A K BASAK Vs. BISHWANATH PRASAD PANDEY
|
May 8, 2003 |
ABDUL BARI ALIAS ABDUL BARIK Vs. STATE OF BIHAR
|
May 14, 2003 |
ABDUL HAKIM Vs. STATE OF BIHAR
|
November 11, 2003 |
ABDUL HALIM Vs. STATE OF BIHAR
|
October 15, 2003 |
ABDUL WAHID ALIAS JHUNNA MIAN Vs. STATE OF BIHAR
|
August 25, 2003 |
ABHAY KUMAR SINGH YADAV Vs. UNION OF INDIA
|
August 26, 2003 |
ABHINAI KUMAR RAI Vs. STATE OF BIHAR
|
January 20, 2003 |
ABHINANDAN JHA ALIAS ABHED JHA Vs. ANANT MISHRA
|
July 14, 2003 |
ABLESH THAKUR @ ABLESH KUMAR THAKUR Vs. STATE OF BIHAR
|
February 14, 2003 |
ABU NASSAR Vs. STATE OF BIHAR
|
January 9, 2003 |
ADARSH RICE MILL Vs. STATE OF BIHAR
|
August 22, 2003 |
ADARSH RICE MILL Vs. STATE OF BIHAR
|
November 11, 2003 |
ADHISHWAR PRASAD Vs. BINDESHWAR PRASAD
|
August 12, 2003 |
ADITYA KUMAR BISWAS Vs. STATE OF BIHAR
|
July 25, 2003 |
ADMINISTRATOR Vs. RAMADHAR SHARMA
|
March 11, 2003 |
AFROZ KHAN Vs. STATE OF BIHAR
|
April 25, 2003 |
AJAY KUMAR Vs. STATE OF BIHAR
|
November 20, 2003 |
AJAY KUMAR Vs. UNION OF INDIA
|
November 21, 2003 |
AJAY KUMAR MAHTO Vs. STATE OF BIHAR
|
August 14, 2003 |
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 11, 2003 |
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 22, 2003 |
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 2, 2003 |
AJAY KUMAR SINGH
Vs. STATE OF BIHAR
|
July 7, 2003 |
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 7, 2003 |
AJAY KUMAR SINGH @ AJAY SINGH Vs. STATE OF BIHAR
|
December 10, 2003 |
AJIT KUMAR SINGH Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
January 28, 2003 |
AJIT KUMAR UPADHYAY Vs. UNION OF INDIA
|
December 5, 2003 |
AJJU ALIAS AJAY MANJHI Vs. STATE OF BIHAR
|
August 14, 2003 |
AKHTAR HUSSAIN Vs. STATE OF BIHAR
|
January 16, 2003 |
AKRAM HUSSAIN Vs. STATE OF BIHAR
|
August 4, 2003 |
ALAKH NIRANJAN PRASAD SINHA Vs. CHAIRMAN BHARAT WAGON AND ENGINEERING COMPANY LTD
|
December 2, 2003 |
ALKEN LABORATIORIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 17, 2003 |
AMAN LIME WORKS Vs. STATE OF BIHAR
|
December 4, 2003 |
AMANULLAH Vs. STATE OF BIHAR
|
October 14, 2003 |
AMAR PRASAD SAHU Vs. STATE OF BIHAR
|
April 24, 2003 |
AMARDEEP PICTURES Vs. STATE OF BIHAR
|
October 17, 2003 |
AMARENDRA PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION
|
December 1, 2003 |
AMIT KUMAR Vs. STATE OF BIHAR
|
August 7, 2003 |
AMIT KUMAR ALIAS QUINTAL RAI Vs. STATE OF BIHAR
|
March 6, 2003 |
AMLAWATI DEVI Vs. STATE OF BIHAR
|
February 25, 2003 |
AMRAPALI CINEMA Vs. STATE OF BIHAR
|
January 15, 2003 |
ANAND KUMAR JHA Vs. STATE OF BIHAR
|
March 5, 2003 |
ANARSA DEVI Vs. RADHA DEVI
|
April 29, 2003 |
ANIL KUMAR PRASAD
Vs. UNION OF INDIA
|
February 25, 2003 |
ANIL KUMAR SINHA Vs. VEENA DEVI
|
February 14, 2003 |
ANIL KUMAR SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
January 28, 2003 |
ANITA DEVI Vs. SLATE OF BIHAR
|
December 15, 2003 |
ANJANI CHOUDHARY Vs. STATE OF BIHAR
|
April 25, 2003 |
ANJAY KHATJK ALIAS AJAY BIHARI Vs. STATE OF BIHAR
|
October 28, 2003 |
APURVA KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
March 11, 2003 |
ARBIND KUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
January 17, 2003 |
ARJUN MODI Vs. GENERAL MANAGER-CUM-CHIEF ENGINEER
|
January 7, 2003 |
ARJUN SINGH
Vs. STATE OF BIHAR
|
April 16, 2003 |
ARJUN YADAV Vs. STATE OF BIHAR
|
January 31, 2003 |
ARSHAD Vs. STATE OF BIHAR
|
November 25, 2003 |
ARTI DEVI ALIAS ARTI PANDEY Vs. UNION OF INDIA
|
June 25, 2003 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
July 25, 2003 |
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
November 20, 2003 |
ARUN KUMAR SINGH Vs. UNION OF INDIA
|
May 1, 2003 |
ARUN KUMAR SINHA
Vs. STATE OF BIHAR
|
July 7, 2003 |
ARUN KUMAR UPADHYAY ALIAS UPADHYAYA Vs. STATE OF BIHAR
|
July 28, 2003 |
ARVIND KUMAR Vs. STATE OF BIHAR
|
April 17, 2003 |
ARVIND KUMAR SHARMA Vs. STATE OF BIHAR
|
March 5, 2003 |
ARVIND KUMAR SINHA RAMENDRA PRASAD AND SIKANDRA PRASAD Vs. STATE OF BIHAR
|
November 10, 2003 |
ARYENDRA PRASAD Vs. DHARMENDRA PRASAD
|
January 22, 2003 |
ARYENDRA PRASAD Vs. DHARMENDRA PRASAD
|
February 5, 2003 |
ARYENDRA PRASAD Vs. DHARMENDRA PRASAD
|
February 14, 2003 |
ASHFAQUE ALAM Vs. STATE OF BIHAR
|
October 21, 2003 |
ASHOK KUMAR Vs. STATE OF BIHAR
|
July 8, 2003 |
ASHOK KUMAR ALIAS ASHOK SINGH Vs. STATE OF BIHAR
|
March 7, 2003 |
ASHOK KUMAR GUPTA Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
February 25, 2003 |
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
|
October 29, 2003 |
ASHOK KUMAR JHA Vs. STATE OF BIHAR
|
September 25, 2003 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
August 4, 2003 |
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
June 9, 2003 |
ASHOK KUMAR SINHA Vs. STATE OF BIHAR
|
July 4, 2003 |
ASHOK KUMAR THAKUR Vs. UNION OF INDIA
|
September 8, 2003 |
ASHOK KUMAR YADAV Vs. STATE OF BIHAR
|
December 11, 2003 |
ASHUTOSH AGENCIES
Vs. BHARAT SANCHAR NIGAM LTD
|
July 15, 2003 |
ASHWANI DHIR Vs. STATE OF BIHAR
|
January 23, 2003 |
ASLAM KHAN Vs. STATE OF BIHAR
|
September 12, 2003 |
ASSISTANT LABOUR COMMISSIONER Vs. RAJESH KUMAR
|
September 3, 2003 |
ASSISTANT PROVIDENT COMMISSIONER Vs. DINA NATH CHOUBEY
|
May 9, 2003 |
ASSOCIATED CEMENT CO MPANIES LTD Vs. STATE OF BIHAR
|
March 24, 2003 |
ASSOCIATED CEMENT COMPANY LIMITED
Vs. STATE OF BIHAR
|
March 28, 2003 |
ATHER HUSSAIN Vs. INDIAN BANK
|
September 2, 2003 |
ATIA BEGUM Vs. STATE OF BIHAR
|
February 14, 2003 |
AUTO AND HARDWARE STORES Vs. STATE OF BIHAR
|
November 7, 2003 |
AVTAR SINGH Vs. STATE BANK OF INDIA
|
August 25, 2003 |
AWADH BEHARI CHAUDHARY Vs. STATE OF BIHAR
|
April 8, 2003 |
AWADHESH KUMAR MISHRA Vs. SONA DEVI
|
September 25, 2003 |
AWADHESH KUMAR UPADHYAY Vs. STATE OF BIHAR
|
September 26, 2003 |
AYESHA GHOSH Vs. PREM SHANKAR SAHAY
|
May 13, 2003 |
AZIZ DEWAN Vs. STATE OF BIHAR
|
November 11, 2003 |
B N MANDAL UNIVERSITY Vs. MUSTAQUE ALAM
|
July 17, 2003 |
B P SINHA Vs. UNION OF INDIA
|
July 14, 2003 |
BABAN SHARMA Vs. STATE OF BIHAR
|
March 25, 2003 |
BABLU THAKUR Vs. STATE OF BIHAR
|
December 19, 2003 |
BABU LAL SINGH Vs. BIHAR STATE ELECTRICITY BOARD PATNA
|
January 23, 2003 |
BABUDDIN ALIAS BABUDDIN AHMAD Vs. STATE OF BIHAR
|
April 16, 2003 |
BABUL SMOKELESS FUEL INDUSTRIES P LTD Vs. STATE OF BIHAR
|
January 14, 2003 |
BACCHA PRASAD JAISWAL Vs. STATE OF BIHAR
|
March 13, 2003 |
BACHAN SINGH Vs. STATE OF BIHAR
|
August 14, 2003 |
BACHCHU MAHTO Vs. STATE OF BIHAR
|
April 18, 2003 |
BAIBHAW KUMAR MISHRA Vs. STATE OF BIHAR
|
February 26, 2003 |
BAIDHYA NATH MALI ALIAS BAIJNATH MALI Vs. STATE OF BIHAR
|
April 4, 2003 |
BAIDYANATH CHOUDHARY Vs. SHANTI DEVI
|
April 29, 2003 |
BAIDYANATH SINGH Vs. CHANCELLOR UNIVERSITIES OF BIHAR
|
April 23, 2003 |
BAIJ NATH PANDEY Vs. STATE OF BIHAR
|
May 20, 2003 |
BAIJNATH SINGH Vs. STATE OF BIHAR
|
August 14, 2003 |
BAJRANGWALI IRON INDUSTRY Vs. BIHAR STATE ELECTRICITY BOARD
|
September 3, 2003 |
BAKARGANJ MACHHUA SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
|
July 16, 2003 |
BAKARGANJ MACHHUA SWABLAMBI SAHKARI SAMITI LTD. Vs. STATE OF BIHAR
|
August 22, 2003 |
BAKERGANJ MACHHUA SWABIAMBI SAHKARI SAMITTEE LTD Vs. STATE OF BIHAR
|
May 7, 2003 |
BALA PAPER MILLS BIHAR Vs. STATE OF BIHAR
|
December 19, 2003 |
BALA PAPER MILLS BIHAR PVT LTD Vs. STATE OF BIHAR
|
May 23, 2003 |
BALA PRASAD CHOUDHARY
Vs. STATE OF BIHAR
|
March 24, 2003 |
BALAJEE INGOT INDIA PVT LTD Vs. UNION OF INDIA
|
May 7, 2003 |
BALESHWAR MISHRA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
February 5, 2003 |
BALESHWAR MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
|
July 3, 2003 |
BALMUKUND SINGH; SAHDEO SINGH; KARU SINGH @ KIRANDEO SINGH; HARISH CHANDRA SINGH Vs. STATE OF BIHAR
|
December 15, 2003 |
BALRAM SINGH Vs. STATE OF BIHAR
|
September 23, 2003 |
BALRAM VISHWAKARMA Vs. ACTING GENERAL MANAGER
|
December 2, 2003 |
BARAUNI CARBONS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 2, 2003 |
BARMESHWAR NATH SINGH Vs. STATE OF BIHAR
|
April 15, 2003 |
BARMESHWAR NATH SINGH ALIAS MUKHIYA JEE Vs. STATE OF BIHAR
|
February 10, 2003 |
BASANT KUMAR Vs. STATE OF BIHAR
|
March 21, 2003 |
BASANT KUMAR SINGH
Vs. STATE BANK OF INDIA
|
January 28, 2003 |
BASANT YADAV Vs. STATE OF BIHAR
|
March 31, 2003 |
BASAWAN MAHTO Vs. STATE OF BIHAR
|
August 18, 2003 |
BASDEO SINGH
Vs. STATE OF BIHAR
|
January 9, 2003 |
BASKI SINGH
Vs. STATE OF BIHAR
|
November 28, 2003 |
BASUN KR MISHRA Vs. MITHILA KSHETRIYA GRAMIN BANK
|
March 6, 2003 |
BATOHI KAMAT MANDAL Vs. STATE OF BIHAR
|
January 21, 2003 |
BAUDHU MIAN ALIAS MD BAUDHU Vs. STATE OF BIHAR
|
August 13, 2003 |
BECHAN YADAV Vs. STATE OF BIHAR
|
April 29, 2003 |
BEENA GIRI Vs. PANKAJ KUMAR
|
September 25, 2003 |
BENGALI SAO Vs. RAM CHANDRA SAO
|
May 2, 2003 |
BENNETT COLEMAN AND CO LTD Vs. PRESIDING OFFICER LABOUR COURT
|
June 26, 2003 |
BHAGWAN YADAV ALIAS BHAGWAN SINGH YADAV Vs. BHAGVAN YADAV
|
September 30, 2003 |
BHAGWANJI RICE MILL Vs. STATE OF BIHAR
|
January 15, 2003 |
BHAGWATI SHARAN JHA Vs. BIHAR STATE AGRI MKT BOARD
|
September 26, 2003 |
BHARAT DEO PATHAK Vs. BIHAR STATE FOOD AND CIVILSUPPLY CORPORATION
|
September 10, 2003 |
BHARAT PETROLEUM CORP LTD Vs. RAJ KUMARI DEVI
|
March 17, 2003 |
BHAWANAND JHA Vs. B N MANDAL UNIVERSITY
|
September 3, 2003 |
BHAWESH KUMAR VERMA Vs. STATE OF BIHAR
|
July 22, 2003 |
BHEDIA MIAN Vs. STATE OF BIHAR
|
March 12, 2003 |
BHIKARI SINGH Vs. RAM NAGINA SINGH
|
July 10, 2003 |
BHIMRAO AMBEDKAR KALYAN EVAM VIKASH SANSTHAN Vs. STATE OF BIHAR
|
February 11, 2003 |
BHIMSEN GUPTA
Vs. BISHWANATH PRASAD GUPTA
|
September 1, 2003 |
BHOGENDRA SINGH Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
July 17, 2003 |
BHOLA KUMAR Vs. STATE OF BIHAR
|
May 23, 2003 |
BHOLA MANDAL Vs. STATE OF BIHAR
|
May 2, 2003 |
BHOLA MANDAL Vs. SATTAN MANDAL
|
May 2, 2003 |
BHOLA RAJAK Vs. STATE OF BIHAR
|
January 10, 2003 |
BHOLA SHARMA Vs. STATE OF BIHAR
|
September 26, 2003 |
BHOLA SINGH Vs. STATE OF BIHAR
|
May 2, 2003 |
BHUDEO TIWARI Vs. STATE OF BIHAR
|
September 10, 2003 |
BHUKHAL DAS Vs. STATE OF BIHAR
|
September 25, 2003 |
BHULAN RAM Vs. STATE OF BIHAR
|
August 11, 2003 |
BIBHASH CHANDRA PATHAK Vs. STATE OF BIHAR
|
December 9, 2003 |
BIDH NATH THAKUR Vs. BIHAR STATE ELECTRICITY BOARD
|
December 9, 2003 |
BIHAR CHEMIST AND DRUGGISTS ASSOCN Vs. STATE OF BIHAR
|
March 24, 2003 |
BIHAR CO-OPERATIVE BANK EMPLOYEES UNION Vs. STATE OF BIHAR
|
June 26, 2003 |
BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD Vs. SUBHASINI
|
December 19, 2003 |
BIHAR MAYOR COUNCIL
Vs. UNION OF INDIA
|
September 4, 2003 |
BIHAR MAYOR COUNCIL Vs. UNION OF INDIA
|
May 6, 2003 |
BIHAR P S C Vs. STATE OF BIHAR
|
October 13, 2003 |
BIHAR PLAWOOD MANUFACTURERS ASSOCIATION Vs. STATE OF BIHAR
|
October 28, 2003 |
BIHAR RAJYA KRISHI KARMACHARI Vs. STATE OF BIHAR
|
April 10, 2003 |
BIHAR RAJYA PANCHAYAT
Vs. ELECTION COMMISSION
|
August 11, 2003 |
BIHAR RAJYA PANCHAYAT PARISHAD
Vs. ELECTION COMMISSION
|
May 1, 2003 |
BIHAR RAJYA PANCHAYAT PARISHAD Vs. UNION OF INDIA
|
May 9, 2003 |
BIHAR RAJYA PANCHAYAT PARISHAD Vs. ELECTION COMMISSION
|
March 7, 2003 |
BIHAR RAJYA PANCHAYAT PARISHAD Vs. ELECTION COMMISSION
|
July 9, 2003 |
BIHAR RAJYA PANCHAYAT PARISHAD Vs. UNION OF INDIA
|
December 19, 2003 |
BIHAR SANSKRIT MAHAVIDYALAYA PRADHYAPAK Vs. STATE OF BIHAR
|
June 25, 2003 |
BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK LTD Vs. ANIL KUMAR SINGH
|
April 25, 2003 |
BIHAR STATE ELECTRIC SUPPLY WORKERS UNION, PATNA Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
|
August 19, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. THE STATE OF BIHAR AND ORS.
