|
NARENDRA KUMAR SHARMA Vs. STATE OF BIHAR
|
April 20, 2000 |
|
HOTEL MAYUR (P) LTD Vs. STATE OF BIHAR
|
May 2, 2000 |
|
A D WIRE PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 2, 2000 |
|
A RAB KHAN Vs. STATE OF BIHAR
|
July 7, 2000 |
|
ABDUL MANAN Vs. MOSHARRAF ALI
|
August 3, 2000 |
|
ABDUL MANNAN
Vs. SAIRA KHATOON
|
January 20, 2000 |
|
ABDUL MAZID Vs. STATE OF BIHAR
|
July 19, 2000 |
|
ABHAY CHOUDHARY Vs. STATE OF BIHAR
|
April 13, 2000 |
|
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
|
October 18, 2000 |
|
ABHAY KUMAR VERMA Vs. STATE OF BIHAR
|
July 10, 2000 |
|
ABHAY SHANKAR KUMAR Vs. STATE OF BIHAR
|
February 22, 2000 |
|
ABUL HASSAN Vs. STATE OF BIHAR
|
May 15, 2000 |
|
ACHUTA NAND GIRI Vs. STATE OF BIHAR
|
September 6, 2000 |
|
ADAN MANDAL Vs. STATE OF BIHAR
|
April 21, 2000 |
|
ADITYA SAHU Vs. STATE OF BIHAR
|
September 12, 2000 |
|
Aejaz Alam Vs. State of Bihar
|
June 30, 2000 |
|
AGANNATH PODDAR Vs. PRABHU DAYAL SATYANARAYAN
|
September 11, 2000 |
|
AHMAD MIAN Vs. STATE OF BIHAR
|
January 14, 2000 |
|
AJAB LAL CHOUDHARY Vs. UNION OF INDIA
|
August 11, 2000 |
|
AJANTA CONSTRUCTION COMPANY Vs. STATE OF BIHAR
|
November 14, 2000 |
|
AJAY ANGELO Vs. STATE OF BIHAR
|
January 4, 2000 |
|
AJAY KUMAR Vs. GIRIJANAND PRASAD
|
May 18, 2000 |
|
AJAY KUMAR PANCHAURI Vs. UNION OF INDIA
|
March 23, 2000 |
|
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 6, 2000 |
|
Ajay Kumar Saha Vs. Union of India
|
April 21, 2000 |
|
AJIT KISHORE NARAIN Vs. STATE OF BIHAR
|
December 13, 2000 |
|
AJIT KR SINGH Vs. STATE OF BIHAR
|
March 29, 2000 |
|
AJIT KUMAR HEMBRAM Vs. STATE OF BIHAR
|
September 14, 2000 |
|
AJIT KUMAR VERMA Vs. STATE OF BIHAR
|
July 11, 2000 |
|
AJOY DAS GUPTA Vs. PATNA MUNCIPAL CORPORATION
|
September 29, 2000 |
|
AJOY KUMAR VERMA Vs. UNION OF INDIA
|
September 21, 2000 |
|
AJOY KUMAR VERMA Vs. UNION OF INDIA
|
May 8, 2000 |
|
AKCHHAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 11, 2000 |
|
AKHILESHWAR SINGH Vs. STATE OF BIHAR
|
July 27, 2000 |
|
ALAM ANSARI ALIAS MOHD ALAM ANSARI Vs. STATE OF BIHAR
|
April 18, 2000 |
|
ALEMBIC CHEMICAL WORKS CO.LTD Vs. STATE OF BIHAR
|
April 4, 2000 |
|
ALI NAGAR PRAKHAND MATSYA JIWI SWABLAMBI SAHKARI SAMITI LTD Vs. STATE OF BIHAR
|
May 5, 2000 |
|
ALL INDIA KEROSENE DEALERS FEDERATION Vs. UNION OF INDIA
|
May 17, 2000 |
|
ALOK PRASAD VERMA Vs. UNION OF INDIA
|
June 5, 2000 |
|
AMAR NATH Vs. STATE OF BIHAR
|
July 17, 2000 |
|
AMARNATH SAW Vs. STATE OF BIHAR
|
May 7, 2000 |
|
AMBIKA PRASAD SINGN Vs. STATE OF BIHAR
|
February 23, 2000 |
|
AMIN ANSARI Vs. STATE OF BIHAR
|
May 19, 2000 |
|
AMRENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
April 18, 2000 |
|
AMRENDRA SINGH Vs. STATE OF BIHAR
|
July 6, 2000 |
|
AMRESH PRASAD SINGH Vs. AWADH KISHORE VERMA
|
July 24, 2000 |
|
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
February 29, 2000 |
|
ANAND DEO SINGH Vs. STATE OF BIHAR
|
March 16, 2000 |
|
ANAND KUMAR MODI Vs. CENTRAL COALFIELDS LIMITED
|
August 16, 2000 |
|
ANANDI PASWAN Vs. STATE OF BIHAR
|
December 14, 2000 |
|
ANANT BIND Vs. STATE OF BIHAR
|
January 19, 2000 |
|
ANANT PANDEY Vs. BIHAR STATE ELECTRICITY BOARD
|
July 19, 2000 |
|
ANIL KUMAR Vs. SHWETA ALIAS KINNI
|
March 13, 2000 |
|
ANIL KUMAR SINGH Vs. UNION OF INDIA
|
March 29, 2000 |
|
ANIL KUMAR YADAV Vs. ELECTION COMMISSION OF INDIA
|
March 15, 2000 |
|
ANIL KUMAR YADAV Vs. STATE OF BIHAR
|
March 16, 2000 |
|
ANIL SINGH Vs. STATE OF BIHAR
|
August 14, 2000 |
|
ANIRUDH PRASAD Vs. STATE OF BIHAR
|
August 25, 2000 |
|
Anirudh Singh Vs. State of Bihar
|
April 4, 2000 |
|
ANITA KUMARI ALIAS ANITA VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 13, 2000 |
|
ANJALI MAJEE Vs. UNION OF INDIA
|
December 7, 2000 |
|
ANJANA SINHA Vs. STATE OF BIHAR
|
February 14, 2000 |
|
ANJANI KUMAR Vs. STATE OF BIHAR
|
September 27, 2000 |
|
ANJU DAS Vs. STATE OF BIHAR
|
July 3, 2000 |
|
ANJU KUMARI Vs. STATE OF BIHAR
|
May 16, 2000 |
|
ANSU KUMARI Vs. ASHOK BOHRA
|
April 6, 2000 |
|
ANU PRAKASH GUPTA Vs. STATE OF BIHAR
|
November 30, 2000 |
|
ARBIND KUMAR Vs. STEEL AUTHORITY OF INDIA LTD
|
February 11, 2000 |
|
ARBIND MAHARAJ Vs. UNION OF INDIA
|
December 13, 2000 |
|
ARBIND SINGH Vs. STATE OF BIHAR
|
December 18, 2000 |
|
ARJUN JHA Vs. STATE OF BIHAR
|
April 17, 2000 |
|
ARJUN PRASAD SINGH Vs. STATE OF BIHAR
|
April 24, 2000 |
|
ARJUN RAI Vs. STATE OF BIHAR
|
February 18, 2000 |
|
ARJUN RAI Vs. STATE OF BIHAR
|
February 9, 2000 |
|
ARJUN RAJAK Vs. STATE OF BIHAR
|
April 1, 2000 |
|
ARJUN SINGH Vs. STATE OF BIHAR
|
November 28, 2000 |
|
ARNIT DAS Vs. STATE OF BIHAR
|
January 28, 2000 |
|
ARUN KUMAR
Vs. STATE OF BIHAR
|
April 25, 2000 |
|
Arun Kumar Barnwal Vs. State of Bihar
|
September 1, 2000 |
|
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
|
November 20, 2000 |
|
ARUN KUMAR JAISWAL Vs. UNION OF INDIA
|
November 17, 2000 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
November 6, 2000 |
|
ARUN KUMAR SINGH Vs. STATE OT BIHAR
|
September 10, 2000 |
|
ARUN KUMAR SINGH Vs. TRIBHUWAN PRASAD BARNWAL
|
February 14, 2000 |
|
ARUN KUMAR SINGH, JUDICIAL MAGISTRATE IST CLASS, PATNA CITY Vs. TRIBHUVAN PRASAD BARNWAL
|
February 4, 2000 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
August 11, 2000 |
|
ARUN KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
June 27, 2000 |
|
ARUN KUMAR VERMA Vs. RESHMIDEVI
|
July 24, 2000 |
|
ARVIND KUMAR Vs. NALANDA GRAMIN BANK
|
August 24, 2000 |
|
ARVIND KUMAR Vs. NALANDA GRAMIN BANK
|
September 14, 2000 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
January 11, 2000 |
|
ARVIND KUMAR RANJAN Vs. NALANDA GRAMIN BANK
|
August 10, 2000 |
|
ARVIND TIWARI Vs. STATE OF BIHAR
|
August 16, 2000 |
|
ARYA DEVI Vs. STATE OF BIHAR
|
January 11, 2000 |
|
ASAD MIAN ALIAS AKHTAR AZAD MIAN Vs. STATE OF BIHAR
|
August 24, 2000 |
|
ASHA KUMARI Vs. STATE OF BIHAR
|
February 17, 2000 |
|
ASHARFI PD SINGH Vs. UNION OF INDIA
|
December 12, 2000 |
|
ASHIRVAD ENTERPRISES P LTD Vs. COMMISSIONER OF COMM TAXES
|
June 26, 2000 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
May 19, 2000 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
September 14, 2000 |
|
ASHOK KUMAR BHAGAT Vs. UNION OF INDIA
|
February 29, 2000 |
|
ASHOK KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
April 20, 2000 |
|
ASHOK KUMAR JHA; RABINDRA MISHRA Vs. STATE OF BIHAR
|
September 22, 2000 |
|
ASHOK KUMAR PANDEY Vs. STATE OF BIHAR
|
January 12, 2000 |
|
ASHOK KUMAR SINGH Vs. MOHAN SINGH
|
August 16, 2000 |
|
ASHOK KUMAR SINGH Vs. BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED
|
July 17, 2000 |
|
ASHUTOSH KUMAR MANOJ ALIAS CHHOTE LAI Vs. STATE OF BIHAR
|
December 15, 2000 |
|
ASHUTOSH KUMAR VINAYAK Vs. STATE OF BIHAR
|
June 26, 2000 |
|
ASHWANI KUMAR GUPTA Vs. STATE OF BIHAR
|
February 2, 2000 |
|
ATAHAUL HAQUE Vs. MOHAMMAD ALLAUDDIN
|
February 18, 2000 |
|
ATMA RAM YADAV Vs. STATE OF BIHAR
|
March 24, 2000 |
|
ATMA SINGH Vs. STATE
|
March 3, 2000 |
|
ATMA SINGH Vs. STATE
|
March 31, 2000 |
|
AULIA ADYATMIK ANUSANDHAN KENDRA VAISHALI Vs. UNION OF INDIA
|
April 26, 2000 |
|
AWADH KISHORE Vs. STATE OF BIHAR
|
August 25, 2000 |
|
AWADHESH KUMAR SINGH ALIAS AWADHESH PD SINGH Vs. BIHAR PUBLIC SERVICE COMMISSION
|
December 11, 2000 |
|
AWADHESH KUMAR SINHA Vs. STATE OF BIHAR
|
August 4, 2000 |
|
AWADHESH KUMAR YADAV Vs. STATE OF BIHAR AND OTHERS
|
February 2, 2000 |
|
AWANI SAO ALIAS AWANI KUMAR SAO Vs. STATE OF BIHAR
|
April 27, 2000 |
|
AWANTIKA MISTAN BHANDAR Vs. STATE OF BIHAR
|
April 13, 2000 |
|
AYUB ANSARI Vs. STATE OF BIHAR
|
September 28, 2000 |
|
B K DEY Vs. P APPA RAO
|
March 2, 2000 |
|
B K JAISWAL Vs. STATE OF BIHAR
|
May 4, 2000 |
|
B R AMBEDKAR TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
February 21, 2000 |
|
B T HIRANI Vs. STATE OF BIHAR
|
April 30, 2000 |
|
B T HIRANI Vs. STATE OF BIHAR
|
August 30, 2000 |
|
B T HIRANI Vs. STATE OF BIHAR AND ORS
|
August 8, 2000 |
|
B.D COSTA Vs. ASSOCIATED CONSTRUCTION CO.LTD
|
February 3, 2000 |
|
BABBAN PRASAD SINGH Vs. STATE OF BIHAR
|
February 28, 2000 |
|
BABU LAL SAH Vs. STATE OF BIHAR
|
July 14, 2000 |
|
BABUJAN TUDU Vs. STATE OF BIHAR
|
March 16, 2000 |
|
BACHCHAN PRASAD SINGH Vs. STATE OF BIHAR
|
May 11, 2000 |
|
BACHCHAN SINGH Vs. STATE OF BIHAR
|
January 13, 2000 |
|
BADIUZZAMAN Vs. BIHAR STATE ELECTRICITY BOARD
|
January 21, 2000 |
|
BAGESHWARI DEVI Vs. SHEO KUMAR MISHRA
|
December 14, 2000 |
|
BAIDYA NATH JHA Vs. STATE OF BIHAR
|
March 30, 2000 |
|
BAIDYA NATH SINGH Vs. B C C L DHANBAD
|
February 4, 2000 |
|
BAIDYANATH HATHI Vs. STATE OF BIHAR
|
January 5, 2000 |
|
BAIDYANATH RAM Vs. STATE OF BIHAR
|
April 27, 2000 |
|
BAIJNATH PASWAN Vs. STATE OF BIHAR
|
February 18, 2000 |
|
BAIJNATH PRASAD GUPTA Vs. SENIOR REGIONAL MANAGER F C I PATNA
|
January 25, 2000 |
|
BAIJU PRASAD Vs. STATE OF BIHAR
|
April 24, 2000 |
|
BAJRANG FLOUR MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 27, 2000 |
|
BALDEO CHOUDHARY Vs. STATE OF BIHAR
|
February 1, 2000 |
|
BALDEO MANDAL Vs. STATE OF BIHAR
|
June 21, 2000 |
|
BALDEO MANDAL Vs. STATE OF BIHAR
|
June 26, 2000 |
|
BALDHARI OHDAR Vs. STATE OF BIHAR
|
April 6, 2000 |
|
BALESHWAR MEHTA Vs. STATE OF BIHAR
|
August 22, 2000 |
|
BALESHWAR PRASAD Vs. STATE OF BIHAR
|
June 21, 2000 |
|
BALESHWAR PRASAD Vs. STATE OF BIHAR
|
January 6, 2000 |
|
BALESHWAR SINGH Vs. STATE OF BIHAR
|
April 4, 2000 |
|
BALESHWAR TIWARY Vs. STATE OF BIHAR
|
October 18, 2000 |
|
BALMIKI RAJAK Vs. STATE OF BIHAR
|
April 13, 2000 |
|
BALRAM PRASAD SINHA Vs. STATE OF BIHAR
|
June 23, 2000 |
|
BAM BAM MANJHI Vs. STATE OF BIHAR
|
September 20, 2000 |
|
BANDHU ORAON Vs. STATE OF BIHAR
|
May 12, 2000 |
|
BANK OF INDIA Vs. SUDHIR KUMAR PANDEY
|
September 6, 2000 |
|
BANK OF MADURA LTD Vs. UNION OF INDIA
|
March 1, 2000 |
|
BANSHIDHAR PAL Vs. STATE OF BIHAR
|
January 19, 2000 |
|
BANSHIDHAR SINGH Vs. STATE OF BIHAR
|
March 24, 2000 |
|
BARAUNI PAPER INDUSTRIES LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 14, 2000 |
|
BASANT NARAYAN SINHA Vs. STATE OF BIHAR
|
March 27, 2000 |
|
BASHISHT RAWAT @ BACHHAN RAWAT Vs. STATE OF BIHAR
|
April 6, 2000 |
|
BASUDEO JHA Vs. BAIDYA NATH MISHRA
|
January 31, 2000 |
|
BASUDEO MAHATON Vs. STATE OF BIHAR
|
June 29, 2000 |
|
BASUDEO YADAV Vs. STATE OF BIHAR
|
September 29, 2000 |
|
BATA INDIA LTD Vs. KESHAR PRASAD MODI
|
August 28, 2000 |
|
BATA INDIA LTD Vs. UNION OF INDIA
|
December 19, 2000 |
|
BAUDHU MAHTON Vs. BHAGWAT RAM
|
April 4, 2000 |
|
BECHAN PASWAN Vs. STATE OF BIHAR
|
July 27, 2000 |
|
BEDAMO DEVI Vs. MANAGING DIRECTOR BIHAR STATE ROAD
|
December 6, 2000 |
|
BELA PANDEY Vs. STATE OF BIHAR
|
June 26, 2000 |
|
BENNETT AND COLEMAN CO LTD Vs. STATE OF BIHAR
|
March 9, 2000 |
|
BENU KRISHNA MANDAL Vs. STATE OF BIHAR
|
August 4, 2000 |
|
BHAGAWAN SINGH Vs. CANARA BANK
|
August 22, 2000 |
|
BHAGWAN SINGH Vs. A SANJIVI
|
April 6, 2000 |
|
BHAGWATI DEVI AND ORS Vs. SHYAM BABU YADAV @ JITENDRA KUMAR AND ORS
|
May 3, 2000 |
|
BHARAT AGRICULTURAL AND MECHANICAL ENGINEERING COMPANY Vs. STATE OF BIHAR
|
July 6, 2000 |
|
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING COMPANY Vs. STATE OF BIHAR
|
March 28, 2000 |
|
BHARAT COKING COAL LIMITED Vs. MAINA DEVI
