|
A A MALLICK & ANR Vs. STATE OF BIHAR
|
May 21, 2007 |
|
ABDUL HANNAN Vs. STATE OF BIHAR
|
January 29, 2007 |
|
ABDUL KHALIQUE Vs. STATE OF BIHAR
|
October 10, 2007 |
|
ABDUL MOIN ANSARI Vs. STATE OF BIHAR
|
August 6, 2007 |
|
ABDUL SALAM Vs. MOHAMMAD JUNAI
|
February 13, 2007 |
|
ABDUL SAMAD HASSAN Vs. STATE OF BIHAR AND OTHERS
|
March 15, 2007 |
|
ABHA DEVI Vs. STATE OF BIHAR
|
April 3, 2007 |
|
ABHA DEVI Vs. STATE OF BIHAR
|
March 23, 2007 |
|
ABHA DEVI @ AABHA DEVI Vs. STATE OF BIHAR
|
November 29, 2007 |
|
ABHAY KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
August 7, 2007 |
|
ABHIMANYU SINGH Vs. STATE OF BIHAR
|
October 31, 2007 |
|
ABHISHEK ABHIRAJAN @ BABU Vs. STATE OF BIHAR
|
March 21, 2007 |
|
ABIR CHAND MEHTA Vs. UNION OF INDIA
|
July 20, 2007 |
|
ABU QUAISER Vs. STATE OF BIHAR
|
January 10, 2007 |
|
ABU TAHIR QUDDUSI Vs. STATE OF BIHAR
|
August 3, 2007 |
|
ACHALESH NANDAN Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
April 19, 2007 |
|
ACHHELAL ALIAS ACHHE LAL YADAV Vs. STATE OF BIHAR
|
March 14, 2007 |
|
ADALAT MAHTO Vs. STATE OF BIHAR
|
May 11, 2007 |
|
AFROZ MIAN Vs. STATE OF BIHAR
|
July 23, 2007 |
|
AIJ-PT 1714390 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
July 25, 2007 |
|
AIJ-PT 1714744 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
August 2, 2007 |
|
AIJ-PT 1714798 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
July 11, 2007 |
|
AIJ-PT 1714885 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
August 17, 2007 |
|
AIJ-PT 1714998 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
August 20, 2007 |
|
AIJ-PT 1715008 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
July 11, 2007 |
|
AIJ-PT 1715032 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
August 21, 2007 |
|
AIJ-PT 1716079 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
|
July 26, 2007 |
|
AINUL HAQUE Vs. STATE OF BIHAR
|
March 23, 2007 |
|
AJABLAL RAI Vs. JOINT DIRECTOR, CONSOLIDATION
|
January 31, 2007 |
|
AJAY CHOUDHARY Vs. STATE OF BIHAR
|
July 9, 2007 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
January 3, 2007 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
July 19, 2007 |
|
AJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
December 18, 2007 |
|
AJAY KUMAR MAHTO @ MUKHIA MAHTO Vs. STATE OF BIHAR
|
November 20, 2007 |
|
AJAY KUMAR PATHAK Vs. STATE OF BIHAR
|
February 13, 2007 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 28, 2007 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
November 29, 2007 |
|
AJAY KUMAR SINGH AND ANR. Vs. KAMESHWAR KUMAR OJHA AND ANR.
|
May 15, 2007 |
|
AJIM ANSARI, KAMRULAH ANSARI @ KARMULLA Vs. STATE OF BIHAR
|
July 12, 2007 |
|
AJOY KUMAR DAS Vs. MATISARA DEVI
|
March 23, 2007 |
|
AJOY SINGH Vs. STATE OF BIHAR
|
January 16, 2007 |
|
AKHIL KUMAR Vs. STATE OF BIHAR
|
September 26, 2007 |
|
AKHILESH KR.SRIVASTAVA Vs. BIRENDRA SHARMA
|
April 18, 2007 |
|
AKHILESH OJHA Vs. STATE OF BIHAR WITH
|
November 14, 2007 |
|
AKHILESHWAR SINGH AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
March 15, 2007 |
|
AKHORI VIJAY KUMAR Vs. STATE OF BIHAR
|
July 13, 2007 |
|
AKHTARI BEGUM Vs. UNION OF INDIA
|
August 1, 2007 |
|
AKHTARI KHATOON Vs. UNION OF INDIA
|
October 8, 2007 |
|
AKSHAY LAL SAH Vs. STATE OF BIHAR
|
August 14, 2007 |
|
ALAKH LAL & ORS ; SULOCHANA DEVI; OM PRAKASH SINGHANIYA; GOPAL SAO, UPENDRA NARAYAN NAYAK; SUVDRA DEVI; KASTURI CHAND GOTHI; RAM BHAKTA PRASAD & ORS ; NARAYAN PASWAN & ORS ; ARUN KUMAR YADAV @ KRISH; PARAS NATH GUPTA Vs. STATE OF BIHAR
|
July 10, 2007 |
|
ALIND RAI Vs. STATE OF BIHAR
|
May 1, 2007 |
|
ALL BIHAR MADARSA TEACHERS ASSOCIATION, PATNA THROUGH ITS GENERAL SECRETARY, MD ZAHIDUR RAHMAN AND ORS AND ITS PRESIDENT, MD ZAHIRUL HAQUE AND ANR Vs. STATE OF BIHAR AND ORS
|
July 10, 2007 |
|
ALOK KUMAR Vs. STATE OF BIHAR
|
November 14, 2007 |
|
ALPANA KUMARI Vs. UJJWL KUMAR DUTTA
|
May 31, 2007 |
|
AMANA RAJ @ VIKKI SHARMA Vs. STATE OF BIHAR
|
November 5, 2007 |
|
AMAR NATH DAS, OM PRAKASH SRIVASTAVA Vs. STATE OF BIHAR
|
January 11, 2007 |
|
AMAR SINGH Vs. STATE OF BIHAR
|
February 27, 2007 |
|
AMAR SINGH Vs. STATE OF BIHAR
|
May 30, 2007 |
|
AMIT KUMAR SINGH Vs. UNION OF INDIA
|
March 1, 2007 |
|
AMIT KUMAR THAKUR Vs. STATE OF BIHAR
|
February 5, 2007 |
|
AMJAD ALI Vs. STATE OF BIHAR
|
September 17, 2007 |
|
AMOD KUMAR KATIYAR Vs. STATE OF BIHAR
|
December 3, 2007 |
|
AMRA KUMARI @ AMRA DEVI Vs. STATE OF BIHAR WITH
|
November 27, 2007 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
September 3, 2007 |
|
AMRENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
September 28, 2007 |
|
ANADI KUMAR DAS Vs. KHAGINDRA KUMAR DAS
|
February 19, 2007 |
|
ANANA MOHAN Vs. STATE OF BIHAR
|
November 23, 2007 |
|
ANAND MOHAN SINGH Vs. STATE OF BIHAR
|
November 26, 2007 |
|
ANANDI BHAGAT Vs. ADDITIONAL MEMBER BOARD
|
July 11, 2007 |
|
ANGAD RAM Vs. STATE OF BIHAR
|
March 16, 2007 |
|
ANIL AGRAWAL Vs. STATE OF BIHAR
|
January 11, 2007 |
|
ANIL BISHNU RAMAN Vs. STATE OF BIHAR
|
April 20, 2007 |
|
ANIL BISHWAS Vs. STATE OF BIHAR
|
May 8, 2007 |
|
ANIL KUMAR Vs. UNION OF INDIA
|
April 12, 2007 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
July 4, 2007 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
January 29, 2007 |
|
ANIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
May 17, 2007 |
|
ANIL KUMAR JHA Vs. STATE OF BIHAR
|
December 19, 2007 |
|
ANIL KUMAR MEHTA Vs. UNION OF INDIA
|
December 21, 2007 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
September 27, 2007 |
|
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
January 31, 2007 |
|
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
January 8, 2007 |
|
ANIL KUMAR SRIVASTAVA Vs. SAMASTIPUR KSHETRIA GRAM IN BANK
|
August 8, 2007 |
|
ANIL KUMAR SWARNKAR Vs. STATE OF BIHAR
|
January 22, 2007 |
|
ANIL KUMAR TIWARI Vs. STATE OF BIHAR
|
July 24, 2007 |
|
ANIL SINGH Vs. STATE OF BIHAR
|
August 16, 2007 |
|
ANIL YADAV ALIAS BARE YADAV Vs. STATE OF BIHAR
|
July 31, 2007 |
|
ANIRUDH PANDEY Vs. MARKANDEY RAO
|
February 26, 2007 |
|
ANITA ANAMIKA Vs. BHAGALPUR UNIVERSITY
|
December 12, 2007 |
|
ANJANI KUMAR SINGH Vs. STATE OF BIHAR
|
February 14, 2007 |
|
ANJU DEVI JHUNJHUNWAIA Vs. NATIONAL SECURITIES DEPOSITORY LTD.
|
July 24, 2007 |
|
ANJU PATHAK Vs. STATE OF BIHAR
|
February 1, 2007 |
|
ANNU VERMA Vs. MAHESHWAR PRASAD VERMA
|
August 18, 2007 |
|
ANOJ KUMAR MANDAL Vs. STATE OF BIHAR
|
September 6, 2007 |
|
ANSHUMAN SUR Vs. STATE OF BIHAR
|
February 7, 2007 |
|
ANTU RAM Vs. STATE OF BIHAR
|
January 8, 2007 |
|
ANUJ SINGH Vs. STATE OF BIHAR
|
May 28, 2007 |
|
ANUP KUMAR Vs. PRDA
|
October 4, 2007 |
|
ANUP KUMAR BARIAR Vs. SIWAN KSETRIYA GRAMIN BANK
|
March 2, 2007 |
|
ANUPAM KUMAR TIWARI Vs. STATE OF BIHAR
|
April 11, 2007 |
|
ANWAR AHMAD Vs. STATE OF BIHAR
|
February 6, 2007 |
|
ANWAR ALI Vs. STATE OF BIHAR
|
March 21, 2007 |
|
ARBIND MAHTO Vs. STATE OF BIHAR
|
January 8, 2007 |
|
ARBIND SHARMA ALIAS PAPPU SHARMA Vs. RAM CHANDER SHARMA
|
January 15, 2007 |
|
ARDHENDU KUMAR SINGH Vs. UNION OF INDIA
|
March 23, 2007 |
|
ARJUN MISHRA Vs. BIHAR SCHOOL EXAMINATION
|
May 21, 2007 |
|
ARJUN PRASAD Vs. STATE OF BIHAR
|
May 30, 2007 |
|
ARJUN PRASAD Vs. STATE OF BIHAR
|
August 10, 2007 |
|
ARJUN SINGH, BIRENDRA SINGH, MOHAN SINGH, BACHAN SINGH, RAMDAS SINGH Vs. STATE OF BIHAR
|
January 9, 2007 |
|
ARSAD IMAM Vs. STATE OF BIHAR
|
March 1, 2007 |
|
ARUN KR.MUKHERJEE Vs. STATE
|
November 13, 2007 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
November 13, 2007 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
March 22, 2007 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
November 2, 2007 |
|
ARUN KUMAR GUPTA Vs. UTTAR BIHAR KSHETRIYA
|
March 28, 2007 |
|
ARUN KUMAR LAL Vs. STATE OF BIHAR
|
August 23, 2007 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
September 14, 2007 |
|
ARUN KUMAR SINHA Vs. STATE
|
July 18, 2007 |
|
ARUN KUMAR, RAMADHAR SINGH Vs. BINOD SHARMA, VIJAY SINGH
|
August 2, 2007 |
|
ARUN YADAV Vs. STATE OF BIHAR
|
July 25, 2007 |
|
ARUNA DEVI Vs. STATE OF BIHAR
|
April 23, 2007 |
|
ARVIND PRASAD Vs. STATE OF BIHAR
|
July 30, 2007 |
|
ARYA TRAVELS REP Vs. STATE OF BIHAR
|
April 19, 2007 |
|
ARYA TRAVELS REPRESENTED Vs. STATE OF BIHAR
|
April 18, 2007 |
|
ASHA DEVI Vs. LALIT NARAYAN MITHILA
|
September 18, 2007 |
|
ASHA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
November 13, 2007 |
|
ASHARFI SINGH Vs. STATE OF BIHAR
|
February 22, 2007 |
|
ASHISH KHANNA Vs. STATE OF BIHAR THROUGH S.D.M.
|
July 12, 2007 |
|
ASHISH MANDAL Vs. STATE OF BIHAR
|
November 21, 2007 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
February 21, 2007 |
|
ASHOK KUMAR CHAUDHARY Vs. STATE BANK OF INDIA
|
July 31, 2007 |
|
ASHOK KUMAR CHAURASIA Vs. STATE OF BIHAR
|
July 6, 2007 |
|
ASHOK KUMAR DAS Vs. STATE OF BIHAR
|
February 22, 2007 |
|
ASHOK KUMAR GIRI Vs. STATE OF BIHAR
|
May 10, 2007 |
|
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
|
December 5, 2007 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
February 23, 2007 |
|
ASHOK KUMAR SINGH Vs. UNION OF INDIA
|
May 7, 2007 |
|
ASHOK NAYAK, ASHOK D NAIK Vs. STATE OF BIHAR
|
July 10, 2007 |
|
ASHOK THAKUR Vs. STATE OF BIHAR
|
February 8, 2007 |
|
ASHOK YADAV Vs. STATE OF BIHAR
|
February 28, 2007 |
|
ASHRAF ANSARI Vs. STATE OF BIHAR
|
January 10, 2007 |
|
ASHUTOSH KUMAR; STATE OF BIHAR AND ORS Vs. STATE OF BIHAR AND ORS ; MANISH BHUSHAN
|
January 11, 2007 |
|
ASIM ZAFAR Vs. STATE OF BIHAR
|
September 27, 2007 |
|
ASLAM ANSARI Vs. STATE OF BIHAR
|
August 7, 2007 |
|
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF BIHAR
|
June 1, 2007 |
|
ATMA RAM Vs. STATE OF BIHAR : RAGHUNI RAM : SHAMBHU SHARAN SINGH : RAKTAN RAM : BINOD RAM
|
November 7, 2007 |
|
ATUL CHANDRA GUPTA Vs. PATNA MUNICIPAL CORPN
|
August 28, 2007 |
|
ATUL JAIN AND BUSINESS LINE ISPAT PVT LTD Vs. STATE OF BIHAR
|
January 4, 2007 |
|
AVILASH KUMAR @ MUKESH KUMAR Vs. BRAHMADEO SINGH
|
February 27, 2007 |
|
AWADH LAL PRASAD Vs. STATE OF BIHAR
|
August 14, 2007 |
|
AWADHA BIHARI SINGH Vs. BRINDAVAN SINGH
|
January 18, 2007 |
|
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 8, 2007 |
|
AWADHESH MANDAL Vs. STATE OF BIHAR
|
January 8, 2007 |
|
AWADHESH PRASAD Vs. STATE OF BIHAR
|
December 11, 2007 |
|
AWADHESH RAM Vs. STATE OF BIHAR
|
September 18, 2007 |
|
AYODHYA PRASAD SINHA Vs. JOINT SECRETARY (GENERAL ADMINISTRATION DEPT.) THE BIHAR STATE ELECTRICITY BOARD
|
October 3, 2007 |
|
AZIZUL HASAN Vs. STATE OF BIHAR
|
December 11, 2007 |
|
B K ENTERPRISES DHANPURA Vs. STATE OF BIHAR
|
November 5, 2007 |
|
B.N.P.SINHA Vs. UNION OF INDIA
|
April 20, 2007 |
|
B.R.TRIPATHI Vs. STATE OF BIHAR
|
April 10, 2007 |
|
BABAN THAKUR Vs. STATE OF BIHAR
|
May 22, 2007 |
|
BABBAN SINGH Vs. STATE OF BIHAR
|
September 18, 2007 |
|
BABULAL RAM Vs. STATE OF BIHAR
|
August 24, 2007 |
|
BABUNI YADAV Vs. STATE OF BIHAR
|
December 17, 2007 |
|
BACHAN PRASAD Vs. STATE OF BIHAR
|
January 4, 2007 |
|
BACHCHA PRASAD SINGH @ BACHCHA PRASAD SINHA Vs. RAM SINGHASAN DEVI
|
March 29, 2007 |
|
BACHCHA RAI Vs. STATE OF BIHAR
|
November 29, 2007 |
|
BACHCHA RAI Vs. STATE OF BIHAR
|
July 11, 2007 |
|
BACHCHU MIAN @ QAYAM AKHTAR ARWALI Vs. STATE OF BIHAR
|
September 26, 2007 |
|
BACHHAN TRADERS Vs. STATE OF BIHAR
|
March 26, 2007 |
|
BACHU LAL PASWAN Vs. STATE OF BIHAR
|
August 23, 2007 |
|
BADRI CHOUBEY Vs. STATE OF BIHAR
|
January 5, 2007 |
|
BADRI MEHROTRA Vs. STATE OF BIHAR
|
April 2, 2007 |
|
BADRI NARAYAN MISHRA Vs. STATE OF BIHAR
|
January 5, 2007 |
|
BADRI SAH Vs. STATE OF BIHAR
|
January 8, 2007 |
|
BAGESHWARI KUMAR AND OTHERS Vs. CHIEF EXECUTIVE OFFICER (ADMINISTRATOR)
|
May 30, 2007 |
|
BAIDYA NATH PRASAD SINGH Vs. STATE OF BIHAR
|
April 3, 2007 |
|
BAIDYA NATH YADAV Vs. STATE
|
May 24, 2007 |
|
BAIDYANATH RAI Vs. STATE OF BIHAR
|
February 6, 2007 |
|
BAIJ NATH UPADHYA Vs. STATE OF BIHAR
|
August 20, 2007 |
|
BAIJNATH PRASAD Vs. BADRUL HASAN
|
May 14, 2007 |
|
BAL GOVIND PRASAD Vs. STATE OF BIHAR
|
February 26, 2007 |
|
BAL KISHUN MOCHI Vs. STATE OF BIHAR
|
July 20, 2007 |
|
BAL MUKUND RAM Vs. STATE OF BIHAR
|
February 26, 2007 |
|
BALBINDER SINGH Vs. STATE OF BIHAR
|
February 5, 2007 |
|
BALBIR PRASAD BEGISH Vs. STATE OF BIHAR
|
September 19, 2007 |
|
BALESHWAR CHOWDHARY Vs. STATE OF BIHAR
|
December 5, 2007 |
|
BALESHWAR MISHRA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
March 9, 2007 |
|
BALESHWAR PD CHAURASIYA Vs. STATE OF BIHAR
|
November 21, 2007 |
|
BALESHWAR PRASAD @ BALESHWAR MAHTO Vs. STATE OF BIHAR
|
August 23, 2007 |
|
BALESHWAR SHARMA Vs. STATE OF BIHAR
|
November 5, 2007 |
|
BALESHWAR SINGH Vs. SHANTI KUMARI
|
July 11, 2007 |
|
BALKRISHNA SHARMA Vs. STATE OF BIHAR
|
November 12, 2007 |
|
BALLAM YADAV Vs. STATE OF BIHAR
|
March 7, 2007 |
|
BALLAV NARAIN Vs. STATE OF BIHAR
|
September 26, 2007 |
|
BALRAM MEDICAL HALL Vs. RAJENDRA PRASAD
|
July 17, 2007 |
|
BALWANT SINGH Vs. STATE OF BIHAR
|
January 8, 2007 |
|
BANARSI KUMAR Vs. STATE OF BIHAR
|
March 26, 2007 |
|
BANDANA DEVI Vs. LAXMI DEVI
|
February 15, 2007 |
|
BANSH LOCHAN SINGH, HILSA, NALANDA, TUNUK SINGH, SHAILENDRA SINGH, NARENDRA @ NAGENDRA SINGH, SITA RAM SINGH MADHESH SINGH @ MADESH SINGH Vs. STATE OF BIHAR
|
April 27, 2007 |
|
BANSI PHARMA Vs. STATE OF BIHAR
|
January 25, 2007 |
|
BANWARI SINGH YADAV Vs. STATE
|
May 18, 2007 |
|
BANWARI YADAV Vs. STATE OF BIHAR
|
August 16, 2007 |
|
BARHAN BHUIA, PRAGASH BHUIA Vs. STATE OF BIHAR
|
April 26, 2007 |
|
BARISTER RAO Vs. STATE OF BIHAR
|
February 22, 2007 |
|
BARMESHWAR PANDEY & ORS. Vs. STATE OF BIHAR
|
November 6, 2007 |
|
BARUN KUMAR Vs. STATE OF BIHAR
|
March 14, 2007 |
|
BASANT KAHAR ALIAS GARIBAN Vs. STATE OF BIHAR
|
April 6, 2007 |
|
BASANT KUMAR SINGH Vs. CHIEF GENERAL MANAGER
|
April 30, 2007 |
|
BASANTI DEVI Vs. UNION OF INDIA
|
July 23, 2007 |
|
BASANTI PRASAD Vs. CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD
|
May 2, 2007 |
|
BASDEO BHAGAT Vs. STATE OF BIHAR
|
August 29, 2007 |
|
BASGIT LOHAR Vs. STATE OF BIHAR
|
April 16, 2007 |
|
BASGIT SINGH Vs. DEPUTY DIRECTOR
|
July 9, 2007 |
|
BASHISTHA CHOUDHARY Vs. STATE OF BIHAR
|
January 8, 2007 |
|
BASUDEO NARAIN SINHA Vs. STATE OF BIHAR
|
March 20, 2007 |
|
BASUDEO SAH Vs. STATE OF BIHAR
|
September 20, 2007 |
|
BELI SINHA Vs. STATE OF BIHAR
|
November 1, 2007 |
|
BHADAL BARI Vs. STATE OF BIHAR
|
April 17, 2007 |
|
BHAGIRATH MAHTO Vs. STATE OF BIHAR
|
March 19, 2007 |
|
BHAGIRATHI SINGH @ BHAGIRATHI PRASAD SINGH Vs. STATE OF BIHAR
|
November 2, 2007 |
|
BHAGWAN DAS AND SONS Vs. COMMISSIONER OF EXCISE & PROHIBITION, GOVT, OF BIHAR
|
January 19, 2007 |
|
BHAGWAN RAI Vs. STATE OF BIHAR
|
March 15, 2007 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
