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A CHANDESHWAR YADAV Vs. STATE OF BIHAR
|
April 21, 2006 |
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ABDUL AZIZ Vs. STATE OF BIHAR
|
May 15, 2006 |
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ABDUL AZIZ ANSARI Vs. STATE OF BIHAR
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November 29, 2006 |
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ABDUL GAFFAR Vs. STATE OF BIHAR
|
August 7, 2006 |
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ABDUL HAFIZ ANSARI Vs. STATE OF BIHAR
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December 5, 2006 |
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ABDUL QAIVUM Vs. STATE OF BIHAR
|
May 3, 2006 |
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ABDUL RAFIQUE Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
|
October 9, 2006 |
|
ABDUL RAHMAN KHAN Vs. STATE OF BIHAR
|
February 1, 2006 |
|
ABDUL SALAM Vs. BIBI ZUBAIDA KHATOON
|
July 24, 2006 |
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ABDUL WAHOOD KHAN Vs. WAIID KHAN
|
June 23, 2006 |
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ABHAY KUMAR Vs. STATE OF BIHAR
|
November 24, 2006 |
|
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 8, 2006 |
|
ABHAY STONE WORKS PROPRIETOR KRISHNDEO SINGH Vs. STATE OF BIHAR
|
March 30, 2006 |
|
ABHI MANUYU TRIPATHY Vs. SHAMBHU OJHA
|
July 25, 2006 |
|
ABHINAV SINHA Vs. UNION OF INDIA
|
February 14, 2006 |
|
ABHIVANTA GRIH NIRMAN SAHKARI Vs. STATE OF BIHAR
|
December 11, 2006 |
|
ABUL KAISH Vs. STATE OF BIHAR
|
September 20, 2006 |
|
ADITYA NARAYAN MISHRA Vs. STATE OF BIHAR
|
December 1, 2006 |
|
ADITYA PURI Vs. STATE OF BIHAR
|
November 14, 2006 |
|
AJAY JHA Vs. STATE OF BIHAR
|
November 28, 2006 |
|
AJAY KUMAR Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
November 22, 2006 |
|
AJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
March 1, 2006 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
August 21, 2006 |
|
AJAY KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
August 3, 2006 |
|
AJAY PRASAD Vs. STATE OF BIHAR
|
November 8, 2006 |
|
AJAY SHANKAR PODDAR Vs. STATE OF BIHAR
|
June 29, 2006 |
|
AJEYA VERMA Vs. STATE OF BIHAR
|
January 27, 2006 |
|
AJIT MAHTO ALIAS AJIT KUMAR MAHTO Vs. RAM PRAKASH MAHTON
|
July 6, 2006 |
|
AKHILESH SAH Vs. STATE OF BIHAR
|
March 8, 2006 |
|
ALI ANSARI ALIAS MD ALI Vs. SHAUKAT ALI
|
August 4, 2006 |
|
ALL IMAM Vs. STATE OF BIHAR
|
June 30, 2006 |
|
ALLAUDDIN MAIN Vs. STATE OF BIHAR
|
August 24, 2006 |
|
ALOK ANAND Vs. UNION OF INDIA
|
March 24, 2006 |
|
ALOK KUMAR GUPTA Vs. STATE OF BIHAR
|
December 13, 2006 |
|
AMAR NATH DAS Vs. STATE OF BIHAR
|
November 2, 2006 |
|
AMAR NATH GUPTA Vs. STATE OF BIHAR
|
December 22, 2006 |
|
AMAR SINGH Vs. BALIRAM SINGH
|
April 12, 2006 |
|
AMARJEET SINGH BAJAJ Vs. STATE OF BIHAR
|
August 25, 2006 |
|
AMARKANT SINGH Vs. STATE OF BIHAR
|
August 1, 2006 |
|
AMARNATH SINGH Vs. STATE OF BIHAR
|
May 5, 2006 |
|
AMBIKA PRASAD SINGH Vs. STATE OF BIHAR
|
July 7, 2006 |
|
AMBIKA RAI Vs. STATE OF BIHAR
|
November 17, 2006 |
|
AMBIKA SINGH Vs. UNION OF INDIA AND OTHERS
|
January 5, 2006 |
|
AMERIKA PRASAD Vs. STATE OF BIHAR
|
December 1, 2006 |
|
AMIRAK YADAV @ AMBRKA YADAV Vs. STATE OF BIHAR
|
November 3, 2006 |
|
AMIT BENGALI Vs. STATE OF BIHAR
|
September 19, 2006 |
|
AMIT KUMAR THAKUR ALIAS AMIT RANJAN THAKUR Vs. STATE OF BIHAR
|
April 27, 2006 |
|
AMIT PHARMACEUTICALS Vs. STATE OF BIHAR
|
August 18, 2006 |
|
AMIT PHARMACEUTICALS Vs. STATE OF BIHAR
|
September 7, 2006 |
|
AMLORY CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
|
September 29, 2006 |
|
AMRAPALI CINEMA Vs. STATE OF BIHAR
|
September 4, 2006 |
|
AMRENDRA VERMA Vs. STATE OF BIHAR
|
May 1, 2006 |
|
AMRENDRA VERMA AND DHARMENDRA VERMA AND RANJAN VERMA AND ANITA VERMA Vs. STATE OF BIHAR
|
April 1, 2006 |
|
AMRESH KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
December 6, 2006 |
|
AMRIT SAGAR MITTAL Vs. STATE OF BIHAR
|
September 20, 2006 |
|
AMRITI DEVI @ AMRITI MEHTARANI Vs. CHAIRMAN, DARBHANGA MUNICIPAL CORPORATION
|
December 12, 2006 |
|
ANAMIKA SINGH Vs. BIHAR STATE ELECTION COMMISSION
|
April 4, 2006 |
|
ANAND Vs. STATE BANK OF INDIA
|
February 22, 2006 |
|
ANCIENT BIHAR COLD STORAGE Vs. MANAGING DIRECTOR BIHAR STATE FINANCIAL CORPORATION
|
January 30, 2006 |
|
ANIL AGARWAL Vs. STATE OF BIHAR
|
November 27, 2006 |
|
ANIL D AMBANI Vs. STATE OF BIHAR
|
August 31, 2006 |
|
ANIL KUMAR AGRAWAL Vs. STATE OF BIHAR
|
November 8, 2006 |
|
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
|
December 8, 2006 |
|
ANIL KUMAR MISHRA Vs. STATE OF BIHAR
|
July 27, 2006 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
August 11, 2006 |
|
ANIL RITOLIA @ A.K.RITOLIA Vs. STATE OF BIHAR
|
December 4, 2006 |
|
ANIRUDH PRASAD ALIAS SADHU YADAV Vs. STATE OF BIHAR
|
May 22, 2006 |
|
ANIRUDH RAI Vs. STATE OF BIHAR
|
June 29, 2006 |
|
ANIRUDH SINGH Vs. STATE OF BIHAR
|
January 20, 2006 |
|
ANISH CHAKRABARTY Vs. STATE OF BIHAR
|
May 2, 2006 |
|
ANISH RANJAN Vs. REETA KUMARI
|
August 21, 2006 |
|
ANIT RANJAN ALIAS BABU JHA BABUKHAN Vs. STATE OF BIHAR
|
January 3, 2006 |
|
ANITA KUMARI Vs. STATE OF BIHAR
|
June 21, 2006 |
|
ANITA KUMARI Vs. STATE OF BIHAR
|
December 20, 2006 |
|
ANITA VERMA Vs. STATE OF BIHAR
|
April 1, 2006 |
|
ANJANA MISHRA Vs. STATE OF BIHAR
|
March 6, 2006 |
|
ANJU DEVI Vs. STATE OF BIHAR
|
September 20, 2006 |
|
ANNAPURNA SINGH Vs. STATE OF BIHAR
|
April 13, 2006 |
|
ANURADHA DEVI Vs. STATE OF BIHAR
|
January 18, 2006 |
|
ARCHANA KUMARI Vs. STATE OF BIHAR
|
January 20, 2006 |
|
ARJUN DAYAL JAISWAL Vs. ANIL KUMAR
|
April 13, 2006 |
|
ARJUN PRASAD SINGH ALIAS ARJUN MAHTO Vs. STATE OF BIHAR
|
March 9, 2006 |
|
ARJUN SINGH Vs. AMBIKA PANDIT
|
August 10, 2006 |
|
ARJUN THAKUR Vs. STATE OF BIHAR
|
June 30, 2006 |
|
ARTI KUMARI Vs. STATE OF BIHAR
|
July 11, 2006 |
|
ARUN KUMAR PANDEY Vs. STATE OF BIHAR
|
June 21, 2006 |
|
ARUN KUMAR SAO Vs. STATE OF BIHAR
|
February 28, 2006 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
May 19, 2006 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
July 24, 2006 |
|
ARUN PRAKASH TIWARY Vs. STATE OF BIHAR
|
December 8, 2006 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
April 20, 2006 |
|
ARVIND KUMAR SINHA Vs. UNION OF INDIA
|
April 4, 2006 |
|
ASARFI KUER ALIAS ASARFI DEVI Vs. STATE OF BIHAR
|
October 17, 2006 |
|
ASFAR TOWHEED Vs. STATE OF BIHAR
|
August 28, 2006 |
|
ASHA DEVI Vs. HARI LAL SWARNKAR
|
March 10, 2006 |
|
ASHA DEVI Vs. STATE OF BIHAR
|
May 16, 2006 |
|
ASHA KUMARI GIRI Vs. STATE OF BIHAR
|
December 19, 2006 |
|
ASHARFI BAILHA Vs. STATE
|
September 1, 2006 |
|
ASHOK JHA Vs. UNION OF INDIA
|
January 18, 2006 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
August 22, 2006 |
|
ASHOK KUMAR CHAUDHARY, KAILASH CHAUDHARY, BAIJU CHAUDHARY Vs. STATE OF BIHAR
|
December 1, 2006 |
|
ASHOK KUMAR CHOUDHARY Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
July 25, 2006 |
|
ASHOK KUMAR GAUTAM Vs. STATE OF BIHAR
|
September 14, 2006 |
|
ASHOK KUMAR KANAUJIA Vs. STATE OF BIHAR
|
August 2, 2006 |
|
ASHOK KUMAR PANDEY Vs. PANDEY MITHILESH KUMAR SINHA
|
June 27, 2006 |
|
ASHOK KUMAR ROUT Vs. STATE OF BIHAR
|
May 1, 2006 |
|
ASHOK KUMAR SINGH Vs. BIHAR STATE BAR COUNCIL
|
March 27, 2006 |
|
ASHOK PATHAK Vs. STATE OF BIHAR
|
April 10, 2006 |
|
ASHOK PRASAD Vs. STATE OF BIHAR
|
January 16, 2006 |
|
ASHOK RAM Vs. STATE OF BIHAR
|
June 13, 2006 |
|
ASHOK SINGH Vs. UNION OF INDIA
|
January 9, 2006 |
|
ASHUTOSH KUMAR DUBEY Vs. STATE OF BIHAR
|
May 3, 2006 |
|
ASLAM KHAN Vs. STATE OF BIHAR
|
May 5, 2006 |
|
ATUL KRISHNA BISWAS Vs. STATE OF BIHAR
|
November 28, 2006 |
|
ATUL KUMAR Vs. STATE OF BIHAR
|
May 2, 2006 |
|
AURANGZEB Vs. STATE OF BIHAR
|
July 4, 2006 |
|
AUTHORITY OF INDIA Vs. STATE OF BIHAR
|
June 23, 2006 |
|
AUTOMATRIX PRIVATELTD Vs. STATE OF BIHAR
|
July 27, 2006 |
|
AWADH PRASAD Vs. STATE OF BIHAR
|
November 3, 2006 |
|
AWADHESH KUMAR Vs. UNION OF INDIA
|
November 9, 2006 |
|
AWADHESH KUMAR @ KUSHWAHA Vs. STATE OF BIHAR
|
December 6, 2006 |
|
AWADHESH KUMAR TIWARI Vs. STATE OF BIHAR
|
August 31, 2006 |
|
AWADHESH PANDEY Vs. STATE OF BIHAR
|
August 18, 2006 |
|
AWADHESH PRASAD SINGH Vs. STATE OF BIHAR
|
January 9, 2006 |
|
AWDESH KUMAR MEHTA ALIAS AWADESH PRASAD Vs. STATE OF BIHAR
|
February 7, 2006 |
|
AYODHI YADAV Vs. GOBIND YADAV
|
July 6, 2006 |
|
AZMAD Vs. STATE OF BIHAR
|
September 21, 2006 |
|
B S ENTERPRISES Vs. STATE OF BIHAR
|
November 8, 2006 |
|
BABA SAHEB BHIMRAO AMBEDKAR BIHAR UNIVERSITY Vs. SUDHIR KUMAR SINHA
|
July 12, 2006 |
|
BABAN PRASAD Vs. STATE OF BIHAR
|
September 21, 2006 |
|
BABBAN MAURYA Vs. STATE OF BIHAR
|
November 10, 2006 |
|
BABI SINHA Vs. STATE OF BIHAR
|
January 30, 2006 |
|
BABITA DEVI Vs. STATE OF BIHAR
|
April 20, 2006 |
|
BABITA DEVI Vs. STATE OF BIHAR
|
July 14, 2006 |
|
BABLOO YADAV Vs. STATE OF BIHAR
|
December 22, 2006 |
|
BABULA KEWANI Vs. STATE OF BIHAR
|
October 9, 2006 |
|
BABULAL MISHRA Vs. UNITED COMMERCIAL BANK
|
October 18, 2006 |
|
BACHA PRASAD Vs. STATE OF BIHAR
|
March 30, 2006 |
|
BADRU NISHA ALIAS MADHURI DEVI Vs. YOGENDRA PRASAD SINHA
|
February 7, 2006 |
|
BAIDULLAH ANSARI Vs. UNION OF INDIA
|
August 28, 2006 |
|
BAIDYA NATH SINGH ALIAS BAIJNATH SINGH Vs. UNION OF INDIA
|
December 1, 2006 |
|
BAIDYANATH BHAGAT Vs. KAMALDEO BHAGAT
|
December 1, 2006 |
|
BAIDYANATH SINGH Vs. STATE OF BIHAR
|
October 10, 2006 |
|
BAJESHWAR OJHAAND ORS Vs. STATE OF BIHAR
|
January 13, 2006 |
|
BALDEO PRASAD YADAV Vs. KEDAR NATH YADAV
|
February 7, 2006 |
|
BALDEO SINGH Vs. STATE OF BIHAR
|
December 12, 2006 |
|
BALESHWAR OJHA Vs. STATE OF BIHAR
|
January 13, 2006 |
|
BALESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
November 2, 2006 |
|
BALGOBIND PRAJAPAT ALIAS BALGOBIND KUMHAR Vs. STATE OF BIHAR
|
June 28, 2006 |
|
BALMIKI MAHTO Vs. KISHUN MAHTO
|
September 8, 2006 |
|
BALSAKHA, NON-GOVERNMENTAL Vs. STATE OF BIHAR
|
December 5, 2006 |
|
BANGALI MIAN Vs. STATE OF BIHAR
|
November 8, 2006 |
|
BASUDHANAND PANDEY Vs. VIDYANAND PANDEY
|
July 19, 2006 |
|
BHABICHHAN JHA Vs. STATE OF BIHAR
|
February 27, 2006 |
|
BHADO PASWAN Vs. STATE OF BIHAR
|
December 6, 2006 |
|
BHADO PASWAN Vs. STATE OF BIHAR
|
December 4, 2006 |
|
BHADO PASWAN Vs. STATE OF BIHAR
|
November 17, 2006 |
|
BHAGWAT MAHTO Vs. SATYA NARAYAN PRASAD
|
January 16, 2006 |
|
BHAGWAT PRASAD Vs. STATE OF BIHAR
|
July 27, 2006 |
|
BHAGWATI PRASAD & COMPANY Vs. STATE OF BIHAR
|
December 19, 2006 |
|
BHAGYA NARAIN RAI Vs. STATE OF BIHAR
|
April 4, 2006 |
|
BHAIRABI NANDAN SINHA Vs. STATE OF BIHAR
|
September 13, 2006 |
|
BHARAT AGRICULTURE Vs. STATE OF BIHAR
|
January 13, 2006 |
|
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING COMPANY Vs. STATE OF BIHAR
|
January 31, 2006 |
|
BHARAT DEO PATHAK Vs. BIHAR STATE FOOD AND CIVIL
|
November 9, 2006 |
|
BHARAT PRAJAPAT Vs. STATE OF BIHAR
|
May 10, 2006 |
|
BHARAT SANCHAR NIGAM LTD Vs. STATE OF BIHAR
|
October 11, 2006 |
|
BHARAT WAGON AND ENGINEERING CO LTD Vs. MD YUNUS
|
October 31, 2006 |
|
BHIKHANI DEVI Vs. AMAR LAL
|
May 10, 2006 |
|
BHIKHRANJAN YADAV Vs. STATE OF BIHAR
|
September 19, 2006 |
|
BHUNESHWARI PD. YADAV & ORS. Vs. STATE OF BIHAR & ORS.
