|
A K AIKAT ALIAS AJIT KUMAR AIKAT Vs. UNION OF INDIA
|
April 10, 1998 |
|
ABDUL GHAFFAR Vs. UNION OF INDIA
|
November 13, 1998 |
|
ABDUL JABBAR ALI AND EIGHT OTHERS Vs. STATE OF BIHAR
|
February 18, 1998 |
|
ABDUL MARIAN Vs. MD MURAD ALI
|
August 6, 1998 |
|
ABDUL QAYUM ANSARI Vs. STATE OF BIHAR
|
November 16, 1998 |
|
ADITYA NARAYAN Vs. STATE OF BIHAR
|
July 16, 1998 |
|
ADYA PRASAD SINGH Vs. STATE OF BIHAR
|
December 18, 1998 |
|
AHMAD HUSSAIN ANSARI Vs. NORTH BIHAR INDUSTRIAL AREA
|
December 2, 1998 |
|
AJAY KUMAR SRIVASTAVA Vs. STATE BANK OF INDIA
|
December 21, 1998 |
|
AJIT KUMAR Vs. STATE OF BIHAR
|
February 11, 1998 |
|
AJIT KUMAR DAS Vs. STATE OF BIHAR
|
March 23, 1998 |
|
AKASH COKE INDUSTRIES PVT LIMITED Vs. STATE OF BIHAR
|
December 15, 1998 |
|
AKLOO SADA Vs. STATE OF BIHAR
|
May 8, 1998 |
|
ALI IMAM Vs. ASIFUNISA
|
May 13, 1998 |
|
AMAN COKE RANT P LTD Vs. STATE OF BIHAR
|
March 26, 1998 |
|
AMAR PRAKASH JHA Vs. STATE OF BIHAR AND ANOTHER
|
February 18, 1998 |
|
AMARENDRA KUMAR SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
June 25, 1998 |
|
AMARENDRA NATH VERMA Vs. BIMLESHWAR NATH VERMA
|
January 15, 1998 |
|
AMARENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 4, 1998 |
|
AMIR PASI
Vs. STATE OF BIHAR
|
May 22, 1998 |
|
AMIT COKE INDUSTRIES
Vs. STATE OF BIHAR
|
March 19, 1998 |
|
AMRIT VARSHA HINDI DAINIK Vs. BIHAR STATE AGRICULTURE MARKETING BOARD
|
October 16, 1998 |
|
ANAND KUMAR BAJAJ Vs. STATE OF BIHAR
|
August 13, 1998 |
|
ANAND KUMAR MIMATSINGKA Vs. STATE OF BIHAR
|
January 27, 1998 |
|
ANAND PRASAD SAO ALIAS ANAND SAO Vs. SATYA NARAYAN PRASAD
|
March 5, 1998 |
|
ANAR DEVI Vs. STATE OF BIHAR
|
November 17, 1998 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
September 9, 1998 |
|
ANIL KUMAR SINHA Vs. BIHAR STATE HOUSING BOARD
|
September 2, 1998 |
|
ANIL SINGH Vs. NIMAI GHOSE
|
February 27, 1998 |
|
ANKUR ANAND Vs. STATE OF BIHAR
|
December 16, 1998 |
|
ANUBHA BUDHAPRIYA Vs. UNION OF INDIA
|
February 26, 1998 |
|
APNA GRIH NIRMAN SAHYOG SAMITI Vs. LALIT NARAIN MITHILA UNIVERSITY
|
April 3, 1998 |
|
ARBIND KUMAR
Vs. STATE BANK OF INDIA
|
January 8, 1998 |
|
ARJUN YADAV Vs. STATE OF BIHAR
|
May 21, 1998 |
|
ARUN KUMAR Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1998 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
August 3, 1998 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
July 8, 1998 |
|
ARUN KUMAR MUKHERJEE Vs. STALE OF BIHAR
|
December 4, 1998 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
October 16, 1998 |
|
ARUN KUMAR-MUKHERJEE Vs. STATE OF BIHAR
|
November 27, 1998 |
|
ASHOK KUMAR SAW Vs. YASHOMATI DEVI
|
February 27, 1998 |
|
ASHOK KUMAR SINHA Vs. PATNA UNIVERSITY
|
April 10, 1998 |
|
ASHUTOSH SINGHAL Vs. STATE OF BIHAR
|
December 9, 1998 |
|
ASLAM Vs. STATE OF BIHAR
|
December 23, 1998 |
|
AVINASH KUMAR SINGH Vs. STATE OF BIHAR
|
April 7, 1998 |
|
AWADESH KUMAR Vs. STATE OF BIHAR
|
February 3, 1998 |
|
AWADHESH TIWARI Vs. STATE OF BIHAR
|
September 16, 1998 |
|
B K PANDEY Vs. A NATRAJAN SUPERINTENDENT
|
February 10, 1998 |
|
B R AMBEDKAR BIHAR UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
March 4, 1998 |
|
B.M., NEW INDIA ASSURANCE CO. LTD. Vs. MAYA DEVI AND ORS.