March 2, 2007 |
|
BHAGWAT YADAV Vs. BADER ALAM
|
April 12, 2007 |
|
BHARAT BHUSAN DEVA Vs. STATE OF BIHAR
|
October 9, 2007 |
|
BHARAT LAL RAM Vs. STATE OF BIHAR
|
November 8, 2007 |
|
BHARAT SINGH Vs. UNION OF INDIA
|
February 20, 2007 |
|
BHARAT YADAV Vs. STATE OF BIHAR
|
May 30, 2007 |
|
BHARATH SINGH Vs. STATE OF BIHAR
|
January 29, 2007 |
|
BHARGESHWAR BANNERJEE Vs. STATE OF BIHAR
|
February 14, 2007 |
|
BHIKHARI CHAUDHARY Vs. STATE OF BIHAR
|
February 27, 2007 |
|
BHIM RAM ALIAS BHIM CHAMAR Vs. STATE OF BIHAR
|
February 26, 2007 |
|
BHOLA BIND Vs. STATE OF BIHAR
|
May 8, 2007 |
|
BHOLA PASWAN Vs. STATE OF BIHAR
|
January 4, 2007 |
|
BHOLA PRASAD Vs. NABI RASUL MIAN
|
January 8, 2007 |
|
BHOLA TAMOLI Vs. STATE OF BIHAR
|
August 2, 2007 |
|
BHOLA YADAV Vs. YADUNANDAN PD.NADAV
|
March 20, 2007 |
|
BHRIGU ASHRAM RAM Vs. STATE OF BIHAR
|
January 15, 2007 |
|
BHRIGU NATH TIWARY Vs. STATE OF BIHAR
|
February 19, 2007 |
|
BHUPENDRA NARAYAN SINHA ALIAS BHUPENDRA PRASAD SINHA Vs. STATE OF BIHAR
|
January 3, 2007 |
|
BHUSHAN PRASAD MISHRA Vs. STATE OF BIHAR
|
March 12, 2007 |
|
BHUWANESHWAR YADAV Vs. UNION OF INDIA
|
March 23, 2007 |
|
BIBI AMBEYA KHATOON Vs. STATE OF BIHAR
|
March 12, 2007 |
|
BIBI BADRUN NISHA Vs. MD.MASUD AKHTER
|
October 9, 2007 |
|
BIBI GULSHAN Vs. STATE OF BIHAR
|
January 8, 2007 |
|
BIBI HALIMA Vs. STATE OF BIHAR
|
January 5, 2007 |
|
BIBI MAHPAARAH KHATOON Vs. STATE OF BIHAR
|
July 5, 2007 |
|
BIBI RABIA KHATOON Vs. STATE OF BIHAR
|
May 2, 2007 |
|
BIBI RAHMAT KHATOON ALIAS BIBI RAHMAT Vs. STATE OF BIHAR
|
August 21, 2007 |
|
BIDHA SHARMA Vs. STATE OF BIHAR
|
July 9, 2007 |
|
BIHAR BLIND PEOPLE CARE SOCIETY Vs. CENTRAL GOVT MINISTRY OF H
|
November 23, 2007 |
|
BIHAR EDUCATION SERVICE Vs. STATE OF BIHAR
|
October 31, 2007 |
|
BIHAR HINDI GRANTH ACADEMY KARMCHARI SANGH Vs. STATE OF BIHAR
|
March 16, 2007 |
|
BIHAR INTERMEDIATE EDUCATION COUNCIL & ORS Vs. GIRISH PRASAD SINHA
|
May 18, 2007 |
|
BIHAR MINING ENGINEERING SERVICE Vs. STATE OF BIHAR
|
March 28, 2007 |
|
BIHAR RAJYA CHAUKIDARI TAHSILDAR SANGH Vs. STATE OF BIHAR
|
November 6, 2007 |
|
BIHAR SANSKRIT SIKSHA BOARD Vs. RAVINDRA GRIYAGHAY
|
March 29, 2007 |
|
BIHAR STATE ELECTRICITY Vs. SITA RAM PATHAK
|
April 19, 2007 |
|
BIHAR STATE ELECTRICITY BOARD Vs. SHARDA PRASAD SINHA
|
May 21, 2007 |
|
BIHAR STATE FINANCIAL Vs. BIHAR STATE FINANCIAL
|
May 10, 2007 |
|
BIHAR STATE FOOD AND CIVIL Vs. STATE OF JHARKHAND
|
September 12, 2007 |
|
BIHAR STATE HOUSING BOARD Vs. SAHIL KUMAR CHANDA
|
July 10, 2007 |
|
BIHAR STATE HOUSING BOARD Vs. MANJU SINGH
|
April 19, 2007 |
|
BIHAR STATE POLLUTION CONTROL Vs. DILIP KUMAR JHA
|
February 21, 2007 |
|
BIHAR STATE SMALL INDUSTRIES Vs. STATE OF BIHAR
|
July 26, 2007 |
|
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
|
April 20, 2007 |
|
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
|
August 28, 2007 |
|
BIJAY BHAGAT @ BIJAY KUMAR Vs. STATE OF BIHAR WITH
|
October 8, 2007 |
|
BIJAY KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
July 24, 2007 |
|
BIJAY KUMAR VERMA Vs. STATE OF BIHAR
|
September 6, 2007 |
|
BIJO PANDA Vs. STATE OF BIHAR
|
November 20, 2007 |
|
BILASH CHAUDHARY @ BILASH BHUIN Vs. STATE OF BIHAR
|
May 8, 2007 |
|
BIMAL KUMAR Vs. STATE OF BIHAR
|
July 26, 2007 |
|
BINAY KR.CHOUBEY Vs. STATE
|
November 14, 2007 |
|
BINAY KRISHNA Vs. ASHOK KUMAR
|
May 18, 2007 |
|
BINAY KUMAR CHAUDHARY Vs. BANK OF INDIA
|
January 15, 2007 |
|
BINAY RAUT Vs. STATE OF BIHAR
|
March 13, 2007 |
|
BINDESHWARI PRASAD SHARMA Vs. STATE OF BIHAR
|
January 16, 2007 |
|
BINDO CHOUDHARY Vs. MANTI DEVI
|
July 3, 2007 |
|
BINDO SHARMA Vs. STATE OF BIHAR
|
January 25, 2007 |
|
BINOD CHOUDHARY Vs. STATE OF BIHAR
|
February 1, 2007 |
|
BINOD GIRI Vs. STATE OF BIHAR
|
January 24, 2007 |
|
BINOD KUMAR Vs. UNION OF INDIA
|
July 27, 2007 |
|
BINOD KUMAR Vs. UNION OF INDIA
|
July 26, 2007 |
|
BINOD KUMAR JHA Vs. STATE OF BIHAR
|
February 27, 2007 |
|
BINOD KUMAR PATHAK Vs. BIHAR STATE SCHEDULED CASTE CO-OPERATIVE DEVELOPMENT CORPORATION LIMITED
|
July 23, 2007 |
|
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
February 1, 2007 |
|
BINOD YADAV Vs. STATE OF BIHAR
|
August 31, 2007 |
|
BIPAT GOPE Vs. PRINCIPAL CONSOLIDATION
|
February 9, 2007 |
|
BIPIN KUMAR ISHWAR @ BIPIN SINGH Vs. STATE OF BIHAR
|
January 11, 2007 |
|
BIPIN KUMAR JHA Vs. STATE OF BIHAR
|
August 2, 2007 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
April 27, 2007 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
March 12, 2007 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
August 9, 2007 |
|
BIR BAHADUR SINGH Vs. STATE OF BIHAR
|
January 19, 2007 |
|
BIR BAHADUR SINGH Vs. STATE OF BIHAR
|
April 2, 2007 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
July 31, 2007 |
|
BIRENDRA KUMAR GUPTA Vs. STATE OF BIHAR
|
February 5, 2007 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2007 |
|
BIRENDRA RAI Vs. STATE OF BIHAR
|
February 21, 2007 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
March 20, 2007 |
|
BIRENDRA YADAV Vs. STATE OF BIHAR
|
September 13, 2007 |
|
BIRESH CHANDRA CHATTERJI Vs. SATE OF BIHAR
|
August 13, 2007 |
|
BIRIU SAH Vs. STATE OF BIHAR
|
January 16, 2007 |
|
BISHAMBHAR PRASAD Vs. STATE OF BIHAR
|
April 16, 2007 |
|
BISHNU MADHAV PRASAD MODI Vs. JAYANT PRASAD MODI
|
August 22, 2007 |
|
BISHUN RAI Vs. STATE OF BIHAR
|
April 10, 2007 |
|
BISHWANATH KANDELIYA Vs. DEVKINANDAN KHANDELIYA
|
August 17, 2007 |
|
BISHWANATH SAHANI Vs. STATE OF BIHAR
|
December 13, 2007 |
|
BISHWANATH YADAV Vs. STATE OF BIHAR
|
April 19, 2007 |
|
BRAHAMDEO SINGH Vs. STATE OF BIHAR
|
May 18, 2007 |
|
BRAHMA NAND CHOUDHARY Vs. STATE OF BIHAR
|
September 25, 2007 |
|
BRAHMDEO PRASAD Vs. STATE OF BIHAR
|
November 23, 2007 |
|
BRAHMDEO RAM Vs. STATE OF BIHAR
|
February 13, 2007 |
|
BRAHMDEO SINGH (DEAD) REPRESENTED BY LEGAL REPRESENTATIVES Vs. ASKARAN SINGH @ R.P. SINGH
|
June 1, 2007 |
|
BRAHMDEO THAKUR Vs. STATE OF BIHAR
|
September 10, 2007 |
|
BRAJ BEHARI TEWARY Vs. STATE OF BIHAR
|
March 14, 2007 |
|
BRAJ BHUSHAN Vs. UNION OF INDIA
|
July 31, 2007 |
|
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
May 31, 2007 |
|
BRAJ NANDAN YADAV Vs. STATE OF BIHAR
|
April 20, 2007 |
|
BRAJESH PATEL, NARESH MAHTO, PRAMOD KUMAR Vs. STATE OF BIHAR
|
July 19, 2007 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KHUSHBOO
|
March 14, 2007 |
|
BRANCH MANAGER, BRANCH OFFICE, SAMASTIPUR, NATIONAL INSURANCE CO.LTD Vs. LAKHANDEO PD. SINHA
|
March 22, 2007 |
|
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. KAMESHWAR SINGH
|
May 18, 2007 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SAJAN RAM AND ANR.
|
February 26, 2007 |
|
BRASHAMDEO MEHTA Vs. STATE OF BIHAR
|
March 14, 2007 |
|
BRIJ BIHARI PRASAD SWARNKAR Vs. ANAND KUMAR SWARNKAR
|
September 25, 2007 |
|
BRIJ BIHARI SHARMA Vs. STATE OF BIHAR
|
October 31, 2007 |
|
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL
|
September 27, 2007 |
|
BRIJ KISHORE PRASAD Vs. STATE BANK OF INDIA
|
September 26, 2007 |
|
BRIJ MOHAN SINGH Vs. KRISHNA SHAHI
|
January 4, 2007 |
|
BRIJNANDAN SINGH Vs. STATE OF BIHAR
|
April 4, 2007 |
|
BRIJNATH SINGH Vs. STATE OF BIHAR
|
July 12, 2007 |
|
BRINDABAN TIWARY Vs. AWADHESH TIWARY
|
September 28, 2007 |
|
BUDHAN PANDIT Vs. STATE OF BIHAR
|
February 2, 2007 |
|
BULLA SAHNI Vs. STATE
|
February 7, 2007 |
|
CARRIER AIRCON LIMITED Vs. STATE OF BIHAR
|
January 4, 2007 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. BHARAT SING
|
February 28, 2007 |
|
CHAKRADHAR DAS Vs. STATE OF BIHAR
|
August 9, 2007 |
|
CHAMPA DEVI ALIAS CHAMPA KUMARI Vs. STATE OF BIHAR
|
October 4, 2007 |
|
CHAMPA MISHRA Vs. STATE OF BIHAR
|
January 29, 2007 |
|
CHAMRU MAHTO Vs. STATE OF BIHAR
|
January 5, 2007 |
|
CHANAKI SAO ALIAS CHANAKIA Vs. RENU SINGHANIYA
|
September 18, 2007 |
|
CHANDA DEVI @ CHANDRA MISHRA @ CHANDA MISHRA Vs. STATE OF BIHAR WITH
|
October 10, 2007 |
|
CHANDA KHATOON AND ORS. Vs. THE STATE OF BIHAR AND ANR.
|
October 31, 2007 |
|
CHANDA KUMARI Vs. STATE OF BIHAR
|
September 19, 2007 |
|
CHANDESHWAR MANDAL ALIAS CHANNA MANDAL AND KHIRKHAR MANDAL Vs. STATE OF BIHAR
|
September 14, 2007 |
|
CHANDESHWAR YADAV Vs. STATE OF BIHAR
|
February 19, 2007 |
|
CHANDRA BHUSHAN Vs. STATE OF BIHAR
|
July 27, 2007 |
|
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
|
October 30, 2007 |
|
CHANDRA KANT SINGH Vs. STATE OF BIHAR
|
December 11, 2007 |
|
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
|
March 9, 2007 |
|
CHANDRA MOHAN PRASAD Vs. GYANDEO SHARMA
|
January 29, 2007 |
|
CHANDRA MOHAN SINGH Vs. STATE OF BIHAR
|
July 3, 2007 |
|
CHANDRA NARAIN ROY Vs. STATE OF BIHAR
|
January 24, 2007 |
|
CHANDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
December 18, 2007 |
|
CHANDRA SHARMA Vs. STATE OF BIHAR
|
April 13, 2007 |
|
CHANDRA SHEKHAR YADAV AND ORS Vs. STATE OF BIHAR
|
September 3, 2007 |
|
CHANDRA YADAV ALIAS CHANDRA MATHO Vs. STATE OF BIHAR
|
May 9, 2007 |
|
CHANDRAMA PD SINGH ALIAS CHANDRAMA Vs. STATE OF BIHAR
|
January 24, 2007 |
|
CHANDRAMAUFI AGRAWAL Vs. STATE OF BIHAR
|
December 5, 2007 |
|
CHANDRASHEKHAR Vs. STATE OF BIHAR
|
August 8, 2007 |
|
CHANDRASHEKHAR AZAD Vs. STATE OF BIHAR
|
March 1, 2007 |
|
CHANDRIKA BIND Vs. STATE OF BIHAR
|
May 3, 2007 |
|
CHANDRIKA MOCHI Vs. STATE OF BIHAR
|
May 11, 2007 |
|
CHANDRIKA TIWARY Vs. VIDYA SHANKAR DUBEY
|
July 16, 2007 |
|
CHANDU LAL Vs. AJAY KUMAR SINHA
|
August 7, 2007 |
|
CHHABI SINHA Vs. STATE OF BIHAR
|
September 19, 2007 |
|
CHHABILA SAH Vs. STATE OF BIHAR
|
May 28, 2007 |
|
CHHAJURAM AGARWAL Vs. STATE OF BIHAR
|
February 27, 2007 |
|
CHHANDRWATI DEVI Vs. STATE OF BIHAR
|
August 2, 2007 |
|
CHHATHU SAH Vs. UNION OF INDIA
|
February 13, 2007 |
|
CHIEF ELECTORAL OFFICER Vs. JAGMATO DEVI
|
February 13, 2007 |
|
CHOUDHARY KANHAIYA PRASAD SINGH Vs. STATE OF BIHAR & ORS.
|
July 30, 2007 |
|
CHUN CHUN SINGH Vs. STATE OF BIHAR
|
January 24, 2007 |
|
CIVMI INDUSTRIES PVT.LTD. Vs. STATE BANK OF INDIA
|
November 5, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. HARGOVIND KHAITAN
|
August 24, 2007 |
|
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION AND RURAL TECHNOLOGY, NEW DELHI AND ANOTHER Vs. CAPART
|
February 1, 2007 |
|
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. STATE OF BIHAR
|
January 8, 2007 |
|
D K ENGINEERING Vs. STATE OF BIHAR
|
September 18, 2007 |
|
DAMYANTI DEVI Vs. KISHORI PRASAD
|
July 19, 2007 |
|
DARBHANGA INDUSTRIAL AREA, DEVELOPMENT AUTHORITY Vs. CHAND PRASAD SINHA
|
May 9, 2007 |
|
DASHARATH PRASAD ROY Vs. STATE OF BIHAR AND OTHERS
|
December 10, 2007 |
|
DASHRASTH MANDAL, DEVATRI DEVI, HEERAIAL MANDAL, SUSHIL MANDAL, BUCHIA DEVI Vs. STATE
|
August 29, 2007 |
|
DEBASHREE CONSTRUCTION Vs. STATE OF BIHAR
|
February 9, 2007 |
|
DEELIP KUMAR Vs. STATE OF BIHAR
|
November 13, 2007 |
|
DEEN DAYAL DUBEY Vs. BACHAN CHAUBEY
|
August 8, 2007 |
|
DEEP NARAIN DUBEY Vs. STATE OF BIHAR
|
April 18, 2007 |
|
DEEP YADAV Vs. STATE OF BIHAR
|
April 13, 2007 |
|
DEEPA SAH Vs. STATE OF BIHAR
|
August 6, 2007 |
|
DEEPAK KUMAR MISHRA Vs. UNION OF INDIA
|
February 13, 2007 |
|
DEEPAK KUMAR SINHA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
August 24, 2007 |
|
DEO MUNI RAM Vs. STATE OF BIHAR
|
January 9, 2007 |
|
DEO NARAIN KANTH Vs. STATE OF BIHAR
|
March 1, 2007 |
|
DEO NARAIN MANDAL Vs. RAM CHANDRA MANDAL
|
August 31, 2007 |
|
DEO NARAYAN SHARMA AND ORS Vs. STATE OF BIHAR
|
August 28, 2007 |
|
DEONATH PRASAD Vs. STATE OF BIHAR
|
April 25, 2007 |
|
DEPONE ORGANICS PRIVATELTD Vs. STATE OF BIHAR
|
July 31, 2007 |
|
DEPUTY MANAGER BISCOMAUN Vs. HARDEO PRASAD
|
January 16, 2007 |
|
DEV NATH YADAV Vs. STATE OF BIHAR
|
November 5, 2007 |
|
DEVENDRA MISHRA Vs. RAJIVA LOCHAN PRASAD
|
January 24, 2007 |
|
DEVI Vs. STATE OF BIHAR
|
July 25, 2007 |
|
DEVI Vs. STATE OF BIHAR
|
July 26, 2007 |
|
DEVI Vs. STATE OF BIHAR
|
July 24, 2007 |
|
DEVI SINGH Vs. NESAR ALAM
|
April 5, 2007 |
|
DHAJJU RAJAK Vs. STATE
|
May 24, 2007 |
|
DHANANJAY PRASAD Vs. BIHAR SCHOOL EXAM.BOARD
|
December 18, 2007 |
|
DHANANJAY RAI Vs. STATE OF BIHAR
|
July 19, 2007 |
|
DHANRAJ SINGH Vs. STATE OF BIHAR
|
August 13, 2007 |
|
DHARM SHILA DEVI Vs. RAMESH CHANDRA TEWARI
|
August 22, 2007 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
January 3, 2007 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
August 8, 2007 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
October 9, 2007 |
|
DHARMENDRA KUMAR @ DHARMENDRA KUMAR RAI Vs. STATE OF BIHAR
|
January 18, 2007 |
|
DHARMENDRA PASWAN Vs. STATE OF BIHAR AND OTHERS
|
September 26, 2007 |
|
DHARMENDRA SINGH Vs. ADDITIONAL MEMBER BOARD
|
March 28, 2007 |
|
DHIRENDRA KUMAR Vs. STATE OF BIHAR
|
July 9, 2007 |
|
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 16, 2007 |
|
DHIRENDRA KUMAR YADAV Vs. B.N.MANDAL UNIVERSITY
|
April 8, 2007 |
|
DHROOV RAI @ DHRUP RAI Vs. MOST.GEETA KUER @ MOST.GITA KUWAR
|
February 27, 2007 |
|
DHRUB ROY Vs. STATE OF BIHAR
|
January 10, 2007 |
|
DHRUVA KUMAR Vs. ANAND KUMAR
|
August 3, 2007 |
|
DHURB KUMAR ROY Vs. BIHAR STATE CO OPERATIVE LAND DEVLOPMENT BANK LTD
|
July 26, 2007 |
|
DIG VIJAY NARAYAN SINGH Vs. STATE
|
February 5, 2007 |
|
DILIP KUMAR Vs. STATE OF BIHAR
|
March 9, 2007 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
October 8, 2007 |
|
DILIP YADAV Vs. STATE OF BIHAR
|
July 3, 2007 |
|
DILIP YADAV Vs. STATE OF BIHAR
|
July 16, 2007 |
|
DINA NATH SAH Vs. STATE OF BIHAR
|
March 30, 2007 |
|
DINESH CHAND AND ORS Vs. STATE OF BIHAR
|
February 7, 2007 |
|
DINESH KUMAR CHAUDHARY Vs. COLLECTOR, PURNEA
|
April 12, 2007 |
|
DINESH KUMAR GUPTA Vs. DEOBRAT LAL
|
February 21, 2007 |
|
DINESH PARWAT Vs. STATE OF BIHAR
|
April 26, 2007 |
|
DIPAK KUMAR SINGH @ DIPAK KUMAR Vs. STATE OF BIHAR
|
August 9, 2007 |
|
DIPAK KUMAR SINGH ALIAS DIPAK KUMAR Vs. STATE OF BIHAR
|
August 9, 2007 |
|
DIPANKER DUTT GUPTA Vs. STATE OF BIHAR
|
April 11, 2007 |
|
DIPNARAYAN YADAV Vs. STATE OF BIHAR
|
March 19, 2007 |
|
DIVISIONAL MANAGER Vs. GYANTI DEVI
|
July 26, 2007 |
|
DIVISIONAL MANAGER, IBP, COMPANY LTD Vs. PRIYANKA PRATAP SINGH
|
April 19, 2007 |
|
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. RUPKALI DEVI
|
July 26, 2007 |
|
DIVISIONAL TRASURER N E RAILWAY Vs. DEVKALA DEVI
|
February 12, 2007 |
|
DIWAKAR SINGH Vs. STATE OF BIHAR
|
January 8, 2007 |
|
DIWAKAR SINHA Vs. STATE OF BIHAR
|
September 24, 2007 |
|
DIWAKAR TIWARI Vs. JUGAL KISHOR TIWARI
|
July 26, 2007 |
|
DIWALI MAHTO Vs. STATE OF BIHAR
|
November 6, 2007 |
|
DOCTOR NONIA Vs. STATE OF BIHAR
|
September 21, 2007 |
|
DOCTOR RAM PRAVESH KUMAR Vs. STATE OF BIHAR
|
February 9, 2007 |
|
DOMNI DEVI Vs. NEURI KUERI
|
October 6, 2007 |
|
DR. VIDYANAND SINHA Vs. STATE OF BIHAR AND ORS.
