REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A C SRIVASTAVA Vs. STATE OF BIHAR	January 23, 2001
A K UPADHYAY Vs. CHINTAMANI SINHA	October 5, 2001
ABDUL RAUF Vs. SAYARA BEGUM	June 22, 2001
ABHIMANNU SINGH Vs. STATE OF BIHAR	April 19, 2001
ABHIMANYU RAM Vs. SLATE OF BIHAR	January 3, 2001
ABHIMANYU SINGH Vs. SANJAY KUMAR	March 19, 2001
ABUL HASAN Vs. STATE OF BIHAR	November 28, 2001
ADITYA SAHU Vs. STATE OF BIHAR	September 12, 2001
AHILYA DEVI Vs. STATE OF BIHAR	September 5, 2001
AHILYA DEVI Vs. STATE OF BIHAR	December 6, 2001
AJANTA CIRCUS Vs. UNION OF INDIA	August 21, 2001
AJAY KUER Vs. STATE OF BIHAR	July 10, 2001
AJAY KUMAR Vs. STATE OF BIHAR	October 16, 2001
AJAY KUMAR Vs. CANARA BANK	April 16, 2001
AJAY KUMAR Vs. CANARA BANK	April 18, 2001
AJAY KUMAR RANA Vs. STATE OF BIHAR	February 6, 2001
AJAY KUMAR VERMA Vs. UNION OF INDIA	February 19, 2001
AJAY PANDEY Vs. STATE OF BIHAR	January 3, 2001
AJAYA KUMAR SAH Vs. STATE OF BIHAR	March 1, 2001
AJEET KUMAR SINGH Vs. UNION OF INDIA	June 19, 2001
AJO PASWAN Vs. STATE OF BIHAR	February 2, 2001
AKHIL BHARTIYA SIKSHAN MANDAL Vs. STATE OF BIHAR	March 15, 2001
AKHOURI SANJAY NATH Vs. UNION OF INDIA	January 31, 2001
AKLOO SAHANI Vs. STATE OF BIHAR	August 2, 2001
ALAKH NANDAN SRIVASTAVA Vs. STATE OF BIHAR	October 11, 2001
ALAKHRAJ DEVI Vs. RAM SURITH SINGH	August 31, 2001
ALAM ALIAS ALAM GIR ALIAS LULHA Vs. STATE OF BIHAR	September 21, 2001
AMAR NATH PANDEY Vs. STATE OF BIHAR	November 28, 2001
AMAR NATH SINGH Vs. STATE OF BIHAR	September 14, 2001
AMBIKA PRASAD Vs. CHUN CHUN YADAV	March 16, 2001
AMBIKA PRASAD SINHA Vs. RAMA NAND RAI	March 13, 2001
AMBIKA RAM Vs. STATE OF BIHAR	April 19, 2001
AMIRKA THAKUR Vs. STATE OF BIHAR	July 19, 2001
AMRENDRA Vs. STATE OF BIHAR	January 31, 2001
ANAND MOHAN Vs. ANWARUL HAQUE	September 6, 2001
ANANDLOK SAHKARI AVAS SAMITI LTD Vs. SUBEDAR SINGH	March 12, 2001
ANANT KUMAR Vs. STATE OF BIHAR	April 4, 2001
ANIL KUMAR Vs. STATE OF BIHAR	August 29, 2001
ANIL KUMAR GUPTA Vs. STATE OF BIHAR	May 3, 2001
ANIL KUMAR JHA Vs. SUBHASH CHANDRA JHA	March 23, 2001
ANIL KUMAR TIWARY Vs. PATNA MUN CORPN	June 19, 2001
ANIL KUMAR VISHWAKARMA Vs. STATE OF BIHAR	June 26, 2001
ANIRUDH MISHRA Vs. STATE OF BIAHR	April 4, 2001
ANIRUDH PRASAD SINGH Vs. DISTRICT BOARD BEGUSARAI	November 12, 2001
ANJAN KUMAR SINGH Vs. STATE OF BIHAR	August 20, 2001
ANJANA DEVI Vs. STATE	June 20, 2001
ANJANI KUMAR MISHRA Vs. STATE OF BIHAR	March 27, 2001
ANJANI KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD	April 20, 2001
ANJU DAS GUPTA Vs. STATE OF BIHAR	December 6, 2001
ANKITA CHEMICALS Vs. STATE OF BIHAR	March 20, 2001
ANUGRAH NARAIN SINGH Vs. BINDHYACHAL SHARAN VERMA	November 5, 2001
ARBIND KUMAR SINGH Vs. STATE OF BIHAR	July 19, 2001
ARJUN SINHA Vs. STATE OF BIHAR	September 7, 2001
ARUN GUPTA Vs. STATE OF BIHAR	August 6, 2001
ARUN KUMAR Vs. ALLAHABAD BANK	August 31, 2001
ARUN KUMAR Vs. STATE OF BIHAR	July 12, 2001
ARUN KUMAR JHA Vs. STATE OF BIHAR	July 16, 2001
ARUN KUMAR MISHRA Vs. STATE OF BIHAR	December 4, 2001
ARUN KUMAR RAI Vs. SECRETARY BIHAR STATE	April 4, 2001
ARUN KUMAR SINGH Vs. STATE OF BIHAR	April 11, 2001
ARVIND KUMAR Vs. STATE OF BIHAR	September 26, 2001
ASGAR ALI Vs. VAISHALI KSHETRIYA GRAMIN BANK	June 27, 2001
ASHISH SAHKARI GRIH NIRMAN SAMITI Vs. STATE OF BIHAR	June 20, 2001
ASHOK CATTLE AND POULTRY FOOD INDUSTRIES Vs. STATE OF BIHAR	August 16, 2001
ASHOK KUMAR ALIAS ASHOK KUMARSINGH Vs. STATE OF BIHAR	December 11, 2001
ASHOK KUMAR CHOUDHARY Vs. STATE OF BIHAR	February 27, 2001
ASHOK KUMAR JHA Vs. STATE OF BIHAR	November 26, 2001
ASHOK KUMAR JHA Vs. STATE OF BIHAR	September 20, 2001
ASHOK KUMAR MISHRA Vs. STATE OF BIHAR	February 13, 2001
ASHOK KUMAR NIRALA Vs. STATE OF BIHAR	April 11, 2001
ASHOK KUMAR SINGH ALIAS PANKAJ Vs. STATE OF BIHAR	February 8, 2001
ASHOK KUMAR SUREKA Vs. JYOTI SAHA	August 7, 2001
ASHOK KUMAR TIWARY Vs. STATE OF BIHAR	August 31, 2001
ASHOK MITRA Vs. STATE OF BIHAR	September 4, 2001
ASHOK PANDIT Vs. STATE OF BIHAR	July 27, 2001
ASHWINI KUMAR SINGH Vs. UNION OF INDIA	August 16, 2001
ASIAN CIRCUS Vs. STATE OF BIHAR	April 9, 2001
ASSOCIATION OF INDEPENDENT SCHOOLS BIHAR Vs. STATE OF BIHAR	September 28, 2001
AWADHESH CHANDRA SINHA Vs. STATE OF BIHAR	December 12, 2001
AWADHESH PRASAD SINGH Vs. STATE OF BIHAR	May 30, 2001
AWADHESH SAO Vs. STATE	February 6, 2001
B N MANDAL UNIVERSITY Vs. MANAN SINGH	October 8, 2001
B N MANDAL UNIVERSITY Vs. MRIGENDRA KUMAR	August 7, 2001
B N MANDAL UNIVERSITY Vs. SANJAY KUMAR SHUKLA	August 1, 2001
BABAN SHARMA Vs. STATE OF BIHAR	November 26, 2001
BABAN SHARMA Vs. STATE OF BIHAR	July 5, 2001
BABAR ALI @ BABAR MIAN Vs. STATE OF BIHAR	March 15, 2001
BABBAN SHARMA Vs. PRASAD SINHA	September 7, 2001
BABLOO VERMA Vs. STATE OF BIHAR	August 3, 2001
BABU RAM SINGH Vs. STATE OF BIHAR	January 31, 2001
BABUCHAND PASWAN Vs. KAMALESH KUMAR SINGH	December 20, 2001
BABULAL CHAUDHARY Vs. STATE OF BIHAR	April 10, 2001
BABULAL SAHANI Vs. STATE OF BIHAR	March 1, 2001
BABULAL SINGH Vs. STATE OF BIHAR	July 10, 2001
BACHAN KUMAR SINGH Vs. STATE OF BIHAR	February 20, 2001
BADAN PASWAN Vs. STATE OF BIHAR	August 23, 2001
BADRI PRASAD Vs. COLLECTOR NALANDA	August 22, 2001
BAIDYA NATH YADAV Vs. STATE OF BIHAR	August 14, 2001
BAIDYANATH PRASAD SINGH Vs. STATE OF BIHAR	April 30, 2001
BAIJ NATH PRASAD Vs. STATE OF BIHAR	July 27, 2001
BAIJNATH PANDEY Vs. STATE OF BIHAR	August 30, 2001
Baijnath Rai Vs. State of Bihar	March 26, 2001
BAIJNATH TIWARY Vs. JAMUNA SINGH	February 5, 2001
BAIKUNTH TIWARI Vs. BIHAR STATE ROAD TRANSPORT	June 26, 2001
BAL MUKUND JHA Vs. BIHAR STATE ELECTRICITY BOARD	August 31, 2001
BAL MUKUND JHA Vs. BIHAR STATE ELECTRICITY	October 12, 2001
BAL MUKUND RASTOGI AND ORS Vs. STATE OF BIHAR AND ORS	January 15, 2001
BALAJEE INGOT INDIA PVT LTD Vs. UNION OF INDIA	March 21, 2001
BALDEO PANDIT Vs. STATE OF BIHAR	September 19, 2001
BALESHWAR MAHTON Vs. STATE OF BIHAR	March 26, 2001
BALESHWAR MOCHI Vs. KUNDAN DEVI	July 9, 2001
BALESHWAR SINGH Vs. STATE OF BIHAR	February 6, 2001
BALESHWAR YADAV Vs. STATE OF BIHAR	March 23, 2001
BALI DEVI AND ORS Vs. STATE OF BIHAR AND ORS	May 3, 2001
BALI HAZAM Vs. STATE OF BIHAR	February 22, 2001
BALKRISHNA SINGH Vs. INDIAN OIL CORPORATION LTD	August 31, 2001
BANARSI YADAV Vs. STATE OF BIHAR	April 18, 2001
BANGALI SINGH Vs. RAMANUJ SHARMA	April 11, 2001
BARELAL SINGH Vs. STATE OF BIHAR	August 17, 2001
BARUCHI JHA Vs. STATE OF BIHAR	July 9, 2001
BASANT MUKHIYA Vs. STATE OF BIHAR	September 18, 2001
BASANTI DEVI Vs. GENA SAH	November 1, 2001
BASANTI DEVI Vs. STATE OF BIHAR	January 10, 2001
BASISTH ROY Vs. STATE OF BIHAR	May 18, 2001
BATTIS MANDAL Vs. STATE OF BIHAR	April 11, 2001
BECHAN PRAJAPAT @ BECHAN KUMHAR Vs. STATE OF BIHAR	January 24, 2001
BESH LAI SINGH Vs. STATE OF BIHAR	May 1, 2001
BHAGWAN PRASAD SHARMA Vs. STATE OF BIHAR	December 14, 2001
BHAGWAT BIND AND ORS Vs. STATE OF BIHAR	February 6, 2001
BHANU PRASAD ALIAS GOPAL SAH Vs. STATE OF BIHAR	July 27, 2001
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING Vs. STATE OF BIHAR	February 5, 2001
BHARAT MANUFACTURING COMPANY Vs. STATE OF BIHAR	October 16, 2001
BHARAT OVERSEAS BANK LTD Vs. MESSINA BEEJ PRIVATE LTD	December 20, 2001
BHARAT PRASAD Vs. STATE OF BIHAR	May 17, 2001
BHARAT PRASAD CHOURASIA Vs. STATE OF BIHAR WITH	December 10, 2001
BHARGAVA BHUSHAN PRESS Vs. BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LTD	August 17, 2001
BHARTI TEWARI Vs. STATE OF BIHAR	April 19, 2001
BHARTIA AND SONS Vs. STATE OF BIHAR	September 18, 2001
BHAWANI PAPER MILLS PVT LTD Vs. STATE OF BIHAR	January 2, 2001
BHIMAL MALLAH Vs. STATE OF BIHAR	July 4, 2001
BHOLA SAN Vs. STATE OF BIHAR	December 14, 2001
BHOLA SAO AND ORS Vs. STATE OF BIHAR AND ORS	July 3, 2001
BHOLA SINGH Vs. STATE OF BIHAR	December 5, 2001
BHOLA THAKUR Vs. STATE OF BIHAR	September 6, 2001
BHOPAL SINGH Vs. NAGENDRA NARAIN SINGH	April 4, 2001
BHRIGUNATH SINGH Vs. BRAJ BANSHI SINGH	March 5, 2001
BHRIGUNATH SINGH Vs. BRAJ BANSHI SINGH	March 1, 2001
