RENUKA DEVI W/O AMAL SINGH Vs. STATE OF BIHAR
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January 9, 2009 |
(SPONSORED BY CENTRAL BANK OF INDIA), BRANCH-SONHO, DISTRICT-SARAN Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK THROUGH ITS GENERAL MANAGER, HEAD OFFICE- SHARMA COMPLEX, KALAMBAGH CHOWK,
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April 9, 2009 |
ABDUL RAQUIB Vs. STATE OF BIHAR
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September 16, 2009 |
ABDUS SHAKOOR ALIAS SHAKUR MIAN Vs. MD.RAJA MIAN
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March 25, 2009 |
ABHAY SHANKAR SINHA Vs. STATE OF BIHAR
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July 24, 2009 |
ABHIMANYU KUMAR S/O SRI TRIBENI PD.SINGH Vs. UNION OF INDIA
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April 15, 2009 |
ABHISHEK KUMAR SINGH Vs. STATE OF BIHAR
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January 5, 2009 |
ABINANDAN ROY Vs. BIHAR SCHOOL EXAMINATION BOARD
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February 9, 2009 |
ABSAR ALAM ALIAS AFSAR ALAM Vs. STATE OF BIHAR
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July 16, 2009 |
ACHINT KUMAR LAL @ ACHINTA KUMAR LAL SON OF LATE PROF SHIV CHANDRA LAL Vs. THE STATE OF BIHAR THROUGH THE CENTRAL BUREAU OF INVESTIGATION
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August 10, 2009 |
ACQUISITION), GOVT.OF BIHAR, PATNA Vs. ANIL KUMAR GUPTA
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February 10, 2009 |
ADAPUR, DISTRICT-EAST CHAMPARAN Vs. STATE OF BIHAR
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May 5, 2009 |
AHMAD SIDDIQUI SON OF RAZI AHMAD SIDDIQUI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF RAILWAYS
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March 26, 2009 |
AJANTA CIRCUS, 89/3, RIPON STREET, CALCUTTA-16 (W.B.), A/P HARDING PARK, P.S.KOTWALI Vs. UNION OF INDIA
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January 23, 2009 |
AJAY CHAUDHARY @ AJAY KUMAR CHAUDHARY, S/O SRI KAPILDEO CHUDHARY Vs. STATE OF BIHAR, THROUGH THE DIRECTOR GENERAL OF POLICE
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June 24, 2009 |
AJAY KUMAR Vs. STATE OF BIHAR
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March 18, 2009 |
AJAY KUMAR Vs. STATE OF BIHAR
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April 22, 2009 |
AJAY KUMAR Vs. STATE OF BIHAR
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May 6, 2009 |
AJAY KUMAR RAJAK S/O NARESH RAZAK Vs. ZONAL MANAGER.LIFE INSURANCE CORPORATION OF INDIA, EAST CENTRAL ZONAL OFFICE, JEEWAN DEEP BUILDING, EXHIBITION ROAD, PATNA
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October 29, 2009 |
AJAY KUMAR SINGH @ AJAY KUMAR Vs. RAJ NARAYAN SINGH @ RAJAN
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August 28, 2009 |
AJAY KUMAR SON OF SRI SUDHIR RAM Vs. STATE OF BIHAR THROUGH ITS SECRETARY, HIGHER EDUCATION DEPARTMENT; VICE CHANCELLOR, VEER KUNWAR SINGH UNIVERSITY; CONTROLLER OF EXAMINATION, VEER KUNWAR SINGH UNIVERSITY AND THE REGISTRAR, VEER KUNWAR SINGH UNIVERSITY
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August 7, 2009 |
AJAY PATHAK @ AJAYA KUMAR PATHAK @ PANDIT PATHAK SON OF LATE DINA NATH PATHAK Vs. STATE OF BIHAR AND YOGENDRA PRASAD CHOUDHARY S/O LATE RAJU NANDAN CHOUDHARY
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February 9, 2009 |
AJEET KUMAR Vs. STATE OF BIHAR
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May 28, 2009 |
AJIT KUMAR, SON OF MOHAN PRASAD SINHA Vs. UNION OF INDIA, MINISTRY OF RAILWAY, RAIL BHAWAN, NEW DELHI
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November 7, 2009 |
AJIT PRASAD S/O LATE MANKESHWAR PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY, FOOD AND CIVIL SUPPLY DEPARTMENT AND THE S D O
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May 22, 2009 |
AJOY KUMAR PODDAR Vs. STATE OF BIHAR
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January 20, 2009 |
AJOY KUMAR PODDAR Vs. STATE OF BIHAR
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January 27, 2009 |
AJOY KUMAR PODDAR Vs. STATE OF BIHAR
|
February 27, 2009 |
AKHILESH KUMAR S/O GAURI SHANKAR SINGH @ GAURI SHANKAR YADAV Vs. STATE OF BIHAR, THE SUPERINTENDENT OF POLICE (B), THE DIRECTOR GENERAL OF POLICE AND THE INSPECTOR GENERAL OF POLICE
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January 28, 2009 |
AKHILESH PASWAN Vs. STATE OF BIHAR
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May 6, 2009 |
AKHTARI KHATOON AND ORS. Vs. STATE OF BIHAR AND ORS.
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June 24, 2009 |
AKSHAT CHAITANYA Vs. CHANAKYA NATIONAL LAW UNIVERSITY, THE VICE CHANCELLOR, CHANAKYA NATIONAL LAW UNIVERSITY, THE REGISTRAR, CHANAKYA NATIONAL LAW UNIVERSITY AND THE CONVENOR,
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February 13, 2009 |
ALIK KUMAR BHATTACHARJEE Vs. STATE OF BIHAR
|
October 15, 2009 |
ALL INDIA POSTS & TELEGRAPHS SC/ST EMPLOYEES WELFARE ASSOCIATION Vs. STATE OF BIHAR
|
October 30, 2009 |
ALOK KUMAR PATHAK Vs. STATE OF BIHAR THROUGH THE SECRETARY (PRIMARY EDUCATION) HUMAN RESOURCES DEVELOPMENT DEPARTMENT GOVERNMENT OF BIHAR, NEW SECRETARIAT, BIHAR
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February 10, 2009 |
ALOK KUMAR VERMA Vs. BIHAR STATE FINANCIAL CORPORATION, FRASER ROAD, PATNA THROUGH ITS MANAGING DIRECTOR
|
April 18, 2009 |
ALOK KUMAR, S/O OF LATE SHIV SHANKAR PRASAD SINGH AND ORS Vs. STATE OF BIHAR
|
March 17, 2009 |
ALOK MOHAN DAS Vs. STATE OF BIHAR
|
January 12, 2009 |
ALOK SINGH Vs. STATE OF BIHAR
|
July 31, 2009 |
AMAN PRIT SINGH SON OF BALDEV SINGH Vs. STATE OF BIHAR AND RAJ KUMAR SON OF HARBANS SETIA
|
July 31, 2009 |
AMAR KUMAR MAHTO Vs. STATE OF BIHAR
|
October 27, 2009 |
AMAR KUMAR SINGH Vs. STATE OF BIHAR
|
October 15, 2009 |
AMAR NATH CHAUDHARY Vs. MAHENDRA PRASAD SINGH
|
September 14, 2009 |
AMARESH KUMAR RAW SON OF CHATURBHUJ PRASAD RAW Vs. STATE OF BIHAR AND DULARI DEVI W/O LATE MAHENDRA PRASAD SINGH
|
June 24, 2009 |
AMBIKA MANDAL Vs. STATE OF BIHAR WITH
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January 22, 2009 |
AMBIKA PRASAD MISHRA @ AMBIKA MISHRA Vs. SATISH MISHRA @ BHAWANI-CHANDRA MISHRA
|
February 5, 2009 |
AMIRI JHA Vs. STATE OF BIHAR
|
April 18, 2009 |
AMIRUZZAMAN @ MD.AMIR Vs. MANIK CHAND BINAKIA
|
March 3, 2009 |
AMIT KUMAR Vs. UNION OF INDIA
|
December 23, 2009 |
AMIT KUMAR SINGH, SON OF SRI PARASH Vs. STATE OF BIHAR
|
February 24, 2009 |
AMIT KUMAR SON OF SRI RAM KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
January 30, 2009 |
AMIT RAJ SON OF RAM JEEVAN SINGH Vs. STATE OF BIHAR AND SUSHIL KUMAR, PROPRIETOR OF SPARSH TECHNOLOGIES
|
February 26, 2009 |
AMRENDRA SINGH @ MUNNA SINGH Vs. STATE OF BIHAR
|
November 30, 2009 |
AMRITA VERMA ALIAS SARA HAYAT KHANAM Vs. STATE OF BIHAR
|
August 21, 2009 |
ANADI KRISHNA Vs. STATE OF BIHAR AND SHAILENDRA KUMAR
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November 17, 2009 |
ANAND JHA Vs. STATE OF BIHAR
|
April 9, 2009 |
ANAND JHA Vs. STATE OF BIHAR
|
February 11, 2009 |
ANAND KUMAR SINGH @.KALI SINGH S/O LATE DEO NARAYAN SINGH Vs. STATE OF BIHAR
|
May 6, 2009 |
ANAND LAL MAHTO Vs. HUMAN RIGHTS COMMISSION
|
January 21, 2009 |
ANAND MAHTO, SON OF LATE GAJENDRA MAHTO Vs. KIRAN KUMARI DEVI
|
February 10, 2009 |
ANAND ROY SON OF RAM NARAIN ROY Vs. STATE OF BIHAR
|
May 28, 2009 |
ANASIYA DEVI WIFE OF RAMINI MOHAN Vs. RAM RATI MANDAL SON OF LATE BOUKU MANDAL
|
April 7, 2009 |
AND RAVI DAYAL @ RAVISHWAR DAYAL, REPORTER, TIMES OF INDIA Vs. STATE OF BIHAR AND BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY THROUGH ITS INDUSTRIAL PROMOTION OFFICER MR.DEVENDRA PRASAD
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August 18, 2009 |
ANDEKH YADAV S/O CHINA YADAV Vs. STATE OF BIHAR, RAJU YADAV S/O LATE BINOD YADAV
|
July 10, 2009 |
ANIL KISHORE CHAUDHARY @ ANIL CHAUDHARY SON OF SRI SARVA NARAYAN CHAUDHARY Vs. STATE OF BIHAR AND SUBHASH RAM S.I.
|
March 26, 2009 |
ANIL KUMAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS
|
September 14, 2009 |
ANIL KUMAR AGRAWAL Vs. RESERVE BANK OF INDIA
|
April 30, 2009 |
ANIL KUMAR CHOUBEY SON OF SRI ONKAR NATH CHOUBEY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYAT RAJ DEPARTMENT, BIHAR, PATNA
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December 8, 2009 |
ANIL KUMAR NIRALA AND MANOJ KUMAR BOTH SONS OF RAM KRISHNA PRASAD Vs. STATE OF BIHAR
|
July 2, 2009 |
ANIL KUMAR SAHA SON OF LATE ANANT PRASAD, R/O MOHALLA-ANANDPURI Vs. STATE OF BIHAR THROUGH THE AGRICULTURAL PRODUCE COMMISSIONER, GOVT.OF BIHAR, VIKAS BHAWAN, PATNA
|
January 28, 2009 |
ANIL KUMAR SINGH, ADOPTED SON OF LATE SITARAM SINGH Vs. STATE OF BIHAR
|
July 3, 2009 |
ANIL KUMAR SINHA SON OF SHRI YOGENDRA PRASAD SINHA Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL- CUM-LABOUR COURT NO.1, DHANBAD
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April 24, 2009 |
ANIL PANDAY @ ANIL KUMAR PANDAY, S/O KAPILDEO PANDEY Vs. STATE OF BIHAR
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February 20, 2009 |
ANIL PRAKASH SINHA Vs. STATE OF BIHAR
|
November 24, 2009 |
ANIL PRASAD JAISWAL S/O LATE PARAS NATH CHAUDHARY Vs. STATE OF BIHAR
|
February 6, 2009 |
ANIMESH KUMAR RAI @ GUDDU RAI @ ANIMESH KUMAR Vs. STATE OF BIHAR
|
August 24, 2009 |
ANIRUDH SHARMA Vs. STATE OF BIHAR THROUGH COLLECTOR, VAISHALI
|
August 19, 2009 |
ANITA DEVI Vs. STATE OF BIHAR
|
April 21, 2009 |
ANITA DEVI @ CHANDRA KALA DEVI WIFE OF SANT ATMA RAM, MUKHIYA GRAM PANCHAYAT RAJ BADRAM Vs. STATE OF BIHAR
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July 20, 2009 |
ANITA KUWAR Vs. CHANDRA BHUSHAN SINGH
|
March 4, 2009 |
ANJULATA KUMARI; SUMAN KUMAR; SUNIL KUMAR PANDEY, MEERA DEVI Vs. STATE OF BIHAR
|
April 6, 2009 |
ANMOL KUMAR Vs. STATE OF BIHAR WITH
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April 16, 2009 |
ANPURNA KUMARI Vs. STATE OF BIHAR THROUGH THE ADDITIONAL DIRECTOR GENERAL, CABINET VIGILANCE INVESTIGATION BUREAU-VI, CIRCULAR ROAD, PATNA
|
April 6, 2009 |
ANU DEVI, WIFE OF SRI SUBODH KUMAR Vs. STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
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April 17, 2009 |
ANU KUMARI Vs. STATE OF BIHAR
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October 13, 2009 |
ANUGRAH JHA Vs. STATE OF BIHAR
|
July 10, 2009 |
ANUJ KUMAR Vs. UNION OF INDIA
|
March 24, 2009 |
ANURADHA KUMARI Vs. STATE OF BIHAR
|
February 9, 2009 |
ARA INDANE VYAPAR MANDAL SAHYOG SAMITI LTD DEVI ASTHAN, ARA, BHOJPUR Vs. INDIAN OIL CORPORATION LTD
|
May 14, 2009 |
ARBIND KUMAR Vs. STATE OF BIHAR
|
February 26, 2009 |
ARBIND KUMAR GIRI @ ARBIND GIRI Vs. DHANA DEVI
|
January 20, 2009 |
ARCHANA KUMARI Vs. STATE OF BIHAR
|
November 4, 2009 |
ARJUN DAS Vs. STATE OF BIHAR
|
March 16, 2009 |
ARUN KUMAR GUPTA @ ARUN KUMAR, SON OF LATE BENGA SAO Vs. SRI KISHORE GOSWAMI SON OF LATE DEV NARAIN GOSWAMI
|
April 17, 2009 |
ARUN KUMAR JHA Vs. UNION OF INDIA
|
August 4, 2009 |
ARUN KUMAR JHA SON OF SATYDEO JHA Vs. STATE OF BIHAR
|
August 7, 2009 |
ARUN KUMAR RANJAN SON OF LATE BECHAN PRASAD Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF INDIA, NEW DELHI
|
August 13, 2009 |
ARUN KUMAR S/O LATE HARBANSH LAL GOVER Vs. STATE OF BIHAR AND SHRI MOHAN KUMAR S/O LATE SITA RAM
|
May 11, 2009 |
ARUN KUMAR TRIPATHI SON OF LATE BHUWAN RAM TRIPATHI Vs. STATE OF BIHAR
|
July 3, 2009 |
ARUN KUMAR VERMA SON OF SRI BHOLA PRASAD Vs. BIHAR STATE BEVERAGES CORPORATION LTD.
|
November 9, 2009 |
ARUN SAH SON OF LUTAN SAH Vs. STATE OF BIHAR
|
November 19, 2009 |
ARUNA MALHOTRA Vs. UNION OF INDIA
|
May 22, 2009 |
ARVIND KUMAR SON OF RAMPADARATH SINGH Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
|
July 7, 2009 |
ASARAM JI ASHARAM Vs. STATE OF BIHAR THROUGH THE CHIEF SECY, GOVT. OF BIHAR, THE BIHAR STATE BOARD OF RELIGIOUS TRUSTS THROUGH THE ADMINISTRATOR, MR. KISHORE KUNAL, THE ADMINISTRATOR AND SHRI
|
August 12, 2009 |
ASBAD ALI @ ASAD ALI Vs. STATE OF BIHAR
|
July 30, 2009 |
ASGAR ALI Vs. VAISHALI KSHETRIYA GRARNIN BANK, THROUGH THE CHAIRMAN
|
August 20, 2009 |
ASH NARAYAN SINGH Vs. STATE OF BIHAR
|
July 21, 2009 |
ASHA DEVI WIFE OF LATE RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR
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November 4, 2009 |
ASHA DEVI WIFE OF SHRI RAGHUNANDAN SHARMA Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, SHEIKHPURA
|
July 27, 2009 |
ASHA DEVI, WIFE OF LATE SHIVCHANDRA LAL KARN Vs. RENU SHUKLA, WIFE OF SRI LALAN KUMAR SHUKLA
|
January 27, 2009 |
ASHA KUMAR Vs. STATE OF BIHAR
|
December 3, 2009 |
ASHA KUMARI Vs. STATE OF BIHAR
|
May 20, 2009 |
ASHA SINGH WIDOW OF SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
July 20, 2009 |
ASHIRVAD ENTERPRISES, BANGAON ROAD, SAHARSA Vs. UNION OF INDIA THROUGH CHAIRMAN, RAILWAY BOARD, NEW DELHI
|
May 13, 2009 |
ASHOK GOENKA Vs. CHANDRA BHUSHAN SINGH : SUKHNANDAN RAI
|
September 15, 2009 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
January 19, 2009 |
ASHOK KUMAR @ ASHOK PRASAD SON OF SRI CHANDRAMAULESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
November 3, 2009 |
ASHOK KUMAR ALIAS ASHOK PRASAD Vs. STATE OF BIHAR
|
November 3, 2009 |
ASHOK KUMAR DAS S/O BHUPTI CHANDRA DAS Vs. STATE OF BIHAR
|
August 17, 2009 |
ASHOK KUMAR KHARE Vs. STATE OF BIHAR
|
December 11, 2009 |
ASHOK KUMAR NIRALA Vs. STATE OF BIHAR
|
October 27, 2009 |
ASHOK KUMAR S/O LATE JAI KUMAR SINGH & GRAND SON OF LATE LAL BAHADUR SINGH Vs. UNION OF INDIA THROUGH SECY., RURAL DEVELOPMENT DEPARTMENT, GOVT.OF INDIA NEW DELHI
|
July 31, 2009 |
ASHOK KUMAR SINGH Vs. SHANTI DEVI
|
May 21, 2009 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
July 24, 2009 |
ASHOK KUMAR SINGH S/O LATE UMESH PRASAD SINGH Vs. MONGHYR KSHETRIYA GRAMIN BANK
|
September 1, 2009 |
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
|
September 17, 2009 |
ASHOK KUMAR SON OF KAPILDEO THAKUR Vs. DIRECTOR, STATE COUNCIL OF EDUCATION RESEARCH AND TRAINING; DIRECTOR, STATE INSTITUTE OF EDUCATION TECHNOLOGY; STATE OF BIHAR; GOVERNMENT OF BIHAR
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October 9, 2009 |
ASHOK KUMAR SON OF LATE KISHORI LAL SAH Vs. STATE OF BIHAR
|
April 30, 2009 |
ASHOK KUMAR SON OF LATE YADUNANDAN MISHRA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HOME (SPECIAL) DEPARTMENT, MAIN SECRETARIAT, PATNA
|
November 7, 2009 |
ASHOK KUMAR SON OF SHRI ISHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY, LAW DEPARTMENT, MAIN SECRETARIAT
|
October 16, 2009 |
ASHOK KUMAR THAKUR @ ASHOK KUMAR SON OF LATE YOGENDRA THAKUR Vs. STATE OF BIHAR
|
February 28, 2009 |
ASHOK KUMAR, SON OF SRI RAMCHANDRA SAH Vs. STATE OF BIHAR WITH
|
February 10, 2009 |
ASHRAF ALAM & ORS. Vs. ASHFAQUE ALAM
|
January 16, 2009 |
ASHUTOSH KUMAR Vs. STATE OF BIHAR THROUGH THE SECRETARY
|
March 30, 2009 |
ASHUTOSH KUMAR ROY SON OF LATE ANAND MOHAN ROY Vs. STATE OF BIHAR WITH
|
September 18, 2009 |
ASHUTOSH KUMAR SON OF TEJ BAHADUR ROY Vs. STATE OF BIHAR THROUGH THE SECRETARY, HUMAN
|
January 9, 2009 |
ATIK AHMAD ANSARI SON OF MD.-SABBIR AHMAD Vs. STATE OF BIHAR
|
March 4, 2009 |
ATIQUE NADDAF Vs. STATE OF BIHAR
|
December 22, 2009 |
ATMANAND SINGH Vs. UNION OF INDIA
|
February 10, 2009 |
ATREYEE TALAPATRA Vs. STATE OF BIHAR
|
July 27, 2009 |
ATUL KUMAR S/O LATE RAGHUNATH SHARAN PANDEY Vs. STATE OF BIHAR
|
April 24, 2009 |
AUTOMOBILES Vs. UNION OF INDIA THROUGH ITS SECY, MINISTRY OF PETROLEUM & NATURAL GAS, GOVT.OF INDIA, SHASHTRI BHAWAN, NEW DELHI
|
November 24, 2009 |
AVINASH KUMAR Vs. STATE OF BIHAR
|
March 12, 2009 |
AVINASH KUMAR Vs. STATE OF BIHAR
|
May 12, 2009 |
AWADH KISHORE SINGH Vs. RADHESHWAR PANDEY
|
February 10, 2009 |
AWADH RAM Vs. STATE OF BIHAR
|
September 10, 2009 |
AWADHESH MAHTO SON OF JAMUNA MAHTO Vs. STATE OF BIHAR
|
May 5, 2009 |
AWADHESH PRASAD SINGH ALIAS ABDHESH PRASAD SINGH Vs. SHIV SHANKAR PRASAD
|
July 24, 2009 |
AWADHESH SINGH SON OF LATE HARDEO SINGH Vs. THE STATE OF BIHAR
|
February 9, 2009 |
AWADHESH TIWARY, S/O LATE BALAK SWAMI TIWARY Vs. STATE OF BIHAR
|
March 23, 2009 |
AWADHESWARI PRASAD NARAIN SINGH Vs. PRITI GARMENTS PATNA
|
May 20, 2009 |
AWAHESH MISHRA ALIAS AWADHESH MISHRA Vs. STATE OF BIHAR
|
April 9, 2009 |
AYODHYA SINGH Vs. STATE OF BIHAR
|
February 19, 2009 |
AZHAR HUSSAIN Vs. STATE OF BIHAR
|
March 16, 2009 |
AZIZ FATIMA @ NEMAT Vs. KHURSHEED AHMAD @ NASEEM
|
February 11, 2009 |
B K SUREKA Vs. STATE OF BIHAR
|
March 2, 2009 |
B.BHADURI @ D.BHADURI @ B.BAHADURI Vs. STATE OF BIHAR
|
July 2, 2009 |
BABITA KUMARI Vs. STATE OF BIHAR
|
December 9, 2009 |
BABLOO TIWARI @ GOVIND TIWARI Vs. STATE OF BIHAR
|
March 31, 2009 |
BABLU SINGH @ BABLA S/O RAM ASHISH SINGH, RESIDENT OF VILLAGE Vs. STATE OF BIHAR
|
January 12, 2009 |
BABU RAJ PASWAN Vs. UNION OF INDIA
|
July 14, 2009 |
BABUA JEE ROY, S/O RAMSAKAL ROY Vs. STATE OF BIHAR
|
April 1, 2009 |
BABUJAN RAI Vs. STATE OF BIHAR
|
July 7, 2009 |
BADRI PASWAN S/O LATE BATAHU PASWAN Vs. STATE OF BIHAR
|
September 4, 2009 |
BAHADUR SINGH Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, OLD SECRETARIAT, PATNA
|
August 10, 2009 |
BAIDYANANT PRASAD VERMA Vs. STATE OF BIHAR
|
April 22, 2009 |
BAIDYANATH MAHTO SON OF LATE BAUKI MAHTO Vs. STATE OF BIHAR 2009 (0)
|
April 6, 2009 |
BAIDYANATH RAI Vs. KIRAN SINHA
|
September 10, 2009 |
BAIDYANATH SHARAN VERMA Vs. PINKU KUMAR SRIVASTAVA
|
February 26, 2009 |
BAIDYANATH SINGH Vs. STATE OF BIHAR
|
August 6, 2009 |
BAIDYANATH SINGH SON OF SRI RAMCHANDRA SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
|
November 6, 2009 |
BAIDYANATH THAKUR S/O LATE JUGAL THAKUR Vs. STATE OF BIHAR
|
December 7, 2009 |
BAIJ NATH SINGH @ MANORANJAN KUMAR Vs. STATE OF BIHAR AND ANOTHER
|
August 6, 2009 |
BAIJNATH PRASAD GUPTA Vs. STATE OF BIHAR
|
December 17, 2009 |
BAIJU KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
November 4, 2009 |
BAJI LAL MISHRA S/O LATE BIKRAM MISHRA Vs. GAYA MISHRA
|
July 7, 2009 |
BAL MUKUND SINGH SON OF ISHWARI SINGH Vs. GAUTAM SINGH SON OF LATE YODHA SINGH : NAGENDRA RAI, BIJAY PRAKASH SINGH
|
March 30, 2009 |
BALAKANT CHAUDHARY S/O LATE ANOOP -NARAYAN CHAUDHARY Vs. STATE OF BIHAR
|
November 7, 2009 |
BALCHAND RAJBANSI Vs. STATE OF BIHAR
|
October 8, 2009 |
BALESHWAR PRASAD RAJAK S/O SRI KRISHNA RAJAK Vs. STATE OF BIHAR, THROUGH THE CHIEF SECRETARY
|
February 5, 2009 |
BALESHWAR SINGH Vs. STATE OF BIHAR
|
October 27, 2009 |
BALESHWAR UPADHAYA S/O LATE CHANDRIKA UPADHYAYA Vs. JAGERNATH PANDEY SON OF LATE LAGANDEO PANDEY
|
February 10, 2009 |
BALRAM SHARMA S/O LATE YAMUNA SHARMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT.OF BIHAR, PATNA
|
September 15, 2009 |
BANARSI MANDAL, SON OF LATE BISHESHWAR MANDAL Vs. STATE OF BIHAR
|
June 2, 2009 |
BANKE BIHARI SINGH Vs. STATE OF BIHAR AND ORS
|
October 29, 2009 |
BANKEY BIHARI SINGH, SON OF SRI RAMESHWAR SINGH Vs. INDIAN OIL CORPORATION LTD.
|
April 9, 2009 |
BARA BAZAR HAT VYAVASAYIK Vs. STATE OF BIHAR AND ORS
|
August 25, 2009 |
BEENA DEVI @ MEENA DEVI Vs. STATE OF BIHAR & ANR.
