|
A NARAYAN RAO Vs. STATE OF BIHAR
|
May 12, 2004 |
|
A R CHEMICALS PVT LTD Vs. STATE OF BIHAR
|
March 10, 2004 |
|
A RAZZAK Vs. BIBI RUBI NAZ
|
July 16, 2004 |
|
ABDUL AZIA ALIAS BHADAI MIAN Vs. STATE OF BIHAR
|
January 23, 2004 |
|
ABDUL AZIZ Vs. STATE
|
September 10, 2004 |
|
ABDUL GAFFAR ANSARI Vs. STATE OF BIHAR
|
September 3, 2004 |
|
ABDUL HAKIM Vs. STATE OF BIHAR
|
September 22, 2004 |
|
ABDUL JALIL
Vs. STATE OF BIHAR
|
July 15, 2004 |
|
ABDUL QAIYUM Vs. STATE OF BIHAR
|
September 13, 2004 |
|
ABDUL RAHMAN & ORS ETC , JAMAL @ JAMALUDDIN Vs. STATE OF BIHAR
|
February 24, 2004 |
|
ABHA SAHAI Vs. STATE OF BIHAR
|
September 13, 2004 |
|
ABHAY CHAND BOTHARA
Vs. STATE OF BIHAR
|
May 7, 2004 |
|
ABHAY CHANDRA JHA Vs. BRIJESHWARI DEVI ALIAS BIRJI DEVI
|
January 5, 2004 |
|
ABHAY KUMAR SINGH @ ABHAY SINGH; SHEKHAR PRASAD @ SHEKHAR KUMAR Vs. STATE OF BIHAR
|
February 19, 2004 |
|
ABHAY KUMAR VERMA Vs. MANAGING DIRECTOR BHARAT WAGON AND ENGINEERING COMPANY LTD
|
January 16, 2004 |
|
ABHAY NATH JHA Vs. VICE CHANCELLOR KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
March 31, 2004 |
|
ABHIRAM JHA Vs. STATE OF BIHAR
|
January 16, 2004 |
|
ACHI DEVI ALIAS REKHA DEVI Vs. STATE OF BIHAR
|
February 9, 2004 |
|
ADARSH PAPER BOARD CO P LTD Vs. STATE OF BIHAR
|
May 6, 2004 |
|
ADARSH RICE MILL Vs. STATE
|
November 10, 2004 |
|
AHMADI KHATOON Vs. MOHAMMAD TASLIM
|
August 19, 2004 |
|
AJAY KUMAR Vs. STATE
|
December 1, 2004 |
|
AJAY KUMAR PANDEY ALIAS JHAJHU PANDEY Vs. STATE OF BIHAR
|
October 14, 2004 |
|
AJAY KUMAR SINGH
Vs. STATE OF BIHAR
|
July 14, 2004 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
August 12, 2004 |
|
AJIT DATTA Vs. STATE OF BIHAR
|
March 3, 2004 |
|
AJIT YADAV
Vs. STATE OF BIHAR
|
August 25, 2004 |
|
AKHILESHWAR GIRI Vs. STATE OF BIHAR
|
March 29, 2004 |
|
ALAM Vs. STATE OF BIHAR
|
December 9, 2004 |
|
ALI NAGAR ANCHAL MATSYAJIVI SWABLAMBI SAHAKARI SAMITEE LIMITED Vs. STATE OF BIHAR
|
May 12, 2004 |
|
ALOK KUMAR SINGH
Vs. STATE OF BIHAR
|
March 4, 2004 |
|
AMAN COKE PLANT PRIVATE LIMITED Vs. BHARAT COKING COAL LIMITED
|
July 6, 2004 |
|
AMAN COKE PLANT PVT LTD Vs. B C C L
|
March 12, 2004 |
|
AMANULLAH Vs. NASREEN FARHAT
|
February 19, 2004 |
|
AMAR MISHRA Vs. STATE OF BIHAR
|
July 6, 2004 |
|
AMAR NATH JHA Vs. STATE
|
October 6, 2004 |
|
AMAR NATH MALLAH
Vs. STATE OF BIHAR
|
March 26, 2004 |
|
AMAR NATH SINGH
Vs. STATE OF BIHAR
|
March 3, 2004 |
|
AMAR NATH SINHA ALIAS AMAR NATH SINGH Vs. ANUP KUMAR PAL
|
July 15, 2004 |
|
AMAR PRASAD SAHU
Vs. STATE OF BIHAR
|
April 7, 2004 |
|
AMAR SATYAM Vs. STATE OF BIHAR
|
February 10, 2004 |
|
AMBIKA COLD STORAGE Vs. STATE OF BIHAR
|
March 12, 2004 |
|
AMBIKA PRASAD RAM Vs. STATE OF BIHAR
|
December 17, 2004 |
|
AMIT PRAKASH Vs. STATE OF BIHAR
|
August 6, 2004 |
|
AMRENDRA KUMAR JHA Vs. STATE OF BIHAR
|
July 6, 2004 |
|
AMRIT RAI SHARMA Vs. ARUN KUMAR SINHA
|
August 4, 2004 |
|
ANAMI SHARAN SINHA Vs. ANUP KUMAR SINHA
|
June 28, 2004 |
|
ANAND KANT JHA Vs. STATE OF BIHAR
|
June 23, 2004 |
|
ANAND KUMAR KHATRI Vs. STATE OF BIHAR
|
September 18, 2004 |
|
ANAND MOHAN Vs. ANWARUL HAQUE
|
January 29, 2004 |
|
ANANT BHAGWAN Vs. STATE OF BIHAR
|
March 12, 2004 |
|
ANANT COLD STORAGE AND ALLIED INDUSTRIES
Vs. STATE OF BIHAR
|
July 28, 2004 |
|
ANIL KR SANA Vs. STATE OF BIHAR
|
September 29, 2004 |
|
ANIL KUMAR GEORGE Vs. STATE OF BIHAR
|
November 24, 2004 |
|
ANIL KUMAR MISRA Vs. STATE OF BIHAR
|
May 15, 2004 |
|
ANIL KUMAR PANDEY Vs. STATE
|
September 21, 2004 |
|
ANIL KUMAR ROY SHARMA Vs. STATE
|
October 14, 2004 |
|
ANIL KUMAR SAHA Vs. STATE OF BIHAR
|
August 25, 2004 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
April 13, 2004 |
|
ANIMESH GUPTA Vs. STATE OF BIHAR
|
March 3, 2004 |
|
ANIRUDH PRASAD Vs. STATE OF BIHAR
|
July 1, 2004 |
|
ANITA DEVI Vs. JAI NARAYAN KUMAR SINGH
|
April 16, 2004 |
|
ANITA KUMARI Vs. STATE OF BIHAR
|
December 15, 2004 |
|
ANNAPURNA KUMAR Vs. STATE OF BIHAR
|
May 6, 2004 |
|
ANUJ KUMAR ROY Vs. UNION OF INDIA
|
January 6, 2004 |
|
ANUP KUMAR PAL Vs. PROF AMARNATH SINGH
|
April 6, 2004 |
|
ANWAR AHMAD
Vs. STATE OF BIHAR
|
December 2, 2004 |
|
ANWAR EQWAL Vs. STATE OF BIHAR
|
June 22, 2004 |
|
ANZAR HASSAN IBRAHIMI Vs. STATE OF BIHAR
|
September 9, 2004 |
|
APRAJITA SRIVASTAVA Vs. STATE OF BIHAR
|
April 12, 2004 |
|
ARBIND KUMAR Vs. STATE
|
July 20, 2004 |
|
ARBIND KUMAR SINHA Vs. STATE
|
September 13, 2004 |
|
ARBIND KUMAR SINHA Vs. STATE OF BIHAR
|
May 10, 2004 |
|
ARBIND PRASAD MAHESH KUMAR AND MD AYUB ANSARI Vs. STATE OF BIHAR
|
March 19, 2004 |
|
ARCHITECT REWAT
Vs. UNION OF INDIA
|
May 20, 2004 |
|
ARJUN MISTRY Vs. RAJENDRA PRASAD VISHWAKARMA
|
February 4, 2004 |
|
ARUN BHUSHAN PRASAD THE ADMINISTRATOR OF PATNA MUNICIPAL CORPORATION; IN RE ARJUN PRASAD SECTION OFFICER IN CWJC NO 4414 OF 2002 Vs. STATE OF BIHAR
|
January 20, 2004 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
July 7, 2004 |
|
ARUN KUMAR AGRAWAL Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
|
November 24, 2004 |
|
ARUN KUMAR JHA Vs. STATE OF BIHAR
|
September 20, 2004 |
|
ARUN KUMAR SINGH ALIAS ARUN SINGH Vs. STATE OF BIHAR
|
August 18, 2004 |
|
ARUN KUMAR SRIVASTAVA
Vs. STATE OF BIHAR
|
May 7, 2004 |
|
ARVIND KUMAR Vs. STATE
|
November 11, 2004 |
|
ASFAQUE Vs. STATE OF BIHAR
|
March 1, 2004 |
|
ASHA DEVI
Vs. STATE OF BIHAR
|
November 5, 2004 |
|
ASHA DEVI Vs. STATE OF BIHAR
|
July 13, 2004 |
|
ASHA SINHA
Vs. STATE OF BIHAR
|
October 15, 2004 |
|
ASHISH MAHTO Vs. STATE OF BIHAR
|
July 1, 2004 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
March 26, 2004 |
|
ASHOK KUMAR BAJAJ Vs. STATE OF BIHAR
|
May 20, 2004 |
|
ASHOK KUMAR PRASAD
Vs. SUBIDH KUMAR JAIN ALIAS SUBODH KUMAR JAIN
|
August 23, 2004 |
|
ASHOK KUMAR SINGH
Vs. STATE OF BIHAR
|
April 9, 2004 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
March 3, 2004 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
January 23, 2004 |
|
ASHOK KUMARESH Vs. STATE
|
December 10, 2004 |
|
ASHOK NANDAN KUMAR Vs. STATE OF BIHAR
|
September 18, 2004 |
|
ASHOK PAPER MILLS LTD Vs. UNION OF INDIA
|
April 23, 2004 |
|
ASHOK PASWAN Vs. STATE OF BIHAR
|
April 28, 2004 |
|
ASHOK SAH Vs. STATE OF BIHAR
|
February 5, 2004 |
|
ASHOK SINGH Vs. STATE OF BIHAR
|
January 29, 2004 |
|
ATUL KR MISHRA Vs. STATE
|
September 20, 2004 |
|
AUN MOHAMMAD Vs. STATE OF BIHAR
|
September 6, 2004 |
|
AVINASH KUMAR CHAURASIYA Vs. STATE OF BIHAR
|
March 3, 2004 |
|
AWADESH PRASAD YADAV Vs. STATE OF BIHAR
|
February 3, 2004 |
|
AWADH BIHARI SINGH
Vs. STATE
|
November 22, 2004 |
|
AWADHESH KUMAR Vs. STATE OF BIHAR
|
February 16, 2004 |
|
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
|
December 14, 2004 |
|
AWADHESH KUMAR UPADHYAY Vs. STATE OF BIHAR
|
January 5, 2004 |
|
AWADHESH PD MISHRA Vs. STATE OF BIHAR
|
March 17, 2004 |
|
AWADHESH SINGH Vs. STATE
|
September 24, 2004 |
|
AYODHI @ AYODHYA DAS; BHATWA SAH Vs. STATE OF BIHAR
|
April 5, 2004 |
|
AYUB Vs. STATE OF BIHAR
|
January 27, 2004 |
|
AYUB ANSARI Vs. STATE OF BIHAR
|
April 23, 2004 |
|
B G JAWALI @ BASAVARAJ JAWALI Vs. STATE OF BIHAR
|
May 18, 2004 |
|
BABLU SINGH Vs. STATE OF BIHAR
|
March 4, 2004 |
|
BABU LAL CHOUDHARY Vs. STATE OF BIHAR
|
September 8, 2004 |
|
BABULAL MAHTO Vs. BIHAR STATE ELECTRICITY BOARD
|
September 8, 2004 |
|
BACHCHI DEVI Vs. STATE OF BIHAR
|
August 17, 2004 |
|
BACHHRAJ NAHAR Vs. NILIMA MANDAL
|
December 9, 2004 |
|
BACHI DEVI Vs. YOGENDRA THAKUR
|
September 16, 2004 |
|
BAIDYANATH AYURVED BHAWAN LTD Vs. STATE OF BIHAR
|
February 11, 2004 |
|
BAIDYANATH MAHTO Vs. STATE OF BIHAR
|
September 10, 2004 |
|
BAIDYANATH SINGH ALIAS BAIJNATH SINGH Vs. STATE
|
December 7, 2004 |
|
BAIJNATH PRASAD
Vs. STATE OF BIHAR
|
June 22, 2004 |
|
BAIJU SINGH Vs. STATE OF BIHAR
|
February 27, 2004 |
|
BAKHORA SINGH Vs. STATE
|
March 4, 2004 |
|
BAL KISHUN DANGAL Vs. STATE OF BIHAR
|
August 13, 2004 |
|
BAL KRISHNA PRASAD Vs. STATE
|
September 21, 2004 |
|
BAL KUMAR BHAGAT Vs. STATE OF BIHAR
|
October 13, 2004 |
|
BALBHADRA SINGH Vs. RAM BINOD SINGH
|
November 3, 2004 |
|
BALDEO PRASAD
Vs. STATE OF BIHAR
|
August 12, 2004 |
|
BALIRAM PANDEY
Vs. STATE OF BIHAR
|
August 4, 2004 |
|
BALMIKI SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK
|
September 13, 2004 |
|
BALRAM YADAV Vs. STATE OF BIHAR
|
May 11, 2004 |
|
BAMBHOLA RAI
Vs. STATE ELECTION COMMISSION
|
February 27, 2004 |
|
BANDE LAL TATMA Vs. STATE OF BIHAR
|
September 14, 2004 |
|
BANGALI PANDEY Vs. BHAROSH RAUT
|
March 9, 2004 |
|
BASGIT SINGH Vs. STATE OF BIHAR
|
January 9, 2004 |
|
BASHIRUDDIN Vs. STATE OF BIHAR
|
July 12, 2004 |
|
BASO PRASAD Vs. STATE
|
September 22, 2004 |
|
BASUDEO GUPTA Vs. STATE OF BIHAR AND OTHERS
|
September 10, 2004 |
|
BASUDEO NARAIN
Vs. STATE OF BIHAR
|
November 25, 2004 |
|
BASUDEO RAI
Vs. STATE OF BIHAR
|
July 13, 2004 |
|
BASUDEO SAH Vs. SHANKAR THAKUR ALIAS SHANKAR SHARMA
|
August 10, 2004 |
|
BASUDEO YADAV Vs. STATE OF BIHAR
|
September 8, 2004 |
|
BELA PODDAR Vs. STATE OF BIHAR
|
July 26, 2004 |
|
BENGAI MANDAL @ BEGAI MANDAL Vs. STATE OF BIHAR
|
May 20, 2004 |
|
BHAGO HARIJAN Vs. RAJENDRA MANDAL
|
April 26, 2004 |
|
BHAGWAN DAS Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
|
February 19, 2004 |
|
BHAGWAN RAM Vs. STATE OF BIHAR
|
February 10, 2004 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
May 5, 2004 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
October 4, 2004 |
|
BHAGWAN YADAV Vs. STATE OF BIHAR
|
September 15, 2004 |
|
BHAGWAT MAHTO Vs. STATE OF BIHAR