BHUBNESHWARI DEVI Vs. STATE OF BIHAR	February 28, 2001
BHUKTU MAHTO @ PAGAL MAHTO Vs. STATE OF BIHAR	August 31, 2001
BHULAN SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD	February 6, 2001
BHULIA DEVI Vs. STATE OF BIHAR	August 1, 2001
BHUMAN CHAUPAL @ MANNA CHAUPAL Vs. STATE OF BIHAR	June 27, 2001
BHUPENDRA JHA Vs. STATE OF BIHAR	September 21, 2001
BIBI FAHMIDUN NISA Vs. DALNI DEVI	July 4, 2001
BIBI JINATUN NISSA Vs. BIBI TAJBUN NISSA	September 11, 2001
BIDYA NAND SAN Vs. KISHUNDEO SHARMA	August 7, 2001
BIHAR DALIT VIKASH SAMITI Vs. STATE OF BIHAR	October 16, 2001
BIHAR PENSIONER SAMAJ Vs. STATE OF BIHAR	April 27, 2001
BIHAR POLICE MENS ASSOCIATION Vs. STATE OF BIHAR	April 3, 2001
BIHAR RAJYA ARAJPATRIT KAREMCHARI MAHASANGH Vs. STATE OF BIHAR	December 21, 2001
BIHAR RAJYA SAHKARITA PRABANDHAK SANGH Vs. STATE OF BIHAR	February 5, 2001
BIHAR SCHOOL EXAMINATION BOARD Vs. MISBAHUZZAMAN	January 18, 2001
BIHAR SCHOOL EXAMINATION BOARD Vs. UNION OF INDIA	March 19, 2001
BIHAR STATE AGRICULTURAL MARKETING BOARD Vs. ARTI ENTERPRISES	October 8, 2001
BIHAR STATE ELECTRICITY Vs. JAGDISH MANDAL	July 31, 2001
BIHAR STATE ELECTRICITY BOARD Vs. BRAJ KISHORE SINGH	January 31, 2001
BIHAR STATE ELECTRICITY BOARD Vs. MADAN MOHAN PRASAD	February 20, 2001
BIHAR STATE ELECTRICITY BOARD Vs. SANJAY KUMAR SINGH	February 13, 2001
BIHAR STATE ELECTRICITY BOARD Vs. SHREE PLYWOODS PVT LTD	July 6, 2001
BIHAR STATE ELECTRICITY BOARD Vs. ELECTRICAL INSPECTOR	July 12, 2001
BIHAR STATE FOREST DEVELOPMENT CORPORATION Vs. STATE OF BIHAR	February 23, 2001
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR	May 8, 2001
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR	May 14, 2001
BIHAR STATE HOUSING BOARD Vs. STATE OF JHARKHAND	September 11, 2001
BIHAR STATE HOUSING BOARD & ANR. Vs. STATE OF JHARKHAND & ORS.	July 30, 2001
BIHAR STATE SCHEDULED CASTE CO-OPERATIVE DEVELOPMENT CORPORATION Vs. SHANKAR PRASAD	June 19, 2001
BIHAR STATE SUGAR CORPORATION LIMITED Vs. MADAN GOPAL SINGH	April 17, 2001
BIHAR SUGAR MILLS ASSOCIATION Vs. UNION OF INDIA	July 23, 2001
BIHARI MEHTA Vs. STATE OF BIHAR	June 29, 2001
BIHARI SAH ALIAS BIHARI PRASAD SAH ALIAS BIHARI PRASAD Vs. STATE OF BIHAR	April 17, 2001
BIHARI SHARMA Vs. STATE OF BIHAR	July 16, 2001
BIHIA SHAHPUR THANA MATSYAJIVI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR	August 9, 2001
BIJAY KUMAR Vs. STATE OF BIHAR	December 16, 2001
BIJAY METAL WORKS AND S C I INDIA LIMITED Vs. STATE OF BIHAR	March 30, 2001
BIJENDRA SHARMA Vs. GANESH SHARMA	September 13, 2001
BIKRAMA PRASAD Vs. BHARAT PRASAD	November 12, 2001
BIKU YADAV Vs. CHAMPA DEVI	February 23, 2001
BIMAL KISHORE GUPTA Vs. BEENA DEVI	April 18, 2001
BINA KUMARI Vs. BIHAR COLLEGE SERVICE COMMISSION	February 20, 2001
BINAY KUMAR SINGH Vs. STATE OF BIHAR	September 6, 2001
BINAY PRAKASH SINGH Vs. STATE	February 5, 2001
BINAY PRAKASH SINGH Vs. STATE	February 2, 2001
BINDA KUNWAR Vs. STATE OF BIHAR	February 2, 2001
BINDA SAH Vs. VIJAY NANDAN PRASAD	November 7, 2001
BINDESHWARI PRASAD Vs. STATE OF BIHAR	April 10, 2001
BINDESHWARI YADAV Vs. STATE OF BIHAR	March 23, 2001
BINDU KUMARI Vs. STATE OF BIHAR	July 27, 2001
BINOD GIRI Vs. STATE OF BIHAR	July 19, 2001
BIRENDRA KUMAR DAS Vs. STATE OF BIHAR	August 29, 2001
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR	May 14, 2001
BIRENDRA MAHTO Vs. STATE OF BIHAR	July 5, 2001
BIRENDRA NARAYAN CHOUDHARY Vs. STATE OF BIHAR	June 27, 2001
BIRENDRA SINGH Vs. STATE OF BIHAR	October 9, 2001
BIRESH KUMAR GUPTA ALIAS VIRESH KUMAR GUPTA Vs. SHOBHA DEVI	July 6, 2001
BISHUNDEO SHARMA Vs. STATE OF BIHAR	February 13, 2001
BISHWANATH NUT Vs. STATE OF BIHAR	July 5, 2001
BISHWANATH PATHAK Vs. STATE OF BIHAR	February 16, 2001
BISHWANATH RAI Vs. STATE OF BIHAR	October 10, 2001
BISHWANATH SINGH Vs. STATE OF BIHAR	August 16, 2001
BOARD OF DIRECTORS OF SARJUG DENTAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR	September 5, 2001
BONIFACE HEMBROM Vs. STATE OF BIHAR	November 14, 2001
BRAHAM DEO PRASAD Vs. STATE OF BIHAR	August 1, 2001
BRAHAM DEO PRASAD Vs. STATE OF BIHAR AND OTHERS	August 2, 2001
BRAJ KISHORE SINGH Vs. STATE OF BIHAR	November 6, 2001
BRAJ KISHORE SINGH Vs. STATE OF BIHAR	July 4, 2001
BRAJENDRA KUMAR SINHA Vs. STATE OF BIHAR	October 3, 2001
BRAJESH KUMAR Vs. STATE OF BIHAR	October 17, 2001
BRAJESH KUMAR VIKAL Vs. STATE OF BIHAR	March 8, 2001
BRAJESH KUMAR VILA Vs. STATE OF BIHAR	January 31, 2001
BRANCH MANAGER NEW INDIA ASSUR ANCE COMPANY LTD Vs. YASIN KHAN	August 6, 2001
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOHD YASIN KHAN	August 6, 2001
BRANCH MANAGER SHEIKHPURA BRANCH STATE BANK OF INDIA Vs. ARJUN PRASAD SINGH	January 21, 2001
BRANCH MANAGER STATE BANK OF INDIA Vs. ARJUN PRASAD SINGH	January 22, 2001
C B I AHD PATNA Vs. BRAJ BHUSHAN PD	May 4, 2001
CENTRAL BIHAR CHAMBER OF COMMERCE Vs. STATE OF BIHAR	April 23, 2001
CENTRAL BIHAR CHAMBER OF COMMERCE Vs. STATE OF BIHAR	August 13, 2001
CENTRAL BIHAR CHAMBER OF COMMERCE Vs. STATE OF BIHAR	October 16, 2001
CENTRAL BIHAR CHAMBER OF COMMERCE Vs. STATE OF BIHAR	November 29, 2001
CHAIRMAN B S E B Vs. MAGADH RE-ROLLING MILL	February 8, 2001
CHAIRMAN BIHAR STATE ELECTRICITY BOARD Vs. DHRUVA KUMAR SRIVASTAVA	August 6, 2001
CHAIRMAN L I C OF INDIA Vs. RAJEEV KUMAR	October 12, 2001
CHAMPA DEVI Vs. ANANT PRASAD SINGH	July 12, 2001
CHAND PRASAD Vs. STATE OF BIHAR	March 13, 2001
CHAND PRASAD Vs. STATE OF BIHAR	March 5, 2001
CHANDARI DEVI ALIAS CHANARI DEVI Vs. TEJ NARAIN SINGH	March 15, 2001
CHANDESHWAR PRASAD Vs. STATE OF BIHAR	November 1, 2001
CHANDESHWARI PRASAD Vs. ORIENTAL INSURANCE COMPANY	April 18, 2001
CHANDRA DEVI Vs. STATE OF BIHAR	August 14, 2001
CHANDRA MOHAN JHA Vs. STATE OF BIHAR	June 27, 2001
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR	January 10, 2001
CHANDRADEO SINGH Vs. BHOJPUR ROHTAS GRAMIN BANK	February 14, 2001
CHANDRAMA TIWARY Vs. BIHAR STATE ELECTRICITY BOARD	May 15, 2001
CHANDRIKA KUMAR Vs. STATE OF BIHAR	January 18, 2001
CHANDRIKA SINGH Vs. AWADH BEHARI SINGH	March 2, 2001
CHATURANAN YADAV Vs. STATE OF BIHAR	March 16, 2001
CHHATHOO LAL Vs. UNION OF INDIA	March 5, 2001
Chhotan Mohto Vs. State of Bihar	February 5, 2001
CHHOTOO PRASAD SINHA Vs. STATE OF BIHAR	March 21, 2001
CHINTAMANI SINHA Vs. STATE	September 24, 2001
CHOUBEY SUGADHIT TAMBAKU COMPANY Vs. COMMISSIONER OF INCOME TAX	March 26, 2001
CHOUDHARY RAVINDRA NATH ROY Vs. STATE OF BIHAR	March 21, 2001
CONTROLLER OF EXAMINATION Vs. PRIYANKA PRASAD	April 26, 2001
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. STATE OF BIHAR	February 1, 2001
DADAN BHAI Vs. STATE OF BIHAR	February 9, 2001
DALIP SINGH CHAUDHARY Vs. UNION OF INDIA	October 14, 2001
DAROGA PRASAD Vs. STATE OF BIHAR	December 13, 2001
DAROGA SHAHI AWASHIYA SANSKRIT UCHCHA VIDYALAYA Vs. STATE OF BIHAR	March 28, 2001
DASMAT SOREN Vs. SAMPAT CHAUHAN	November 28, 2001
DAWLIN NIR Vs. HINDUSTAN FERTILIZER CORPORATION LTD	June 29, 2001
DAYAMANTI DEVI Vs. SURESH SINGH	July 27, 2001
DAYANAND BHARATI Vs. UNION OF INDIA	September 28, 2001
DEB KUMAR ROY Vs. STATE OF BIHAR	June 27, 2001
DEB KUMAR ROY Vs. STATE OF BIHAR AND OTHERS	July 27, 2001
DEBASHISH BOSE Vs. STATE OF BIHAR	September 19, 2001
DEO KISHORE MISHRA Vs. STATE OF BIHAR	March 1, 2001
DEO KUMAR SINGH Vs. STATE OF BIHAR	October 10, 2001
DEO NARAYAN SAH Vs. STATE OF BIHAR	October 8, 2001
DEOLAL SHA SUDIST NARAYAN Vs. STATE OF BIHAR	January 19, 2001
DEVENDRA KUMAR SINHA Vs. STATE OF BIHAR	January 4, 2001
DEVENDRA ROY Vs. STATE OF BIHAR	September 21, 2001
DEVENDRA TIWARY Vs. STATE OF BIHAR	July 13, 2001
DHANANJAY SHARMA Vs. STATE OF BIHAR	July 26, 2001
DHANESHWARI DEVI Vs. KEDAR MAHTO	July 31, 2001
DHANESHWARI DEVI AND ORS Vs. STATE OF BIHAR	January 9, 2001
DHARAM NATH OJHA Vs. RAGHUNATH OJHA	March 20, 2001
DHARAMU RAI Vs. STATE OF BIHAR	April 26, 2001
DHARMSHEELA SINGH Vs. RAMASHISH SHARMA	July 19, 2001
DHARNI DHAR PD SINHA Vs. RAM DULARI DEVI	November 9, 2001
DHARNI DHAR SINGH Vs. CENTRAL BANK OF INDIA	February 26, 2001