|
November 27, 2009 |
BENGALI SINGH (HUF) THROUGH BENGALI SINGH Vs. COMMISSIONER OF INCOME TAX 1 AND ASSISTANT COMMISSIONER OF INCOME TAX
|
February 11, 2009 |
BHABENDRA BHARTI ALIAS BHAVENDRA KUMAR BHARTI Vs. STATE OF BIHAR
|
July 23, 2009 |
BHAGWAN SINGH SON OF LATE RAM KUMAR RAI Vs. DINESH KUMAR SINGH SON OF BRAHMDEO SINGH
|
February 2, 2009 |
BHAGWAT CHOUDHARY Vs. STATE OF BIHAR
|
August 7, 2009 |
BHAGWAT PRASAD BHAGAT ALIAS BHAGWATI BHAGAT Vs. SHANKAR BHAGAT
|
April 27, 2009 |
BHARAT KUMAR Vs. STATE OF BIHAR
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April 15, 2009 |
BHARAT NATH JHA Vs. STATE OF BIHAR
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February 4, 2009 |
BHARAT PRASAD SINGH Vs. STATE OF BIHAR
|
November 11, 2009 |
BHARAT PRASAD; DINESH KUMAR RAI; UMESH KUMAR, SONS OF LATE DHANESHWAR RAI AND NIRMAN RAI S/O OF LATE RAM DHYAN RAI Vs. STATE OF BIHAR AND ORS
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August 27, 2009 |
BHARAT SINGH SON OF SITARAM SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
|
October 27, 2009 |
BHARTENDU NARAIN SINGH Vs. STATE OF BIHAR
|
February 26, 2009 |
BHARTH YADAV Vs. STATE OF BIHAR
|
October 29, 2009 |
BHIKHARI SINGH Vs. STATE OF BIHAR
|
July 30, 2009 |
BHOLA DHARI SINGH, SON OF LATE RAJAN DHARI SINGH Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, VIDYUT BHAWAN
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July 25, 2009 |
BHOLA SHUKLA SON OF LATE JHARKHANDI PRASAD SHUKLA Vs. STATE OF BIHAR AND THE BRANCH MANAGER, STATE BANK OF INDIA
|
July 21, 2009 |
BHOLI MANDAL Vs. GIRISH MANDAL, SON OF LATE CHANDAR MANDAL
|
April 15, 2009 |
BHUBNESHWAR SHARMA Vs. STATE OF BIHAR THROUGH THE ENGINEER-IN-CHIEF-CUM-SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
April 7, 2009 |
BHUBNESHWAR SHARMA Vs. STATE OF BIHAR
|
November 18, 2009 |
BHUPAL PRASAD SINGH SON OF LATE NAKAT SINGH Vs. B.R.A.BIHAR UNIVERSITY, MUZAFFARPUR THROUGH ITS VICE-CHANCELLOR
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August 18, 2009 |
BHUSHAN BISHAMBHAR BARMA @ BHUSHAN BARMA Vs. STATE OF BIHAR
|
June 30, 2009 |
BIBHA BHARTI WIFE OF UDAY KUMAR DOUGHTER OF SHRI NAWAL PRASAD SINGH Vs. UDAY KUMAR SON OF LATE BUTAI SINGH
|
July 29, 2009 |
BIBI FATMA Vs. NARESH SAH
|
July 20, 2009 |
BIBI MASHOODA KHATOON @ MASHOODA KHATOON, WIFE OF MD.TAHA Vs. STATE OF BIHAR
|
February 4, 2009 |
BIBI RASHIDA KHATOON WIFE OF LATE MD.SALAUDDIN Vs. STATE OF BIHAR
|
March 6, 2009 |
BIHAR DRUGS AND PHARMACEUTICAL MANUFACTURER'S ASSOCIATION Vs. STATE OF BIHAR
|
November 25, 2009 |
BIHAR PUBLIC SERVICE COMMISSION Vs. MUKESH KUMAR SINGH WITH
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May 19, 2009 |
BIHAR RAJYA NIBANDHAN BIBHAG ARAJPATRIT KARAMCHARI SANGH Vs. STATE OF BIHAR
|
April 8, 2009 |
BIHAR STATE AGRICULTURE MARKETING BOARD Vs. HEERA PRASAD
|
January 22, 2009 |
BIHAR STATE CO-OPERATIVE BANK LTD., A CO-OPERATIVE SOCIETY Vs. COMMISSIONER OF INCOME-TAX, PATNA
|
September 9, 2009 |
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
|
January 13, 2009 |
BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN AND THE SECRETARY, BIHAR STATE ELECTRICITY BOARD Vs. SHEW VIJAY UDYOG FORBESGANJ, THROUGH ITS MANAGER, NIRMAL KUMAR SAMDARIA SON OF LATE B L SAMDARIA
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May 13, 2009 |
BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD., SONE BHAWAN Vs. JAYANTI SHARMA WIFE OF LATE DAYA NAND SHARMA
|
April 20, 2009 |
BIHAR STATE INFRASTRUCTURE DEVELOPMENT ENABLING ACT, 2006 Vs. COMMISSIONER OF INCOME TAX (TDS)
|
July 20, 2009 |
BIHAR STATE PHARMACEUTICAL & CHEMICAL DEVELOPMENT CORPORATION EMPLOYEES UNION Vs. BIHAR STATE PHARMACEUTICAL & CHEMICAL DEVELOPMENT CORPORATION LTD.
|
May 14, 2009 |
BIHAR STATE SUNNI WAKF BOARD Vs. SUNITA SINGH WIFE OF SRI HARI NANDAN SINGH
|
August 25, 2009 |
BIHAR SUGAR MILLS ASSOCIATION Vs. STATE OF BIHAR
|
September 16, 2009 |
BIJOY NARAYAN SINGH @ BIJAY NARAYAN SINGH Vs. STATE OF BIHAR AND ANR.
|
February 6, 2009 |
BIMAL KUMAR GODDHYAM ALIAS BIMAL GODDHYAN Vs. STATE OF BIHAR
|
August 7, 2009 |
BIMAL KUMAR SINGH, S/O SRI RAJENDRA SINGH Vs. STATE OF BIHAR THROUGH COMMISSIONER AND SECRETARY, DEPARTMENT OF PRIMARY, SECONDARY AND ADULT EDUCATION, BIHAR
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August 8, 2009 |
BIMLA DEVI @ BIMLA KUMARI WIFE OF RAJ KISHORE TIWARY Vs. STATE OF BIHAR
|
March 16, 2009 |
BINA DEVI WIFE OF SARYUG SINGH Vs. LOKESH SHUKLA SON OF GIRJA SHANKAR SHUKLA
|
February 16, 2009 |
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 9, 2009 |
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 11, 2009 |
BINDA DEVI @ VIDYA DEVI ALIAS VIDYA DEVI WIFE OF SRI RAMESHWAR YADAV Vs. PUSHPA KHANNA
|
April 15, 2009 |
BINDA DEVI W/O BALESHWAR VERMA Vs. ANAND MAHTO
|
February 9, 2009 |
BINDA PRASAD THROUGH ITS PARTNER MR.RAJESH KUMAR SON OF LATE BINDA PRASAD Vs. STATE OF BIHAR
|
April 17, 2009 |
BINDESHWAR PASWAN Vs. STATE OF BIHAR
|
February 28, 2009 |
BINDESHWARI PODDAR SON OF LATE RAMDEO PODDAR Vs. GITA DEVI W/O LETE SATYA NARAYAN SAH
|
November 11, 2009 |
BINDESHWARI PRASAD S/O SHRI JAGDISH PRASAD Vs. STATE OF BIHAR
|
January 12, 2009 |
BINDHYACHAL RANJAN Vs. STATE OF BIHAR AND ANOTHER
|
July 21, 2009 |
BINITA DEVI & ANR. Vs. STATE OF BIHAR & ANR.
|
April 16, 2009 |
BINO YADAV @ BINDESHWARI YADAV SON OF FEKAN YADAV @ RAMESHWAR YADAV Vs. STATE OF BIHAR
|
January 23, 2009 |
BINOD KUMAR Vs. STATE OF BIHAR
|
April 1, 2009 |
BINOD KUMAR S/O UMESH KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
February 24, 2009 |
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
August 26, 2009 |
BINOD KUMAR SON OF BASUDEO PRASAD Vs. MADHAVI KUMARI WIFE OF BINOD KUMAR AND DAUGHTER OF JOTISH PRASAD GUPTA
|
February 20, 2009 |
BINOD KUMAR, SON OF LATE HARKHIT SINGH Vs. STATE OF BIHAR
|
July 20, 2009 |
BINOD YADAV, S/O CHULHAI YADAV, R/O VILLAGE BABUBARHI Vs. STATE OF BIHAR
|
February 6, 2009 |
BINTI DEVI Vs. STATE OF BIHAR
|
May 15, 2009 |
BIPIN KUMAR GUPTA Vs. STATE OF BIHAR
|
November 19, 2009 |
BIRCHAND PATEL PATH Vs. BIRENDRA MISHRA SON OF SRI GANGADHAR MISHRA
|
December 10, 2009 |
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 18, 2009 |
BIRENDRA KUMAR SINGH SON OF LATE SURESH PRASAD Vs. STATE OF BIHAR
|
May 15, 2009 |
BIRENDRA MISHRA Vs. STATE OF BIHAR
|
February 28, 2009 |
BIRENDRA THAKUR Vs. UNION OF INDIA AND OTHERS
|
April 2, 2009 |
BIRENDRA TIWARY, SON OF LATE VISHWANATH TIWARY Vs. STATE OF BIHAR 2009 (0)
|
August 18, 2009 |
BIRLA CORPORATION LTD. Vs. STATE OF BIHAR
|
October 7, 2009 |
BISHNU DEO NARAYAN Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR
|
November 6, 2009 |
BISHNU DEO THAKUR Vs. STATE OF BIHAR
|
November 25, 2009 |
BISHUN RAM @ BISHNU RAM SON OF RAMDEO RAM Vs. STATE OF BIHAR
|
May 1, 2009 |
BISHUNDEO CHOUDHARY SON OF LATE HARDEO CHOUDHARY Vs. STATE OF BIHAR
|
July 23, 2009 |
BISHWANATH PRASAD Vs. GANESH PRASAD
|
March 18, 2009 |
BISHWANATH THAKUR S/O JAMUNA THAKUR Vs. STATE OF BIHAR AND RAJESHWAR THAKUR S/I JANGBAHADUR THAKUR
|
July 2, 2009 |
BOTARI MUKHIYA S/O LATE LATAR MUKHIYA Vs. STATE OF BIHAR
|
November 20, 2009 |
BRAHAMDEO SAH Vs. STATE OF BIHAR
|
December 24, 2009 |
BRAHMDEO MANDAL SON OF LATE BILAS MANDAL Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, BHAGALPUR
|
December 21, 2009 |
BRAJ BHUSHAN SAHAY SON OF RAJ KUMAR SAHAY Vs. STATE OF BIHAR
|
May 6, 2009 |
BRAJENDRA PRASAD YADAV, SON OF LATE ANIRUDH PRASAD YADAV, AT PRESENT CLERK IN THE OFFICE OF CIVIL SURGEON Vs. THE STATE OF BIHAR THROUGH ITS SECRETARY, DEPARTMENT OF HEALTH, GOVERNMENT OF BIHAR, PATNA & ORS.
|
January 15, 2009 |
BRAJESH KUMAR Vs. STATE OF BIHAR
|
December 18, 2009 |
BRAJESH KUMAR Vs. STATE OF BIHAR
|
December 8, 2009 |
BRANCH MANAGER.UNITED INDIA INSURANCE COMPANY LIMITED Vs. BENI SAHNI S/O-LATE BILAT SAHNI
|
May 11, 2009 |
BRIJ NANDAN PRASAD Vs. UCHIT SINGH
|
May 11, 2009 |
BUDHU CHOUDHARY @ BUDHU YADAV Vs. SURESH BAITHA
|
March 3, 2009 |
CENTRAL WAREHOUSING CORPORATION Vs. RAM NARAYAN INDORIA
|
February 25, 2009 |
CHADRADEEP KUMAR SON OF SITARAM PANWALA Vs. GATRUMAL KANODIA SON OF LATE MADAN LAL KANODIA
|
July 24, 2009 |
CHAKRESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 5, 2009 |
CHANDAN KUMAR @ CHANDAN PASWAN Vs. STATE OF BIHAR
|
January 13, 2009 |
CHANDAN KUMAR GANDHI Vs. STATE OF BIHAR
|
November 20, 2009 |
CHANDAN KUMAR SON OF BABUNAND PRASAD AND ASHISH KUMAR SON OF PADMANAND JHA Vs. STATE OF BIHAR THROUGH PRINCIPAL HOME SECRETARY, GOVERNMENT OF BIHAR, THE DIRECTOR GENERAL OF
|
July 21, 2009 |
CHANDAN KUMAR, S/O BABUNAND PRASAD, R/O VILLAGE-CHITBIRAW Vs. STATE OF BIHAR THROUGH PRINCIPAL HOME SECRETARY, GOVT.OF BIHAR, PATNA
|
February 4, 2009 |
CHANDAN SON OF LATE RUP KISHORE SINHA Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
|
February 11, 2009 |
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
|
April 10, 2009 |
CHANDRA NARAYAN JHA Vs. UNION OF INDIA
|
February 3, 2009 |
CHANDRA SHEKHAR UPADHAYA Vs. STATE OF BIHAR
|
January 20, 2009 |
CHANDRA SON OF PRADIP CHANDRA Vs. UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY BOARD, RAIL BHAVAN, NEW DELHI
|
March 30, 2009 |
CHANDRADEO PRASAD SON OF LATE RAM JEE PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY, GRAMIN VIKAS BHIBHAG (R E O)
|
May 15, 2009 |
CHANDRADEO PRASAD SON OF SRI RANGLAL PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR
|
July 21, 2009 |
CHANDRADUTT PRASAD YADAV Vs. STATE OF BIHAR
|
February 27, 2009 |
CHANDRAMA PANDEY SON OF LATE DRIGPAL PANDEY Vs. STATE OF BIHAR
|
April 30, 2009 |
CHANDRASHEKHAR JHA Vs. THE STATE OF BIHAR
|
June 30, 2009 |
CHANDRASHEKHAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVT.OF BIHAR
|
April 16, 2009 |
CHANDRIKA SINGH SON OF LATE DAROGA SINGH Vs. RUPJHARO DEVI
|
May 11, 2009 |
CHANDSHWAR RAI SON OF LATE BHUBNESHWAR RAI Vs. STATE OF BIHAR
|
July 8, 2009 |
CHHAJURAM AGARWAL Vs. STATE OF BIHAR AND ANR.
|
August 18, 2009 |
CHHEDI SINGH @ CHHEDI CHOUDHARY Vs. UNION OF INDIA
|
January 27, 2009 |
CHHOTE MANDAL Vs. STATE OF BIHAR
|
September 14, 2009 |
CHHOTELAL CHUNIHARA SON OF LATE GURU SAHAY HARIJAN Vs. PATNA HIGH COURT THROUGH THE REGISTRAR GENERAL OF THE COURT
|
November 13, 2009 |
CHHTU @ CHHOTU SINGH SON OF BALIRAM SINGH Vs. STATE OF BIHAR
|
February 9, 2009 |
CHITRANJAN JHA Vs. STATE OF BIHAR
|
April 9, 2009 |
CHOTAE LAL YADAV Vs. STATE OF BIHAR SECRETARY, ROAD CONSTRUCTION DEPARTMENT, VISHWESHWERRAIYA BHAWAN BAILEY ROAD, PATNA
|
April 10, 2009 |
CHULHAN YADAV S/O LATE CHHATU YADAV Vs. RAM BHAJAN YADAV, S/O SITA RAM YADAV
|
October 28, 2009 |
CLEMENT TOPPO SON OF LATE PATRAS TOPPO Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK THROUGH ITS GENERAL MANAGER, HEAD OFFICE- SHARMA COMPLEX, KALAMBAGH CHOWK, MUZAFFARPUR
|
January 9, 2009 |
COMMISSIONER OF INCOME TAX Vs. MUKUL KUMAR
|
January 23, 2009 |
CUM AND DULY CONSTITUTED ATTORNEY UNITED INDIA INSURANCE COMPANY LTD. Vs. SANGITA DEVI
|
April 21, 2009 |
D N SINGH Vs. COMMISSIONER OF INCOME TAX
|
March 5, 2009 |
D.PRADEEP KISHAN @ D.PRADEEP SON OF LATE KISHAN GOPAL DONGARGAONKAR Vs. STATE OF BIHAR
|
November 4, 2009 |
DADAN SINGH @ DADAN PAHALWAN SON OF LATE LAL CHAND AND KUMARI USHA YADAV @ USHA SINGH @ USHA SINGH YADAV W/O DADAN SINGH @ DADAN PAHALWAN Vs. STATE OF BIHAR
|
August 7, 2009 |
DALIP JOLLY Vs. STATE OF BIHAR AND ANR.
|
August 7, 2009 |
DAMANJIT SINGH SON OF AJIT SINGH Vs. STATE OF BIHAR AND UMA SHANKAR BHAGAT SON OF LATE BASUDEO PRASAD, PROPRIETOR, SANDAR PAIN INDUSTRIES
|
July 30, 2009 |
DASHRATH PRASAD SINGH @ DASHRATH PRASAD AND ANR. Vs. STATE OF BIHAR AND ANR.
|
August 7, 2009 |
DASHRATH SINGH @ DASHRATH PRASAD SINGH Vs. STATE OF BIHAR
|
March 6, 2009 |
DAYA SHANKAR SINGH SON OF LATE DIN DAYAL SINGH Vs. STATE OF BIHAR
|
July 1, 2009 |
DEENA NATH PRASAD Vs. ROOPA DEVI
|
July 24, 2009 |
DEEPAK JAIN Vs. STATE OF BIHAR
|
February 13, 2009 |
DEEPAK KUMAR S/O LATE RAMESH CHANDRA SHARMA Vs. STATE OF BIHAR THROUGH ADDITIONAL DIRECTOR GENERAL OF POLICE, CABINET VIGILANCE DEPARTMENT, GOVT.OF BIHAR, PATNA
|
November 3, 2009 |
DEEPAK SUBHASHAM Vs. GEETA CHAURASIA
|
February 6, 2009 |
DELHI Vs. KAMESHWAR PASWAN SON OF LATE BINDA PASWAN
|
December 17, 2009 |
DENTISTS ACT, 1949, TEMPLE LANE, KOTLA ROAD Vs. VISHWA BUDHIST PARISHAD ITS SECRETARY, INTERNATIONAL MEDITATION CENTRE, P.S.& TOWN-BODH GAYA, DISTRICT-GAYA
|
August 28, 2009 |
DEO CHANDRA JHA SON OF LATE DHARAM NARAYAN JHA Vs. STATE OF BIHAR
|
July 10, 2009 |
DEOCHANDRA CHAUDHARY SON OF RAM PRASAD CHAUDHARY Vs. STATE OF BIHAR
|
August 21, 2009 |
DEVA NAND SINGH Vs. STATE OF BIHAR
|
October 7, 2009 |
DEVAINDER PRASAD SHARMA S/O RAM LOWLINE SHARMA Vs. STATE OF BIHAR
|
November 30, 2009 |
DEVANTI DEVI Vs. STATE
|
January 13, 2009 |
DEVASHISH SINHA Vs. STATE OF BIHAR
|
December 16, 2009 |
DEVENDRA PRASAD SINGH Vs. DEVENDRA PRASAD SINGH
|
July 1, 2009 |
DEVENDRA PRASAD SINGH S/O LATE RAM SARAN SINGH Vs. STATE OF BIHAR AND THE SENIOR REGIONAL MANAGER, LAND DEVELOPMENT BANK, MUNGER
|
July 1, 2009 |
DEVENDRA RAI, S/O LATE LAL DHARI RAI Vs. STATE OF BIHAR
|
March 31, 2009 |
DHANANJAY PANDEY @ DHANANJAY KUMAR PANDEY, SON OF GIRIJA NANDAN PANDEY Vs. STATE OF BIHAR
|
August 19, 2009 |
DHANANJAY SINGH SON OF SHRI HIT NARAYAN SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PETROLEUM AND NATURAL GAS, GOVT.OF INDIA, NEW DELHI
|
March 24, 2009 |
DHANESHWARI DEVI Vs. SHUSHILA DEVI W/O LATE BHUNESHWAR PRASAD
|
July 7, 2009 |
DHANPAT PRASAD Vs. STATE OF BIHAR
|
November 30, 2009 |
DHARAMPAL SATYAPAL LTD Vs. STATE OF BIHAR
|
May 21, 2009 |
DHARM NATH RAM Vs. STATE OF BIHAR
|
November 26, 2009 |
DHARMBIR KUMAR SON OF SRI SURENDRA RAI Vs. STATE OF BIHAR
|
February 11, 2009 |
DHARMENDRA KUMAR YADAV S/O SRI BISHESHWAR YADAV Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVT.OF BIHAR, PATNA
|
November 5, 2009 |
DHAROHAR DEVI WIFE OF LATE RAM LOCHAN SINGH Vs. STATE OF BIHAR, THE COMMANDANT, BIHAR HOME GUARDS DIVISION, THE DISTRICT COMMANDANT, BIHAR HOME GUARDS AND THE DISTRICT
|
January 27, 2009 |
DHIRAJ SINGH RUHELA @ DHIRAJ SINGH Vs. BRIJ KISHORE KUMAR JAIN
|
September 10, 2009 |
DILIP BHATTACHARJEE @ RAGHU NARESH BHATTACHARJEE Vs. STATE OF BIHAR AND ORS
|
October 13, 2009 |
DILIP KUMAR JHA Vs. UNION OF INDIA
|
November 7, 2009 |
DINA MAHABIR RE-ROLLERS PRIVATE LTD. Vs. UNION OF INDIA THROUGH THE MINISTRY OF FINANCE
|
August 25, 2009 |
DINBANDHU SINGH SON OF LATE RAM NARESH SINGH Vs. STATE OF BIHAR
|
November 13, 2009 |
DINESH CHOUDHARY Vs. STATE OF BIHAR
|
May 22, 2009 |
DINESH KUMAR @ DINESH SON OF NAGENDRA PRASAD Vs. STATE OF BIHAR
|
February 4, 2009 |
DINESH LAL DAS Vs. STATE OF BIHAR WITH
|
March 4, 2009 |
DINESH THAKUR Vs. STATE OF BIHAR
|
March 24, 2009 |
DIPAK KUMAR JHA S/O GYANESHWAR JHA Vs. STATE OF BIHAR
|
November 13, 2009 |
DIPAK KUMAR SINGH, S/O SRI VISHWANATH RAM Vs. PAROPKARI SHARMA, S/O LATE RADHA KRISHNA SHARMA
|
February 17, 2009 |
DISTRICT SUPERINTENDENT OF EDUCATION, LAKHISARAI Vs. KABIR MAHTO
|
May 1, 2009 |
DISTRICT-GAYA. Vs. SHAILESH KUMAR PANDEY, S/O LATE JAGDISH NARAYAN PANDEY
|
March 19, 2009 |
DIWAKAR PRASAD SON OF DWARIKA PRASAD Vs. NALANDA GRAMIN BANK HAVING ITS HEAD OFFICE AT BIHARSHARIF RESPONDENTS (NOW MADHYA BIHAR GRAMIN BANK HAVING ITS HEAD OFFICE AT MINA PLAZA,
|
September 16, 2009 |
DOMAN SINGH SON OF LATE SUKHDEO SINGH, RESIDENT OF MOHALLA ANAND VIHAR Vs. STATE OF BIHAR
|
March 17, 2009 |
DOMAN VERMA Vs. STATE OF BIHAR
|
August 17, 2009 |
DR SURESH PRASAD SON OF LATE BALDEO PRASAD Vs. STATE OF BIHAR; PRINCIPAL SECRETARY-CUM-COMMISSIONER, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVT OF BIHAR AND; UNDER SPECIAL SECRETARY, GOVT OF BIHAR, DEPARTMENT OF FOREST AND ENVIRONMENT
|
September 8, 2009 |
DR. PARMANAND PRASAD Vs. STATE OF BIHAR
|
September 14, 2009 |
DR. PRAMOD KUMAR SINGH Vs. VEER KUNWAR SINGH UNIVERSITY, ARA AND OTHERS
|
February 9, 2009 |
DR. PRAMOD NARAYAN SINGH Vs. VEER KUAR SINGH UNIVERSITY & ORS.
|
July 31, 2009 |
DR. SUNITA JAISWAL Vs. STATE OF BIHAR AND ANR.
