|
A K BUILDERS Vs. STATE OF BIHAR
|
February 12, 2002 |
|
A ZAMAN KHAN KAMAL Vs. STATE OF BIHAR
|
February 5, 2002 |
|
ABBAS Vs. STATE OF BIHAR
|
April 16, 2002 |
|
ABDUL JABBAR ANSARI Vs. BHOLA TIWARI
|
July 23, 2002 |
|
ABDUL KARIM Vs. STATE OF BIHAR
|
August 22, 2002 |
|
ABDUL SHUBHAN MIAN Vs. STATE
|
January 4, 2002 |
|
ABDULLAH KHAN Vs. STATE OF BIHAR
|
January 24, 2002 |
|
ABHIMANYU CHOUDHARY Vs. STATE OF BIHAR
|
April 12, 2002 |
|
ABHINANDAN JHA Vs. ANANT MISHRA
|
September 19, 2002 |
|
ABHINANDAN JHA ALIAS ABHED JHA Vs. ANANT MISHRA
|
April 22, 2002 |
|
ABU BAKAR SIDDIQUE Vs. STATE OF BIHAR
|
March 7, 2002 |
|
ACHARYA MAHANTH RAJ BALLABH DAS Vs. STATE OF BIHAR
|
December 10, 2002 |
|
ADITYA KUMAR SINHA ALIAS JHUNNU Vs. STATE OF BIHAR
|
May 23, 2002 |
|
ADITYA NARAYAN SINGH Vs. STATE OF BIHAR
|
February 7, 2002 |
|
ADMINISTRATOR BISCOMAUN Vs. RAMADHAR SHARMA
|
May 14, 2002 |
|
AGHANU KHATWEY Vs. SRIMATI DEVI
|
February 27, 2002 |
|
AGNIVESH TIWARY Vs. STATE OF BIHAR
|
March 5, 2002 |
|
AHIIYA DEVI Vs. STATE OF BIHAR
|
July 29, 2002 |
|
AHIR NAT Vs. STATE OF BIHAR
|
August 5, 2002 |
|
AISHWARYA RAJ LAXMI ALIAS BABY Vs. STATE
|
August 19, 2002 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
September 19, 2002 |
|
AJAY KUMAR PRASAD Vs. STATE OF BIHAR
|
March 14, 2002 |
|
AJAY KUMAR PRASAD Vs. STATE OF BIHAR
|
April 11, 2002 |
|
AJAY KUMAR RANA Vs. STATE OF BIHAR
|
March 22, 2002 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 7, 2002 |
|
AJAY KUMAR SINGH Vs. GODAWARI DEVI
|
February 20, 2002 |
|
AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 24, 2002 |
|
AJAY KUMAR VERMA Vs. STATE ELECTRICITY BOARD
|
July 31, 2002 |
|
AJAY SHARMA Vs. STATE OF BIHAR
|
February 14, 2002 |
|
AJIT KUMAR Vs. STATE OF BIHAR
|
November 27, 2002 |
|
AJIT KUMAR SINGH Vs. STATE OF BIHAR
|
January 29, 2002 |
|
AKALU YADAV Vs. STATE OF BIHAR
|
June 28, 2002 |
|
AKHILESH KUMAR SINHA Vs. STATE OF BIHAR
|
January 10, 2002 |
|
AKHILESH SINGH Vs. STATE OF BIHAR
|
April 29, 2002 |
|
AKHTARALAM Vs. B N MANDAL UNIVERSITY
|
August 13, 2002 |
|
ALFRED PRAVIN DUTTA Vs. UNION OF INDIA
|
June 27, 2002 |
|
ALI AKBAR Vs. STATE OF BIHAR
|
March 1, 2002 |
|
ALLAUDDIN Vs. STATE OF BIHAR
|
July 15, 2002 |
|
ALLY FOOD PRIVATE LIMITED Vs. STATE OF BIHAR
|
July 29, 2002 |
|
AMAR NATH PANDEY Vs. STATE OF BIHAR
|
February 13, 2002 |
|
AMARENDRA KUMAR Vs. SHARAD YADAV
|
February 20, 2002 |
|
AMARNATH SINGH Vs. STATE OF BIHAR
|
February 14, 2002 |
|
AMBE AGRO INDUSTRIES LTD Vs. STATE OF BIHAR
|
October 9, 2002 |
|
AMBIKA MISHRA Vs. STATE OF BIHAR
|
March 18, 2002 |
|
AMBIKA PRASAD SINHA Vs. UNION OF INDIA
|
January 21, 2002 |
|
AMBIKA SINGH Vs. STATE OF BIHAR
|
March 1, 2002 |
|
AMOL JHA Vs. STATE OF BIHAR
|
November 8, 2002 |
|
AMRENDRA KUMAR DWIVIDI Vs. UNION OF INDIA
|
July 25, 2002 |
|
AMRESH CHANDRA SINHA Vs. UNION OF INDIA
|
July 22, 2002 |
|
AMRESH KUMAR SINGH Vs. STATE OF BIHAR
|
May 13, 2002 |
|
ANAMIKA KUMARI Vs. UNION OF INDIA
|
June 26, 2002 |
|
ANAND PRASAD SINGH Vs. UNION OF INDIA
|
August 26, 2002 |
|
ANANDI LAL BISWAS Vs. STATE OF BIHAR
|
February 1, 2002 |
|
ANGAD KESHARI Vs. STATE OF BIHAR
|
May 21, 2002 |
|
ANIL KUMAR Vs. VIJAY DEVI
|
January 25, 2002 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
April 12, 2002 |
|
ANIL KUMAR ALIAS ANIL KUMAR PACHISIYA Vs. BENGALI PRASAD GUPTA
|
September 2, 2002 |
|
ANIL KUMAR BAJPAYEE Vs. UNION OF INDIA
|
November 27, 2002 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
October 10, 2002 |
|
ANIL KUMAR TIWARY Vs. STATE OF BIHAR
|
July 24, 2002 |
|
ANIL PRASAD @ ANIL KUMAR Vs. STATE OF BIHAR
|
February 8, 2002 |
|
ANIL SRIVASTAVA Vs. STATE BANK OF INDIA
|
November 13, 2002 |
|
ANIRUDH SINGH Vs. STATE OF BIHAR
|
July 24, 2002 |
|
ANIRUDHA MANDAL Vs. STATE OF BIHAR
|
February 28, 2002 |
|
ANIRUDHTIWARY Vs. STATE OF BIHAR
|
July 15, 2002 |
|
ANIRUDHYADAV Vs. STATE OF BIHAR
|
February 28, 2002 |
|
ANITA DEVI ALIAS ANITA ACHARYA Vs. STATE OF BIHAR
|
August 26, 2002 |
|
ANJAN SARKAR Vs. STATE OF BIHAR
|
April 25, 2002 |
|
ANNACH KUMAHAR ALIAS ANNAHACH KUMAHAR Vs. STATE OF BIHAR
|
November 27, 2002 |
|
ANUP LAL RISHI Vs. UNION OF INDIA
|
August 9, 2002 |
|
ANURAGI DEVI Vs. HARIBANSH NARAIN SINGH
|
July 18, 2002 |
|
ANWAR ALI Vs. STATE OF BIHAR
|
September 2, 2002 |
|
ANWAR MIAN Vs. STATE OF BIHAR
|
May 20, 2002 |
|
ARBIND KUMAR Vs. STATE OF BIHAR
|
August 13, 2002 |
|
ARBIND KUMAR PANDEY
Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
December 20, 2002 |
|
ARJUN MAHTO Vs. STATE OF BIHAR
|
September 30, 2002 |
|
ARJUN MANJHI Vs. STATE OF BIHAR
|
August 9, 2002 |
|
ARJUN PATEL Vs. STATE OF BIHAR
|
November 15, 2002 |
|
ARJUN PRASAD Vs. NUTAN SAVERA SAHKARI GRIH NIRMAN SAMITI LTD
|
March 7, 2002 |
|
ARJUN PRASAD PASWAN Vs. STATE OF BIHAR
|
September 11, 2002 |
|
ARSHAD REZA KHAN Vs. STATE OF BIHAR
|
December 20, 2002 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
February 13, 2002 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
September 12, 2002 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
October 31, 2002 |
|
ARUN KUMAR Vs. UNION OF INDIA
|
July 9, 2002 |
|
ARUN KUMAR Vs. RAGHUNATH KUMAR ALIAS RAGHUNATH KUMAR PRASAD
|
April 15, 2002 |
|
ARUN KUMAR MAHATHA Vs. STATE OF BIHAR
|
April 4, 2002 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
July 24, 2002 |
|
ARUN KUMAR OJHA Vs. STATE OF BIHAR
|
January 17, 2002 |
|
ARUN KUMAR SHARMA
Vs. STATE OF BIHAR
|
May 1, 2002 |
|
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
|
July 15, 2002 |
|
ARVIND SINGH ALIAS ARVIND KUMAR Vs. STATE OF BIHAR
|
March 8, 2002 |
|
ASHA DEVI Vs. BSEB
|
February 12, 2002 |
|
ASHARFI PRASAD SINGH Vs. STATE OF BIHAR
|
September 6, 2002 |
|
ASHISH KUMAR JHA Vs. STATE OF BIHAR
|
July 18, 2002 |
|
ASHISH KUMAR LAL Vs. STATE OF BIHAR
|
May 14, 2002 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
February 27, 2002 |
|
ASHOK KUMAR BAJAJ Vs. STATE OF BIHAR
|
March 22, 2002 |
|
ASHOK KUMAR MISHRA Vs. STATE OF BIHAR
|
September 19, 2002 |
|
ASHOK KUMAR PAL Vs. STATE OF BIHAR
|
August 20, 2002 |
|
ASHOK SAH @ MAHTO Vs. STATE OF BIHAR
|
January 2, 2002 |
|
ASHRAF Vs. STATE OF BIHAR
|
May 22, 2002 |
|
ASHRAF ALI Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
May 2, 2002 |
|
ASHUTOSH KUMAR CHOUDHARY Vs. MAGADH UNIVERSITY
|
October 10, 2002 |
|
ASLAM Vs. STATE OF BIHAR
|
July 15, 2002 |
|
ASRAR AIAM ALIAS CHUNNU Vs. STATE OF BIHAR
|
March 6, 2002 |
|
ASSISTANT COMMISSIONER ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
December 13, 2002 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF BIHAR
|
November 27, 2002 |
|
AWADH NARAIN SINGH Vs. STATE OF BIHAR
|
January 25, 2002 |
|
AWADHESH DUBEY Vs. STATE OF BIHAR
|
November 29, 2002 |
|
AWADHESH KUMAR Vs. STATE OF BIHAR
|
May 14, 2002 |
|
AWADHESH KUMAR Vs. STATE OF BIHAR
|
April 25, 2002 |
|
AWADHESH KUMAR Vs. STATE OF BIHAR
|
August 12, 2002 |
|
AWADHESH SINGH Vs. STATE OF BIHAR
|
October 3, 2002 |
|
AYODHYA PRASAD Vs. STATE OF BIHAR
|
May 7, 2002 |
|
BABA DEVI Vs. STATE OF BIHAR
|
December 2, 2002 |
|
BABAN LAL Vs. COLLECTOR
|
July 31, 2002 |
|
BABAN THAKUR Vs. STATE OF BIHAR
|
April 5, 2002 |
|
BABU LAL KAHAR Vs. STATE OF BIHAR
|
August 5, 2002 |
|
BABU LAL SAH Vs. STATE OF BIHAR
|
July 22, 2002 |
|
BACHCHA SINGH Vs. ONKAR SINGH
|
September 23, 2002 |
|
BACHCHAN PD SINGH Vs. UNION OF INDIA
|
February 8, 2002 |
|
BACHU RABIDAS Vs. STATE OF BIHAR
|
May 15, 2002 |
|
BACHU SINGH Vs. STATE OF BIHAR
|
November 27, 2002 |
|
BACHUTHAKUR Vs. STATE OF BIHAR
|
August 13, 2002 |
|
BADARI PRASAD Vs. STATE OF BIHAR
|
December 2, 2002 |
|
BADRI NARAYAN GUPTA Vs. STATE OF BIHAR
|
July 12, 2002 |
|
BADRITANTI Vs. STATE OF BIHAR
|
December 17, 2002 |
|
BAHADUR CHAUDHARY; RAM DULAR CHOUDHARY Vs. STATE OF BIHAR
|
November 29, 2002 |
|
BAIDYA NATH PRASAD Vs. STATE OF BIHAR
|
September 5, 2002 |
|
BAIJ NATH KURMI Vs. STATE OF BIHAR
|
June 27, 2002 |
|
BAIJNATH DAS Vs. STATE OF BIHAR
|
January 18, 2002 |
|
BAIJNATH MISHRA ALIAS BAIDYANATH MISHRA Vs. BIJESHWAR MISHRA
|
February 25, 2002 |
|
BAIJU RAM ALIAS BAIJA RAM Vs. STATE OF BIHAR
|
September 16, 2002 |
|
BAJI LAL MISHRA Vs. BHAGWATI SHARAN MISHRA
|
October 19, 2002 |
|
BAL KRISHNA SAHAY Vs. STATE OF BIHAR
|
October 10, 2002 |
|
BALBIR SINGH Vs. STATE OF BIHAR
|
July 4, 2002 |
|
BALBIR SINGH Vs. STATE OF BIHAR
|
July 19, 2002 |
|
BALESHWAAR AZAD Vs. STATE OF BIHAR
|
December 2, 2002 |
|
BALESHWAR PRASAD Vs. BIHAR STATE ELECBOARD
|
March 13, 2002 |
|
BALESHWAR PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
February 18, 2002 |
|
BALI RAM YADAV Vs. STATE OF BIHAR
|
February 5, 2002 |
|
BALKESHARI DEVI Vs. STATE OF BIHAR
|
November 14, 2002 |
|
BALMUKUND CONCASTLTD Vs. STATE OF BIHAR
|
January 30, 2002 |
|
BALRAM JHA Vs. STATE OF BIHAR
|
September 10, 2002 |
|
BAM SHANKAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
January 24, 2002 |
|
BANDE LAL SAH Vs. STATE OF BIHAR
|
December 2, 2002 |
|
BANSHI YADAV Vs. STATE OF BIHAR
|
November 18, 2002 |
|
BARIARPUR FISHERMAN COOPERATIVE SOCIETY Vs. STATE OF BIHAR
|
July 23, 2002 |
|
BASANT KUMAR Vs. WARSHA KHATOON
|
September 28, 2002 |
|
BASANT YADAV Vs. STATE OF BIHAR
|
March 19, 2002 |
|
BASHIR Vs. STATE OF BIHAR
|
March 1, 2002 |
|
BASHISTHA NARAIN SINHA Vs. MUZAFFARPUR REGIONAL DEVELOPMENT AUTHORITY
|
December 3, 2002 |
|
BASO YADAV Vs. STATE OF BIHAR
|
September 3, 2002 |
|
BASU SAHNI Vs. STATE OF BIHAR
|
March 1, 2002 |
|
BASUDEO PRASAD ASHOKA
Vs. STATE OF BIHAR
|
September 20, 2002 |
|
BASUDEO YADAV Vs. STATE OF BIHAR
|
January 10, 2002 |
|
BASUNDHARA DEVI Vs. RAM CHANDRA JHA
|
February 27, 2002 |
|
BHAGELU SAH Vs. STATE OF BIHAR
|
March 5, 2002 |
|
BHAGWAN DAS Vs. STATE OF BIHAR
|
February 5, 2002 |
|
BHAGWAN DAS Vs. STATE OF BIHAR
|
September 3, 2002 |
|
BHAGWAN PRASAD Vs. STATE OF BIHAR
|
March 14, 2002 |
|
BHAGWANJEE PRASAD Vs. STATE OF BIHAR
|
July 23, 2002 |
|
BHAGWATI DEVI ALIAS RAJANI DEVI Vs. STATE OF BIHAR
|
November 27, 2002 |
|
BHARAT BRIQUETTES INDUSTRIES Vs. STATE OF BIHAR
|
October 9, 2002 |
|
BHARAT PRASAD KUSHWAHA @ BHARAT MAHTO Vs. STATE OF BIHAR
|
November 28, 2002 |
|
BHARAT SINGH Vs. STATE OF BIHAR
|
July 26, 2002 |
|
BHARAT WAGON AND ENGINEERING COMPANY LIMITED Vs. UNION OF INDIA
|
September 26, 2002 |
|
BHARTENDU PRASAD DEB Vs. STATE OF BIHAR
|
March 22, 2002 |
|
BHAWANAND JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
June 26, 2002 |
|
BHOLA BARI Vs. STATE OF BIHAR
|
January 10, 2002 |
|
BHOLA PRASAD Vs. KASHI KANT JHA
|
August 16, 2002 |
|
BHOLA PRASAD SAO Vs. ELECTION COMMISSION
|
July 1, 2002 |
|
BHOLA PRASAD SINGH Vs. USHA DEVI
|
January 18, 2002 |
|
BHOLA SAH Vs. STATE OF BIHAR
|
October 31, 2002 |
|
BHOLAYADAV Vs. STATE OF BIHAR
|
September 13, 2002 |
|
BHOLI MANDAL Vs. STATE OF BIHAR