|
August 10, 2007 |
|
DR.ANJAN KUMAR Vs. STATE OF BIHAR
|
August 17, 2007 |
|
DR.BIPIN BIHARI SINGH Vs. STATE OF BIHAR
|
August 27, 2007 |
|
DR.NITYA GOPAL BANDYOPADHYAY Vs. STATE OF BIHAR
|
May 15, 2007 |
|
DRISHTEE FOUNDATION Vs. BIHAR STATE POLLUTION CONTROL BOARD
|
November 12, 2007 |
|
DUDHESH SHARMA @ DUDHESH SINGH Vs. STATE OF BIHAR
|
September 17, 2007 |
|
DUJIA DEVI Vs. SHYAM BIHAR BHAGAT, SAM DEO BHAGAT
|
January 15, 2007 |
|
DUKHAN RAI Vs. MAHENDRA RAJ
|
April 10, 2007 |
|
DULARU SINGH @ DULARU PRASAD SINGH Vs. STATE OF BIHAR
|
January 22, 2007 |
|
DUNLOP INDIA LTD.THROUGH DEBASIS BHAUMIK Vs. STATE OF BIHAR
|
September 10, 2007 |
|
DURGANAND JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 28, 2007 |
|
DWARIK RAI Vs. JOINT DIRECTOR
|
January 31, 2007 |
|
DWARIKA PASWAN, BRIJ NANDAN PASWAN, SURESH PRASAD Vs. STATE OF BIHAR
|
March 21, 2007 |
|
DWARIKA PRASAD Vs. INDRADEO LAL
|
April 17, 2007 |
|
DWARIKA RAUT Vs. JALDHAR RAUT
|
December 19, 2007 |
|
EASTERN UDYOG Vs. EAST CENTRAL RAILWAY HAJIPUR
|
September 27, 2007 |
|
EKRAM PANDEY Vs. STATE OF BIHAR
|
April 17, 2007 |
|
EKTA ANAND VERMA @ REENA VERMA Vs. ISHWAR DAYAL PRASAD
|
January 24, 2007 |
|
EMARAT CO-OPERATIVE HOUSING Vs. STATE OF BIHAR
|
September 24, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. R K TEKRIWAL
|
September 5, 2007 |
|
ENAMUL HADWE Vs. STATE OF BIHAR
|
September 19, 2007 |
|
EXCEL CORP CARELTD Vs. STATE OF BIHAR
|
August 20, 2007 |
|
EXECUTIVE ENGINEER, PUNPUN FLOOD PROTECTION DIVISION Vs. LAL BABU RAI
|
November 23, 2007 |
|
FAIYAZ AHMAD Vs. STATE OF BIHAR
|
November 29, 2007 |
|
FARMAN MIAN Vs. STATE OF BIHAR
|
July 7, 2007 |
|
FAUDI MUKHIYA Vs. STATE OF BIHAR
|
July 5, 2007 |
|
FIROZ ALAM Vs. STATE OF BIHAR
|
March 13, 2007 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
|
January 24, 2007 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
|
January 10, 2007 |
|
FOOD CORPORATION OF INDIA Vs. SAVITRI DEVI
|
November 20, 2007 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR WITH
|
December 12, 2007 |
|
FRANKLIN J QURESHI Vs. STATE OF BIHAR
|
August 17, 2007 |
|
GABBAR SINGH Vs. STATE OF BIHAR
|
January 17, 2007 |
|
GAJENDRA KUMAR AMBASTA Vs. STATE OF BIHAR
|
February 6, 2007 |
|
GANDAK COMMAND AREA DEVELOPMENT AGENCY Vs. STATE OF BIHAR
|
September 25, 2007 |
|
GANESH PASWAN Vs. STATE OF BIHAR
|
May 7, 2007 |
|
GANESH RAI Vs. STATE OF BIHAR
|
March 28, 2007 |
|
GANESH TANTI ALIAS GANESH PD TANTI Vs. STATE OF BIHAR
|
December 17, 2007 |
|
GANGA PRASAD Vs. STATE OF BIHAR
|
July 27, 2007 |
|
GANGA PRASAD MANDAL @ GANGA MANDAL Vs. STATE OF BIHAR
|
August 8, 2007 |
|
GANGA PRASAD SINGH Vs. STATE OF BIHAR
|
November 5, 2007 |
|
GANPATI JHA Vs. ABHAY KUMAR YADAV, AJAY KUMAR YADAV
|
May 16, 2007 |
|
GAURI NATH JHA Vs. STATE OF BIHAR
|
October 8, 2007 |
|
GAUTAM KUMAR Vs. UNION OF INDIA
|
December 4, 2007 |
|
GAUTAM MANDAL Vs. STATE OF BIHAR
|
November 2, 2007 |
|
GAUTAM PANDIT Vs. STATE OF BIHAR
|
January 29, 2007 |
|
GAUTAM SINGH Vs. MOSMAT LALMATI KUAR
|
April 26, 2007 |
|
GAYA MUNICIPAL Vs. JOGENDRA KUMAR
|
April 12, 2007 |
|
GAYA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
May 3, 2007 |
|
GAYA SHAUKAT MIAN Vs. STATE OF BIHAR
|
January 16, 2007 |
|
GEETA DEVI Vs. STATE OF BIHAR AND ORS.
|
August 22, 2007 |
|
GEETA SINHA Vs. PATNA UNIVERSITY
|
August 2, 2007 |
|
GHANSHYAM JHA Vs. STATE OF BIHAR
|
January 19, 2007 |
|
GHANSHYAM MANDAL Vs. STATE OF BIHAR
|
March 13, 2007 |
|
GHOSH YADAV Vs. STATE OF BIHAR
|
March 7, 2007 |
|
GIRDHARI KUAR Vs. STATE OF BIHAR
|
January 11, 2007 |
|
GITA DEVI Vs. STATE OF BIHAR
|
January 31, 2007 |
|
GITA DEVI Vs. STATE OF BIHAR
|
October 3, 2007 |
|
GITA RANI JAISWAL Vs. STATE OF BIHAR
|
August 20, 2007 |
|
GOBIND LAL AGRAWAL Vs. STATE OF BIHAR
|
November 23, 2007 |
|
GOLDEN YADAV @ AJAY KUMAR Vs. STATE OF BIHAR
|
February 14, 2007 |
|
GOPAL KATTHA INDUSTRIES PVT.LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
January 17, 2007 |
|
GOPAL KUMAR MODI Vs. LALAN PRASAD KESHRI ALIAS SUSHIL
|
February 28, 2007 |
|
GOPAL PRASAD Vs. UNION OF INDIA
|
February 12, 2007 |
|
GOPAL SAH Vs. BIHAR STATE SUNNI WAQF BOARD
|
February 20, 2007 |
|
GOPAL SAO Vs. STATE OF BIHAR
|
January 8, 2007 |
|
GOPAL TEWARI Vs. UMAKANT TEWARI
|
August 22, 2007 |
|
GOPI KRISHNA JHA Vs. STATE OF BIHAR
|
March 19, 2007 |
|
GORAKH NATH SINGH Vs. SIWAN KSHETRIYA GRAMIN
|
March 23, 2007 |
|
GOVIND PD MAKHARIA & ANOTHER Vs. STATE OF BIHAR
|
May 31, 2007 |
|
GUDDU SINGH @ GUDDU Vs. STATE OF BIHAR
|
January 25, 2007 |
|
GULAM NABI KHAN Vs. STATE OF BIHAR
|
March 15, 2007 |
|
GULESHWAR PASBAN Vs. STATE OF BIHAR
|
July 13, 2007 |
|
GURUCHARANJIT @ GURUCHARANJIT SINGH Vs. UNION OF INDIA THROUGH C.B.I.
|
August 28, 2007 |
|
GYAN DDEEP PRASAD Vs. BIHAR STATE FINANCIAL
|
February 12, 2007 |
|
GYANESWAR PRASAS YADAV Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
March 8, 2007 |
|
GYANTI DEVI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NEW INDIA INSURANCE COMPANY LTD.
|
January 17, 2007 |
|
HADISH ALI Vs. MOSTT.ASMA KHATOON
|
March 2, 2007 |
|
HAFIZ NIZAMUDDIN Vs. KAUSHALAYA DEVI WITH
|
August 21, 2007 |
|
HAJI MIR NAIMUDDIN Vs. STATE OF BIHAR
|
January 29, 2007 |
|
HALDHAR PRASAD MEHTA Vs. STATE OF BIHAR
|
March 1, 2007 |
|
HALDHAR PRASAD YADAV Vs. STATE OF BIHAR
|
February 21, 2007 |
|
HARDINGE MEMORIAL FUND TRUST Vs. STATE OF BIHAR
|
July 20, 2007 |
|
HARENDRA KISHOR SARAN Vs. STATE OF BIHAR
|
July 13, 2007 |
|
HARENDRA KUMAR Vs. STATE OF BIHAR
|
March 7, 2007 |
|
HARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 31, 2007 |
|
HARENDRA RAI Vs. STATE OF BIHAR
|
March 13, 2007 |
|
HARI DAS GHOSH Vs. STATE OF BIHAR
|
August 8, 2007 |
|
HARI NARAYAN GIRI Vs. STATE OF BIHAR
|
August 6, 2007 |
|
HARI NARAYAN THAKUR Vs. STATE OF BIHAR
|
March 23, 2007 |
|
HARI NARAYAN THAKUR Vs. STATE OF BIHAR & ORS.
|
March 22, 2007 |
|
HARI RAO, SUBODH RAO, BHOLA NATH RAO, GAIBI RAO, PRAYAG RAO, SURENDRA RAO, PRADEEP RAO, SHYAM CHOUBEY, JALDHAR YADAV, SURYA NARAIN YADAV, MAHESHWARI SINGH Vs. STATE OF BIHAR
|
May 9, 2007 |
|
HARIGEND CHOUBEY Vs. STATE
|
February 2, 2007 |
|
HARIHAR SINGH Vs. RAMA SHANKAR SINGH
|
April 16, 2007 |
|
HARIKANT SINGH Vs. RAM KRISHNA SHARMA
|
May 2, 2007 |
|
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
|
January 25, 2007 |
|
HARINAGAR SUGAR MILLSLTD Vs. STATE OF BIHAR
|
May 7, 2007 |
|
HARISCHANDRA JHA Vs. STATE OF BIHAR
|
July 18, 2007 |
|
HARMADEO URAON @ DHARMADRA URAON Vs. STATE OF BIHAR
|
January 18, 2007 |
|
HASANPUR CHINI MILL MAZDOOR UNION Vs. STATE OF BIHAR
|
April 5, 2007 |
|
HASIMA KHATOON Vs. MURTAZA ANSARI
|
September 28, 2007 |
|
HELAL AHMAD Vs. STATE BANK OF INDIA
|
May 25, 2007 |
|
HEM CHANDRA MISHRA Vs. STATE OF&APOSBIHAR
|
February 1, 2007 |
|
HEM CHANDRA SINGH Vs. STATE OF BIHAR
|
December 7, 2007 |
|
HILSA PRAKHAND MATSHYAJIVI SWAWLAMBI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR
|
March 12, 2007 |
|
HINDUSTAN PETROLEUM CORPORATION Vs. RAJESHWAR PRASAD
|
July 3, 2007 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF BIHAR
|
March 23, 2007 |
|
HIRA LAL CHOUDHARY Vs. STATE OF BIHAR
|
August 21, 2007 |
|
HIRA MURTI KUWAR AND ORS. Vs. ANIL KUMAR SHARMA AND ORS.
|
August 6, 2007 |
|
HIRA SINGH Vs. STATE OF BIHAR
|
September 17, 2007 |
|
HIRALAL YADAV Vs. STATE OF BIHAR
|
September 28, 2007 |
|
HORIL SAHNI Vs. STATE OF BIHAR
|
September 14, 2007 |
|
HOTI RAI Vs. PARMESHWAR SAN, PARMESHWAR PRASAD
|
September 24, 2007 |
|
HRISHIKESH SAHA Vs. STATE OF BIHAR
|
July 23, 2007 |
|
HUSNO BANO Vs. STATE OF BIHAR
|
July 27, 2007 |
|
I.D.I.O. CONSTRUCTION (INDIA) LTD. Vs. STATE OF BIHAR AND OTHERS
|
October 5, 2007 |
|
IBOPISHAK SINGH Vs. UNION OF INDIA
|
August 29, 2007 |
|
ILO MIAN Vs. STATE OF BIHAR
|
November 21, 2007 |
|
INDAL NUT Vs. STATE OF BIHAR
|
May 8, 2007 |
|
INDIAN OIL CORPORATION LIMITED Vs. NEEL KAMAL CHANCHAL
|
March 19, 2007 |
|
INDIAN OIL CORPORATION LIMITED Vs. STATE OF BIHAR
|
January 9, 2007 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
March 26, 2007 |
|
INDIAN OIL CORPORATION LTD. Vs. STATE OF BIHAR
|
August 1, 2007 |
|
INDIAN OIL CORPORATION LTD.(IBP DIVISION) Vs. VINOD CHOUDHARY
|
September 27, 2007 |
|
INDIAN OIL CORPORATION MARKETING DIVISION Vs. JAGAT NARIN BHAGAT
|
October 31, 2007 |
|
INDRA MOHAN PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
March 23, 2007 |
|
INDRADEO SINGH Vs. STATE OF BIHAR
|
November 7, 2007 |
|
INDRAJEET CHAUDHARY Vs. STATE OF BIHAR
|
July 18, 2007 |
|
INDRAJIT NARAIN SINGH Vs. STATE OF BIHAR
|
November 7, 2007 |
|
INDRAWATI DEVI AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
September 3, 2007 |
|
INDU DEVI Vs. STATE OF BIHAR
|
February 1, 2007 |
|
INDU DEVI & ANR (IN 42597) RITESH KUMAR @ RITESH KUMAR GUPTA Vs. STATE OF BIHAR
|
January 17, 2007 |
|
INDU PARBAT Vs. STATE OF BIHAR
|
September 3, 2007 |
|
INDU SHEKHER SINGH Vs. STATE OF BIHAR
|
November 20, 2007 |
|
ISHAR HAZRA Vs. STATE OF BIHAR
|
April 27, 2007 |
|
ISHWAR DAYAL Vs. UNION OF INDIA
|
May 24, 2007 |
|
ISIDOR LAKRA Vs. STATE OF BIHAR
|
January 19, 2007 |
|
J.P.CONSTRUCTION Vs. STATE OF BIHAR
|
July 11, 2007 |
|
JAG NARAIN SINGH ALIAS JAG NARAIN Vs. STATE OF BIHAR
|
March 23, 2007 |
|
JAGANNATH SINGH Vs. STATE OF BIHAR
|
May 14, 2007 |
|
JAGARNATH SAH Vs. STATE
|
April 16, 2007 |
|
JAGBIR RAI Vs. UNION OF INDIA
|
February 20, 2007 |
|
JAGDEO BHINDWAR Vs. STATE OF BIHAR
|
May 3, 2007 |
|
JAGDISH BHAGAT Vs. SRI BAIJNATH RAI
|
April 30, 2007 |
|
JAGDISH GIRI Vs. STATE OF BIHAR
|
July 11, 2007 |
|
JAGDISH MAHTO Vs. STATE OF BIHAR
|
December 5, 2007 |
|
JAGDISH SINGH Vs. STATE OF BIHAR
|
July 24, 2007 |
|
JAGDISH SINGH, KESHO KUMAR SINGH, SURAJBANSH SINGH Vs. STATE OF BIHAR
|
April 30, 2007 |
|
JAGDISH THAKUR Vs. STATE OF BIHAR
|
February 21, 2007 |
|
JAGDISH YADAV Vs. STATE OF BIHAR
|
January 19, 2007 |
|
JAGESHWAR CHAUDHARY Vs. STATE OF BIHAR
|
April 9, 2007 |
|
JAGJIWAN CHAMAR @ JAGJIWAN RAM Vs. STATE OF BIHAR
|
November 27, 2007 |
|
JAGROOP PASWAN Vs. STATE OF BIHAR
|
February 20, 2007 |
|
JAGTARAN SARIYA Vs. STATE OF BIHAR
|
February 26, 2007 |
|
JAI KISHUN RAI Vs. NANDU RAI
|
December 14, 2007 |
|
JAI KISHUN SINGH Vs. UNION OF INDIA
|
February 21, 2007 |
|
JAI KRISHNA JHA Vs. STATE OF BIHAR
|
October 1, 2007 |
|
JAI NARAIN THAKUR Vs. STATE OF BIHAR
|
April 17, 2007 |
|
JAI NARAYAN YADAV Vs. STATE OF BIHAR
|
February 28, 2007 |
|
JAIKALA DEVI Vs. UNION OF INDIA
|
July 19, 2007 |
|
JAIN INDUSTRIES Vs. STATE OF BIHAR
|
March 13, 2007 |
|
JAKEER HUSSAIN Vs. SHEIK IRSHAD
|
September 10, 2007 |
|
JAMADAR SINGH, SUDAMA SINGH, PRADIP SINGH Vs. STATE OF BIHAR
|
September 11, 2007 |
|
JAMAHIR MAHTO Vs. STATE OF BIHAR
|
December 14, 2007 |
|
JAMIL AKHTAR Vs. STATE OF BIHAR
|
February 7, 2007 |
|
JAN PRATIRODH Vs. STATE OF BIHAR
|
August 13, 2007 |
|
JANAK RAM Vs. UNION OF INDIA
|
July 16, 2007 |
|
JANAKI DEVI VIDYAPATI YADAV Vs. STATE OF BIHAR
|
February 14, 2007 |
|
JANAPRIYA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF BIHAR
|
December 17, 2007 |
|
JANARDAN PRASAD VERM Vs. STATE OF BIHAR
|
February 22, 2007 |
|
JANGI LAL PRASAD Vs. STATE OF BIHAR
|
August 13, 2007 |
|
JANKI DEVI Vs. SHANTI DEVI
|
September 6, 2007 |
|
JANKI DEVI Vs. STATE OF BIHAR
|
May 8, 2007 |
|
JATA SHANKAR JHA Vs. MADHUBANI MUNICIPALITY
|
March 26, 2007 |
|
JAWAHAR BHAGAT @ JITENDRA BHAGAT @ JAWAHIR Vs. STATE OF BIHAR
|
May 8, 2007 |
|
JAWAHARLAL MAHTO Vs. STATE OF BIHAR
|
November 2, 2007 |
|
JAY BANSH MISHRA Vs. STATE OF BIHAR AND OTHERS
|
December 19, 2007 |
|
JAY KUMAR PASWAN Vs. STATE OF BIHAR
|
March 23, 2007 |
|
JAYANTI PRABHA BHARTI Vs. STATE OF BIHAR
|
December 20, 2007 |
|
JEERA DEVI Vs. STATE OF BIHAR
|
December 18, 2007 |
|
JETHAN BHUIYAN Vs. STATE OF BIHAR
|
April 10, 2007 |
|
JHURI BIND Vs. STATE OF BIHAR
|
July 9, 2007 |
|
JITEN KAMKER Vs. STATE OF BIHAR
|
May 1, 2007 |
|
JITENDRA KUMAR Vs. VEER KUER SINGH UNIVER
|
August 8, 2007 |
|
JITENDRA KUMAR Vs. SIWAN CENTRAL
|
July 12, 2007 |
|
JITENDRA KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
|
May 15, 2007 |
|
JITENDRA KUMAR Vs. STATE OF BIHAR
|
November 29, 2007 |
|
JITENDRA KUMAR RAJAK Vs. STATE OF BIHAR
|
November 21, 2007 |
|
JITENDRA KUMAR SINGH Vs. UNION OF INDIA
|
March 28, 2007 |
|
JITENDRA MOHAN Vs. STATE OF BIHAR
|
April 23, 2007 |
|
JITENDRA PRASAD Vs. STATE OF BIHAR
|
July 19, 2007 |
|
JITENDRA SHARMA @ JITENDRA KUMAR SHARMA Vs. UNION OF INDIA THROUGH C.B.I.