|
November 25, 2009 |
DR. VINOD KUMAR SINGH Vs. STATE OF BIHAR
|
January 23, 2009 |
DR.BINOY KUMAR SON OF LATE RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
May 5, 2009 |
DR.BIRENDRA KUMAR SINGH SON OF DR.GANESH PRASAD SINGH Vs. STATE OF BIHAR
|
August 20, 2009 |
DR.CHANDESHWAR PD.SHRIVASTAVA, S/O LATE KAMESHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER OF HEALTH, GOVT, OF BIHAR, VIKASH BHAWAN
|
October 28, 2009 |
DR.KULDEEP PRASAD SON OF LATE DILIP PRASAD Vs. STATE OF BIHAR
|
October 27, 2009 |
DR.M.AZIMULLAH, AGED ABOUT 53 YEARS, S/O SHRI MD.IZHAR HUSSAIN Vs. VICE-CHANCELLOR, PATNA UNIVERSITY
|
August 26, 2009 |
DR.MANCHAN SHIN SON OF LATE WEE MOSHIN Vs. PURSHOFTAM DAS TONDON SON OF LATE LAXMAN DAS
|
August 10, 2009 |
DR.MANIR HUSSAIN AGED ABOUT 45 YEARS, S/O MD.TASOWER HUSSAIN Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
|
October 5, 2009 |
DR.MANOJ KUMAR SINHA SON OF SRI TAPESHWARI PRASAD MALTIYAR Vs. SOCIAL WELFARE DEPARTMENT THROUGH ITS PRINCIPAL SECRETARY, GOVT.OF BIHAR, PATNA
|
November 3, 2009 |
DR.NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
|
July 10, 2009 |
DR.NARENDRA PRASAD SON OF LATE MEDNI PRASAD Vs. COMMISSIONER OF INCOME TAX-I WITH
|
October 13, 2009 |
DR.RAJESH KUMAR TRIPATHI S/O SRI K.K.M.TRIPATHI Vs. STATE OF BIHAR
|
May 11, 2009 |
DR.RAMESH CHANDRA SINHA SON OF LATE SHEO KUMAR SINHA Vs. STATE OF BIHAR
|
December 22, 2009 |
DR.RANJIT KUMAR Vs. NATIONAL BOARD OF EXAMINATIONS, MINISTORY OF HEALTH & FAMILY WELFARE, GOVT.OF INDIA
|
September 17, 2009 |
DR.SUNIL KUMAR SINGH SON OF SRI MAHARANA PRATAP SINGH Vs. STATE OF BIHAR THROUGH ITS SECRETARY, CO-OPERATIVE DEPARTMENT, GOVERNMENT OF BIHAR
|
November 11, 2009 |
DR.SURESH PRASAD SON OF LATE BALDEO PRASAD, DIVISIONAL FOREST OFFICER GOPALGANJ Vs. STATE OF BIHAR THRO.VIGILANCE
|
December 22, 2009 |
DR.SUSHIL KUMAR SON OF SRI KESHAV PRASAD SINGH Vs. STATE OF BIHAR WITH
|
December 1, 2009 |
DR.VIJAY KUMAR GUPTA, AGED ABOUT 48 YEARS, SON OF DR.RAM KUMAR SAHU Vs. STATE OF BIHAR
|
October 27, 2009 |
DR.VISHWANATH PRASAD Vs. STATE OF BIHAR
|
December 2, 2009 |
DRISHTEE FOUNDATION Vs. BIHAR STATE POLLUTION CONTROL BOARD THROUGH ITS CHAIRMAN
|
November 25, 2009 |
DUKHA SAO Vs. STATE OF BIHAR
|
April 21, 2009 |
DUKHAMOCHAN MISHRA Vs. STATE OF BIHAR
|
November 26, 2009 |
DUKHAN SAHNI SON OF LATE LALCHAND SAHNI Vs. STATE OF BIHAR
|
July 21, 2009 |
DULY CONSTITUTED ATTORNEY-NEW INDIA ASSURANCE COMPANY Vs. KRISHNA DEVI, WIFE OF LATE SUNIL RAI
|
April 23, 2009 |
DWARAKADHISH AGRO PVT LTD Vs. UCO BANK HEAD OFFICE KOLKATA
|
April 6, 2009 |
EAST CENTRAL RAILWAY Vs. INTERLINK COAL PVT LTD
|
May 6, 2009 |
ECI ENGINEERING & CONSTRUCTION Vs. STATE OF BIHAR
|
April 7, 2009 |
ECI ENGINEERING & CONSTRUCTION CO.LTD. Vs. STATE OF BIHAR
|
October 15, 2009 |
EQWAI ALAM @ AKWAL ALAM ALIAS EQBAL ALAM Vs. STATE OF BIHAR
|
July 8, 2009 |
EX ARMYMENS PROTECTION SERVICES PRIVATE LTD Vs. UNION OF INDIA
|
October 27, 2009 |
EX ARMYMENS PROTECTION SERVICES PRIVATE LTD Vs. UNION OF INDIA
|
March 25, 2009 |
EX.L/NK RAMA SHANKAR PRASASD ARMY NO.2684551 X Vs. UNION OF INDIA
|
September 10, 2009 |
FAIYAZ AHMAD Vs. AMIR AHMAD
|
September 10, 2009 |
FAIYAZ AHMAD Vs. STATE OF BIHAR
|
November 25, 2009 |
FAIYAZ ALAM Vs. STATE OF BIHAR AND OTHERS
|
August 19, 2009 |
FAKRE ALAM Vs. STATE OF BIHAR
|
September 12, 2009 |
FANINDRA KUMAR PANDEY S/O BADRI NARAYAN SHARMA Vs. STATE OF BIHAR
|
April 1, 2009 |
FOOD CORPORATION OF INDIA Vs. KAMESHWAR PASWAN
|
December 17, 2009 |
GANANAND MISHRA Vs. STATE OF BIHAR
|
November 17, 2009 |
GANESH FOUNDRY AND CASTING LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 4, 2009 |
GANESH MAHTO Vs. STATE OF BIHAR
|
April 15, 2009 |
GANESH MANDAL Vs. STATE OF BIHAR
|
March 27, 2009 |
GANESH PRASAD RAY SON OF KALU RAY AND RAJDEO RAY SON OF GANESH PRASAD RAY Vs. STATE OF BIHAR AND SUSHIL KUMAR SINHA SON OF BHOLA NATH SINHA
|
June 24, 2009 |
GANESH PRASAD SINGH SON OF LATE RAMADHAR SINGH Vs. STATE OF BIHAR
|
April 6, 2009 |
GANESH PRASAD SINHA, SON OF LATE BASANT LAL Vs. STATE OF BIHAR
|
January 20, 2009 |
GANESH PRASAD THAKUR Vs. STATE OF BIHAR
|
December 23, 2009 |
GANESH RAI Vs. STATE OF BIHAR
|
March 3, 2009 |
GANESH SINHA SON OF LATE YADU SINHA Vs. B.R.A.BIHAR UNIVERSITY, MUZAFFARPUR
|
April 22, 2009 |
GANESHWAR ROY @ GUNESHWAR ROY Vs. INDIAN OIL CORPORATION LIMITED
|
March 5, 2009 |
GANGOTRI ELECTROCASTINGS LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 27, 2009 |
GANORI MANDAL Vs. STATE OF BIHAR
|
July 1, 2009 |
GAURI SHANKAR PRASAD Vs. LAKSHMAN BHAGAT PRASAD AND ANOTHER
|
August 3, 2009 |
GAUTAM BUDDHA CHILDRENS HOSPITAL PRIVATE LTD Vs. UNION OF INDIA
|
October 16, 2009 |
GAYA PRASAD CHAUBEY Vs. STATE OF BIHAR
|
November 27, 2009 |
GAYANAND YADAV Vs. STATE OF BIHAR
|
February 4, 2009 |
GAYATRI DEVI Vs. STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
January 23, 2009 |
GAZALA KHATOON, WIFE OF QUAISHAR ALI KHAN Vs. STATE OF BIHAR
|
March 18, 2009 |
GEETA SINGH W/O PARMOD KUMAR AND D/O RAM NIWAS SINGH Vs. STATE OF BIHAR
|
January 23, 2009 |
GENERAL MANAGER, NTPC, KANALGAON Vs. CHANDI PRASAD SAH
|
July 21, 2009 |
GHANSHYAM CHAUDHARY Vs. STATE OF BIHAR
|
November 18, 2009 |
GHANSHYAM MISHRA Vs. STATE OF BIHAR
|
November 23, 2009 |
GIRIJA DEVI W/O LATE ONKAR NATH PANDEY Vs. STATE OF BIHAR
|
November 24, 2009 |
GIRJA DEVI Vs. STATE OF BIHAR
|
July 10, 2009 |
GIRJA DEVI AND ORS Vs. STATE OF BIHAR
|
May 11, 2009 |
GOBIND HOSIERY STORES Vs. CENTRAL BANK OF INDIA
|
August 21, 2009 |
GOBIND PRASAD SON OF LATE JAMUNA PRASAD Vs. STATE OF BIHAR, GIRDHARI LAL TULSYAN SON OF LATE BALDEO PD.TULSYAN, GOPAL PRASAD TULSYAN AND SHANKAR LAL TULSYAN BOTH SONS OF GIRDHARI
|
June 30, 2009 |
GOEL COLD STORAGE PVT LTD Vs. STATE OF BIHAR
|
February 16, 2009 |
GOPAL BIHARI @ NEERAJ KUMAR @ GOPAL PD. BIHARI Vs. STATE OF BIHAR
|
July 10, 2009 |
GOPAL JHA SON OF LATE PANDIT BHOLA DUTTA JHA Vs. STATE OF BIHAR
|
January 12, 2009 |
GOPAL PRASAD GUPTA Vs. STATE OF BIHAR
|
April 14, 2009 |
GOPAL YADAV SON OF LATE RAMESHWAR PRASAD YADAV Vs. STATE OF BIHAR
|
July 13, 2009 |
GORAKH SAHNI Vs. STATE OF BIHAR
|
November 25, 2009 |
GOVERNING BODY, SANT KABIR COLLEGE, SAMASTIPUR Vs. DR.RAM CHANDRA RAI, S/O LATE SAHDEO RAI
|
July 2, 2009 |
GPO, PS-GARDANIBAGH, DISTT.-PATNA Vs. STATE OF BIHAR
|
January 22, 2009 |
GUDDU KUMAR Vs. STATE OF BIHAR
|
January 12, 2009 |
GUJA PASWAN Vs. STATE OF BIHAR WITH
|
August 25, 2009 |
GULAB CHAND PRASAD Vs. STATE OF BIHAR
|
September 7, 2009 |
GULAB YADAV SON OF JAGDISH YADAV Vs. STATE OF BIHAR
|
December 4, 2009 |
GULMODDIN Vs. STATE OF BIHAR
|
April 21, 2009 |
GUPTESHWAR MISHRA Vs. STATE OF BIHAR
|
December 16, 2009 |
GURU SHARAN THAKUR SON OF LATE RAJGIR Vs. STATE OF BIHAR
|
August 17, 2009 |
GYANCHAND PANDEY Vs. STATE OF BIHAR
|
September 8, 2009 |
GYANENDU KUMAR S/O SRI K.N.PRASAD Vs. PATNA UNIVERSITY, PATNA, THROUGH ITS REGISTRAR
|
February 12, 2009 |
HAFIZ MIAN Vs. UNION OF INDIA THROUGH CHIEF P.M.G., PATNA
|
April 1, 2009 |
HAFIZUR RAHMAN @ TUNTUN Vs. STATE OF BIHAR
|
August 12, 2009 |
HANUMAN BUX Vs. SUBODH SINGH
|
October 16, 2009 |
HARE RAM SINGH CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA THROUGH THE SECRETARY, DEPARTMENT OF LAW AND JUSTICE AND COMPANY AFFAIRS, NEW DELHI
|
April 16, 2009 |
HARE RAM SINGH S/O SHRI HANSH CHANDRA PRASAD SINGH Vs. MOSMAT LALI DEVI (WIFE)
|
July 7, 2009 |
HARI MADHO SAH Vs. STATE OF BIHAR
|
January 13, 2009 |
HARI NARAIN MAHTO SON OF DEVCHANDRA MAHTO Vs. STATE OF BIHAR
|
February 2, 2009 |
HARI NARAYAN SINHA SON OF LATE MADAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY- CUM-INDUSTRIAL DEVELOPMENT COMMISSIONER, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF BIHAR
|
December 2, 2009 |
HARIHAR PRASAD SON OF MUKHDEO PRASAD Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS THROUGH THE SECRETARY
|
July 21, 2009 |
HARINANDAN SHARMA Vs. STATE OF BIHAR
|
February 18, 2009 |
HARISH KUMAR CHAUDHARY Vs. UNION OF INDIA
|
January 7, 2009 |
HARKESH THAKUR, SON OF LATE JAGANNATH PRASAD THAKUR Vs. SMT.LALITA DEVI WIFE OF KALIKA PRASAD THAKUR
|
September 9, 2009 |
HASEEN AKHTAR SON OF JAMAL UDDIN Vs. STATE OF BIHAR, FARHAT ARA WIFE OF HASEEN AKHTAR
|
June 25, 2009 |
HATHWA METALS AND TUBES LTD Vs. STATE
|
July 9, 2009 |
HAZARI SAH Vs. STATE OF BIHAR
|
February 27, 2009 |
HEBE ISPAT, MOHALLA RASHI Vs. STATE OF BIHAR
|
January 13, 2009 |
HEMAN RAI Vs. STATE ELECTION COMMISSION
|
March 23, 2009 |
HEMCHANDRA JHA Vs. STATE OF BIHAR
|
March 20, 2009 |
HEMLATA BELWARIAR W/O LATE HARI RAM BELWARIAR Vs. RAM PRASAD OJHA S/O LATE RAM RAJESHWARI PRASAD OJHA
|
August 5, 2009 |
HIRA LAL SAH S/O LATE LAKHAN SAH Vs. STATE ELECTION COMMISSION (PANCHAYAT)
|
November 19, 2009 |
HIRALAL PRASAD SON OF LATE DHANRAJ SHAH Vs. INDIAN OIL CORPORATION LTD.
|
November 30, 2009 |
HIREMAGALUR PARTHSARTHY SHAMALAH Vs. STATE OF BIHAR
|
June 30, 2009 |
HOME, BHAGALPUR RESPECTIVELY MADE ON 22.3.2009 Vs. STATE OF BIHAR
|
September 16, 2009 |
HUSHNA BANO W/O MD.ANSAR Vs. STATE OF BIHAR
|
July 29, 2009 |
IN THE GOODS OF LATE JULUM DHARI TIWARY Vs. STATE
|
March 4, 2009 |
IN THE GOODS OF LATE SHANTI DEVI W/O LATE GANESH DAYAL SINHA Vs. DR.CHANDRA BHUSHAN
|
September 11, 2009 |
IN THE MATTER OF DHARAMSHIL COLD STORAGE PRIVATE LIMITED Vs. UNION OF INDIA
|
October 16, 2009 |
INDERJIT SINGH Vs. UNION OF INDIA
|
March 2, 2009 |
INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES, SHEIKHPURA, PATNA THROUGH ITS DIRECTOR Vs. DR. SUNIL KUMAR SON OF LATE PRAKASH CHANDRA PRASAD
|
July 10, 2009 |
INDIRA SINHA Vs. STATE OF BIHAR
|
December 9, 2009 |
INDRADEO NARAYAN SINGH Vs. STATE OF BIHAR
|
February 13, 2009 |
INDRADEO YADAV S/O PARAN YADAV Vs. STATE OF BIHAR
|
June 23, 2009 |
INDU DEVI Vs. STATE OF BIHAR
|
July 14, 2009 |
INFRASTRUCTURE DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
|
July 20, 2009 |
ISLAM ANSARI @ ISLAM SON OF ABBAS ANSARI Vs. STATE OF BIHAR
|
November 13, 2009 |
ITC LIMITED THROUGH MR.VIKAS.BHUTRA Vs. STATE OF BIHAR
|
March 18, 2009 |
J.B.ASSOCIATES (P) LTD. Vs. COMMISSIONER OF INCOME TAX.PATNA
|
July 27, 2009 |
JAGDISH CHAND ALIAS JAGDISH CHAND AGARWAL SONS OF TARACHAND AGARWAL Vs. STATE OF BIHAR AND RIYAZ AHMAD SON OF LATE ZAHIRUDDIN
|
June 24, 2009 |
JAGDISH PRASAD Vs. STATE OF BIHAR
|
March 18, 2009 |
JAGDISH PRASAD Vs. UNION OF INDIA
|
January 23, 2009 |
JAGDISH PRASAD CHOUHAN Vs. BHUNESHWAR CHOUHAN
|
August 13, 2009 |
JAGDISH PRASAD CHOUHAN Vs. BHUNESHWAR CHOUHAN AND ORS.
|
August 30, 2009 |
JAGESHWAR PRASAD SAH SON OF PUHUP LAL SAH Vs. STATE OF BIHAR
|
May 6, 2009 |
JAGNNATH INGH Vs. BIHAR STATE BAR COUNCIL PATNA
|
November 11, 2009 |
JAI KISHUN PRASAD SON OF SRI HARENCIRA PRASAD SINGH Vs. STATE OF BIHAR
|
April 22, 2009 |
JAI KRISHNA SINGH AND ANR. Vs. STATE OF BIHAR
|
November 6, 2009 |
JAI KUMAR SINGH SON OF LATE SURYADEO SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL
|
November 30, 2009 |
JAI MAA SHARDEY CONSTRUCTION Vs. UNION OF INDIA
|
October 6, 2009 |
JAI NARAIN PRASAD NISHAD SON OF LATE KOKIL PRASAD NISHAD Vs. UNION OF INDIA THROUGH THE SECRETARY, PARLIAMENTARY AFFAIRS, NEW DELHI
|
August 21, 2009 |
JAI NARAYAN PRASAD Vs. STATE OF BIHAR
|
February 6, 2009 |
JAI NARAYAN PRASAD NISHAD Vs. UNION OF INDIA
|
April 15, 2009 |
JAI NARAYAN SHARMA Vs. STATE OF BIHAR
|
January 30, 2009 |
JAI SHREE UDYOG P LTD Vs. STATE
|
December 3, 2009 |
JAI SHREE UDYOG PRIVATE LIMITED (IN LIQUIDATION) Vs. STATE
|
August 20, 2009 |
JAIDEO YADAV Vs. RAGHUNATH YADAV
|
March 20, 2009 |
JAIPAL RAM Vs. STATE OF BIHAR
|
April 10, 2009 |
JAIRAM SHARMA SON OF LATE DEVI SINGH AND VIJAY KUMAR SON OF SRI JAIRAM SHARMA Vs. STATE OF BIHAR AND BABLU KUMAR SINGH @ BABLU KUMAR SON OF SRI KAUSLENDRA PD.SINGH
|
July 6, 2009 |
JAIRAMDAS RAMAUTAR Vs. COMM OF COMMERCIAL TAXES
|
February 9, 2009 |
JAMSHEDPUR CEMENT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
|
April 16, 2009 |
JAMUNA PRASAD SINHA Vs. STATE OF BIHAR
|
June 25, 2009 |
JAN CHOWKIDAR Vs. STATE OF BIHAR
|
April 9, 2009 |
JANAK RAM, SON OF LATE MISRI RAM AND Vs. STATE OF BIHAR; MANORANJAN DAS SON OF LAKHAU CHANDRA DAS
|
July 29, 2009 |
JANAKI PRASAD GUPTA Vs. STATE OF BIHAR
|
February 2, 2009 |
JANARDAN PATHAK Vs. STATE OF BIHAR
|
August 18, 2009 |
JANARDAN PRASAD SINGH SON OF LATE RAM LAKHAN SINGH Vs. SRI NAWAL KISHORE YADAV SON OF HARI RAI
|
May 15, 2009 |
JANARDAN PRATAP SINGH Vs. STATE OF BIHAR
|
July 29, 2009 |
JANESHWAR PANDEY Vs. STATE OF BIHAR
|
March 16, 2009 |
JANKI DEVI Vs. STATE OF BIHAR
|
April 8, 2009 |
JANKI SHARAN GUPTA Vs. STATE OF BIHAR
|
March 3, 2009 |
JASWANT SINGH, SON OF LATE ARJUN SINGH Vs. STATE OF BIHAR
|
March 18, 2009 |
JAYANTI SHARMA Vs. STATE OF BIHAR
|
February 17, 2009 |
JAYATI GUHA Vs. STATE OF BIHAR
|
March 6, 2009 |
JEETENDRA KUMAR, SON OF SRI. SHYAM NANDAN SINGH, RESIDENT OF DANDIBAGH ROAD, P.O. CHANDCHAURA, P.S. CIVIL LINES, TOWN AND DISTRICT Vs. STATE OF BIHAR & ORS.
|
July 30, 2009 |
JEETMAL SURANA Vs. STATE OF BIHAR
|
April 29, 2009 |
JHATKAN SINGH @ AZAD SINGH SON OF SHRI BALRAM SINGH Vs. STATE OF BIHAR AND BIJENDRA KUMAR SON OF JAI NARAYAN MANDAL
|
August 27, 2009 |
JITENDRA KUMAR Vs. STATE OF BIHAR
|
March 23, 2009 |
JOGMAYA SARKAR Vs. STATE
|
March 18, 2009 |
JOKHAN SAH S/O LATE BAIDYANATH SAH; MOST PANNA DEVI @ MOST PANNA W/O LATE BAIDYANATH SAH Vs. STATE OF BIHAR; MOST DEEPRAJI W/O LATE HIRA SAH
|
February 16, 2009 |
JOKHU SINGH Vs. STATE OF BIHAR
|
March 20, 2009 |
JUGAL KISHORE KHETAN Vs. MOHAN LAL KHETAN
|
August 13, 2009 |
JYOTHY LABORATORIES LTD. Vs. STATE OF BIHAR THROUGH SECRETARY, COMMERCIAL TAXES, GOVT.OF BIHAR WITH
|
March 24, 2009 |
JYOTI KUMAR JHA Vs. STATE OF BIHAR
|
February 17, 2009 |
JYOTI NARAYAN SINGH Vs. BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED
|
August 7, 2009 |
JYOTI SHEKHAR Vs. STATE OF BIHAR
|
January 13, 2009 |
JYOTINDRA PRASAD SON OF LATE BHAJOO PD.BHAGAI Vs. STATE OF BIHAR THROUGH THE SECRETARY, MINOR IRRIGATION DEPARTMENT, GOVERNMENT OF BIHAR
|
July 3, 2009 |
KACCHI PAKKI ROAD, ATARDAH, P.O.-RAMNA, P.S.-BHAGWANPUR, SADAR, DISTRICT-MUZAFFARPUR Vs. STATE OF BIHAR THROUGH COMMISSIONER-CUM-SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT,
|
January 15, 2009 |
KAILASH BAITHA, SON OF LATE BALI BAITHA AND; BINDESHWAR BAITHA, SON OF LATE KARIMAN BAITHA Vs. STATE OF BIHAR; LAKHPATI DEVI, W/O SARAL NONIA
|
August 13, 2009 |
KAILASH MAHTO Vs. STATE OF BIHAR
|
April 29, 2009 |
KAILASH PRASAD SINGH SON OF LATE SARYUG PRASAD SINGH Vs. STATE OF BIHAR
|
January 13, 2009 |
KAILASH PRASAD SON OF LATE JAGANNATH PRASAD Vs. STATE OF BIHAR
|
February 12, 2009 |
KAILASH RAI, BIMLESH RAI, MUKUL RAI AND AWADHESH RAI, ALL SONS OF RAM PATI RAI Vs. STATE OF BIHAR AND SANJAY RAM SON OF LATE KAILASH RAM
|
July 17, 2009 |
KAILASH RAM & SONS Vs. STATE OF BIHAR
|
November 3, 2009 |
KAILASH THAKUR SON OF SRI TANAK LAL THAKUR Vs. STATE OF BIHAR
|
July 27, 2009 |
KAILASIYA DEVI, WIFE OF LATE SHYAM NANDAN SAH Vs. NAND KISHORE SAH, SON OF RAM CHANDRA SAH
|
January 22, 2009 |
KALAWATI DEVI Vs. STATE OF BIHAR
|
July 3, 2009 |
KALSANG, RESIDING AT NORTH OF KALACHAKRA GROUND, P.S.- BODH GAYA Vs. STATE OF BIHAR
|
December 8, 2009 |
KAMAL KISHORE PRASAD Vs. UNION OF INDIA
|
July 8, 2009 |
KAMALA PRASAD SINGH Vs. STATE OF BIHAR
|
February 13, 2009 |
KAMALDEO NARAYAN SINGH Vs. STATE OF BIHAR
|
July 30, 2009 |
KAMALJEET SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
December 3, 2009 |
KAMESHAR KUNWAR Vs. STATE OF BIHAR
|
April 2, 2009 |
KAMESHWAR RAI Vs. STATE OF BIHAR
|
May 6, 2009 |
KAMESHWAR SINGH Vs. HARI MOHAN SINGH
|
February 12, 2009 |
KAMESHWAR YADAV Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, PATNA
|
August 18, 2009 |
KAMLA CONSTRUCTION CO. Vs. STATE OF BIHAR WITH
|
October 6, 2009 |
KAMLA KANT MISHRA Vs. STATE OF BIHAR
|
April 17, 2009 |
KAMLA PRASAD SON OF SHYAM NARAIN PRASAD Vs. HON&APOSBIE HIGH COURT OF JUDICATURE AT PATNA THROUGH THE REGISTRAR GENERAL, HIGH COURT, PATNA
|
April 8, 2009 |
KAMLESH KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
July 9, 2009 |
KAMLESH MISHRA S/O SRI UPENDRA NARAYAN MISHRA Vs. STATE OF BIHAR
|
November 25, 2009 |
KAMLESH YADAV @ DOMA YADAV Vs. STATE OF BIHAR
|
April 8, 2009 |
KAMTA PRASAD Vs. STATE OF BIHAR
|
May 5, 2009 |
KANHAIYA BAHADUR SINHA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA (BIHAR)
|
August 18, 2009 |
KANHAIYA CHAND Vs. BIHAR STATE ELECTION COMMISSION
|
October 14, 2009 |
KANKARBAGH IN THE TOWN AND DISTRICT OF PATNA Vs. STATE OF BIHAR
|
February 28, 2009 |
KANTI DEVI SRIVASTAVA WIFE OF SRI RAJ BALLABH PRASAD Vs. STATE OF BIHAR, THE DIRECTOR (PRIMARY EDUCATION), THE DISTRICT SUPERINTENDENT OF EDUCATION AND THE ACCOUNTANT GENERAL
|
April 8, 2009 |
KAPILDEO NARAYAN PANDIT S/O LATE JAI RAM PANDIT Vs. UMESH KUMAR S/O LATE HAWALDAR PANDIT
|
June 24, 2009 |
KAPILDEO PRASAD SINGH, S/O LATE SARYUG SINGH Vs. STATE OF BIHAR THROUGH ALOK BARDHAN CHATURVEDY, FATHERS NAME NOT KNOWN TO THE PETITIONER, SECRETARY-CUM-COMMISSIONER, SCIENCE
|
February 4, 2009 |
KAPISH ENTERPRISES Vs. STATE OF BIHAR
|
April 2, 2009 |
KARAMAN DANA Vs. STATE OF BIHAR
|
November 19, 2009 |
KARYA NAND SHARMA S/O LATE MEGH NATH SINGH Vs. STATE OF BIHAR
|
December 24, 2009 |
KASHI NATH DUBEY Vs. SHANTI PANDEY
|
March 2, 2009 |
KASHI RAM BANSHIDHAR Vs. STATE OF BIHAR WITH
|
May 20, 2009 |
KATIHAR MEDICAL COLLEGE, KATIHAR Vs. KUNDAN KISHPRE, SON OF MOTILAL RAI
|
March 6, 2009 |
KAUSHAL KUSUM, SON OF SHRI BANKESHWARI PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVERNMENT
|
December 22, 2009 |
KAUSHAL LAL SON OF SRI SHRIDHAR LAL Vs. STATE OF BIHAR
|
February 19, 2009 |
KAVITA KUMARI; GUDDI RANI Vs. STATE OF BIHAR
|
January 12, 2009 |
KEDAR NATH JHUNJHUNWALA SON OF LATE SATYANARAYAN JHUNJHUNWALA Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF REVENUE AND LAND REFORMS, GOVERNMENT OF BIHAR
|
November 20, 2009 |
KESHAV KUMAR SINGH SON OF LATE DASAI YADAV Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH ITS SECRETARY
|
September 4, 2009 |
KHATRI Vs. STATE OF BIHAR
|
October 6, 2009 |
KHEM KUMAR SARAWAGI Vs. SUDHIR KUMAR SARAWAGI
|
September 10, 2009 |
KHICHRI RAM Vs. STATE OF BIHAR
|
March 4, 2009 |
KHUSHBOO SHARIVASTAVA, D/O SRI MOHAN PRASAD SHRIVASTAVA Vs. UNION OF INDIA
|
February 6, 2009 |
KHWAJA SHAHID JAAN Vs. STATE OF BIHAR
|
February 13, 2009 |
KIRAN SINHA W/O SHRI UMESH CHANDRA SINGH Vs. STATE OF BIHAR
|
February 5, 2009 |
KISHORI CHOUDHARY S/O SHRI GANOURI CHOUDHARY, ASSISTANT TEACHER, SAHTHA Vs. STATE OF BIHAR
|
December 8, 2009 |
KISHORI LAL Vs. STATE OF BIHAR
|
October 30, 2009 |
KISHORI PRASAD Vs. STATE OF BIHAR WITH
|
March 19, 2009 |
KISHUN MODI Vs. STATE OF BIHAR
|
April 29, 2009 |
KITABUDDIN ANSARI S/O ISUF ANSARI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
December 4, 2009 |
KOTWALI, TOWN & DISTRICT-PATNA Vs. STATE OF BIHAR WITH
|
April 17, 2009 |
KRISHI YANTRA KENDRA Vs. STATE OF BIHAR
|
July 30, 2009 |
KRISHNA KANT LAL S/O SRIDHAR LAL DAS Vs. STATE OF BIHAR AND ORS
|
October 16, 2009 |
KRISHNA KUMAR Vs. BIRENDRA KUMAR SINGH
|
June 30, 2009 |
KRISHNA MOHAN JHA SON OF LATE B.K.JHA Vs. STATE OF BIHAR THROUGH THE COLLECTOR, DARBHANGA
|
July 14, 2009 |
KRISHNA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 2, 2009 |
KRISHNA PRASAD BHAGAT S/O SRI RAM CHANDRA BHAGAT Vs. STATE OF BIHAR
|
October 12, 2009 |
KRISHNA PRASAD SRIVASTAVA S/O RAJ NARAYAN PRASAD SRIVASTAVA Vs. STATE OF BIHAR WITH
|
February 9, 2009 |
KRISHNA SAH ALIAS KRISHNA PRASAD SON OF LATE DWARIKA PRASAD Vs. STATE OF BIHAR
|
January 22, 2009 |
KRISHNAPAL SINGH RAGHUVANSHI SON OF LATE THAKUR RAKSHPAL SINGH Vs. RAVINDRA PRATAP SINGH ALIAS RABINDRA PD.SINGH SON OF LATE THAKUR RAKSHPAL SINGH
|
July 6, 2009 |
KRISHNESHWAR KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD CHAIRMAN
|
July 23, 2009 |
KRITYANAND PRASAD Vs. STATE OF BIHAR
|
September 9, 2009 |
KUAN, DISTRICT-PATNA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HEALTH, GOVERNMENT OF INDIA, NEW DELHI
|
March 26, 2009 |
KULDEEP SAHU Vs. STATE OF BIHAR
|
November 24, 2009 |
KULDEEP YADAV@ KULDEEP PRASAD SON OF LATE MANGAL GOPE Vs. RAM CHARITARA YADAV @ RAM CHARITAR GOPE @ CHAITA GOPE, SON OF LATE RAM PRASAD GOPE
|
September 1, 2009 |
KULWANTI DEVI WIFE OF LATE RAMDEVA SINGH Vs. STATE OF BIHAR
|
March 19, 2009 |
KUM KUM SINGH Vs. STATE OF BIHAR
|
November 26, 2009 |
KUMAR AMAN SON OF SHRI UMESH CHANDRA SHARMA Vs. VICE-CHANCELLOR, BABA BHIM RAO AMBEDKAR UNIVERSITY, MUZAFFARPUR
|
August 5, 2009 |
KUMAR GUPTA RESIDENT OF P.O. AND P.S.-THAKURPUKUR IN THE TOWN OF KOLKATA, WEST BENGAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
|
April 15, 2009 |
KUMAR SINHA SON OF SHRI G.C. SINHA Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM- COMMISSIONER OF COMMERCIAL TAXES, BIHAR
|
November 4, 2009 |
KUMAR SUMAN SINGH @ RANJIT SINGH @ INDRAJIT KUMAR Vs. STATE OF BIHAR
|
January 6, 2009 |
KUMARI ARCHANA @ RINU W/O AJIT RANJAN D/O MADAN MOHAN MISHRA Vs. AJIT RANJAN S/O RAM PRASAD SINGH @ KAILASH SINGH
|
December 2, 2009 |
KUMARI BINDHYAVASINI SHARMA Vs. STATE OF BIHAR AND OTHERS
|
December 8, 2009 |
KUMARI MANORAMA SINHA W/O SRI RAMESH PRASAD SINGH Vs. STATE OF BIHAR
|
July 28, 2009 |
KUNA DEVI Vs. MAHESH YADAV & ORS
|
August 10, 2009 |
KUNAL DEO RANJAN Vs. UNION BANK OF INDIA
|
November 5, 2009 |
KUNDAN KUMAR Vs. STATE OF BIHAR
|
June 30, 2009 |
KUNDAN KUMAR SON OF SRI KANT PRASAD SHARMA Vs. STATE OF BIHAR THROUGH THE SECRETARY/COMMISSIONER, DEPARTMENT OF REVENUE, GOVT.OF BIHAR, PATNA
|
December 8, 2009 |
KUNTI DEVI Vs. STATE OF BIHAR
|
April 10, 2009 |
KUSUM DEVI Vs. STATE OF BIHAR
|
January 28, 2009 |
KUSUM DEVI KHETAN (DECEASED) Vs. STATE OF BIHAR THROUGH THE COLLECTOR
|
July 8, 2009 |
KUWAR UMESH PRATAP MALL Vs. STATE OF BIHAR THROUGH THE ...RESPONDENTS REVENUE SECRETARY, GOVT, OF BIHAR, PATNA
|
December 3, 2009 |
LAL BABU KUMAR @ ALATU SON OF RAM NATH RAI Vs. STATE OF BIHAR WITH
|
March 3, 2009 |
LAL BAHADUR SINGH Vs. STATE OF BIHAR
|
May 20, 2009 |
LALAN RAI Vs. STATE OF BIHAR
|
February 26, 2009 |
LALAN THAKUR S/O LATE BANKE THAKUR Vs. CHAIRMAN, B.S.E.BVIDYUT BHAWAN
|
February 20, 2009 |
LALBAGH, DISTRICT-DARBHANGA, BIHAR Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER
|
January 19, 2009 |
LALIT KISHORE CHOUDHARY Vs. STATE OF BIHAR
|
March 24, 2009 |
LALIT NARAYAN MITHILA UNIVERSITY Vs. DR.S.M.NAQUI IMAM DENTAL COLLEGE AND HOSPITAL, BAHERA, THROUGH ITS SECRETARY, S.M.NAIYAR IMAM SON OF LATE S.M.ZAREEF, R/O BAHERA
|
November 23, 2009 |
LALITA DEVI Vs. STATE OF BIHAR THRU.VIGILANCE
|
November 20, 2009 |
LALITA DEVI DAUGHTER OF JAGLAL MISTRY Vs. SARSWAN KUMAR @ SHRAWAN KUMAR SON OF BHADAI MISTRY
|
April 15, 2009 |
LALLAN SINGH Vs. STATE OF BIHAR THROUGH CBI
|
November 12, 2009 |
LALLAN SINGH Vs. STATE OF BIHAR
|
March 31, 2009 |
LALLUPOKHAR NAW YATAYAT SWAWLAMBI SAHKARI SAMITI LTD., LALLU POKHAR, MUNGER Vs. STATE OF BIHAR
|
October 13, 2009 |
LALMATI DEVI WIFE OF SRI BACHCHU PRASAD Vs. STATE OF BIHAR WITH
|
November 25, 2009 |
LALO MANDAL Vs. STATE OF BIHAR
|
September 8, 2009 |
LALO MANDAL Vs. STATE OF BIHAR
|
September 19, 2009 |
LALU MALI Vs. STATE OF BIHAR
|
July 14, 2009 |
LALU SINGH Vs. STATE OF BIHAR
|
March 23, 2009 |
LALWARTI SINGH @ LAL BARTI SINGH SON OF LATE VIKRAMA SINGH Vs. STATE OF BIHAR AND RAVITA DEVI @ RAVITA KUWAR
|
June 25, 2009 |
LATAN YADAV Vs. STATE OF BIHAR
|
May 4, 2009 |
LATE PARAS PRSAD SINHA AND VIJAY KUMAR SINHA SON OF CHOUDHARY LALAN PRASAD SINHA Vs. STATE OF BIHAR AND RENU DEVI DAUGHTER OF RAVINDRA PRASAD
|
June 25, 2009 |
LAXMAN YADAV SON OF LATE KADRU YADAV Vs. BANDANI DEVI WIFE OF HASGOURI MAHARA
|
December 17, 2009 |
LAXMI KANT PATHAK Vs. STATE OF BIHAR
|
October 29, 2009 |
LAXMI PASWAN, SON OF LATE KOKAN PASWAN Vs. STATE OF BIHAR
|
July 10, 2009 |
LAXMI PRASAD MANDAL S/O AJAB LAL MANDAL Vs. STATE OF BIHAR
|
September 10, 2009 |
LEELA MOHAN WIFE OF LATE DR.MANI MOHAN Vs. STATE OF BIHAR
|
May 5, 2009 |
LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER
|
October 28, 2009 |
LOLWA @ RAJU Vs. STATE OF BIHAR & ANR
|
November 16, 2009 |
LONI LAVANYA WIFE OF MAJOR RANJEET SONI SINHA Vs. STATE OF BIHAR
|
May 8, 2009 |
LUMBINI BEVERAGES PRIVATE LIMI Vs. COMMISSIONER OF CENTRAL EX
|
January 15, 2009 |
M G M COLLEGE & L S K HOSPITAL Vs. UNION OF INDIA
|
April 20, 2009 |
M/S HIMALAYA AGRO CHEMICALS PVT.LTD. Vs. STATE OF BIHAR WITH
|
February 26, 2009 |
M/S TRIPATHY POULTRY PRODUCTS COMPANY, SUNDARPUR, GYANPUR, BHADOHI ( U.P.) Vs. STATE OF BIHAR AND ORS.