|
February 13, 2002 |
|
BHUBNESHWAR LAL DAS Vs. STATE OF BIHAR
|
February 8, 2002 |
|
BHUNESHWAR SINGH Vs. STATE OF BIHAR
|
March 1, 2002 |
|
BHUPENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
April 9, 2002 |
|
BHUPENDRA NATH SRIVASTAVA Vs. STATE OF BIHAR
|
March 21, 2002 |
|
BHUPENDRA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
January 23, 2002 |
|
BHUPENDRA PRASADYADAV Vs. STATE OF BIHAR
|
February 7, 2002 |
|
BHUTTO PASWAN Vs. STATE OF BIHAR
|
March 18, 2002 |
|
BIBI AJARSAN Vs. GAYASUDDIN
|
July 31, 2002 |
|
BIBI ROSHAN ARA Vs. KEDAR PRASAD AGARWAL
|
July 2, 2002 |
|
BIBI SABERA KHATOON Vs. STATE OF BIHAR
|
October 10, 2002 |
|
BIBI SAHIFA KHATOON Vs. BIBI KULSUM
|
April 11, 2002 |
|
BIHAR COMPUTER SOFTWARE AND DIAGNOSTICS LTD Vs. STATE OF BIHAR
|
January 18, 2002 |
|
BIHAR MOTION PICTURES ASSOCIATION Vs. STATE OF BIHAR
|
December 13, 2002 |
|
BIHAR PENSIONERS SAMAJ Vs. STATE OF BIHAR
|
October 1, 2002 |
|
BIHAR PENSIONERS SAMAJ Vs. STATE OF BIHAR
|
August 22, 2002 |
|
BIHAR POLICE MEN S ASSOCIATION Vs. STATE OF BIHAR
|
September 10, 2002 |
|
BIHAR PRADESH CONGRESS COMMITTEE Vs. BIHAR VIDYAPITH
|
April 23, 2002 |
|
BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR
|
February 21, 2002 |
|
BIHAR RAJYA PANCHAYAT PARISHAD Vs. UNION OF INDIA
|
September 11, 2002 |
|
BIHAR RAJYA PANCHAYAT PARISHAD Vs. ELECTION COMMISSION
|
July 24, 2002 |
|
BIHAR RAJYA SINCHAI VIBHAG Vs. STATE OF BIHAR
|
September 24, 2002 |
|
BIHAR RAJYA ZILA PARISHAD ABHIYANTRAN SEVA SANGH Vs. RAJ DEO SINHA
|
November 25, 2002 |
|
BIHAR STATE ELECTRICITY BOARD
Vs. P O LABOUR COURT
|
August 14, 2002 |
|
BIHAR STATE ELECTRICITY BOARD Vs. LACHO SAH
|
September 9, 2002 |
|
BIHAR STATE ELECTRICITY BOARD Vs. JAGADEO SINGH
|
May 13, 2002 |
|
BIHAR STATE ELECTRICITY BOARD Vs. KISHORI DEVI
|
May 9, 2002 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. A K FILMS
|
January 23, 2002 |
|
BIHAR STATE HOUSING BOARD Vs. STATE OF JHARKHAND
|
April 5, 2002 |
|
BIHAR STATE PHARMACEUTICAL LIMITED Vs. SHAMIM ANSARI
|
October 3, 2002 |
|
BIHAR STATE PRIMARY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
October 3, 2002 |
|
BIHAR STATE TOURISM DEVELOPMENT CORPORATION LTD Vs. SITA RAM YADAV
|
November 27, 2002 |
|
BIHAR VIDYALAYA PARIKSHA SAMITI KARAMCHARI SANGH Vs. STATE OF BIHAR
|
July 1, 2002 |
|
BIJAY KANT JHA Vs. BIHAR STATE SUGAR CORPORATION LIMITED
|
August 29, 2002 |
|
BIKAU PANDEY Vs. STATE OF BIHAR
|
September 3, 2002 |
|
BIKRAMA SINGH Vs. STATE OF BIHAR
|
April 5, 2002 |
|
BILASH PASWAN Vs. BINOD PASWAN
|
March 19, 2002 |
|
BILASH PASWAN Vs. STATE OF BIHAR WITH
|
March 19, 2002 |
|
BIMAL JHA Vs. STATE OF BIHAR
|
July 4, 2002 |
|
BIMAL KUMAR YADAV Vs. STATE OF BIHAR
|
May 6, 2002 |
|
BIMLESH KUMAR JHA Vs. STATE OF BIHAR
|
January 17, 2002 |
|
BIMLESH KUMAR SINGH Vs. STATE OF BIHAR
|
July 11, 2002 |
|
BINA KUMARI Vs. BIHAR COLLEGE SERVICE COMMISSION
|
September 2, 2002 |
|
BINAY KUMAR SINGH Vs. UNION OF INDIA
|
April 22, 2002 |
|
BINAY KUMAR SINHA Vs. STATE OF BIHAR
|
October 25, 2002 |
|
BINDESHWAR SINGH Vs. STATE OF BIHAR
|
October 10, 2002 |
|
BINDESHWARI NARAYAN BHATT Vs. STATE OF BIHAR
|
May 16, 2002 |
|
BINDESHWARI YADAV ALIAS BINO YADAV Vs. STATE OF BIHAR
|
August 8, 2002 |
|
BINDRA PRASAD Vs. STATE OF BIHAR
|
July 15, 2002 |
|
BINOD KAHAR Vs. STATE OF BIHAR
|
April 17, 2002 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
September 5, 2002 |
|
BINOD KUMAR Vs. STATE OF BIHAR THROUGH THE CHIEF SECRETARY
|
February 28, 2002 |
|
BINOD KUMAR YADAV Vs. STATE OF BIHAR
|
September 28, 2002 |
|
BINOD KUMAR YADAV Vs. STATE OF BIHAR
|
November 28, 2002 |
|
BINOD MURARI MISHRA Vs. STATE OF BIHAR
|
July 5, 2002 |
|
BINOD PRASAD SINGH Vs. STATE OF BIHAR
|
December 17, 2002 |
|
BINOD SINGH Vs. STATE OF BIHAR
|
October 1, 2002 |
|
BINOD YADAV Vs. STATE OF BIHAR
|
April 18, 2002 |
|
BIR BAHADUR RAI Vs. STATE OF BIHAR
|
September 26, 2002 |
|
BIRAJ BIND Vs. STATE OF BIHAR
|
September 27, 2002 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
January 7, 2002 |
|
BISESHWAR DAS Vs. STATE OF BIHAR
|
March 22, 2002 |
|
BISHESHWAR NATH PRASAD Vs. UNION OF INDIA
|
October 8, 2002 |
|
BISHNUDEOYADAV Vs. STATE OF BIHAR
|
October 30, 2002 |
|
BISHO MISTRY Vs. STATE OF BIHAR
|
August 8, 2002 |
|
BISHUN DEO SINGH Vs. STATE OF BIHAR
|
August 29, 2002 |
|
BISHUNDEO PODDAR Vs. STATE OF BIHAR
|
July 18, 2002 |
|
BISHUNDEO SAO Vs. STATE OF BIHAR
|
August 28, 2002 |
|
BISHWA NATH BANERJEE Vs. STATE BANK OF INDIA
|
April 9, 2002 |
|
BISHWANATH KEWAT Vs. STATE OF BIHAR
|
April 3, 2002 |
|
BISHWANATH SINGH Vs. STATE OF BIHAR
|
December 16, 2002 |
|
BISWANATH MITRA Vs. STATE OF BIHAR
|
May 14, 2002 |
|
BRAJ BHUSHAN PODDAR Vs. STATE OF BIHAR
|
March 7, 2002 |
|
BRAJ KISHORE SINGH Vs. BIHAR INTERMEDIATE EDUCATION COUNCIL
|
April 19, 2002 |
|
BRAJ KISHORE SINGH Vs. RAJA RAM PRASAD YADAV
|
July 29, 2002 |
|
BRAJ NANDAN PASWAN Vs. STATE OF BIHAR
|
October 9, 2002 |
|
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. NAKUL SAH
|
January 11, 2002 |
|
BRIJ KISHORE RAI Vs. UNION OF INDIA
|
December 5, 2002 |
|
BRIJ NANDAN RAI Vs. STATE OF BIHAR
|
January 29, 2002 |
|
BRIJESH PRASAD Vs. MOST KAMLA VERMA
|
August 27, 2002 |
|
BRIJRAJ KUMAR ALIAS BRIJ RAJ KUMAR RAM Vs. STATE OF BIHAR
|
February 14, 2002 |
|
CAPTAIN KAMALESHWARA PRASAD Vs. STATE OF BIHAR
|
January 21, 2002 |
|
CENTRAL BOARD FOR WORKER S EDUCATION Vs. SADHU PRASAD SHARMA
|
June 26, 2002 |
|
CENTRAL COAL FIELD LTD Vs. KALYAN CHEMICALS
|
August 7, 2002 |
|
CHANDESHWAR MESTAR Vs. VICE-CHANCELLOR KAMESHWAR
|
October 8, 2002 |
|
CHANDESHWAR RAI & ORS Vs. STATE OF BIHAR & ANR
|
September 2, 2002 |
|
CHANDESHWARYADAV Vs. STATE OF BIHAR
|
October 10, 2002 |
|
CHANDESHWARYADAV Vs. STATE OF BIHAR
|
November 10, 2002 |
|
CHANDO DEVI Vs. STATE OF BIHAR
|
March 13, 2002 |
|
CHANDRA DEO RAI Vs. STATE OF BIHAR
|
March 6, 2002 |
|
CHANDRA DEO YADAV Vs. STATE OF BIHAR
|
September 19, 2002 |
|
CHANDRA KALA DEVI Vs. STATE OF BIHAR
|
September 12, 2002 |
|
CHANDRA KETU SINGH Vs. STATE OF BIHAR
|
April 11, 2002 |
|
CHANDRA KISHORETHAKUR Vs. UNION OF INDIA
|
June 27, 2002 |
|
CHANDRA KUMAR SINGH Vs. STATE
|
April 9, 2002 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
|
February 6, 2002 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
|
November 1, 2002 |
|
CHANDRADIP RAI Vs. MD TAHIR ANSARI
|
July 31, 2002 |
|
CHANDRAMANI DEVI Vs. STATE OF BIHAR
|
April 9, 2002 |
|
CHANDRAWATI DEVI; PRAMESH PRASAD @ PRABASH PRASAD Vs. STATE OF BIHAR
|
October 2, 2002 |
|
CHANDRESHWAR MISHRA Vs. STATE OF BIHAR
|
January 17, 2002 |
|
CHANDRESHWAR PRASAD SINGH
Vs. STATE OF BIHAR
|
October 30, 2002 |
|
CHANDRESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
October 3, 2002 |
|
CHANDRIKA MOCHI Vs. FOOD CORPORATION OF INDIA
|
November 15, 2002 |
|
CHANDRIKA PRASAD YADAV
Vs. STATE OF BIHAR
|
November 18, 2002 |
|
CHANDRIKA SINGH Vs. STATE OF BIHAR
|
March 21, 2002 |
|
CHHATHO KHATOON Vs. STATE OF BIHAR
|
August 23, 2002 |
|
CHHOTE PATHAK Vs. STATE OF BIHAR
|
October 31, 2002 |
|
CHIEF MARSHAL INDIAN AIR FORCE Vs. UNION OF INDIA
|
May 10, 2002 |
|
CHIRANJEEV JHA
Vs. GAURI SHANKAR SINHA
|
October 30, 2002 |
|
CHITERDEO SINGH Vs. HIRDAYANARAYAN SINGH
|
March 11, 2002 |
|
CHOWBEY TAMBAKU FACTORY Vs. STATE OF BIHAR
|
October 3, 2002 |
|
CHRISTY FRIED GRAM INDUSTRY Vs. STATE OF BIHAR
|
April 11, 2002 |
|
CHULHAI HAZRA Vs. STATE OF BIHAR
|
September 20, 2002 |
|
COLLAPSE OF ESTABLISHED EDUCATION INSTITUTIONS Vs. STATE OF BIHAR
|
May 2, 2002 |
|
COMMISSIONER CENTRAL EXCISE Vs. GEMINI SILK LTD
|
February 15, 2002 |
|
COMMISSIONER COMMERCIAL TAXES Vs. SWARN REKHA COKES AND COAL PRIVATE LTD
|
April 2, 2002 |
|
COUNCIL OF ALLAMA IQBAL COLLEGE AND ALLIED INSTITUTIONS BIHAR Vs. STATE OF BIHAR
|
March 5, 2002 |
|
D R M P EASTERN RAILWAY Vs. MITHILESH DEVI
|
May 21, 2002 |
|
DANI SINGH Vs. STATE OF BIHAR
|
October 24, 2002 |
|
DARSHAN MAHTO Vs. STATE OF BIHAR
|
February 5, 2002 |
|
DARVESHWAR SINGH Vs. STATE OF BIHAR
|
March 7, 2002 |
|
DASARATH PRASAD Vs. STATE OF BIHAR
|
January 15, 2002 |
|
DASRATH PRASAD Vs. SHIV DAYAL SAH
|
July 4, 2002 |
|
DAYA NAND SHARMA Vs. STATE OF BIHAR
|
October 31, 2002 |
|
DAYA SHANKAR SINGH Vs. STATE OF BIHAR
|
June 28, 2002 |
|
DEEPAK KUMAR ALIAS DEEPAK KUMAR SINHA Vs. STATE OF BIHAR
|
September 30, 2002 |
|
DEHRI CO OPERATIVE DEVELOPMENT CANE MARKETING UNION Vs. STATE OF BIHAR
|
February 15, 2002 |
|
DELAY SHANKAR SINGH Vs. STATE OF BIHAR
|
September 23, 2002 |
|
DEO KUMAR DUBEY Vs. STATE OF BIHAR
|
May 9, 2002 |
|
DEO KUMAR SINGH Vs. UNION OF INDIA
|
November 22, 2002 |
|
DEO NARAYAN GOPE Vs. STATE OF BIHAR
|
August 28, 2002 |
|
DEO RAJ KUMAR PRASAD Vs. STATE OF BIHAR
|
January 15, 2002 |
|
DEOMATI DEVI Vs. STATE OF BIHAR
|
October 8, 2002 |
|
DEV NARAYAN BHAGAT Vs. STATE
|
September 30, 2002 |
|
DEV RAJ MAHTO Vs. STATE OF BIHAR
|
September 24, 2002 |
|
DEV RAJ MAHTO Vs. STATE OF BIHAR
|
September 26, 2002 |
|
DEVENDRA NARAIN SINGH Vs. B R AMBEDKAR BIHAR UNIVERSITY
|
June 25, 2002 |
|
DEVENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
August 27, 2002 |
|
DEVI DAYAL SINGH Vs. STATE OF BIHAR
|
October 3, 2002 |
|
DHANANJAY KUMAR ALIAS DHANANJAY Vs. STATE OF BIHAR
|
February 19, 2002 |
|
DHANESHWAR SAH Vs. STATE OF BIHAR
|
November 28, 2002 |
|
DHARAM DEO SINGH Vs. UNION OF INDIA
|
September 20, 2002 |
|
DHARAM SHILA KUER Vs. STATE OF BIHAR
|
July 1, 2002 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
October 4, 2002 |
|
DHARMENDRA SINGH Vs. STATE OF BIHAR
|
July 23, 2002 |
|
DHIRENDRA PRASAD SINGH Vs. BRANCH MANAGER AGRICULTURAL DEVELOPMENT
|
May 24, 2002 |
|
DHIRENDRA SINGH Vs. PRIYAMBADA LALL
|
October 10, 2002 |
|
DHIRU SINGH Vs. STATE OF BIHAR
|
February 8, 2002 |
|
DHRUB PRASAD Vs. STATE OF BIHAR
|
August 20, 2002 |
|
DILIP BHAGAT Vs. STATE OF BIHAR
|
September 23, 2002 |
|
DILIP KUMAR
Vs. VAISHALI KSHETRIYA GRAMIN BANK
|
May 16, 2002 |
|
DILIP KUMAR MUKHERJEE Vs. UNION OF INDIA
|
March 21, 2002 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
September 5, 2002 |
|
DILIP SAH Vs. STATE OF BIHAR
|
August 19, 2002 |
|
DINA NATH SINGH Vs. STATE OF BIHAR
|
March 21, 2002 |
|
DINA YADAV Vs. STATE OF BIHAR
|
October 31, 2002 |
|
DINESH CHANDRA KUMAR Vs. STATE OF BIHAR
|
July 2, 2002 |
|
DINESH KUMAR Vs. STATE OF BIHAR
|
September 12, 2002 |
|
DINESH MISHRA Vs. STATE OF BIHAR
|
April 2, 2002 |
|
DINESH PASWAN Vs. STATE OF BIHAR
|
July 19, 2002 |
|
DINESH PRASAD SINGH Vs. STATE OF BIHAR
|
May 17, 2002 |
|
DINESHWAR PRASAD Vs. MD ALI HASSAN
|
October 8, 2002 |
|
DIPESH CHANDAK Vs. UNION OF INDIA
|
March 21, 2002 |
|
DISTRICT PANCHAYAT SEVAK SANGH Vs. STATE OF BIHAR
|
September 18, 2002 |
|
DIVISIONAL MANAGER NEW INDIA Vs. SHRIMATI SUMITRA DEVI
|
