March 25, 2010
SHIV BAHAL YADAV S/O LATE PUJAN YADAV Vs. SRI PATI NATH MOHADEO THROUGH RAJ KISHORE NARAYAN SINHA	January 13, 2010
SHIV KUMAR PRASAD Vs. UNION OF INDIA	April 13, 2010
SHIV NANDAN SAHAY SRIVASTAVA Vs. STATE OF BIHAR	July 22, 2010
SHIV SHANKAR PRASAD SON OF CHANDESHWAR PRASAD Vs. STATE OF BIHAR	April 2, 2010
SHIV SHANKAR SAO ALIAS KHATAI SAO Vs. STATE OF BIHAR	December 22, 2010
SHIV SHANKAR THAKUR Vs. STATE OF BIHAR	March 22, 2010
SHIVA NANDAN MAHTO Vs. STATE OF BIHAR	September 23, 2010
SHIVA NARAYAN THAKUR SON OF GUDO THAKUR Vs. STATE OF BIHAR	July 7, 2010
SHIVA PRASAD RAM Vs. STATE OF BIHAR	May 5, 2010
SHIVANAND MANDAL ALIAS SHIV NANDAN Vs. STATE OF BIHAR	October 25, 2010
SHIVASHAKTI BUILDERS AND FINANCIAL COMPANY LIMITED Vs. STATE	April 1, 2010
SHIVCHANDRA PRASAD NAVIN Vs. UNION OF INDIA THROUGH THE CHIEF ELECTION COMMISSIONER	August 13, 2010
SHIVJI PRASAD SINGH Vs. STATE OF BIHAR	September 13, 2010
SHIVJI SAH Vs. STATE OF BIHAR	May 12, 2010
SHOBH LAYAK YADAV Vs. STATE OF BIHAR	December 2, 2010
SHOBHA KANT SUMAN S/O SRI MANMOHAN YADAV Vs. STATE OF BIHAR WITH	August 9, 2010
SHRADHA NAND SINGH Vs. STATE OF BIHAR	January 22, 2010
SHREE BAIDYANATH AYURVED BHAWAN PVT LTD Vs. UNION OF INDIA	September 29, 2010
SHREE NARAYAN SINGH, SON OF LATE RAGHUBAR NR SINGH Vs. COMMISSIONER OF INCOME TAX AND THE WEALTH TAX OFFICER	November 2, 2010
SHREE SHANKAR SWAVLAMBI SAHKARI SHEET BHANDAR SAMITI LIMITED Vs. BIHAR STATE ELECTRICITY BOARD	February 22, 2010
SHREE VISHNU RE ROLLING MILLS Vs. STATE OF BIHAR	May 3, 2010
SHREENET RAI SON OF LATE SUKHADEO RAI Vs. STATE OF BIHAR AND ORS	August 17, 2010
SHRI BUTANI SINGH YADAV Vs. STATE OF BIHAR	August 11, 2010
SHRI INDRA DEO MISHRA SON OF LATE GANGA PRASAD MISHRA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF LABOUR, GOVT.OF INDIA, NEW DELHI	March 15, 2010
SHRI KAMDEO NARAYAN SINGH Vs. STATE OF BIHAR	March 16, 2010
SHRI RAJENDRA GOSHWAMI Vs. STATE OF BIHAR	April 5, 2010
SHRI RAM AUTAR SINGH Vs. STATE OF BIHAR	May 6, 2010
SHUKDEO OJHA Vs. STATE OF BIHAR	January 5, 2010
SHUSMA DEVI Vs. STATE OF BIHAR	October 12, 2010
SHYAM BABU RAI Vs. STATE OF BIHAR	April 13, 2010
SHYAM CHAUDHARY Vs. STATE OF BIHAR	March 30, 2010
SHYAM COLD STORAGE Vs. BIHAR STATE FINANCIAL CORPORATION	September 28, 2010
SHYAM INDUSTRIES Vs. BIHAR STATE FINANCIA	April 29, 2010
SHYAM KISHORE SHARMA (IN 6192) AND JITENDRA NR. SINGH(IN 2418) Vs. THE STATE OF BIHAR & ORS.	April 26, 2010
SHYAM KUMAR ALIAS SHYAM JHA Vs. STATE OF BIHAR	October 27, 2010
SHYAM SUNDER RAM ALIAS SHYAM SUNDER KANDHWAY Vs. STATE OF BIHAR	September 1, 2010
SHYAMA DEVI Vs. STATE OF BIHAR	May 11, 2010
SHYAMA DEVI WIFE OF DEVENDRA NARAYAN CHOUDHARY Vs. STATE OF BIHAR	October 26, 2010
SHYAMANAND YADAV, S/O ABHIDEV YADAV Vs. STATE OF BIHAR AND ARCHANA DEVI, W/O SHYAMANAND YADAV	October 27, 2010
SHYAMDEO PRASAD SINGH Vs. STATE OF BIHAR	September 8, 2010
SHYAMPATI DEVI, W/O LATE YADUNANDAN CHOUDHARY Vs. STATE OF BIHAR THROUGH COLLECTOR, SAMASTIPUR	April 9, 2010
SHYAMPHUL DEVI Vs. RAM BHAJAN MAHTO	September 29, 2010
SIDDHARTH SINGH S/O DR.UTPAL KANT SINGH Vs. ELECTION COMMISSION OF INDIA, THROUGH THE ELECTION COMMISSIONER	October 6, 2010
SIDHARTH CONSTRUCTION TRADING PRIVATE LIMITED Vs. UNION OF INDIA	April 27, 2010
SIDHESHWAR PASWAN Vs. STATE OF BIHAR	November 26, 2010
SIDHNATH DUBEY Vs. STATE OF BIHAR	June 30, 2010
SIKANDAR PRASAD AND RAMADHIN PRASAD Vs. STATE OF BIHAR	August 11, 2010
SIKANDAR SAH Vs. STATE OF BIHAR	February 3, 2010
SILVERSON TEA COMPANY PVT LTD Vs. UNION OF INDIA	November 18, 2010
SIMA DEVI Vs. STATE OF BIHAR	January 28, 2010
SIMA DEVI WIFE OF LATE BIJAY RAM Vs. STATE OF BIHAR	July 22, 2010
SINCHAI BHAWAN, PATNA Vs. KISHORI LAL, SON OF LATE MUNAKA LAL, RETD.EXECUTIVE ENGINEER (IC), WATER RESOURCES DEPARTMENT (IRRIGATION), GOVT.OF BIHAR, PATNA	January 6, 2010
SIPAHI RAI, SON OF RAMJI RAI Vs. STATE OF BIHAR AND JAWAHAR RAI, SON OF LATE PUKAR RAI	October 27, 2010
SITA DEVI Vs. PRABHUNATH SINGH	June 25, 2010
SITA RAM CHAUDHARY Vs. STATE OF BIHAR	September 9, 2010
SITA RAM SINGH Vs. RAM KISHORI DEVI	April 28, 2010
SITA RAM YADAV, SON OF KESHO YADAV Vs. STATE OF BIHAR AND RASHO DEVI, D/O SHEO DEO YADAV	October 28, 2010
SITARAM SAH Vs. STATE OF BIHAR	May 7, 2010
SITARAM SINGH Vs. STATE OF BIHAR	June 30, 2010
SIYA DEVI Vs. STATE OF BIHAR	February 3, 2010
SIYA DEVI Vs. STATE OF BIHAR	May 11, 2010
SIYAMANI DEVI Vs. STATE OF BIHAR	November 2, 2010
SIYARAM ROY Vs. STATE OF BIHAR	November 8, 2010
SIYARAM ROY Vs. STATE OF BIHAR	December 1, 2010
SIYARAM ROY Vs. STATE OF BIHAR	December 9, 2010
SIYARAM ROY Vs. STATE OF BIHAR	December 6, 2010
SIYARAM ROY Vs. STATE OF BIHAR	December 3, 2010