DHIRENDRA MOHAN SINHA Vs. STATE OF BIHAR	January 4, 2001
DHRUB KUMAR JAISWAL Vs. STATE	January 22, 2001
DHRUB LOCHAN PRADHAN Vs. STATE OF BIHAR	February 22, 2001
DHRUB NARAYAN SINHA Vs. STATE OF BIHAR	February 6, 2001
DHRUB PRASAD Vs. STATE OF BIHAR	July 26, 2001
DHRUVA KUMAR SHRIVASTAVA Vs. CHAIRMAN B S E B	May 30, 2001
DHRUW DAYAL MAHTO Vs. STATE OF BIHAR	August 22, 2001
DHRUW KUMAR SINGH Vs. STATE OF BIHAR	February 15, 2001
DHURWA PRASHAD JAISWAL Vs. JAGAN PRASHAD	January 11, 2001
DILIP JHA DILIP KUMAR JHA Vs. STATE OF BIHAR	June 28, 2001
DILIP K BASU, ETC Vs. STATE OF WEST BENGAL	October 19, 2001
DILIP KUMAR JHA Vs. STATE OF BIHAR	August 31, 2001
DILIP KUMAR MISHRA Vs. STATE OF BIHAR	January 12, 2001
DILIP KUMAR SINGH Vs. STATE OF BIHAR	July 13, 2001
DILIP KUMAR SINGH ALIAS CHHEDI SINGH Vs. STATE OF BIHAR	March 1, 2001
DILIP PODDAR Vs. STATE OF BIHAR	June 25, 2001
DILIP SINGH Vs. STATE OF BIHAR	October 10, 2001
DILIP SINGH Vs. STATE OF BIHAR	October 5, 2001
DILIP VERMA Vs. UNION OF INDIA	May 15, 2001
DILSHER MIAN ALIAS DIL MOHAMMAD Vs. MANAGER	July 30, 2001
DINA NATH PANDIT Vs. STATE OF BIHAR	August 3, 2001
DINA NATH YADAV Vs. STATE OF BIHAR	May 18, 2001
DINANATH SINGH Vs. STATE OF BIHAR	April 9, 2001
DINBANDHU PANDEY Vs. STATE OF BIHAR	October 17, 2001
DINESH SINGH Vs. STATE OF BIHAR	August 29, 2001
DINESH YADAV Vs. STATE	July 25, 2001
DIP NARAIN SINGH Vs. STATE OF BIHAR	January 1, 2001
DIVISIONAL MANAGER Vs. SABILA KHATOON	July 26, 2001
DIVISIONAL MANAGER Vs. MAMTA SINGH	April 18, 2001
DOMA CHIK Vs. BABU CHAND SAH	August 6, 2001
DORIK NONIA DORIK CHOUHAN Vs. GANESH MAHTON	May 7, 2001
DUKHARAN SINGH Vs. STATE OF BIHAR	April 26, 2001
DULARCHAND PASWAN Vs. STATE OF BIHAR	December 7, 2001
DURGA BHAWANI COLD STORAGE Vs. BIHAR STATE FINANCIAL CORPN	September 20, 2001
DY CIT Vs. LATE RATAN LAL JAIN	September 28, 2001
EIAUN YADAV Vs. STATE OF BIHAR	July 20, 2001
EQBAL HUSSAIN KHAN Vs. STATE OF BIHAR	September 27, 2001
EXECUTIVE ENGINEER DON CANAL DIVISION Vs. DULAL PODDAR	April 27, 2001
FARHANA NASREEN Vs. STATE OF BIHAR	May 11, 2001
FEKAN MULL Vs. STATE OF BIHAR	November 12, 2001
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR	January 15, 2001
FUDAN LAI MANDAL Vs. STATE OF BIHAR	September 21, 2001
FULENA ROY Vs. STATE OF BIHAR	October 3, 2001
GAGAN RAI ALIAS GAGANDEO RAI Vs. STATE OF BIHAR	December 11, 2001
GAMMON INDIA LIMITED Vs. STATE OF BIHAR	September 20, 2001
GANESH CHANDRA JHA Vs. PARMESHWAR THAKUR	August 17, 2001
GANESH JHA Vs. STATE OF BIHAR	December 4, 2001
GANESH MISTRI Vs. STATE OF BIHAR	May 16, 2001
GANESH PRASAD GUPTA Vs. STATE OF BIHAR	October 5, 2001
GANGA BISHUN MAHTO Vs. STATE OF BIHAR	April 18, 2001
GANGA CONSTRUCTION COMPANY Vs. STATE OF BIHAR	December 5, 2001
GANGA PRASAD JHA Vs. VICE CHANCELLOR	April 6, 2001
GANGA SAGAR SINGH Vs. STATE OF BIHAR	July 31, 2001
GANGESHWARI DEVI Vs. STATE OF BIHAR	July 3, 2001
GANGIA KUER Vs. DINESAR SINGH	July 26, 2001
GARIB SAHNI ALIAS AMIR SAHNI Vs. STATE OF BIHAR	April 30, 2001
GAUR SARKAR ALIAS GOD SARKAR Vs. STATE	May 3, 2001
GAURI CHAUDHARY Vs. STATE OF BIHAR	April 4, 2001
GAURI SHANKAR TIWARY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	January 12, 2001
GAYA RAM Vs. DINESH SINGH	July 20, 2001
GHUGHUNI DEVI Vs. SURAJ SINGH	November 12, 2001
GIBI BATOOLAN Vs. HANIFF	April 24, 2001
GIRWAR YADAV ALIAS GIRO YADAV Vs. ANIRUDHA PRASAD MANDAL	April 25, 2001
GITA Vs. UNION OF INDIA	August 13, 2001
GITA DEVI Vs. STATE	December 7, 2001
GOKARAN GOSAIN Vs. STATE OF BIHAR	March 29, 2001
GOPAL GIRI Vs. BIHAR STATE COOPERATIVE MARKETING UNION LTD	June 25, 2001
GOPAL KRISHNA PALEI Vs. CHANCELLOR UNIVERSITIES	December 4, 2001
GOPAL LALL Vs. STATE OF BIHAR	December 16, 2001
GOPAL PRASAD SINGH Vs. SATYAVATI KUMARI	November 13, 2001
GOVIND KANT SHARAN Vs. KHUSHAL MAL	July 6, 2001
GULAB CHAND MEHTA Vs. STATE OF BIHAR	February 22, 2001
GULZAR MAHTO Vs. RAM DULARI DEVI	July 11, 2001
GUNILAL YADAV Vs. STATE OF BIHAR	October 3, 2001
GURUCHARAN DUSADH ALIAS SARIN DISADH Vs. STATE OF BIHAR	July 10, 2001
GYANTI DEVI Vs. STATE OF BIHAR	March 27, 2001
H M P SUGARS LIMITED Vs. UNION OF INDIA	September 12, 2001
H S KUMAR Vs. S B I	July 26, 2001
H.M.P.SUGARS LIMITED Vs. UNION OF INDIA	October 19, 2001
HABIBUN NISA Vs. STATE	December 7, 2001
HADERAN SINGH Vs. STATE OF BIHAR	December 14, 2001
HAKIM SINGH Vs. STATE OF BIHAR	October 3, 2001
HANUMAN PRASAD AGRAWAL Vs. STATE OF BIHAR	April 13, 2001
HARDEO YADAV Vs. DINANATH YADAV	November 7, 2001
HARE RAM BROTHERS Vs. KRISHNA DEVI	February 13, 2001
HARENDRA NATH MISHRA Vs. STATE OF BIHAR	July 18, 2001
HARENDRA SINGH Vs. THE STATE OF BIHAR	September 20, 2001
HARI JEE SINGH Vs. STATE OF BIHAR	March 30, 2001
HARI NAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR	August 30, 2001
HARI SHANKAR KUWAR Vs. ARUN KUMAR VERMA	July 26, 2001
HARIBANSH NARAYAN Vs. STATE OF BIHAR	January 10, 2001
HARIBANSH TIWARI Vs. SONAMATI KUNWAR	March 15, 2001
HARIHAR SINGH Vs. NAWAL KISHORE CHAUHAN	September 18, 2001
HASNAIN Vs. STATE OF BIHAR	April 24, 2001
HAZARI PRASAD ROY Vs. STATE OF BIHAR	August 8, 2001
HELIOS FINANCE AND INVESTMENT LTD Vs. UNION OF INDIA	August 6, 2001
HINDI VIDYAPEETH Vs. RAM PRIT RAI	October 12, 2001
HIRA LAL SINGH Vs. STATE OF BIHAR	February 7, 2001
HORIL SAO Vs. STATE OF BIHAR	December 14, 2001
IBRAHIM ANSARI Vs. STATE OF BIHAR	January 19, 2001
IC 37203 F LT COL VIJAY KUMAR SHARMA Vs. UNION OF INDIA	July 12, 2001
IFTEKHAR AHMAD KHAN Vs. STATE OF BIHAR	July 11, 2001
ILIYAS Vs. STATE OF BIHAR	September 12, 2001
INDRADEV JHA Vs. STATE OF BIHAR	August 7, 2001
INQUALABI NAUZWAN SABHA Vs. STATE OF BIHAR	January 2, 2001
ISHRI RAI Vs. STATE OF BIHAR	July 19, 2001
ISHWAR DAYAL Vs. STATE OF BIHAR	July 20, 2001
ISLAMIC COUNCIL Vs. STATE OF BIHAR	August 14, 2001
JADDU SAHANI Vs. STATE OF BIHAR	September 27, 2001
JAG MOHAN MEHROTRA Vs. HINDUSTAN PETROLEUM CORPORATION LTD	March 14, 2001
JAG NARAYAN SINGH Vs. STATE BANK OF INDIA	February 2, 2001
JAG RAM Vs. SONIYA DEVI	August 21, 2001
JAGANNATH MISHRA Vs. COMMISSIONER OF INCOME TAX	July 25, 2001
JAGANNATH SINGH Vs. STATE OF BIHAR	July 24, 2001
JAGDEO YADAV Vs. STATE OF BIHAR	July 18, 2001
JAGDISH MAHTO Vs. STATE OF BIHAR	August 17, 2001
JAGDISH PRASAD YADAV Vs. STATE OF BIHAR	May 7, 2001
JAGDISH RAIS Vs. STATE OF BIHAR	February 19, 2001
JAGDISH SINGH Vs. STATE OF BIHAR	July 6, 2001
JAGESHAR BHAGAT Vs. STATE OF BIHAR	June 27, 2001
JAHANGIR Vs. KIRTI DEVI	October 9, 2001
JAI PRAKASH JHA Vs. STATE OF BIHAR	April 8, 2001
JAIMANGAL PASWAN Vs. STATE OF BIHAR	July 19, 2001
JAINENDRA NATH CHOUDHARY Vs. STATE OF BIHAR	July 19, 2001
JAINU DHUNIA Vs. STATE OF BIHAR	May 7, 2001
JAIRAJ SINGH Vs. STATE OF BIHAR	February 14, 2001
JAJANI RICE MILLS Vs. BIHAR STATE AGRICULTURE MARKETING BOARD	July 31, 2001
JAKIR MIAN ALIAS JAKIR AHMAD Vs. STATE OF BIHAR	August 27, 2001
JAMALUDDIN KHAN Vs. STATE OF BIHAR	April 24, 2001
JAMUNA PRASAD KESHARI Vs. ASHOK KUMAR JAIN	March 23, 2001
JANAKI KUER Vs. NIRMAL SAH	August 2, 2001
JAREENA KHATUN Vs. STATE OF BIHAR	September 6, 2001
JATTA MAHTO Vs. STATE OF BIHAR	July 9, 2001
JAWAHAR LAL AGRAWAL Vs. STATE OF BIHAR	July 26, 2001
JAWAHAR LAL SAH Vs. STATE OF BIHAR	September 11, 2001
JAYASWAL BROTHERS Vs. UNION OF INDIA	December 7, 2001
JINISH LAL SAH Vs. STATE OF BIHAR	August 16, 2001
JITENDRA KUMAR SINHA Vs. STATE OF BIHAR	September 25, 2001
JITENDRA KURNAR Vs. BIHAR STATE ELECTRICITY BOARD	January 31, 2001
JITENDRA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD	April 3, 2001
JOGENDRA PRASAD ALIAS BHOLA Vs. KAMLESH KUMAR	January 11, 2001
JOINT CIT Vs. REETA SINGH	October 1, 2001
JOYCEE JONES Vs. STATE OF BIHAR	August 23, 2001
JUGESH KUMAR Vs. ALLAHABAD BANK	January 19, 2001
JYOTI AGARWAL Vs. ITO	September 11, 2001
JYOTI PRAKASH Vs. STATE OF BIHAR	July 6, 2001
KAILASH CHAND Vs. STATE OF BIHAR	July 27, 2001
KAILASH PRASAD YADAV Vs. ARJUN PRASAD YADAV	November 26, 2001
KALAWATI DEVI Vs. STATE OF BIHAR	December 11, 2001
KALENDRA PRASAD MANDAL Vs. STATE OF BIHAR	March 15, 2001