March 13, 2002 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. GULAM RABBANI
|
January 11, 2002 |
|
DIWAKANT JHA Vs. STATE OF BIHAR
|
March 7, 2002 |
|
DIWAKAR YADAV Vs. STATE OF BIHAR
|
August 16, 2002 |
|
DOMARSAHNI Vs. STATE OF BIHAR
|
October 3, 2002 |
|
DOMI MODI Vs. STATE OF BIHAR
|
December 2, 2002 |
|
DOMNI DEVI Vs. DHRUB KUMAR LAL
|
January 29, 2002 |
|
DUDHNATH RAM Vs. STATE OF BIHAR
|
November 28, 2002 |
|
DULARCHAND RAJAK Vs. STATE OF BIHAR
|
October 10, 2002 |
|
DUMRAON PROPERTIES AND ENTERPRISES PVT LTD Vs. STATE OF BIHAR
|
April 12, 2002 |
|
DURGA NAVRATNANAND CHOUDHARY Vs. STATE OF BIHAR
|
November 27, 2002 |
|
DURGESHWARI PRASAD SINHA Vs. STATE OF BIHAR
|
July 9, 2002 |
|
EASTERN FOOD INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
April 26, 2002 |
|
EASTERN INDIA BREWERIES P LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
December 19, 2002 |
|
EMPLOYEES STATE INSURANCE CORPORATION
Vs. BRAJENDRA NATH SINHA
|
February 20, 2002 |
|
EQBAL RAJAK Vs. UNION OF INDIA
|
March 21, 2002 |
|
FARHAT NEYAZ AKHTAR HASNI Vs. STATE OF BIHAR
|
April 8, 2002 |
|
FAUJDARI MISTRY Vs. STATE OF BIHAR
|
April 19, 2002 |
|
FEKU RAI Vs. STATE OF BIHAR
|
February 27, 2002 |
|
GAFFARMIAN Vs. STATE OF BIHAR
|
September 11, 2002 |
|
GAFOOR MIAN Vs. STATE OF BIHAR
|
March 14, 2002 |
|
GAJRAJ JAIN Vs. STATE OF BIHAR
|
September 12, 2002 |
|
GANESH JHA Vs. UNION OF INDIA
|
December 17, 2002 |
|
GANESH LAL
Vs. STATE OF BIHAR
|
October 28, 2002 |
|
GANESH MAHTO Vs. JAGLAL MAHTO
|
March 15, 2002 |
|
GANESH PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
August 12, 2002 |
|
GANESHI PODDAR
Vs. STATE OF BIHAR
|
September 26, 2002 |
|
GANGA SAGAR GOND Vs. GANESH GOND
|
May 6, 2002 |
|
GANGA SAGAR TIWARY ALIAS GANGA TIWARY Vs. MINA KUNWAR
|
March 7, 2002 |
|
GAURI SHANKAR SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
October 23, 2002 |
|
GAYA PRASAD TRIVEDI Vs. STATE OF BIHAR
|
December 20, 2002 |
|
GAYATRI DEVI Vs. STATE OF BIHAR
|
April 12, 2002 |
|
GAYATRI SINGH
Vs. STATE OF BIHAR
|
December 20, 2002 |
|
GAYATRI SINGH Vs. SECRETARY BIHAR HOUSING BOARD
|
March 6, 2002 |
|
GHANIUR REHAN Vs. STATE OF BIHAR
|
October 25, 2002 |
|
GHOLAM MUSTAFA Vs. STATE OF BIHAR
|
November 29, 2002 |
|
GHULAM MOHSIN JAFRI Vs. STATE OF BIHAR
|
September 5, 2002 |
|
GIRIJA SINGH Vs. STATE OF BIHAR
|
July 30, 2002 |
|
GIRISH KUMAR Vs. MANAGING DIRECTOR BIHAR STATE MARKETING BOARD
|
May 24, 2002 |
|
GIRISH KUMAR Vs. STATE OF BIHAR
|
January 3, 2002 |
|
GITA DEVI Vs. DEPUTY GENERAL MANAGER
|
August 23, 2002 |
|
GONDA MUNDA Vs. STATE OF BIHAR
|
July 30, 2002 |
|
GOPAL KRISHNA PALEI Vs. CHANCELLOR OF UNIVERSITIES OF BIHAR PATNA UNIVERSITY
|
December 11, 2002 |
|
GOPAL VAT INDUSTRIES Vs. STATE OF BIHAR
|
October 28, 2002 |
|
GOPALGANJ CENTRAL CO Vs. DINESH TRIPATHI
|
January 3, 2002 |
|
GOVIND MISHRA Vs. STATE OF BIHAR
|
May 7, 2002 |
|
GOVIND SAH Vs. STATE OF BIHAR
|
January 16, 2002 |
|
GREEN POLYTUBES PVT LTD Vs. STATE OF BIHAR
|
February 5, 2002 |
|
GUDI SINGH Vs. STATE OF BIHAR
|
March 5, 2002 |
|
GULBADAN KUNWAR ALIAS GULBADANA DEVI Vs. UNION OF INDIA
|
February 1, 2002 |
|
GULI MIAN Vs. STATE OF BIHAR
|
July 18, 2002 |
|
GUNESHWAR TATMA Vs. MANBODH SHARMA
|
December 5, 2002 |
|
GUPTESHWAR BEDUA Vs. MAGADH UNIVERSITY
|
November 20, 2002 |
|
GUPTESHWAR SINGH Vs. STATE OF BIHAR
|
November 26, 2002 |
|
GURU CHARAN PRASAD Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK SOCIETY
|
September 16, 2002 |
|
GYANI PRASAD Vs. STATE OF BIHAR
|
February 6, 2002 |
|
HAKIM SINGH Vs. STATE OF BIHAR
|
April 29, 2002 |
|
HALDHAR CHOUDHARY Vs. STATE OF BIHAR
|
September 12, 2002 |
|
HARDEO MAHTON ALIAS HIRDEY MAHTO Vs. STATE OF BIHAR
|
February 7, 2002 |
|
HARDEO NARAYAN SINGH Vs. STATE OF BIHAR
|
February 11, 2002 |
|
HARE RAM ACHARYA Vs. STATE OF BIHAR
|
October 10, 2002 |
|
HARI NARAYAN YADAV Vs. STATE
|
January 4, 2002 |
|
HARI SHANKAR PRASAD Vs. SHAHID ALI KHAN
|
July 16, 2002 |
|
HARINAGAR SUGAR MILLS LIMITED Vs. BIHAR AGRICULTURAL MARKETING BOARD
|
March 18, 2002 |
|
HARIS CHANDRA MISHRA ALIAS HARICHANDRA MISHRA Vs. STATE OF BIHAR
|
August 6, 2002 |
|
HARISH CHANDRA JHA Vs. STATE OF BIHAR
|
January 15, 2002 |
|
HARISH CHANDRA THAKUR Vs. STATE OF BIHAR
|
May 16, 2002 |
|
HARIZAN NAW AVAM JAHAJ TATHA SADAK YATAYAT SWAVA-IAMBI SAHAKARI SAMITI LTD Vs. STATE OF BIHAR
|
July 17, 2002 |
|
HASSAN Vs. UNION OF INDIA
|
December 3, 2002 |
|
HEM KANT ROY Vs. HEM KANT ROY
|
February 26, 2002 |
|
HINDUSTAN LEVER LTD Vs. STATE OF BIHAR
|
December 16, 2002 |
|
HIRA MAHTO Vs. STATE OF BIHAR
|
May 17, 2002 |
|
HIRENDRA MOHAN PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION
|
December 16, 2002 |
|
HRIDAYAL KUMAR Vs. STATE OF BIHAR
|
January 31, 2002 |
|
INDERDEO SINGH Vs. STATE OF BIHAR
|
December 10, 2002 |
|
INDIRA SINHA Vs. STATE OF BIHAR
|
July 10, 2002 |
|
INDRADEO SAH Vs. RAM NARESH SAH
|
January 15, 2002 |
|
INDRAJEET SINGH @ BHOLA SINGH & ORS Vs. STATE OF BIHAR
|
September 10, 2002 |
|
INDU SRIVASTAVA Vs. STATE OF BIHAR
|
March 5, 2002 |
|
INDUSTRIAL FORGE AND ENGINEERING CO LTD Vs. STATE OF BIHAR
|
August 26, 2002 |
|
INSTITUTE OF BUSINESS MANAGEMENT Vs. STATE OF BIHAR
|
April 2, 2002 |
|
IQBAL Vs. NESAR AHMAD
|
December 17, 2002 |
|
ISHWAR DAYAL Vs. STATE OF BIHAR
|
May 10, 2002 |
|
ISMAIL MIA Vs. STATE OF BIHAR
|
November 1, 2002 |
|
ISRAIL Vs. STATE OF BIHAR
|
May 17, 2002 |
|
J P AROGYA Vs. DIRECTOR I G I M
|
March 7, 2002 |
|
JADU NANDAN SINGH ALIAS JADU Vs. STATE OF BIHAR
|
November 14, 2002 |
|
JADU SINGH; BHUDEO SINGH Vs. STATE OF BIHAR
|
November 29, 2002 |
|
JAG DAYAL SINGH Vs. STATE OF BIHAR
|
November 28, 2002 |
|
JAGAN SAHANI Vs. STATE OF BIHAR
|
July 22, 2002 |
|
JAGANNATH JHA Vs. STATE OF BIHAR
|
December 20, 2002 |
|
JAGARNATH PRASAD SHRIVASTAV Vs. BHARAT MAHTO
|
February 19, 2002 |
|
JAGATRANI DEVI Vs. NARESH YADAV
|
January 16, 2002 |
|
JAGDEO DAHA Vs. STATE OF BIHAR
|
July 10, 2002 |
|
JAGDEO MAHTO Vs. STATE OF BIHAR
|
February 27, 2002 |
|
JAGDISH HARI Vs. ADMINISTRATOR BHAGALPUR MUNICIPAL CORPORATION
|
December 19, 2002 |
|
JAGDISH KAHAR Vs. STATE
|
January 14, 2002 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR
|
February 12, 2002 |
|
JAGDISH PRASAD SHRIVASTAVA Vs. BHOJPUR ROHTAS GRAMIN BANK
|
May 2, 2002 |
|
JAGESHWAR SHARMA Vs. STATE OF BIHAR
|
May 1, 2002 |
|
JAGGU SAH Vs. STATE OF BIHAR
|
July 22, 2002 |
|
JAGO DEVI Vs. BHAGIRATH PRASAD
|
January 10, 2002 |
|
JAGO YADAV Vs. STATE OF BIHAR
|
April 23, 2002 |
|
JAHANVI SHANKARVERMA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
September 25, 2002 |
|
JAI CHAND PRASAD RAI Vs. STATE OF BIHAR
|
November 13, 2002 |
|
JAI MANGAL SINGH Vs. STATE OF BIHAR
|
March 3, 2002 |
|
JAI NARAIN DUBEY Vs. STATE OF BIHAR
|
February 5, 2002 |
|
JAI NARAIN SAH Vs. STATE OF BIHAR
|
January 12, 2002 |
|
JAI PRAKASH Vs. STATE OF BIHAR
|
December 17, 2002 |
|
JAI PRAKASH CHAMAR Vs. STATE OF BIHAR
|
January 21, 2002 |
|
JAI PRAKASH CHAMAR ALIAS SATENDRAJI ALIAS GOPALJO ALIAS PHEKAN Vs. STATE OF BIHAR
|
January 29, 2002 |
|
JAI PRAKASH KUMAR Vs. UNON OF INDIA
|
December 20, 2002 |
|
JAI PRAKASH MANDAL Vs. UNION OF INDIA AND STATE OF BIHAR
|
April 16, 2002 |
|
JAI RAM DAS AND CO Vs. STATE OF BIHAR
|
February 6, 2002 |
|
JAI RAM KUNWAR Vs. STATE OF BIHAR
|
October 30, 2002 |
|
JAIDYA NATH SINGH Vs. STATE OF BIHAR
|
December 10, 2002 |
|
JAMUNA SINGH Vs. STATE OF BIHAR
|
August 26, 2002 |
|
JAN KALYAN PRESS Vs. BHARGAVA BHUSHAN PRESS
|
May 23, 2002 |
|
JANESHWAR PANDIT Vs. STATE OF BIHAR
|
September 16, 2002 |
|
JANJHU RAM KUMHAR @ JHANJHU RAM Vs. STATE OF BIHAR
|
September 4, 2002 |
|
JANKI PRASAD YADAV Vs. STATE OF BIHAR
|
May 16, 2002 |
|
JANTA COLD STORAGE Vs. STATE OF BIHAR
|
October 25, 2002 |
|
JAWAHAR PRASAD Vs. STATE OF BIHAR
|
May 15, 2002 |
|
JAWAHARLAL PRABHAKAR Vs. STATE OF BIHAR
|
March 5, 2002 |
|
JAY GOBIND PRASAD Vs. STATE OF BIHAR
|
March 15, 2002 |
|
JAY NARAYAN YADAV Vs. STATE OF BIHAR
|
September 2, 2002 |
|
JAYA MISHRA Vs. STATE OF BIHAR
|
November 13, 2002 |
|
JAYA PANDEY Vs. NIRMAL KUMAR SINGH
|
May 23, 2002 |
|
JAYAKANT MISHRA Vs. STATE OF BIHAR
|
September 26, 2002 |
|
JAYANTI INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
|
August 26, 2002 |
|
JAYANTI INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD
|
November 13, 2002 |
|
JHAKAR MANJHI Vs. BIHAR STATE ELECTRICITY BOARD
|
October 31, 2002 |
|
JINESHWAR SINGH Vs. STATE OF BIHAR
|
March 6, 2002 |
|
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 22, 2002 |
|
JITENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
October 9, 2002 |
|
JOGENDRA MANJHI Vs. STATE OF BIHAR
|
August 16, 2002 |
|
JOGENDRA PRASAD SINGH Vs. SATYA NARAYAN SINGH
|
January 31, 2002 |
|
JOKHAN SAH Vs. RAMAYAN RAM
|
September 2, 2002 |
|
JONOON SANGI Vs. STATE OF BIHAR
|
April 11, 2002 |
|
JOYCEE JONES Vs. STATE OF BIHAR
|
January 10, 2002 |
|
JUNARBI Vs. MAHMOOD
|
July 18, 2002 |
|
JURHANTANTI Vs. RAM JANSATANTI ALIAS JOBA TANTI
|
March 5, 2002 |
|
JYOTIRINDRA ROY SHARMA Vs. NATIONAL THERMAL POWER
|
January 31, 2002 |
|
K BHAGWAN GOND Vs. STATE
|
September 25, 2002 |
|
K BHAGWAN GOND Vs. UNION OF INDIA
|
November 21, 2002 |
|
K D LIQUOR AND FERTILIZERS PVT LTD Vs. COMMISSIONER AND SECRETARY
|
November 26, 2002 |
|
KAILASH PASWAN Vs. STATE OF BIHAR
|
August 22, 2002 |
|
KAILASH PASWAN Vs. STATE OF BIHAR
|
July 11, 2002 |
|
KAILU KAMAT Vs. STATE OF BIHAR
|
April 4, 2002 |
|
KAILU SINGH Vs. STATE OF BIHAR
|
December 13, 2002 |
|
KALAWATI KUER Vs. SRINIVAS SINGH
|
July 30, 2002 |
|
KALIM Vs. STATE OF BIHAR
|
October 3, 2002 |
|
KALYANPUR CEMENTS LTD Vs. STATE OF BIHAR
|
April 24, 2002 |
|
KALYANPUR MAJDOOR PANCHAYAT Vs. STATE
|
October 3, 2002 |
|
KAMAL KISHORE SINHA Vs. BIHAR STATE SCHEDULED CASTES DEV CORPN
|
October 30, 2002 |
|
KAMALATIWARI Vs. STATE OF BIHAR
|
December 5, 2002 |
|
KAMALNATH JHA Vs. STATE OF BIHAR
|
January 28, 2002 |
|
KAMESHWAR BELDAR Vs. STATE OF BIHAR
|
July 17, 2002 |
|
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
February 26, 2002 |
|
KAMLA KAHAR Vs. STATE OF BIHAR
|
April 9, 2002 |
|
KAMLAWATI DEVI Vs. STATE OF BIHAR
|
July 1, 2002 |
|
KAMLESH SHARMA ALIAS KAMLESH KUMAR Vs. USHA DEVI
|
October 9, 2002 |
|
KAMLESHWARI PD SINHA Vs. RUKMINI DEBI
|
April 11, 2002 |
|
KAMLESHWARI YADAV Vs. STATE OF BIHAR
|
October 25, 2002 |
|
KAMTA PRASAD SINGH Vs. STATE OF BIHAR
|
January 22, 2002 |
|
KAMTA SINGH Vs. STATE OF BIHAR
|
July 11, 2002 |
|
KANHAI RAM Vs. STATE OF BIHAR
|
January 2, 2002 |
|
KANHAIYA LAL Vs. STATE OF BIHAR
|
March 19, 2002 |
|
KANISHKA CARBON PVT LTD Vs. REGIONAL PROVIDENT FUND COMMR
|
February 6, 2002 |
|
KANT SINGH Vs. STATE OF BIHAR
|
January 28, 2002 |
|
KANT SINGH Vs. STATE OF BIHAR
|
December 10, 2002 |
|
KANTI DEVI Vs. SITAL PRASAD
|
May 13, 2002 |