|
January 20, 1998 |
|
BABITA CHOPRA Vs. ASHOK KUMAR CHOPRA
|
April 30, 1998 |
|
BABU RAM TUDU Vs. STATE OF BIHAR
|
January 9, 1998 |
|
BACHCHA SINGH Vs. STATE OF BIHAR
|
April 15, 1998 |
|
BADAMO DEVI Vs. SAGAR SHARMA
|
April 1, 1998 |
|
BADRI NARAYAN SAHA Vs. UNION OF INDIA
|
November 2, 1998 |
|
BAIDNATH PRASAD ALIAS BAIDYANATH SAH Vs. STATE OF BIHAR
|
July 24, 1998 |
|
BAIDYANATH AYURVED BHAWAN PVT LTD Vs. UNION OF INDIA
|
July 24, 1998 |
|
BAIDYANATH PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
December 8, 1998 |
|
BAIJNATH KACHCHAP Vs. UNION OF INDIA
|
July 23, 1998 |
|
BAIJNATH PRASAD Vs. JAIMANGAL LIMITED
|
April 3, 1998 |
|
BAIJNATH SETH Vs. KASHI NATH UPADHYAY
|
March 24, 1998 |
|
BAIKUNTH NATH DEY Vs. STATE OF BIHAR
|
April 20, 1998 |
|
BAJRANGBALI COAL COMPANY Vs. COAL CONTROLLER
|
June 29, 1998 |
|
BAKHORI MAHTO Vs. UNION OF INDIA
|
February 24, 1998 |
|
BALKISHUN RAM Vs. JAMUNA RAM
|
May 15, 1998 |
|
BANWARI LAL AGARWALLA Vs. RAM SWAROOP AGARWALLA
|
March 19, 1998 |
|
BASANT RAM Vs. PUSHAPA DEVI
|
August 26, 1998 |
|
BASISTH RAI Vs. STATE OF BIHAR
|
August 12, 1998 |
|
BASUDHA YUDYOG Vs. BHARAT COKING COAL LIMITED
|
June 30, 1998 |
|
BETTIAH ESTATE Vs. LACHUMAN MAHTO
|
February 19, 1998 |
|
BETTIAH HOLY CROSS SISTERS SOCIETY Vs. MUZAFFARPUR MUNICIPAL CORPORATION
|
September 24, 1998 |
|
BHAGWAN SINGH Vs. GANDHIJI SINGH
|
March 17, 1998 |
|
BHAGWAT PRASAD RAI Vs. STATE OF BIHAR
|
September 10, 1998 |
|
BHARAT BHUSHAN PRASAD Vs. STATE OF BIHAR
|
June 30, 1998 |
|
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
|
February 19, 1998 |
|
BHARAT GIRI Vs. UNION OF INDIA
|
October 15, 1998 |
|
BHARAT PRASAD BHAGAT Vs. STATE OF BIHAR
|
April 16, 1998 |
|
BHARAT SINGH Vs. STATE OF BIHAR
|
November 5, 1998 |
|
BHARAT SUGAR MILLS LIMITED Vs. STATE OF BIHAR
|
June 29, 1998 |
|
BHARTI MANDAL Vs. STATE OF BIHAR
|
December 4, 1998 |
|
BHIKARI RAI Vs. STATE OF BIHAR
|
November 13, 1998 |
|
BHOLA JHA Vs. STATE OF BIHAR
|
May 12, 1998 |
|
BHOLA KUMAR Vs. STATE OF BIHAR
|
June 29, 1998 |
|
BHOLA MIRDHA ALUAS BHOLA TURI Vs. ARJUN TURI
|
April 24, 1998 |
|
Bhola Nath Ojha Vs. State of Bihar
|
August 27, 1998 |
|
BHOLA RAI Vs. STATE OF BIHAR
|
June 28, 1998 |
|
BHOLA SAH Vs. PRITHIVI RAJ PRASAD
|
November 20, 1998 |
|
BHUNESHWAR GOSWAMI Vs. STATE OF BIHAR
|
April 23, 1998 |
|
BHUNESHWAR PRASAD SINGH Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
|
November 25, 1998 |
|
BHUNESHWAR SHARMA Vs. STATE OF BIHAR
|
July 24, 1998 |
|
BHUPAL KUMAR HALDAR Vs. STATE OF BIHAR
|
November 24, 1998 |
|
BHUSHAN PATHAK Vs. STATE OF BIHAR
|
September 18, 1998 |
|
BIBHUTI KUMAR PANDEY Vs. STATE OF BIHAR
|
November 9, 1998 |
|
BIBI NASEEMA KHANAM Vs. BHAGWAN PRASAD SAH
|
February 20, 1998 |
|
BIBI SHAHNAZ ALIAS MUNNI Vs. STATE OF BIHAR
|
August 21, 1998 |
|
BIBI ZAFIRA KHATOON Vs. MD HUSSAIN
|
July 31, 1998 |
|
BIHAR AIR PRODUCTS LIMITED Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
|