|
April 8, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. UMESH PRASAD
|
March 10, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. RAMJEE PRASAD SINGH
|
February 4, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
October 23, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. AJAY KUMAR
|
November 3, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. RAM CHANDRA PRASAD
|
November 3, 2003 |
BIHAR STATE ELECTRICITY BOARD Vs. SHUBHENDRA SHARMA
|
September 8, 2003 |
BIHAR STATE FINANCIAL CORPORATION Vs. ALOKESH CHOWDHARY
|
August 2, 2003 |
BIHAR STATE FINANCIAL CORPORATION Vs. MALTI ELECTRIC WORKS
|
January 16, 2003 |
BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD Vs. BALESHWAR MISHRA
|
August 19, 2003 |
BIHAR STATE GAZETTED OFFICERS FEDERATION Vs. STATE OF BIHAR
|
August 21, 2003 |
BIHAR STATE HOUSING BOARD Vs. BHOODEV OJHA
|
July 4, 2003 |
BIHAR STATE HOUSING BOARD Vs. AMRENDRA KUMAR
|
September 19, 2003 |
BIHAR STATE PHARMACEUTICAL CORPORATION LTD Vs. BANK OF INDIA
|
August 4, 2003 |
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
|
December 1, 2003 |
BIHAR STATE STAMP VENDORS ASSOCIATION Vs. STATE OF BIHAR
|
July 11, 2003 |
BIHAR VYAVSAYIK SANGHARSH MORCHA Vs. STATE OF BIHAR
|
August 14, 2003 |
BIHAR VYAVSAYIK SANGHARSH MORCHA AND ANOTHER Vs. STATE OF BIHAR AND ORS.
|
July 18, 2003 |
BIHAR VYAVSAYIK SANGHARSHA MORCHA Vs. STATE OF BIHAR
|
November 21, 2003 |
BIHARI MAHTO @ KUBRA Vs. STATE OF BIHAR
|
November 24, 2003 |
BIHARI MAHTO ALIAS KUBRA Vs. STATE OF BIHAR
|
November 24, 2003 |
BIHARVYAVSAYIK SANGHARSH MORCHA Vs. STATE OF BIHAR
|
December 18, 2003 |
BIKRAMADITYA SINGH; RAM ANUJ SINGH; BALI RAM SINGH Vs. STATE OF BIHAR
|
August 26, 2003 |
BILASYADAV Vs. STATE OF BIHAR
|
May 7, 2003 |
BIMAL KUMAR JAIN Vs. UMESH NARAYAN
|
November 28, 2003 |
BIMALA DEVI Vs. STATE OF BIHAR
|
August 4, 2003 |
BINAY KISHORE SAHI Vs. STATE OF BIHAR
|
July 21, 2003 |
BINAY PASWAN Vs. STATE OF BIHAR
|
March 13, 2003 |
BINAY SHANKAR TIWARI Vs. STATE OF BIHAR
|
May 6, 2003 |
BINDA PRASAD Vs. STATE OF BIHAR
|
February 11, 2003 |
BINDESHWARI PRASAD Vs. STATE OF BIHAR
|
September 22, 2003 |
BINOD KUMAR Vs. STATE OF BIHAR
|
March 5, 2003 |
BINOD KUMAR JHA Vs. STATE OF BIHAR
|
November 12, 2003 |
BINOD KUMAR NAYAK
Vs. STATE OF BIHAR
|
April 28, 2003 |
BINOD PRASAD Vs. STATE OF BIHAR
|
August 14, 2003 |
BINOD SINGH Vs. STATE OT BIHAR
|
October 1, 2003 |
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
February 20, 2003 |
BIPIN KUMAR VERMA Vs. STATE OF BIHAR
|
December 17, 2003 |
BIRENDRA KUMAR Vs. UNION OF INDIA
|
November 24, 2003 |
BIRENDRA KUMAR SINGH
Vs. STATE OF BIHAR
|
July 15, 2003 |
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 2003 |
BIRENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
January 16, 2003 |
BIRENDRA YADAV Vs. STATE OF BIHAR
|
July 4, 2003 |
BIRJA DAS
Vs. STATE OF BIHAR
|
October 28, 2003 |
BIRMANI PANDEY ALIAS BIRMANI SARANACHARYA Vs. SWAMI DHARANIDHARACHARYA
|
December 4, 2003 |
BIRU MAHTO Vs. STATE OF BIHAR
|
September 5, 2003 |
BISHESHWAR THAKUR
Vs. STATE OF BIHAR
|
August 28, 2003 |
BISHUNDEO MANDAL Vs. STATE OF BIHAR
|
December 10, 2003 |
BISHWA NATH SAH Vs. STATE OF BIHAR
|
January 17, 2003 |
BISHWANATH DUBEY Vs. STATE OF BIHAR
|
February 24, 2003 |
BISWANATH GOPE
Vs. STATE OF BIHAR
|
February 5, 2003 |
BISWANATH GOPE Vs. STATE OF BIHAR
|
February 5, 2003 |
BOKAN YADAV; UPENDRA YADAV; POLICE YADAV @ PULISH YADAV Vs. STATE OF BIHAR
|
November 12, 2003 |
BRAHMDEO PATHAK Vs. VIDYA DEVI
|
November 28, 2003 |
BRAJ BHUSHAN OJHA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
August 4, 2003 |
BRAJ KISHORE PASWAN Vs. STATE OF BIHAR
|
November 19, 2003 |
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
September 18, 2003 |
BRAJENDRA JHA Vs. BIHAR STATE FINANCIAL CORPORATION
|
July 8, 2003 |
BRAJESH KUMAR SINHA Vs. STATE OF BIHAR
|
July 1, 2003 |
BRAJESH KUMAR THAKUR @ BRAJESN THAKUR; RINKU PASWAN Vs. STATE OF BIHAR
|
September 19, 2003 |
BRANCH MANAGER Vs. RUSTAM QUARAISI
|
August 4, 2003 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. KAMESHWAR SAH
|
November 3, 2003 |
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. MALTI DEVI
|
January 9, 2003 |
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. STATE OF BIHAR
|
April 16, 2003 |
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD., CHAPRA, SARAN Vs. RAJ BANSHI RAM AND ORS.
|
July 1, 2003 |
BRIJ BHAWAN CHAUBEY Vs. UNION OF INDIA
|
August 19, 2003 |
BRIJ BHAWAN CHOUBEY Vs. UNION OF INDIA
|
July 8, 2003 |
BRIJ DEO SINGH Vs. BIHAR POLICE BUILDING CONSTRUCTION CORPORATION
|
September 2, 2003 |
BRIJ KISHOREYADAV Vs. UNION OF INDIA
|
August 25, 2003 |
BRIJANAND OJHA Vs. BIHAR STATE HOUSING BOARD
|
September 1, 2003 |
BUNNI LAL CHAUDHARY Vs. STATE OF BIHAR
|
November 5, 2003 |
CANE DEVELOPMENT AND CANE MARKETING UNION BIHTA Vs. STATE OF BIHAR
|
March 6, 2003 |
CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION Vs. PRAMOD KUMAR SRIVASTAVA
|
April 16, 2003 |
CHAIRMAN CUM MANAGING DIRECTOR BHARAT COKING COAL LIMITED Vs. SHIV DOMESTIC COKE
|
July 4, 2003 |
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. SHIV DOMESTIC COKE
|
July 4, 2003 |
CHAMELI DEVI Vs. BASAMATI DEVI
|
August 21, 2003 |
CHAND MIYAN Vs. STATE OF BIHAR
|
November 24, 2003 |
CHANDARYADAV Vs. STATE OF BIHAR
|
September 16, 2003 |
CHANDRA BHUSHAN Vs. STATE OF BIHAR
|
May 19, 2003 |
CHANDRA DEO JHA ALIAS CHANDRA DEO JHA Vs. STATE OF BIHAR
|
May 14, 2003 |
CHANDRA MOHAN RAI Vs. SURAJ NARAYAN LAL
|
December 1, 2003 |
CHANDRA SHEKHAR ROY Vs. BIHAR STATE ELECTRICITY BOARD
|
May 12, 2003 |
CHANDRA SINGH ALIAS CHANDAR GHATWAR Vs. STATE OF BIHAR
|
March 17, 2003 |
CHANDRADEO SINGH Vs. STATE OF BIHARQ
|
May 5, 2003 |
CHANDRAKET SINGH Vs. STATE OF BIHAR
|
September 25, 2003 |
CHANDRAMA SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
November 5, 2003 |
CHANDRIKA PRASAD SINGH Vs. STATE OF BIHAR
|
December 4, 2003 |
CHANDRIKA PRASAD YADAV Vs. UNION OF INDIA
|
July 22, 2003 |
CHAPRA MUNICIPALITY CHAPRA Vs. STATE OF BIHAR
|
April 4, 2003 |
CHARCHIT ANAND Vs. STATE OF BIHAR
|
July 8, 2003 |
CHARCHIT ANAND Vs. STATE OF BIHAR
|
September 26, 2003 |
CHARITRA PASWAN
Vs. STATE OF BIHAR
|
November 21, 2003 |
CHHATHI MISHRA ALIAS SRICHHATHU MISHRA Vs. STATE OF BIHAR
|
January 8, 2003 |
CHHOTE LAL SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
May 8, 2003 |
CHIRANJEEV KHANDELWAL Vs. STATE OF BIHAR
|
September 16, 2003 |
CHKARADHAR JHA
Vs. STATE OF BIHAR
|
April 29, 2003 |
CHOUDHARY KUMAR CONSULTANTS Vs. STATE OF BIHAR
|
February 20, 2003 |
CHUNCHUN SINGH Vs. STATE OF BIHAR
|
September 1, 2003 |
COMMISSIONER OF INCOME TAX Vs. PAWAN SUT RICE MILL
|
September 3, 2003 |
COMMISSIONER OF INCOME TAX Vs. PERWEZ AHMAD
|
September 10, 2003 |
COMMISSIONER OF INCOME TAX Vs. LILY TOBIAS
|
September 10, 2003 |
COSMOS JOHN Vs. STATE OF BIHAR
|
August 21, 2003 |
D S PRASAD DEOSHARAN PRASAD Vs. UNION OF INDIA
|
June 25, 2003 |
DABLOO RAM Vs. STATE OF BIHAR
|
May 2, 2003 |
DAMODAR SHARMA Vs. STATE OF BIHAR
|
December 2, 2003 |
DARA SINGH @ JAY GOVIND SINGH Vs. STATE OF BIHAR
|
November 6, 2003 |
DAROGA SINGH Vs. STATE OF BIHAR
|
September 10, 2003 |
DAYAL ASHOK SINHA Vs. BHARAT WAGON AND ENGINEERING COMPANY LTD
|
September 23, 2003 |
DAYAL IRON EQUIPMENTS WORKS Vs. UNION OF INDIA
|
March 24, 2003 |
DEEP NARAYAN GUPTA
Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 2, 2003 |
DEEPAK MAHTO ALIAS DEEP NARAIR SINGH Vs. STATE OF BIHAR
|
November 25, 2003 |
DEEPNARAYAN CHOUDHARY Vs. STATE OF BIHAR
|
April 1, 2003 |
DEO KRISHNA MISHRA Vs. STATE OF BIHAR
|
September 16, 2003 |
DEO KRISHNA PASWAN Vs. STATE OF BIHAR
|
October 23, 2003 |
DEO MUNI RAM Vs. STATE OF BIHAR
|
April 1, 2003 |
DEO NARAYAN ROUT Vs. STATE OF BIHAR
|
August 1, 2003 |
DEO PRASAD YADAV Vs. STATE OF BIHAR
|
August 19, 2003 |
DEPUTY GENERAL MANAGER CANARA BANK Vs. VIDYA BHUSHAN PRASAD
|
March 28, 2003 |
DEV ANAND
Vs. BHARAT SANCHAR NIGAM LTD
|
November 28, 2003 |
DEV NARAYAN MAHATO Vs. KALI SADA
|
December 11, 2003 |
DEVANAND SINGH Vs. SARBANAND SINHA
|
April 16, 2003 |
DEVENDRA MISHRA Vs. STATE OF BIHAR
|
August 14, 2003 |
DEVENDRA RAI Vs. STATE OF BIHAR
|
March 6, 2003 |
DEVENDRA TIWARI Vs. PRITHABI NATH TIWARI
|
March 3, 2003 |
DEVENDRA YADAV Vs. STATE OF BIHAR
|
January 23, 2003 |
DEVI PRASAD SINGH
Vs. STATE OF BIHAR
|
November 4, 2003 |
DHANIK LAL YADAV Vs. STATE OF BIHAR
|
December 4, 2003 |
DHARMENDRA SAH Vs. STATE OF BIHAR
|
September 5, 2003 |
DHRUB NARAYAN PRASAD
Vs. STATE OF BIHAR
|
January 24, 2003 |
DHRUP NARAIN CHAUDHARY
Vs. STATE OF BIHAR
|
June 26, 2003 |
DIBYENDU MOHAN
Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
December 19, 2003 |
DIGAMBER MISHRA Vs. HARSHNATH JHA
|
March 3, 2003 |
DILIP GOSWAMI Vs. NIL
|
February 10, 2003 |
DILIP KUMAR SINGH ALIAS DILIP KR SINHA Vs. T SAKUNTALA DEVI
|
April 7, 2003 |
DILIP KUMAR SINHA Vs. UNION OF INDIA
|
July 29, 2003 |
DINA NATH PRASAD
Vs. STATE OF BIHAR
|
September 11, 2003 |
DINA NATH PRASAD Vs. STATE OF BIHAR
|
March 31, 2003 |
DINBANDHU JHA Vs. STATE OF BIHAR
|
August 8, 2003 |
DINESH CHOWDHURY
Vs. RAM CHUNIHERA
|
August 12, 2003 |
DINESH KUMAR SINGH Vs. UNION OF INDIA
|
September 26, 2003 |
DINESH MAHTO Vs. STATE OF BIHAR
|
August 6, 2003 |
DINESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
July 3, 2003 |