|
KANTI DEVI Vs. BIHAR STATE ELECTRICITY BOARD
|
May 23, 2002 |
|
KANTI DEVI Vs. STATE OF BIHAR
|
October 31, 2002 |
|
KAPIL DEO SAHNI Vs. STATE OF BIHAR
|
April 15, 2002 |
|
KAPILDEO SINGH Vs. STATE OF BIHAR
|
July 11, 2002 |
|
KARU MIAN ALIAS MD KARU Vs. STATE OF BIHAR
|
January 31, 2002 |
|
KARU RAM Vs. STATE OF BIHAR
|
July 12, 2002 |
|
KASHI NATH JHA Vs. STATE OF BIHAR
|
August 29, 2002 |
|
KASHI NATH PRASAD Vs. STATE OF BIHAR
|
November 21, 2002 |
|
KASHI NATH SINGH Vs. FOOD CORPORATION OF INDIA
|
May 20, 2002 |
|
KASHINATH JHA Vs. STATE OF BIHAR
|
October 10, 2002 |
|
KAUSHALYA KUAR Vs. STATE OF BIHAR
|
July 5, 2002 |
|
KAUSHLENDER PANDEY Vs. STATE OF BIHAR
|
April 17, 2002 |
|
KAYUM MIAN Vs. STATE OF BIHAR
|
May 16, 2002 |
|
KESHAV KUMAR DARUKA Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
October 30, 2002 |
|
KESHAV KUMAR DARUKA Vs. T M BHAGALPUR UNIVERSITY
|
December 4, 2002 |
|
KESHAV SHEET GRIH PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
October 30, 2002 |
|
KESHWERYADAV Vs. STATE OF BIHAR
|
October 29, 2002 |
|
KHELANAND MISHRA ALIAS SHIV KUMAR MISHRA Vs. STATE OF BIHAR
|
March 21, 2002 |
|
KIRAN SAH Vs. STATE OF BIHAR
|
March 15, 2002 |
|
KIRANDEO PRASAD Vs. STATE OF BIHAR
|
June 26, 2002 |
|
KIRTI NATH HAHNEMANAN MEDICAL COLLEGE Vs. BABA SAHEB BHIM RAO
|
October 22, 2002 |
|
KISHANGANJ FLOUR MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 27, 2002 |
|
KISHOR KUMAR Vs. STATE OF BIHAR
|
August 20, 2002 |
|
KISHORI PRASAD Vs. STATE OF BIHAR
|
February 11, 2002 |
|
KISHORI PRASAD YADAV Vs. STATE OF BIHAR
|
April 24, 2002 |
|
KISHUN CHAUHAN @ NONIYA Vs. STATE OF BIHAR
|
April 18, 2002 |
|
KISHUN LALL Vs. CHAIRMAN and M D UCO BANK
|
April 15, 2002 |
|
KISHUN SINGH Vs. STATE OF BIHAR
|
January 7, 2002 |
|
KISHUN SINGH Vs. STATE OF BIHAR
|
February 7, 2002 |
|
KRISHAK SANGATHAN Vs. STATE OF BIHAR
|
August 13, 2002 |
|
KRISHAK SANGATHAN Vs. STATE OF BIHAR
|
July 23, 2002 |
|
KRISHAK SANGATHAN Vs. STATE OF BIHAR
|
September 23, 2002 |
|
KRISHNA BIHARI PANDEY Vs. STATE
|
July 30, 2002 |
|
KRISHNA CHANDRA VERMA Vs. STATE OF BIHAR
|
August 21, 2002 |
|
KRISHNA DUBEY Vs. STATE OF BIHAR
|
November 13, 2002 |
|
KRISHNA GOPE Vs. STATE OF BIHAR
|
April 19, 2002 |
|
KRISHNA KANT TRIVEDI Vs. STATE OF BIHAR
|
February 11, 2002 |
|
KRISHNA KUMAR SINGH Vs. VIDYA DEVI
|
February 25, 2002 |
|
KRISHNA MOHAN MANDAL Vs. STATE OF BIHAR
|
January 31, 2002 |
|
KRISHNA NAND JHA Vs. STATE OF BIHAR
|
November 25, 2002 |
|
KRISHNA NANDAN SAHAY Vs. STATE OF BIHAR
|
December 3, 2002 |
|
KRISHNA NARAYAN BANERJEE Vs. STATE OF BIHAR
|
December 2, 2002 |
|
KRISHNA PRASAD MANDAL Vs. SABITA DEVI
|
April 25, 2002 |
|
KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
|
September 19, 2002 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
December 19, 2002 |
|
KRISHNA YADAV @ KRISHNA AHIR Vs. STATE OF BIHAR
|
July 11, 2002 |
|
KRISHNADEO SINGH Vs. STATE OF BIHAR
|
November 27, 2002 |
|
KUMAR ATUL Vs. STATE OF BIHAR
|
February 1, 2002 |
|
KUMAR FILMS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 12, 2002 |
|
KUMAR RAJU Vs. REETA KUMARI
|
February 21, 2002 |
|
KUMAR SHARMA Vs. STATE OF BIHAR
|
July 8, 2002 |
|
KUMARI KALPANA RANI Vs. STATE OF BIHAR
|
September 12, 2002 |
|
KUMARI RICHA Vs. STATE OF BIHAR
|
January 2, 2002 |
|
KUMUD DEVI
Vs. STATE OF BIHAR
|
October 7, 2002 |
|
KUNJ BIHARI PRASAD SINH Vs. STATE OF BIHAR
|
August 5, 2002 |
|
KUNTI TIWARY Vs. GENERAL MANAGER STATE BANK OF INDIA D AND PB
|
November 18, 2002 |
|
KUSUMI DEVI Vs. STATE OF BIHAR
|
March 18, 2002 |
|
L N MITHILA UNIVERSITY Vs. MITHILA MINORITY DENTAL COLLEGE
|
October 9, 2002 |
|
LACHHMAN WIRE INDUSTRIES LTD Vs. STATE OF BIHAR
|
July 23, 2002 |
|
LACHHO DEVI Vs. STATE OF BIHAR
|
October 10, 2002 |
|
LADDU MANDAL Vs. STATE OF BIHAR
|
July 15, 2002 |
|
LAKHAN LAL Vs. STATE OF BIHAR
|
October 1, 2002 |
|
LAKHICHAND PRASAD Vs. STATE OF BIHAR
|
September 16, 2002 |
|
LAKSHMAN PANDEY Vs. STATE OF BIHAR
|
August 14, 2002 |
|
LAKSHMI BHATT Vs. STATE OF BIHAR
|
October 30, 2002 |
|
LAKSHMI FERTILIZER AGENCY Vs. STATE OF BIHAR
|
May 14, 2002 |
|
LAKSHMI ROY ALIAS LAXMI ROY Vs. STATE OF BIHAR
|
September 6, 2002 |
|
LAL BABU PRASAD Vs. STATE OF BIHAR
|
September 11, 2002 |
|
LAL BABU RAI Vs. STATE OF BIHAR
|
May 14, 2002 |
|
LAL BABU SAH Vs. STATE OF BIHAR
|
August 20, 2002 |
|
LAL BABU SINGH Vs. STATE OF BIHAR
|
February 1, 2002 |
|
LAL BAHADUR SINGH Vs. STATE OF BIHAR
|
April 2, 2002 |
|
LAL BAHADUR SINHA Vs. COMMISSIONER OF COMMERCIAL TAXES
|
April 19, 2002 |
|
LAL BIHARI SAO Vs. STATE OF BIHAR
|
July 9, 2002 |
|
LAL MOHAN YADAV Vs. SANJHA DEVI
|
September 20, 2002 |
|
LALA KOERI Vs. STATE OF BIHAR
|
September 25, 2002 |
|
LALA SATNARAYAN PRASAD Vs. SHIV NANDAN SINGH
|
February 14, 2002 |
|
LALAN SARDAR ALIAS LALAN KUMAR SARDAR Vs. STATE OF BIHAR
|
March 13, 2002 |
|
LALAN SINGH Vs. STATE OF BIHAR
|
May 14, 2002 |
|
LALDHARI RAI Vs. STATE OF BIHAR
|
December 4, 2002 |
|
LALIT KUMAR Vs. STATE OF BIHAR
|
February 1, 2002 |
|
LALIT NARAIN MITHILA UNIVERSITY Vs. SARJUG DENTAL COLLEGE AND HOSPITAL
|
January 25, 2002 |
|
LALJI RAM Vs. STATE OF BIHAR
|
August 13, 2002 |
|
LALLAN CHOUDHARY Vs. STATE OF BIHAR
|
October 8, 2002 |
|
LALLAN PASWAN Vs. UNION OF INDIA
|
December 19, 2002 |
|
LALU PRASAD YADAV Vs. STATE OF BIHAR
|
February 7, 2002 |
|
LAUHAR SAH Vs. STATE OF BIHAR
|
March 1, 2002 |
|
LAXMI KUMAR CHOURE Vs. STATE OF BIHAR
|
November 14, 2002 |
|
LOKMAN Vs. STATE OF BIHAR
|
April 16, 2002 |
|
LT COLONEL RAM RANDHIR SINGH Vs. STATE OF BIHAR
|
August 29, 2002 |
|
LUTAN PASWAN Vs. STATE OF BIHAR
|
August 7, 2002 |
|
M K AGRAWAL Vs. STATE OF BIHAR
|
February 4, 2002 |
|
MADAN MAHTO Vs. STATE OF BIHAR
|
February 11, 2002 |
|
MADAN MOHAN SINGH YADAV Vs. STATE OF BIHAR
|
January 24, 2002 |
|
MADHUSUDAN Vs. STATE OF BIHAR
|
January 10, 2002 |
|
MADHUSUDAN PATHAK Vs. UNION OF INDIA
|
August 5, 2002 |
|
MAGADH GRAMIN BANK OFFICERS ASSOCIATION Vs. CHAIRMAN MAGADH GRAMIN BANK
|
December 17, 2002 |
|
MAHABIR MANDAL Vs. LAKHAN LAL MANDAL
|
June 24, 2002 |
|
MAHADEO PRASAD YADAV Vs. BOARD OF COUNCIL OF CRICKET IN INDIA
|
August 6, 2002 |
|
MAHANTH RAM SHANKAR DAS Vs. STATE OF BIHAR
|
March 15, 2002 |
|
MAHENDRA CHOUDHARY Vs. INDRASAN DEVI ALIAS RUDRASAN DEVI
|
February 12, 2002 |
|
MAHENDRA KUMAR PRASAD Vs. STATE OF BIHAR
|
January 15, 2002 |
|
MAHENDRA NARAIN PATHAK Vs. STATE OF BIHAR
|
September 10, 2002 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
May 3, 2002 |
|
MAHENDRA RAI Vs. STATE OF BIHAR
|
October 7, 2002 |
|
MAHENDRA RAM Vs. STATE OF BIHAR
|
January 4, 2002 |
|
MAHESH KUMAR Vs. KHURSHID ANWAR
|
July 16, 2002 |
|
MAHESH SAH Vs. UNION OF INDIA
|
March 4, 2002 |
|
MAHESHWARI MUKHIYA Vs. STATE OF BIHAR
|
February 1, 2002 |
|
MAHTAB SINGH ALIAS MATAB LAL SINGH Vs. STATE OF BIHAR
|
September 12, 2002 |
|
MALTI DEVI Vs. STATE OF BIHAR
|
February 19, 2002 |
|
MAMTA KUMARI Vs. STATE OF BIHAR
|
August 27, 2002 |
|
MAMTA KUMARI Vs. STATE OF BIHAR
|
August 23, 2002 |
|
MAN SINGH Vs. STATE OF BIHAR
|
January 24, 2002 |
|
MAN SINGH Vs. STATE OF BIHAR
|
January 21, 2002 |
|
MANGAL SAH Vs. STATE OF BIHAR
|
March 7, 2002 |
|
MANGLI DEVI Vs. UNION OF INDIA
|
December 5, 2002 |
|
MANIR AHMAD Vs. STATE OF BIHAR
|
May 6, 2002 |
|
MANJU KUMARI Vs. STATE OF BIHAR
|
July 15, 2002 |
|
MANJU KUMARI @ MANJU DEVI @ SMT. MANJU DEVI Vs. STATE OF BIHAR AND ORS.
|
January 9, 2002 |
|
MANJUBALA SINHA Vs. STATE OF BIHAR
|
July 1, 2002 |
|
MANOHAR GOPE Vs. STATE OF BIHAR
|
August 16, 2002 |
|
MANOJ BAID Vs. STATE OF BIHAR
|
August 12, 2002 |
|
MANOJ KR PANDEY Vs. STATE OF BIHAR
|
September 23, 2002 |
|
MANOJ KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
March 7, 2002 |
|
MANOJ KUMAR MISHRA Vs. DAROPADI DEVI
|
February 15, 2002 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
May 16, 2002 |
|
MANOJ KUMAR SINHA Vs. OJASVI NANDAN
|
July 29, 2002 |
|
MANOJ SAHAY Vs. STATE OF BIHAR
|
February 8, 2002 |
|
MANOJ SAHNI Vs. STATE OF BIHAR
|
October 23, 2002 |
|
MANORANJAN PRASAD Vs. STATE OF BIHAR
|
December 15, 2002 |
|
MANVENDRA NARAIN AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD
|
July 11, 2002 |
|
MAQSOOD Vs. STATE OF BIHAR
|
September 6, 2002 |
|
MAQSUD ALAM Vs. STATE OF BIHAR
|
February 6, 2002 |
|
MARAUL PRAKHAND NAVYATAYATSAHYOG SAMITI LTD Vs. STATE OF BIHAR
|
September 3, 2002 |
|
MATHURA RAM Vs. STATE OF BIHAR
|
September 19, 2002 |
|
MATUK LAL MAHTO Vs. MAHABIR MAHTO
|
May 21, 2002 |
|
MAYA SHANKAR PRASAD Vs. STATE OF BIHAR
|
April 19, 2002 |
|
MD ASGAR Vs. STATE OF BIHAR
|
November 28, 2002 |
|
MD ASHAD Vs. STATE OF BIHAR
|
May 7, 2002 |
|
MD AYUB ALAM Vs. STATE OF BIHAR
|
July 23, 2002 |
|
MD JASIM @ SANJAY Vs. STATE OF BIHAR
|
August 23, 2002 |
|
MD MANJOOR Vs. STATE OF BIHAR
|
March 7, 2002 |
|
MD NURUL HAQUE KHAN Vs. MD MUSTAFA KHAN
|
April 4, 2002 |
|
MD RAQEEMUDDIN Vs. STATE OF BIHAR
|
March 6, 2002 |
|
MD SHAMIM ANSARI Vs. STATE OF BIHAR
|
April 25, 2002 |
|
MD YUNUS Vs. MOINUDDIN
|
August 20, 2002 |
|
MEENA DEVI Vs. UNION OF INDIA
|
August 26, 2002 |
|
MEGHNATH YADAV Vs. STATE OF BIHAR
|
March 4, 2002 |
|
MINAKSHI Vs. STATE OF BIHAR
|
September 5, 2002 |
|
MISHRI RAM Vs. STATE OF BIHAR
|
August 12, 2002 |
|
MISHRI SAH Vs. STATE OF BIHAR
|
February 1, 2002 |
|
MITHILESH KUMAR Vs. UNION OF INDIA
|
September 2, 2002 |
|
MITHILESH SINGH Vs. STATE OF BIHAR
|
August 23, 2002 |
|
MITHILESH THAKUR Vs. RADHA DEVI
|
March 22, 2002 |
|
MITRYNJAY KUMAR Vs. STATE OF BIHAR
|
June 24, 2002 |
|
MOHAMED SAHABUDDIN Vs. STATE OF BIHAR
|
August 20, 2002 |
|
MOHAMMAD EJAZ ANJUM Vs. STATE OF BIHAR
|
February 7, 2002 |
|
MOHAMMAD HASAN KHAN Vs. STATE OF BIHAR
|
April 2, 2002 |
|
MOHAMMAD MIAN Vs. STATE OF BIHAR
|
March 8, 2002 |
|
MOHAMMAD SALIM ANSARI Vs. BITAN DEVI
|
November 26, 2002 |
|
MOHAN LAL CHATURVEDI
Vs. STATE OF BIHAR
|
November 29, 2002 |
|
MOHAN OJHA Vs. STATE OF BIHAR
|
February 12, 2002 |
|
MOHAN RAI Vs. STATE OF BIHAR
|
August 12, 2002 |
|
MOHAN SAH Vs. STATE OF BIHAR
|
April 10, 2002 |
|
MOHAN SINGH Vs. STATE OF BIHAR
|
July 13, 2002 |
|
MOHARAM MIAN Vs. NARENDRA KUMAR SINGH ALIAS BHAGAT SINGH
|
August 8, 2002 |
|
MOHD MUBARAK ALI Vs. STATE OF BIHAR
|
February 6, 2002 |
|
MOHD SAUD ALAM Vs. MD SALAHUDDIN
|
July 26, 2002 |
|
MOHICHAND SAO Vs. STATE OF BIHAR
|
November 28, 2002 |
|
MOHINDER LAL Vs. STATE OF BIHAR
|
February 12, 2002 |
|
MONSANTO INDIA LTD Vs. STATE OF BIHAR
|
July 26, 2002 |
|
MOSOMAT FUL SUNDER OJHA WITH MANOJ KUMAR OJHA
Vs. STATE
|
November 27, 2002 |
|
MOSSOMAT MAYA DEVI Vs. STATE OF BIHAR
|
February 20, 2002 |
|
MOST BIMLA DEVI Vs. STATE OF BIHAR
|
February 20, 2002 |
|
MOST SURAJ DEVI PARIWAL Vs. STATE OF BIHAR
|
September 5, 2002 |
|
MOST. SUDAMA DEVI AND ORS. Vs. HIMANSHU SHEKHAR JHA AND ORS.