|
July 2, 2009 |
M/S. BIKANER PLASTO FLEX PVT. LTD Vs. STATE OF BIHAR
|
February 4, 2009 |
M/S.PROGRESSIVE-MVR JOINT VENTURE Vs. STATE OF BIHAR
|
April 24, 2009 |
MAA TAPESHWARI CONSTRUCTION (P) LTD.THROUGH DEEPAK KUMAR, ITS MG.DIRECTOR, SINGH KOTHI Vs. UNION OF INDIA THROUGH THE REGISTRAR OF COMPANIES, BIHAR, PATNA
|
September 10, 2009 |
MAA VINDHYAVASINI ENTERPRISES Vs. STATE OF BIHAR
|
August 12, 2009 |
MADAN MOHAN PD NARAIN SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
November 23, 2009 |
MADANJEE SON OF SHRI DEO NARAIN RAM, RESIDENT OF VILLAGE-MOHALLA KAJI GOLA Vs. MADHYA BIHAR GRAMIN BANK, MINA PIAZA, SOUTH OF MUSEUM
|
January 5, 2009 |
MADESHWAR PRASAD SINGH S/O LATE CHAMRU SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR, PATNA
|
January 28, 2009 |
MADHESHWAR PRASAD Vs. STATE OF BIHAR
|
November 16, 2009 |
MADHO LAL PRASAD, S/O LATE ASHRFI SAH Vs. STATE OF BIHAR
|
March 27, 2009 |
MADHU KUMARI @ KUMARI AWANTIKA Vs. STATE OF BIHAR
|
January 23, 2009 |
MADHULIKA Vs. STATE OF BIHAR
|
July 8, 2009 |
MADHUSUDAN MUKHERJEE Vs. STATE OF BIHAR
|
March 31, 2009 |
MAGADH UNIVERSITY Vs. BIHAR STATE ELECTION COMMISSION WITH
|
April 8, 2009 |
MAHABIR CHOUDHARY Vs. STATE OF BIHAR WITH
|
October 27, 2009 |
MAHABIR PRASAD SINGH S/O LATE SHRI SHAHDEO PRASAD SINGH Vs. STATE OF BIHAR
|
October 28, 2009 |
MAHABIR RAI Vs. STATE OF BIHAR
|
February 11, 2009 |
MAHANT VIJAY NARAIN DAS, CHELA LATE MAHANT BRAJ KISHORE DAS, BASUWARA ASTHAL Vs. STATE OF BIHAR
|
July 29, 2009 |
MAHANTH RAMESHWAR DAS TYAGI Vs. BANK OF INDIA
|
November 26, 2009 |
MAHANTH SHIVANAND GIRI Vs. STATE OF BIHAR WITH
|
April 20, 2009 |
MAHATMA GANDHI INTER COLLEGE, JEHANABAD Vs. STATE OF BIHAR THROUGH SECRETARY-CUM-COMMIS- SIONER, EDUCATION DEPARTMENT, GOVERNMENT OF BIHAR
|
November 17, 2009 |
MAHBOOB ANSARI Vs. STATE OF BIHAR
|
December 21, 2009 |
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
July 13, 2009 |
MAHESH KUMAR Vs. STATE OF BIHAR
|
July 21, 2009 |
MAHESH KUMAR Vs. UNION OF INDIA
|
September 2, 2009 |
MAHESH PRASAD SINGH SON OF SHRI RAMDEO SINGH Vs. STATE OF BIHAR WITH
|
December 9, 2009 |
MAJIBUR RAHMAN Vs. STATE OF BIHAR
|
March 5, 2009 |
MALINI KUMARI W/O SRI DEEPAK KUMAR SINGH Vs. INDIAN OIL CORPORATION THROUGH GENERAL MANAGER,
|
April 10, 2009 |
MALTI DEVI WIFE OF LATE KHILADI SINGH @ GANESH SINGH Vs. STATE OF BIHAR
|
September 4, 2009 |
MAMTA DEVI WIFE OF MADHUSUDAN Vs. BHOLA NATH SAH SON OF RAM PLAINTIFF/PRAVESH SAH
|
February 4, 2009 |
MAMTA KUMARI Vs. STATE OF BIHAR
|
April 7, 2009 |
MANAGEMENT OF CENTRAL SILK BOARD Vs. STATE OF BIHAR
|
January 21, 2009 |
MANAGEMENT OF FOREST PLANTATION DIVISONAL OFFICER Vs. PRESIDING OFFICER LABOUR COURT DALMIANAGAR
|
January 27, 2009 |
MANAGER SHUKLA Vs. UNION OF INDIA
|
June 23, 2009 |
MANAGING DIRECTOR, SPECTRUM COR.SER.LTD. Vs. STATE OF BIHAR
|
June 24, 2009 |
MANAN SAH Vs. STATE OF BIHAR
|
March 4, 2009 |
MANAUR HUSSAIN Vs. STATE OF BIHAR
|
July 29, 2009 |
MANGAN URAON Vs. STATE OF BIHAR
|
July 13, 2009 |
MANI SHANKAR GOPAL Vs. STATE OF BIHAR
|
January 21, 2009 |
MANISH KUMAR VERMA Vs. STATE OF BIHAR AND ORS
|
August 11, 2009 |
MANJU BALA Vs. STATE OF BIHAR
|
April 6, 2009 |
MANJU JAISWAL WIFE OF LATE JAGDISH PRASAD JAISWAL Vs. STATE OF BIHAR
|
January 22, 2009 |
MANOHAR SINGH Vs. STATE OF BIHAR
|
August 12, 2009 |
MANOHAR THAKUR SON OF LATE JAGARNATH THAKUR Vs. STATE OF BIHAR WITH
|
August 31, 2009 |
MANOJ KUMAR BEURA Vs. STATE OF BIHAR
|
February 6, 2009 |
MANOJ KUMAR CHOUDHARY S/O SITA RAM CHOUDHARY Vs. STATE OF BIHAR WITH
|
October 14, 2009 |
MANOJ PRASAD SON OF BAIL RAM PRASAD Vs. STATE OF BIHAR
|
December 10, 2009 |
MANOJ RAI Vs. STATE OF BIHAR
|
March 31, 2009 |
MANOJ SAH @ MANOJ PRASAD Vs. STATE OF BIHAR
|
January 9, 2009 |
MANOKAMNA FOOD PRODUCTS, RAXAUL Vs. STATE OF BIHAR
|
March 26, 2009 |
MANORANJAN NATH SINHA Vs. STATE OF BIHAR
|
October 26, 2009 |
MANTU KUMAR @ RAVI KUMAR @ SAMIR RAJ S/O GANESH PRASAD Vs. STATE OF BIHAR
|
December 18, 2009 |
MANU RAM & ORS., ALL SONS OF LATE RAMESHWAR RAM Vs. AMRENDRA PD.SINGH, S/O LATE RAGHUNATH PD.SINGH
|
July 24, 2009 |
MARKETING UNION LTD.(BISCOMAUN) THROUGH ITS CHAIRMAN (PETITIONER NO.1) Vs. STATE OF BIHAR THROUGH ITS SECRETARY, CO-OPERATIVE DEPARTMENT
|
May 11, 2009 |
MASHHARU RAM @ MUSH HARU HARIJAN SAO SON OF LATE BARO RAM Vs. STATE OF BIHAR THROUGH
|
July 3, 2009 |
MASIH UDDIN Vs. STATE OF BIHAR
|
January 6, 2009 |
MASUD ALAM Vs. STATE OF BIHAR
|
June 22, 2009 |
MATHURA PRASAD @ MATHURA YADAV S/O LATE JAGRUP YADAV Vs. STATE OF BIHAR; SANJAY YADAV S/O DURGA YADAV, DURGA YADAV S/O BARHO YADAV
|
July 17, 2009 |
MATTER OF NEWS ITEM PUBLISHED TIMES OF INDIA, PATNA EDITION Vs. STATE OF BIHAR
|
August 5, 2009 |
MAURYA REALTORS (P) LTD Vs. UNION OF INDIA
|
July 20, 2009 |
MAUSAMI BANO @ MOSMA BANU W/O ABDUL JABBAR; ABDUL JABBAR S/O OF SHAMSHER SARKAR, MD HABIBUR RAHMAN YAD ALI Vs. STATE OF BIHAR, JAHRUL ISLAM S/O ABDUL MANDAL
|
August 13, 2009 |
MD HASHIM ALIAS HASHIM Vs. STATE OF BIHAR
|
April 21, 2009 |
MD IDDU Vs. UNION OF INDIA
|
April 24, 2009 |
MD ISHA Vs. STATE OF BIHAR
|
July 9, 2009 |
MD MOHIUDDIN @ MD UDDIN RAIN SON OF DOMI RAIN Vs. STATE OF BIHAR AND BACHCHA YADAV SON OF LATE NATHUNI YADAV
|
February 9, 2009 |
MD MOINUDDIN Vs. MD MUSTAFA
|
September 9, 2009 |
MD MOJAHID ALIAS MUJAHID Vs. STATE OF BIHAR
|
April 13, 2009 |
MD NEYAZ Vs. STATE OF BIHAR
|
May 12, 2009 |
MD RUSTAM Vs. STATE OF BIHAR, SHAMIM AHMAD S/O LATE ALI AKBAR
|
June 30, 2009 |
MD SABIQUE Vs. STATE OF BIHAR
|
February 5, 2009 |
MD SHAHABUDDIN Vs. STATE OF BIHAR
|
April 22, 2009 |
MD. ARMAN Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENEAL OF POLICE
|
July 20, 2009 |
MD. NIJAN Vs. STATE OF BIHAR
|
September 5, 2009 |
MD. SAGIR Vs. STATE OF BIHAR
|
March 19, 2009 |
MD. SHAHABUDDIN Vs. STATE OF BIHAR
|
April 15, 2009 |
MD. ZAFEERUDDIN KHAN Vs. STATE OF BIHAR AND ANOTHER
|
April 2, 2009 |
MD.ABBAS KHAN Vs. STATE OF BIHAR WITH
|
November 4, 2009 |
MD.ABU ZAFAR SON OF LATE MD.ABBAS Vs. STATE OF BIHAR
|
August 11, 2009 |
MD.ARMAN SON OF HAFIZ AFTAB AHMAD Vs. STATE OF BIHAR THROUGH THE DIRECTOR GENEAL OF POLICE
|
July 20, 2009 |
MD.GYAS Vs. STATE OF BIHAR
|
July 30, 2009 |
MD.HASAN MAJEED, SON OF LATE MA MAJEED, RETIRED SUPERINTENDING ENGINEER Vs. STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVT.OF BIHAR, PATNA
|
February 5, 2009 |
MD.HASIM S/O MD.QUASHIM RESIDENT OF MOHALLA-SHAKMAT KALAN Vs. STATE OF BIHAR THROUGH COMMISSIONER, URBAN DEVELOPMENT.GOVT.OF BIHAR
|
August 12, 2009 |
MD.HUMAYU AKHTAR Vs. RAMESHWAR CHAUDHARY SON OF LATE TILAK DHARI CHAUDHARY
|
August 25, 2009 |
MD.IBRAR S/O MD.IRFAN Vs. STATE OF BIHAR
|
November 23, 2009 |
MD.IMRAN SON OF PEER GULAM, PROPRIETOR OF M/S IMRAN AND CO. Vs. STATE OF BIHAR
|
November 12, 2009 |
MD.ISLAM SON OF LATE MD.MANAN Vs. STATE OF BIHAR
|
November 7, 2009 |
MD.IZHAR Vs. STATE OF BIHAR
|
January 15, 2009 |
MD.JILANI Vs. STATE OF BIHAR
|
January 21, 2009 |
MD.LAIQUR RAHMAN SON OF LATE ABDUS SAMAD Vs. STATE OF BIHAR AND JALIL ALIAS JHALLO SON OF LATE SHEIKH ULFAT
|
August 6, 2009 |
MD.LEYAQUAT Vs. STATE OF BIHAR
|
October 8, 2009 |
MD.MANSOOR ALAM S/O ABDUL MAJEED Vs. STATE OF BIHAR
|
November 11, 2009 |
MD.MOINUDDIN Vs. MD.MUSTAFA
|
September 9, 2009 |
MD.NASIRUDDIN ANSARI SON OF MD.RAFIQUE ANSARI Vs. STATE OF BIHAR
|
January 29, 2009 |
MD.NIJAM Vs. STATE OF BIHAR WITH
|
September 7, 2009 |
MD.NOOR ALAM S/O MD.MANJUR ALAM Vs. STATE OF BIHAR
|
July 21, 2009 |
MD.NOORUDDIN, S/O MD.RAMZAN Vs. STATE OF BIHAR
|
February 18, 2009 |
MD.QUAMRUL HODA SON OF LATE M.ABU SAYEED Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, BIHAR
|
September 11, 2009 |
MD.RAHMAN Vs. STATE OF BIHAR
|
August 18, 2009 |
MD.RAHMAT JUNG KHAN Vs. STATE OF BIHAR
|
July 31, 2009 |
MD.SAGIR Vs. STATE OF BIHAR
|
March 19, 2009 |
MD.SASIQUE SON OF MD.MASRAF Vs. STATE OF BIHAR
|
February 5, 2009 |
MD.SHABBIR, SON OF ABDUL HAFIZ Vs. STATE OF BIHAR
|
February 6, 2009 |
MD.SHAHABUDDIN Vs. STATE OF BIHAR
|
April 15, 2009 |
MD.SHAHABUDDIN SON OF SHRI S.M.HASIBULLAH Vs. STATE OF BIHAR
|
March 24, 2009 |
MD.SHAMIR JUNG KHAN SON OF LATE MD.SHAMSUL JUNG KHAN Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, VIKAS BHAWAN, PATNA
|
May 12, 2009 |
MD.SHAMSHAD S/O MD.ISHALAM Vs. STATE OF BIHAR THROUGH SECRETARY, MINING, NEW SECRETARIAT
|
December 8, 2009 |
MD.SHAMSHAD, S/O MD.HAFIJUDDIN Vs. STATE OF BIHAR WITH
|
January 23, 2009 |
MD.SHAMSUZZAMA Vs. STATE OF BIHAR
|
July 20, 2009 |
MD.SHOHRAB ALI @ SOHRAB Vs. STATE OF BIHAR
|
February 25, 2009 |
MD.SHOIB ALAM SON OF LATE BAHARUDDIN Vs. MD.SALAHUDDIN SON OF IATE JALILUDDIN
|
August 10, 2009 |
MD.UNUSH SON OF LATE ABDUL AZIZ Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM- SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR, PATNA
|
July 21, 2009 |
MEENA DEVI Vs. STATE OF BIHAR
|
August 27, 2009 |
MEENA DEVI Vs. STATE BANK OF INDIA
|
January 21, 2009 |
MEENA DEVI WIFE OF LATE UMA SHANKAR OJHA Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2009 |
MEENA SINGH Vs. UNION OF INDIA
|
March 20, 2009 |
MEHRUN NESA Vs. STATE OF BIHAR
|
May 8, 2009 |
MERCK LIMITED, DR.ANNIE BESANT Vs. STATE OF BIHAR THROUGH THE SECRETARY, LABOUR RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT BUILDING, VIKAS BHAWAN, BAILEY
|
September 16, 2009 |
MERRY ELIZABETH W/O LATE SHRIKANT TIWARY Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
July 23, 2009 |
MIKKI SHARMA @ MANI BHUSHAN SHARMA Vs. STATE OF BIHAR
|
September 11, 2009 |
MIRA TIBREWAL Vs. STATE OF BIHAR
|
October 29, 2009 |
MISHRI LAL YADAV S/O LATE BARISH LAL YADAV Vs. STATE OF BIHAR
|
October 13, 2009 |
MITHILESH KUMARI SRIVASTAVA WIFE OF SHYAM SUNDER PRASAD SRIVASTAVA Vs. STATE OF BIHAR; ZAFAR ALAM SON OF SHAMEER KHAN, AMIR ALAM KHAN SON OF ZAFAR ALAM KHAN
|
April 20, 2009 |
MITHILESH PRASAD S/O LATE Y.P.SINHA Vs. CENTRAL ADMINISTRATIVE
|
March 2, 2009 |
MITHILESH PRASAD SINGH Vs. STATE OF BIHAR
|
January 5, 2009 |
MOHAMMAD IBRAR AHMAD SON OF LATE MUKARRMUL HAQUE Vs. STATE OF BIHAR THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT
|
July 30, 2009 |
MOHAMMAD QUAMRUZZAMAN @ QUAMRUZZAMA, SON OF MD HANIF Vs. STATE OF BIHAR; SAMRU NISAN @ SAMRUNNISAN, DIVORCED WIFE OF MD QUAMMRUZZAMAN
|
July 29, 2009 |
MOHAMMAD RUSTAM Vs. ANWAR AHMAD
|
March 20, 2009 |
MOHAN KUMAR KHANDELWAL Vs. STATE OF BIHAR
|
July 25, 2009 |
MOHAN RAI Vs. STATE OF BIHAR
|
April 10, 2009 |
MOHAN SINGH Vs. STATE OF BIHAR
|
May 6, 2009 |
MOHD. IMRAN Vs. STATE OF BIHAR
|
November 12, 2009 |
MOHINDER LAL Vs. STATE OF BIHAR
|
September 3, 2009 |
MOKHTAR ALAM Vs. STATE OF BIHAR
|
January 30, 2009 |
MONARK MONALISA Vs. STATE OF BIHAR
|
January 23, 2009 |
MOSAFIR PRASAD YADAV S/O SRI SANICHAR YADAV Vs. STATE OF BIHAR
|
February 11, 2009 |
MOSMAT SOHAGO KUER Vs. STATE OF BIHAR
|
May 12, 2009 |
MOST TARA DEVI Vs. STATE OF BIHAR
|
August 12, 2009 |
MOST.KALYANI DEVI, WIFE OF LATE LOKNATH JAISWAL (BHAGAT), D/O LATE SURENDRA CHOUDHARY Vs. ARUN MIRDHA, S/O LATE HARISH MIRDHA
|
March 19, 2009 |
MOST.KRISHNA DEVI W/O LATE RAM NIWAS SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY, WATER RESOURCES (IRRIGATION) DEPARTMENT
|
February 17, 2009 |
MOST.PARWATI DEVI WIFE OF LATE SRIKANT SHARMA Vs. STATE OF BIHAR
|
September 11, 2009 |
MOSTT.GEETA SHARMA @ GEETA DEVI, W/O LATE RAJ KUMAR SHARMA Vs. RADHA RANI SHARMA, W/O LATE LAKSHMI NARAIN SHARMA
|
February 4, 2009 |
MOSTT.SIYA JANKI DEVI, WIFE OF SIGASHAN PANDIT,RESIDENT OF VILLAGE BASRA, P.O. MANJHAWLIA, P.S.MAJHAWALIA, DISTT. BETTIAH (WEST CHAMPARAN) AT PRESENT VILLAGE GAUNAHA, P.O. AND P.S. GAUNAHA, DISTT. BETTIAH ( WEST CHAMPARAN ) Vs. THE STATE OF BIHAR, THROUGH SECRETARY CO
|
March 18, 2009 |
MOSTT.SOFIA BEGUM @ SOFIA KHATOON Vs. STATE OF BIHAR
|
August 6, 2009 |
MOTI LAL MAHTO S/O LATE JHARILAL MAHTO Vs. STATE OF BIHAR
|
July 2, 2009 |
MR.SUBEJAN SON OF LATE MD.ISHAQUE Vs. UNION OF INDIA THROUGH ITS DIRECTOR GENERAL, DEPARTMENT OF POSTS, GOVERNMENT OF INDIA, NEW DELHI
|
July 9, 2009 |
MRIDULA KUMAR SINHA Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT COMMISSIONER AND SECRETARY TO GOVT, OF BIHAR, VIKAS BHAWAN
|
January 19, 2009 |
MRITUNJAY SRIVASTAVA @ MRITUNJ Vs. SABITA PANDEY
|
April 27, 2009 |
MUFFASIL, DISTRICT-GAYA Vs. UNION OF INDIA THROUGH ITS CHAIRMAN, RAILWAY BOARD, NEW DELHI
|
February 3, 2009 |
MUKESH KUMAR ALIAS MUKESH PRASAD Vs. STATE OF BIHAR
|
December 9, 2009 |
MUKESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 30, 2009 |
MUKESH KUMAR THAKUR Vs. UNION OF INDIA
|
May 13, 2009 |
MUKESH KUMAR; VISHUN DUTTA MISHIR @ KISHUNDUTT MISHIR Vs. KISHUNDATT MISSIR; MOSTT KUNTI DEVI @ KANAK DEVI
|
April 13, 2009 |
MUKTA ARTS LIMITED, MUMBAI Vs. ANKIT FILMS, PATNA
|
August 5, 2009 |
MUMTAZ BANO ARZOO W/O MD. ISHTAYAQUE Vs. STATE OF BIHAR
|
August 20, 2009 |
MUNMA DEVI Vs. STATE OF BIHAR
|
October 6, 2009 |
MUNNA ALAM Vs. STATE OF BIHAR
|
January 29, 2009 |
MUNNA LAL Vs. STATE OF BIHAR
|
August 27, 2009 |
MUNNA SHARMA ALIAS MUNNA MISTRY Vs. STATE OF BIHAR
|
August 13, 2009 |
MUNNI DEVI SHARMA WIFE OF SRI PRABHAT KUMAR SHARMA Vs. STATE ELECTION COMMISSION, SONE BHAWAN, BIRCHAND PATEL PATH, PATNA THROUGH THE STATE ELECTION COMMISSIONER
|
December 23, 2009 |
MUNNI ROY, S/O LATE BRAHMDEO ROY Vs. STATE OF BIHAR
|
February 19, 2009 |
MURARI YADAV Vs. STATE OF BIHAR
|
November 7, 2009 |
MURLIDHAR SINGH Vs. STATE OF BIHAR
|
July 14, 2009 |
MUZAFFARPUR Vs. BIHAR STATE ELECTRICITY BOARD
|
January 22, 2009 |
MUZAFFARPUR ZILA KHADI GRAMODYOG SANGH Vs. STATE OF BIHAR
|
January 29, 2009 |
NAGAD PANDEY @ RAM NAGAD PANDEY Vs. STATE OF BIHAR
|
August 7, 2009 |
NAGARJUNA CONSTRUCTION COMPANY LTD Vs. STATE OF BIHAR CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
|
April 13, 2009 |
NAGDEO SINGH SON OF MAHGU SINGH Vs. STATE OF BIHAR
|
April 28, 2009 |
NAGENDRA Vs. STATE OF BIHAR
|
March 30, 2009 |
NAGENDRA KUMAR Vs. MD.MURTAZA S/O LATE NAYAMAT ALI
|
April 15, 2009 |
NAGENDRA RAI Vs. RAJEEV RANJAN SINGH : STATE OF BIHAR
|
January 30, 2009 |
NAGESHWAR OJHA SON OF RAM BECHAN OJHA Vs. UNION OF INDIA THROUGH SECRETARY, HOME DEPARTMENT, NEW DELHI
|
October 27, 2009 |
NAGINA DEVI Vs. STATE OF BIHAR
|
July 29, 2009 |
NAGINA KHATOON W/O ALI IMAM D/O LATE ABDUL HAFIZ Vs. STATE OF BIHAR AND ORS
|
August 17, 2009 |
NAGMATI DEVI W/O SRI DHARMENDRA SINGH Vs. STATE OF BIHAR
|
November 19, 2009 |
NAHID FIRDOSH D/O RATIO AHMAD Vs. STATE OF BIHAR
|
November 18, 2009 |
NAMIRA CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
|
August 5, 2009 |
NAND KISHOR KEWAT Vs. STATE OF BIHAR
|
March 19, 2009 |
NAND KISHORE KESHRI SON OF LATE BHAGWAN DAS KESHRI Vs. STATE OF BIHAR
|
August 31, 2009 |
NAND KISHORE PRASAD YADAV Vs. SHIV CHANDRA SAHNI
|
March 23, 2009 |
NAND KISHORE RAI, SON OF LATE RAM AWATAR RAI Vs. STATE OF BIHAR
|
April 9, 2009 |
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
January 15, 2009 |
NAND KISHORE VERMA Vs. KAPILDEO SINGH : STATE OF BIHAR
|
October 15, 2009 |
NAND KISHORE VERMA S/O LATE KRISHNA NAND VERMA MOH. Vs. THE STATE OF BIHAR THROUGH THE VIGILANCE
|
December 15, 2009 |
NAND KUMAR JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY CUM COMMISSIONER
|
April 10, 2009 |
NAND KUMAR PASWAN Vs. STATE OF BIHAR
|
May 20, 2009 |
NAND KUMAR SON OF LATE SHIV CHANDRA SINGH Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR
|
December 9, 2009 |
NANDU SINGH Vs. STATE OF BIHAR
|
October 12, 2009 |
NANDU, SON OF LATE MAHANGU SAO AND ORS Vs. STATE OF BIHAR AND DHANANJAY KUMAR, SON OF LAL BABU GUPTA
|
August 18, 2009 |
NARENDER NARAYAN SINGH Vs. STATE OF BIHAR
|
April 10, 2009 |
NARENDRA KUMAR Vs. STATE OF BIHAR
|
October 30, 2009 |
NARENDRA KUMAR @ SINGH Vs. STATE OF BIHAR
|
April 6, 2009 |
NARENDRA KUMAR @ SINGH Vs. STATE OF BIHAR
|
August 17, 2009 |
NARENDRA KUMAR PANDEY @ SUNIL PANDEY Vs. STATE OF BIHAR
|
January 19, 2009 |
NARESH KAHAR SON OF LATE MANKI RAM Vs. SATYA NARAYAN PRASAD SON OF LATE MUNSI GOVIND PRASAD
|
May 5, 2009 |
NARESH METAL INDUSTRIES Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
|
January 15, 2009 |
NARESH SINGH Vs. STATE OF BIHAR
|
April 21, 2009 |
NARESH YADAV SON OF SRI MATHURA YADAV Vs. STATE OF BIHAR
|
May 22, 2009 |
NATIOANL HIGHWAY AUTHORITY OF INDIA Vs. UNION OF INDIA
|
January 16, 2009 |
NATIONAL HIGHWAY AUTHORITY OF INDIA, PROJECT IMPLEMENTATION UNIT Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF
|
January 16, 2009 |
NATIONAL INSURANCE COMPANY LTD.THROUGH PRAVIN KUMAR SINHA Vs. BHAGWAT BHAGAT, S/O LATE BHOLA BHAGAT
|
April 15, 2009 |
NAVEEN KUMAR SON OF SATYA PRAKASH Vs. STATE BANK OF INDIA THROUGH ITS CHIEF GENERAL MANAGER, NARIMAN POINT, MUMBAI
|
September 11, 2009 |
NAVIN CHANDRA SON OF SHRI RAJESHWAR PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, JOINT
|
February 16, 2009 |
NAVIN KUMAR @ NABIN KUMAR Vs. STATE OF BIHAR
|
July 2, 2009 |
NAVIN THAKUR Vs. STATE OF BIHAR
|
August 11, 2009 |
NAW BHARAT JAGRITI KENDRA MOHALLA CONGRESS MAIDAN, THROUGH ITS SECRETARY, AND OTHERS Vs. PATNA MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER
|
February 6, 2009 |
NAWAL KISHORE SINGH Vs. PURSHOTTAM MAHARAJ
|
May 28, 2009 |
NAWAL KISHORE SINGH S/O SHRI CHEDI SINGH Vs. STATE OF BIHAR
|
July 31, 2009 |
NAWAL PATEL Vs. RAMAWATI DEVI
|
February 27, 2009 |
NAZMA KHATOON Vs. STATE OF BIHAR
|
December 24, 2009 |
NEEL KAMAL STEELS PVT.LTD. Vs. BIHAR STATE ELECTRICITY BOARD
|
January 20, 2009 |
NEELAM DEVI Vs. UNION OF INDIA
|
June 23, 2009 |
NEELAM DEVI WIFE OF BISHWANATH PRASAD Vs. STATE OF BIHAR AND CHANDRA BHUSHAN PRASAD SON OF SHRADHANAND PRASAD
|
July 1, 2009 |
NEELAM KUMARI Vs. STATE OF BIHAR
|
January 16, 2009 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. STATE OF BIHAR
|
February 3, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. FATIMA KHATOON
|
February 19, 2009 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOTILAL PADAMPAT UDYOG SUGAR MILL LTD.