|
May 7, 2004 |
|
BHAGWAT SINGH Vs. STATE OF BIHAR
|
August 23, 2004 |
|
BHAGWATI PRASAD KYAL Vs. STATE OF BIHAR
|
August 14, 2004 |
|
BHARAT BHUSHAN PRASAD Vs. STATE OF BIHAR
|
May 5, 2004 |
|
BHARAT CHOUDHARY ALIAS BHARATPRASAD CHAUDHARY Vs. STATE OF BIHAR
|
December 3, 2004 |
|
BHARAT OIL DISTRIBUTORS Vs. BHARAT PETROLEUM CORP
|
November 3, 2004 |
|
BHARAT OIL DISTRIBUTORS Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 18, 2004 |
|
BHARATI BHAWAN Vs. STATE OF BIHAR
|
January 10, 2004 |
|
BHARTI Vs. STATE OF BIHAR
|
September 21, 2004 |
|
BHARTI BHAWAN PANDD THAKURBARI ROAD PATNA Vs. STATE OF BIHAR
|
January 19, 2004 |
|
BHOJPUR KISHAN Vs. UNION OF INDIA
|
July 6, 2004 |
|
BHOLA KUNWAR Vs. STATE OF BIHAR
|
January 8, 2004 |
|
BHOLA MANDAL Vs. STATE OF BIHAR
|
March 22, 2004 |
|
BHOLA PRASAD SAH Vs. RAM DHANI PRASAD
|
January 7, 2004 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
December 7, 2004 |
|
BHOLA YADAV Vs. JADUNANDAN PRASAD YADAV
|
April 26, 2004 |
|
BHRIGUNATH SINGH Vs. STATE
|
July 16, 2004 |
|
BHUALI RAI Vs. STATE OF BIHAR
|
December 22, 2004 |
|
BHUDEO SHARMA
Vs. NAGENDRA KUMAR SHARMA
|
April 6, 2004 |
|
BHUPENDRA KUMAR DUBEY Vs. STATE
|
December 7, 2004 |
|
BHUPENDRA NARAIN SINGH
Vs. STATE OF BIHAR
|
July 1, 2004 |
|
BHUPENDRA SINGH Vs. STATE OF BIHAR
|
August 13, 2004 |
|
BHUTAHI BALAN BARH SAMASYA SAMADHAN SAMITI Vs. STATE OF BIHAR
|
April 6, 2004 |
|
BIBI HALIMA Vs. SITARAM MAHTON
|
March 26, 2004 |
|
BIBI RAUSHAN ARA Vs. NARENDRA KUMAR GUPTA
|
January 7, 2004 |
|
BICKY KUMAR MAHTON Vs. STATE OF BIHAR
|
November 6, 2004 |
|
BIGAN PRAJAPAT
Vs. STATE OF BIHAR
|
January 21, 2004 |
|
BIHAR AGRICULTURAL GRADUATE SERVICE ASSOCIATION Vs. STATE OF BIHAR
|
January 5, 2004 |
|
BIHAR CO-OPERATIVE SUGAR FACTORIES FEDERATION LIMITED Vs. STATE OF BIHAR
|
January 22, 2004 |
|
BIHAR COMBINED ENTRANCE COMPETITIVE EXAM Vs. SAMIR RANJAN
|
February 6, 2004 |
|
BIHAR INTERMEDIATE EDUCATION COUNCIL Vs. PRAMOD KUMAR AND SURENDRA KUMAR JHA
|
May 18, 2004 |
|
BIHAR SCHOOL EXAMINATION BOARD Vs. KANHAIYA KUMAR SINGH
|
February 6, 2004 |
|
BIHAR SCHOOL EXAMINATION BOARD Vs. RAJEEV KUMAR
|
November 4, 2004 |
|
BIHAR STATE Vs. STATE OF BIHAR
|
March 22, 2004 |
|
BIHAR STATE + 2 LECTURERS ASSOCIATION Vs. STATE OF BIHAR
|
January 27, 2004 |
|
BIHAR STATE CO OP BANK LTD Vs. NARESHWAR PRASAD
|
October 12, 2004 |
|
BIHAR STATE COOPERATIVE MARKETING UNION LTD Vs. STATE OF BIHAR
|
March 12, 2004 |
|
BIHAR STATE DIGAMBAR JAIN TIRTH KSHETRA COMMITTEE Vs. STATE OF BIHAR
|
March 15, 2004 |
|
BIHAR STATE ELECTRICITY BOARD Vs. MAN BAHADUR
|
April 16, 2004 |
|
BIHAR STATE ELECTRICITY BOARD Vs. SIDDIQUE
|
April 23, 2004 |
|
BIHAR STATE FOREST DEVELOPMENT CORPORATION
Vs. UNION OF INDIA
|
January 15, 2004 |
|
BIHAR STATE FOREST DEVELOPMENT CORPORATION Vs. UNION OF INDIA
|
January 5, 2004 |
|
BIHAR STATE HOUSING BOARD Vs. SHAMBHU NATH SINGH
|
January 14, 2004 |
|
BIHAR STATE HOUSING BOARD Vs. SHRAWAN KUMAR ROY CHOUDHARY
|
February 16, 2004 |
|
BIHAR STATE HOUSING COOPERATIVE FEDERATION LTD Vs. ACHAIBAT SAH
|
April 7, 2004 |
|
BIHAR STATE POLLUTION CONTROL BOARD Vs. HIRANAND STONE WORKS
|
November 24, 2004 |
|
BIHAR STATE PRIMARY TEACHERS ASSOCIATION; JUSTICE AND HUMAN RIGHTS FORUM, ST XAVIER S Vs. STATE OF BIHAR
|
April 8, 2004 |
|
BIHAR STATE WARE HOUSING CORPORATION Vs. STATE OF BIHAR
|
May 5, 2004 |
|
BIHAR STEEL ELECTRICITY BOARD Vs. BRIJ MOHAN PRASAD
|
February 6, 2004 |
|
BIHAR VYAVSAYIK SANGHARSH MORCHA Vs. STATE OF BIHAR
|
February 11, 2004 |
|
BIHARI PASWAN
Vs. STATE OF BIHAR
|
November 25, 2004 |
|
BIJAY KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
February 4, 2004 |
|
BIJAY SAH Vs. STATE OF BIHAR
|
March 4, 2004 |
|
BIJAY SINGH Vs. STATE
|
April 7, 2004 |
|
BIJENDRA CHAUDHARY Vs. STATE OF BIHAR
|
September 29, 2004 |
|
BIJENDRA KUMAR SINHA ALIAS TUTU Vs. STATE OF BIHAR
|
June 28, 2004 |
|
BIKRAMA LAL Vs. STATE OF BIHAR
|
March 15, 2004 |
|
BIKRAMA THAKUR Vs. STATE OF BIHAR
|
February 13, 2004 |
|
BIKRAMA THAKUR Vs. STATE OF BIHAR
|
February 12, 2004 |
|
BINAD KUMAR JHA Vs. BIHAR STATE ELECTRICITY BORD
|
July 20, 2004 |
|
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
August 25, 2004 |
|
BINDU KUMARI Vs. STATE
|
December 21, 2004 |
|
BINOD DAS Vs. UNION OF INDIA
|
May 19, 2004 |
|
BINOD KUMAR ALIAS BINOD KUMAR SHARMA Vs. CHANDRASEKHAR RAI
|
December 21, 2004 |
|
BINOD KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
April 27, 2004 |
|
BINOD KUMAR JHA Vs. STATE OF BIHAR
|
August 26, 2004 |
|
BINOD KUMAR SINGH ALIAS VINOD KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
July 6, 2004 |
|
BIPIN KUMAR BIPIN Vs. STATE OF BIHAR
|
August 12, 2004 |
|
BIPIN PRASAD DUBEY
Vs. STATE OF BIHAR
|
January 19, 2004 |
|
BIR BAHADUR RAI
Vs. STATE
|
December 22, 2004 |
|
BIRENDRA KUMAR
Vs. STATE ELECTION COMMISSION
|
June 21, 2004 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
July 20, 2004 |
|
BIRENDRA KUMAR JHA Vs. STATE OF BIHAR
|
April 28, 2004 |
|
BIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
April 19, 2004 |
|
BIRENDRA LAL SRIVASTAVA Vs. STATE OF BIHAR
|
July 13, 2004 |
|
BIRENDRA SAHANI Vs. STATE OF BIHAR
|
November 10, 2004 |
|
BIRENDRA SINGH PRABHAKAR Vs. STATE
|
November 23, 2004 |
|
BIROO PRASAD Vs. STATE OF BIHAR
|
September 18, 2004 |
|
BISHAMBHAR YADAV; RAMJEE YADAV Vs. STATE OF BIHAR
|
April 8, 2004 |
|
BISHWAMBHAR PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
October 12, 2004 |
|
BISHWANATH SHARMA Vs. STATE OF BIHAR
|
January 21, 2004 |
|
BOUKU MANDAL Vs. STATE OF BIHAR
|
December 2, 2004 |
|
BRAJ BALLABH KUMAR ALIAS BRAJ BALLABH SINGH Vs. STATE OF BIHAR
|
February 19, 2004 |
|
BRAJ BHUSHAN PRASAD SINGH Vs. CHANCELLOR UNIVERSITIES OF BIHAR
|
June 29, 2004 |
|
BRAJ BHUSHAN SHARMA
Vs. STATE OF BIHAR
|
March 31, 2004 |
|
BRAJ KISHORE PRASAD SINHA Vs. STATE OF BIHAR
|
February 26, 2004 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
July 8, 2004 |
|
BRAJ NANDAN SINGH Vs. STATE OF BIHAR
|
September 6, 2004 |
|
BRAJESH SHARAN SHARMA
Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
July 8, 2004 |
|
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LTD Vs. PINKY KUMARI
|
August 3, 2004 |
|
BRIJ MOHAN KUMAR Vs. STATE OF BIHAR
|
November 9, 2004 |
|
BRIJ NANDAN PRASAD Vs. STATE OF BIHAR
|
March 29, 2004 |
|
BRIJ NANDAN SHARMA Vs. STATE OF BIHAR
|
March 3, 2004 |
|
BRIJESH ROY Vs. STATE
|
September 30, 2004 |
|
BROMESHWAR PRASAD Vs. STATE OF BIHAR
|
February 6, 2004 |
|
BUBNA TIWARI Vs. STATE OF BIHAR
|
March 18, 2004 |
|
BUCHIA DEVI Vs. STATE OF BIHAR
|
August 12, 2004 |
|
BUJHAWAN RAM Vs. STATE OF BIHAR
|
July 20, 2004 |
|
CAPT DEV NANDAN PD SINHA Vs. STATE OF BIHAR
|
December 14, 2004 |
|
CENTRAL WARE HOUSING CORPORATION Vs. RAM AWTAR JOSHI
|
May 11, 2004 |
|
CHAIRMAN BSEB Vs. NEHA
|
September 14, 2004 |
|
CHAIRMAN COAL INDIA LIMITED Vs. HEAVEN SODIUM SILICATE
|
May 11, 2004 |
|
CHANCELLOR UNIVERSITIES OF BIHAR Vs. RAMESH CHANDRA
|
August 19, 2004 |
|
CHANDESHWAR BIND Vs. STATE OF BIHAR
|
August 17, 2004 |
|
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
|
February 17, 2004 |
|
CHANDESHWAR PD SINGH Vs. KAMLESHWARI DEVI
|
March 9, 2004 |
|
CHANDESHWAR PRASAD Vs. SUMITRA DEVI
|
December 22, 2004 |
|
CHANDRA BHUSAN ROY Vs. STATE OF BIHAR
|
September 14, 2004 |
|
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
|
October 4, 2004 |
|
CHANDRA DEO BIND Vs. STATE OF BIHAR
|
September 9, 2004 |
|
CHANDRA KALA DEVI Vs. STATE OF BIHAR
|
August 25, 2004 |
|
CHANDRA KISHORE SINGH Vs. STATE OF BIHAR
|
May 17, 2004 |
|
CHANDRA SHEKHAR MISHRA Vs. STATE OF BIHAR
|
April 19, 2004 |
|
CHANDRA SHEKHAR MISHRA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
September 1, 2004 |
|
CHANDRADEEP PRASAD SHRIWASTAVA Vs. STATE OF BIHAR
|
July 12, 2004 |
|
CHANDRADEO PRASAD Vs. STATE OF BIHAR
|
May 12, 2004 |
|
CHANDRADEO RAI Vs. STATE OF BIHAR
|
April 5, 2004 |
|
CHANDRAKANTI DEVI Vs. KAILASH PRASAD TIWARY
|
September 16, 2004 |
|
CHANDRAPAL SINGH
Vs. STATE OF BIHAR
|
July 26, 2004 |
|
CHANDRASHEKHAR OJHA Vs. STATE OF BIHAR
|
August 4, 2004 |
|
CHANDRESHWAR SAH Vs. STATE OF BIHAR
|
April 21, 2004 |
|
CHANDRIKA PRASAD YADAV Vs. UNION OF INDIA
|
February 13, 2004 |
|
CHANDRIKA SAO
Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
March 10, 2004 |
|
CHANKYA PICTURE PALACE Vs. STATE OF BIHAR
|
April 15, 2004 |
|
CHAPRA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. UNION OF INDIA
|
October 7, 2004 |
|
CHHATHU SAH Vs. STATE OF BIHAR
|
September 17, 2004 |
|
CHHATTU LAL SAH Vs. STATE OF BIHAR
|
September 20, 2004 |
|
CHHEDAN MAHTO
Vs. STATE OF BIHAR
|
July 14, 2004 |
|
CHHOTAN MANJHI
Vs. STATE OF BIHAR
|
August 5, 2004 |
|
CHIEF MANAGER CENTRAL BANK OF INDIA Vs. SANDHYA SAH
|
February 23, 2004 |
|
CHIEF MARKETING MANAGER COAL INDIA LTD Vs. RANA BHARAT SINGH
|
May 11, 2004 |
|
CHINTA DEVI
Vs. STATE OF BIHAR
|
July 14, 2004 |
|
CHINTA KUMARI VERMA Vs. STATE OF BIHAR
|
April 7, 2004 |
|
CHITARANJAN KUMAR SINGH Vs. STATE OF BIHAR
|
April 13, 2004 |
|
CHOTE LAL PRASAD YADAV Vs. STATE OF BIHAR
|
November 3, 2004 |
|
CHULHAN CHAUHAN; KAILASH CHAUHAN Vs. STATE OF BIHAR
|
October 14, 2004 |
|
CHUNCHUN MANDAL
Vs. STATE OF BIHAR
|
July 27, 2004 |
|
CIT Vs. MD EHTESAM
|
April 13, 2004 |
|
COMMISSIONER CUSTOMS DEPARTMENT
Vs. NIRMALA MITRA
|
June 28, 2004 |
|
COMMISSIONER OF INCOME TAX
Vs. EHTESAM
|
April 13, 2004 |
|
DABLU ALIAS MANISH KUMAR Vs. STATE OF BIHAR
|
February 5, 2004 |
|
DAINIK BAITAN BHOGI KARMACHARI SANGH