|
February 4, 2000 |
|
BHARIMAN YADAV AND 4 OTHERS; BABAN YADAV; MANGRU PASWAN Vs. STATE OF BIHAR
|
August 1, 2000 |
|
BHAWESH CHANDRA Vs. STATE OF BIHAR
|
April 21, 2000 |
|
BHOLA BHAGAT Vs. STATE OF BIHAR
|
August 31, 2000 |
|
BHOLA PRASAD ALIAS BHOLA PRASAD SAH Vs. KASHI KANT JHA
|
September 21, 2000 |
|
BHOLA PRASAD MANDAL Vs. STATE OF BIHAR
|
February 29, 2000 |
|
BHOLA RAM STEEL PVT LTD Vs. STATE OF BIHAR
|
October 24, 2000 |
|
BHUNESHWAR PRASAD CHAURASIA ALIAS BHUNESHWAR CHAURISIA Vs. STATE OF BIHAR
|
August 25, 2000 |
|
BHUTU PANNE PARMESHWAR MUNNU Vs. State of Bihar
|
February 1, 2000 |
|
BHUVNESHWAR BIND AND ORS Vs. DANA YADAV @ DAHU AND ORS
|
April 21, 2000 |
|
Bibhuti Mandal Vs. State of Bihar
|
February 4, 2000 |
|
BIBI HAJRA Vs. BIBI JANTUN NISA
|
January 13, 2000 |
|
BIDYA DEVI Vs. STATE OF BIHAR
|
March 31, 2000 |
|
BIGAN MAHTO Vs. STATE OF BIHAR
|
June 30, 2000 |
|
BIHAR AIR PRODUCTSLTD Vs. A V PANIKAR
|
October 31, 2000 |
|
BIHAR ENGINEERING SERVICES Vs. STATE OF BIHAR
|
December 5, 2000 |
|
BIHAR FOUNDRY AND CASTING LIMITED Vs. STATE OF BIHAR AND ORS
|
July 4, 2000 |
|
BIHAR RAJYA PUNCHAYAT SEVAK SANGH Vs. STATE OF BIHAR
|
April 11, 2000 |
|
BIHAR RAJYA SAHAKARITA PRABANDHAK SANGH Vs. STATE OF BIHAR
|
May 10, 2000 |
|
BIHAR RAJYA ZILA PARISHAD ABHIYANTRA SEVA SANGH Vs. STATE OF BIHAR
|
February 8, 2000 |
|
BIHAR STATE AGRICULTURE Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
September 13, 2000 |
|
BIHAR STATE BOARD OF HOMEOPATHIC MEDICINE Vs. UPENDRA PRASAD YADAV
|
October 31, 2000 |
|
BIHAR STATE ELECTRICITY BOARD Vs. HEMANT KUMAR
|
November 24, 2000 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. SWAD PHARMACEUTICALS PVT LTD
|
September 14, 2000 |
|
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
|
February 14, 2000 |
|
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. DHARMARAJ PANDEY
|
July 20, 2000 |
|
BIHAR STATE PROGRESSIVE ELECTRIC WORKERS UNION Vs. BIHAR STATE ELECTRICITY BOARD
|
August 28, 2000 |
|
BIHAR STATE SALES REPRESENTATIVE UNION Vs. AMRIT LAL SETH
|
February 23, 2000 |
|
BIHAR TOURISM DEVELOPMENT CORP Vs. ROY CONSTRUCTION
|
August 8, 2000 |
|
BIHARI LAL MONKA Vs. GOVT OF INDIA
|
January 17, 2000 |
|
BIHARI PRASAD SINGH ALIAS BIHARI BABU Vs. STATE OF BIHAR
|
May 19, 2000 |
|
BIHARI SINHA Vs. SECRETARY-CUM-COMMISSIONER
|
March 1, 2000 |
|
BIJENDRA NARAIN SINHA Vs. STATE OF BIHAR
|
February 18, 2000 |
|
BIJOY URAON ALIAS PHAGU URAON Vs. STATE OF BIHAR
|
January 20, 2000 |
|
Bijoy Uraon Phagu Oraon Vs. State of Bihar
|
January 11, 2000 |
|
BIKANER-ASSAM ROAD INDIA LINES LTD Vs. UNION OF INDIA
|
May 19, 2000 |
|
BIMLA DEVI SARAF Vs. THAKUR GOPINATH JEE
|
May 8, 2000 |
|
BIMLA SHARMA Vs. STATE OF BIHAR
|
January 6, 2000 |
|
BIMLENDRA PRASAD SINGH Vs. CHANCELLOR OF UNIVERSITIES
|
February 16, 2000 |
|
BIMLESH KUMAR Vs. STATE OF BIHAR
|
February 8, 2000 |
|
BINAY KRISHNA Vs. RAJ KUMAR PRASAD
|
June 14, 2000 |
|
BINAY KUMAR MISHRA Vs. STATE OF BIHAR
|
October 30, 2000 |
|
BINDESHWAR MAHTON Vs. STATE OF BIHAR
|
May 3, 2000 |
|
BINDESHWAR SINGH Vs. STATE OF BIHAR
|
November 1, 2000 |
|
BINDESHWARI MAHTO Vs. STATE OF BIHAR
|
January 20, 2000 |
|
BINDESHWARI PRASAD SINHA Vs. STATE OF BIHAR
|
September 1, 2000 |
|
BINDHYA BASINI MISHRA Vs. STATE OF BIHAR
|
March 13, 2000 |
|
BINDHYACHAL OJHA Vs. MUNESHWAR DUBEY
|
August 16, 2000 |
|
BINOD KUMAR Vs. UNION OF INDIA
|
February 15, 2000 |
|
BINOD KUMAR PODDAR Vs. STATE OF BIHAR
|
August 3, 2000 |
|
BINOD KUMAR SARAN Vs. STATE OF BIHAR
|
June 23, 2000 |
|
BINOD KUMAR SHARMA Vs. NEW INDIA ASSURANCE CO LTD
|
January 17, 2000 |
|
BIPIN BIHARI SINHA Vs. SECRETARY
|
March 1, 2000 |
|
BIRBAL SHARMA Vs. STATE OF BIHAR
|
November 22, 2000 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
May 10, 2000 |
|
BIRENDRA KUMAR SINHAQ Vs. STATE OF BIHAR
|
October 18, 2000 |
|
BIRENDRA NARAYANTEWARY Vs. STATE OF BIHAR
|
August 21, 2000 |
|
BIRENDRA PRASAD Vs. KAUSHYALIA ALIASKAUSHALYA DEVI
|
January 13, 2000 |
|
BIRENDRA SAH Vs. STATE OF BIHAR
|
February 9, 2000 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
July 4, 2000 |
|
BIRENDRA YADAV Vs. STATE OF BIHAR
|
February 18, 2000 |
|
BIRESH LAL Vs. HEAVY ENGINEERING CORPORATION LTD
|
February 14, 2000 |
|
BIRMA INDUSTRIAL AND BUSINESS ENTERPRISES PRIVATE LIMITED
Vs. STATE OF BIHAR
|
July 10, 2000 |
|
BISHESHWAR PANDEY Vs. STATE OF BIHAR
|
August 18, 2000 |
|
BISHESHWAR PRASAD SHARMA Vs. STATE OF BIHAR
|
January 13, 2000 |
|
BISHRAM TETE Vs. STATE OF BIHAR
|
January 11, 2000 |
|
BISHUNDEO MANDAL Vs. STATE OF BIHAR
|
July 21, 2000 |
|
Bishwa Nath Prasad Vs. State of Bihar
|
March 10, 2000 |
|
BISHWANATH CHAUDHARY Vs. STATE OF BIHAR
|
May 11, 2000 |
|
BISHWANATH MAHESHWARI Vs. SATYA NARAYAN PODDAR
|
September 7, 2000 |
|
Bishwanath Ram Vs. State of Bihar
|
May 3, 2000 |
|
BISHWANATH SINGH Vs. BIRSAI BHAGAT
|
January 13, 2000 |
|
BOUDA MAHTO (BANDA MAHTO) Vs. STATE OF BIHAR
|
July 13, 2000 |
|
BRAJ KISHORE PRASAD SINGH ALIAS HIRAJEE Vs. STATE OF BIHAR
|
September 11, 2000 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
July 20, 2000 |
|
BRAJ NANDAN SINGH Vs. STATE OF BIHAR
|
April 18, 2000 |
|
BRAJENDRA YADAV Vs. STATE OF BIHAR
|
September 13, 2000 |
|
BRANCH MANAGER BIHAR STATE FINANCIAL CORPORATION Vs. STATE OF BIHAR
|
December 18, 2000 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. AHMAD HUSSAIN ANSARI
|
March 7, 2000 |
|
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. ASHA DEVI
|
April 27, 2000 |
|
BRIJ MOHAN MISHRA Vs. STATE OF BIHAR
|
January 20, 2000 |
|
BRIJ MOHAN PRASAD YADAV Vs. PARMESHWAR DUTTA
|
March 1, 2000 |
|
BUDDHI DEVI DHARAMSHALA Vs. STATE OF BIHAR
|
September 6, 2000 |
|
BUDDHI NATH CHAUDHARY Vs. ABHAI KUMAR
|
January 6, 2000 |
|
BUKAN RAM Vs. STATE OF BIHAR
|
July 28, 2000 |
|
BULE STAR LTD Vs. P O LABOUR COURT
|
February 7, 2000 |
|
BUTAN SAO Vs. STATE OF BIHAR
|
January 19, 2000 |
|
C V RAMASWAMY Vs. STATE OF BIHAR
|
March 29, 2000 |
|
CENTRAL COAL FIELDS LIMITED Vs. LILAWATI DEVI
|
March 10, 2000 |
|
CHAKRADHAR DAS Vs. STATE OF BIHAR
|
April 18, 2000 |
|
CHALTU RISHI ALIAS CHALITTAR RISHI Vs. STATE OF BIHAR
|
July 10, 2000 |
|
CHAMELI DEVI; SATYA NARAIN SAO Vs. STATE OF BIHAR
|
February 9, 2000 |
|
CHAMELI KHATUN Vs. STATE OF BIHAR
|
January 27, 2000 |
|
CHANDESHWAR PD SINGH Vs. STATE OF BIHAR
|
May 16, 2000 |
|
CHANDI YADAV Vs. STATE OF BIHAR
|
September 20, 2000 |
|
CHANDRA KANTA DEVI Vs. STATE OF BIHAR
|
February 17, 2000 |
|
CHANDRA MANI PRASAD SAHI Vs. B R A BIHAR UNIVERSITY
|
May 16, 2000 |
|
CHANDRA PRAKASH KHANDUJA Vs. STATE OF BIHAR
|
September 6, 2000 |
|
CHANDRA SHEKHAR GUPTA Vs. STATE OF BIHAR
|
September 5, 2000 |
|
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
|
February 3, 2000 |
|
CHANDRADEO SHARMA Vs. STATE OF BIHAR
|
April 19, 2000 |
|
CHANDRAKALO DEVI Vs. UNION OF INDIA
|
April 8, 2000 |
|
CHANDRAKANT CHOUDHARY Vs. STATE OF BIHAR
|
July 10, 2000 |
|
CHANDRAMA MISTRY Vs. STATE OF BIHAR
|
July 26, 2000 |
|
CHANDRAMANI SAH Vs. STATE OF BIHAR
|
March 16, 2000 |
|
CHANDRESHWARI PRASAD YADAV Vs. STATE OF BIHAR
|
January 24, 2000 |
|
CHANDRIKA MOCHI Vs. STATE OF BIHAR
|
May 3, 2000 |
|
CHANDU MAHATO Vs. STATE OF BIHAR
|
June 21, 2000 |
|
CHARKI MUNDAIN Vs. STATE OF BIHAR
|
March 30, 2000 |
|
CHHANGUR LAL GUPTA Vs. STATE OF BIHAR
|
February 11, 2000 |
|
CHHOTU SAO @ CHHOTEY LAL SAH Vs. STATE OF BIHAR
|
March 28, 2000 |
|
CHIEF MANAGER ALL BANK Vs. SWARNALATA NARAYAN
|
October 10, 2000 |
|
CHIEF MANAGER, ALLAHABAD BANK Vs. SWARNLATA NARAYAN
|
October 20, 2000 |
|
CHIRANJIB JHA ALIAS JHALLU JHA Vs. UNION OF INDIA
|
April 20, 2000 |
|
CHITESHWAR NATH DUBEY ALIAS C N DUBEY Vs. MAHESHWARI MANJHIAN
|
August 29, 2000 |
|
CHITRANJAN SINGH Vs. STATE OF BIHAR
|
June 23, 2000 |
|
CHOWA GOPE Vs. NANHAK YADAV
|
November 14, 2000 |
|
CHUNDA HANSDA Vs. STATE OF BIHAR
|
November 20, 2000 |
|
CHURCH OF NORTH INDIA Vs. ANGLICAN CHURCH OF INDIA
|
November 1, 2000 |
|
CLEMENT BARLA Vs. STATE OF BIHAR
|
May 2, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHAT ZARDA FACTORY
|
November 16, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. RAKESH PD SINGH
|
November 28, 2000 |
|
CONVENOR OF PATNA ZILA MINORITY HIGH SCHOOLS Vs. STATE OF BIHAR
|
January 4, 2000 |
|
CORE HEALTHCARE LIMITED AHMEDABAD Vs. STATE OF BIHAR
|
February 3, 2000 |
|
D A V COLLEGE MANAGING COMMITTEE Vs. STATE OF BIHAR
|
April 6, 2000 |
|
DAGO HUNDA Vs. STATE OF BIHAR
|
May 2, 2000 |
|
DAMODAR SHARMA Vs. STATE OF BIHAR
|
August 9, 2000 |
|
DAMODAR VALLEY CORPN Vs. STATE OF BIHAR
|
February 24, 2000 |
|
DASRATH PRASAD PANDEY Vs. STATE OF BIHAR
|
July 3, 2000 |
|
DAYA NAND SAHAY Vs. SHIBU SOREN
|
May 10, 2000 |
|
DAYA NAND SAHAY Vs. KAPIL SIBAL
|
April 27, 2000 |
|
DEALER SELECTION BOARD Vs. BINOD KUMAR
|
September 19, 2000 |
|
DEEP NARAYAN YADAV Vs. STATE OF BIHAR
|
March 3, 2000 |
|
DEEPAK JAISWAL Vs. BIHAR STATE ELECTRICITY BOARD
|
March 15, 2000 |
|
DEEPAK SRIVASTAVA Vs. STATE OF BIHAR
|
November 30, 2000 |
|
DENTAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
|
August 10, 2000 |
|
DEO KUMAR SINGH Vs. STATE OF BIHAR
|
May 17, 2000 |
|
Deomuni Sharma Vs. State of Bihar
|
July 4, 2000 |
|
DEOMUNI SHARMA Vs. STATE OF BIHAR
|
July 6, 2000 |
|
DEONATH SINGH Vs. STATE OF BIHAR
|
July 21, 2000 |
|
DEVENDRA KUMAR ARYA Vs. STATE OF BIHAR
|
December 20, 2000 |
|
DEVENDRA NARAYAN GUPTA Vs. STATE OF BIHAR
|
October 18, 2000 |
|
DEVENDRA NATH MANDAL Vs. STATE OF BIHAR
|
November 9, 2000 |
|
DEVENDRA SINGH Vs. UNION OF INDIA
|
August 3, 2000 |
|
DEVENDRA SINGH Vs. STATE OF BIHAR
|
January 18, 2000 |
|
DEVESH KUMAR SINGH Vs. STATE OF BIHAR
|
September 1, 2000 |
|
DHAN SINGH Vs. STATE OF BIHAR
|
February 28, 2000 |
|
DHANI ORAON Vs. STATE OF BIHAR
|
January 4, 2000 |
|
DHARNIDHAR JHA Vs. STATE OF BIHAR
|
February 9, 2000 |
|
DHAUNA PAAWAN Vs. STATE OF BIHAR
|
January 28, 2000 |
|
DHIREN SADA ALIAS DHIRENDRA SADA Vs. STATE OF BIHAR
|
March 2, 2000 |
|
DHIRENDRA SINGH Vs. STATE OF BIHAR
|
April 30, 2000 |
|
DHORHA MOCHI Vs. STATE OF BIHAR
|
March 16, 2000 |
|
DHRUPJEE PRASAD Vs. STATE OF BIHAR
|
June 30, 2000 |
|
DHUPA CHAMAR Vs. STATE OF BIHAR
|
April 28, 2000 |
|
DIGESHWAR RANA Vs. STATE OF BIHAR
|
February 11, 2000 |
|
DIGHI GRAM VIKASH SAMITI Vs. STATE OF BIHAR
|
September 28, 2000 |
|
DILIP KESHRI Vs. STATE OF BIHAR
|
September 4, 2000 |
|
DILIP KUMAR Vs. STATE OF BIHAR
|
January 4, 2000 |
|
DILIP KUMAR SHARMA Vs. STATE OF BIHAR
|
May 12, 2000 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
January 24, 2000 |
|
DILIP KUMAR SINHA Vs. AMBIKA PRASAD
|
January 21, 2000 |
|
DILIP OJHA Vs. STATE OF BIHAR
|
November 7, 2000 |
|
DINA IRON AND STEELLTD Vs. BIHAR STATE ELECTRICITY BOARD
|
November 28, 2000 |
|
DINANATH YADAV Vs. KUSUM DEVI
|
January 21, 2000 |
|
DINESH CHANDRA JHA Vs. STATE OF BIHAR
|
August 18, 2000 |
|
DINESH PRASAD SINGH Vs. STATE OF BIHAR
|
March 2, 2000 |
|
DINESH SHARMA Vs. STATE OF BIHAR
|
June 23, 2000 |
|
DINESHWAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
July 19, 2000 |
|
DIVISIONAL SECURITY COMMISSIONER, RAILWAY PROTECTION FORCE, EASTERN RAILWAY Vs. T N MALHOTRA @ TRILOKI NATH MALHOTRA
|
March 31, 2000 |
|
DIWAKAR PRASAD Vs. NALANDA GRAMIN BANK