SIYARAM ROY Vs. STATE OF BIHAR	December 7, 2010
SIYARAM ROY Vs. STATE OF BIHAR	November 29, 2010
SIYARAM ROY Vs. STATE OF BIHAR	November 26, 2010
SIYARAM ROY Vs. STATE OF BIHAR	November 24, 2010
SIYARAM ROY Vs. STATE OF BIHAR	November 22, 2010
SK MANJAR HUSAIN Vs. STATE OF BIHAR	September 8, 2010
SK MUJIBUR RAHMAN Vs. JANAB NOORUL AMIN	April 1, 2010
SK WAHEED Vs. STATE OF BIHAR	January 29, 2010
SMT.BHAGMANI DEVI Vs. MOST.KABIRAJ DEVI	May 20, 2010
SMT.MANJU SINGH W/O SHRI ANIL KUMAR SINGH Vs. STATE OF BIHAR	May 14, 2010
SONA DEVI Vs. ESTATE OF LATE AJAY KUMAR	January 28, 2010
SONA MANI DEVI Vs. STATE OF BIHAR	April 15, 2010
SONE COMMAND AREA DEVELOPMENT AGENCY Vs. UNION OF INDIA	September 15, 2010
SONELAL CHOUDHARY SON OF JAMUN CHOUDHARY AND ORS Vs. STATE OF BIHAR AND RAM KRISHNA CHOUDHARY SON OF LATE MANGAL CHOUDHARY	August 3, 2010
SPICY BEVERAGE PVT.LIMITED Vs. STATE OF BIHAR	September 15, 2010
SRI 108 SHYAMAJEE Vs. STATE OF BIHAR	June 29, 2010
SRI BAHUBALI CEMENT LTD Vs. STATE	January 29, 2010
SRI BAL MANOHAR JALAN SON OF LATE HIRA LAI JALAN Vs. INDUMATI R.V.SINGH WIFE OF LATE CAPTAIN RAN VIJAY SINGH	March 26, 2010
SRI BHAGWAN SINGH Vs. STATE OF BIHAR	August 25, 2010
SRI BHAGWAN SINGH Vs. STATE OF BIHAR	January 12, 2010
SRI BINDESWARI PRASAD SINGH SON OF LATE NARSINGH PRASAD SINGH Vs. STATE OF BIHAR THROUGH SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, OLD SECRETARIAT, PATNA	May 4, 2010
SRI KRISHNA SINHA Vs. STATE OF BIHAR	July 6, 2010
SRI KUMAR ARUN CHANDRA SINGH Vs. STATE OF BIHAR	May 4, 2010
SRI RAM DAS Vs. STATE OF BIHAR	April 15, 2010
SRIMATI URMILA DEVI W/O GORI SHANKAR LAI Vs. STATE OF BIHAR	July 15, 2010
SRIRAM DAS Vs. STATE OF BIHAR THROUGH THE SECRETARY CUM COMMISSIONER	September 17, 2010
SSF INDUSTRIES LTD Vs. BIHAR STATE ELECTRICITY BOARD	February 4, 2010
STATE BANK OF INDIA Vs. SRI SHASHI BHUSHAN PRASAD SINHA, SON OF LATE PARMANAND PRASAD, RESIDENT OF VILLAGE AND P.O.-PANDITPUR, P.S.-PAKARPUR, DISTRICT-EAST CHAMPARAN (MOTIHARI)	April 12, 2010
STATE BANK OF INDIA Vs. KAMAL KISHORE PRASAD	April 22, 2010
STATE BANK OF INDIA Vs. BASUKINATH DAS	April 7, 2010
STATE BANK OF INDIA Vs. UNION OF INDIA	October 12, 2010
STATE BANK OF INDIA Vs. PRACHI EXIM INDIA LTD.	August 17, 2010
STATE OF BIHAR Vs. VISHNU SUGAR MILLS LIMITED	August 27, 2010
STATE OF BIHAR Vs. SUNIL KUMAR SON OF LATE KUNJ	August 30, 2010
STATE OF BIHAR Vs. CHANDRA BHUSHAN PRASAD	March 12, 2010
STATE OF BIHAR Vs. MANI SHANKAR GOPAL	March 22, 2010
STATE OF BIHAR Vs. JAGDISH PRASAD SON OF LATE KEWAL MAHTO	August 17, 2010
STATE OF BIHAR Vs. DEEP NARAIN SINGH	October 7, 2010
STATE OF BIHAR Vs. BRIJENDRA KUMAR MISHRA	January 7, 2010
STATE OF BIHAR Vs. MD SAHEBJAN	January 8, 2010
STATE OF BIHAR Vs. RAM DAS ALIAS BAUNGI HARIJAN	January 8, 2010
STATE OF BIHAR Vs. SHAHIDA HASSAN	January 27, 2010
STATE OF BIHAR Vs. CHINTOO SINGH ALIAS VIJAY	October 11, 2010
STATE OF BIHAR Vs. RAJU SINGH	October 29, 2010
STATE OF BIHAR Vs. RAM PRATAP SINGH	November 3, 2010
STATE OF BIHAR Vs. BIRENDRA PRASAD	September 13, 2010
STATE OF BIHAR Vs. MD BADRUDDING	May 20, 2010
STATE OF BIHAR Vs. RAM NARAYAN ROY	May 14, 2010
STATE OF BIHAR Vs. ABDUL QAIYUM	July 26, 2010
STATE OF BIHAR Vs. SHRI SHIVENDU PATHAK	August 10, 2010
STATE OF BIHAR Vs. CHANDAN KUMAR SON OF RAJENDRA PRASAD	September 1, 2010
STATE OF BIHAR Vs. JAFER ALAM	September 7, 2010
STATE OF BIHAR Vs. ARUN PASWAN	April 7, 2010
STATE OF BIHAR Vs. CHANDESHWARI YADAV	April 12, 2010
STATE OF BIHAR Vs. SHANKAR KANU ALIAS SHANKAR SAO	April 7, 2010
STATE OF BIHAR Vs. BHAJJU YADAV	March 30, 2010
STATE OF BIHAR Vs. BIRENDRA SINGH	April 1, 2010
STATE OF BIHAR Vs. KEDAR GOSAIN	April 1, 2010
STATE OF BIHAR Vs. RAM DAS ALIAS BAUNGI HARIJAN	February 8, 2010
STATE OF BIHAR Vs. SHAIL DEVI	February 11, 2010
STATE OF BIHAR Vs. SOHAN ROY	February 11, 2010
STATE OF BIHAR Vs. MUNESHWAR SINGH	February 22, 2010
STATE OF BIHAR Vs. PRAVEEN KUMAR SINGH	March 10, 2010
STATE OF BIHAR Vs. BIRENDRA KUMAR	March 10, 2010
STATE OF BIHAR Vs. RAJPATI DEVI	April 22, 2010
STATE OF BIHAR Vs. DHANANJAY SHARMA	April 27, 2010
STATE OF BIHAR Vs. ABDUL QUAYUM KHAN	April 27, 2010
STATE OF BIHAR Vs. YAMUNA PRASAD	April 15, 2010
STATE OF BIHAR Vs. DABLU ALIAS DABLA MANDAL	April 16, 2010
STATE OF BIHAR Vs. RAJ KUMAR PRASAD SINGH	April 19, 2010
STATE OF BIHAR Vs. SANJAY KUMAR	April 20, 2010
STATE OF BIHAR Vs. MD MASAUD ALAM	April 30, 2010
STATE OF BIHAR Vs. GYANESHWAR SAH	May 7, 2010
STATE OF BIHAR Vs. ANJANI KUMAR SINHA	May 6, 2010
STATE OF BIHAR Vs. BHAGWATI COAL DISTRIBUTORS	May 6, 2010
STATE OF BIHAR Vs. VIVEKANAND SHARMA	April 28, 2010
STATE OF BIHAR Vs. KAMAL NATH PRASAD ALIAS KAMAL NATH SAHU	May 3, 2010