DINESH SINGH Vs. STATE OF BIHAR
|
February 21, 2003 |
DINESHWAR PRASAD Vs. STATE OF BIHAR
|
April 2, 2003 |
DIPAK KUMARTHAKUR Vs. STATE OF BIHAR
|
September 18, 2003 |
DISTRICT BOARD Vs. STATE OF BIHAR
|
December 3, 2003 |
DIUTA ALCOHOLS PVT LTD Vs. STATE OF BIHAR
|
July 29, 2003 |
DIVISIONAL MANAGER Vs. RUNA DEVI
|
January 28, 2003 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. NASEEMA KHATOON
|
May 20, 2003 |
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. T SAKINA KHATOON
|
April 29, 2003 |
DR. KASHI NATH (IN 7054) KRISHNA PRASAD (IN 7187) SHIVNANDAN LAL (IN 7681) GAUTAM KUMAR SINHA (IN 7682) SADANAND JHA (IN 7694) MALLICK IFTEKHAR AHSAN (IN 7695) SHAMBHU SHARAN (IN 7699) HARBALLABH SINGH (IN 7700) RAJDEO MISTRI (IN 7788) UDAY CHANDRA JHA (I Vs. STATE OF BIHAR & ORS. (IN 7054, 7681,7695 7699, 7788, 7793, 7796, 7806, 7808,[ 7822, 7832, 7836 , 7839, 7850, 7859, 7860, 7869, 7877, 7878, 7886, 7941 7948, 7950, 7964, 8035, 8041, 8042, 8043, 8047, 8049, 8054 , 8056, 8057, 8058, 8060, 8061, 8117, 8120, 8
|
September 19, 2003 |
DUKHITYADAV ALIAS GORKA Vs. STATE OF BIHAR
|
April 18, 2003 |
DURGA HOTEL COMPLEX Vs. RESERVE BANK OF INDIA
|
January 23, 2003 |
DURGA PARSAD SAH Vs. STATE OF BIHAR
|
March 24, 2003 |
DURGA PRASAD SAH
Vs. STATE OF BIHAR
|
April 29, 2003 |
DURGI YADAV Vs. STATE OF BIHAR
|
September 26, 2003 |
DUSYANT KUMAR NAYAK Vs. STATE OF BIHAR
|
October 21, 2003 |
DWARIKA PD KESHARI Vs. STATE OF BIHAR
|
July 7, 2003 |
DWARIKA PRASAD TIWARI Vs. STATE OF BIHAR
|
May 8, 2003 |
EHSAN SHAH ALIAS MD EHASAN Vs. EHSAN SHAH ALIAS EHASAR
|
November 17, 2003 |
EICHER LIMITED Vs. STATE OF BIHAR
|
March 12, 2003 |
EKHTIYAR HUSSAIN Vs. STATE OF BIHAR
|
February 3, 2003 |
EQBAL AKHTAR Vs. VICE CHANCELLOR
|
March 11, 2003 |
ESCORTS LIMITED Vs. STATE OF BIHAR
|
March 25, 2003 |
EVERGREEN PLYWOOD INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
December 17, 2003 |
FIROJ KHAN RIZWI ALIASFIROJ KHAN RIZWI Vs. STATE OF BIHAR
|
March 26, 2003 |
FRIDA MINJ Vs. STATE OF BIHAR
|
July 29, 2003 |
FULO MANDAL ALIAS RAJIV MANDAL Vs. STATE OF BIHAR
|
September 15, 2003 |
G D SINGH ENFORCEMENT OFFICER Vs. KOSHI REFINERY
|
January 22, 2003 |
GABBU ALIAS GABBU RAM Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
|
July 9, 2003 |
GAJENDRA OJHA ALIAS GAJENDRA NATH OJHA Vs. STATE OF BIHAR
|
September 10, 2003 |
GANESH PRASAD SRIVASTAVA
Vs. PUNJAB NATIONAL BANK
|
December 1, 2003 |
GANGA BIND Vs. STATE OF BIHAR
|
September 12, 2003 |
GANGA NARAIN LAL DAS
Vs. STATE OF BIHAR
|
January 29, 2003 |
GANGA PRASAD Vs. STATE OF BIHAR
|
May 16, 2003 |
GANGADHAR YADAV Vs. STATE OF BIHAR
|
April 23, 2003 |
GANGO SHARMA Vs. STATE OF BIHAR
|
March 28, 2003 |
GANOUR DAS Vs. STATE OF BIHAR
|
August 4, 2003 |
GANPATI SINGH Vs. STATE OF BIHAR
|
May 16, 2003 |
GARVI DEVI
Vs. STATE OF BIHAR
|
July 4, 2003 |
GAURI SHANKAR MAHTON Vs. YOGI SAH @ SATYA NARAYAN SAH
|
November 28, 2003 |
GAURI SHANKAR PRASAD Vs. UNION OF INDIA
|
January 28, 2003 |
GAUTAM PRASAD
Vs. STATE OF BIHAR
|
February 21, 2003 |
GAUTAM SINGH Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
August 8, 2003 |
GAYA REGIONAL DEVELOPMENT Vs. GULAM MD HASHMI
|
December 17, 2003 |
GEETA MECHANICAL WORKS PVT.LTD. Vs. STATE BANK OF INDIA
|
December 2, 2003 |
GEETA NATH JHA
Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
June 25, 2003 |
GHANSHYAM MANDAL
Vs. STATE OF BIHAR
|
January 10, 2003 |
GHANSHYAM YADAV Vs. NATIONAL THERMAL POWER CORPN
|
September 8, 2003 |
GIRIJA DEVI Vs. KAMLA KANT SINGH
|
September 16, 2003 |
GIRIJA SHANKAR PATEL Vs. STATE OF BIHAR
|
June 23, 2003 |
GIRINDRA KISHORE PRASAD Vs. STATE OF BIHAR
|
July 14, 2003 |
GIRISH NARAIN Vs. STATE OF BIHAR
|
March 3, 2003 |
GIRIWAR RAI Vs. CHINTA DEVI
|
April 16, 2003 |
GODAWARI DEVI Vs. KASHI KANT JHA
|
December 19, 2003 |
GODREJ SARALEE LTD Vs. STATE OF BIHAR
|
September 11, 2003 |
GOLOK BIHARI SHARAN TIWARY Vs. UCO BANK
|
April 22, 2003 |
GONAR RAI Vs. STATE OF BIHAR
|
February 4, 2003 |
GOPAL KRISHNA PALEL Vs. CHANCELLOR OF UNIVERSITIES
|
May 6, 2003 |
GOPAL PRASAD ALIAS GOPAL SAO Vs. STATE OF BIHAR
|
November 14, 2003 |
GOPALJEE LAL Vs. STATE OF BIHAR
|
January 23, 2003 |
GORELAL SINGH Vs. STATE OF BIHAR
|
September 5, 2003 |
GOSWAMI KRISHNA GOPALNARAYAN PURI Vs. STATE OF BIHAR
|
March 27, 2003 |
GOVERNING BODY OF MATA GUJRI MEMORIAL MEDICAL COLLEGE AND LIONS SEVA KENDRA HOSPITAL Vs. STATE OF BIHAR
|
August 1, 2003 |
GOVIND SARAN KARAN Vs. UNION OF INDIA
|
December 10, 2003 |
GOWARDHAN BESHAK Vs. STATE OF BIHAR
|
August 7, 2003 |
GRAMIN GOOL UDYOG Vs. C I L
|
July 7, 2003 |
GRAND PRIX ARMS STORES
Vs. STATE OF BIHAR
|
October 14, 2003 |
GUDDU SINGH
Vs. STATE OF BIHAR
|
October 14, 2003 |
GUJRAT CO-OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. STATE OF BIHAR
|
December 17, 2003 |
GUPTA GRAIN STORES Vs. COMMISSIONER OF INCOME TAX
|
January 8, 2003 |
GYANENDRA KUMAR DUBEY Vs. PUNJAB NATIONAL BANK
|
November 25, 2003 |
GYANENDRA NATH SRIVASTAVA Vs. STATE OF BIHAR
|
April 17, 2003 |
HADI Vs. UNION OF INDIA
|
February 18, 2003 |
HAFIZ Vs. STATE OF BIHAR
|
February 17, 2003 |
HALIM Vs. STATE OF BIHAR
|
April 28, 2003 |
HAMID HUSAIN Vs. STATE OF BIHAR
|
September 2, 2003 |
HARENDRA PRASAD SAHU
Vs. BIHAR PUBLIC SERVICE COMMISSION
|
July 7, 2003 |
HARENDRA RAI Vs. STATE OF BIHAR
|
August 4, 2003 |
HARENDRA SINGH Vs. STATE OF BIHAR
|
July 25, 2003 |
HARI KANT JHA
Vs. BIHAR STATE ELECTRICITY BOARD
|
March 7, 2003 |
HARI KISHOR MANDAL Vs. STATE OF BIHAR
|
May 23, 2003 |
HARI LAL SAHANI Vs. STATE OF BIHAR
|
January 10, 2003 |
HARI MIAN @ HARO MIAN Vs. STATE OF BIHAR
|
April 23, 2003 |
HARI SHANKAR SAH Vs. STATE OF BIHAR AND ORS.
|
April 7, 2003 |
HARIDEO PRASAD Vs. HIGH COURT OF JUDICATURE AT PATNA
|
December 5, 2003 |
HARIDWAR PANDEY
Vs. STATE OF BIHAR
|
September 12, 2003 |
HARIDWAR PANDEY Vs. STATE OF BIHAR
|
September 3, 2003 |
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
|
April 25, 2003 |
HARISH CHANDRA MANDAL Vs. STATE OF BIHAR
|
April 4, 2003 |
HARISH INDUSTRIES PVT LTD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
April 4, 2003 |
HARISHANKAR OJHA
Vs. STATE OF BIHAR
|
December 12, 2003 |
HARISHCHANDRA JHA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
December 18, 2003 |
HEERA LAL PANDIT ALIAS HIRA LAL Vs. STATE OF BIHAR
|
April 22, 2003 |
HEERA LAL YADAV Vs. STATE OF BIHAR
|
September 17, 2003 |
HESPERIA COMMODITIES PVT LIMITED Vs. STATE OF BIHAR
|
July 22, 2003 |
HESPERIA COMMODITIES PVT LTD Vs. STATE OF BIHAR
|
May 2, 2003 |
HINDUSTAN LEVER LIMITED Vs. MANAGING DIRECTOR P I A D AUTHORITY
|
January 20, 2003 |
HIRA KUMAR VERMA ALIAS AMRENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
July 1, 2003 |
HIRA MANI DEVI Vs. UNION OF INDIA
|
May 23, 2003 |
HIRA SAH Vs. UNION OF INDIA
|
March 12, 2003 |
HIRALAL CHAUHAN Vs. STATE OF BIHAR
|
October 16, 2003 |
HIRALAL DAS Vs. STATE OF BIHAR
|
July 31, 2003 |
HIRANAND STONE WORKS Vs. STATE OF BIHAR
|
September 15, 2003 |
ILIAS KHAN Vs. STATE OF BIHAR
|
January 7, 2003 |
IMPERIAL ARMS CO GUN MANUFACTURER Vs. STATE OF BIHAR
|
May 5, 2003 |
IN RE Vs. STATE
|
October 13, 2003 |
IN THE GOODS OF LATE DR. SATYA MURTY Vs. ABC
|
March 11, 2003 |
INDEXPORT LIMITED Vs. STATE OF BIHAR
|
November 17, 2003 |
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
|
July 11, 2003 |
INDRA KUMAR CHAUDHARY Vs. STATE OF BIHAR
|
May 7, 2003 |
INDRA MAYA DEVI Vs. STATE OF BIHAR
|
January 28, 2003 |
INDRADEO PRASAD SINGH ALIAS INDRADEO SINGH Vs. STATE OF BIHAR
|
August 19, 2003 |
INDRAMANI DEVI Vs. STATE OF BIHAR
|
December 3, 2003 |
INDU DEVI Vs. STATE OF BIHAR
|
May 13, 2003 |
IRIS ELECTRONICS INDIA PVT LTD Vs. STATE OF BIHAR
|
January 29, 2003 |
ISHWAR NARAIN SINGH Vs. STATE OF BIHAR
|
August 28, 2003 |
ITI DEVI Vs. STATE OF BIHAR
|
July 22, 2003 |
IZHAR AHMAD
Vs. MAHABIR PRASAD
|
August 13, 2003 |
IZHARUL HAQUE Vs. STATE OF BIHAR
|
February 17, 2003 |
JAGARNATH DURGA DUTT Vs. BIHAR AGRICULTURAL PRODUCE MARKET COMMITTEE
|
June 26, 2003 |
JAGAT MOHAN PRASAD JYOTI Vs. BIHAR STATE ELECTRICITY BOARD
|
December 17, 2003 |
JAGDEO BAGWAI Vs. STATE OF BIHAR
|
July 24, 2003 |
JAGDISH BIND Vs. STATE OF BIHAR
|
February 19, 2003 |
JAGDISH HARIJAN Vs. STATE OF BIHAR
|
February 7, 2003 |
JAGDISH LALL Vs. BIHAR STATE ELECTRICITY BOARD
|
April 28, 2003 |
JAGDISH MISTRY Vs. SATRAJIT MISHRA
|
January 23, 2003 |
JAGDISH RAI Vs. STATE OF BIHAR
|
July 23, 2003 |
JAGJIT SINGH Vs. STATE OF BIHAR
|
April 16, 2003 |
JAGNARAIN CHOUDHARY Vs. STATE OF BIHAR
|
April 1, 2003 |
JAI BALLABH MULLIC
Vs. BIHAR STATE ELECTRICITY BOARD
|
February 10, 2003 |
JAI KISHORE DAS Vs. STATE OF BIHAR
|
November 3, 2003 |
JAI KISHUN MAHTO; GURUCHARAN MAHTO Vs. STATE OF BIHAR
|
October 14, 2003 |
JAI MANGAL SINGH Vs. STATE OF BIHAR
|
January 9, 2003 |
JAI NARAYAN PD SAH Vs. STATE OF BIHAR
|
September 4, 2003 |
JAI PRAKASH JHA Vs. MUNGER KSHETRIYA GRAMIN BANK
|
September 5, 2003 |
JAI RAM SINGH Vs. STATE ELECTION COMMISSION
|
February 20, 2003 |
JAIKANT RAI
Vs. GANESHI RAI ALIAS GANESH RAI
|
October 29, 2003 |
JAINUDDIN Vs. STATE OF BIHAR
|
August 19, 2003 |
JALESHWARI DEVI Vs. DEORANI DEVI HARIHAR SHARMA AND SARJUG SHARMA
|
July 28, 2003 |
JALESHWARSAHANI Vs. STATE OF BIHAR
|
September 29, 2003 |
JAMIL AHMAD KHAN Vs. STATE OF BIHAR
|
July 10, 2003 |
JAMUNA MURMU Vs. UNION OF INDIA
|
February 17, 2003 |
JANAK SINGH Vs. RAM DAS RAI AND ORS.