December 24, 1998 |
|
BIHAR FOUNDRY AND CASTINGSLTD Vs. STATE OF BIHAR
|
April 7, 1998 |
|
BIHAR JUDICIAL SERVICES ASSOCIATION, CIVIL COURT PATNA Vs. STATE OF BIHAR
|
April 1, 1998 |
|
BIHAR MINORITY SECONDARY Vs. STATE OF BIHAR
|
January 6, 1998 |
|
BIHAR PROSECUTION SERVICE ASSOCIATION Vs. STATE OF BIHAR
|
August 25, 1998 |
|
BIHAR RAJYA BEYAWHAR NAYALAYA LIPIK UMIDWAR SANGH Vs. CO-ORDINATION COMMITTEE VAISHALI AT HAJIPUR CUM-DISTRICT
|
July 9, 1998 |
|
BIHAR RAJYA KALYAN BIBHAGIYA ARAJPATRIT KARMACHARI SANGH Vs. STATE OF BIHAR
|
July 1, 1998 |
|
BIHAR SOLEX PVT LTD Vs. STATE OF BIHAR
|
May 1, 1998 |
|
BIHAR SOLVENT EXTRACTION CO Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
|
February 12, 1998 |
|
BIHAR SOLVENT EXTRACTION COMPANY Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LTD
|
February 2, 1998 |
|
BIHAR STATE CO OPERATIVE MARKETING UNION LTD Vs. ISLOK SINGH
|
March 19, 1998 |
|
BIHAR STATE ELECTRICITY BOARD Vs. ASIT SARKAR
|
July 6, 1998 |
|
BIHAR STATE ELECTRICITY BOARD Vs. BIR ISPAT
|
May 19, 1998 |
|
BIHAR STATE ELECTRICITY BOARD PATNA Vs. BAXI S R P SINHA
|
July 23, 1998 |
|
BIHAR STATE FINANCIAL CORPORATION LTD Vs. SURESH KUMAR DAS
|
November 24, 1998 |
|
BIHAR STATE HOUSING BOARD Vs. SARDAR SINGH
|
July 11, 1998 |
|
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
|
October 15, 1998 |
|
BIHAR STATE MINERAL Vs. STATE OF BIHAR
|
April 9, 1998 |
|
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. STATE OF BIHAR
|
August 19, 1998 |
|
BIHAR STATE UNIVERSITY Vs. BRAJ KUMAR MISHRA
|
July 28, 1998 |
|
BIHARI PRASAD SINGH ALIAS BIHARI BABU Vs. STATE
|
October 12, 1998 |
|
BIHARI SINGH Vs. ASSISTANT COMMISSIONER OF LABOUR AGR -CUM-AUTHORITY
|
February 19, 1998 |
|
BIJAY KRISHNA SAHAY Vs. STATE OF BIHAR
|
July 1, 1998 |
|
BIJAY KUMAR GUPTA Vs. DIRECTOR RAND INDIAN OIL CORPORATION
|
November 12, 1998 |
|
BIJAY KUMAR TANDON Vs. STATE OF BIHAR
|
August 10, 1998 |
|
BIJAY PRASAD SINGH ANR Vs. NIL RATAN SINGH
|
January 22, 1998 |
|
BIJENDRA PRASAD Vs. DULESHWARI DEVI
|
January 7, 1998 |
|
BIJOY KUMAR CHOUDHARY Vs. MEMBER BOARD OF REVENUE
|
February 27, 1998 |
|
BIMAL KUMAR Vs. STATE OF BIHAR
|
February 10, 1998 |
|
BIMLA DEVI Vs. LOKNATH BISHWANATH
|
January 9, 1998 |
|
BIMLA DEVI Vs. SHIV NARAIN SINGH ALIAS SHIV NARAIN PD SINGH
|
September 8, 1998 |
|
BINDESHWAR ROY Vs. STATE OF BIHAR
|
November 3, 1998 |
|
BINDESHWARI CHOUDHARY Vs. STATE OF BIHAR
|
December 4, 1998 |
|
BINDHYA BASINI MISHRA Vs. STATE OF BIHAR
|
February 17, 1998 |
|
BINOD KUMAR SINGH Vs. MD ILIYAS HUSSAIN
|
November 10, 1998 |
|
BINOD KUMAR SINHA Vs. STATE OF BIHAR
|
June 24, 1998 |
|
BINOD KUMAR SRIVASTAVA Vs. UNION OF INDIA
|
April 30, 1998 |
|
BINOD SARAWAGI Vs. STATE OF BIHAR
|
August 21, 1998 |
|
BINOY KUMAR SINHA Vs. STATE OF BIHAR
|
November 12, 1998 |
|
BIRANCHI MANDAL Vs. STATE OF BIHAR
|
August 25, 1998 |
|
BIRBAL YADAV Vs. SUCHAN THAKUR
|
May 8, 1998 |
|
BIRENDRA KUMAR SINGH Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