Vs. STATE OF BIHAR
|
July 21, 2004 |
|
DAMODAR MAHTO Vs. RAMDEO MAHTO
|
July 21, 2004 |
|
DASRATH SINGH Vs. STATE OF BIHAR
|
December 16, 2004 |
|
DAYA NAND SINGH Vs. STATE OF BIHAR
|
August 31, 2004 |
|
DAYA SHANKAR SINGH Vs. STATE OF BIHAR
|
March 17, 2004 |
|
DAYA SHANKER PRASAD GUPTA Vs. STATE OF BIHAR
|
September 6, 2004 |
|
DAYANAND SHARMA Vs. PRESIDING OFFICER
|
March 25, 2004 |
|
DEBJIT SAHANI Vs. UNION OF INDIA
|
April 22, 2004 |
|
DEEP KUMAR ALIAS DEEPAK KUMAR Vs. STATE OF BIHAR
|
July 2, 2004 |
|
DEEP PRABHA CINEMA Vs. PRESIDING OFFICER LABOUR COURT
|
April 8, 2004 |
|
DEEPAK KUMAR Vs. BINOD KUMAR SINHA
|
March 10, 2004 |
|
DEEPAK KUMAR SINGH Vs. STATE OF BIHAR
|
September 8, 2004 |
|
DEEPAK KUMAR TIWARI Vs. BIHAR STATE ELECTRICITY
|
January 7, 2004 |
|
DEEPCHAND KARMANI Vs. STATE OF BIHAR
|
September 15, 2004 |
|
DEO CONSTRUCTION Vs. STATE OF BIHAR
|
January 15, 2004 |
|
DEO KUMAR SAH Vs. MAHESH PD RAI
|
May 7, 2004 |
|
DEO NATH SINGH Vs. STATE OF BIHAR
|
January 14, 2004 |
|
DEO PRASAD SHARMA
Vs. STATE OF BIHAR
|
September 22, 2004 |
|
DEORLAJ SHARMA Vs. STATE OF BIHAR
|
April 7, 2004 |
|
DEVENDER YADAV
Vs. STATE OF BIHAR
|
September 22, 2004 |
|
DEVENDRA PASWAN Vs. STATE OF BIHAR
|
October 12, 2004 |
|
DEVENDRA PRASAD ALIAS SIDHARTH Vs. STATE OF BIHAR
|
September 28, 2004 |
|
DEVENDRA PRASAD SINHA Vs. STATE OF BIHAR
|
September 14, 2004 |
|
DEVI DAYAL HIGH SCHOOL Vs. UNION OF INDIA
|
December 21, 2004 |
|
DHA RMENDRA KUMAR Vs. STATE OF BIHAR
|
July 16, 2004 |
|
DHANANJAY YADAV Vs. STATE OF BIHAR
|
January 23, 2004 |
|
DHANJAY SINGH
Vs. STATE OF BIHAR
|
February 3, 2004 |
|
DHANPAT PRASAD Vs. STATE OF BIHAR
|
February 4, 2004 |
|
DHARM RAJ PANDEY Vs. STATE OF BIHAR
|
March 9, 2004 |
|
DHARMENDRA KUMAR TIWARI Vs. STATE OF BIHAR
|
July 20, 2004 |
|
DHEERAJ KUMAR VERMA Vs. STATE OF BIHAR
|
September 24, 2004 |
|
DHODHAI MANJHI & ORS Vs. STATE OF BIHAR
|
February 3, 2004 |
|
DHORA BHAGAT
Vs. STATE OF BIHAR
|
February 4, 2004 |
|
DILEEP CHOUDHARY Vs. STATE OF BIHAR
|
October 6, 2004 |
|
DILESHWAR PD SINGH ALIAS HITTER Vs. STATE OF BIHAR
|
November 16, 2004 |
|
DILIP KUMAR Vs. STATE
|
October 6, 2004 |
|
DILIP KUMAR Vs. STATE OF BIHAR
|
September 22, 2004 |
|
DILIP KUMAR Vs. STATE OF BIHAR
|
September 10, 2004 |
|
DILIP KUMAR BHATTACHARYA Vs. STATE OF BIHAR
|
November 24, 2004 |
|
DILIP KUMAR SINGH Vs. SUNDRI DEVI
|
May 13, 2004 |
|
DILIP KUMAR SINHA Vs. JADUBIR PRASAD
|
August 17, 2004 |
|
DINA NATH Vs. PATNA MUNICIPAL CORPORATION
|
October 6, 2004 |
|
DINA NATH MISHRA Vs. STATE OF BIHAR
|
February 19, 2004 |
|
DINA NATH PRASAD Vs. STATE OF BIHAR
|
January 5, 2004 |
|
DINA NATH PRASAD Vs. RAJENDRA PRASAD
|
April 29, 2004 |
|
DINANATH THAKUR
Vs. DINANATH SAO
|
December 14, 2004 |
|
DINESH CHAUDHARY Vs. STATE OF BIHAR
|
August 25, 2004 |
|
DINESH KUMAR SINGH
Vs. STATE OF BIHAR
|
December 13, 2004 |
|
DINESH RAJAK Vs. STATE OF BIHAR
|
November 23, 2004 |
|
DINESH RAJAK Vs. STATE OF BIHAR
|
September 8, 2004 |
|
DINESH SINGH Vs. STATE OF BIHAR
|
March 4, 2004 |
|
DINKAR PRASAD SINGH Vs. STATE
|
October 14, 2004 |
|
DISTRICT BAR ASSOCIATION
Vs. STATE OF BIHAR
|
April 7, 2004 |
|
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. ABHISHEK KUMAR
|
April 21, 2004 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. MANJOOL DEVI
|
January 14, 2004 |
|
DIWAKAR JHA Vs. STATE
|
September 20, 2004 |
|
DUMRAON PROPERTIES AND ENTERPRISES PVT LTD Vs. BIHARI LAL GUPTA
|
July 29, 2004 |
|
DUR VIJAY KUMAR Vs. STATE OF BIHAR
|
September 27, 2004 |
|
DURGA HOTEL COMPLEX Vs. RESERVE BANK OF INDIA
|
January 23, 2004 |
|
DURGA HOTEL COMPLEX Vs. RESERVE BANK OF INDIA
|
November 23, 2004 |
|
DURGA ORGANISATION AND JAY SHANKAR CONSTRUCTION Vs. STATE OF BIHAR
|
April 7, 2004 |
|
DURGA SINGH Vs. STATE OF BIHAR
|
August 6, 2004 |
|
DWARIKA NATH PAHARI Vs. GANGA BISHUN PAHARI
|
July 29, 2004 |
|
DWIVEDI Vs. BHARAT PETROLEUM CORPORATION LTD
|
March 23, 2004 |
|
EASTERN SAFETY Vs. STATE OF BIHAR
|
April 6, 2004 |
|
EASTERN SUGAR INDUSTRIES LTD Vs. STATE OF BIHAR
|
April 23, 2004 |
|
EDARA AL NISHAT MUSLEMEEN EDUCATION SOCIETY Vs. STATE OF BIHAR
|
August 18, 2004 |
|
EDITOR THE TIMES OF INDIA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
May 14, 2004 |
|
EDMAL KUMAR Vs. STATE OF BIHAR
|
January 9, 2004 |
|
ENGINEERS SYNDICATE Vs. STATE OF BIHAR
|
September 30, 2004 |
|
ERAHMDEO JHA Vs. STATE OF BIHAR
|
December 7, 2004 |
|
EXIDE INDUSTRIES LTD Vs. STATE
|
September 29, 2004 |
|
FATHER ALEX K KRISUMMOTHI JOSEPH Vs. STATE OF BIHAR
|
July 16, 2004 |
|
FUL DEVI
Vs. STATE OF BIHAR
|
July 16, 2004 |
|
G N SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 10, 2004 |
|
GAJENDRA NARAYAN SINGH
Vs. STATE OF BIHAR
|
November 10, 2004 |
|
GAJENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
November 5, 2004 |
|
GANDHI RAI Vs. STATE OF BIHAR
|
September 18, 2004 |
|
GANESH MANJHI Vs. STATE OF BIHAR
|
January 30, 2004 |
|
GANESH PRASAD
Vs. LAKSHMAN DUSADH
|
July 22, 2004 |
|
GANGA DEVI Vs. STATE OF BIHAR
|
September 23, 2004 |
|
GANGA SAGAR CHAUBE Vs. STATE
|
September 10, 2004 |
|
GAPAL PD Vs. STATE
|
December 20, 2004 |
|
GARIB SINGH Vs. STATE OF BIHAR
|
January 22, 2004 |
|
GAUTAM BUDHA DENTAL INSTITUTE BODH GAYA Vs. STATE
|
August 30, 2004 |
|
GAYA COKE COMPANY PVT LTD Vs. STATE OF BIHAR
|
November 23, 2004 |
|
GHANSHYAM PANJIYAR
Vs. STATE OF BIHAR
|
January 19, 2004 |
|
GIRIJA PRASAD SHARMA Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
December 13, 2004 |
|
GLINDIA LTD Vs. STATE OF BIHAR
|
July 8, 2004 |
|
GOBARDHAN SINGH Vs. LALMUNI SINGH
|
July 15, 2004 |
|
GOHAL YADAV Vs. STATE OF BIHAR
|
April 1, 2004 |
|
GOKUL PRASAD
Vs. STATE OF BIHAR
|
January 8, 2004 |
|
GOLDEN POLYMEX INDIA LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 22, 2004 |
|
GOPAL BHAGWAN DAS Vs. STATE OF BIHAR
|
July 5, 2004 |
|
GOPAL JHA
Vs. BHUBNESHWAR JHA
|
July 12, 2004 |
|
GOPAL KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
|
August 2, 2004 |
|
GOPAL PRASAD Vs. STATE OF BIHAR
|
April 16, 2004 |
|
GOPAL PRASAD ALIAS GOPAL SAO Vs. STATE OF BIHAR
|
November 14, 2004 |
|
GOPI GOPE Vs. STATE OF BIHAR
|
April 7, 2004 |
|
GOPI NATH SHARMA Vs. STATE OF BIHAR
|
November 25, 2004 |
|
GORAKH GIRI
Vs. SURENDRA GIRI
|
March 10, 2004 |
|
GORAKH NATH SINGH Vs. BANK OF INDIA
|
August 26, 2004 |
|
GOUR KRISHNA CHATTERJEE
Vs. UNION OF INDIA
|
February 25, 2004 |
|
GOVERNING BODY OF PATLIPUTRAINTER COLLEGE Vs. STATE OF BIHAR
|
April 7, 2004 |
|
GUDDU MIAN @ ASHRAR AHMAD Vs. STATE OF BIHAR
|
January 23, 2004 |
|
GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF BIHAR
|
June 29, 2004 |
|
GULAB SAH Vs. STATE OF BIHAR
|
January 22, 2004 |
|
GUPTESHWAR NATH UPADHYAY Vs. STATE OF BIHAR
|
September 15, 2004 |
|
GUPTESHWAR PRASAD Vs. STATE OF BIHAR
|
March 3, 2004 |
|
GYAN MURTI
Vs. STATE OF BIHAR
|
November 24, 2004 |
|
HADIYA PANCHAYAT HARIJAN PATHTHER KALTI AUDHYUOGIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
April 5, 2004 |
|
HAJARI PASI Vs. STATE OF BIHAR
|
October 8, 2004 |
|
HAKU MURMUR Vs. SUFAL MANJHI ALIAS SUFAL MURMUR
|
May 21, 2004 |
|
HALIMA KHATOON Vs. STATE OF BIHAR
|
March 25, 2004 |
|
HANIF AKHTAR Vs. STATE OF BIHAR
|
July 9, 2004 |
|
HAR RAVINDER SINGH Vs. UNION OF INDIA
|
March 12, 2004 |
|
HARDEO SAHNI Vs. STATE OF BIHAR
|
March 23, 2004 |
|
HARE RAM JHA Vs. STATE OF BIHAR
|
April 23, 2004 |
|
HARENDRA PRASAD BHAGAT Vs. STATE OF BIHAR
|
September 13, 2004 |
|
HARI KISHORE PANDEY
Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
August 13, 2004 |
|
HARI KRISHNA SAH Vs. STATE OF BIHAR
|
February 5, 2004 |
|
HARI NAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
|
March 26, 2004 |
|
HARI SHANKAR SAH Vs. STATE
|
July 14, 2004 |
|
HARI SHANKAR SHAH
Vs. STATE OF BIHAR
|
December 20, 2004 |
|
HARIBANSH NARAYAN SINGH Vs. STATE OF BIHAR
|
July 12, 2004 |
|
HARIBANSH PRASAD SINGH Vs. STATE OF BIHAR
|
September 15, 2004 |
|
HARIBANSH SINGH
Vs. STATE OF BIHAR
|
January 16, 2004 |
|
HARIDWAR PANDEY` Vs. STATE OF BIHAR
|
July 14, 2004 |
|
HARIDWAR SINGH ALIAS HARDWAR SINGH Vs. STATE OF BIHAR
|
September 24, 2004 |
|
HARIHAR MUSAHAR Vs. STATE OF BIHAR
|
April 15, 2004 |
|
HARISH CHANDRA JHA & ORS Vs. STATE OF BIHAR
|
May 5, 2004 |
|
HARIZAN NAW AVAM JAHAJ TATHA SADAK YATAYAT SWAVALMBI SAHAKARI SAMITI LTD Vs. STATE OF BIHAR
|
August 12, 2004 |
|
HASHMATULLAH ALIAS MUFTI HASHMATULLAH Vs. STATE OF BIHAR
|
July 21, 2004 |
|
HEMENDNA NATH THAKUR ALIAS HEMENDRA NATH THAKUR Vs. STATE OF BIHAR
|
September 17, 2004 |
|
HEMLATA Vs. STATE OF BIHAR
|
February 12, 2004 |
|
HIRA PRASAD YADAV
Vs. STATE OF BIHAR
|
August 25, 2004 |
|
HIRALAL PRASAD Vs. STATE OF BIHAR
|
August 12, 2004 |
|
HIRO RAI ALIAS CHANDRA SHEKHAR RAI Vs. STATE OF BIHAR
|
March 4, 2004 |
|
HIT NARAIN KAPRI Vs. STATE OF BIHAR
|
February 12, 2004 |
|
HOD SANWATA LEGCHAR SEMLET HOR SAMAJ AND SANSKRITIK SAMITI Vs. STATE OF BIHAR
|
November 24, 2004 |
|
HOSHILA TIWARY
Vs. STATE OF BIHAR
|
July 15, 2004 |
|
HULAS SAO Vs. STATE OF BIHAR
|
April 7, 2004 |
|
I T C LIMITED Vs. STATE OF BIHAR
|
January 15, 2004 |
|
IBRAR KHAN Vs. STATE
|
December 8, 2004 |
|
IHAR STATE ELECTRICITY BOARD Vs. BALO RAI
|
January 20, 2004 |
|
IMAM ASKARI Vs. BIBI AZBUNNISSA ALIAS BIBI AZIBUN
|
June 28, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
April 1, 2004 |
|
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
March 9, 2004 |
|
INDRADEO PANDIT Vs. STATE OF BIHAR
|
January 31, 2004 |
|
INDU PRAKASH Vs. STATE OF BIHAR