|
September 26, 2003 |
JANG BAHADUR LAL Vs. MANAGING DIRECTOR, SASARAM BHABUA CENTRAL CO-OPERATIVE BANK,
|
January 21, 2003 |
JANKI DEVI Vs. STATE
|
July 4, 2003 |
JANKI DEVI ALIAS JANKI DEVI Vs. STATE OF BIHAR
|
August 27, 2003 |
JHABBU PANDEY Vs. STATE OF BIHAR
|
July 7, 2003 |
JHAPPU SINGH ALIAS SANJEEV KUMAR Vs. STATE OF BIHAR
|
July 23, 2003 |
JHEMI GOPE Vs. STATE OF BIHAR
|
February 20, 2003 |
JHUNJHUN SINGH Vs. STATE OF BIHAR
|
March 10, 2003 |
JITENDRA KUMAR ALIAS JITENDRA DHIMAN Vs. STATE OF BIHAR
|
August 22, 2003 |
JITENDRA SINGH Vs. STATE OF BIHAR
|
September 23, 2003 |
JUBEDA KHATOON Vs. BIHAR STATE ELECTRICITY BOARD
|
February 25, 2003 |
JUGESHWAR BHATT
Vs. STATE OF BIHAR
|
December 17, 2003 |
JUNAID ALAM Vs. STATE OF BIHAR
|
September 23, 2003 |
JUSTICE DEVENDRA PRASAD SINGH CHOUDHARY
Vs. STATE OF BIHAR
|
April 1, 2003 |
JYOTI SHEKHAR
Vs. PATNA UNIVERSITY
|
January 30, 2003 |
K A H SUBRAMANIAN, (IAS), CHIEF SECRETARY, GOVERNMENT OF BIHAR Vs. STATE
|
December 16, 2003 |
K L HI-TECH SECURE PRINT LIMITED Vs. BIHAR STATE STAFF SELECTION COMMISSION
|
September 11, 2003 |
K M PLASTIC INDUSTRIES DHARAMPUR INDUSTRIAL AREA Vs. BIHAR STATE FINANCIAL CORPORATION
|
December 17, 2003 |
KAILASH GALI Vs. SHANTI DEVI
|
September 25, 2003 |
KAILASH RAI Vs. HARE RAM DUBEY
|
August 22, 2003 |
KAILASH SHARMA Vs. STATE OF BIHAR
|
June 2, 2003 |
KALIM Vs. STATE OF BIHAR
|
January 7, 2003 |
KALIMUDDIN ANSARI Vs. STATE OF BIHAR
|
February 7, 2003 |
KALPANA MANDAL Vs. STATE OF BIHAR
|
August 4, 2003 |
KALYANI DEVI Vs. STATE OF BIHAR
|
July 16, 2003 |
KAMAL KANT JHA
Vs. STATE OF BIHAR
|
March 7, 2003 |
KAMAL KISHORE SINHAM Vs. BIHAR STATE SCHEDULE CASTE COOPERATIVE DEVELOPMENT CORPORATION
|
April 17, 2003 |
KAMAL PRASAD SINGH Vs. STATE OF BIHAR
|
March 31, 2003 |
KAMAL RAM
Vs. STATE OF BIHAR
|
December 4, 2003 |
KAMALINI SOREN Vs. STATE OF BIHAR
|
May 9, 2003 |
KAMATA PRASAD RITA ALIAS GITA DEVI Vs. STATE OF BIHAR
|
November 5, 2003 |
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
July 1, 2003 |
KAMESHWAR SINGH
Vs. STATE OF BIHAR
|
March 26, 2003 |
KAMLA KANT JHA
Vs. STATE OF BIHAR
|
July 7, 2003 |
KAMLA KANT JHA
Vs. STATE OF BIHAR
|
July 14, 2003 |
KAMLESH SINGH
Vs. STATE OF BIHAR
|
November 11, 2003 |
KAMLESHWARI PRASAD SINHA Vs. STATE OF BIHAR
|
March 7, 2003 |
KAMPER CONCAST LIMITED Vs. STATE OF BIHAR
|
April 21, 2003 |
KAMRUDDIN ANSARI Vs. STATE OF BIHAR
|
January 17, 2003 |
KAMTA PRASAD PANDEY Vs. STATE OF BIHAR
|
August 26, 2003 |
KANCHAN KUMAR SINHA Vs. STATE OF BIHAR
|
December 2, 2003 |
KANCHAN LATA Vs. UNION OF INDIA
|
December 1, 2003 |
KANHAIYA KUMAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
November 12, 2003 |
KANHAIYA PRASAD Vs. STATE OF BIHAR
|
April 23, 2003 |
KANHAIYA SINGH
Vs. STATE OF BIHAR
|
April 3, 2003 |
KANHAIYA TATWA AND DASHRATH TATWA
Vs. STATE OF BIHAR
|
January 7, 2003 |
KAPIL RAJWANSHI Vs. STATE OF BIHAR
|
January 15, 2003 |
KAPIL YADAV; JAIRAM SINGH Vs. STATE OF BIHAR
|
October 23, 2003 |
KAPILDEO SINGH Vs. STATE OF BIHAR
|
March 4, 2003 |
KARA MANJHI @ SURENDRA MANJHI Vs. STATE OF BIHAR
|
November 14, 2003 |
KARU GOPE Vs. STATE OF BIHAR
|
October 17, 2003 |
KARU PASWAN Vs. STATE OF BIHAR
|
January 10, 2003 |
KATRA FISHERMEN CO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
|
March 7, 2003 |
KEDAR MAHTO
Vs. STATE OF BIHAR
|
November 19, 2003 |
KEDAR MANDAL Vs. STATE OF BIHAR
|
April 4, 2003 |
KEDAR NATH SAHAY
Vs. STATE OF BIHAR
|
September 1, 2003 |
KEDAR NATH VERMA
Vs. BIHAR STATE ELECTRICITY BOARD
|
June 25, 2003 |
KEDAR PATI PANDEY
Vs. STATE OF BIHAR
|
February 17, 2003 |
KESH RANJAN PATHAK Vs. STATE OF BIHAR
|
April 21, 2003 |
KESHO RAM Vs. STATE OF BIHAR
|
March 25, 2003 |
KHAGENDRA KUMAR Vs. STATE OF BIHAR
|
December 4, 2003 |
KHURSHID ALAM Vs. STATE OF BIHAR
|
August 18, 2003 |
KISHORE KUMAR MUNNA Vs. STATE OF BIHAR
|
August 26, 2003 |
KISHORI PRASAD Vs. STATE OF BIHAR
|
July 16, 2003 |
KRISHNA BIHARI TIWARY Vs. STATE OF BIHAR
|
July 7, 2003 |
KRISHNA DATTA MAHTO Vs. STATE OF BIHAR
|
January 31, 2003 |
KRISHNA DEVA PRASAD Vs. STATE OF BIHAR
|
February 7, 2003 |
KRISHNA KUMAR SINGH
Vs. STATE OF BIHAR
|
September 3, 2003 |
KRISHNA MOHAN SRIVASTAVA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
August 25, 2003 |
KRISHNA MURARI SINGH Vs. STATE OF BIHAR
|
September 5, 2003 |
KRISHNA PANDEYA Vs. STATE OF BIHAR
|
April 17, 2003 |
KRISHNA SINGH Vs. STATE OF BIHAR
|
May 7, 2003 |
KRISHNA YADAV Vs. STATE OF BIHAR
|
January 6, 2003 |
KULBHUSHANTRIPATHI Vs. STATE OF BIHAR
|
August 5, 2003 |
KUMAR BISHWANATH Vs. STATE OF BIHAR
|
December 11, 2003 |
KUMAR DHARMENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
April 30, 2003 |
KUSHESHWAR ASTHAN PRAKHAND MATASYAJIVI SWABLAMBI SAHKARI SAMITI Vs. STATE OF BIHAR
|
August 6, 2003 |
KUSHESHWAR ASTHAN PRAKHAND MATASYAJIVI SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
|
May 19, 2003 |
KUSHUM LAL MEHTA Vs. STATE OF BIHAR
|
September 29, 2003 |
LACHHO DEVI Vs. STATE OF BIHAR
|
February 20, 2003 |
LAGAN YADAV; GOPAL JI SINGH Vs. STATE OF BIHAR
|
February 14, 2003 |
LAKHAN THAKUR Vs. STATE OF BIHAR
|
August 5, 2003 |
LAKSHMAN PASWAN
Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LTD
|
March 6, 2003 |
LAKSHMI PASWAN Vs. STATE OF BIHAR AND OTHERS
|
March 25, 2003 |
LAL MANI TIWARI Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
July 11, 2003 |
LAL RAI
Vs. STATE OF BIHAR
|
August 13, 2003 |
LALAN MISKAR
Vs. STATE OF BIHAR
|
January 27, 2003 |
LALAN PRASAD Vs. STATE OF BIHAR
|
September 3, 2003 |
LALAN RAVIDAS
Vs. STATE OF BIHAR
|
October 15, 2003 |
LALAN SAH; SHANKAR SAH Vs. STATE OF BIHAR
|
July 28, 2003 |
LALAN SINGH ALIAS LALAN PRASAD SINGH Vs. STATE OF BIHAR
|
December 19, 2003 |
LALAN SINGH YADAV Vs. STATE OF BIHAR
|
April 10, 2003 |
LALIT KISHORE AND M P GUPTA Vs. STATE OF BIHAR
|
August 14, 2003 |
LALPARI DEVI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
August 8, 2003 |
LALU PRASAD Vs. UNION OF INDIA
|
August 4, 2003 |
LARLEY Vs. JOHN ALIAS JONY C A
|
October 13, 2003 |
LARSEN AND TOUBRO LTD Vs. STATE OF BIHAR
|
November 5, 2003 |
LAXMAN CHOUDHARY
Vs. STATE OF BIHAR
|
December 16, 2003 |
LAXMAN SINGH ALIAS LACHHUMAN SINGH Vs. STATE OF BIHAR
|
April 8, 2003 |
LAXMI NARAYAN SINGH Vs. PATNA MUNICIPAL CORPORATION
|
February 20, 2003 |
LAXMI PRASAD AND AJAY KUMAR Vs. UNION OF INDIA
|
December 1, 2003 |
LAXMI RANI KAPOOR Vs. MANOJ AMBASTHA
|
March 5, 2003 |
LIPIKA MUKHERJEE Vs. STATE OF BIHAR
|
August 4, 2003 |
LOK ADHIKAR SANGATHAN Vs. UNION OF INDIA
|
August 4, 2003 |
LOKESH PANDEY Vs. STATE OF BIHAR
|
April 18, 2003 |
LOVELY KUMARI Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
March 26, 2003 |
LUXMI TIMBER COMPANY Vs. STATE OF BIHAR
|
February 4, 2003 |
M D BIHAR STATE WAREHOUSING CORP Vs. STATE OF BIHAR
|
July 25, 2003 |
M K ENTERPRISES Vs. STATE OF BIHAR
|
May 21, 2003 |
MA KALI MATA AT MA KALI MATA MANDIR Vs. STATE OF BIHAR
|
November 10, 2003 |
MAA GANGA NEW YATAYAT SWABLAMBI SAHKARI SAMITI LIMITED Vs. STATE OF BIHAR
|
April 28, 2003 |
MADAN MISHRA Vs. BIHAR STATE ELECTRICITY BOARD
|
May 5, 2003 |
MADAN MOHAN LAI DAS Vs. BIHAR STATE ELECTRICITY BOARD
|
April 29, 2003 |
MADAN PASWAN
Vs. STATE OF BIHAR
|
April 3, 2003 |
MADAN SHARMA Vs. STATE OF BIHAR
|
July 8, 2003 |
MADANI MUSAFIR KHANA WELFARE SOCIETY
Vs. COMMISSIONER OF INCOME TAX
|
July 1, 2003 |
MADHU KUMAR ALIAS MADHU KUMAR SINHA Vs. STATE OF BIHAR
|
September 25, 2003 |
MADHURI KESHRI Vs. STATE OF BIHAR
|
April 22, 2003 |
MADHUSUDAN PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
|
July 24, 2003 |
MAGADH UNIVERSITY Vs. SARANG KUMAR MAGHIA
|
January 31, 2003 |
MAHABIR YADAV Vs. STATE OF BIHAR
|
July 8, 2003 |
MAHABIRTANTI Vs. STATE OF BIHAR
|
July 18, 2003 |
MAHAKANT MISHRA Vs. SADANAND MISHRA
|
June 26, 2003 |
MAHANTH BRIJ NARAIN DAS
Vs. STATE OF BIHAR
|
October 29, 2003 |
MAHANTH VIJAY DAS
Vs. STATE OF BIHAR
|
February 20, 2003 |
MAHENDRA KUMAR
Vs. STATE OF BIHAR
|
August 27, 2003 |
MAHENDRA KUMAR SHRIVASTAVA Vs. BIHAR STATE
|
November 25, 2003 |
MAHENDRA MAHTON Vs. STATE OF BIHAR
|
April 25, 2003 |
MAHENDRA PASWAN Vs. STATE OF BIHAR
|
December 3, 2003 |
MAHENDRA PD GUPTA Vs. STATE OF BIHAR
|
December 12, 2003 |
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
June 9, 2003 |
MAHENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
January 29, 2003 |
MAHENDRA SHARMA Vs. STATE OF BIHAR
|
December 5, 2003 |
MAHENDRA SINGH
Vs. STATE OF BIHAR
|
March 31, 2003 |
MAHESH CHOUBEY Vs. STATE OF BIHAR
|
September 15, 2003 |
MAHESH KUMAR SINGH Vs. STATE OF BIHAR
|
April 2, 2003 |
MAHESH PRASAD Vs. GAYA MUNICIPAL CORPORATION
|
April 21, 2003 |
MAHESHYADAV Vs. SARDAR PATEL MEMORIAL COLLEGE
|
March 5, 2003 |
MAHNAR NAGAR PANCHAYAT Vs. STATE OF BIHAR
|
November 3, 2003 |
MAKHAN PRASAD SINGH Vs. BASUDEO SINGH
|
November 18, 2003 |
MALSU SADA Vs. STATE OF BIHAR
|
October 21, 2003 |
MAMTA KUMARI Vs. STATE OF BIHAR
|
October 21, 2003 |
MAMTA KUMARI Vs. STATE OF BIHAR
|
November 24, 2003 |
MAMTA KUMARI Vs. STATE OF BIHAR
|
May 7, 2003 |
MAN MOHAN JHA
Vs. STATE OF BIHAR
|
March 26, 2003 |
MANAGEMENT OF KOIRI HITKARINI PANCHIT HAT SAMITTEE Vs. STATE OF BIHAR
|
July 25, 2003 |
MANAGING COMMITTEE Vs. STATE OF BIHAR
|
April 2, 2003 |
MANAGING DIRECTOR BIHAR STATE HOUSING BOARD Vs. RAM NARESH PRASAD JAISWAL
|
April 10, 2003 |
MANBODHMALLAH ALIAS MANBODH CHOUDHARY Vs. STATE OF BIHAR
|
May 23, 2003 |
MANGAL SINGH Vs. STATE OF BIHAR
|
July 21, 2003 |
MANGAL SINGH MUNDA
Vs. STATE OF BIHAR
|
March 5, 2003 |
MANIBHUSHAN KUMAR RAO Vs. STATE OF BIHAR
|
November 3, 2003 |
MANISH MOHAN SHARMA Vs. RAM BAHADUR THAKUR
|
February 14, 2003 |
MANJU DEVI ALIAS MANJU SINGH Vs. STATE OF BIHAR
|
October 13, 2003 |
MANJU SHARMA Vs. STATE OF BIHAR
|
February 10, 2003 |
MANOJ ALIAS DOMAN YADAV ALIAS MANOJYADAV Vs. STATE OF BIHAR
|
February 14, 2003 |
MANOJ KUMAR Vs. STATE OF BIHAR
|
March 4, 2003 |
MANOJ KUMAR GUPTA Vs. STATE OF BIHAR
|
April 10, 2003 |
MANOJ KUMAR SHARMA Vs. STATE OF BIHAR
|
February 20, 2003 |
MANOJ KUMAR SHARMA Vs. STATE OF BIHAR
|
November 4, 2003 |
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
December 1, 2003 |
MAPRA LABORATORIES PVT LTD Vs. STATE OF BIHAR
|
September 1, 2003 |
MAQUBUL AHMAD @ MAQUBUL MIAN; GYASUDDIC Vs. STATE OF BIHAR
|
December 9, 2003 |
MARHOWRA FACTORIES MAZDOOR SANGH Vs. STATE OF BIHAR
|
June 30, 2003 |
MARIYAM KHATOON Vs. STATE OF BIHAR
|
November 24, 2003 |
MATTER OF INITIATING CONTEMPT PROCEEDINGS AGAINST ASHOK KR SINGH, ADVOCATE OF THIS COURT Vs. STATE OF BIHAR
|
August 18, 2003 |
MAUJI LAL SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
May 20, 2003 |
MAXI TAXI BUS SANGATHAN Vs. STATE OF BIHAR