KALI CHOUDHARY Vs. STATE OF BIHAR	July 5, 2001
KALI SAO Vs. SHANTI DEVI	February 7, 2001
KALYANPUR CEMENT LTD Vs. STATE OF BIHAR	September 17, 2001
KAMAL NATH JHA Vs. LIFE INSURANCE CORPORATION	June 19, 2001
KAMAR RAJA Vs. STATE OF BIHAR	January 11, 2001
KAMESHWAR PRASAD SINGH Vs. RAJENDRA UPADHYA	February 14, 2001
KAMESHWAR PRASAD SINHA SHRIMATI LESHMA DUTT ALIAS LESEE Vs. SUBHASH SINHA	December 11, 2001
KAMLESHWARI DEVI Vs. STATE	February 5, 2001
KAMLESHWARI SINGH Vs. STATE OF BIHAR	February 28, 2001
KAMTA PRASAD PANDEY Vs. STATE OF BIHAR	March 19, 2001
KAMTA PRASAD PANDEY Vs. STATE OF BIHAR	July 19, 2001
KANHAI RAI Vs. DHARAMPAL	May 16, 2001
KANHAIYA PRASAD GUPTA Vs. STATE OF BIHAR	December 13, 2001
KANIK LAL THAKUR Vs. STATE OF BIHAR	June 27, 2001
KAPIL DEO YADAV Vs. BIHAR STATE ELECTRICITY BOARD	September 7, 2001
KAPILDEO SINGH Vs. STATE OF BIHAR	February 20, 2001
KAPPORCHAND CHAUDHARY Vs. STATE OF BIHAR	July 18, 2001
KARELAL TAUTI Vs. STATE OF BIHAR	October 19, 2001
KASHI PRASAD CHAMARIA Vs. PRESIDING OFFICER	July 24, 2001
KAULESHWAR PRASAD AMBASTHA Vs. RAU	December 5, 2001
KAUSHAL KUMAR PANDEY Vs. STATE OF BIHAR	March 8, 2001
KAVIRAJ JAIDEO Vs. SURESH CHATURVEDI	June 26, 2001
KEDAR NATH Vs. STATE OF BIHAR	August 29, 2001
KEDAR PRASAD Vs. STATE OF BIHAR	August 21, 2001
KEDAR SINGH Vs. STATE OF BIHAR	September 10, 2001
KEDAR SINGH Vs. STATE OF BIHAR	July 20, 2001
KERALA SMALL FINANCIERS ASSOCIATION Vs. UNION OF INDIA	August 2, 2001
KESHAR PASWAN ALIAS RAM BACHU PASWAN Vs. STATE OF BIHAR	May 7, 2001
KESHAW PRASAD SINHA Vs. STATE OF BIHAR	June 25, 2001
KESHWANT SINGH Vs. STATE OF BIHAR	October 19, 2001
KHADU RAM Vs. STATE OF BIHAR	August 6, 2001
KHAIII MIAN Vs. STATE OF BIHAR	July 13, 2001
KISHORE KUMAR Vs. STATE OF BIHAR	October 16, 2001
KISHORI DAS Vs. STATE OF BIHAR	December 11, 2001
KRIPAL SINGH Vs. STATE OF BIHAR	June 22, 2001
KRISHNA CHANDRA PRASAD SINGH M L A Vs. STATE OF BIHAR	February 7, 2001
KRISHNA DEVI PRASAD KEJARIWAL Vs. STATE OF BIHAR	February 14, 2001
KRISHNA KUMAR Vs. STATE OF BIHAR	February 20, 2001
KRISHNA KUMARI Vs. STATE OF BIHAR	July 9, 2001
KRISHNA NAND SINGH Vs. STATE OF BIHAR	October 9, 2001
KRISHNA NANDAN JHA Vs. BASUDEO PRASAD MASKARA	June 26, 2001
KRISHNA NANDAN PRASAD SINGH Vs. STATE	February 13, 2001
KRISHNA PRASAD Vs. KAMAL NAIYAN ALIAS KANCHAN	March 23, 2001
KRISHNA PRASAD Vs. GOPAL PRASAD	July 19, 2001
KRISHNA PRASAD Vs. GHAN SHYAM GUPTA	December 4, 2001
KRISHNA SAO Vs. STATE OF BIHAR	November 26, 2001
KRISHNA SINGH Vs. STATE OF BIHAR	January 18, 2001
KRIT NARAIN THAKUR Vs. STATE OF BIHAR	May 8, 2001
KULESH KUMAR JHA Vs. UNION OF INDIA	February 16, 2001
KUMAR ANAND MISHRA Vs. UNION OF INDIA	June 29, 2001
KUMARI DEVI Vs. NOOR MOHAMMAD MIAN	August 2, 2001
KUMUD BIHARI SINGH Vs. UNION OF INDIA	February 12, 2001
KUMUD RANJAN Vs. MUNGER KSHETRIYA GRAMIN BANK	June 20, 2001
KUNTI DEVI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR	September 4, 2001
KUSHESHWAR PRASAD SINGH Vs. TETAR MANDAL	March 19, 2001
LAKHAN LAL Vs. UNION OF INDIA	August 29, 2001
LAKHO @ LAKHLYA DEVI Vs. STATE OF BIHAR	July 11, 2001
LAKSHAMAN SAH Vs. STATE OF BIHAR	January 15, 2001
LAKSHMAN KUMAR VERMA Vs. STATE BANK OF INDIA	January 9, 2001
LAKSHMAN PRASAD PAL Vs. STATE OF BIHAR	July 13, 2001
LAKSHMI BHATT Vs. STATE OF BIHAR	October 11, 2001
LAKSHMI MUKHIYA Vs. STATE OF BIHAR	June 27, 2001
LAKSHMI ROY Vs. STATE OF BIHAR	July 2, 2001
LAKSHMINI KUER Vs. STATE OF BIHAR	April 10, 2001
LAL BABU JHA Vs. STATE OF BIHAR	April 20, 2001
LAL BABU PRIYADARSHI Vs. BADSHAH INDUSTRIES	April 19, 2001
LALDEO YADAV Vs. STATE OF BIHAR	January 5, 2001
LALITA DEVI Vs. HARKESH THAKUR	August 3, 2001
LALITA SINGH Vs. STATE OF BIHAR	February 28, 2001
LALLAN SINGH Vs. BIHAR RAJYA BHUMI VIKAS BANK	August 7, 2001
LAXMI CHOUDHARY Vs. STATE OF BIHAR	November 5, 2001
LAXMI NARAIN LAL Vs. RAMESH CHANDRA PURBEY	April 4, 2001
LAXMI NIVAS PODDAR Vs. STATE OF BIHAR	November 6, 2001
LUCKY CONFECTIONARY PVT LTD Vs. STATE OF BIHAR	August 25, 2001
LUMBINI BEVERAGES PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	January 15, 2001
M/S.GANGA CONSTRUCTION COMPANY Vs. STATE OF BIHAR	December 26, 2001
MAA MAMTA COLD STORAGE PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD	September 20, 2001
MAA SHAKTI ENGINEERING WORKS Vs. STATE OF BIHAR	November 7, 2001
MADAN LAL AGRAWAL Vs. STATE OF BIHAR	July 5, 2001
MADAN PRASAD SINGH Vs. STATE OF BIHAR	April 9, 2001
MADAN SINGH Vs. UNION OF INDIA	September 17, 2001
MADHAV PRASAD SINGH AND ORS Vs. STATE OF BIHAR AND ORS	March 3, 2001
MADHUBAN VIRAT PASHU MELA Vs. STATE OF BIHAR	December 7, 2001
MAHA MAYA DEVI Vs. KUSHUM DEVI	March 21, 2001
MAHABIR LAL Vs. STATE OF BIHAR AND DINESH PRASAD	June 25, 2001
MAHABIR PETRO PRODUCTS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD	November 27, 2001
MAHABIR TADAV Vs. STATE OF BIHAR	September 13, 2001
MAHAKALI MILLING CO P LTD Vs. BIHAR STATE ELECTRICITY BOARD	September 12, 2001
MAHAKALI MILLING COMPANY P LTD Vs. BIHAR STATE ELECTRICITY BOARD	November 12, 2001
MAHANAND YADAV Vs. STATE OF BIHAR	July 6, 2001
MAHANTH RAM DAS Vs. STATE OF BIHAR	September 25, 2001
MAHANTH RAM KISHORE DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST	February 14, 2001
MAHARAJ PANDEY Vs. STATE OF BIHAR	June 25, 2001
MAHARANI FUELS P LTD Vs. STATE OF BIHAR	February 26, 2001
MAHENDRA PRASAD Vs. STATE OF BIHAR	November 27, 2001
MAHENDRA PRATAP SINGH Vs. STATE OF BIHAR	July 23, 2001
MAHENDRA SHARMA Vs. STATE OF BIHAR	August 29, 2001
MAHENDRA SINGH Vs. STATE OF BIHAR	September 13, 2001
MAHENDRA SINGH Vs. STATE OF BIHAR	March 22, 2001
MAHESH PRASAD CHAUDHARY Vs. STATE OF BIHAR	August 22, 2001
MAHESHWAR LAL DAS Vs. STATE OF BIHAR	April 3, 2001
MAHI KANT CHAUDHARY Vs. STATE OF BIHAR	February 6, 2001
MAITRI CHARITABLE TRUST Vs. STATE OF BIHAR	April 26, 2001
MAKSUDAN THAKUR Vs. STATE	August 14, 2001
MALTI DEVI Vs. BINOY KUMAR GUPTA	October 15, 2001
MALTI KUMARI Vs. STATE OF BIHAR	April 16, 2001
MALTI SINHA Vs. STATE OF BIHAR	July 10, 2001
MANAGING DIRECTOR B S T B Vs. MD SAHABUDDING	July 19, 2001
MANAGING DIRECTOR B S T B PUBLISHING CORPORATION LTD Vs. MD SAHABUDDIN	September 19, 2001
MANGALA PRASAD RAI Vs. ALLAHABAD BANK	November 20, 2001
MANIKANT CHOUDHARY Vs. STATE OF BIHAR	June 20, 2001
MANISH KUMAR Vs. STATE OF BIHAR	September 24, 2001
MANJHI RAI Vs. STATE OF BIHAR	August 30, 2001
MANJU SINGH Vs. STATE OF BIHAR	January 2, 2001
MANNU YADAV Vs. STATE OF BIHAR	December 11, 2001
MANOJ CHANDRA DUBEY Vs. STATE OF BIHAR	July 26, 2001
MANOJ KUMAR PANDEY Vs. STATE OF BIHAR	July 31, 2001
MANORMA DEVI Vs. STATE OF BIHAR	September 25, 2001
MANTOO MANDAL Vs. STATE OF BIHAR	August 24, 2001
MATUKI GIRI Vs. STATE OF BIHAR	August 16, 2001
MAZHAR IMAM AFROJ Vs. UNION OF INDIA	February 7, 2001
MAZHER HUSSAIN Vs. STATE OF BIHAR	September 17, 2001
MD AKBAR Vs. STATE OF BIHAR	August 14, 2001
MD ANWAR ALIAS ANWAR Vs. AFZAL IMAM : STATE OF BIHAR	August 3, 2001
MD FAKHRUDDIN Vs. STATE OF BIHAR	August 3, 2001
MD ISMAIL Vs. STATE OF BIHAR	December 14, 2001
MD JALILUDDIN Vs. STATE OF BIHAR	February 7, 2001
MD KALAM Vs. STATE OF BIHAR	July 5, 2001
MD KALIM KALIMUDDIN Vs. STATE OF BIHAR	October 4, 2001
MD KASHIM Vs. STATE OF BIHAR	July 25, 2001
MD LLLIYAS Vs. STATE OF BIHAR	September 12, 2001
MD MEHANDI IMAM ALIAS MEHDI IMAM Vs. STATE OF BIHAR	August 9, 2001
MD RAFIQUE @ MD RAFIQUE MIAN Vs. STATE OF BIHAR	July 27, 2001
MD SHARIFF Vs. UNION OF INDIA	July 20, 2001
MD ZAKIR HUSSAIN Vs. HARESHWAR PRASAD SINGH	November 5, 2001
MD.MUSA ANSARI Vs. STATE OF BIHAR	November 27, 2001
MEERA DEVI Vs. UNION OF INDIA	April 10, 2001
MEERA KUMARI Vs. UNION OF INDIA	February 14, 2001
MEHANDI IMAM ALIAS MEHDIIMAM Vs. STATE OF BIHAR	August 31, 2001
MEHRUNNISA Vs. UNION OF INDIA	February 16, 2001
MELA AKORHI Vs. STATE OF BIHAR	December 7, 2001
MENAKA MARANDI S/O LATAI MARANDI Vs. STATE OF BIHAR	March 1, 2001
MESSRS ORNATE LAB (P) LTD Vs. STATE OF BIHAR	November 29, 2001