STATE OF BIHAR Vs. PULINDAR KUNWAR SON OF SRI VIJESHWAR KUNWAR	April 30, 2010
STATE OF BIHAR Vs. RAM JANAM SINGH	November 26, 2010
STATE OF BIHAR Vs. RAM BILAS JHA	December 2, 2010
STATE OF BIHAR Vs. CENTRAL BOARD OF DIRECT TAXES	December 2, 2010
STATE OF BIHAR Vs. NARAYAN GOPE	December 3, 2010
STATE OF BIHAR Vs. MD ZAHID ALIAS COMMANDO ALIAS MD ZAHIR ANJUM	December 22, 2010
STATE OF BIHAR Vs. JITENDRA KUMAR NAGBANSHI	April 9, 2010
STATE OF BIHAR Vs. RAM LALGUN YADAV	April 9, 2010
STATE OF BIHAR Vs. KHEDAN SINGH	April 9, 2010
STATE OF BIHAR Vs. AMBIKA PRASAD SINGH	April 9, 2010
STATE OF BIHAR Vs. CHANDRIKA SINGH	April 9, 2010
STATE OF BIHAR Vs. AMIR SINGH	April 9, 2010
STATE OF BIHAR Vs. PANDEY AND COMPANY BUILDERS PVT LTD	December 22, 2010
STATE OF BIHAR Vs. JANAK DISTRICT EDUCATION OFFICER SINGH	December 13, 2010
STATE OF BIHAR Vs. SURENDRA YADAV ALIAS SHAILENDRA PRASAD	December 15, 2010
STATE OF BIHAR Vs. HARI SINGH	February 15, 2010
STATE OF BIHAR Vs. KRISHNA BIHARI SINGH @ KRISHNA SINGH	March 30, 2010
STATE OF BIHAR Vs. CHANDESHWAR PRASAD SON OF LATE TULSI NARAYAN	October 28, 2010
STATE OF BIHAR Vs. BIBI ANISUNISA	July 14, 2010
STATE OF BIHAR Vs. STATE OF BIHAR	April 28, 2010
STATE OF BIHAR Vs. NIRMALA DEVI	July 13, 2010
STATE OF BIHAR Vs. DEO NARAYAN YADAV SON OF LATE SUMRIT YADAV	March 29, 2010
STATE OF BIHAR Vs. RAM PAVITRA SINGH SON OF LATE MEGHAN SINGH WITH	March 3, 2010
STATE OF BIHAR Vs. SAIRA BANO W/O ALI RAZAT	March 5, 2010
STATE OF BIHAR Vs. PRAMILA KUMARI, WIFE OF SATYENDRA KUMAR	February 8, 2010
STATE OF BIHAR Vs. UNION OF INDIA	July 29, 2010
STATE OF BIHAR Vs. KAILASH PD.	July 22, 2010
STATE OF BIHAR Vs. NARAIN DUTTA PANDEY SON OF LATE RAJ KISHORE PANDEY	September 15, 2010
STATE OF BIHAR Vs. MAMTA KUMARI D/O YOGENDRA SINGH & W/O BIBHAV KUMAR PABHAKAR : BABITA KUMARI W/O SUDHIR KUMAR CHOUDHARY : KRISHNA KUMARI W/O SHRI RAM JEEWAN RAM : RAM JEEWAN RAM S/O YOGENDRA RAM	August 28, 2010
STATE OF BIHAR Vs. BIJAY SHANKAR SINGH S/O LATE SRI KAILASH PRASAD SINGH	August 23, 2010
STATE OF BIHAR Vs. RAJEEV RAN VIJAY KUMAR S/O LATE KAMLESHWAR KUMAR SINGH	May 11, 2010
STATE OF BIHAR Vs. RAMESHWAR SINGH SON OF LATE AWADH BIHARI SINGH : GYANESHWAR JHA SON OF LATE GANGADHAR JHA	June 29, 2010
STATE OF BIHAR Vs. RISHABH KUMAR SON OF SAHAJANAND PRASAD SINGH; SECRETARY, MEDICAL COUNCIL OF INDIA	August 17, 2010
STATE OF BIHAR Vs. MITHU SINGH SON OF RAM JAPAN SINGH AND CHUNCHUN SINGH SON OF KEDAR SINGH	August 27, 2010
STATE OF BIHAR Vs. GANESHI YADAV AND ORS ; STATE OF BIHAR	August 26, 2010
STATE OF BIHAR Vs. SUDHIR SINGH	July 28, 2010
STATE OF BIHAR Vs. RAJ KUMAR GUPTA	March 4, 2010
STATE OF BIHAR AND ORS Vs. AWADH TIWARY KESHWAR TIWARI	August 18, 2010
STATE OF BIHAR AND ORS Vs. KRISHNA KUMAR SINHA	July 22, 2010
STATE OF BIHAR AND ORS Vs. GUDDU CHAUBEY SON OF BABU MAN CHOUBEY AND ORS	October 5, 2010
STATE OF BIHAR THROUGH SRI K.D.SINHA, THE THEN AGRICULTURE PRODUCTION COMMISSIONER Vs. MD.AINUL HAQUE, (SENIOR CITIZEN) S/O LATE MD.NAMUL HAQUE	August 17, 2010
STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA Vs. SATI KANT MISHRA S/B LATE SHRI KANT MISHRA	July 12, 2010
STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA Vs. RAMAYAN RAM S/O LATE SUGRIV RAM	June 28, 2010
STATE OF BIHAR THROUGH THE COLLECTOR Vs. RAM SHANEHI SINGH	April 28, 2010
STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY,; ADDITIONAL SECRETARY TO GOVERNMENT ROAD CONSTRUCTION DEPARTMENT AND THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT GOVT OF BIHAR Vs. LAKSHMI NARYAN PRASAD SON OF RAM CHANDRA PRASAD	July 20, 2010
STATE OF BIHAR THROUGH THE SECRETARY WATER RESOURCES Vs. BHOLAN CHOUDHARY	August 26, 2010
STATE OF BIHAR THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF BIHAR, PATNA Vs. JAGDISH RAI, SON OF LATE SUDAMA RAI	July 23, 2010
STATE OF BIHAR, DISTRICT MAGISTRATE AND CIRCLE OFFICER Vs. KAILASH KUMAR AGARAWAL SON OF LATE MOTI LAL AGARAWAL	August 17, 2010
STATE OF BIHAR; ARBIND SINGH S/O KAMTA SINGH,; MANOJ SINGH S/O LATE JEEV SINGH AND LATHI SINGH @ SUJIT SINGH S/O CHOTAN SINGH Vs. LATHI SINGH @ SUJIT SINGH,; ARBIND SINGH AND MANOJ SINGH; STATE OF BIHAR	August 5, 2010
STATE OF HARYANA Vs. DEEP MAYANK & ASSOCIATES	August 2, 2010
STATE OF JHARKHAND Vs. STATE OF BIHAR	March 5, 2010
SUBH NARAYAN MISHRA Vs. STATE OF BIHAR	October 29, 2010
SUBHASH CHANDRA SON OF SHRI RAMADHIN PRASAD Vs. STATE OF BIHAR	May 10, 2010
SUBHASH SINGH YADAV Vs. STATE OF BIHAR	August 2, 2010
SUBODH KUMAR VERMA S/O KEDAR NATH AND SHYAMDEO JHA S/O LATE KAMDEO JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT AND ORS	May 17, 2010
SUCHIT SINGH Vs. HIRA LAL RAI	January 4, 2010