|
December 4, 2003 |
MAYA KUMARI Vs. STATE OF BIHAR
|
November 7, 2003 |
MAZHAR HUSSAIN Vs. STATE OF BIHAR
|
December 11, 2003 |
MD ASGAR ALL KHAN @ ASGAR KHAN Vs. STATE OF BIHAR
|
July 23, 2003 |
MD SARFRAJ Vs. STATE OF BIHAR
|
September 25, 2003 |
MEENA DEVI Vs. STATE OF BIHAR
|
May 22, 2003 |
MEHDI MIRZA Vs. BIHAR STATE ELECTRICITY BOARD
|
November 21, 2003 |
MISHRI RAUT Vs. STATE OF BIHAR
|
May 14, 2003 |
MITHILESH KUMAR ALIAS VISHWAKARMA Vs. STATE
|
August 21, 2003 |
MITHILESH PANDEY Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
February 11, 2003 |
MOHAMAD MANZOOR ALAM Vs. STATE OF BIHAR
|
January 28, 2003 |
MOHAMMAD ALAUDDIN Vs. BIHAR STATE ELECTRICITY BOARD
|
July 1, 2003 |
MOHAMMAD ARIF Vs. STATE OF BIHAR
|
June 25, 2003 |
MOHAMMAD HASSAN KHAN Vs. STATE OF BIHAR
|
January 29, 2003 |
MOHAMMAD MAHMUD ALAM Vs. STATE OF BIHAR
|
December 10, 2003 |
MOHAN MOHAN AND CO PVT LTD Vs. STATE OF BIHAR
|
April 25, 2003 |
MOHAN PRASAD SRIVASTAVA
Vs. STATE OF BIHAR
|
February 14, 2003 |
MOHAN RAUT
Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
July 22, 2003 |
MOSSOMAT RAMPATI KUER Vs. SIMREKHA DEVI
|
December 12, 2003 |
MOSTI PATRI DEVI ALIAS GIRJA DEVI Vs. GANESH LAL PRADHAN
|
April 29, 2003 |
MOTI MALSIKAR Vs. STATE OF BIHAR
|
October 17, 2003 |
MOTI RANEE DEVI Vs. STATE OF BIHAR
|
February 25, 2003 |
MUKESH KUMAR MISHRA Vs. STATE OF BIHAR
|
August 27, 2003 |
MUKTA GUPTA Vs. UNION OF INDIA
|
March 31, 2003 |
MUKTI NARAIN PRASAD Vs. STATE OF BIHAR
|
May 2, 2003 |
MUNDRIKA SINGH YADAV
Vs. SHIV BACHAN YADAV
|
September 15, 2003 |
MUNDRIKA SINGHYADAV Vs. SHIV BACHAN YADAV
|
September 1, 2003 |
MUNDRIKA YADAV Vs. STATE OF BIHAR
|
August 26, 2003 |
MUNNA MISTRY Vs. BIHAR STATE ELECTRICITY BOARD
|
February 18, 2003 |
MUNNA SAO @ MUNNA KUMAR @ KALIA; PINTU KUMAR Vs. STATE OF BIHAR
|
July 22, 2003 |
MUNNA SINGH ALIAS MAHESH SINGH Vs. STATE OF BIHAR
|
September 9, 2003 |
MUNNATANTI Vs. STATE OF BIHAR
|
August 1, 2003 |
MURARI SINGH Vs. STATE OF BIHAR
|
September 12, 2003 |
MUSMAT USHA DEVI Vs. STATE OF BIHAR
|
September 2, 2003 |
MUSTAQUE Vs. STATE OF BIHAR
|
July 4, 2003 |
N B SHARMA Vs. UNION OF INDIA
|
December 3, 2003 |
NAGESHWAR PD SINGH Vs. STATE OF BIHAR
|
November 7, 2003 |
NAGESHWAR PRASAD MEHTA
Vs. RAJESH KUMAR JAIN
|
July 29, 2003 |
NAGESHWAR PRASAD SINHA Vs. STATE OF BIHAR
|
April 7, 2003 |
NAGINA KHATOON Vs. STATE OF BIHAR
|
April 15, 2003 |
NAGINA MANJHI Vs. STATE OF BIHAR
|
November 17, 2003 |
NALANDA CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF BIHAR
|
December 16, 2003 |
NAND KISHOR SAH Vs. STATE OF BIHAR
|
July 3, 2003 |
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
December 17, 2003 |
NAND LAL RAI Vs. RAM KALI DEVI
|
September 3, 2003 |
NAND LAL SINGH
Vs. STATE OF BIHAR
|
February 3, 2003 |
NAND LAL THAKUR
Vs. REGISTRAR CAT
|
April 1, 2003 |
NAND LAL YADAV Vs. STATE OF BIHAR
|
November 11, 2003 |
NANDA RAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 4, 2003 |
NARENDRA KUMAR Vs. STATE OF BIHAR
|
May 13, 2003 |
NARENDRA SINGH ALIAS NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 7, 2003 |
NARESH KUMAR GOEL Vs. UNION OF INDIA
|
September 17, 2003 |
NARESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 24, 2003 |
NARESH PASWAN Vs. STATE OF BIHAR
|
April 17, 2003 |
NARSINGH PASWAN Vs. UNION OF INDIA
|
February 11, 2003 |
NATHESHWAR JHA Vs. STATE OF BIHAR
|
September 18, 2003 |
NATHUNI MAHTO Vs. STATE OF BIHAR
|
November 10, 2003 |
NATHUNI MAHTO Vs. STATE OF BIHAR
|
July 10, 2003 |
NATHUNI MIYAN Vs. STATE OF BIHAR
|
August 18, 2003 |
NATIONAL INSTITUTE OF MEDICAL TRAINING AND RESEARCH Vs. STATE OF BIHAR
|
May 8, 2003 |
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. NAGENDRA NATH PANDEY
|
March 25, 2003 |
NAV BHARAT LINK CHAIN MANUFACTURERS PVT LTD Vs. STATE OF BIHAR
|
December 1, 2003 |
NAVIN KUMAR Vs. STATE OF BIHAR
|
January 21, 2003 |
NAWAB SAH ALIAS MD NAWAB ALL Vs. MUSTAFA
|
September 2, 2003 |
NAWAL KISHORE @ KALLU Vs. STATE OF BIHAR
|
August 29, 2003 |
NAWAL KISHORE SINGH
Vs. STATE OF BIHAR
|
January 2, 2003 |
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
January 6, 2003 |
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
January 27, 2003 |
NAWLESH KUMAR Vs. STATE OF BIHAR
|
April 10, 2003 |
NAZARETH ACADEMY Vs. STATE OF BIHAR
|
April 10, 2003 |
NEEAM JHA Vs. MANJU DEVI
|
February 28, 2003 |
NEMANI SAH AND KIRAN DEVI Vs. STATE
|
July 22, 2003 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAMIM AHMAD
|
November 14, 2003 |
NILAM PANDEY Vs. STATE OF BIHAR
|
July 24, 2003 |
NIRANJAN PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
February 14, 2003 |
NIRANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
November 19, 2003 |
NIRANKAR PRASAD SINGH Vs. STATE OF BIHAR
|
October 13, 2003 |
NIRMAL KUMAR
Vs. STATE OF BIHAR
|
November 25, 2003 |
NIRMAL SINGH Vs. STATE OF BIHAR
|
September 5, 2003 |
NITISHWAR PRASAD SINGH
Vs. STATE OF BIHAR
|
May 5, 2003 |
NIWAS DUBEY Vs. STATE OF BIHAR
|
June 25, 2003 |
NIWAS PANDEY Vs. STATE OF BIHAR
|
December 19, 2003 |
NIWAS RAI Vs. STATE OF BIHAR
|
July 6, 2003 |
NIZAMUDDIN Vs. STATE OF BIHAR
|
September 4, 2003 |
NOOR JAHAN Vs. ARBIND PAL SINGH
|
November 2, 2003 |
NOOR MOHAMMAD Vs. STATE OF BIHAR
|
September 19, 2003 |
NUNU LAL YADAV
Vs. STATE OF BIHAR
|
January 21, 2003 |
NUR HASSAN ANSARI Vs. STATE OF BIHAR
|
September 1, 2003 |
OM PRAKASH SINGH Vs. STATE OF BIHAR
|
July 2, 2003 |
OM PRAKASH SINGH Vs. STATE OF BIHAR
|
June 30, 2003 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY Vs. SHASHI KANT JHA
|
June 30, 2003 |
ORIENTAL INSURANCE CO LTD Vs. STATE OF BIHAR
|
September 15, 2003 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. STATE OF BIHAR
|
December 3, 2003 |
ORIENTAL INSURANCE COMPANY LTD Vs. PRABHAVATI DEVI
|
February 17, 2003 |
ORIENTAL INSURANCE COMPANYLTD Vs. KOMESHWAR SHAH
|
November 3, 2003 |
P K RANJAN Vs. STATE OF BIHAR
|
September 1, 2003 |
P S DAS GUPTA Vs. STATE OF BIHAR
|
April 16, 2003 |
PANCHAYAT SAMITI SANGHARSH MORCHA Vs. STATE OF BIHAR AND ORS.
|
August 21, 2003 |
PANKAJ KUMAR Vs. STATE OF BIHAR
|
March 6, 2003 |
PAPPU RAI Vs. STATE OF BIHAR
|
November 10, 2003 |
PARAS NATH GUPTA
Vs. STATE OF BIHAR
|
November 18, 2003 |
PARAS NATH SINGH Vs. STATE OF BIHAR
|
April 18, 2003 |
PARASNATH SAHNI Vs. STATE BANK OF INDIA
|
February 25, 2003 |
PAREMAN MAHTO Vs. STATE OF BIHAR
|
February 26, 2003 |
PARLE BISCUITS P LTD Vs. STATE OF BIHAR
|
September 24, 2003 |
PARMADA DEVI Vs. BISHWANIATH SINGH
|
January 14, 2003 |
PARMANAND JHA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
April 18, 2003 |
PARMANAND KIYAL
Vs. STATE OF BIHAR
|
September 2, 2003 |
PARWAVI DEVI
Vs. STATE OF BIHAR
|
October 28, 2003 |
PASHUPATI NATH MEHTA Vs. UNION OF INDIA
|
May 8, 2003 |
PASHUPATI NATH PRASAD
Vs. STATE OF BIHAR
|
July 22, 2003 |
PATEL SEVA SADAN RAJGIR Vs. ADDL MEMBER BOARD OF REVENUE
|
August 19, 2003 |
PATNA NAGAR NIGAM SEWA Vs. STATE OF BIHAR
|
September 11, 2003 |
PATNA NAGAR NIGAM SEWA NIVRIT Vs. STATE OF BIHAR
|
July 21, 2003 |
PAWAN KUMAR PODDAR Vs. STATE OF BIHAR
|
July 18, 2003 |
PAWAN STONE WORKS Vs. STATE OF BIHAR
|
March 10, 2003 |
PHUL KUMARI TRIPATHI Vs. BINA DEVI ALIAS SARASWATI DEVI
|
July 21, 2003 |
PHULESHWAR JHA
Vs. BIHAR PUBLIC SERVICE COMMISSION
|
April 24, 2003 |
PINTU SINGH ALIAS DAROGA SINGH Vs. STATE OF BIHAR
|
March 11, 2003 |
POKHAN YADAV; YOGENDRA YADAV Vs. STATE OF BIHAR
|
December 10, 2003 |
PRABHAT KUMAR Vs. STATE OF BIHAR
|
September 4, 2003 |
PRABHAT SHEKHAR Vs. POONAM KUMARI
|
November 12, 2003 |
PRABHAT YADAV Vs. STATE OF BIHAR
|
August 13, 2003 |
PRABHU NATH SAH ALIAS PRABHU NATH PRASAD Vs. SIYA RAM SAH
|
September 22, 2003 |
PRABODH KUMAR DUBEY Vs. STATE OF BIHAR
|
January 30, 2003 |
PRADEEP KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
July 22, 2003 |
PRAKASH CHANDRA VERMA
Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK
|
April 8, 2003 |
PRAKASH SINGH Vs. STATE OF BIHAR
|
July 11, 2003 |
PRAMOD KUMAR Vs. CHAMPARAN KSHETRIYA
|
July 16, 2003 |
PRAMOD KUMAR Vs. STATE OF BIHAR
|
July 22, 2003 |
PRAMOD KUMAR JHA Vs. STATE OF BIHAR
|
December 1, 2003 |
PRAMOD KUMAR SINGH
Vs. STATE ELECTION COMMISSION BIHAR
|
April 23, 2003 |
PRAMOD KUMAR SINHA
Vs. STATE OF BIHAR
|
November 19, 2003 |
PRAMODA NAND PRASAD AND COMPANY Vs. STATE OF BIHAR
|
February 11, 2003 |
PRAVEEN BHAI TOGADIA Vs. STATE OF BIHAR
|
December 2, 2003 |
PRAVESH GOPE Vs. STATE OF BIHAR
|
April 4, 2003 |
PRAVIN KUMAR SINGH Vs. LAL BAHADUR RAM
|
September 1, 2003 |
PRAVIN MANDAL Vs. STATE OF BIHAR
|
September 2, 2003 |
PREM CHAND CHAUDHARY Vs. STATE OF BIHAR
|
July 8, 2003 |
PREM CHAND PANDEY Vs. CHAIRMAN BIHAR STATE ROAD TRANSPORT CORP
|
December 4, 2003 |
PREM NATH GARG Vs. STATE OF BIHAR
|
July 23, 2003 |
PREM PRAKASH SINHA
Vs. STATE OF BIHAR
|
May 6, 2003 |
PRITHWINATH PRASAD Vs. STATE OF BIHAR
|
January 20, 2003 |
PRITHWINATH PRASAD Vs. STATE OF BIHAR
|
January 2, 2003 |
PROBODH CHANDRA KUMAR Vs. BHARAT WAGON AND ENGINEERING CO LTD
|
December 16, 2003 |
PROF KISHORI DAS Vs. UNION OF INDIA
|
April 24, 2003 |
PUNAM MISHRA Vs. BIHAR ELECTRICITY BOARD
|
February 20, 2003 |
PUNIT MUKHIYA
Vs. STATE OF BIHAR
|
July 4, 2003 |
PUNJAB NATIONAL BANK Vs. ALL INDIA PUNJAB NATIONAL BANK OFFICERS ASSOCIATION
|
July 10, 2003 |
PURUSHOTTAM MISHRA
Vs. STATE OF BIHAR
|
March 31, 2003 |
PUSHPA SINHA Vs. CHANCELLOR UNIVERSITIES OF BIHAR
|
June 25, 2003 |
PUSPEN BISWAS Vs. B R AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL
|
April 17, 2003 |
RABIA KHATOON Vs. STATE OF BIHAR
|
April 3, 2003 |
RABINDRA NATH CHAKRAVORTY Vs. STATE OF BIHAR
|
December 3, 2003 |
RABINDRA NATH MISHRA Vs. STATE OF BIHAR
|
February 5, 2003 |
RADHA KRISHNA BHAGAT Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
July 18, 2003 |
RADHA PAYARI DEVI Vs. BIHAR STATE FINANCIAL CORPN
|
February 21, 2003 |
RADHA SHUKLA Vs. STATE OF BIHAR
|
April 17, 2003 |
RADHEY SHYAM PANDEY Vs. STATE OF BIHAR
|
July 8, 2003 |
RADHEY SHYAM PANDEY Vs. STATE OF BIHAR
|
August 26, 2003 |
RAGHABENDRA CHOUDHARY
Vs. STATE OF BIHAR
|
April 24, 2003 |
RAGHUBIR PRASAD Vs. AMIR SAH ALIAS AMAR SAH
|
August 6, 2003 |
RAGHUNATH PD SINHA Vs. STATE OF BIHAR
|
May 8, 2003 |
RAGHUNATH SHARRNA Vs. STATE OF BIHAR
|
February 26, 2003 |
RAGHUNI SINGH ALIAS RAGHUNANDAN SINGH Vs. STATE OF BIHAR
|
January 9, 2003 |
RAJ BALLAV TIWARY Vs. STATE OF BIHAR
|
April 4, 2003 |
RAJ KAPOOR SINGH Vs. STATE OF BIHAR
|
January 9, 2003 |
RAJ KISHORE SHAH
Vs. STATE OF BIHAR
|
December 9, 2003 |
RAJ KISHORE SHARMA Vs. STATE OF BIHAR
|
April 22, 2003 |
RAJ KUMAR DEVI Vs. STATE OF BIHAR
|
March 27, 2003 |