MICRO AGROVIT INDIA Vs. STATE OF BIHAR	July 25, 2001
MINNATULAH Vs. STATE OF BIHAR	November 29, 2001
MIRA DEVI Vs. UNION OF INDIA	July 20, 2001
MIRA MISHRA Vs. STATE OF BIHAR	May 16, 2001
MIRNAL KANT SINGH Vs. STATE OF BIHAR	January 22, 2001
MIRTUNAJAY KUMARSINGH Vs. ORIENTAL INSURANCE CO LTD	July 11, 2001
MIRZA SULTAN HAIDER Vs. STATE OF BIHAR	July 17, 2001
MISHRI LAI MAHTO Vs. STATE OF BIHAR	November 23, 2001
MISHRI LAI MAHTO Vs. STATE OF BIHAR	August 16, 2001
MISS MAHNAZ FATMA Vs. STATE OF BIHAR AND OTHERS	December 10, 2001
MITA CHOUDHARY Vs. STATE OF BIHAR	August 7, 2001
MITHILESH KUMAR Vs. VIJAY NANDAN PRASAD	November 7, 2001
MITHILESH SHARMA Vs. DULARI KUER	August 8, 2001
MOHAMMAD ISHA Vs. GULAB PRASAD	July 30, 2001
MOHAMMAD MOHIUDDIN SIDDIQUI Vs. KARUNA RAI	August 28, 2001
MOHAN LAL Vs. STATE OF BIHAR	December 5, 2001
MOHAN PATHERA Vs. STATE OF BIHAR	June 28, 2001
MOHAN SAO Vs. CHHOTELAL SAO	March 20, 2001
MOHD GULAM RASOOL Vs. STATE OF BIHAR	March 22, 2001
MOHD HALIM Vs. STATE OF BIHAR	August 24, 2001
MOHD ILYAS Vs. HIGH COURT OF JUDICATURE	February 7, 2001
MOHD SIRAJUDDIN Vs. STATE OF BIHAR	February 8, 2001
MOHD TAHIR Vs. STATE OF BIHAR	January 12, 2001
MONGHYR KSHETRIYA GRAMIN BANK Vs. GRAMIN BANK EMPLOYEES ASSOCIATION MONGHYR	September 21, 2001
MOST INDIRA SETH Vs. STATE OF BIHAR	February 5, 2001
MRITUNJAY CHATURVEDI Vs. STATE OF BIHAR	May 1, 2001
MRITUNJAY KUMAR Vs. SRIMATI PANCHO DEVI	November 19, 2001
MUKUND DEO @ MUKUND DEO RAWAT Vs. STATE OF BIHAR	April 27, 2001
MUNDRIKA SINGH YADAV Vs. SHIV BACHAN YADAV	March 8, 2001
MUNESHWAR SINGH Vs. STATE OF BIHAR	March 8, 2001
MUNNI DEVI Vs. STATE OF BIHAR	May 15, 2001
MURALI MAHTO Vs. PRAMILA DEVI ALIAS PREMIA MEHTAINE	July 19, 2001
MURARI PRASAD Vs. STATE OF BIHAR	November 20, 2001
MURLI MANOHAR JALAN Vs. BAL MANOHAR JALAN	April 9, 2001
MUSAFIR RAJBANSHI Vs. STATE OF BIHAR	August 10, 2001
MUSHTAQUE AHMAD KHAN Vs. STATE OF BIHAR	February 5, 2001
MUSO SINGH Vs. STATE OF BIHAR	November 28, 2001
MUZAFFARPUR GOSHALA Vs. PRESIDING OFFICER	July 10, 2001
N M KRISHNAN Vs. STATE OF BIHAR	August 31, 2001
NAGESHWAR PRASAD Vs. STATE OF BIHAR	November 23, 2001
NAGESHWAR SINGH Vs. KARAMDEO SINGH	December 12, 2001
NAKAHA SAHNI Vs. STATE OF BIHAR	May 11, 2001
NAND KISHORE PRASAD ALIAS NANDU Vs. STATE OF BIHAR	December 15, 2001
NANHA PRASAD SINGH Vs. STATE OF BIHAR	July 17, 2001
NARAYAN DAS SHARMA Vs. STATE OF BIHAR	January 24, 2001
NARAYAN KAMKAR Vs. STATE OF BIHAR	June 26, 2001
NARENDRA KUMAR Vs. STATE OF BIHAR	August 6, 2001
NARENDRA SINGH Vs. STATE OF BIHAR	August 30, 2001
NARESH CHANDRA Vs. JAGDISH PRASAD (DEAD)	April 20, 2001
NARESH KUMAR VERMA Vs. LALJHARI DEVI	December 14, 2001
NARESH MAHRAJ Vs. STATE OF BIHAR	July 31, 2001
NATHUN CHOUDHARY Vs. STATE OF BIHAR	February 2, 2001
NATHUN YADAV Vs. STATE OF BIHAR	November 2, 2001
NATHUNI BHAGAT AND ORS Vs. STATE OF BIHAR AND ORS	April 25, 2001
NATHUNI YADAV Vs. STATE OF BIHAR	May 7, 2001
NATIONAL INSURANCE CO LTD Vs. KURSHIDA BEGUM	January 15, 2001
NATIONAL INSURANCE CO LTD Vs. MEENA DEVI	November 26, 2001
NATIONAL INSURANCE CO LTD Vs. SUDHA DEVI	November 11, 2001
NATIONAL INSURANCE CO LTD Vs. MATIUR RAHMAN	September 21, 2001
NATIONAL INSURANCE COMPANY LIMITED Vs. PRAMILLA DEVI	August 28, 2001
NATIONAL INSURANCE COMPANY LTD Vs. MEERIA DEVI	January 18, 2001
NATIONAL INSURANCE COMPANY LTD Vs. GIRIBALA SINHA	July 3, 2001
NATIONAL TEACHER TRAINING COLLEGE Vs. STATE OF BIHAR	March 28, 2001
NAWAL KISHORE CHOUDHARY Vs. STATE OF BIHAR	January 3, 2001
NAWDIP KUMAR Vs. UNION OF INDIA	October 12, 2001
NAZIRUL HAQUE Vs. STATE OF BIHAR	March 7, 2001
NEETU JHA Vs. STATE OF BIHAR	March 16, 2001
NETRAM SHARMA Vs. STATE OF BIHAR	July 5, 2001
NEW INDIA ASSURANCE CO LTD Vs. FIDA HUSSAIN	October 12, 2001
NEW INDIA ASSURANCE CO LTD Vs. NATHUN SAO	September 13, 2001
NEW INDIA ASSURANCE CO LTD Vs. FIDA HUSSAIN	August 30, 2001
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHILA DEVI	August 16, 2001
NIJAMUDDIN ALIAS HAFIS Vs. STATE OF BIHAR	February 8, 2001
NIRMAL KUMAR Vs. STATE OF BIHAR	February 16, 2001
NITISHWAR PRASAD SINGH Vs. STATE OF BIHAR	March 14, 2001
NITYA LAL ALIAS NITYANAND KARAN Vs. PATIA KEWANI	December 20, 2001
NIZAMUDDIN ANSARI Vs. STATE OF BIHAR	September 27, 2001
NOOR ALAM Vs. STATE OF BIHAR	August 28, 2001
NORTH BIHAR CHAMBER OF COMMERCE and INDUSTRIES Vs. STATE OF BIHAR	September 4, 2001
OJENDRA OJHA Vs. STATE OF BIHAR	April 23, 2001
OM METALS AND MINERALS LTD Vs. STATE OF BIHAR	November 26, 2001
OM METALS AND MINERALS PETITIONERS Vs. STATE OF BIHAR	October 11, 2001
OM PRAKASH AGRAWAL Vs. SUSHILA DEVI AGRAWAL	July 25, 2001
OM PRAKASH YADAV Vs. STATE OF BIHAR	March 28, 2001
OMBIR SINGH Vs. STATE OF BIHAR	March 27, 2001
ONKAR NATH CHOUDHARY Vs. STATE OF BIHAR	August 21, 2001
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. SUCHITA MISHRA	July 4, 2001
ORIENTAL INSURANCE CO LTD Vs. DINESH PRASAD SINGH	August 15, 2001
ORIENTAL INSURANCE CO LTD Vs. RAMOTAR PRASAD YADAV	August 8, 2001
ORIENTAL INSURANCE CO LTD Vs. VIVEKA NAND SINGH	October 11, 2001
ORIENTAL INSURANCE CO LTD Vs. SURESH KUMAR	September 4, 2001
ORIENTAL INSURANCE CO.LTD. Vs. SHANTI DEVI	November 1, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. RADHA DEVI	October 8, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. NAWLESH SINGH	October 8, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. SHARDHA LATA	August 28, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. RAMJI CHOUDHARY	July 19, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. MANORAMA DEVI	July 19, 2001
ORIENTAL INSURANCE COMPANY LTD Vs. NASIRUDDIN	April 18, 2001
P R CATERING Vs. STATE OF BIHAR	January 16, 2001
PADMAVATI MISHRA Vs. SUMITRA DEVI	July 5, 2001
PAHARI SINGH @ BRAJ MOHAN SINGH Vs. STATE OF BIHAR	January 4, 2001
PALLAB MAZUMDAR Vs. STATE OF BIHAR	January 23, 2001
PANCHANAND SINGH Vs. STATE OF BIHAR	August 2, 2001
PANCHU MANJHI Vs. STATE OF BIHAR	October 4, 2001
PANCHU RAM Vs. BIHAR STATE AGRICULTURE MARKETING BOARD	March 27, 2001
PANKAJ KUMAR Vs. STATE OF BIHAR	November 6, 2001
PAPPU MEHTAR Vs. SUBASH PRASAD YADAV	April 11, 2001
PARAS DAS Vs. STATE OF BIHAR	July 10, 2001
PARAS RAI Vs. STATE OF BIHAR	June 19, 2001
PARASHURAM SINHA Vs. STATE OF BIHAR	September 7, 2001
PARMA NAND SRIVASTAVA Vs. UNION OF INDIA	March 14, 2001
PARMAND KUMAR SINGH Vs. STATE OF BIHAR	August 2, 2001
PARMESHWAR MAHTO Vs. STATE OF BIHAR	June 26, 2001
PARSHU RAM SINGH Vs. STATE	February 14, 2001
PARTIBHA DEVI Vs. ANARO KUER	July 31, 2001
PATNA REGIONAL DEVELOPMENT AUTHORITY Vs. KANHAI RAI	April 23, 2001
PATNA UNIVERSITY RETIRED TEA CHER S ASSOCIATION Vs. STATE OF BIHAR	July 6, 2001
PAWAN REKHA DEVI Vs. KESHO YADAV	March 22, 2001
PAWAN YADAV Vs. STATE OF BIHAR	January 17, 2001
PAWANH PRAKASWH Vs. STATE OF BIHAR	May 9, 2001
PHUL KUMARI DEVI Vs. STATE OF BIHAR	March 12, 2001
PHULWASI DEVI Vs. ASHAN DEVI	April 23, 2001
POLO MANDAL Vs. INDIAN RAILWAY CONSTRUETION COMPANY LTD	November 10, 2001
PRABHU NARAYAN SINGH Vs. STATE OF BIHAR	February 16, 2001
PRADEEP SHARMA ALIAS TUTU SHARMA Vs. STATE OF BIHAR	May 15, 2001
PRADUMAN GUPTA Vs. STATE OF BIHAR	January 16, 2001
PRAHLAD KUMAR CHOUDHARY Vs. STATE OF BIHAR	February 6, 2001
PRAKASH CHANDRA AZAD Vs. STATE OF BIHAR	March 27, 2001
PRAKASH KAHAR Vs. STATE OF BIHAR	September 21, 2001
PRAKASH PODDAR Vs. STATE OF BIHAR	September 3, 2001
PRAKASH SINGH Vs. STATE OF BIHAR	July 10, 2001
PRAMOD KUMAR Vs. STATE OF BIHAR	July 12, 2001
PRAMOD KUMAR Vs. NATIONAL THERMAL POWER CORPORATION	September 25, 2001
PRAMOD KUMAR RAI Vs. STATE OF BIHAR	February 16, 2001
PRAMOD KUMAR SHARMA Vs. STATE BANK OF INDIA	July 4, 2001
PRAMOD KUMAR SINHA Vs. STATE OF BIHAR	April 25, 2001
PRAMOD NARAYAN SINHA Vs. STATE OF BIHAR	August 8, 2001
PRAMOD YADAV Vs. STATE OF BIHAR	February 28, 2001
PRASHANT KUMAR SUMAN Vs. VICE-CHANCELLOR L N MITHILA UNVERSITY	September 19, 2001
PRATAP NARAYAN MISHRA Vs. STATE OF BIHAR	August 16, 2001
PRATAP RAI Vs. MEERA KUMARI	May 31, 2001