|
January 4, 2006 |
|
BHUP NARAIN JHA Vs. STATE OF BIHAR
|
July 26, 2006 |
|
BHUPEN KSHETRY Vs. STATE OF BIHAR
|
November 21, 2006 |
|
BHUPENDRA NATH SINGH Vs. UNION OF INDIA
|
October 11, 2006 |
|
BHUPENDRA SAHANI ALIAS RUDAL SAHANI Vs. STATE OF BIHAR
|
February 7, 2006 |
|
BHUVNESHWAR PD GUPTA Vs. DHARMNATH PRASAD
|
October 12, 2006 |
|
BIBHUTI SINGH Vs. STATE OF BIHAR
|
January 20, 2006 |
|
BIBI ZARINA KHATOON ALIAS ZARINA Vs. STATE OF BIHAR
|
June 30, 2006 |
|
BIHAR RAJYA ARYA PARTINIDHI SABHA Vs. STATE OF BIHAR
|
January 27, 2006 |
|
BIHAR RAJYA KOSHAGAR AVAM LEKHA Vs. STATE OF BIHAR
|
September 4, 2006 |
|
BIHAR RAJYA ZILA PARISHAD Vs. STATE
|
September 15, 2006 |
|
BIHAR STATE AGRICULTURE MARKETING BOARD Vs. UNION OF INDIA
|
March 31, 2006 |
|
BIHAR STATE ELECTRICITY BOARD Vs. RAMSWARUP YADAV
|
May 4, 2006 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. HOTEL M.D.
|
September 11, 2006 |
|
BIHAR STATE HANDLOOM & HANDICRAFT CORPORATION LTD. Vs. STATE OF BIHAR
|
October 19, 2006 |
|
BIHAR STATE NON-GAZETTED Vs. STATE OF BIHAR
|
October 19, 2006 |
|
BIHAR STATE PRIVATE TEACHERS TRAINING COLLEGE ASSOCIATION Vs. STATE OF BIHAR
|
September 21, 2006 |
|
BIHAR STATE PRIVATE TEACHERS TRAINING COLLEGE ASSOCIATION Vs. STATE OF BIHAR
|
July 4, 2006 |
|
BIJAY KUMAR PASWAN Vs. STATE OF BIHAR
|
November 21, 2006 |
|
BIJO YADAV Vs. STATE OF BIHAR
|
November 24, 2006 |
|
BIJOY PRATAP SINGH Vs. STATE OF BIHAR
|
December 22, 2006 |
|
BIMLA DEVI Vs. RAMBHAJAN MAHTO
|
June 27, 2006 |
|
BIMLA DEVI Vs. RADHYSHAYM PATWA ALIAS RADHIYA PATWA
|
April 13, 2006 |
|
BINA SINGH Vs. BIHAR STATE HOUSING BOARD
|
November 1, 2006 |
|
BINA SINGH ALIAS SINHA Vs. BIHAR STATE HOUSING BOARD
|
July 7, 2006 |
|
BINDA PRASAD Vs. STATE OF BIHAR
|
March 1, 2006 |
|
BINDA SAH Vs. STATE OF BIHAR
|
January 18, 2006 |
|
BINDESHWAR PRASAD Vs. STATE OF BIHAR
|
January 20, 2006 |
|
BINDESHWARI KUMAR Vs. STATE OF BIHAR
|
April 20, 2006 |
|
BINDHYACHAL SINGH Vs. STATE OF BIHAR
|
October 13, 2006 |
|
BINDU KUMARI Vs. STATE OF BIHAR
|
December 12, 2006 |
|
BINOD CHOUDHARY Vs. STATE OF BIHAR
|
April 3, 2006 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
January 2, 2006 |
|
BINOD KUMAR THAKUR Vs. STATE OF BIHAR
|
February 27, 2006 |
|
BINOD MISHRA Vs. STATE OF BIHAR
|
February 24, 2006 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
August 2, 2006 |
|
BIPUL KUMAR Vs. STATE OF BIHAR
|
November 6, 2006 |
|
BIRBAL SAH Vs. URMILA DEVI
|
July 26, 2006 |
|
BIREN MANDAL Vs. STATE OF BIHAR
|
October 16, 2006 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
December 11, 2006 |
|
BIRENDRA PRASAD SINGH @ POPLI Vs. STATE OF BIHAR
|
June 26, 2006 |
|
BIRENDRA TIWARY Vs. STATE OF BIHAR
|
January 27, 2006 |
|
BISHESHWAR TAMOLI Vs. STATE OF BIHAR
|
January 19, 2006 |
|
BISHWESHWAR NATH PRASAD Vs. STATE OF BIHAR
|
July 26, 2006 |
|
BIVEKANAND SINGH Vs. STATE OF BIHAR
|
August 29, 2006 |
|
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
May 16, 2006 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
March 27, 2006 |
|
BRAJESH CHOUDHARY Vs. STATE OF BIHAR
|
July 10, 2006 |
|
BRAJESH KUMAR VERMA Vs. STATE OF BIHAR
|
December 8, 2006 |
|
BRAJESH SINGH ALIAS BRAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
March 22, 2006 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ARJUN PRASAD
|
January 23, 2006 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. ASHA DEVI
|
January 25, 2006 |
|
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MAHESHWAR PRASAD SINGH
|
August 4, 2006 |
|
BRIJ KISHORE PRASAD Vs. STATE OF BIHAR
|
May 5, 2006 |
|
BRIJ NANDAN SINGH Vs. STATE OF BIHAR
|
August 21, 2006 |
|
BUDHA COLONY SANGHARSH SAMITI Vs. STATE OF BIHAR
|
December 13, 2006 |
|
BUDHADEO PRASAD SINGH Vs. STATE OF BIHAR
|
November 3, 2006 |
|
BUDHAN THAKUR ALIAS MITHILESH THAKUR Vs. STATE OF BIHAR
|
March 9, 2006 |
|
CENTRAL BANK OF INDIA Vs. LAXMAN WIRE INDUSTRIES LTD
|
August 4, 2006 |
|
CERTIFICATE OFFICER OF SIWAN CENTRAL CO OPERATIVE BANK Vs. STATE OF BIHAR
|
February 7, 2006 |
|
CHAIRMAN, BIHAR STATE ELECTRICITY BOARD Vs. SNEHLATA PRASAD
|
November 9, 2006 |
|
CHAIRMAN, THE NEW INDIA ASSURANCE COM.LTD Vs. MOST.PRABHAWATI DEVI
|
November 20, 2006 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR, BIHAR POLICE BUILDING CONSTRUCTION CORPORATION Vs. STATE OF BIHAR
|
December 5, 2006 |
|
CHAMRU KUMAR Vs. DEVENDRA KUMAR AZAD
|
March 24, 2006 |
|
CHANDESHWAR RAI Vs. STATE OF BIHAR
|
December 4, 2006 |
|
CHANDESHWARI KALUI Vs. STATE OF BIHAR
|
May 5, 2006 |
|
CHANDRA MADHAV MISHRA Vs. BRAJ KISHORE MISHRA
|
April 5, 2006 |
|
CHANDRA PRAKASH SAH Vs. JAKIR HUSSAIN
|
December 4, 2006 |
|
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
|
June 27, 2006 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
|
December 19, 2006 |
|
CHANDRADEV KUMAR SINGH Vs. STATE OF BIHAR
|
April 21, 2006 |
|
CHANDRESHWAR Vs. TEJAN GOPE
|
January 6, 2006 |
|
CHARIDESHWAR YADAV ALIAS CHANDOO YADAV Vs. STATE OF BIHAR
|
April 21, 2006 |
|
CHATURBHUJ JHA Vs. STATE OF BIHAR
|
February 15, 2006 |
|
CHAUDHARY PASWAN Vs. STATE OF BIHAR
|
March 28, 2006 |
|
CHHOTE SHUKLA ALIAS VIJAY KUMAR SHUKLA Vs. STATE OF BIHAR
|
November 29, 2006 |
|
CHUMMAN SINGH Vs. STATE OF BIHAR
|
July 28, 2006 |
|
COMMISSIONER CUSTOMS Vs. NIRMALA MITRA
|
July 6, 2006 |
|
COMPANY BAGH DOOKANDAR SANGH Vs. STATE OF BIHAR
|
October 12, 2006 |
|
COMPUTERONIX BIHAR PVT LTD Vs. BIHAR STATE MADARSA EDUCATION BOARD
|
November 17, 2006 |
|
COUNCIL FOR ADVANCEMENT OF PEOPLE & APOSS ACTION Vs. CAPART-C.G.C.EMPLOYEES
|
January 30, 2006 |
|
DARBHANGA REGIONAL DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR
|
April 3, 2006 |
|
DAROGA SINGH Vs. STATE OF BIHAR
|
May 3, 2006 |
|
DAROGA SINGH Vs. STATE OF BIHAR
|
November 29, 2006 |
|
DASO DEVI Vs. BEGAM ROOHI ABBAS ALI
|
September 13, 2006 |
|
DASRATH MEHTAR Vs. STATE OF BIHAR
|
November 6, 2006 |
|
DAULAT KUAR Vs. STATE OF BIHAR
|
October 31, 2006 |
|
DAYANAND SINHA Vs. STATE OF BIHAR
|
June 28, 2006 |
|
DEEPAK KUMAR SINHA Vs. BANK OF INDIA
|
June 26, 2006 |
|
DEERAJ KUMAR Vs. STATE OF BIHAR
|
March 28, 2006 |
|
DEHAL MAHTON Vs. NATHUNI RAM MARWARI
|
May 5, 2006 |
|
DELTA COMPOSITE FILM (PVT.) LTD. Vs. STATE OF BIHAR
|
December 11, 2006 |
|
DEO KRISHNA JHA Vs. STATE OF BIHAR
|
September 27, 2006 |
|
DEO NARAIN SAH Vs. CHANO KUMARI
|
May 12, 2006 |
|
DEO NARAYAN CHOUDHARY Vs. STATE OF BIHAR
|
November 14, 2006 |
|
DEO PRAKASH Vs. RUDRESHWAR PRASAD GRIYAGHEY
|
July 27, 2006 |
|
DEO SUNDARI DEVI Vs. RAMANUJ SINGH
|
December 19, 2006 |
|
DEODHARI SINGH Vs. MULCHAND HAZAM
|
August 24, 2006 |
|
DEOKI NANDAN KEJRIWAL Vs. STATE OF BIHAR
|
November 7, 2006 |
|
DEONATH SHRIVASTAVA Vs. MOSTT GAITRI SRIVASTAVA
|
October 21, 2006 |
|
DEONATH SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
December 21, 2006 |
|
DEV PRAKASH ROY Vs. STATE OF BIHAR
|
November 2, 2006 |
|
DEVENDRA PRAKASH MAHESHWARI Vs. STATE OF BIHAR
|
March 2, 2006 |
|
DEVENDRA PRASAD Vs. STATE OF BIHAR
|
February 1, 2006 |
|
DEVENDRA PRASAD SINHA Vs. STATE OF BIHAR
|
August 25, 2006 |
|
DEVI DAYAL GIRI Vs. STATE OF BIHAR
|
June 23, 2006 |
|
DEVIJI Vs. STATE OF BIHAR
|
February 27, 2006 |
|
DEVLAGANI DEVI Vs. STATE OF BIHAR
|
September 12, 2006 |
|
DEWANTI DEVI Vs. STATE OF BIHAR
|
August 8, 2006 |
|
DHAIRYA NATH CHOUDHARY Vs. KAMESHWAR SINGH DARBHANGA UNIVERSITY
|
November 15, 2006 |
|
DHANANJAY YADAV Vs. STATE OF BIHAR
|
May 1, 2006 |
|
DHANBARTI KOERIN Vs. SHYAM NARAIN MAHTON
|
October 30, 2006 |
|
DHARMANAND MISHRA Vs. CHANCELLOR OF THE UNIVERSITIES BIHAR RAJ BHAWAN PATNA
|
January 20, 2006 |
|
DHARMENDRA SINGH RAGHAV Vs. STATE OF BIHAR
|
November 30, 2006 |
|
DHARMENDRA VERMA AND RANJAN VERMA AND ANITA VERMA Vs. STATE OF BIHAR
|
May 1, 2006 |
|
DHIRENDRA JHA SUMAN ALIAS DHIRENDRA KUMAR JHA ALIAS DHIRENDRA Vs. STATE OF BIHAR
|
April 26, 2006 |
|
DINANATH PATWA Vs. STATE OF BIHAR
|
August 30, 2006 |
|
DINESH KUMAR GUPTA Vs. STATE OF BIHAR
|
August 4, 2006 |
|
DINESH PRASAD Vs. STATE OF BIHAR
|
October 17, 2006 |
|
DINESH SINGH @ DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
December 12, 2006 |
|
DINESH SINGH @ RAMASHRAY SINGH Vs. STATE OF BIHAR
|
November 22, 2006 |
|
DINESHWAR BHAGAT CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
August 24, 2006 |
|
DINKAR PRASAD SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
March 27, 2006 |
|
DIRECTOR GENERAL SPORTS Vs. STATE OF BIHAR
|
June 23, 2006 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MAHAWA DEVI
|
April 21, 2006 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SABITRI DEVI
|
August 25, 2006 |
|
DIVISIONAL MANAGER, INSURANCE CO.LTD Vs. SANYOGITA DEVI
|
November 30, 2006 |
|
DIVISIONAL MANAGER, ORIENTAL FIRE & GENERAL INSURANCE CO.LTD Vs. MOSMAT MUNAR DEVI
|
December 14, 2006 |
|
DIWAKAR PRASAD SINHA Vs. STATE OF BIHAR
|
December 18, 2006 |
|
DULARCHAND PRASAD Vs. STATE OF BIHAR
|
March 24, 2006 |
|
DUNCANS TEA LIMITED Vs. STATE OF BIHAR
|
November 7, 2006 |
|
DWARIKA PRASAD AGRAWAL Vs. UNION OF INDIA
|
September 8, 2006 |
|
EASTERN FOOD INDUSTRIES PVT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
|
August 11, 2006 |
|
EDARA FLAHUI MUSLEMEEN Vs. STATE OF BIHAR
|
September 6, 2006 |
|
EFACHHA SAH Vs. MANOHAR THAKUR
|
August 30, 2006 |
|
EJAZ ALI ALIAS DR EJAZ ALI Vs. STATE OF BIHAR
|
September 27, 2006 |
|
FAIZ MURTAZA ALI Vs. SYED ASKAIT HADI ALI
|
November 2, 2006 |
|
FAROOQUZZAMAN Vs. STATE OF BIHAR
|
June 19, 2006 |
|
FIROZ KHAN Vs. STATE OF BIHAR
|
April 4, 2006 |
|
FUDNI DEVI Vs. CHOTELALL SAH
|
September 15, 2006 |
|
G K AGARWAL Vs. STATE OF BIHAR
|
September 25, 2006 |
|
GAJENDRA NARAYAN SINGH
Vs. STATE OF BIHAR
|
January 3, 2006 |
|
GANESH KUMARI DEVI Vs. SAROJNI DEVI
|
March 31, 2006 |
|
GANESH PRASAD SHAH Vs. STATE OF BIHAR
|
June 12, 2006 |
|
GANESH SINGH Vs. STATE OF BIHAR
|
July 26, 2006 |
|
GANGA JALI DEVI Vs. STATE OF BIHAR
|
September 13, 2006 |
|
GAURI DEVI Vs. STATE OF BIHAR
|
November 13, 2006 |
|
GAURI SHANKAR PRASAD SINGH Vs. BAID NATH PRASAD SINGH
|
December 19, 2006 |
|
GAUTAM DEO SINGH Vs. STATE OF BIHAR
|
April 10, 2006 |
|
GAUTAM DEO SINGH Vs. STATE OF BIHAR
|
February 5, 2006 |
|
GAYA MUNICIPAL CORPORATION Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
|
February 7, 2006 |
|
GAYATRI DEVI Vs. KANT KUMAR
|
March 8, 2006 |
|
GAYATRI DEVI Vs. BHUNESHWAR SINGH
|
April 21, 2006 |
|
GAZI Vs. STATE OF BIHAR
|
May 16, 2006 |
|
GEE PEE FURNITURE Vs. STATE OF BIHAR
|
September 26, 2006 |
|
GEETA DEVI Vs. STATE OF BIHAR
|
January 5, 2006 |
|
GHANSHYAM CHAUDHARY Vs. STATE OF BIHAR
|
August 9, 2006 |
|
GIRISH JHA Vs. STATE OF BIHAR
|
June 21, 2006 |
|
GOPAL KRISHNA THAKUR Vs. STATE OF BIHAR
|
April 28, 2006 |
|
GOPAL PRASAD SINGH ALIAS GOPAL SINGH AND BANORAM Vs. STATE OF BIHAR
|
April 5, 2006 |
|
GOPI DAS Vs. STATE OF BIHAR
|
December 21, 2006 |
|
GOURI SHANKAR PANDEY Vs. RUPAK LIMITED
|
January 28, 2006 |
|
GURU DEO RAJAK Vs. STATE OF BIHAR
|
April 17, 2006 |
|
GYANDEO SHARMA Vs. STATE OF BIHAR
|
February 21, 2006 |
|
H.M.P.SUGARS LTD Vs. STATE OF BIHAR
|
December 13, 2006 |
|
H.M.SETTES LIMITED Vs. STATE OF BIHAR
|
September 4, 2006 |
|
HAKIM SAH Vs. STATE OF BIHAR
|
November 28, 2006 |
|
HANUMAN RAM MAHABIR RAM Vs. COMMISSIONER OF INCOME TAX
|
September 8, 2006 |
|
HARBANSHI LALL Vs. STATE OF BIHAR
|
September 12, 2006 |
|
HARDOWAR SINGH Vs. JAI PRAKASH UNIVERSITY
|
December 19, 2006 |
|
HARENDRA RAI Vs. CHANDRAWATI DEVI
|
November 17, 2006 |
|
HARENDRA SINGH Vs. STATE OF BIHAR
|
January 5, 2006 |
|
HARI KISHUN PRASAD VERMA Vs. STATE OF BIHAR
|
January 30, 2006 |
|
HARIDWAR SINGH @ HARIDWAR YADAV @ HARIDWAR SINGH YADAV @ RAMADHAR YADAV Vs. STATE OF BIHAR AND ANR.