RAJ KUMAR RAGHAWENDRA PRASAD NARAIN SINGH ALIAS RADHVENDRA PRASAD NARAIN SINGH Vs. ASHIANA LAND DEVELOPMENTS AND PROJECTS PRIVATE LIMITED
|
August 21, 2003 |
RAJ KUMAR RAI Vs. STATE OF BIHAR
|
May 7, 2003 |
RAJ KUMARI DEVI Vs. STATE OF BIHAR
|
January 17, 2003 |
RAJ KUMARYADAV Vs. SAMIR KUMAR MAHASETH
|
September 10, 2003 |
RAJ NARAYAN RAY Vs. STATE OF BIHAR
|
February 10, 2003 |
RAJA MIAN Vs. STATE OF BIHAR
|
January 27, 2003 |
RAJA RAM PRASAD GUPTA Vs. RAM CHANDRA PRASAD
|
December 19, 2003 |
RAJA RAM SINGH Vs. STATE OF BIHAR
|
February 4, 2003 |
RAJA RAM YADAV Vs. STATE OF BIHAR
|
October 14, 2003 |
RAJAN KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
September 4, 2003 |
RAJASTHAN TRADING AGENCY Vs. BILAT JHA
|
November 24, 2003 |
RAJEEV SINHA
Vs. STATE OF BIHAR
|
November 18, 2003 |
RAJEEV SINHA Vs. STATE OF BIHAR
|
November 8, 2003 |
RAJENDRA JHA Vs. UNION OF INDIA
|
January 31, 2003 |
RAJENDRA LAL DAS Vs. STATE OF BIHAR
|
May 22, 2003 |
RAJENDRA MEHTAR
Vs. STATE OF BIHAR
|
March 10, 2003 |
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
November 14, 2003 |
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
September 25, 2003 |
RAJENDRA PRASAD MISTRY
Vs. STATE
|
January 7, 2003 |
RAJENDRA SINGH Vs. STATE OF BIHAR
|
January 20, 2003 |
RAJENDRA SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
May 12, 2003 |
RAJENDRA SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
August 26, 2003 |
RAJESH KUMAR Vs. STATE OF BIHAR
|
January 13, 2003 |
RAJESH KUMAR Vs. PRABHAWATI DEVI
|
January 22, 2003 |
RAJESH KUMAR SINGH ALIAS DIPU SINGH Vs. STATE OF BIHAR
|
November 25, 2003 |
RAJESH KUMAR SINHA Vs. STATE OF BIHAR
|
November 17, 2003 |
RAJESH KUMAR TIWARI Vs. STATE OF BIHAR
|
May 2, 2003 |
RAJESH SINGH YADAV Vs. STATE OF BIHAR
|
August 19, 2003 |
RAJESHWAR MAHTO Vs. STATE OF BIHAR
|
February 27, 2003 |
RAJIV KUMAR Vs. STATE OF BIHAR
|
September 12, 2003 |
RAJNANDAN SINGH Vs. STATE OF BIHAR
|
June 26, 2003 |
RAJNISH KUMAR Vs. STATE OF BIHAR
|
May 8, 2003 |
RAJPATI DEVI Vs. RAM KUMAR SINGH
|
May 14, 2003 |
RAJU VISHWAKARMA Vs. UNION OF INDIA
|
September 15, 2003 |
RAJYA PATH PARIWAHAN KAMGAR UNION Vs. UNION OF INDIA
|
July 17, 2003 |
RAM ASHISH RAI Vs. STATE OF BIHAR
|
November 13, 2003 |
RAM AYODHYA PRASAD Vs. STATE OF BIHAR
|
April 7, 2003 |
RAM BACHAN PRASAD Vs. STATE OF BIHAR
|
August 26, 2003 |
RAM BACHAN YADAV AND ORS Vs. STATE OF BIHAR AND ORS
|
December 11, 2003 |
RAM BADAN SINGH
Vs. STATE OF BIHAR
|
November 17, 2003 |
RAM BALAK SINGH Vs. STATE OF BIHAR
|
August 21, 2003 |
RAM BHAJAN YADAV Vs. STATE OF BIHAR
|
November 3, 2003 |
RAM BHAWAN SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
October 28, 2003 |
RAM BIHARI SINGH Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
June 4, 2003 |
RAM BILAS PRASAD SINGH
Vs. STATE OF BIHAR
|
August 29, 2003 |
RAM BILAS YADAV Vs. STATE OF BIHAR
|
February 11, 2003 |
RAM BILASH PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 27, 2003 |
RAM BILASH YADAV @ RAM GILASH YADAV Vs. STATE OF BIHAR
|
April 10, 2003 |
RAM CHANDRA JHA Vs. BIHAR STATE CO OPERATIVE MARKETING UNION LIMITED
|
August 14, 2003 |
RAM CHANDRA RAM Vs. STATE OF BIHAR
|
April 10, 2003 |
RAM CHANDRA SAO Vs. BAL KISHAN SAO
|
September 12, 2003 |
RAM CHANDRA SINGH
Vs. UNION OF INDIA
|
June 23, 2003 |
RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
March 5, 2003 |
RAM DULARI DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
March 11, 2003 |
RAM DULARI DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
January 7, 2003 |
RAM HARE SINGH Vs. STATE OF BIHAR
|
April 7, 2003 |
RAM JANAM SINGH Vs. STATE OF BIHAR
|
January 23, 2003 |
RAM JANAM SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
March 3, 2003 |
RAM JATAN PASI Vs. STATE OF BIHAR
|
March 12, 2003 |
RAM KALEWAR PRASAD SINGH Vs. UDAY SHANKAR TRIYAR
|
July 28, 2003 |
RAM KISHORE DAS Vs. NAND KUMAR PATHAK
|
February 27, 2003 |
RAM KRISHNA COLD STORAGE AND ICE FACTORY PRIVATE LTD Vs. STATE BANK OF INDIA
|
September 24, 2003 |
RAM KRISHNA COLD STORAGE AND ICE FACTORY PVT LTD Vs. STATE BANK OF INDIA
|
August 22, 2003 |
RAM KRIT SINGH Vs. STATE OF BIHAR
|
December 15, 2003 |
RAM LAKHAN Vs. UNION OF INDIA
|
July 10, 2003 |
RAM LAKHAN DAS Vs. STATE OF BIHAR
|
April 10, 2003 |
RAM LAKHAN PASWAN Vs. BIHAR STATE ELECTRICITY BOARD
|
August 27, 2003 |
RAM LAKHAN RAI Vs. STATE OF BIHAR
|
August 6, 2003 |
RAM LAKHAN SINGH Vs. STATE OF BIHAR
|
November 5, 2003 |
RAM MUKHIYA Vs. STATE OF BIHAR
|
April 30, 2003 |
RAM NANDAN MANDAL Vs. BIPIN KUMAR SINGH
|
November 28, 2003 |
RAM NANDAN SHARMA Vs. STATE OF BIHAR
|
January 27, 2003 |
RAM NARAYAN
Vs. BIHAR STATE ELECTRICITY BOARD
|
February 18, 2003 |
RAM NARAYAN HARIJAN Vs. STATE OF BIHAR
|
April 7, 2003 |
RAM NARAYAN SHAH ALIAS NARAYAN SHAH Vs. STATE OF BIHAR
|
August 1, 2003 |
RAM NARESH PANDEY
Vs. SITA RAM YADAV
|
February 20, 2003 |
RAM NARESH SINGH
Vs. STATE OF BIHAR
|
November 21, 2003 |
RAM NARESH SINGH Vs. STATE OF BIHAR
|
March 13, 2003 |
RAM NARESHTHAKUR Vs. UNION OF INDIA
|
September 4, 2003 |
RAM NIHORA SINGH Vs. STATE OF BIHAR
|
December 11, 2003 |
RAM RATAN Vs. PATNA MUNICIPAL CORPORATION
|
November 20, 2003 |
RAM SAGAR RAM Vs. STATE OF BIHAR
|
July 22, 2003 |
RAM SAGUN MAHTO Vs. STATE OF BIHAR
|
November 6, 2003 |
RAM SARAN SAH Vs. MAHESHWAR PRASAD BHATARALIAS MAHESHWAR BHATAT
|
November 28, 2003 |
RAM SHANKAR BHAGAT Vs. STATE OF BIHAR
|
March 24, 2003 |
RAM SHANKAR SHARMA ALIAS NUNU SINGH Vs. STATE OF BIHAR
|
December 19, 2003 |
RAM SHRESTH MANDAL Vs. STATE OF BIHAR
|
January 31, 2003 |
RAM SUBHAG SINGH Vs. STATE OF BIHAR
|
August 22, 2003 |
RAM SUMER AHAIR Vs. UNION OF INDIA
|
September 12, 2003 |
RAM SUNDAR CHAUDHARY Vs. RAM NATH CHAUDHARY
|
February 4, 2003 |
RAM SWARATH MAHTO
Vs. STATE OF BIHAR
|
April 23, 2003 |
RAMA DEVI Vs. STATE OF BIHAR
|
December 5, 2003 |
RAMA KANT OJHA Vs. SHYAM BIHARI KAHAR
|
January 28, 2003 |
RAMA SHANKAR SAH Vs. STATE OF BIHAR
|
March 6, 2003 |
RAMA SHANKAR YADAV Vs. STATE OF BIHAR
|
May 9, 2003 |
RAMAKANT SINGH
Vs. UNION OF INDIA
|
December 12, 2003 |
RAMASHISH SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
|
May 7, 2003 |
RAMASHRAY MAHTO Vs. AMIRI MAHTO
|
June 23, 2003 |
RAMAWATI DEVI Vs. MAHESHWAR SINGH
|
March 3, 2003 |
RAMAYAN RAM Vs. STATE OF BIHAR
|
April 3, 2003 |
RAMAYAN SINGH Vs. UNION OF INDIA
|
March 4, 2003 |
RAMCHANDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
June 27, 2003 |
RAMDEO KAHAR AND SITARAM KAHAR Vs. STATE OF BIHAR
|
June 30, 2003 |
RAMDEO PRASAD Vs. STATE OF BIHAR
|
November 12, 2003 |
RAMDEO SINGH Vs. STATE OF BIHAR
|
July 30, 2003 |
RAMESH CHANDRA MISHRA
Vs. STATE OF BIHAR
|
September 3, 2003 |
RAMESH PRASAD THAKUR Vs. STATE OL BIHAR
|
January 10, 2003 |
RAMESH SINGH Vs. STATE OF BIHAR
|
September 5, 2003 |
RAMESH YADAV Vs. STATE OF BIHAR
|
July 2, 2003 |
RAMESHWAR BELDAR Vs. STATE OF BIHAR
|
July 23, 2003 |
RAMESHWAR PRASAD Vs. UNION OF INDIA
|
January 22, 2003 |
RAMJANAM SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
January 16, 2003 |
RAMJEE PRASAD SINGH Vs. STATE OF BIHAR
|
March 7, 2003 |
RAMJI MANJHI Vs. SHEO PUJAN MANJHI
|
February 25, 2003 |
RAMJI MISHRA Vs. STATE OF BIHAR
|
April 7, 2003 |
RAMKALI DEVI Vs. STATE OF BIHAR
|
March 27, 2003 |
RAMKESHWAR CHOUDHARY Vs. STATE OF BIHAR
|
April 10, 2003 |
RAMSHILA DEVI Vs. STATE OF BIHAR
|
November 14, 2003 |
RAMSHOBHAYADAV Vs. STATE OF BIHAR
|
March 25, 2003 |
RANG BAHADUR SINGH Vs. STATE OF BIHAR
|
September 29, 2003 |
RANG BAHADUR SINGH Vs. CHANCELLOR
|
August 8, 2003 |
RANGILA CHOUDHARY
Vs. STATE OF BIHAR
|
September 16, 2003 |
RANI DEVI ALIAS SANGITA DEVI Vs. BRIJESH KUMAR SINGH
|
September 19, 2003 |
RANJAN KUMAR Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
October 21, 2003 |
RANJAN KUMAR Vs. MALANDA GRAMIN BANK
|
February 10, 2003 |
RANJEET KUMAR Vs. UNION OF INDIA
|
September 3, 2003 |
RANJEET KUMAR TIWARY Vs. STATE OF BIHAR
|
November 13, 2003 |
RANJEET SINGH
Vs. STATE OF BIHAR
|
November 10, 2003 |
RANJEET SINGH Vs. STATE OF BIHAR
|
November 10, 2003 |
RANJEET SINGH ALIAS RANJEET KUMAR SINGH Vs. STATE OF BIHAR
|
October 24, 2003 |
RANJEET SINGH ALIAS RANJEET KUMAR SINGH Vs. STATE OF BIHAR
|
September 26, 2003 |
RANJHO HEMBRUM Vs. STATE OF BIHAR
|
March 25, 2003 |
RANVIJAY KUMAR PATEL Vs. STATE OF BIHAR
|
April 4, 2003 |
RANVIR KUMAR SINGH Vs. STATE OF BIHAR
|
March 27, 2003 |
RAPTAKOS BRETT LIMITED Vs. STATE OF BIHAR
|
August 12, 2003 |
RAS BIHARI SINGH Vs. STATE OF BIHAR
|
July 8, 2003 |
RASHEED ALAM Vs. STATE BANK OF INDIA
|
July 29, 2003 |
RASHID MANSOORL Vs. STATE OF BIHAR
|
April 9, 2003 |
RATHI PLASTIC INDUSTRIES Vs. STATE OF BIHAR
|
March 25, 2003 |
RAVI KUMAR VERMA
Vs. BIHAR STATE ELECTRICITY BOARD
|
October 23, 2003 |
RAVI MAHESH Vs. STATE BANK OF INDIA
|
January 23, 2003 |
RAVI PANDIT Vs. STATE OF BIHAR
|
September 2, 2003 |
RAVI SHANKAR KUMAR Vs. STATE OF BIHAR
|
March 12, 2003 |
RAVINDRA KUMAR Vs. STATE OF BIHAR
|
April 3, 2003 |
RECKITT BENCKISER INDIA LIMITED Vs. STATE OF BIHAR
|
April 16, 2003 |
REGISTRAR KAMESHWAR SINGH Vs. ARBIND KUMAR PANDEY
|
July 23, 2003 |
REHANA KHATUN Vs. STATE OF BIHAR
|
May 6, 2003 |
RENU DEVI Vs. STATE OF BIHAR
|
April 24, 2003 |
RENU DEVI Vs. N T P C LIMITED
|
March 17, 2003 |
RENU DEVI Vs. STATE OF BIHAR
|
March 24, 2003 |
RENU KUMARI Vs. STATE OF BIHAR
|
September 17, 2003 |
REPORT OF THE DISTRICT AND SESSIONS JUDGE; IN RE SUO MOTU ACTION AGAINST THE SUPERINTENDENT OF POLICE Vs. STATE OF BIHAR
|
March 5, 2003 |
RESHMA DEVI Vs. STATE OF BIHAR
|
April 16, 2003 |
RIGA SUGAR COMPANY LIMITED Vs. STATE OF BIHAR
|
June 26, 2003 |
RISHI KANT CHAUBEY Vs. STATE OF BIHAR
|
March 11, 2003 |
RISHIDEO PRASAD ROY Vs. BIHAR STATE AGRICULTURAL PRODUCE MARKETING BOARD
|
April 25, 2003 |
RITA KUMARI Vs. STATE OF BIHAR
|
April 28, 2003 |
RITENDRA NATH BERMAN Vs. STATE OF BIHAR
|
September 2, 2003 |
RLAM KESHWAR RAM Vs. STATE OF BIHAR
|
February 26, 2003 |
ROOPKALIKUER Vs. STATE OF BIHAR
|
November 21, 2003 |
RUCHY SINHA Vs. MANIPAL ACADEMY OF HIGHER EDUCATION
|
April 9, 2003 |
RUPESH KUMAR ALIAS RUKESH KUMAR Vs. STATE OF BIHAR
|
September 23, 2003 |
RUSTAM Vs. STATE OF BIHAR
|
September 10, 2003 |
S D N SINGH Vs. STATE OF BIHAR
|
June 27, 2003 |
S J S BUSINESS ENTERPRISES P LTD Vs. STATE OF BIHAR
|
April 18, 2003 |
S K G CHINI MILL MAZDOOR SANG Vs. STATE OF BIHAR
|
June 25, 2003 |
S M ABDUL QUADIR Vs. BIHAR STATE ELECTRICITY BOARD
|
January 30, 2003 |
S.A. WAISINGH LAXMANSNVGH RAJPUT Vs. ITO
|
January 23, 2003 |
SADHU SINGH Vs. STATE OF BIHAR
|
February 20, 2003 |
SADHU SINGH Vs. BIHAR STATE ELEC BOARD
|
September 19, 2003 |
SADHUYADAV Vs. STATE OF BIHAR
|
July 23, 2003 |