PRATIMA ROY Vs. STATE	December 19, 2001
PRAYAG NARAYAN YADAV Vs. STATE OF BIHAR	September 6, 2001
PREM KUMAR SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	May 11, 2001
PREM NATH SINGH ALIAS PREM NATH PRIYADARSHI Vs. KAVITA DEVI	September 26, 2001
PREM PRINTING PRESS Vs. BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LTD	October 12, 2001
PREM PRINTING PRESS Vs. BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LTD	September 4, 2001
PRESIDENT 42ND MAIN B P S C EXAMINATION Vs. STATE OF BIHAR	April 23, 2001
PRIYAMBADA SINGH Vs. STATE OF BIHAR	February 28, 2001
PROF VINOD SAHAY Vs. BHARAT SANCHAR NIGAM LIMITED	June 26, 2001
PUNYA MANI DEVI Vs. STATE OF BIHAR	October 4, 2001
PURUSHOTTAM SINGH Vs. BIHAR STATE ELECTRICITY BOARD	December 21, 2001
QUASIM Vs. MIRJA GHALIB COLLEGE	March 20, 2001
QUAZI ABDUL WARIS Vs. STATE OF BIHAR	February 5, 2001
R USHA Vs. STATE OF BIHAR	October 1, 2001
RABINDRA MOHAN PRASAD MADHUR Vs. STATE OF BIHAR	July 20, 2001
RADHA KANT SINGH Vs. MAHADEO SAO	July 4, 2001
RADHA KRISHNA EXPORTS PVT LTD Vs. PANDAUL CO-OPERATIVE SPINNING	February 14, 2001
RADHA KRISHNA TRUST Vs. STATE OF BIHAR	March 13, 2001
RADHA RAMAN SINGH Vs. STATE OF BIHAR	July 20, 2001
RADHE SHYAM CHAUDHARY Vs. STATE OF BIHAR	January 5, 2001
RADHIKA RAMAN PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD	December 12, 2001
RAGHU NATH SINGH Vs. SIABAR SINGH	August 30, 2001
RAGHU NONIA @ RAGHUNATH NONIA Vs. STATE OF BIHAR	April 10, 2001
RAGHUNANDAN BISWAS Vs. DHANLAL PANJIYAR	March 21, 2001
RAGHUNATH PRASAD GUPTA Vs. PRAKASH PANDIT	January 12, 2001
RAGHVENDRA SINGH Vs. KISANVIKAS SAMITTEE	October 16, 2001
RAISH LAL PRASAD Vs. BIBI JUBAIDA KHATOON	November 1, 2001
RAJ KALIYA DEVI Vs. STATE OF BIHAR	April 23, 2001
RAJ KISHORE SAH AND ANOTHER Vs. STATE OF BIHAR	November 27, 2001
RAJ KUMAR AGRAWAL Vs. STATE OF BIHAR	July 26, 2001
RAJ KUMAR CHAUDHARY Vs. STATE OF BIHAR	August 6, 2001
RAJ KUMAR MEHROTRA Vs. STATE OF BIHAR	April 23, 2001
RAJ KUMAR RAM Vs. RAM KARAN MOCHI	February 13, 2001
RAJ KUMAR SHARMA Vs. STATE OF BIHAR	February 2, 2001
RAJ KUMAR SINGH Vs. BHUPENDRA NARAIN MANDAL UNIVERSITY	January 12, 2001
RAJ MANI SINHA Vs. SURAJ KUMAR SINHA	June 27, 2001
RAJ NANDAN PRASAD SINGH Vs. STATE OF BIHAR	November 29, 2001
RAJ NATH SINGH Vs. JAGDEO SAO	July 27, 2001
RAJA PACKAGING PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD	July 11, 2001
RAJA RAM SINGH Vs. KEDAR SINGH	August 24, 2001
RAJAN KUMAR PANDEY Vs. MD MUMTAJ MIAN	April 17, 2001
RAJAN PRASAD Vs. STATE OF BIHAR	June 19, 2001
RAJDEO RAI Vs. STATE OF BIHAR	September 20, 2001
RAJDEO RAM Vs. STATE OF BIHAR	July 13, 2001
RAJDHARI SINGH Vs. STATE OF BIHAR	August 29, 2001
RAJEEV NAYAN @ RAJEEV NAYAN SINGH Vs. STATE OF BIHAR	March 7, 2001
RAJENDRA PATHAK Vs. STATE OF BIHAR	September 25, 2001
RAJENDRA PRASAD Vs. STATE OF BIHAR	March 8, 2001
RAJENDRA PRASAD MANDAL Vs. UNION OF INDIA	May 16, 2001
RAJESH KUMAR ALIAS RAJESH KUMAR SINGH Vs. STATE OF BIHAR	September 17, 2001
RAJESHWARJHA AND ORS Vs. STATE OF BIHAR AND ORS	February 8, 2001
RAJGRIH CHOUBEY Vs. STATE OF BIHAR	July 6, 2001
RAJIV KUMAR BHASKAR Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA	August 17, 2001
RAJIV KUMAR BHASKAR Vs. CHAIRMAN LIFE INSURANCE	August 18, 2001
RAJJU RAI Vs. STATE OF BIHAR	August 21, 2001
RAJMUNI DEVI Vs. JOGENDRA RAUT ALIAS YOGENDRA YADAV	April 18, 2001
RAJPATI KUNWAR Vs. STATE	November 8, 2001
RAKSHA BHAWAN Vs. SHIV SHANKAR RAY	January 11, 2001
RAM ANEK PRASAD SINHA Vs. PATNA REGIONAL DEVELOPMERIT AUTHORITY	August 24, 2001
RAM ASHIS DOME Vs. STATE OF BIHAR	June 29, 2001
RAM ASHRAY MAHTO Vs. STATE OF BIHAR	September 14, 2001
RAM AYODHYA SINGH Vs. STATE	March 30, 2001
RAM BACHAN SINGH YADAV Vs. STATE OF BIHAR	September 5, 2001
RAM BILAS MAHTO Vs. STATE OF BIHAR	November 26, 2001
RAM BILASH SINGH Vs. STATE OF BIHAR	March 13, 2001
RAM BILASH YADAV Vs. STATE OF BIHAR	September 10, 2001
RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR	July 6, 2001
RAM CHANDRA GOVIND PD Vs. COMM OF IT TAX BIHAR PAT	June 19, 2001
RAM CHANDRA MAHTO Vs. STATE OF BIHAR	October 11, 2001
RAM CHANDRA RAI Vs. STATE OF BIHAR	November 13, 2001
RAM CHANDRA RAM Vs. GAYATRI DEVI	August 8, 2001
RAM CHARAN DAS Vs. STATE OF BIHAR	November 23, 2001
RAM CHARAN MISTRY Vs. PURNI	August 30, 2001
RAM CHARITRA MAHTO Vs. SATYA NARAIN SAHU	August 10, 2001
RAM DEO PASWAN Vs. STATE OF BIHAR	May 11, 2001
RAM DEO PRASAD SINGH Vs. UNION OF INDIA	April 9, 2001
RAM DHANI TIWARY Vs. STATE OF BIHAR	July 25, 2001
RAM EKBAL PRASAD Vs. STATE OF BIHAR	February 6, 2001
RAM JATAN YADAV AND OTHERS Vs. STATE OF BIHAR	September 18, 2001
RAM KALI DEVI Vs. JAGDISH PD YADAV	August 28, 2001
RAM KHELAWAN MISTRY Vs. STATE OF BIHAR	September 7, 2001
RAM LAKHAN LAL YADAV Vs. STATE OF BIHAR	November 8, 2001
RAM LAKHAN YADAV Vs. UNION OF INDIA	March 2, 2001
RAM NAGINA SINGH Vs. RAVINDRA PRASAD ALIAS LADDO SINGH	July 31, 2001
RAM NANDAN PRASAD Vs. RAM BILAS YADAV	May 16, 2001
RAM NANDAN PRASAD SINHA Vs. STATE OF BIHAR	May 9, 2001
RAM NANDAN SAO Vs. STATE OF BIHAR	February 13, 2001
RAM NARAIN PRASAD GUPTA Vs. SATYABATI DEVI	July 6, 2001
RAM NARAYAN SAH Vs. STATE OF BIHAR	July 20, 2001
RAM NARESH SHARMA Vs. STATE OF BIHAR	November 7, 2001
RAM NARESH SINGH Vs. STATE OF BIHAR	July 6, 2001
RAM NIWAS SAHU Vs. STATE OF BIHAR	February 20, 2001
RAM PANDIT Vs. UNION OF INDIA	November 19, 2001
RAM PATI MISHRA Vs. STATE OF BIHAR	July 2, 2001
RAM PRAKASH KUSHWAHA Vs. STATE OF BIHAR	April 3, 2001
RAM PRAKASH MAHTO Vs. STATE OF BIHAR	March 15, 2001
RAM PRATAP Vs. STATE OF BIHAR	March 1, 2001
RAM PRAVESH SINGH Vs. STATE OF BIHAR	January 22, 2001
RAM PUNIT KUMAR Vs. STATE OF BIHAR	April 18, 2001
RAM RAJ PANDEY Vs. STATE OF BIHAR	April 4, 2001
RAM RATAN YADAV Vs. STATE ELECTION COMMISSION	December 6, 2001
RAM SAKHI DEVI Vs. STATE OF BIHAR	February 12, 2001
RAM SARAN RAMUKA Vs. STATE OF BIHAR	August 29, 2001
RAM SAYANI DEVI Vs. RAM KUMARI DEVI	October 19, 2001
RAM SHANKAR JHA Vs. STATE OF BIHAR	February 22, 2001
RAM SWARCOP YADAV Vs. STATE OF BIHAR	August 23, 2001
RAM UDIT SINGH Vs. BIHAR STATE COOPERATIVE MARKETING UNION LTD	January 17, 2001
RAM UGRAH SHARMA Vs. UNION OF INDIA	March 12, 2001
RAMA BALLABH SINGH KESHARI Vs. STATE OF BIHAR	March 21, 2001
RAMA SHANKAR GORH Vs. STATE OF BIHAR	July 16, 2001
RAMA SHANKAR PRASAD Vs. STATE OF BIHAR	November 27, 2001
RAMASHRAY SINGH Vs. JOGENDRA SINGH	January 19, 2001
RAMAUTAR SINGH Vs. STATE OF BIHAR	September 6, 2001
RAMBALI RAUT Vs. MOST BACHIA	February 20, 2001
RAMBILASH CHOUDNARY Vs. LAKSHMI SAO	February 13, 2001
RAMDEO PRASAD Vs. STATE OF BIHAR	December 14, 2001
RAMESH CHANDRA PRASAD Vs. CHANCELLOR	April 19, 2001
RAMESH KUMAR BHALOTIA Vs. LALIT KUMAR BHALOTIA	March 14, 2001
RAMESH MOCHI Vs. STATE OF BIHAR	March 29, 2001
RAMESH SAH Vs. STATE OF BIHAR	September 26, 2001
RAMESHWAR JHA Vs. UNION OF INDIA	September 7, 2001
RAMESHWAR PATI TRIPATHI Vs. STATE OF BIHAR	September 25, 2001
RAMESHWAR PODDAR Vs. MOHAMMAD FAKARE ALAM	November 6, 2001
RAMJANAM SINGH Vs. STATE OF BIHAR	October 3, 2001
RAMJEE MISHRA Vs. STATE	January 11, 2001
RAMJEE PRASAD Vs. STATE OF BIHAR	November 20, 2001
RAMJEE SINGH Vs. STATE OF BIHAR	April 23, 2001
RAMJI GOPE Vs. STATE OF BIHAR	September 3, 2001
RAMJI RICE MILL Vs. BIHAR STATE FINANCIAL CORPORATION	October 17, 2001
RAMKALI DEVI Vs. RAM NARESH PRASAD	July 27, 2001
RAMLAYAK RAM Vs. UMRAWATI DEVI	August 28, 2001
RAMRATI DEVI Vs. TATE OF BIHAR	April 24, 2001
RAMSWAROOP TANTI Vs. SADANAND ALIAS SADHO SHARMA TANTI	May 11, 2001
RANA GLASS & ALLIED INDUSTRIES PVT.LTD Vs. STATE OF BIHAR	August 31, 2001
RANJENDRA PATHAK Vs. STATE OF BIHAR	September 25, 2001
RANJIT KUMAR Vs. STATE OF BIHAR	June 27, 2001
RAS BIHARI JHA Vs. STATE OF BIHAR	August 9, 2001
RASAYAN HAZRA Vs. STATE OF BIHAR	April 16, 2001
RASH NARAYAN SINGH Vs. SITA DEVI	June 20, 2001
RATAN LAL AGRAWAL Vs. STATE OF BIHAR	August 24, 2001
RATESH KUMAR SINGH Vs. STATE OF BIHAR	April 8, 2001
RATISH JHA Vs. STATE OF BIHAR	February 5, 2001