March 19, 1998 |
|
BIRENDRA SINGH Vs. SHANKAR SAH
|
January 23, 1998 |
|
BIRENDRA SINGH ALIAS BIRENDRA KUMAR SINGH Vs. AJIT SINGH ALIAS AJIT KR SINGH
|
May 11, 1998 |
|
BISHUNDEO PRASAD VIDYARTHI Vs. STATE OF BIHAR
|
November 20, 1998 |
|
BISHWANATH MITRA Vs. STATE OF BIHAR
|
September 4, 1998 |
|
BISHWANATH PANDEY Vs. STATE OF BIHAR
|
September 8, 1998 |
|
Bishwanath Prasad Vs. State
|
January 9, 1998 |
|
BISHWANATH SINGH Vs. STATE OF BIHAR
|
May 14, 1998 |
|
BISHWARANJAN DAS Vs. STATE OF BIHAR
|
December 6, 1998 |
|
BOC INDIA LIMITED
Vs. ZINC PRODUCTS AND COMPANY PVT LTD
|
October 9, 1998 |
|
BRAHMDEO PRASAD Vs. BALDEO PRASAD
|
September 11, 1998 |
|
BRAHNVDEV PANJIYARA Vs. STATE OF BIHAR AND ANOTHER
|
April 15, 1998 |
|
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
|
July 16, 1998 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
October 28, 1998 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
October 20, 1998 |
|
BRAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
December 18, 1998 |
|
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., PATNA Vs. RAJ BIBI AND OTHERS
|
February 18, 1998 |
|
BRIJ KUMAR Vs. STATE OF BIHAR
|
November 18, 1998 |
|
BRIJ NANDAN SINHA Vs. STATE OF BIHAR
|
August 12, 1998 |
|
BRIJNANDAN LAL BARNWAL Vs. BIHAR STATE ELECTRICITY BOARD
|
November 3, 1998 |
|
BRIJPAL SINGH ALIAS BRIJPAL CHAUDHARY ALIAS BRIJPAL Vs. STATE OF BIHAR
|
November 5, 1998 |
|
BUDHNI ORAON Vs. UMESH KUMAR MISHRA
|
March 19, 1998 |
|
CANARA BANK Vs. HANUMAN HOSIERY
|
May 14, 1998 |
|
CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR
|
April 1, 1998 |
|
CENTRAL COALFIELDS LIMITED RANCHI Vs. DUTTA CONSTRUCTION
|
February 27, 1998 |
|
CENTRAL TASAR RESEARCH Vs. STATE OF BIHAR
|
March 10, 1998 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
|
December 11, 1998 |
|
CHAKRADHAR SINGH Vs. STATE OF BIHAR
|
November 17, 1998 |
|
CHAMRU YADAV Vs. STATE OF BIHAR
|
May 6, 1998 |
|
CHANDAN KESRI Vs. STATE OF BIHAR
|
March 27, 1998 |
|
CHANDAN PASWAN Vs. STATE OF BIHAR
|
July 10, 1998 |
|
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
|
February 12, 1998 |
|
CHANDESHWAR PRASAD Vs. STATE OF BIHAR
|
October 14, 1998 |
|
CHANDRA DHAN SINGH Vs. STATE OF BIHAR
|
November 11, 1998 |
|
Chandra Shekhar Kumar Vs. State of Bihar
|
February 20, 1998 |
|
CHANDRAKANT LAL Vs. STATE OF BIHAR
|
February 5, 1998 |
|
CHANDRIKA SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE PATNA
|
February 19, 1998 |
|
CHARKU RAM Vs. STATE OF BIHAR
|
July 10, 1998 |
|
CHHAYA KUMARI ALIAS BANTI KUMARI Vs. STATE OF BIHAR
|
July 22, 1998 |
|
CHHEDI RAM Vs. STATE OF BIHAR
|
July 6, 1998 |
|
CHHUNWA DEVI Vs. ARJUN ORAON
|
January 19, 1998 |
|
CHHUNWA DEVI AND OTHERS Vs. ARJUN ORAON AND ANOTHER
|
January 31, 1998 |
|
CHITRASEN SINKU Vs. BIJAY SINGH SOY
|
November 26, 1998 |
|
CHOTAN NONIA Vs. STATE OF BIHAR
|
November 2, 1998 |
|
CHOTHI YADAV Vs. STATE OF BIHAR
|