|
April 21, 2006 |
|
HARIHAR PRASAD KAPILDEO PRASAD Vs. STATE OF BIHAR
|
September 1, 2006 |
|
HEMKANT JHA ALIAS HEMANT JHA Vs. STATE OF BIHAR
|
January 30, 2006 |
|
HIRALAL GUPTA Vs. STATE OF BIHAR
|
December 5, 2006 |
|
HIRDAYA NAND PANDEY Vs. STATE OF BIHAR
|
July 12, 2006 |
|
HISABI PRASAD MISTRI Vs. STATE OF BIHAR
|
February 10, 2006 |
|
HRIDAY RANJAN PRASAD Vs. SARAYUG MAHATO
|
November 30, 2006 |
|
I B P COMPANY LTD Vs. RAMASHISH PRASAD SINGH
|
January 3, 2006 |
|
ICEBERG INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
September 27, 2006 |
|
IDRIS Vs. STATE OF BIHAR
|
April 19, 2006 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
April 19, 2006 |
|
INDRASAN RAUT @ INDRASAN YADAV Vs. STATE OF BIHAR
|
December 5, 2006 |
|
ISHTEYAQUL HAQUE ASHRAF Vs. PATNA UNIVERSITY
|
September 1, 2006 |
|
ISHWAR CHAND ALIAS KISHORE PRASAD Vs. DENA NATH SAH
|
August 9, 2006 |
|
ISHWAR PRAJAPATI Vs. SANJEET KUMAR
|
September 26, 2006 |
|
J K DATTA Vs. STATE OF BIHAR
|
December 20, 2006 |
|
J P CONSTRUCTION Vs. STATE OF BIHAR
|
October 13, 2006 |
|
JAGARNATH RAM Vs. STATE OF BIHAR
|
July 31, 2006 |
|
JAGAT SINGH Vs. STATE OF BIHAR
|
October 11, 2006 |
|
JAGDEO YADAV Vs. STATE OF BIHAR
|
December 8, 2006 |
|
JAGDISH KHATTAR Vs. STATE OF BIHAR
|
November 3, 2006 |
|
JAGDISH KUNWAR Vs. STATE OF BIHAR
|
August 8, 2006 |
|
JAGDISH MANDAL Vs. STATE OF BIHAR
|
October 13, 2006 |
|
JAGDISH MISHRA Vs. STATE OF BIHAR
|
September 4, 2006 |
|
JAGDISH PRASAD SARAF Vs. KUSMI DEVI
|
November 24, 2006 |
|
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
May 16, 2006 |
|
JAGDISH THAKUR Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
May 9, 2006 |
|
JAGDISH YADAV Vs. STATE OF BIHAR
|
October 13, 2006 |
|
JAGESHWAR RAI Vs. STATE OF BIHAR
|
December 1, 2006 |
|
JAGESHWAR RAY Vs. STATE OF BIHAR
|
January 20, 2006 |
|
JAGMATO DEVI Vs. STATE OF BIHAR
|
January 3, 2006 |
|
JAI CHAND SINGH Vs. STATE OF BIHAR
|
March 28, 2006 |
|
JAI KISHUN SINGH
Vs. UNION OF INDIA
|
January 3, 2006 |
|
JAI PRAKASH SINGH Vs. STATE OF BIHAR
|
July 14, 2006 |
|
JAI RAM SINGH Vs. STATE OF BIHAR
|
August 19, 2006 |
|
JAI SHANKAR PRASAD Vs. STATE OF BIHAR
|
February 10, 2006 |
|
JAI SINGH CHAWALA Vs. RAMSAKHI DEVI
|
January 1, 2006 |
|
JAILENDRA PANDIT Vs. STATE OF BIHAR
|
September 15, 2006 |
|
JAINANDAN SINGH Vs. STATE OF BIHAR
|
August 30, 2006 |
|
JAIPRAKASH NARAYAN YADAV Vs. STATE OF BIHAR
|
January 19, 2006 |
|
JANARDAN PRASAD SINGH Vs. UNION OF INDIA
|
March 9, 2006 |
|
JANARDAN RAI Vs. STATE OF BIHAR
|
July 27, 2006 |
|
JANARDAN RAI ALIAS JANARDAN PRASAD ROY Vs. RAJENDRA PATHAK
|
May 10, 2006 |
|
JANARDAN SINGH Vs. STATE OF BIHAR
|
June 14, 2006 |
|
JANG BAHADUR RAI Vs. STATE OF BIHAR
|
July 10, 2006 |
|
JANG BAHADUR SINHA Vs. STATE OF BIHAR
|
January 13, 2006 |
|
JANKI DEVI Vs. NANDAN KUMAR SINGH
|
December 4, 2006 |
|
JAWAHAR PRASAD SINHA Vs. STATE OF BIHAR
|
July 13, 2006 |
|
JAWAHAR YADAV Vs. STATE OF BIHAR
|
August 24, 2006 |
|
JAY SHANKER PD.TRIVEDI Vs. STATE OF BIHAR
|
December 4, 2006 |
|
JAYANT KUMAR JAISWAL Vs. BIHAR STATE FINANCE CORPORATION
|
June 27, 2006 |
|
JHAGRU NONIA Vs. BIPTI
|
April 20, 2006 |
|
JHANJHARPUR ANCHAL MATSYAJIVI SAHYOG SAMITI Vs. STATE OF BIHAR
|
December 13, 2006 |
|
JITENDRA NARAYAN AGARWAL Vs. RAJIV KUMAR AGARWAL
|
March 31, 2006 |
|
JITU BHAGAT Vs. RAM PRASAD BHAGAT
|
July 12, 2006 |
|
JOINT SECRETARY, BIHAR STATE ELECTRICITY BOARD Vs. MUNESHWAR PRASAD SINHA
|
November 7, 2006 |
|
JOYAKESH PODDER Vs. STATE OF BIHAR
|
February 6, 2006 |
|
JOYAKESH PODDER @ JAI PRAKASH PODDER AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
November 13, 2006 |
|
JYOTI PD VERMA Vs. BASANTI DEVI
|
September 7, 2006 |
|
K B BIPIN KUMAR Vs. STATE OF BIHAR
|
April 18, 2006 |
|
K MAHENDER Vs. STATE OF BIHAR
|
November 7, 2006 |
|
KAILASH PRASAD Vs. STATE OF BIHAR
|
May 24, 2006 |
|
KAILASH SAH Vs. STATE OF BIHAR
|
July 20, 2006 |
|
KAILASH TEWARI Vs. STATE OF BIHAR
|
June 30, 2006 |
|
KAKLESH KUMAR Vs. SUNIL PRASAD SINGH
|
November 23, 2006 |
|
KALAWATI DEVI Vs. UMESH YADAV
|
December 18, 2006 |
|
KALIKA SINGH Vs. STATE OF BIHAR
|
September 25, 2006 |
|
KALWATI DEVI Vs. JOINT DIRECTOR, CONSOLIDATION
|
November 6, 2006 |
|
KAMAL AHMAD ALIAS SUKHARI Vs. STATE OF BIHAR
|
March 22, 2006 |
|
KAMAL CHANDRA SAH Vs. STATE OF BIHAR
|
July 27, 2006 |
|
KAMAL NATH PRASAD ALIAS KAMAL NATH SAHU Vs. STATE OF BIHAR
|
March 28, 2006 |
|
KAMAL NAYAN SHARMA Vs. UNION OF INDIA
|
November 9, 2006 |
|
KAMAL SINGH Vs. STATE OF BIHAR
|
May 3, 2006 |
|
KAMALDEO PRASAD SINGH Vs. RAM SHAWARI DEVI
|
September 21, 2006 |
|
KAMESHWAR LALL DASS Vs. STATE OF BIHAR
|
August 17, 2006 |
|
KAMLANAND JHA Vs. STATE OF BIHAR
|
December 20, 2006 |
|
KAMLESHWARI SINGH Vs. STATE OF BIHAR
|
August 21, 2006 |
|
KANTI DEVI Vs. SATYA DEO VACLAV
|
July 26, 2006 |
|
KAPIL SHAH @ KAPIL DEO PRASAD Vs. STATE OF BIHAR
|
December 4, 2006 |
|
KAPILDEO NARAYAN SINGH Vs. MITHILESH KUMAR SINGH
|
June 27, 2006 |
|
KAPILDEO PRASAD Vs. RAMANAND PRASAD
|
August 4, 2006 |
|
KAPILDEO SAH Vs. STATE OF BIHAR
|
December 22, 2006 |
|
KAPILDEO SHARMA Vs. STATE OF BIHAR
|
May 10, 2006 |
|
KAPILDEO SINGH Vs. RAJCNDRA AGRICULTURAL UNIVERSITY
|
September 20, 2006 |
|
KARAMCHAND THAPPAR AND BROTHER Vs. LAXMI NARAYAN MISHRA
|
May 12, 2006 |
|
KARAMCHARI PANJIYAR Vs. STATE OF BIHAR
|
February 7, 2006 |
|
KASHI NATH Vs. STATE OF BIHAR
|
February 28, 2006 |
|
KASHI NATH SINGH Vs. STATE OF BIHAR
|
January 19, 2006 |
|
KASHI NATH SINGH Vs. SHIV NARAIN RAI
|
October 17, 2006 |
|
KASHIBHAGAT ALIAS KASHINATH BHAGAT Vs. KESHAR BHAT
|
May 2, 2006 |
|
KAUSHALYA DEVI Vs. STATE OF BIHAR
|
April 17, 2006 |
|
KEDAR NATH Vs. STATE OF BIHAR
|
February 15, 2006 |
|
KEDAR NATH JHA Vs. STATE OF BIHAR
|
June 22, 2006 |
|
KEDAR PRASAD Vs. UNION OF INDIA
|
August 29, 2006 |
|
KEWALA DEVI Vs. HIRA SAO
|
October 19, 2006 |
|
KHURSHEED ANWAR Vs. STATE OF BIHAR
|
November 14, 2006 |
|
KIRAN Vs. STATE OF BIHAR
|
October 19, 2006 |
|
KIRAN RE ROLLERS PVT LTD Vs. STATE OF BIHAR
|
October 13, 2006 |
|
KISHORI PRASAD DAS Vs. STATE OF BIHAR
|
May 16, 2006 |
|
KISHORI RAI Vs. STATE OF BIHAR
|
April 27, 2006 |
|
KOSHI PROJECT WORKER & APOSS ASSOCIATION Vs. STATE OF BIHAR
|
November 1, 2006 |
|
KOSHI PROJECT WORKERS ASSOCIATION Vs. STATE OF BIHAR
|
September 21, 2006 |
|
KRIPA SHANKAR Vs. STATE OF BIHAR
|
April 19, 2006 |
|
KRIPANAND PRASAD @ KARU YADAV Vs. STATE OF BIHAR WITH
|
November 13, 2006 |
|
KRISHNA HARIJAN Vs. STATE OF BIHAR
|
October 11, 2006 |
|
KRISHNA KANHAIYA Vs. STATE OF BIHAR
|
October 30, 2006 |
|
KRISHNA KUMAR TIBREWAL Vs. SHEO NARAYAN PRASAD
|
August 1, 2006 |
|
KRISHNA MURARI SINHA Vs. STATE OF BIHAR
|
June 30, 2006 |
|
KRISHNA NANA SAN Vs. STATE OF BIHAR
|
January 24, 2006 |
|
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
|
January 5, 2006 |
|
KRISHNA PRASHAD SINHA Vs. VIKASH SINGH
|
December 4, 2006 |
|
KRISHNA RANJAN PD SINHA Vs. STATE OF BIHAR
|
April 18, 2006 |
|
KRISHNA SAH Vs. STATE OF BIHAR
|
December 8, 2006 |
|
KRISHNADEO PATHAK Vs. HEMLATA CHOUDHARY
|
October 18, 2006 |
|
KRISHNADEO PRASAD Vs. STATE OF BIHAR
|
November 8, 2006 |
|
KRITYANAND SHARMA Vs. STATE OF BIHAR
|
September 8, 2006 |
|
KUMAR BHANDAR Vs. STATE OF BIHAR
|
August 25, 2006 |
|
KUMAR NANDAN @ BITTU KUMAR Vs. STATE OF BIHAR
|
November 28, 2006 |
|
KUMAR SUMAN SINGH Vs. STATE OF BIHAR
|
July 19, 2006 |
|
KUMAR VIVEK Vs. BINDA DEVI
|
January 18, 2006 |
|
KUMARI NEHA SINHA Vs. SPEAKER BIHAR VIDHAN SABHA
|
March 23, 2006 |
|
KUNDAN KISHORE Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
|
March 24, 2006 |
|
KUNDAN YADAV Vs. STATE OF BIHAR
|
September 12, 2006 |
|
KUNJ BIHARI DAS Vs. UNION OF INDIA
|
August 2, 2006 |
|
KUNTI DEVI Vs. STATE OF BIHAR
|
January 16, 2006 |
|
KUNTI DEVI Vs. STATE OF BIHAR
|
November 16, 2006 |
|
KUSUM KUWAR Vs. STATE OF BIHAR
|
September 4, 2006 |
|
LAGANDEO RAI Vs. RAJENDRA JHA
|
June 23, 2006 |
|
LAKHICHAND AGRAWAL Vs. STATE OF BIHAR
|
October 17, 2006 |
|
LAKSHMAN SINGH Vs. STATE OF BIHAR
|
June 28, 2006 |
|
LAKSHMI KUMARI SRIVASTAVA Vs. STATE OF BIHAR
|
April 18, 2006 |
|
LAL BABU ALIAS LALLU BABU Vs. STATE OF BIHAR
|
March 28, 2006 |
|
LAL KISHUN YADAV Vs. STATE OF BIHAR
|
January 17, 2006 |
|
LAL MOHAN JHA Vs. STATE OF BIHAR
|
September 19, 2006 |
|
LAL NARAIN SHARMA Vs. JANKI DEVI
|
November 9, 2006 |
|
LALAN KUMAR Vs. STATE OF BIHAR
|
April 19, 2006 |
|
LALAN KUMAR SINGH Vs. STATE OF BIHAR
|
December 6, 2006 |
|
LALAN RAI Vs. STATE OF BIHAR
|
February 21, 2006 |
|
LALIT KUMAR Vs. STATE OF BIHAR
|
July 18, 2006 |
|
LALIT KUMAR SINGH Vs. STATE OF BIHAR
|
August 23, 2006 |
|
LALITA DEVI Vs. STATE OF BIHAR
|
January 23, 2006 |
|
LALLAN DAS Vs. DESAI DAS
|
April 28, 2006 |
|
LALMATI KUER Vs. RAJBAHADUR SINGH
|
February 7, 2006 |
|
LALU KUMAR SINGH Vs. STATE OF BIHAR
|
October 30, 2006 |
|
LATA DEVI Vs. UMESH NANDAN SHARRNA
|
May 17, 2006 |
|
LATIFFUR RAHMAN BEG Vs. STATE OF BIHAR
|
July 25, 2006 |
|
LAXMAN PRASAD Vs. STATE OF BIHAR
|
August 21, 2006 |
|
LAXMI ALIAS LAKSHMI SAHANI Vs. UNION OF INDIA
|
June 26, 2006 |
|
LAXMI DEVI Vs. AMARNATH DUBEY
|
December 12, 2006 |
|
LAXMI KANT TIWARI Vs. MEENA SINGH
|
July 20, 2006 |
|
LAXMI NARAIN SAHI Vs. STATE OF BIHAR
|
September 12, 2006 |
|
LAXMI PRASAD CHAUHAN Vs. AJAI KUMAR
|
December 14, 2006 |
|
LAXMI RAM Vs. STATE OF BIHAR
|
February 7, 2006 |
|
LAXMI VACLAV Vs. STATE OF BIHAR
|
August 22, 2006 |
|
LEELAWATI MISHRA AND SURESH PRASAD
Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
January 4, 2006 |
|
LLOYDS FINANCE LIMITED Vs. STATE OF BIHAR
|
September 21, 2006 |
|
LOHRI KUMHAR Vs. RAM PRASAD KUMHAR
|
February 1, 2006 |
|
LUV KUSH KUMAR Vs. STATE OF BIHAR
|
August 23, 2006 |
|
M L DALMIIA AND COMPANY LTD Vs. STATE OF BIHAR
|
June 26, 2006 |
|
M M THAPAR Vs. RAMESH KUMAR SINGH
|
April 13, 2006 |
|
M.B.GHARPURAY ENGINEERS & CONTRACTORS Vs. STATE OF BIHAR
|
September 14, 2006 |
|