SUDAMA PANDIT Vs. STATE OF BIHAR	April 30, 2010
SUDARSHAN JHA Vs. STATE OF BIHAR	September 9, 2010
SUDARSHAN SINGH ALIAS SUDARSHAN PRASAD SINGH Vs. STATE OF BIHAR	May 3, 2010
SUDERSHAN PRASAD Vs. PATNA MUNICIPAL CORPORATION	November 9, 2010
SUDHA SINGH Vs. STATE OF BIHAR	April 30, 2010
SUDHA SINHA Vs. ALLAHABAD BANK	November 8, 2010
SUDHANSHU SHEKHAR TRIPATHI SON OF LATE RAJA BALI TRIPATHI, EMPLOYMENT OFFICER UNIVERSITY EMPLOYMENT INFORMATION AND GUIDANCE BUREAU Vs. BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS CHAIRMAN AND ORS	July 1, 2010
SUDHIR KUMAR MANDAL Vs. STATE OF BIHAR	May 11, 2010
SUDHIR KUMAR SINGH Vs. STATE OF BIHAR	September 6, 2010
SUDHIR KUMAR THAKUR Vs. STATE OF BIHAR WITH	October 1, 2010
SUDHIR PRASAD SHARMA S/O RAM PRASAD SHARMA Vs. STATE OF BIHAR	August 12, 2010
SUGRIV PRASAD YADAV, SON OF LATE DEVKI PRASAD YADAV Vs. STATE OF BIHAR THROUGH SRI R.J.M. PILLAI, CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA	April 20, 2010
SUJATA Vs. STATE OF BIHAR	April 23, 2010
SUKHDA DEVI WIFE OF SRI BHOLA PRASAD SAH Vs. STATE OF BIHAR	July 27, 2010
SUKHDEO CHAUDHARY ALIAS SUKHDEO PRASAD Vs. STATE OF BIHAR	March 23, 2010
SUKHDEO DAS Vs. STATE OF BIHAR	April 26, 2010
SUKHDEO MAHTON Vs. RAM LAKHAN MAHTO	August 24, 2010
SUKHDEO PRASAD MAHTO Vs. STATE OF BIHAR	May 7, 2010
SUKHDEO SAH Vs. STATE OF BIHAR	February 11, 2010
SUKHLAL SINGH Vs. STATE OF BIHAR	April 23, 2010
SUKRA Vs. UNION OF INDIA	February 26, 2010
SUMAN GUPTA Vs. STATE OF BIHAR	March 19, 2010
SUMAN KUMARI D/O SHRI SHANNBHU PASWAN Vs. STATE OF BIHAR	March 3, 2010
SUMIT JAYASWAL Vs. STATE OF BIHAR	April 27, 2010
SUMITRA DEVI Vs. STATE OF BIHAR	November 8, 2010
SUMITRA DEVI Vs. STATE OF BIHAR	September 20, 2010
SUNAINA DEVI Vs. STATE OF BIHAR	March 22, 2010
SUNAINA DEVI WIFE OF LATE R.V.SINGH AND LAXMIKANT SINGH SON OF LATE R.V.SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE, THE CHIEF ENGINEER (A/F), THE COMMANDER	July 15, 2010
SUNIL DUTT MISHRA Vs. UNION OF INDIA	May 7, 2010
SUNIL DUTT MISHRA Vs. UNION OF INDIA	May 18, 2010
SUNIL GARODIA S/O LATE BISHWANATH GARODIA Vs. STATE OF BIHAR	August 6, 2010
SUNIL KEDIA Vs. STATE OF BIHAR	November 18, 2010
SUNIL KR.CHOUDHARY S/O SRI KRISHNA CHOUDHARY Vs. STATE OF BIHAR	March 18, 2010
SUNIL KUMAR Vs. STATE OF BIHAR	November 30, 2010
SUNIL KUMAR @ SUNIL SAO SON OF MEWA LAL GUPTA AND ANR Vs. STATE OF BIHAR	July 30, 2010
SUNIL KUMAR ALIAS SUNIL KUMAR SINGH Vs. STATE OF BIHAR	February 25, 2010
SUNIL KUMAR MAHTO MAHABIR MAHTO AND ORS Vs. STATE OF BIHAR AND ORS	July 8, 2010
SUNIL KUMAR RAI Vs. STATE OF BIHAR	September 23, 2010
SUNIL KUMAR S/O LATE PAWAN KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HOME (POLICE) DEPARTMENT, GOVERNMENT OF BIHAR, PATNA	July 23, 2010
SUNIL KUMAR SHARMA Vs. SAROJANI DEVI	November 26, 2010
SUNIL KUMAR SINGH Vs. STATE OF BIHAR	September 8, 2010
SUNIL PASWAN Vs. STATE OF BIHAR	September 3, 2010
SUNITA DEVI Vs. STATE OF BIHAR	February 19, 2010
SUNITA DEVI W/O SRI VISHNU RAM Vs. STATE OF BIHAR EQUIVALENT CITATION:2010-PLJR-4-857	August 20, 2010
SUNITA KUMARI Vs. STATE OF BIHAR	May 6, 2010
SUNITA SINGH Vs. STATE OF BIHAR, BIBHISAN SINGH AND SHAMBHU NATH SINGH	September 29, 2010
SUNITY PANDEY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY	August 20, 2010
SUO MOTU CONTEMPT AGAINST V C AND THE REG OF LNMU Vs. STATE OF BIHAR	June 25, 2010
SUREN YADAV ALIAS SAUKIL YADAV Vs. STATE OF BIHAR	February 15, 2010
SURENDRA KUMAR JHA Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL BUDDHA MARG	April 1, 2010
SURENDRA MALLIK @ SURENDRA KR MALIK Vs. STATE OF BIHAR AND ARVIND KUMAR SINGH SON OF LATE RAM SEWAK SINGH	April 9, 2010
SURENDRA MISHRA @ SURENDRA PRASAD MISHRA Vs. TRIPTY SINHA	September 8, 2010
SURENDRA NARAYAN SINGH SURYA SHEKHAR PRASD SINHA AND BIRENDRA NARAYAN SINGH SHASHI SHEKHAR PRASAD SINHA Vs. STATE OF BIHAR AND ORS	July 13, 2010
SURENDRA PRASAD Vs. UNION OF INDIA	April 16, 2010
SURENDRA PRASAD Vs. STATE OF BIHAR	May 6, 2010
SURENDRA PRASAD Vs. STATE OF BIHAR	December 20, 2010
SURENDRA PRASAD AMBASTHA SON OF LATE DINESHWAR LAL Vs. STATE OF BIHAR	June 25, 2010
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR	April 7, 2010
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR	August 16, 2010
SURENDRA RAI AND ORS Vs. STATE OF BIHAR AND ORS	November 30, 2010
SURENDRA SHARMA Vs. STATE OF BIHAR	November 3, 2010
SURENDRA SINGH ALIAS SURENDRA PRASAD SINGH Vs. STATE OF BIHAR	March 12, 2010
SURENDRA SINGH SON OF LATE DEV NANDAN SINGH Vs. STATE OF BIHAR AND RAM JATAN PRASAD YADAV SON OF LATE JANAKDHARI PRASAD YADAV	August 18, 2010
SURENDRA SINGH SON OF RAM SAKAL SINGH Vs. STATE OF BIHAR	June 24, 2010
SURENDRA YADAV Vs. STATE OF BIHAR	July 22, 2010
