|
SALIM LARI Vs. STATE OF BIHAR
|
March 3, 2005 |
|
(SMT.) MANJU DEVI Vs. STATE OF BIHAR
|
April 25, 2005 |
|
A K THAKUR ALIAS AMRENDRA KUMAR THAKUR Vs. STATE OF BIHAR
|
July 19, 2005 |
|
ABDUL RASHID Vs. STATE OF BIHAR
|
March 1, 2005 |
|
ABHAY KUMAR Vs. STATE OF BIHAR
|
May 3, 2005 |
|
ABSHAR AHMAD ALIAS AABSHAR AHMAD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 7, 2005 |
|
ABUL HASAN Vs. JOINT DIRECTOR OF CONSOLIDATION BIHAR
|
November 10, 2005 |
|
ABUL WAFA Vs. STATE OF BIHAR
|
September 5, 2005 |
|
ADITYA NATH JHA
Vs. STATE OF BIHAR
|
July 29, 2005 |
|
AGRICULTURAL PRODUCE MARKET COMMITTEE
Vs. COMMISSIONER OF INCOME TAX
|
March 23, 2005 |
|
AIBUNNISHA Vs. MASRUR ALAM
|
February 24, 2005 |
|
AJAI KUMAR
Vs. STATE OF BIHAR
|
August 19, 2005 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
April 5, 2005 |
|
AJAY KUMAR CHAUPAL Vs. STATE OF BIHAR
|
February 1, 2005 |
|
AJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
January 31, 2005 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 12, 2005 |
|
AJEET KUMAR Vs. STATE OF BIHAR
|
April 20, 2005 |
|
AJEET KUMAR RAI Vs. STATE OF BIHAR
|
August 18, 2005 |
|
AJIT KUMAR Vs. STATE OF BIHAR
|
March 7, 2005 |
|
AJIT OJHA Vs. LALLAN OJHA
|
October 24, 2005 |
|
AJIT SHARMA Vs. UNION OF INDIA
|
September 19, 2005 |
|
AJIT SINGH
Vs. STATE OF BIHAR
|
May 4, 2005 |
|
AJOY KUMAR VERMA Vs. UNION OF INDIA
|
April 6, 2005 |
|
AKHILESH KUMAR JHA Vs. STATE OF BIHAR
|
January 13, 2005 |
|
AKSHAY BAT CHOUDHARY Vs. STATE OF BIHAR
|
May 11, 2005 |
|
ALI AKBAR
Vs. SANJAY KUMAR RAKESH
|
January 6, 2005 |
|
ALI ANSARI Vs. STATE
|
January 18, 2005 |
|
ALIYAS MIAN Vs. STATE OF BIHAR
|
October 25, 2005 |
|
ALPANA SAHAY Vs. STATE OF BIHAR
|
April 15, 2005 |
|
AMAR KUMAR Vs. STATE OF BIHAR
|
January 28, 2005 |
|
AMARENDRA KUMAR MOHAN Vs. STATE OF BIHAR
|
March 16, 2005 |
|
AMARENDRA ROY CHOUDHARY Vs. KUNJ BIHARI ROY
|
August 17, 2005 |
|
AMARNATH CHOUDHARY
Vs. STATE OF BIHAR
|
April 28, 2005 |
|
AMBIKA SINGH Vs. UNION OF INDIA
|
January 5, 2005 |
|
AMIRCHAND PASWAN
Vs. STATE OF BIHAR
|
April 4, 2005 |
|
AMIRUDDIN ANSARI Vs. STATE
|
November 11, 2005 |
|
AMITA DATTA Vs. STATE OF BIHAR
|
November 28, 2005 |
|
AMLESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 12, 2005 |
|
AMOD KR SINGH Vs. STATE
|
January 19, 2005 |
|
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 12, 2005 |
|
ANAND MOHAN TRIPATHI
Vs. BIHAR STATE ELECTRICITY BOARD
|
June 28, 2005 |
|
ANAND VERMA Vs. STATE OF BIHAR
|
February 3, 2005 |
|
ANANDI PRASAD Vs. STATE OF BIHAR
|
May 9, 2005 |
|
ANANT PRASAD YADAV Vs. STATE OF BIHAR
|
October 5, 2005 |
|
ANIKET KUMAR SAHNI Vs. STATE OF BIHAR
|
January 11, 2005 |
|
ANIL KUMAR RAJAK Vs. STATE OF BIHAR
|
September 2, 2005 |
|
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
|
September 21, 2005 |
|
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
July 25, 2005 |
|
ANIL SINGH Vs. STATE OF BIHAR
|
July 4, 2005 |
|
ANIRUDH SAO Vs. STATE OF BIHA
|
August 2, 2005 |
|
ANISUL REHMAN
Vs. ABDUL BARI
|
August 23, 2005 |
|
ANISUR REHMAN Vs. STATE OF BIHAR
|
March 30, 2005 |
|
ANSHU MALI RANJAN Vs. CHANCELLOR OF THE UNIVERSITIES
|
October 28, 2005 |
|
ANU MIAN ALIAS AKHTER MIAN Vs. STATE OF BIHAR
|
May 6, 2005 |
|
ANUGRAH PRASAD Vs. STATE OF BIHAR
|
February 25, 2005 |
|
ANWARUL HASSAN Vs. STATE OF BIHAR
|
September 16, 2005 |
|
ARAJKIYA KHWAJA SHAHID HUSSAIN PRIMARY TEACHER TRAINING COLLEGE Vs. STATE OF BIHAR
|
September 23, 2005 |
|
ARBIND KRISHNA ALIAS UDAY KRISHNA Vs. RAMDULARI DEVI
|
July 4, 2005 |
|
ARBIND KUMAR
Vs. B S E B
|
April 20, 2005 |
|
ARBIND KUMAR PAL Vs. HAZIN BIBI KHAIRUN NISSA
|
January 31, 2005 |
|
ARBIND KUMAR THAKUR Vs. UNION OF INDIA
|
December 15, 2005 |
|
ARBIND NATH TIWARI Vs. STATE OF BIHAR
|
March 30, 2005 |
|
ARBIND SINGH
Vs. STATE OF BIHAR
|
January 5, 2005 |
|
ARIF KAMAL KHAN
Vs. STATE OF BIHAR
|
November 18, 2005 |
|
ARJUN PRASAD NO 2 Vs. STATE OF BIHAR
|
August 5, 2005 |
|
ARJUN RAI ALIAS GARIBA RAI ALIAS KARIBA RAI Vs. STATE OF BIHAR
|
May 20, 2005 |
|
ARJUN TRIVEDI
Vs. FOOD CORPORATION OF INDIA
|
March 22, 2005 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
March 22, 2005 |
|
ARUN KUMAR Vs. MOHAN PRASAD
|
August 5, 2005 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
June 28, 2005 |
|
ARUN KUMAR SINHA Vs. CBI
|
January 13, 2005 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
June 22, 2005 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 16, 2005 |
|
ARUN RAM Vs. STATE OF BIHAR
|
September 15, 2005 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
May 12, 2005 |
|
ARVIND KUMAR YADAV Vs. STATE OF BIHAR
|
July 7, 2005 |
|
ASHARFI PASWAN Vs. STATE OF BIHAR
|
August 26, 2005 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
March 22, 2005 |
|
ASHOK KUMAR Vs. PATNA MUNICIPAL CORPORATION
|
March 14, 2005 |
|
ASHOK KUMAR CHOUDHARY
Vs. STATE OF BIHAR
|
September 9, 2005 |
|
ASHOK KUMAR CHOUDHARY Vs. UNION OF INDIA
|
March 11, 2005 |
|
ASHOK KUMAR LAKHAIYAR Vs. STATE OF BIHAR
|
March 1, 2005 |
|
ASHOK KUMAR OJHA Vs. STATE OF BIHAR
|
March 5, 2005 |
|
ASHOK KUMAR SINGH
Vs. STATE OF BIHAR
|
March 23, 2005 |
|
ASHOK KUMAR SINGH Vs. MITHILESH KUMAR SINGH
|
August 9, 2005 |
|
ASHOK KUMAR SINHA
Vs. STATE OF BIHAR
|
February 22, 2005 |
|
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
|
April 22, 2005 |
|
ASHOK RAI Vs. STATE OF BIHAR
|
November 28, 2005 |
|
ASHOK YADAV Vs. STATE OF BIHAR
|
October 7, 2005 |
|
ASHUTOSH KUMAR
Vs. STATE OF BIHAR
|
May 20, 2005 |
|
ASHVANI DHIR Vs. STATE OF BIHAR
|
January 25, 2005 |
|
ASLAM MIAN Vs. STATE OF BIHAR
|
April 1, 2005 |
|
ATAUR RAHMAN Vs. MAGADH GRAMH BANK
|
April 4, 2005 |
|
ATMA RAM ALIAS ATMA RAM CHAMAR Vs. STATE OF BIHAR
|
March 10, 2005 |
|
AVINASH KUMAR CHOURASIYA
Vs. STATE OF BIHAR
|
August 10, 2005 |
|
AWADH KISHORE CHOUDHORY Vs. STATE OF BIHAR
|
December 9, 2005 |
|
AWADH MUNI PRASAD Vs. STATE OF BIHAR
|
March 14, 2005 |
|
AWADH NARAYAN SINHA Vs. STATE OF BIHAR
|
February 10, 2005 |
|
AWADH YADAV Vs. STATE OF BIHAR
|
May 19, 2005 |
|
AWADHESH KUMAR SINGH
Vs. STATE OF BIHAR
|
August 29, 2005 |
|
AWDHESH KUMAR Vs. STATE OF BIHAR
|
September 15, 2005 |
|
AYODHYA PRACAD DUBEY Vs. JAI SHANKAR DUBEY
|
July 8, 2005 |
|
AZIZ MIAN Vs. STATE OF BIHAR
|
February 15, 2005 |
|
B R S C CHAYANIT CHIKITSAK SANGHARSH SAMITI Vs. STATE OF BIHAR
|
June 24, 2005 |
|
BABAN RAI Vs. STATE OF BIHAR
|
October 28, 2005 |
|
BABAN SINGH
Vs. STATE OF BIHAR
|
November 30, 2005 |
|
BABLU COLD STORAGE AND ICECREAM PVT LTD Vs. SURENDRA PRASAD
|
February 1, 2005 |
|
BABUL SMOKELES FUEL INDUSTRIES P LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPN LTD
|
February 10, 2005 |
|
BACHAN TRADERS Vs. STATE OF BIHAR
|
March 15, 2005 |
|
BACHCHU RAJAK Vs. STATE OF BIHAR
|
September 15, 2005 |
|
BADRI MUKHIYA Vs. STATE OF BIHAR
|
February 2, 2005 |
|
BADRI NATH PRASAD Vs. STATE OF BIHAR
|
August 29, 2005 |
|
BAIDYA NATH DUBEY
Vs. STATE OF BIHAR
|
July 22, 2005 |
|
BAIDYANATH SINGH Vs. RAM BINAY SINGH
|
September 7, 2005 |
|
BAIJ NATH PAL
Vs. STATE OF BIHAR
|
January 17, 2005 |
|
BAIJNATH PRASAD ALIAS BAIJU PRASAD Vs. RAJESH KUMAR
|
October 6, 2005 |
|
BAKARGANJ MACHHUA SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
|
March 3, 2005 |
|
BALESHWAR RAM Vs. STATE OF BIHAR
|
May 17, 2005 |
|
BALIRAM Vs. STATE OF BIHAR
|
May 3, 2005 |
|
BALKESHWARI DEVI Vs. LAXMI NARAYAN SINGH
|
June 30, 2005 |
|
BALRAM MALAKAR Vs. STATE OF BIHAR
|
March 22, 2005 |
|
BALRAM SINGH YADAV Vs. STATE OF BIHAR
|
April 20, 2005 |
|
BAM BAM SINGH
Vs. STATE OF BIHAR
|
September 19, 2005 |
|
BASANT KUMAR CHOUDHARY
Vs. UNION OF INDIA
|
February 25, 2005 |
|
BASANT KUMAR MISHRA Vs. STATE OF BIHAR
|
February 9, 2005 |
|
BASANT KUMAR SINGH Vs. STATE OF BIHAR
|
May 16, 2005 |
|
BASUDEO NARAIN SINGH
Vs. STATE OF BIHAR
|
May 11, 2005 |
|
BASUDEO RAI Vs. STATE OF BIHAR
|
February 8, 2005 |
|
BECHAN SINGH Vs. STATE OF BIHAR
|
April 4, 2005 |
|
BEHAR ENGINEERING CORPORATION
Vs. STATE OF BIHAR
|
August 19, 2005 |
|
BENGALI CHOUDHARY Vs. STATE OF BIHAR
|
August 3, 2005 |
|
BENITA TIGGA
Vs. VICE CHANCELLOR
|
May 13, 2005 |
|
BHAGAN BHAR Vs. BAIDHNATH BHAR
|
June 22, 2005 |
|
BHAGIRATH PRASAD Vs. STATE OF BIHAR
|
April 8, 2005 |
|
BHAGIRATH PRASAD Vs. HARI NARAYAN PASWAN
|
August 1, 2005 |
|
BHAGIRATH RAI
Vs. STATE OF BIHAR
|
November 21, 2005 |
|
BHAGWAN BHAGAT
Vs. STATE OF BIHAR
|
May 4, 2005 |
|
BHAJU YADAV
Vs. NARESH PASWAN
|
January 8, 2005 |
|
BHARAT BAITHA Vs. STATE
|
January 24, 2005 |
|
BHARAT KAMKAR Vs. STATE OF BIHAR