|
August 2, 2004 |
|
INDUSTRIAL CORPORATION PVT LTD Vs. STATE OF BIHAR
|
June 22, 2004 |
|
ISH MIAN ALIAS ISHMOHAMAD MIAN Vs. STATE OF BIHAR
|
December 8, 2004 |
|
ISHWAR CHANDRA JHA Vs. STATE OF BIHAR
|
March 4, 2004 |
|
ISHWAR MAHTO Vs. STATE OF BIHAR
|
August 9, 2004 |
|
JAG NARAYAN SINGH Vs. STATE OF BIHAR
|
July 30, 2004 |
|
JAG NARAYAN SINGH; RAM BILASH SINGH Vs. STATE OF BIHAR
|
June 30, 2004 |
|
JAGANATH ROY Vs. STATE OF BIHAR
|
November 22, 2004 |
|
JAGANNATH SINGH CHOUDHARY Vs. STATE OF BIHAR
|
April 12, 2004 |
|
JAGANNATH THAKUR Vs. STATE OF BIHAR
|
May 10, 2004 |
|
JAGAT KISHORE SHARAN Vs. STATE
|
September 28, 2004 |
|
JAGAT MAYA DEVI Vs. STATE OF BIHAR
|
February 24, 2004 |
|
JAGAT RAI Vs. STATE OF BIHAR
|
May 7, 2004 |
|
JAGDAMBA PRASAD Vs. STATE OF BIHAR
|
November 27, 2004 |
|
JAGDISH PRASAD DIDWANIA Vs. STATE
|
September 16, 2004 |
|
JAGDISH SAH
Vs. KUSHMA DEVI
|
December 20, 2004 |
|
JAGDUTT THAKUR Vs. STATE OF BIHAR
|
March 24, 2004 |
|
JAGJIT SINGH ARORA
Vs. STATE OF BIHAR
|
September 28, 2004 |
|
JAGMOHAN PANDIT Vs. STATE OF BIHAR
|
September 24, 2004 |
|
JAHANGIR Vs. STATE
|
December 8, 2004 |
|
JAI GOVIND PATEL Vs. STATE OF BIHAR
|
January 14, 2004 |
|
JAI GOVIND TIWARY Vs. STATE OF BIHAR
|
December 15, 2004 |
|
JAI LAL YADAV Vs. STATE OF BIHAR
|
February 16, 2004 |
|
JAI MUNI PANDEY Vs. STATE OF BIHAR
|
February 5, 2004 |
|
JAI PRAKASH Vs. STATE OF BIHAR
|
August 4, 2004 |
|
JAI PRAKASH PANDEY
Vs. UNION OF INDIA
|
January 15, 2004 |
|
JAI PRAKASH SHARMA Vs. STATE OF BIHAR
|
February 10, 2004 |
|
JAI PRAKASH UDDYAN SAH SANDY Vs. STATE OF BIHAR
|
July 13, 2004 |
|
JAIMANGAL KR Vs. DINESH VADAV
|
June 22, 2004 |
|
JAIN FINANCE CORPORATION; PREM KUMAR JAIN @ PREM LAL JAIN Vs. STATE OF BIHAR
|
October 14, 2004 |
|
JAIYA RAI Vs. STATE OF BIHAR
|
December 6, 2004 |
|
JAKIR PASWAN Vs. STATE
|
July 9, 2004 |
|
JAN CHAUKIDAR PEOPLES WATCH Vs. UNION OF INDIA
|
April 30, 2004 |
|
JANAK PRASAD SINGH Vs. BIHAR STATE ELETRICITY BOARD
|
January 13, 2004 |
|
JANAKDHARI PRASAD Vs. STATE ELECTION COMMISION
|
August 4, 2004 |
|
JANAKI SARKAR Vs. STATE
|
September 22, 2004 |
|
JATA SHANKAR JHA
Vs. MADHUBANI MUNICIPALITY
|
January 13, 2004 |
|
JAY PRAKASH PASWAN
Vs. STATE OF BIHAR
|
November 23, 2004 |
|
JAYANT DANG Vs. STATE OF BIHAR
|
July 26, 2004 |
|
JITENDAR BOTHRA Vs. UNION OF INDIA
|
February 25, 2004 |
|
JITENDRA KUMAR Vs. STATE
|
September 23, 2004 |
|
JITENDRA MOHAN Vs. STATE
|
April 5, 2004 |
|
JITENDRA RAI Vs. STATE OF BIHAR
|
February 11, 2004 |
|
JIWAN KRISHNA TIWARI Vs. STATE OF BIHAR
|
January 14, 2004 |
|
JOHN SERAPHIN Vs. STASTE BANK OF INDIA
|
February 12, 2004 |
|
JOYDEB BANERJEE Vs. SUBODH CHOUDHURY
|
December 7, 2004 |
|
JULUM SAH ALIAS JULUM SAH GOND Vs. STATE OF BIHAR
|
September 29, 2004 |
|
K A H SUBRAMANIUM Vs. STATE OF BIHAR
|
July 16, 2004 |
|
K C PATEL ALIAS KAMLESH C PATEL Vs. INDIAN OIL CORPORATION LTD
|
February 20, 2004 |
|
K K LEEKHA Vs. STATE
|
August 4, 2004 |
|
K N FARMS INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
February 19, 2004 |
|
KAILASH MEHTA
Vs. STATE OF BIHAR
|
February 19, 2004 |
|
KAILASH MISTRI Vs. STATE OF BIHAR
|
September 21, 2004 |
|
KAILASH PRASAD GUPTA Vs. STATE OF BIHAR
|
October 5, 2004 |
|
KAILASH RAI Vs. STATE OF BIHAR
|
March 17, 2004 |
|
KAILASH SATYARATHI AKIAS KAILASH Vs. STATE OF BIHAR
|
October 1, 2004 |
|
KAILASH SINGH Vs. STATE OF BIHAR
|
October 8, 2004 |
|
KAIMUR KISSAN VIKASH SAMMITTEE
Vs. STATE OF BIHAR
|
April 9, 2004 |
|
KAMAL RAM Vs. STATE OF BIHAR
|
April 23, 2004 |
|
KAMALESH SAH Vs. PARAS MANI RAI
|
February 19, 2004 |
|
KAMENDRA SAO ALIAS RAMASHISH RAM Vs. STATE OF BIHAR
|
February 17, 2004 |
|
KAMESHWAR MAHTO AND RAM SURAT SINGH Vs. STATE OF BIHAR
|
April 8, 2004 |
|
KAMESHWAR MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
|
August 25, 2004 |
|
KAMESHWAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
February 3, 2004 |
|
KAMESHWAR THAKUR Vs. STATE OF BIHAR
|
March 1, 2004 |
|
KAMESHWAR YADAV; HARI YADAV; JALDHARI YADAV Vs. STATE OF BIHAR
|
January 21, 2004 |
|
KAMLA KANT JHA Vs. STATE OF BIHAR
|
July 14, 2004 |
|
KAMTA RAI Vs. LALITA RAI
|
July 20, 2004 |
|
KAMTA TIWARI
Vs. STATE OF BIHAR
|
March 3, 2004 |
|
KANHAIYA LAL PANDEY Vs. STATE OF BIHAR
|
September 10, 2004 |
|
KANHAIYA LAL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
January 6, 2004 |
|
KANHAIYA YADAV Vs. STATE OF BIHAR
|
August 17, 2004 |
|
KANT JHA Vs. STATE OF BIHAR
|
July 8, 2004 |
|
KANT SHARMA Vs. STATE
|
November 24, 2004 |
|
KAPIL DEO SAH
Vs. TILKAMANJHI BHAGALPUR UNIVERSITY
|
July 21, 2004 |
|
KAPILDEO MANDAL; DIP NARAYAN MANDAL Vs. STATE OF BIHAR
|
April 16, 2004 |
|
KARI SHARMA Vs. STATE OF BIHAR
|
February 17, 2004 |
|
KARIMAN PRAJAPATI ALIAS KARIMAN KUMHAR Vs. CHHAICHHU MAHTO ALIAS CHHACHHU MATHO
|
December 7, 2004 |
|
KARTIK KUMAR Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
|
March 4, 2004 |
|
KARU ALIAS SURESH SINGH & ORS Vs. STATE OF BIHAR
|
January 13, 2004 |
|
KASHI KANT JHA Vs. BHOLA PRASAD
|
February 19, 2004 |
|
KASHI RAM Vs. STATE OF BIHAR
|
July 8, 2004 |
|
KASHI SAHNI Vs. STATE OF BIHAR
|
August 10, 2004 |
|
KAUSHAL KISHOR VERMA Vs. STATE
|
December 15, 2004 |
|
KAUSHAL KISHORE VERMA
Vs. STATE OF BIHAR
|
December 16, 2004 |
|
KAUSHALAYA DEVI Vs. STATE
|
October 6, 2004 |
|
KESHAV JAYANT TIWARY Vs. STATE OF BIHAR
|
December 1, 2004 |
|
KESHWAR MANJHI Vs. STATE BANK OF INDIA
|
January 9, 2004 |
|
KHADERAN SINGH ALIAS BADAREE Vs. STATE OF BIHAR
|
August 9, 2004 |
|
KHEDU RAM Vs. STATE OF BIHAR
|
May 19, 2004 |
|
KHURSHID AKRAM Vs. STATE OF BIHAR
|
February 9, 2004 |
|
KHURSHID ALAM Vs. STATE OF BIHAR
|
January 5, 2004 |
|
KIRAN DEVI Vs. STATE OF BIHAR
|
July 28, 2004 |
|
KISHAN MEHROTRA Vs. STATE OF BIHAR
|
May 10, 2004 |
|
KISHORE SHARMA @ BRAJ KISHORE SHARMA Vs. STATE OF BIHAR
|
February 25, 2004 |
|
KISHORI PRASAD YADAV Vs. STATE OF BIHAR
|
December 1, 2004 |
|
KISHUN MAHTO @ KISHNI MAHTO; JANARDAN MAHTO Vs. STATE OF BIHAR
|
October 6, 2004 |
|
KIUL BADUA CHANDAN COMMAND AREA DEVELOPMENT AGENCY Vs. STATE
|
November 24, 2004 |
|
KODAI MAHTO ALIAS KODAI RAM ALIAS KODAI Vs. STATE OF BIHAR
|
July 1, 2004 |
|
KOKA DAS Vs. STATE OF BIHAR
|
February 16, 2004 |
|
KRISHNA KISHORE SINHA Vs. SLATE OF BIHAR
|
September 9, 2004 |
|
KRISHNA MOHAN MISHRA @ KRISHNA MOHAN Vs. STATE OF BIHAR
|
April 26, 2004 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
May 14, 2004 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
March 22, 2004 |
|
KRISHNADEO SINGH Vs. STATE OF BIHAR
|
September 9, 2004 |
|
KULDEEP MAHTO Vs. STATE OF BIHAR
|
April 2, 2004 |
|
KUMAR BHUPENDRA SINGH Vs. STATE OF BIHAR
|
November 30, 2004 |
|
KUMAR CHANDRA KANT SINGH Vs. STATE OF BIHAR
|
July 26, 2004 |
|
KUMARI SUNITA ALIAS SUNITA KUMARI Vs. STATE OF BIHAR
|
March 31, 2004 |
|
KUMDANAND MISHRA Vs. STATE OF BIHAR
|
October 14, 2004 |
|
KUNAL KUMAR SINGH Vs. STATE OF BIHAR
|
August 12, 2004 |
|
KUNTI DEVI Vs. STATE OF BIHAR
|
August 2, 2004 |
|
KUSHESHWAR ASTHAN PURBI PRAKHAND MATASYAJIVI SWABLAMJI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
|
January 16, 2004 |
|
KUSHESHWAR SINGH Vs. SUDHA DEVI
|
April 27, 2004 |
|
KUSUM DEVI Vs. STATE OF BIHAR
|
July 14, 2004 |
|
KUSUM GOENKA Vs. NATHMAL GOENKA
|
July 9, 2004 |
|
LAKHAN LAL GIRI GOSWAMY Vs. STATE
|
October 11, 2004 |
|
LAKSHMAN PRASAD Vs. STATE OF BIHAR
|
April 29, 2004 |
|
LAKSHMI SINHA Vs. STATE OF BIHAR
|
April 24, 2004 |
|
LALA THAKUR
Vs. STATE OF BIHAR
|
September 29, 2004 |
|
LALAN PRASAD RAI Vs. STATE OF BIHAR
|
March 23, 2004 |
|
LALIT KUMAR Vs. UNION OF INDIA
|
October 8, 2004 |
|
LALLAN SINGH Vs. STATE OF BIHAR
|
March 17, 2004 |
|
LALMATI DEVI Vs. STATE OF BIHAR
|
August 31, 2004 |
|
LALMATI DEVI ALIAS LALTI DEVI Vs. CHIEF EXECUTIVE OFFICER GAYA M C
|
August 6, 2004 |
|
LALMUNI DEVI Vs. JAGDISH TIWARY
|
October 4, 2004 |
|
LALU ALIAS LALAN RAY Vs. STATE OF BIHAR
|
February 4, 2004 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. UNION OF INDIA
|
May 21, 2004 |
|
LAXMAN KR MANDAL Vs. STATE
|
August 23, 2004 |
|
LAXMI PRASAD
Vs. STATE OF BIHAR
|
May 6, 2004 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. UNION OF INDIA
|
August 3, 2004 |
|
LILAWATI DEVI Vs. UNION OF INDIA
|
March 23, 2004 |
|
LODIPUR SHRAMIK SWAWLAMBI SAHKARI SAMITI LIMITED
Vs. STATE OF BIHAR
|
August 3, 2004 |
|
MADAN GOPAL RAI
Vs. STATE OF BIHAR
|
December 14, 2004 |
|
MADAN MOHAN SAHAY Vs. STATE OF BIHAR
|
July 29, 2004 |
|
MADAN PRASAD Vs. STATE OF BIHAR
|
April 15, 2004 |
|
MADAN THAKUR Vs. STATE OF BIHAR
|
November 10, 2004 |
|
MADHU MANGAL TIWARY
Vs. STATE OF BIHAR
|
July 29, 2004 |
|
MADHUSUDAN PRASAD Vs. STATE OF BIHAR
|
March 19, 2004 |
|
MAGADH UNIVERSITY Vs. STATE OF BIHAR
|
January 5, 2004 |
|
MAHABIR PASWAN Vs. STATE OF BIHAR
|
July 27, 2004 |
|
MAHABIR PRASAD ALIAS MAHAVIR PRASAD Vs. BINDA DEVI AND MRITUNJAY KUMAR
|
April 26, 2004 |
|
MAHENDRA PASWAN Vs. STATE OF BIHAR
|
July 5, 2004 |
|
MAHENDRA PD SINGH Vs. MAHESHWAR SINGH
|
March 9, 2004 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
February 24, 2004 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
June 28, 2004 |
|
MAHENDRA PRASAD GUPTA Vs. UNION OF INDIA
|
March 3, 2004 |
|
MAHENDRA PRASAD SHAHI Vs. STATE OF BIHAR
|
January 19, 2004 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
April 12, 2004 |
|
MAHENDRA RAM Vs. STATE OF BIHAR
|
January 9, 2004 |
|
MAHESH LAL Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
May 14, 2004 |