M.K. JHA Vs. INCOME TAX APPELLATE TRIBUNAL
|
January 10, 2006 |
|
M/S.DEVI CONSTRUCTION Vs. STATE OF BIHAR WITH
|
December 19, 2006 |
|
MAA MUNDESHWARI FOODS PVT.LTD. Vs. UNION OF INDIA
|
October 20, 2006 |
|
MAA SAKAMBHARI COMPLEX OWNERS ASSOCIATION Vs. BIHAR STATE ELECTRICITY BOARD
|
April 4, 2006 |
|
MADAN PRASAD SINGH Vs. STATE OF BIHAR
|
December 15, 2006 |
|
MADHUBANI KSHETRIYA GRAMIN BANK Vs. RAM ANUJ THAKUR
|
November 8, 2006 |
|
MADHURENDRA KUMAR Vs. STATE OF BIHAR
|
April 17, 2006 |
|
MADHURI DEVI Vs. BIHAR STATE HOUSING BOARD
|
November 30, 2006 |
|
MADHUSUDAN MITTAL Vs. STATE OF BIHAR
|
September 13, 2006 |
|
MAGADH CONSTRUCTION WORKS Vs. STATE OF BIHAR
|
December 11, 2006 |
|
MAHABIR TANTI Vs. Y C DEVESHWAR
|
April 21, 2006 |
|
MAHADEO PRASAD SINGH Vs. STATE OF BIHAR
|
June 15, 2006 |
|
MAHANTHI YADAV Vs. STATE OF BIHAR
|
November 7, 2006 |
|
MAHENDRA CHAUDHARY Vs. STATE OF BIHAR
|
February 7, 2006 |
|
MAHENDRA NARAIN SINGH, SUNIL KUMAR SINGH, BIMLA DEVI ANS ORS Vs. STATE OF BIHAR
|
December 5, 2006 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
February 7, 2006 |
|
MAHENDRA SINGH Vs. STATE OF BIHAR
|
May 9, 2006 |
|
MAHESH RAI Vs. STATE OF BIHAR
|
September 4, 2006 |
|
MAHESHWAR JHA Vs. STATE OF BIHAR
|
January 4, 2006 |
|
MAHESHWAR PRASAD Vs. STATE OF BIHAR
|
August 21, 2006 |
|
MAHMOOD ALIAS MAHMOOD ALAM Vs. STATE OF BIHAR
|
July 19, 2006 |
|
MALTI KUMARI Vs. STATE OF BIHAR
|
December 20, 2006 |
|
MAN MOHAN JHA Vs. STATE OF BIHAR
|
March 26, 2006 |
|
MAN MOHAN SWAROOP KHANNA Vs. STATE OF BIHAR
|
November 20, 2006 |
|
MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARY TEACHER S Vs. STATE OF BIHAR
|
August 22, 2006 |
|
MANAN SINGH Vs. MOSTT LAL BADAN
|
January 18, 2006 |
|
MANGLA KAMLA HOMEOPATHIC COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
|
August 7, 2006 |
|
MANI MANJHI Vs. STATE OF BIHAR
|
June 14, 2006 |
|
MANI ROY Vs. STATE OF BIHAR
|
March 9, 2006 |
|
MANIK CHANDRA
Vs. STATE OF BIHAR
|
January 13, 2006 |
|
MANILAL KESHRI Vs. STATE OF BIHAR
|
August 3, 2006 |
|
MANISH GAI Vs. STATE OF BIHAR
|
November 23, 2006 |
|
MANISHA KUMARI Vs. UNION OF INDIA
|
April 17, 2006 |
|
MANISHA PRAKASH Vs. STATE OF BIHAR
|
October 19, 2006 |
|
MANJU KUANR Vs. STATE OF BIHAR
|
August 17, 2006 |
|
MANJU KUMARI Vs. STATE OF BIHAR
|
August 21, 2006 |
|
MANJU KUMARI Vs. STATE OF BIHAR
|
March 22, 2006 |
|
MANJU KUMARI SHARMA Vs. BHUPENDRA NARAIN SINGH
|
February 13, 2006 |
|
MANNA DAS Vs. STATE OF BIHAR
|
November 8, 2006 |
|
MANNU LAL SHARMA ALIAS MANNU MISTRY Vs. STATE OF BIHAR
|
February 6, 2006 |
|
MANOJ CHOUDHARY Vs. STATE OF BIHAR
|
November 14, 2006 |
|
MANOJ KUMAR @ MANOJ KUMAR GUPTA Vs. STATE OF BIHAR
|
November 8, 2006 |
|
MANOJ KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
December 8, 2006 |
|
MANOJ KUMAR JHA Vs. STATE OF BIHAR
|
February 23, 2006 |
|
MANOJ KUMAR SAH Vs. STATE OF BIHAR
|
November 28, 2006 |
|
MANOJ KUMAR SINHA Vs. STATE OF BIHAR
|
July 6, 2006 |
|
MANOJ KUMAR VERMA Vs. UNION OF INDIA
|
August 21, 2006 |
|
MANOJ SINGH, SUNIL SINGH, OM PRAKASH SINGH Vs. STATE OF BIHAR
|
May 18, 2006 |
|
MANTI DEVI Vs. STATE OF BIHAR
|
May 11, 2006 |
|
MANTU KUMAR SINHA ALIAS BABLU KUMAR Vs. STATE OF BIHAR
|
March 2, 2006 |
|
MARAL FASHIONS Vs. STATE OF BIHAR
|
November 30, 2006 |
|
MARCHAI NAW ALIAS MARCHAI SHARMA AND ANOTHER Vs. STATE OF BIHAR
|
October 12, 2006 |
|
MARI KISHORE SINHA Vs. STATE OF BIHAR
|
June 14, 2006 |
|
MARUTI UDYOG LIMITED Vs. STATE OF BIHAR
|
December 11, 2006 |
|
MASAUWAR HUSSAIN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
September 15, 2006 |
|
MATHURA PD Vs. STATE OF BIHAR
|
July 13, 2006 |
|
MCDOWELL AND CO LIMITED Vs. STATE OF BIHAR
|
September 21, 2006 |
|
MD ABU HASNAIN Vs. STATE OF BIHAR
|
November 28, 2006 |
|
MD ASHFAQUE ALAM Vs. BINDWASHNI PRASAD
|
April 27, 2006 |
|
MD BASIR AHMAD AND MD NASIR AHMAD Vs. STATE OF BIHAR
|
April 27, 2006 |
|
MD FASIHUDDIN Vs. STATE OF BIHAR
|
March 22, 2006 |
|
MD IZHARUL HAQUE Vs. STATE OF BIHAR
|
February 27, 2006 |
|
MD NAIMUL HAQUE ANSARI ALIAS NAIMUL Vs. STATE OF BIHAR
|
May 11, 2006 |
|
MD SHABIR Vs. STATE OF BIHAR
|
November 9, 2006 |
|
MD ZAFIR MIAN Vs. SK MANSOOR ALAM
|
August 4, 2006 |
|
MD.ABDUL RAQUIB ALIAS ABDUL RAQUIB Vs. STATE OF BIHAR
|
November 14, 2006 |
|
MD.AINUL HAQUE @ ANNU MIAN Vs. ASHISH KUMAR
|
November 10, 2006 |
|
MD.LZHAR ALIAS MD.LZHAR ALAM Vs. STATE OF BIHAR
|
December 8, 2006 |
|
MD.MAHTAB ALAM Vs. STATE OF BIHAR
|
November 16, 2006 |
|
MD.SHAHABUDDIN @ SHAHABUDDIN @ CHHOTU Vs. STATE OF BIHAR
|
September 18, 2006 |
|
MD.SIDIQUE HUSSAIN Vs. STATE OF BIHAR
|
December 11, 2006 |
|
MD.ZOBAIR Vs. BIHAR STATE ELECTRICITY BOARD
|
September 5, 2006 |
|
MEENA KUMARI Vs. STATE OF BIHAR
|
April 20, 2006 |
|
MEENA SHAKYA PRASSI ALIAS MEENA SHKYA PRASSI Vs. STATE OF BIHAR
|
July 18, 2006 |
|
MEHI LAL SHARMA Vs. STATE OF BIHAR
|
February 23, 2006 |
|
MEHMOOD ALI Vs. STATE OF BIHAR
|
May 16, 2006 |
|
MITHILA COAL INDUSTRIES PVT LTD Vs. BHARAT COKING COAL LIMITED
|
March 9, 2006 |
|
MITHILESH KUMAR Vs. UNION OF INDIA
|
February 7, 2006 |
|
MITHILESH KUMAR Vs. UNION OF INDIA UOI
|
February 8, 2006 |
|
MITHILESH KUMAR Vs. STATE OF BIHAR
|
November 28, 2006 |
|
MITHILESH KUMAR CHOUBEY Vs. STATE OF BIHAR
|
April 12, 2006 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 9, 2006 |
|
MITHILESH NARAIN Vs. UNION OF INDIA
|
August 21, 2006 |
|
MITHILESH TIWARY Vs. STATE OF BIHAR
|
November 21, 2006 |
|
MITHILESH YADAV ALIAS MITTHU YADAV Vs. STATE OF BIHAR
|
February 27, 2006 |
|
MITHILESHWAR SINHA Vs. BHRIGENDRA PRATAP SAHI
|
April 28, 2006 |
|
MOHAN PANDEY Vs. STATE OF BIHAR
|
July 7, 2006 |
|
MOHD YUSUF ALIAS SARAL MIAN Vs. MAHMOOD MIAN
|
July 11, 2006 |
|
MOJIB ANSARI Vs. STATE OF BIHAR
|
January 19, 2006 |
|
MONSANTO INDIA LIMITED Vs. STATE OF BIHAR
|
August 30, 2006 |
|
MOQUIM Vs. STATE OF BIHAR
|
February 27, 2006 |
|
MOSOMAT RABIYA KHATOON Vs. STATE OF BIHAR
|
December 21, 2006 |
|
MOTIUR RAHMAN Vs. STATE OF BIHAR
|
December 12, 2006 |
|
MRIGENDRA PRASAD Vs. STATE OF BIHAR
|
January 2, 2006 |
|
MRITUNJAY KUMAR Vs. STATE OF BIHAR
|
July 12, 2006 |
|
MS MAGADH MECHANICAL PVT.LTD. Vs. STATE OF BIHAR
|
August 24, 2006 |
|
MT.ASHUTOSH SINGH Vs. INDUSHEKHAR PD.SINHA
|
December 20, 2006 |
|
MUKESH D AMBANI Vs. STATE OF BIHAR
|
November 6, 2006 |
|
MUKESH PATWA @ MUKESH KUMAR PATWA Vs. STATE OF BIHAR
|
December 7, 2006 |
|
MUKTI NARAIN PRASAD Vs. MAN NARAIN SHARAN
|
April 25, 2006 |
|
MUNDRIKA KUMARI Vs. B.N. MANDAL UNIVERSITY
|
July 14, 2006 |
|
MUNDRIKA KUMARI Vs. B N MANDAL UNIVERSITY
|
June 14, 2006 |
|
MUNESHWAR SINGH Vs. GIRIJA DEVI ALIAS JOGIYA DEVI
|
October 31, 2006 |
|
MUNICIPALITY COMMISSIONER Vs. MANU PRASAD
|
November 10, 2006 |
|
MUNNA KUMAR SINGH Vs. NATIONAL INSURANCE CO
|
August 19, 2006 |
|
MUNNA LAL GUPTA Vs. RAM BABU CHOUDHARY
|
August 9, 2006 |
|
MUNNA SAH Vs. SHANKARJEE PRASAD
|
December 13, 2006 |
|
MUNNI LAL MAHTO Vs. CHANDESHWAR MAHTO
|
July 24, 2006 |
|
MURARI LAL SHARMA Vs. STATE OF BIHAR
|
December 11, 2006 |
|
MUZAFFAR MALLICK Vs. STATE OF BIHAR
|
July 10, 2006 |
|
N C LALA Vs. STATE OF BIHAR
|
October 19, 2006 |
|
N K SINGH Vs. STATE OF BIHAR
|
November 17, 2006 |
|
NADIM ZAFFAR Vs. STATE OF BIHAR
|
September 19, 2006 |
|
NAGAR PARISHAD Vs. STATE OF BIHAR
|
July 13, 2006 |
|
NAGENDRA JHA Vs. STATE OF BIHAR
|
November 2, 2006 |
|
NAGENDRA MISHRA Vs. STATE OF BIHAR
|
August 17, 2006 |
|
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 6, 2006 |
|
NAGESHWAR PRASAD GUPTA Vs. STATE OF BIHAR
|
November 29, 2006 |
|
NAGMANI KUMAR SINHA Vs. STATE OF BIHAR
|
July 19, 2006 |
|
NAMAN SMOKELESS FUEL INDUSTRIES Vs. BIHAR STATE CREDIT
|
April 19, 2006 |
|
NAMIRA CONSTRUCTION PVT LTD Vs. FAZAL IMAM PUBLIC RELIGIOUS CHARITABLE TRUST
|
September 8, 2006 |
|
NAND KISHOR SINHA Vs. STATE OF BIHAR
|
February 1, 2006 |
|
NAND KISHORE Vs. STATE OF BIHAR
|
August 29, 2006 |
|
NAND KISHORE DAS Vs. STATE OF BIHAR
|
December 1, 2006 |
|
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
November 7, 2006 |
|
NAND KISHORE PRASAD SINGH Vs. RAJEEV KUMAR GUPTA
|
February 1, 2006 |
|
NAND KISHORE SHUKLA Vs. STATE OF BIHAR
|
April 7, 2006 |
|
NAND KUMAR SINGH Vs. STATE OF BIHAR
|
July 4, 2006 |
|
NAND LAI MANJHI Vs. STATE OF BIHAR
|
September 8, 2006 |
|
NANTUN YADAV Vs. STATE OF BIHAR
|
January 25, 2006 |
|
NARAIN BIND Vs. STATE OF BIHAR
|
September 8, 2006 |
|
NARAYAN MEHTA Vs. STATE OF BIHAR
|
September 18, 2006 |
|
NARAYAN PRASAD SULTANIA Vs. STATE OF BIHAR
|
November 3, 2006 |
|
NARENDRA PRASAD Vs. STATE OF BIHAR
|
July 10, 2006 |
|
NARENDRA PRASAD SINHA Vs. NAND KISHORE SINGH
|
December 5, 2006 |
|
NARESH MANDAL Vs. STATE OF BIHAR
|
August 21, 2006 |
|
NARESH PRASAD BHAGAT Vs. STATE OF BIHAR
|
February 21, 2006 |
|
NARESH RAI Vs. STATE OF BIHAR
|
November 30, 2006 |
|
NARESH TANTI Vs. STATE OF BIHAR
|
August 11, 2006 |
|
NASRULLAH KHAN @ MUSAN KHAN Vs. STATE OF BIHAR
|
September 21, 2006 |
|
NATIONAL INSTITUTE OF TECHNOLOGY Vs. ASHOK SINGH
|
August 21, 2006 |
|
NATIONAL INSURANCE COMPANY LTD Vs. REKHA DEVI
|
May 8, 2006 |
|
NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED Vs. STATE OF BIHAR
|
December 21, 2006 |
|
NAVIN KUMAR MISHRA Vs. STATE OF BIHAR
|
August 30, 2006 |
|
NAVIN MISHRA Vs. STATE OF BIHAR
|
July 12, 2006 |
|
NAWAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
|
September 8, 2006 |
|
NAWIN KUMAR Vs. STATE OF BIHAR
|
September 8, 2006 |
|
NEELA KUMARI @ NEELA DEVI Vs. STATE OF BIHAR
|
August 3, 2006 |
|
NEMAI CHANDRA CHATTERJEE Vs. STATE OF BIHAR
|
May 4, 2006 |
|
NEO CARBON PVT LIMITED Vs. STATE OF BIHAR
|
August 24, 2006 |
|
NESAR AHMAD ALIAS NASSER Vs. STATE OF BIHAR
|
December 14, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. GONDIA DEVI
|
November 13, 2006 |
|
NEW INDIA ASSURANCE CO LTD Vs. SONA DEVI
|
October 19, 2006 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOSMAT GONDIA DEVI AND ORS.