|
February 25, 2005 |
|
BHARAT OJHA Vs. STATE OF BIHAR
|
November 21, 2005 |
|
BHARAT PD SINGH Vs. STATE OF BIHAR
|
March 7, 2005 |
|
BHARAT PRASAD Vs. STATE OF BIHAR
|
February 11, 2005 |
|
BHARAT RAM Vs. STATE OF BIHAR
|
April 8, 2005 |
|
BHARAT SANCHAR NIGAM LTD Vs. BIJENDRA KUMAR DAS
|
January 25, 2005 |
|
BHARAT WAGON AND ENGINEERING COMPANY LTD Vs. HI TECH ABRASIVES LTD
|
December 1, 2005 |
|
BHAWANI CONSTRUCTION AND CO Vs. STATE
|
January 13, 2005 |
|
BHOGENDRA JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
July 21, 2005 |
|
BHOLA JHA Vs. STATE OF BIHAR
|
February 10, 2005 |
|
BHOLA JHA Vs. STATE OF BIHAR
|
March 3, 2005 |
|
BHOLA NATH SINGH Vs. STATE OF BIHAR
|
July 11, 2005 |
|
BHOLA PANDEY
Vs. STATE OF BIHAR
|
July 4, 2005 |
|
BHOLESHWAR PRASAD NARAYAN SINHA Vs. STATE OF BIHAR
|
February 15, 2005 |
|
BHUBNESHWAR PRASAD Vs. STATE OF BIHAR
|
January 24, 2005 |
|
BHUDEO CHOUDHARY ALIAS BHUDEO KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
August 26, 2005 |
|
BHUKHALI MESTARANI Vs. STATE OF BIHAR
|
December 13, 2005 |
|
BHUNESHWAR YADAV Vs. STATE OF BIHAR
|
March 21, 2005 |
|
BIHAR BRICK MANUFACTURER ASSOCIATION Vs. STATE OF BIHAR
|
September 28, 2005 |
|
BIHAR ENGINEERING SERVICES ASSOCIATION Vs. STATE OF BIHAR
|
May 13, 2005 |
|
BIHAR RAJYA UTPAD SIPAHI MAHASANGH Vs. STATE OF BIHAR
|
December 6, 2005 |
|
BIHAR STATE CO OPERATIVE BANK Vs. STATE OF BIHAR
|
March 21, 2005 |
|
BIHAR STATE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
March 28, 2005 |
|
BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD Vs. RAJANI RANJAN SAHAU
|
December 1, 2005 |
|
BIHAR STATE PLANNING AND DEVELOPMENT SERVICE ASSOCIATION Vs. STATE OF BIHAR
|
February 8, 2005 |
|
BIHAR STATE PLANNING AND DEVELOPMENT SERVICE ASSOCIATIOR Vs. STATE OF BHAR
|
July 21, 2005 |
|
BIHAR STATE SUNNI WAKF BOARD Vs. SHEIKH MOHAMMAD GOLAM BARI
|
August 2, 2005 |
|
BIHAR STATE SUNNI WAQF BOARD SERWAT JEHAN ALIAS SARBAT IKABAL AND YAMUN MANDAL Vs. STATE OF BIHAR
|
April 21, 2005 |
|
BIHAR STATISTICAL SERVICE ASSOCIATION Vs. STATE OF BIHAR
|
March 15, 2005 |
|
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
|
September 16, 2005 |
|
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA
|
November 16, 2005 |
|
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
|
July 8, 2005 |
|
BIJAL YADAV Vs. STATE OF BIHAR
|
December 21, 2005 |
|
BIJAY KUMAR THAKUR Vs. STATE OF BIHAR
|
January 11, 2005 |
|
BIJAY PRAKASH GUPTA Vs. STATE OF BIHAR
|
April 12, 2005 |
|
BIMLA DEVI
Vs. SHAHNAZ BEGUM
|
September 28, 2005 |
|
BINAY KUMAR SINHA ALIAS CHHOTE Vs. STATE OF BIHAR
|
December 1, 2005 |
|
BINAY KUMAR SINHA ALIAS CHHOTE Vs. STATE OF BIHAR
|
December 6, 2005 |
|
BINDESHWAR NAYAK Vs. STATE OF BIHAR
|
December 16, 2005 |
|
BINDESHWAR PRASAD Vs. STATE OF BIHAR
|
September 27, 2005 |
|
BINDESHWAR RAI Vs. STATE OF BIHAR
|
May 5, 2005 |
|
BINDU DEVI Vs. STATE OF BIHAR
|
August 10, 2005 |
|
BINOD KUMAR
Vs. STATE OF BIHAR
|
January 19, 2005 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
July 22, 2005 |
|
BINOD KUMAR SINGH
Vs. UNION OF INDIA
|
November 14, 2005 |
|
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
August 1, 2005 |
|
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
January 13, 2005 |
|
BINOD KUMAR SINGH Vs. UNION OF INDIA
|
November 4, 2005 |
|
BINOD KUMAR VERMA
Vs. STATE OF BIHAR
|
February 14, 2005 |
|
BIPAT DAS CHELA OF LATE MAHANTH RAGHUNATH DAS Vs. STATE OF BIHAR
|
September 1, 2005 |
|
BIPIN BIHARI SRIVASTAVA AND VIRENDRA KUMAR Vs. STATE OF BIHAR
|
August 25, 2005 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
April 12, 2005 |
|
BIR VIJAI SINGH
Vs. RAMA SHANKAR SINGH
|
June 30, 2005 |
|
BIRENDRA KUMAR SINHA Vs. HEALTH SECRETARY
|
May 4, 2005 |
|
BISHIWANATH RAM Vs. STATE OF BIHAR
|
March 21, 2005 |
|
BISHUN LAL BHAIYA Vs. STATE OF BIHAR
|
March 11, 2005 |
|
BISHUNPUR SHRAMIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
February 28, 2005 |
|
BISHWA NATH SINGH Vs. STATE OF BIHAR
|
June 22, 2005 |
|
BISHWANATH PRASAD YADAV
Vs. STATE OF BIHAR
|
April 27, 2005 |
|
BISHWANATH SAH Vs. SHYAM BHARTI
|
August 18, 2005 |
|
BISHWANATH SINGH
Vs. BIHAR STATE ELECTRICITY BOARD
|
March 3, 2005 |
|
BISHWANATH SINGH Vs. STATE
|
September 12, 2005 |
|
BODHI SAHANI
Vs. STATE OF BIHAR
|
September 9, 2005 |
|
BOUDHU THAKUR Vs. STATE OF BIHAR
|
July 4, 2005 |
|
BRAJ BHUSHAN RAO Vs. STATE OF BIHAR
|
September 28, 2005 |
|
BRAJ BIHARI SINGH Vs. STATE OF BIHAR
|
May 4, 2005 |
|
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
May 6, 2005 |
|
BRAJENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
February 24, 2005 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SAYADE BIBI
|
July 25, 2005 |
|
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. SHIV NARAIN SAHANI
|
February 6, 2005 |
|
BRIJ BIHARI SINGH Vs. STATE OF BIHAR
|
September 9, 2005 |
|
C D AND C M UNION Vs. STATE OF BIHAR
|
January 20, 2005 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR HEAD OFFICE SYNDICATE BANK MANIPAL Vs. KANAKLATA SINGH
|
April 12, 2005 |
|
CHAKRADHAR JHA
Vs. STATE OF BIHAR
|
August 24, 2005 |
|
CHALITAR SAHNI Vs. STATE OF BIHAR
|
April 15, 2005 |
|
CHANDAN KUMAR Vs. STATE OF BIHAR
|
November 28, 2005 |
|
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
|
November 25, 2005 |
|
CHANDESHWAR PRASAD NARAIN SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
|
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
August 18, 2005 |
|
CHANDESHWARI PRASAD Vs. STATE ELECTION COMMISSION
|
January 19, 2005 |
|
CHANDRA BHUSHAN PRASAD ALIAS RAM CHANDRA MAHTO Vs. SANJEEV KUMAR ALIAS BABLOO KUMAR
|
January 31, 2005 |
|
CHANDRA BHUSHAN SINGH Vs. STATE
|
February 10, 2005 |
|
CHANDRA BHUSHAN THAKUR Vs. STATE OF BIHAR
|
January 24, 2005 |
|
CHANDRA BILASH SINGH Vs. STATE
|
January 17, 2005 |
|
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
|
March 7, 2005 |
|
CHANDRA SHEKHAR SINGH ALIAS CHANDRA SHEKHAR KAHAR RAM UDAY TANTI AND ASHOK TANTI Vs. STATE OF BIHAR
|
August 9, 2005 |
|
CHANDRAKANT CHAUDHARY Vs. STATE OF BIHAR
|
April 26, 2005 |
|
CHANDRAMA PRASAD SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
|
CHANDRAMA SINGH Vs. STATE OF BIHAR
|
February 18, 2005 |
|
CHANDRAMA SINGH Vs. STATE
|
September 23, 2005 |
|
CHANDRAWATI DEVI Vs. STATE OF BIHAR
|
August 3, 2005 |
|
CHHEDI MANDAL Vs. STATE OF BIHAR
|
January 5, 2005 |
|
CHIRANJI LAL MASKARA Vs. SWADESHI SUGAR SUPPLIER LTD
|
April 7, 2005 |
|
CHITRA DEVELOPERS AND MARKETING PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 2, 2005 |
|
CHITRANJAN PRASAD Vs. STATE OF BIHAR
|
October 21, 2005 |
|
CLARA AINDA Vs. STATE OF BIHAR
|
October 6, 2005 |
|
DADAN TIWARY Vs. RAMJI TIWARY
|
November 10, 2005 |
|
DAMODAR PRASAD Vs. STATE
|
October 26, 2005 |
|
DASHARATH SHARMA Vs. STATE OF BIHAR
|
July 25, 2005 |
|
DASHRATH BHUIYAN
Vs. STATE OF BIHAR
|
April 4, 2005 |
|
DASHRATH PRASAD
Vs. STATE OF BIHAR
|
February 14, 2005 |
|
DASHRATH PRASAD Vs. STATE OF BIHAR
|
May 3, 2005 |
|
DASHRATH SAHA Vs. STATE OF BIHAR
|
March 1, 2005 |
|
DAU DUBEY Vs. STATE OF BIHAR
|
November 10, 2005 |
|
DAYA KANT LAL DAS Vs. STATE OF BIHAR
|
September 22, 2005 |
|
DEBASHREE CONSTRUCTION INDIA PVT LIMITED Vs. STATE OF BIHAR
|
March 28, 2005 |
|
DEEPA DEVI Vs. STATE OF BIHAR
|
July 21, 2005 |
|
DEEPA RAJ KUMAR SINGH Vs. DEEPAK KUMAR
|
January 12, 2005 |
|
DEEPAK JAISWAL Vs. STATE
|
November 14, 2005 |
|
DEEPAK KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
|
March 11, 2005 |
|
DEEPAK KUMAR GHOSH ALIAS DEEPAK GHOSH Vs. MEETA GHOSH
|
July 6, 2005 |
|
DENTAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
|
August 16, 2005 |
|
DEO BARAN SINGH Vs. STATE OF BIHAR
|
March 17, 2005 |
|
DEO KRISHNA DINKAR Vs. STATE
|
February 1, 2005 |
|
DEO NATH SINGH
Vs. STATE OF BIHAR
|
February 11, 2005 |
|
DEO NATH SINGH Vs. STATE OF BIHAR
|
February 10, 2005 |
|
DEO PUJAN THAKUR Vs. STATE OF BIHAR
|
January 5, 2005 |
|
DEOLA KHATOON Vs. VAKIL MIAN
|
October 19, 2005 |
|
DEONATH SHRIVASTAVA Vs. MOSTT. GAITRI SRIVASTAVA
|
October 21, 2005 |
|
DEVA DEVI Vs. STATE OF BIHAR
|
October 7, 2005 |
|
DEVA NAND UPADHAYAY Vs. UNION OF INDIA
|
September 6, 2005 |
|
DEVENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
May 3, 2005 |
|
DEVENDRA RAI Vs. MEGHA RAI
|
August 31, 2005 |
|
DEVENDRA SHARMA Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
March 14, 2005 |
|
DEVKI DEVI Vs. STATE
|
January 27, 2005 |
|
DEWANTI DEVI Vs. STATE OF BIHAR
|
August 8, 2005 |
|
DHANJEE CHAUBEY Vs. STATE OF BIHAR
|