|
MAHESH PRASAD Vs. STATE OF BIHAR
|
September 30, 2004 |
|
MAHESH RAM Vs. GANGA RAI
|
April 23, 2004 |
|
MAHFOOZ AHMED ALIAS MAHFOOZ ALAM Vs. STATE OF BIHAR
|
December 6, 2004 |
|
MAINUL MIAN Vs. STATE OF BIHAR
|
September 21, 2004 |
|
MALTI GUPTA Vs. STATE OF BIHAR
|
July 28, 2004 |
|
MAMTA KUMARI Vs. STATE OF BIHAR
|
February 5, 2004 |
|
MANAGER GENERAL INSURANCE CO LTD Vs. STATE
|
November 4, 2004 |
|
MANAGING COMMITTEE OF MADARSA HANFIA ARABIC COLLEGE Vs. STATE OF BIHAR
|
January 13, 2004 |
|
MANAGING DIRECTOR FOOD CORPORATION OF INDIA Vs. RANJIT KUMAR
|
October 4, 2004 |
|
MANAS KUMAR CHATTERJEE Vs. STATE OF BIHAR
|
September 10, 2004 |
|
MANGAL CHOUDHARY Vs. STATE OF BIHAR
|
June 24, 2004 |
|
MANGAL MANJHI Vs. STATE OF BIHAR
|
April 15, 2004 |
|
MANGI RAM @ GURUMEL SINGH Vs. STATE OF BIHAR
|
July 12, 2004 |
|
MANITA DEVI Vs. STATE OF BIHAR
|
September 8, 2004 |
|
MANJULA KUMARI
Vs. SUNIL KUMAR JHA
|
September 6, 2004 |
|
MANNU LAL MAHTO Vs. STATE OF BIHAR
|
January 22, 2004 |
|
MANOJ CHAUDHARY Vs. STATE OF BIHAR
|
February 26, 2004 |
|
MANOJ DHANUK Vs. STATE OF BIHAR
|
May 5, 2004 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
February 23, 2004 |
|
MANOJ KUMAR Vs. ASHOK KUMAR SNHA
|
February 20, 2004 |
|
MANOJ KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
January 23, 2004 |
|
MANOJ KUMAR MANNU Vs. LIFE INSURANCE CORPORATIBN OF INDIA
|
May 6, 2004 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
July 16, 2004 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
December 22, 2004 |
|
MANORMA KUMARI Vs. STATE OF BIHAR
|
October 5, 2004 |
|
MANZER OUASMI Vs. BIHAR SCHOOL EXAMINATION BOARD
|
August 2, 2004 |
|
MASTAN KHAN Vs. MOHAMMAD ISLAM
|
October 7, 2004 |
|
MASTER SHARMA Vs. ADDITIONAL MEMBER
|
July 27, 2004 |
|
MATRU KUMAR YADAV ALIAS MATAR YADAV ALIAS MANTU KUMAR YADAV Vs. STATE OF BIHAR
|
August 20, 2004 |
|
MCDOWELL AND CO LTD Vs. STATE OF BIHAR
|
March 12, 2004 |
|
MD GHIYAS @ GYAS Vs. STATE OF BIHAR
|
January 23, 2004 |
|
MD HAIDAR Vs. STATE OF BIHAR
|
December 21, 2004 |
|
MD MISBAHUDDIN Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
December 2, 2004 |
|
MD MOKHTAR Vs. STATE OF BIHAR
|
September 28, 2004 |
|
MD MUSTAQUE Vs. STATE OF BIHAR
|
July 15, 2004 |
|
MD SADIQUE Vs. STATE OF BIHAR
|
September 27, 2004 |
|
MD YUNUS Vs. STATE OF BIHAR
|
November 9, 2004 |
|
MEENA DEVI Vs. STATE OF BIHAR
|
February 9, 2004 |
|
MENHDI MIAN Vs. STATE OF BIHAR
|
August 3, 2004 |
|
MITHELESH PATI TIWARI
Vs. STATE OF BIHAR
|
April 15, 2004 |
|
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR
|
April 6, 2004 |
|
MITU MAHTO Vs. STATE OF BIHAR
|
September 18, 2004 |
|
MOAZZAM ALI Vs. SUSHILA
|
June 30, 2004 |
|
MOHAMMAD ABDUL JABBAR @ ABDUL JABBAR Vs. MOHAMMAD MUSTAFA
|
January 7, 2004 |
|
MOHAMMAD USMAN Vs. STATE OF BIHAR
|
September 30, 2004 |
|
MOHAN SINGH Vs. STATE OF BIHAR
|
March 3, 2004 |
|
MOHD RASHID ALAM ALIAS RASHID Vs. BIBI ROSHAN JAHAN
|
March 22, 2004 |
|
MOHD YASIN & ORS Vs. STATE OF BIHAR
|
March 22, 2004 |
|
MOJAI SHARMA Vs. STATE OF BIHAR
|
June 26, 2004 |
|
MOJAI SHARMA Vs. STATE OF BIHAR
|
June 22, 2004 |
|
MOSTMAT DHANMATI DEVI ALIAS DHANWATI DEVI Vs. KRISHNA KUMAR SINGH
|
April 30, 2004 |
|
MOTI AYURVED BHAWAN Vs. STATE OF BIHAR
|
March 26, 2004 |
|
MRITUNJAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 23, 2004 |
|
MUKESH D AMBANI Vs. STATE
|
October 6, 2004 |
|
MUKHU PASWAN Vs. STATE OF BIHAR
|
July 2, 2004 |
|
MUKUND YADAV Vs. STATE
|
July 21, 2004 |
|
MUMTAZ AHMAD Vs. STATE
|
December 7, 2004 |
|
MUNESHWAR MAHTO Vs. STATE OF BIHAR
|
October 8, 2004 |
|
MUNESHWAR PRASAD SINHA
Vs. STATE OF BIHAR
|
August 4, 2004 |
|
MUNGA DEVI Vs. INDRASHAN DEVI
|
January 5, 2004 |
|
MUNNA KOIRI Vs. STATE OF BIHAR
|
May 13, 2004 |
|
MUNNA SINGH Vs. STATE
|
November 4, 2004 |
|
MURLIDHAR SINGH Vs. STATE OF BIHAR
|
January 12, 2004 |
|
MUSTAQUE AHMAD Vs. STATE OF BIHAR
|
July 27, 2004 |
|
NAGENDRA MISHRA Vs. STATE OF BIHAR
|
June 29, 2004 |
|
NAGENDRA PRASAD
Vs. STATE OF BIHAR
|
February 4, 2004 |
|
NAGENDRA PRASAD LAL Vs. UNION OF INDIA
|
August 27, 2004 |
|
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
January 19, 2004 |
|
NAGENDRA RATHAK ALIAS A N N RATHAK Vs. STATE OF BIHAR
|
April 1, 2004 |
|
NAGESHWAR PRASAD SINGH ALIAS N P SINGH Vs. STATE OF BIHAR
|
July 21, 2004 |
|
NAGESHWAR YADAV Vs. STATE OF BIHAR
|
April 21, 2004 |
|
NAND KISHORE JHA
Vs. STATE OF BIHAR
|
May 21, 2004 |
|
NAND KISHORE OJHA AND JUSTICE AND HUMAN RIGHTS FORUM ST XAVIERS Vs. STATE OF BIHAR
|
January 29, 2004 |
|
NAND KISHORE PANDEY Vs. BIHAR STATE FINANCIAL CORPORATION
|
July 23, 2004 |
|
NAND KISHORE PANDEY Vs. STATE OF BIHAR
|
July 1, 2004 |
|
NAND KISHORE SHARMA
Vs. LAL BABU SHARMA
|
August 26, 2004 |
|
NAND KUMAR GIRI Vs. STATE OF BIHAR
|
November 24, 2004 |
|
NAND KUMAR THAKUR Vs. STATE OF BIHAR
|
April 30, 2004 |
|
NAND LAL PRASAD Vs. STATE OF BIHAR
|
July 1, 2004 |
|
NANDELAL YADAV Vs. STATE OF BIHAR
|
September 3, 2004 |
|
NANHKU PRASAD SINGH ALIAS NANKHU PRASAD SINHA Vs. STATE OF BIHAR
|
July 12, 2004 |
|
NARAIN INDUSTRIES Vs. DIAMOND CEMENTS PROPRIETOR MYSORE CEMENT LTD
|
June 28, 2004 |
|
NARAIN JHA Vs. STATE OF BIHAR
|
September 16, 2004 |
|
NARAYAN PRASAD SULTANIA Vs. STATE OF BIHAR
|
July 26, 2004 |
|
NARAYAN SAH
Vs. STATE OF BIHAR
|
May 13, 2004 |
|
NARAYAN SINGH Vs. STATE OF BIHAR
|
July 18, 2004 |
|
NARAYAN SINGH Vs. STATE OF BIHAR
|
August 27, 2004 |
|
NARAYAN YADAV Vs. STATE OF BIHAR
|
September 6, 2004 |
|
NARENDRA PRATAP PANDEY Vs. STATE OF BIHAR
|
September 10, 2004 |
|
NARESH CHANDRA DAS Vs. STATE OF BIHAR
|
May 21, 2004 |
|
NARESH CHOUDHARY Vs. STATE OF BIHAR
|
February 26, 2004 |
|
NARESH KUMAR Vs. STATE OF BIHAR
|
April 5, 2004 |
|
NARESH KUMAR DAS Vs. MINTA DEVI
|
March 9, 2004 |
|
NARESH PRASAD
Vs. UNION OF INDIA
|
July 23, 2004 |
|
NARMADESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
April 16, 2004 |
|
NARSINGH RAI Vs. STATE OF BIHAR
|
March 9, 2004 |
|
NASCO STEEL PVT LTD Vs. STATE OF BIHAR
|
September 2, 2004 |
|
NASRIGANJ BALU UTKHANAN SHRAMIK SAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
April 21, 2004 |
|
NATHIA Vs. PATNA MUNICIPAL CORPORATION
|
August 19, 2004 |
|
NATHUNI MAHTO Vs. STATE OF BIHAR
|
January 7, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BAHURI DEVI
|
January 16, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. GIRJA DEVI
|
October 11, 2004 |
|
NATIONAL PLY PRODUCT Vs. STATE
|
December 1, 2004 |
|
NATIONAL STUDENTS SOCIAL CLUB Vs. STATE OF BIHAR
|
May 17, 2004 |
|
NAVEEN KUMAR Vs. STATE OF BIHAR
|
April 28, 2004 |
|
NAVIN KUMAR MISHRA Vs. STATE
|
September 8, 2004 |
|
NAVIN SINGH Vs. STATE OF BIHAR
|
January 22, 2004 |
|
NAWAL KISHORE MISHRA Vs. STATE OF BIHAR
|
July 12, 2004 |
|
NAZRUL ALIAS NAZRUL MIAN Vs. STATE OF BIHAR
|
September 20, 2004 |
|
NEEL KAMAL PRAKASH SINHA Vs. STATE OF BIHAR
|
January 5, 2004 |
|
NEEL KAMAL SINGH Vs. STATE OF BIHAR
|
September 10, 2004 |
|
NEELAM KUMARI SINGH Vs. VICE CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY
|
June 8, 2004 |
|
NEHA
Vs. BIHAR SCHOOL EXAMINATION BOARD
|
November 3, 2004 |
|
NEW SWADESHI DISTILLERY PROPRIETOR-OUDH SUGAR MILLS LTD Vs. STATE OF BIHAR
|
March 31, 2004 |
|
NEYAZ AHMED Vs. STATE
|
September 10, 2004 |
|
NIKHIL SEN Vs. STATE OF BIHAR
|
May 20, 2004 |
|
NILIMA MANDAL Vs. BACHHRAJ NAHAR
|
May 14, 2004 |
|
NISHIKANT ARYA Vs. BIHAR STATE AGRICULTUREMARKETING BOARD
|
July 23, 2004 |
|
NITYANAND KUMAR Vs. STATE OF BIHAR
|
May 10, 2004 |
|
NIWAS TIWARI Vs. STATE OF BIHAR
|
July 22, 2004 |
|
NUSHRAT JAHAN Vs. STATE OF BIHAR
|
July 6, 2004 |
|
NUTAN KUMARI Vs. STATE OF BIHAR
|
April 15, 2004 |
|
OM PRAKASH GIRI Vs. STATE OF BIHAR
|
February 27, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. JHAMAN MIAN
|
January 23, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. PHOTO DEVI
|
July 23, 2004 |
|
OSIYER ROY Vs. SATNARAYAN ROY
|
March 9, 2004 |
|
OSWALD ANTHONY Vs. COMMISSIONER OF INCOME TAX
|
June 23, 2004 |
|
OZAIR AHMMAD Vs. STATE OF BIHAR
|
July 22, 2004 |
|
P K INDIRA KURUP Vs. STATE OF BIHAR
|
August 5, 2004 |
|
PABITTAR SINGH ALIAS RAM PABITTAR SINGH Vs. STATE OF BIHAR
|
July 23, 2004 |
|
PACHKAURI RAM
Vs. STATE OF BIHAR
|
November 24, 2004 |
|
PADARATH DHANUK Vs. UPENDRA DHANUK
|
May 19, 2004 |
|
PANKAJ KUMAR SINGH Vs. STATE OF BIHAR
|
June 22, 2004 |
|
PANPATI DEVI Vs. STATE OF BIHAR
|
January 9, 2004 |
|
PAPPU LAL ALIAS MANOJ KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
April 27, 2004 |
|
PAPPU RAI Vs. STATE OF BIHAR
|
September 10, 2004 |
|
PAPU GIRI AIAS PAPPU GIRI Vs. STATE OF BIHAR
|
April 27, 2004 |
|
PARAMHANS RAI ALIAS PRABHANS RAI Vs. STATE OF BIHAR
|
September 22, 2004 |
|
PARAMHANSH CHOUDHARY ALIAS PARAMHASH YADAV
Vs. STATE OF BIHAR
|
February 4, 2004 |
|
PARAS NATH GUPTA Vs. STATE OF BIHAR
|
January 9, 2004 |
|
PARAS ROY Vs. STATE OF BIHAR
|
December 23, 2004 |
|
PARMANAND SINGH Vs. STATE OF BIHAR
|
August 2, 2004 |
|
PARMESHWAR DAYAL VERMA Vs. STATE OF BIHAR
|
August 26, 2004 |
|
PARMESHWAR PASWAN
Vs. STATE OF BIHAR
|
January 21, 2004 |
|
PARMESHWAR PD SAH Vs. STATE OF BIHAR
|
January 6, 2004 |
|
PARMESHWAR PD SAH Vs. STATE OF BIHAR
|
February 13, 2004 |
|
PAROPKARI SHARMA Vs. STATE
|
November 27, 2004 |
|
PASHUPATI NATH MISHRA Vs. STATE OF BIHAR
|
July 23, 2004 |
|
PATLIPUTRA BUILDERS PVT LTD Vs. STATE
|
September 21, 2004 |
|
PATNA HIGH COURT BIHAR STATE ELECTRICITY BOARD Vs. BALO RAI,RAM PRAVESH MAHTO HONBLE JUDGES:NAGENDRA RAI, J.