|
November 13, 2006 |
|
NEWS REPORTS PUBLISHED IN THE TIMES OF INDIA Vs. STATE OF BIHAR
|
August 14, 2006 |
|
NEWS REPORTS PUBLISHED IN TIMES OF INDIA DATED 26TH JUNE, 2006 Vs. STATE OF BIHAR
|
October 16, 2006 |
|
NIHAR NANDAN PD SINGH Vs. CHANCELLOR OF UNIVERSITIES
|
August 9, 2006 |
|
NIKESH KUMAR Vs. STATE OF BIHAR
|
October 10, 2006 |
|
NILABH BATSHA @ RISHU Vs. STATE OF BIHAR
|
June 26, 2006 |
|
NILAM KUMARI SHARMA Vs. STATE ELECTION COMMISSION
|
September 25, 2006 |
|
NIRBHAY KUMAR Vs. STATE OF BIHAR
|
November 20, 2006 |
|
NIRMAIA KUWAR NIRMALA KUMARI Vs. STATE OF BIHAR
|
May 8, 2006 |
|
NIRMALA KUMARI Vs. STATE OF BIHAR
|
February 1, 2006 |
|
NUPUR BHARTI Vs. STATE OF BIHAR
|
November 27, 2006 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
February 10, 2006 |
|
OM PRAKASH CHAUDHARY Vs. STATE OF BIHAR
|
November 22, 2006 |
|
OM PRAKASH GUPTA Vs. MUNNI DEVI
|
May 5, 2006 |
|
ONKARSHARAN Vs. ADMINISTRATOR BIHAR STATE ROAD CORPORATION
|
February 15, 2006 |
|
ORIENTAL INSURANCE CO LTD Vs. SHIV NARAIN SAHANI
|
February 6, 2006 |
|
ORIENTAL INSURANCE COMPANY Vs. RAJA RAM DHOBI
|
December 15, 2006 |
|
ORIENTAL INSURANCE COMPANY Vs. NIRMALA SARAN
|
December 18, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. STATE OF BIHAR
|
November 10, 2006 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. SAROJ GUPTA
|
February 21, 2006 |
|
ORISSA CONCRETE AND ALLIED INDUSTRIES LTD Vs. EAST CENTRAL RAILWAY
|
April 27, 2006 |
|
OSCAR SECURITY AND FIRE SERVICES Vs. UNION OF INDIA
|
November 23, 2006 |
|
P T USHA PHYSICAL TRAINING COLLEGE Vs. STATE OF BIHAR
|
September 22, 2006 |
|
PAGLU YADAV Vs. STATE OF BIHAR
|
August 24, 2006 |
|
PANCHAWATI Vs. STATE OF BIHAR
|
April 28, 2006 |
|
PANCHAWATI Vs. STATE OF BIHAR
|
March 20, 2006 |
|
PANCHDEO SINGH Vs. STATE OF BIHAR
|
February 7, 2006 |
|
PAPPU SINGH ALIAS MANOJ KUMAR Vs. STATE OF BIHAR
|
August 4, 2006 |
|
PARAMJEET SINGH Vs. STATE OF BIHAR
|
December 8, 2006 |
|
PARAS NATH DWIVEDY Vs. STATE OF BIHAR
|
January 20, 2006 |
|
PARAS NATH SINGH Vs. STATE OF BIHAR
|
August 9, 2006 |
|
PARMA NAND CHAUDHARY Vs. SARSHWATI DEVI
|
April 18, 2006 |
|
PARMANAND SINGH Vs. STATE OF BIHAR
|
January 18, 2006 |
|
PARMENDRA NATH SINGH Vs. ANILA JAIN
|
June 26, 2006 |
|
PARMESHWARYADAV Vs. STATE OF BIHAR
|
April 18, 2006 |
|
PASHUPATI KUMAR Vs. STATE OF BIHAR
|
August 4, 2006 |
|
PASHUPATI NATH SINHA Vs. STATE OF BIHAR
|
June 22, 2006 |
|
PASPATI DEVI Vs. UPENDRA SINGH
|
August 18, 2006 |
|
PASUPATI NATH SINGH Vs. IBP COMPANY LIMITED
|
September 21, 2006 |
|
PATIMA DEVI ALIAS PRATIMA DEVI Vs. STATE OF BIHAR
|
April 26, 2006 |
|
PATNA UNIVERSITY Vs. VINAY KUMAR KANTH
|
February 7, 2006 |
|
PAWAN KUMAR Vs. STATE OF BIHAR
|
August 18, 2006 |
|
PAWAN KUMAR JHA Vs. RAGHAV JHA
|
April 28, 2006 |
|
PAWAN KUMAR MANDAL Vs. STATE OF BIHAR
|
September 21, 2006 |
|
PHOOLMATI DEVI Vs. BIBHA SINHA
|
January 30, 2006 |
|
PHUL SUNDAR DEVI Vs. STATE OF BIHAR
|
April 17, 2006 |
|
PHULLAN MIAN Vs. JOGENDRA RAM
|
August 8, 2006 |
|
PITAMBER MISHRA Vs. STATE OF BIHAR
|
February 21, 2006 |
|
PRABHA SHANKAR PANDEY Vs. STATE OF BIHAR
|
August 28, 2006 |
|
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
|
September 25, 2006 |
|
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
|
February 25, 2006 |
|
PRABHAT RANJAN SINGH Vs. STATE OF BIHAR
|
September 1, 2006 |
|
PRABHU NATH SINGH Vs. STATE OF BIHAR
|
August 1, 2006 |
|
PRABIND KUMAR Vs. STATE OF BIHAR
|
November 29, 2006 |
|
PRADEEP LAL PODDAR Vs. STATE OF BIHAR
|
May 16, 2006 |
|
PRADEEP PIPE STORES Vs. STATE OF BIHAR
|
May 8, 2006 |
|
PRADEEP RAJAK Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY
|
November 15, 2006 |
|
PRAFULL KUMAR CHOUDHARY Vs. BIHAR SCHOOL EXAMINATION BOARD PATNA
|
August 23, 2006 |
|
PRAKASH CHAND SANCHETI Vs. UNION OF INDIA
|
February 1, 2006 |
|
PRAKASH CHANDRA GUPTA Vs. STATE OF BIHAR
|
March 2, 2006 |
|
PRAKASH CHANDRA YADAV Vs. STATE OF BIHAR
|
December 22, 2006 |
|
PRAKASH ROLLER FLOUR MILLS PVT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
|
August 23, 2006 |
|
PRAMILA SAHA Vs. STATE OF BIHAR
|
September 8, 2006 |
|
PRAMOD BHASHIN Vs. STATE OF BIHAR
|
November 23, 2006 |
|
PRAMOD KUMAR Vs. STATE OF BIHAR
|
December 8, 2006 |
|
PRAMOD KUMAR PANDEY Vs. STATE OF BIHAR
|
May 1, 2006 |
|
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
April 17, 2006 |
|
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
June 30, 2006 |
|
PRAMOD MALAKAR Vs. STATE OF BIHAR
|
May 15, 2006 |
|
PRAMOD SAH Vs. STATE OF BIHAR
|
November 17, 2006 |
|
PRAMOD SINGH Vs. STATE OF BIHAR
|
June 21, 2006 |
|
PRANAV KUMAR SINHA Vs. UNION OF INDIA
|
July 27, 2006 |
|
PRATIGYA A SOCIAL SERVICE ORGANISATION Vs. STATE OF BIHAR
|
August 8, 2006 |
|
PRAWESH KUMAR AGGARWAL Vs. STATE OF BIHAR
|
December 22, 2006 |
|
PREM CHANDRA MISHRA Vs. STATE OF BIHAR
|
December 8, 2006 |
|
PREM KUMAR SINHA Vs. STATE OF BIHAR
|
November 16, 2006 |
|
PREM LAL SINGH Vs. STATE OF BIHAR
|
September 20, 2006 |
|
PUNYA DEO MAHTO Vs. STATE OF BIHAR
|
July 25, 2006 |
|
PURNIMA PRASAD Vs. ORIENTAL INSURANCE CO LTD
|
May 23, 2006 |
|
PURUSHOTTAM DAS RASTOGI Vs. STATE OF BIHAR
|
September 12, 2006 |
|
PUSHPA DEVI Vs. STATE OF BIHAR
|
November 13, 2006 |
|
PUSPA DEVI AGRAWAL ALIAS PUSPA DEVI Vs. STATE OF BIHAR
|
August 24, 2006 |
|
QEYAMUDDIN ALIAS QUAMUDDIN MINA Vs. STATE OF BIHAR
|
May 8, 2006 |
|
QUAMRUDDIN Vs. VICE CHANCELLOR BHIM RAO
|
January 19, 2006 |
|
QUISAR KHAN VVARSI ALIAS MD KAISHAR KHAN Vs. SHAMIM AHMAD
|
August 22, 2006 |
|
RABINDRA NATH Vs. BIHAR STATE ELECTRICITY BOARD
|
September 15, 2006 |
|
RABINDRA NATH SHRIVASTAVA Vs. STATE OF BIHAR
|
April 17, 2006 |
|
RABINDRA NATH SINGH Vs. STATE OF BIHAR
|
December 4, 2006 |
|
RABINDRA NATH SINGH Vs. STATE OF BIHAR
|
September 27, 2006 |
|
RABINDRA SHARMA Vs. STATE OF BIHAR
|
January 3, 2006 |
|
RABINDRA THAKUR Vs. CHANDESHWAR THAKUR
|
January 18, 2006 |
|
RADHA DEVI Vs. MITHILESH THAKUR
|
January 18, 2006 |
|
RADHA MOHAN GOND Vs. STATE OF BIHAR
|
May 3, 2006 |
|
RADHE SHYAM RAI Vs. STATE OF BIHAR
|
November 8, 2006 |
|
RADHEY SHYAM PRASAD Vs. STATE OF BIHAR
|
April 28, 2006 |
|
RADHIKA PANDEY Vs. UNION OF INDIA
|
November 10, 2006 |
|
RAFIQUE AHMAD Vs. STATE OF BIHAR
|
May 18, 2006 |
|
RAGHUNATH YADAV @ RAGHUNATH AHIR Vs. STATE OF BIHAR
|
August 30, 2006 |
|
RAHIMA KHATOON Vs. STATE OF BIHAR
|
April 10, 2006 |
|
RAI CONSTRUCTION Vs. STATE OF BIHAR
|
November 10, 2006 |
|
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
|
July 24, 2006 |
|
RAJ KISHOR SINGH Vs. STATE OF BIHAR
|
January 20, 2006 |
|
RAJ KISHORE SINGH Vs. STATE OF BIHAR
|
September 1, 2006 |
|
RAJ KISHORE SINGH Vs. UNION OF INDIA
|
December 12, 2006 |
|
RAJ MANGAL RAM Vs. STATE OF BIHAR
|
September 20, 2006 |
|
RAJ MOHAMMAD ANSARI Vs. STATE OF BIHAR
|
December 22, 2006 |
|
RAJA RAM Vs. STATE OF BIHAR
|
November 2, 2006 |
|
RAJA RAM SINGH Vs. STATE OF BIHAR
|
August 2, 2006 |
|
RAJAN TIWARY Vs. UNION OF INDIA
|
June 23, 2006 |
|
RAJBANSH CHOUDHARY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
July 25, 2006 |
|
RAJEEV RANJAN ALIAS RAJEEV RANJAN PRIYADARSHI Vs. STATE OF BIHAR
|
May 16, 2006 |
|
RAJENDRA KAMTI Vs. LALIT NARAYAN MISHRA UNIVERSITY
|
May 10, 2006 |
|
RAJENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
July 4, 2006 |
|
RAJENDRA MISHRA Vs. STATE OF BIHAR
|
September 4, 2006 |
|
RAJENDRA PASWAN Vs. STATE OF BIHAR
|
October 17, 2006 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
September 25, 2006 |
|
RAJENDRA PRASAD SINGH ALIAS RAJENDRA SINGH Vs. STATE OF BIHAR
|
January 18, 2006 |
|
RAJENDRA RAI Vs. STATE OF BIHAR
|
April 3, 2006 |
|
RAJENDRA SAH Vs. STATE OF BIHAR
|
April 13, 2006 |
|
RAJENDRA SAW Vs. BIHAR STATE RELIGIOUS TRUST BOARD
|
March 7, 2006 |
|
RAJENDRA SINGH Vs. DRAUPADI DEVI
|
November 28, 2006 |
|
RAJENDRA YADAV Vs. STATE OF BIHAR
|
July 28, 2006 |
|
RAJESH KUMAR JHA Vs. BIHAR PUBLIC SERVICE COMMISSION
|
February 6, 2006 |
|
RAJESH KUMAR SINGH Vs. BHOLA KUMAR YADAV
|
December 5, 2006 |
|
RAJESH SAH Vs. STATE OF BIHAR
|
January 25, 2006 |
|
RAJESHWAR OJHA Vs. STATE OF BIHAR
|
March 22, 2006 |
|
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
June 26, 2006 |
|
RAJIV RANJAN PRASAD Vs. STATE OF BIHAR
|
September 12, 2006 |
|
RAJNEESH KUMAR Vs. STATE OF BIHAR
|
December 12, 2006 |
|
RAJNISH KUMAR ALIAS PAPPU KUMAR Vs. PANKAJ KUMAR SINGH
|
November 21, 2006 |
|
RAJNITI KUMAR SINGH Vs. STATE OF BIHAR
|
March 27, 2006 |
|
RAJU BHARATI Vs. STATE OF BIHAR
|
September 15, 2006 |
|
RAJU SAH Vs. STATE OF BIHAR
|
April 28, 2006 |
|
RAJWANT SINGH Vs. STATE OF BIHAR
|
November 15, 2006 |
|
RAKESH AGARWAL Vs. STATE OF BIHAR
|
November 30, 2006 |
|
RAKESH KUMAR SINGH ALIAS MUNNA KUMAR Vs. STATE OF BIHAR
|
March 28, 2006 |
|
RAM AUTAR MANDAL Vs. STATE OF BIHAR
|
November 6, 2006 |
|
RAM BACHAN SINGH Vs. BIHAR SCHOOL EXAM BOARD
|
July 11, 2006 |
|
RAM BACHAN TIWARI Vs. STATE OF BIHAR
|
August 10, 2006 |
|
RAM BAHADUR THAKUR Vs. STATE OF BIHAR
|
January 28, 2006 |
|
RAM BARAI SINGH & COMPANY Vs. STATE OF BIHAR
|
September 20, 2006 |
|
RAM BELASH PANDEY, AYUB, IDRIS, AZIM MURSALIN KHATOON @ MURSALIN BHULUR KHATOON Vs. STATE OF BIHAR
|
January 2, 2006 |
|
RAM BILASH PANDEY Vs. STATE OF BIHAR
|
November 2, 2006 |
|
RAM BILASH SINGH Vs. FOOD CORPORATION OF INDIA
|
January 17, 2006 |
|
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
November 16, 2006 |
|
RAM CHANDRA ROY Vs. BANKING OMBUDSMAN
|
August 22, 2006 |
|
RAM CHANDRA SAH Vs. STATE OF BIHAR
|
December 11, 2006 |
|
RAM DAYAL SINGH Vs. STATE OF BIHAR
|
April 26, 2006 |
|
RAM EKBAL CHAUDHARY Vs. STATE OF BIHAR
|
December 4, 2006 |
|
RAM EKBAL SAH & ORS. Vs. VIMAL KR. SINGH & ORS.