SURENDRA YADAV S/O SRI PHULENA YADAV Vs. STATE OF BIHAR	February 8, 2010
SURENDRANATH BANERJEE Vs. BIHAR STATE ELECTRICITY BOARD AND ORS	January 12, 2010
SURESH CHANDRA AGRAWAL Vs. STATE OF BIHAR	July 13, 2010
SURESH DAS SON OF SHRI YUGESWAR DAS Vs. STATE OF BIHAR WITH	February 18, 2010
SURESH MAHTO Vs. STATE OF BIHAR	February 9, 2010
SURESH PANDEY Vs. STATE OF BIHAR AND ORS	February 4, 2010
SURESH PRASAD SON OF LATE NARSING PRASAD Vs. STATE OF BIHAR	March 9, 2010
SURESH PRASAD YADAV Vs. SURESH PRASAD YADAV	April 22, 2010
SURYA KANT MISHRA Vs. STATE OF BIHAR	November 16, 2010
SURYA NARAIN CHOUDHARY Vs. STATE OF BIHAR	August 26, 2010
SURYA NARAIN RAM Vs. SINGHESHWAR RAM	December 3, 2010
SURYADEO SINGH Vs. STATE OF BIHAR	May 14, 2010
SUSHAMA SINHA D/O SRI SHASHI RANJAN W/O SRI ANIL KUMAR VERMA Vs. STATE OF BIHAR THROUGH HUMAN RESOURCES DEPTT, THROUGH PRINCIPAL SECRETARY, GOVT.OF BIHAR, PATNA	February 16, 2010
SUSHANT KUMAR GHOSE Vs. BIHAR STATE ROAD TRANSPORT CORPORATION	April 29, 2010
SUSHIL CHANDRA VERMA Vs. STATE OF BIHAR	October 11, 2010
SUSHIL KUMAR MUNSHI Vs. STATE OF BIHAR	May 12, 2010
SUSHIL KUMAR PARSURAM PURIA SON OF LATE PURANMAL PARSURAM PURIA Vs. SHANTI DEVI WIFE OF SRI BISHWANATH PRASAD PARSURAM PURIA	March 4, 2010
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR	October 5, 2010
SUSHILA DEVI Vs. STATE OF BIHAR	May 11, 2010
SUSHILA DEVI WIFE OF LATE BHOLA PRASAD SINGH Vs. STATE OF BIHAR	March 30, 2010
SWAMI JIWAN NANDA Vs. STATE OF BIHAR	July 28, 2010
SWAMI NARENDRA BRAHMACHARI Vs. STATE OF BIHAR	April 21, 2010
SWAMINATH TIWARY Vs. STATE OF BIHAR	September 9, 2010
SWARATH THAKUR Vs. STATE OF BIHAR	July 19, 2010
SWAROOP RUNGTA Vs. UNION OF INDIA THROUGH THE SECY., MINISTRY OR RURAL DEVELOPMENT	March 12, 2010
SWASTIK CEREALS PVT.LTD. Vs. PUNJAB NATIONAL BANK THROUGH ITS G.M., BHIKHAJI CAMA PLACE, NEW DELHI	May 4, 2010
SYED ABDUS SATTAR ALIAS SATTAR MIAN Vs. STATE OF BIHAR	March 22, 2010
SYED AHMAD Vs. BIHAR STATE FINANCIAL CORPORATION	July 28, 2010
SYED ASKARI HADI ALI AUGUSTINE IMAM Vs. STATE OF BIHAR	September 3, 2010
SYED EZAZ HUSSAIN ZAIDI Vs. STATE OF BIHAR	April 21, 2010
SYED IQBAL HAIDER GILANI Vs. STATE OF BIHAR	September 7, 2010
SYED KAZIM ALI Vs. STATE OF BIHAR	November 9, 2010
SYED MD ABDUS SAMAD Vs. MD KALIMUDDIN	June 24, 2010
SYED MD SHAMIM AHMAD ALIAS S M SHAMIM AHMAD ALIAS MD SHAMIM Vs. STATE OF BIHAR	September 13, 2010
SYED MD WAJAHUL ISLAM Vs. STATE OF BIHAR	September 24, 2010
SYED NEYAZ AHMAD S/O LATE SYED MOHAMMAD WASIM Vs. STATE OF BIHAR WITH	June 29, 2010
SYED REYAZ AHSAN Vs. STATE OF BIHAR	April 19, 2010
TAJUDDIN Vs. STATE OF BIHAR	July 23, 2010
TAL CHAND SAH Vs. STATE OF BIHAR	April 8, 2010
TANTIA CONSTRUCTION COMPANY LTD., THROUGH ITS VICE-PRESIDENT CONTRACTS ANJAN SARMA SON OF PROFESSOR P.C.SARMA Vs. UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY BOARD, RAIL BHAVAN, NEW DELHI	December 10, 2010
TAPAS DAS Vs. STATE OF BIHAR	July 13, 2010
TAPAS KUMAR BHATTACHARJEE Vs. DUSYANT KUMAR NAYAK	March 26, 2010
TARA DEVI Vs. STATE OF BIHAR	April 6, 2010
TARAWATI DEVI Vs. STATE OF BIHAR	May 11, 2010
TARIQUE AHMAD Vs. STATE OF BIHAR	September 21, 2010
TARKESHWAR MISHRA Vs. STATE OF BIHAR	November 4, 2010
TARKESHWAR SINGH Vs. STATE OF BIHAR	June 24, 2010
TARKESHWAR SINGH Vs. STATE OF BIHAR	August 16, 2010
TASNEEM RAHMAN Vs. STATE OF BIHAR	August 16, 2010
TATA FINANCE LIMITED Vs. RAJDEO SINGH	July 29, 2010
TATA FINANCE LIMITED THROUGH ITS AUTHORIZED SIGNATORY, RANGNATHAN SRINIVASAN S/O LATE B. RANGANATHAN TATA FINANCE LTD., Vs. STATE OF BIHAR	July 29, 2010
TATA FINANCE LTD Vs. STATE OF BIHAR	April 7, 2010
TAXATION BAR ASSOCIATION Vs. BIHAR STATE BAR COUNCIL	October 29, 2010
TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR	November 16, 2010
TEJ NARAYAN SINGH Vs. VICE CHANCELLOR,VEER KUNWAR SINGH	December 1, 2010
THAKUR SINGH Vs. STATE OF BIHAR	July 9, 2010
THE STATE OF BIHAR Vs. NARAIN DUTTA PANDEY	September 15, 2010
THENGU SINGH Vs. STATE OF BIHAR	September 21, 2010
THIRD EYE COMMUNICATIONS PVT LTD Vs. STATE OF BIHAR	May 4, 2010
TIJIYA DEVI DAUGHTER OF SUKHDEO SAO WIFE OF SIDHNATH @ BHUWAN CHAND Vs. SUDHA RANI GUPTA WIDOW OF LATE DURGA CHARAN AND ORS	August 30, 2010
TRIBENI TURHA @ SUKAR TURHA Vs. STATE OF BIHAR	July 22, 2010
TRIBHUWAN KUMAR Vs. UNION OF INDIA	September 27, 2010
TRILOKI PRASAD SINGH @ TRILOKI PRASAD SON OF LATE RAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND SHRIKANT SHARMA SON OF NANDDEO SHARMA	July 29, 2010
TRIPOLIA SOCIAL SERVICE HOSPITAL Vs. BIHAR STATE ELECTRICITY BOARD	November 16, 2010
TRIPURARI GOPE Vs. STATE OF BIHAR	January 28, 2010