|
January 28, 2004 |
|
PATNA NAGAR NIGAM SEVA Vs. STATE OF BIHAR
|
March 15, 2004 |
|
PATNA OFFSET PRESS Vs. EMPLOYES STATE INSURANCE CORPORATION
|
August 20, 2004 |
|
PATNA UNIVERSITY RETIRED TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
July 9, 2004 |
|
PAWAN KUAR Vs. RAM KALI DEVI
|
March 9, 2004 |
|
PAWAN VACLAV Vs. STATE OF BIHAR
|
April 6, 2004 |
|
PEARL THEATRES P LTD Vs. STATE OF BIHAR
|
April 7, 2004 |
|
PHOOLMANTI DEVI Vs. STATE OF BIHAR
|
September 1, 2004 |
|
PHULWATI DEVI Vs. ASLAM
|
September 30, 2004 |
|
PLY KING
Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 25, 2004 |
|
POORVANCHAL CATERERS Vs. UNION OF INDIA
|
March 31, 2004 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. RANJANATUDDU
|
March 4, 2004 |
|
PRABHA ELECTROCASTINGS PVT LTD Vs. STATE OF BIHAR
|
February 24, 2004 |
|
PRABHA LAL Vs. COMMISSIONER OF INCOME TAX
|
January 12, 2004 |
|
PRABHA SHANKAR PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
August 31, 2004 |
|
PRABHAKAR PASWAN Vs. BIHAR SCHOOL EXAMINATION BOARD
|
July 16, 2004 |
|
PRADEEP ROY Vs. STATE OF BIHAR
|
September 15, 2004 |
|
PRADEEP SINGH
Vs. STATE OF BIHAR
|
January 9, 2004 |
|
PRADIP KUMAR GANGULI
Vs. STATE OF BIHAR
|
October 7, 2004 |
|
PRAHALAD SINGH Vs. STATE OF BIHAR
|
March 31, 2004 |
|
PRAHLAD KUMAR PATEL Vs. STATE
|
February 27, 2004 |
|
PRAHLAD SINGH
Vs. STATE OF BIHAR
|
July 8, 2004 |
|
PRAKASH BARANWAL ALIAS PROF Vs. STATE OF BIHAR
|
September 30, 2004 |
|
PRAKASH CHANDRA Vs. STATE
|
December 7, 2004 |
|
PRAKASH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
March 19, 2004 |
|
PRAKASH RATAN SINHA Vs. STATE OF BIHAR
|
July 5, 2004 |
|
PRAMOD KUMAR VERMA Vs. STATE OF BIHAR
|
July 13, 2004 |
|
PRAMOD SINGH
Vs. ORIENTAL INSURANCE COMPANY LTD
|
May 6, 2004 |
|
PRAN NATH KAPOOR Vs. CHAIRMAN CUM MANAGING DIRECTOR SBI
|
September 16, 2004 |
|
PRANAV CHATTERJEE MAHAVIDYALAYA BUXAR Vs. REGIONAL PROVIDENT FUND COMMR
|
August 2, 2004 |
|
PRASAD CONSTRUCTION Vs. STATE OF BIHAR
|
July 21, 2004 |
|
PRASADI YADAV Vs. STATE OF BIHAR
|
November 30, 2004 |
|
PRASHANT KUMAR VERMA Vs. STATE OF BIHAR
|
July 22, 2004 |
|
PRASHURAM PRASAD Vs. STATE OF BIHAR
|
May 7, 2004 |
|
PREM CHAND KOERY Vs. STATE OF BIHAR
|
January 16, 2004 |
|
PREM NARAYAN SRIVASTAVA Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
|
July 8, 2004 |
|
PREM RAM Vs. STATE OF BIHAR
|
December 3, 2004 |
|
PRESIDENT, MOTIHARI CHINI UDYOG. Vs. STATE
|
February 26, 2004 |
|
PRITHBI KAMANT Vs. T KHIKHARI
|
August 25, 2004 |
|
PRIYANKA PRATAP SINGH
Vs. DIVISIONAL MANAGER IBP CO LTD
|
January 23, 2004 |
|
PROBODH CHANDRA KUMAR Vs. BHARAT WAGON AND ENGINEERING CO LTD
|
December 16, 2004 |
|
PROF KEDAR NATH PRASAD SINHA Vs. STATE OF BIHAR
|
September 9, 2004 |
|
PROF KULA NAND JHA Vs. STATE OF BIHAR
|
June 21, 2004 |
|
PROF RAMESH KUMAR Vs. BABITA KUMARI
|
September 2, 2004 |
|
PUNA CHOUHAN Vs. STATE OF BIHAR
|
January 20, 2004 |
|
PUNAM KUMARI Vs. STATE OF BIHAR
|
November 27, 2004 |
|
PUNYADEO SHARMA Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
July 27, 2004 |
|
PUNYARK CREDIT AND INVESTMENT P LTD Vs. STATE OF BIHAR
|
March 19, 2004 |
|
PURUSHOTTAM KUMAR VERMA Vs. RAM SINGH
|
July 20, 2004 |
|
PUSHKAR KUMAR
Vs. SOBHA DEVI
|
August 11, 2004 |
|
PUSHPA KUMARI Vs. COMMISSIONER OF INCOME TAX
|
April 5, 2004 |
|
PUSPA DEVI Vs. ANAND MOYI DEVI
|
May 21, 2004 |
|
QUASIM ANSARI Vs. STATE
|
August 19, 2004 |
|
R GOPALKRISHNAN Vs. UNION OF INDIA
|
February 27, 2004 |
|
RABINDRA NATH THAKUR Vs. STATE OF BIHAR
|
September 16, 2004 |
|
RADHA FLOUR MILL PVT LTD Vs. STATE OF BIHAR
|
February 17, 2004 |
|
RADHA GOVIND SINGH NAGESH Vs. MD ANJAR
|
October 15, 2004 |
|
RADHA KANT MISHRA
Vs. STATE OF BIHAR
|
March 10, 2004 |
|
RADHA KANT MISHRA Vs. STATE OF BIHAR
|
February 27, 2004 |
|
RADHA MOHAN YADAV Vs. STATE OF BIHAR
|
September 17, 2004 |
|
RADHA TAMOLIN
Vs. DURGAWATI DEVI
|
April 7, 2004 |
|
RADHE SHYAM SINGH
Vs. STATE OF BIHAR
|
September 3, 2004 |
|
RAGHAV RAI Vs. STATE
|
November 10, 2004 |
|
RAGHU NANDAN SINGH Vs. STATE OF BIHAR
|
November 25, 2004 |
|
RAGHUNATH JHA RAJA Vs. STATE OF BIHAR
|
February 3, 2004 |
|
RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
January 13, 2004 |
|
RAGHUNATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
April 23, 2004 |
|
RAGHUNATH YADAV Vs. STATE OF BIHAR
|
March 26, 2004 |
|
RAGINI KUMARI Vs. MITHILA UNIVERSITY
|
February 17, 2004 |
|
RAHUL KUMAR Vs. STATE
|
December 14, 2004 |
|
RAJ CONSTRUCTION Vs. STATE OF BIHAR
|
March 18, 2004 |
|
RAJ DHARI DEVI Vs. JAWAHARLAL
|
April 12, 2004 |
|
RAJ KUMAR Vs. BIHAR STATE ELECTION COMMISSION
|
September 1, 2004 |
|
RAJ KUMAR AGRAWAL Vs. STATE OF BIHAR
|
September 20, 2004 |
|
RAJ KUMAR YADAV Vs. STATE OF BIHAR
|
February 13, 2004 |
|
RAJ NANDAN BHAGAT Vs. RAM SAGAR SINGH
|
June 25, 2004 |
|
RAJ NARAIN DWIVEDI Vs. STATE OF BIHAR
|
August 5, 2004 |
|
RAJ NARAYAN PRASAD
Vs. STATE OF BIHAR
|
November 10, 2004 |
|
RAJ NARAYAN SINGH Vs. STATE OF BIHAR
|
August 19, 2004 |
|
RAJ NATH RAI Vs. STATE OF BIHAR
|
February 9, 2004 |
|
RAJBANS SINGH Vs. STATE OF BIHAR
|
January 22, 2004 |
|
RAJDHANI ARMS AMMUNITION DEALER Vs. STATE OF BIHAR
|
February 12, 2004 |
|
RAJEEV KUMAR SINGH Vs. STATE
|
September 23, 2004 |
|
RAJEEV RANJAN Vs. STATE OF BIHAR
|
January 19, 2004 |
|
RAJENDRA KUMAR GOENKA Vs. STATE OF BIHAR
|
August 3, 2004 |
|
RAJENDRA MANDAL @ RAJU MANDAL; UPENDRA NATH Vs. STATE OF BIHAR
|
April 28, 2004 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
March 11, 2004 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
March 23, 2004 |
|
RAJENDRA PRASAD PODDAR
Vs. STATE OF BIHAR
|
August 9, 2004 |
|
RAJENDRA PRASAD PODDAR Vs. STATE OF BIHAR
|
July 16, 2004 |
|
RAJENDRA SHARMA Vs. STATE OF BIHAR
|
February 17, 2004 |
|
RAJENDRA SINGH Vs. STATE
|
September 13, 2004 |
|
RAJENDRA YADAV Vs. STATE OF BIHAR
|
May 17, 2004 |
|
RAJESH BHATIA Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
|
September 22, 2004 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
May 7, 2004 |
|
RAJESH KUMAR PANDEY Vs. UNION OF INDIA
|
February 19, 2004 |
|
RAJESH KUMAR SHUKLA
Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
December 2, 2004 |
|
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 17, 2004 |
|
RAJESH KUMAR SINGH ALIAS DIPU SINGH Vs. STATE OF BIHAR
|
February 9, 2004 |
|
RAJESH RANJAN Vs. STATE OF BIHAR
|
September 21, 2004 |
|
RAJESH SAH
Vs. STATE OF BIHAR
|
December 22, 2004 |
|
RAJESH TURHA @ CHHOTAKA TURHA Vs. STATE OF BIHAR
|
April 27, 2004 |
|
RAJESHWAR DAYAL Vs. STATE
|
November 30, 2004 |
|
RAJESHWAR SAO
Vs. STATE OF BIHAR
|
November 2, 2004 |
|
RAJESHWAR SINGH Vs. MAHESH YADAV
|
March 4, 2004 |
|
RAJESHWAR YADAV Vs. STATE OF BIHAR
|
February 24, 2004 |
|
RAJIB LOCHAN JHA Vs. STATE OF BIHAR
|
September 3, 2004 |
|
RAJNI SHAHI Vs. UNION OF INDIA
|
January 21, 2004 |
|
RAKESH CHOUBEY Vs. STATE
|
October 12, 2004 |
|
RAKESH KUMAR Vs. STATE OF BIHAR
|
September 8, 2004 |
|
RAKESH KUMAR MILOO ANIL KUMAR SINGH AND GOVERNING BODY OF PATLIPUTRA INTER COLLEGE Vs. STATE OF BIHAR
|
February 5, 2004 |
|
RAKESH RAY ALIAS KALLU RAI ALIAS RAKESH KUMAR RAI Vs. STATE OF BIHAR
|
April 12, 2004 |
|
RAM ASHISH CHAUDHARY Vs. MAHANTH PRASAD
|
April 7, 2004 |
|
RAM BADAN SHARMA Vs. STATE OF BIHAR
|
February 26, 2004 |
|
RAM BAHALI SINGH Vs. STATE OF BIHAR
|
September 24, 2004 |
|
RAM BALI PRASAD Vs. PRADEEP KUMAR MANDAL
|
April 27, 2004 |
|
RAM BARAN MADAV ALIAS GOPE Vs. STATE OF BIHAR
|
February 12, 2004 |
|
RAM BARAN PRASAD Vs. STATE OF BIHAR
|
March 25, 2004 |
|
RAM BHAROSA DAS
Vs. STATE OF BIHAR
|
June 23, 2004 |
|
RAM BHAROSA SINGH Vs. STATE OF BIHAR
|
March 1, 2004 |
|
RAM BILAS RAI Vs. STATE OF BIHAR
|
July 6, 2004 |
|
RAM BINOD SINGH Vs. STATE OF BIHAR
|
January 14, 2004 |
|
RAM CHANDRA DAS
Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 23, 2004 |
|
RAM CHANDRA PRASAD
Vs. STATE OF BIHAR
|
February 16, 2004 |
|
RAM CHANDRA PRASAD
Vs. BIHAR STATE ELECTRICITY BOARD
|
November 4, 2004 |
|
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
|
September 23, 2004 |
|
RAM CHANDRA TANTI Vs. STATE
|
August 25, 2004 |
|
RAM DAYAL SHARMA Vs. DHANMANTI DEVI
|
April 30, 2004 |
|
RAM DAYAL YADAV Vs. STATE OF BIHAR
|
March 11, 2004 |
|
RAM DAYALOO SHARMA
Vs. STATE
|
December 3, 2004 |
|
RAM EKBAL RAI Vs. STATE OF BIHAR
|
September 9, 2004 |
|
RAM JANAM SINGH Vs. STATE OF BIHAR
|
July 20, 2004 |
|
RAM JANKI SAHKARI GIRIH NIRMAN SAMITI LTD Vs. MAKSUDPUR INSTITUTE OF RESEARCH AND EDUCATION IN NATURAL AND SOCIAL SCIENCES
|
December 8, 2004 |
|
RAM JIWAN RAI Vs. DEOKI NANDAN RAI
|
April 13, 2004 |
|
RAM KESHWAR SINGH Vs. STATE
|
December 1, 2004 |
|
RAM KISHUN MURMU Vs. STATE OF BIHAR
|
February 23, 2004 |
|
RAM NARAIN @ LANGAR CHOUDHARY Vs. STATE OF BIHAR
|
February 26, 2004 |
|
RAM NARAYAN BHARTI Vs. SAVVITRI DEVI
|
May 12, 2004 |
|
RAM NARESH RAI ALIAS NARESH YADAV Vs. STATE OF BIHAR
|
May 13, 2004 |
|
RAM NARESH SINGH Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
|
October 5, 2004 |
|
RAM NARESH SINGH Vs. STATE
|
November 22, 2004 |
|
RAM NATH PRASAD SAHU Vs. STATE
|
December 2, 2004 |
|
RAM NATH SAH Vs. STATE OF BIHAR
|
July 22, 2004 |
|
RAM PRAKASH THAKUR
Vs. STATE OF BIHAR
|
September 22, 2004 |
|
RAM PRASAD JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
August 25, 2004 |
|
RAM PRAVESH PRASAD Vs. STATE OF BIHAR
|
August 23, 2004 |
|
RAM PRAVESH SINGH Vs. STATE OF BIHAR
|
January 21, 2004 |
|
RAM SEWAK MATHURIA Vs. STATE OF BIHAR
|
July 1, 2004 |
|
RAM SUNDER RAI Vs. STATE OF BIHAR
|
March 25, 2004 |
|
RAM SWAROOP YADAV Vs. BIHAR STATE ELECTRICITY BOARD
|
April 7, 2004 |
|
RAM TAPESHWAR MISHRA
Vs. STATE OF BIHAR
|
July 23, 2004 |
|
RAM TAWEKYA SHARMA Vs. STATE OF BIHAR
|
February 3, 2004 |
|
RAM UDAR RAI Vs. RAM CHANDRA RAI
|
January 28, 2004 |
|
RAM VILASH RAM Vs. STATE OF BIHAR
|
January 29, 2004 |
|
RAM VINOD ROY Vs. RAM SUMARI DEVI
|
February 12, 2004 |
|
RAM YASH RAI
Vs. STATE OF BIHAR
|
December 16, 2004 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
April 13, 2004 |
|
RAMA NAND CHOUDHARY Vs. PROGRESSIVE BUILDERS
|
September 27, 2004 |
|
RAMA NAND PANDIT
Vs. STATE OF BIHAR
|
January 27, 2004 |
|
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
|
January 6, 2004 |
|
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
|
March 11, 2004 |
|
RAMA SHANKAR TIWARY
Vs. STATE OF BIHAR
|
February 25, 2004 |
|
RAMA SHANKAR TIWARY Vs. STATE OF BIHAR
|
April 6, 2004 |
|
RAMA SHANKAR TIWARY Vs. STATE OF BIHAR
|
December 6, 2004 |
|
RAMA SUNDAR GIRI Vs. STATE OF BIHAR
|
September 9, 2004 |
|
RAMANUP PRASAD Vs. STATE OF BIHAR
|
August 17, 2004 |
|
RAMASHISH DAS Vs. STATE OF BIHAR
|
January 27, 2004 |
|
RAMASHRAYA PRASAD Vs. STATE OF BIHAR
|
September 15, 2004 |
|
RAMAUTAR YADAV Vs. STATE OF BIHAR
|
July 5, 2004 |
|
RAMAWATI KUER Vs. STATE OF BIHAR
|
September 10, 2004 |
|
RAMBHA SHRIVASTAVA Vs. STATE OF BIHAR
|
March 19, 2004 |
|
RAMBHA SINHA Vs. STATE OF BIHAR
|
April 12, 2004 |
|
RAMCHANDRA PRASAD BADRI PD Vs. STATE
|
September 24, 2004 |
|
RAMDAHIN MISHRA Vs. STATE OF BIHAR
|
January 21, 2004 |
|
RAMESHWAR MAHTON Vs. STATE OF BIHAR
|
June 29, 2004 |
|
RAMESHWAR RAM Vs. STATE OF BIHAR
|
May 12, 2004 |
|
RAMESHWAR SINGH Vs. STATE OF BIHAR
|
March 11, 2004 |
|
RAMGULAM SINGH ALIAS RAMGULAM PAHALWAN Vs. STATE OF BIHAR
|
March 9, 2004 |
|
RAMJEE PRASAD
Vs. STATE OF BIHAR
|
January 14, 2004 |
|
RAMJEE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 7, 2004 |
|
RAMJEE SINGH Vs. STATE OF BIHAR
|
March 26, 2004 |
|
RAMJIT SINGH Vs. STATE OF BIHAR
|
May 17, 2004 |
|
RAMKESHWAR RAM Vs. STATE OF BIHAR
|
March 22, 2004 |
|
RAMSATI DEVI Vs. STATE OF BIHAR
|
April 23, 2004 |
|
RANA SATYA NARAYAN SINGH Vs. STATE OF BIHAR
|
August 17, 2004 |
|
RANI INDIRA SINHA Vs. STATE OF BIHAR
|
December 8, 2004 |
|
RANI KUMARI
Vs. STATE OF BIHAR
|
October 6, 2004 |
|
RANI KUMARI Vs. BHARAT SANCHAR NIGAM LTD
|
January 8, 2004 |
|
RANJAN KUMAR RAMAN Vs. RENU KUMARI
|
April 28, 2004 |
|
RANJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
December 6, 2004 |
|
RANJEETA KUMARI Vs. PATNA UNIVERSITY
|
March 15, 2004 |
|
RANJIT KUMAR GHOSH
Vs. STATE OF BIHAR
|
December 2, 2004 |
|
RANJIT PRASAD SINGH Vs. STATE
|
August 6, 2004 |
|
RASHMI SINGH Vs. STATE OF BIHAR
|
August 2, 2004 |
|
RATAN KUMAR KEJRIWAL Vs. STATE OF BIHAR
|
July 15, 2004 |