|
March 20, 2009 |
NEW SWADESHI SUGAR MILLSLTD Vs. STATE OF BIHAR
|
February 28, 2009 |
NIBHA KUMARI WIFE OF SRI SUDHIR KUMAR Vs. STATE OF BIHAR
|
February 24, 2009 |
NIGAR SULTANA DAUGHTER OF SRI GULAM RASHOOL Vs. STATE OF BIHAR THROUGH THE COMMISSIONER- CUM-SECRETARY, HUMAN RESOURCES DEPT., GOVT, OF BIHAR, PATNA
|
June 30, 2009 |
NILGIRI SLEEPERS (PVT ) LTD Vs. COMMISSIONER OF INCOME TAX-I, PATNA
|
May 8, 2009 |
NIRAJ KUMAR, S/O-BAIJNATH PRASAD Vs. INDIAN OIL CORPORATION LTD.
|
March 26, 2009 |
NIRANJAN KUMAR NANDA Vs. STATE OF BIHAR
|
April 10, 2009 |
NIRANJAN SINGH Vs. STATE OF BIHAR
|
July 6, 2009 |
NIRMALA DEVI Vs. RAJ KUMARI DEVI
|
February 17, 2009 |
NISHAR HUSSAIN DAR SON OF MD.ABDULLAH Vs. UNION OF INDIA THRU.NCB
|
October 16, 2009 |
NITYA KUMARI Vs. THE STATE OF BIHAR
|
November 3, 2009 |
NITYA NAND TIWARY SON OF LATE BRAJ BHUSHAN TIWARY Vs. STATE OF BIHAR THROUGH CORNMISSIONCR- CUM-SECRETARY, DEPARTMENT OF CO-OPERATIVE, GOVT.OF BIHAR, NEW SECRETARIAT.PATNA
|
July 8, 2009 |
OBAIDUR RAHMAN SON OF LATE SHAH HAFIZUR RAHMAN Vs. STATE OF BIHAR
|
June 29, 2009 |
OF BHUSHAN BISHAMBHAR BARMA Vs. STATE OF BIHAR AND DR.MUMTAZUL HASSAN S/O LATE DR. ZAHIRUL HASSAN
|
June 30, 2009 |
OF LATE BASUDEO SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, WATER RESOURCES DEPARTMENT, GOVERNMENT OF BIHAR, SINCHAI BHAWAN, 3RD SECRETARIAT, PATNA
|
February 18, 2009 |
OFFICIAL LIQUIDATOR HIGH COURT Vs. MAHENDRA PRASAD
|
April 9, 2009 |
OM PRAKASH Vs. STATE OF BIHAR
|
October 6, 2009 |
OM PRAKASH GOND S/O SHIVMUNI GOND Vs. STATE OF BIHAR
|
June 30, 2009 |
OM PRAKASH GUPTA Vs. ARBIND KUMAR
|
September 17, 2009 |
OM PRAKASH GUPTA SON OF CHHEDI LAL GUPTA Vs. STATE OF BIHAR
|
February 27, 2009 |
ONKAR NATH PATHAK Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
|
May 19, 2009 |
ORCHID HEALTH CARE Vs. AGLOWNED LTD
|
September 3, 2009 |
ORCHID HEALTHCARE, CHENNAI Vs. AGLOWMED LTD., PATNA
|
September 3, 2009 |
ORIENTAL INSURANCE CO.LTD., BRANCH SITAMARHI Vs. MOSTT.NIRMALA DEVI WIFE OF LATE LALLAN RAI
|
May 6, 2009 |
ORIENTAL INSURANCE COMPANY LTD, BRANCH MANAGER, KUTCHARI ROAD, BEGUSARAI Vs. SUNAINA DEVI
|
January 16, 2009 |
ORIENTAL INSURANCE COMPANY LTD. Vs. STATE OF BIHAR
|
March 23, 2009 |
P.S.-JAKKANPUR, PATNA Vs. STATE OF BIHAR
|
January 29, 2009 |
P.S.AHIYAPUR Vs. JANKI DEVI W/O LATE RAM BILASH PRASAD
|
March 5, 2009 |
PAN KUER Vs. MANJU DEVI
|
March 3, 2009 |
PANKAJ KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
February 26, 2009 |
PAPPU SINGH ALIAS ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
April 10, 2009 |
PAR MOHAN DAS S/O SRI TARANI DAS Vs. VICE-CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY.PUSA, SAMASTIPUR
|
November 27, 2009 |
PARAS NATH SINHA Vs. STATE OF BIHAR
|
August 28, 2009 |
PARASMANI DEVI WIFE OF LATE HARI BOL YADAV Vs. STATE OF BIHAR
|
February 9, 2009 |
PARI DEVI WIFE OF SRI JATTU RAI Vs. BILLU ALIAS MASTER BILLA, SON OF A.K. SINGH WITH
|
September 18, 2009 |
PARITOSH KUMAR GHOSH SON OF PRAVESH CHANDRA GHOSH Vs. STATE OF BIHAR
|
May 15, 2009 |
PARMANAND PRASAD Vs. UNION OF INDIA
|
February 18, 2009 |
PARSHURAM SAH SON OF SRI BANARASHI SAH Vs. STATE OF BIHAR
|
May 28, 2009 |
PARTHA MUKHERJEE, THE SENIOR MARKETING MANAGER Vs. STATE OF BIHAR
|
September 15, 2009 |
PARTNER AJAI KUMAR JHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, WATER RESOURCES (IRRIGATION) DEPARTMENT, GOVERNMENT OF BIHAR, SICHAI BHAWAN, PATNA
|
April 7, 2009 |
PARVEZ ALAM, SON OF MUSTKIBH ANSARI Vs. STATE OF BIHAR
|
January 16, 2009 |
PASHUPATI NATH SINGH & DHARAMNATH SINGH BOTH SONS OF LATE ANANT SINGH Vs. MUSMAT KUSUM KUNWAR, WIFE OF LATE JALESHWAR SINGH @ RATAN SINGH
|
February 4, 2009 |
PASPAT PRASAD Vs. STATE OF BIHAR
|
December 7, 2009 |
PATLIPUTRA CONSTRUCTION Vs. STATE OF BIHAR
|
May 15, 2009 |
PATNA JIIA TAMTAM MAZDDOR UNION, HEAD OFFICE, ANISABAD, PATNA Vs. UNION OF INDIA
|
May 14, 2009 |
PATNA MUNICIPAL CORPORATION Vs. RAJENDRA PRASAD
|
August 6, 2009 |
PAWAN KUMAR Vs. STATE OF BIHAR WITH
|
January 7, 2009 |
PAWAN KUMAR Vs. STATE OF BIHAR
|
November 3, 2009 |
PAWAN KUMAR @ PAWAN KR.AGRAWAL SON OF LATE CHAJJU RAM Vs. STATE OF BIHAR WITH
|
September 14, 2009 |
PAWAN KUMAR PURVEY Vs. STATE OF BIHAR
|
November 24, 2009 |
PAWAN KUMARI Vs. STATE OF BIHAR
|
October 27, 2009 |
PHEKANI DEVI Vs. LALLAN BHAGAT
|
April 6, 2009 |
PHOOL KUMARI RANI Vs. BHARAT SANCHAR NIGAM LTD.THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR, BSNL, STATESMAN HOUSE, BARAKHAMBHA ROAD, NEW DELHI
|
April 17, 2009 |
PHULJHARIA DEVI W/O LATE MUNKA RAI Vs. STATE OF BIHAR THROUGH THE COLLECTOR, PATNA
|
September 18, 2009 |
POONAM DEVI Vs. SURENDRA PRASAD
|
October 13, 2009 |
PRABHA DEVI Vs. STATE OF BIHAR
|
April 29, 2009 |
PRABHA DEVI WIFE OF SRI RAMDAYAL SAH Vs. STATE OF BIHAR
|
April 29, 2009 |
PRABHAT KUMAR Vs. RAJENDRA AGRICULTURAL UNIVERSITY, PUSA (SAMASTIPUR) BIHAR WITH
|
October 28, 2009 |
PRABHAT KUMAR KANODIA Vs. STATE OF BIHAR
|
January 20, 2009 |
PRABHAT SINGH Vs. STATE OF BIHAR
|
December 9, 2009 |
PRABHAWATI SINHA D/O SRI HEMANT SINHA Vs. HEERA RAI S/O LATE BABU LAL RAI
|
October 28, 2009 |
PRABHU DAYAL AGRAWAL SON OF LATE MOHAN LAL AGRAWAL Vs. SMT.LEELAWATI DEVI WIFE OF SRI BHAIRO NATH KESRI
|
March 20, 2009 |
PRABHUNATH SINGH Vs. STATE OF BIHAR
|
April 20, 2009 |
PRADIP KUMAR @ PRADEEP KUMAR GUPTA S/O LATE YAWAT CHAND PRASAD Vs. YOGENDRA PRASAD S/O LATE YAWAT CHANDRA PRASAD
|
February 4, 2009 |
PRADIP KUMAR SARAVGI Vs. COMMISSIONER OF INCOME TAX
|
August 26, 2009 |
PRAMILA DEVI Vs. STATE ELECTION COMMISION
|
November 13, 2009 |
PRAMILA GUPTA WIFE OF A K GUPTA Vs. STATE OF BIHAR AND SAVITRI DEVI WIFE OF JAGDISH CHANDRA GUPTA
|
June 24, 2009 |
PRAMOD KUMAR Vs. STATE OF BIHAR WITH
|
March 16, 2009 |
PRAMOD KUMAR SON OF LATE LAL BIHARI PRASAD Vs. STATE OF BIHAR WITH
|
December 23, 2009 |
PRASAD Vs. STATE OF BIHAR AND DHARMENDRA PRASAD SON OF SRI RAMCHANDRA PRASAD
|
July 2, 2009 |
PRASAD CONSTRUCTION & CO. Vs. UNION OF INDIA WITH
|
January 16, 2009 |
PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, VISHESHWARAIYA BHAWAN, PATNA
|
September 9, 2009 |
PRASHANT KUMAR @ PRASANT KUMAR S/O SRI BRAHMANAND PANDEY Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE/THE COLLECTOR, GOPALGANJ
|
March 17, 2009 |
PRASUN KUMAR SINGH Vs. STATE OF BIHAR WITH
|
February 28, 2009 |
PRATAP NARAYAN MISHRA Vs. STATE OF BIHAR
|
November 26, 2009 |
PRATIBHA PRASAD Vs. STATE OF BIHAR
|
August 24, 2009 |
PRAVEEN KUMAR Vs. STATE OF BIHAR WITH
|
July 29, 2009 |
PRAVEEN KUMAR Vs. BAR COUNCIL OF INDIA
|
September 1, 2009 |
PRAVEEN KUMAR Vs. SPL COMM FOR B S BAR COUNCIL, PATNA
|
April 13, 2009 |
PRAVIN KUMAR SINHA Vs. STATE OF BIHAR
|
January 22, 2009 |
PRAYAG DUTTA TRIPATHI Vs. PATNA UNIVERSITY
|
November 11, 2009 |
PRAYAG SHARMA SON OF SRI RAM CHANDRA SHARMA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER, HOME (POLICE) DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
April 1, 2009 |
PREETI SINHA Vs. STATE OF BIHAR
|
August 18, 2009 |
PREM KUMAR SINGH Vs. STATE OF BIHAR
|
January 22, 2009 |
PREM NARAIN SINGH SON OF LATE RAM SWARATH SINGH Vs. BHAGIRATHI SINGH SON OF LATE LOKNATH SINGH
|
July 1, 2009 |
PREM SHANKAR MAHARAJ SON OF LATE JAMUNA MAHARAJ Vs. STATE OF BIHAR
|
June 25, 2009 |
PREM SHANKAR PRASAD VERMA Vs. STATE OF BIHAR
|
October 9, 2009 |
PREMLATA DEVI WIDOW OF LATE.KRISHNA KANT PRASAD Vs. SMT.RADHA DEVI WIDOW OF LATE BANARSI PD.SAH
|
March 20, 2009 |
PRESENTLY RESIDING AT MOHALLA-MOGHALPURA, P.S.- LAHERIASARAI, DISTRICT-DARBHANGA Vs. STATE OF BIHAR
|
February 18, 2009 |
PRITHVI RAJ YADAV @ PRITHVI YADAV Vs. STATE OF BIHAR
|
January 21, 2009 |
PRIYANKA HANSA Vs. STATE OF BIHAR
|
August 19, 2009 |
PROF.(DR.) JAGDISH PD.SHARMA S/O LATE TIPAN PRASAD SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT.GOVERNMENT OF BIHAR, PATNA
|
October 6, 2009 |
PROF.VIJAY KUMAR SINGH, PRESIDENT, A.M.COLLEGE TEACHERS ASSOCIATION, GAYA Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
August 25, 2009 |
PUJAN SINGH, JAI RAM SINGH S/O RAM BILAS SINGH Vs. STATE OF BIHAR
|
January 23, 2009 |
PUNAM CHOUDHARY Vs. STATE OF BIHAR
|
May 18, 2009 |
PUNAM SINGH Vs. STATE OF BIHAR
|
February 9, 2009 |
PYRITES PHOSPHATES AND CHAMICALS LTD Vs. STATE
|
January 22, 2009 |
R. JAYA PRAKASH Vs. STATE OF BIHAR THROUGH HOME SECRETARY
|
April 6, 2009 |
R.B.S.CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
|
July 1, 2009 |
RABINDER KUMAR SINHA SON OF LATE GANDOURI SINHA Vs. STATE OF BIHAR WITH
|
March 17, 2009 |
RABINDRA NATH MISHRA Vs. PRESIDING OFFICER CENTRAL GOVT
|
January 15, 2009 |
RABINDRA NATH SAHA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER CUM SECRETARY, FOOD SUPPLY AND COMMERCE DEPARTMENT, NEW SECRETARIATE, PATNA
|
November 30, 2009 |
RADHA KRISHNA SAH, SON OF BANSH BIHARI SAN Vs. STATE OF BIHAR; DISTRICT MAGISTRATE-CUM-DISTRICT COLLECTOR; SUB-DIVISIONAL OFFICER AND THE SUPPLY INSPECTOR
|
May 22, 2009 |
RADHA KRISHNA UPADHYA Vs. UNION OF INDIA
|
June 23, 2009 |
RADHA MOHAN OJHA Vs. STATE OF BIHAR
|
October 27, 2009 |
RADHAKANT RAI SON OF LATE PANCHHI RAI; RAM SAGAR SINGH SON OF LATE ADHIK SINGH; AWADHESH SINGH SON OF RAM SAGAR SINGH; SHEO SHANKAR SINGH @ BUDHAN SON OF RAM BHAJJU SINGH Vs. STATE OF BIHAR; RAM BALAK KUNWAR SON OF LATE LUXMI KUNWAR
|
July 17, 2009 |
RADHE SHARMA S/O LATE JAGDEO SHARMA Vs. STATE OF BIHAR
|
July 28, 2009 |
RADHIKA DEVI Vs. RAJESH KUMAR NIRANJAN
|
March 20, 2009 |
RADHIKA RAMAN SINGH Vs. BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK
|
November 6, 2009 |
RAGHAV CONSTRUCTION, SINGHWARA, DARBHANGA Vs. STATE OF BIHAR THROUGH THE SECRETARY, RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
|
March 20, 2009 |
RAGHAV RAI Vs. RAMASHISH RAI
|
April 15, 2009 |
RAGHO PRASAD SINGH, SON OF LATE YOGENDRA SINGH Vs. STATE OF BIHAR, THROUGH THE SECRETARY COMMISSIONER, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
|
January 30, 2009 |
RAGHUBANS SINGH Vs. STATE OF BIHAR
|
March 27, 2009 |
RAGHUNANDAN KESIRI @ RAGHUNANDAN PRASAD KESHRI Vs. AMAR KUMAR SALARPURIA, SON OF BIJAY KUMAR
|
February 11, 2009 |
RAGHUNANDAN THAKUR Vs. UNION OF INDIA
|
November 27, 2009 |
RAGHUNANDAN YADAV Vs. STATE OF BIHAR AND ORS
|
November 12, 2009 |
RAGHUNATH PRASAD SON OF LATE SHITAL PRASAD Vs. RESERVE BANK OF INDIA THROUGH ITS REGIONAL DIRECTOR, THE CHIEF GENERAL MANAGER, RESERVE BANK OF INDIA, MANAGER, RESERVE BANK OF INDIA
|
April 21, 2009 |
RAGHWENDRA SINGH SON OF LATE YOGENDRA SINGH Vs. STATE OF BIHAR
|
February 11, 2009 |
RAHUL KUMAR AGRAWAL SON OF LATE MAHESH KUMAR AGRAWAL Vs. RAJENDRA KUMAR AGRAWAL SON OF LATE DURGA PRASAD AGRAWAL
|
December 22, 2009 |
RAJ BAHADUR PRASAD SHARMA Vs. STATE OF BIHAR
|
January 20, 2009 |
RAJ BALLABH SINGH SON OF LATE KANHAIYA DAYAL SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, ART, CULTURE AND YOUTH DEPARTMENT, BIHAR, PATNA
|
December 2, 2009 |
RAJ BALLABH UPADHYAY Vs. BIHAR STATE ELECTRICITY BOARD
|
January 21, 2009 |
RAJ KAPOOR DAS @ RAJ KAPOOR Vs. STATE OF BIHAR
|
June 30, 2009 |
RAJ KISHOR MAHTO Vs. ROHNI DEVI
|
February 10, 2009 |
RAJ KISHORE KUMAR Vs. STATE OF BIHAR WITH
|
March 3, 2009 |
RAJ KISHORE PRASAD SON OF LATE RAM LAKHAN PRASAD Vs. CENTRAL BOARD OF SECONDARY EDUCATION, DELHI, THROUGH THE CHAIRMAN, C.B.S.E., DELHI
|
April 20, 2009 |
RAJ KUMAR @ RAJ KUMAR SAH Vs. BABY DEVI
|
April 16, 2009 |
RAJ KUMAR CHADDHA SON OF LATE SANT RAM Vs. STATE OF BIHAR AND; RAJESH KUMAR PANDEY SON OF LATE LALIT MOHAN PANDEY
|
August 13, 2009 |
RAJ KUMAR DAS SON OF LATE BASUDEV DAS Vs. STATE OF BIHAR AND SHYAM SUNDAR SHARMA SON OF LATE SAHDEV SHARMA
|
July 21, 2009 |
RAJ KUMAR JHA Vs. STATE OF BIHAR
|
April 2, 2009 |
RAJ KUMAR PASWAN Vs. BIHAR STATE ELEC.BOARD
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January 19, 2009 |
RAJ KUMAR RAI Vs. STATE OF BIHAR
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March 20, 2009 |
RAJ KUMAR SAH Vs. STATE OF BIHAR
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May 12, 2009 |
RAJ KUMAR SETHI, S/O LATE MADANLAL SETHI Vs. STATE OF BIHAR
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April 17, 2009 |
RAJ KUMAR SINGH SON OF SRI BAIDNATH YADAV Vs. STATE OF BIHAR
|
April 25, 2009 |
RAJ KUMAR SON OF LATE RAM KUMAR PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS, GOVERNMENT OF BIHAR
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May 11, 2009 |
RAJ KUMARI DEVI W/O LATE RAMA SHANKAR PRASAD Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
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August 24, 2009 |
RAJ KUMARI DEVI W/O LATE RAMCHANDRA SINGH Vs. MUNDRIKA DEVI, W/O RAM BRIT SINGH
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July 14, 2009 |
RAJ MOHAN SAN Vs. STATE OF BIHAR
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December 18, 2009 |
RAJ MOHAN SINGH, SON OF VISHWANATH SINGH Vs. RAM NAGINA SINGH SON OF LATE RAJESHWARI SINGH
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January 23, 2009 |
RAJ NANDAN CHOUDHARY Vs. BIHAR STATE WARE HOUSING CORPORATION
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July 24, 2009 |
RAJ NARAYAN PANDEY S/O LATE BHAGALU PANDEY Vs. STATE OF BIHAR
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April 10, 2009 |
RAJ NARAYAN SINGH SON OF LATE KAMLA SINGH Vs. OM PRAKASH SINGH
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March 26, 2009 |
RAJDEO THAKUR Vs. UNION OF INDIA
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August 10, 2009 |
RAJEEV KUMAR SINHA Vs. STATE OF BIHAR
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March 3, 2009 |
RAJEEV KUMAR SON OF LATE UMA PANDIT Vs. STATE OF BIHAR
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October 15, 2009 |
RAJEEV RAN VIJAY KUMAR SON OF LATE KAMLESHWAR KUMAR SINGH Vs. STATE OF BIHAR
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April 30, 2009 |
RAJENDRA CHAUDHARY, SON OF LATE RASIK CHAUDHARY Vs. STATE OF BIHAR
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March 18, 2009 |
RAJENDRA PRASAD Vs. STATE OF BIHAR THROUGH THE SECRETARY TO THE STATE GOVERNMENT-CUM- EXCISE COMMISSIONER, BIHAR, PATNA
|
March 24, 2009 |
RAJENDRA PRASAD Vs. BHOLA PRASAD SAH
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March 6, 2009 |
RAJENDRA PRASAD Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
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January 12, 2009 |
RAJENDRA PRASAD YADAV SON OF SRI GAJADHAR GOPE Vs. RAJENDRA AGRICULTURAL UNIVERSITY THROUGH ITS REGISTRAR, HAVING OFFICE AT PUSA, SAMASTIPUR
|
November 23, 2009 |
RAJENDRA SINGH Vs. GENERAL MANAGER EAST CENTRAL RAILWAY
|
August 6, 2009 |
RAJENDRA SINGH S/O LATE KAMAL SINGH Vs. STATE OF BIHAR
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February 26, 2009 |
RAJENDRA SINGH SON OF LATE DHANUSDHARI SINGH Vs. STATE OF BIHAR
|
April 16, 2009 |
RAJENDRA THAKUR Vs. JAWAHAR THAKUR
|
September 8, 2009 |
RAJENDRA THAKUR Vs. STATE OF BIHAR
|
March 24, 2009 |
RAJESH KUMAR JAISWAL Vs. STATE OF BIHAR
|
March 4, 2009 |
RAJESH KUMAR RANJAN SON OF LATE SURESH PRASAD MANDAL Vs. STATE OF BIHAR
|
April 2, 2009 |
RAJESH KUMAR SINGH SON OF RAM SAKAL SINGH Vs. STATE OF BIHAR; AWADESH KUMAR SINGH SON OF NAGADI SINGH; SATYENDRA SINGH SON OF LATE KULDEEP SINGH AND SUDHIR SINGH SON OF BRIJNANDAN SINGH
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August 12, 2009 |
RAJESH RANJAN @ PAPPU YADAV Vs. STATE OF BIHAR
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April 2, 2009 |
RAJESH RANJAN SON OF LATE RAMJEE PRASAD Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM- SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, BIHAR, PATNA
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March 27, 2009 |
RAJESH RANJAN VERMA Vs. STATE OF BIHAR
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October 28, 2009 |
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
February 11, 2009 |
RAJESHWAR RAVIDAS SON OF LATE NATHUNI RAM Vs. STATE OF BIHAR WITH
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February 6, 2009 |
RAJESHWAR SHARMA S/O LATE RAMDEO SINGH & ORS Vs. STATE OF BIHAR & ANR
|
August 6, 2009 |
RAJIV RANJAN SON OF SRI MAHESH PRASAD SHARMA Vs. PUNJAB NATIONAL BANK-7, BHIKAJI KAMA PLACE, NEW DELHI-110066, THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
|
November 7, 2009 |
RAJKISHORE SAH Vs. STATE OF BIHAR
|
October 30, 2009 |
RAJNEESH KISHORE MADHUP S/O RAM CHANDRA SINHA Vs. STATE OF BIHAR
|
July 6, 2009 |
RAJNEESH KISHORE MADHUP, SON OF SRI RAM CHANDRA SINHA, RESIDENT OF CHANDRA BHAWAN, KACCHI PAKKI ROAD, ATARDAH, P.O. Vs. THE STATE OF BIHAR THROUGH COMMISSIONER
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January 15, 2009 |
RAJNIKANT RAKESH Vs. STATE OF BIHAR
|
February 6, 2009 |
RAJNISH KUMAR SON OF LATE SACHCHIDANAND PRASAD SINGH Vs. STATE OF BIHAR
|
March 4, 2009 |
RAJU @ RAJENDRA KAHAR AND ORS Vs. STATE OF BIHAR AND ORS
|
November 6, 2009 |
RAJU PRASAD Vs. STATE OF BIHAR
|
November 3, 2009 |
RAJU TENT HOUSE Vs. STATE OF BIHAR
|
July 25, 2009 |
RAKESH KUMAR S/O SOHAN GOPE Vs. THE STATE OF BIHAR AND SRI LAXMAN RAM, EXECUTIVE MAGISTRATE
|
January 23, 2009 |
RAKESH KUMAR SINGH Vs. UNION OF INDIA
|
September 16, 2009 |
RAKESH KUMAR SINGH S/O LATE RAMENDRA SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY, HOME (SPL.) DEPARTMENT, GOVERNMENT OF BIHAR, OLD SECRETARIAT, PATNA
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July 3, 2009 |
RAKESH KUMAR SINHA Vs. STATE OF BIHAR
|
November 23, 2009 |
RAKESH KUMAR SON OF SRI DEVENDRA NATH MISHRA Vs. STATE OF BIHAR
|
February 10, 2009 |
RAKESH RANJAN SAHAY Vs. STATE OF BIHAR
|
August 3, 2009 |
RAKESH RANJAN SINGH Vs. BIHAR SCHOOL EXAM.BOARD: RESPONDENTS
|
October 28, 2009 |
RAM ASHISH SINGH S/O RAM AWATAR SINGH Vs. STATE OF BIHAR THROUGH COLLECTOR, BUXAR
|
February 12, 2009 |
RAM BAHADUR CHOUDHARY SON OF LATE HART CHAUHAN CHAUDHARY Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR
|
August 28, 2009 |
RAM BALAK RAM S/O LATE BUCHCHUN RAM Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVERNMENT OF BIHAR
|
November 24, 2009 |
RAM BILASH SINGH S/O LATE DEOLAGAN SINGH Vs. STATE OF BIHAR
|
July 10, 2009 |
RAM CHANDRA KUNWAR @ RAMCHANDRA KUMAR Vs. STATE OF BIHAR
|
April 21, 2009 |
RAM CHANDRA YADAV Vs. BALESHWAR YADAV
|
February 26, 2009 |
RAM DAYAL SINGH SON OF YADUNANDAN SINGH Vs. STATE OF BIHAR
|
February 5, 2009 |
RAM DENI DEVI Vs. CHAIRMAN CUM M D CANARA B
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April 17, 2009 |
RAM DULARI SINHA Vs. SANJAY KUMAR
|
August 27, 2009 |
RAM EKBAL RAI S/O HARKHAN RAI Vs. STATE OF BIHAR WITH
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August 6, 2009 |
RAM KALI DEVI AND ORS. Vs. STATE OF BIHAR AND ANR.