TRIPURARI SHARAN SINGH KALIKA SINGH AND MADHUSUDAN SINGH @ MAKSUDAN SHARMA GAYA SINGH Vs. STATE OF BIHAR	August 19, 2010
TULSI MANJHI Vs. STATE OF BIHAR	November 29, 2010
U K GOEL Vs. STATE OF BIHAR	October 27, 2010
UDAY ALIAS FUCHAN MISHRA Vs. STATE OF BIHAR	March 16, 2010
UDAY KUMAR AND ORS. Vs. STATE OF BIHAR AND ANR.	August 12, 2010
UDAY KUMAR JHA Vs. STATE OF BIHAR	February 3, 2010
UDAY KUMAR MEHTA Vs. STATE OF BIHAR	December 7, 2010
UDAY PRAKASH CHAUDHARY S/O HARI PRASAD CHAUDHARY Vs. STATE OF BIHAR	January 12, 2010
UDAY SHANKAR PRASAD S/O LATE PRAYAG NARAYAN Vs. STATE OF BIHAR WITH	April 2, 2010
UDAY YADAV SON OF TEJ NARAYAN YADAV Vs. STATE OF BIHAR	April 2, 2010
UDAYAN MUKHERJEE Vs. STATE OF BIHAR	March 15, 2010
UDIT KUMAR THAKUR Vs. UNION OF INDIA THROUGH ITS SECY.	May 7, 2010
UGRA NARAYAN CHOUDHARY Vs. STATE OF BIHAR	May 17, 2010
UMA KUMARI W/O LATE DAYANAND PRASAD SINGH, R/O H/O DR.VIDYA SINGH Vs. STATE OF BIHAR	March 12, 2010
UMA SHANKAR PATHAK Vs. STATE OF BIHAR	April 23, 2010
UMA SHANKAR PRASAD SON OF LATE BADRI NARAIN PRASAD Vs. STATE OF BIHAR; ASHARFI RAI SON OF BABAN RAI	July 9, 2010
UMA SHANKAR RAI Vs. KISHUN RAI @ KISHUN PRASAD	May 4, 2010
UMA SHANKAR SINGH Vs. STATE OF BIHAR THROUGH ITS HOME SECRETARY	July 2, 2010
UMA SHANKER LAL Vs. STATE OF BIHAR	July 22, 2010
UMA SHANKER S/O LATE UDIT NARAYAN SINGH Vs. STATE OF BIHAR	April 22, 2010
UMASHANKAR PRASAD SRIVASTAVA Vs. NAWAL KISHORE SINGH	April 26, 2010
UMESH CHAND Vs. STATE OF BIHAR	July 20, 2010
UMESH KUMAR @ UMESH PRASAD SAINI Vs. STATE OF BIHAR	March 19, 2010
UMESH KUMAR SINGH S/O LATE RAM PRAVESH SINGH, CHAIRMAN, KATIHAR DISTRICT CENTRAL COOPERATIVE BANK LTD AND ORS ETC ETC Vs. STATE OF BIHAR THROUGH THE SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF BIHAR; REGISTRAR, COOPERATIVE SOCIETIES; BIHAR STATE ELECTION AUTHORITY THROUGH ITS SECRETARY AND THE CHIEF ELECTION OFFICER, BIHAR STATE ELECTION AUTHORITY AND ORS ETC ETC	April 19, 2010
UMESH PD SINHA ALIAS SINGH Vs. STATE OF BIHAR	May 18, 2010
UMESH PRASAD Vs. MEHRUNISA	December 3, 2010
UMESH PRASAD SINGH Vs. STATE OF BIHAR	September 20, 2010
UMESH PRASAD YADAV Vs. STATE OF BIHAR	November 9, 2010
UMESH SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT	October 1, 2010
UNION OF INDIA Vs. YOGENDRA SINGH	July 5, 2010
UNION OF INDIA Vs. SUDHIR KUMAR	December 3, 2010
UNION OF INDIA Vs. SANJAY KUMAR SINGH	November 3, 2010
UNION OF INDIA Vs. S S RAHMAN	May 12, 2010
UNION OF INDIA Vs. SACHIDA NAND PRASAD SRIVASTAVA	May 12, 2010
UNION OF INDIA Vs. STATE OF BIHAR	September 3, 2010
UNION OF INDIA Vs. LAXMAN KUMAR SHARMA	April 23, 2010
UNION OF INDIA Vs. RAJIV RANJAN	April 23, 2010
UNION OF INDIA Vs. UMA DEVI	April 22, 2010
UNION OF INDIA Vs. ARJUN SINGH	April 22, 2010
UNION OF INDIA Vs. SRI KAPILDEO SHARMA SON OF SRI DEVI MISTRY	April 20, 2010
UNION OF INDIA Vs. RAGHUBIR THAKUR	April 16, 2010
UNION OF INDIA Vs. RAMDEO CHOUDHARY SON OF SARYU CHOUDHARY	April 16, 2010
UNION OF INDIA Vs. JAI KISHORE PRASAD SINGH	April 16, 2010
UNION OF INDIA Vs. SHAMBHU SHARAN	April 16, 2010
UNION OF INDIA Vs. K LAL	April 19, 2010
UNION OF INDIA Vs. MD RIZWAN ANSARI	April 15, 2010
UNION OF INDIA Vs. KAMAL CONSTRUCTION	May 4, 2010
UNION OF INDIA Vs. ALOK ANAND	April 29, 2010
UNION OF INDIA Vs. TARUN SHARMA	April 29, 2010
UNION OF INDIA Vs. KRISHNA KUMARI SINGH	April 30, 2010
UNION OF INDIA Vs. SHAMBHU SAH	April 28, 2010
UNION OF INDIA Vs. CENTRAL ADM TRIBUNAL	March 18, 2010
UNION OF INDIA Vs. J P MANDAL	February 17, 2010
UNION OF INDIA Vs. KAPOOR CHAND	February 23, 2010
UNION OF INDIA Vs. KRISHNA KUMAR JAISWAL	April 7, 2010
UNION OF INDIA Vs. SUNIL KUMAR JHA	April 7, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL PATNA BENCH	April 2, 2010
UNION OF INDIA Vs. SANJHALI MURMUR	December 7, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL PATNA BENCH PATNA	December 22, 2010
UNION OF INDIA Vs. DEVENDRA PRASAD	April 23, 2010
UNION OF INDIA Vs. VIJAY KUMAR PANDEY	December 13, 2010
UNION OF INDIA Vs. SRI LAL BABU GUPTA	April 1, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRIBUNAL	April 22, 2010
UNION OF INDIA Vs. MITHLESH KUMAR PATHAK	May 5, 2010
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL WITH	July 5, 2010
UNION OF INDIA Vs. VINEET KUMAR JHA SON OF YOSHODHAR JHA	July 12, 2010
UNION OF INDIA Vs. MITHILESH PRASAD SINHA SON OF LATE BIDYA PRASAD	July 8, 2010
UNION OF INDIA Vs. RAM NARAYAN SINGH	May 13, 2010
UNION OF INDIA Vs. MD.ISLAM S/O NOOR MOHAMAD	July 23, 2010
UNION OF INDIA Vs. MD.KALIM ANSARI S/O MD.KASIM ANSARI	July 16, 2010
UNION OF INDIA Vs. JIALAL KISHORILAL	May 12, 2010
UNION OF INDIA Vs. L BRIG ASHOK MALHOTRA	August 11, 2010
UNION OF INDIA Vs. JAGDISH CHANDRA VERMA	January 28, 2010