|
January 8, 2002 |
|
MOSTT.SHILA DEVI Vs. STATE OF BIHAR
|
January 17, 2002 |
|
MOTI RANEE DEVI Vs. STATE
|
June 24, 2002 |
|
MOTIOR RAHMAN Vs. STATE OF BIHAR
|
January 16, 2002 |
|
MRITYUNJAY KUMAR ROY Vs. STATE OF BIHAR
|
February 1, 2002 |
|
MUKHTAR ALAM Vs. STATE OF BIHAR
|
May 21, 2002 |
|
MUKHTAR CHAUDHARY Vs. STALE OF BIHAR
|
February 14, 2002 |
|
MUNARIK SINGH Vs. STATE OF BIHAR
|
August 13, 2002 |
|
MUNESHWAR RAM Vs. STATE OF BIHAR
|
January 11, 2002 |
|
MUNI LAL PASWAN Vs. STATE OF BIHAR
|
March 13, 2002 |
|
MUNNA SINGH Vs. STATE OF BIHAR
|
April 3, 2002 |
|
MUNSI HASDA Vs. STATE OF BIHAR
|
November 21, 2002 |
|
MURAL TURI
Vs. STATE OF BIHAR
|
December 13, 2002 |
|
MUSTAQUE ALI Vs. STATE OF BIHAR
|
March 15, 2002 |
|
NAG NARAIN SINGH Vs. MOHD ADALAT HUSSAIN
|
July 24, 2002 |
|
NAGENDRA PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 27, 2002 |
|
NAGENDRA PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
September 7, 2002 |
|
NAGESHWAR PRASAD Vs. STATE OF BIHAR
|
January 9, 2002 |
|
NAGINA DEVI Vs. STATE OF BIHAR
|
April 24, 2002 |
|
NAGINA SINGH Vs. STATE OF BIHAR
|
December 11, 2002 |
|
NAIMULLAH MIAN Vs. STATE OF BIHAR
|
December 10, 2002 |
|
NAIYAR ALAM Vs. STATE OF BIHAR
|
May 15, 2002 |
|
NALINI KANT AGRAWAL Vs. STATE OF BIHAR
|
September 24, 2002 |
|
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
February 25, 2002 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
July 26, 2002 |
|
NANHAK SINGH Vs. STATE OF BIHAR
|
September 4, 2002 |
|
NARAD PASWAN Vs. RANJANTEWARY ALIAS RAJAN
|
May 7, 2002 |
|
NARAIN PATHAK Vs. KESHWAR PASWAN
|
February 20, 2002 |
|
NARAIN SAHNI Vs. STATE OF BIHAR
|
August 20, 2002 |
|
NARAYAN PRASAD SAH Vs. STATE OF BIHAR
|
December 5, 2002 |
|
NARESH KUMAR DUTTA Vs. STATE OF BIHAR
|
December 12, 2002 |
|
NARESH YADAV Vs. STATE OF BIHAR
|
October 22, 2002 |
|
NATHUNI MAHTO Vs. STATE OF BIHAR
|
April 26, 2002 |
|
NATHUNI SAN Vs. KASHI NATH MISHRA
|
July 10, 2002 |
|
NATHUNI SAO Vs. STATE OF BIHAR
|
October 23, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. DAYAWANTI DEVI
|
September 17, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. RAMBALI DEVI
|
July 2, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. SUNAINA DEVI
|
July 19, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. DUKHI MISTRY
|
April 23, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. KHANTARIA DEVI
|
January 24, 2002 |
|
NATIONAL INSURANCE COMPANYLTD Vs. SUMILA KUER
|
January 18, 2002 |
|
NAVO NATH MISHRA Vs. STATE OF BIHAR
|
August 27, 2002 |
|
NAWAB ALI Vs. REYAZ AHMED
|
August 6, 2002 |
|
NAWAL KISHORE MANDAL Vs. STATE OF BIHAR
|
September 16, 2002 |
|
NAWAL KISHORE PANDEY Vs. STATE OF BIHAR
|
February 15, 2002 |
|
NAWAL KISHORE PATEL Vs. INDRAPARI DEVI
|
September 24, 2002 |
|
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR
|
December 4, 2002 |
|
NAWAL KISHORE SAH Vs. STATE OF BIHAR
|
February 8, 2002 |
|
NAWAL KISHORE SAH Vs. STATE OF BIHAR
|
April 12, 2002 |
|
NAWAL KISHORE YADAV
Vs. STATE OF BIHAR
|
October 4, 2002 |
|
NAWAL YADAV Vs. BIHAR SCHOOL EXAMINATION BOARD
|
August 1, 2002 |
|
NAZIM SHAMEE Vs. STATE OF BIHAR
|
February 18, 2002 |
|
NEELAM DEVI Vs. STATE OF BIHAR
|
February 27, 2002 |
|
NEW INDIA ASSURANCE CO LIMITED Vs. SHEO PUJAN SINGH
|
July 24, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAHIBUN KHATOON
|
October 3, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. SUNAINA GUPTA
|
January 31, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. GAUTAM SINGH
|
January 16, 2002 |
|
NEW INDIA ASSURANCE CO LTD Vs. NAJO KHATOON
|
May 9, 2002 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. LAHASO DEVI
|
February 13, 2002 |
|
NIBHA DEVI ALIAS RERIUA KUMARI Vs. STATE OF BIHAR
|
February 1, 2002 |
|
NIBHA KUMARI Vs. STATE OF BIHAR
|
July 15, 2002 |
|
NIRANJAN MAHTO Vs. STATE OF BIHAR
|
October 25, 2002 |
|
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
|
March 4, 2002 |
|
NIRMAL KUMAR JHA Vs. STATE OF BIHAR
|
December 12, 2002 |
|
NIRMALA DEVI Vs. VIRENDRA KR TRIPATHI
|
January 21, 2002 |
|
NIRMALA DEVI Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 27, 2002 |
|
NITISHWAR JHA Vs. STATE OF BIHAR
|
July 19, 2002 |
|
NIWAS SHARMA Vs. STATE OF BIHAR
|
February 12, 2002 |
|
NONI GOPAL DAS Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
January 10, 2002 |
|
NOORUDDIN Vs. RABINDRA KUMAR SIRIHA
|
October 22, 2002 |
|
NURUL ISLAM Vs. BHUTNATH GOSHALA
|
November 29, 2002 |
|
OM PRAKASH MISHRA Vs. STATE OF BIHAR
|
September 10, 2002 |
|
OM PRAKASH PRASAD ALIAS OM PRAKASH SINGH Vs. STATE OF BIHAR
|
April 29, 2002 |
|
OM PRAKASH SAH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
|
July 16, 2002 |
|
OM PRAKASH SINGH
Vs. STATE OF BIHAR
|
December 19, 2002 |
|
OM PRAKASH SINGH Vs. VICE-CHANCELLOR
|
August 5, 2002 |
|
OM PRAKASH SINHA Vs. STATE OF BIHAR
|
August 7, 2002 |
|
OM PRAKASH TIWARI Vs. ELECTION COMMISSION
|
April 26, 2002 |
|
ORIENTAL INSURANCE CO LTD Vs. SHANTI DEVI
|
January 8, 2002 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. PURNIMA ENTERPRISES
|
January 8, 2002 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. UMLESH DEVI
|
February 5, 2002 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. THAKUNI DEVI
|
April 23, 2002 |
|
PADMA PRASAD Vs. STATE OF BIHAR
|
April 4, 2002 |
|
PANCHU MANDAL Vs. STATE OF BIHAR
|
August 29, 2002 |
|
PANDAUL ANCHAL MATSYAJIBI SAHYOG SAMITI LTD Vs. PANDAUL PRAKHAND JANTA SWABLAMBI SAHYOG SAMITI LTD
|
September 27, 2002 |
|
PANDIT ANANT ACHARYA SHASTRI Vs. PANDIT KESHAV ACHARYA
|
January 21, 2002 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
July 23, 2002 |
|
PANKAJ KUMAR CHOUDHARY ALIAS PANKAJ KUMAR PANI Vs. STATE OF BIHAR
|
March 21, 2002 |
|
PANNA LAL KESHRI Vs. STATE OF BIHAR
|
August 28, 2002 |
|
PAPPU LAL @ MANOJ KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
August 9, 2002 |
|
PAPPU YADAV Vs. STATE OF BIHAR
|
May 5, 2002 |
|
PARAS NATH RAI Vs. STATE OF BIHAR
|
August 9, 2002 |
|
PARICHHAN RAI Vs. STATE OF BIHAR
|
March 6, 2002 |
|
PARMANAND JHA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
December 5, 2002 |
|
PARMANAND SAH Vs. STATE OF BIHAR
|
February 25, 2002 |
|
PARMANAND SINGH Vs. STATE OF BIHAR
|
April 24, 2002 |
|
PARMESHWARI BARHI Vs. BINDESHWARI MAHTO
|
July 11, 2002 |
|
PARSHURAM SINGH Vs. STATE OF BIHAR
|
September 11, 2002 |
|
PARSURAM PASWAN Vs. STATE OF BIHAR
|
April 5, 2002 |
|
PASUPATI SINGH ALIAS PASUPAT SINGH Vs. STATE OF BIHAR
|
September 26, 2002 |
|
PATNA ALUMINIUM UDYOG PATNA CITY Vs. COMMISSIONER OF CENTRAL EXCISE BIHAR
|
October 8, 2002 |
|
PATNA REGIONAL DEVELOPMENT AUTHORITY Vs. AMITABH RANJAN MISHRA
|
May 16, 2002 |
|
PAVITRA KUER THAKUR RAM JAYASWAL Vs. STATE OF BIHAR
|
June 27, 2002 |
|
PAWAN KUMAR JHA Vs. UNION OF INDIA
|
October 30, 2002 |
|
PAWAN KUMAR SINGH Vs. STATE OF BIHAR
|
July 12, 2002 |
|
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
|
February 13, 2002 |
|
PHOOL MOHAMMAD KHAN Vs. STATE OF BIHAR
|
June 27, 2002 |
|
PINTU SINGH Vs. STATE OF BIHAR
|
July 11, 2002 |
|
PODDAR SURAJ KUMAR Vs. STATE OF BIHAR
|
July 2, 2002 |
|
POOJA ENGINEERS PRIVATE LTD Vs. STATE OF BIHAR
|
November 26, 2002 |
|
POORVANCHAL CATERERS SARAN Vs. UNION OF INDIA
|
February 21, 2002 |
|
POPULAR NURSING HOME Vs. STATE OF BIHAR
|
December 12, 2002 |
|
PRABHAKAR SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
April 12, 2002 |
|
PRABHAS RANJAN Vs. SECRETARY BIHAR SCHOOL EXAMINATION BOARD
|
October 29, 2002 |
|
PRABHAT ZARDA FACTORY INDIA LTD Vs. STATE OF BIHAR
|
October 7, 2002 |
|
PRABHU CHANDRA Vs. STATE OF BIHAR
|
November 14, 2002 |
|
PRABHU NARAYAN SHARMA Vs. STATE OF BIHAR
|
November 29, 2002 |
|
PRABHU SAH Vs. STATE OF BIHAR
|
October 24, 2002 |
|
PRAKASH KUMAR SAHAI Vs. UNION OF INDIA
|
July 4, 2002 |
|
PRAKASH SINGH Vs. STATE OF BIHAR
|
February 6, 2002 |
|
PRAMOD KUMAR SINGH Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
August 19, 2002 |
|
PRAMOD LAL ALIAS PRAMOD PRASAD Vs. STATE OF BIHAR
|
May 14, 2002 |
|
PRAMOD NARAYAN ACHAL Vs. BIHAR STATE ELECTRICITY BOARD
|
April 19, 2002 |
|
PRAMOD SAH Vs. STATE OF BIHAR
|
September 6, 2002 |
|
PRASAD DARBHANGA Vs. STATE OF BIHAR
|
May 3, 2002 |
|
PRASHANT KUMAR SINHA Vs. MEMBER BOARD OF REVENUE
|
January 9, 2002 |
|
PRATAP SINGH Vs. STATE OF BIHAR
|
March 21, 2002 |
|
PRATHMIK ADHYAPAK SANGH Vs. STATE OF BIHAR
|
April 16, 2002 |
|
PRATIVA KUMARI Vs. STATE OF BIHAR
|
June 3, 2002 |
|
PRAYAS MAHILA AUDYOGIC CO OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
January 8, 2002 |
|
PREM AGRAWAL Vs. STATE OT BIHAR
|
July 17, 2002 |
|
PREM CHANDRA Vs. SHEOJI SINGH
|
February 21, 2002 |
|
PREM CHANDRA JHA Vs. STATE OF BIHAR
|
December 5, 2002 |
|
PREM CHANDRA PRASAD Vs. BIHAR STATE ELECTION COMMISSION
|
March 15, 2002 |
|
PREM NATH MISHRA Vs. STATE ELECTION COMMISSION
|
May 13, 2002 |
|
PREM SHANKAR SAHAY Vs. UNION OF INDIA
|
January 29, 2002 |
|
PREMCHAND SINGH Vs. STATE OF BIHAR
|
October 8, 2002 |
|
PREMLATA GUPTA Vs. STATE OF BIHAR
|
August 13, 2002 |
|
PRITHVINATH PRASAD Vs. STATE OF BIHAR
|
September 12, 2002 |
|
PRIYA RANJAN SINHA Vs. STATE OF BIHAR
|
April 11, 2002 |
|
PRIYANKA KUMARI Vs. STATE OF BIHAR
|
February 13, 2002 |
|
PRO AGRO SEEDS CO LTD Vs. STATE OF BIHAR
|
September 16, 2002 |
|
PUNENDU JEE TRIPATHI ALIAS DADAN TIWARI Vs. STATE OF BIHAR
|
January 4, 2002 |
|
PURANA PANAPUR PANCHAYAT SHRAMIK SAHYOG SAMILTEE LTD Vs. STATE OF BIHAR
|
March 11, 2002 |
|
PURNIMA ENTERPRISES Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 23, 2002 |
|
QAZI AHMED AZAM Vs. STATE OF BIHAR
|
May 9, 2002 |
|
R USHA Vs. STATE OF BIHAR
|
March 19, 2002 |
|
RABI BHUSHAN PRASAD Vs. BIHAR STATE COOPERATIVE MARKETING UNION
|
May 1, 2002 |
|
RABINDRA KUMAR SINHA Vs. UNION OF INDIA
|
July 8, 2002 |
|
RABINDRA NATH SHUKLAM Vs. VAISHALI KSHETRIYA GRAMIN BANK
|
May 13, 2002 |
|
RABINDRA PRASAD SINGH Vs. STATE ELECTION COMMISSIONER
|
September 23, 2002 |
|
RABINDRA PRASAD VERMA Vs. STATE OF BIHAR
|
January 18, 2002 |
|
RABINDRA PRATAP PANDEY Vs. STATE OF BIHAR
|
September 2, 2002 |
|
RABINDRA SAN Vs. STATE OF BIHAR
|
November 12, 2002 |
|
RADHA JHA Vs. STATE OF BIHAR
|
November 27, 2002 |
|
RADHA KRISHNA CHAUDHARY Vs. DISTRICT MAGISTRATE BEGUSARAI
|
December 4, 2002 |
|
RADHA KRISHNA EXPORTS PVT.LTD. Vs. PANDAUL CO-OPERATIVE SPINNING MILLS LTD.