|
October 1, 2007 |
|
JIWAN PASWAN Vs. STATE OF BIHAR
|
July 26, 2007 |
|
JOAN MATHAIKAL Vs. STATE OF BIHAR
|
November 1, 2007 |
|
JOGENDRA BHAGAT Vs. JAISHREE DEVI, BAITAHI
|
March 12, 2007 |
|
JORJY INTERNATIONAL PRIVATE Vs. STATE OF BIHAR
|
August 13, 2007 |
|
JUMA KHATOON Vs. STATE OF BIHAR
|
November 12, 2007 |
|
JYOTI PRAKASH RAI Vs. STATE OF BIHAR
|
May 4, 2007 |
|
JYOTSNA SINGH, KUMARI JYOTSNA SINGH Vs. STATE OF BIHAR
|
August 31, 2007 |
|
K.B.PICTURES Vs. STATE OF BIHAR
|
January 22, 2007 |
|
K.BALAKRISHNAN, K.S.BALAKRISHNAN AND AMERICAL Vs. STATE OF BIHAR
|
March 2, 2007 |
|
K.N. RAM @ KEDAR NATH RAM Vs. STATE OF BIHAR AND ANOTHER
|
April 25, 2007 |
|
KABITA SEN Vs. KANAK LATA CHAUDHARY
|
August 21, 2007 |
|
KABUTARI DEVI Vs. CONSOLIDATION OFFICER
|
July 9, 2007 |
|
KAHKASHAN PARVEEN Vs. STATE OF BIHAR
|
January 9, 2007 |
|
KAILASH YADAV Vs. STATE OF BIHAR
|
April 9, 2007 |
|
KAILASI DEVI Vs. STATE OF BIHAR
|
November 21, 2007 |
|
KAISAR JAHAN Vs. STATE OF BIHAR
|
October 4, 2007 |
|
KAKA & COMPANY Vs. STATE OF BIHAR
|
January 9, 2007 |
|
KALAMUDDIN Vs. STATE OF BIHAR
|
July 18, 2007 |
|
KALAWATI DEVI Vs. PREM SHANKAR SAH
|
September 28, 2007 |
|
KAMAKHAYA NARAYAN SINGH Vs. HARIBANSH SINGH
|
August 31, 2007 |
|
KAMAL KISHORE JHA Vs. STATE OF BIHAR
|
May 15, 2007 |
|
KAMESHWAR SHARMA, BISHUNDEO SHARMA Vs. STATE OF BIHAR
|
July 6, 2007 |
|
KAMESHWAR YADAV Vs. STATE OF BIHAR
|
May 23, 2007 |
|
KAMINI SINHA Vs. ACHLESH NANDAN
|
July 23, 2007 |
|
KAMLA DEVI Vs. STATE OF BIHAR
|
May 31, 2007 |
|
KAMLAWATI DEVI Vs. STATE OF BIHAR
|
September 19, 2007 |
|
KAMLAWATI THAKUR Vs. STATE OF BIHAR
|
February 9, 2007 |
|
KAMLESH CHAUDHARY Vs. STATE OF BIHAR
|
April 24, 2007 |
|
KANCHAN MALA Vs. STATE OF BIHAR
|
December 10, 2007 |
|
KANCHAN MASANTA Vs. STATE OF BIHAR
|
January 15, 2007 |
|
KANHAIYA LAL DARAK Vs. STATE OF BIHAR
|
February 15, 2007 |
|
KANHAIYA LAL GUPTA Vs. STATE OF BIHAR
|
July 6, 2007 |
|
KANT SINGH Vs. STATE OF BIHAR
|
December 14, 2007 |
|
KANTI SINGH Vs. STATE OF BIHAR
|
November 5, 2007 |
|
KANTI SINHA Vs. STATE OF BIHAR AND ORS
|
July 4, 2007 |
|
KAPIL YADAV Vs. STATE OF BIHAR
|
November 7, 2007 |
|
KAPILDEO PRASAD Vs. STATE OF BIHAR
|
March 7, 2007 |
|
KAPILDEO SINGH Vs. STATE OF BIHAR
|
March 29, 2007 |
|
KARTIK MANDAL Vs. STATE OF BIHAR
|
March 8, 2007 |
|
KARUNA DEVI Vs. ASHOK CHOUDHARY
|
July 25, 2007 |
|
KARUNA KANT PANDEY Vs. STATE OF BIHAR
|
February 8, 2007 |
|
KASHI NATH CHOUDHARY Vs. STATE OF BIHAR
|
April 10, 2007 |
|
KASHI RAM BANSHIDHAR Vs. STATE OF BIHAR
|
March 26, 2007 |
|
KAUNAIN AKHTAR @ MD KONEN Vs. STATE OF BIHAR
|
May 1, 2007 |
|
KAUSHAL KUMAR Vs. STATE OF BIHAR
|
December 13, 2007 |
|
KAUSHAL YADAV Vs. STATE OF BIHAR
|
May 8, 2007 |
|
KAUSHALYA Vs. RAVINDRA NATH PANDEY
|
April 16, 2007 |
|
KAUSHLENDRA SINGH Vs. STATE OF BIHAR
|
August 6, 2007 |
|
KEDAR PASWAN Vs. STATE OF BIHAR
|
December 7, 2007 |
|
KENJENGBAM ARUN SINGH Vs. UNION OF INDIA
|
March 20, 2007 |
|
KESHAV PRASAD CHAMARIA Vs. STATE OF BIHAR
|
January 17, 2007 |
|
KESHAW PRASAD SINGH Vs. STATE OF BIHAR
|
July 19, 2007 |
|
KESHAW TIWARI Vs. BINDA DEVI
|
February 6, 2007 |
|
KESHWAR MANJHI Vs. STATE BANK OF INDIA
|
July 31, 2007 |
|
KIRAN DEVI Vs. STATE OF BIHAR
|
April 13, 2007 |
|
KIRAN KUMARI Vs. STATE OF BIHAR
|
April 9, 2007 |
|
KIRAN KUMARI Vs. STATE OF BIHAR WITH
|
September 18, 2007 |
|
KISAN AGENCY Vs. STATE OF BIHAR
|
February 20, 2007 |
|
KISAN CINEMA, BIHARSHARIF Vs. COMMISSIONER OF INCOME TAX, BIHAR I, PATNA
|
September 6, 2007 |
|
KISHORE KUMAR Vs. STATE OF BIHAR AND ANOTHER
|
September 7, 2007 |
|
KISHORI LAL Vs. STATE OF BIHAR
|
November 29, 2007 |
|
KISHORI LAL Vs. STATE OF BIHAR
|
December 14, 2007 |
|
KISHORI PRASAD SINGH Vs. STATE OF BIHAR
|
September 26, 2007 |
|
KISHORI YADAV @ KISHORI GOPE Vs. STATE OF BIHAR
|
February 8, 2007 |
|
KIT KAT RESTAURANT Vs. ASSISTANT PROVIDENT FUND
|
February 27, 2007 |
|
KITTI MAHTO Vs. DEEP CHAND MAHTO
|
July 11, 2007 |
|
KIYAM Vs. STATE OF BIHAR
|
January 11, 2007 |
|
KOMAL TIWARY Vs. STATE OF BIHAR
|
January 29, 2007 |
|
KRIPA NARAYAN SINGH Vs. STATE OF BIHAR
|
March 29, 2007 |
|
KRISHAN BHAGWAN PATHAK @ KISHUN BHAGWAN PATHAK Vs. SHAIL KUMARI DEVI AND ANR
|
May 3, 2007 |
|
KRISHAN KUMAR Vs. BRAHMDEO PRASAD
|
April 6, 2007 |
|
KRISHNA DAS ALIAS KRISHNA GIRI Vs. STATE OF BIHAR
|
November 22, 2007 |
|
KRISHNA FEVICONS (PVT.) LTD. Vs. STATE OF BIHAR
|
September 17, 2007 |
|
KRISHNA KR SINGH Vs. DIRECTOR CONSOLIDATION
|
February 21, 2007 |
|
KRISHNA KR.SINGH Vs. DIRECTOR CONSOLIDATION
|
March 9, 2007 |
|
KRISHNA KR.SINGH Vs. DIRECTOR CONSOLIDATION
|
February 28, 2007 |
|
KRISHNA KR.SINGH Vs. DIRECTOR CONSOLIDATION
|
March 12, 2007 |
|
KRISHNA KUMAR Vs. SHOBHA DEVI alias SHOHBA DEVI
|
February 27, 2007 |
|
KRISHNA KUMAR ALIAS MUNNA LAL Vs. STATE OF BIHAR
|
February 8, 2007 |
|
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
|
October 9, 2007 |
|
KRISHNA NANDAN Vs. UNION OF INDIA
|
August 2, 2007 |
|
KRISHNA NANDAN SAH Vs. STATE OF BIHAR
|
March 22, 2007 |
|
KRISHNA PRASAD KESHARI AND KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
November 29, 2007 |
|
KRISHNA RAM Vs. STATE BANK OF INDIA
|
November 6, 2007 |
|
KRISHNA RAM Vs. STATE OF BIHAR AND MOHAN RAM
|
October 30, 2007 |
|
KRISHNANAND SHARMA Vs. STATE OF BIHAR
|
January 4, 2007 |
|
KRISHNAWATI DEVI Vs. STATE OF BIHAR
|
December 10, 2007 |
|
KUER SAH Vs. STATE OF BIHAR
|
March 29, 2007 |
|
KUMAR AJIT SINGH Vs. STATE OF BIHAR
|
July 31, 2007 |
|
KUMAR BINOD SINGH Vs. STATE OF BIHAR
|
August 9, 2007 |
|
KUMAR GYANENDRA Vs. STATE OF BIHAR
|
April 10, 2007 |
|
KUMAR SUMAN SINGH @ RANJIT SINGH @ INDRAJIT KUMAR Vs. STATE OF BIHAR
|
May 30, 2007 |
|
KUMAR SURSEN Vs. STATE OF BIHAR
|
September 18, 2007 |
|
KUMARI MRIDULA Vs. STATE OF BIHAR
|
February 23, 2007 |
|
KUNAL HAZARI Vs. STATE OF BIHAR
|
July 27, 2007 |
|
KUNDAN KUMAR SARI @ KUNDAN KUMAR Vs. STATE OF BIHAR
|
September 10, 2007 |
|
KUNTI DEVI Vs. STATE OF BIHAR
|
January 31, 2007 |
|
KUSUM KUMARI Vs. STATE OF BIHAR
|
July 2, 2007 |
|
LAGHU SINCHAI KARAMCHARI SANGH Vs. STATE OF BIHAR
|
August 17, 2007 |
|
LAI MOHAR MAHTO, BINDESHWARI MAHTO, TRIBHUWAN MAHTO Vs. STATE OF BIHAR
|
August 14, 2007 |
|
LAKHINDRA RAI Vs. STATE OF BIHAR
|
March 28, 2007 |
|
LAKSHMI KANT PANDEY Vs. STATE OF BIHAR
|
July 23, 2007 |
|
LAKSHMI PRASAD SAHU Vs. STATE OF BIHAR
|
May 17, 2007 |
|
LAKSHMI SAHANI Vs. UNION OF INDIA
|
May 8, 2007 |
|
LAL BAHADUR GUPTA Vs. STATE OF BIHAR
|
October 8, 2007 |
|
LAL CHAND MISHRA Vs. STATE OF BIHAR
|
February 9, 2007 |
|
LAL CHAND PANNA LAL Vs. STATE OF BIHAR
|
September 11, 2007 |
|
LAL MOHAN CHOUDHARY Vs. STATE OF BIHAR
|
May 10, 2007 |
|
LALA TIWARY Vs. UNION OF INDIA
|
February 6, 2007 |
|
LALAN KUMAR SINGH Vs. STATE OF BIHAR WITH
|
November 5, 2007 |
|
LALAN PRASAD SINGH ABHINASH KUMAR SINGH Vs. STATE OF BIHAR
|
February 28, 2007 |
|
LALAN SINGH AND ORS. Vs. THE STATE OF BIHAR
|
April 26, 2007 |
|
LALDEO PRASAD Vs. STATE OF BIHAR
|
July 30, 2007 |
|
LALDHARI CHAUDHARY, KAILASH YADAV, RAM BILASH YADAV, RAMSWROOP CHAUDHARY, RAGHU CHAUDHARY, CHANDRIKA CHAUDHARY, SUDESHWAR CHAUDHARY, BHIPAT THAKUR, RAJENDRA CHAUDHARY, KISHORI CHAUDHARY, LALA THAKUR, TRIVENI RAJAK, INDRADEO YADAV, BHOLA CHAUDHARY, BANDH C Vs. STATE OF BIHAR
|
May 26, 2007 |
|
LALI DEVI Vs. NAKCHHED PRASAD
|
October 31, 2007 |
|
LALIT MOHAN DALMIA Vs. STATE OF BIHAR
|
November 27, 2007 |
|
LALIT PRASAD SAH Vs. MAHENDRA SAH
|
July 10, 2007 |
|
LALITA KUMARI Vs. STATE OF BIHAR
|
July 16, 2007 |
|
LALL AUTO TRADING COMPANY Vs. UNION OF INDIA
|
March 30, 2007 |
|
LALLAN RAM Vs. GENA RAM
|
April 10, 2007 |
|
LALLU YADAV Vs. STATE OF BIHAR
|
April 20, 2007 |
|
LALU KUMAR DWIVEDI @ LALLOO DWIVEDI Vs. STATE OF BIHAR
|
January 15, 2007 |
|
LAXMAN MISHRA Vs. STATE OF BIHAR
|
January 29, 2007 |
|
LAXMAN SINGH Vs. STATE OF BIHAR
|
March 23, 2007 |
|
LAXMI DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
January 24, 2007 |
|
LAXMI NARAYAN Vs. STATE OF BIHAR
|
August 6, 2007 |
|
LAXMI RANI KAPOOR Vs. STATE OF BIHAR
|
April 9, 2007 |
|
LEDAR SAH Vs. NATHUNI SAH
|
September 26, 2007 |
|
LEELA DEVI Vs. STATE OF BIHAR
|
December 18, 2007 |
|
LEELADHAR JHA Vs. STATE OF BIHAR
|
September 17, 2007 |
|
LILAWATI KUMARI Vs. STATE OF BIHAR
|
August 9, 2007 |
|
LILAWATI KUNWAR Vs. STATE OF BIHAR
|
March 30, 2007 |
|
LLOYDS FINANCE LTD Vs. STATE OF BIHAR
|
January 15, 2007 |
|
M K JHA Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 23, 2007 |
|
M.AKBAR ALI Vs. UNION OF INDIA
|
April 14, 2007 |
|
M.D.SATTAR Vs. STATE OF BIHAR
|
January 11, 2007 |
|
M/S.ASTHA ENTERPRISES Vs. STATE BANK OF INDIA
|
November 7, 2007 |
|
M/S.GANGOTRI ELECTROCASTINGS LTD. Vs. STATE OF BIHAR
|
May 30, 2007 |
|
M/S.MODERN LABORATORIES THROUGH ITS PARTNER ARUN K.KHARIA Vs. STATE OF BIHAR THROUGH VIJAY K. GUPTA, INSPECTOR OF DRUGS CUM CHIEF HOSPITAL PHARMACIST, PMCH, PATNA
|
September 18, 2007 |
|
M/S.R.K.ENTERPRISES Vs. HINDUSTAN PETROLEUM CORPN.LTD.
|
December 4, 2007 |
|
M/S.SHIVAM PLANNER AND CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
|
September 5, 2007 |
|
M/S.SHRI GOPAL BHAGWAN DAS Vs. BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LIMITED
|
December 12, 2007 |
|
M/S.TIWARI ENTERPRISES Vs. STATE OF BIHAR
|
June 1, 2007 |
|
MADAN KUMAR SINGH Vs. STATE OF BIHAR
|
February 2, 2007 |
|
MADAN MISHRA Vs. STATE OF BIHAR
|
April 19, 2007 |
|
MADAN MOHAN MISHRA Vs. UNION OF INDIA
|
September 8, 2007 |
|
MADAR, PASWAN Vs. STATE OF BIHAR
|
April 10, 2007 |
|
MADHAV DAS Vs. BIHAR STATE HINDU RELIGIOUS TRUST BOARD
|
December 3, 2007 |
|
MADHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 18, 2007 |
|
MADHO DAS Vs. STATE OF BIHAR
|
September 26, 2007 |
|
MADHO DEVI Vs. UNION OF INDIA
|
April 30, 2007 |
|
MADHO DUBEY Vs. STATE OF BIHAR
|
June 1, 2007 |
|
MADHO SINGH Vs. RAGHU NANDAN PRASAD
|
November 7, 2007 |
|
MADHU NAHATA Vs. UNION OF INDIA
|
September 18, 2007 |
|
MADHU SAHNI Vs. STATE OF BIHAR
|
March 13, 2007 |
|
MADHU SINHA Vs. STATE OF BIHAR AND ORS.
|
May 22, 2007 |
|
MADHUR RAJAK AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
February 22, 2007 |
|
MADHURI DEVI AND ORS Vs. BIHAR STATE HOUSING BOARD
|
January 1, 2007 |
|
MADHUSUDAN NATH PRASAD Vs. MAHESHWAR NATH PRASAD
|
May 18, 2007 |
|
MADHUSUDAN PRASAD DEOKULIAR Vs. STATE OF BIHAR
|
March 8, 2007 |
|
MAGADH ADVERTISING Vs. BIHAR STATE BRIDGE
|
August 18, 2007 |
|
MAHADEO PANDEY Vs. STATE OF BIHAR
|
September 24, 2007 |
|
MAHADEO YADAV Vs. STATE OF BIHAR
|
February 6, 2007 |
|
MAHAMOOD MIAN Vs. STATE OF BIHAR
|
February 13, 2007 |
|
MAHANATH BIJOY DAS Vs. STATE OF BIHAR
|
March 15, 2007 |
|
MAHANTH BHIKHARI DAS Vs. BIHAR STATE BOARD
|
April 12, 2007 |
|
MAHANTH RAM KISHORE DAS Vs. STATE OF BIHAR
|
November 29, 2007 |
|
MAHANTH SARVESH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
|
April 11, 2007 |
|
MAHENDRA BADAL Vs. UNION OF INDIA
|
August 3, 2007 |
|
MAHENDRA KUMAR @ MAHENDRA Vs. STATE OF BIHAR
|
February 28, 2007 |
|
MAHENDRA PANDIT Vs. STATE OF BIHAR
|
February 27, 2007 |
|
MAHENDRA PRASAD Vs. GENERAL MANAGER
|
November 6, 2007 |
|
MAHENDRA PRASAD SINGH @ MAHENDRA SINGH Vs. STATE OF BIHAR
|
August 28, 2007 |
|
MAHENDRA YADAV Vs. STATE OF BIHAR
|
August 7, 2007 |
|
MAHESH PRASAD Vs. STATE OF BIHAR
|
November 21, 2007 |
|
MAHESH PRASAD Vs. STATE OF BIHAR
|
July 25, 2007 |
|
MAHESH PRASAD Vs. STATE OF BIHAR
|
February 2, 2007 |
|
MAHESH RAM Vs. STATE OF BIHAR
|
September 14, 2007 |
|
MAHESH SAH Vs. SURATIA DEVI
|
March 30, 2007 |
|
MAHESH TULSIYAN Vs. STATE OF BIHAR
|
January 9, 2007 |
|
MAHESHJHA Vs. STATE OF BIHAR
|
May 8, 2007 |
|
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
|
January 17, 2007 |
|
MAHJABEEN QUASIM @ JHINTO Vs. STATE OF BIHAR
|
September 10, 2007 |
|
MAHMOOD ALAM ALIAS MD ALI Vs. STATE OF BIHAR
|
April 2, 2007 |
|
MAHTAB DEVI Vs. NARAYANAN SAO
|
July 3, 2007 |
|
MAJISTAR CHOUDHARY Vs. JITU CHOUDHARY
|
February 14, 2007 |
|
MALTI DEVI Vs. STATE OF BIHAR
|
November 23, 2007 |
|
MANAN SINGH Vs. STATE OF BIHAR
|
November 27, 2007 |
|
MANDAR MADHUSUDAN BAHUDHANDHI SWABLAMBI SAHKARI SAMMITTEE LTD Vs. STATE OF BIHAR
|
January 11, 2007 |
|
MANDODARI DEVI Vs. STATE OF BIHAR
|
November 5, 2007 |
|
MANIKCHAND RAM Vs. STATE OF BIHAR
|
April 20, 2007 |
|
MANINDRA KUMAR Vs. STATE OF BIHAR WITH
|
November 14, 2007 |
|
MANIR MIAN, JAMALUDDIN MIAN AND ORS Vs. STATE OF BIHAR AND ORS
|
January 8, 2007 |
|
MANJU DEVI Vs. STATE ELECTION COMMISSION
|
October 31, 2007 |
|
MANJU DEVI AGRAWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 10, 2007 |
|
MANJU TIWARY Vs. STATE OF BIHAR
|
September 28, 2007 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
January 29, 2007 |
|
MANOJ KUMAR GUPTA Vs. STATE OF BIHAR
|
March 15, 2007 |
|
MANOJ KUMAR VERMA Vs. STATE OF BIHAR
|
September 20, 2007 |
|
MANOJ SINGH Vs. STATE OF BIHAR WITH
|
September 12, 2007 |
|
MANORANJAN PRASAD Vs. STATE OF BIHAR
|
October 7, 2007 |
|
MANORANJAN PRASAD SINHA Vs. STATE OF BIHAR
|
April 20, 2007 |
|
MANORANJAN SINGH Vs. STATE OF BIHAR
|
September 27, 2007 |
|
MANORMA SINHA Vs. KRISHNA SAO
|
February 13, 2007 |
|
MANSOOR ALAM KHAN, MANSOOR ALAM KHAN Vs. DAYANAND SINGH
|
June 1, 2007 |
|
MANSOOR ANSARI ASHRAFI Vs. CENTRAL BANK OF INDIA
|
December 14, 2007 |
|
MANZOOR ALAM Vs. STATE OF BIHAR
|
January 22, 2007 |
|
MAP AUTOLTD Vs. DEEP SHIKHA AUTOS PVT LTD
|
August 10, 2007 |
|
MAQSOOD AHMAD KHAN Vs. STATE OF BIHAR
|
March 20, 2007 |
|
MARKANDEY SINGH Vs. STATE OF BIHAR
|
March 14, 2007 |
|
MARKSANS PHARMA LTD AND ORS Vs. STATE OF BIHAR
|
November 6, 2007 |
|
MASOMAT DROPATF DEVI Vs. PREMLATA DEVI
|
July 24, 2007 |
|
MASOOD ALAM Vs. STATE OF BIHAR
|
April 20, 2007 |
|
MASTER VEDANT DHARI SINHA Vs. STATE OF BIHAR
|
May 25, 2007 |
|
MATTEL TOYS INDIA (P) LTD. Vs. STATE OF BIHAR
|
August 18, 2007 |
|
MAYA DEVI Vs. STATE OF BIHAR
|
April 26, 2007 |
|
MCDOWELL & CO.LTD. Vs. STATE OF BIHAR
|
April 6, 2007 |
|
MD AHAD RAZA Vs. STATE OF BIHAR
|
May 16, 2007 |
|
MD AJFFAR HUSSAIN ALIAS AJAFFAR SHEKH Vs. STATE OF BIHAR
|
January 29, 2007 |
|
MD ALAM Vs. ADDL MEMBER BOARD OF REVENUE
|
February 15, 2007 |
|
MD ALAUDDIN Vs. STATE OF BIHAR
|
February 19, 2007 |
|
MD ASLAM Vs. STATE OF BIHAR
|
November 14, 2007 |
|
MD HANIF Vs. STATE OF BIHAR
|
January 12, 2007 |
|
MD KAMAL Vs. STATE OF BIHAR
|
February 5, 2007 |
|
MD MASOOD ALAM @ MD MASOOD Vs. STATE OF BIHAR
|
April 26, 2007 |
|
MD NEHALUDDIN Vs. MD SAJID
|
April 25, 2007 |
|
MD NOOR ALAM Vs. STATE OF BIHAR
|
August 24, 2007 |
|
MD RAJA KHAN Vs. STATE OF BIHAR
|
June 1, 2007 |
|
MD SAFI Vs. STATE OF BIHAR
|
January 16, 2007 |
|
MD SALAUDDIN; KAILASH RAY Vs. STATE OF BIHAR
|
May 21, 2007 |
|
MD SANJER ALI Vs. BIBI HASINA KHATOON
|
April 20, 2007 |
|
MD SAYEED Vs. STATE OF BIHAR
|
March 16, 2007 |
|
MD SAYUM Vs. STATE OF BIHAR
|
April 17, 2007 |
|
MD SHAHZADA Vs. STATE OF BIHAR
|
March 20, 2007 |
|
MD WAIZUDDIN Vs. STATE OF BIHAR
|
January 11, 2007 |
|
MD. SHAHABUDDIN Vs. STATE OF BIHAR
|
May 18, 2007 |
|
MD.AHAD RAZA AND REKHA SINHA Vs. STATE OF BIHAR
|
May 16, 2007 |
|
MD.BHOLA MIAN Vs. STATE OF BIHAR
|
October 6, 2007 |
|
MD.DAUD Vs. STATE OF BIHAR
|
March 15, 2007 |
|
MD.EKHLAQUE Vs. STATE OF BIHAR
|
April 16, 2007 |
|
MD.HABIBUR RAHMAN QURAISHI Vs. STATE OF BIHAR
|
February 19, 2007 |
|
MD.HASNAIN Vs. STATE OF BIHAR
|
February 21, 2007 |
|
MD.ILYAS HUSSAIN @ ILYAS ASHARFI Vs. STATE OF BIHAR
|
November 23, 2007 |
|
MD.IMANI Vs. STATE OF BIHAR
|
September 19, 2007 |
|
MD.JAMAL Vs. STATE OF BIHAR
|
March 8, 2007 |
|
MD.JAVED KHAN Vs. STATE OF BIHAR
|
February 28, 2007 |
|
MD.KAMAL Vs. STATE OF BIHAR
|
February 5, 2007 |
|
MD.KHALID SIDDIQUE Vs. STATE OF BIHAR
|
February 20, 2007 |
|
MD.KHALIL Vs. LAXMI DEVI
|
March 13, 2007 |
|
MD.MANZOOR ALAM Vs. STATE OF BIHAR
|
February 26, 2007 |
|
MD.MURTUJA HUSSAIN Vs. STATE OF BIHAR
|
October 3, 2007 |
|
MD.NAIMUDDIN Vs. BIHAR STATE ELECTRICITY BOARD
|
November 23, 2007 |
|
MD.QUASIM ANSARI Vs. STATE OF BIHAR THRU.CBI
|
November 1, 2007 |
|
MD.RAFI Vs. STATE OF BIHAR
|
February 2, 2007 |
|
MD.RAHIM @ RAHIM MIAN Vs. HABIB MIAN
|
May 2, 2007 |
|
MD.RIYAZUDDIN Vs. STATE OF BIHAR
|
August 24, 2007 |
|
MD.RIZWAN Vs. STATE OF BIHAR
|
November 7, 2007 |
|
MD.SARFARAZ ALAM Vs. STATE OF BIHAR
|
September 12, 2007 |
|
MD.SHAHABUDDIN Vs. STATE OF BIHAR
|
August 14, 2007 |
|
MD.SHAHADAT HUSSAIN Vs. STATE OF BIHAR
|
October 8, 2007 |
|
MD.SHAMSUL KHAN Vs. STATE OF BIHAR
|
November 13, 2007 |
|
MD.TAHIR Vs. STATE OF BIHAR
|
February 9, 2007 |
|
MD.YUSUF AZAD Vs. STATE OF BIHAR
|
August 31, 2007 |
|
MEDICHEM TRADERS Vs. STATE OF BIHAR
|
March 15, 2007 |
|
MEDIVET Vs. COMMISSIONER OF INCOME TAX
|
February 8, 2007 |
|
MINA KUMARI Vs. STATE OF BIHAR
|
February 6, 2007 |
|
MIR MANJAR HUSSAIN Vs. STATE OF BIHAR
|
May 25, 2007 |
|
MISHREE LAL SAH Vs. JAGARNATH SAH
|
April 20, 2007 |
|
MITHALESH KUMAR Vs. STATE OF BIHAR
|
February 27, 2007 |
|
MITHILA MINORITY DENTAL COLLEGE Vs. STATE OF BIHAR
|
April 9, 2007 |
|
MITHILESH KUMAR Vs. UNION OF INDIA
|
April 13, 2007 |
|
MITHILESH KUMAR Vs. STATE OF BIHAR
|
July 31, 2007 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR & ORS
|
May 23, 2007 |
|
MITHILESH KUMAR SINGH Vs. UNION OF INDIA
|
August 10, 2007 |
|
MITHLESH KUMAR Vs. STATE OF BIHAR
|
March 23, 2007 |
|
MITHLESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 30, 2007 |
|
MOHAMMAD ALAM Vs. STATE OF BIHAR
|
March 9, 2007 |
|
MOHAMMAD HUSSAIN Vs. SYED MD JALALUDDIN
|
May 8, 2007 |
|
MOHAMMAD JAHANGIR Vs. SAJDA KHATOON
|
July 11, 2007 |
|
MOHAMMAD MUSTAFA Vs. STATE OF BIHAR
|
August 3, 2007 |
|
MOHAMMAD YUNUS Vs. STATE OF BIHAR
|
February 6, 2007 |
|
MOHAN LAI @ MOHAN LAL RAJGARIHIA Vs. STATE OF BIHAR
|
February 8, 2007 |
|
MOHAN LAL SINGH Vs. STATE OF BIHAR
|
March 15, 2007 |
|
MOHD.KAMO Vs. UNION OF INDIA
|
November 6, 2007 |
|
MOIN UDDIN, MUMTAZ AHMAD @ MD MUMTAZ Vs. STATE OF BIHAR
|
September 14, 2007 |
|
MOJIBUR RAHMAN Vs. STATE OF BIHAR
|
April 3, 2007 |
|
MOKHTAR AHMAD KHAN Vs. STATE OF BIHAR
|
August 2, 2007 |
|
MOSOMAT JAGO DEVI Vs. MAHABIR PRASAD JOSHI
|
April 20, 2007 |
|
MOSOMAT RAM SAKHI DEVI Vs. STATE OF BIHAR
|
November 7, 2007 |
|
MOSSOMAT SARDA Vs. HARENDRA NARAIN
|
July 27, 2007 |
|
MOSSTT.CHAMELI DEVI Vs. ADDITIONAL MEMBER, BOARD REVENUE
|
March 28, 2007 |
|
MOST JAGTARANA KUER Vs. LALMUNI KUER
|
May 16, 2007 |
|
MOST PREM LATA PASWAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK
|
March 13, 2007 |
|
MOST REENA AGRAWAL, REENA KUMAR, REENA DEVI Vs. STATE OF BIHAR
|
May 11, 2007 |
|
MOST.BADHAN DEVI Vs. UNION OF INDIA
|
September 24, 2007 |
|
MOST.JANKI KUER Vs. STATE OF BIHAR
|
August 8, 2007 |
|
MOST.LACHO DEVI Vs. BASANT ROADWAYS THROUGH SURESH KUMAR RAJAK
|
March 23, 2007 |
|
MOST.LAKSHMI DWIVEDI Vs. STATE OF BIHAR
|
February 12, 2007 |
|
MOST.SAVITRI DEVI Vs. STATE
|
December 5, 2007 |
|
MOSTT. KUNTI DEVI Vs. STATE OF BIHAR AND OTHERS
|
January 12, 2007 |
|
MOSTT. TARA DEVI Vs. NATIONAL INSURANCE COMPANY AND ANOTHER
|
December 11, 2007 |
|
MOSTT.ANAR KALI DEVI Vs. STATE OF BIHAR
|
November 2, 2007 |
|
MOTI LAL YADAV ALIAS MOTI YADAV Vs. STATE OF BIHAR
|
March 29, 2007 |
|
MOTILAL SINGH Vs. STATE OF BIHAR
|
August 31, 2007 |
|
MOZAFFAR IMAM KHAN Vs. STATE OF BIHAR
|
April 12, 2007 |
|
MRIDULA MISHRA Vs. STATE OF BIHAR
|
March 8, 2007 |
|
MRITYUNJAY JHA Vs. STATE OF BIHAR
|
September 14, 2007 |
|
MUKESH KUMAR MAHTO Vs. STATE OF BIHAR
|
September 24, 2007 |
|
MUKESH PRASAD Vs. STATE OF BIHAR
|
February 15, 2007 |
|
MUKTI NARAYAN RAI Vs. STATE OF BIHAR
|
February 8, 2007 |
|
MUMTAJ KHAN ALIAS MUMTAZ Vs. NABI HUSSAIN KHAN
|
March 26, 2007 |
|
MUMTAZ BEGUM Vs. RAM CHANDRA MUKHIYA
|
July 11, 2007 |
|
MUNARIK RAI Vs. STATE OF BIHAR
|
February 22, 2007 |
|
MUNI SINGH @ MUNNI SINGH Vs. STATE OF BIHAR & ORS.