UNION OF INDIA AND OTHERS Vs. BIDYA NAND CHOUDHARY AND ANOTHER	September 21, 2010
UNION OF INDIA THROUGH COMMISSIONER CUSTOMS, PATNA Vs. MAHABIR PRASAD SARAWGI, SON OF BASUDEO SARAWGI	October 25, 2010
UNION OF INDIA THROUGH GENERALLY MANAGER, METRO RAILWAY Vs. SAROJ KUMAR RAI SON OF SRI KAPIL DEO RAI	July 20, 2010
UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF CIVIL AVIATION Vs. EX-ARMYMEN S PROTECTION SERVICES PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR, SUNIL KUMAR SINHA, SON OF	April 27, 2010
UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND ORS. Vs. ANJU DEVI	July 20, 2010
UNION OF INDIA THROUGH THE CHIEF POSTMASTER GENERAL Vs. RAJ KUMAR SHARMA SON OF LATE RAM KISHUN THAKUR	July 8, 2010
UNION OF INDIA THROUGH THE GENERAL MANAGER, EASTERN CENTRAL RAILWAY, HAJIPUR Vs. UMA	March 11, 2010
UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF POSTS Vs. SRI S.P.SINGH, S/O LATE BHAGWATI SINGH	February 11, 2010
UNION OF INDIA, CHIEF POST MASTER GENERAL Vs. VIMAL KUMAR SON OF LATE JAWAHAR LA; THE CENTRAL ADMINISTRATIVE TRIBUNAL, PATNA BENCH	July 8, 2010
UNITED BANK OF INDIA Vs. UNION OF INDIA	May 11, 2010
UNITED BREWERY DISTILLERIES LTD Vs. STATE OF BIHAR	August 31, 2010
UNITED DISTILLRS LIMITED Vs. STATE OF BIHAR	March 19, 2010
UNITED INDIA INSURANCE CO LTD Vs. SAHANAZ KHATOON	March 26, 2010
UNITED INDIA INSURANCE CO LTD Vs. BIMLA DEVI	May 11, 2010
UNITED INDIA INSURANCE CO.LTD. Vs. MOSTT.CHHANGURI DEVI	May 6, 2010
UNITED INDIA INSURANCE CO.LTD., THROUGH ITS REGIONAL MANAGER, SHRI SURENDRA KUMAR Vs. STATE OF BIHAR	April 13, 2010
UNITED INDIA INSURANCE COMPANY LIMITED THROUGH THE DEPUTY MANAGER Vs. SAHANAZ KHATOON W/O LT.MD.AKBAR MOMIN @ MD.AKBAR	March 26, 2010
UNIVERSALS ENGINEERS THROUGH ITS PARTNER AND ANR. Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT	May 4, 2010
UPENDRA NATH SINGH Vs. STATE OF BIHAR	October 28, 2010
UPENDRA PRASAD S/O SRI MISHRI SINGH Vs. STATE OF BIHAR	February 22, 2010
UPENDRA SAH Vs. STATE OF BIHAR	July 9, 2010
URMILA DEVI Vs. STATE OF BIHAR	October 7, 2010
URMILA DEVI Vs. STATE OF BIHAR	November 2, 2010
URMILA SHARMA @ URMILA SINGH, WIFE OF LATE UMESH CHANDRA SHARMA Vs. STATE OF BIHAR WITH	May 10, 2010
USHA INTERNATIONAL LTD. Vs. STATE OF BIHAR	August 24, 2010
USHA SINHA WIFE OF LATE ASHOK KUMAR SINHA Vs. STATE OF BIHAR	May 13, 2010
USHA VERMA Vs. ASHOK KUMAR VERMA	April 8, 2010
USMAN MIAN Vs. STATE OF BIHAR	May 10, 2010
UTTAM MODI Vs. STATE OF BIHAR	September 14, 2010
VAIDYANATH MISHRA Vs. STATE OF BIHAR	May 12, 2010
VAISHALI FLOUR MILLS Vs. FOOD CORPORATION OF INDIA, HAVING ITS OFFICE SITUATED AT REGIONAL OFFICE WITH	March 5, 2010
VANDANA GOVINDAM Vs. STATE OF BIHAR	April 7, 2010
VEENA PANI SARKAR Vs. STATE OF BIHAR	July 6, 2010
VENTURE AGREEMENT REPRESENTED BY SRI A.V.L.NARASIMHAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, WATER RESOURCE DEPTT., BIHAR AT PATNA	March 12, 2010
VIBHASHNI PRASAD Vs. STATE OF BIHAR	November 25, 2010
VICE-CHANCELLOR Vs. GOVERNING BODY OF JAGJIWAN AVODYA SANSKRIT COLLEGE CONVENER MOHAN MISHRA SON OF DOMAN MISHRA; SACHCHIDANAND SHARMA SON OF YADUNANDAN SHARMA; VIJAY SINGH SON OF JAI RAM SINGH; KAPILDEO SHARMA SON OF HARSAHAY SHARMA	June 29, 2010
VIDYA BHUSHAN SINGH Vs. STATE OF BIHAR	May 12, 2010
VIDYA BHUSHAN SINGH SON OF SRI RAM NARESH SINGH Vs. STATE OF BIHAR	May 10, 2010
VIDYA NAND YADAV Vs. STATE OF BIHAR	July 29, 2010
VIDYANAND KUMAR SON OF VISHNU MAHTO Vs. STATE OF BIHAR	April 8, 2010
VIDYAWATI DEVI Vs. NEERAJ KUMAR	May 7, 2010
VIJAI SHANKAR SRIVASTAVA SON OF LATE SHANKAR SAHAY SRIVASTAVA Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF INFORMATION AND BROADCASTING	March 31, 2010
VIJAY CHANDRA LAL KARN S/O SHRI HARI NARAIN LAL, Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY (BLADA), UDYOG BHAVAN, PATNA	March 23, 2010
VIJAY KANT THAKUR Vs. STATE OF BIHAR	May 3, 2010
VIJAY KRISHNA PRASAD NISHAD Vs. STATE OF BIHAR	October 6, 2010
VIJAY KUMAR AND LATE B P SINGH Vs. STATE OF BIHAR; SUCHIT KUMAR S/O RAM CHANDRA PD SINGH	June 24, 2010
VIJAY KUMAR BOHRA Vs. STATE OF BIHAR	April 7, 2010
VIJAY KUMAR KEJRIWAL Vs. STATE OF BIHAR	April 20, 2010
VIJAY KUMAR PRASAD @ VIJAY KUMAR SINGH S/O LATE ASHARFI LALL SAH Vs. STATE OF BIHAR	April 30, 2010
VIJAY KUMAR RAI Vs. STATE OF BIHAR AND KAPILDEO KUNWAR	October 27, 2010
VIJAY KUMAR SINGH Vs. STATE OF BIHAR	July 21, 2010
VIJAY KUMAR SINGH Vs. STATE OF BIHAR	August 19, 2010
VIJAY KUMAR SINGH @ VIJAI BAHADUR SINGH Vs. STATE OF BIHAR	September 15, 2010
VIJAY KUMAR SINGH SON OF SRI SHOBHI LAL VERMA Vs. BIHAR STATE FINANCIAL CORPORATION THROUGH ITS CHAIRMAN, FRASER ROAD, PATNA	April 15, 2010
VIJAY KUMAR SRIVASTAVA Vs. ANAND MOHAN PD.	July 28, 2010