|
July 24, 2000 |
|
DUBRAJ MIRDHA Vs. STATE OF BIHAR
|
August 2, 2000 |
|
DUDHNATH TIWARI Vs. JAI PRAKASH UNIVERSITY
|
May 25, 2000 |
|
DURGA DAS SAMANTA Vs. STATE BANK OF INDIA
|
March 29, 2000 |
|
DURGA IRON MILL Vs. STATE OF BIHAR
|
March 6, 2000 |
|
EASTERN RAILWAY DHANBAD Vs. JHALIA DEVI
|
July 5, 2000 |
|
ELITE ENGINEERING COMPANY Vs. BIHAR STATE ELECTRICITY BOARD
|
January 11, 2000 |
|
EMPLOYEES PROVIDENT FUND STAFF UNION Vs. UNION OF INDIA
|
February 9, 2000 |
|
EX-CAPTAIN PREM KUMAR MALIK Vs. UNION OF INDIA
|
March 23, 2000 |
|
FAGUNI RAM Vs. STATE OF BIHAR
|
January 19, 2000 |
|
FAKIRA SAH Vs. STATE OF BIHAR
|
July 25, 2000 |
|
FAKLI DEVI Vs. BUDHRAM MAHTO
|
February 21, 2000 |
|
FAKRUDDIN ALI AHMAD FAKRU Vs. STATE OF BIHAR
|
January 31, 2000 |
|
FARID AHMAD Vs. BIBI MATABAN
|
August 21, 2000 |
|
FEKAN PASWAN Vs. STATE OF BIHAR
|
August 22, 2000 |
|
FERTILIZER CORPORATION OF INDIA Vs. KOYA COLLIERY PRIVATELTD
|
March 16, 2000 |
|
FR FRANCIS MATTATHILANI Vs. STATE OF BIHAR
|
January 18, 2000 |
|
GADAHAR MANDAL Vs. STATE OF BIHAR
|
March 16, 2000 |
|
GAJENDRA PRASAD SINHA Vs. MAN MOHAN PRASAD SINHA
|
February 23, 2000 |
|
GAJENDRA SINGH Vs. STATE OF BIHAR
|
March 13, 2000 |
|
GAJENDRA THAKUR Vs. STATE OF BIHAR
|
March 8, 2000 |
|
GANAURI RAJAK Vs. STATE OF BIHAR
|
March 24, 2000 |
|
GANESH PRASAD SHUKLA Vs. STATE OF BIHAR
|
July 28, 2000 |
|
GANESH SAH Vs. STATE OF BIHAR
|
March 27, 2000 |
|
GANESH SAO Vs. STATE OF BIHAR
|
May 4, 2000 |
|
GANESH YADAV Vs. STATE OF BIHAR
|
July 25, 2000 |
|
GAUTAM SINGH Vs. CENTRAL COALFIELDS LIMITED
|
March 28, 2000 |
|
GAYA PRASAD SINGH Vs. STATE OF BIHAR
|
September 6, 2000 |
|
GAYATRI DEVI Vs. STATE OF BIHAR
|
January 10, 2000 |
|
GEETA DEVI Vs. GIRDHAR PD SHARMA
|
September 14, 2000 |
|
GEETA DEVI AND VIJAY SINGH Vs. STATE OF BIHAR
|
January 31, 2000 |
|
GEETA RANI SAHAY Vs. T M BHAGALPUR UNIVERSITY
|
March 23, 2000 |
|
GHANSHYAM NARAYAN SINGH Vs. STATE OF BIHAR
|
March 31, 2000 |
|
GHOLAM RASOOL Vs. STATE OF BIHAR
|
January 13, 2000 |
|
GHUGHALOO RAM Vs. STATE OF BIHAR
|
January 6, 2000 |
|
Ghuran Gonr Vs. State of Bihar
|
February 11, 2000 |
|
GILBERT TIGGA Vs. STATE OF BIHAR
|
July 24, 2000 |
|
GIRJA SINGH Vs. GAYNWANTI DEVI
|
March 29, 2000 |
|
GOPAL GORAIN AND ORS Vs. STATE OF BIHAR AND ORS
|
October 20, 2000 |
|
GOPAL KRISHAN SARAN Vs. STATE OF BIHAR
|
April 5, 2000 |
|
GOPAL KRISHNA JHUNJHUNWALA Vs. STATE OF BIHAR
|
October 31, 2000 |
|
GOPAL NAG Vs. STATE OF BIHAR
|
July 14, 2000 |
|
GOPAL PRASAD Vs. SUB DIVISIONAL OFFICER CUM COLLECTOR
|
November 1, 2000 |
|
GOPAL SAH Vs. CAPTAIN BRAJ KISHORE CHAUDHARY
|
July 19, 2000 |
|
GOPAL TIWARI Vs. STATE OF BIHAR
|
November 11, 2000 |
|
GOPALGANJ C D AND C M UNION LTD Vs. STATE OF BIHAR
|
March 24, 2000 |
|
GOPIN SOREN Vs. STATE OF BIHAR
|
July 28, 2000 |
|
GOVERNING BODY OF BUDHA INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
|
April 26, 2000 |
|
GOVIND MADHAV JHA Vs. STATE OF BIHAR
|
March 8, 2000 |
|
GULAB MISHRA Vs. YOGENDRA MISRA
|
March 8, 2000 |
|
GUNESHWAR PRASAD Vs. STATE OF BIHAR
|
March 28, 2000 |
|
HANSRAJ SINGH AND RAJNATH SINGH Vs. STATE OF BIHAR
|
November 21, 2000 |
|
HANUMAN SUGAR AND INDUSTRIES LTD Vs. UNION OF INDIA
|
October 23, 2000 |
|
HARDEO SINGH Vs. STATE OF BIHAR
|
March 1, 2000 |
|
HARDEO YADAV Vs. STATE OF BIHAR
|
April 18, 2000 |
|
HARENDRA KUMAR Vs. STATE OF BIHAR
|
November 10, 2000 |
|
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
December 15, 2000 |
|
HARENDRA RAI Vs. DURGENDRA RAI
|
March 8, 2000 |
|
HARENDRA TANTU BAI Vs. STATE OF BIHAR
|
May 4, 2000 |
|
HARI KRISHNA PRASAD Vs. SHYAMA KANT RAM
|
March 7, 2000 |
|
HARI MUKHIYA Vs. STATE OF BIHAR
|
July 18, 2000 |
|
HARI PRAKASH CHAWLA Vs. UNION OF INDIA
|
July 6, 2000 |
|
HARI SHANKER PRASAD Vs. STATE OF BIHAR
|
April 3, 2000 |
|
HARICHARAN CHAMAR Vs. STATE OF BIHAR
|
May 5, 2000 |
|
HARIDAS PRASAD ALIAS HARIDAS MAHTO Vs. STATE OF BIHAR
|
February 29, 2000 |
|
HARIHAR CHOUBEY AND Vs. STATE OF BIHAR
|
October 31, 2000 |
|
HARIHAR PRASAD Vs. BIRESH MANJHI
|
October 31, 2000 |
|
Harihar Prasad Sinha Vs. State of Bihar
|
March 10, 2000 |
|
HARIHAR THAKUR Vs. STATE OF BIHAR
|
March 27, 2000 |
|
HARINAGAR SUGAR MILLS LTD Vs. UNION OF INDIA
|
April 10, 2000 |
|
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
|
April 7, 2000 |
|
HARKALI DEVI ALIAS HARIKALI DEVI Vs. STATE OF BIHAR
|
December 19, 2000 |
|
HAZARI SAW AND ORS Vs. STATE OF BIHAR AND ORS
|
April 25, 2000 |
|
HEM CHANDRA Vs. STATE OF BIHAR
|
February 29, 2000 |
|
HEM SHANKAR SHARMA Vs. STATE OF BIHAR
|
July 6, 2000 |
|
HEMLATA Vs. SATYA NARAIN KANDU
|
July 31, 2000 |
|
HIGH COURT OF JUDICATURE AT PATNA Vs. STATE OF BIHAR
|
July 29, 2000 |
|
HIMANSU SHEKHAR SHARMA Vs. STATE OF BIHAR
|
April 20, 2000 |
|
Himmat Singh Vs. State of Bihar
|
February 23, 2000 |
|
HINDEUTSCH IMPEX PVT LTD Vs. STATE OF BIHAR
|
January 13, 2000 |
|
HINDUSTAN TIMESLTD Vs. STATE OF BIHAR
|
July 6, 2000 |
|
HIRA LAL Vs. STATE OF BIHAR
|
September 26, 2000 |
|
Hira Ravidas Vs. State of Bihar
|
January 18, 2000 |
|
HIRALAL GUPTA Vs. JAGDISH KUMAR SETH
|
October 31, 2000 |
|
HOTEL MAYUR PRIVATE LIMITED Vs. STATE OF BIHAR
|
March 2, 2000 |
|
HOWRAH MOTOR COMPANY Vs. BHARAT PETROLEUM CORPORATION
|
May 11, 2000 |
|
HRIDYA NAND MISHRA Vs. STATE OF BIHAR
|
January 25, 2000 |
|
HUSNE ARA Vs. STATE OF BIHAR
|
February 16, 2000 |
|
IFTEKAR AHMAD Vs. STATE OF BIHAR
|
September 6, 2000 |
|
IFTEKHAR ALAM Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA
|
August 8, 2000 |
|
INDIAN LAC RESEARCH INSTITUTE Vs. NAZMA BANO
|
February 15, 2000 |
|
INDIAN OIL CORPORTION LTD Vs. ALOK PRASAD VERMA
|
September 4, 2000 |
|
INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. STATE OF BIHAR
|
March 24, 2000 |
|
INDRADEO NARAIN SINGH Vs. STATE OF BIHAR
|
February 29, 2000 |
|
INDRASANI KUNWAR ALIAS INARSANI KUNWAR Vs. STATE OF BIHAR
|
January 12, 2000 |
|
INDU PRAKASH Vs. STATE OF BIHAR
|
June 23, 2000 |
|
ISHWAR MURMU Vs. STATE OF BIHAR
|
February 14, 2000 |
|
ISTEYAQUE ALI Vs. STATE OF BIHAR
|
September 29, 2000 |
|
J L MEHTA Vs. STATE OF BIHAR
|
February 10, 2000 |
|
J M D ALLOYS LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 15, 2000 |
|
J N SINGH Vs. STATE OF BIHAR
|
June 28, 2000 |
|
JAAN MOHAMMAD ALIAS GEIRVIN DAUBIN Vs. UNION OF INDIA
|
May 19, 2000 |
|
JAG MOHAN MEHROTRA Vs. HINDUSTAN PETROLEUM CORPN LTD
|
April 20, 2000 |
|
JAGAI SOREN Vs. STATE OF BIHAR
|
February 17, 2000 |
|
JAGANMAYA BHATTACHARYA Vs. STATE OF BIHAR
|
February 9, 2000 |
|
JAGANNATH PRASAD ALIAS JAGANNATH LAL Vs. UNDER SECRETARY GOVERNMENT OF INDIA
|
March 23, 2000 |
|
JAGANNATH SINGH Vs. STATE OF BIHAR
|
December 6, 2000 |
|
JAGAT LAL GUPTA Vs. STATE OF BIHAR
|
November 28, 2000 |
|
JAGBANDHU MAHATHA Vs. STATE OF BIHAR
|
March 7, 2000 |
|
JAGDISH LAL Vs. STATE OF BIHAR
|
July 17, 2000 |
|
JAGDISH PANDEY Vs. STATE OF BIHAR
|
June 26, 2000 |
|
JAGDISH PRASAD Vs. GIRIJA DEVI
|
March 16, 2000 |
|
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
|
March 3, 2000 |
|
Jagdish Sao Vs. State of Bihar
|
April 28, 2000 |
|
JAGDISH SINGH Vs. STATE OF BIHAR
|
March 28, 2000 |
|
JAGDISH THAKUR Vs. JAGDISH MAHTO; STATE OF BIHAR
|
September 19, 2000 |
|
JAGESHWAR SINGH Vs. MANSOORUL HAGUE
|
September 28, 2000 |
|
JAGGARNATH MAHTO Vs. STATE OF BIHAR
|
April 18, 2000 |
|
JAGJIT KAUR Vs. STATE OF BIHAR
|
January 13, 2000 |
|
JAHANABAD NAGAR PALIKA Vs. STATE OF BIHAR
|
March 29, 2000 |
|
JAI KISHORE PRASAD Vs. STATE OF BIHAR
|
April 17, 2000 |
|
JAI MANGAL RAI Vs. STATE OF BIHAR
|
March 29, 2000 |
|
JAI NARAIN SAH Vs. STATE OF BIHAR
|
January 12, 2000 |
|
JAI PRAKASH PATWA Vs. STATE OF BIHAR
|
August 11, 2000 |
|
JAI PRAKASH PRASAD Vs. STATE OF BIHAR
|
July 27, 2000 |
|
JAI RAM AHIR Vs. STATE OF BIHAR
|
January 19, 2000 |
|
JAI SHANKAR JHA Vs. STATE OF BIHAR
|
September 26, 2000 |
|
JAIKANT RISHI Vs. STATE OF BIHAR
|
July 5, 2000 |
|
JAIKANT SHARMA Vs. ARUNA KUMARI SHARMA
|
November 14, 2000 |
|
JAIMANI DEVI Vs. STATE OF BIHAR
|
May 25, 2000 |
|
JAIN PLASTICS AND CHEMICALS LIMITED Vs. STATE OF BIHAR
|
April 5, 2000 |
|
JALDHAR MANDAL Vs. STATE OF BIHAR
|
March 30, 2000 |
|
JALIL MIAN Vs. BCCL
|
April 4, 2000 |
|
JALPA SOREN Vs. STATE OF BIHAR
|
March 13, 2000 |
|
JAMADAR SINGH Vs. ENGINEER IN CHIEF
|
April 7, 2000 |
|
JAMAL AHMAD Vs. ADMINISTRATOR PATNA MUNICIPAL CORPORATION
|
July 28, 2000 |
|
Jamuna Singh Vs. State of Bihar
|
August 25, 2000 |
|
JANARDAN MAHTO @ BODHU MAHTO Vs. STATE OF BIHAR
|
March 1, 2000 |
|
JANARDAN RAI Vs. STATE OF BIHAR
|
December 8, 2000 |
|
JANARDAN SINGH Vs. STATE OF BIHAR
|
January 18, 2000 |
|
JANO YADAV Vs. STATE OF BIHAR
|
July 6, 2000 |
|
JATA SHANKAR MISHRA Vs. STATE OF BIHAR
|
July 7, 2000 |
|
JAUHAR MANSURI; SOBRATI MANSURI Vs. STATE OF BIHAR
|
January 4, 2000 |
|
JAVED SHOUKAT Vs. STATE OF BIHAR AND OTHERS
|
December 25, 2000 |
|
JAWAHAR LAL RAM Vs. BIHAR COLLEGE SERVICE COMMISSION
|
June 26, 2000 |
|
JAWAHAR LAL RAM Vs. BIHAR COLLEGE SERVICE COMMISSION
|
July 26, 2000 |
|
JAWAHAR ROY Vs. STATE OF BIHAR
|
March 29, 2000 |
|
JEEVA KANT JHA Vs. UNION OF INDIA
|
August 29, 2000 |
|
JEEVAN KUMAR JAYASWAL Vs. NEW INDIA ASSURANCE CO LTD
|
May 3, 2000 |
|
JETHU PAHARIA Vs. STATE OF BIHAR
|
April 3, 2000 |
|
JIBACHH JHA Vs. STATE OF BIHAR
|
February 18, 2000 |
|
JIRESHWAR MAHTO Vs. MATHURA SINGH
|
July 20, 2000 |
|
JITENDRA KUMAR Vs. CENTRAL BANK OF INDIA
|
February 11, 2000 |
|
JITENDRA KUMAR AGARWALLA Vs. STATE OF BIHAR
|
February 29, 2000 |
|
JITENDRA NARAYAN THAKUR Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
|
January 11, 2000 |
|
JITENDRA PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
April 3, 2000 |
|
JITENDRA SHARMA Vs. STATE OF BIHAR
|
April 5, 2000 |
|
JIWAN CHALAK Vs. STATE OF BIHAR
|
March 30, 2000 |
|
JOEBACHH PRASAD SINGH Vs. STATE OF BIHAR
|
March 28, 2000 |
|
JOKHU SAHANI Vs. STATE OF BIHAR
|
June 30, 2000 |
|
JOSEPH MUNDA Vs. STATE OF BIHAR
|
August 14, 2000 |
|
JOYCEE JONES Vs. STATE OF BIHAR
|
July 31, 2000 |
|
JUGESHWAR SAFI Vs. STATE OF BIHAR
|
August 16, 2000 |
|
JWALA PRASAD Vs. STATE OF BIHAR
|
February 11, 2000 |
|
JYOTSNA KUMARI Vs. STATE OF BIHAR
|
February 9, 2000 |
|
K K SHARMA Vs. STATE OF BIHAR
|
October 20, 2000 |
|
KAILA BHAGAT Vs. STATE OF BIHAR
|
April 5, 2000 |
|
KAILASH CHOUDHARY Vs. STATE OF BIHAR
|
March 2, 2000 |
|
KAILASH PRASAD GUPTA Vs. STATE OF BIHAR
|
December 19, 2000 |
|
KAILASH SINGH
Vs. STATE OF BIHAR
|
July 21, 2000 |
|
KAILASH SINGH Vs. STATE OF BIHAR
|
August 2, 2000 |
|
KALAWATI DEVI ALIAS KALAWATI KUAR Vs. MADHURI DEVI
|
December 1, 2000 |
|
KALAYANI DEVI Vs. UNION OF INDIA
|
October 31, 2000 |
|
KALI PADA RABIDAS Vs. UMAPADA BOURI
|
July 11, 2000 |
|
KAMAKSHI WORAH Vs. VINOBA BHAVE UNIVERSITY
|
February 1, 2000 |
|
KAMAL MANDAL Vs. RAGHO MANDAL
|
June 27, 2000 |
|
KAMESHWAR MISHRA Vs. STATE OF BIHAR
|
March 1, 2000 |
|
KAMESHWAR SHARMA Vs. STATE OF BIHAR
|
March 23, 2000 |
|
KAMINI SINGH Vs. STATE OF BIHAR
|
June 26, 2000 |
|
KAMLA KANT PATHAK Vs. STATE OF BIHAR
|
March 1, 2000 |
|
KAMLESH DHAWAN ALIAS DHAWAN Vs. ORIENTAL FIRE AND GENERAL
|
August 1, 2000 |
|
KAMLESHWARI PANDIT Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