September 5, 2005 |
|
DHARAM NATH PANDEY ALIAS SUSHIL KUMAR PANDEY Vs. PRABHUNATH PANDEY
|
March 14, 2005 |
|
DHARIKSHAN SAH Vs. STATE OF BIHAR
|
January 25, 2005 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
January 12, 2005 |
|
DHARMENDRA KUMAR MISHRA Vs. STATE OF BIHAR
|
March 7, 2005 |
|
DHARMENDRA KUMAR SINGH Vs. JYOTI PRASAD
|
May 20, 2005 |
|
DHARMENDRA SAH GOND
Vs. STATE OF BIHAR
|
April 4, 2005 |
|
DHARNI DHAR SINGH Vs. STATE OF BIHAR
|
July 19, 2005 |
|
DHUPLAL RAI Vs. STATE OF BIHAR
|
August 12, 2005 |
|
DIGREE KAHAR Vs. STATE OF BIHAR
|
August 12, 2005 |
|
DILIP KUMAR MEHTA Vs. STATE OF BIHAR
|
June 22, 2005 |
|
DILLIP GUPTA Vs. DEBASHISH PALIT
|
July 28, 2005 |
|
DINANATH PANDIT Vs. STATE OF BIHAR
|
May 12, 2005 |
|
DINANATH SAO
Vs. DINANATH THAKUR
|
August 19, 2005 |
|
DINESH KAPAR
Vs. STATE OF BIHAR
|
January 3, 2005 |
|
DINESH KUMAR Vs. UNION OF INDIA
|
November 28, 2005 |
|
DINESH MNI Vs. STATE OF BIHAR
|
March 2, 2005 |
|
DINESH NARAYAN MISHRA Vs. STATE OF BIHAR
|
October 25, 2005 |
|
DINESH PANDEY Vs. STATE OF BIHAR
|
September 1, 2005 |
|
DINESH PRASAD SINHA Vs. STATE OF BIHAR
|
September 15, 2005 |
|
DINESH YADAV AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS
|
July 22, 2005 |
|
DINESHWAR SINGH Vs. STATE OF BIHAR
|
November 10, 2005 |
|
DIPAK KUMAR THAKUR Vs. STATE OF BIHAR
|
December 6, 2005 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. JAISHREE VERMA
|
August 10, 2005 |
|
DULARI DEVI Vs. STATE OF BIHAR
|
February 17, 2005 |
|
DULARI KEWAT Vs. STATE OF BIHAR
|
February 8, 2005 |
|
DULHIN SUNDAR BASIYA DEVI ALIAS SUNDARBASIYA Vs. RAMANAND SINGH
|
March 30, 2005 |
|
DURGA PRASAD UPADHYAYA Vs. STATE OF BIHAR
|
May 9, 2005 |
|
DWARIKA NATH SINHA Vs. SLATE OF BIHAR
|
August 17, 2005 |
|
DWARIKA SHARMA ALIAS DWARIKA PD SHARMA Vs. STATE OF BIHAR
|
March 11, 2005 |
|
DWIVEDY SURENDRA, ADVOCATE Vs. STATE OF BIHAR
|
June 30, 2005 |
|
EKBAL HAIDER Vs. STATE OF BIHAR
|
August 24, 2005 |
|
EKRAM ALIAS MD EKRAMUL HAQUE Vs. SK JHAKSHA
|
August 2, 2005 |
|
ELECTRONIC SYSTEMS PUNJAB LTD Vs. BIHAR STATE CO-OPERATIVE UNBN LTD
|
July 26, 2005 |
|
EX CT RANVIR SINGH Vs. UNBN GOVT OF INDIA
|
May 12, 2005 |
|
EZAHAR AHMAD KHAN Vs. STATE OF BIHAR
|
January 27, 2005 |
|
FAIYAZ AHMAD Vs. STATE
|
March 7, 2005 |
|
FAIZ AHMAD Vs. STATE OT BIHAR
|
May 6, 2005 |
|
FARHAT HASAN Vs. COMMISSIONER OF INCOME TAX
|
August 8, 2005 |
|
FELIX EKKA Vs. STATE OF BIHAR
|
July 26, 2005 |
|
FOLIX EKKA
Vs. STATE OF BIHAR
|
July 3, 2005 |
|
FULESHWAR KAMATH Vs. STATE OF BIHAR
|
March 17, 2005 |
|
GANAPATI DRUGS Vs. PES INSTALLATION PVT LTD
|
September 8, 2005 |
|
GANAURI SINGH Vs. STATE OF BIHAR
|
April 12, 2005 |
|
GANGA TRACTORS Vs. STATE OF BIHAR
|
February 28, 2005 |
|
GANGIA DEVI Vs. STATE OF BIHAR
|
April 13, 2005 |
|
GAURAV ABDUCTION CASE
Vs. STATE OF BIHAR
|
October 17, 2005 |
|
GENESH PRASAD YADAV Vs. STATE
|
February 9, 2005 |
|
GIRIJANAND PRATIHASTA Vs. STATE OF BIHAR
|
April 1, 2005 |
|
GOPAL SARAN MISHRA
Vs. STATE OF BIHAR
|
February 24, 2005 |
|
GOPAL SHARAN DUBEY Vs. STATE OF BIHAR
|
February 18, 2005 |
|
GOPALI MANDAL
Vs. STATE OF BIHAR
|
May 4, 2005 |
|
GOVIND KR SINGH Vs. STATE
|
February 1, 2005 |
|
GRISHNATH DUBEY
Vs. STATE OF BIHAR
|
March 23, 2005 |
|
GULAM KAMRUDDIN Vs. STATE
|
March 2, 2005 |
|
GULZAR PRASAD
Vs. BIHAR STATE ELECTRICITY BOARD
|
July 28, 2005 |
|
GURU CHARAN SINGH Vs. MAHATAM SINGH
|
October 18, 2005 |
|
GYAN MALA DEVI Vs. STATE OF BIHAR
|
August 17, 2005 |
|
HAKIMUDDIN ALIAS MD HAKIM Vs. SLATE OF BIHAR
|
March 3, 2005 |
|
HANUMANT LALL Vs. STATE
|
September 27, 2005 |
|
HARDEO SINGH Vs. RAMAVATI DEVI
|
June 29, 2005 |
|
HARE RAM JHA
Vs. STATE OF BIHAR
|
February 11, 2005 |
|
HARE RAM SINGH Vs. STATE OF BIHAR
|
October 27, 2005 |
|
HARENDRA CHOUDHARY Vs. STATE OF BIHAR
|
July 13, 2005 |
|
HARENDRA MANJHI Vs. STATE OF BIHAR
|
August 25, 2005 |
|
HARI NATH CHOUBEY Vs. STATE OF BIHAR
|
August 30, 2005 |
|
HARIDWAR YADAV Vs. STATE OF BIHAR
|
March 9, 2005 |
|
HARISHCHANDRA SAH Vs. STATE OF BIHAR
|
July 27, 2005 |
|
HARKAMAL SINGH Vs. UNION OF INDIA
|
May 13, 2005 |
|
HASHMAT ALI Vs. STATE OF BIHAR
|
April 26, 2005 |
|
HASMAT KHATOON Vs. AMIN MIAN
|
April 20, 2005 |
|
HASSAN ANSARI Vs. STATE OF BIHAR
|
May 6, 2005 |
|
HINDUSTAN STEEL LIMITED
Vs. SECRETARY CUM COMMISSIONER WATER RESOURCES DEPARTMENT GOVERNMENT OF BIHAR
|
May 10, 2005 |
|
HIRA LAL RAM
Vs. STATE OF BIHAR
|
August 5, 2005 |
|
HIRALAL MANDAL
Vs. STATE OF BIHAR
|
March 3, 2005 |
|
ILLIYAS HUSSAIN Vs. STATE OF BIHAR
|
January 13, 2005 |
|
INDER LAL BHAGAT Vs. STATE OF BIHAR
|
February 22, 2005 |
|
INDIAN MEDICAL ASSOCIATION BIHAR Vs. STATE
|
January 7, 2005 |
|
INDIRA DEVI Vs. STATE OF BIHAR
|
October 7, 2005 |
|
INDRADEO SINGH Vs. STATE OF BIHAR
|
July 11, 2005 |
|
INDRADIP RAI Vs. UNION OF INDIA
|
October 4, 2005 |
|
INDRAJEET KUMAR SINGH Vs. STATE OF BIHAR
|
February 14, 2005 |
|
INDU DEVI Vs. STATE OF BIHAR
|
January 24, 2005 |
|
ISHA DISTRIBUTION HOUSE PVT LTD Vs. STATE OF BIHAR
|
September 16, 2005 |
|
IZHARUL HAQUE Vs. STATE OF BIHAR
|
December 21, 2005 |
|
J.R.K.RAO Vs. SHIBANI CHOUDHARY
|
September 27, 2005 |
|
JAGDEO RAM Vs. STATE OF BIHAR
|
March 11, 2005 |
|
JAGDIP SINGH
Vs. STATE OF BIHAR
|
May 11, 2005 |
|
JAGDISH CHANDRA SINHA
Vs. STATE OF BIHAR
|
January 11, 2005 |
|
JAGDISH DAS Vs. STATE OF BIHAR
|
November 14, 2005 |
|
JAGDISH PRASAD Vs. CHITRAGUPTA PD
|
September 29, 2005 |
|
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
|
JAGGANATH THAKUR Vs. STATE OF BIHAR
|
November 24, 2005 |
|
JAI GOBIND SINGH Vs. UNION OF INDIA
|
September 12, 2005 |
|
JAI HANUMAN DISTRIBUTORS
Vs. STATE OF BIHAR
|
February 24, 2005 |
|
JAI KUMAR SINGH Vs. STATE OF BIHAR
|
September 1, 2005 |
|
JAI NARAYAN JHA Vs. STATE OF BIHAR
|
March 1, 2005 |
|
JAI NARAYAN SHAH Vs. STATE OF BIHAR
|
August 11, 2005 |
|
JAI PRAKASH NARAYAN Vs. STATE OF BIHAR
|
April 28, 2005 |
|
JAI PRAKASH NR YADAV Vs. STATE OF BIHAR
|
December 14, 2005 |
|
JAI PRAKASH SAH Vs. STATE OF BIHAR
|
September 21, 2005 |
|
JAI PRAKASH SHARMA
Vs. STATE OF BIHAR
|
January 27, 2005 |
|
JAI PRAKASH SINGH Vs. VAISHALI KSHETRIYA GRAMIN BANK MUZAFFARPUR
|
September 12, 2005 |
|
JAI SHANKAR MANDAL Vs. KAILASH KUMAR MANDAL
|
February 24, 2005 |
|
JAINATH RAM Vs. STATE OF BIHAR
|
March 4, 2005 |
|
JALESHWAR RAI Vs. STATE OF BIHAR
|
March 18, 2005 |
|
JANAK SARDAR Vs. STATE OF BIHAR
|
March 22, 2005 |
|
JAWAHAR RAI Vs. STATE OF BIHAR
|
March 17, 2005 |
|
JAY NATH PRASAD Vs. STATE OF BIHAR
|
November 24, 2005 |
|
JAYA SHANKAR SINGH
Vs. CHAMPA DEVI
|
January 31, 2005 |
|
JAYADA KHATOON Vs. STATE OF BIHAR
|
September 26, 2005 |
|
JICHCHA SINGH ALIAS DHICHHA SINGH Vs. STATE OF BIHAR
|
July 22, 2005 |
|
JITENDRA KUAMR Vs. STATE OF BIHAR
|
January 18, 2005 |
|
JITENDRA KUMAR Vs. STATE
|
September 23, 2005 |
|
JITENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
February 8, 2005 |
|
JITENDRA RAJBANSHI & ANR Vs. STATE OF BIHAR
|
October 6, 2005 |
|
JITENDRA SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
|
JITENDRA YADAV Vs. STATE OF BIHAR
|
September 21, 2005 |
|
JIWAN JHA ALIAS JIVNATH JHA Vs. STATE OF BIHAR
|
July 20, 2005 |
|
JODHAN YADAV Vs. STATE OF BIHAR
|
May 19, 2005 |
|
JOGENDRA DOM Vs. STATE OF BIHAR
|
November 14, 2005 |
|
JOGENDRA PRASAD AND YOGENDRA PRASAD Vs. STATE OF BIHAR
|
April 5, 2005 |
|
JUGESHWAR SINGH ALIAS SINHA Vs. STATE OF BIHAR
|
February 9, 2005 |
|
JULMI ALIAS JULMI HARIJAN ALIAS BHUTKI Vs. STATE OF BIHAR
|
April 13, 2005 |
|
JYOTI KUMARI Vs. STATE OF BIHAR
|
October 21, 2005 |
|
K D CHATERJEE Vs. STATE OF BIHAR
|
May 6, 2005 |
|
KAILASH THAKUR Vs. STATE OF BIHAR
|
March 29, 2005 |
|
KALANAND SINGH
Vs. STATE OF BIHAR
|
September 14, 2005 |
|
KALAVATI SNATAK MAHAVIDYALAY RANIGANJ Vs. DEV NARAYAN PRADHAN
|
March 11, 2005 |
|
KALAWATI DEVI Vs. PARMANAND MANDAL
|
October 5, 2005 |
|
KAMAL KISHORE SHARAN Vs. STATE OF BIHAR
|
October 4, 2005 |
|
KAMAL KUMAR TALWAR
Vs. PRAKASH KUMAR
|
June 22, 2005 |
|
KAMDEO KUWAR Vs. STATE OF BIHAR
|
July 22, 2005 |
|
KAMESHWAR MAHTO AND PANDEY UMESH BIHARI VERMA
Vs. STATE OF BIHAR
|
August 5, 2005 |
|
KAMLA DEVI AND SUDHIR KUMAR Vs. STATE
|
February 2, 2005 |
|
KAMLA KUER
Vs. STATE OF BIHAR
|
March 22, 2005 |
|
KAMLESH KUMAR ALIAS NAVLESH Vs. STATE
|
June 1, 2005 |
|
KAMTA PRASAD SHARMA
Vs. STATE OF BIHAR
|
February 3, 2005 |
|
KANHAIYA RAM Vs. STATE OF BIHAR
|
March 3, 2005 |
|
KANT LAL Vs. STATE OF BIHAR
|
May 2, 2005 |
|
KANTI DEVI Vs. STATE OF BIHAR
|
August 3, 2005 |
|
KAPIL YADAV ALIAS KAPILDEO YADAV Vs. STATE OF BIHAR