|
October 31, 2007 |
|
MUNNA YADAV Vs. STATE OF BIHAR
|
December 11, 2007 |
|
MUNNI DEVI Vs. UNION OF INDIA
|
April 11, 2007 |
|
MUNSHI Vs. STATE OF BIHAR
|
January 5, 2007 |
|
MURALIDHAR SINGH Vs. STATE OF BIHAR
|
January 22, 2007 |
|
MURARI LAI GUPTA Vs. ADMINISTRATOR, BIHAR SCHOOL EXAMINATION BOARD
|
February 22, 2007 |
|
MUSMAT KUSHMA DEVI Vs. STATE OF BIHAR
|
August 14, 2007 |
|
NACHARI ISHWAR Vs. STATE OF BIHAR
|
May 8, 2007 |
|
NAESH KAHAR AND OTHERS Vs. SATYA NARAYAN PRASAD
|
October 5, 2007 |
|
NAGARJUNA CONSTRUCTION COMPANY LTD Vs. STATE OF BIHAR
|
December 14, 2007 |
|
NAGEENA JHA @ NAGEENA KUMARI Vs. UNION OF INDIA
|
August 13, 2007 |
|
NAGENDRA CHOUDHARY Vs. STATE OF BIHAR
|
May 16, 2007 |
|
NAGENDRA PRASAD Vs. STATE OF BIHAR
|
February 7, 2007 |
|
NAGENDRA PRASAD Vs. STATE OF BIHAR
|
November 13, 2007 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
September 10, 2007 |
|
NAGENDRA TIWARI Vs. STATE OF BIHAR
|
November 23, 2007 |
|
NAGESHWAR CHOUDHARY Vs. STATE OF BIHAR
|
October 5, 2007 |
|
NAGESHWAR MAHARAJ Vs. STATE OF BIHAR
|
September 12, 2007 |
|
NAGESHWAR PRASAD Vs. STATE OF BIHAR
|
August 24, 2007 |
|
NAIMUDDIN @ THARU Vs. STATE OF BIHAR
|
April 5, 2007 |
|
NAKUL SHARMA Vs. STATE OF BIHAR
|
March 12, 2007 |
|
NAND GOPAL SINGH Vs. STATE OF BIHAR
|
February 1, 2007 |
|
NAND KISHORE Vs. STATE OF BIHAR
|
August 1, 2007 |
|
NAND KISHORE MAHTO Vs. STATE OF BIHAR
|
May 25, 2007 |
|
NAND KISHORE PRASAD SINGLY Vs. STATE OF BIHAR
|
September 17, 2007 |
|
NAND KISHORE ROY Vs. THE BIHAR STATE HOUSING BOARD & ORS.
|
July 25, 2007 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
February 2, 2007 |
|
NAND KISHORE THAKUR Vs. STATE OF BIHAR
|
February 7, 2007 |
|
NAND KISHORE YADAV Vs. STATE OF BIHAR
|
January 3, 2007 |
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NANDA ARYANI Vs. STATE OF BIHAR
|
November 8, 2007 |
|
NANDLAL PRASAD Vs. STATE OF BIHAR
|
August 3, 2007 |
|
NANHAK YADAV Vs. STATE OF BIHAR
|
August 30, 2007 |
|
NARAYAN KUMAR BHARTI Vs. STATE OF BIHAR
|
January 8, 2007 |
|
NARENDRA KUMAR Vs. STATE
|
October 30, 2007 |
|
NARESH BIND, PAIRU BIND, CHHOTAN BIND, RAMASHISH BIND, LAKHAN MANJHI Vs. STATE OF BIHAR
|
June 19, 2007 |
|
NARESH MISTRY @ MUKESH Vs. STATE OF BIHAR
|
June 1, 2007 |
|
NARMADESHWAR DUBEY Vs. STATE OF BIHAR
|
April 26, 2007 |
|
NARSING PRASAD SAH Vs. STATE OF BIHAR
|
February 7, 2007 |
|
NASEEM Vs. STATE OF BIHAR
|
July 31, 2007 |
|
NASEEMUDDIN Vs. STATE OF BIHAR
|
July 4, 2007 |
|
NATHE RAI Vs. STATE OF BIHAR
|
May 3, 2007 |
|
NATHUNI PRASAD SINGH Vs. STATE OF BIHAR
|
November 10, 2007 |
|
NATIONAL INSURANCE Vs. MOSMAT JAHARI DEVI
|
April 19, 2007 |
|
NATIONAL INSURANCE COMP LTD Vs. SUMITRA DEVI
|
February 23, 2007 |
|
NATIONAL INSURANCE COMPANY Vs. CHANCHALA DEVI
|
February 5, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. PREMLATA DEVI
|
March 16, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RINKU DEVI
|
March 29, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MADHURI AGRAWAL
|
January 19, 2007 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MOST.MALBHOGI DEVI
|
December 14, 2007 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOST RADHESHWARI DEVI AND ORS
|
August 24, 2007 |
|
NATIONAL URDU PRIMARY TEACHER Vs. STATE OF BIHAR
|
February 21, 2007 |
|
NAUSHI TABASSUM Vs. VICE CHANCELLOR, MAGADH UNIVERSITY, BODH GAYA
|
July 10, 2007 |
|
NAVIN JOSHI Vs. SARJU RAI
|
February 28, 2007 |
|
NAVIN KUMAR SINGH Vs. STATE OF BIHAR
|
October 1, 2007 |
|
NAVIN PRASAD YADAV Vs. STATE OF BIHAR
|
August 20, 2007 |
|
NAVSHARDUL CONSTRUCTION PVT LTD Vs. UNION OF INDIA
|
May 25, 2007 |
|
NAWAL KISHOR Vs. STATE OF BIHAR
|
January 12, 2007 |
|
NAWAL KISHORE SINGH Vs. STATE OF BIHAR AND ANOTHER
|
January 11, 2007 |
|
NEELAM DEVI Vs. STATE OF BIHAR
|
November 5, 2007 |
|
NEELU KUMARI Vs. BIHAR SCHOOL EXAMINATION
|
February 20, 2007 |
|
NEERAJ SINHA @ NEERAJ SINHA Vs. STATE OF BIHAR
|
January 22, 2007 |
|
NEETA AGRAWAL Vs. STATE OF BIHAR
|
February 14, 2007 |
|
NEW INDIA ASSURANCE Vs. NAND KISHORE SINGH
|
January 29, 2007 |
|
NEW INDIA ASSURANCE Vs. ASHESHA SINHA @ ANAMIKA © RIMJHIM
|
May 14, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JOKHAN SHARMA
|
January 12, 2007 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANJU SINHA
|
August 9, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. MOSTT KUSUM DEVI : ANIL RAM : CHANDRAWATI DEVI : BIMALI DEVI : SUDHA DEVI : BINDA DEVI : RAM ISHWAR SINGH : ASHOK MAHTO
|
May 17, 2007 |
|
NEW INDIA INSURANCE CO.LTD Vs. GEETA DEVI
|
January 17, 2007 |
|
NIBHA KUMARI Vs. CENTRAL BOARD OF SECONDARY
|
March 15, 2007 |
|
NIITLTD Vs. BIHAR STATE ELECTRONICS
|
September 19, 2007 |
|
NIKHIL KUMAR SINGH Vs. STATE OF BIHAR
|
August 3, 2007 |
|
NILAY KANT MISHRA Vs. VIBHA MISHRA
|
February 23, 2007 |
|
NILOUFER SIDDIQUI Vs. INDIAN OIL CORPORATION LTD
|
July 3, 2007 |
|
NIRAJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 15, 2007 |
|
NIRAJ SINGH Vs. STATE OF BIHAR
|
July 9, 2007 |
|
NIRANJAN SINGH Vs. STATE OF BIHAR
|
December 10, 2007 |
|
NIRANJAN SINGH Vs. LALL AND LALL ENGICONS PVT.LTD
|
April 3, 2007 |
|
NIRMAL KUMAR PAL Vs. JOINT DIRECTOR
|
January 31, 2007 |
|
NISHANT KUMAR GUDDU ALIAS GUDDU MAHTO Vs. STATE OF BIHAR
|
March 8, 2007 |
|
NITU PRASAD @ NITU CHAUDHARY Vs. STATE OF BIHAR
|
January 11, 2007 |
|
NITYA NAND DUBEY Vs. STATE OF BIHAR
|
March 26, 2007 |
|
NITYA NAND SINGH Vs. STATE OF BIHAR
|
August 24, 2007 |
|
NITYA NAND SINGH Vs. STATE OF BIHAR
|
August 3, 2007 |
|
NITYA NAND TIWARY Vs. STATE OF BIHAR
|
June 1, 2007 |
|
NIWAS PRASAD Vs. STATE OF BIHAR
|
February 2, 2007 |
|
NIZAMUDDIN ANSARI Vs. STATE OF BIHAR
|
April 20, 2007 |
|
NOKHA PRAKHAND MATASYAJIVI SWAWLAMBI SAHAKARI SAMITI LIMITED Vs. STATE OF BIHAR
|
March 7, 2007 |
|
NORTH EASTERN RAILWAY SAMASTIPUR Vs. DEVKALA DEVI
|
February 22, 2007 |
|
NRIPENDRA KUMAR VERMA @ N.K.VERMA Vs. UNION OF INDIA
|
October 31, 2007 |
|
NUMAN ALAM Vs. UNION OF INDIA
|
October 8, 2007 |
|
NUT LTD Vs. BIHAR STATE ELECTRONICS DEVELOPMENT CORPN LTD
|
July 3, 2007 |
|
NUTAN DEVI Vs. UNION OF INDIA
|
August 27, 2007 |
|
NUTAN KUMARI Vs. STATE OF BIHAR
|
October 31, 2007 |
|
NUTAN KUMARI Vs. STATE OF BIHAR
|
October 1, 2007 |
|
NUTAN PARSONI PLAZA APARTMENT Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
October 1, 2007 |
|
OM PRAKASH Vs. UNION OF INDIA
|
July 23, 2007 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
July 13, 2007 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
April 18, 2007 |
|
OM PRAKASH AGARWAL @ OM PRAKASH AGRAWAL Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
January 12, 2007 |
|
OM PRAKASH CHAUDHARY Vs. STATE OF BIHAR
|
March 21, 2007 |
|
OM PRAKASH MAHTO Vs. STATE OF BIHAR
|
September 18, 2007 |
|
OM PRAKASH MANDAL Vs. STATE
|
October 16, 2007 |
|
OM PRAKASH PASWAN Vs. STATE OF BIHAR
|
November 5, 2007 |
|
OM PRAKASH VERMA Vs. SHILA SHUKLA
|
March 20, 2007 |
|
OM PRAKASH YADAV Vs. STATE OF BIHAR
|
August 9, 2007 |
|
OM SHANTI SWAROOP Vs. STATE OF BIHAR
|
February 23, 2007 |
|
ORIENTAL FIRE AND GENERAL Vs. BISHWANATH PD SINGH
|
March 28, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. DIVA SHANKAR RAI
|
May 1, 2007 |
|
ORIENTAL INSURANCE CO LTD Vs. RAJABALA DEVI
|
August 13, 2007 |
|
ORIENTAL INSURANCE CO.LTD Vs. ANITA
|
March 1, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MD.MOSIN MISTRI
|
March 26, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. FIRANGI RAM
|
November 8, 2007 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. GAURI DEVI
|
March 1, 2007 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RANI DEVI
|
March 20, 2007 |
|
PABITRA CHAUDHARY Vs. STATE OF BIHAR
|
June 1, 2007 |
|
PANCHANAND PANDEY Vs. PRABHU SINGH
|
February 22, 2007 |
|
PANCHNAN BHARTI PRABHAKAR Vs. STATE OF BIHAR
|
May 3, 2007 |
|
PANDEY JAGDISHWAR PRASAD Vs. STATE OF BIHAR
|
May 24, 2007 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
August 30, 2007 |
|
PANKAJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
|
September 19, 2007 |
|
PANKAJ KUMAR VAIDYA Vs. STATE OF BIHAR
|
February 6, 2007 |
|
PANNALAL RAM Vs. STATE OF BIHAR
|
January 5, 2007 |
|
PAPPU SINGH Vs. STATE OF BIHAR
|
January 11, 2007 |
|
PARAS KUMAR JHA Vs. UNION OF INDIA
|
September 19, 2007 |
|
PARAS NATH MISHRA Vs. STATE OF BIHAR
|
July 5, 2007 |
|
PARAS NATH SRIVASTAVA @ PARAS NATH PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 31, 2007 |
|
PARASMANI SINGH Vs. STATE OF BIHAR
|
September 3, 2007 |
|
PARESH NATH Vs. STATE OF BIHAR
|
January 19, 2007 |
|
PARMA NAND SINGH Vs. STATE OF BIHAR
|
February 12, 2007 |
|
PARMANAND SINHA Vs. STATE OF BIHAR
|
July 4, 2007 |
|
PARMATMA BIND Vs. STATE OF BIHAR
|
April 3, 2007 |
|
PARMESHWAR PRASAD Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
November 28, 2007 |
|
PARMESHWAR SINGH Vs. JOINT DIRECTOR CONSOLIDATION
|
May 1, 2007 |
|
PARO @ PARMANAND KUNWAR Vs. STATE OF BIHAR WITH
|
September 10, 2007 |
|
PAROPKARI SHARMA Vs. STATE OF BIHAR
|
October 1, 2007 |
|
PATI PRASAD Vs. STATE OF BIHAR
|
November 20, 2007 |
|
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:SUDHIR KUMAR KATRIAR, J.
|
August 22, 2007 |
|
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:BARIN GHOSH AND ANWAR AHMAD JJ.
|
August 20, 2007 |
|
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:SHIVA KIRTI SINGH, J.
|
July 25, 2007 |
|
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:MADHAVENDRA SARAN, J.
|
July 11, 2007 |
|
PAWAN KUMAR Vs. STATE BANK OF INDIA
|
July 20, 2007 |
|
PAWAN KUMAR CHOURASIA Vs. STATE OF BIHAR
|
March 1, 2007 |
|
PAWAN KUMAR GADODIA Vs. RADHA DEVI
|
October 3, 2007 |
|
PAWAN KUMAR RAJGARHIS ALIAS PAWAN Vs. STATE OF BIHAR
|
August 24, 2007 |
|
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
|
May 14, 2007 |
|
PHALLI SAH Vs. STATE OF BIHAR
|
August 31, 2007 |
|
PHUL RANI DAS Vs. STATE OF BIHAR
|
February 7, 2007 |
|
PHULIA DEVI Vs. GEETA DEVI
|
February 19, 2007 |
|
PHULPARI DEVI Vs. STATE OF BIHAR
|
September 26, 2007 |
|
PHULWASI DEVI ALIAS PHULBASI DEVI Vs. ASHAN DEVI
|
April 25, 2007 |
|
PITAMBAR JHA Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
|
March 13, 2007 |
|
POONAM SINGH Vs. STATE OF BIHAR
|
January 29, 2007 |
|
PRABHAKAR PANDEY Vs. STATE OF BIHAR
|
January 19, 2007 |
|
PRABHU BHAGAT Vs. STATE OF BIHAR
|
January 9, 2007 |
|
PRABHU NATH SINGH AND OTHERS Vs. STATE OF BIHAR
|
July 9, 2007 |
|
PRABHU PRASAD GUPTA Vs. STATE OF BIHAR
|
March 23, 2007 |
|
PRABODH JHA Vs. STATE OF BIHAR
|
December 5, 2007 |
|
PRABODH RAUT Vs. BIHAR STATE ELECTRICITY BOARD
|
August 9, 2007 |
|
PRADEEP KUMAR Vs. STATE OF BIHAR
|
January 10, 2007 |
|
PRADEEP LAMP WORKERS UNION Vs. STATE OF BIHAR
|
March 22, 2007 |
|
PRADIP KUMAR Vs. STATE OF BIHAR
|
July 25, 2007 |
|
PRADIP KUMAR JOSHI Vs. STATE OF BIHAR
|
September 11, 2007 |
|
PRAHALAD MISHRA Vs. STATE OF BIHAR
|
February 9, 2007 |
|
PRAHLAD RAI CHOUDHARY Vs. MINA SINHA
|
February 14, 2007 |
|
PRAHLAD YADAV Vs. STATE OF BIHAR
|
January 17, 2007 |
|
PRAJAPATI SARAN SINHA ALIAS PRAJAPATI Vs. STATE OF BIHAR
|
March 29, 2007 |
|
PRAKASH RANJAN KUMAR Vs. STATE OF BIHAR
|
May 31, 2007 |
|
PRAMILA DEVI Vs. STATE OF BIHAR
|
October 6, 2007 |
|
PRAMOD CHANDRA MUNNU Vs. STATE OF BIHAR
|
December 12, 2007 |
|
PRAMOD KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
February 21, 2007 |
|
PRAMOD KUMAR PANDEY Vs. STATE OF BIHAR
|
April 13, 2007 |
|
PRAMOD KUMAR SINGH Vs. UNION OF INDIA THROUGH THE CHIEF OF THE ARMY STAFF
|
September 27, 2007 |
|
PRAMOD KUMAR SINHA Vs. STATE OF BIHAR
|
August 16, 2007 |
|
PRAMOD NARAIN SHARMA Vs. STATE OF BIHAR
|
February 1, 2007 |
|
PRAMOD SHANKAR PRASAD Vs. STATE OF BIHAR
|
January 22, 2007 |
|
PRAMOD SINGH @ PARMOD SINGH Vs. STATE OF BIHAR
|
August 16, 2007 |
|
PRANNATH GUPTA Vs. THE STATE OF BIHAR
|
August 8, 2007 |
|
PRARTHANA TALKIES Vs. STATE OF BIHAR
|
January 15, 2007 |
|
PRASAD Vs. STATE OF BIHAR
|
August 6, 2007 |
|
PRASAD Vs. STATE OF BIHAR
|
August 8, 2007 |
|
PRASAD Vs. STATE OF BIHAR
|
August 16, 2007 |
|
PRASAD Vs. STATE OF BIHAR
|
August 1, 2007 |
|
PRASAD BROTHERS THRO CHANDESHWAR PRASAD Vs. STATE OF BIHAR
|
July 6, 2007 |
|
PRATIMA KUMARI Vs. UNION OF INDIA
|
February 1, 2007 |
|
PRATIMA KUMARI Vs. STATE OF BIHAR
|
February 2, 2007 |
|
PREM CHANDRA JHA Vs. STATE OF BIHAR
|
February 5, 2007 |
|
PREM NATH SINGH Vs. STATE OF BIHAR
|
January 10, 2007 |
|
PREM NATH THAKUR Vs. BIHAR STATE FOOD
|
July 24, 2007 |
|
PREM SHANKAR BHARATEE CHELA OF Vs. STATE OF BIHAR
|
February 22, 2007 |
|
PRINCIPAL Vs. STATE OF BIHAR
|
July 11, 2007 |
|
PRITAMA KAUR Vs. SARDAR BALWANT SINGH
|
July 16, 2007 |
|
PRITHAVI SHARMA Vs. STATE OF BIHAR
|
August 16, 2007 |
|
PRO AGRO SEEDS CO.(P) LTD. Vs. STATE OF BIHAR
|
December 13, 2007 |
|
PUNAM DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
|
September 24, 2007 |
|
PUNAM KUMARI Vs. STATE ELECTION COMMISSION BIHAR
|
September 5, 2007 |
|
PUSHPA TEKRIWAL, SHAKUN TALA DEVI Vs. STATE OF BIHAR
|
May 22, 2007 |
|
PYARE LAL SAH Vs. STATE OF BIHAR
|
October 12, 2007 |
|
PYARI YADAV @ PYARE LAL YADAV Vs. STATE OF BIHAR
|
August 31, 2007 |
|
QAMRUL HODA Vs. BIHAR STATE ROAD TRANSPORT
|
August 31, 2007 |
|
QUAMARUZZAMAN Vs. STATE OF BIHAR
|
March 12, 2007 |
|
RABINDRA JHA Vs. BIHAR STATE
|
August 7, 2007 |
|
RABINDRA KUMAR CHOUDEY Vs. STATE OF BIHAR
|
March 16, 2007 |
|
RABINDRA SINGH Vs. STATE OF BIHAR
|
May 10, 2007 |
|
RADHA KRISHNA JHA Vs. STATE
|
May 14, 2007 |
|
RADHA KRISHNA MISHRA Vs. STATE OF BIHAR
|
April 4, 2007 |
|
RADHE SHYAM PRASAD JAISWAL Vs. STATE OF BIHAR
|
February 21, 2007 |
|
RADHEY SHYAM SHARMA Vs. STATE OF BIHAR
|
January 5, 2007 |
|
RADHEYSHYAM MISHRA Vs. STATE OF BIHAR
|
January 24, 2007 |
|
RADHEYSHYAM MISHRA Vs. STATE OF BIHAR
|
February 6, 2007 |
|
RADHIKA DEVI Vs. STATE OF BIHAR
|
August 2, 2007 |
|
RAGENDRA PRASAD SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
March 1, 2007 |
|
RAGHAV SINGH Vs. STATE OF BIHAR
|
October 4, 2007 |
|
RAGHU NANDAN PRASAD YADAV Vs. STATE OF BIHAR
|
September 17, 2007 |
|
RAGHU NATH SINGH Vs. STATE OF BIHAR
|
February 6, 2007 |
|
RAGHUBANSH MANI Vs. LAKSHMAN PRASAD
|
February 2, 2007 |
|
RAGHUBANSH SINGH Vs. STATE OF BIHAR
|
December 10, 2007 |
|
RAGHUBIR CHAMAR ALIAS AHIR Vs. STATE OF BIHAR
|
July 27, 2007 |
|
RAGHUNANDAN PRASAD SINHA Vs. STATE OF BIHAR
|
May 1, 2007 |
|
RAGHUNTH PRASAD SINGH, MOST SHYAMA DEVI Vs. STATE OF BIHAR
|
June 1, 2007 |
|
RAHUL BURMAN Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
July 24, 2007 |
|
RAIJEE SINGH Vs. STATE OF BIHAR
|
March 19, 2007 |
|
RAIS KHAN Vs. STATE OF BIHAR
|
July 3, 2007 |
|
RAJ GRIHI SINGH Vs. STATE OF BIHAR
|
November 22, 2007 |
|
RAJ KUMAR Vs. STATE OF BIHAR
|
July 27, 2007 |
|
RAJ KUMAR CHAUHAN Vs. BRAJESH KUMAR SINGH
|
September 21, 2007 |
|
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
|
April 24, 2007 |
|
RAJ KUMAR PRASAD @ RAJ KUMAR GUPTA Vs. KISHUN PRASAD @ KRISHNA PD.