|
February 5, 2002 |
|
RADHA KRISHNA JAISWAL Vs. SHEELA KANCHAN
|
October 22, 2002 |
|
RADHA KUMARI Vs. STATE OF BIHAR
|
July 29, 2002 |
|
RADHA PRASAD BHAGAT Vs. STATE OF BIHAR
|
March 11, 2002 |
|
RADHE SHYHAM SINGH Vs. STATE OF BIHAR
|
August 5, 2002 |
|
RADHEY SHARMA Vs. STATE OF BIHAR
|
October 7, 2002 |
|
RADHIKA DEVI Vs. STATE OF BIHAR
|
January 15, 2002 |
|
RAGHU NATH JHA Vs. STATE OF BIHAR
|
February 4, 2002 |
|
RAGHUNATH PANDEY Vs. PANMATI KUER
|
July 2, 2002 |
|
RAGHUNATH PRASAD SINGH Vs. STATE OF BIHAR
|
January 3, 2002 |
|
RAGHUNATH PRASAD YADAV Vs. STATE OF BIHAR
|
May 23, 2002 |
|
RAGHUNATHJEE Vs. LEELAWATI DEVI
|
July 15, 2002 |
|
RAJ KALI DEVI Vs. STATE OF BIHAR
|
July 26, 2002 |
|
RAJ KISHORE PRASAD SINGH Vs. STATE OF BIHAR
|
February 25, 2002 |
|
RAJ KUMAR PASWAN Vs. V N SINHA
|
November 22, 2002 |
|
RAJ KUMAR PRASAD ALIAS RAJ KUMAR Vs. JANKI DEVI
|
September 20, 2002 |
|
RAJ KUMAR RAGHAWENDRA PRASAD NARAIN SINGH Vs. ASHIANA LAND DEVELOPMENTS
|
December 3, 2002 |
|
RAJ KUMAR SAH Vs. STATE OF BIHAR
|
September 30, 2002 |
|
RAJ KUMAR SINGH Vs. STATE OF BIHAR
|
July 2, 2002 |
|
RAJ NANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
January 9, 2002 |
|
RAJA GIRI ALIAS RAJARAM GIRI Vs. STATE OF BIHAR
|
May 24, 2002 |
|
RAJA LAL Vs. UNION OF INDIA
|
January 29, 2002 |
|
RAJA RAM YADAV Vs. STATE OF BIHAR
|
February 21, 2002 |
|
RAJANTIWARY Vs. UNION OF INDIA THROUAH C B I
|
March 20, 2002 |
|
RAJDHARI SINGH Vs. STATE OF BIHAR
|
January 16, 2002 |
|
RAJENDRA LAL Vs. STATE OF BIHAR
|
April 19, 2002 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
December 12, 2002 |
|
RAJENDRA PRASAD ATHGHARA Vs. CHANDRA CHUR CHOUDHARY
|
September 2, 2002 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
September 12, 2002 |
|
RAJENDRA PRASAD MISRA Vs. STATE OF BIHAR
|
January 10, 2002 |
|
RAJENDRA RAUT Vs. AWADH KISHORE PRASAD
|
December 9, 2002 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
September 12, 2002 |
|
RAJENDRA SINGH Vs. UNION OF INDIA
|
October 30, 2002 |
|
RAJENDRA UPADHYAY Vs. STATE OF BIHAR
|
August 28, 2002 |
|
RAJENDRATANTI Vs. STATE OF BIHAR
|
April 17, 2002 |
|
RAJESH JHA & ORS Vs. STATE OF BIHAR
|
December 10, 2002 |
|
RAJESH KOCHAR Vs. REETA KUMARI
|
March 18, 2002 |
|
RAJESH KUMAR Vs. STATE OF BIHAR
|
April 15, 2002 |
|
RAJESH KUMAR MAHTO Vs. STATE OF BIHAR
|
March 6, 2002 |
|
RAJESH RANJAN SAHAY Vs. UNION OF INDIA
|
March 21, 2002 |
|
RAJESH SINGH BUDDHPRIYA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
March 20, 2002 |
|
RAJESHWAR LAL DAS Vs. STATE OF BIHAR
|
July 1, 2002 |
|
RAJESHWAR MISHRA Vs. STATE OF BIHAR
|
May 10, 2002 |
|
RAJGRIHI RAI Vs. STATE OF BIHAR
|
September 20, 2002 |
|
RAJIV RANJAN
Vs. STATE OF BIHAR
|
November 26, 2002 |
|
RAJKISHORETIWARY Vs. STATE OF BIHAR
|
January 21, 2002 |
|
RAJNARAIN TIWARI Vs. DEO NARAIN TIWARI
|
March 20, 2002 |
|
RAJNATH SINGH Vs. ATUL KUMAR SHARMA
|
April 15, 2002 |
|
RAJPATI DEVI Vs. STATE OF BIHAR
|
March 15, 2002 |
|
RAJU KURMI Vs. UNION OF INDIA
|
February 26, 2002 |
|
RAJU RANI ALIAS RANJU DEVI Vs. BRANCH MANAGER NEW INDIA ASSURANCE
|
September 19, 2002 |
|
RAKESH KUMAR Vs. MANAGING DIRECTOR
|
May 23, 2002 |
|
RAKESH KUMAR THAKUR Vs. MUNGER KSHETRIYA GRAMIN BANK
|
May 16, 2002 |
|
RAM ASHISH SINGH Vs. STATE OF BIHAR
|
April 24, 2002 |
|
RAM ASHRAY YADAV Vs. STATE OF BIHAR
|
May 15, 2002 |
|
RAM AUTAR RAI Vs. CHANDESAR PANDIT
|
February 14, 2002 |
|
RAM AVTAR SAH Vs. STATE OF BIHAR
|
February 28, 2002 |
|
RAM BABU SAHNI Vs. STATE OF BIHAR
|
September 23, 2002 |
|
RAM BABU SINGH Vs. STATE OF BIHAR
|
March 7, 2002 |
|
RAM BALI ISHWAR Vs. STATE OF BIHAR
|
August 27, 2002 |
|
RAM BALI PRASAD Vs. STATE OF BIHAR
|
November 28, 2002 |
|
RAM BALI PRASAD Vs. STATE OF BIHAR
|
October 25, 2002 |
|
RAM BALI SINGH Vs. STATE OF BIHAR
|
February 11, 2002 |
|
RAM BILASH PAMDIT AND ANANT PASWAN Vs. STATE OF BIHAR
|
May 9, 2002 |
|
RAM BINOD SINGH Vs. STATE OF BIHAR
|
February 25, 2002 |
|
RAM BRAT SINGH YADAV Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
December 19, 2002 |
|
RAM CHANDRA RAM Vs. STATE OF BIHAR
|
April 2, 2002 |
|
RAM CHANDRA SAO Vs. STATE OF BIHAR
|
July 17, 2002 |
|
RAM CHANDRA SINGH Vs. DIRECTOR BIHAR HINDI GRANTH ACADEMY
|
November 14, 2002 |
|
RAM CHANDRA YADAV Vs. BIHAR STATE ELECTRICITY BOARD
|
May 20, 2002 |
|
RAM DAI DEVI Vs. STATE OF BIHAR
|
February 4, 2002 |
|
RAM DULAR DEVI Vs. SATYA NARAYAN PRASAD
|
July 29, 2002 |
|
RAM GOVIND YADAV Vs. STATE OF BIHAR
|
July 2, 2002 |
|
RAM JANKI Vs. BHGWATI DEVI
|
October 24, 2002 |
|
RAM JANKI THAKURBARI TRUST COMMITTEE Vs. STATE OF BIHAR
|
December 4, 2002 |
|
RAM JATAN ROY Vs. STATE OF BIHAR
|
July 15, 2002 |
|
RAM JATNA BELDAR ALIAS RAMJATAN BELDAR Vs. STATE OF BIHAR
|
September 19, 2002 |
|
RAM JEE SINGH Vs. UNION OF INDIA
|
April 2, 2002 |
|
RAM KESH YADAV Vs. STATE OF BIHAR
|
September 5, 2002 |
|
RAM KESHWAR TIWARY Vs. STATE OF BIHAR
|
December 20, 2002 |
|
RAM KISHORE SINGH Vs. STATE OF BIHAR
|
July 2, 2002 |
|
RAM KISHUN LAL Vs. STATE OF BIHAR
|
September 17, 2002 |
|
RAM KRIT SINGH Vs. UNION OF INDIA
|
April 11, 2002 |
|
RAM KUMAR MUKHIYA
Vs. STATE OF BIHAR
|
November 15, 2002 |
|
RAM KUMAR SINGH Vs. BIHAR STATE
|
April 10, 2002 |
|
RAM LAL KEHARI Vs. UNION OF INDIA
|
April 15, 2002 |
|
RAM LAL SAH Vs. STATE OF BIHAR
|
April 16, 2002 |
|
RAM LAXAN PRASAD CHAURASIA Vs. STATE OF BIHAR
|
June 24, 2002 |
|
RAM MUKHIYA Vs. STATE OF BIHAR
|
September 24, 2002 |
|
RAM NANDAN SINGH Vs. RAM NANDAN SINGH
|
January 15, 2002 |
|
RAM NARAYAN Vs. STATE OF BIHAR
|
August 1, 2002 |
|
RAM NARAYAN SINGH Vs. STATE OF BIHAR
|
August 29, 2002 |
|
RAM NARAYAN SINGH Vs. STATE OF BIHAR
|
February 21, 2002 |
|
RAM NARESH CHOUDHARY Vs. STATE OF BIHAR
|
February 28, 2002 |
|
RAM NARESH DUBEY Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
April 4, 2002 |
|
RAM NARESH SINGH Vs. GENERAL MANAGER CENTRAL BANK OF INDIA
|
August 7, 2002 |
|
RAM NATH PANDEY Vs. SURESH PANDEY
|
February 21, 2002 |
|
RAM NIRANJAN ROY Vs. STATE OF BIHAR
|
December 18, 2002 |
|
RAM PAL SINGH Vs. UNION OF INDIA
|
July 1, 2002 |
|
RAM PAVITRA SINGH
Vs. STATE OF BIHAR
|
November 29, 2002 |
|
RAM PRASAD SAH Vs. STATE OF BIHAR
|
January 3, 2002 |
|
RAM PRASAD SINGH Vs. UNION OF INDIA
|
August 14, 2002 |
|
RAM PRASAD SINGH Vs. UNION OF INDIA
|
December 2, 2002 |
|
RAM PRAVESH NONIA Vs. STATE OF BIHAR
|
July 31, 2002 |
|
RAM PRIT YADAV Vs. STATE OF BIHAR
|
July 4, 2002 |
|
RAM PUKAR SINGH Vs. STATE OF BIHAR
|
December 5, 2002 |
|
RAM RATAN SHARMA Vs. STATE OF BIHAR
|
May 6, 2002 |
|
RAM RATAN YADAV Vs. STATE ELECTION COMMISSION
|
February 28, 2002 |
|
RAM SAGAR SINGH Vs. BIHAR STATE AGRICULTURE
|
November 21, 2002 |
|
RAM SARAN BHARTI Vs. FOOD CORPORATION OF INDIA
|
January 18, 2002 |
|
RAM SEWAK SINGH Vs. STATE
|
January 14, 2002 |
|
RAM SEWAK SINGH Vs. STATE OF BIHAR
|
August 12, 2002 |
|
RAM SHANKAR SINGH Vs. STATE OF BIHAR
|
October 31, 2002 |
|
RAM SHARAN PRASAD ALIAS RAM SHARAN Vs. STATE OF BIHAR
|
July 19, 2002 |
|
RAM SUHAG CHAUDHARY @ RAM SOHAG CHOUDHARY Vs. STATE OF BIHAR
|
February 13, 2002 |
|
RAM SUNDER MAHTO Vs. STATE OF BIHAR
|
August 12, 2002 |
|
RAM SURAT PASWAN
Vs. STATE OF BIHAR
|
December 18, 2002 |
|
RAM SWAROOP MAHATO Vs. STATE OF BIHAR
|
July 26, 2002 |
|
RAM TABAKYA SINGH Vs. STATE OF BIHAR
|
November 14, 2002 |
|
RAM UDGAR SINGH Vs. STATE OF BIHAR
|
April 19, 2002 |
|
RAM UDIT CHAUDHARY Vs. STATE OF BIHAR
|
January 21, 2002 |
|
RAM UDIT CHOUDHARY ALIAS NUNU BABU Vs. STATE OF BIHAR
|
April 17, 2002 |
|
RAM YASH SINGH
Vs. STATE OF BIHAR
|
January 1, 2002 |
|
RAM YASH SINGH Vs. STATE OF BIHAR
|
January 11, 2002 |
|
RAMA KANT SHARMA Vs. UNION OF INDIA
|
September 12, 2002 |
|
RAMA SHANKER TIWARY Vs. STATE OF BIHAR
|
August 20, 2002 |
|
RAMADHAR PANDEY Vs. STATE OF BIHAR
|
September 3, 2002 |
|
RAMADHAR SHARMA Vs. STATE OF BIHAR
|
February 6, 2002 |
|
RAMAKANT JHA Vs. STATE OF BIHAR
|
January 11, 2002 |
|
RAMANAND MAHTO Vs. STATE OF BIHAR
|
March 7, 2002 |
|
RAMANUJ PANDEY Vs. STATE OF BIHAR
|
July 9, 2002 |
|
RAMANUJ PASWAN Vs. STATE OF BIHAR
|
January 29, 2002 |
|
RAMANUJ RAM ALAIS ANUJ KUMAR Vs. STATE OF BIHAR
|
February 25, 2002 |
|
RAMANUJ SINGH Vs. STATE OF BIHAR
|
April 23, 2002 |
|
RAMANUJ TIWARI Vs. STATE OF BIHAR
|
February 26, 2002 |
|
RAMASHANKAR PANDEY Vs. STATE OF BIHAR
|
March 8, 2002 |
|
RAMASHISH CHAMAR Vs. STATE OF BIHAR
|
March 8, 2002 |
|
RAMASHISH YADAV Vs. STATE OF BIHAR
|
August 9, 2002 |
|
RAMAWATARJHA Vs. BIHAR STATE ELEC BOARD
|
April 2, 2002 |
|
RAMAYAN DASS Vs. STATE OF BIHAR
|
July 30, 2002 |
|
RAMAYAN MISHRA Vs. UNION OF INDIA
|
July 11, 2002 |
|
RAMAYAN RAI Vs. STATE OF BIHAR
|
October 25, 2002 |
|
RAMBILASH GUPTA Vs. ARUNBALA GHOSH
|
September 3, 2002 |
|
RAMCHANDRA CHOWDHARY Vs. STATE OF BIHAR
|
November 26, 2002 |
|
RAMDAS DHANUK Vs. STATE OF BIHAR
|
July 31, 2002 |
|
RAMDEO SINGH Vs. SIWAN KSHETRIYA GRAMIN BANK
|
June 26, 2002 |
|
RAMDEO YADAV Vs. STATE OF BIHAR
|
July 17, 2002 |
|
RAMDEO YADAV Vs. STATE
|
November 20, 2002 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
January 21, 2002 |
|
RAMESH CHANDRA AGRAWAL Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
July 24, 2002 |
|
RAMESH CHANDRA KUMAR Vs. STATE OF BIHAR
|
June 25, 2002 |
|
RAMESH PD VERMA Vs. STATE OF BIHAR
|
July 17, 2002 |
|
RAMESH PRASAD Vs. STATE BANK OF INDIA
|
December 12, 2002 |
|
RAMESH PRASAD KARN Vs. STATE BANK OF INDIA
|
May 9, 2002 |
|
RAMESH PRASAD VERMA Vs. UNION OF INDIA
|
April 11, 2002 |
|
RAMESH SINGH Vs. STATE OF BIHAR
|
November 21, 2002 |
|
RAMESHWAR MAHTO Vs. STATE OF BIHAR
|
March 11, 2002 |
|
RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
July 22, 2002 |
|
RAMJEE ROY Vs. STATE OF BIHAR
|
February 26, 2002 |
|
RAMJEE SINGH Vs. UNION OF INDIA
|
March 1, 2002 |
|
RAMJI PANDEY ALIAS RAMAKANT PANDEY ALIAS RAMASHRAY PANDEY Vs. STATE OF BIHAR
|
August 6, 2002 |
|
RAMJI PRASAD RAI Vs. UNION OF INDIA
|
July 2, 2002 |
|
RAMJI PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
April 23, 2002 |
|
RAMJI RAM Vs. STATE OF BIHAR
|
December 20, 2002 |
|
RAMJI SINGH Vs. STATE OF BIHAR
|
November 30, 2002 |
|
RAMJI SINGH Vs. UNION OF INDIA
|
April 8, 2002 |
|
RAMJITBELDAR Vs. STATE OF BIHAR
|
October 24, 2002 |
|
RAMNANDAN SINGH Vs. STATE OF BIHAR
|
April 19, 2002 |
|
RAMPATI CHAURASIA Vs. STATE OF BIHAR
|
July 5, 2002 |
|
RAMPHAL BAIRAGI Vs. UNION OF INDIA
|
October 31, 2002 |
|
RANBIR SINGH Vs. STATE OF BIHAR
|
September 26, 2002 |
|
RANGLAL PASWAN Vs. STATE OF BIHAR
|
February 26, 2002 |
|
RANI SINGH Vs. BINA DEVI
|
March 21, 2002 |
|
RANJAN KUMAR AKHAURY Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 18, 2002 |
|
RANJAN KUMAR SINHA Vs. UNION OF INDIA
|
July 30, 2002 |
|
RANJEET KUMAR SINGH Vs. STATE OF BIHAR
|
September 23, 2002 |
|
RANJIT KUMAR RAY Vs. STATE OF BIHAR
|
December 11, 2002 |
|
RANJU DEVI Vs. PAWAN KUMAR PATWARI
|
October 9, 2002 |
|
RANJU KUMARI Vs. STATE OF BIHAR
|
January 29, 2002 |
|
RATAN KUMAR Vs. STATE OF BIHAR
|
March 14, 2002 |
|
RAVINDRA NATH SINGH Vs. STATE OF BIHAR
|
February 4, 2002 |
|
RAZAK Vs. UNION OF INDIA
|
June 25, 2002 |
|
REETA KUMARI Vs. UNION OF INDIA
|
January 7, 2002 |
|
REGIONAL DIRECTOR Vs. BRAJENDRA NATH SINHA
|
February 20, 2002 |
|
RENUKA RAI Vs. STATE OF BIHAR
|
February 8, 2002 |
|
RESHMA DEVI Vs. STATE OF BIHAR
|
August 22, 2002 |
|
RINKI DEVI Vs. STATE OF BIHAR
|
October 24, 2002 |
|
RISHABH RAUSHAN AND ORS. Vs. STATE OF BIHAR AND ORS.