|
March 7, 2005 |
|
KAPILDEO SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
|
KARTIK LAL Vs. STATE OF BIHAR
|
October 26, 2005 |
|
KARU MANJHI Vs. STATE OF BIHAR
|
July 25, 2005 |
|
KARYANAND SINGH
Vs. STATE OF BIHAR
|
May 6, 2005 |
|
KASHIM Vs. JALIL
|
June 22, 2005 |
|
KASIM ANSARI Vs. STATE OF BIHAR
|
April 26, 2005 |
|
KAUR SAIN TRADERS Vs. UNION OF INDIA
|
May 5, 2005 |
|
KAUSHAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
|
October 4, 2005 |
|
KAUSHAL KISHORE SINGH Vs. STATE OF BIHAR
|
July 21, 2005 |
|
KAUSHLENDRA SINGH ALIAS KAUSHLENDRA KUMAR Vs. STATE OF BIHAR
|
February 4, 2005 |
|
KEDAR NATH SINGH
Vs. STATE OF BIHAR
|
November 28, 2005 |
|
KEDAR NATH SINGH Vs. STATE
|
January 24, 2005 |
|
KEDAR PANDEY Vs. STATE OF BIHAR
|
February 17, 2005 |
|
KEDAR PASWAN Vs. STATE OF BIHAR
|
March 9, 2005 |
|
KEDAR RAI Vs. STATE OF BIHAR
|
June 24, 2005 |
|
KESHAR DEVI Vs. STATE OF BIHAR
|
April 26, 2005 |
|
KHATRANO DEVI Vs. HAZARI SAO
|
October 28, 2005 |
|
KHWAJA GHULAM RASHOOL
Vs. STATE OF BIHAR
|
February 15, 2005 |
|
KRISHNA BALLAVA SINGH
Vs. STATE OF BIHAR
|
September 28, 2005 |
|
KRISHNA KANT PRASAD Vs. STATE OF BIHAR
|
February 28, 2005 |
|
KRISHNA KUMAR SINGH
Vs. SATYA NARAIN PRASAD
|
September 26, 2005 |
|
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
|
August 19, 2005 |
|
KRISHNA KUMAR TIBREWAL Vs. SHEO NARAYAN PRASAD ALIAS SHEO SHANKAR PRASAD
|
August 1, 2005 |
|
KRISHNA LAL SRIVASTAVA
Vs. PRDA
|
September 26, 2005 |
|
KRISHNA LAL YADAV Vs. SHAMBHU KUMAR YADAV
|
October 7, 2005 |
|
KRISHNA MOHAN JHA
Vs. STATE OF BIHAR
|
January 6, 2005 |
|
KRISHNA MURARI YADAV Vs. STATE OF BIHAR
|
August 24, 2005 |
|
KRISHNA PRASAD KESHRI Vs. STATE OF BIHAR
|
February 21, 2005 |
|
KRISHNA SINGH
Vs. STATE OF BIHAR
|
February 10, 2005 |
|
KRISHNAMOHAN PRASAD ASTHANA Vs. STATE
|
March 11, 2005 |
|
KRITI KAMAL SINHA Vs. VIJAY LAXMI BHATNAGAR
|
March 21, 2005 |
|
KRITIKA RAINA Vs. STATE OF BIHAR
|
September 14, 2005 |
|
KUMAR NAND KISHORE SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
|
KUMAR SAGAR DHWAJ RATNA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
September 27, 2005 |
|
KUMAR SUMAN SINGH Vs. STATE OF BIHAR
|
December 6, 2005 |
|
KUMARI SANGITA Vs. STATE OF BIHAR
|
January 27, 2005 |
|
KUNJ BIHARI THAKUR
Vs. STATE OF BIHAR
|
March 15, 2005 |
|
LAISANGTHEM SANATHOMBA SINGH Vs. STATE OF BIHAR
|
November 24, 2005 |
|
LAKHAN LAI SHARMA Vs. STATE OF BIHAR
|
March 3, 2005 |
|
LAKHPATI DEVI Vs. STATE OF BIHAR
|
February 1, 2005 |
|
LAKHVINDAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
September 20, 2005 |
|
LAKSHMI KANT Vs. STATE OF BIHAR
|
November 18, 2005 |
|
LAKSHMI ROY Vs. STATE OF BIHAR
|
March 30, 2005 |
|
LAL BABU SINGH Vs. STATE OF BIHAR
|
September 20, 2005 |
|
LAL BAHADUR SINGH
Vs. STATE OF BIHAR
|
August 19, 2005 |
|
LAL PARI DEVI Vs. RAMESHWAR SINGH
|
December 13, 2005 |
|
LAL SINGH ALIAS LAL BABU ALIAS JAY PRAKASH NARAYAN Vs. STATE OF BIHAR
|
December 5, 2005 |
|
LALAN KUMAR SHANI Vs. STATE OF BIHAR
|
November 10, 2005 |
|
LALDHARI MISTRI Vs. VIJAY KUMAR
|
August 31, 2005 |
|
LALI RAM Vs. STATE OF BIHAR
|
May 17, 2005 |
|
LALIT NARAIN SINGH Vs. PRESIDENT RELIGIOUS TRUST BOARD
|
October 5, 2005 |
|
LALIT PRASAD Vs. STATE OF BIHAR
|
September 21, 2005 |
|
LALLAN KUMAR SAHNI
Vs. STATE OF BIHAR
|
November 10, 2005 |
|
LALLAN RAI Vs. STATE OF BIHAR
|
January 24, 2005 |
|
LALU PRASAD Vs. STATE OF BIHAR
|
June 21, 2005 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
|
May 6, 2005 |
|
LAXMAN JHA
Vs. STATE OF BIHAR
|
March 22, 2005 |
|
LAXMIKANT SINGH Vs. STATE OF BIHAR
|
March 3, 2005 |
|
LIBIN MINJ Vs. STATE OF BIHAR
|
October 4, 2005 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SHEO PUJAN PRASAD
|
June 24, 2005 |
|
LIPIKA GUPTA Vs. PARTHO GUPTA
|
March 15, 2005 |
|
MADAN KUMAR JHA
Vs. STATE OF BIHAR
|
October 24, 2005 |
|
MADAN MOHAN JHA Vs. STATE OF BIHAR
|
March 16, 2005 |
|
MADAN PRASAD GUPTA Vs. SHEO CHANDRA PRASAD
|
June 30, 2005 |
|
MADHAV NATH TRIPATHI Vs. CANARA BANK
|
October 6, 2005 |
|
MAHAMAYA PRASAD CHAUDHARY Vs. THAKKAN CHAUDHARY
|
April 8, 2005 |
|
MAHANGU YADAV Vs. LALKISHUN YADAV
|
February 24, 2005 |
|
MAHANTH SHAMBHU GIRI ALIAS MAHANTH KRIPA SHANKAR GIRI Vs. STATE OF BIHAR
|
February 8, 2005 |
|
MAHENDRA LAL DAS
Vs. STATE OF BIHAR
|
January 13, 2005 |
|
MAHENDRA NARAYAN SHARMA
Vs. STATE OF BIHAR
|
February 15, 2005 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
September 21, 2005 |
|
MAHENDRA PRASAD SINHA
Vs. STATE OF BIHAR
|
September 16, 2005 |
|
MAHENDRA RAM Vs. ASHOK KUMAR SINGH
|
July 17, 2005 |
|
MAHENDRA SAHNI Vs. STATE OF BIHAR
|
September 16, 2005 |
|
MAHENDRA SINGH Vs. STATE OF BIHAR
|
December 20, 2005 |
|
MAHENDRA THAKUR Vs. STATE OF BIHAR
|
December 13, 2005 |
|
MAHENDRA YADAV Vs. RATNA DEVI
|
March 4, 2005 |
|
MAHESH AGRAWAL Vs. STATE OF BIHAR
|
February 9, 2005 |
|
MAHESH KUMAR ALIAS MAHESH PRASAD Vs. UNION OF INDIA
|
November 14, 2005 |
|
MAHESH PRASAD SINGH Vs. STATE OF BIHAR
|
July 12, 2005 |
|
MAHESHWAR PRASAD Vs. STATE OF BIHAR
|
April 26, 2005 |
|
MAHESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
|
July 25, 2005 |
|
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
|
March 11, 2005 |
|
MAHESHWARI YADAV & ANR Vs. STATE OF BIHAR
|
October 7, 2005 |
|
MAKSOODAN KHATOON Vs. AKHTARI BEGUM
|
September 22, 2005 |
|
MALTI DEVI Vs. CHAIRMAN B S E B
|
October 5, 2005 |
|
MALTI KUMARI
Vs. STATE OF BIHAR
|
January 20, 2005 |
|
MANGRU SINGH Vs. STATE OF BIHAR
|
September 9, 2005 |
|
MANIK CHAND PASWAN Vs. STATE OF BIHAR
|
April 5, 2005 |
|
MANIK CHANDRA WATSALYA Vs. STATE OF BIHAR
|
October 26, 2005 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
September 2, 2005 |
|
MANISH KUMAR PANDEY Vs. STATE OF BIHAR
|
May 16, 2005 |
|
MANJU DEVI Vs. STATE OF BIHAR
|
March 2, 2005 |
|
MANJU DEVI Vs. RAMJEE SINGH ALIAS BHUTTU SINGH
|
July 20, 2005 |
|
MANNU SAH Vs. STATE OF BIHAR
|
March 23, 2005 |
|
MANOHAR LAL BARNWAL Vs. STATE OF BIHAR
|
September 28, 2005 |
|
MANOHAR PRASAD Vs. STATE OF BIHAR
|
August 8, 2005 |
|
MANOJ KUMAR
Vs. STATE OF BIHAR
|
February 24, 2005 |
|
MANOJ KUMAR JHA Vs. STATE OF BIHAR
|
March 9, 2005 |
|
MANOJ KUMAR JHA Vs. STATE
|
January 31, 2005 |
|
MANOJ KUMAR RAJAK
Vs. STATE OF BIHAR
|
May 11, 2005 |
|
MANOJ KUMAR VERMA
Vs. STATE OF BIHAR
|
July 18, 2005 |
|
MANORAMA MISHRA Vs. STATE OF BIHAR
|
October 19, 2005 |
|
MANTI DEVI Vs. STATE OF BIHAR
|
December 13, 2005 |
|
MANTOSH KUMAR ALIAS MANGAL RAI Vs. STATE OF BIHAR
|
January 5, 2005 |
|
MANTU KUMAR
Vs. STATE OF BIHAR
|
August 10, 2005 |
|
MANTU TIWARY Vs. STATE OF BIHAR
|
March 28, 2005 |
|
MANZOOR Vs. STATE OF BIHAR
|
April 1, 2005 |
|
MANZOOR ALAM Vs. STATE OF BIHAR
|
July 11, 2005 |
|
MARICO INDUSTRIES LTD Vs. STATE OF BIHAR
|
March 11, 2005 |
|
MATTER OF AN APPLICATION UNDER ARTICLE 226 OF CONSTITUTION OF INDIA ABHAY KUMAR Vs. STATE OF BIHAR
|
May 3, 2005 |
|
MAU SINGH Vs. STATE BIHAR
|
October 19, 2005 |
|
MD ALI MURTAZA Vs. STATE OF BIHAR
|
May 5, 2005 |
|
MD ASSEBUL Vs. STATE OF BIHAR
|
August 8, 2005 |
|
MD AYUB Vs. STATE OF BIHAR
|
July 21, 2005 |
|
MD MOBIN ALI ALIAS MOQUIM ALI Vs. STATE OF BIHAR
|
September 7, 2005 |
|
MD MUSTAQUIM ALIAS MUSTAQUIM MIAN Vs. LALMUNI YADAV
|
March 7, 2005 |
|
MD SHAHZADA Vs. STATE OF BIHAR
|
August 23, 2005 |
|
MD SHAKIL Vs. STATE OF BIHAR
|
August 25, 2005 |
|
MD TASLIM Vs. MD ALIM
|
December 20, 2005 |
|
MD TAZUDDIN & ORS Vs. STATE OF BIHAR
|
May 3, 2005 |
|
MEDNI SINGH AND RAGHUBIR SINGH (IN 440), SHAILENDRA KUMAR SINGH @ SHAILENDRA SINGH (IN 474) Vs. STATE OF BIHAR
|
April 26, 2005 |
|
MEENA KUMARI Vs. STATE OF BIHAR
|
January 27, 2005 |
|
MEENA KUMARI ALIAS MEENA DEVI Vs. STATE OF BIHAR
|
May 9, 2005 |
|
MEENA PRATAP SINGH Vs. STATE OF BIHAR
|
April 4, 2005 |
|
METHODIST CHURCH Vs. STATE OF BIHAR
|
July 29, 2005 |
|
MEWALAL SAH Vs. SHAYAMA DEVI
|
November 11, 2005 |
|
MIDHAT KARIM KHAN Vs. MAGADH GRAMIN BANK
|
March 21, 2005 |
|
MINATI DUTTA Vs. SUSHIL CHAUDHARY
|
May 19, 2005 |
|
MISHRI YADAV Vs. STATE OF BIHAR
|
October 5, 2005 |
|
MITHILESH KUMAR SINGH ALIAS MOLAN SINGH Vs. STATE OF BIHAR
|
December 15, 2005 |
|
MITHLESH KUMAR SINHA Vs. STATE OF BIHAR
|
August 12, 2005 |
|
MOHAMMAD KAJIMUDDIN Vs. STATE OF BIHAR
|
September 14, 2005 |
|
MOHAN PRASAD ASTHANA Vs. BIHAR STATE ELECTRICITY BOARD
|
January 17, 2005 |
|
MOL CHANDRA JHA Vs. STATE OF BIHAR
|
August 29, 2005 |
|
MOSAHEB SHARMA
Vs. STATE OF BIHAR
|
May 13, 2005 |
|
MOSMT. MANTI DEVI Vs. THE STATE OF BIHAR AND ORS.