|
January 31, 2007 |
|
RAJ KUMAR SAHA Vs. RITU KALA SARAN
|
February 23, 2007 |
|
RAJ KUMARI DEVI Vs. STATE OF BIHAR
|
October 1, 2007 |
|
RAJ MAHAL DEVI Vs. STATE OF BIHAR
|
November 27, 2007 |
|
RAJA KHAN Vs. STATE OF BIHAR
|
June 1, 2007 |
|
RAJA MISHRA; PRAKASH MISHRA; BRIJ BIHARI MISHRA; SHAIL KUMARI DEVI; NIRMALA DEVI Vs. STATE OF BIHAR
|
September 14, 2007 |
|
RAJAN SINHA Vs. STATE OF BIHAR
|
October 9, 2007 |
|
RAJDEO BHAGAT Vs. STATE OF BIHAR
|
April 18, 2007 |
|
RAJDEO MAHTO Vs. STATE OF BIHAR
|
August 31, 2007 |
|
RAJDHANI ARMS Vs. STATE OF BIHAR
|
January 4, 2007 |
|
RAJEEV KUMAR AGRAWAL Vs. STATE OF BIHAR
|
August 9, 2007 |
|
RAJEEV KUMAR SINGH Vs. STATE OF BIHAR
|
April 11, 2007 |
|
RAJEEV SINGH Vs. STATE OF BIHAR
|
April 3, 2007 |
|
RAJENDRA @ RAJO GOPE Vs. STATE OF BIHAR
|
April 24, 2007 |
|
RAJENDRA HARI Vs. REKHA DEVI
|
September 20, 2007 |
|
RAJENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
June 1, 2007 |
|
RAJENDRA KUMAR YADAV @ RAJENDRA YADAV Vs. STATE OF BIHAR
|
August 30, 2007 |
|
RAJENDRA MAHTO Vs. LAKHAN MAHTO
|
November 13, 2007 |
|
RAJENDRA MISHRA Vs. STATE OF BIHAR
|
January 18, 2007 |
|
RAJENDRA MOCHI Vs. STATE OF BIHAR
|
November 27, 2007 |
|
RAJENDRA PAL SINGH Vs. STATE OF BIHAR
|
October 5, 2007 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
April 17, 2007 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
July 12, 2007 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
August 10, 2007 |
|
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
March 3, 2007 |
|
RAJENDRA RAM Vs. STATE ELECTION COMMISSION
|
January 4, 2007 |
|
RAJENDRA RISHIDEO Vs. STATE OF BIHAR
|
September 18, 2007 |
|
RAJENDRA SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
November 29, 2007 |
|
RAJENDRA SHARMA Vs. STATE OF BIHAR
|
January 16, 2007 |
|
RAJENDRA SINGH Vs. H P SINGH
|
September 18, 2007 |
|
RAJENDRA UPADHYAYS Vs. MADAN RAI
|
October 3, 2007 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
July 12, 2007 |
|
RAJESH ROUSHAN Vs. STATE OF BIHAR
|
May 21, 2007 |
|
RAJESH SINGH Vs. STATE OF BIHAR
|
May 9, 2007 |
|
RAJESHWAR RAI Vs. STATE OF BIHAR
|
April 26, 2007 |
|
RAJGRJHI RAUT Vs. STATE OF BIHAR
|
April 4, 2007 |
|
RAJIV KUMAR @ RAJIV SINHA Vs. STATE OF BIHAR
|
September 18, 2007 |
|
RAJIV RANJAN Vs. STATE OF BIHAR
|
January 18, 2007 |
|
RAJKESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
April 3, 2007 |
|
RAJMUNI DEVI Vs. SHYAMA DEVI
|
February 20, 2007 |
|
RAJO SHARMA Vs. STATE OF BIHAR
|
April 24, 2007 |
|
RAJU GUPTA Vs. STATE OF BIHAR
|
April 3, 2007 |
|
RAKESH KUMAR @ RAKESH Vs. STATE OF BIHAR
|
January 15, 2007 |
|
RAKESH KUMAR SARAF Vs. ADMINISTRATOR BHAGALPUR MUNICIPAL CORPORATION
|
January 16, 2007 |
|
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 16, 2007 |
|
RAKESH RANJAN Vs. STATE OF BIHAR
|
January 16, 2007 |
|
RAM AKSHAYA SHARMA Vs. STATE OF BIHAR
|
February 13, 2007 |
|
RAM AWATAR SINGH Vs. STATE OF BIHAR
|
October 8, 2007 |
|
RAM BABU PASWAN Vs. STATE OF BIHAR
|
March 19, 2007 |
|
RAM BABU PRASAD ALIAS RAM BABU SAH Vs. STATE OF BIHAR
|
December 5, 2007 |
|
RAM BABU SINGH Vs. UNION BANK OF INDIA
|
November 12, 2007 |
|
RAM BAHADUR SAXENA Vs. STATE OF BIHAR
|
February 15, 2007 |
|
RAM BHAJAN MAHTO Vs. BAM MAHTO
|
September 27, 2007 |
|
RAM BILASH SINGH Vs. KAMTA SHARMA
|
March 7, 2007 |
|
RAM BILASH YADAV Vs. STATE OF BIHAR
|
March 29, 2007 |
|
RAM BINOD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
July 4, 2007 |
|
RAM BRIKSH DAS Vs. STATE OF BIHAR
|
March 1, 2007 |
|
RAM BRIKSH SINGH Vs. STATE OF BIHAR
|
September 17, 2007 |
|
RAM BUJHAN YADAV Vs. STATE OF BIHAR
|
December 14, 2007 |
|
RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR WITH
|
October 8, 2007 |
|
RAM CHANDRA DAS Vs. STATE OF BIHAR
|
April 19, 2007 |
|
RAM CHANDRA MARRICK Vs. STATE OF BIHAR
|
July 30, 2007 |
|
RAM CHANDRA PRADHAN Vs. STATE OF BIHAR
|
August 13, 2007 |
|
RAM CHANDRA PRASAD Vs. PRAMOD KUMAR
|
August 17, 2007 |
|
RAM CHANDRA PRASAD KESHARI Vs. LAKSHMI NARAIN JAISWAL
|
August 8, 2007 |
|
RAM CHANDRA PRASAD SAH Vs. STATE OF BIHAR
|
September 11, 2007 |
|
RAM CHANDRA PRASAD SAH AND ANR. Vs. STATE OF BIHAR AND ORS.
|
September 19, 2007 |
|
RAM CHANDRIKA SHARMA Vs. STATE OF BIHAR
|
December 19, 2007 |
|
RAM DHANI SINGH Vs. STATE OF BIHAR
|
April 4, 2007 |
|
RAM DULARI DEVI Vs. STATE OF BIHAR
|
May 18, 2007 |
|
RAM GOVIND THAKUR Vs. STATE OF BIHAR
|
February 8, 2007 |
|
RAM JANAM YADAV Vs. STATE OF BIHAR
|
April 1, 2007 |
|
RAM JANKI JEE Vs. STATE OF BIHAR
|
January 7, 2007 |
|
RAM JANKI SAHKARI GRIH-NIRAMAN SAMITI LTD Vs. MAKSUDPUR INSTITUTE OF RESEARCH AND EDUCATION
|
April 10, 2007 |
|
RAM KESHWAR PRASAD Vs. HARAKHDEO SHARMA
|
April 18, 2007 |
|
RAM KISHUN JHA Vs. STATE OF BIHAR
|
January 16, 2007 |
|
RAM KISHUN PRASAD Vs. MANOHAR LAL GUPTA
|
November 20, 2007 |
|
RAM KRIPAL SINGH Vs. STATE OF BIHAR
|
January 19, 2007 |
|
RAM KRISHNA DUBEY Vs. STATE OF BIHAR
|
August 23, 2007 |
|
RAM KRISHNA YADAV Vs. STATE OF BIHAR
|
August 21, 2007 |
|
RAM KUMARI DEVI Vs. STATE OF BIHAR
|
July 11, 2007 |
|
RAM LAGAN YADAV Vs. STATE OF BIHAR
|
April 13, 2007 |
|
RAM LAKHAN YADAV Vs. STATE OF BIHAR
|
January 18, 2007 |
|
RAM MOHAN PRASAD Vs. STATE OF BIHAR
|
July 13, 2007 |
|
RAM NANDAN SINGH Vs. UNION OF INDIA
|
July 13, 2007 |
|
RAM NANDAN SINGH ALIAS RAM NANDAN YADAV Vs. STATE OF BIHAR
|
April 2, 2007 |
|
RAM NARAIN SINGH Vs. STATE OF BIHAR
|
May 8, 2007 |
|
RAM NARAIN SINGH Vs. CHANCELLOR, UNIVERSITIES OF BIHAR
|
April 3, 2007 |
|
RAM NARESH SINGH Vs. INDU DEVI
|
January 10, 2007 |
|
RAM NIRANJAN SINGH Vs. STATE OF BIHAR
|
July 30, 2007 |
|
RAM PRATAP PANDEY Vs. VIDYADHAR PANDEY
|
September 10, 2007 |
|
RAM PRAVESH Vs. NAVNEETA DEVI
|
July 30, 2007 |
|
RAM PRAVESH SAHNI Vs. STATE OF BIHAR
|
November 7, 2007 |
|
RAM PRIT PANDEY Vs. PRABHANSH PANDEY
|
May 31, 2007 |
|
RAM RAJ SINGH Vs. STATE OF BIHAR
|
January 12, 2007 |
|
RAM RAJEE RAI Vs. STATE OF BIHAR
|
May 2, 2007 |
|
RAM RAJI SHARMA Vs. STATE OF BIHAR
|
May 7, 2007 |
|
RAM RATAN RAM Vs. RANGILA RAM 2007 (0)
|
October 9, 2007 |
|
RAM SAGAR CHAUDHARY Vs. UNION OF INDIA
|
March 26, 2007 |
|
RAM SAGAR CHOUDHARY Vs. STATE OF BIHAR
|
July 26, 2007 |
|
RAM SAGAR RAI Vs. STATE OF BIHAR
|
January 16, 2007 |
|
RAM SAGAR SHARMA Vs. STATE OF BIHAR
|
April 9, 2007 |
|
RAM SANEHI SINGH Vs. STATE OF BIHAR
|
February 21, 2007 |
|
RAM SHANKAR RAI @ SHANKAR Vs. STATE OF BIHAR
|
February 6, 2007 |
|
RAM SIGASAN Vs. STATE OF BIHAR
|
July 20, 2007 |
|
RAM SINGAR NONIA Vs. UNION OF INDIA
|
July 12, 2007 |
|
RAM SURESH PRASAD Vs. STATE OF BIHAR
|
November 20, 2007 |
|
RAM SWAROOP SINGH Vs. STATE OF BIHAR
|
August 30, 2007 |
|
RAM SWAROOP TANTI, JHUN JHUN TANTI, JHUN MAHTO, BIJLI MAHTO, JOGI YADAV, DHANIK TANTI Vs. STATE OF BIHAR
|
May 14, 2007 |
|
RAM TALKIES Vs. STATE OF BIHAR
|
July 9, 2007 |
|
RAM UDGAR SINGH Vs. STATE OF BIHAR
|
January 25, 2007 |
|
RAM YASH RAM Vs. STATE OF BIHAR
|
September 24, 2007 |
|
RAM YASH SHARMA Vs. STATE OF BIHAR
|
September 19, 2007 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
May 3, 2007 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
April 27, 2007 |
|
RAMA NAND JHA RAMAN Vs. STATE OF BIHAR
|
February 2, 2007 |
|
RAMA NAND SINGH Vs. STATE OF BIHAR
|
September 13, 2007 |
|
RAMA PRASAD PATHAK Vs. STATE OF BIHAR
|
December 14, 2007 |
|
RAMA SHANKAR PRASAD Vs. FRATERNITY CLUB
|
February 9, 2007 |
|
RAMAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
|
August 13, 2007 |
|
RAMANAND GAURO Vs. STATE OF BIHAR
|
April 4, 2007 |
|
RAMANAND PRASAD Vs. STATE
|
July 27, 2007 |
|
RAMANAND PRASAD SINGH Vs. STATE OF BIHAR
|
May 25, 2007 |
|
RAMANUJ PRASAD Vs. UNION OF INDIA
|
April 13, 2007 |
|
RAMANUJ SINGH Vs. STATE OF BIHAR
|
May 22, 2007 |
|
RAMASHISH PRASAD, VISHWANATH RAM Vs. STATE OF BIHAR
|
May 25, 2007 |
|
RAMASHISH SHARMA Vs. STATE OF BIHAR
|
January 29, 2007 |
|
RAMASHISH YADAV, BAHADUR YADAV AND ORS Vs. STATE OF BIHAR AND ORS
|
July 5, 2007 |
|
RAMAYAN MAHTO Vs. MAHANTH BHAGWAN DAS
|
March 20, 2007 |
|
RAMBAD PATILA SHRAMIK SAHYOG Vs. STATE OF BIHAR
|
March 18, 2007 |
|
RAMCHANDRA MAHTO Vs. STATE OF BIHAR
|
April 9, 2007 |
|
RAMDAI DEVI Vs. MAHENDRA KUMAR SINHA
|
May 1, 2007 |
|
RAMDESH MANJHI Vs. UMA DEVI KEDIA
|
May 16, 2007 |
|
RAMESH KUMAR Vs. STATE OF BIHAR
|
July 24, 2007 |
|
RAMESH PARASD BHAGAT Vs. STATE OF BIHAR
|
December 14, 2007 |
|
RAMESH PASWAN Vs. STATE OF BIHAR
|
July 24, 2007 |
|
RAMESH PRASAD BHAGAT Vs. STATE OF BIHAR
|
December 14, 2007 |
|
RAMESHWAR MAHTON Vs. STATE OF BIHAR
|
September 10, 2007 |
|
RAMESHWAR NATH SINHA Vs. STATE OF BIHAR
|
October 10, 2007 |
|
RAMESHWAR PANDEY Vs. UNION OF INDIA
|
July 13, 2007 |
|
RAMESHWAR PANDEY Vs. SURESH PANDEY
|
February 9, 2007 |
|
RAMESHWAR PD CHOUDHARY Vs. RENUKA MITRA
|
February 28, 2007 |
|
RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 5, 2007 |
|
RAMESHWAR PRASAD YADAV Vs. AWADHESH KUMAR SINGH
|
July 3, 2007 |
|
RAMESHWAR SINGH Vs. HARENDRA SINGH
|
November 30, 2007 |
|
RAMGATI DEVI Vs. CHANDRA SHEKHAR RAI
|
February 21, 2007 |
|
RAMJANAM DUBEY Vs. STATE OF BIHAR
|
March 30, 2007 |
|
RAMJANAM SINGH Vs. STATE OF BIHAR
|
February 1, 2007 |
|
RAMJEE PANDIT Vs. DHRAMDEO PANDIT
|
October 3, 2007 |
|
RAMJEE PRASAD Vs. STATE OF BIHAR
|
January 8, 2007 |
|
RAMJEE PRASAD SINGH; DAMYANTI KUMARI; SHAMSUL HAQUE; KRISHNDEO JHA; SWAMI NATH SHAHI; UMESH RAM; EHSANUL HAQUE ANSARI; SARJOO PRASAD UPADHAYAY; SEVI LAL BHAGAT; JAGANNATH OJHA Vs. STATE OF BIHAR
|
May 30, 2007 |
|
RAMJI PRASAD SINGH Vs. STATE OF BIHAR
|
March 30, 2007 |
|
RAMJI PRASAD SINGH& ANOTHER (IN 7056) Vs. STATE OF BIHAR
|
March 13, 2007 |
|
RAMJI PRASAD, VIDYANAND VIKAL, RAVI BHUSHAN PRASAD VERMA Vs. STATE OF BIHAR
|
July 2, 2007 |
|
RAMJILAL Vs. STATE OF BIHAR
|
February 12, 2007 |
|
RAMJIT PATHAK Vs. STATE OF BIHAR
|
April 16, 2007 |
|
RAMKESHWAR RAM Vs. STATE OF BIHAR
|
December 7, 2007 |
|
RAMNATH PRASAD Vs. UNION OF INDIA
|
January 5, 2007 |
|
RAMPARI DEVI Vs. STATE OF BIHAR
|
September 21, 2007 |
|
RAMU THAKUR Vs. STATE OF BIHAR
|
March 2, 2007 |
|
RAMZAN ALI ANSARI Vs. STATE OF BIHAR
|
May 9, 2007 |
|
RAN VIJAY KUMAR Vs. STATE OF BIHAR
|
July 19, 2007 |
|
RAN VIJAY KUMAR @ RAN VIJAY SINGH Vs. STATE OF BIHAR
|
December 6, 2007 |
|
RANA AMITABH SINGH Vs. STATE OF BIHAR
|
January 15, 2007 |
|
RANA RAM YATAN SINGH Vs. UNION OF INDIA
|
August 20, 2007 |
|
RANA RANJEET SINGH Vs. G.I.C.OF INDIA
|
September 5, 2007 |
|
RANBIR PRASAD SINGH Vs. STATE OF BIHAR
|
August 17, 2007 |
|
RANDHIR KUMAR Vs. STATE OF BIHAR
|
February 12, 2007 |
|
RANDHIR KUMAR Vs. STATE OF BIHAR
|
July 3, 2007 |
|
RANG LAL CHAUDHARY Vs. STATE OF BIHAR
|
April 17, 2007 |
|
RANJAN PRASAD @ RAJAN LAL Vs. STATE OF BIHAR
|
November 23, 2007 |
|
RANJAN PRATAP RANJAN Vs. STATE OF BIHAR
|
August 11, 2007 |
|
RANJEET KUMAR Vs. STATE OF BIHAR
|
April 18, 2007 |
|
RANJEET SINHA @ RANJEET PRASAD SINGH Vs. STATE OF BIHAR
|
October 4, 2007 |
|
RANJU CHOUDHARY Vs. STATE OF BIHAR
|
January 5, 2007 |
|
RANJU DEVI Vs. STATE OF BIHAR
|
November 8, 2007 |
|
RANVIJAY KUMAR SINHA Vs. STATE OF BIHAR
|
January 10, 2007 |
|
RASHID RAIS Vs. STATE OF BIHAR
|
August 30, 2007 |
|
RATAN LAL JAIN Vs. PRABHAWATI DEVI
|
April 19, 2007 |
|
RAVI BHUSHAN OJHA Vs. STATE OF BIHAR
|
January 15, 2007 |
|
RAVI BHUSHAN VERMA Vs. STATE OF BIHAR
|
May 8, 2007 |
|
RAVI SHANKER Vs. STATE OF BIHAR
|
February 26, 2007 |
|
RAVINDRA KUMAR VERMA Vs. STATE BANK OF INDIA
|
February 23, 2007 |
|
RAVINDRA NATH JHA Vs. STATE OF BIHAR
|
February 19, 2007 |
|
RAVINDRA PRASAD Vs. UNION OF INDIA
|
September 7, 2007 |
|
RAY BALLABH PRASAD SINGH @ RAJ BALLABH SINGH Vs. STATE
|
December 4, 2007 |
|
REETA KUMARI Vs. ANISH RANJAN
|
April 4, 2007 |
|
REKHA LALL Vs. BIHAR STATE HOUSING BOARD
|
February 9, 2007 |
|
RELIANCE INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
October 8, 2007 |
|
RENU SINGH Vs. STATE OF BIHAR
|
July 12, 2007 |
|
RESHAM LAL YADAV Vs. STATE OF BIHAR
|
April 9, 2007 |
|
RIMA DEVI Vs. STATE OF BIHAR
|
January 11, 2007 |
|
RINA DEVI Vs. STATE OF BIHAR
|
October 3, 2007 |
|
RISHABH KUMAR Vs. STATE OF BIHAR
|
January 12, 2007 |
|
RITA DEVI Vs. STATE OF BIHAR
|
March 14, 2007 |
|
RITA NARAIN Vs. STATE OF BIHAR
|
July 16, 2007 |
|
RITU RAJ Vs. CENTRAL BANK OF INDIA
|
April 3, 2007 |
|
RITU RAJ Vs. CENTRAL BANK OF INDIA
|
August 8, 2007 |
|
RIZWAN AHMAD Vs. STATE OF BIHAR
|
January 10, 2007 |
|
ROHINIPATI YADAV Vs. PASUPATI YADAV
|
October 30, 2007 |
|
ROHIT KUMAR SAH Vs. ASHOK KUMAR SAHA
|
April 30, 2007 |
|
ROHIT RAI Vs. STATE OF BIHAR
|
August 22, 2007 |
|
RUBI KUMARI Vs. BIHAR SCHOOL
|
July 30, 2007 |
|
RUDAL SAHNI Vs. STATE OF BIHAR WITH
|
December 5, 2007 |
|
RUPKALA DEVI Vs. RAJ NATH SINGH
|
January 12, 2007 |
|
S K SOOD Vs. STATE OF BIHAR
|
September 14, 2007 |
|
S L SARAF ALIAS S L SHROFF Vs. STATE OF BIHAR
|
July 20, 2007 |
|
S M UMAR Vs. RAJENDRA AGRI UNIV ERSITY
|
May 18, 2007 |
|
S SABBIR ASHRAF Vs. BIHAR STATE ELECTRICITY BOARD
|
April 3, 2007 |
|
S.K.USMAN Vs. STATE OF BIHAR
|
April 18, 2007 |
|
S.SHAUKAT IMAM Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
February 1, 2007 |
|
SABA CHAUDHARY, GURBACHAN CHAUDHARY Vs. STATE OF BIHAR
|
February 14, 2007 |
|
SABHACHAND CHAUDHARY, CHITTARANJAN CHAUDHARY, MUNNA CHAUDHRY, SHEODAS CHAUDHRY, ANIL KUMAR CHAUDHRY, BIRENDRA CHAUDHRY Vs. STATE OF BIHAR
|
May 4, 2007 |
|
SABIR ANSARI Vs. STATE OF BIHAR
|
September 13, 2007 |
|
SABYASACHI HAJRA Vs. STATE OF BIHAR
|
April 16, 2007 |
|
SACHCHIDANAND DUBEY Vs. STATE OF BIHAR
|
August 3, 2007 |
|
SACHCHIDANAND PANDA Vs. STATE OF BIHAR
|
January 8, 2007 |
|
SACHCHIDANAND SINGH Vs. STATE OF BIHAR
|
October 10, 2007 |
|
SACHENDRA KUMAR SINGH Vs. VINOD NANDAN SINHA
|
March 22, 2007 |
|
SACHIDANAND LAL Vs. STATE OF BIHAR
|
April 17, 2007 |
|
SACHINDRA PRASAD SINGH Vs. STATE OF BIHAR
|
April 6, 2007 |
|
SADRE ALAM Vs. STATE OF BIHAR
|
September 10, 2007 |
|
SAFIQUE AND OTHERS Vs. MANAS KUMAR MUKHERJEE AND OTHERS
|
December 21, 2007 |
|
SAGIR AHMAD Vs. STATE OF BIHAR