February 1, 2000 |
|
KAMLESHWARI PASWAN Vs. STATE OF BIHAR
|
January 14, 2000 |
|
KANHAI MISHRA Vs. GOVERNING BODY
|
February 28, 2000 |
|
KANIK MAHTO Vs. STATE OF BIHAR
|
December 20, 2000 |
|
KAPILDEO PRASAD Vs. STATE OF BIHAR
|
August 11, 2000 |
|
KAPILDEO SINGH Vs. HARI SINGH
|
September 20, 2000 |
|
KAPILDEO SINGH Vs. RAMRAJ SINGH
|
March 7, 2000 |
|
KAPOOR BROTHERS Vs. UNION OF INDIA
|
September 29, 2000 |
|
KARIMAN BHUIAN Vs. STATE OF BIHAR
|
September 15, 2000 |
|
KARPURI ALIAS KAPURI YADAV Vs. STATE OF BIHAR
|
September 15, 2000 |
|
KARTIK KUMAR Vs. STATE OF BIHAR
|
December 15, 2000 |
|
KARUNAKAR CHOUDHARY Vs. STATE OF BIHAR
|
July 21, 2000 |
|
KASHI NATH KUMBHKAR Vs. SITARAM SINGH
|
February 8, 2000 |
|
KASHI SAH Vs. STATE OF BIHAR
|
April 4, 2000 |
|
KAUSALAYA DEVI Vs. STATE OF BIHAR
|
March 10, 2000 |
|
KAUSHAL KISHORE Vs. UNION OF INDIA
|
March 13, 2000 |
|
KAVITA PIGMENTS AND CHEMICAL P LIMITED Vs. ALLAHABAD BANK
|
March 1, 2000 |
|
KAYAMUDDIN KHAN Vs. STATE OF BIHAR
|
April 17, 2000 |
|
KEDAR BARI Vs. STATE OF BIHAR
|
September 22, 2000 |
|
KEDAR NATH JHA Vs. DEPUTY COMMISSIONER
|
May 11, 2000 |
|
KEDAR NATH JHUNJHUNWALA Vs. STATE OF BIHAR
|
February 2, 2000 |
|
KELIA ORAON Vs. STATE OF BIHAR
|
May 17, 2000 |
|
KESHAV CHOUDHARY Vs. STATE OF BIHAR
|
January 21, 2000 |
|
KESHO SAO Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
July 14, 2000 |
|
KHAKHANU YADAV @ KHAKHANU PRASAD @ KHAKHANUA Vs. STATE OF BIHAR
|
October 18, 2000 |
|
KHANTAR MANDAL Vs. STATE OF BIHAR
|
March 14, 2000 |
|
KHOKHAN CHANDRA SINGH Vs. STATE OF BIHAR
|
September 14, 2000 |
|
KIRTYA NAND MISHRA Vs. STATE OF BIHAR AND OTHERS
|
September 9, 2000 |
|
KISHORE KUMAR MISHRA Vs. STATE OF BIHAR
|
December 5, 2000 |
|
KISHORE SINGH Vs. RESERVE BANK OF INDIA
|
September 15, 2000 |
|
KISHORI DEVI Vs. STATE ELECTRICITY BOARDS
|
November 28, 2000 |
|
KISHUN SAHNI Vs. STATE OF BIHAR
|
October 24, 2000 |
|
KISHUN SAO Vs. STATE OF BIHAR
|
January 4, 2000 |
|
KONDA ALIAS MUNNA NISHAD Vs. STATE OF BIHAR
|
September 11, 2000 |
|
KOOMAR INDRANEEL ALIAS CAESAR Vs. STATE OF BIHAR
|
September 19, 2000 |
|
KRISHNA CHANDRA Vs. STATE OF BIHAR
|
March 16, 2000 |
|
KRISHNA KUMAR ROY Vs. STATE OF BIHAR
|
August 25, 2000 |
|
KRISHNA MURARI Vs. STATE OF BIHAR
|
January 19, 2000 |
|
KRISHNA NANDAN CHOUDHARY Vs. BIHAR STATE ELECTRICITY BOARD
|
October 16, 2000 |
|
Krishna Prasad Vs. State of Bihar
|
June 29, 2000 |
|
KRISHNA PRASAD Vs. GOPAL PRASAD
|
July 19, 2000 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
January 4, 2000 |
|
KRISHNA SINGH Vs. STATE OF BIHAR
|
March 16, 2000 |
|
KRISHNA SINGH Vs. UNION OF INDIA
|
March 14, 2000 |
|
KRISHNANANDAN SINGH ALIAS TURANTA SINGH Vs. STATE OF BIHAR
|
January 25, 2000 |
|
KULDIP PRASAD Vs. STATE OF BIHAR
|
March 31, 2000 |
|
KUMAR BABAN PRASAD SINGH Vs. STATE OF BIHAR
|
January 19, 2000 |
|
KUMAR BISHWA NATH SINGH Vs. STATE OF BIHAR
|
March 19, 2000 |
|
KUMAR BISHWA NATH SINGH Vs. STATE OF BIHAR
|
May 19, 2000 |
|
KUMAR KRISHNA RASTOGI Vs. STATE OF BIHAR
|
February 1, 2000 |
|
KUMAR VIJOY SINGH Vs. STATE OF BIHAR
|
July 3, 2000 |
|
KUMARI REKHA Vs. UNION OF INDIA
|
November 22, 2000 |
|
KUMARI VIDYAWATI KUSHWAHA Vs. STATE OF BIHAR
|
October 25, 2000 |
|
KUMUD Vs. STATE OF BIHAR
|
May 10, 2000 |
|
KUNWA MANDAL Vs. STATE OF BIHAR
|
February 15, 2000 |
|
KUNWER PANZIAR ALIAS KUNWER PRASAD Vs. STATE OF BIHAR
|
July 11, 2000 |
|
KUSH KUMAR ALIAS KUSHWAL Vs. STATE OF BIHAR
|
February 7, 2000 |
|
L N SAHU Vs. STATE OF BIHAR
|
August 22, 2000 |
|
LAKHAN LAL Vs. STATE OF BIHAR
|
April 5, 2000 |
|
LAKHAN SAH ALIAS LAKHAN SONAR Vs. STATE OF BIHAR
|
January 12, 2000 |
|
LAKHAN SHUKLA ALIAS RAM LAKHAN SHUKLA AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 1, 2000 |
|
LAKHANDEO SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
July 10, 2000 |
|
LAKHI KANTA SINGH Vs. STATE OF BIHAR
|
February 17, 2000 |
|
LAKSHMI KANT JHA Vs. STATE OF BIHAR
|
July 10, 2000 |
|
LAKSHMIPATI SAHAI Vs. STATE OF BIHAR
|
January 14, 2000 |
|
LAL BABU SAH Vs. STATE OF BIHAR
|
April 20, 2000 |
|
LALA SUMNENDRA NATH Vs. STATE OF BIHAR
|
September 14, 2000 |
|
LALAN PRASAD SINGH Vs. STATE OF BIHAR
|
January 12, 2000 |
|
LALDEO SINGH Vs. STATE OF BIHAR
|
March 15, 2000 |
|
LALITA DEVI Vs. NANDU SINGH
|
February 7, 2000 |
|
LALJEE YADAV Vs. STATE OF BIHAR
|
May 19, 2000 |
|
LALO MAHTO @ LALO YADAV Vs. STATE OF BIHAR
|
April 20, 2000 |
|
LALU PRASAD Vs. STATE OF BIHAR
|
May 10, 2000 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
|
April 21, 2000 |
|
LATAN RAJBANSI Vs. STATE OF BIHAR
|
April 21, 2000 |
|
LAXMAN CHOUDHARY Vs. STATE OF BIHAR
|
April 4, 2000 |
|
LAXMAN PRASAD Vs. STATE OF BIHAR
|
February 16, 2000 |
|
LAXMAN PRASAD TIWARY Vs. STATE OF BIHAR
|
January 24, 2000 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. MAHARAJADHIRAJ RAMESHWAR SINGH CHARITABLE TRUST
|
May 17, 2000 |
|
LIPIKA GUPTA Vs. STATE OF BIHAR
|
May 11, 2000 |
|
LOUIS KHALKHO Vs. STATE OF BIHAR
|
February 4, 2000 |
|
LUCKY MEDICINE DISTRIBUTORS Vs. STATE OF BIHAR
|
June 30, 2000 |
|
MADAN MOHAN CHOUDHARY Vs. HIGH COURT OF JUDICATURE AT PATNA
|
May 18, 2000 |
|
MADAN MOHAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
February 18, 2000 |
|
MADAN MOHAN SINGH Vs. STATE OF BIHAR
|
December 20, 2000 |
|
MADHAV ROLLER FLOUR MILLS PVT LTD Vs. STATE BANK OF INDIA
|
March 1, 2000 |
|
MADHURI KUMARI SINHA Vs. STATE OF BIHAR
|
April 7, 2000 |
|
MADHUSUDAN SINGHANIA Vs. STATE OF BIHAR
|
March 23, 2000 |
|
MAGISTER MARANDI Vs. STATE OF BIHAR
|
February 16, 2000 |
|
MAHA KALI MILLING CO P LIMITED Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
August 2, 2000 |
|
MAHABIR LOHAR Vs. STATE OF BIHAR
|
August 28, 2000 |
|
MAHABIR PRAJAPAT Vs. STATE OF BIHAR
|
May 11, 2000 |
|
MAHADEO DAS Vs. STATE OF BIHAR
|
October 23, 2000 |
|
MAHADEO SINGH Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
March 3, 2000 |
|
MAHAMAYA VERMA Vs. AMARENDRA NATH VERMA
|
August 29, 2000 |
|
MAHBOOB ALAM Vs. KHATIZA KHATOON
|
February 2, 2000 |
|
Mahendra Choudhary Vs. State of Bihar
|
March 6, 2000 |
|
MAHENDRA JHA Vs. UNION OF INDIA
|
August 25, 2000 |
|
MAHENDRA MOHAN DEY Vs. JYOTISH LAL SAHU
|
April 7, 2000 |
|
MAHENDRA PODDAR Vs. STATE OF BIHAR
|
November 20, 2000 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
May 11, 2000 |
|
MAHENDRA THAKUR Vs. AKHILESH TIWARI
|
April 28, 2000 |
|
MAHESH CHANDRA PRASAD Vs. STATE OF BIHAR
|
April 4, 2000 |
|
MAHESH CHOUDHARY Vs. STATE OF BIHAR
|
July 7, 2000 |
|
MAHESH PANDEY Vs. STATE OF BIHAR
|
January 10, 2000 |
|
MAHESH PRASAD MANDAL Vs. UNION OF INDIA
|
February 3, 2000 |
|
MAHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 19, 2000 |
|
MAHESHWAR SAHU Vs. STATE OF BIHAR
|
September 14, 2000 |
|
MAHESHWAR THAKUR Vs. STATE OF BIHAR
|
September 15, 2000 |
|
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
|
December 20, 2000 |
|
MAHINDRA RAM Vs. STATE OF BIHAR
|
February 17, 2000 |
|
MAHITOSH BISWAS Vs. CHAMPA KUMARI SINHA
|
February 3, 2000 |
|
MAHMOOD AZAM SIDDIQUE Vs. STATE OF BIHAR
|
January 12, 2000 |
|
MAKESHWAR PRASAD Vs. STATE OF BIHAR
|
March 9, 2000 |
|
MALTI KUMARI Vs. STATE OF BIHAR AND ORS.
|
December 5, 2000 |
|
MAMTA VARMA Vs. JAY PRAKASH VARMA
|
June 28, 2000 |
|
MANAGEMENT OF TATA IRON AND STEEL COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL RANCHI
|
September 4, 2000 |
|
MANAGEMENT OF UCO BANK, PATNA Vs. PRESIDING OFFICER, CENTRAL GOVT.INDUSTRIAL TRIBUNAL NO.2, DHANBAD
|
April 11, 2000 |
|
MANAGEMENT OF USHA BRECO LTD Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
|
July 31, 2000 |
|
MANAGER OF KARGALI COLLIERY Vs. STATE OF BIHAR
|
June 28, 2000 |
|
MANAGING COMMITTEE OF SRI Vs. STATE OF BIHAR
|
September 20, 2000 |
|
MANAGING COMMITTEEOF SRI CHANDRA Vs. STATE OF BIHAR
|
September 29, 2000 |
|
MANAGING DIRECTOR OF GREAVES COTTON AND COMPANY LIMITED Vs. STATE OF BIHAR
|
January 24, 2000 |
|
MANAN SINGH Vs. B N MANDAL UNIVERSITY
|
May 9, 2000 |
|
MANAS SETT Vs. UNION OF INDIA
|
February 4, 2000 |
|
MANGAL FINANCE LIMITED
Vs. EXPRESS CONFECTIONERS PVT LTD
|
February 15, 2000 |
|
MANI KANT CHAUDHARY Vs. STATE OF BIHAR
|
September 25, 2000 |
|
MANIK CHAND CHAUDHARY Vs. STATE OF BIHAR
|
April 26, 2000 |
|
MANIK MANI CHOUBEY AND ORS Vs. STATE OF BIHAR AND ORS
|
July 7, 2000 |
|
MANIK MUKHERJEE Vs. STATE OF BIHAR
|
April 4, 2000 |
|
MANINDRA KUMAR SINHA Vs. MINERAL AREA DEVELOPMENT AUTHORITY
|
March 30, 2000 |
|
MANJU DEVI Vs. STATE OF BIHAR
|
February 22, 2000 |
|
MANJU KHAITAN Vs. STATE OF BIHAR
|
January 19, 2000 |
|
MANJU SINGH Vs. BIHAR STATE HOUSING BOARD
|
September 7, 2000 |
|
MANOJ KANT THAKUR Vs. STATE OF BIHAR
|
December 1, 2000 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
July 24, 2000 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
March 7, 2000 |
|
MANOJ KUMAR SINGH Vs. NAVAL KISHORE SINGH
|
April 7, 2000 |
|
MANOJ KUMAR THAKUR ALIAS LUCHO THAKUR Vs. STATE OF BIHAR
|
January 13, 2000 |
|
MANOJ THAKUR Vs. STATE OF BIHAR
|
April 7, 2000 |
|
MANVENDRA PANDEY Vs. STATE OF BIHAR
|
October 24, 2000 |
|
MARSINGH NARAYAN SINHA Vs. BHARAT COKING COAL LIMITED
|
August 2, 2000 |
|
MARY MARGARET RAPHAIL Vs. STATE OF BIHAR
|
March 27, 2000 |
|
MASIH CHARAN KACHHAP AND ORS Vs. STATE OF BIHAR AND ORS
|
April 5, 2000 |
|
MASTER MIRDHA Vs. STATE OF BIHAR
|
February 22, 2000 |
|
MAYA DEVI Vs. STATE OF BIHAR
|
March 29, 2000 |
|
MAYA DEVI Vs. STATE OF BIHAR
|
April 21, 2000 |
|
MAZIBUR RAHMAN MANSOORI Vs. STATE OF BIHAR
|
May 11, 2000 |
|
MCDOWELL AND COMPANY LTD Vs. STATE OF BIHAR
|
June 26, 2000 |
|
MD AMIN Vs. STATE OF BIHAR
|
July 18, 2000 |
|
MD ANWAR Vs. STATE OF BIHAR
|
February 15, 2000 |
|
MD BADRUDDIN Vs. STATE OF BIHAR
|
February 21, 2000 |
|
MD DAUD Vs. STATE OF BIHAR
|
June 29, 2000 |
|
MD FAROOQUE AZAM Vs. STATE OF BIHAR
|
July 11, 2000 |
|
MD IRSHAD Vs. MD HASHIM
|
February 25, 2000 |
|
MD MINHAZ ALIOS MUNNA MIA Vs. STATE OF BIHAR
|
March 30, 2000 |
|
MD MUSLIM HUSSAIN Vs. STATE OF BIHAR
|
June 23, 2000 |
|
MD MUSTAFA ABBASI Vs. CHAIRMAN STATE BANK OF INDIA
|
July 28, 2000 |
|
MD NASIM RAZA Vs. STATE OF BIHAR
|
April 27, 2000 |
|
MD NASSIM Vs. STATE OF BIHAR
|
April 17, 2000 |
|
MD NEHAL MIAN Vs. STATE OF INDIA
|
February 8, 2000 |
|
MD S IMAM Vs. RAI BHARAT KUMAR
|
June 26, 2000 |
|
MD SAHJAD Vs. STATE OF BIHAR
|
January 10, 2000 |
|
MD TASLIM Vs. STATE OF BIHAR
|
August 11, 2000 |
|
MD ZIKRUL ISLAM Vs. STATE OF BIHAR
|
September 7, 2000 |
|
MD.AZIM Vs. HIGH COURT OF JUDICATURE
|
February 17, 2000 |
|
MEDICAL COLLEGE HOSPITAL AND PUBLIC HEALTH LABORATORY Vs. STATE OF BIHAR
|
March 6, 2000 |
|
MEENA DEVI Vs. UNION OF INDIA
|
March 6, 2000 |
|
MEENA DEVI Vs. UNITED INDIA INSURANCE CO LTD
|
September 26, 2000 |
|
MEENA DEVI Vs. UNION OF INDIA
|
May 6, 2000 |
|
MEERA BAKHALA Vs. STATE OF BIHAR
|
February 8, 2000 |
|
MEERA DEVI Vs. UNION OF INDIA
|
March 6, 2000 |
|
MEGH RAJ SINGH Vs. CHAIRMAN BIHAR STATE
|
July 25, 2000 |
|
MGMT OF TATA RON AND STEEL CO LTD Vs. P O INDUSTRIAL TRIBUNAL
|
September 9, 2000 |
|
MISHRI LAL JHA Vs. STATE OF BIHAR
|
April 7, 2000 |
|
MISS RAFAT BATUL Vs. LALIT NARAYAN MITHILA
|
December 5, 2000 |
|
MITHILESH KUMAR SHARMA Vs. STATE OF BIHAR
|