|
December 13, 2005 |
|
MOSTAKIM MIAN Vs. MOHAMAD HUSSAIN ALIAS MOHAMAD MIAN
|
January 3, 2005 |
|
MOSTT KAMLA DEVI Vs. STATE OF BIHAR
|
December 1, 2005 |
|
MOSTT SONA DEVI Vs. BALINDRA RAI
|
September 29, 2005 |
|
MOTI CHANDRA KUMAR Vs. STATE OF BIHAR
|
September 19, 2005 |
|
MRIDULA KUMARI SINHA Vs. STATE OF BIHAR
|
June 27, 2005 |
|
MRIDULA SINGH ALIAS BULBUL Vs. BRAHMDEO PD SINGH
|
September 15, 2005 |
|
MUAZZIN OF MOSQUE NEAR THE PATNA HIGH COURT Vs. STATE OF BIHAR
|
January 7, 2005 |
|
MUKHLAL RAM
Vs. STATE OF BIHAR
|
April 29, 2005 |
|
MUKHTAR ANSARI Vs. STATE
|
January 14, 2005 |
|
MUNI SINGH AND ORS. Vs. STATE OF BIHAR
|
October 19, 2005 |
|
MUNNA SHUKLA ALIAS RAVI KAND SHUKLA Vs. STATE OF BIHAR
|
January 31, 2005 |
|
MURARI PRASAD Vs. STATE OF BIHAR
|
January 24, 2005 |
|
MURARI THAKUR; SUNIL KUMAR THAKUR Vs. STATE OF BIHAR
|
January 21, 2005 |
|
N R CONSTRUCTION PVT LTD Vs. PROJECT ENGINEER
|
January 12, 2005 |
|
NAGEHSWAR SINGH & ORS Vs. STATE OF BIHAR
|
April 21, 2005 |
|
NAGENDRA PRASAD
Vs. STATE OF BIHAR
|
March 24, 2005 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
March 29, 2005 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
|
NAGESHWAR THAKUR Vs. STATE OF BIHAR
|
December 12, 2005 |
|
NALANI KUMAR JHA Vs. STATE OF BIHAR
|
July 25, 2005 |
|
NALINI RANJAN BISWAS Vs. STATE OF BIHAR
|
June 22, 2005 |
|
NAND JEE SINGH Vs. STATE OF BIHAR
|
September 22, 2005 |
|
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
August 18, 2005 |
|
NAND KISHORE PRASAD SAH Vs. STATE OF BIHAR
|
February 15, 2005 |
|
NAND KISHORE RAM Vs. STATE OF BIHAR
|
April 7, 2005 |
|
NAND PRASAD DUSADH Vs. STATE OF BIHAR
|
August 3, 2005 |
|
NANDJEE YADAV ALIAS NANDI YADAV Vs. STATE OF BIHAR
|
April 5, 2005 |
|
NANHAK RAM Vs. STATE OF BIHAR
|
November 14, 2005 |
|
NARAIN SAH Vs. ORIENTAL FIRE AND GENL INS CO LTD
|
August 3, 2005 |
|
NARAYAN PRASAD Vs. STATE OF BIHAR
|
April 8, 2005 |
|
NARENDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
|
August 26, 2005 |
|
NARENDRA NARAYAN SINGH
Vs. STATE OF BIHAR
|
November 17, 2005 |
|
NARESH MAHTO Vs. DURGA MAHTO
|
March 30, 2005 |
|
NARESH MANDAL Vs. STATE OF BIHAR
|
May 25, 2005 |
|
NARESH MANDAL Vs. STATE OF BIHAR
|
May 20, 2005 |
|
NARESH SHANKAR PRASAD
Vs. STATE OF BIHAR
|
August 17, 2005 |
|
NARESH YADAV Vs. STATE OF BIHAR
|
August 5, 2005 |
|
NARMEDESHWAR UPADHYA Vs. STATE OF BIHAR
|
April 9, 2005 |
|
NARSINGH LAL DAGA Vs. STATE OF BIHAR
|
March 15, 2005 |
|
NARSINGH RAI Vs. DURGAWATI DEVI
|
June 27, 2005 |
|
NASIMUDDIN
Vs. STATE OF BIHAR
|
September 1, 2005 |
|
NATH THAKUR Vs. STATE OF BIHAR
|
September 29, 2005 |
|
NATHESHWAR SAH Vs. STATE OF BIHAR
|
September 27, 2005 |
|
NATHUNI PANDIT Vs. STATE OF BIHAR
|
October 25, 2005 |
|
NATHUNI YADAV Vs. STATE OF BIHAR
|
July 11, 2005 |
|
NATIONAL COUNCIL FOR TEACHER EDUCATION
Vs. EDARA AL NISHAT MUSLEMEEN EDUCATION SOCIETY
|
April 26, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. RAJ LAXMI SINHA
|
August 23, 2005 |
|
NATIONAL JUTE MANUFACTURERS CORPORATION UNIT Vs. SHAKUNTALA DEVI
|
September 14, 2005 |
|
NAVI LAL ROHITA Vs. STATE OF BIHAR
|
November 21, 2005 |
|
NAVIN KUMAR MISHRA
Vs. STATE OF BIHAR
|
March 30, 2005 |
|
NAWAI KISHORE SINGH Vs. STATE OF BIHAR
|
February 3, 2005 |
|
NAWALESH KUMAR
Vs. STATE OF BIHAR
|
August 8, 2005 |
|
NAYAN TARA SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
December 15, 2005 |
|
NEELAM MUNDU Vs. VICE CHANCELLOR M U
|
September 6, 2005 |
|
NEELAM SINHA Vs. STATE OF BIHAR
|
December 7, 2005 |
|
NEERAJ KUMAR Vs. STATE OF BIHAR
|
November 28, 2005 |
|
NEERAJ KUMAR MANAS Vs. STATE OF BIHAR
|
September 12, 2005 |
|
NEHA KUMARI Vs. STATE OF BIHAR
|
April 21, 2005 |
|
NEPALI YADAV Vs. STATE OF BIHAR
|
April 20, 2005 |
|
NEVILAL ROHITA CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
|
August 31, 2005 |
|
NEYAZ AHMAD Vs. STATE OF BIHAR
|
July 14, 2005 |
|
NIRANJAN DIWAKAR
Vs. STATE OF BIHAR
|
December 16, 2005 |
|
NIRANJAN PRASAD Vs. STATE OF BIHAR
|
March 2, 2005 |
|
NIRANJAN YADAV ALIAS JHOJHO YADAV Vs. STATE OF BIHAR
|
February 2, 2005 |
|
NIRMALA MISHRA Vs. RAM JANKI JEE DEITIES
|
August 5, 2005 |
|
NIRMALA SINGH Vs. STATE OF BIHAR
|
September 1, 2005 |
|
NOOR ALAM KHAN Vs. HON BLE HIGH COURT OF JUDICATURE AT PATNA
|
May 3, 2005 |
|
OM PRAKASH GUPTA Vs. PATNA MUNCPALCORPORATION PATNA
|
April 4, 2005 |
|
ONKAR PRASAD SINGH
Vs. STATE OF BIHAR
|
October 7, 2005 |
|
OZAIR GHAFFARI Vs. STATE OF BIHAR
|
February 17, 2005 |
|
P A INTERNATIONAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER BHAGALPUR
|
July 21, 2005 |
|
PANCHAM LAL JAISWAL Vs. STATE OF BIHAR
|
November 11, 2005 |
|
PANDEY AND CO BUILDERS PVT LIMITED Vs. STATE OF BIHAR
|
September 21, 2005 |
|
PANDEY AND CO BUILDERS PVT LTD Vs. STATE OF BIHAR
|
April 26, 2005 |
|
PANWATI DEVI Vs. NIRAKHNI DEVI
|
February 3, 2005 |
|
PARAS NATH SHARMA Vs. BIHAR SANSKRIT SHIKSHA BOARD
|
October 5, 2005 |
|
PARMA NAND SINGH Vs. STATE OF BIHAR
|
November 11, 2005 |
|
PARMA NAND SINGH Vs. STATE OF BIHAR
|
March 22, 2005 |
|
PARMANAND SAH Vs. STATE OF BIHAR
|
March 15, 2005 |
|
PARMATMA SHARAN KANSAL Vs. STATE OF BIHAR
|
December 6, 2005 |
|
PARMESHWAR MAHTO Vs. STATE OF BIHAR
|
April 11, 2005 |
|
PARMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
February 3, 2005 |
|
PARSAN SAH Vs. STATE OF BIHAR
|
March 17, 2005 |
|
PARSHURAM TIWARY
Vs. STATE OF BIHAR
|
February 16, 2005 |
|
PARSURAM YADAV Vs. STATE OF BIHAR
|
April 19, 2005 |
|
PASHUPATI NATH SINGH Vs. STATE OF BIHAR
|
May 17, 2005 |
|
PATHAR UDOG SANGH KUND NAWADA Vs. STATE OF BIHAR
|
April 11, 2005 |
|
PATHAR UDYOG SANGH Vs. STATE OF BIHAR
|
February 2, 2005 |
|
PAVITRI DEVI Vs. MOST KALAWATI KUER
|
September 16, 2005 |
|
PAWAN KISHORE KARN Vs. STATE OF BIHAR
|
February 4, 2005 |
|
PESTICIDES ENTREPRENEUR ASSOCIATION BIHAR Vs. STATE OF BIHAR
|
December 6, 2005 |
|
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
|
February 3, 2005 |
|
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
|
March 23, 2005 |
|
PHULO KUMAR SINGH Vs. RAM JULUM PASWAN
|
March 10, 2005 |
|
PINKU YADAV Vs. STATE OF BIHAR
|
April 15, 2005 |
|
PINTU SINGH ALIAS RAJIV RANJAN KUMAR SINGH Vs. STATE OF BIHAR
|
December 9, 2005 |
|
PRABHAT TRIVEDI Vs. FATNA HIGH COURT
|
May 19, 2005 |
|
PRABHUNATH SAHU ALIAS PRABHUNATH SAH Vs. NAGINA SINGH
|
July 8, 2005 |
|
PRADIP LAMP WORKS Vs. STATE OF BIHAR
|
March 11, 2005 |
|
PRAGASH MAHTO Vs. STATE OF BIHAR
|
July 7, 2005 |
|
PRAHLAD RAI AGRAWAL BURAKIA ALIAS PRAHLAD RAI Vs. RAM PYARI DEVI
|
April 8, 2005 |
|
PRAMESHWAR PRASAD CHOUDHARY
Vs. STATE OF BIHAR
|
August 26, 2005 |
|
PRAMOD KUMAR
Vs. VIJAY KUMAR SAH
|
July 26, 2005 |
|
PRAMOD KUMAR BIHARI Vs. STATE OF BIHAR
|
September 15, 2005 |
|
PRAN KUMAR RAY Vs. STATE OF BIHAR
|
March 11, 2005 |
|
PRATAP CHAUHAN Vs. STATE OF BIHAR
|
May 20, 2005 |
|
PRATAP NARAYAN JHA
Vs. SIWAN CENTRAL COOPERATIVE BANK LTD
|
December 15, 2005 |
|
PRAVEEN KUMAR
Vs. STATE OF BIHAR
|
July 18, 2005 |
|
PREM CHANDRA RAI Vs. JAGERNATH RAI
|
September 26, 2005 |
|
PREM KUMAR JHA Vs. STATE OF BIHAR
|
March 22, 2005 |
|
PREM KUMAR PANDIT Vs. STATE OF BIHAR
|
August 1, 2005 |
|
PREM PRAKASH SINGH Vs. STATE OF BIHAR
|
February 28, 2005 |
|
PREM SHANKAR CHAUDHARY Vs. SPECIAL OFFICER NOW PRESIDENT BIHAR STATE BOARD RELIGIOUS TRUST
|
August 30, 2005 |
|
PREMLATA GUPTA Vs. STATE
|
April 26, 2005 |
|
PRESIDENT BIHAR LOK SEVA AYOG Vs. STATE OF BIHAR
|
May 19, 2005 |
|
PUNAM GUPTA Vs. AMAR CHAND SARAWAGI
|
September 20, 2005 |
|
PUNAM KUMARI Vs. STATE OF BIHAR
|
February 10, 2005 |
|
PUNIT KUMAR Vs. STATE
|
January 7, 2005 |
|
PURUSHOTTAM KUMAR ALIAS PUROOSHATTAM KUMAR Vs. STATE OF BIHAR
|
July 15, 2005 |
|
QAISER ALI Vs. STATE OF BIHAR
|
March 16, 2005 |
|
QUAYUM Vs. STATE OF BIHAR
|
March 7, 2005 |
|
R K TEKRIWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 5, 2005 |
|
RABBI RAJAK Vs. STATE OF BIHAR
|
December 1, 2005 |
|
RADHA TAMOLIN
Vs. DURGAWATI DEVI
|
September 20, 2005 |
|
RADHE KRISHNA OIL MILLS PVT LTD Vs. STATE OF BIHAR
|
November 18, 2005 |
|
RAGHUBANS MANI Vs. MAHABIR BABU MARWARI SHREE LALJEE KARGHA VASTRALAYA AND BIJAY PRASAD AGARWAL
|
August 11, 2005 |
|
RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
August 29, 2005 |
|
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
January 24, 2005 |
|
RAGJAWA NARAYAN MISHRA
Vs. CHIEF EXECUTIVE OFFICER BIHAR RAJYA KHADI GRAMOUDYOG BOARD
|
December 5, 2005 |
|
RAGJAWA NARAYAN MISHRA AND ETC. Vs. BIHAR RAJYA KHADI GRAMODYOG BOARD
|
December 5, 2005 |
|
RAHMAN MIAN Vs. REYAZUL ANSARI
|
July 1, 2005 |
|
RAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
February 10, 2005 |
|
RAJ KISHORE SAH Vs. STATE OF BIHAR
|
April 29, 2005 |
|
RAJ KUMAR
Vs. BIHAR STATE ELECTION COMMISSION
|
September 14, 2005 |
|
RAJ KUMAR ALIAS RAJU YADAV ALIAS RAJ KUMAR YADAV Vs. STATE OF BIHAR
|
July 11, 2005 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
September 16, 2005 |
|
RAJ KUMARI DEVI Vs. STATE OF BIHAR
|
November 11, 2005 |
|
RAJA MISHRA Vs. STATE OF BIHAR
|
September 14, 2005 |
|
RAJA RAM CHOUDHARY ALIAS RAJA RAM Vs. STATE OF BIHAR
|
September 16, 2005 |
|