September 21, 1998 |
|
CHUNIA MAHATANI Vs. SOBHA MAHTO
|
October 15, 1998 |
|
CHUTAR MAHTO
Vs. STATE OF BIHAR
|
January 23, 1998 |
|
CITIZENS COUNCIL JAMSHEDPUR Vs. STATE OF BIHAR
|
July 28, 1998 |
|
CLASSIC AUTOMOBILES Vs. STATE OF BIHAR
|
November 3, 1998 |
|
COLLR OF C EX Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
November 16, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. TATA ROBINS FRAZER LIMITED
|
October 30, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASH CROCKERY HOUSE
|
August 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. JUSTICE S B SINHA
|
August 18, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. RAMDAS AND SONS
|
July 2, 1998 |
|
D V C BUKARU CO OPERATIVE STORES LTD Vs. STATE OF BIHAR
|
April 15, 1998 |
|
DADU ALIAS LUSHA MUNDA Vs. STATE OF BIHAR
|
February 23, 1998 |
|
DAL CHAND RAM Vs. STATE OF BIHAR
|
March 11, 1998 |
|
DAMODAR PRASAD NATHANI Vs. STATE OF BIHAR
|
February 20, 1998 |
|
DEBESHWAR LAL KARAN Vs. BIHAR STATE ELECTRICITY
|
November 20, 1998 |
|
DEEP CHAND JAIN Vs. STATE OF BIHAR
|
March 4, 1998 |
|
DEO NARAIN JHA Vs. BIHAR STATE UNIVERSITIES (CONSTITUENT COLLEGE) SERVICE COMMISSION AND OTHERS
|
February 26, 1998 |
|
DEOKI MALLAH Vs. SURJI MALLAHAIN
|
August 24, 1998 |
|
DEOKI PRASAD RAJGARHIAH Vs. ANAR DAI PODDAR
|
July 23, 1998 |
|
DEVENDRA PRASAD Vs. KRISHNA KUMAR BHALOTIA
|
October 29, 1998 |
|
DEVENDRA PRASAD ROY Vs. STATE OF BIHAR
|
May 15, 1998 |
|
DEVENDRA SINGH Vs. STATE OF BIHAR
|
August 12, 1998 |
|
DEVI PANDIT Vs. STATE OF BIHAR
|
December 14, 1998 |
|
DHANAI MAJHI Vs. RANGA MAJHI
|
September 23, 1998 |
|
DHANI MAJHI Vs. RANGA MAJHI
|
September 22, 1998 |
|
DHIRENDRA NATH CHATTERJEE Vs. UNION OF INDIA
|
February 10, 1998 |
|
DHIRENDRA NATH SAHA Vs. STATE OF BIHAR
|
November 26, 1998 |
|
Dhirendra Prasad Singh Vs. State of Bihar and
|
August 10, 1998 |
|
DILIP KUMAR JHA Vs. STATE OF BIHAR
|
August 13, 1998 |
|
DILIP KUMAR PANDEY Vs. STATE OF BIHAR
|
February 6, 1998 |
|
DILIP KUMAR SHARMA Vs. DIVISIONAL FOREST OFFICER
|
February 6, 1998 |
|
DILIP KUMAR SINGH Vs. STATE
|
September 18, 1998 |
|
DILIP MANDAL Vs. STATE OF BIHAR
|
June 24, 1998 |
|
DINA NATH SINGH Vs. STATE OF BIHAR
|
March 6, 1998 |
|
DINANATH PRASAD Vs. STATE OF BIHAR
|
April 16, 1998 |
|
DINESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 5, 1998 |
|
DINESHWAR PRASAD Vs. UNION OF INDIA
|
September 24, 1998 |
|
DIPAK KUMAR JAISWAL Vs. STATE OF BIHAR
|
March 23, 1998 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. KANTI DEVI
|
December 22, 1998 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. AND ANOTHER Vs. RAM DAYAL SHARMA AND ANOTHER
|
February 27, 1998 |
|
DOST MOHAMMAD Vs. BIHAR STATE ELECTRICITY BOARD
|
June 24, 1998 |
|
DUDHESHWAR GIRL Vs. STATE OF BIHAR
|
May 14, 1998 |
|
DUDHNATH BHAGAT Vs. STATE OF BIHAR
|
February 5, 1998 |
|
DUKHI MAHTO ALIAS DEVENDRA PD BINDESHWAR MAHTO Vs. STATE OF BIHAR
|
March 18, 1998 |
|