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August 19, 2009 |
RAM KEWAL SINGH @ RAM KEWAL SHARMA SON OF LATE SHITAL SINGH Vs. STATE OF BIHAR
|
November 17, 2009 |
RAM KHELAWAN SAH Vs. ANATHALAYA ASHRAM
|
April 13, 2009 |
RAM KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
January 7, 2009 |
RAM KRISHNA PRASAD SINGH, S/O SRI RAM BALAK SINGH Vs. STATE OF BIHAR
|
January 7, 2009 |
RAM KRISHNA THAKUR SON OF LATE BASUDEO THAKUR Vs. OM PRAKASH THAKUR SON OF LATE DAROGA THAKUR
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October 28, 2009 |
RAM KUMAR BHARATI ALIAS R.K.BHARATI SON OF LATE DEONANDAN BHARTI Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, BIDYUT BHAWAN, BAILEY ROAD, PATNA
|
January 21, 2009 |
RAM KUMAR MISHRA SON OF LATE KALICHARAN MISHRA Vs. STATE OF BIHAR AND KRISHNA BHOWMIK WIFE OF ASHISH BHOWMIK
|
August 7, 2009 |
RAM KUMAR SINGH, SON OF RAMDEV SINGH Vs. STATE OF BIHAR
|
January 16, 2009 |
RAM KUMARI DEVI WIFE OF SRI KAMAL PASWAN Vs. STATE OF BIHAR
|
December 21, 2009 |
RAM LAKHAN MAHTO SON OF LATE SITA RAM MAHTO Vs. HARI CHARAN MAHTO SON OF LATE SITA RAM MAHTO AND SATYADEO PRASAD SON OF HARI CHARAN MAHTO
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January 23, 2009 |
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
July 1, 2009 |
RAM NANDAN MISHRA. Vs. STATE OF BIHAR
|
February 12, 2009 |
RAM NARESH AZAD S/O RAJENDRA RAI Vs. STATE OF BIHAR
|
November 30, 2009 |
RAM NARESH PRASAD @ RAM NARESH Vs. UNION OF INDIA
|
January 30, 2009 |
RAM NARESH SHARMA Vs. STATE OF BIHAR
|
February 17, 2009 |
RAM NARESH SINGH Vs. STATE OF BIHAR
|
January 12, 2009 |
RAM NATH PRASAD SINGH Vs. STATE OF BIHAR
|
April 21, 2009 |
RAM NATH SINGH Vs. STATE OF BIHAR
|
August 17, 2009 |
RAM NIWAS SINGH S/O LATE RAMJI SINGH Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM- SECRETARY, LAND REFORMS & SURVEY, PATNA
|
December 17, 2009 |
RAM PRAKASH SHARMA Vs. STATE OF BIHART
|
April 10, 2009 |
RAM PRAKASH SHARMA S/O.LATE SHEO KUMAR SHARMA Vs. STATE OF BIHAR AND RAGINI SHARMA W/O.SANJEEV KUMAR SHARMA D/O.MAHESH PRASAD THAKUR (POLICE INSPECTOR)
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April 10, 2009 |
RAM PRAMOD RAI Vs. STATE OF BIHAR
|
January 16, 2009 |
RAM PRASAD SAO Vs. SHEO PRASAD SAO
|
May 19, 2009 |
RAM PRIT RAI AND ORS. Vs. STATE OF BIHAR AND ORS.
|
June 25, 2009 |
RAM RATAN SHARMA HUSBAND OF DECEASED PHULPATO @ FUL PATO AND SON OF LATE RAM SAKAL SHARMA AND SATYA NARAYAN SHARMA ONLY SON OF DECEASED PHULPATO DEVI @ FULPATO AND HIS FATHERS NAME IS RAM RATAN SHARMA Vs. STATE OF BIHAR AND ORS
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August 24, 2009 |
RAM SAKAL SINGH Vs. STATE OF BIHAR
|
September 14, 2009 |
RAM SHRESHTH SINGH SON OF LATE ALAKH SINGH Vs. CHULHAI SINGH SON OF LATE JANG SINGH
|
November 7, 2009 |
RAM SINGH S/O SRI RAJ BALLABH SINGH Vs. STATE OF BIHAR THROUGH THE COLLECTOR, KHAGARIA
|
September 1, 2009 |
RAM SINGHASAN JHA SON OF SHRI UMA JHA Vs. STATE OF BIHAR
|
March 16, 2009 |
RAM SUMRAN MAHTO Vs. STATE OF BIHAR
|
October 27, 2009 |
RAM SURESH SINGH Vs. PATNA MUNICIPAL COR
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August 27, 2009 |
RAM SWARATH SAH SON OF LATE PRAYAG SAH Vs. STATE OF BIHAR
|
February 26, 2009 |
RAM SWAROOP PRASAD SON OF LATE BANSHI PRASAD Vs. STATE OF BIHAR
|
July 29, 2009 |
RAM SWARTH THAKUR SON OF LATE HARINANDAN THAKUR Vs. STATE OF BIHAR
|
April 10, 2009 |
RAM UCHIT RAI Vs. STATE OF BIHAR
|
August 26, 2009 |
RAM VINAY PRASAD KUSHWAHA Vs. STATE OF BIHAR
|
January 7, 2009 |
RAM YATAN PRASAD Vs. STATE OF BIHAR
|
September 1, 2009 |
RAMA KANT RAI SON OF SHRI MANDYAL RAI Vs. STATE OF BIHAR
|
January 16, 2009 |
RAMA KANT SHARMA Vs. STATE OF BIHAR
|
August 17, 2009 |
RAMA KANT TIWARY Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
|
November 13, 2009 |
RAMA NAND JHA SON OF LATE UPENDRA JHA Vs. BIHAR STATE HOUSING BOARD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
|
April 22, 2009 |
RAMA RAMAN SINGH SON OF SRI RAJDEO SINGH Vs. STATE OF BIHAR
|
September 10, 2009 |
RAMA RANJAN PRASAD SINGH Vs. UNION OF INDIA
|
September 7, 2009 |
RAMA SAHNI SON OF LATE SUNAR SAHNI Vs. STATE OF BIHAR
|
September 2, 2009 |
RAMA SHANKAR MISHRA Vs. STATE OF BIHAR
|
April 7, 2009 |
RAMANAND JHA SON OF LATE RAM PADARATH JHA Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
October 8, 2009 |
RAMANUJ PRASAD GUPTA Vs. BIHAR STATE COOPERATIVE MARKETING UNION LTD.
|
February 25, 2009 |
RAMANURAGI SINGH, SON OF SHRI RAMAWTAR SINGH, C/O SHRI PARAS SINGH Vs. STATE OF BIHAR
|
August 31, 2009 |
RAMASHAN OJHA Vs. STATE OF BIHAR
|
February 9, 2009 |
RAMASHRAY SINGH S/O LATE BHAJU SINGH Vs. STATE OF BIHAR
|
April 8, 2009 |
RAMASHRAYA PRASAD S/O LATE RAM KESHWAR PRASAD Vs. STATE OF BIHAR
|
November 16, 2009 |
RAMAWATI DEVI Vs. KRISHNANAND YADAV
|
April 10, 2009 |
RAMAYAN SAH SON OF PARMA SAH Vs. STATE OF BIHAR THROUGH C.B.I.
|
May 14, 2009 |
RAMBABU SINGH Vs. STATE OF BIHAR
|
September 4, 2009 |
RAMBHA KUMARI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 2009 |
RAMBHABAN RAI Vs. RAM SAKHI DEBI
|
February 25, 2009 |
RAMBRAT SINGH SON OF LATE SHEOD HARISINGH Vs. BRANCH MANAGER, CENTRAL BANK OF INDIA, DIGHAWARA, P.O.-DIGHWARA, DIST.-SARAN
|
April 23, 2009 |
RAMCHANDRA PRASAD Vs. B P S C
|
December 24, 2009 |
RAMCHANDRA PRASAD THAKUR S/O LATE NAWLAL THAKUR Vs. STATE OF BIHAR
|
August 5, 2009 |
RAMDEO MAHTON Vs. STATE OF BIHAR
|
October 12, 2009 |
RAMDEO MANDAL Vs. STATE OF BIHAR
|
March 16, 2009 |
RAMDEO PRASAD SON OF LATE RAMDAS PANDIT Vs. STATE OF BIHAR THROUGH THE SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVT.OF BIHAR
|
March 16, 2009 |
RAMDEO YADAV SON OF SRI MANAGER YADAV Vs. STATE OF BIHAR
|
August 31, 2009 |
RAMESH CHANDRA CHATURVEDI Vs. STATE OF BIHAR
|
July 29, 2009 |
RAMESH KUMAR @ RAMESH SINGH SON OF SRI SUKHI SINGH Vs. STATE OF BIHAR
|
April 10, 2009 |
RAMESH KUMAR S/O SRI SAHDEO KUWAR Vs. STATE OF BIHAR
|
November 7, 2009 |
RAMESH KUMAR SINGH Vs. ZONAL MANAGER, ALLAHABAD BANK THE ZONAL MANAGER S.B.I
|
July 29, 2009 |
RAMESH KUMAR SRIWASTAVA Vs. STATE OF BIHAR AND KUMARI SUMAN
|
February 26, 2009 |
RAMESH PRASAD VERMA SON OF LATE AMRESH PRASAD VERMA Vs. STATE OF BIHAR WITH
|
August 21, 2009 |
RAMESHWAR PANDEY SON OF LATE MUNNU PANDEY Vs. SMT.MALTI DEVI WIDOW OF LATE RAMDAYAL PANDEY
|
May 6, 2009 |
RAMESHWAR PRASAD NARAIN SINGH AND ANR. Vs. STATE OF BIHAR AND ANR.
|
December 2, 2009 |
RAMJEE RAI AND ORS. Vs. STATE OF BIHAR
|
November 27, 2009 |
RAMJHARI KUNWAR Vs. STATE OF BIHAR
|
January 21, 2009 |
RAMNATH PASWAN SON OF SRI RAJ DEO PASWAN Vs. STATE OF BIHAR
|
April 29, 2009 |
RAMSARUP INDUSTRIAL CORPORATION Vs. STATE OF BIHAR
|
March 18, 2009 |
RAMU CHOUDHARY Vs. RAMESH JHA
|
October 8, 2009 |
RAMZAN ANSARI Vs. STATE OF BIHAR
|
February 2, 2009 |
RAN VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
November 26, 2009 |
RANBAXY LABORATORIES LIMITED Vs. UNION OF INDIA THROUGH THE MINISTRY OF HEALTH & FAMILY WELFARE, NIRMAN BHAWAN, NEW DELHI
|
February 4, 2009 |
RANDHIR SHARMA ALIAS RUPESH Vs. STATE OF BIHAR
|
January 30, 2009 |
RANJAN KUMAR CHAUHAN Vs. STATE OF BIHAR
|
March 20, 2009 |
RANJANA DEVI WIFE OF SRI SUDHANSHU PRASAD SAH Vs. STATE OF BIHAR
|
December 24, 2009 |
RANJANA GUPTA Vs. PATNA UNIVERSITY
|
January 19, 2009 |
RANJEET KUMAR Vs. STATE OF BIHAR
|
April 30, 2009 |
RANJEET KUMAR Vs. STATE OF BIHAR
|
February 4, 2009 |
RANJEET KUMAR Vs. STATE OF BIHAR, ORS
|
August 24, 2009 |
RANJEET PASWAN S/O RAM BRIKSH PASWAN Vs. STATE OF BIHAR
|
February 10, 2009 |
RANJIT KUMAR Vs. NATIONAL BOARD OF EXAMINATIONS, MINISTRY OF HEALTH
|
September 17, 2009 |
RANJIT KUMAR AND ORS. Vs. STATE OF BIHAR AND ANR.
|
November 13, 2009 |
RANJIT LAL BHAIYA S/O KISHAN LAL BHAIYA Vs. STATE OF BIHAR
|
March 3, 2009 |
RASIK LAL MAHTO Vs. STATE OF BIHAR
|
September 15, 2009 |
RATAN KUMAR Vs. STATE OF BIHAR
|
April 17, 2009 |
RATHI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT
|
February 4, 2009 |
RATNESH KUMAR CHOUDHARY SON OF SHRI SUNDESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, GOVT.OF BIHAR, OLD SECRETARIAT, PATNA
|
November 4, 2009 |
RAVI KUMAR Vs. ELECTION COMMISSION OF INDIA, NIRVACHAN SADAN, ASHOKA ROAD, NEW DELHI THROUGH THE CHIEF ELECTION COMMISSIONER
|
April 23, 2009 |
RAVI PRAKASH @ RAVI PRAKASH NARAYAN @ PAPPU S/O RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
July 29, 2009 |
RAVI SHANKAR PRASAD YADAV SON OF NATHU PRASAD YADAV Vs. STATE OF BIHAR
|
July 29, 2009 |
RAVINDRA KUMAR PANDEY Vs. STATE OF BIHAR
|
January 20, 2009 |
RAVINDRA NARAYAN AGRAWAL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
August 13, 2009 |
RAVINDRA PODDAR SON OF PARMESHWAR PODDAR Vs. THE STATE OF BIHAR AND SATYA NARAYAN GUPTA S/O SHYAM NARAYAN GUPTA
|
January 30, 2009 |
RAY AJAY SHANKER PRASAD SON OF LATE RAY RAJESHWAR PRASAD Vs. SRI BHUPENDRA KAPRI SON OF HARL MOHAN KAPRI
|
August 7, 2009 |
RAYEES Vs. STATE OF BIHAR
|
October 29, 2009 |
REENA DEVI WIFE OF SRI ARVIND KUMAR Vs. STATE OF BIHAR WITH
|
July 29, 2009 |
REKHA DEVI WIFE OF NAGENDRA SINGH; ASHOK SINGH SON OF RAJA SINGH; SONAPATI DEVI WIFE OF ASHOKA SINGH Vs. STATE OF BIHAR; SUMAN DEVI WIFE OF AJIT KUMAR SINGH
|
July 21, 2009 |
RENU CHAKRAVARTY Vs. STATE OF BIHAR
|
December 8, 2009 |
RENU KUMARI WIFE OF SRI PAWAN KUMAR Vs. STATE OF BIHAR
|
January 23, 2009 |
RENU SINGH Vs. PUNJAB NATIONAL BANK
|
October 12, 2009 |
RENU SINGH ALIAS RANA RENU SINGH SISODIA Vs. STATE OF BIHAR
|
November 6, 2009 |
RENUKA DEVI W/O AMAL SINGH Vs. STATE OF BIHAR
|
January 9, 2009 |
RESERVE BANK OF INDIA Vs. HELIOS FINANCE & INVESTMENT LTD.