May 4, 2000 |
|
MITHILESH KUMAR SINHA Vs. STATE OF BIHAR
|
February 15, 2000 |
|
MITHILESH MISHRA Vs. STATE OF BIHAR
|
April 21, 2000 |
|
MOHAMMAD HASNAIN Vs. STATE OF BIHAR
|
January 21, 2000 |
|
MOHAMMAD IDRIS Vs. STATE OF BIHAR
|
May 4, 2000 |
|
MOHAMMAD MASOOD AKHTAR AND Vs. STATE OF BIHAR
|
January 18, 2000 |
|
MOHAMMED YAWAR YUNUS Vs. MD.YASUM YUNUS
|
March 15, 2000 |
|
MOHAN KUMAR SINGH Vs. STATE OF BIHAR
|
April 3, 2000 |
|
MOHAN LAL JAMADAR Vs. STATE OF BIHAR
|
February 20, 2000 |
|
MOHAN MANJHI Vs. STATE OF BIHAR
|
August 21, 2000 |
|
MOHAN PANDEY Vs. STATE OF BIHAR
|
July 18, 2000 |
|
MOHD REYASAT Vs. STATE OF BIHAR
|
April 25, 2000 |
|
MOHD. HAFIZ Vs. STATE OF BIHAR
|
February 4, 2000 |
|
MOHD. HASHIM Vs. STATE OF BIHAR
|
January 27, 2000 |
|
MOKHTAR SINGH Vs. STATE OF BIHAR
|
January 17, 2000 |
|
MONE LAL GOSWAMI Vs. STATE OF BIHAR
|
March 28, 2000 |
|
MORA HO Vs. STATE OF BIHAR
|
January 5, 2000 |
|
MOSAMATT PARMESHWARI DEVI Vs. GEETA DEVI
|
August 21, 2000 |
|
MOSMAT RAJ BANSI DEVI Vs. UNION OF INDIA
|
August 18, 2000 |
|
MOSOMAT PARMILA DEVI Vs. STATE OF BIHAR
|
April 13, 2000 |
|
MOST KRISHNI DEVI @ KISANI DEVI Vs. STATE OF BIHAR
|
May 11, 2000 |
|
MOST. BIBI SAYEEDA KHATOON AND OTHERS Vs. MOST. BINTUL FATMA AND OTHERS
|
May 11, 2000 |
|
MOSTT IMAMANI Vs. STATE OF BIHAR
|
July 14, 2000 |
|
MOSTT MARKHI DEVI Vs. RAM CHARAN MAHTO
|
February 2, 2000 |
|
MOTI RAM KUSUM Vs. CENTRAL BANK OF INDIA
|
March 1, 2000 |
|
MUKESH PRASAD SINGH Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
|
April 5, 2000 |
|
MUKTI NARAIN DAS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
January 19, 2000 |
|
MULCHAND SHAH Vs. STATE OF BIHAR
|
September 28, 2000 |
|
MUMTAZ AHMAD Vs. STATE OF BIHAR
|
January 20, 2000 |
|
MUNESHWAR PRASAD Vs. STATE OF BIHAR
|
March 16, 2000 |
|
MUNESHWAR YADAV Vs. STATE OF BIHAR
|
May 2, 2000 |
|
MUNI LAL MANDAL Vs. STATE OF BIHAR
|
March 1, 2000 |
|
MUNIKA TIRKEY Vs. STATE OF BIHAR
|
July 6, 2000 |
|
MUNNA CHOUDHARY Vs. STATE OF BIHAR
|
December 15, 2000 |
|
MUNNA MAHTO ALIAS MUNNA ALIAS SANJAY KUMAR Vs. STATE OF BIHAR
|
April 7, 2000 |
|
MUNNI DEVI Vs. STATE OF BIHAR
|
May 19, 2000 |
|
MURALI MAHTO
Vs. PREMIA DEVI ALIAS PREMIA MEHTAINE
|
July 19, 2000 |
|
MURARI KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
|
April 12, 2000 |
|
MURARI KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
|
June 27, 2000 |
|
MUVA INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
April 20, 2000 |
|
MUZAHAT AMBAR Vs. CHANCELLOR L N M UNIVERSITY
|
February 11, 2000 |
|
N GOPALASWAMI SECRETARY GENERAL Vs. STATE OF BIHAR
|
July 27, 2000 |
|
NAGAMANI BHAGAT Vs. STATE OF BIHAR
|
April 10, 2000 |
|
NAGENDRA NATH JHA Vs. STATE OF BIHAR
|
August 8, 2000 |
|
NAGRIK MANCH VISHNUPUR TITARA Vs. ELECTION COMMISSION OF INDIA
|
December 13, 2000 |
|
NALANDA ZILA PUJA UTSAV SAMITI Vs. STATE OT BIHAR
|
August 16, 2000 |
|
NAND KISHORE @ MUSHAN MAHTO; MITHILESH SINGH @ MITHLESH KUMAR SINGH @ MITHILESH MAHTO Vs. STATE OF BIHAR
|
July 10, 2000 |
|
NAND KISHORE PANDEY Vs. STATE OF BIHAR
|
March 28, 2000 |
|
NAND KISHORE PRASAD Vs. STATE OF BIHAR
|
January 18, 2000 |
|
NAND KISHORE SHARMA Vs. STATE OF BIHAR
|
December 20, 2000 |
|
NAND KISHORE SINGH Vs. UNION OF INDIA
|
November 1, 2000 |
|
NAND KISHORE SINGH Vs. UNION OF INDIA
|
April 13, 2000 |
|
NAND LAL SINGH Vs. STATE OF BIHAR
|
January 31, 2000 |
|
NAND MUKHIYA Vs. STATE OF BIHAR
|
April 21, 2000 |
|
NANDLAL LAKHOTIA Vs. STATE OF BIHAR
|
May 1, 2000 |
|
NANDLAL PANDEY Vs. BISHWANATH PANDEY
|
December 5, 2000 |
|
NARAYAN CHANDRA MUKHERJEE Vs. STATE OF BIHAR
|
September 12, 2000 |
|
NARAYAN PRASAD KANODIA Vs. STATE OF BIHAR
|
April 5, 2000 |
|
NARENDRA KUMAR SHARMA Vs. STATE OF BIHAR
|
May 20, 2000 |
|
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
August 2, 2000 |
|
NARENDRA NATH MISHRA Vs. STATE OF BIHAR
|
February 4, 2000 |
|
NARENDRA PRASAD SAHA Vs. ANAND KUMAR SHARAFF
|
August 16, 2000 |
|
NARENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
March 28, 2000 |
|
NARESH KUMAR Vs. STATE OF BIHAR
|
March 10, 2000 |
|
NARESH MOHAN TIWARY Vs. THE BIHARI STATE ELECTRICITY BOARD AND OTHERS
|
May 25, 2000 |
|
NARESH PRASAD @ NARESH GARAI Vs. STATE OF BIHAR
|
February 9, 2000 |
|
NARESH YADAV Vs. STATE OF BIHAR
|
January 28, 2000 |
|
NARMADA APARTMENT OWNER S ASSOCIATION Vs. BIHAR STATE ELECTRICITY BOARD
|
March 1, 2000 |
|
NASIRUDDIN KHAN Vs. STATE OF BIHAR
|
January 13, 2000 |
|
NATA SINKU Vs. STATE OF BIHAR
|
August 22, 2000 |
|
NATHUNI YADAV Vs. STATE OF BIHAR
|
May 7, 2000 |
|
NATIONAL INSURANCE CO LTD Vs. LAYACHI DEVI
|
August 22, 2000 |
|
NATIONAL INSURANCE CO LTD Vs. SIDHU DEVI
|
September 20, 2000 |
|
NATIONAL INSURANCE CO.LTD Vs. MADHURI KUER
|
September 13, 2000 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SITARAM AGRAWAL
|
May 17, 2000 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SURJIT KAUR
|
July 11, 2000 |
|
NATIONAL INSURANCE COMPANYLTD Vs. SURENDRA PRASAD SINGH
|
December 1, 2000 |
|
NATIONAL RUBBER INDUSTRIES Vs. STATE BANK OF INDIA
|
March 27, 2000 |
|
NAUJADIK YADAV Vs. STATE OF BIHAR
|
September 25, 2000 |
|
NAWAL KISHORE DUBEY Vs. STATE OF BIHAR
|
March 2, 2000 |
|
NAWAL KISHORE LAL Vs. STATE OF BIHAR
|
March 14, 2000 |
|
NAWAL KISHORE PRASAD Vs. STATE OF BIHAR
|
March 10, 2000 |
|
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR
|
April 11, 2000 |
|
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
|
March 4, 2000 |
|
NAWAL KUMAR SINHA Vs. STATE OF BIHAR
|
February 15, 2000 |
|
NAYAN KUMAR MUNSHI Vs. V C B N MANDAL UNIVERSITY
|
January 28, 2000 |
|
NEEMU MURMU Vs. STATE OF BIHAR
|
September 15, 2000 |
|
Nehal Haider Vs. State of Bihar
|
March 7, 2000 |
|
NEW INDIA ASSURANCE CO Vs. SARASWATI DEVI
|
August 9, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAXMI DEV
|
August 4, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. ZAKIR BANO SIDDIQUI
|
August 8, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAVITRI DEVI
|
August 30, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. MADAN GOARI
|
September 12, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAPURAN DEVI
|
July 17, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHALLA LAXMI TULSAMMA
|
July 14, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. KANHAIYA BARI
|
December 10, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. GAGAR DEVI
|
March 16, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. SURAJ HEMBRAN
|
January 21, 2000 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOST SAPURAN DEVI
|
July 17, 2000 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MADAN KUMAR SINHA
|
August 7, 2000 |
|
NIDHI SINHA ANJU KUMARI Vs. STATE OF BIHAR
|
November 11, 2000 |
|
NILESH KUMAR PATHAK Vs. STATE OF BIHAR
|
May 3, 2000 |
|
NILU SINHA Vs. STATE OF BIHAR
|
January 27, 2000 |
|
NIRMAL KUMAR GHOSH Vs. SUB DIVISIONAL MAGISTRATE JAMSHEDPUR
|
January 14, 2000 |
|
NIRMAL KUMAR MISHRA Vs. STATE OF BIHAR
|
February 4, 2000 |
|
NITESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 22, 2000 |
|
NITYA NAND DUBEY Vs. OM PRAKASH CHOUDHARY
|
January 14, 2000 |
|
NITYA NAND SINGH AND Vs. STATE OF BIHAR
|
June 22, 2000 |
|
NIWASH YADAV Vs. STATE OF BIHAR
|
February 15, 2000 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
February 2, 2000 |
|
OM PRAKASH Vs. RADHIKA DEVI
|
September 19, 2000 |
|
OM PRAKASH AGRAWAL Vs. L N AGRAWAL
|
July 11, 2000 |
|
OM PRAKASH BHADANI Vs. RAJEEV S AHUJA
|
March 24, 2000 |
|
OM PRAKASH GUPTA AND Vs. STATE OF BIHAR
|
January 5, 2000 |
|
OM PRAKASH SHARMA Vs. STATE OF BIHAR
|
January 27, 2000 |
|
ORIENTAL INSURANCE CO ARA BRANCH Vs. MALTI KUER
|
June 22, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. ARCHANA RAJAN
|
May 10, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. MOSTT SUNITA DEVI
|
July 5, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. CHANDRA KALA DEVI
|
September 19, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. MANJEET KAUR
|
February 4, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. BADRI GORAI
|
February 14, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. ANANDI DEVI
|
March 10, 2000 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. SARJU RAM
|
August 9, 2000 |
|
P K BAHAL Vs. STATE OF BIHAR
|
August 24, 2000 |
|
P K BALMUCHU Vs. STATE OF BIHAR
|
February 25, 2000 |
|
P K PRESS METAL P LTD Vs. REGIONAL PROVIDENT FUND COMMR
|
July 31, 2000 |
|
PANCHDEO PRASAD Vs. STATE OF BIHAR
|
August 17, 2000 |
|
PANKAJ KUMAR Vs. STATE OF BIHAR
|
December 8, 2000 |
|
PAPPU SINGH Vs. STATE OF BIHAR
|
January 10, 2000 |
|
PARAS KUMAR Vs. STATE OF BIHAR
|
December 19, 2000 |
|
PARAS NATH MISHRA Vs. STATE OF BIHAR
|
April 28, 2000 |
|
PARIMAL Vs. STATE
|
February 18, 2000 |
|
PARIMAL CHOWDHARY Vs. STATE OF BIHAR
|
October 25, 2000 |
|
PARIMAL GORAI Vs. STATE OF BIHAR
|
August 1, 2000 |
|
PARMADA DEVI Vs. BISHWANATH SINGH
|
September 2, 2000 |
|
PARMADA DEVI Vs. BISHWANATH SINGH
|
September 1, 2000 |
|
PARMESHWAR BHARTI Vs. STATE OF BIHAR
|
March 16, 2000 |
|
PARSHURAM PATHAK Vs. SHIVKUMARI KUER
|
October 31, 2000 |
|
PATNA CITY ANCHAL MATSYAJIVI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR
|
September 20, 2000 |
|
PATNA MUNICIPAL CORPORATION Vs. KALAWATI DEVI
|
June 28, 2000 |
|
PAWAL KERKETTA; PAWAL KERKETTA AND OTHERS; HITLER KHARIA @ HITLER KERKETTA AND OTHERS Vs. STATE OF BIHAR; STATE OF BIHAR
|
March 29, 2000 |
|
PAWAN KUMAR MISHRA Vs. GOVERNING BODY UPSHASTRI
|
April 18, 2000 |
|
PEERLESS GENERAL FINANCE AND INVESTMENT CO LTD Vs. PRESIDING OFFICER
|
January 14, 2000 |
|
PHULENA PRASAD Vs. STATE OF BIHAR
|
April 25, 2000 |
|
PHULESHWAR RAVIDAS Vs. STATE OF BIHAR
|
March 8, 2000 |
|
PLYWOODS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 29, 2000 |
|
POOJA FOOD PRODUCTS P LTD Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
March 15, 2000 |
|
POSHAN MAHATO Vs. STATE OF BIHAR
|
September 21, 2000 |
|
PRABHAKAR JHA Vs. STATE OF BIHAR
|
August 24, 2000 |
|
PRABHAKAR TRIPATHI Vs. STATE OF BIHAR
|
August 30, 2000 |
|
PRABHAT BHUSHAN Vs. STATE OF BIHAR
|
February 3, 2000 |
|
PRABHAT CHANDRA ROY Vs. PRAKASH CHANDRA ROY
|
September 27, 2000 |
|
PRABHU DEYAL YADAV @ PRABHU YADAV Vs. STATE OF BIHAR
|
April 4, 2000 |
|
PRABHU MAHLI Vs. STATE OF BIHAR
|
July 11, 2000 |
|
PRABIR KUMAR ROY Vs. STATE OF BIHAR
|
March 3, 2000 |
|
PRADIP BELDAR Vs. STATE OF BIHAR
|
May 10, 2000 |
|
PRAFULLA NARAIN DWARY Vs. NIL NARAIN DWARY
|
August 1, 2000 |
|
PRAKASH CHAND JAIN Vs. STATE OF BIHAR
|
January 28, 2000 |
|
PRAMILA DEVI Vs. STATE OF BIHAR
|
May 25, 2000 |
|
PRAMOD KUMAR JHA Vs. STATE OF BIHAR
|
September 6, 2000 |
|
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
August 9, 2000 |
|
Pramod Kumar Singh Vs. State of Bihar
|
March 16, 2000 |
|
PRAMOD SINGH CHANDRA-WANSHI Vs. STATE OF BIHAR
|
September 26, 2000 |
|
PRAMOD THAKUR Vs. STATE OF BIHAR
|
March 27, 2000 |
|
PRANAB BARUA Vs. STATE
|
November 24, 2000 |
|
PRANJIT MAZUMDAR Vs. STATE OF BIHAR
|
March 7, 2000 |
|
PRASAD MOTOR FINANCE PVT LTD Vs. SANJAY KUMAR SAHU
|
September 20, 2000 |
|
PRASANNA KUMAR PANIGRAHI Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
August 14, 2000 |
|