DURGA CEMENT COMPANY LIMITED Vs. STATE OF BIHAR
|
July 30, 1998 |
|
DURGA CEMENT COMPANYLTD Vs. UNION OF INDIA
|
May 20, 1998 |
|
EAST BIHAR REGIONAL BUS UNION BHAGALPUR Vs. STATE OF BIHAR
|
March 19, 1998 |
|
EMPLOYEES IN RELATION TO INDUSTRY COLLIERY OF BHARAT COKING COAL LTD Vs. THEIR WORKMEN REP
|
September 21, 1998 |
|
EMPLOYEES IN RELATION TO MANAGEMENT OF HINDUSTAN COPPER LIMITED
Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
|
September 4, 1998 |
|
EMPLOYEES UNION OF BIHAR BHOODAN YAGNA COMMITTEE Vs. STATE OF BIHAR
|
September 25, 1998 |
|
ENGINEERING PRODUCTS INDIA LTD Vs. DANDAPANI MAHARANA
|
July 2, 1998 |
|
FAGOO PASWAN Vs. STATE OF BIHAR
|
November 5, 1998 |
|
FAIYAZ AHMAD Vs. STATE OF BIHAR
|
November 6, 1998 |
|
FAIYAZ AHMAD Vs. STATE OF BIHAR
|
December 17, 1998 |
|
FARI AHMAD AND ANOTHER Vs. STATE OF BIHAR
|
April 2, 1998 |
|
FATAH MIAN Vs. STATE OF BIHAR
|
March 18, 1998 |
|
FUSION ENGINEERING PRODUCTS LIMITED Vs. STATE OF BIHAR
|
August 25, 1998 |
|
G S REFRACTORIES Vs. AGRAWAL BROTHERS
|
October 8, 1998 |
|
GAFUR MIAN Vs. STATE OF BIHAR
|
December 10, 1998 |
|
GANESH CHOUDHARY Vs. STATE OF BIHAR
|
January 28, 1998 |
|
GANESH OJHA Vs. BAIJNATH RAI
|
November 20, 1998 |
|
GANESH PRASAD GUPTA Vs. BANDO DEVI
|
February 20, 1998 |
|
GANPAT TUDU Vs. STATE OF BIHAR
|
December 10, 1998 |
|
GANPATI ENGINEERING Vs. STATE OF BIHAR
|
August 21, 1998 |
|
GAURI SHANKAR CHOUBEY Vs. STATE OF BIHAR
|
January 6, 1998 |
|
GAURI SHANKAR PRASAD Vs. PRAKASH KUMAR SINHA
|
May 1, 1998 |
|
GAYA KAMKAR Vs. STATE OF BIHAR
|
January 5, 1998 |
|
GHULAM MUSTAFA Vs. BIBI ZINAT FATMA
|
June 25, 1998 |
|
GIRDHARI MAHTON Vs. STATE OF BIHAR
|
December 22, 1998 |
|
GIRISH KUMAR ALIAS GIRISH CHANDRA Vs. STATE OF BIHAR
|
October 16, 1998 |
|
GOMIA DEVI Vs. KISHUN RAI
|
May 19, 1998 |
|
Gopal Jee Vs. State of Bihar
|
January 6, 1998 |
|
GOPI LAL PODDAR Vs. STATE OF BIHAR
|
March 2, 1998 |
|
GOURI SHANKER PODDAR Vs. STATE OF BIHAR
|
March 6, 1998 |
|
GOVERNING BODY OF THE SANJAY GANDHI ASMARAK Vs. STATE OF BIHAR
|
July 9, 1998 |
|
GOVIND SAO Vs. SURJIT SINGH MAHAL ALIAS BHOLA BABU
|
January 16, 1998 |
|
GULAB RAM Vs. GANAURI SAO
|
April 7, 1998 |
|
GULAB SAIN Vs. STATE OF BIHAR
|
December 11, 1998 |
|
GUNDER SAO Vs. STATE OF BIHAR
|
April 23, 1998 |
|
H P BISWAS AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1998 |
|
HAMIDAN Vs. REYASAT ALI
|
August 19, 1998 |
|
HANIF KHAN Vs. BIHAR STATE ELECTRICITY
|
June 24, 1998 |
|
HARE RAM PRASAD Vs. STATE OF BIHAR
|
February 17, 1998 |
|
HAREN MAHATHA Vs. CHANUBALA DEBYA
|
August 18, 1998 |
|
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
August 26, 1998 |
|
HARINANDAN PRASAD Vs. BASMATI DEVI
|
January 7, 1998 |
|
HARISH CHANDRA NAYAK Vs. STEEL AUTHORITY OF INDIA LTD
|
January 6, 1998 |
|
HATHWA VANASPATI LIMITED
Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
May 6, 1998 |
|
HEM NARAYAN SINGH Vs. STATE OF BIHAR
|
August 5, 1998 |
|
HEMRAJ MUNSHI RAM Vs. UNION OF INDIA