|
July 19, 2007 |
|
SAHDEO RAI Vs. STATE OF BIHAR
|
March 16, 2007 |
|
SAHEB DAYAL SINGH Vs. STATE OF BIHAR
|
July 11, 2007 |
|
SAHID PERVEZ Vs. STATE OF BIHAR
|
November 26, 2007 |
|
SAHODARI Vs. STATE OF BIHAR
|
February 27, 2007 |
|
SAIYAD ALAM Vs. STATE OF BIHAR
|
March 20, 2007 |
|
SAKALDEO PRASAD SINGH @ SAKALDEO SHARMA Vs. STATE OF BIHAR
|
January 22, 2007 |
|
SAKHI CHAND RAI Vs. STATE OF BIHAR
|
November 6, 2007 |
|
SAMAR SINGH Vs. STATE OF BIHAR
|
August 21, 2007 |
|
SAMEER DAS Vs. UNION OF INDIA
|
August 5, 2007 |
|
SAMEER DAS Vs. UNION OF INDIA
|
August 6, 2007 |
|
SAMI PRASAD CHAURASIA Vs. STATE OF BIHAR
|
July 4, 2007 |
|
SANAULLAH KHAN Vs. STATE OF BIHAR
|
July 31, 2007 |
|
SANDEEP KUMAR BHAGAT Vs. C M D BSNL
|
September 11, 2007 |
|
SANFUL MAHTO Vs. STATE OF BIHAR
|
November 23, 2007 |
|
SANGEETA DEVI Vs. STATE OF BIHAR
|
July 9, 2007 |
|
SANGEETA DUBEY ARCHANA Vs. MANOJ KUMAR OJHA
|
December 3, 2007 |
|
SANICHAR RAJWAR Vs. STATE OF BIHAR
|
March 9, 2007 |
|
SANIVRI DEVI Vs. STATE OF BIHAR
|
October 31, 2007 |
|
SANJANA DEVI Vs. AMAR YADAVA
|
January 8, 2007 |
|
SANJAY JAIN AND NISHA JAIN Vs. STATE OF BIHAR
|
November 20, 2007 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
July 13, 2007 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
January 15, 2007 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
December 5, 2007 |
|
SANJAY KUMAR Vs. INDO BURMA PETROLEUM COMPANY LTD
|
August 16, 2007 |
|
SANJAY KUMAR CHOUBEY Vs. STATE OF BIHAR
|
May 8, 2007 |
|
SANJAY KUMAR JHA Vs. PREMSHEELA DEVI
|
May 24, 2007 |
|
SANJAY KUMAR MOTANI Vs. STATE OF BIHAR
|
November 14, 2007 |
|
SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
July 20, 2007 |
|
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 12, 2007 |
|
SANJAY MANDAL Vs. STATE OF
BIHAR
|
April 6, 2007 |
|
SANJAY SINGH Vs. SHARDA DEVI TIBREWAL, TEKRIBAL
|
May 21, 2007 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
July 10, 2007 |
|
SANJEEV KUMAR SINHA Vs. STATE OF BIHAR
|
August 10, 2007 |
|
SANJEEVAN PRASAD YADAV Vs. STATE OF BIHAR
|
October 5, 2007 |
|
SANJHA DEVI Vs. AMAR YADAV
|
October 8, 2007 |
|
SANJU KUMAR, SANJAY YADAV Vs. STATE OF BIHAR
|
February 8, 2007 |
|
SANKATHA PRASAD SINGH Vs. STATE OF BIHAR
|
November 2, 2007 |
|
SANT BILASH SINGH Vs. STATE OF BIHAR
|
November 23, 2007 |
|
SANT KUMAR UPADHYA Vs. STATE OF BIHAR
|
April 26, 2007 |
|
SANT PRASAD Vs. STATE OF BIHAR
|
November 5, 2007 |
|
SANT PRASAD SINGH Vs. STATE OF BIHAR
|
July 23, 2007 |
|
SANTLAL CHAUDHARY Vs. STATE OF BIHAR
|
November 27, 2007 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR AND ANOTHER
|
October 3, 2007 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
April 20, 2007 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
August 24, 2007 |
|
SANTOSH KUMAR Vs. ESTATE OF NARSINGH NARAIN SINGH
|
April 5, 2007 |
|
SANTOSH KUMAR UPADHYAY Vs. UNION OF INDIA
|
April 19, 2007 |
|
SANTOSH SHARMA Vs. STATE OF BIHAR
|
February 13, 2007 |
|
SANTOSI DEVI Vs. STATE OF BIHAR WITH
|
September 19, 2007 |
|
SARASWATI KUMAR SINHA Vs. STATE OF BIHAR
|
August 29, 2007 |
|
SARDA DEVI Vs. STATE OF BIHAR
|
August 17, 2007 |
|
SARDAR GURU DAYAL SINGH Vs. STATE OF BIHAR
|
July 9, 2007 |
|
SARDAR HARDEYAL SINGH Vs. STATE OF BIHAR
|
February 14, 2007 |
|
SARDAR KHAJAN SINGH @ SARDAR KHADAN SINGH Vs. TRIBHUBAN KUMAR
|
October 8, 2007 |
|
SAREE HOUSE, KATIHAR Vs. COMMISSIONER OF INCOME TAX, BIHAR I, PATNA
|
May 16, 2007 |
|
SARIKA KUMARI Vs. ARUL KUMAR SINHA
|
April 6, 2007 |
|
SARV MANGAL DEVI Vs. BIHAR STATE BOARD OF RELIGIOUS
|
March 15, 2007 |
|
SATENDRA KUMAR SARAF Vs. STATE OF BIHAR
|
July 17, 2007 |
|
SATISH KUMAR Vs. V.C.BHUPENDRA NR.MANDAL UNIVERSITY
|
January 5, 2007 |
|
SATISH KUMAR Vs. STATE OF BIHAR
|
April 20, 2007 |
|
SATISH MISHRA Vs. STATE OF BIHAR
|
July 2, 2007 |
|
SATRUDHAN SINGH Vs. HARDWAR SINGH
|
March 20, 2007 |
|
SATTO @ SATYA NARAIN SINGH AND OTHERS Vs. STATE OF BIHAR
|
May 9, 2007 |
|
SATYA NARAIN KAPOOR Vs. STATE OF BIHAR
|
May 17, 2007 |
|
SATYA PRAKASH RAM Vs. STATE OF BIHAR
|
April 10, 2007 |
|
SATYANARAYAN SINGH Vs. RAMNATH SINGH
|
February 23, 2007 |
|
SATYENDRA JHA Vs. STATE OF BIHAR
|
July 2, 2007 |
|
SATYENDRA KUMAR Vs. STATE OF BIHAR
|
July 13, 2007 |
|
SATYENDRA KUMAR, JAWALA PRASAD Vs. STATE OF BIHAR
|
February 7, 2007 |
|
SATYENDRA YADAV @ SATYENDRA KUMAR Vs. STATE OF BIHAR
|
August 17, 2007 |
|
SAVITRI DEVI Vs. STATE OF BIHAR
|
May 18, 2007 |
|
SAYED FARID MIAN ALIAS FARID MIAN Vs. UNION OF INDIA
|
May 8, 2007 |
|
SCI INDIA LIMITED Vs. UNION OF INDIA
|
January 25, 2007 |
|
SEEMA DEVI Vs. STATE ELECTION COMMISSION, BIHAR AND OTHERS
|
September 12, 2007 |
|
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF BIHAR
|
March 26, 2007 |
|
SHAHABUDDIN ANSARI Vs. STATE OF BIHAR
|
July 23, 2007 |
|
SHAHANA IRAQUI Vs. STATE OF BIHAR
|
April 13, 2007 |
|
SHAHNZ BANO Vs. THE STATE OF BIHAR AND ORS.
|
August 9, 2007 |
|
SHAIL DEVI Vs. STATE OF BIHAR
|
March 19, 2007 |
|
SHAIL KUMARI DEVI Vs. STATE OF BIHAR
|
March 23, 2007 |
|
SHAILENDRA JHA Vs. STATE OF BIHAR
|
February 12, 2007 |
|
SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
February 22, 2007 |
|
SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
February 19, 2007 |
|
SHAILENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
February 5, 2007 |
|
SHAKTI SHARAN AGRAWAL Vs. STATE OF BIHAR
|
November 6, 2007 |
|
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
July 23, 2007 |
|
SHAKUNTALA DEVI Vs. MALIK MANDAL
|
August 13, 2007 |
|
SHAMBHU CHOUDHARY Vs. STATE OF BIHAR
|
September 6, 2007 |
|
SHAMBHU GOEL Vs. STATE OF BIHAR
|
September 5, 2007 |
|
SHAMBHU KUMAR Vs. STATE OF BIHAR
|
February 22, 2007 |
|
SHAMBHU KUMAR SINGH Vs. STATE OF BIHAR
|
April 20, 2007 |
|
SHAMBHU KUMAR SISODIYA Vs. STATE OF BIHAR
|
January 25, 2007 |
|
SHAMBHU LAL Vs. STATE OF BIHAR
|
February 27, 2007 |
|
SHAMBHU NATH CHOUBEY Vs. UNION OT INDIA
|
October 8, 2007 |
|
SHAMBHU PRASAD SINGH Vs. STATE OF BIHAR
|
February 5, 2007 |
|
SHAMBHU SINGH, SATISH KUMAR SINGH Vs. STATE OF BIHAR
|
May 16, 2007 |
|
SHANKAR BHAGWANJEE Vs. RAM AUTAR RAI
|
February 5, 2007 |
|
SHANKAR CHUDHARY Vs. STATE OF BIHAR
|
December 3, 2007 |
|
SHANKAR KUMAR JHA Vs. STATE OF BIHAR
|
January 31, 2007 |
|
SHANKAR MAHTO Vs. STATE OF BIHAR
|
July 24, 2007 |
|
SHANKAR NARAYAN SINGH, BHOJENDRA NARAYAN SINGH Vs. GYANAND ROY, SHEO NANDAN MISHRA, POOJA CHOUDHARY, AJAY, RAJNISH KANT
|
May 23, 2007 |
|
SHANKAR YADAV Vs. STATE OF BIHAR
|
February 6, 2007 |
|
SHANKER DAYAL SINGH Vs. STATE OF BIHAR
|
January 29, 2007 |
|
SHANKER SINGH Vs. ANIRUDH SINGH
|
August 7, 2007 |
|
SHANTI DEVI Vs. ANIL KUMAR SINGH
|
February 2, 2007 |
|
SHANTI DEVI Vs. UNION OF INDIA
|
November 21, 2007 |
|
SHANTI VERMA Vs. STATE OF BIHAR
|
December 5, 2007 |
|
SHARAVAN KUMAR BHAGAT @ SWARNA KUMAR BHAGAT Vs. LALMUNI MARAIYA
|
February 1, 2007 |
|
SHARDA CHOUDHARY Vs. STATE OF BIHAR
|
January 4, 2007 |
|
SHARDA DEVI Vs. CHANDBALA DEVI
|
May 31, 2007 |
|
SHASHI BHUSHAN KUMAR Vs. STATE OF BIHAR
|
August 21, 2007 |
|
SHASHI BHUSHAN RAI Vs. STATE OF BIHAR
|
November 5, 2007 |
|
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
|
January 10, 2007 |
|
SHASHI KANT Vs. STATE OF BIHAR
|
November 11, 2007 |
|
SHASHI KANT SHRIVASTAVA Vs. STATE OF BIHAR
|
February 23, 2007 |
|
SHASHI SHEKHAR GUPTA Vs. BIBHUTI BHUSHAN JHA
|
October 8, 2007 |
|
SHATRUDHAN MAHTO Vs. STATE OF BIHAR
|
December 13, 2007 |
|
SHATRUGHANA SHARAN SINGH Vs. CHANCELLOR OF UNIVERSITIES
|
March 16, 2007 |
|
SHEO DAYAL ROY Vs. STATE OF BIHAR
|
September 27, 2007 |
|
SHEO DUTT SHARMA Vs. STATE OF BIHAR
|
September 26, 2007 |
|
SHEO JEE PRASAD Vs. STATE OF BIHAR
|
April 17, 2007 |
|
SHEO PRASAD Vs. STATE OF BIHAR
|
July 26, 2007 |
|
SHEO PUKAR ROY Vs. STATE OF BIHAR
|
January 8, 2007 |
|
SHEO SHANKAR KUMAR KHETAN Vs. NAME NOT KNOWN, WIDOW OF LATE AMBIKA PRASAD AND ORS
|
September 5, 2007 |
|
SHEOCHANDRA SINGH AND OTHERS Vs. STATE
|
July 30, 2007 |
|
SHEOJEE SAH Vs. STATE OF BIHAR
|
February 8, 2007 |
|
SHEONANDAN YADAV Vs. STATE OF BIHAR
|
July 16, 2007 |
|
SHEONANDAN YADAV AND ORS Vs. STATE OF BIHAR
|
July 9, 2007 |
|
SHEOPUJAN SINGH Vs. THE STATE OF BIHAR AND ORS.
|
August 3, 2007 |
|
SHIBU SOREN Vs. MD.SOAIB
|
March 13, 2007 |
|
SHISHIR KUMAR Vs. STATE OF BIHAR
|
January 19, 2007 |
|
SHIV BALANK SINGH Vs. STATE OF BIHAR
|
May 2, 2007 |
|
SHIV CHANDRA MISHRA Vs. STATE OF BIHAR
|
September 11, 2007 |
|
SHIV DAYAL MISHRA Vs. STATE OF BIHAR
|
July 25, 2007 |
|
SHIV DAYAL TANEJA Vs. VIMLA DEVI
|
September 27, 2007 |
|
SHIV KUMAR YADAV Vs. STATE OF BIHAR
|
March 16, 2007 |
|
SHIV NANDAN PRASAD Vs. STATE OF BIHAR
|
July 3, 2007 |
|
SHIV NANDAN YADAV Vs. STATE OF BIHAR
|
October 4, 2007 |
|
SHIV RATAN PRASAD @ SHIW Vs. STATE OF BIHAR
|
February 15, 2007 |
|
SHIV SHAKTI BUILDERS Vs. STATE
|
May 3, 2007 |
|
SHIV SHANKAR CHAUDHARY Vs. STATE OF BIHAR
|
March 14, 2007 |
|
SHIV SHANKAR CHAUDHARY Vs. STATE OF BIHAR THRU.VIGILANCE
|
December 14, 2007 |
|
SHIV SHANKAR CONSTRUCTION Vs. STATE OF BIHAR
|
April 24, 2007 |
|
SHIV SHANKAR MISHRA Vs. STATE OF BIHAR
|
November 23, 2007 |
|
SHIV SHANKAR MODI Vs. INDIAN OIL CORPORATION LTD
|
July 25, 2007 |
|
SHIVA KIRTI SINGH Vs. SUBASH CHANDRA JHA
|
March 1, 2007 |
|
SHIVA NATH RAM Vs. STATE OF BIHAR
|
July 4, 2007 |
|
SHIVA PRIYA Vs. STATE OF BIHAR
|
November 8, 2007 |
|
SHIVAM TRADERS Vs. BANK OF BARODA
|
April 3, 2007 |
|
SHOBHA LAL MODI Vs. CHARU LATA PATEL
|
August 10, 2007 |
|
SHOBHA NAND JHA Vs. STATE OF BIHAR
|
November 21, 2007 |
|
SHOBHIT MAHTO Vs. STATE OF BIHAR
|
March 14, 2007 |
|
SHREE NARAYAN YADAV Vs. STATE OF BIHAR
|
August 28, 2007 |
|
SHRI LAL MAHTO Vs. AMAR SINGH RATHAUR
|
April 25, 2007 |
|
SHRI SHEO RATAN PRASAD Vs. BIHAR STATE ELECTRICITY
|
December 17, 2007 |
|
SHRIDHAR SINGH Vs. MANU SINGH
|
September 5, 2007 |
|
SHRIKANT SINGH Vs. STATE OF BIHAR
|
March 30, 2007 |
|
SHRIKRISHNA PANDEY Vs. STATE OF BIHAR
|
April 9, 2007 |
|
SHRIMATI KRISHNA MANI KUMARI Vs. STATE OF BIHAR
|
November 1, 2007 |
|
SHUSHMA PANDEY; STATE OF BIHAR Vs. SHEELA SHARMA AND ORS ; SHUSHMA PANDEY AND ORS
|
May 15, 2007 |
|
SHYAM BIHARI MISTRI Vs. STATE OF BIHAR
|
May 1, 2007 |
|
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
|
October 3, 2007 |
|
SHYAM KISHORE SINHA Vs. STATE OF BIHAR
|
August 6, 2007 |
|
SHYAM KUMAR ARORA Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 3, 2007 |
|
SHYAM NANDAN PRASAD THAKUR Vs. STATE OF BIHAR
|
February 8, 2007 |
|
SHYAM NATH SAH Vs. STATE OF BIHAR
|
April 12, 2007 |
|
SHYAM SUNDAR MASKARA Vs. STATE OF BIHAR
|
February 19, 2007 |
|
SHYAMA CHARAN SINHA Vs. STATE OF BIHAR
|
January 18, 2007 |
|
SHYAMLAL PATHAK Vs. STATE OF BIHAR
|
March 14, 2007 |
|
SHYAMNANDAN SHARMA Vs. STATE OF BIHAR
|
April 12, 2007 |
|
SIDH NATH RAI Vs. STATE OF BIHAR
|
July 24, 2007 |
|
SIDHI SINGH @ SHARNA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
May 9, 2007 |
|
SINGH SERVICE STATION Vs. BHARAT PETROLEUM CORP.LTD
|
April 2, 2007 |
|
SIPAHI RAWAT Vs. STATE OF BIHAR
|
September 26, 2007 |
|
SITA RAM CHAUDHARY Vs. STATE OF BIHAR
|
September 6, 2007 |
|
SITA RAM MAHATO Vs. STATE OF BIHAR
|
August 8, 2007 |
|
SITA RAM PANDEY Vs. STATE OF BIHAR
|
April 16, 2007 |
|
SITA RAM PRASAD Vs. STATE OF BIHAR
|
September 12, 2007 |
|
SITA RAM SAH Vs. STATE OF BIHAR
|
July 25, 2007 |
|
SITAL PRASAD MATHUR Vs. STATE OF BIHAR
|
April 2, 2007 |
|
SIYA DEVI Vs. ADDL MEMBER BOARD OF REVENUE
|
May 1, 2007 |
|
SIYA RAM SINGH Vs. LONGIA DEVI
|
April 6, 2007 |
|
SK SAFAYAT Vs. STATE OF BIHAR
|
May 24, 2007 |
|
SK.ISLAM @ SK.DUKHI Vs. STATE OF BIHAR
|
January 25, 2007 |
|
SMT. RAM DULARI DEVI Vs. STATE OF BIHAR AND OTHERS
|
May 18, 2007 |
|
SMT.ABDA KHATOON Vs. STATE OF BIHAR
|
February 19, 2007 |
|
SOHAILA BANO Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 11, 2007 |
|
SOMA OATHAK Vs. STATE OF PATNA
|
April 4, 2007 |
|
SOMESHWAR RAI AND ORS Vs. STATE OF BIHAR
|
May 31, 2007 |
|
SONA DEVI Vs. RAM NARAYAN SAH
|
January 3, 2007 |
|
SRI 108 BHAGWATI MAHARANI Vs. BIHAR HINDU RELIGIOUS TRUST BOARD
|
October 10, 2007 |
|
SRI BARUN CHANDRA DAS Vs. STATE OF BIHAR
|
August 9, 2007 |
|
SRI KRISHNA GUPTA Vs. STATE OF BIHAR
|
May 30, 2007 |
|
SRI RABINDRA PRASAD SINGH Vs. STATE OF BIHAR & ORS.
|
July 12, 2007 |
|
SRI RAM TALLIES Vs. STATE OF BIHAR
|
July 16, 2007 |
|
SRIBHAGWAN SINGH Vs. ARUNA DEVI
|
November 28, 2007 |
|
SRIMATI HANKARI DEVI Vs. RAJBHAWANI DEVI
|
May 8, 2007 |
|
ST XAVIER S COLLEGE OF EDUCATION Vs. STATE OF BIHAR
|
August 18, 2007 |
|
STATE BANK OF INDIA Vs. MAHENDRA KUMAR JAIN
|
February 15, 2007 |
|
STATE BANK OF INDIA Vs. BABBAN KUMAR SINGH
|
November 5, 2007 |
|
STATE OF BIHAR Vs. SATYA NARAYAN PRASAD WITH
|
October 10, 2007 |
|
STATE OF BIHAR Vs. PURENDRA SULTAN KIT
|
November 2, 2007 |
|
STATE OF BIHAR Vs. MD.NAYEEM @ NAYEEM
|
November 22, 2007 |
|
STATE OF BIHAR Vs. SUKHDEVA NARAYAN
|
December 7, 2007 |
|
STATE OF BIHAR Vs. MADAN RAI WITH
|
July 25, 2007 |
|
STATE OF BIHAR Vs. METHODIST CHURCH IN INDIA
|
April 30, 2007 |
|
STATE OF BIHAR Vs. RAM SHARAN PRASAD SINGH
|
February 8, 2007 |
|
STATE OF BIHAR Vs. S.K.VERMA
|
January 29, 2007 |
|
STATE OF BIHAR Vs. UMESH CHANDRA PRASAD
|
February 5, 2007 |
|
STATE OF BIHAR Vs. BISHWANATH RAM
|
February 5, 2007 |
|
STATE OF BIHAR Vs. RAMESHWAR PRASAD VERMA
|
February 6, 2007 |
|
STATE OF BIHAR Vs. AWADHESH SINGH
|
April 4, 2007 |
|
STATE OF BIHAR Vs. ER.RAM BABU GUPTA
|
April 5, 2007 |
|
STATE OF BIHAR Vs. LALAN PRASAD SINGH
|
March 23, 2007 |
|
STATE OF BIHAR Vs. CHANDRA KISHOR LAL
|
March 14, 2007 |
|
STATE OF BIHAR Vs. RAM LAKHAN SHUKLA
|
February 28, 2007 |
|
STATE OF BIHAR Vs. NAWAL SINGH
|
March 2, 2007 |
|
STATE OF BIHAR Vs. PRAJEET KUMAR SINGH
|
March 2, 2007 |
|
STATE OF BIHAR Vs. HARDEO MISHRA
|
July 17, 2007 |
|
STATE OF BIHAR Vs. MOST.RABIYA KHATOON
|
July 18, 2007 |
|
STATE OF BIHAR Vs. INDRA NAND JHA
|
April 19, 2007 |
|
STATE OF BIHAR Vs. LAL BAHADUR SINGH
|
July 19, 2007 |
|
STATE OF BIHAR Vs. SHAKTI TUBES LTD.