SAFIQUE Vs. BIHAR STATE ELECTRICITY BOARD
|
September 24, 2003 |
SAFIQUE ALIAS MD SAUFI Vs. STATE OF BIHAR
|
July 22, 2003 |
SAHDEO YADAV ALIAS SAHDEO PD YADAV Vs. ELECTION COMMISSIONER
|
August 27, 2003 |
SAHDEOYADAV Vs. STATE OF BIHAR
|
August 1, 2003 |
SAHEB SINGH ALIAS SAHEB PRASAD SINGH Vs. STATE OF BIHAR
|
February 17, 2003 |
SAI IRON INDIA LIMITED Vs. STATE OF BIHAR
|
August 6, 2003 |
SAJJAN SINGH Vs. STATE OF BIHAR
|
December 19, 2003 |
SAKET HOUSING LTD Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
November 25, 2003 |
SAKUNTALA DEVI Vs. STATE
|
January 22, 2003 |
SALAUDDIN Vs. ANIL KUMAR SINHA
|
March 11, 2003 |
SALEEM Vs. STATE OF BIHAR
|
November 18, 2003 |
SAMASTIPUR KSHETRIYA GRAMIN BANK OFFICERS ASSOCIATION
Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
|
April 9, 2003 |
SAMIR RANJAN Vs. STATE OF BIHAR
|
December 19, 2003 |
SAMPAT KUMAR SINGH Vs. CHAIRMAN BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY LTD
|
January 28, 2003 |
SAMSHUL SAH Vs. STATE OF BIHAR
|
January 13, 2003 |
SAMSUL HAQUE ALIAS DR SHAMSUL HAQUE Vs. STATE OF BIHAR
|
September 10, 2003 |
SANAT KUMAR MANDAL ALIAS SANAT MANDAL Vs. STATE OF BIHAR
|
January 14, 2003 |
SANGAM LAI YADAV Vs. STATE OF BIHAR
|
April 8, 2003 |
SANGRAM CHORE Vs. STATE OF BIHAR
|
May 12, 2003 |
SANJAY KUMAR Vs. STATE OF BIHAR
|
February 24, 2003 |
SANJAY KUMAR BARNWAL Vs. STATE
|
August 6, 2003 |
SANJAY KUMAR BHARTI Vs. STATE OF BIHAR
|
April 22, 2003 |
SANJAY PANDEY Vs. STATE OF BIHAR
|
February 25, 2003 |
SANJAY SINGH Vs. STATE OF BIHAR
|
January 8, 2003 |
SANJEEV KUMAR SINGH Vs. MANAGING DIRECTOR BIHAR STATE HOUSING BOARD
|
March 5, 2003 |
SANJEEV KUMARTULSAYAN Vs. STATE OF BIHAR
|
March 31, 2003 |
SANJIV RANJAN Vs. STATE OF BIHAR
|
July 2, 2003 |
SANJU DEVI Vs. STATE OF BIHAR
|
December 16, 2003 |
SANTAN SINGH Vs. STATE OF BIHAR
|
May 7, 2003 |
SANTOKHA DEVI Vs. STATE OF BIHAR
|
August 1, 2003 |
SANTOSH KUMAR JAMUAR Vs. STATE OF BIHAR
|
May 7, 2003 |
SANTOSH MEHTA
Vs. STATE OF BIHAR
|
May 6, 2003 |
SARAN AT CHAPRA Vs. CHINI SAH
|
April 28, 2003 |
SARDAR DEO NANDAN SINGH Vs. STATE OF BIHAR
|
April 22, 2003 |
SARDAR SINGH KALRA Vs. MAHESH KUMAR LOHANI
|
November 10, 2003 |
SAREKH SINGH Vs. STATE OF BIHAR
|
December 11, 2003 |
SARJOO PRASAD Vs. STATE OF BIHAR
|
February 21, 2003 |
SARLA ROHILLA Vs. STATE OF BIHAR
|
January 27, 2003 |
SAROJ KUMARI Vs. STATE OF BIHAR
|
September 22, 2003 |
SAROJ KUMARI SINGH
Vs. UNION OF INDIA
|
July 21, 2003 |
SARSWATIJI MILLS Vs. STATE OF BIHAR
|
July 24, 2003 |
SARVESH CHANDRA PRABHAKAR Vs. STATE OF BIHAR
|
April 1, 2003 |
SARWAR ALAM
Vs. JAWAHAR TURHA
|
September 10, 2003 |
SASHI BHUSHAN PRASAD Vs. UNION OF INDIA
|
July 17, 2003 |
SATRUGHAN SINGH @ SATROHAN SINGH Vs. STATE OF BIHAR
|
January 20, 2003 |
SATSANG Vs. UNION OF INDIA
|
April 17, 2003 |
SATTAN YADAV ALIAS AHIR Vs. STATE OF BIHAR
|
February 18, 2003 |
SATYA NARAYAN SINGH Vs. STATE OF BIHARM
|
May 14, 2003 |
SATYADEO PRASAD
Vs. SURESH PASUPATI RAM AND THREE ORS
|
January 9, 2003 |
SATYENDRA DIKSHIT Vs. STATE OF BIHAR
|
April 17, 2003 |
SATYENDRA KUMAR SHARMA Vs. STATE OF BIHAR
|
April 10, 2003 |
SATYENDRA KUMAR SHARMA Vs. STATE OF BIHAR
|
August 18, 2003 |
SATYENDRA PRASAD YADAV Vs. STATE OF BIHAR
|
January 23, 2003 |
SATYENDRA SHARMA Vs. UNION OF INDIA
|
January 8, 2003 |
SATYENDRA SINGH Vs. STATE OF BIHAR
|
December 2, 2003 |
SAUDAGAR PRASAD YADAV Vs. MUKESH YADAV
|
November 24, 2003 |
SAWALIA SINGH Vs. STATE OF BIHAR
|
April 25, 2003 |
SAWALIA SINGH Vs. BIHAR STATE CO-OPERATIVE LAND DEV BANK LTD
|
April 29, 2003 |
SECRETARIAT PRESS M STAFF UNION Vs. STATE OF BIHAR
|
January 7, 2003 |
SENBO ENGINEERING LIMITED Vs. STATE OF BIHAR
|
December 12, 2003 |
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA Vs. RAGHUBIR PRASAD
|
December 10, 2003 |
SERGEANT JHA A K 659869 B FLT ENGR Vs. UNION OF INDIA
|
September 12, 2003 |
SEWAIT SANT KUMAR SINGH
Vs. STATE OF BIHAR
|
February 20, 2003 |
SHAFI AHMAD Vs. ADMINISTRATOR BIHAR SCHOOL EXAMINATION BOARD
|
March 11, 2003 |
SHAHID JAMIL KHAN Vs. STATE OF BIHAR
|
August 5, 2003 |
SHAHIDA HASAN Vs. STATE OF BIHAR
|
September 16, 2003 |
SHAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
October 22, 2003 |
SHAILENDRA MAHTON Vs. STATE OF BIHAR
|
September 29, 2003 |
SHAKTI KUMAR KAR Vs. STATE OF BIHAR
|
April 2, 2003 |
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
March 4, 2003 |
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
February 7, 2003 |
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
August 7, 2003 |
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
|
January 17, 2003 |
SHAMBHU SHARAN JAISWAL Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD
|
April 1, 2003 |
SHAMBHU SHARAN SHARMA
Vs. STATE OF BIHAR
|
August 21, 2003 |
SHAMBHU SINGH Vs. STATE OF BIHAR
|
March 31, 2003 |
SHAMBHU THAKUR
Vs. STATE
|
August 19, 2003 |
SHAMIM Vs. STATE OF BIHAR
|
May 1, 2003 |
SHAMSHER BAHADUR SINHA
Vs. STATE OF BIHAR
|
August 27, 2003 |
SHAMSHER RAM Vs. STATE OF BIHAR
|
January 29, 2003 |
SHAMSUL HODA Vs. STATE OF BIHAR
|
April 16, 2003 |
SHANKAR PRASAD Vs. KATIHAR MUNICIPALITY
|
May 1, 2003 |
SHANKAR PRASAD DAS Vs. STATE OF BIHAR
|
July 15, 2003 |
SHANKAR SINGH Vs. STATE OF BIHAR
|
July 30, 2003 |
SHANKER INDUSTRIES Vs. STATE OF BIHAR
|
January 16, 2003 |
SHANTI DEVI Vs. STATE OF BIHAR
|
September 18, 2003 |
SHANTI DEVI Vs. BINDHYACHAL PD CHOUDHARY
|
November 25, 2003 |
SHARDA RANI SAHAY Vs. STATE OF BIHAR
|
November 7, 2003 |
SHARFA DEVI ALIAS ASHARFEE DEVI Vs. STATE OF BIHAR
|
April 28, 2003 |
SHASHANK SHEKHAR
Vs. STATE OF BIHAR
|
April 16, 2003 |
SHASHANK SHEKHAR Vs. STATE OF BIHAR
|
May 8, 2003 |
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
|
August 18, 2003 |
SHASHI KUMAR SINGH Vs. STATE OF BIHAR
|
July 8, 2003 |
SHASHILATA VERMA Vs. STATE OF BIHAR
|
April 15, 2003 |
SHATRUGHAN SHARAN DAS Vs. STATE OF BIHAR
|
August 5, 2003 |
SHEIKH MAQBOOL Vs. STATE OF BIHAR
|
January 16, 2003 |
SHEKHAR KUMAR SINHA Vs. RASHMI PRASAD
|
November 28, 2003 |
SHEO BACHAN BHAGAT Vs. BIHAR STATE ELECTRICITY BOARD
|
March 26, 2003 |
SHEO BIHARI RAI Vs. STATE OF BIHAR
|
October 28, 2003 |
SHEO CHAND CHAUDHARY ALIAS SHEOCHAN CHAUDHARY
Vs. ADALAT HUSSAIN
|
April 9, 2003 |
SHEO CHARAN KUSHWAHA Vs. STATE OF BIHAR
|
May 13, 2003 |
SHEO DANI PATEL Vs. STATE OF BIHAR
|
October 21, 2003 |
SHEO NATH ROY Vs. STATE OF BIHAR
|
July 29, 2003 |
SHEO PUJAN LAL Vs. STATE OF BIHAR
|
January 7, 2003 |
SHEO SHANKAR CONSTRUCTION COMPANY P LIMITED Vs. STATE OF BIHAR
|
September 1, 2003 |
SHEOJEE CHAUBEY Vs. UNION OF INDIA
|
February 27, 2003 |
SHEW KUMAR PRASAD SINGH Vs. STATE OF BIHAR
|
June 25, 2003 |
SHIBANI CHOUDHARY Vs. STATE OF BIHAR
|
April 1, 2003 |
SHINGHASHAN RAI Vs. STATE OF BIHAR
|
April 22, 2003 |
SHIV KUMAR PRASAD SINGH Vs. SURENDRA PRASAD YADAV
|
May 21, 2003 |
SHIV KUMAR SINGH Vs. STATE OF BIHAR
|
May 13, 2003 |
SHIV KUMAR YADAV Vs. STATE OF BIHAR
|
January 15, 2003 |
SHIV MANDAL Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
March 13, 2003 |
SHIV RAM MANDAL Vs. STATE OF BIHAR
|
August 1, 2003 |
SHIVAN ROY Vs. STATE OF BIHAR
|
January 30, 2003 |
SHIVANANDAN SINGH Vs. STATE OF BIHAR
|
January 20, 2003 |
SHIVENDRA KUMAR SHAHI Vs. STATE OF BIHAR
|
May 9, 2003 |
SHONDIK TRADERS Vs. STATE OF BIHAR
|
November 17, 2003 |
SHOV NATH RAM ALIAS SOV NATH RAM Vs. STATE OF BIHAR
|
October 15, 2003 |
SHRAWAN THAKUR Vs. STATE OF BIHAR
|
January 8, 2003 |
SHRI NATH PATHAK Vs. SHIVA NAND TIWARY
|
September 26, 2003 |
SHUGHALEE RAM ALIAS GHUGHULEE RAM Vs. STATE OF BIHAR
|
October 15, 2003 |
SHYAM BABU PRASAD Vs. STATE OF BIHAR
|
January 7, 2003 |
SHYAM BIHARI SHUKLA Vs. STATE OF BIHAR
|
September 30, 2003 |
SHYAM DEO MEHTA Vs. STATE OF BIHAR
|
April 8, 2003 |
SHYAM PAYRE SHARMA Vs. STATE OF BIHAR
|
August 1, 2003 |
SHYAM SUNDAR PRASAD SINHA
Vs. BIHAR STATE POLLUTION CONTROL BOARD
|
December 2, 2003 |
SHYAM SUNDAR SINGH Vs. STATE OF BIHAR
|
July 25, 2003 |
SHYAM SUNDER PRASAD SINHA
Vs. BIHAR STATE OF POLLUTION CONTROL BOARD
|
March 3, 2003 |
SHYAM SUNDER SHARMA Vs. STATE OF BIHAR & ANR
|
March 6, 2003 |
SHYAMA CHARAN SINHA
Vs. STATE OF BIHAR
|
March 7, 2003 |
SHYAMA CHARAN SINHA
Vs. STATE OF BIHAR
|
May 1, 2003 |
SHYAMA KANT DUBEY Vs. STATE OF BIHAR
|
April 15, 2003 |
SHYAMANAND SHARMA Vs. STATE OF BIHAR
|
September 3, 2003 |
SHYAMDEO SINGH Vs. STATE OF BIHAR
|
September 5, 2003 |
SIDDIQUE Vs. BIHAR STATE ELECTRICITY BOARD
|
April 29, 2003 |
SIDH NATH THAKUR Vs. BIHAR STATE ELECTRICITY BOARD WITH
|
December 9, 2003 |
SIDHESHWAR DHARI SINHA
Vs. STATE OF BIHAR
|
December 17, 2003 |
SIDHESHWAR PRASAD Vs. STATE OF BIHAR
|
February 20, 2003 |
SIDHESHWAR PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
April 22, 2003 |
SIDHNATH PRASAD Vs. ADMINISTRATOR BIHAR SCHOOL EXAMINATION BOARD
|
September 8, 2003 |
SIKANDAR SHARMA AND ORS Vs. STATE OF BIHAR AND ORS
|
December 8, 2003 |
SITA DEVI Vs. RAKTOO MAHTO
|
July 9, 2003 |
SITA DEVI Vs. BIHAR STATE FINANCIAL CORPN
|
March 28, 2003 |
SITA RAM SAH Vs. STATE OF BIHAR
|
January 23, 2003 |
SITARAM SAH
Vs. UNION OF INDIA
|
July 10, 2003 |
SITENDRA KUMAR SINGH
Vs. STATE OF BIHAR
|
September 8, 2003 |
SK BASIR Vs. STATE OF BIHAR
|
November 24, 2003 |
SK FAISAL Vs. STATE OF BIHAR
|
February 18, 2003 |
SONA SAHNI ALIAS SONELAL SAHNI Vs. STATE OF BIHAR
|
July 10, 2003 |
SONATUDDU Vs. STATE OF BIHAR
|
January 24, 2003 |
SRIKANT SINGH Vs. STATE OF BIHAR
|
July 29, 2003 |
SRILAL BHAGAT Vs. STATE OF BIHAR
|
January 3, 2003 |
SRINATH PRASAD Vs. STATE OF BIHAR
|
February 21, 2003 |
ST PAULS ANGLO INDIAN EDUCATION SOCIETY Vs. ITAT
|
February 26, 2003 |
STATE Vs. IN RE: SUPERINTENDENT OF POLICE
|
March 5, 2003 |
STATE BANK OF INDIA Vs. VIJAY SHANKAR PANDEY
|
March 3, 2003 |
STATE OF BIHAR Vs. FULENI DEVI
|
March 3, 2003 |
STATE OF BIHAR Vs. RAM KRISHNA SINGH ALIAS RAMU SINGH
|
February 28, 2003 |
STATE OF BIHAR Vs. RAJENDRA PRASAD SINGH
|
February 24, 2003 |
STATE OF BIHAR Vs. JAGARNATH SINGH
|
February 24, 2003 |
STATE OF BIHAR Vs. RAMANUJ PANDIT
|
February 11, 2003 |
STATE OF BIHAR Vs. RAM PRIT RAI
|
January 3, 2003 |
STATE OF BIHAR Vs. ARNIT DAS
|
January 10, 2003 |
STATE OF BIHAR Vs. CHANDESHWAR MISHRA ALIAS CHANDRESHWAR MISHRA
|
January 23, 2003 |
STATE OF BIHAR Vs. RAJ BIHARI TIWARY
|
January 22, 2003 |
STATE OF BIHAR Vs. SHANTI DEVI
|
January 22, 2003 |
STATE OF BIHAR Vs. BABU LAL MISHRA
|
January 28, 2003 |
STATE OF BIHAR Vs. JANARDAN RAI
|
January 28, 2003 |
STATE OF BIHAR Vs. BADRI NARAYAN SINGH
|
January 30, 2003 |
STATE OF BIHAR Vs. MADHUSUDAN
|
January 29, 2003 |
STATE OF BIHAR Vs. PRASHANT KR SHARMA
|
January 29, 2003 |
STATE OF BIHAR Vs. DEVENDRA NATH PANDEY
|