VIJAY KUMAR SRIVASTAVA Vs. PREMCHAND PRASAD	April 9, 2010
VIJAY KUMAR TEKRIWAL Vs. STATE OF BIHAR	March 23, 2010
VIJAY KUMAR TIWARI Vs. STATE OF BIHAR	January 12, 2010
VIJAY LAKSHMI DEVI Vs. GAUTAM KRISHNA MISHRA	January 27, 2010
VIJAY NARAYAN SINGH Vs. STATE OF BIHAR	July 23, 2010
VIJAY PASWAN @ ROSHAN KUMAR ASWANI Vs. STATE OF BIHAR	April 5, 2010
VIJAY SHANKAR SHARMA Vs. UNION OF INDIA	August 23, 2010
VIJAY SHARMA Vs. STATE OF BIHAR	November 4, 2010
VIJAY SINGH Vs. STATE OF BIHAR	February 19, 2010
VIJAY TANTEE S/O LATE DUKHEE TANTEE Vs. STATE OF BIHAR AND BASUDEV TANTEE S/O LATE RAM CHARAN TANTEE	October 26, 2010
VIJAYA RANI SINGH Vs. STATE OF BIHAR	November 22, 2010
VIJAYDHARI KUMAR Vs. STATE OF BIHAR	July 22, 2010
VIKASH CHANDRA GUDDU BABA SON OF LATE RAMASHRAYA PRASAD SINGH Vs. STATE OF BIHAR	March 3, 2010
VIKASH S KASLIWAL Vs. STATE OF BIHAR	September 21, 2010
VIMALA DEVI Vs. EMPLOYEES PROVIDENT FUND	February 4, 2010
VINAY KUMAR "PAPPU" Â© BINAY KUMAR "PAPPU" S/O LATE DR.SURENDRA NATH RAI YADAV Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT,	May 14, 2010
VINAY KUMAR S/O SRI DWARIKA RAI Vs. UNION OF INDIA THROUGH THE SECRETARY GOVERNMENT OF INDIA, MINISTRY OF RAILWAYS	July 19, 2010
VINAY KUMAR SINGH Vs. STATE OF BIHAR	September 17, 2010
VINAY KUMAR SINGH Vs. STATE OF BIHAR	September 3, 2010
VINITA VIJAY PANDEY Vs. NEW INDIA ASSURANCE CO LTD	May 14, 2010
VINOD KUMAR Vs. STATE OF BIHAR	October 4, 2010
VINOD KUMAR DUDANI Vs. STATE OF BIHAR	September 3, 2010
VINOD KUMAR JHA Vs. STATE OF BIHAR	April 9, 2010
VINOD KUMAR SINGH Vs. STATE OF BIHAR	April 1, 2010
VINOD KUMAR SINHA @ VINOD KUMAR Vs. STATE OF BIHAR	July 21, 2010
VINOD RAI A.DOSHI Vs. STATE OF BIHAR	July 20, 2010
VINOD SINGH Vs. STATE OF BIHAR	September 9, 2010
VIRENDRA RAM Vs. STATE OF BIHAR	January 25, 2010
VISHAMBHAR NATH PRASAD SON OF LATE MANGAL PRASAD SAH Vs. STATE OF BIHAR AND PRAKASH KUMAR SON OF LALLAN PRASAD CHAUDHARY	August 27, 2010
VISHNU REROLLING MILLS Vs. STATE	May 3, 2010
VISHNU SUGAR MILLS LTD. Vs. WEST BENGAL ESSENTIAL COMMODITIES SUPPLY CORPORATION LTD.(A GOVERNMENT OF WEST BENGAL UNDERTAKING) HAVING ITS OFFICE	May 10, 2010
VISHNU SUGAR MILLS LTD., HARKHUA, THROUGH ITS GENERAL MANAGER, P.R.S.PANICKER Vs. UNION OF INDIA THROUGH THE SECRETARY, LAW AND JUSTICE, GOVERNMENT OF INDIA, NEW DELHI	April 28, 2010
VISHWAMITRA KUMAR SON OF LATE MAHINDRA SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, NEW DELHI	July 12, 2010
VISHWANATH SHARMA Vs. BABASAHEB BHIMRAO AMBEDKAR BIHAR UNIVERSITY AND ORS	April 30, 2010
VIVEK SINHA Vs. STATE OF BIHAR	May 6, 2010
VIVEKANAND SINGH S/O LATE TEJ BAHADUR SINGH, R/O MOHALLAH Vs. STATE OF BIHAR	July 9, 2010
VYAS PRASAD SON OF JOKHO SAH, R/O NAGA ROAD Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, OLD SECRETARIAT, GOVT.OF BIHAR, PATNA	January 7, 2010
VYAS SHARMA Vs. DEPUTY SECRETARY	April 29, 2010
VYAS SHARMA Vs. STATE OF BIHAR	February 24, 2010
WAKIL RAM Vs. STATE OF BIHAR	December 13, 2010
WASI AHMAD ANSARI S/O MD.QURBAN ANSARI Vs. STATE OF BIHAR	July 26, 2010
WASI AKHTAR Vs. STATE OF BIHAR	September 20, 2010
WAXOLEX ENTERPRISES Vs. STATE OF BIHAR	August 2, 2010
WIHAR PRASAD Vs. STATE OF BIHAR	August 20, 2010
Y P BHAGAT Vs. STATE OF BIHAR	October 1, 2010
YADU NANDAN PRASAD YADAVA Vs. STATE OF BIHAR	April 1, 2010
YASBIR SINGH Vs. STATE OF BIHAR	July 21, 2010
YASODA DEVI WIDOW OF LATE JAGARNATH PRASAD Vs. RAMANAND SAH SON OF LATE JADU SAH	May 21, 2010
YOGENDRA BAITHA Vs. STATE OF BIHAR	July 5, 2010
YOGENDRA MALLIK Vs. STATE OF BIHAR	August 27, 2010
YOGENDRA MANDAL Vs. STATE OF BIHAR	August 18, 2010
YOGENDRA PD SINGH SON OF SRI BRAHMDEO PD SINGH AND ORS Vs. STATE OF BIHAR AND ORS	August 31, 2010
YOGENDRA PRASAD SINGH Vs. SITARAM SHARMA	April 1, 2010
YOGENDRA PRASAD SINHA Vs. SRI GIRIDHAR PD SINHA	December 9, 2010
YOGENDRA PRASAD YADAV SON OF SRI AYODHYA PRASAD YADAV Vs. STATE OF BIHAR	April 6, 2010
YOGENDRA RAI Vs. GENERAL MANAGER EAST CENTRAL RAILWAY	January 29, 2010
YUGAL KISHORE MAHTO Vs. STATE OF BIHAR	December 2, 2010
YUGAL KISHORE SINGH @ YUGAL KISHORE SINGH Vs. STATE OF BIHAR	April 5, 2010
YUGAL YADAV Vs. STATE OF BIHAR	August 18, 2010
YUGESHWAR ROY Vs. BIHAR SCHOOL EXAMINATION BOARD HIGHER SECONDARY	March 11, 2010
YUNUS SON OF LATE FARID MIAN Vs. STATE OF BIHAR AND ORS	March 29, 2010
Z.U. AHMAD Vs. UNION OF INDIA	May 21, 2010
ZAHID SON OF QAIYUM AND ORS Vs. STATE OF BIHAR AND MD AHMAD RAZA @ BHATTU, SON OF LATE TAHID BRAHIL	April 1, 2010
ZAKIA KHATOON Vs. HAMIDA KHATOON	December 7, 2010
ZAKIR HUSSAIN PRIMARY TEACHERS EDUCATION COLLEGE Vs. STATE OF BIHAR	December 9, 2010

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