RATNANAND JHA Vs. STATE OF BIHAR	February 6, 2001
RAVI AMROHI Vs. STATE OF BIHAR	September 24, 2001
RAVI RANJAN Vs. STATE OF BIHAR	October 3, 2001
RAVINDRA MAHTO Vs. STATE OF BIHAR	July 2, 2001
RAVINDRA YADAV Vs. STATE OF BIHAR	December 10, 2001
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NANDA RAM	January 15, 2001
REKHA BASU Vs. HARI RAM BELBARIAR ALIAS HARI RAM BELWARIAR	January 15, 2001
RENU KUMARI Vs. STATE OF BIHAR	January 30, 2001
RESHMA SINGH Vs. STATE OF BIHAR	July 27, 2001
RIGA SUGAR CO LTD Vs. PRESIDING OFFICER	August 29, 2001
RINA ROY Vs. STATE OF BIHAR	September 4, 2001
RINKU KUMARI Vs. STATE OF BIHAR	November 29, 2001
RITESH KUMAR Vs. STATE OF BIHAR	October 17, 2001
ROHTAS ZILA GRAM RAKSHA DAL SINGH Vs. STATE OF BIHAR	August 2, 2001
ROZA HUSSAIN Vs. STATE OF BIHAR	February 23, 2001
RUDRAKANT JHA Vs. STATE OF BIHAR	January 12, 2001
S B I Vs. U O I	November 6, 2001
S HAFEEZ AHMAD Vs. UNION OF INDIA	March 1, 2001
S ITRAT HUSSAIN Vs. REGISTRAR CO-OPERATIVE SOCIETIES	March 8, 2001
SACHIDANAND SHRIVASTAVA Vs. STATE OF BIHAR	December 23, 2001
SADANAND BHAGAT Vs. STATE OF BIHAR	November 20, 2001
SAGAR MEDICAL HALL Vs. STATE OF BIHAR	December 7, 2001
SAHDEO RAI Vs. STATE OF BIHAR	September 20, 2001
SAHDEO RAM Vs. STATE OF BIHAR	July 10, 2001
SAHRAJ YADAV Vs. STATE OF BIHAR	May 3, 2001
SAKALDEO PRASAD Vs. STATE OF BIHAR	May 4, 2001
SAMAY SINGH Vs. STATE OF HARYANA	February 15, 2001
SANDEEP KUMAR Vs. STATE OF BIHAR	November 7, 2001
SANGITA HOUSING DEVELOPMENT PVT LTD Vs. BIRENDRA PRASAD SINGH	April 18, 2001
SANJANA KUMARI Vs. STATE OF BIHAR	October 3, 2001
SANJAY KUMAR Vs. STATE OF BIHAR	July 31, 2001
SANJAY KUMAR TIWARY Vs. CHANDRAKANTI DEVI	August 7, 2001
SANJAY SINGH Vs. STATE OF BIHAR	January 5, 2001
SANJAYYADAV Vs. STATE OF BIHAR	August 22, 2001
SANJEEV KUMAR Vs. STATE OF BIHAR	September 10, 2001
SANJEEV KUMAR JHA @ POTAL JHAAPPELLANT Vs. STATE OF BIHAR	February 20, 2001
SANJEEV KUMAR SINHA Vs. STATE BANK OF INDIA	March 8, 2001
SANTOSH KUMAR AGRAWAL Vs. STATE OF BIHAR	September 13, 2001
SANTOSH KUMAR JHA Vs. UNION OF INDIA	December 7, 2001
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR	August 31, 2001
SANTOSH KUMARTIWARY Vs. UNION OF INDIA	November 7, 2001
SARASWATI DEVI Vs. BAIDYANATH	July 4, 2001
SARASWATI VILAS SANSKRIT MAHAVIDYALAYA Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY	January 22, 2001
SARBENDRA OJHA Vs. PANNAG BHUSHAN	February 16, 2001
SARDAR KANHIYA SINGH Vs. STATE OF BIHAR	August 27, 2001
SATAN DUSHADH Vs. STATE OF BIHAR	October 17, 2001
SATAN HAZARA Vs. DHORAI HAZRA	July 31, 2001
SATENDRA KUMAR SINGH KUSHWAHA Vs. STATE OF BIHAR	January 23, 2001
SATISH CHANDRA KIRAN Vs. BIHAR STATE ELECTRICITY	August 6, 2001
SATISH PRASAD SINGH Vs. STATE OF BIHAR	July 20, 2001
SATRUGHAN MISTRY Vs. BIHAR STATE ELECTRICITY BOARD	July 5, 2001
SATYA NARAIN YADAV Vs. STATE OF BIHAR	April 26, 2001
SATYA NARAYAN MAHTO Vs. STATE OF BIHAR	July 12, 2001
SATYA NARAYAN SINHA Vs. WICE CHANCELLOR L N M UNIVERSITY KAMESHWARNAGAR	November 26, 2001
SATYANARAIN SWAMI Vs. PURUSHOTTAM TULSYAN	June 25, 2001
SATYENDRA NATH NANDAN Vs. STATE OF BIHAR	February 28, 2001
SATYENDRA NATH RAI Vs. STATE OF BIHAR	April 11, 2001
SATYENDRA PANDEY Vs. STATE OF BIHAR	February 2, 2001
SATYENDRA SINGH Vs. STATE OF BIHAR	June 29, 2001
SAUDAGAR SINGH Vs. STATE OF BIHAR	April 4, 2001
SAYEEDA KHATOON Vs. BIBI SAYEEDA TAHIRA NAHID	June 20, 2001
SHABANA BEGUM Vs. BANK OF BARODA	February 13, 2001
SHAILENDRA KUMAR PATHAK Vs. STATE OF BIHAR	March 12, 2001
SHAKTI NATH JHA Vs. STATE	October 1, 2001
SHALIGRAM SINGH Vs. MAGADH UNIVERSITY	March 20, 2001
SHALL DEVI Vs. BOARD OF DIRECTORS	August 24, 2001
SHALL KUMARI Vs. STATE OF BIHAR	August 28, 2001
SHAMBHU NATH PANDEY Vs. STATE OF BIHAR	November 28, 2001
SHAMBHU NATH SINGH Vs. STATE OF BIHAR	February 22, 2001
SHAMBHU SHANKAR THAKUR Vs. STATE OF BIHAR	March 12, 2001
SHANKAR NARAIN RAM Vs. STATE OF BIHAR	October 15, 2001
SHANKAR PAUL Vs. STATE OF BIHAR	July 13, 2001
SHANKAR PRASAD Vs. STATE OF BIHAR	April 19, 2001
SHANKAR PRASAD SINHA Vs. ALAMGIR	February 20, 2001
SHANKAR SONAR @ SHANKAR PRASAD Vs. STATE OF BIHAR	December 4, 2001
SHANKER NONIA, NARAYAN NONIA AND SAJIWAN NONIA Vs. STATE OF BIHAR	August 3, 2001
SHANTA BENDIT SUBIRU BARLA ALIAS SHANTA BARLA Vs. STATE OF BIHAR	March 19, 2001
SHARDA DEVI Vs. BANK OF INDIA	February 22, 2001
SHARDA DEVI Vs. STATE OF BIHAR	August 24, 2001
SHASHI KUMAR NARAIN SINHA Vs. PRATIMA SINHA	December 4, 2001
SHASHI MOHAN THAKUR Vs. STATE OF BIHAR	July 24, 2001
SHASHI SHEKHAR JAURIHAR Vs. STATE OF BIHAR	September 18, 2001
SHEIKH AMIR ALI Vs. STATE OF BIHAR	July 16, 2001
SHEIKH MD SAFIQUE Vs. STATE OF BIHAR	August 20, 2001
SHEIKH SAUKAT Vs. STATE OF BIHAR	December 12, 2001
SHEO KUMAR SRIVASTAVA Vs. STATE OF BIHAR	September 11, 2001
SHEO MANJHI Vs. STATE OF BIHAR	July 31, 2001
SHEOJI SAH Vs. STATE OF BIHAR	September 25, 2001
SHEOPUJAN PANDEY Vs. BAIJ NATH RAI	January 15, 2001
SHIV CHARAN MAHTO Vs. RAMASHRAY MAHTO	August 16, 2001
SHIV DOMESTIC COKE Vs. CHAIRMAN-CUM-MANAGING DIRECTOR BHARAT COKING COAL LTD	October 19, 2001
SHIV NARAIN YADAV Vs. STATE OF BIHAR	March 2, 2001
SHIV NATH PASWAN Vs. STATE OF BIHAR	August 16, 2001
SHIV SHANKAR JHA ALIAS SHIB Vs. NARENDRA NATH JHA	October 12, 2001
SHIVAJEE MISHRA Vs. SIATEAND	May 10, 2001
SHIVASHANKAR PRASAD Vs. STATE OF BIHAR	September 14, 2001
SHIVJEE SINGH Vs. SHIRAJ DEVI	December 3, 2001
SHREE KRISHNA PRASAD & ORS. Vs. GHAN SHYAM GUPTA & ORS.	December 4, 2001
SHRISTI DEVELOPERS PRIVATE LTD Vs. STATE OF BIHAR	October 19, 2001
SHYAM BIHARI RAI Vs. STATE OF BIHAR	January 17, 2001
SHYAM CHANDRA SINHA Vs. STATE OF BIHAR	May 17, 2001
SHYAM DEO SINGH Vs. STATE OF BIHAR	February 20, 2001
SHYAM LAI ALIAS SHYAM LAL TEJBALI RAM Vs. STATE OF BIHAR	October 10, 2001
SHYAM SUNDAR SARAF Vs. RAMESH KUMAR SHARMA	July 4, 2001
SHYAM SUNDAR SARAF Vs. RAMESH KUMAR SHARMA	July 24, 2001
SHYAM SUNDER PRASAD Vs. STATE OF BIHAR	February 22, 2001
SHYAMSUNDAR PRASAD Vs. STATE OF BIHAR	March 27, 2001
SIBANATH BODHAK @ SHEO NATH BODHAK Vs. STATE OF BIHAR	January 23, 2001
SIDHESHWAR PRASAD LAL Vs. UNION OF INDIA	July 10, 2001
SINDHU DEVI Vs. STATE OF BIHAR	November 23, 2001
SITA RAM BHAGAT, SHANKAR BHAGAT Vs. STATE OF BIHAR	May 10, 2001
SITA RAM CHOUDHARY ALIAS BASANT KUMAR Vs. STATE OF BIHAR	October 1, 2001
SITA RAM PASWAN Vs. STATE OF BIHAR	April 23, 2001
SITA RAM PRASAD VERMA Vs. UNION OF INDIA	February 20, 2001
SITARAM PASWAN Vs. STATE OF BIHAR	March 27, 2001
SITARAM PRASAD SINGH Vs. BIHAR STATE AGRICULTURE MARKETING BOARD	March 7, 2001
SIURENDRA DEO PANDEY Vs. CENTRAL BANK OF INDIA	June 22, 2001
SK GHUGHLA Vs. STATE OF BIHAR	September 4, 2001
SMT. BIBI ROKSHANA KHATOON AND OTHERS Vs. STATE OF BIHAR AND OTHERS	July 17, 2001
SOGARATH PANDIT Vs. STATE OF BIHAR	March 30, 2001
SOHAN KUMAR BINJRAJKE Vs. STATE OF BIHAR	March 20, 2001
SONA CHAUDHARY ALIAS SONWA CHAUDHARY Vs. STATE OF BIHAR	September 11, 2001
SONA DEVI Vs. UNION OF INDIA	December 4, 2001
SPRIHA SINGH Vs. STATE OF BIHAR	July 18, 2001
SRIMATI MANORMA DEVI Vs. SURENDRA PRASAD VISKARMA	February 27, 2001
SRINIWAS KUMAR SINHA Vs. STATE OF BIHAR	July 9, 2001
STATE BANK OF INDIA Vs. UNION OF INDIA	November 6, 2001
STATE ELECTION COMMISSIONER Vs. STATE OF BIHAR	April 6, 2001
STATE OF BIHAR Vs. NARENDRA DEO	April 6, 2001
STATE OF BIHAR Vs. OSWAL CHEMICALS AND FERTILIZERS LIMITED	April 2, 2001
STATE OF BIHAR Vs. CENTRAL BOARD OF TAXES	March 28, 2001
STATE OF BIHAR Vs. PARLE PRODUCTS	March 21, 2001
STATE OF BIHAR Vs. BODH NARAYAN SAO	March 22, 2001
STATE OF BIHAR Vs. BISHAN SINGH JAYANT	March 26, 2001
STATE OF BIHAR Vs. ARYA DEVI	March 5, 2001
STATE OF BIHAR Vs. BASUDEO SINHA	March 19, 2001
STATE OF BIHAR Vs. BRAJ NANDAN RAUT	March 13, 2001
STATE OF BIHAR Vs. RAGHUBANSH PRASAD RAI	February 19, 2001
STATE OF BIHAR Vs. DEVENDRA KUMAR MISHRA	January 12, 2001
STATE OF BIHAR Vs. KEDAR NATH JHA	January 15, 2001
STATE OF BIHAR Vs. BABA CONSTRUCTION	July 23, 2001