|
October 3, 2007 |
|
STATE OF BIHAR Vs. BIHAR VETERINARY ASSOCIATION
|
November 30, 2007 |
|
STATE OF BIHAR Vs. RAMESH SINGH
|
August 29, 2007 |
|
STATE OF BIHAR Vs. LALU PRASAD
|
September 20, 2007 |
|
STATE OF BIHAR Vs. NATIONAL PROJECT CONSTRUCTION
|
September 19, 2007 |
|
STATE OF BIHAR Vs. SHEIKH SAMSUL
|
October 5, 2007 |
|
STATE OF BIHAR Vs. JAGDISH SHARMA
|
July 26, 2007 |
|
STATE OF BIHAR Vs. RUDRA NARAYAN DEV
|
August 8, 2007 |
|
STATE OF BIHAR Vs. KHURSHID IMAM
|
August 17, 2007 |
|
STATE OF BIHAR Vs. NARENDRA PRASAD MISHRA
|
December 11, 2007 |
|
STATE OF BIHAR Vs. JHARI SHARMA
|
April 30, 2007 |
|
STATE OF BIHAR Vs. SHEIKH MOHAMMAD
|
May 22, 2007 |
|
STATE OF BIHAR Vs. RUKMINI DEVI
|
May 23, 2007 |
|
STATE OF BIHAR Vs. BIRENDRA YADAV
|
April 3, 2007 |
|
STATE OF BIHAR Vs. GAFAR MIAN
|
March 13, 2007 |
|
STATE OF BIHAR Vs. DAYANAND SINHA
|
March 15, 2007 |
|
STATE OF BIHAR Vs. SATYENDRA NARAYAN SINGH
|
February 22, 2007 |
|
STATE OF BIHAR Vs. BRIHASPAT SINGH
|
February 26, 2007 |
|
STATE OF BIHAR Vs. BISHWA NATH KHAWARE
|
January 22, 2007 |
|
STATE OF BIHAR Vs. TEXMACO LIMITED
|
January 8, 2007 |
|
STATE OF BIHAR Vs. INDRASAN SINGH
|
February 6, 2007 |
|
STATE OF BIHAR Vs. UMESH CHOUDHARY
|
January 25, 2007 |
|
STATE OF BIHAR Vs. RADHEY SHYAM AGRAWAL, PRADIP KUMAR AGRAWAL, NARESH MISHRA
|
May 23, 2007 |
|
STATE OF BIHAR Vs. ALI ANSARI
|
February 7, 2007 |
|
STATE OF BIHAR; DINESH KUMAR MAHTO Vs. DINESH KUMAR MAHTO; STATE OF BIHAR
|
May 3, 2007 |
|
SUBA RAI Vs. BINDESHWAR RAI
|
October 3, 2007 |
|
SUBASH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR
|
February 8, 2007 |
|
SUBESH KUMAR Vs. STATE OF BIHAR
|
January 3, 2007 |
|
SUBHADRA DEVI Vs. STATE OF BIHAR
|
May 4, 2007 |
|
SUBHASH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR
|
May 3, 2007 |
|
SUBHASH KUMAR Vs. STATE OF BIHAR
|
November 14, 2007 |
|
SUBHASH KUMAR DAS, SUBHASH DAS Vs. STATE OF BIHAR
|
May 30, 2007 |
|
SUBHOJIT DATTA Vs. STATE OF BIHAR
|
May 9, 2007 |
|
SUBODH NARAIN JHA Vs. COLLECTOR
|
April 20, 2007 |
|
SUCHETA KUMARI Vs. STATE OF BIHAR
|
February 8, 2007 |
|
SUCHIT SINGH Vs. STATE OF BIHAR
|
April 20, 2007 |
|
SUCHITA DEVI Vs. STATE OF BIHAR
|
February 12, 2007 |
|
SUDAMA DEVI Vs. BIBI SHALMA KHATOON
|
January 4, 2007 |
|
SUDAMA SINGH Vs. BHARAT SANCHAR NIGAM
|
April 3, 2007 |
|
SUDAMA YADAV Vs. STATE OF BIHAR
|
December 14, 2007 |
|
SUDHA RANI GHOSE Vs. STATE OF BIHAR
|
May 21, 2007 |
|
SUDHA RANI SINHA Vs. STATE OF BIHAR
|
October 9, 2007 |
|
SUDHANSHU BHUSHAN RAM Vs. STATE OF BIHAR
|
January 5, 2007 |
|
SUDHANSHU COLD STORAGE PVT LTD , BEGUSARAI Vs. BIHAR STATE ELECTRICITY BOARD
|
August 31, 2007 |
|
SUDHESHWAR PRASAD Vs. STATE OF BIHAR
|
July 10, 2007 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
October 3, 2007 |
|
SUDHIR KUMAR JHA Vs. STATE
|
February 28, 2007 |
|
SUDHIR KUMAR JHA Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
|
August 29, 2007 |
|
SUDINA KUMARI Vs. BIHAR SCHOOL EXAM
|
July 23, 2007 |
|
SUGAPATI DEVI Vs. STATE OF BIHAR
|
November 6, 2007 |
|
SULEMAN SAIN Vs. STATE OF BIHAR
|
July 6, 2007 |
|
SUMAN KUMAR VERMA Vs. UNION OF INDIA
|
February 12, 2007 |
|
SUMAN KUMAR VERMA Vs. UNION OF INDIA
|
February 13, 2007 |
|
SUMAN KUMAR VERMA Vs. UNION OF INDIA
|
February 8, 2007 |
|
SUMANGALAM JAGRITI Vs. BIHAR STATE ELECTRICITY BOARD WITH
|
December 10, 2007 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
May 11, 2007 |
|
SUMITRA DEVI Vs. MD ASHGAR
|
May 15, 2007 |
|
SUNAIN SAH TURHA @ SUNAIN JEE TURHA Vs. STATE OF BIHAR
|
September 14, 2007 |
|
SUNAYANA DEVI Vs. STATE OF BIHAR
|
July 20, 2007 |
|
SUNEETA KUMARI Vs. STATE OF BIHAR
|
August 6, 2007 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
March 26, 2007 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
July 3, 2007 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
January 25, 2007 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
December 4, 2007 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
November 7, 2007 |
|
SUNIL KUMAR @ SUNIL SAH Vs. THE STATE OF BIHAR & ANR.
|
September 27, 2007 |
|
SUNIL KUMAR GUPTA Vs. UNION OF INDIA
|
May 22, 2007 |
|
SUNIL KUMAR PANDEY Vs. UNION OF INDIA
|
February 8, 2007 |
|
SUNIL KUMAR PARIMAL Vs. STATE OF BIHAR
|
January 24, 2007 |
|
SUNIL KUMAR RANJAN Vs. STATE OF BIHAR
|
March 2, 2007 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
September 11, 2007 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
November 28, 2007 |
|
SUNIL KUMAR SINGH Vs. UNION OF INDIA
|
September 17, 2007 |
|
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
August 28, 2007 |
|
SUNIL PRAKASH Vs. STATE OF BIHAR
|
November 13, 2007 |
|
SUNITA DEVI Vs. STATE OF BIHAR
|
January 25, 2007 |
|
SUPER STEEL CASTING LTD Vs. STATE OF BIHAR
|
March 19, 2007 |
|
SURENDRA KUMAR CHAUDHARY Vs. UNION OF INDIA
|
February 21, 2007 |
|
SURENDRA KUMAR SHARMA @ SURENDRA SHARMA Vs. STATE OF BIHAR
|
January 16, 2007 |
|
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
September 18, 2007 |
|
SURENDRA MAHTO Vs. STATE OF BIHAR
|
November 23, 2007 |
|
SURENDRA NATH CHOUBEY Vs. STATE OF BIHAR
|
January 29, 2007 |
|
SURENDRA PRASAD Vs. STATE OF BIHAR
|
November 6, 2007 |
|
SURENDRA PRASAD BISHWAS Vs. STATE OF BIHAR
|
May 3, 2007 |
|
SURENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
April 24, 2007 |
|
SURENDRA SHARMA Vs. STATE OF BIHAR
|
March 16, 2007 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
February 2, 2007 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
November 2, 2007 |
|
SURENDRA YADAV Vs. STATE OF BIHAR
|
April 27, 2007 |
|
SURESH BARUA ALIAS SURESH CHANDRA BARUA Vs. STATE OF BIHAR
|
February 26, 2007 |
|
SURESH DAS HARIJAN Vs. STATE OF BIHAR
|
January 31, 2007 |
|
SURESH KUMAR Vs. UNION OF INDIA
|
August 2, 2007 |
|
SURESH KUMAR DAS Vs. STATE OF BIHAR
|
May 1, 2007 |
|
SURESH KUMAR ROY Vs. STATE OF BIHAR WITH
|
August 10, 2007 |
|
SURESH KUMAR SINHA Vs. STATE OF BIHAR
|
February 9, 2007 |
|
SURESH KUMAR TRITHANI ALIAS BALO Vs. STATE OF BIHAR
|
August 31, 2007 |
|
SURESH MANDAL Vs. ADDL.MEMBER BOARD OF REVENUE
|
April 16, 2007 |
|
SURESH MISHRA Vs. STATE OF BIHAR WITH
|
December 6, 2007 |
|
SURESH MOCHI Vs. STATE OF BIHAR
|
February 28, 2007 |
|
SURESH PD SINGH Vs. STATE OF BIHAR
|
May 21, 2007 |
|
SURESH PRASAD Vs. STATE OF BIHAR
|
March 19, 2007 |
|
SURESH PRASAD Vs. BIHAR STATE WAREHOUSING CORPORATION AND OTHERS
|
March 22, 2007 |
|
SURESH PRASAD SINGH Vs. STATE OF BIHAR
|
July 6, 2007 |
|
SURESH RAI Vs. STATE OF BIHAR
|
April 26, 2007 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
July 23, 2007 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
February 8, 2007 |
|
SURESH SINGH Vs. INDIAN OIL CORPORATION
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February 12, 2007 |
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SURESH YADAV Vs. STATE OF BIHAR
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August 3, 2007 |
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SURESH YADAV Vs. STATE OF BIHAR
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November 26, 2007 |
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SURGI DEVI Vs. STATE OF BIHAR
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February 21, 2007 |
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SURYA NANDAN PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
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August 14, 2007 |
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SURYADEO Vs. STATE OF BIHAR
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August 8, 2007 |
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SURYADEO TIWARY Vs. STATE OF BIHAR
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March 20, 2007 |
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SURYAKANT THAKUR Vs. STATE OF BIHAR
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September 26, 2007 |
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SUSHIL Vs. STATE OF BIHAR
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January 31, 2007 |
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SUSHIL KUMAR Vs. STATE OF BIHAR
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October 9, 2007 |
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SUSHIL KUMAR CHOUDHARY Vs. UNION OF INDIA
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January 29, 2007 |
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SUSHIL KUMAR DUBEY Vs. STATE OF BIHAR
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April 24, 2007 |
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SUSHILA DEVI Vs. STATE OF BIHAR
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April 13, 2007 |
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SWATI PANDE Vs. REGISTRAR, CO OPERATIVE SOCIETIES
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April 3, 2007 |
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SYED JAMAL ASHRAF Vs. STATE OF BIHAR
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May 30, 2007 |
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SYED KHALID AHMAD Vs. STATE OF BIHAR
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February 23, 2007 |
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SYED MOZAMMIL ASHRAF Vs. STATE OF BIHAR
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January 4, 2007 |
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TALESHWAR JHA RAHI Vs. STATE OF BIHAR
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March 20, 2007 |
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TARDIH PRAKHAND MATASYAJIVI Vs. STATE OF BIHAR
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December 6, 2007 |
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TARKESHWAR SINGH Vs. STATE OF BIHAR
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January 4, 2007 |
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TARKESHWAR SINGH Vs. THE STATE OF BIHAR AND ORS.
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August 10, 2007 |
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TARKESHWAR SINGH AND DEO NATH RAI Vs. STATE OF BIHAR
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February 1, 2007 |
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TARSIM SINGH Vs. UNION OF INDIA
|
September 20, 2007 |
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TATA FINANCE LTD Vs. STATE OF BIHAR
|
May 2, 2007 |
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TEK NARAIN RAI Vs. STATE OF BIHAR
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February 6, 2007 |
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TENGAR YADAV Vs. STATE OF BIHAR
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April 2, 2007 |
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THAKUR RAVI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
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March 15, 2007 |
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THIRD EYE, COMMUNICATIONS PRIVATE LTD. Vs. STATE OF BIHAR
|
November 6, 2007 |
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TIWARI RAI Vs. STATE OF BIHAR
|
September 12, 2007 |
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TRIBHUWAN PRASAD JAISWAL Vs. STATE OF BIHAR
|
February 9, 2007 |
|
TRILOKI NATH Vs. STATE OF BIHAR
|
July 10, 2007 |
|
TRIVENI DEVI Vs. STATE OF BIHAR
|
April 10, 2007 |
|
TRIVENI SINGH Vs. STATE OF BIHAR
|
May 15, 2007 |
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TUNNU SINGH Vs. STATE OF BIHAR
|
September 26, 2007 |
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UDAI KUMAR MEHTA Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
|
September 12, 2007 |
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UDAY KUMAR SINGH, BALIRAM PRASAD SINGH Vs. ADMINISTRATOR, P.M.C.
|
March 9, 2007 |
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UDAY NARAIN OJHA Vs. STATE OF BIHAR
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October 31, 2007 |
|
UDHO RAI Vs. AMBIKA TIWARY
|
April 19, 2007 |
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UMA DEVI Vs. STATE OF BIHAR
|
March 26, 2007 |
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UMA DEVI Vs. STATE OF BIHAR
|
March 13, 2007 |
|
UMA KANT UPADHAYAY, MUNNA CHAUBEY, OM PRAKASH PANDEY Vs. STATE OF BIHAR
|
May 10, 2007 |
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UMA KUMARI Vs. STATE OF BIHAR
|
March 22, 2007 |
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UMA MAHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
March 23, 2007 |
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UMA SHANKAR GUPTA Vs. STATE OF BIHAR
|
April 3, 2007 |
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UMA SHANKAR SINGH, UMA SINGH Vs. STATE OF BIHAR
|
February 21, 2007 |
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UMESH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
May 21, 2007 |
|
UMESH KUMAR Vs. STATE OF BIHAR
|
March 20, 2007 |
|
UMESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 29, 2007 |
|
UMESH RAJ Vs. STATE OF BIHAR
|
April 16, 2007 |
|
UMESH SAH Vs. RAJENDRA SAH
|
September 27, 2007 |
|
UMESH SINGH Vs. STATE OF BIHAR
|
July 23, 2007 |
|
UMESH SINHA @ UMESH KUMAR SINHA Vs. STATE OF BIHAR
|
September 14, 2007 |
|
UMESH YADAV Vs. STATE OF BIHAR
|
February 15, 2007 |
|
UNION OF INDIA Vs. MOHAN RAM
|
February 15, 2007 |
|
UNION OF INDIA Vs. KAUSHALYA DEVI
|
March 21, 2007 |
|
UNION OF INDIA Vs. KAUSHALYA DEVI
|
March 23, 2007 |
|
UNION OF INDIA Vs. KAUSHALYA DEVI
|
March 22, 2007 |
|
UNION OF INDIA Vs. ARVIND KUMAR
|
March 30, 2007 |
|
UNION OF INDIA Vs. KAUSHALYA DEVI
|
March 14, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 21, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE
|
January 16, 2007 |
|
UNION OF INDIA Vs. SHANTI DEVI
|
September 18, 2007 |
|
UNION OF INDIA Vs. SAHDEO
|
November 7, 2007 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 12, 2007 |
|
UNION OF INDIA Vs. MEENA KUMARI
|
January 17, 2007 |
|
UNIT HEAD NATIONAL JUTE MANUFACTURERS CORPN LTD Vs. SAROJ AGRAWAL
|
August 2, 2007 |
|
UNITED DISTILLERS LTD Vs. STATE OF BIHAR
|
February 8, 2007 |
|
UPENDRA KUMAR @ UPENDRA PRASAD Vs. STATE OF BIHAR
|
January 4, 2007 |
|
UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 27, 2007 |
|
UPENDRA NATH CHAUDHARY Vs. HIGH COURT OF PATANA
|
April 19, 2007 |
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UPENDRA NATH CHAUDHURY Vs. HIGH COURT OF JUDICATURE AT PATNA
|
April 29, 2007 |
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UPENDRA YADAV Vs. STATE OF BIHAR
|
September 10, 2007 |
|
URMILA DEVI Vs. STATE
|
May 25, 2007 |
|
URMILA DEVI Vs. VIJAY SINGH
|
August 2, 2007 |
|
UTTAM KUMAR Vs. STATE OF BIHAR
|
July 10, 2007 |
|
UTTAM SENGUPTA Vs. STATE OF BIHAR
|
April 10, 2007 |
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V.K.CHAUDHARY Vs. CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY
|
January 18, 2007 |
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V.P.SRIVASTAVA Vs. STATE OF BIHAR
|
April 17, 2007 |
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VAKIL PRASAD SINGH Vs. STATE OF BIHAR
|
July 9, 2007 |
|
VALMIKI PRASAD SINGH Vs. STATE OF BIHAR
|
September 26, 2007 |
|
VASUNDHARA ENTERPRISES Vs. INDIAN OIL CORPORATION
|
May 8, 2007 |
|
VEVEKA NAND MEHTA ALIAS VIVEKA N Vs. STATE OF BIHAR
|
May 7, 2007 |
|
VIBHASH RAJ Vs. UNION OF INDIA
|
April 5, 2007 |
|
VIDYA NAND JHA Vs. STATE OF BIHAR
|
January 18, 2007 |
|
VIDYANAND SINGH Vs. STATE OF BIHAR
|
August 9, 2007 |
|
VIJAI KUMAR Vs. KIRAN DEVI
|
July 3, 2007 |
|
VIJAY ANAND Vs. STATE OF BIHAR
|
August 14, 2007 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
November 5, 2007 |
|
VIJAY KUMAR AGRAWAL Vs. STATE OF BIHAR
|
July 13, 2007 |
|
VIJAY KUMAR CHAUDHARY Vs. STATE OF BIHAR & ORS
|
July 3, 2007 |
|
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR
|
February 12, 2007 |
|
VIJAY KUMAR PANDEY @ VIJAY YADAV Vs. STATE OF BIHAR
|
January 5, 2007 |
|
VIJAY KUMAR YADAV Vs. STATE OF PATNA
|
April 13, 2007 |
|
VIJAY SHANKAR SHARMA Vs. STATE OF BIHAR
|
March 19, 2007 |
|
VIJAY SHANKER PATHAK Vs. STATE OF BIHAR
|
May 23, 2007 |
|
VIJAY SONI Vs. STATE OF BIHAR AND OTHERS
|
May 30, 2007 |
|
VIJAYENDRA KUMAR Vs. FOOD CORPORATION OF INDIA
|
May 21, 2007 |
|
VIJAYENDRA KUMAR Vs. FOOD CORPORATION OF INDIA
|
January 9, 2007 |
|
VIJENDRA RAI Vs. STATE OF BIHAR
|
April 5, 2007 |
|
VIKASH KUMAR DUBEY @ VIKASH DUBEY @ SAROJ DUBEY Vs. SAVITA DEVI
|
September 11, 2007 |
|
VIKRAM SINGH @ VICKY SINGH Vs. STATE OF BIHAR
|
March 12, 2007 |
|
VINAY KUMAR GUPTA Vs. AJAY KUMAR
|
February 9, 2007 |
|
VINAY PRAJAPATI @ MAHENDRA PRAJAPATI Vs. UNION OF INDIA
|
October 4, 2007 |
|
VINEET KUMAR VERMA Vs. STATE OF BIHAR
|
December 3, 2007 |
|
VINOD KUMAR CHAUDHARY Vs. GARIB NATH CHAUDHARY
|
October 10, 2007 |
|
VINOD KUMAR DUDANI Vs. STATE OF BIHAR
|
March 13, 2007 |
|
VINOD KUMAR PRASAD Vs. STATE OF BIHAR
|
October 31, 2007 |
|
VINOD KUMAR SINGH Vs. STATE OF BIHAR
|
November 14, 2007 |
|
VINOD LAL DAS Vs. STATE
|
May 3, 2007 |
|
VINOD MANDAL Vs. STATE OF BIHAR & ANR.
|
November 22, 2007 |
|
VIRENDRA KUMAR Vs. STATE OF BIHAR
|
April 19, 2007 |
|
VISHWANATH SINGH Vs. ANAND KISHORE SINGH
|
March 19, 2007 |
|
VIVEKANAND MISHRA Vs. STATE OF BIHAR
|
December 7, 2007 |
|
VIVEKANAND YADAV @ VIVEK YADAV Vs. STATE
|
March 15, 2007 |
|
VYASJI DUBEY Vs. RANGJI DUBEY
|
April 17, 2007 |
|
WALIA BUILDERS Vs. BIHAR STATE EXPORT CORPORATION
|
May 14, 2007 |
|
WASIM AHMAD Vs. STATE OF BIHAR
|
January 16, 2007 |
|
YADAV Vs. KAMLESHWARI YADAV, STATE OF BIHAR
|
September 20, 2007 |
|
YAHIYA ALIAS Vs. STATE OF BIHAR
|
April 6, 2007 |
|
YAMUNA PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 20, 2007 |
|
YASMIN NEHAL Vs. STATE
|
April 12, 2007 |
|
YOGENDRA KUMAR Vs. STATE OF BIHAR
|
February 2, 2007 |
|
YOGENDRA PD.SHUKLA @ YOGENDRA Vs. STATE OF BIHAR
|
December 7, 2007 |
|
YOGENDRA PRASAD Vs. STATE OF BIHAR
|
October 8, 2007 |
|
YOGENDRA PRASAD Vs. STATE OF BIHAR
|
April 17, 2007 |
|
YOGENDRA PRASAD Vs. STATE OF BIHAR
|
April 27, 2007 |
|
YOGENDRA RAI Vs. STATE OF BIHAR
|
February 7, 2007 |
|
YOGENDRA SINGH Vs. UNION OF INDIA
|
July 4, 2007 |
|
YOGENDRA SINGH Vs. STATE OF BIHAR
|
May 14, 2007 |
|
ZAKIR HUSSAIN Vs. NAUSHAD ALI
|
April 12, 2007 |
|
ZULFAQUAR ALI Vs. STATE OF BIHAR
|
February 14, 2007 |
LOGIN