PRASHANT KUMAR Vs. STATE OF BIHAR
|
December 14, 2000 |
|
PRATIBHA SINGH Vs. STATE OF BIHAR
|
June 23, 2000 |
|
PRATIMA DEVI Vs. STATE OF BIHAR
|
August 9, 2000 |
|
PRAVEER KUMAR DAS GUPTA Vs. STATE OF BIHAR
|
January 28, 2000 |
|
PRAYAG MAHTO Vs. STATE OF BIHAR
|
January 11, 2000 |
|
PREM KANT ROY @ PREM KUMAR ROY Vs. STATE OF BIHAR
|
April 20, 2000 |
|
PREM KUMAR DARUKA Vs. STATE OF BIHAR
|
April 20, 2000 |
|
PREM KUMAR JHA Vs. CHANCELLOR OF UNIVERSITY
|
June 29, 2000 |
|
PREM LAL SAHA Vs. STATE OF BIHAR
|
September 5, 2000 |
|
PRESIDENT 42ND MAIN BPSC EXAMINATION SANGHARSH SAMITTEE Vs. STATE OF BIHAR
|
March 30, 2000 |
|
PRITHAWI NATH RAM Vs. STATE OF BIHAR
|
March 7, 2000 |
|
PRIYANKA PRASAD Vs. STATE OF BIHAR
|
March 27, 2000 |
|
PRIYANKA PRASAD Vs. STATE OF BIHAR
|
March 15, 2000 |
|
PROFESSOR RABINDRA NATH SINGH Vs. STATE OF BIHAR
|
April 28, 2000 |
|
PUJARI YADAV Vs. STATE OF BIHAR
|
January 20, 2000 |
|
PULAK ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD
|
June 26, 2000 |
|
PULAK ENTERPRISES Vs. BIHAR STATE ELECTRICITY BOARD
|
September 20, 2000 |
|
PUNA ORAON Vs. STATE OF BIHAR
|
August 22, 2000 |
|
PUNIT MANDAL Vs. STATE OF BIHAR
|
January 21, 2000 |
|
PUNITA SINGH Vs. STATE OF BIHAR
|
July 19, 2000 |
|
PURAN SINGH Vs. STATE OF BIHAR
|
January 5, 2000 |
|
PURAN SINGH Vs. STATE OF BIHAR
|
February 5, 2000 |
|
PURNIA KUMHARIN Vs. SITARAM SINGH
|
February 21, 2000 |
|
PURUSHOTTAM JHA Vs. STATE OF BIHAR
|
August 10, 2000 |
|
QAMRUNNISA Vs. STATE OF BIHAR
|
July 11, 2000 |
|
QURBAN MIAN MD QURBAN Vs. STATE OF BIHAR
|
April 3, 2000 |
|
R K SHARMA Vs. UNION OF INDIA
|
November 23, 2000 |
|
R P MISHRA Vs. RUNKI DEVI
|
December 20, 2000 |
|
R P TARWAY CO Vs. ITO
|
July 24, 2000 |
|
R S RANA Vs. STATE OF BIHAR
|
January 18, 2000 |
|
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
February 4, 2000 |
|
RABINDRA KUMAR SINHA Vs. MICA TRADING CORPORATION OF INDIA LIMITED
|
April 11, 2000 |
|
RABINDRA KUMAR SINHA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
|
August 18, 2000 |
|
RABINDRA NATH PANDEY Vs. STATE OF BIHAR
|
July 25, 2000 |
|
RABINDRA SINGH Vs. STATE OF BIHAR
|
June 30, 2000 |
|
RADHA KANT MISHRA Vs. STATE OF BIHAR
|
May 2, 2000 |
|
RADHE SHYAM SINGH Vs. STATE OF BIHAR
|
August 11, 2000 |
|
RADHEY SHYAM SHARMA Vs. STATE OF BIHAR
|
November 10, 2000 |
|
RAFAT BATUL Vs. KUMAR SHARAD BHUSHAN
|
December 5, 2000 |
|
RAGHU BANSH SINGH Vs. STATE OF BIHAR
|
August 16, 2000 |
|
RAGHU NANDAN RAM Vs. STATE OF BIHAR
|
July 4, 2000 |
|
RAGHU YADAV Vs. STATE OF BIHAR
|
April 19, 2000 |
|
RAGHUNANDAN SAHU Vs. STATE OF BIHAR
|
August 22, 2000 |
|
RAHUL Vs. STATE OF BIHAR
|
September 6, 2000 |
|
RAHUL PRATAP SINGH Vs. STATE OF BIHAR
|
July 28, 2000 |
|
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
|
January 6, 2000 |
|
RAJ BALI CHAUDHARY Vs. STATE OF BIHAR
|
June 28, 2000 |
|
RAJ KISHORE SINGH Vs. STATE
|
March 23, 2000 |
|
RAJ KISHORE UPADHYA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
November 14, 2000 |
|
RAJ KUMAR GUPTA Vs. STATE OF BIHAR
|
March 28, 2000 |
|
RAJ KUMAR JAISWAL Vs. MAMTA JAISWAL
|
November 14, 2000 |
|
RAJ KUMAR PRASAD Vs. UNION OF INDIA
|
April 25, 2000 |
|
RAJ KUMAR YADAV Vs. STATE OF BIHAR
|
December 20, 2000 |
|
RAJ MANGAL PRASAD Vs. STATE OF BIHAR
|
July 3, 2000 |
|
RAJ NARAIN VERMA Vs. RAKESH KUMAR SINGH
|
January 19, 2000 |
|
RAJ NARAIN VERMA Vs. RAKESH KUMAR SINGH
|
February 19, 2000 |
|
RAJA RAM SAO Vs. STATE OF BIHAR
|
February 28, 2000 |
|
RAJA RAM SINGH Vs. STATE OF BIHAR
|
December 1, 2000 |
|
RAJA SINGH Vs. STATE OF BIHAR
|
November 30, 2000 |
|
RAJAT CHARAN Vs. PATNA UNIVERSITY
|
March 5, 2000 |
|
RAJDEO SHARMA Vs. STATE OF BIHAR
|
February 2, 2000 |
|
RAJENDAR SINGH Vs. STATE OF BIHAR
|
January 18, 2000 |
|
RAJENDRA KAMTI Vs. STATE OF BIHAR
|
June 23, 2000 |
|
RAJENDRA KUMAR RAJJAN
Vs. BANK OF INDIA
|
April 26, 2000 |
|
RAJENDRA LAI DAS Vs. STATE OF BIHAR
|
February 8, 2000 |
|
RAJENDRA MISHRA Vs. BIHAR STATE ELECTRICITYBOARD
|
July 26, 2000 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
May 10, 2000 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
May 11, 2000 |
|
RAJENDRA PRASAD SAH AND ANIL KUMAR OJHA
Vs. STATE OF BIHAR
|
September 19, 2000 |
|
RAJENDRA RABIDAS @ RAJENDRA DAS NAGRA AND ORS Vs. STATE OF BIHAR AND ORS
|
August 11, 2000 |
|
RAJENDRA SHARMA Vs. STATE OF BIHAR
|
May 17, 2000 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
December 8, 2000 |
|
RAJESH KUMAR Vs. LAXMI NARAYAN SAN
|
September 19, 2000 |
|
RAJESH KUMAR GUPTA Vs. STATE OF BIHAR
|
February 1, 2000 |
|
RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
January 15, 2000 |
|
RAJESH KUMAR UPADHAYAYA Vs. STATE OF BIHAR
|
December 11, 2000 |
|
RAJESH NARAYAN Vs. STATE OF BIHAR
|
May 9, 2000 |
|
RAJESHWAR SINGH Vs. STATE OF BIHAR
|
April 24, 2000 |
|
RAJJU MAHTON (DEAD) Vs. STATE OF BIHAR
|
November 1, 2000 |
|
RAJNISH KUMAR SINGH Vs. STATE OF BIHAR
|
August 28, 2000 |
|
RAJNITY JHA Vs. STATE OF BIHAR
|
April 27, 2000 |
|
RAJWATI DEVI Vs. STATE OF BIHAR
|
February 18, 2000 |
|
RAM ABHILASH DUBEY Vs. STATE OF BIHAR
|
January 20, 2000 |
|
RAM ASHISH SINGH Vs. STATE OF BIHAR
|
January 21, 2000 |
|
RAM ASHRAY SINGH Vs. STATE OF BIHAR
|
February 11, 2000 |
|
RAM AWATAR PRASAD Vs. HARKHEN KUMAR JAIN
|
December 6, 2000 |
|
RAM AYODHYA RAM @ AYODHYA RAM Vs. STATE OF BIHAR
|
July 25, 2000 |
|
RAM BABU SINGH Vs. STATE OF BIHAR
|
April 5, 2000 |
|
RAM BADAN PD Vs. STATE OF BIHAR
|
November 17, 2000 |
|
RAM BALAK SINGH Vs. CHAIRMAN BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 17, 2000 |
|
RAM BASHISHTH CHOUDHARY Vs. STATE OF BIHAR
|
January 20, 2000 |
|
RAM BILAS YADAV Vs. STATE
|
January 14, 2000 |
|
RAM BILASH BHAGAT Vs. STATE OF BIHAR
|
April 21, 2000 |
|
RAM CHANDRA SHAH Vs. STATE OF BIHAR
|
January 25, 2000 |
|
RAM CHANDRA SINGH Vs. STATE OF BIHAR
|
February 15, 2000 |
|
Ram Charan Sao Vs. State of Bihar
|
January 18, 2000 |
|
RAM CHARITAR PRASAD Vs. STATE OF BIHAR
|
January 12, 2000 |
|
RAM CHARITRA PRASAD SINGH M L A HILSA Vs. STATE OF BIHAR
|
August 4, 2000 |
|
RAM CHOUBEY Vs. CENTRAL BUREAU OF INVESTIGATION PATNA
|
February 11, 2000 |
|
RAM DHYAN RAI Vs. MOSTT PEYARO KUER
|
August 22, 2000 |
|
RAM EKBAL SHARMA Vs. BHAGWAN PASWAN
|
February 8, 2000 |
|
RAM JANAM SHARMA Vs. BHOLA SHARMA
|
December 21, 2000 |
|
RAM KISHOR PRASAD Vs. STATE OF BIHAR
|
February 8, 2000 |
|
RAM KISHORE SHARMA AND OTHERS Vs. STATE OF BIHAR
|
May 12, 2000 |
|
RAM KRIPAL RAI Vs. BIHAR STATE ELECTRICITY BOARD
|
May 10, 2000 |
|
RAM KRISHNA MANDAL Vs. STATE OF BIHAR
|
December 7, 2000 |
|
RAM KRISHNA PRASAD MAHTO Vs. STATE
|
August 17, 2000 |
|
RAM KUMAR BHAGAT Vs. UNION OF INDIA
|
March 27, 2000 |
|
RAM KUMAR SINGH Vs. STATE OF BIHAR
|
March 8, 2000 |
|
RAM LAKHAN SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
May 25, 2000 |
|
RAM LAL MAHTO Vs. STATE OF BIHAR
|
August 25, 2000 |
|
RAM LAXMAN GLASS P LTD Vs. STATE OF BIHAR
|
September 11, 2000 |
|
RAM LAXMAN GLASS PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 7, 2000 |
|
RAM NANDAN PANDEY Vs. STATE OF BIHAR
|
May 11, 2000 |
|
RAM NANDAN SHARMA Vs. STATE OF BIHAR
|
February 3, 2000 |
|
RAM NANDAN SINGH Vs. STATE OF BIHAR
|
May 3, 2000 |
|
RAM NARESH SINGH Vs. STATE OF BIHAR
|
March 14, 2000 |
|
RAM NATH SINHA Vs. STATE OF BIHAR
|
March 24, 2000 |
|
RAM NIRANJAN KEDIA Vs. STATE OF BIHAR
|
December 14, 2000 |
|
RAM NIWAS KUMAR SHARMA Vs. STATE OF BIHAR
|
May 11, 2000 |
|
RAM ORAON Vs. STATE OF BIHAR
|
October 31, 2000 |
|
RAM PRAKASH SINGH Vs. UNION OF INDIA
|
April 20, 2000 |
|
RAM PRASAD SAO Vs. STATE OF BIHAR
|
July 28, 2000 |
|
RAM PRASAD SINGH Vs. UDAY SHANKAR PRASAD
|
February 25, 2000 |
|
RAM PRAVESH AGRAWAL Vs. STATE OF BIHAR
|
May 28, 2000 |
|
RAM PRAVESH SINGH
Vs. STATE OF BIHAR
|
November 24, 2000 |
|
RAM PRAVESH SINGH Vs. BIRSA AGRICULTURAL UNIVERSITY
|
February 25, 2000 |
|
RAM PRIT RAI Vs. STATE OF BIHAR
|
February 11, 2000 |
|
RAM RATAN PRASAD AGRAWAL Vs. STATE OF BIHAR
|
March 24, 2000 |
|
RAM REKHA SINGH Vs. KUMAR NATHUNI SINGH
|
December 6, 2000 |
|
RAM ROY Vs. STATE OF BIHAR
|
March 6, 2000 |
|
RAM SAGAR PASWAN Vs. STATE OF BIHAR
|
November 23, 2000 |
|
RAM SEWAK SINGH Vs. STATE OF BIHAR
|
February 1, 2000 |
|
RAM SINGASAN UPADHYAYA Vs. STATE OF BIHAR
|
July 21, 2000 |
|
RAM SUNDER KEWAT Vs. STATE OF BIHAR
|
August 25, 2000 |
|
RAM SWAROOP CHOUDHARY Vs. STATE OF BIHAR
|
May 2, 2000 |
|
RAMA KANT GIRI Vs. STATE OF BIHAR
|
February 7, 2000 |
|
RAMA NAND PRASAD SINGH Vs. VIDYA SAGAR NISHAD
|
January 21, 2000 |
|
RAMA NAND RAI Vs. STATE OF BIHAR
|
April 3, 2000 |
|
RAMA SHANKAR DUBEY Vs. BIHAR STATE HOUSING BOARD
|
February 9, 2000 |
|
RAMA SHANKAR MISTIY Vs. STATE OF BIHAR
|
November 22, 2000 |
|
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
|
December 20, 2000 |
|
RAMADHAR SINGH Vs. STATE OF BIHAR
|
July 4, 2000 |
|
RAMAI KUDADAH ALIAS MONO KUDADAH Vs. STATE OF BIHAR
|
November 2, 2000 |
|
RAMAKANT SHARMA Vs. STATE OF BIHAR
|
August 9, 2000 |
|
RAMAN KUMAR SRIVASTAVA Vs. BIRSA AGRICULTURE UNIVERSITY
|
January 21, 2000 |
|
RAMANAND KUMAR Vs. STATE OF BIHAR
|
January 10, 2000 |
|
RAMANAND YADAV Vs. VIJAY SINGH YADAV
|
January 21, 2000 |
|
RAMASHISH CHOUDHARY Vs. STATE OF BIHAR
|
February 2, 2000 |
|
RAMASHISH SINGH Vs. STATE OF BIHAR
|
September 4, 2000 |
|
RAMASHRAY SINGH Vs. STATE OF BIHAR
|
January 18, 2000 |
|
RAMAUTAR SINHA Vs. STATE OF BIHAR
|
March 9, 2000 |
|
RAMAWATAR KEDIA Vs. UNION OF INDIA
|
September 20, 2000 |
|
RAMAYAN SINGH Vs. STATE OF BIHAR
|
April 25, 2000 |
|
RAMBHA DEVI Vs. STATE OF BIHAR
|
June 29, 2000 |
|
RAMBILAS SINGH Vs. BIMLI DEVI
|
October 24, 2000 |
|
RAMCHANDRA CHOUDHARY
Vs. UNION OF INDIA
|
November 21, 2000 |
|
RAMCHANDRAN K Vs. UCO BANK
|
February 1, 2000 |
|
RAMDEO KUMAR ARYA Vs. STATE OF BIHAR
|
March 8, 2000 |
|
RAMDEO MALI Vs. STATE OF BIHAR
|
January 1, 2000 |
|
RAMDEO SINGH Vs. STATE OF BIHAR
|
March 1, 2000 |
|
RAMDEO SINGH Vs. STATE OF BIHAR AND OTHERS
|
March 13, 2000 |
|
RAMDUTTA RAM SWAROOP NIRMAL Vs. HARNATH RAI BANARSI LAL
|
January 13, 2000 |
|
RAMENDRA NATH SHOME Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 24, 2000 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
June 27, 2000 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
June 23, 2000 |
|
RAMESH CHANDRA TIWARY
Vs. BIHAR STATE SUGAR CORPORATION LTD
|
July 6, 2000 |
|
RAMESH KUMAR Vs. STATE OF BIHAR
|
April 20, 2000 |
|
RAMESH KUMAR Vs. STATE OF BIHAR
|
July 19, 2000 |
|
RAMESHWAR BELDAR Vs. STATE OF BIHAR
|
November 24, 2000 |
|
RAMESHWAR PANDEY Vs. STATE OF BIHAR
|
September 5, 2000 |
|
RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
September 26, 2000 |
|
RAMESHWAR THAKUR Vs. STATE OF BIHAR
|
December 15, 2000 |
|
Ramgati Singh Vs. State of Bihar
|
April 28, 2000 |
|
RAMNANDAN SINGH Vs. STATE OF BIHAR
|
January 10, 2000 |
|
RAMOTAR YADAV Vs. STATE OF BIHAR
|
December 6, 2000 |
|
RAMPATI DEVI Vs. STATE OF BIHAR
|
December 8, 2000 |
|
RAMPUJAN THAKUR AND ORS Vs. STATE OF BIHAR AND ORS
|
January 28, 2000 |
|
RANA RAMDEO SINGH Vs. RAM BALI MAHTO
|
March 16, 2000 |
|
RANCHI FLOUR MILL SINGHBHUM FLOUR MILLS KATIHAR FLOUR MILLS Vs. FOOD CORPORATION OF INDIA
|
April 6, 2000 |
|