|
RATAN KUMAR LAL
Vs. STATE OF BIHAR
|
September 13, 2004 |
|
RATHI PLASTIC INDUSTRIES Vs. STATE OF BIHAR
|
May 11, 2004 |
|
RAVI SHANKAR PANDEY Vs. STATE OF BIHAR
|
August 17, 2004 |
|
RAVINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
March 1, 2004 |
|
RAVINDRA MOHAN
Vs. STATE OF BIHAR
|
April 27, 2004 |
|
RE REPORT OF THE DISTRICT JUDGE WEST CHAMPARAN Vs. STATE OF BIHAR
|
July 9, 2004 |
|
REETA KUMARI SINHA Vs. STATE OF BIHAR
|
March 15, 2004 |
|
REGIONAL SALES MANAGER COAL INDIA LIMITED Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
August 23, 2004 |
|
REKHA RAI Vs. STATE OF BIHAR
|
December 2, 2004 |
|
RELATING TO CLASS OF PERSONS WHO HAVE NOT RECEIVED THEIR RETIRAL BENEFITS AND ARREARS OF SALARY Vs. STATE OF BIHAR
|
March 1, 2004 |
|
RELATING TO CLASS OF PERSONS WHO HAVE NOT RECEIVED THEIR SALARIES Vs. STATE OF BIHAR
|
July 9, 2004 |
|
RENU DEVI
Vs. DIRECTOR CENTRAL RESERVE POLICE FORCE DIRECTORATE
|
July 23, 2004 |
|
RENUKA PALIT Vs. STATE
|
August 2, 2004 |
|
REPORT OF THE DISTRICT Vs. STATE OF BIHAR
|
July 6, 2004 |
|
RITA DEVI Vs. STATE OF BIHAR
|
February 25, 2004 |
|
ROHTAS INDUSTRIES LTD Vs. OFFICIAL LIQUIDATOR
|
December 16, 2004 |
|
ROOP NARAYAN SINGH Vs. STATE OF BIHAR
|
February 5, 2004 |
|
S K G SUGAR LIMITED Vs. STATE OF BIHAR
|
January 21, 2004 |
|
S K G SUGAR MILL LABOURUNION Vs. STATE OF BIHAR
|
January 6, 2004 |
|
SABITRI DEVI Vs. STATE OF BIHAR
|
August 30, 2004 |
|
SACHCHIDANAND SINGH ALIAS SACHIDANAND PRASAD SINGH Vs. STATE OF BIHAR
|
August 4, 2004 |
|
SACHIDANAND PRASAD Vs. STATE OF BIHAR
|
September 17, 2004 |
|
SADANAND YADAV Vs. STATE OF BIHAR
|
September 30, 2004 |
|
SADHU SHARAN PRASAD SINGH Vs. STATE OF BIHAR
|
September 16, 2004 |
|
SAHID EKBAL KHAN Vs. STATE OF BIHAR
|
May 20, 2004 |
|
SAJIDA KHATOON Vs. STATE OF BIHAR
|
September 9, 2004 |
|
SAJJAN DEVI Vs. STATE OF BIHAR
|
April 8, 2004 |
|
SALIL KUMAR SINGH Vs. STATE OF BIHAR
|
August 17, 2004 |
|
SAMRAT LABORATORIES INDUSTRIAL Vs. STATE
|
November 24, 2004 |
|
SANDHYA DAS Vs. STATE OF BIHAR
|
July 1, 2004 |
|
SANDHYA SAH Vs. NEW INDIA ASSURANCE COMPANY
|
January 12, 2004 |
|
SANGEETA BHAGAT Vs. STATE OF BIHAR
|
March 12, 2004 |
|
SANJAY DAS Vs. STATE
|
November 30, 2004 |
|
SANJAY ICE AND COLDSTORAGE PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 19, 2004 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
August 9, 2004 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
February 24, 2004 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
November 25, 2004 |
|
SANJAY SHARMA Vs. STATE OF BIHAR
|
October 6, 2004 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
July 22, 2004 |
|
SANJAY SINHA
Vs. UNION OF INDIA
|
April 6, 2004 |
|
SANJAY SUCHANTI Vs. STATE OF BIHAR
|
September 8, 2004 |
|
SANJEEV KR MISHRA Vs. STATE
|
January 9, 2004 |
|
SANJEEV RE-ROLLING MILL PVT LTD Vs. STATE OF BIHAR
|
March 9, 2004 |
|
SANJIT KUMAR ALIAS SARJEET KUMAR Vs. STATE OF BIHAR
|
February 5, 2004 |
|
SANJU KUMARI Vs. STATE OF BIHAR
|
April 29, 2004 |
|
SANTLAL YADAV Vs. STATE
|
February 10, 2004 |
|
SARASWATI DEVI Vs. STATE OF BIHAR
|
June 9, 2004 |
|
SARASWATI DEVI Vs. YADUNANDAN PRASAD
|
November 4, 2004 |
|
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. STATE OF BIHAR
|
July 20, 2004 |
|
SARBJIT PRASAD VERMA Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR
|
December 21, 2004 |
|
SARDA DEVI Vs. UNION OF INDIA
|
January 6, 2004 |
|
SARITA PANDEY ALIAS ANSHU ALIAS SARITA KUMARI Vs. STATE OF BIHAR
|
November 30, 2004 |
|
SARJEET SINGH Vs. STATE
|
November 30, 2004 |
|
SARJEET SINGH Vs. STATE OF BIHAR
|
November 30, 2004 |
|
SAROJ SINGH @ SAROJ YADAV Vs. STATE OF BIHAR
|
January 30, 2004 |
|
SARWAN KUMAR RAI Vs. BHUNESHWAR MANDAL
|
August 19, 2004 |
|
SARYUG KUMAR
Vs. STATE OF BIHAR
|
January 29, 2004 |
|
SATYA BARDHAN Vs. STATE OF BIHAR
|
September 30, 2004 |
|
SATYA NARAIN SINGH Vs. STATE OF BIHAR
|
April 5, 2004 |
|
SATYANARAIN PANDEY Vs. STATE OF BIHAR
|
April 1, 2004 |
|
SATYANARAYAN SINGH Vs. STATE OF BIHAR
|
July 6, 2004 |
|
SATYENDRA KUMAR MANJHI Vs. STATE OF BIHAR
|
February 16, 2004 |
|
SATYENDRA MISHRA Vs. STATE OF BIHAR
|
September 24, 2004 |
|
SATYENDRA SINGH Vs. ACCOUNTANT GENERAL BIHAR PATNA
|
September 30, 2004 |
|
SATYENDRA SINGH Vs. STATE OF BIHAR
|
September 1, 2004 |
|
SAUKHI LAL PRASAD Vs. CHANDRADIP YADAV
|
April 5, 2004 |
|
SAURABH KUMAR Vs. STATE OF BIHAR
|
October 5, 2004 |
|
SAVITA ALIAS SAVITRI DEVI Vs. STATE OF BIHAR
|
March 12, 2004 |
|
SAVITRI DEVI Vs. SUSHILA DEVI
|
January 5, 2004 |
|
SECRETARY BIHAR SCHOOL EXAMINATION BOARD Vs. NEHA
|
December 16, 2004 |
|
SHABBIRUDDIN Vs. STATE OF BIHAR
|
September 8, 2004 |
|
SHAHIDA HASAN Vs. STATE OF BIHAR
|
February 6, 2004 |
|
SHAILEDNRA KUMAR OJHA Vs. STATE OF BIHAR
|
August 11, 2004 |
|
SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
January 21, 2004 |
|
SHAILENDRA KUMAR BIBHUTI Vs. STATE OF BIHAR
|
April 2, 2004 |
|
SHAILENDRA KUMAR KASHYAP Vs. STATE OF BIHAR
|
January 14, 2004 |
|
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 28, 2004 |
|
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
July 20, 2004 |
|
SHAILENDRA KUMAR SINGH TARKAR ALIAS SHAILENDRA SINGH TARKAR Vs. STATE OF BIHAR
|
August 2, 2004 |
|
SHAILENDRA PRASAD ROY Vs. CHANDRA RAM
|
April 8, 2004 |
|
SHAILENDRA SINGH @ SHAILENDRA KUMAR Vs. STATE OF BIHAR
|
December 6, 2004 |
|
SHAKUMBHRI UDYOG Vs. STATE OF BIHAR
|
April 23, 2004 |
|
SHAMBHU HAZARA Vs. STATE OF BIHAR
|
August 23, 2004 |
|
SHAMBHU KUMAR SAO ALIAS SHAMBHU SAH ALIAS SHAMBHU KUMAR Vs. STATE OF BIHAR
|
July 28, 2004 |
|
SHAMBHU NATH MISHRA Vs. STATE OF BIHAR
|
September 13, 2004 |
|
SHAMBHU PRASAD
Vs. STATE OF BIHAR
|
December 2, 2004 |
|
SHAMBHU PRASAD Vs. STATE OF BIHAR
|
March 3, 2004 |
|
SHAMBHU RAM ALIASBIHWENDIWAN Vs. STATE OF BIHAR
|
May 7, 2004 |
|
SHAMBHU RAM; MUNNA DIWAN @ BHUWAN DIWAN; ANAWAT RAM Vs. STATE OF BIHAR
|
May 10, 2004 |
|
SHAMBU SHAH Vs. STATE OF BIHAR
|
July 5, 2004 |
|
SHAMIM AHMAD KHAN
Vs. STATE OF BIHAR
|
October 5, 2004 |
|
SHANKAR JEE Vs. SURENDRA KUMAR GUPTA
|
April 29, 2004 |
|
SHANKAR KAMAL KISHORE SINGH Vs. STATE
|
October 5, 2004 |
|
SHANKAR KUMAR VERMA ALIAS S K VERMA Vs. STATE
|
September 18, 2004 |
|
SHANKAR PRASAD Vs. STATE OF BIHAR
|
July 13, 2004 |
|
SHANKAR PRASAD Vs. STATE OF BIHAR
|
July 23, 2004 |
|
SHANKAR SAH Vs. STATE OF BIHAR
|
January 27, 2004 |
|
SHANKAR YADAV Vs. STATE OF BIHAR
|
February 6, 2004 |
|
SHANTI CHOUBEY Vs. STATE OF BIHAR
|
September 15, 2004 |
|
SHARDA PRASAD GOND Vs. NEW INDIA ASSURANCE CO LTD
|
June 28, 2004 |
|
SHARDENDU BHUSHAN Vs. STATE OF BIHAR
|
October 15, 2004 |
|
SHARFUDDIN MIAN Vs. STATE OF BIHAR
|
July 6, 2004 |
|
SHARFUDDIN MIAN Vs. STATE OF BIHAR
|
June 6, 2004 |
|
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
|
September 17, 2004 |
|
SHASHI BHUSHAN SINGH Vs. SMT. HARI DEVI AND OTHERS
|
December 16, 2004 |
|
SHASHI KANT PASWAN
Vs. STATE
|
December 3, 2004 |
|
SHASHI KUMAR DAS
Vs. STATE OF BIHAR
|
June 21, 2004 |
|
SHASHIDHAR SINGH Vs. STATE OF BIHAR
|
August 13, 2004 |
|
SHATRUGHAN SHARMA
Vs. STATE OF BIHAR
|
February 25, 2004 |
|
SHEO KUMARI DEVI Vs. STATE OF BIHAR
|
September 30, 2004 |
|
SHEO NARAYAN MANDAL Vs. MANGAL SAB
|
December 21, 2004 |
|
SHEO RATAN MAHTO Vs. UDAI PRASAD
|
July 6, 2004 |
|
SHEO SHANKAR SINGH
Vs. STATE OF BIHAR
|
July 14, 2004 |
|
SHEOJI RAM Vs. STATE OF BIHAR
|
September 2, 2004 |
|
SHIBANTU KUMAR
Vs. STATE OF BIHAR
|
July 22, 2004 |
|
SHITAL PRASAD Vs. STATE OF BIHAR
|
August 9, 2004 |
|
SHIV KUMAR JALAN Vs. STATE OF BIHAR
|
September 8, 2004 |
|
SHIV KUMAR PODDAR Vs. STATE OF BIHAR
|
September 10, 2004 |
|
SHIV NANDAN MANDAL & ORS Vs. STATE OF BIHAR
|
April 21, 2004 |
|
SHIV NATH SINGH
Vs. STATE OF BIHAR
|
August 17, 2004 |
|
SHIV NATH SINGH Vs. STATE OF BIHAR
|
August 20, 2004 |
|
SHIV PRASAD SINGH
Vs. STATE OF BIHAR
|
March 22, 2004 |
|
SHIV YADAV SHEO RAUT Vs. STATE OF BIHAR
|
August 13, 2004 |
|
SHIVA SHANKAR CHOUDHARY Vs. STATE OF BIHAR
|
August 3, 2004 |
|
SHIVAJI GIRI Vs. STATE OF BIHAR
|
June 17, 2004 |
|
SHIVASHRAY CHOUDHARY Vs. JAGOTARINI DEVI
|
December 2, 2004 |
|
SHIVENDRA KUMAR Vs. STATE OF BIHAR
|
February 23, 2004 |
|
SHIVPAYARI DEVI Vs. STATE
|
December 9, 2004 |
|
SHIW KUMAR JILOKA Vs. STATE OF BIHAR
|
July 16, 2004 |
|
SHREEDHAR NARAYAN PANDEY
Vs. L N MITHILA UNIVERSITY
|
July 15, 2004 |
|
SHRUTI ENTERPRISES LTD Vs. STATE OF BIHAR
|
December 22, 2004 |
|
SHYAM DULARI DEVI Vs. PRINCIPAL CONSOLIDATION TRAINING INSTITUTE
|
October 15, 2004 |
|
SHYAM SHANKAR JHA Vs. KAMESHWAR SINGH DARBHANGA
|
September 30, 2004 |
|
SHYAM SUNDARI DEVI Vs. PUNJAB NATIONAL BANK
|
April 12, 2004 |
|
SHYAMA KANT JHA Vs. SHAKUNTALA PANDEY
|
November 4, 2004 |
|
SHYAMAL KUMAR GUPTA Vs. STATE OF BIHAR
|
April 26, 2004 |
|
SHYAMANAND MISHRA Vs. STATE OF BIHAR
|
December 1, 2004 |
|
SHYAMDEO PRASAD VERMA Vs. STATE OF BIHAR
|
February 4, 2004 |
|
SHYAMLAL RAJAK ALIAS SNYAMLAL Vs. STATE OF BIHAR
|
November 9, 2004 |
|
SIDHESHWAR PD SINGH Vs. KAMLA DEVI ALIAS JANKI DEVI
|
January 14, 2004 |
|
SIDHESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
September 14, 2004 |
|
SIDHESHWAR YADAV Vs. STATE OF BIHAR
|
September 24, 2004 |
|
SIJAY SHARMA
Vs. STATE OF BIHAR
|
July 5, 2004 |
|
SIKANDAR SINGH Vs. STATE OF BIHAR
|
September 3, 2004 |
|
SIKANDAR SINGH @ MANGAL Vs. STATE OF BIHAR
|
June 28, 2004 |
|
SINGH BROTHERS Vs. STATE OF BIHAR
|
December 13, 2004 |
|
SIPAHI RA ALIAS RAMJIT RAI Vs. STATE OF BIHAR
|
May 20, 2004 |
|
SISHWANATH SAH Vs. SUKHLI DEVI
|
September 3, 2004 |
|
SITA DEVI Vs. CHAIRMAN UNITED INDIA INSURANCE CO LTD
|
August 31, 2004 |
|
SITA DEVI Vs. SITA DEVI ALIAS BHUNESHWARI DEVI
|
August 19, 2004 |
|
SITA DEVI Vs. BIHAR STATE KHADI AND VILLAGE INDUSTRIES BOARD
|
October 5, 2004 |
|
SITA RAM CHOUDHARY
Vs. PATNA MUNICIPAL CORPORATION
|
April 16, 2004 |
|
SITARAM MISTRY
Vs. STATE OF BIHAR
|
July 26, 2004 |
|
SITARAM SINGH Vs. STATE OF BIHAR
|
August 4, 2004 |
|
SIWAN Vs. STATE OF BIHAR
|
July 9, 2004 |
|
SIYA DAS Vs. STATE
|
August 13, 2004 |
|
SNEH LATA DAS Vs. STATE OF BIHAR
|
March 10, 2004 |
|
SNEHLATA PRASAD Vs. CHAIRMAN B S E B
|
November 11, 2004 |
|
SNOWTEMP COMMERCIAL P LTD Vs. STATE OF BIHAR
|
April 5, 2004 |
|
SNOWTEMP COMMERCIAL P LTD Vs. STATE OF BIHAR
|
September 18, 2004 |
|
SONA DEVI Vs. UNION OF INDIA
|
October 6, 2004 |
|
SONA DEVI Vs. STATE OF BIHAR
|
May 14, 2004 |
|
SRI RAM Vs. STATE OF BIHAR
|
April 29, 2004 |
|
SRI RAM KRISHNA PANDEY Vs. STATE
|
February 26, 2004 |
|
SRIMATI DEVI Vs. UNION OF INDIA
|
April 6, 2004 |
|
STATE Vs. CHUNNA RAJAK
|
November 11, 2004 |
|
STATE BANK OF INDIA
Vs. RANJAN CHEMICALS LTD
|
May 20, 2004 |
|
STATE BANK OF INDIA OFFICERS ASSOCIATION PATNA Vs. STATE ELECTION COMMISSION BIHAR PATNA
|
October 7, 2004 |
|
STATE OF BIHAR
Vs. KISHORE KUMAR RAI
|
November 24, 2004 |
|
STATE OF BIHAR Vs. SAROJ VERMA
|
November 5, 2004 |
|
STATE OF BIHAR Vs. CHAIRMAN VIDYALAYA SEWA BOARD
|
December 16, 2004 |
|
STATE OF BIHAR Vs. KAMESHWAR SINGH
|
November 4, 2004 |
|
STATE OF BIHAR Vs. PINTU SONAR
|
July 9, 2004 |
|
STATE OF BIHAR Vs. OFFICERS INCHARGE OF SAHPUR P S
|
July 9, 2004 |
|
STATE OF BIHAR Vs. P E C LTD
|
May 19, 2004 |
|
STATE OF BIHAR Vs. RAMA KANT SINGH
|
April 26, 2004 |
|
STATE OF BIHAR Vs. BIRENDRA KUMAR
|
May 7, 2004 |
|
STATE OF BIHAR Vs. SIDHIDATRI SINHA ALIAS SIDHIDARI SINHA
|
March 15, 2004 |
|
STATE OF BIHAR Vs. HARI NAGAR SUGAR MILLS LTD
|
February 17, 2004 |
|
STATE OF BIHAR Vs. ABHAY KUMAR ALIAS ABHAY KUMAR SINGH
|
March 10, 2004 |
|
STATE OF BIHAR Vs. RAM SHRESTH SINGH
|
March 3, 2004 |
|
STATE OF JHARKHAND Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION
|
February 10, 2004 |
|
SUBRAT PRASAD
Vs. STATE OF BIHAR
|
April 7, 2004 |
|
SUDAMA CHAUDHARY & ORS Vs. STATE OF BIHAR
|
January 21, 2004 |
|
SUDAMA SINGH
Vs. MUNJI SINGH
|
September 13, 2004 |
|
SUDARSHAN RAM HAJAM ALIAS SUDARSHAN RAM Vs. STATE OF BIHAR
|
April 6, 2004 |
|
SUDARSHAN SHARMA Vs. STATE
|
September 23, 2004 |
|
SUDHA PRASAD Vs. STATE OF BIHAR
|
January 8, 2004 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
March 15, 2004 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
October 5, 2004 |
|
SUDHIR KUMAR JHA Vs. STATE OF BIHAR
|
August 2, 2004 |
|
SUDHIR MAHTO Vs. STATE OF BIHAR
|
February 4, 2004 |
|
SUDHIR NAYAN Vs. STATE OF BIHAR AND ORS.