|
April 13, 2009 |
RICHA JAISWAL D/O RAJ KUMAR JAISWAL Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY HUMAN RESOURCES DEVELOPMENT DEPARTMENT NEW DELHI
|
July 13, 2009 |
RINKU YADAV Vs. STATE OF BIHAR
|
November 11, 2009 |
RISHI KUMAR ISHWAR S/O KAPILDEO ISHWAR Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
|
August 19, 2009 |
RISHIDEO PANDEY SON OF LATE SATYANARAYAN PANDEY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY, PANCHAYATI RAJ, BIHAR, PATNA
|
October 14, 2009 |
RITESH KUMAR SON OF LATE RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR AND SMT.RASHMI KUMAR D/O SRI ANIL KUMAR
|
July 31, 2009 |
ROAD, KOLKATA Vs. STATE OF BIHAR
|
March 3, 2009 |
ROJI KUMARI, WIFE OF BRAJESH SAH Vs. JULEKHA KHATOON, WIFE OF MD.NASIR ALAM
|
February 11, 2009 |
RUBI KUMARI WIFE OF SURESH PRASAD Vs. STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, SHEIKHPURA
|
September 10, 2009 |
RUDRA NAND MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
|
April 6, 2009 |
S G PROJECTS LTD Vs. STATE OF BIHAR
|
July 1, 2009 |
S K FOOD PRODUCT Vs. BIHAR STATE ELECTRICITY BOARD
|
March 3, 2009 |
S K SHANKAR ALIAS SHREE KRISHNA SHANKAR Vs. STATE OF BIHAR
|
August 21, 2009 |
S N PATHAK Vs. STATE OF BIHAR
|
April 24, 2009 |
S N UPADHYAYA Vs. STATE OF BIHAR
|
August 11, 2009 |
S.N.R.KESRI SON OF LATE LAKHI CHAND KESRI Vs. STATE OF BIHAR
|
April 1, 2009 |
S.S.P.S. COLLEGE THROUGH ITS PRINCIPAL SRI INDRAJIT KUMAR SINGH Vs. STATE OF BIHAR THROUGH THE SECRETARY HIGHER EDUCATION
|
September 2, 2009 |
SABZIBAGH, P.S.-PIRBAHORE, DISTT.-PATNA Vs. MOST.SHAHNAZ BANO, WIFE OF LATE MD.YUSUF, RESIDENT OF MOHALLA-SHAHGANJ, P.S.-SULTANGANJ, DISTT.-PATNA
|
March 6, 2009 |
SACHCHIDANAND YADAV Vs. STATE OF BIHAR
|
March 24, 2009 |
SACHIDA NAND PRASAD GUPTA Vs. STATE OF BIHAR
|
January 23, 2009 |
SACHIDANAND MISHRA Vs. BIMLA DEVI SARAF
|
August 10, 2009 |
SACHIDANAND SINGH S/O LATE RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
July 14, 2009 |
SADANAND BAITHA Vs. STATE OF BIHAR
|
December 2, 2009 |
SAH Vs. KEDAR SAH
|
April 8, 2009 |
SAHNAJ BANO WIFE OF MD.SAMIM Vs. MUSSARAT JEHAN WIFE OF MD.SAGIR AHMAD
|
September 9, 2009 |
SAIL DEVI GUPTA Vs. VIJAY MALA DEVI @ BIJIYA DEVI
|
May 13, 2009 |
SAIRA BANO WIFE OF ALI RAZA Vs. STATE OF BIHAR
|
December 10, 2009 |
SAIYADA SHAHIDA BONO Vs. RAMDHARI PD GUPTA
|
May 12, 2009 |
SAIYED HUSSAIN ABBAS RIZWI Vs. STATE INFORMATION COMMISSION
|
November 27, 2009 |
SAJJAN MANJHI @ SANJAN MANJHI Vs. STATE OF BIHAR
|
August 12, 2009 |
SAKAL PASWAN @ SAKAL DUSADH SON OF MOTI PASWAN Vs. STATE OF BIHAR
|
November 30, 2009 |
SAKIL AHMAD @ SHAKIL MIAN Vs. STATE OF BIHAR
|
May 8, 2009 |
SALIM ALIAS SALIMUDDIN Vs. STATE OF BIHAR
|
April 10, 2009 |
SAMIR MUKHERJEE @ SAMEER MURKRJEE Vs. STATE OF BIHAR
|
July 21, 2009 |
SANAUR RAHMAN Vs. STATE OF BIHAR
|
June 30, 2009 |
SANDHYA KUMARI Vs. STATE OF BIHAR
|
November 12, 2009 |
SANGITA KUMARI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEPARTMENT, GOVT.OF BIHAR, PATNA
|
May 13, 2009 |
SANJAY DAS Vs. STATE OF BIHAR WITH
|
September 9, 2009 |
SANJAY DAS SON OF NARAYAN DAS Vs. STATE OF BIHAR WITH
|
November 16, 2009 |
SANJAY DAS,UMESH KUMAR,SADHANA DEVI,ALI MOHAMMAD RAI BHAT Vs. STATE OF BIHAR 2009 (0)
|
September 9, 2009 |
SANJAY KUMAR BHARTIYA Vs. STATE OF BIHAR
|
October 12, 2009 |
SANJAY KUMAR PRIYADARSHI Vs. STATE OF BIHAR
|
January 9, 2009 |
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 17, 2009 |
SANJAY KUMAR SINGH S/O DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
April 2, 2009 |
SANJAY KUMAR SINGH SON OF SRI BIRENDRA SINGH Vs. STATE OF BIHAR WITH
|
August 13, 2009 |
SANJAY KUMAR SON OF SRI KAMESHWAR PATHAK Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR WITH
|
November 17, 2009 |
SANJEET KUMAR GUPTA Vs. STATE OF BIHAR
|
December 7, 2009 |
SANJEEV KUMAR Vs. STATE OF BIHAR
|
October 8, 2009 |
SANSKRIT SHASTRA SANRAKSHAN MANCH Vs. STATE OF BIHAR
|
February 11, 2009 |
SANTOSH @ VIKKY MAHTO S/O BISUN DAYAL Vs. STATE OF BIHAR
|
October 15, 2009 |
SANTOSH KESHARI @ SANTOSH KUMAR KESHARI SON OF SRI AMAMATH KESHARI Vs. STATE OF BIHAR
|
June 30, 2009 |
SANTOSH KUMAR Vs. RAJ KUMARI @ SMT. RAJ KUMARI DEVI
|
September 7, 2009 |
SANTOSH KUMAR Vs. UNION OF INDIA
|
February 17, 2009 |
SANTOSH KUMAR JHA, SON OF LATE GUNANAND JHA Vs. STATE OF BIHAR
|
March 5, 2009 |
SANTOSH KUMAR MAURYA @ SANTOSH KUMAR SON OF PARSHURAM MAURYA Vs. STATE OF BIHAR
|
August 13, 2009 |
SANTOSH PRASAD @ SANTOSH PRASAD VERMA @ SANTOSH Vs. STATE OF BIHAR
|
April 2, 2009 |
SANTOSH PRASAD VERMA @ SANTOSH Vs. STATE OF BIHAR
|
April 15, 2009 |
SANYUKTA DEVI Vs. STATE OF BIHAR
|
September 7, 2009 |
SARAN KSHETRIYA GRAMIN BANK Vs. UNION OF INDIA
|
January 14, 2009 |
SARAOGI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM-COMMISSIONER OF COMMERCIAL TAXES, BIHAR, PATNA
|
December 23, 2009 |
SARAOGI OXYGEN LTD. Vs. STATE OF BIHAR THROUGH THE SEE RETARY-CUM-COMMISSIONER, INDUSTRIES DEPARTMENT, GOVERNMENT OF BIHAR, NEW SECRETARIAT
|
April 16, 2009 |
SARASWATI DEVI Vs. STATE OF BIHAR
|
November 13, 2009 |
SARASWATI FERTILIZER, KARMALICHAK Vs. STATE OF BIHAR
|
May 15, 2009 |
SARBDEO SINGH Vs. STATE OF BIHAR
|
August 13, 2009 |
SARJUG SINGH Vs. UNION OF INDIA
|
January 27, 2009 |
SARJUG SINGH Vs. STATE OF BIHAR
|
February 24, 2009 |
SAROJ KUMAR SON OF SRI SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
|
November 3, 2009 |
SAROJ KUMARI Vs. STATE OF BIHAR
|
April 1, 2009 |
SARVESH KUMAR Vs. STATE OF BIHAR
|
June 30, 2009 |
SARYU PRASAD YADAV SON OF LATE KAILASH PRASAD Vs. STATE OF BIHAR
|
September 8, 2009 |
SATISH CHANDRA JHA Vs. STATE OF BIHAR
|
January 13, 2009 |
SATYA MARANDI Vs. STATE OF BIHAR
|
April 1, 2009 |
SATYA NARAIN GIRI Vs. SATYA NARAIN SAH
|
December 1, 2009 |
SATYA NARAIN GUPTA Vs. PURSHOTTAM DAS TONDON
|
August 10, 2009 |
SATYA NARAYAN PRASAD Vs. STATE OF BIHAR
|
July 10, 2009 |
SATYA NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
|
April 30, 2009 |
SATYA NARAYAN YADAV Vs. STATE OF BIHAR WITH
|
March 25, 2009 |
SATYAM DISTRIBUTORS THROUGH ITS PROPRIETOR YOGENDRA KUMAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPTT.OF HEALTH, GOVT.OF BIHAR, PATNA
|
October 12, 2009 |
SATYANARAYAN SINGH Vs. ELECTION COMMISSION OF INDIA
|
April 17, 2009 |
SATYENDRA KUMAR Vs. STATE OF BIHAR
|
November 12, 2009 |
SATYENDRA RAI @ SATYANDAR KUMAR RAI @ BAJRANG WALI Vs. STATE OF BIHAR
|
May 28, 2009 |
SATYENDRA YADAV @ TORWA SON OF LATE KAMLESH YADAV Vs. STATE OF BIHAR
|
November 20, 2009 |
SAVITRI DEVI WIFE OF SRI SHYAM NARAYAN MISHRA Vs. ASHOK PANDEY WITH
|
September 10, 2009 |
SAZRA KHATOON @ SAJDA KHATOON, W/O LATE MD.NASEEM MIAN Vs. ORIENTAL INSURANCE CO.LTD. THROUGH ITS DIVISIONAL MANAGER
|
April 15, 2009 |
SCORPION EXPRESS PVT LTD Vs. UNION OF INDIA
|
March 26, 2009 |
SECRETARY, ADHOC GOVERNING BODY, JAGDEO MEMORIAL COLLEGE THROUGH HARI NARAYAN SINGH Vs. CHANCELLOR OF THE UNIVERSITIES OF BIHAR
|
March 20, 2009 |
SECRETARY, DEPARTMENT OF HOME, GOVT.OF BIHAR Vs. BRIJ BIHARI PRASAD S/O LATE RAM NAGINA PRASAD, UNION OF INDIA
|
March 3, 2009 |
SECY., SRI OM PRAKASH BARNWAL Vs. STATE OF BIHAR THROUGH ITS CHIEF SECY., OLD SECRETARIAT, PATNA
|
September 9, 2009 |
SEEMA SAHEEN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPART MERIT OF HEALTH AND FAMILY WELFARE
|
September 18, 2009 |
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SAYEEDA KHATOON WIFE OF MD. ALLAUDDIN
|
March 25, 2009 |
SHABINA KHATUN @ SHAMINA KHATUN, SHAHNAZ KHATUN, ANJUM ARA AND MD AZAM ANSARI Vs. STATE OF BIHAR AND FATIMA KHATUN
|
November 26, 2009 |
SHAH WALIULLAH TARIQUE S/O LATE SYED SHAH AZMATULLA Vs. STATE OF BIHAR
|
November 24, 2009 |
SHAHEDA QUAMER W/O QAIYOUM UZZAMAN Vs. STATE OF BIHAR
|
October 29, 2009 |
SHAHEEN ALIAS PALLAWI Vs. STATE OF BIHAR
|
December 22, 2009 |
SHAHID HADI Vs. STATE OF BIHAR
|
February 26, 2009 |
SHAIL KUMARI DEVI Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD, PATNA
|
November 26, 2009 |
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
May 13, 2009 |
SHAILESHWARDHARI SINGH Vs. STATE OF BIHAR
|
February 18, 2009 |
SHAKILA KHATOON Vs. STATE OF BIHAR THROUGH THE SECRETARY, PRIMARY AND MIDDLE SCHOOL, BIHAR, PATNA
|
January 27, 2009 |
SHAKTI TUBES LTD Vs. STATE OF BIHAR
|
September 9, 2009 |
SHALENDRA KUMAR SINGH Vs. UNION OF INDIA
|
June 23, 2009 |
SHAMBHU PANDEY Vs. STATE OF BIHAR
|
March 3, 2009 |
SHAMBHU PASWAN Vs. STATE OF BIHAR
|
July 29, 2009 |
SHAMBHU SHARMA Vs. STATE OF BIHAR
|
May 6, 2009 |
SHAMIM @ HASHIM Vs. STATE OF BIHAR WITH
|
April 30, 2009 |
SHAMSHAD AHMAD Vs. STATE OF BIHAR
|
April 21, 2009 |
SHANKAR MEHTA Vs. STATE OF BIHAR
|
March 3, 2009 |
SHANKAR SINGH Vs. STATE OF BIHAR WITH
|
July 29, 2009 |
SHANKAR SINGH S/O RAM RAKSHA SINGH Vs. STATE OF BIHAR
|
April 23, 2009 |
SHANTI DEVI Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY-CUM- COMMISSIONER, DEPARTMENT OF WATER RESOURCES, BIHAR, PATNA
|
August 31, 2009 |
SHANTI DEVI Vs. STATE OF BIHAR
|
March 19, 2009 |
SHANTI ROY Vs. CHIEF COMMISSIONER OF INCOME-TAX
|
April 27, 2009 |
SHANTI STEELS Vs. EAST CENTRAL RAILWAY
|
August 25, 2009 |
SHARANDEO PASWAN SON OF LATE CHHEDI PASWAN Vs. STATE OF BIHAR
|
February 9, 2009 |
SHARDA SAHAY @ SHARDA SHRIVASTAVA Vs. STATE OF BIHAR
|
November 16, 2009 |
SHARFUN NABI Vs. STATE OF BIHAR AND ORS.
|
June 25, 2009 |
SHARMISHTHA SINHA Vs. COMMISSIONER OF INCOME-TAX
|
August 18, 2009 |
SHARWAN AGRAWAL AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
January 12, 2009 |
SHASHI BHUSHAN PRASAD ALIAS GOPAL PRASAD Vs. CHANDRA KALA SINHA
|
September 10, 2009 |
SHASHI BODH MISHRA SHASHI SON OF LATE RAJENDRA MISHRA Vs. STATE OF BIHAR
|
February 27, 2009 |
SHASHI KANT RAI SON OF LATE RAMBAHADUR RAI Vs. STATE OF BIHAR THROUGH THE SECRETARY-CUM- COMMISSIONER, PERSONNEL & ADMINISTRATIVE REFORMS DEPARTMENT, GOVT.OF BIHAR, OLD SECRETARIAT,
|
September 1, 2009 |
SHASHI KUMAR Vs. STATE OF BIHAR
|
July 31, 2009 |
SHASHI KUMAR SINHA, Vs. THE STATE OF BIHAR
|
January 30, 2009 |
SHASTRI NAGAR, DISTRICT-PATNA Vs. STATE OF BIHAR
|
January 28, 2009 |
SHATRUGHAN PRASAD SAH Vs. SARAN KSHETRIYA GRAMIN BANK
|
April 27, 2009 |
SHATRUGHAN PRASAD SHRIVASTAVA S/O KEDAR NATH PRASAD Vs. STATE OF BIHAR
|
March 24, 2009 |
SHEELA DEVI Vs. STATE OF BIHAR
|
September 7, 2009 |
SHEELA KUMAR ARVIND PRASAD Vs. STATE OF BIHAR
|
March 20, 2009 |
SHEIKH FIRASAT Vs. STATE OF BIHAR
|
December 18, 2009 |
SHEKHAR KUMAR SINGH SON OF LATE SHYAM KISHORE SINGH Vs. STATE OF BIHAR
|
February 20, 2009 |
SHEO DHARMA NAND @ DEO SHANKAR TEWARY Vs. SHYAM LAL CHAUHAN
|
February 24, 2009 |
SHEO KUMAR SHUKLA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SECRETARY
|
March 18, 2009 |
SHEO NANDAN SINGH S/O LATE RAJ KARAN SINGH Vs. RAM BALI SINGH
|
November 6, 2009 |
SHEO NATH CHAUDHARY SON OF LATE MAHABIR CHAUDHARY Vs. STATE OF BIHAR
|
March 3, 2009 |
SHEO NATH PRASAD Vs. UTTAR BIHAR KSHETRIYA GRAMIN BANK
|
September 11, 2009 |
SHEO PUJAN YADAV Vs. STATE OF BIHAR
|
February 6, 2009 |
SHEODAN MISHRA SON OF RAM AWADH MISHRA Vs. BACHHI DEVI D/O LATE SATYA NARAYAN DUTTA THAKUR, W/O GORAKH TIWARY
|
August 19, 2009 |
SHEOJI MISHA SON OF RAM AUTAR MISHRA Vs. STATE OF BIHAR
|
July 23, 2009 |
SHESH PRASAD SINGH SON OF LATE RAMDIHAL SINGH Vs. STATE OF BIHAR; ADMINISTRATOR, BISCOMAUN; SECRETARY, DEPARTMENT OF COOPERATIVE, GOVT OF BIHAR AND THE REGISTRAR, CO-OPERATIVE GOVT OF BIHAR
|
March 19, 2009 |
SHIBU BANKA @ SHEONATH BANKA S/O LATE ISHWAR PRASAD BANKA Vs. STATE OF BIHAR
|
February 27, 2009 |
SHITAL PD.CHOUDHARY SON OF SURYA NATH PRASAD CHOUDHARY Vs. USHA DALMIYA WIFE OF SHRI SHIV RAM DAYAL DALMIYA
|
December 1, 2009 |
SHIV KANT Vs. STATE OF BIHAR
|
August 21, 2009 |
SHIV KUMAR RAUT S/O SHRI SHOVIT RAUT Vs. STATE OF BIHAR
|
December 23, 2009 |
SHIV LAGAN DEVI Vs. BHOLA KUSHAWAHA : BANKATESH NARAYAN
|
August 11, 2009 |
SHIV NANDAN KESHARI SON OF LATE DOMAN PRASAD AND ORS Vs. STATE OF BIHAR AND SUMAN KUMAR SON OF LATE SUKHDEO PRASAD
|
August 20, 2009 |
SHIV NANDAN YADAV DIWAKAR Vs. STATE OF BIHAR
|
October 7, 2009 |
SHIV NARAYAN THAKUR S/O GUDO THAKUR Vs. STATE OF BIHAR
|
March 24, 2009 |
SHIV PRAKASH MANJHI SON OF SRI BABU LAL MANJHI Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
March 31, 2009 |
SHIV SARAN SAH Vs. STATE OF BIHAR
|
May 6, 2009 |
SHIV SHANKAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
January 30, 2009 |
SHIVLAL THAKUR AND JAILAL THAKUR, BOTH SONS OF LATE SUNDAR THAKUR Vs. STATE OF BIHAR
|
February 26, 2009 |
SHOBHA KANT OJHA AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
February 6, 2009 |
SHREE VISHNU ROLLER FLOUR AND OIL MILLS (P.) LTD. (IN LIQUIDATION) Vs. MAHENDRA PRASAD
|
April 9, 2009 |
SHRI JIYA LAL RAI Vs. MOST.PANIYA DEVI @ PUNIYA DEVI
|
October 12, 2009 |
SHRI SITARAMJI Vs. STATE OF BIHAR
|
September 14, 2009 |
SHYAM BIHARI SON OF SHRI MAHENDRA NARAIN CHAUDHARY Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, GOVT. OF BIHAR, SUPERINTENDENT ENGINEER,
|
January 29, 2009 |
SHYAM SUNDER RAM Vs. PRAKASH RAM SON OF LATE NAND KESHWAR RAM @ NAND KISHORE RAM
|
January 21, 2009 |
SHYAM SUNDER SAH SON OF RAM LOCHAN SAH Vs. STATE OF BIHAR
|
December 9, 2009 |
SHYAMA DEVI WIFE OF LATE SURAJ KUMAR CHOUDHARY Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
|
August 27, 2009 |
SHYAMA KUMARI AGED ABOUT 21 YEARS, D/O LATE JAGARNATH PRASAD YADAV Vs. STATE OF BIHAR THROUGH DIRECTOR ADMINISTRATION-CUM-DEPUTY SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT OF
|
April 6, 2009 |
SHYAMA PRASAD Vs. STATE OF BIHAR
|
April 18, 2009 |
SHYAMDEO PRASAD S/O SHRI SHIVBARAT PRASAD Vs. STATE OF BIHAR
|
November 3, 2009 |
SIDHESHWAR NATH PANDEY Vs. STATE OF BIHAR
|
October 27, 2009 |
SIDHNATH SINGH YADAV SON OF TALUK RAJ YADAV Vs. STATE OF BIHAR
|
March 27, 2009 |
SINGH TRANSPORT, PRAMOD KUMAR SINGH S/O SHRI RAJ NARAIN SINGH Vs. FOOD CORPORATION OF INDIA HAVING ITS OFFICE SITUATED AT REGIONAL, OFFICE, EXHIBITION
|
October 9, 2009 |
SINHA Vs. STATE OF BIHAR WITH
|
July 30, 2009 |
SITA DEVI Vs. INDRADEO LAL
|
February 9, 2009 |
SITA DEVI Vs. STATE OF BIHAR
|
April 30, 2009 |
SITARAM SINGH Vs. DARBHANGA MUNICIPAL CORPORATION, DARBHANGA
|
February 12, 2009 |
SITARAM SINGH CONSTRUCTION PVT LTD Vs. UNION OF INDIA
|
December 11, 2009 |
SIWAN, P.S.-SIWAN TOWN, DISTRICT-SIWAN Vs. UMASHANKAR PRASAD SON OF LATE KALI PRASAD, RESIDENT OF MOHALLA-NAYA BAZAR, P.S.- SIWAN TOWN, DISTRICT-SIWAN
|
February 4, 2009 |
SIYA JANKI DEVI Vs. STATE OF BIHAR
|
March 18, 2009 |
SIYA RAM SHARMA SON OF LATE MAHENDRA SHARMA Vs. BIHAR STATE ELECTRICITY BOARD, THROUGH ITS CHAIRMAN
|
January 23, 2009 |
SIYARAM SHARMA SON OF LATE BASUDEO SHARMA Vs. STATE OF BIHAR
|
November 12, 2009 |
SK AZIMUR RAHMAN Vs. BIBISAKILA KHATOON
|
April 15, 2009 |
SK MAINU @ MAINUDDIN Vs. STATE OF BIHAR
|
December 14, 2009 |
SK.AZIMUR RAHMAN AND SK.MOZIBUR RAHMAN BOTH SONS OF LATE ABDUL HAFIZ Vs. NURUL HODA SON OF LATE SK.FARMAN, SHAFI AHMAD SIDDIQUI SON OF LATE SK.FARMAN, SK.SHAMSHAD AHMAD SON
|
April 15, 2009 |
SK.KAIYUM @ MD.KAIYUM Vs. MD.DIL NAWAZ
|
July 3, 2009 |
SK.MD.SALIM SON OF SK.HAMID Vs. STATE OF BIHAR
|
November 5, 2009 |
SMT DEVANTI DEVI WIFE OF UMESH PRASAD Vs. STATE OF BIHAR
|
January 13, 2009 |
SMT. SHANTI RANI SINHA Vs. STATE OF BIHAR
|
August 18, 2009 |
SMT. SURUCHI DEVI Vs. STATE OF BIHAR AND ORS.
|
November 12, 2009 |
SMT.AMITA KUMARI W/O SRI GIRINDRA KUMAR Vs. STATE OF BIHAR
|
February 13, 2009 |
SMT.GORA DEVI DUGAR WIFE OF JASKARAN DUGAR Vs. SMT.ASHA DEVI, WIFE OF SRI KRISHNA DAS
|
February 10, 2009 |
SMT.INDU DEVI W/O SRI DILIP THAKUR Vs. STATE OF BIHAR WITH
|
July 30, 2009 |
SOMARU PASWAN Vs. STATE OF BIHAR AND ORS
|
October 30, 2009 |
SONA DEVI Vs. STATE OF BIHAR
|
November 10, 2009 |
SONMA DEVI Vs. URMILA DEVI
|
February 4, 2009 |
SONU ALIAS NOOR ALAM Vs. STATE OF BIHAR
|
February 11, 2009 |
SRI AMBIKA SALES CORPORATION Vs. STATE OF BIHAR
|
May 15, 2009 |
SRI ANANT KUMAR Vs. STATE OF BIHAR
|
June 30, 2009 |
SRI HEMANT KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
April 17, 2009 |
SRI JAG NARAYAN SINGH Vs. STATE OF BIHAR, THROUGH THE SECRETARY, PANCHAYATI RAJ DEPARTMENT, NEW SECRETARIAT, PATNA
|
January 27, 2009 |
SRI MOTI SINGH JAGESHWARI AYURVEDIC MEDICAL COLLEGE Vs. UNION OF INDIA
|
January 21, 2009 |
SRI PUJAN PANDEY @ RAMPUJAN PANDEY SON OF LATE TRIVENI PANDEY Vs. STATE OF BIHAR
|
November 6, 2009 |
SRI RAM PRAKASH SINHA Vs. STATE OF BIHAR
|
September 8, 2009 |
SRI SUKH CHANDRA MISHRA S/O LATE RAM CHANDRA MISHRA Vs. STATE OF BIHAR
|
March 23, 2009 |
SRIKANT CHAUDHARY, SHEO KUMAR SINGH AND SUSHIL AIND @ SUSHIL ANAND Vs. STATE OF BIHAR
|
February 12, 2009 |
SRIKANT DAS Vs. STATE OF BIHAR
|
September 16, 2009 |
SRINIWAS CHANDRA TEWARY S/O SRI BHARAT PRASAD TEWARY Vs. STATE OF BIHAR
|
December 3, 2009 |
STATE Vs. RANJAY PASWAN WITH
|
August 28, 2009 |
STATE Vs. RAMDEO PRASAD
|
September 17, 2009 |
STATE OF BIHAR Vs. GYAN KUMAR RAM S/O LATE HIRA LAL RAM WITH
|
September 16, 2009 |
STATE OF BIHAR Vs. DINANATH PRASAD SON OF LATE LALITA PRASAD
|
September 10, 2009 |
STATE OF BIHAR Vs. SUBHASH CHANDRA SHUKLA
|
August 11, 2009 |
STATE OF BIHAR Vs. MAHENDRA RAM AND MUNNA RAM WITH
|
August 5, 2009 |
STATE OF BIHAR Vs. SHAUKAT MIAN WITH
|
July 29, 2009 |
STATE OF BIHAR Vs. RAM KUMAR CHOUDHARY WITH
|
July 17, 2009 |
STATE OF BIHAR Vs. BIMLENDU SHEKHAR
|
July 1, 2009 |
STATE OF BIHAR Vs. MANOJ KUMAR SINGH WITH
|
March 4, 2009 |
STATE OF BIHAR Vs. SANTOSH PRINTING PRESS THROUGH ITS AUTHORIZED REPRESENTATIVE SANTOSH KUMAR JHA, SON OF SRI BHAGWAN LAL JHA
|
January 23, 2009 |
STATE OF BIHAR Vs. TRIPTI SINHA
|
February 4, 2009 |
STATE OF BIHAR Vs. HORIL SAHNI SON OF LATE FULDEO SAHNI
|
March 26, 2009 |
STATE OF BIHAR Vs. MADAN BIHARI SINGH
|
April 8, 2009 |
STATE OF BIHAR Vs. DR.SURESH JHA S/O LATE NARMADESHWAR JHA
|
April 20, 2009 |
STATE OF BIHAR Vs. POONAM SHARMA
|
April 22, 2009 |
STATE OF BIHAR Vs. MUKTI NATH SINGH SON OF LATE SAJAWAL SINGH
|
December 8, 2009 |
STATE OF BIHAR Vs. MD.SANAULLAH SON OF LATE ABDUL MOKIT
|
December 14, 2009 |
STATE OF BIHAR Vs. SACHIDANAND SINGH S/O SHREE SILARAM SINGH
|
December 14, 2009 |
STATE OF BIHAR Vs. MANGAN THAKUR @ AMIT KUMAR THAKUR, KEDAR THAKUR AND GOLHA THAKUR @ DHIRENDRA KUMAR THAKUR
|
November 23, 2009 |
STATE OF BIHAR Vs. S.M.EKRAMUDDIN, SON OF LATE S.M.NASIRUDDIN
|
January 19, 2009 |
STATE OF BIHAR Vs. SUDHIR PRAKASH
|
March 26, 2009 |
STATE OF BIHAR Vs. VINOD KUMAR SINGH
|
April 20, 2009 |
STATE OF BIHAR Vs. IN THE MATTER OF CONTEMPT PROCEEDING AGAINST SHANKAR MAHTO, MUZAFFARPUR
|
July 14, 2009 |
STATE OF BIHAR Vs. RAJESHWAR MANDAL
|
August 31, 2009 |
STATE OF BIHAR Vs. UNION OF INDIA
|
August 3, 2009 |
STATE OF BIHAR Vs. SURENDRA MANJHI
|
July 21, 2009 |
STATE OF BIHAR Vs. SURESH KUMAR SARAN
|
December 7, 2009 |
STATE OF BIHAR Vs. UMESH CHANDRA JHA
|
December 17, 2009 |
STATE OF BIHAR Vs. AMRISH CHANDRA PRASAD
|
December 24, 2009 |
STATE OF BIHAR Vs. DHARAMSHILA KUER
|
May 1, 2009 |
STATE OF BIHAR Vs. SUO MOTU
|
February 16, 2009 |
STATE OF BIHAR Vs. RAM BINOD CHAUDHARY
|
March 16, 2009 |
STATE OF BIHAR Vs. DEVI LALL
|
January 19, 2009 |
STATE OF BIHAR Vs. KISHORE KUMAR
|
November 26, 2009 |
STATE OF BIHAR Vs. EX MUKHIYA SITA RAM PD YADAV @ SITA RAM, PRASAD YADAV
|
August 11, 2009 |
STATE OF BIHAR Vs. KANIZ FATMA
|
July 21, 2009 |
STATE OF BIHAR Vs. YOGENDRA RAI
|
May 22, 2009 |
STATE OF BIHAR THROUGH ITS SECRETARY, TRANSPORT DEPARTMENT, BIHAR, PATNA & ORS. Vs. SHASHI RANJAN SON OF SRI TRIPURARI PRASAD SINGH, R/O MOHALLA
|
February 6, 2009 |
STATE OF BIHAR THROUGH LAW SECRETARY, GOVERNMENT OF BIHAR, PATNA Vs. MD.SAHABUDDIN
|
March 25, 2009 |
STATE OF BIHAR THROUGH THE COLLECTOR OF BHOJPUR AT ARA Vs. PRIYADARSHI RAMESHWAR CONSTRUCTION COMPANY (P) LTD.
|
September 10, 2009 |
STATE OF BIHAR THROUGH THE SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR Vs. VINOD KUMAR SINGH SON OF SRI NARMADESHWAR PRASAD SINGH
|
May 6, 2009 |
SU-KAM POWER SYSTEM LTD. Vs. STATE OF BIHAR
|
March 23, 2009 |
SUBARN SHEKHAR JHA Vs. STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF BIHAR, PATNA
|
April 29, 2009 |
SUBASH CHANDRA MISHRA Vs. UNION OF INDIA
|
December 3, 2009 |
SUBEDAR YADAV @ SANTAN JEE @ RAMASHANKAR JEE Vs. STATE OF BIHAR
|
March 27, 2009 |
SUBHAS PRASAD SINGH @ SUBHAS PRASAD SINHA Vs. JOGENDRA KUMAR
|
February 20, 2009 |
SUBHASH BHAGAT Vs. STATE OF BIHAR
|
July 29, 2009 |
SUBHASH CHANDRA Vs. STATE OF BIHAR
|
March 31, 2009 |
SUBHASH CHANDRA SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
|
December 22, 2009 |
SUBHASH KUMAR Vs. STATE OF BIHAR AND ANR.