RANDHIR SINGH Vs. CENTRAL COALFIELDS LTD
|
September 29, 2000 |
|
RANDHIR SINGH Vs. CENTRAL COALFIELDS LTD
|
September 20, 2000 |
|
RANJAN KR SINGH Vs. STATE OF BIHAR
|
April 17, 2000 |
|
RANJANA ANAND Vs. UNION OF INDIA
|
September 6, 2000 |
|
RANJEET KUMAR SINGH Vs. STATE OF BIHAR
|
October 20, 2000 |
|
RANJEET SINGH ALIAS RANJAN SINGH Vs. STATE OF BIHAR
|
March 28, 2000 |
|
RANJIT KUMAR ROY Vs. STATE OF BIHAR
|
September 22, 2000 |
|
RANJOO DEVI Vs. STATE OF BIHAR
|
January 25, 2000 |
|
RANJU KUMARI Vs. STATE OF BIHAR
|
January 12, 2000 |
|
RASHTRIYA KOILA MAZDOOR CONGRESS Vs. STEEL AUTHORITY OF INDIA
|
February 29, 2000 |
|
RATAN BHATTACHARYA Vs. STATE OF BIHAR
|
June 26, 2000 |
|
RAVI KUMAR Vs. STATE OF BIHAR
|
March 30, 2000 |
|
RAVI SHANKAR RAM Vs. UNION OF INDIA
|
March 28, 2000 |
|
RAVINDRA NARAIN THAKUR Vs. STATE OF BIHAR
|
March 10, 2000 |
|
RAYASAT Vs. STATE OF BIHAR
|
April 24, 2000 |
|
REKHA KUMARI Vs. STATE OF BIHAR
|
April 4, 2000 |
|
RESEMIN SHERALLY Vs. GANESH JOSHI
|
February 15, 2000 |
|
RIJHAN NAG Vs. STATE OF BIHAR
|
February 14, 2000 |
|
RINKU MISHRA Vs. STATE OF BIHAR
|
April 21, 2000 |
|
RISHI CEMENT COMPANY LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
July 5, 2000 |
|
RISHI CEMENT COMPANY LTD Vs. B S E BOARD
|
January 27, 2000 |
|
RITA CHOPRA Vs. STATE OF BIHAR
|
December 19, 2000 |
|
ROJAN MIAN Vs. STATE OF BIHAR
|
March 31, 2000 |
|
ROTARY CLUB BEGUSARAI Vs. STATE OF BIHAR
|
October 20, 2000 |
|
ROTARY CLUB, BEGUSARAI Vs. STATE OF BIHAR
|
November 20, 2000 |
|
ROUNAK LAL Vs. STATE OF BIHAR
|
February 1, 2000 |
|
ROY CONSTRUCTION COMPANY Vs. STATE OF BIHAR
|
February 3, 2000 |
|
RUDRA NAND MISHRA Vs. UNION OF INDIA
|
March 6, 2000 |
|
RUDRA NAND MISHRA Vs. UNION OF INDIA
|
March 9, 2000 |
|
RUKMINI DEVI Vs. BIHAR STATE HOUSING
|
September 2, 2000 |
|
RUKMINI DEVI Vs. ASHOK KUMAR KESHARI
|
July 9, 2000 |
|
RUKMINI DEVI Vs. ASHOK KUMAR KESHARI
|
July 19, 2000 |
|
S K AHMAD Vs. CENTRAL GOVT LABOUR ENFORCEMENT OFFICER
|
June 22, 2000 |
|
S K G CONSOLIDATED LIMITED Vs. STATE OF BIHAR
|
March 6, 2000 |
|
S K G CONSOLIDATED LTD Vs. STATE OF BIHAR
|
June 28, 2000 |
|
S M HAQUE Vs. HON BLE HIGH COURT OF JUDICATURE AT PATNA
|
March 3, 2000 |
|
S N PRASAD Vs. STATE OF BIHAR
|
July 13, 2000 |
|
S S L STEEL LIMITED Vs. UNION OF INDIA
|
January 24, 2000 |
|
S SARWAR Vs. STATE OF BIHAR
|
January 18, 2000 |
|
S SARWAR ALI Vs. STATE OF BIHAR
|
January 12, 2000 |
|
S W PALANITKAR Vs. STATE OF BIHAR
|
December 20, 2000 |
|
SADHNA SRIVASTAVA Vs. JAI PRAKASH SRIVASTAVA
|
December 5, 2000 |
|
SADHU ALIAS LANGRA ALIAS SHIVJI MAHTO Vs. STATE OF BIHAR
|
February 15, 2000 |
|
SAGAR SUMAN Vs. STATE OF BIHAR
|
May 19, 2000 |
|
SAGIR Vs. MADINA KHATOON
|
January 11, 2000 |
|
SAHDEO MAHTO Vs. STATE OF BIHAR
|
May 8, 2000 |
|
SAHU JAIN LTD Vs. ROHTAS INDUSTRIES LTD
|
March 24, 2000 |
|
SALIM KHAN ALIAS SHAMIM KHAN Vs. STATE OF BIHAR
|
January 14, 2000 |
|
SAMARENDRA NATH DAS Vs. UNION OF INDIA
|
August 17, 2000 |
|
SAMBHU SINGH Vs. STATE OF BIHAR
|
March 13, 2000 |
|
SAMBHUNATH BAROLIA Vs. STATE OF BIHAR
|
February 8, 2000 |
|
SAMIUR RAHMAN Vs. STATE OF BIHAR
|
October 18, 2000 |
|
SANDHYA KUMARI Vs. STATE OF BIHAR AND WAGISH KUMAR
|
February 7, 2000 |
|
SANJAY GANDHI VIDHI MAHAVIDYALAYA Vs. BABA SAHAB BHIM RAOAMBEDKAR UNIVERSITY
|
September 22, 2000 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
April 30, 2000 |
|
SANJAY KUMAR Vs. INDIAN SCHOOL OF MINES DHANBAD
|
March 23, 2000 |
|
SANJAY RAKSHIT Vs. STATE OF BIHAR
|
August 9, 2000 |
|
SANJEET KUMAR Vs. STATE OF BIHAR
|
February 7, 2000 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
June 21, 2000 |
|
SANJEEV KUMAR Vs. STATE OF BIHAR
|
March 28, 2000 |
|
SANJHLI AND OTHERS Vs. STATE OF BIHAR
|
August 22, 2000 |
|
SANO DEVI Vs. RAJO DEVI
|
January 21, 2000 |
|
SANTOSH KUMAR JALAN Vs. CHANDRA KISHORE JALAN
|
August 11, 2000 |
|
SANTOSH KUMAR SHARMA Vs. UNION OF INDIA
|
August 8, 2000 |
|
SANTOSHI LAL BAJAJ Vs. STATE OF BIHAR
|
August 8, 2000 |
|
SANTTOSH KUMAR Vs. STATE OF BIHAR
|
March 28, 2000 |
|
SANTU LAL GUPTA Vs. BIHAR STATE FINANCIAL CORPORATION
|
July 5, 2000 |
|
SARASWATI DEVI Vs. STATE OF BIHAR
|
April 20, 2000 |
|
SARDAR BALBIR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
May 4, 2000 |
|
SARDAR HARBHAJAN SINGH Vs. STATE OF BIHAR
|
March 6, 2000 |
|
SARJU PRASAD SINHA Vs. STATE OF BIHAR
|
October 5, 2000 |
|
SARJUG RABIDAS Vs. STATE OF BIHAR
|
April 4, 2000 |
|
SARJUG SINGH Vs. RAM MURAT SINGH
|
May 16, 2000 |
|
SAROJ TIRKEY Vs. STATE OF BIHAR
|
July 31, 2000 |
|
SARSHWATI KUMARI Vs. STATE OF BIHAR
|
November 30, 2000 |
|
SARUP SINGH AND COMPANY Vs. STATE OF BIHAR
|
February 23, 2000 |
|
SASHI BALA SINHA Vs. STATE OF BIHAR
|
January 13, 2000 |
|
SATISH KUMAR Vs. STATE OF BIHAR
|
August 10, 2000 |
|
SATTAN RAM Vs. STATE OF BIHAR
|
November 18, 2000 |
|
SATYA NARAYAN MAHTO Vs. STATE OF BIHAR
|
August 9, 2000 |
|
SATYANARAIN PRASAD Vs. STATE OF BIHAR
|
March 18, 2000 |
|
SATYENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
June 27, 2000 |
|
SATYENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
April 4, 2000 |
|
SATYENDRA SINGH Vs. SANJAY KUMAR
|
October 18, 2000 |
|
SECY AGRICULTURAL PRODECT MARKET COMMITTEE Vs. STATE OF BIHAR
|
October 20, 2000 |
|
SEIKH HAIDAR ZAN Vs. YUSUF ANSARI
|
March 14, 2000 |
|
SETU BAND PANDEY Vs. STATE OF BIHAR
|
March 31, 2000 |
|
SHAHNAZ BANO ALIAS SHAHNAZ KHAN Vs. PERVES AHMAD KHAN
|
May 19, 2000 |
|
Shahzadi Khatoon Vs. State of Bihar
|
April 3, 2000 |
|
SHAILESH KUMAR Vs. STATE OF BIHAR AND OTHERS
|
March 8, 2000 |
|
SHAILESH KUMAR SINHA Vs. BIHAR STATE ELECTRICITY BOARD
|
March 27, 2000 |
|
SHAKTI TRADERS Vs. STATE BANK OF INDIA LOCAL HEAD OFFICE
|
February 7, 2000 |
|
SHAKTIDHAR PRASAD RASTOGI Vs. STATE OF BIHAR
|
November 23, 2000 |
|
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
September 18, 2000 |
|
SHAKUNTALA DEVI Vs. STATE OF BIHAR
|
August 18, 2000 |
|
SHAMBHU MISHRA Vs. STATE OF BIHAR
|
July 26, 2000 |
|
SHAMBHU NATH BHAGAT Vs. STATE OF BIHAR
|
March 16, 2000 |
|
SHAMBHU NATH JHA Vs. STATE OF BIHAR
|
November 27, 2000 |
|
SHAMBHU PRASAD MANDAI Vs. STATE OF BIHAR
|
December 18, 2000 |
|
SHAMBHUNATH PRASAD Vs. STATE OF BIHAR
|
June 27, 2000 |
|
SHANKAR GIRI Vs. STATE OF BIHAR
|
March 10, 2000 |
|
SHANKAR KHARHOUGI Vs. STATE OF BIHAR
|
August 11, 2000 |
|
SHANKAR MISHRA Vs. STATE OF BIHAR
|
September 26, 2000 |
|
SHANKAR PRASAD KEDIA Vs. CENTRAL BANK OF INDIA
|
April 21, 2000 |
|
SHANKAR SHUKLA Vs. STATE
|
June 21, 2000 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
March 27, 2000 |
|
SHANTI DEVI PRASAD Vs. STATE OF BIHAR
|
October 17, 2000 |
|
SHARDA CEMENT COMPANY Vs. STATE OF BIHAR
|
February 25, 2000 |
|
SHARDA DEVI Vs. MANAGING DIRECTOR BIHAR STATE HOUSING BOARD PATNA
|
January 18, 2000 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
March 24, 2000 |
|
SHARDA PLASTIC INDUSTRIES Vs. UNION OF INDIA
|
April 26, 2000 |
|
SHASHI BHUSHAN SHARMA Vs. STATE OF BIHAR
|
July 3, 2000 |
|
SHASHI BIJPURIA Vs. STATE OF BIHAR
|
October 25, 2000 |
|
SHASHI KUMAR SINGH Vs. STATE OF BIHAR
|
March 31, 2000 |
|
SHASHI NATH JHA Vs. STATE OF BIHAR
|
October 18, 2000 |
|
SHASHI PRABHA DEVI Vs. KRISHNA DEVI
|
April 19, 2000 |
|
SHASHIKANT MOWAR ALIAS BIDUR Vs. STATE OF BIHAR
|
February 1, 2000 |
|
SHEIKH ALLAUDDIN Vs. STATE OF BIHAR
|
March 6, 2000 |
|
SHEIKH ASLAM Vs. UNION OF INDIA
|
April 20, 2000 |
|
SHEKHAR BHUSHAN NAG Vs. STATE OF BIHAR
|
January 11, 2000 |
|
SHEO BEHARI RAI Vs. STATE OF BIHAR
|
July 4, 2000 |
|
SHEO CHARAN YADAV Vs. STATE OF BIHAR
|
February 8, 2000 |
|
SHEO KUMAR KHEMANI Vs. STATE OF BIHAR
|
February 16, 2000 |
|
SHEO NARAYAN TRIPATHI Vs. STATE OF BIHAR
|
May 10, 2000 |
|
SHEO NARAYAN YADAV Vs. STATE OF BIHAR
|
November 6, 2000 |
|
SHEO PRAKASH SINGH Vs. SECRETARY GOVERNING BODY
|
March 3, 2000 |
|
SHEO SHANKAR FLOUR & RICE MILLS Vs. MANAGING DIRECTOR, BIHAR STATE AGRICULTURAL MARKETING
BOARD
|
February 3, 2000 |
|
SHEO SHANKAR PRASAD Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES PATNA DIVISION
|
January 13, 2000 |
|
SHEOJI PRASAD Vs. STATE OF BIHAR
|
February 17, 2000 |
|
SHEORATI DEVI Vs. STATE OF BIHAR
|
July 20, 2000 |
|
SHISHIR KR CHOUDHARY ALIAS BACHU CHOUDHARY Vs. STATE OF BIHAR
|
February 28, 2000 |
|
SHISHIR KUMAR Vs. STATE OF BIHAR
|
September 8, 2000 |
|
SHITAL SINGH Vs. NANAN SINGH
|
January 11, 2000 |
|
SHIV KUMAR YADAV Vs. STATE OF BIHAR
|
July 7, 2000 |
|
SHIV SHANKAR PD CHOUDHARY Vs. STATE OF BIHAR
|
February 21, 2000 |
|
SHIV SHANKAR PRASAD MAHASETH Vs. STATE OF BIHAR
|
June 23, 2000 |
|
SHIV SHANKAR RAY Vs. UNION OF INDIA
|
March 13, 2000 |
|
SHIVA SHANKAR SINGH Vs. STATE OF BIHAR
|
December 1, 2000 |
|
SHIVABRATA MOULIK Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
September 13, 2000 |
|
SHIVAJI RAI SALONKHE Vs. STATE
|
May 11, 2000 |
|
SHIVDAHIN SHARMA @ RAMDAHIN SHARMA Vs. STATE OF BIHAR AND SATYANAND SINGH
|
January 19, 2000 |
|
SHOBH NATH SINGH ALIAS SHOBH NATH AHIR Vs. STATE OF BIHAR
|
July 27, 2000 |
|
SHOBH NATH SINGH@ SHOBH NATH AHIR; SHITAL SINGH; RAM PRASAD SINGH; KIMAT SINGH; JAGDISH SINGH Vs. STATE OF BIHAR
|
July 21, 2000 |
|
SHREE BISHWANATH JEE MILLS Vs. STATE OF BIHAR
|
January 10, 2000 |
|
SHRIDHAR KOERI Vs. STATE OF BIHAR
|
January 12, 2000 |
|
SHUSHILA DEVI Vs. RAM NARESH BHAGAT
|
February 21, 2000 |
|
SHYAM BABU Vs. STATE OF BIHAR
|
July 20, 2000 |
|
SHYAM BADAN SINGH Vs. STATE OF BIHAR
|
March 14, 2000 |
|
Shyam Bihari Yadav Vs. State of Bihar
|
June 23, 2000 |
|
SHYAM LAL CHOUDHARY Vs. STATE OF BIHAR
|
September 27, 2000 |
|
SHYAM LAL MURMU Vs. STATE OF BIHAR
|
September 7, 2000 |
|
SHYAM NANDAN PRASAD VERMA Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
September 14, 2000 |
|
SHYAM NANDAN SINGH Vs. STATE OF BIHAR
|
April 21, 2000 |
|
SHYAM NARAIN DAYAL Vs. LEELA DEVI
|
April 27, 2000 |
|
SHYAM PRASAD Vs. STATE OF BIHAR
|
March 6, 2000 |
|
SHYAM SHANKAR SAHAI Vs. HARI SHANKAR SAHAI
|
August 28, 2000 |
|
SHYAM SUNDAR PATODIA Vs. STATE OF BIHAR
|
August 4, 2000 |
|
SHYAM SUNDER RAM Vs. STATE OF BIHAR
|
April 28, 2000 |
|
SHYAM SUNDER SINGH; STATE OF BIHAR Vs. STATE OF BIHAR; MANOJ KUMAR
|
April 6, 2000 |
|
SHYAM SUNDERI DEVI Vs. STATE OF BIHAR
|
December 6, 2000 |
|
SHYAMDEO PRASAD Vs. STATE OF BIHAR
|
April 10, 2000 |
|
SIBIA DEVI Vs. PRAHLAD RAJAK
|
November 30, 2000 |
|
SIDESWARI PRASAD Vs. STATE OF BIHAR
|
January 27, 2000 |
|
SIDH NATH PRASAD Vs. STATE OF BIHAR
|
July 25, 2000 |
|
SIDHESHWAR DUBEY Vs. STATE OF BIHAR
|
July 18, 2000 |
|
SIDHESHWAR NATH PANDEY Vs. STATE OF BIHAR
|
July 31, 2000 |
|
SISIR KUMAR SINHA Vs. GENERAL INSURANCE CORPORATION OF INDIA
|
January 20, 2000 |
|
Sita Ram Aggarwal Vs. State of Bihar
|
February 15, 2000 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
February 23, 2000 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
February 3, 2000 |
|
SITA RAM YADAV Vs. STATE OF BIHAR
|
January 6, 2000 |
|
SITANSHU BHUSHAN VERMA Vs. UNION OF INDIA
|
July 25, 2000 |
|
SITARAM SINGH Vs. STATE OF BIHAR
|
April 7, 2000 |
|
SIYA SHARAN SAROJ Vs. STATE OF BIHAR
|
February 11, 2000 |
|
SK LLYAS Vs. STATE OF BIHAR
|
July 13, 2000 |
|
SMT VINA KUMARI Vs. THE STATE OF BIHAR AND ORS.