|
December 10, 2004 |
|
SUDHIRNAYAN Vs. STATE OF BIHAR
|
December 10, 2004 |
|
SUDIN YADAV
Vs. STATE OF BIHAR
|
November 8, 2004 |
|
SUJAY CHANDRA KISHORE
Vs. STATE OF BIHAR
|
December 9, 2004 |
|
SUKHU BELDAR Vs. STATE OF BIHAR
|
November 5, 2004 |
|
SUKILAL MISTRI Vs. HARILAL MISTRI
|
December 10, 2004 |
|
SUKRIT SANA Vs. STATE OF BIHAR
|
November 2, 2004 |
|
SULOCHANA DEVI ALIAS SULOCHANA DEVI Vs. STATE OF BIHAR
|
July 7, 2004 |
|
SULOCHANA VERMA Vs. RAM CHANDRA PRASAD
|
August 17, 2004 |
|
SUMEDA DEVI Vs. STATE OF BIHAR
|
July 13, 2004 |
|
SUMITRA KUMARI Vs. STATE OF BIHAR
|
September 10, 2004 |
|
SUMSHUL SAH Vs. STATE OF BIHAR
|
January 13, 2004 |
|
SUNAINA DEVI Vs. STATE OF BIHAR
|
May 10, 2004 |
|
SUNDAR YADAV Vs. ASHA KUMARI
|
February 23, 2004 |
|
SUNIL KUMAR Vs. STATE
|
September 14, 2004 |
|
SUNIL KUMAR MEHROTRA Vs. STATE OF BIHAR
|
April 5, 2004 |
|
SUNIL MAHTO Vs. PARWATI DEVI
|
April 16, 2004 |
|
SUNIL SINGH Vs. STATE OF BIHAR
|
September 16, 2004 |
|
SURAJ KUMAR UPADHYAY Vs. CHAIRMAN BHOJPUR ROHTAS GRAMIN BANK
|
August 27, 2004 |
|
SURAJBANSH PRASAD
Vs. STATE OF BIHAR
|
January 14, 2004 |
|
SURAN SAH @ SURENDRA SAH Vs. STATE OF BIHAR
|
June 29, 2004 |
|
SURENDRA NATH VERMA
Vs. STATE OF BIHAR
|
April 27, 2004 |
|
SURENDRA PASWAN Vs. STATE OF BIHAR
|
August 5, 2004 |
|
SURENDRA PASWAN Vs. STATE OF BIHAR
|
August 2, 2004 |
|
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
September 9, 2004 |
|
SURENDRA SINGH
Vs. STATE OF BIHAR
|
May 11, 2004 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
March 12, 2004 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
January 5, 2004 |
|
SURESH CHANDRA GUPTA Vs. B R AMBEDKAR BIHAR UNIVERSITY
|
August 2, 2004 |
|
SURESH CHANDRA SINGH
Vs. STATE OF BIHAR
|
December 14, 2004 |
|
SURESH KUMAR VERMA Vs. STATE OF BIHAR
|
March 15, 2004 |
|
SURESH KUMAR YADAV Vs. STATE OF BIHAR
|
May 12, 2004 |
|
SURESH PRASAD Vs. STATE OF BIHAR
|
November 10, 2004 |
|
SURESH PRASAD JAISWAL Vs. STATE OF BIHAR
|
January 22, 2004 |
|
SURESHWAR PRASAD SRIVASTAV
Vs. STATE OF BIHAR
|
May 20, 2004 |
|
SURYA DEO NARAIN Vs. STATE OF BIHAR
|
December 16, 2004 |
|
SURYA NATH PANDEY Vs. STATE OF BIHAR
|
September 20, 2004 |
|
SURYADEO PRASAD
Vs. STATE OF BIHAR
|
January 16, 2004 |
|
SUSHEELA DEVI Vs. SULEHARA KUNWAR
|
April 27, 2004 |
|
SUSHILA DEVI
Vs. STATE OF BIHAR
|
December 13, 2004 |
|
SUSHILA DEVI Vs. LAKHAN LAI SAN
|
January 5, 2004 |
|
SUSHMA RANI SINHA Vs. STATE OF BIHAR
|
March 11, 2004 |
|
SWAPNIL KUMAR Vs. STATE OF BIHAR
|
April 2, 2004 |
|
SWARN LATA SINGH Vs. STATE OF BIHAR
|
January 8, 2004 |
|
SYED JAMIL AKHTAR Vs. STATE OF BIHAR
|
May 6, 2004 |
|
SYED MOHAMMAD FASIH AHMED Vs. STATE
|
September 13, 2004 |
|
SYED MOHAMMAD JAWAID EQBAL Vs. STATE OF BIHAR
|
December 17, 2004 |
|
SYED SARWAR ALI Vs. STATE OF BIHAR
|
June 21, 2004 |
|
SYED ZAKI IMAM Vs. STATE OF BIHAR
|
August 27, 2004 |
|
T KANTI DEVI Vs. SURENDRA PRASAD SINGH
|
September 14, 2004 |
|
TAKSHILA EDUCATIONAL SOCIETY
Vs. DIRECTOR OF INCOME TAX INVESTIGATION
|
September 8, 2004 |
|
TAPENDRA CHATTERJEE Vs. STATE
|
August 10, 2004 |
|
TARKESHWAR PATHAK Vs. STATE OF BIHAR
|
August 19, 2004 |
|
TARKESHWAR SINGH Vs. STATE
|
June 25, 2004 |
|
TEACHING EMPLOYEES LALIT NARAIN JANTA COLLEGE UNION Vs. STATE OF BIHAR
|
December 14, 2004 |
|
TENUGHAT VIDYUT NIGAM LTD Vs. UNION OF INDIA
|
June 21, 2004 |
|
THAKUR SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
|
November 8, 2004 |
|
TILKESHWAR SINGH ALIAS TILKESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
March 17, 2004 |
|
TRIBHUWAN SINGH Vs. STATE OF BIHAR
|
June 30, 2004 |
|
TRIBHUWAN SINGH Vs. STATE OF BIHAR
|
January 6, 2004 |
|
TRILOKI NATH Vs. STATE OF BIHAR
|
April 13, 2004 |
|
TRILOKI SHARAN SINHA Vs. STATE OF BIHAR
|
September 8, 2004 |
|
TRIPTI ALCOBREW LIMITED Vs. STATE OF BIHAR
|
June 29, 2004 |
|
UCO BANK Vs. UNION OF INDIA
|
February 23, 2004 |
|
UDAY BHANU SINGH Vs. STATE OF BIHAR
|
September 28, 2004 |
|
UDAY KUMAR Vs. STATE OF BIHAR
|
July 8, 2004 |
|
UDAY KUMAR Vs. STATE OF BIHAR
|
July 5, 2004 |
|
UDAY KUMAR Vs. STATE OF BIHAR
|
November 23, 2004 |
|
UDAY KUMAR SINHA Vs. CANARA BANK
|
September 21, 2004 |
|
UDAY PRATAP SINGH Vs. STATE OF BIHAR
|
January 29, 2004 |
|
UMA CHAUDHARY Vs. STATE OF BIHAR
|
December 21, 2004 |
|
UMA SHARAN SINGH
Vs. STATE OF BIHAR
|
September 23, 2004 |
|
UMAKANT MANDAL Vs. STATE OF BIHAR
|
August 27, 2004 |
|
UMENDRA TIWARY
Vs. STATE OF BIHAR
|
December 17, 2004 |
|
UMESH CHANDRA PRASAD
Vs. STATE OF BIHAR
|
January 23, 2004 |
|
UMESH CHANDRA PRASAD Vs. STATE OF BIHAR
|
April 22, 2004 |
|
UMESH CHANDRA SINHA
Vs. BIHAR STATE WARE HOUSING CORPORATION
|
March 18, 2004 |
|
UMESH CHAUBEY Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA MUMBAI
|
January 6, 2004 |
|
UMESH KUMAR Vs. STATE OF BIHAR
|
April 1, 2004 |
|
UMESH RAM Vs. STATE OF BIHAR
|
January 6, 2004 |
|
UMESH RAM ALIAS UMESH RAI Vs. NAWAL KISHORE PRASAD ALIAS NAND KISHORE
|
April 12, 2004 |
|
UMESH SAHNI Vs. STATE OF BIHAR
|
September 8, 2004 |
|
UMRAILLI MIAN Vs. STATE OF BIHAR
|
April 16, 2004 |
|
UNION OF INDIA Vs. ANIL KUMAR YADAV
|
March 24, 2004 |
|
UNION OF INDIA Vs. STATE OF BIHAR
|
June 22, 2004 |
|
UNION OF INDIA Vs. MESCO MULTI ENGINEERING AND SCIENTIFIC CORPORATION
|
May 19, 2004 |
|
UNION OF INDIA Vs. PAWAN KUMAR
|
January 16, 2004 |
|
UNION OF INDIA Vs. MALTI KUNWAR
|
December 9, 2004 |
|
UPENDRA KUMAR SINGH
Vs. STATE OF BIHAR
|
July 27, 2004 |
|
UPENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
January 13, 2004 |
|
URMILA DEVI Vs. STATE OF BIHAR
|
July 28, 2004 |
|
URMILA SINGH Vs. REBA MITRA
|
April 16, 2004 |
|
USHA BASANT DIKSHIT Vs. STATE OF BIHAR
|
February 27, 2004 |
|
USHA INTERNATIONAL LTD Vs. STATE OF BIHAR
|
July 22, 2004 |
|
USHA SINHA Vs. STATE OF BIHAR
|
February 26, 2004 |
|
USHAFO KUNWAR Vs. STATE OF BIHAR
|
March 23, 2004 |
|
V N PRASAD ALIAS DR VIDYA NANDAN PRASAD Vs. STATE OF BIHAR
|
February 20, 2004 |
|
VEENA KUMARI
Vs. SRIKANT ALIAS SANJAY
|
September 9, 2004 |
|
VEENA KUMARI Vs. SRIKANT ALIAS SANJAY
|
September 23, 2004 |
|
VICE-CHANCELLOR Vs. SARYU PRASAD SARYU PRASAD
|
January 7, 2004 |
|
VIDYA BHUSHAN SINGH ABHAI Vs. BIHAR STATE CO OPERATIVE MILK PRODUCERS FEDERATION LTD
|
March 29, 2004 |
|
VIDYA DHAR PANDEY Vs. APNOHA KUER
|
December 16, 2004 |
|
VIJAY KUMAR Vs. UNION OF INDIA
|
April 12, 2004 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
September 10, 2004 |
|
VIJAY KUMAR GUPTA
Vs. RAM NARESH SINGH
|
January 5, 2004 |
|
VIJAY KUMAR JAIN Vs. SHAKUNTALA DEVI
|
November 4, 2004 |
|
VIJAY KUMAR JHA Vs. HIRA LAL SINGH
|
January 16, 2004 |
|
VIJAY LAXMI Vs. STATE OF BIHAR
|
September 10, 2004 |
|
VIJAY PRAKASH
Vs. STATE OF BIHAR
|
December 21, 2004 |
|
VIJAY PRASAD Vs. STATE OF BIHAR
|
July 14, 2004 |
|
VIJAY SEN SINGH Vs. STATE
|
August 2, 2004 |
|
VIJAY VASAYAYAN Vs. STATE OF BIHAR
|
March 18, 2004 |
|
VIJAYEE SINGH Vs. STATE OF BIHAR
|
September 3, 2004 |
|
VIJAYENDRA KUMAR Vs. STATE
|
September 27, 2004 |
|
VIKRAM KUMAR Vs. STATE OF BIHAR
|
December 13, 2004 |
|
VIMAL KUMAR JHA
Vs. STATE OF BIHAR
|
August 4, 2004 |
|
VINAY KANT THAKUR Vs. ALLAHABAD BANK
|
February 20, 2004 |
|
VINAY KUMAR PRASAD Vs. STATE OF BIHAR
|
September 6, 2004 |
|
VINOD KUMAR
Vs. UNION OF INDIA
|
September 16, 2004 |
|
VINOD PD SINGH Vs. CHANCELLOR OF THE UNIVERSITY PATNA
|
August 26, 2004 |
|
VISHUNDEO MAHTO Vs. KODAI SAHNI
|
April 16, 2004 |
|
VISHWANATH KUMAR Vs. STATE
|
November 25, 2004 |
|
VISHWANATH RAI ALIAS VISHO RAI Vs. STATE OF BIHAR
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July 23, 2004 |
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WALI AHMED Vs. L N MITHILA UNIVERSITY
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November 8, 2004 |
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YAMUNA YADAV Vs. PARAS YADAV
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May 7, 2004 |
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YASPAL KUMAR Vs. STATE OF BIHAR
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January 23, 2004 |
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YOGENDRA JAMADAR Vs. STATE OF BIHAR
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August 23, 2004 |
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YOGENDRA PRASAD Vs. UNION OF INDIA
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September 27, 2004 |
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YOGENDRA PRASAD JAYASWAL Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
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February 4, 2004 |
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YOGENDRA PRASAD SINGH Vs. STATE OF BIHAR
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September 6, 2004 |
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ZAHEEN FATIMA Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
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December 13, 2004 |
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ZARINA KHATOON Vs. STATE OF BIHAR
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September 6, 2004 |
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ZONAL MANAGER CUM A C M UCO BANK Vs. GOLOK BIHARI SHARAN TEWARI
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January 5, 2004 |