RAJA RAM RAI Vs. COLLECTOR OF BEGUSARAI
|
November 9, 2005 |
|
RAJAN KUMAR VARMA Vs. SACHCHIDANAND SINGH
|
September 22, 2005 |
|
RAJAT KUMAR SINGH
Vs. STATE OF BIHAR
|
August 24, 2005 |
|
RAJBALLABH SINGH Vs. STATE ELECTRICITY BOARD
|
March 17, 2005 |
|
RAJENDRA MEHTA Vs. STATE OF BIHAR
|
May 10, 2005 |
|
RAJENDRA PRASAD @ RAJENDRA PD. AGRAWAL Vs. SHRI SHEO NARAYAN SINGH
|
February 25, 2005 |
|
RAJENDRA PRASAD ALIAS RAJENDRA PD AGRAWAL Vs. SHEO NARAYAN SINGH
|
February 25, 2005 |
|
RAJENDRA PRASAD SINGH
Vs. STATE OF BIHAR
|
March 3, 2005 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
March 18, 2005 |
|
RAJENDRA PRASAD VIDYARTHI Vs. STATE OF BIHAR
|
March 14, 2005 |
|
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
October 24, 2005 |
|
RAJESH KUMAR Vs. STATE
|
February 2, 2005 |
|
RAJESH KUMAR AGRAWAL Vs. STATE OF BIHAR
|
July 21, 2005 |
|
RAJESH KUMAR JAISWAL ALIAS RAJESH JAISWAL Vs. STATE OF BIHAR
|
September 30, 2005 |
|
RAJESH KUMAR MITTAL
Vs. STATE OF BIHAR
|
January 18, 2005 |
|
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 2, 2005 |
|
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
October 28, 2005 |
|
RAJESH MANDAL Vs. STATE OF BIHAR
|
September 1, 2005 |
|
RAJESHWAR PANDEY
Vs. STATE OF BIHAR
|
August 17, 2005 |
|
RAJESHWAR PD SHARMA Vs. MANI BHUSAN SHARMA
|
July 21, 2005 |
|
RAJKALI DEVI Vs. STATE OF BIHAR
|
March 4, 2005 |
|
RAJNANDNI KUMARI Vs. STATE OF BIHAR
|
December 21, 2005 |
|
RAJOLAL SHARMA Vs. STATE OF BIHAR
|
September 12, 2005 |
|
RAJU MANJHI Vs. STATE OF BIHAR
|
August 3, 2005 |
|
RAJU YADAV Vs. STATE OF BIHAR
|
August 23, 2005 |
|
RAKA SAHAY
Vs. MAGADH UNIVERSITY
|
July 5, 2005 |
|
RAKESH KUMAR
Vs. STATE OF BIHAR
|
June 30, 2005 |
|
RAKESH KUMAR CHAUHAN Vs. STATE OF BIHAR
|
August 30, 2005 |
|
RAM ADHAR SINGH Vs. STATE OF BIHAR
|
February 22, 2005 |
|
RAM AYODHYA MAHTO Vs. STATE OF BIHAR
|
February 8, 2005 |
|
RAM BABU KUMAR
Vs. STATE OF BIHAR
|
March 7, 2005 |
|
RAM BAHADUR SINGH Vs. STATE OF BIHAR
|
May 10, 2005 |
|
RAM BALAK RAI Vs. DAYA DEVI
|
September 14, 2005 |
|
RAM BALLABH SAH
Vs. STATE OF BIHAR
|
May 9, 2005 |
|
RAM BHAGWAN PRASAD Vs. STATE OF BIHAR
|
February 11, 2005 |
|
RAM BILAS PRASAD
Vs. STATE OF BIHAR
|
September 23, 2005 |
|
RAM BILAS PRASAD Vs. SUDHAMAYI SINHA
|
July 27, 2005 |
|
RAM BILASH PRASAD SINHA ALIAS RAM BILASH PD SINHA ALIAS Vs. GUJARI DEVI
|
March 22, 2005 |
|
RAM BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 22, 2005 |
|
RAM BRITT PASWAN Vs. STATE OF BIHAR
|
April 29, 2005 |
|
RAM CHANDER SAN Vs. STATE OF BIHAR
|
October 7, 2005 |
|
RAM CHANDRA JHA
Vs. STATE OF BIHAR
|
April 26, 2005 |
|
RAM CHANDRA RAI AND OTHERS Vs. STATE OF BIHAR
|
March 24, 2005 |
|
RAM CHANDRA SINHA Vs. STATE OF BIHAR
|
March 4, 2005 |
|
RAM CHELA Vs. BIHAR STATE ELECTRICITY BOARD
|
September 8, 2005 |
|
RAM DAYAL BHAGAT Vs. STATES OF BIHAR
|
March 16, 2005 |
|
RAM DIHAL CHOUDHARY Vs. STATE OF BIHAR
|
September 30, 2005 |
|
RAM GOPAL PANDEY Vs. HIGH COURT OF JUDICATURE AT PATNA
|
May 20, 2005 |
|
RAM JANAM JHA Vs. STATE OF BIHAR
|
May 2, 2005 |
|
RAM KRISHNA CHOUDHARY Vs. STATE OF BIHAR
|
January 27, 2005 |
|
RAM KUMAR BHAGAT Vs. UNION OF INDIA
|
August 26, 2005 |
|
RAM KUMAR PODDAR Vs. SHIV NARAIN SAO
|
June 29, 2005 |
|
RAM LAGAN SINGH; SHOSHAN SINGH @ SASANK SINGH Vs. STATE OF BIHAR
|
August 2, 2005 |
|
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
October 5, 2005 |
|
RAM NAGINA CHOUDHARY Vs. VAISHALI KSHETRIYA GRAMIN BANK
|
April 5, 2005 |
|
RAM NAGINA SANGAHI
Vs. RAJPATI SANGAHI
|
May 3, 2005 |
|
RAM NAIESH PRASAD ALIAS NAIESH BHAGAT Vs. UNION OF INDIA
|
March 11, 2005 |
|
RAM NARAYAN JHA Vs. STATE OF BIHAR
|
March 10, 2005 |
|
RAM NARAYAN RENU
Vs. STATE OF BIHAR
|
September 29, 2005 |
|
RAM NARESH MISHRA Vs. STATE OF BIHAR
|
February 6, 2005 |
|
RAM NARESH MISHRA Vs. STATE OF BIHAR
|
July 6, 2005 |
|
RAM NARESH RAY Vs. STATE OF BIHAR
|
August 31, 2005 |
|
RAM NARESH ROY Vs. STATE OF BIHAR
|
September 7, 2005 |
|
RAM NARESH SINGH
Vs. STATE OF BIHAR
|
March 11, 2005 |
|
RAM NARESH THAKUR Vs. STATE OF BIHAR
|
December 9, 2005 |
|
RAM PARI DEVI Vs. STATE OF BIHAR
|
March 3, 2005 |
|
RAM PRAVESH SINGH
Vs. RAM BINOD SINGH
|
February 24, 2005 |
|
RAM RATAN TIWARY Vs. STATE OF BIHAR
|
February 4, 2005 |
|
RAM SAROWAR PD SINGH Vs. STATE
|
February 3, 2005 |
|
RAM SHEKHAR SINGH Vs. STATE BANK OF INDIA
|
April 8, 2005 |
|
RAM SUBODH RAY Vs. STATE OF BIHAR
|
July 18, 2005 |
|
RAM SUMARI DEVI SMT Vs. STATE OF BIHAR
|
March 15, 2005 |
|
RAM SUMERI DEVI ALIAS SUMERI DEVI Vs. SHIVA PANDEY ALIAS SHEO KUMARI DEVI ALIAS SHEO KUMARI PANDEY
|
August 24, 2005 |
|
RAM SWARUP PRASAD
Vs. STATE OF BIHAR
|
August 17, 2005 |
|
RAM YATAN SINGH ALIAS RAM JATIN SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
|
RAMA KANT SINGH
Vs. UNION OF INDIA
|
May 4, 2005 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
September 29, 2005 |
|
RAMA KISHORE SINGH ALIAS RAMA SINGH Vs. STATE OF BIHAR
|
February 9, 2005 |
|
RAMA NAND MISHRA Vs. STATE OF BIHAR
|
May 9, 2005 |
|
RAMA SINGH Vs. STATE OF BIHAR
|
March 4, 2005 |
|
RAMADHAR SHARMA Vs. STATE OF BIHAR
|
February 8, 2005 |
|
RAMAKANT PRASAD Vs. STATE OF BIHAR
|
April 26, 2005 |
|
RAMAKANT PRASAD SINGH Vs. STATE OF BIHAR
|
September 8, 2005 |
|
RAMANAND GUPTA Vs. BANKEY LAL
|
January 6, 2005 |
|
RAMANAND MANDAL Vs. STATE OF BIHAR
|
June 27, 2005 |
|
RAMANAND SHARMA Vs. MATARAJ RAJESHWARY BHAGWATI DEVI
|
March 21, 2005 |
|
RAMANAND SHARMA Vs. MATARAJ RAJESHWARY BHAGWATI DEVI
|
May 21, 2005 |
|
RAMANANDI DEVI HINDU ANATHALAYA Vs. STATE OF BIHAR
|
October 6, 2005 |
|
RAMASHANKAR SINGH Vs. STATE OF BIHAR
|
August 4, 2005 |
|
RAMAUTAR SAH Vs. STATE OF BIHAR
|
September 21, 2005 |
|
RAMAWATI DEVI Vs. STATE OF BIHAR
|
April 5, 2005 |
|
RAMBAHADUR SAH Vs. STATE OF BIHAR
|
May 11, 2005 |
|
RAMCHANDRA JHA Vs. STATE OF BIHAR
|
September 27, 2005 |
|
RAMDEO KAHAR AND UPENDRA KAHAR Vs. STATE OF BIHAR
|
August 9, 2005 |
|
RAMENDRA PANDEY Vs. STATE OF BIHAR
|
August 10, 2005 |
|
RAMESH JHA Vs. STATE OF BIHAR
|
November 14, 2005 |
|
RAMESH KR PATEL Vs. STATE
|
January 4, 2005 |
|
RAMESH KUMAR SINGH Vs. STATE OF BIHAR
|
November 25, 2005 |
|
RAMESH TIWARY ALIAS RAMESH Vs. STATE OF BIHAR
|
March 2, 2005 |
|
RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
February 21, 2005 |
|
RAMJEET SINGH
Vs. JANKI DEVI
|
November 21, 2005 |
|
RAMOTAR THAKUR Vs. STATE OF BIHAR
|
February 2, 2005 |
|
RAMSAGAR KEWAT Vs. SHIVALAK KEWAT
|
July 7, 2005 |
|
RAMSHRESHTHA SINHA
Vs. STATE OF BIHAR
|
April 26, 2005 |
|
RANA BAHADUR SINGH Vs. STATE OF BIHAR
|
August 4, 2005 |
|
RANA CHAKRABORTY Vs. STATE OF BIHAR
|
December 20, 2005 |
|
RANA RANJIT SINGH Vs. ARJUN SHARMA
|
March 10, 2005 |
|
RANJAY SINGH Vs. STATE OF BIHAR
|
August 16, 2005 |
|
RANJEET KUMAR GUPTA
Vs. STATE OF BIHAR
|
March 30, 2005 |
|
RASHID NAZFI ALIAS RASHID NAJFI
Vs. SHAHIN GULAB
|
August 11, 2005 |
|
RATAN AGRAWAL Vs. STATE OF BIHAR
|
November 24, 2005 |
|
RAVI KUMAR
Vs. PATNA UNIVERSITY
|
September 14, 2005 |
|
RAVI SHANKAR SINGH Vs. STATE OF BIHAR
|
February 25, 2005 |
|
RENU KUMARI Vs. STATE OF BIHAR
|
June 22, 2005 |
|
REWATI KANT DUBEY Vs. STATE OF BIHAR
|
February 18, 2005 |
|
RISHIKESH BIND AND SURENDRA KUMAR
Vs. STATE OF BIHAR
|
July 29, 2005 |
|
RISHIKESH KASHYAP Vs. STATE OF BIHAR
|
March 3, 2005 |
|
ROOPKALI KUER Vs. STATE OF BIHAR
|
October 25, 2005 |
|
RUBI DEVI Vs. STATE OF BIHAR
|
March 14, 2005 |
|
S Z H JAFRI Vs. STATE OF BIHAR
|
April 15, 2005 |
|
SABITA KUMARI
Vs. STATE OF BIHAR
|
April 20, 2005 |
|
SABITRI DEVI Vs. RANGNATH TIWARY
|
March 10, 2005 |
|
SACHCHIDANAND SINHA Vs. STATE OF BIHAR
|
May 9, 2005 |
|
SACHIDA NAND PRASAD Vs. STATE OF BIHAR
|
December 20, 2005 |
|
SACHINDRA NATH DUBEY
Vs. UNION OF INDIA
|
December 1, 2005 |
|
SADHU MUSAHAR Vs. STATE OF BIHAR
|
March 3, 2005 |
|
SADHU SHARAN SHGH Vs. STATE OF BIHAR
|
August 11, 2005 |
|
SAFIQUE ALAM Vs. STATE OF BIHAR
|
September 1, 2005 |
|
SAGAR DHWAJ RATNA Vs. STATE OF BIHAR
|
September 27, 2005 |
|
SAHEB KUMAR
Vs. STATE OF BIHAR
|
April 25, 2005 |
|
SAIM ANSARI Vs. JAINUL ANSARI
|
June 29, 2005 |
|
SAIYED ABRARUL HASNAIN Vs. STATE OF BIHAR
|
August 17, 2005 |
|
SAJAN KUMAR DALMIA Vs. STATE OF BIHAR
|
May 4, 2005 |
|
SAJJAD HUSSAIN
Vs. STATE OF BIHAR
|
February 22, 2005 |
|
SALIM LARI Vs. STATE OF BIHAR
|
May 3, 2005 |
|
SAMIM AHMAD ALIAS SAMIM Vs. STATE OF BIHAR
|
December 20, 2005 |
|
SANJAY ALIAS SRIKANT Vs. VEEMA KUMARI
|
September 15, 2005 |
|
SANJAY JAIN Vs. STATE OF BIHAR
|
February 21, 2005 |
|
SANJAY KUMAR
Vs. STATE OF BIHAR
|
February 9, 2005 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
December 19, 2005 |
|
SANJAY KUMAR GUPTA
Vs. STATE OF BIHAR
|
August 19, 2005 |
|
SANJAY KUMAR MAHTO Vs. STATE OF BIHAR
|
January 12, 2005 |
|
SANJAY KUMAR SINGH Vs. STATE
|
January 12, 2005 |
|
SANJAY KUMAR SINGH Vs. STATE
|
January 31, 2005 |
|
SANJAY SINGH
Vs. STATE OF BIHAR
|
August 4, 2005 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
October 27, 2005 |
|
SANJAY SUCHANTI Vs. STATE OF BIHAR
|
August 30, 2005 |
|
SANJEEB KUMAR Vs. STATE OF BIHAR
|
February 18, 2005 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