February 3, 2003 |
STATE OF BIHAR Vs. KRISHNA PRASAD
|
February 7, 2003 |
STATE OF BIHAR Vs. KAMAL PRASAD SINGH ALIAS KAMAL DEV SINGH
|
March 31, 2003 |
STATE OF BIHAR Vs. SASHIDHAR NARAYAN SINHA
|
March 27, 2003 |
STATE OF BIHAR Vs. GOPAL LALL
|
April 15, 2003 |
STATE OF BIHAR Vs. AJOY CHANDRA DHAR
|
April 15, 2003 |
STATE OF BIHAR Vs. HARI SHANKAR PRASAD
|
April 10, 2003 |
STATE OF BIHAR Vs. GANESH RAM
|
April 10, 2003 |
STATE OF BIHAR Vs. ASHIF
|
April 16, 2003 |
STATE OF BIHAR Vs. SHIVJI SINGH
|
April 18, 2003 |
STATE OF BIHAR Vs. DINESH CHANDRA SINHA
|
April 28, 2003 |
STATE OF BIHAR Vs. BAIDYANATH PRASAD SINGH
|
April 29, 2003 |
STATE OF BIHAR Vs. VIDYA DUA
|
May 8, 2003 |
STATE OF BIHAR Vs. GANGADHAR PRASAD SINGH
|
May 19, 2003 |
STATE OF BIHAR Vs. MAHESHWAR PRASAD JHA
|
May 12, 2003 |
STATE OF BIHAR Vs. SUNITI KUMARI
|
July 31, 2003 |
STATE OF BIHAR Vs. YADUNANDAN KUMAR ALIAS BRAJNANDAN KUMAR
|
August 5, 2003 |
STATE OF BIHAR Vs. SURESH PRASAD
|
August 12, 2003 |
STATE OF BIHAR Vs. SHYAM NARAYAN SINGH
|
August 29, 2003 |
STATE OF BIHAR Vs. BHOLA SINGH
|
August 18, 2003 |
STATE OF BIHAR Vs. BINOD PRASAD
|
August 14, 2003 |
STATE OF BIHAR Vs. HARI NARAIN JHA
|
November 19, 2003 |
STATE OF BIHAR Vs. SURYA KANT TRIPATHY
|
November 7, 2003 |
STATE OF BIHAR Vs. ASHOK KUMAR GUPTA
|
October 29, 2003 |
STATE OF BIHAR Vs. GOPAL PRASAD
|
September 2, 2003 |
STATE OF BIHAR Vs. GOPALJI RAI ALIAS GOPALI RAI
|
September 29, 2003 |
STATE OF BIHAR Vs. RAM LOCHANTIWARY
|
September 17, 2003 |
STATE OF BIHAR Vs. SIDHESHWAR CHAUDHARY
|
September 19, 2003 |
STATE OF BIHAR Vs. SUDHANSHU SHEKHAR MULLICK
|
September 12, 2003 |
STATE OF BIHAR Vs. CHOUDHARY RAJENDRA PRASAD
|
December 11, 2003 |
STATE OF BIHAR Vs. DURGA MANDAL WITH
|
September 25, 2003 |
STATE SOCIETY FOR THE PREVENTION OF CRUELTY TO ANIMALS Vs. UNION OF INDIA
|
April 1, 2003 |
SUBE LAL GOPE ALIAS SUBELALYADAV Vs. STATE OF BIHAR
|
February 24, 2003 |
SUBHAS ROY CHOUDHARY Vs. STATE OF BIHAR AND OTHERS
|
November 14, 2003 |
SUBHASH KUMAR VERMA Vs. UNITED BANK OF INDIA
|
August 25, 2003 |
SUBHASH KUMARVERMA Vs. UNITED BANK OF INDIA
|
July 24, 2003 |
SUBHASH YADAV Vs. STATE OF BIHAR
|
July 30, 2003 |
SUBHASHINI Vs. STATE OF BIHAR
|
July 8, 2003 |
SUBODH KUMAR Vs. STATE OF BIHAR
|
November 4, 2003 |
SUBODH KUMAR MISHRA ALIAS SUBODH MISHRA Vs. UNION OF INDIA
|
March 21, 2003 |
SUBODH KUMAR MISHRA ALIAS SUBODH MISHRA Vs. UNION OF INDIA
|
May 1, 2003 |
SUBODH SINGH Vs. STATE OF BIHAR
|
July 9, 2003 |
SUBRAT PRASAD Vs. STATE OF BIHAR
|
July 8, 2003 |
SUDAMA PRASAD DEWEDI Vs. STATE OF BIHAR
|
August 5, 2003 |
SUDAMAOJHA Vs. BRIJ KUMAR MISHRA
|
July 23, 2003 |
SUDARSHAN PANDEY Vs. KAMAL NARAYAN PANDEY
|
March 31, 2003 |
SUDARSHAN SAO Vs. STATE OF BIHAR
|
July 25, 2003 |
SUDAY KUMAR Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
August 6, 2003 |
SUDHIR JHA
Vs. STATE OF BIHAR
|
March 6, 2003 |
SUDHIR KUMAR Vs. STATE OF BIHAR
|
November 18, 2003 |
SUDHIR KUMAR SRIVASTAVE Vs. ALLAHABAD BANK
|
September 5, 2003 |
SUDHIR YADAV Vs. STATE OF BIHAR
|
September 26, 2003 |
SUGAN LAL Vs. STATE OF BIHAR
|
March 21, 2003 |
SUGRIV THAKUR Vs. STATE OF BIHAR
|
October 28, 2003 |
SUKHALU MANJHI ALIAS SUKALU MANJHI Vs. STATE OF BIHAR
|
January 10, 2003 |
SUMAN KUMAR SAH Vs. STATE OF BIHAR
|
April 7, 2003 |
SUMEDHA TRIPATHI Vs. STATE OF BIHAR
|
July 10, 2003 |
SUMESHWAR UPADHYAYA @ SADHU Vs. STATE OF BIHAR
|
July 25, 2003 |
SUMITRA DEVI Vs. STATE BANK OF INDIA
|
January 10, 2003 |
SUMITRA DEVI Vs. FOOD CORPORATION OF INDIA
|
March 11, 2003 |
SUMITRA DEVI ALIAS MINU DEVI Vs. STATE OF BIHAR
|
April 17, 2003 |
SUNAINA DEVI Vs. STATE OF BIHAR
|
December 12, 2003 |
SUNIL KUMAR ALIAS SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
September 2, 2003 |
SUNIL KUMAR MEHROTRA Vs. STATE OF BIHAR
|
May 1, 2003 |
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
|
November 14, 2003 |
SUO MOTU Vs. STATE AGRO INDUSTRIES DEVELOPMENT CORPO LTD
|
November 13, 2003 |
SUO MOTU Vs. STATE OF BIHAR
|
November 5, 2003 |
SURAJ CHOUDHARY Vs. STATE OF BIHAR
|
August 18, 2003 |
SURAJ DAYAL SAHU Vs. STATE OF BIHAR
|
February 14, 2003 |
SURENDRA KAPOOR Vs. RAM PRASAD KHEMKA
|
August 5, 2003 |
SURENDRA NARAYAN JHA Vs. STATE OF BIHAR
|
September 1, 2003 |
SURENDRA PA SWAN Vs. STATE OF BIHAR
|
January 20, 2003 |
SURENDRA PRASAD Vs. STATE OF BIHAR
|
August 18, 2003 |
SURESH CHANDRA MOOKERJI Vs. STATE OF BIHAR
|
August 25, 2003 |
SURESH MANDAL Vs. STATE OF BIHAR
|
December 5, 2003 |
SURESH PRASAD SINGH Vs. STATE BANK OF INDIA
|
August 13, 2003 |
SURESH PRASAD SINHA
Vs. STATE OF BIHAR
|
March 11, 2003 |
SURESH PRASAD VERMA Vs. STATE OF BIHAR
|
July 10, 2003 |
SURESH SHARMA Vs. STATE OF BIHAR
|
August 12, 2003 |
SURESH SHUKLA Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA
|
July 4, 2003 |
SURESH SINGH Vs. STATE OF BIHAR
|
October 29, 2003 |
SURESH SINGH Vs. STATE OF BIHAR
|
September 17, 2003 |
SURESH TIWARI Vs. UNION OF INDIA
|
May 7, 2003 |
SURESHRAI Vs. STATE OF BIHAR
|
August 29, 2003 |
SURESHWAR SATTI PRASAD Vs. STATE OF BIHAR
|
July 24, 2003 |
SURYA NATH SINGH Vs. STATE OF BIHAR
|
December 16, 2003 |
SUSHIL KUMAR DWIVEDI Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
February 5, 2003 |
SUSHIL KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
January 9, 2003 |
SUSHILA DEV Vs. ILAKHAN LAL SAH
|
February 14, 2003 |
SUSHILA DEVI Vs. STATE OF BIHAR
|
July 16, 2003 |
SUSHMA SAHAY Vs. SANJEEV KUMAR
|
July 4, 2003 |
SWARNAMOYEE SINGH Vs. NOMITA SINGH
|
April 1, 2003 |
SYED MD MOHIUDDIN SUBHANI Vs. B R A BIHAR UNIVERSITY
|
August 13, 2003 |
T RAMPATI KUER Vs. T SIMREKHA DEVI
|
December 12, 2003 |
T SANIHARO KUER Vs. MUNILAL SINGH
|
October 28, 2003 |
TAIUN KISHORE JAIN Vs. STATE OF BIHAR
|
March 24, 2003 |
TANIK SINGH Vs. STATE OF BIHAR
|
September 4, 2003 |
TARA NAND SINGH TARUN Vs. STATE OF BIHAR
|
June 26, 2003 |
TARKESHWAR SINGH Vs. STATE OF BIHAR
|
August 5, 2003 |
TEJ NARAYAN PATHAK Vs. STATE OF BIHAR
|
January 20, 2003 |
TELHU MUSHAR & ANR ETC RAJENDRA MUSHAR Vs. STATE OF BIHAR
|
November 24, 2003 |
TETARI DEVI
Vs. STATE OF BIHAR
|
June 27, 2003 |
TIMAL RAUT Vs. STATE OF BIHAR
|
April 8, 2003 |
TOGENDRA YADAV Vs. STATE OF BIHAR
|
December 10, 2003 |
TOOFANI THAKUR Vs. STATE OF BIHAR
|
August 28, 2003 |
TRIPUTAI TECHPACK PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 11, 2003 |
TULSI PRASAD SINGH Vs. STATE OF BIHAR
|
May 6, 2003 |
TUNAI SHARMA Vs. STATE OF BIHAR
|
January 8, 2003 |
TUNTUN SINGH ALIAS SUNIL SINGH Vs. STATE OF BIHAR
|
September 26, 2003 |
UDAI SHANKAR SINGH Vs. SULO SINGH
|
September 19, 2003 |
UDAY KUMAR Vs. STATE OF BIHAR
|
December 15, 2003 |
UDAY NARAIN SINGH Vs. STATE OF BIHAR
|
April 25, 2003 |
UDAY SHANKAR SINGH
Vs. STATE OF BIHAR
|
January 10, 2003 |
UDAY SHANKARVARMA Vs. STATE BANK OF INDIA
|
December 5, 2003 |
UMA NATH SHARAN Vs. STATE OF BIHAR
|
July 22, 2003 |
UMA NATH SINGH Vs. BIHAR STATE ELECTRICITY
|
March 10, 2003 |
UMA SHANKER JHA Vs. STATE OF BIHAR
|
April 24, 2003 |
UMDA DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
August 12, 2003 |
UMESH KUMAR Vs. STATE OF BIHAR
|
March 25, 2003 |
UMESH NARAYANA AMBASTHA Vs. STATE OF BIHAR
|
May 1, 2003 |
UMESH SHARMA Vs. STATE OF BIHAR
|
July 15, 2003 |
UMESHWAR DAYAL SINGH
Vs. STATE OF BIHAR
|
April 30, 2003 |
UNION OF INDIA Vs. IC 37203 F LT COL VIJAY KUMAR SHARMA
|
June 23, 2003 |
UNION OF INDIA Vs. BRAJ NANDAN SINGH
|
April 17, 2003 |
UNION OF INDIA Vs. MANOJ KUMAR PATHAK
|
February 4, 2003 |
UNION OF INDIA Vs. BHUWANESHWAR SHARMA
|
January 27, 2003 |
UNION OF INDIA Vs. SUBODH KUMAR
|
July 15, 2003 |
UNION OF INDIA Vs. PRAMOD KUMAR YADAV
|
July 11, 2003 |
UNION OF INDIA Vs. BITHAL PASWAN
|
September 11, 2003 |
UNION OF INDIA Vs. GORAKH SINGH
|
November 18, 2003 |
UNION OF INDIA Vs. RAM POOP
|
November 19, 2003 |
UNION OF INDIA Vs. PATNA TYRE HOUSE PRIVATE LIMITED
|
December 2, 2003 |
UNITED BREWERIES LTD Vs. STATE OF BIHAR
|
April 29, 2003 |
UNITED INDIA INSURANCE
Vs. SUKHO DEVI
|
June 27, 2003 |
UNITED INDIA INSURANCE CO Vs. SADHU PASWAN
|
July 2, 2003 |
UNITED INDIA INSURANCE COMPANY LTD Vs. LALITA DEVI
|
July 24, 2003 |
UNIVERSITY DRUG HOUSE PRIVATE LIMITED Vs. STATE OF BIHAR
|
June 30, 2003 |
UPASI SADA Vs. STATE OF BIHAR
|
October 28, 2003 |
UPENDRA KUMAR Vs. STATE OF BIHAR
|
January 16, 2003 |
UPENDRA KUMAR SINGH Vs. JAI PRAKASH NARAIN UNIVERSITY
|
September 24, 2003 |
UPENDRA PASWAN Vs. STATE OF BIHAR
|
September 3, 2003 |
UPENDRA PRASAD ROY Vs. FOOD CORPORATION OF INDIA
|
January 22, 2003 |
UPENDRA SHARMA Vs. STATE OF BIHAR
|
July 8, 2003 |
UPENDRA SINGH @ PAPPU SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
February 24, 2003 |
USHA DEVI Vs. BRIJESH KUMAR SINGH
|
September 29, 2003 |
UTTAM KUMAR PAUL Vs. STATE OF BIHAR
|
January 10, 2003 |
VEENA DEVI Vs. STATE OF BIHAR
|
May 9, 2003 |
VICE CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY Vs. SHAMBHU NATH
|
February 25, 2003 |
VICE-CHANCELLOR Vs. ANMOL KUMAR VERMA
|
January 10, 2003 |
VIDAYA NAND SINGH Vs. STATE OF BIHAR
|
August 26, 2003 |
VIJAY CHANDRA THAKUR Vs. STATE OF BIHAR
|
September 18, 2003 |
VIJAY KUMAR Vs. STATE OF BIHAR
|
May 16, 2003 |
VIJAY KUMAR Vs. STATE OF BIHAR
|
April 22, 2003 |
VIJAY KUMAR Vs. STATE OF BIHAR
|
March 28, 2003 |
VIJAY KUMAR ANIL Vs. UNION BANK OF INDIA
|
May 8, 2003 |
VIJAY KUMAR SHARMA Vs. STATE OF BIHAR
|
November 25, 2003 |
VIJAY SEN SINGH Vs. STATE OF BIHAR
|
September 10, 2003 |
VIJAY SHANKAR KASAIP Vs. STATE OF BIHAR AND ORS.
|
April 15, 2003 |
VIJAY SHANKAR PANDEY
Vs. STATE BANK OF INDIA
|
January 21, 2003 |
VIJAY SHANKAR SHRIVASTAVA
Vs. STATE OF BIHAR
|
April 1, 2003 |
VIJOY PRAKASH Vs. NEW INDIA ASSURANCECO LTD
|
March 24, 2003 |
VINA KUMARI
Vs. STATE OF BIHAR
|
April 4, 2003 |
VINAY KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 28, 2003 |
VINAY KUMAR Vs. STATE OF BIHAR
|
September 19, 2003 |
VINAY KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
April 9, 2003 |
VINAY KUMAR VARMA
Vs. STATE OF BIHAR
|
March 31, 2003 |
VINDESHWARI MISHRA Vs. STATE OF BIHAR
|
August 27, 2003 |
VINOD KUMAR Vs. STATE OF BIHAR
|
September 8, 2003 |
VINOD KUMAR Vs. PAVITRI DEVI
|
December 2, 2003 |
VISHAL KUMAR Vs. STATE OF BIHAR
|
September 26, 2003 |
VISHWA BUDHA PARISHAD
Vs. COMMISSIONER OF INCOME TAX
|
May 5, 2003 |
VISHWA MOHAN PRASAD Vs. PATNA MUNICIPAL CORPORATION
|
February 27, 2003 |
VISHWANATH MANJHI Vs. STATE OF BIHAR
|
March 21, 2003 |
WAHIDUL HAQUE WAKF ESTATE
Vs. STATE OF BIHAR
|
January 20, 2003 |
YOGENDRA SHAH Vs. RAMJEE PRASAD MAHTO
|
January 14, 2003 |
YOGENDRA SINGH
Vs. STATE OF BIHAR
|
November 21, 2003 |
YUGESHWAR KUMAR Vs. UNION OF INDIA
|
February 24, 2003 |