|
August 19, 2009 |
SUBHASH PRASAD, S/O LATE JATA SHANKAR SAH Vs. STATE OF BIHAR
|
January 13, 2009 |
SUBODH KUMAR SINGH S/O LATE RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
February 11, 2009 |
SUBODH KUMAR SINGH SON OF LATE RAM PARVESH SINGH Vs. STATE OF BIHAR
|
July 10, 2009 |
SUDARSHAN Vs. STATE OF BIHAR
|
August 24, 2009 |
SUDARSHAN SINGH Vs. GIRIJA DEVI W/O RAM NATH SINGH
|
July 14, 2009 |
SUDHANSHU MAULI TRIPATHI Vs. MEENA KUMARI
|
September 17, 2009 |
SUDHIR KUMAR @ SUDHIR KUMAR BARNWAL, SON OF LATE DURGA PRASAD Vs. STATE OF BIHAR AND SMT ANSHU KUMARI, WIFE OF SUDHIR KUMAR BARNWAL
|
February 26, 2009 |
SUDHIR KUMAR, SATISH KUMAR BOTH SONS OF LATE AMARNATH PRASAD AND SUNAINA DEVI, WIFE OF LATE AMARNATH PRASAD Vs. STATE OF BIHAR, RAJ KUMAR BHAGAT, SON OF LATE MAHAVIR BHAGAT AND ANJU KUMARI, DAUGHTER OF RAJ KUMAR BHAGAT
|
August 19, 2009 |
SUDHIR MANDAL @ BAIJ NATH MANDAL, SON OF LATE RAM BAHADUR MANDAL Vs. STATE OF BIHAR
|
March 27, 2009 |
SUDHIR PRAKASH Vs. STATE OF BIHAR
|
February 6, 2009 |
SUDHU PRAJAPAT SON OF LATE NATHUN PRAJAPAT Vs. STATE OF BIHAR
|
July 10, 2009 |
SUKHDEO BHAGAT SON OF LATE SAGAR BHAGAT Vs. STATE OF BIHAR AND BIJO MOCHI SON OF LATE SOMAN MOCHI
|
June 24, 2009 |
SUKHENDRA DUBEY S/O LATE BAIDYANATH DUBEY Vs. BANK OF INDIA THROUGH ITS CHIEF MANAGER
|
January 13, 2009 |
SUKHENDRA DUBEY S/O LATE BAIDYANATH DUBEY R/O NEW COLONY GANDHI CHAUK, PS & DISTT. Vs. THE BANK OF INDIA THROUGH ITS CHIEF MANAGER, MUZAFFARPUR ZONE PANKAJ MARKET, SARAIYAGANJ, PS
|
January 4, 2009 |
SUKRIT SAHANI Vs. FUCHAI SAHANI @ RAJENDRA
|
August 3, 2009 |
SULENA DEVI @ SUNAINA DEVI AND ANR. Vs. STATE OF BIHAR AND ANR.
|
August 20, 2009 |
SUMAN KUMAR VERMA Vs. STATE OF BIHAR
|
October 5, 2009 |
SUMAN SHEKHAR RAJHANS Vs. STATE OF BIHAR
|
April 20, 2009 |
SUMANT OJHA Vs. STATE OF BIHAR
|
March 26, 2009 |
SUMIT VERMA Vs. GENERAL MANAGER STATE BANK OF INDIA
|
July 16, 2009 |
SUMITRA DEVI Vs. SITASHARAN BUBAN
|
February 17, 2009 |
SUNDAR YADAV Vs. ASHA KUMARI
|
April 27, 2009 |
SUNDARI DEVI WIFE OF SIDHESHWAR PRASAD SINGH Vs. DUDHESHWAR SINGH SON OF LATE KEDAR SINGH, SHATRUGHAN SINGH SON OF DUDHESHWAR SINGH AND THE STATE OF BIHAR
|
August 3, 2009 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
August 7, 2009 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
March 26, 2009 |
SUNIL KUMAR Vs. STATE OF BIHAR
|
March 27, 2009 |
SUNIL KUMAR @ SUNIL KUMAR PASWAN SON OF NATHUNI PASWAN Vs. STATE OF BIHAR
|
August 18, 2009 |
SUNIL KUMAR OJHA Vs. STATE OF BIHAR
|
April 28, 2009 |
SUNIL KUMAR PASWAN Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 27, 2009 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
January 20, 2009 |
SUNIL KUMAR TIWARY Vs. STATE OF BIHAR
|
January 15, 2009 |
SUNITA KUMARI Vs. PREM KUMAR
|
August 5, 2009 |
SUNITA KUMARI Vs. STATE OF BIHAR
|
December 4, 2009 |
SUO MOTU CONTEMPT AGAINST V.C.& REG.OF V.K.S.U. Vs. STATE
|
July 10, 2009 |
SUO MOTU CONTEMPT AGAINST V.C.& REG.OF V.K.S.U. Vs. STATE
|
June 30, 2009 |
SUO MOTU CONTEMPT AGAINST V.C., M.U.GAYA Vs. STATE
|
October 28, 2009 |
SURAJ KANA PHARMACEUTICAL Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 17, 2009 |
SURAJ KUMAR VERMA Vs. THE STATE OF BIHAR
|
August 13, 2009 |
SURAJ SINGH @ SURAJ BHAN SINGH Vs. STATE OF BIHAR
|
April 8, 2009 |
SURAJ THAKUR SON OF SUBA THAKUR Vs. RAM CHANDRA MISTRI SON OF ADAYA MISTRI RESIDENT OF VILLAGE GOITHAHA, P.O.RAI KARARIYA.DISTRICT EAST CHAMPARAN
|
May 22, 2009 |
SURAJMAL PRASAD Vs. STATE OF BIHAR
|
May 13, 2009 |
SURENDRA CHOUDHARY SON OF SITARAM CHOUDHARY Vs. STATE OF BIHAR
|
July 10, 2009 |
SURENDRA KUMAR SINHA Vs. STATE BANK OF INDIA
|
April 27, 2009 |
SURENDRA PASWAN SON OF LATE KARMDEO PASWAN Vs. STATE OF BIHAR
|
April 29, 2009 |
SURENDRA PRASAD @ BHOLA PRASAD Vs. VIJAYANDRA PRASAD & WITH
|
January 7, 2009 |
SURENDRA PRASAD MAHTO @ SURENDRA PRASAD MAHTO Vs. STATE OF BIHAR
|
March 20, 2009 |
SURENDRA SINGH SON OF LATE SUKHDEO SINGH Vs. THAKUR RAM GANGA PRASAD (PVT) LTD.
|
September 11, 2009 |
SURESH CHOUDHARY SON OF LATE UDHO CHOUDHARY Vs. STATE OF BIHAR
|
November 7, 2009 |
SURESH KUMAR GUPTA @ SURESH GUPTA Vs. RABINDRA RAI, S/O HARIBANSH RAI
|
February 3, 2009 |
SURESH PANDEY Vs. STATE OF BIHAR
|
February 17, 2009 |
SURESH PANDEY S/O LATE BHUDEO PANDEY Vs. STATE OF BIHAR THROUGH THE COMMISSIONER, HUMAN RESOURCES & DEVELOPMENT, GOVT.OF BIHAR, NEW SECRETARIAT, PATNA
|
April 30, 2009 |
SURESH PRASAD MANDAL Vs. STATE OF BIHAR
|
March 30, 2009 |
SURESH PRASAD SINGH Vs. STATE OF BIHAR
|
February 11, 2009 |
SURESH RAI SON OF LATE SHEO NARAIN RAI Vs. STATE OF BIHAR
|
August 12, 2009 |
SURESH RAVIDAS Vs. STATE OF BIHAR
|
November 6, 2009 |
SURESH SHUKLA Vs. STATE BANK OF INDIA
|
November 27, 2009 |
SURESH SINGH SON OF RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR AND SHIV KUMAR SINGH SON OF SRI MUSHAN SINGH
|
January 23, 2009 |
SURESH YADAV SON OF SHRI MAHABIR YADAV Vs. STATE OF BIHAR
|
October 7, 2009 |
SURYA KANT SHARMA S/O KESHO SINGH Vs. ASHWANI KUMAR SINGH @ ASHWANI KUMAR SHARMA
|
April 15, 2009 |
SURYA NANDAN PRASAD SON OF RAM KESHWAR RAM, SANJAY KUMAR DWIVEDI SON OF BIRENDRA KUMAR DWIVEDI AND SURENDRA KUMAR SON OF LATE SHIV NARAYAN PRASAD Vs. STATE OF BIHAR
|
November 9, 2009 |
SURYA SHEKHAR SINGH Vs. STATE OF BIHAR
|
October 28, 2009 |
SURYABHUSHAN RAKESH Vs. BIHAR SCHOOL EXAMINATION
|
October 9, 2009 |
SURYADAYA INDUSTRIES PVT LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
November 17, 2009 |
SUSHIL KUMAR SABOO Vs. STATE OF BIHAR
|
December 3, 2009 |
SUSHIL KUMAR SINGH, SON OF LATE MUSAFIR SINGH Vs. INDIAN OIL CORPORATION LTD.
|
July 23, 2009 |
SUSHIL KUMAR SON OF BIRENDRA KUMAR SHARMA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF PETROLEUM & NATURAL GAS, GOVERNMENT OF INDIA, SHASTRI BHAWAN, NEW DELHI
|
March 3, 2009 |
SUSHILA CHEMICALS PVT LTD Vs. A K PAL, CHAIRMAN-CUM-MANAGING DIRECTOR
|
July 1, 2009 |
SUSHILA CHEMICALS PVT.LTD. Vs. BHARAT COKING COAL LTD. WITH
|
August 26, 2009 |
SUSHILA DEVI Vs. STATE OF BIHAR
|
February 17, 2009 |
SUSHILA DEVI WIFE OF LATE MUNDRIKA PRASAD Vs. STATE OF BIHAR
|
December 15, 2009 |
SUSHMA KUMARI SHRIVASTAVA Vs. STATE OF BIHAR, PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
|
January 23, 2009 |
SYED REYAZ AHSAN, S/O LATE SYED NEHAL AHSAN Vs. STATE OF BIHAR
|
February 16, 2009 |
SYED SHAHID RAZA SON OF LATE SYED ANSAR RAZA Vs. STATE OF BIHAR
|
November 30, 2009 |
TAHIR Vs. STATE OF BIHAR
|
March 4, 2009 |
TANTIA CONSTRUCTION COMPANY LTD. Vs. UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY BOARD, RAIL BHAWAN, NEW DELHI
|
March 3, 2009 |
TAPESHWAR SINGH Vs. STATE OF BIHAR
|
March 24, 2009 |
TAPESHWAR YADAV @ TAPPO YADAV, S/O LATE BUDHI YADAV Vs. STATE OF BIHAR
|
February 27, 2009 |
TARA DEVI W/O KISUNDEO MAHTO Vs. BHIKSHU MAHTO S/O RAMDEO MAHTO
|
August 6, 2009 |
TARA NAND JHA Vs. ASSTT CONTROLLER OF ESTATE DUTY
|
December 8, 2009 |
TARKESHWAR SINGH Vs. STATE OF BIHAR
|
April 1, 2009 |
TEACHERS ASSOCIATION Vs. VEER KUNWAR SINGH UNIVERSITY, ARA THROUGH ITS REGISTRAR
|
February 9, 2009 |
TEJ NARAIN JHA-SON OF LATE BABAN JHA Vs. STATE OF BIHAR
|
January 19, 2009 |
TEJ NARAIN SINGH Vs. STATE OF BIHAR
|
April 15, 2009 |
THAKUR MANOJ KUMAR PAPPU Vs. STATE OF BIHAR
|
February 3, 2009 |
THE DEPUTY DIRECTOR GENERAL, OPERATION BIHAR, GEOLOGICAL SURVEY OF INDIA Vs. RENU SINGH W/O LATE SURENDRA SINGH, EX UDC, GEOLOGICAL SURVEY OF INDIA
|
February 3, 2009 |
THE EXECUTIVE DIRECTOR (ED), INDIAN OIL CORPORATION LTD. Vs. GANESHWAR ROY @ GUNESHWAR ROY : SRI PHIDI ROY
|
April 30, 2009 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. THE STATE OF BIHAR AND ANR.
|
May 12, 2009 |
THE STATE OF BIHAR THROUGH THE SECRETARY, DEPTT. OF REVENUE AND LAND REFORMS ( DIRECTORATE LAND ACQUISITION), GOVT. OF BIHAR, PATNA Vs. ANIL KUMAR GUPTA
|
February 10, 2009 |
THE UNION OF INDIA (UOI) THROUGH THE SECRETARY, DEPARTMENT OF MINES, GOVT. OF INDIA, Vs. SMT. RENU SINGH W/O LATE SURENDRA SINGH, EX-UDC, GEOLOGICAL SURVEY OF INDIA
|
February 3, 2009 |
THROUGH ITS MANAGING DIRECTOR SRI RASENDRA KUMAR SINGH SON OF LATE RAJENDRA SINGH Vs. EAST CENTRAL RAILWAY (ENGINEERING DEPARTMENT), THROUGH ITS CHIEF ADMINISTRATIVE OFFICER
|
February 11, 2009 |
TIJAN MUSAHAR ALIAS JITAN MUSAHAR Vs. STATE OF BIHAR
|
November 5, 2009 |
TIMES PUBLISHING HOUSE LTD. Vs. STATE OF BIHAR THROUGH DY.LABOUR COMMISSIONER
|
April 7, 2009 |
TOTI YADAV SON OF LATE UMRAW YADAV Vs. STATE OF BIHAR
|
July 17, 2009 |
TRI VIKRAM MISHRA S/O LATE RAM PRASAD MISHRA Vs. STATE OF BIHAR AND SMT.PUSHPA MISHRA, DAUGHTER OF SRI RAGHUNANDAN SINGH
|
July 1, 2009 |
TRIBENI CHAUDHARY Vs. STATE OF BIHAR
|
February 18, 2009 |
TRIBENI RAI Vs. STATE OF BIHAR
|
May 14, 2009 |
TRIGGER GOODS PVT LTD Vs. STATE OF BIHAR
|
April 22, 2009 |
TUFAIL AHMAD KHAN CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
|
November 5, 2009 |
TULSI CHOUDHARY Vs. STATE OF BIHAR
|
February 18, 2009 |
UCO BANK Vs. LALAN SHARAN VERMA
|
April 16, 2009 |
UDAY KANT JHA Vs. STATE OF BIHAR
|
July 20, 2009 |
UDAY KUMAR Vs. STATE OF BIHAR
|
March 27, 2009 |
UDAY KUMAR KARHARI Vs. STATE OF BIHAR
|
August 18, 2009 |
UJJWAY KUMAR Vs. KEDAR SAH
|
April 8, 2009 |
UJJWAY KUMAR AND OTHERS Vs. KEDAR SAH AND ORS
|
April 13, 2009 |
UMA KANT SINGH Vs. STATE OF BIHAR
|
August 26, 2009 |
UMA NATH THAKUR SON OF LATE RAM VILASH THAKUR Vs. STATE OF BIHAR
|
April 29, 2009 |
UMA SHANKAR Vs. HAMID HUSSAIN
|
October 26, 2009 |
UMA SHANKAR PANDEY Vs. STATE OF BIHAR 2009 (0)
|
April 16, 2009 |
UMA SHANKAR PANDEY Vs. STATE OF BIHAR
|
April 15, 2009 |
UMA SHANKAR PRASAD, SON OF LATE INDRA DEO LAL Vs. STATE OF BIHAR WITH
|
September 14, 2009 |
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
December 9, 2009 |
UMA SHANKAR SINGH YADAV @ UMA SHANKAR YADAV Vs. STATE OF BIHAR
|
April 13, 2009 |
UMA SHANKER SINGH Vs. STATE OF BIHAR
|
May 12, 2009 |
UMA SINGH Vs. STATE OF BIHAR
|
March 25, 2009 |
UMESH CHANDRA JHA Vs. STATE OF BIHAR
|
January 20, 2009 |
UMESH CHANDRA SHARMA Vs. STATE OF BIHAR
|
July 29, 2009 |
UMESH KUMAR Vs. STATE OF BIHAR
|
March 19, 2009 |
UMESH KUMAR @ UMESH KUMAR MEHATA Vs. STATE OF BIHAR
|
February 16, 2009 |
UMESH KUMAR @ UMESH KUNWAR Vs. SHUSHILA DEVI WIFE OF LATE BASHISHTHA NARAYAN SINGH
|
August 24, 2009 |
UMESH KUMAR PASWAN Vs. UNION OF INDIA
|
May 22, 2009 |
UMESH PD SINGH Vs. STATE
|
January 15, 2009 |
UMESH PRASAD @ LICHI S/O DURGA SAO Vs. STATE OF BIHAR
|
April 16, 2009 |
UMESH PRASAD SHIV NATH CHOUDHARY Vs. STATE OF BIHAR
|
April 13, 2009 |
UMESH SINGH Vs. STATE OF BIHAR
|
April 17, 2009 |
UNION OF INDIA Vs. TRIMURTI ENTERPRISES
|
April 6, 2009 |
UNION OF INDIA Vs. SHAILENDRA KUMAR
|
August 4, 2009 |
UNION OF INDIA Vs. SANTOSH KUMAR SINHA
|
November 11, 2009 |
UNION OF INDIA Vs. BRAJESH YADAV
|
December 17, 2009 |
UNION OF INDIA Vs. B.D.YADAV
|
January 6, 2009 |
UNION OF INDIA Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
|
July 20, 2009 |
UNION OF INDIA THROUGH CHAIRMAN, RAILWAY BOARD, RAIL BHAWAN Vs. TANTIA CONSTRUCTION COMP. LTD.
|
July 29, 2009 |
UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF MINES, GOVERNMENT OF INDIA, NEW DELHI AND OTHERS Vs. RENU SINGH
|
February 3, 2009 |
UNIT TRUST OF INDIA THROUGH ITS CHAIRMAN Vs. SRI RAVI SHANKAR PRASAD SON OF SRI LAKSHMAN PRASAD
|
July 1, 2009 |
UNITED BREWERIES LIMITED, A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956 THROUGH ITS BRANCH MANAGER, AUTHORISED SIGNATORY MEA USMANI SON OF MD ASLAM Vs. STATE OF BIHAR
|
May 8, 2009 |
UNITED DISTILLERS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 15, 2009 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SERAJ DEVI W/O SURESH SAO WITH
|
April 23, 2009 |
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
December 3, 2009 |
UPENDRA SINGH Vs. CHIEF GENERAL MANAGER, STATE BANK OF INDIA
|
March 17, 2009 |
UPENDRA YADAV Vs. STATE OF BIHAR
|
April 17, 2009 |
URBAN DEVELOPMENT DEPARTMENT Vs. SURENDRA NARAYAN JHA
|
December 15, 2009 |
USHA CHOUDHARY WIFE OF GANESH PRASAD CHOUDHARY Vs. BIHAR STATE ELECTRICITY BOARD AND ORS
|
November 25, 2009 |
USHA DEVI JHA @ USHA DEVI WIFE OF LATE KAMLAKAR JHA Vs. UNION OF INDIA WITH
|
April 1, 2009 |
V K SRIVASTAVA Vs. STATE OF BIHAR
|
December 18, 2009 |
VAKIL PRASAD S/O SRI GAURISHANKAR PRASAD Vs. STATE OF BIHAR
|
November 25, 2009 |
VARIETY INDIGENOUS PRODUCT LABORATORY Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 17, 2009 |
VASANT KUMAR SON OF LATE UPENDRA JHA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, INDUSTRY DEPARTMENT, GOVT, OF BIHAR
|
September 17, 2009 |
VATSA CONSTRUCTION PVT.LTD. Vs. STATE OF BIHAR
|
July 16, 2009 |
VEDMALA KUMARI Vs. STATE OF BIHAR
|
October 9, 2009 |
VEENA KUMARI W/O SRI HEMANT KUMAR Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR
|
December 18, 2009 |
VENKATESH KUMAR PANDEY S/O LATE DWARIKA NATH PANDEY Vs. STATE OF BIHAR
|
March 6, 2009 |
VIDHYACHAL SINGH, SON OF LATE SAHDEO SINGH Vs. FERU SINGH SON OF JAI MANGAL SINGH
|
January 30, 2009 |
VIDYA BHUSHAN SINGH ABHAI, SON OF SRI INDRADEO SINGH Vs. BIHAR STATE CO-OPERATIVE MILK PRODUCER S FEDERATION LTD., THROUGH ITS CHAIRMAN-CUM-SECRETARY
|
September 8, 2009 |
VIDYA DEVI Vs. UNION OF INDIA & ORS
|
August 6, 2009 |
VIDYA DUTTA PANDEY PRABHAKAR Vs. STATE OF BIHAR
|
November 30, 2009 |
VIDYA NAND JHA @ BIDYA NAND JHA Vs. STATE OF BIHAR WITH
|
April 15, 2009 |
VIDYA NAND JHA @ BIDYA NAND JHA, SON OF PRAYAG NARAIN JHA AND ORS Vs. STATE OF BIHAR
|
August 13, 2009 |
VIDYA PRASAD SINGH Vs. STATE OF BIHAR
|
November 16, 2009 |
VIDYA PRASAD SINGH SON OF LATE HANUMA SINGH Vs. STATE OF BIHAR
|
January 7, 2009 |
VIDYA SAGAR SINGH Vs. STATE OF BIHAR WITH
|
January 6, 2009 |
VIJAY KAPARI Vs. STATE OF BIHAR
|
April 15, 2009 |
VIJAY KUMAR Vs. STATE OF BIHAR
|
February 3, 2009 |
VIJAY KUMAR CHAUDHARY Vs. STATE ELECTION COMMISSIONER
|
September 15, 2009 |
VIJAY KUMAR MAHARAJ Vs. SHAKUNTALA DEVI
|
August 13, 2009 |
VIJAY KUMAR MISHRA Vs. STATE OF BIHAR
|
July 30, 2009 |
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
June 30, 2009 |
VIJAY KUMAR SINGH, SON OF RAJ NARAIN SINGH Vs. STATE OF BIHAR
|
March 30, 2009 |
VIJAY NARAYAN SAO, SON OF LATE TUK NARAYAN SAO Vs. STATE INFORMATION COMMISSION THROUGH THE CHIEF INFORMATION OFFICER, BIHAR
|
July 6, 2009 |
VIJAY NARAYAN SINGH Vs. STATE OF BIHAR
|
April 22, 2009 |
VIJAY PRASAD Vs. HARENDRA RAJ
|
February 6, 2009 |
VIJAY SHANKAR Vs. STATE OF BIHAR
|
October 28, 2009 |
VIJAY SHANKAR PRASAD Vs. STATE OF BIHAR
|
February 9, 2009 |
VIJAY SINGH S/O INDERDEO SINGH Vs. STATE OF BIHAR AND RAM SAGAR RAM S/O BALDEO RAM
|
February 6, 2009 |
VIJAYA UPADHYAY WIDOW OF LATE SHARAT CHANDRA UPADHYAY Vs. STATE OF BIHAR
|
December 10, 2009 |
VIJAYWALI PASWAN Vs. STATE OF BIHAR
|
January 19, 2009 |
VIJETA CONSTRUCTION LTD, COMPANY INCORPORATED UNDER THE PROVISIONS OF COMPANIES ACT, 1956 THROUGH ITS AUTHORIZED REPRESENTATIVE KUMAR SAURAV S/O VINOD KUMAR MISHRA Vs. STATE OF BIHAR THROUGH THE COMMISSIONER OF COMMERCIAL TAXES; JOINT COMMISSIONER OF COMMERCIAL TAXES (ADMN), GAYA DIVISION; DEPUTY COMMISSIONER OF COMMERCIAL TAXES, TREASURY OFFICER
|
March 23, 2009 |
VIJOY KUMAR Vs. STATE OF BIHAR
|
February 5, 2009 |
VIJOY PRAKASH Vs. NEW INDIA ASSURANCE CO.LTD.
|
July 16, 2009 |
VIKAS DUBEY @ SAROJ DUBEY SON OF RAM MUNI DUBEY Vs. STATE OF BIHAR
|
May 1, 2009 |
VIKAS KUMAR ALIAS MITHU PASWAN Vs. STATE OF BIHAR
|
February 6, 2009 |
VIKAS SINGH S/O UMESH PRASAD SINGH Vs. STATE OF BIHAR
|
June 24, 2009 |
VIKASH KUMAR Vs. STATE OF BIHAR
|
April 29, 2009 |
VIKASH KUMAR @ VIKASH SINGH SON OF BIRENDRA SINGH Vs. STATE OF BIHAR
|
August 28, 2009 |
VIKASH KUMAR DUBEY ALIAS VIKASH DUBEY ALIAS SAROJ DUBEY, SON OF SRI RAM MUNI DUBEY Vs. SAVITA DEVI WIFE OF VIKASH KUMAR DUBEY ALIAS VIKASH DUBEY ALIAS SAROJ DUBEY
|
November 5, 2009 |
VIKASH KUMAR RAJ SON OF SRI BRAJNANDAN PRASAD Vs. STATE OF BIHAR, THE SECRETARY-CUM- COMMISSIONER DEPARTMENT OF HEALTH, MEDICAL EDUCATION AND FAMILY WELFARE, GOVERNMENT OF BIHAR
|
July 2, 2009 |
VINAY KUMAR SHARMA SON OF SRI SURENDRA SHARMA AND ORS Vs. RESHMA DEVI WIFE OF LATE RAM JATAN SINGH
|
August 20, 2009 |
VINOD KUMAR PASWAN Vs. STATE OF BIHAR
|
July 29, 2009 |
VINOD KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
March 3, 2009 |
VINOD KUMAR SINGH, S/O S.P.SINGH Vs. STATE OF BIHAR, THE SECRETARY, DEPARTMENT OF HEALTH AND MEDICAL
|
January 23, 2009 |
VINOD KUMAR VERMA AND SHIV NATH BIDYARTHI Vs. STATE OF BIHAR
|
February 10, 2009 |
VINOY PLYWOOD INDUSTRIES Vs. STATE OF BIHAR THROUGH INDUSTRIAL DEVELOPMENT
|
January 13, 2009 |
VISHAL BUILTECH INDIA PVT LTD Vs. STATE OF BIHAR
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October 16, 2009 |
VISHNU SUGAR MILLS LIMITED, THROUGH ITS GENERAL MANAGER, SHRI P.R.S.PANICKER Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION (DEPARTMENT OF
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November 5, 2009 |
VISHWANATH CHOUDHARY SON OF LATE MEIN CHOUDHARY Vs. STATE OF BIHAR THROUGH SECRETARY, ROAD CONSTRUCTION DEPARTMENT
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February 13, 2009 |
VISHWANATH PANDEY Vs. STATE OF BIHAR AND ORS
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February 19, 2009 |
VISHWANATH PANDIT Vs. STATE OF BIHAR
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October 15, 2009 |
VIVEK RANJAN @ CHUCHU Vs. STATE OF BIHAR
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July 29, 2009 |
VYAS PANDEY Vs. STATE OF BIHAR
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December 7, 2009 |
WAKIL CHANDRA DAS Vs. GENERAL MANAGER, STATE BANK OF INDIA
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January 22, 2009 |
WAKIL PRASAD BASU Vs. STATE OF BIHAR
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March 5, 2009 |
WAKIL SINGH SON OF LATE KAILASH SINGH Vs. STATE OF BIHAR
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February 26, 2009 |
WASIM RAJA KHAN @ CAPTAIN SON OF ALI HASAN KHAN AND MD SHAMSUL HODA SON OF BAHAR ALI Vs. STATE OF BIHAR
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August 13, 2009 |
YATINDRA PRASAD SINGH @ JITENDRA SINGH Vs. STATE OF BIHAR
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April 16, 2009 |
YOGANDRA BHAGAT Vs. PRITLAL YADAVA
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April 21, 2009 |
YOGENDRA DAS BIHANGAM Vs. UNION OF INDIA
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December 23, 2009 |
YOGENDRA MAHTO Vs. STATE OF BIHAR
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November 7, 2009 |
YOGENDRA RAI S/O YUGAL RAI Vs. MOST.BIBI RAISA WIFE OF LATE MD.HARION
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July 6, 2009 |
YUSUF KHAN Vs. STATE OF BIHAR
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November 5, 2009 |
ZEE SAHEB COSMETIC ZONE NULL THROUGH ITS PROPRIETOR MR.RAJIV RANJAN GUPTA Vs. BIHAR STATE ELECTRICITY BOARD
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November 21, 2009 |
ZEST PHARMA Vs. STATE OF BIHAR WITH
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February 24, 2009 |
ZOHARO BANO AND OTHERS Vs. STATE OF BIHAR AND OTHERS
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July 27, 2009 |
ZORAWAR SINGH Vs. CANARA BANK
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October 30, 2009 |