March 23, 2005 |
|
SANJIT RAM Vs. STATE OF BIHAR
|
October 4, 2005 |
|
SANJIV KUMAR SINGH @ BIGULWA; DAYA SHANKAR SINGH Vs. STATE OF BIHAR
|
January 31, 2005 |
|
SANSTHAN Vs. UNION OF INDIA
|
November 23, 2005 |
|
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
July 19, 2005 |
|
SAPRU JAYAKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID Vs. UNION OF INDIA
|
January 7, 2005 |
|
SARASWATI DEVI Vs. STATE OF BIHAR
|
January 2, 2005 |
|
SARASWATI SINHA SMT Vs. NIRMAL KUMAR GUPTA
|
April 21, 2005 |
|
SARFUDDIN ALIAS SARFUDDIN MIAN Vs. SABIR THAKUR
|
November 18, 2005 |
|
SARGUN KAPRI Vs. STATE OF BIHAR
|
November 28, 2005 |
|
SARJU AHIR Vs. STATE
|
September 29, 2005 |
|
SARJUN YADAV Vs. STATE OF BIHAR
|
March 11, 2005 |
|
SARYU MISTRY Vs. MAGADH GRAMIN BANK
|
March 21, 2005 |
|
SASAMUSA SUGAR WORKS LTD Vs. STATE OF BIHAR
|
February 21, 2005 |
|
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
|
April 27, 2005 |
|
SATISH KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
March 9, 2005 |
|
SATYA NARAYAN Vs. STATE OF BIHAR
|
October 26, 2005 |
|
SATYA PRAKASH Vs. PATNA UNIVERSITY
|
March 2, 2005 |
|
SATYADEO PANDEY Vs. STATE OF BIHAR
|
March 11, 2005 |
|
SATYANAND PANDEY
Vs. STATE OF BIHAR
|
March 29, 2005 |
|
SATYENDRA KUMAR ALIAS BADAR SINGH Vs. STATE OF BIHAR
|
December 5, 2005 |
|
SATYENDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
August 3, 2005 |
|
SAVITRI DEVI Vs. STATE OF BIHAR
|
July 11, 2005 |
|
SECRETARY FINANCE NATIONAL SAVINGS DEPARTMENT Vs. VINOD KUMAR
|
December 1, 2005 |
|
SEERAT BANO Vs. MD SHAFEQUE
|
August 3, 2005 |
|
SEKHU YADAV Vs. STATE OF BIHAR
|
February 8, 2005 |
|
SERAJ MIAN Vs. STATE OF BIHAR
|
March 2, 2005 |
|
SET INDIA PVT LTD Vs. STATE OF BIHAR
|
February 1, 2005 |
|
SHABBIR ALAM
Vs. BIHAR STATE ELECTRICITY BOARD
|
February 4, 2005 |
|
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 8, 2005 |
|
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 28, 2005 |
|
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 18, 2005 |
|
SHAHABUDDIN Vs. STATE OF BIHAR
|
October 27, 2005 |
|
SHAHEED ALIAS SHAHID ALIAS DABLU Vs. STATE OF BIHAR
|
February 22, 2005 |
|
SHAHID ALIAS CHHOTTU Vs. STATE OF BIHAR
|
February 18, 2005 |
|
SHAILBALA CHAUDHARY Vs. STATE OF BIHAR
|
December 2, 2005 |
|
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
March 1, 2005 |
|
SHAILENDRA KUMAR THAKUR
Vs. STATE OF BIHAR
|
December 5, 2005 |
|
SHALIGRAM TRIPATHI Vs. STATE OF BIHAR
|
August 8, 2005 |
|
SHAMBHU NATH CHOUDHARY Vs. STATE OF BIHAR
|
October 7, 2005 |
|
SHAMBHU PRASAD SINGH
Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD
|
October 4, 2005 |
|
SHANKAR CHAUDHARY ALIAS SHIV SHANKAR CHAUDHARY ALIAS SHIVE SHANKER KUMAR Vs. STATE OF BIHAR
|
April 25, 2005 |
|
SHANKAR KUMAR Vs. STATE OF BIHAR
|
March 31, 2005 |
|
SHANKAR PATEL Vs. STATE OF BIHAR
|
December 6, 2005 |
|
SHANKER MANDAL Vs. STATE OF BIHAR
|
April 26, 2005 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
March 15, 2005 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
September 2, 2005 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
November 10, 2005 |
|
SHARDA DEVI
Vs. STATE OF BIHAR
|
July 7, 2005 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
November 25, 2005 |
|
SHARDA KUER T Vs. BASUDEO MISTRI
|
April 5, 2005 |
|
SHARDA PRASAD SINHA
Vs. B S E B
|
April 15, 2005 |
|
SHARVAN RAM Vs. STATE OF BIHAR
|
September 10, 2005 |
|
SHASHI BHUSHAN PANDEY Vs. STATE OF BIHAR
|
February 15, 2005 |
|
SHASHI BHUSHAN ROY Vs. STATE OF BIHAR
|
February 3, 2005 |
|
SHASHI BHUSHAN SAH
Vs. STATE OF BIHAR
|
January 31, 2005 |
|
SHASHI PRABHA AGRAWAL Vs. STATE OF BIHAR
|
February 28, 2005 |
|
SHATRUGHAN PANDEY Vs. RAJ GOVIND PANDEY
|
July 26, 2005 |
|
SHATRUGHAN PRASAD PANDEY Vs. GOURI SHANKAR PRASAD
|
July 27, 2005 |
|
SHATRUGHAN PRASAD SINGH Vs. JANG BAHADUR SINGH
|
August 19, 2005 |
|
SHEIKH MOHAMMAD GOLAM BARI ALIAS GOLAM BARI Vs. BIHAR STATE SUNNI WAKF BOARD
|
March 30, 2005 |
|
SHEO KIUMARI Vs. STATE OF BIHAR
|
April 7, 2005 |
|
SHEO KUMAR Vs. STATE OF BIHAR
|
April 26, 2005 |
|
SHEO MUNI CHAMAR Vs. STATE OF BIHAR
|
October 28, 2005 |
|
SHEOJI TIWARY
Vs. STATE OF BIHAR
|
September 14, 2005 |
|
SHEORATI DEVI Vs. SABHAPATI SINGH
|
December 13, 2005 |
|
SHISHIR SAURABH Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
October 7, 2005 |
|
SHITAL PRASAD Vs. STATE OF BIHAR
|
September 16, 2005 |
|
SHITAL PRASAD THAKUR Vs. STATE OF BIHAR
|
October 5, 2005 |
|
SHIV CHANDRA PURVEY Vs. STATE OF BIHAR
|
March 17, 2005 |
|
SHIV GOPAL SAH @ SHIV GOPAI SAHU Vs. SITA RAM SARAUGI
|
August 23, 2005 |
|
SHIV KUMAR AGRAWAL Vs. JAI PRAKASH AGRAWAL
|
March 17, 2005 |
|
SHIV KUMAR ARYA Vs. NATIONAL INSURANCE CO LTD
|
November 10, 2005 |
|
SHIV KUMAR BHAGAT
Vs. STATE OF BIHAR
|
August 23, 2005 |
|
SHIV KUMAR BHAGAT Vs. STATE OF BIHAR & ORS.
|
May 17, 2005 |
|
SHIV KUMAR PRASAD VERMA Vs. STATE OF BIHAR
|
September 20, 2005 |
|
SHIVAJEE JHA Vs. STATE OF BIHAR
|
April 27, 2005 |
|
SHIVJI SINGH Vs. STATE OF BIHAR
|
July 22, 2005 |
|
SHOBH NATH SINGH Vs. STATE OF BIHAR
|
April 26, 2005 |
|
SHRAVAN RAM Vs. STATE OF BIHAR
|
October 25, 2005 |
|
SHREE BAIDYANATH GLASS WORKS PVT LTD Vs. STATE OF BIHAR
|
March 1, 2005 |
|
SHREE KANT PANDEY Vs. STATE OF BIHAR
|
January 31, 2005 |
|
SHREE KISHANGANJ FLOUR MILLS P LTD Vs. STATE OF BIHAR
|
February 10, 2005 |
|
SHREE RAI Vs. STATE OF BIHAR
|
February 18, 2005 |
|
SHREEMANT KUMAR CHOUDHARY Vs. STATE
|
February 8, 2005 |
|
SHYAM BIHARI MISHRA Vs. STATE OF BIHAR
|
July 25, 2005 |
|
SHYAM JAHRI DEVI
Vs. STATE OF BIHAR
|
February 1, 2005 |
|
SHYAM NANDAN SINGH Vs. STATE
|
January 20, 2005 |
|
SHYAM SUNDAR DHUDHWAWALA Vs. STATE OF BIHAR
|
November 29, 2005 |
|
SHYAM SUNDAR YADAV Vs. STATE OF BIHAR
|
April 7, 2005 |
|
SHYAMA DEVI Vs. STATE OF BIHAR
|
February 11, 2005 |
|
SHYAMA DEVI Vs. STATE OF BIHAR
|
December 20, 2005 |
|
SHYAMA NAND SINGH Vs. STATE OF BIHAR
|
March 10, 2005 |
|
SIDHA ASHRAM RELIGIOUS TRUST COMMITTEE Vs. STATE OF BIHAR
|
November 25, 2005 |
|
SIDHI CHAUDHARY @ SIDH NATH CHAUDHARY Vs. STATE OF BIHAR
|
May 19, 2005 |
|
SIKANDAR PASWAN Vs. STATE OF BIHAR
|
July 28, 2005 |
|
SIKSHIT BEROJGAR MOTOR PARIVAHAN SWAWALAMBI SAHKARI SAMITTEE LTD Vs. STATE OF BIHAR
|
October 18, 2005 |
|
SIMRI BAKHTIARPUR PRAKHAND MATSYAJIVI SWABALAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
|
April 26, 2005 |
|
SINGESHWAR SINGH Vs. UNION OF INDIA
|
November 9, 2005 |
|
SITA DEVI
Vs. BIHAR STATE HOUSING BOARD
|
February 10, 2005 |
|
SITA KUMARI Vs. STATE OF BIHAR
|
September 2, 2005 |
|
SITA SHARAN JHA Vs. STATE OF BIHAR
|
April 13, 2005 |
|
SITA SHARAN SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
|
SITAL PRASAD MANDAL Vs. STATE OF BIHAR
|
March 2, 2005 |
|
SITARAM DHODI
Vs. STATE OF BIHAR
|
September 21, 2005 |
|
SIWAN CENTRAL CO OPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
|
March 10, 2005 |
|
SIYAWAR SARAN ROY Vs. STATE OF BIHAR
|
September 29, 2005 |
|
SIYAWATI DEVI Vs. STATE OF BIHAR
|
February 18, 2005 |
|
SK SATTAR ALIAS ABDUL SATTAR Vs. BAFATAN
|
June 21, 2005 |
|
SMITARAJ Vs. STATE OF BIHAR
|
August 12, 2005 |
|
SOBH NATH SINGH Vs. STATE OF BIHAR
|
September 15, 2005 |
|
SOGRA KHATOON Vs. STATE OF BIHAR
|
April 7, 2005 |
|
SOKHI BHUIYAN Vs. STATE OF BIHAR
|
February 17, 2005 |
|
SONA DEVI Vs. KASHI PRASAD
|
September 16, 2005 |
|
SPIC PHI SEEDS LTD Vs. STATE OF BIHAR
|
April 29, 2005 |
|
SRIKANT ALIAS SANJAY Vs. VEENA KUMARI
|
February 24, 2005 |
|
STATE BANK OF INDIA Vs. KISHORE KUMAR SAH
|
August 4, 2005 |
|
STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. STATE ELECTION COMMISSION
|
February 8, 2005 |
|
STATE OF BIHAR
Vs. BINOD KEWAT
|
July 6, 2005 |
|
STATE OF BIHAR
Vs. SHRILAL YADAV
|
July 26, 2005 |
|
STATE OF BIHAR Vs. PROF DR AMARNATH SINGH
|
August 23, 2005 |
|
STATE OF BIHAR Vs. MANOJ SINGH
|
August 19, 2005 |
|
STATE OF BIHAR Vs. AMOD KUMAR SINGH
|
September 21, 2005 |
|
STATE OF BIHAR Vs. BHARAT PRASAD SINGH
|
September 21, 2005 |
|
STATE OF BIHAR Vs. PRATAPPURSUGAR AND INDUSTRIES LIMITED
|
September 23, 2005 |
|
STATE OF BIHAR Vs. AJIT SHARMA ALIAS AJIT KUMAR SHATMA ALIAS AJT KUMAR SINGH
|
September 15, 2005 |
|
STATE OF BIHAR Vs. ARUN KUMAR
|
August 31, 2005 |
|
STATE OF BIHAR Vs. RAM TAWAKYA SINGH
|
November 17, 2005 |
|
STATE OF BIHAR Vs. CHANDEVI RAI
|
October 26, 2005 |
|
STATE OF BIHAR Vs. GANPATI SINQH
|
October 26, 2005 |
|
STATE OF BIHAR Vs. ANAND PRAKASH SRIVASTAVA
|
October 7, 2005 |
|
STATE OF BIHAR Vs. LAXMI SHARMA
|
December 9, 2005 |
|
STATE OF BIHAR Vs. RUBBAN
|
June 20, 2005 |
|
STATE OF BIHAR Vs. JANAK PANDEY
|
April 28, 2005 |
|
STATE OF BIHAR Vs. SIYA RANI
|
May 3, 2005 |
|
STATE OF BIHAR Vs. ARJUN MUNI
|
April 15, 2005 |
|
STATE OF BIHAR Vs. DURGA PD SAHA
|
March 21, 2005 |
|
STATE OF BIHAR Vs. GANESH MAHTON
|
February 21, 2005 |
|
STATE OF BIHAR Vs. KALADHAR CHOUBEY
|
March 2, 2005 |
|
STATE OF BIHAR Vs. JANARDAN PRASAD SINGH
|
March 15, 2005 |
|
STATE OF BIHAR Vs. OM PTAKASH VERMA
|
March 11, 2005 |
|
STATE OF BIHAR Vs. JATASHANKAR THAKUR
|
March 4, 2005 |
|
STATE OF BIHAR & ORS. Vs. RAMOTAR YADAV & ORS.