|
May 8, 2006 |
|
RAM EKBAL TIWARI Vs. STATE ELECTION COMMISSION
|
May 17, 2006 |
|
RAM EQBAL SINGH Vs. STATE OF BIHAR
|
January 5, 2006 |
|
RAM EQBAL SINGH Vs. STATE OF BIHAR
|
November 6, 2006 |
|
RAM KISHORE SINGH Vs. STATE OF BIHAR
|
May 18, 2006 |
|
RAM KRISHNA KUMAR Vs. TIRE STATE OF BIHAR
|
September 14, 2006 |
|
RAM KUMAR LAL Vs. STATE
|
February 15, 2006 |
|
RAM LAKSHAN SHARMA Vs. STATE OF BIHAR
|
May 9, 2006 |
|
RAM LOCHAN SHARAN Vs. BALMUKUND YADAV
|
July 24, 2006 |
|
RAM NARESH PRASAD SINGH Vs. STATE OF BIHAR
|
April 17, 2006 |
|
RAM NARESH SINGH Vs. STATE OF BIHAR
|
July 25, 2006 |
|
RAM NATH SINGH Vs. STATE OF BIHAR
|
August 29, 2006 |
|
RAM NIRBHAY SINGH Vs. STATE OF BIHAR
|
May 4, 2006 |
|
RAM PRATAP RAI Vs. STATE OF BIHAR
|
January 4, 2006 |
|
RAM PRATAP SINGH Vs. STATE OF BIHAR
|
October 12, 2006 |
|
RAM PRAVESH PRASAD Vs. STATE OF BIHAR
|
September 22, 2006 |
|
RAM PRIT MAHTO Vs. STATE OF BIHAR
|
January 6, 2006 |
|
RAM PRIT RAO Vs. STATE OF BIHAR
|
February 6, 2006 |
|
RAM PUKAR RAY Vs. STATE OF BIHAR
|
November 1, 2006 |
|
RAM PUKAR SAH Vs. STATE OF BIHAR
|
July 12, 2006 |
|
RAM RAJ DAS CHELLA Vs. MAHANTH NARESH DAS
|
November 2, 2006 |
|
RAM RAJI SINGH` Vs. STATE OF BIHAR
|
February 17, 2006 |
|
RAM SAGAR PATHAK Vs. STATE OF BIHAR
|
April 21, 2006 |
|
RAM SAKAL SINGH; SANJAY SINGH @ BHUTELI SINGH Vs. STATE OF BIHAR
|
February 21, 2006 |
|
RAM SEWAK MAHTON Vs. STATE OF BIHAR
|
June 23, 2006 |
|
RAM SEWAK RANA Vs. STATE OF BIHAR
|
April 21, 2006 |
|
RAM SHARMA Vs. STATE OF BIHAR
|
December 13, 2006 |
|
RAM SINGARI DEVI Vs. GOVIND THAKUR
|
May 2, 2006 |
|
RAM SINGHASAN SINGH Vs. STATE OF BIHAR
|
September 25, 2006 |
|
RAM SINGHASAN SINGH Vs. STATE OF BIHAR
|
November 10, 2006 |
|
RAM SUNDAR PRASAD SINGH Vs. UNION OF INDIA
|
November 1, 2006 |
|
RAM SWARUP SINGH Vs. STATE OF BIHAR
|
June 23, 2006 |
|
RAM TAPESHWAR SAH Vs. STATE OF BIHAR
|
July 13, 2006 |
|
RAM VILAS LAL HANS Vs. STATE OF BIHAR
|
January 6, 2006 |
|
RAM YATAN PRASAD Vs. STATE OF BIHAR
|
November 3, 2006 |
|
RAMA AWTAR SWARNKAR ALIAS RAM AWTAR PD SWARANKAR Vs. STATE OF BIHAR
|
March 31, 2006 |
|
RAMA DEVI Vs. GANGA RAM YADAV
|
August 17, 2006 |
|
RAMA SHANKAR RAM Vs. STATE OF BIHAR
|
June 12, 2006 |
|
RAMADHAR CHAUDHARY Vs. DULHIN INDRAPARI DEVI
|
October 31, 2006 |
|
RAMADHAR SHARMA Vs. STATE OF BIHAR
|
July 27, 2006 |
|
RAMADHAR THAKUR Vs. STATE OF BIHAR
|
February 15, 2006 |
|
RAMAKANT SINGH Vs. STATE OF BIHAR
|
August 23, 2006 |
|
RAMANAND KUMAR Vs. STATE OF BIHAR
|
May 4, 2006 |
|
RAMANUJ SINGH Vs. STATE OF BIHAR
|
December 14, 2006 |
|
RAMASHRAY SINGH Vs. BALMIKI PD SINGH
|
December 18, 2006 |
|
RAMAYANI DEVI Vs. STATE OF BIHAR
|
March 22, 2006 |
|
RAMBILASH PATHAK Vs. STATE OF BIHAR
|
April 21, 2006 |
|
RAMCHANDRA MANDAL Vs. VAIDYANATH KHANDELWAL PATWA
|
March 8, 2006 |
|
RAMCHANDRA SINGH Vs. UNION OF INDIA
|
March 8, 2006 |
|
RAMESH CHANDRA PANDEY Vs. STATE OF BIHAR
|
October 31, 2006 |
|
RAMESH CHANDRA PANDEY ALIAS PHOOLAN Vs. STATE OF BIHAR
|
April 27, 2006 |
|
RAMESH CHOUBEY Vs. DULARI KURE
|
July 3, 2006 |
|
RAMESH KUMAR JHA Vs. NETRAYANI JHA
|
July 11, 2006 |
|
RAMESH PRASAD SINGH Vs. STATE OF BIHAR
|
November 29, 2006 |
|
RAMESH SINGH @ GOLKI SINGH Vs. STATE OF BIHAR
|
March 22, 2006 |
|
RAMESH SINGH YADAV Vs. STATE OF BIHAR
|
April 22, 2006 |
|
RAMESHWAR RAI Vs. GOPALJEE SAHU
|
July 5, 2006 |
|
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
August 21, 2006 |
|
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
March 20, 2006 |
|
RAMESHWARA JUTE MILLS Vs. STATE OF BIHAR
|
November 23, 2006 |
|
RAMJEE PRASAD SINGH Vs. IN THE HIGH COURT OF JUDICATURE AT PATNA
|
January 16, 2006 |
|
RAMJI SINGH Vs. STATE OF BIHAR
|
January 2, 2006 |
|
RAMKALI DEVI Vs. STATE OF BIHAR
|
September 13, 2006 |
|
RAN VIJAY KUMAR Vs. STATE OF BIHAR
|
June 21, 2006 |
|
RANA ABHAI SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA
|
April 5, 2006 |
|
RANA BAHADUR SINGH Vs. STATE OF BIHAR
|
October 11, 2006 |
|
RANAJEE SINGH Vs. STATE OF BIHAR
|
January 30, 2006 |
|
RANJEET KUMAR Vs. V C J P UNIVERSITY
|
January 12, 2006 |
|
RANJEET RAI Vs. STATE OF BIHAR
|
May 5, 2006 |
|
RANJIT AGRAWAL ALIAS TINKU MARWARI Vs. STATE OF BIHAR
|
March 22, 2006 |
|
RANJIT SINGH Vs. STATE OF BIHAR
|
April 26, 2006 |
|
RANJIT SINGHA Vs. GHULAM RABBANI ALIAS GULAMAHMAD
|
August 22, 2006 |
|
RANVIR KUMAR THAKUR Vs. STATE OF BIHAR
|
August 21, 2006 |
|
RANVIR KUMAR THAKUR Vs. STATE OF BIHAR
|
August 1, 2006 |
|
RAS BIHARI RAI Vs. STATE OF BIHAR
|
June 19, 2006 |
|
RAS BIHARI SINGH Vs. STATE OF BIHAR
|
January 4, 2006 |
|
RAS BIHARI YADAV Vs. STATE OF BIHAR
|
October 16, 2006 |
|
RASHMI DEVI Vs. MADHURI DEVI ALIAS PRAMILA DEVI
|
July 3, 2006 |
|
RATAN KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
November 27, 2006 |
|
RATAN KUMAR SHARMA Vs. STATE OF BIHAR
|
June 23, 2006 |
|
RATAN MALA DEVI Vs. STATE OF BIHAR
|
November 28, 2006 |
|
RATAN PRABHA Vs. STATE OF BIHAR
|
February 14, 2006 |
|
RAVI SHANKAR KUMAR Vs. STATE OF BIHAR
|
February 8, 2006 |
|
RAVINDRA GIRIYAGHEY Vs. STATE OF BIHAR
|
August 30, 2006 |
|
RAVINDRA KUMAR Vs. STATE OF BIHAR
|
January 30, 2006 |
|
RAVINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
September 5, 2006 |
|
RAVINDRA NATH Vs. STATE OF BIHAR
|
December 7, 2006 |
|
RAVINDRA SINGH Vs. STATE OF BIHAR
|
November 28, 2006 |
|
RAZIA KHATOON Vs. SHAHUNUS
|
July 11, 2006 |
|
REKHA KUMARI Vs. STATE OF BIHAR
|
November 6, 2006 |
|
RENU DEVI Vs. MAHENDRA SINGH
|
May 1, 2006 |
|
RENU KUMARI Vs. UNION OF INDIA
|
July 20, 2006 |
|
RENU KUMARI Vs. STATE OF BIHAR
|
February 7, 2006 |
|
RESERVE BANK OF INDIA Vs. HELIOS FINANCE AND INVESTMENT LTD
|
December 21, 2006 |
|
RIJHAN RAI Vs. JAIMANGAL SAH
|
June 29, 2006 |
|
RISHIDEO OJHA Vs. STATE OF BIHAR
|
September 25, 2006 |
|
RISHISHWAR PRASAD Vs. STATE OF BIHAR
|
November 8, 2006 |
|
RIT LAL KHATWAY Vs. STATE OF BIHAR
|
December 1, 2006 |
|
RITA SINGH Vs. STATE OF BIHAR
|
November 10, 2006 |
|
ROHIT YADAV Vs. STATE OF BIHAR
|
October 17, 2006 |
|
RUBI DEVI Vs. STATE OF BIHAR
|
November 28, 2006 |
|
RUBI KHATOON Vs. STATE OF BIHAR
|
November 10, 2006 |
|
S L KARN Vs. STATE OF BIHAR
|
December 7, 2006 |
|
S N UPADHYAY Vs. STATE OF BIHAR
|
July 3, 2006 |
|
S R CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 17, 2006 |
|
SABIR HUSSAIN ALIAS MIAN Vs. STATE OF BIHAR
|
February 1, 2006 |
|
SACHIDA NAND MISHRA Vs. VISHWANATH MISHRA
|
May 2, 2006 |
|
SAFIQUE Vs. MANAS KUMAR MUKHERJEE
|
December 21, 2006 |
|
SAHNAZ BEGUM Vs. STATE OF BIHAR
|
August 23, 2006 |
|
SAJJAN KUMAR PASWAN Vs. UNION OF INDIA
|
November 7, 2006 |
|
SAKAL DEEP SINGH Vs. UNION OF INDIA
|
October 19, 2006 |
|
SAKUNTALA DEVI Vs. HARDEO RAI
|
November 16, 2006 |
|
SALASAR COAL SERVICES Vs. MAA GAYATRI COKE INDUSTRIES PVT LTD
|
January 25, 2006 |
|
SALLO SINGH Vs. STATE OF BIHAR
|
October 10, 2006 |
|
SALSON LIQUOR PVT LTD Vs. STATE OF BIHAR
|
June 28, 2006 |
|
SAMPATI DEVI Vs. GANGA DEVI
|
March 22, 2006 |
|
SANDHYA MANDAL Vs. STATE OF BIHAR
|
April 18, 2006 |
|
SANGEETA DEVI Vs. STATE OF BIHAR
|
June 19, 2006 |
|
SANJAY KUMAR Vs. VERSUS STATE OF BIHAR
|
March 22, 2006 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
April 19, 2006 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
May 4, 2006 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
October 30, 2006 |
|
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 1, 2006 |
|
SANJAY KUMAR SINGH Vs. UNION OF INDIA
|
September 5, 2006 |
|
SANJAY KUMAR SINHA Vs. MANIULATA SINHA
|
August 2, 2006 |
|
SANJAY KUMAR VERMA Vs. STATE OF BIHAR
|
March 22, 2006 |
|
SANJAY RAI Vs. STATE OF BIHAR
|
December 21, 2006 |
|
SANJAY YADAV Vs. STATE OF BIHAR
|
January 25, 2006 |
|
SANJEEV KUMAR DWIVEDI Vs. STATE OF BIHAR
|
November 9, 2006 |
|
SANJIV KUMAR CHANDHARIYAVI Vs. STATE OF BIHAR
|
July 31, 2006 |
|
SANJIV RANJAN Vs. STATE OF BIHAR
|
September 19, 2006 |
|
SANJU KUMAR SINGH Vs. SURAJ KUMAR
|
November 28, 2006 |
|
SANT SHEVAK PRASAD SINHA Vs. STATE OF BIHAR
|
October 19, 2006 |
|
SANTOSH KUMAR SAH Vs. UNION OF INDIA
|
September 21, 2006 |
|
SANTOSH KUMAR VERMA Vs. BASANTI DEVI
|
December 11, 2006 |
|
SANTOSH PRASAD ALIAS SANTOSH KUMAR Vs. STATE OF BIHAR
|
May 19, 2006 |
|
SARAFAT MIAN; RAJU MIAN Vs. STATE OF BIHAR
|
December 6, 2006 |
|
SARBA PASWAN Vs. STATE OF BIHAR
|
June 30, 2006 |
|
SARDAR JAI SINGH CHAWALA Vs. RAKSAKHI DEVI
|
January 3, 2006 |
|
SARDAR JAI SINGH CHAWLA Vs. RAMSAKHI DEVI
|
January 30, 2006 |
|
SARIFA DEVI Vs. ANNA KHATOON
|
October 12, 2006 |
|
SAROJ SINHA Vs. STATE OF BIHAR
|
October 30, 2006 |
|
SARSWATI DEVI Vs. STATE OF BIHAR
|
January 2, 2006 |
|
SARSWATI DEVI Vs. STATE OF PUNJAB AND ORS.