STATE OF BIHAR Vs. VIJAY KUMAR JHA	April 12, 2001
STATE OF BIHAR Vs. OSWAL CHEMICALS	April 12, 2001
STATE OF BIHAR Vs. DAROGA PRASAD	November 9, 2001
STATE OF BIHAR Vs. ADITYA PRASAD SINGH	November 29, 2001
STATE OF BIHAR Vs. GANGA BISHUN MAHTO	September 5, 2001
STATE OF BIHAR Vs. GOWRAMA	September 18, 2001
STATE OF BIHAR Vs. SHANTI DEVI	September 21, 2001
STATE OF BIHAR Vs. RAM ANUP SINGH	October 5, 2001
STATE OF BIHAR Vs. HRIDYA NAND MISHRA	August 9, 2001
STATE OF BIHAR Vs. SIDHI PASWAN	February 22, 2001
STATE OF BIHAR Vs. RAM BABU SINGH	May 18, 2001
STATE OF BIHAR Vs. SHAFIUR RAHMAN @ BAUA MIAN; SAIFUR RAHMAN	January 4, 2001
STATE OF HARYANA Vs. BRISH BHAN	April 23, 2001
SUBA YADAV Vs. STATE OF BIHAR	March 24, 2001
SUBHADRA DEVI Vs. STATE OF BIHAR	July 27, 2001
SUBHADRA DEVI Vs. STATE OF BIHAR	September 3, 2001
SUBHAG SINGH ALIAS SHUBH NARANI SINGH Vs. STATE OF BIHAR	September 28, 2001
SUBHAS CHANDRA YADAV Vs. STATE OF BIHAR	April 10, 2001
SUBHASH CHANDRA PANDEY Vs. STATE OF BIHAR	September 26, 2001
SUBHASH YADAV Vs. STATE OF BIHAR	January 18, 2001
SUBODH KUMAR SINGH Vs. STATE OF BIHAR	December 10, 2001
SUDAMA PANDEY @ PANDIT Vs. STATE OF BIHAR	December 3, 2001
SUDAY KUMAR Vs. STATE OF BIHAR	May 21, 2001
SUDHA KARJEE Vs. SHAILBALA SAHI	December 12, 2001
SUDHESHWARI SINGH @ SUDHESHWARI PRASAD SINGH Vs. ARBIND PRASAD SINGH	January 8, 2001
SUDHIR KUMAR Vs. CIVIL COURT	October 12, 2001
SUDHU SHARMA Vs. STATE OF BIHAR	July 31, 2001
SUGRIV MAHTO Vs. STATE OF BIHAR	July 25, 2001
SUJIT KUMAR YADAV Vs. UNION OF INDIA	February 19, 2001
SUKHARI PRASAD Vs. STALE OF BIHAR	December 3, 2001
SULTAN Vs. STATE OF BIHAR	August 8, 2001
SUMAN SINHA Vs. STATE OF BIHAR	April 26, 2001
SUNIL AGARWAL Vs. STATE OF BIHAR	September 5, 2001
SUNIL CHAND JAIN Vs. BIHAR STATE FINANCIAL CORPN	December 10, 2001
SUNIL KUMAR PANDEY Vs. STATE OF BIHAR	August 3, 2001
SUNIL KUMAR SINGH Vs. STATE OF BIHAR	September 5, 2001
SUNIL SINGH Vs. STATE	August 31, 2001
SUNITA SINGH Vs. RAMJEE SINGH	July 2, 2001
SUO MOTU Vs. STATE OF BIHAR	May 18, 2001
SUO MOTU Vs. STATE OF BIHAR	December 13, 2001
SUO MOTU ACTION Vs. STATE OF BIHAR	June 25, 2001
SUO MOTU ACTION BY THE HIGH COURT IN A MATTER RELATING TO FRESH WATER DOLPHIN Vs. STATE OF BIHAR	January 27, 2001
SURENDRA KUMAR Vs. STATE OF BIHAR	May 8, 2001
SURENDRA KUMAR Vs. STATE OF BIHAR	December 4, 2001
SURENDRA KURMI Vs. STATE OF BIHAR	April 24, 2001
SURENDRA NARAIN SINGH Vs. STATE OF BIHAR	May 2, 2001
SURENDRA PRASAD Vs. STATE OF BIHAR	December 10, 2001
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR	July 25, 2001
SURENDRA PRASAD SINGH Vs. MUNGESHWAR PASI	January 23, 2001
SURENDRA PRASAD SINGH Vs. STATE OF BIHAR	April 19, 2001
SURENDRA SINGH Vs. STATE OF BIHAR	April 11, 2001
SURENDRA SINGH Vs. STATE OF BIHAR	August 2, 2001
SURESH PRASAD Vs. RAM JEE PRASAD	December 6, 2001
SURESH RAI Vs. NAGENDRA SAH	July 11, 2001
SURESHWAR NARAYAN SINGH Vs. HARI BABU PATHAK	September 5, 2001
SURESHWAR SHARMA Vs. STATE OF BIHAR	September 21, 2001
SURIN MISTRY Vs. STATE OF BIHAR	January 17, 2001
SURJIT KUMAR Vs. STATE OF BIHAR	July 9, 2001
SURYA NARAYAN YADAV Vs. STATE OF BIHAR	November 27, 2001
SUSHIL KUMAR BHAGAT Vs. STATE OF BIHAR	March 27, 2001
SUSHIL KUMAR KARAN Vs. STATE OF BIHAR	February 13, 2001
SUSHIL KUMAR MODI Vs. STATE OF BIHAR	February 7, 2001
SUSHIL KUMAR PANDEY Vs. UNION OF INDIA	April 25, 2001
SUSHILA DEVI Vs. STATE OF BIHAR	November 19, 2001
SUSHMA PANDEYA Vs. SHEELA SHARMA	July 30, 2001
SUSHREE SUMITRA KUMARI Vs. STATE OF BIHAR	April 11, 2001
SWAPNIL Vs. STATE OF BIHAR	July 17, 2001
SWARN REKHA COKES AND COAL PVT LTD Vs. STATE OF BIHAR	April 10, 2001
SWEETLY KUMARI ALIAS REKHA Vs. STATE OF BIHAR	August 16, 2001
SWETA PRIYADARSHINI Vs. STATE OF BIHAR	April 20, 2001
SYED ABDUL QADIR Vs. STATE OF BIHAR	July 4, 2001
SYED ALL QAMBAR Vs. STATE OF BIHAR	September 7, 2001
SYED KAMRUDDIN ASHRAFF Vs. BIBI SYEDA KHATOON	May 17, 2001
TAPESHWAR YADAV Vs. STATE OF BIHAR	March 8, 2001
TARA KUMARI Vs. STATE OF BIHAR	October 3, 2001
TARKESHWAR CHANDRABANSHI Vs. UNION OF INDIA	February 22, 2001
TASPUR PRAKHAND MATAYAJIVI Vs. STATE OF BIHAR	July 18, 2001
TEJ RANI DEVI Vs. INDIRA DEVI	January 9, 2001
TENUGHAT VIDYUT NIGAM LTD Vs. ASHOK KUMAR	June 25, 2001
TIRTHANAND SINGH Vs. ZER MOHAMMAD	July 3, 2001
TOSHAN SAH Vs. JIWACHH SAH	July 4, 2001
TRISHUL DHARI SINGH Vs. UNION OF INDIA	May 18, 2001
TRIVENI MAHTO Vs. STATE OF BIHAR	September 4, 2001
TRIVENI PRASAD Vs. UNION OF INDIA	December 21, 2001
UCO BANK Vs. EASTERN SUGAR INDUSTRIES LIMITED	December 11, 2001
UDAI RAJBANSHI Vs. STATE OF BIHAR	March 1, 2001
UMA DEVI SINHA Vs. STATE OF BIHAR	March 5, 2001
UMA KANT SINGH Vs. STATE OF BIHAR	January 11, 2001
UMA SHANKER JHA Vs. STATE OF BIHAR	June 27, 2001
UMA SHARAN GUPTA Vs. STATE OF BIHAR	November 1, 2001
UMESH CHANDER Vs. UNION OF INDIA	March 21, 2001
UMESH CHANDRA PANDEY Vs. STATE OF BIHAR	January 10, 2001
UMESH CHANDRA VIDYARTHI Vs. BIHAR SCHOOL EXAMINATION BOARD	July 16, 2001
UMESH LAL YADAV Vs. STATE	October 11, 2001
UMESH PRASAD Vs. BIHAR STATE ELECTRONICDEVELOPMENT CORPON LTD	February 12, 2001
UMESH SINGH Vs. STATE OF BIHAR	November 27, 2001
UMESHWAR SINGH Vs. STATE OF BIHAR	May 18, 2001
UNION OF INDIA Vs. I D BOUTHA	May 9, 2001
UNION OF INDIA Vs. CENTRAL ADMINISTRALIVE TRIBUNAL	June 19, 2001
UNION OF INDIA Vs. SANDEEP CONSTRUCTION	July 17, 2001
UNION OF INDIA Vs. KAUSHALYA DEVI	July 27, 2001
UNION OF INDIA Vs. RAM RATAN ROY ALIAS RAM RATAN RAI	August 16, 2001
UNION OF INDIA Vs. G P SAH	December 4, 2001
UNITED INDIA INSURANCE CO LTD Vs. SARSWATI DEVI	October 15, 2001
UNITED INDIA INSURANCE COMPANY Vs. MIRDULA DEVI	June 26, 2001
UPENDRA KUMAR Vs. STATE OF BIHAR	September 11, 2001
UPENDRA NARAIN DAS Vs. STATE OF BIHAR	November 20, 2001
URMILA DEVI Vs. UNION OF INDIA	July 19, 2001
V K AGRAWAL Vs. UNION OF INDIA	February 15, 2001
VEENA SHARMA Vs. STATE BANK OF INDIA	July 20, 2001
VEENA SHARMA Vs. STATE BANK OF INDIA	June 20, 2001
VIDYA DEVI Vs. STATE OF BIHAR	December 4, 2001
VIDYA PATI PANDEY Vs. SURENDRA NATH PANDEY	June 27, 2001
VIDYA SAGIAR YADAV Vs. CHANCELLOR	October 5, 2001
VIDYA SHANKAR SINGH Vs. B R AMBEDKAR BIHAR UNIVERSITY	January 3, 2001
VIJAY KUMAR Vs. STATE OF BIHAR	February 15, 2001
VIJAY KUMAR AGRAWAL Vs. BIHAR STATE ELECTRICITY BOARD	September 21, 2001
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR	April 6, 2001
VIJAY KUMAR ROY Vs. UNION OF INDIA	August 14, 2001
VIJAY KUMAR SINHA Vs. STATE OF BIHAR	August 2, 2001
VIJAY KUMAR VERMA Vs. STATE OF BIHAR	February 23, 2001
VIJAY LAXMI DEVI Vs. RAM NARESH	July 9, 2001
VIJAY SHANKER CHOUBE Vs. RAM SEWAK KUER	August 22, 2001
VIJAY SINGH Vs. STATE OF BIHAR	September 21, 2001
VIJAY YADAV Vs. STATE OF BIHAR	May 15, 2001
VIJOY SINGH Vs. STATE OF BIHAR	March 14, 2001
VIKAS SINGH Vs. DEVESH PRATAP SINGH	February 5, 2001
VIKASH ANAND Vs. CHANCELLOR OF UNIVERSITIES	July 19, 2001
VIMAL PRASAD Vs. STATE OF BIHAR	September 18, 2001
VINAY KUMAR Vs. STATE OF BIHAR	August 14, 2001
VINAY KUMAR MURMU Vs. STATE OF BIHAR	July 24, 2001
VINDYAWASHINI PRASAD ALIAS Vs. SHASHI KANT VERMA	October 18, 2001
VISHNU DAT MISHRA Vs. STATE OF BIHAR	January 15, 2001
VISHWANATH KUMAR Vs. STATE OF BIHAR	November 2, 2001
VIVEK ARORA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY	April 11, 2001
WELLINGTON COMMERCIAL LTD Vs. STATE OF BIHAR	September 28, 2001
YADAV LAL PRASAD GUPTA Vs. STATE OF BIHAR	February 5, 2001
YASHWANT KUMAR Vs. STATE OF BIHAR	January 17, 2001
YOGENDRA MAHTO Vs. STATE OF BIHAR	July 10, 2001
YOGENDRA NATH PURI Vs. PARAS NATH PURI	December 10, 2001
YOGENDRA PRASAD Vs. RAJENDRA AGRICULTURAL UNIVERSITY	April 9, 2001
YOGENDRA SAH Vs. BRIJ NANDAN SAH	May 15, 2001
YOGENDRA SAH Vs. GAURI SHANKAR SAH	October 30, 2001
YOGENDRA YADAV Vs. STATE OF BIHAR	July 31, 2001
YUGAL KISHORE Vs. UNION OF INDIA	April 25, 2001
ZAFFAR ALAM Vs. STATE OF BIHAR	November 6, 2001

Year 2001 of HIGH COURT OF PATNA

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