|
July 25, 2005 |
|
STATE OF JHARKHAND Vs. KAMLAKANT MISHRA
|
August 11, 2005 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF BIHAR
|
July 8, 2005 |
|
SUBHASH SHAH Vs. STATE OF BIHAR
|
September 9, 2005 |
|
SUBODH BIHARI SAHAY Vs. STATE OF BIHAR
|
April 27, 2005 |
|
SUBODH KUMAR Vs. UNION OF INDIA
|
December 21, 2005 |
|
SUDAMA DEVI Vs. STATE OF BIHAR
|
May 4, 2005 |
|
SUDHAKAR JHA Vs. STATE OF BIHAR
|
December 21, 2005 |
|
SUDHAKAR OJHA Vs. STATE OF BIHAR
|
February 10, 2005 |
|
SUDHAKAR PRASAD SHARMA Vs. STATE OF BIHAR
|
September 23, 2005 |
|
SUDHAMAI SINHA Vs. DEVENDRA SHARMA
|
January 27, 2005 |
|
SUDHAN SAHNI Vs. STATE OT BIHAR
|
July 26, 2005 |
|
SUGRIW RAM Vs. STATE OF BIHAR
|
January 5, 2005 |
|
SUKDEO NARAIN VERMA Vs. STATE OF BIHAR
|
May 10, 2005 |
|
SUKHDEO MUKHIYA Vs. STATE OF BIHAR
|
March 14, 2005 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
February 22, 2005 |
|
SUN BIOTECHNOLOGY LTD. Vs. BIHAR STATE
|
September 27, 2005 |
|
SUNDER GOSWAMI Vs. STATE OF BIHAR
|
January 17, 2005 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
April 4, 2005 |
|
SUNIL KUMAR SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
January 5, 2005 |
|
SUNIL KUMAR SINGH
Vs. PRABHA
|
August 4, 2005 |
|
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
September 19, 2005 |
|
SUNIL SINGH Vs. STATE OF BIHAR
|
October 4, 2005 |
|
SUNITA DEVI Vs. ABDHESH KUMAR SINHA
|
April 5, 2005 |
|
SUNSHINE EDUCATIONAL AND CULTURAL DEVELOPMENT SOCIETY Vs. STATE OF BIHAR
|
February 25, 2005 |
|
SURAIYA NASARAT Vs. STATE OF BIHAR
|
February 24, 2005 |
|
SURAJ PRASAD Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
November 23, 2005 |
|
SURENDRA MANJHI Vs. STATE OF BIHAR
|
July 19, 2005 |
|
SURENDRA OJHA Vs. MOSTT.PANPATI KUAR
|
February 13, 2005 |
|
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
July 28, 2005 |
|
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 16, 2005 |
|
SURENDRA SINGH
Vs. BIRENDRA PRASAD SINGH
|
August 30, 2005 |
|
SURENDRA SINGH ALIAS DOCTOR Vs. STATE OF BIHAR
|
September 1, 2005 |
|
SURESH MISTRI AND RAJENDRA PRASAD Vs. STATE OF BIHAR
|
September 20, 2005 |
|
SURESH NANDAN SINGH Vs. STATE
|
January 24, 2005 |
|
SURESH PRASAD SINHA Vs. STATE OF BIHAR
|
April 25, 2005 |
|
SURESH PRASAD VERMA
Vs. STATE OF BIHAR
|
March 24, 2005 |
|
SURESH YADAV Vs. RAM CHANDERYADAV
|
August 2, 2005 |
|
SUREST CHANDRA VERMA Vs. STATE OF BIHAR
|
March 22, 2005 |
|
SURYODEO YADAV Vs. STATE OF BIHAR
|
February 24, 2005 |
|
SUSHIL KUMAR Vs. STATE OF BIHAR
|
October 21, 2005 |
|
SUSHIL KUMAR SINGH
Vs. STATE OF BIHAR
|
January 18, 2005 |
|
SUSHIL KUMAR SRIVASTAVA Vs. STATE
|
September 30, 2005 |
|
SUSHIL SHARAN SINHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 21, 2005 |
|
T JHARIA DEVI Vs. STATE OF BIHAR
|
November 10, 2005 |
|
T MANJU KUMARI SHARMA Vs. BHUPENDRA NARAIN SINGH
|
August 25, 2005 |
|
T MANORAMA DEVI Vs. ADMINISTRATOR WATER BOARD GAYA
|
July 21, 2005 |
|
TARINI MANDAL
Vs. STATE OF BIHAR
|
February 10, 2005 |
|
TARKESHWAR SINGH
Vs. STATE OF BIHAR
|
February 1, 2005 |
|
TARKESHWAR SINGH Vs. STATE
|
February 2, 2005 |
|
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
|
November 29, 2005 |
|
TETAR RAI & ORS ; BALRAM PANDEY & ORS Vs. STATE OF BIHAR
|
July 5, 2005 |
|
THAKUR RADHA KRISHNA JEE Vs. RABI SHANKAR PANDEY
|
August 8, 2005 |
|
TILAK MANJHI Vs. STATE OF BIHAR
|
April 21, 2005 |
|
TILESHWARI DEVI Vs. STATE OF BIHAR
|
September 6, 2005 |
|
TILKA MANJHI BHAGALPUR UNIVERSITY Vs. BHOLA PRASAD MANDAL
|
November 22, 2005 |
|
TIRLOKI NATH SINGH Vs. STATE OF BIHAR
|
June 22, 2005 |
|
TRILOKEE PRASAD VERMA
Vs. STATE OF BIHAR
|
February 21, 2005 |
|
TRIPATHY KIRAN NATH SHARMA
Vs. STATE OF BIHAR
|
October 5, 2005 |
|
TRIPIT NARAYAN SINGH
Vs. UNION OF INDIA
|
August 12, 2005 |
|
TRIPURARI NARAYAN
Vs. STATE OF BIHAR
|
March 30, 2005 |
|
TRIVENI GIRI Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
|
November 23, 2005 |
|
TUNNA DEVI Vs. SONA DEVI
|
October 6, 2005 |
|
TUNNA MISHRA
Vs. STATE OF BIHAR
|
July 20, 2005 |
|
TUNNI ALIAS TUNNI SAH ALIAS HARI SHANKAR SAH Vs. STATE OF BIHAR
|
November 25, 2005 |
|
UDAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 21, 2005 |
|
UDAY PRAKASH MATHUR Vs. STATE OF BIHAR
|
July 19, 2005 |
|
UION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
September 21, 2005 |
|
UJJAWAL CHATTERJEE Vs. STATE OF BIHAR
|
January 24, 2005 |
|
UMA SHANKAR PRASAD Vs. STATE OF BIHAR
|
May 9, 2005 |
|
UMA SHANKAR SHARMA Vs. STATE OF BIHAR
|
January 25, 2005 |
|
UMA SHANKAR THAKUR Vs. STATE OF BIHAR
|
September 30, 2005 |
|
UMESH CHANDRA CHOUDHARY Vs. STATE OF BIHAR
|
May 4, 2005 |
|
UMESH CHANDRA DWIVEDI Vs. STATE OF BIHAR
|
March 9, 2005 |
|
UMESH CHANDRA SAMAL ALIAS DR U C SAMAL Vs. STATE OF BIHAR
|
October 26, 2005 |
|
UMESH PD ALIAS UMESH PD PRIYADARSHI Vs. STATE OF BIHAR
|
April 7, 2005 |
|
UMESH ROY Vs. STATE OF BIHAR
|
August 11, 2005 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
August 3, 2005 |
|
UNION OF INDIA Vs. MADHUSUDAN PATHAK
|
September 28, 2005 |
|
UNION OF INDIA Vs. SACHCHIDANAND MISHRA
|
September 22, 2005 |
|
UNION OF INDIA Vs. MADANI CONSTRUCTION CORPORATION PRIVATE LIMITED
|
September 16, 2005 |
|
UPENDRA CHOUDHARY Vs. STATE OF BIHAR
|
April 5, 2005 |
|
UPENDRA KUMAR SAHANI
Vs. STATE OF BIHAR
|
January 15, 2005 |
|
UPENDRA KUMAR SAHANI Vs. STATE
|
February 15, 2005 |
|
UPENDRA KUMAR SINGH
Vs. RAJ KISHORE SINGH
|
June 20, 2005 |
|
URMILA DEVI Vs. STATE OF BIHAR
|
December 13, 2005 |
|
USHA KUMARI Vs. VICE CHANCELLOR
|
March 23, 2005 |
|
UTTAM LAL THAKUR Vs. STATE OF BIHAR
|
December 16, 2005 |
|
VAIDYA NATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
December 1, 2005 |
|
VEENA PANDEY Vs. STATE OF BIHAR
|
July 25, 2005 |
|
VEENA PRASAD Vs. STATE OF BIHAR
|
July 28, 2005 |
|
VIDYA SAGAR PRASAD Vs. STATE OF BIHAR
|
December 21, 2005 |
|
VIJAY CHANDRA PRASAD SINGH Vs. INDIAN OIL CORPORATION LTD
|
October 28, 2005 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
January 18, 2005 |
|
VIJAY KUMAR Vs. STATE
|
January 13, 2005 |
|
VIJAY KUMAR ALIAS BIJAY KUMAR Vs. STATE OF BIHAR
|
December 1, 2005 |
|
VIJAY KUMAR MANMOUJI
Vs. STATE OF BIHAR
|
January 19, 2005 |
|
VIJAY KUMAR PANDEY Vs. STATE
|
December 1, 2005 |
|
VIJAY KUMAR YADAV Vs. STATE OF BIHAR
|
October 25, 2005 |
|
VIJAY PASWAN Vs. STATE OF BIHAR
|
December 1, 2005 |
|
VIJAY PASWAN AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 10, 2005 |
|
VIJAY SAH
Vs. STATE OF BIHAR
|
July 28, 2005 |
|
VIJAY SAH Vs. STATE OF BIHAR
|
February 11, 2005 |
|
VIJAY SHANKAR Vs. STATE OF BIHAR
|
September 19, 2005 |
|
VIJAYENDRA KUMAR Vs. STATE OF BIHAR
|
April 4, 2005 |
|
VINOD KUMAR GUPTA Vs. PUSHPA DEVI
|
July 21, 2005 |
|
VINOY KUMAR GUPTA Vs. AMBIKA MISHRA
|
March 1, 2005 |
|
VIRENDRA KUMAR ROY Vs. STATE OF BIHAR
|
January 11, 2005 |
|
VIRENDRA KUMAR SRIVASTAVA
Vs. STATE OF BIHAR
|
September 20, 2005 |
|
VISHAL KUMAR SINHA Vs. STATE OT BIHAR
|
July 1, 2005 |
|
VISHNU LAL JHANGAR Vs. SHANTA CHAKRAVARTY
|
July 25, 2005 |
|
VISHNU SUGAR MILLS LIMITED Vs. STATE OF BIHAR
|
February 28, 2005 |
|
YADAV LAL SAH Vs. STATE OF BIHAR
|
February 25, 2005 |
|
YADU NANDAN SINGH Vs. STATE OF BIHAR
|
November 23, 2005 |
|
YADU SINGH Vs. STATE OF BIHAR
|
April 26, 2005 |
|
YADU YADAV ALIAS YADU GOPE Vs. STATE OF BIHAR
|
July 22, 2005 |
|
YASHBANT KUMAR Vs. STATE OF BIHAR
|
April 1, 2005 |
|
YOGENDRA KUMAR SINGH Vs. MAHENDRA PRASAD
|
May 13, 2005 |
|
YOGENDRA ROY
Vs. STATE OF BIHAR
|
February 16, 2005 |
|
YOGENDRA THAKUR Vs. STATE OF BIHAR
|
February 14, 2005 |
|
YOGESH CHATURVEDI Vs. STATE OF BIHAR
|
March 17, 2005 |
|
YOGESHWAR PRASAD Vs. STATE OF BIHAR
|
January 11, 2005 |
|
YOGI CHOUDHARY Vs. STATE OF BIHAR
|
February 3, 2005 |
|
YUGAL KISHORE PD SINGH Vs. STATE OF BIHAR
|
February 14, 2005 |
|
YUGESH KUMAR Vs. STATE OF BIHAR
|
August 3, 2005 |
|
ZAMRUDDIN ALI Vs. STATE OF BIHAR
|
April 12, 2005 |