|
September 8, 1998 |
|
HINDALCO INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
August 25, 1998 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. SUNDAR RADHA KISHAN BHATIA
|
February 4, 1998 |
|
IGNATIA KUJUR Vs. NATIONAL INSURANCE CO LTD
|
March 24, 1998 |
|
IN THE GOODS OF LATE BINAPANI NAG Vs. ASIT KUMAR NAG
|
July 10, 1998 |
|
INCAB INDUSTRIES LTD Vs. ASSTT COLLECTOR OF C EX
|
May 21, 1998 |
|
INDIAN UNION MUSLIM LEAGUE Vs. UNION OF INDIA
|
August 4, 1998 |
|
INDRA KALA DEVI Vs. STATE OF BIHAR
|
October 14, 1998 |
|
INDRADEO PATHAK AND OTHERS Vs. STATE OF BIHAR
|
March 3, 1998 |
|
INDRADEO SINGH Vs. STATE OF BIHAR
|
April 7, 1998 |
|
INDUSTRIAL INVESTMENT BANK OF INDIA Vs. MAGADH SPUN PIPE LTD
|
March 26, 1998 |
|
ISHWAR CHANDRA Vs. STATE OF BIHAR
|
August 20, 1998 |
|
ISHWAR PRASAD JHUNJHUNWALA Vs. LALIT KR DALMIA
|
December 23, 1998 |
|
ISHWAR SAH Vs. NANDINI DEVI
|
July 15, 1998 |
|
ISHWARI DUTTA JHA ALIAS I D JHA Vs. HINDUSTAN STEEL WORKS
|
October 2, 1998 |
|
ISHWARI NANDAN SINGH Vs. KARNESHWARI NANDAN SINGH
|
September 15, 1998 |
|
J B AND COMPANY Vs. STATE OF BIHAR
|
March 24, 1998 |
|
J L MORISON (INDIA LTD Vs. STATE OF BIHAR
|
November 25, 1998 |
|
J P GUPTA Vs. SUNIL KUMAR
|
November 3, 1998 |
|
J P SINGH ALIAS JITENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
December 17, 1998 |
|
JADUNANDAN PRASAD SINHA Vs. STATE OF BIHAR AND OTHERS
|
January 19, 1998 |
|
JAGANNATH MISHRA Vs. STATE OF BIHAR
|
November 10, 1998 |
|
JAGDAMBA PRASAD Vs. STATE OF BIHAR
|
April 28, 1998 |
|
JAGDEO YADAV Vs. STATE OF BIHAR
|
September 18, 1998 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR
|
April 28, 1998 |
|
JAHAGIR KHAN Vs. STATE OF BIHAR
|
March 19, 1998 |
|
JAHURI YADAV Vs. BANK OF INDIA
|
March 25, 1998 |
|
JAI PRAKASH NARAIN MAHTO Vs. STATE OF BIHAR
|
November 26, 1998 |
|
JAILAL YADAV ALIAS GOPE Vs. STATE OF BIHAR
|
October 28, 1998 |
|
JAINATH CHAUDHARY ALIAS JAINATH YADAV Vs. RAM TAPESA BHARTI
|
May 1, 1998 |
|
JAKIR MIAN Vs. ABDUL RAUF
|
August 18, 1998 |
|
JAMADAR BHARTI Vs. CHANDRAMA GIRI
|
August 26, 1998 |
|
JAMIL AKHTAR JAVED Vs. STATE OF BIHAR
|
August 21, 1998 |
|
JANARDAN DAS Vs. BINDESHWARI PRASAD SAH
|
August 17, 1998 |
|
JANARDAN SINGH Vs. STATE OF BIHAR
|
May 6, 1998 |
|
JANKI PODDAR Vs. SITARAM PODDAR
|
April 10, 1998 |
|
JANKI SINGH Vs. BHAGWAN SINGH
|
April 9, 1998 |
|
JAPAN KUMAR CHATTERJEE Vs. STATE OF BIHAR
|
January 27, 1998 |
|
JEE SINGH Vs. PRESIDING OFFICER LABOUR COURT
|
April 24, 1998 |
|
JEETENDRA DHIMAN Vs. STATE OF BIHAR
|
July 21, 1998 |
|
JHARIA FIREBRICKS AND POTTERY WORKS P LTD Vs. STATE OF BIHAR
|
February 9, 1998 |
|
JHARIYA TUDU ALIAS FAGU TUDU Vs. STATE OF BIHAR
|
April 17, 1998 |
|
JHARLA DEVI Vs. STATE OF BIHAR
|
July 25, 1998 |
|
JHINGAN PRASAD KUSHWAHA Vs. STATE OF BIHAR
|
August 18, 1998 |
|
JINDAL STRIPS LIMITED Vs. HITEK INDUSTRIES (BIHAR LIMITED
|
May 12, 1998 |
|
JITENDRA PRASAD SINGH Vs. TATA ENGINEERING AND LOCOMOTIVE CO