|
May 1, 2002 |
|
ROHAN SINGH YADAV Vs. BIHAR STATE HOUSING BOARD
|
June 25, 2002 |
|
ROJNI SAIYAEEN Vs. STATE OF BIHAR AND MD.NAYEEM
|
April 22, 2002 |
|
RUNGTA IRRIGATION LIMITED Vs. STATE OF BIHAR
|
December 19, 2002 |
|
S C I INDIA LTD Vs. STATE OF BIHAR
|
April 2, 2002 |
|
S CHAKRAVARTY Vs. STATE OF BIHAR
|
July 10, 2002 |
|
S M N I DENTAL COLLEGE AND HOSPITAL Vs. L N MITHILA UNIVERSITY
|
June 25, 2002 |
|
S M SHAUKAT ALI Vs. BIHAR STATE ELECTRICITY BOARD
|
March 13, 2002 |
|
S M SHOAIB Vs. KAMLA DEVI MOTANI
|
February 13, 2002 |
|
SABIR HUSSAIN Vs. STATE OF BIHAR
|
July 31, 2002 |
|
SABRUN KHATOON ALIAS SABRUN Vs. STATE OF BIHAR
|
April 22, 2002 |
|
SACHCHIDANAND MODI Vs. STATE OF BIHAR
|
January 4, 2002 |
|
SACHCHIDANAND SINGH Vs. STATE OF BIHAR
|
October 8, 2002 |
|
SACHIDANAND SINGH Vs. STATE OF BIHAR
|
June 27, 2002 |
|
SACHIDANAND SINGH Vs. STATE OF BIHAR
|
January 11, 2002 |
|
SACHINDANAND MISHRA Vs. STATE OF BIHAR
|
May 20, 2002 |
|
SADANAND SINGH Vs. UNION OF INDIA
|
October 4, 2002 |
|
SAFIDA MIAN ALIAS MD SAFIDA MIAN Vs. STATE OF BIHAR
|
December 2, 2002 |
|
SAHDEO SINGH Vs. DASRATH SINGH
|
August 13, 2002 |
|
SAHDEOYADAV Vs. STATE OF BIHAR
|
October 4, 2002 |
|
SAJJAD ASGHAR ALIAS HASIB MALLICK Vs. STATE OF BIHAR
|
September 10, 2002 |
|
SAJJAD ASGHAR ALIAS HASIB MALLICK Vs. STATE OF BIHAR
|
September 11, 2002 |
|
SAKALDEEP SAH Vs. STATE OF BIHAR
|
January 10, 2002 |
|
SAKALDEO SAHNI Vs. STATE OF BIHAR
|
May 9, 2002 |
|
SALSON LIQUORS PVT LTD Vs. STATE OF BIHAR
|
August 5, 2002 |
|
SAMAJIK UTHHAN SANGATHAN Vs. STATE OF BIHAR
|
April 24, 2002 |
|
SAMSUL HAQUE Vs. STATE OF BIHAR
|
January 17, 2002 |
|
SAMSUL HAQUE Vs. STATE OF BIHAR
|
February 6, 2002 |
|
SANAUR RAHMAN Vs. STATE OF BIHAR
|
December 19, 2002 |
|
SANDEEP KUMAR SHARMA Vs. STATE OF BIHAR
|
February 14, 2002 |
|
SANGHARS SAMITTEE NADWAN Vs. UNION OF INDIA
|
February 21, 2002 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
May 16, 2002 |
|
SANJAY KUMAR SAH Vs. STATE OF BIHAR
|
December 11, 2002 |
|
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 6, 2002 |
|
SANJAY KUMAR YADAV Vs. STATE OF BIHAR
|
February 25, 2002 |
|
SANJAY RAI Vs. STATE OF BIHAR
|
October 8, 2002 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
February 7, 2002 |
|
SANJAY SINGH Vs. STATE OF BIHAR
|
April 11, 2002 |
|
SANJAY SINGH SOM Vs. STATE OF BIHAR
|
July 25, 2002 |
|
SANJAY YADAV Vs. STATE OF BIHAR
|
January 23, 2002 |
|
SANJEEV KUMAR YADAV Vs. STATE OF BIHAR
|
March 18, 2002 |
|
SANJEEV LALL Vs. UNION OF INDIA
|
August 9, 2002 |
|
SANJIV KUMAR THAKUR Vs. STATE OF BIHAR AND OTHERS
|
April 23, 2002 |
|
SANJU SINHA Vs. VICE CHAIRMAN PRDA
|
August 16, 2002 |
|
SANJU SINHA Vs. VICE CHAIRMAN P R D AUTHORITY
|
July 4, 2002 |
|
SANT BILASH SINGH Vs. STATE OF BIHAR
|
August 6, 2002 |
|
SANTOSH KUMAR Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD
|
May 8, 2002 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
May 1, 2002 |
|
SANTOSH KUMAR Vs. JUGAL KISHORE BARNWAL
|
February 5, 2002 |
|
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 2002 |
|
SANTOSH PRASAD Vs. COMMISSIONER OF INCOME TAX
|
December 18, 2002 |
|
SANTU SINGH Vs. STATE OF BIHAR
|
April 22, 2002 |
|
SARDAR PATEL MEMORIAL COLLEGE Vs. STATE OF BIHAR
|
October 29, 2002 |
|
SAREEFAN BANO Vs. SHIV NANDAN MANDAL
|
January 8, 2002 |
|
SAREEFAN BANO Vs. SHIV NANDAN MANDAL
|
January 18, 2002 |
|
SARJU SAH Vs. RAM PATI MALLAH
|
August 7, 2002 |
|
SARWAN KUMAR RAI Vs. BHUNESHWAR MANDAL
|
August 19, 2002 |
|
SASAMUSA SUGAR WORKS LTD Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
March 14, 2002 |
|
SATISH PRASAD Vs. STATE OF BIHAR
|
January 15, 2002 |
|
SATYA NARAIN BIN Vs. STATE OF BIHAR
|
May 24, 2002 |
|
SATYA NARAIN PRASAD GUPTA Vs. SUDHIR KUMAR SINGH
|
April 18, 2002 |
|
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
|
August 20, 2002 |
|
SATYA NARAYAN SINGH Vs. OM PRAKASH SINGH
|
December 20, 2002 |
|
SATYADEO CHOUDHARY Vs. STATE OF BIHAR
|
August 20, 2002 |
|
SATYANARAYAN PASI Vs. STATE OF BIHAR
|
July 19, 2002 |
|
SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 31, 2002 |
|
SATYENDRA SINGH Vs. UNION OF INDIA
|
September 25, 2002 |
|
SAUD ALAM Vs. STATE OF BIHAR
|
July 26, 2002 |
|
SAWALIA SINGH Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK LIMITED
|
May 24, 2002 |
|
SECRETARY DEPARTMENT PLANNING AND DEVELOPMENT Vs. AWADH MUNI PRASAD
|
January 7, 2002 |
|
SEETARAM SINGH Vs. STATE OF BIHAR
|
May 1, 2002 |
|
SEWAK PRASAD Vs. STATE OF BIHAR
|
March 6, 2002 |
|
SHAH ALAM Vs. STATE OF BIHAR
|
February 19, 2002 |
|
SHAHABUDDLN BARI Vs. STATE OF BIHAR
|
February 5, 2002 |
|
SHAID HUSSAIN Vs. STATE OF BIHAR
|
September 11, 2002 |
|
SHAKTI STEEL PIPES Vs. STATE OF BIHAR
|
April 26, 2002 |
|
SHAKTI STEEL PIPES Vs. STATE OF BIHAR
|
November 18, 2002 |
|
SHAMBHU KUMAR Vs. STATE OF BIHAR
|
January 18, 2002 |
|
SHAMBHU NATH Vs. STATE OF BIHAR
|
November 1, 2002 |
|
SHAMBHU PRASAD Vs. SATYAM ROLAR FLOUR MILLS PVT LTD
|
March 14, 2002 |
|
SHAMBHU SAH Vs. STATE OF BIHAR
|
March 20, 2002 |
|
SHAMBHU SHARAN JAISWAL Vs. STATE OF BIHAR
|
April 22, 2002 |
|
SHAMBHU SHARAN JAISWAL Vs. MANAGING DIRECTOR BIHAR STATE AGRICULTURAL MARKETING BOARD
|
October 23, 2002 |
|
SHAMBHU SHARAN YADAV Vs. STATE OF BIHAR
|
October 10, 2002 |
|
SHAMBHU SHARMA Vs. STATE OF BIHAR
|
April 24, 2002 |
|
SHAMIM Vs. STATE OF BIHAR
|
May 22, 2002 |
|
SHAMIM ALAM Vs. STATE OF BIHAR
|
February 7, 2002 |
|
SHAMSHAD RAHMAN Vs. JAGANNATH PRASAD SINGH
|
May 8, 2002 |
|
SHAMSHER BAHADUR SINHA Vs. STATE OF BIHAR
|
August 23, 2002 |
|
SHAMSHUL MIAN ALIAS THAG MIAN Vs. STATE OF BIHAR
|
July 22, 2002 |
|
SHANKAR CHOUDHARY AND ORS Vs. STATE OF BIHAR
|
December 13, 2002 |
|
SHANKAR KUMAR SAH Vs. STATE OF BIHAR
|
December 9, 2002 |
|
SHANKAR SAHNI Vs. STATE OF BIHAR
|
January 25, 2002 |
|
SHANKAR SHARMA Vs. STATE OF BIHAR
|
September 24, 2002 |
|
SHANKAR SINGH Vs. STATE OF BIHAR
|
September 13, 2002 |
|
SHANKAR SINGH Vs. STATE OF BIHAR
|
April 5, 2002 |
|
SHANKARYADAV Vs. STATE OF BIHAR
|
October 8, 2002 |
|
SHANTI DEVI Vs. KUSUM DEVI
|
September 11, 2002 |
|
SHARDHA DEVI Vs. STATE OF BIHAR
|
July 26, 2002 |
|
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
|
July 5, 2002 |
|
SHASHI DEVI JAIN Vs. STATE OF BIHAR
|
January 4, 2002 |
|
SHASHI KUMAR GUPTA Vs. STATE OF BIHAR
|
December 20, 2002 |
|
SHASHI SHEKHAR NARAYAN SINHA Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
December 13, 2002 |
|
SHASHI SHEKHAR SINGH Vs. STATE OF BIHAR
|
February 21, 2002 |
|
SHATRUGHAN MAHTO Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
|
December 4, 2002 |
|
SHATRUGHAN RABIDAS Vs. STATE OF BIHAR
|
May 22, 2002 |
|
SHEO BACHAN PRASAD SRIVASTAVA Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
|
May 21, 2002 |
|
SHEO NANDAN PRASAD SINGH Vs. INDIAN OIL CORPORATION
|
May 20, 2002 |
|
SHEO NARAYAN DAS Vs. STATE OF BIHAR
|
October 24, 2002 |
|
SHEO SHAKTI RE-ROLLING MILL P LTD Vs. STATE OF BIHAR
|
January 2, 2002 |
|
SHEO SHANKAR DWIVEDI Vs. STATE OF BIHAR
|
March 13, 2002 |
|
SHEO SHANKAR MAHTO Vs. RANJOTI DEVI
|
January 21, 2002 |
|
SHEO SHANKAR PRASAD SINHA Vs. STATE OF BIHAR
|
July 31, 2002 |
|
SHEOJI SHAH Vs. STATE OF BIHAR
|
September 17, 2002 |
|
SHIV SHANKAR PANDEY Vs. UNION OF INDIA
|
September 16, 2002 |
|
SHIV SHANKAR SAHU Vs. UNION OF INDIA
|
August 1, 2002 |
|
SHIVA MANJHI Vs. STATE OF BIHAR
|
May 22, 2002 |
|
SHIVAJI SINGH Vs. STATE OF BIHAR
|
March 19, 2002 |
|
SHIVAM ENTERPRISES Vs. STATE OF BIHAR
|
August 7, 2002 |
|
SHIVANI DEVI
Vs. MANOJ KUMAR SINGH
|
September 2, 2002 |
|
SHOBHA YADAV Vs. STATE OF BIHAR
|
March 6, 2002 |
|
SHRAWAN KUMAR YADAV Vs. SWARNDEO PRASAD MAHTO
|
February 12, 2002 |
|
SHRIMATI KISHORI DEVI Vs. NABENDRA PRASAD
|
July 29, 2002 |
|
SHYAM BIHARI PRASAD Vs. KALAWATI DEVI
|
May 20, 2002 |
|
SHYAM BIHARI PRASAD Vs. BIRENDRA PRASAD
|
March 6, 2002 |
|
SHYAM CHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
April 29, 2002 |
|
SHYAM DEO PASWAN Vs. STATE OF BIHAR
|
April 5, 2002 |
|
SHYAM NARAYAN ROY Vs. STATE OF BIHAR
|
March 22, 2002 |
|
SHYAM PRASAD CHAUDHARY Vs. STATE OF BIHAR
|
November 1, 2002 |
|
SHYAM SUNDAR KESHRI ALIAS SHYAM SUNDAR PRASAD KESHRI Vs. STATE OF BIHAR
|
May 10, 2002 |
|
SHYAMA DEVI Vs. STATE OF BIHAR
|
May 6, 2002 |
|
SHYAMLAL RAJAK ALIAS SHYAMLAL Vs. STATE OF BIHAR
|
October 30, 2002 |
|
SHYAMPATI DEVI Vs. LALITA DEVI
|
July 5, 2002 |
|
SHYAMSUNDAR PRASAD Vs. STATE OF BIHAR
|
February 25, 2002 |
|
SIDHESHWAR PRASAD Vs. UNION OF INDIA
|
September 30, 2002 |
|
SIDHESHWAR SINGH ALIAS SIDHESH SINGH Vs. STATE OF BIHAR
|
March 15, 2002 |
|
SIKANDAR MAHAMARIK Vs. STATE OF BIHAR
|
February 12, 2002 |
|
SINGANI DEVI Vs. STATE & ORS
|
August 1, 2002 |
|
SINGHBHUM HOMOEOPATHIC MEDICAL COLLEGE Vs. STATE OF BIHAR
|
February 12, 2002 |
|
SINGHESHWAR MANJHI Vs. STATE OF BIHAR
|
November 26, 2002 |
|
SIRISTA GOPE Vs. STATE OF BIHAR
|
February 7, 2002 |
|
SITA DEVI Vs. STATE OF BIHAR
|
October 30, 2002 |
|
SITA RAM KAHAR Vs. STATE OF BIHAR
|
October 7, 2002 |
|
SITA RAM MAHTO Vs. STATE OF BIHAR
|
August 1, 2002 |
|
SITA RAM PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
April 18, 2002 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
February 14, 2002 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
August 26, 2002 |
|
SITARAM CHHAPARIA Vs. STATE OF BIHAR
|
February 25, 2002 |
|
SITARAM CHOUDHARY Vs. STATE OF BIHAR
|
July 23, 2002 |
|
SITARAM YADAV Vs. BIHAR STATE TOURISM DEVELOPMENT CORPN
|
July 10, 2002 |
|
SIVA ALIAS SIV NARAIN MAHALDAR Vs. STATE OF BIHAR
|
May 7, 2002 |
|
SIVA RAM SHARMA Vs. STATE OF BIHAR
|
April 10, 2002 |
|
SIWAN KSHETRIYA GRAMIN BANK Vs. RAMDEO SINGH
|
November 25, 2002 |
|
SIYA DEVI Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION
|
July 31, 2002 |
|
SIYA RAM CHOUDHARY Vs. STATE OF BIHAR
|
May 3, 2002 |
|
SMITH STANI STREET PHARMACEUTICALS LTD Vs. STATE OF BIHAR
|
October 8, 2002 |
|
SOHAIL YASIN AHMAD Vs. MAGADH UNIVERSITY
|
August 5, 2002 |
|
SOHAN SINGH Vs. STATE
|
October 22, 2002 |
|
SOHMATI DEVI Vs. STATE OF BIHAR
|
December 10, 2002 |
|
SOME NATH CHAKRABARTY Vs. STATE OF BIHAR
|
May 2, 2002 |
|
SONE LAL RAI Vs. BIHAR STATE ELECTRICITY BOARD
|
November 1, 2002 |
|
SONU MANDAL Vs. STATE OF BIHAR
|
March 20, 2002 |
|
SRINATH JHA Vs. STATE OF BIHAR
|
May 2, 2002 |
|
SRIRAM NONIA
Vs. HRIDAYANAND MISHRA
|
December 11, 2002 |
|
STATE Vs. JOKHAN SAH
|
February 15, 2002 |
|
STATE BANK OF INDIA Vs. VIJAY DAS
|
November 1, 2002 |
|
STATE OF BIHAR Vs. MOHAMMAD HASNAIN
|
October 10, 2002 |
|
STATE OF BIHAR Vs. GAMMON INDIA LTD
|
October 7, 2002 |
|
STATE OF BIHAR Vs. LACHHMAN WIRE INDUSTRIES LTD
|
September 3, 2002 |
|
STATE OF BIHAR Vs. KARE SINGH
|
August 13, 2002 |
|
STATE OF BIHAR Vs. DILIP KUMAR SRIVASTAVA
|
May 22, 2002 |
|
STATE OF BIHAR Vs. CHINI SAH
|
May 24, 2002 |
|
STATE OF BIHAR Vs. S K VERMA
|
June 26, 2002 |
|
STATE OF BIHAR Vs. SUMIT ANAND
|
June 27, 2002 |
|
STATE OF BIHAR Vs. TRIVENI MAHTO
|
February 27, 2002 |
|
STATE OF BIHAR Vs. GOPAL PRASAD SHARMA AND ASHOK KUMAR JHA
|
February 21, 2002 |
|
STATE OF BIHAR Vs. KRISHNA SINGH
|
February 15, 2002 |
|
STATE OF BIHAR Vs. PRESIDING OFFICER
|
January 18, 2002 |
|
STATE OF BIHAR Vs. RAKESH KUMAR
|
January 3, 2002 |
|
STATE OF BIHAR Vs. SHASHI MOHANTHAKUR
|
January 17, 2002 |
|
STATE OF BIHAR Vs. RAJA YADAV
|
March 20, 2002 |
|
STATE OF BIHAR Vs. BISHAN SINGH JAYAT
|
March 26, 2002 |
|
STATE OF BIHAR Vs. SANJEEV KUMAR
|
April 10, 2002 |
|
STATE OF BIHAR Vs. JITAN SAW
|
March 7, 2002 |
|
STATE OF BIHAR Vs. GAURI SHANKAR SINHA
|
February 5, 2002 |
|
STATE OF BIHAR Vs. SENBO ENGINEERING
|
December 12, 2002 |
|
STATE OF BIHAR Vs. SLNAMSHER BAHADUR SINGH
|
November 28, 2002 |
|
STATE OF BIHAR Vs. VIMAL PRASAD
|
December 4, 2002 |
|
STATE OF BIHAR Vs. BISHAN SINGH JAYAT
|
April 5, 2002 |
|
STATE OF BIHAR Vs. VEER KUER PASWAN
|
April 15, 2002 |
|
SUBEDAR PASWAN Vs. STATE OF BIHAR
|
April 4, 2002 |
|
SUBEDAR SINGH Vs. STATE OF BIHAR
|
May 17, 2002 |
|
SUBH NARAYAN RAM Vs. STATE OF BIHAR
|
April 2, 2002 |
|
SUBHASH SINGH Vs. STATE OF BIHAR
|
May 8, 2002 |
|
SUBODH KUMAR Vs. UNION OF INDIA
|
October 8, 2002 |
|
SUBODH KUMAR DWEVEDI Vs. STATE OF BIHAR
|
October 4, 2002 |
|
SUBODH KUMAR PODDAR Vs. BIHAR STATE ELECTRICITY BOARD
|
July 18, 2002 |
|
SUBODH KUMAR PRASAD Vs. STATE OF BIHAR
|
July 30, 2002 |
|
SUBODH MAHTO Vs. STATE OF BIHAR
|
July 31, 2002 |
|
SUBODHYADAV Vs. STATE OF BIHAR
|
December 20, 2002 |
|
SUBRAT PRASAD Vs. STATE OF BIHAR
|
January 2, 2002 |
|
SUDAMA DEVI Vs. HIMANSHU SHEKHAR JHA
|
January 8, 2002 |
|
SUDAMA DEVI Vs. HIMANSHU SHEKHAR JHA
|
December 8, 2002 |
|
SUDARSHAN RAI Vs. STATE OF BIHAR
|
September 13, 2002 |
|
SUDHA DEVI Vs. STATE OF BIHAR
|
September 16, 2002 |
|
SUDHANSHU SINGH Vs. STATE OF BIHAR
|
January 21, 2002 |
|
SUDHIR KUMAR VERMA Vs. ASHOK KUMAR SAH
|
January 28, 2002 |
|
SUGAMBER SINGH @ SWAGAMBER SINGH Vs. STATE OF BIHAR
|
September 6, 2002 |
|
SUGANDH UPADHAYA Vs. B S E B
|
April 5, 2002 |
|
SUKHDEO NARAYAN UPADHAYAY Vs. UNION OF INDIA
|
August 29, 2002 |
|
SUKHDEO RAI Vs. STATE OF BIHAR
|
December 9, 2002 |
|
SUMAN KUMAR Vs. UNION OF INDIA
|
April 15, 2002 |
|
SUMAN KUMARI Vs. STATE OF BIHAR
|
September 16, 2002 |
|
SUMIT ANAND Vs. STATE OF BIHAR
|
May 15, 2002 |
|
SUMIT BOSE ALIAS SUMIT RANJAN BOSE Vs. STATE OF BIHAR
|
June 27, 2002 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
October 28, 2002 |
|
SUNDER YADAV
Vs. STATE OF BIHAR
|
December 20, 2002 |
|
SUNEET SINGH Vs. STATE OF BIHAR
|
October 10, 2002 |
|
SUNIL KUMAR JHA Vs. STATE OF BIHAR
|
September 9, 2002 |
|
SUNIL SAH Vs. STATE OF BIHAR
|
February 20, 2002 |
|
SUNITA DEVI Vs. STATE OF BIHAR
|
November 13, 2002 |