|
February 2, 2000 |
|
SOCIETY FOR SOCIAL WELFARE AND ECONOMIC DEVELOPMENT Vs. UNION OF INDIA
|
November 29, 2000 |
|
SONE VANASPTI LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
March 1, 2000 |
|
SOUMENDU MAJUMDAR Vs. STATE OF BIHAR
|
July 19, 2000 |
|
SRAWAN KUMAR HIMATSINGKA Vs. STATE OF BIHAR
|
January 6, 2000 |
|
STATE Vs. HARI NARAYAN MAHTO
|
February 29, 2000 |
|
STATE Vs. SANTOSH KUMAR
|
January 11, 2000 |
|
STATE BANK OF INDIA Vs. STATE OF BIHAR
|
January 24, 2000 |
|
STATE BANK OF INDIA Vs. SUSHILA DEVI KEJRIWAL
|
March 7, 2000 |
|
STATE OF BIHAR Vs. JANKI BHUIYAN
|
March 7, 2000 |
|
State of Bihar Vs. Devendra Kumar Mahto
|
March 10, 2000 |
|
STATE OF BIHAR Vs. ANIL KUMAR
|
March 13, 2000 |
|
STATE OF BIHAR Vs. MUKUL MAHTO
|
March 16, 2000 |
|
STATE OF BIHAR Vs. MAN BAHADUR MAHTO
|
March 24, 2000 |
|
STATE OF BIHAR Vs. SANJAY KUMAR JAISWAL
|
April 6, 2000 |
|
STATE OF BIHAR Vs. BAIBHAW CONSTRUCTION PVT LTD
|
April 20, 2000 |
|
STATE OF BIHAR Vs. KAMODIA DEVI
|
January 10, 2000 |
|
STATE OF BIHAR Vs. KAMTA PRASAD
|
February 4, 2000 |
|
STATE OF BIHAR Vs. BAMDEO MISHRA
|
December 8, 2000 |
|
STATE OF BIHAR Vs. MD WASIMUDDIN
|
December 12, 2000 |
|
STATE OF BIHAR Vs. VISHWANATH MAHTO
|
July 14, 2000 |
|
STATE OF BIHAR Vs. HARBANS ORAON
|
July 19, 2000 |
|
STATE OF BIHAR Vs. KANHAI RAJAK
|
May 1, 2000 |
|
STATE OF BIHAR Vs. RAMLU PANDIT
|
May 17, 2000 |
|
STATE OF BIHAR Vs. MAHTON
|
August 11, 2000 |
|
STATE OF BIHAR Vs. YADUBANSHI PRASAD
|
August 9, 2000 |
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STATE OF BIHAR Vs. SAFLAN SAH ALIAS SATTAN RAM
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August 18, 2000 |
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STATE OF BIHAR Vs. BIPIN BIHARI PRASAD
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August 16, 2000 |
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STATE OF BIHAR Vs. RAJESH KUMAR GUPTA
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September 14, 2000 |
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STATE OF BIHAR Vs. BHIMA NAND JHA
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November 27, 2000 |
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STATE OF BIHAR Vs. LALTUSH KUMAR
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November 24, 2000 |
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STATE OF BIHAR Vs. RAMASHANKAR TIWARI
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November 20, 2000 |
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STATE OF BIHAR Vs. GOBIND PRASAD AGRAWAL
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October 25, 2000 |
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STATE OF BIHAR Vs. KALI DAS MANJHI
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November 1, 2000 |
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STATE OF BIHAR Vs. RAM AWADHESH SHARMA
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November 1, 2000 |
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STATE OF BIHAR Vs. SERAJUDDIN AHMAD
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February 17, 2000 |
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STATE OF BIHAR AND ORS Vs. BALLI JHA AND ORS
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January 27, 2000 |
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STATE OF BIHAR AND ORS. Vs. BHARAT SINGH @ BHARAT RAO
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November 23, 2000 |
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STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER
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August 21, 2000 |
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STEEL AUTHORITY OF INDIA LTD Vs. ISPAT ENGINEERING ANDFOUNDRY WORKS
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July 19, 2000 |
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STEEL AUTHORITY OF INDIA LTD Vs. ISPAT ENGINEERING AND FOUNDRY WORKS BOKARO
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June 29, 2000 |
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SUBHADRA SINHA Vs. STATE OF BIHAR
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June 28, 2000 |
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SUBHAS PRASAD SINGH Vs. STATE OF BIHAR
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February 16, 2000 |
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SUBHASH KUMAR AGARWAL Vs. STATE OF BIHAR
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September 13, 2000 |
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SUBHASH MAHTO Vs. STATE OF BIHAR
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July 21, 2000 |
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Subodh Kotwal Vs. State of Bihar
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August 31, 2000 |
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SUBRATO GHOSH Vs. STATE OF BIHAR
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September 13, 2000 |
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SUDAMA BIND Vs. STATE OF BIHAR
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January 6, 2000 |
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SUDAN GOPE Vs. STATE OF BIHAR
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January 19, 2000 |
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SUDARSHAN SHARMA Vs. STATE OF BIHAR
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February 16, 2000 |
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SUDESH JHA Vs. STATE OF BIHAR
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December 12, 2000 |
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SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
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August 2, 2000 |
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SUDHIR KUMAR SINGH Vs. STATE OF BIHAR
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February 18, 2000 |
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SUDHIR PRASAD SINGH Vs. RAJENDRA AGRICULTURE UNIVERSITY
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June 26, 2000 |
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SUITI EXPORTS LIMITED Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
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April 28, 2000 |
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SUJIT KUMAR JHA Vs. UNION OF INDIA
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August 10, 2000 |
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SUKHDEO BHUIYAN Vs. STATE OF BIHAR
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September 13, 2000 |
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SUKHDEO SAO Vs. STATE OF BIHAR
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June 26, 2000 |
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SULOCHANA DEVI Vs. STATE OF BIHAR
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August 9, 2000 |
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SUMAN SINHA Vs. GENERAL MANAGER
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July 10, 2000 |
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Sumitra Devi Vs. State of Bihar
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March 29, 2000 |
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SUMITRA KUMARI Vs. STATE OF BIHAR
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March 28, 2000 |
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SUNDAR RAI AND ORS Vs. STATE OF BIHAR AND ORS
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May 12, 2000 |
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SUNDARPATI KUER Vs. SHANTI DEVI
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May 4, 2000 |
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SUNIL KUMAR Vs. STATE OF BIHAR
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August 21, 2000 |
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SUNIL KUMAR Vs. INDIAN INSTITUTE OF BANKERS
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March 8, 2000 |
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SUNIL KUMAR Vs. STATE OF BIHAR
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January 11, 2000 |
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SUNIL KUMAR SINHA Vs. VEER KUER SINGH UNIVERSITY
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January 31, 2000 |
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SUNIL KUMAR SINHA Vs. UNION OF INDIA
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November 11, 2000 |
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SUNIL KUMAR SINHA ALIAS SUNIL KUMAR Vs. STATE OF BIHAR
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January 19, 2000 |
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SUNIL SINGH ALIAS CAPTAIN SUNIL Vs. STATE OF BIHAR
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February 17, 2000 |
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SUNITA DEVI Vs. STATE OF BIHAR
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January 20, 2000 |
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SUPERINTENDENT OF POST OFFICES DARBHANGA Vs. KAMESHWAR JHA
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September 4, 2000 |
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SUPRIYA KUMARI Vs. STATE OF BIHAR
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November 29, 2000 |
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SUR BIHARI MANDAL Vs. STATE OF BIHAR
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January 5, 2000 |
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SURA KUDADA Vs. STATE OF BIHAR
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February 4, 2000 |
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SURENDRA KUMAR Vs. STATE OF BIHAR
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February 23, 2000 |
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SURENDRA KUMAR DUBEY Vs. STATE OF BIHAR
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April 25, 2000 |
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SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
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March 15, 2000 |
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SURENDRA MOHAN KATERYAR Vs. STATE OF BIHAR
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January 19, 2000 |
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SURENDRA PD SINGH Vs. STALE OF BIHAR
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December 13, 2000 |
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SURENDRA PRASAD Vs. STATE OF BIHAR
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December 4, 2000 |
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SURENDRA PRASAD Vs. STATE OF BIHAR
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June 28, 2000 |
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SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
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September 14, 2000 |
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SURENDRA PRASAD SINGH Vs. STATE OF BIHAR
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January 14, 2000 |
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SURENDRA PRASAD SINGH Vs. UNION OF INDIA
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February 21, 2000 |
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SURENDRA PRATAP SINGH Vs. STATE OF BIHAR
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December 13, 2000 |
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SURENDRA SARDAR Vs. STATE OF BIHAR
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February 14, 2000 |
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SURENDRA SINGH Vs. STATE OF BIHAR
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April 28, 2000 |
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SURENDRA SINGH Vs. STATE OF BIHAR
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May 28, 2000 |
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SURESH BHAR @ RAJENDRA BHAR Vs. STATE OF BIHAR
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November 27, 2000 |
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SURESH GOSWAMI Vs. STATE OF BIHAR
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March 1, 2000 |
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SURESH KUMAR MANDAL Vs. STATE OF BIHAR
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March 29, 2000 |
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SURESH PRASAD Vs. STATE OF BIHAR
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October 24, 2000 |
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SURESH PRASAD SINGH Vs. STATE OF BIHAR
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November 20, 2000 |
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SURESH RAM Vs. STATE OF BIHAR
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June 23, 2000 |
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SURESH SAHU Vs. STATE OF BIHAR
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June 27, 2000 |
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SURJDEO SINGH YADAV Vs. STATE OF BIHAR
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April 5, 2000 |
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SUSHEELA DEVI Vs. STATE OF BIHAR
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March 16, 2000 |
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SUSHILA DEVI Vs. STATE OF BIHAR
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April 6, 2000 |
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SUSHILA KUMARI Vs. RAM NARESH SINGH
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December 8, 2000 |
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Sushila Srivastava Vs. State of Bihar
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January 13, 2000 |
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SWAMY JAI KRISHNACHARYA Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
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March 13, 2000 |
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SWAPAN KUMAR DHAR Vs. STATE OF BIHAR
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July 10, 2000 |
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SYED ALI MOHAMMAD Vs. BIHAR SCHOOL EXAMINATION BOARD
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August 24, 2000 |
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SYSTEM LIMITED Vs. STATE OF BIHAR
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February 8, 2000 |
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T J INTELLIGENCE SECURITY SERVICES PVT LTD Vs. STATE OF BIHAR
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February 14, 2000 |
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T.V.R.RAJU Vs. STATE OF BIHAR
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February 17, 2000 |
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TAFFAZZUL KHAN Vs. STATE OF BIHAR
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May 3, 2000 |
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TAIYAB MIAN Vs. STATE OF BIHAR
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May 10, 2000 |
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TARINI SEN DAS Vs. STATE OF BIHAR
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July 19, 2000 |
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TARKESHWAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
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March 3, 2000 |
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TARKESHWAR SINGH Vs. STATE OF BIHAR
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November 29, 2000 |
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TARUN KUMAR GUPTA Vs. PARWATI DEVI
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September 11, 2000 |
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TARUNA MISHRA
Vs. STATE OF BIHAR
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August 4, 2000 |
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TATA CUMMINS LTD Vs. STATE OF BIHAR
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August 24, 2000 |
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TATA ENGINEERING and LOCOMOTIVE CO LTD Vs. SINGHBHUM THEKEDAR MAZDOOR SANGH
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May 15, 2000 |
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TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
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July 18, 2000 |
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TATA IRON AND STEEL CO LTD Vs. KUMARDHUBI METAL CASTINGENG LTD
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November 10, 2000 |
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TATA IRON AND STEEL CO. LTD Vs. KUMARDHUBI METAL CASTING ENGG. LTD
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May 10, 2000 |
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TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
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September 29, 2000 |
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TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
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September 19, 2000 |
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TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
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September 9, 2000 |
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TEJ KUMARI Vs. COMMISSIONER OF INCOME TAX
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September 22, 2000 |
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TEK LAL MANDAL Vs. STATE OF BIHAR
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April 20, 2000 |
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TEK LAL YADAV Vs. STATE OF BIHAR
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January 10, 2000 |
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TELANGA MUNDA Vs. STATE OF BIHAR
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July 31, 2000 |
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THAKUR PRASAD SINGH Vs. STATE OF BIHAR
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October 30, 2000 |
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TRIBHUWAN MAHTO Vs. STATE OF BIHAR
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April 3, 2000 |
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TRILOK SINGH ALIAS TARLO CHAND Vs. STATE OF BIHAR
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September 27, 2000 |
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TRILOKI NATH UPADHYA Vs. CHAIRMAN BIHAI COLLEGE SERVICE COMMISSION
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April 5, 2000 |
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TRIPTI NARAYAN SINGH Vs. BIHAR RAJYA KHADI GRAMODYOG BOARD
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February 7, 2000 |
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TRIPURARI KUMAR MISHRA Vs. STATE OF BIHAR
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June 23, 2000 |
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TRIPUTI ENGICONS INDIA PVT LTD Vs. STATE OF BIHAR
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December 18, 2000 |
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TRIVENI SINGH Vs. STATE OF BIHAR
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March 15, 2000 |
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UDAI RAM JWALA PRASAD Vs. UNION OF INDIA
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October 25, 2000 |
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UDAI SHANKAR PRASAD Vs. STATE OF BIHAR
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January 5, 2000 |
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UDAY RAM Vs. STATE OF BIHAR
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February 29, 2000 |
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UJJAL MANDAL Vs. STATE OF BIHAR
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July 21, 2000 |
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UMA RAI Vs. STATE OF BIHAR
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March 2, 2000 |
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UMA SHANKAR PATHAK Vs. STATE OF BIHAR
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March 23, 2000 |
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UMA SHANKAR SINGH Vs. STATE OF BIHAR
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February 7, 2000 |
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UMA SHANKAR VERMA Vs. BIRSA AGRICULTURE UNIVERSITY
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May 9, 2000 |
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UMESH KUMAR Vs. STATE OF BIHAR
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May 5, 2000 |
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UMESH KUMAR SINGH Vs. STATE OF BIHAR
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May 6, 2000 |
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UMI SPECIAL STEEL LIMITED Vs. UNION OF INDIA
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September 27, 2000 |
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UNION OF INDIA Vs. RANJANA ANAND
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October 16, 2000 |
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UNION OF INDIA Vs. BHALA BROTHERS
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September 4, 2000 |
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UNION OF INDIA Vs. AMAR CHAND
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November 28, 2000 |
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UNION OF INDIA Vs. SHYAMANAND PATHAK
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January 31, 2000 |
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UNITED INDIA INSURANCE CO LTD Vs. SUNAYANA DEVI
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February 3, 2000 |
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UPDESH SINGH Vs. STATE OF BIHAR
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January 6, 2000 |
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UPENDRA BARAIK Vs. STATE OF BIHAR
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September 7, 2000 |
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UPENDRA NATH KESHARI Vs. STATE OF BIHAR
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March 14, 2000 |
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UPENDRA SINGH Vs. STATE OF BIHAR
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September 11, 2000 |
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URMILA DEVI Vs. AJIT KUMAR RAI
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March 8, 2000 |
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URMILA DEVI Vs. STATE OF BIHAR
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May 25, 2000 |
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URMILA DEVI Vs. UNION OF INDIA
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December 14, 2000 |
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URMILA PANDEY Vs. STATE OF BIHAR
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February 23, 2000 |
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USHA BELTRON LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
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January 27, 2000 |
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USHA BELTRON LTD Vs. BIHAR STATE ELECTRICITY BOARD
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February 3, 2000 |
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USHA BELTRON LTD Vs. BIHAR STATE ELECTRICITY BOARD
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July 14, 2000 |
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USHA CHOUBE Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
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October 17, 2000 |
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USHA GAUTAM Vs. STATE OF BIHAR
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December 12, 2000 |
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UTPAL SARKAR Vs. CENTRAL BANK OF INDIA
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April 10, 2000 |
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UTTAM SENGUPTA Vs. BIHAR PUBLIC SERVICE COMM
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March 16, 2000 |
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UTTAM SINGH Vs. STATE OF BIHAR
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December 1, 2000 |
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UTTAMA DEVI Vs. UNION OF INDIA
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June 21, 2000 |
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V M RAWAL Vs. STATE OF BIHAR
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February 14, 2000 |
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V M RAWAL Vs. STATE OF BIHAR
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February 4, 2000 |
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V S REDDY Vs. UNION OF INDIA
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August 22, 2000 |
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VAGISH KUMAR Vs. STATE OF BIHAR
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September 5, 2000 |
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VIDYAPATI COLD STORAGE PVT LTD Vs. STATE OF BIHAR
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January 21, 2000 |
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VIGYANTI DEVI Vs. STATE OF BIHAR
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July 4, 2000 |
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VIJAI KUMAR SINHA ALIAS VIJAY SUSHIL KUMAR SINHA Vs. STATE OF BIHAR
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October 19, 2000 |
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VIJAI SEN SINGH Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
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August 21, 2000 |
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VIJAY NARAYAN JHA Vs. STATE OF BIHAR
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August 8, 2000 |
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VIJAY NATH JHA Vs. STATE OF BIHAR
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August 21, 2000 |
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VINOD SHANKAR SINGH Vs. CENTRAL BANK OF INDIA
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August 17, 2000 |
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VINOY KUMAR MISHRA Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
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November 14, 2000 |
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VISHWANATH OJHA Vs. STATE OF BIHAR
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March 3, 2000 |
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VIVEK ARORA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
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June 23, 2000 |
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VIVEK ARORA Vs. PATNA REGIONAL DEVELOPMENT
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June 26, 2000 |
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WARISALIGANJ CHINI MILL SWABLAMBI UDYOGIC SAHKARI SAMITI LTD Vs. STATE OF BIHAR
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December 13, 2000 |
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YADU YADAV Vs. STATE OF BIHAR
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January 18, 2000 |
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YOGENDRA PRASAD Vs. STATE OF BIHAR
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December 19, 2000 |
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YOGENDRA PRASAD SHARMA Vs. STATE OF BIHAR
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May 15, 2000 |
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ZUBAIR ALAM Vs. STATE OF BIHAR
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September 26, 2000 |
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ZULEKHA KHATOON Vs. STATE
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April 18, 2000 |