|
January 2, 2006 |
|
SARYU LALL Vs. STATE OF BIHAR
|
July 24, 2006 |
|
SASHI ARTS PROMOTION CHARITABLE TRUST Vs. STATE OF BIHAR
|
June 8, 2006 |
|
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
|
September 5, 2006 |
|
SATISH KUMAR Vs. STATE OF BIHAR
|
June 26, 2006 |
|
SATISH KUMAR SINGH Vs. STATE OF BIHAR
|
April 25, 2006 |
|
SATISH MISHRA Vs. STATE OF BIHAR
|
November 27, 2006 |
|
SATISH SRIVASTAVA Vs. STATE OF BIHAR
|
October 10, 2006 |
|
SATTAR Vs. STATE OF BIHAR
|
May 12, 2006 |
|
SATYA BHAMA CHAUDHARAIN Vs. STATE OF BIHAR
|
April 26, 2006 |
|
SATYA NARAYAN PASWAN Vs. STATE OF BIHAR
|
July 11, 2006 |
|
SATYENDRA KUMAR CONSTRUCTION PVT LIMITED Vs. STATE OF BIHAR
|
August 7, 2006 |
|
SATYENDRA KUMAR GUPTA Vs. STATE OF BIHAR
|
September 14, 2006 |
|
SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
July 26, 2006 |
|
SATYENDRA NARAYAN ROY Vs. UNION OF INDIA
|
April 12, 2006 |
|
SATYENDRA SHARMA AND SURENDRA Vs. STATE OF BIHAR
|
October 11, 2006 |
|
SATYENDRA SINHA Vs. STATE OF BIHAR
|
February 2, 2006 |
|
SAVITA KUMARI Vs. STATE OF BIHAR
|
April 20, 2006 |
|
SAVITRI DEVI Vs. RAJO DEVI
|
July 12, 2006 |
|
SAVITRI PANDEY Vs. ASHARFI RAI
|
March 22, 2006 |
|
SAWARMAN TULSAYAN Vs. STATE OF BIHAR
|
March 3, 2006 |
|
SAYED HASIBUDDIN Vs. SYED MD AKRAM HUSSAH
|
July 4, 2006 |
|
SAYED JIYAULLAH Vs. MUNESHWAR CHAUHAN
|
July 11, 2006 |
|
SCI INDIA LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
June 27, 2006 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. STATE OF BIHAR
|
January 31, 2006 |
|
SETH CHOUDHARY Vs. STATE OF BIHAR
|
November 7, 2006 |
|
SHAHI CONSTRUCTION COMPANY Vs. STATE OF BIHAR
|
August 7, 2006 |
|
SHAHZAD ANSARI Vs. STATE OF BIHAR
|
February 20, 2006 |
|
SHAIL DEVI Vs. STATE OF BIHAR
|
December 4, 2006 |
|
SHAIL SINGH Vs. STATE OF BIHAR
|
May 2, 2006 |
|
SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
April 26, 2006 |
|
SHAILENDRA KUMAR VERMA @ SHAILENDRA PRASAD Vs. STATE OF BIHAR
|
November 30, 2006 |
|
SHAILENDRA NATH Vs. STATE BANK OF INDIA
|
May 4, 2006 |
|
SHAILESH KUMAR Vs. STATE OF BIHAR
|
January 5, 2006 |
|
SHALIGRAM PRASAD Vs. STATE OF BIHAR
|
February 17, 2006 |
|
SHAMBHU PRASAD Vs. UNION OF INDIA
|
September 8, 2006 |
|
SHAMS ANWAR ALIAS GUDDU Vs. STATE OF BIHAR
|
May 16, 2006 |
|
SHANKAR DYAL VERMA Vs. RAJANI KANT @ GUDDU
|
November 9, 2006 |
|
SHANKAR PODDAR Vs. STATE OF BIHAR
|
November 24, 2006 |
|
SHANKAR SAH Vs. STATE OF BIHAR
|
November 3, 2006 |
|
SHANKAR SINGH Vs. STATE OF BIHAR
|
September 4, 2006 |
|
SHANTI DEVI Vs. BASMATTI DEVI
|
January 24, 2006 |
|
SHANU FILMS Vs. STATE OF BIHAR
|
November 27, 2006 |
|
SHARAVAN KUMAR Vs. STATE OF BIHAR
|
September 14, 2006 |
|
SHARDA CONSTRUCTION Vs. EAST CENTRAL RAILWAY (CONSTRUCTION ORGANISATION)
|
November 13, 2006 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
December 22, 2006 |
|
SHARDA DEVI Vs. SANTOSH KUMAR SINHA
|
July 4, 2006 |
|
SHARDA NAND SINHA Vs. STATE OF BIHAR
|
July 13, 2006 |
|
SHARMA THAKUR Vs. STATE OF BIHAR
|
March 22, 2006 |
|
SHARMA THAKUR Vs. STATE OF BIHAR
|
March 28, 2006 |
|
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
|
March 10, 2006 |
|
SHASHI KAPOOR PASWAN Vs. STATE OF BIHAR
|
November 3, 2006 |
|
SHASHI RANJAN KUMAR Vs. STATE OF BIHAR
|
November 27, 2006 |
|
SHEELA KUMARI SINHA Vs. STATE OF BIHAR
|
July 13, 2006 |
|
SHEIKH GANAURI Vs. NESAR AHMAD
|
April 21, 2006 |
|
SHEKH DARUD Vs. STATE OF BIHAR
|
May 19, 2006 |
|
SHEO CHANDRA RAM Vs. STATE OF BIHAR
|
May 18, 2006 |
|
SHEO PRASAD SAH Vs. STATE OF BIHAR
|
November 27, 2006 |
|
SHEO PRASAD SINGH Vs. STATE OF BIHAR
|
September 12, 2006 |
|
SHEO RANJAN PRASAD Vs. STATE OF BIHAR
|
November 28, 2006 |
|
SHEO RATAN MAHTO Vs. STATE OF BIHAR
|
May 18, 2006 |
|
SHEONATH SAH Vs. STATE OF BIHAR
|
May 8, 2006 |
|
SHESH NARAYAN SINGH Vs. STATE OF BIHAR
|
May 5, 2006 |
|
SHILA DEVI Vs. RAGHUNATH THAKUR
|
March 22, 2006 |
|
SHILA DEVI Vs. MUNNA RAI
|
August 31, 2006 |
|
SHITAL SINGH Vs. STATE OF BIHAR
|
November 14, 2006 |
|
SHIV KUMARI DEVI Vs. BIRENDRA SINGH
|
April 10, 2006 |
|
SHIV SAHAY VERMA Vs. STATE OF BIHAR
|
September 25, 2006 |
|
SHIVA KANT THAKUR Vs. STATE OF BIHAR
|
January 4, 2006 |
|
SHIVAM AQUA INDUSTRIES PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
November 13, 2006 |
|
SHIVDANI SINGH ALIAS SHEO DANI SINGH Vs. GULJAR SINGH
|
March 30, 2006 |
|
SHIVENDRA PRAKASH RANWAL ALIAS BUNTUN Vs. RAM NANDAN PRASAD
|
April 25, 2006 |
|
SHIVNATH CHOUDHARY Vs. STATE OF BIHAR
|
November 21, 2006 |
|
SHOBHA COIR FOAM PVT LTD Vs. STATE OF BIHAR
|
April 18, 2006 |
|
SHREE MARUTI STEELS Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 17, 2006 |
|
SHREE NARAYAN Vs. MAHENDRA PRASAD YADAV
|
March 21, 2006 |
|
SHREE RAM SWERA CENTRE Vs. STATE OF BIHAR
|
November 3, 2006 |
|
SHRI NIAWAH SINGH Vs. CHANDRADEO SINGH
|
June 27, 2006 |
|
SHRIMATI MEERA Vs. STATE OF BIHAR
|
February 2, 2006 |
|
SHRIRAM RAI Vs. STATE OF BIHAR
|
January 2, 2006 |
|
SHRUTI ENTERPRISES LTD Vs. STATE OF BIHAR
|
January 18, 2006 |
|
SHUBHENDU NATH TEWARY ALIAS SHUBENDU Vs. STATE OF BIHAR
|
September 27, 2006 |
|
SHUSHMA PANDEY Vs. STATE OF BIHAR
|
February 21, 2006 |
|
SHYAM KISHORE SINGH Vs. STATE OF BIHAR
|
November 13, 2006 |
|
SHYAM NANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
October 10, 2006 |
|
SHYAM NANDAN SINGH Vs. STATE OF BIHAR
|
November 24, 2006 |
|
SHYAM SUNDAR PRASAD SRIVASTAVA ALIAS MADAN JEE Vs. STATE OF BIHAR
|
March 22, 2006 |
|
SHYAM SUNDAR SHARMA Vs. STATE OF BIHAR
|
October 11, 2006 |
|
SHYAM SUNDAR SINHA Vs. STATE OF BIHAR
|
July 14, 2006 |
|
SIDHARTH Vs. STATE OF BIHAR
|
February 16, 2006 |
|
SIDHARTH CONSTRUCTION AND TRADING PRIVATE LIMITED Vs. THE UNION OF INDIA & ORS.
|
November 22, 2006 |
|
SIDHARTH CONSTRUCTION TRADING PVT LIMITED Vs. UNION OF INDIA
|
March 1, 2006 |
|
SIDHNATH PRASAD Vs. STATE OF BIHAR
|
January 25, 2006 |
|
SIKANDAR ROY Vs. STATE OF BIHAR
|
December 21, 2006 |
|
SINGH CATERERS AND VENDORS Vs. RAILWAY BOARD
|
February 21, 2006 |
|
SITA FLOUR MILLS LTD. Vs. STATE OF BIHAR
|
October 13, 2006 |
|
SITA RAM PANDIT Vs. STATE OF BIHAR
|
November 15, 2006 |
|
SIYA RAJBANSHI Vs. STATE OF BIHAR
|
February 14, 2006 |
|
SK GAYASUDDIN ALIAS SK BHULAN Vs. STATE OF BIHAR
|
November 17, 2006 |
|
SMITA PRIYADARSHINI Vs. STATE OF BIHAR
|
August 9, 2006 |
|
SNEHLATA GUPTA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
June 26, 2006 |
|
SOMESHWAR LAL Vs. RESERVE BANK OF INDIA
|
January 31, 2006 |
|
SONE LAI PASWAN Vs. STATE OF BIHAR
|
September 18, 2006 |
|
SONE LAL RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIHAR
|
February 7, 2006 |
|
SONE LAL YADAV Vs. STATE OF BIHAR
|
October 19, 2006 |
|
SONE LAL YADAV Vs. STATE OF BIHAR
|
September 20, 2006 |
|
SONI @ SONU LOHAR Vs. STATE OF BIHAR
|
December 12, 2006 |
|
SONIA BANGLES STORE Vs. STATE OF BIHAR
|
August 31, 2006 |
|
SRI KRISHNA KUMAR YADAV Vs. STATE OF BIHAR
|
December 4, 2006 |
|
STATE Vs. KAMLA PRASAD
|
May 1, 2006 |
|
STATE BANK OF INDIA Vs. KAPILESHWAR SAHAY
|
November 7, 2006 |
|
STATE OF BIHAR Vs. BASHIR MIAN
|
May 4, 2006 |
|
STATE OF BIHAR Vs. RANJANA SINHA
|
April 18, 2006 |
|
STATE OF BIHAR Vs. KAPILDEO VISHKARMA
|
April 19, 2006 |
|
STATE OF BIHAR Vs. KAPILDEO VISHKARMA
|
April 20, 2006 |
|
STATE OF BIHAR Vs. SHAKTI TUBES LIMITED
|
February 20, 2006 |
|
STATE OF BIHAR Vs. SHAKTI TUBES LTD
|
February 23, 2006 |
|
STATE OF BIHAR Vs. USHA DEVI
|
March 24, 2006 |
|
STATE OF BIHAR Vs. ANITA KUMARI
|
November 22, 2006 |
|
STATE OF BIHAR Vs. BINDESHWARI PRASAD SINGH
|
October 18, 2006 |
|
STATE OF BIHAR Vs. BIHAR RAJYA ANKECHAK SANGH
|
November 1, 2006 |
|
STATE OF BIHAR Vs. ANIL KUMAR
|
November 9, 2006 |
|
STATE OF BIHAR Vs. SANJECT RAI
|
September 26, 2006 |
|
STATE OF BIHAR Vs. RAJ KUMAR MAHTO
|
September 11, 2006 |
|
STATE OF BIHAR Vs. FOUR STAR PICTURE PALACE
|
August 23, 2006 |
|
STATE OF BIHAR Vs. PARWATI ROY
|
August 8, 2006 |
|
STATE OF BIHAR Vs. RAJIV KUMAR ALIAS RAJIV MAHTO
|
June 26, 2006 |
|
STATE OF BIHAR Vs. PURENDRA SULAN KIT
|
June 26, 2006 |
|
STATE OF BIHAR Vs. HARE RAM PRASAD
|
June 27, 2006 |
|
STATE OF BIHAR Vs. KRISHNA KANT PRASAD
|
June 19, 2006 |
|
STATE OF BIHAR Vs. BALESHWAR KUMAR RAVI
|
July 26, 2006 |
|
STATE OF BIHAR Vs. SURAJ SINGH ALIAS SURAJ BHAN SINGH
|
July 26, 2006 |
|
STATE OF BIHAR Vs. MAHENDRA YADAV ICONDEMNED PRISONER/ STATE OF BIHAR
|
December 8, 2006 |
|
STATE OF BIHAR Vs. RAM HARSH DAS
|
November 22, 2006 |
|
STATE OF BIHAR Vs. BIPIN PRASAD SINGH
|
November 22, 2006 |
|
STATE OF BIHAR Vs. RAM LAKSHAN SHARMA
|
October 17, 2006 |
|
STATE OF BIHAR Vs. RAM SAROWAR PRASAD SINGH
|
August 31, 2006 |
|
STATE OF BIHAR Vs. VISHNU SUGAR MILLS LTD.