|
SUO MOTU Vs. STATE OF BIHAR
|
November 27, 2002 |
|
SUO MOTU ACTION Vs. CITIZENS OF THE DISTRICT OF JEHANABAD
|
May 10, 2002 |
|
SURAJ DEV SINGH ALIAS SURYADEO SINGH Vs. BIHAR STATE ELECT BOARD
|
July 31, 2002 |
|
SURAJ SAHNI Vs. STATE OF BIHAR
|
August 28, 2002 |
|
SURAJDEO SINGH ALIAS SURYA NATH SINGH Vs. STATE OF BIHAR
|
April 12, 2002 |
|
SURAT LAL Vs. STATE OF BIHAR
|
January 4, 2002 |
|
SURENDAR NARAIN CAPOOR Vs. RAM EKBAL PRASAD
|
January 21, 2002 |
|
SURENDRA CHOUDHARY Vs. STATE OF BIHAR
|
August 26, 2002 |
|
SURENDRA KUMAR AZAD Vs. HANIFUDDIN
|
September 2, 2002 |
|
SURENDRA PRASAD
Vs. STATE OF BIHAR
|
January 3, 2002 |
|
SURENDRA PRASAD Vs. STATE OF BIHAR
|
July 16, 2002 |
|
SURENDRA PRASAD @ SURENDRA SINGH Vs. STATE OF BIHAR
|
February 12, 2002 |
|
SURENDRA PRASAD CHOURASIA Vs. STATE OF BIHAR
|
December 2, 2002 |
|
SURENDRA PRASAD DINKAR Vs. STATE OF BIHAR
|
February 6, 2002 |
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SURENDRA PRASAD MISHRA Vs. STATE OF BIHAR
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July 19, 2002 |
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SURENDRA SHARMA Vs. STATE OF BIHAR
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January 25, 2002 |
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SURENDRA SINGH Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
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October 30, 2002 |
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SURESH CHANDRA SINHA Vs. STATE OF BIHAR
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January 24, 2002 |
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SURESH LAL SRIVASTAVA Vs. RAGHUNATH SRIVASTAVA
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January 9, 2002 |
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SURESH YADAV Vs. STATE OF BIHAR
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September 3, 2002 |
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SURYA KANT JHA Vs. ADMINISTRATOR PATNA MUNICIPAL CORPN
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May 13, 2002 |
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SURYA NATH UPADHAYA Vs. STATE OF BIHAR
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August 26, 2002 |
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SUSHIL KUMAR Vs. STATE OF BIHAR
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July 23, 2002 |
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SUSHILA DEVI Vs. STATE OF BIHAR
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January 2, 2002 |
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SUSHILA DEVI Vs. STATE OF BIHAR
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February 6, 2002 |
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SWAMI BHUSHAN PRATAP HANSRAJ PURI Vs. STATE OF BIHAR
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January 25, 2002 |
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SWASTIC ENGINEERING WORKS Vs. STATE OF BIHAR
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December 5, 2002 |
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TAMI ZUDDIN Vs. GANGATHAKUR
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February 15, 2002 |
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TANZARAFTAB Vs. STATE OF BIHAR
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September 2, 2002 |
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TARAMANI DEVI Vs. GOVIND RAM SHARMA
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January 9, 2002 |
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TEJENDRA PRASAD Vs. STATE OF BIHAR
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January 3, 2002 |
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TILA DEVI Vs. CHHATIA
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April 26, 2002 |
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TIRPAN SINGH Vs. STATE OF BIHAR
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January 4, 2002 |
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TIRUPATI BALAJEE SUGAR AND CO Vs. STATE OF BIHAR
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January 31, 2002 |
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TOKHAN YADAV Vs. STATE OF BIHAR
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January 7, 2002 |
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TOPSEL MARKETING PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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January 2, 2002 |
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TRIBANI MAHTO Vs. MANJU MISHRA
|
May 2, 2002 |
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TRIBHUWAN KUMAR SARAFF Vs. STATE OF BIHAR
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January 7, 2002 |
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TRILOKI NATH SINGH Vs. STATE OF BIHAR
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July 25, 2002 |
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TRILOKI NATH SINGH Vs. STATE OF BIHAR
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August 9, 2002 |
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TRIPTI NARAYAN SINGH Vs. UNION OF INDIA
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November 13, 2002 |
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TULSI YADAV Vs. STATE OF BIHAR
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July 5, 2002 |
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UDAI KANT SINGH Vs. STATE OF BIHAR
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May 15, 2002 |
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UDAY KUMAR BHAGAT Vs. STATE OF BIHAR
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July 15, 2002 |
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UDAY SHANKAR PRASAD Vs. STATE OF BIHAR
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April 25, 2002 |
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UGRA CHANDRA MISHRA
Vs. UNION OF INDIA
|
October 4, 2002 |
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UMA DEVI Vs. NARENDRA KUMAR ROY
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September 16, 2002 |
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UMA DEVI Vs. DIVISIONAL MANAGER
|
August 2, 2002 |
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UMA KANT UPADHYAY Vs. STATE OF BIHAR
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December 19, 2002 |
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UMASHANKARTIWARY Vs. STATE OF BIHAR
|
December 3, 2002 |
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UMESH CHANDRA ALIAS UMESH CHANDRA SRIVASTAV Vs. AMAR CHAND SRIVASTAV
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February 19, 2002 |
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UMESH CHANDRA MISHRA Vs. CHANCELLOR
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December 11, 2002 |
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UMESH KUMAR Vs. VIJAY KUMAR SINGH
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July 31, 2002 |
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UMESH MANDAL Vs. STATE OF BIHAR
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February 12, 2002 |
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UMESH PODDAR Vs. STATE OF BIHAR
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September 4, 2002 |
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UMESH SINGH ALIAS UMESH PRASAD SINGH Vs. STATE OF BIHAR
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March 15, 2002 |
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UNION OF INDIA Vs. RAM BAHADUR SINGH
|
March 14, 2002 |
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UNION OF INDIA Vs. SURENDRA PRASAD SINHA
|
March 14, 2002 |
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UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
April 15, 2002 |
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UNION OF INDIA Vs. BIMLESH PRASAD SINHA
|
April 16, 2002 |
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UNION OF INDIA Vs. TATA IRON AND STEEL COMPANY LTD
|
April 17, 2002 |
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UNION OF INDIA Vs. JAI PRAKASH THAKUR
|
May 3, 2002 |
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UNION OF INDIA Vs. KAULESH KUMAR JHA
|
February 6, 2002 |
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UNION OF INDIA Vs. MUNESHWAR PRASAD
|
February 7, 2002 |
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UNION OF INDIA Vs. MEERA DEVI
|
February 19, 2002 |
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UNION OF INDIA Vs. STATE OF BIHAR
|
January 17, 2002 |
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UNION OF INDIA Vs. SATYA NARAYAN
|
January 29, 2002 |
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UNION OF INDIA Vs. SAROJINI MISHRA
|
January 24, 2002 |
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UNION OF INDIA Vs. BISHAKHA DEVI
|
September 27, 2002 |
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UNION OF INDIA Vs. MANNU CHOUDHURY
|
August 1, 2002 |
|
UNION OF INDIA Vs. SHITALI DEVI
|
July 25, 2002 |
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UNION OF INDIA Vs. MANOJ KUMAR RAM
|
July 5, 2002 |
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UNION OF INDIA Vs. SURAJ KUMAR
|
July 8, 2002 |
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UNION OF INDIA Vs. SURENDRA RAM
|
July 5, 2002 |
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UNION OF INDIA Vs. SHARAD KUMAR
|
December 10, 2002 |
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UNION OF INDIA Vs. MALTI KUNWAR
|
December 9, 2002 |
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UNITED INDIA INSURANCE CO LTD Vs. SATYA NARAIN MALICK
|
May 22, 2002 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUNNA KUMAR SINGH
|
April 2, 2002 |
|
UPENDRA KUMAR Vs. MAGADH UNIVERSITY
|
August 2, 2002 |
|
UPENDRA MAHTO Vs. STATE OF BIHAR
|
February 20, 2002 |
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UPENDRA NARAYAN PANDIT Vs. STATE OF BIHAR
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May 16, 2002 |
|
UPENDRA PASWAN Vs. STATE OF BIHAR
|
May 8, 2002 |
|
UPENDRA PRASAD Vs. STATE OF BIHAR
|
January 29, 2002 |
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UPENDRA RAO Vs. STATE OF BIHAR
|
September 20, 2002 |
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UPENDRA SINGH Vs. STATE OF BIHAR
|
August 2, 2002 |
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UPENDRA SINGH Vs. STATE OF BIHAR
|
March 14, 2002 |
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UPENDRA YADAV Vs. STATE OF BIHAR
|
April 29, 2002 |
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UPENDRA YADAV Vs. STATE OF BIHAR
|
October 1, 2002 |
|
USHA Vs. HARSHAL
|
May 14, 2002 |
|
USHA VERMA Vs. STATE OF BIHAR
|
October 8, 2002 |
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VARANASI STEELS Vs. GENERAL MANAGER EAST CENTRAL RAILWAY
|
May 5, 2002 |
|
VEENA KUMARI JHA Vs. STATE OF BIHAR
|
September 19, 2002 |
|
VEN M WIMALASARA THERA Vs. STATE OF BIHAR
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October 10, 2002 |
|
VIDYA NATH JHA Vs. STATE OF BIHAR
|
August 6, 2002 |
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VIJAY DAS Vs. STATE BANK OF INDIA
|
October 1, 2002 |
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VIJAY KRISHNA Vs. NITISH KUMAR
|
March 22, 2002 |
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VIJAY KUMAR RANA Vs. STATE OF BIHAR
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July 22, 2002 |
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VIJAY KUMAR SINGH Vs. STATE OF BIHAR
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June 28, 2002 |
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VIJAY KUMAR SINGH Vs. JAI DEO BHAGAT
|
July 17, 2002 |
|
VIJAY SEN SINGH Vs. STATE OF BIHAR
|
April 2, 2002 |
|
VIJAY SHANKAR VERMA Vs. STATE OF BIHAR
|
December 4, 2002 |
|
VIJAY SINGH Vs. STATE OF BIHAR
|
November 27, 2002 |
|
VIJAY YADAV Vs. STATE OF BIHAR
|
February 17, 2002 |
|
VIMLA PANDEY Vs. STATE OF BIHAR
|
October 10, 2002 |
|
VINAY KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
November 1, 2002 |
|
VISHNU SUGAR MILLS Vs. STATE OF BIHAR
|
August 7, 2002 |
|
VISHNU SUGAR MILLS LTD Vs. UNION OF INDIA
|
July 30, 2002 |
|
VISHNU SUGAR MILLS LTD Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
March 14, 2002 |
|
VISHNU SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
|
November 15, 2002 |
|
VJJAY SHANKAR VERMA Vs. STATE OF BIHAR
|
September 20, 2002 |
|
VRIDHICHAND GUPTA Vs. STATE OF BIHAR
|
May 14, 2002 |
|
WAKIL KUMAR Vs. COMMISSIONER OF INCOME TAX
|
October 22, 2002 |
|
WINSOME INTERNATIONAL LIMITED Vs. STATE OF BIHAR
|
October 7, 2002 |
|
WYETH LEDERLE LTD Vs. STATE OF BIHAR
|
July 30, 2002 |
|
YADUNANDAN MANDAL Vs. STATE OF BIHAR
|
July 4, 2002 |
|
YOGENDRA MALAKAR Vs. STATE OF BIHAR
|
August 8, 2002 |
|
YOGENDRA PRASAD Vs. STATE OF BIHAR
|
January 25, 2002 |
|
YOGENDRA SINGH Vs. STATE OF BIHAR
|
July 24, 2002 |
|
YOGESH KUMARYOGESH Vs. STATE OF BIHAR
|
August 28, 2002 |
|
YOGESHWAR SINGH Vs. STATE OF BIHAR
|
February 15, 2002 |
|
YUGAL SINGH Vs. STATE OF BIHAR
|
March 4, 2002 |
|
YUGAL YADAV Vs. STATE OF BIHAR
|
July 12, 2002 |
|
YUGESHWAR NATH MISHRA Vs. ARPANA KUMARI
|
March 20, 2002 |
|
YUSUF Vs. STATE OF BIHAR
|
February 13, 2002 |
|
ZAINU ABIDIN Vs. STATE OF BIHAR
|
April 24, 2002 |
|
ZAKIR HUSSAIN Vs. STATE OF BIHAR
|
October 30, 2002 |
|
ZONAL MANAGER CENTRAL BANK Vs. UNION OF INDIA
|
October 30, 2002 |