|
November 2, 2006 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF BIHAR
|
July 28, 2006 |
|
SUBHADRA DEVI Vs. STATE OF BIHAR
|
May 8, 2006 |
|
SUBHAN MIAN Vs. STATE OF BIHAR
|
January 19, 2006 |
|
SUBHASH CHANDRA SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
|
January 23, 2006 |
|
SUBODH KUMAR SINGH Vs. STATE OF BIHAR
|
July 27, 2006 |
|
SUCHITA CHAUDHARY Vs. STATE OF BIHAR
|
September 13, 2006 |
|
SUDARSHAN RAM Vs. STATE OF BIHAR
|
May 4, 2006 |
|
SUDHAKAR SINGH Vs. UNION OF INDIA
|
September 26, 2006 |
|
SUDHANSHU BHUSHAN RAM Vs. STATE OF BIHAR
|
December 15, 2006 |
|
SUDHIR KUMAR SINHA @ SUDHIR PRASAD SINHA Vs. STATE OF BIHAR
|
December 15, 2006 |
|
SUDHIR KUMAR THAKUR Vs. SAHEB MANDAL
|
January 31, 2006 |
|
SUDHIR PRASAD SINGH Vs. STATE OF BIHAR
|
June 26, 2006 |
|
SUDHIR PRASAD SINGH Vs. STATE OF BIHAR AND RAJENDRA
|
June 22, 2006 |
|
SUJIT KUMAR JHA ALIAS SUJIT JHA Vs. STATE OF BIHAR
|
February 6, 2006 |
|
SUKHDEO PASWAN Vs. UNITED INDIA INSURANCE CO LTD
|
February 1, 2006 |
|
SULO THAKUR Vs. STATE OF BIHAR
|
August 30, 2006 |
|
SUMITRA DEVI Vs. MOTI LAI
|
June 26, 2006 |
|
SUNDAR LAL Vs. STATE OF BIHAR
|
December 12, 2006 |
|
SUNDARI DEVI Vs. DILIP KUMAR SINGH
|
April 26, 2006 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
October 13, 2006 |
|
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
April 20, 2006 |
|
SUNIL MAHTO Vs. STATE OF BIHAR
|
December 20, 2006 |
|
SUNITA KUMARI Vs. STATE OF BIHAR
|
January 3, 2006 |
|
SUNITHAROY CHOUDHARY Vs. JAGESHWAR CHOUDHARY
|
May 11, 2006 |
|
SURAJ SINGH Vs. STATE OF BIHAR
|
April 27, 2006 |
|
SURAJ SINGH Vs. STATE OF BIHAR
|
September 13, 2006 |
|
SURAJDEO BHARTI Vs. BISHWANATH SAH
|
September 14, 2006 |
|
SURANG LAI YADAV Vs. STATE OF BIHAR
|
November 23, 2006 |
|
SURENDRA CHOUDHARY Vs. STATE OF BIHAR
|
August 25, 2006 |
|
SURENDRA CHOUDHARY Vs. STATE OF BIHAR
|
January 25, 2006 |
|
SURENDRA KUMAR Vs. STATE OF BIHAR
|
January 23, 2006 |
|
SURENDRA PRASAD Vs. STATE OF BIHAR
|
February 10, 2006 |
|
SURENDRA PRASAD DUBEY Vs. STATE OF BIHAR
|
January 4, 2006 |
|
SURENDRA PRASAD SAH Vs. VAISHALI KSHETRIYA GRAMIN
|
August 19, 2006 |
|
SURENDRA PRASAD SAH Vs. VEISHALI KSHETRIYA GRAMIN BANK
|
August 9, 2006 |
|
SURENDRA RAM, MUNNU RAM ALIAS, MUNNA RAM, NARAYAN RAM Vs. STATE OF BIHAR
|
December 8, 2006 |
|
SURENDRA RAUT, SHYAM SUNDER RAUT, SIDESHWAR RAUT, BALESHWAR RAUT Vs. STATE OF BIHAR
|
December 11, 2006 |
|
SURENDRA SINGH ALIAS SURENDRA PRASAD SINGH Vs. RADHE KRISHNA SINGH
|
May 2, 2006 |
|
SURESH KUMAR Vs. STATE OF BIHAR
|
July 14, 2006 |
|
SURESH KUMAR @ SURESH SINGH Vs. UNION OF INDIA
|
November 28, 2006 |
|
SURESH PAL Vs. STATE OF BIHAR
|
December 18, 2006 |
|
SURESH PRASAD Vs. STATE OF BIHAR
|
October 9, 2006 |
|
SURESH PRASAD KUSWAHA Vs. STATE OF BIHAR
|
February 16, 2006 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
March 30, 2006 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
August 19, 2006 |
|
SURESH YADAV Vs. STATE OF BIHAR
|
August 29, 2006 |
|
SURESHWAR RAM Vs. STATE OF BIHAR
|
November 13, 2006 |
|
SURYA BANSH SINGH Vs. STATE OF BIHAR
|
June 23, 2006 |
|
SURYA ENTERPRISES Vs. STATE OF BIHAR
|
November 7, 2006 |
|
SURYA NARAIN TIWARY Vs. STATE OF BIHAR
|
March 22, 2006 |
|
SURYA NATH SINGH Vs. STATE OF BIHAR
|
March 30, 2006 |
|
SURYADEV PANDEY Vs. STATE OF BIHAR
|
January 21, 2006 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
December 8, 2006 |
|
SUSHIL KUMAR SINHA Vs. BIHAR STATE FINANCE CORPORATION
|
December 1, 2006 |
|
SUSHIL SINGH Vs. STATE OF BIHAR
|
March 30, 2006 |
|
SWAMI MADHWASHRAMJI MAHARAJ ALIAS SWAMI MADHWASHRAM Vs. STATE OF BIHAR
|
February 17, 2006 |
|
SYED IMTEYAZ HUSSAIN Vs. BANK OF BARODA
|
October 10, 2006 |
|
T K SINHA Vs. REGISTRAR OF COMPANIES
|
May 16, 2006 |
|
TARA DEVI Vs. NATIONAL INSURANCE CO
|
December 11, 2006 |
|
TARAK NATH SINGH D Vs. DEENA NATH SINGH
|
January 10, 2006 |
|
TARKESHWAR SINGH Vs. STATE OF BIHAR
|
December 11, 2006 |
|
TARKESHWAR UPADHYAY Vs. STATE OF BIHAR
|
November 29, 2006 |
|
TATA IRON AND STEEL COMPANY Vs. STATE OF BIHAR
|
November 10, 2006 |
|
THE STATE OF BIHAR Vs. BALESHWAR KUMAR RAVI AND OTHERS
|
July 26, 2006 |
|
TINKU KUMAR Vs. STATE OF BIHAR
|
December 1, 2006 |
|
TIRTH RAJ HIM&APOSAT-SINGKA Vs. STATE OF BIHAR
|
December 13, 2006 |
|
TRILOK CHAND JAIN Vs. AZIMUDDIN
|
May 5, 2006 |
|
TRIMURTI CONSTRUCTION Vs. STATE OF BIHAR
|
November 23, 2006 |
|
TRIPURARI SHARAN SINGH Vs. STATE OF BIHAR
|
January 12, 2006 |
|
TULSI DAS TIWARY Vs. STATE OF BIHAR
|
July 27, 2006 |
|
TULSI KENDU Vs. PRAHALAD SUKULA
|
June 20, 2006 |
|
TUNTUN DAS Vs. UNION OF INDIA
|
September 7, 2006 |
|
UCHIT BHAI PATEL Vs. STATE OF BIHAR
|
April 12, 2006 |
|
UDAI NARAIN SINGH Vs. STATE OF BIHAR
|
August 2, 2006 |
|
UDAI NARAYAN RAI Vs. STATE OF BIHAR
|
January 3, 2006 |
|
UDAY SINGH @ UDAY SHANKAR Vs. STATE OF BIHAR
|
August 24, 2006 |
|
UMA KUMARI Vs. STATE OF BIHAR
|
February 10, 2006 |
|
UMA SHANKAR CHOUBEY Vs. STATE OF BIHAR
|
June 22, 2006 |
|
UMA SHANKAR MISHRA Vs. PRADEEP SINGH
|
July 25, 2006 |
|
UMA SHANKAR PANDEY Vs. STATE OF BIHAR
|
January 18, 2006 |
|
UMA SHANKAR SAH Vs. STATE OF BIHAR
|
June 23, 2006 |
|
UMA SHANKAR SINGH Vs. STATE OF BIHAR
|
November 29, 2006 |
|
UMA SHANKAR SINGH ALIAS SHIVJI SINGH Vs. STATE OF BIHAR
|
December 13, 2006 |
|
UMA SHARAN SINGH Vs. BIHARI LAL
|
July 3, 2006 |
|
UMESH CHANDRA KARAN Vs. SHANIL KUMARI DEVI
|
August 19, 2006 |
|
UMESH MISHRA Vs. STATE OF BIHAR
|
June 22, 2006 |
|
UMESH PRASAD YADAV Vs. STATE OF BIHAR
|
April 18, 2006 |
|
UMESH RAI Vs. STATE OF BIHAR
|
December 11, 2006 |
|
UMESH SINGH Vs. STATE OF BIHAR
|
November 23, 2006 |
|
UMESHKANT PATHAK Vs. STATE OF BIHAR
|
August 2, 2006 |
|
UNION OF INDIA Vs. PRAKASH KUMAR GAJRE
|
July 28, 2006 |
|
UNION OF INDIA Vs. CENTRAL ADMN TRIBUNAL
|
July 20, 2006 |
|
UNION OF INDIA Vs. SINGESHWAR SINGH
|
May 8, 2006 |
|
UNION OF INDIA Vs. NAGENDRA CHOWDHURY
|
May 11, 2006 |
|
UNION OF INDIA Vs. AMAR NATH RAY
|
January 4, 2006 |
|
UNION OF INDIA Vs. DAYA NAND THAKUR
|
January 3, 2006 |
|
UNION OF INDIA Vs. KAMALENDU SHUKLA ALIAS KAMRENDRA SHUKLA
|
April 3, 2006 |
|
UNION OF INDIA Vs. HARPAL DAS MADHYANI
|
December 4, 2006 |
|
UNION OFINDIA Vs. SAHAB DAYAL
|
January 13, 2006 |
|
UNITED COMMERCIAL BANK Vs. BANKING OMBUDSMAN
|
September 18, 2006 |
|
UPENDRA KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
|
July 21, 2006 |
|
UPENDRA KUMAR Vs. STATE OF BIHAR
|
March 7, 2006 |
|
UPENDRA MOHAN SINHA Vs. STATE OF BIHAR
|
April 21, 2006 |
|
UPENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
June 28, 2006 |
|
UPENDRA PASWAN Vs. STATE OF BIHAR
|
April 18, 2006 |
|
UPENDRA PRASAD MANDAL Vs. UNION OF INDIA
|
January 5, 2006 |
|
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
October 19, 2006 |
|
UPENDRA SHARMA Vs. CHIEF COMMISSIONER OF INCOME TAX & ORS
|
August 22, 2006 |
|
UPENDRA YADAV Vs. STATE OF BIHAR
|
January 9, 2006 |
|
UPENDRA YADAV Vs. STATE OF BIHAR
|
April 21, 2006 |
|
USHA CHAND Vs. STATE OF BIHAR
|
January 6, 2006 |
|
USHA DEVI Vs. STATE OF BIHAR
|
June 20, 2006 |
|
USHA KUMARI Vs. STATE OF BIHAR
|
November 16, 2006 |
|
USHA KUMARI Vs. UNION OF INDIA
|
November 1, 2006 |
|
USHA LIQU Vs. STATE OF BIHAR
|
November 8, 2006 |
|
USHA MISHRA Vs. STATE OF BIHAR
|
November 15, 2006 |
|
USHAFO KUNWAR Vs. STATE OF BIHAR
|
April 18, 2006 |
|
USV LIMITED Vs. STATE OF BIHAR
|
April 17, 2006 |
|
UTTAM RAJ KUER Vs. STATE OF BIHAR
|
January 10, 2006 |
|
VIBHA KUMARI Vs. STATE OF BIHAR
|
March 30, 2006 |
|
VIBHUTI NARAYAN SINGH Vs. STATE OF BIHAR
|
November 13, 2006 |
|
VIDYA DEVI ALIAS VIDYA RAMAN Vs. KISHORI RAMAN
|
March 24, 2006 |
|
VIDYUT BOARD ANUKAMPA NIYUKTI SANGHARSH SAMITI Vs. BIHAR STATE ELECTRICITY BOARD
|
February 23, 2006 |
|
VIJAY CHANDRA ROY Vs. STATE OF BIHAR
|
April 5, 2006 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
March 23, 2006 |
|
VIJAY KUMAR Vs. PATNA UNIVERSITY
|
September 25, 2006 |
|
VIJAY KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
August 21, 2006 |
|
VIJAY KUMAR MANDAL Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
January 5, 2006 |
|
VIJAY KUMAR MISHRA Vs. STATE OF BIHAR
|
April 13, 2006 |
|
VIJAY KUMAR ROY Vs. STATE OF BIHAR
|
January 10, 2006 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 19, 2006 |
|
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
|
November 14, 2006 |
|
VIJAY KUMAR TIWARY Vs. STATE OF BIHAR AND OTHERS
|
January 6, 2006 |
|
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
|
July 27, 2006 |
|
VIJAY NANDAN SINGH Vs. STATE OF BIHAR
|
February 2, 2006 |
|
VIJAY RAJ MEWAR CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 7, 2006 |
|
VIJAY SONI Vs. STATE OF BIHAR
|
November 8, 2006 |
|
VIJAY YADAV Vs. DEALER SELECTION BOARD
|
May 9, 2006 |
|
VIJOY KUMAR JHA Vs. STATE OF BIHAR
|
December 19, 2006 |
|
VIKASH KUMAR SINHA @ VICCKY Vs. STATE OF BIHAR
|
December 5, 2006 |
|
VINAY SHARMA Vs. STATE OF BIHAR
|
July 21, 2006 |
|
VINEET BHADANI Vs. STATE OF BIHAR
|
October 13, 2006 |
|
VINOD KUMAR NARAIN SINHA Vs. STATE OF BIHAR
|
October 30, 2006 |
|
VIPIN LUTHRA Vs. STATE OF BIHAR
|
February 1, 2006 |
|
VISHNU DEO RAI Vs. STATE OI BIHAR
|
March 6, 2006 |
|
VISHNU KANT MISHRA Vs. STATE OF BIHAR
|
January 20, 2006 |
|
VISHNU SUGAR MILLS LTD Vs. UNION OF INDIA
|
September 4, 2006 |
|
VISHWANATH CHOUBEY Vs. BHUNESHWAR CHOUBEY ALIAS OUDUL CHOUBEY
|
July 13, 2006 |
|
VISHWANATH KUMAR Vs. STATE OF BIHAR
|
December 5, 2006 |
|
VYAS NARAIN SINGH Vs. B R AMBEDKAR BIHAR UNIVERSITY
|
October 12, 2006 |
|
WALIA BUILDERS Vs. BIHAR STATE EXPORT
|
November 15, 2006 |
|
WASIM Vs. STATE OF BIHAR
|
March 28, 2006 |
|
WINSOME INTERNATIONAL LTD Vs. STATE OF BIHAR
|
February 24, 2006 |
|
YADU NANDAN MAHTO Vs. CHAIRMAN
|
March 6, 2006 |
|
YADUNANDAN SINGH Vs. UNION OF INDIA
|
November 16, 2006 |
|
YASHODA PRASAD GUPTA Vs. STATE OF BIHAR
|
May 12, 2006 |
|
YAWAR ALI RIZVI ALIAS YAWAR ALI RIZIVI Vs. STATE OF BIHAR
|
October 17, 2006 |
|
YOGENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 17, 2006 |
|
YOGENDRA MAHTO Vs. STATE OF BIHAR
|
April 20, 2006 |
|
YOGENDRA NARAIN JHA Vs. STATE OF BIHAR
|
January 23, 2006 |
|
YOGENDRA PRASAD Vs. STATE OI BIHAR
|
January 4, 2006 |
|
YOGENDRA YADAV Vs. STATE OF BIHAR
|
May 9, 2006 |
|
ZAFIR MIAN ALIAS MD ZAFIR ALAM Vs. MANSOOR ALAM
|
August 4, 2006 |
|
ZAHIR Vs. STATE OF BIHAR
|
February 27, 2006 |
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ZAHIR ALAM TEACHERS TRAINING COLLEGE Vs. CHAIRMAN NATIONAL COUNCIL FOR TEACHER EDUCATION
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September 20, 2006 |
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ZAID ALIAS MD ZAID SAH Vs. STATE OF BIHAR
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August 25, 2006 |
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ZAKIR HUSSAIN Vs. BIHAR STATE CREDIT
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February 28, 2006 |