|
May 22, 1998 |
|
JUGAL KISHORE MODI Vs. STATE OF BIHAR
|
January 22, 1998 |
|
JUGESHWAR PRASAD SAH Vs. SANTOSH KUMAR AGRAWAL
|
January 6, 1998 |
|
JUGNU Vs. STATE OF BIHAR
|
August 19, 1998 |
|
JUNIOR MEDICAL TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
January 14, 1998 |
|
KAILASH MANDAL Vs. STATE OF BIHAR
|
July 30, 1998 |
|
KAILASH PRASAD CHOUHAN Vs. KRISHNA DEVI
|
February 11, 1998 |
|
KAILASH STONE WORKS Vs. STATE OF BIHAR
|
July 1, 1998 |
|
KALI DEVI Vs. STATE OF BIHAR
|
March 19, 1998 |
|
KALICHARAN PASWAN Vs. STATE OF BIHAR
|
December 23, 1998 |
|
KALP NATH SINGH Vs. STATE OF BIHAR
|
September 9, 1998 |
|
KALYAN PUR CEMENT LIMITED Vs. STATE OF BIHAR
|
October 9, 1998 |
|
KALYANI DEVI Vs. STATE OF BIHAR
|
November 16, 1998 |
|
KAMAL BAHADUR Vs. COMMISSIONER OF INCOME TAX
|
April 27, 1998 |
|
KAMALA CHAKRABORTY Vs. BHARAT COKING COAL LIMITED
|
January 28, 1998 |
|
KAMESHWAR PRASAD AND OTHER Vs. STATE OF BIHAR AND OTHERS
|
December 4, 1998 |
|
KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY Vs. BHOLA PRASAD YADAV
|
February 5, 1998 |
|
KAMLA KANT JHA Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 15, 1998 |
|
KAMLESH SINGH Vs. STATE OF BIHAR
|
February 23, 1998 |
|
KAMLESHWARI RAM Vs. SMT. KAUSHALYA DEVI
|
July 30, 1998 |
|
KANHAIYA LAL Vs. SHIVJEE PRASAD
|
January 6, 1998 |
|
KANHAIYA LAL TIWARI Vs. GUNESHWAR KAUR
|
February 3, 1998 |
|
KAPIL RAM Vs. STATE OF BIHAR
|
July 1, 1998 |
|
KAROO SINGH Vs. STATE OF BIHAR
|
September 4, 1998 |
|
KASTURI PRASAD MANDAL Vs. STATE OF BIHAR
|
October 10, 1998 |
|
KAUSHALYA DEVI Vs. STATE OF BIHAR
|
July 10, 1998 |
|
KAUSHAR IMAM HASHMI Vs. STATE OF BIHAR
|
July 2, 1998 |
|
KAYNE CONSTRUCTION PVT LTD Vs. SYNDICATE BANK
|
April 1, 1998 |
|
KEDAR JHA Vs. SHYAM BIHARI MISHRA
|
January 23, 1998 |
|
KEDAR NATH RAM Vs. STATE OF BIHAR
|
July 31, 1998 |
|
KHIRODHARI DEVI Vs. DHARMI DEVI
|
July 22, 1998 |
|
KISHORI MISTRY Vs. STATE OF BIHAR
|
November 20, 1998 |
|
KOLSITE MACHINE FABRICLTD Vs. STATE OF BIHAR
|
February 3, 1998 |
|
KRISHNA BALLABH PRASAD NARAIN SINGH Vs. COMPANY LAW BOARD
|
February 6, 1998 |
|
KRISHNA CHANDRA MISHRA Vs. STATE OF BIHAR
|
August 12, 1998 |
|
KRISHNA KANT KUMAR Vs. STATE OF BIHAR
|
July 15, 1998 |
|
KRISHNA KUMAR GIRDHA Vs. UNION OF INDIA
|
February 2, 1998 |
|
KRISHNA KUMAR VERMA Vs. MAGADH GRAMIN BANK
|
May 1, 1998 |
|
KRISHNA ORAON Vs. SUKHI CHAMAR
|
March 6, 1998 |
|
KRISHNA PATI DEVI Vs. STATE OF BIHAR
|
April 23, 1998 |
|
KRISHNA PATI DEVI Vs. STATE OF BIHAR
|
July 16, 1998 |
|
KRISHNA PRASAD SHARMA Vs. STATE OF BIHAR
|
July 21, 1998 |
|
KRISHNADITYA NARAIN TEWARI Vs. DEVENDRA NATH MISHRA
|
September 9, 1998 |
|
KULA NAND JHA Vs. STATE OF BIHAR
|
June 25, 1998 |
|
KUMARI DEVI Vs. JAMIA ASHARFIA COLLEGE
|
February 5, 1998 |
|
KUNTI KUMARI ALIAS MANJU SINGH Vs. STATE OF BIHAR
|
September 3, 1998 |
|
L ANGAD KUMAR Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 15, 1998 |
|
LAKHAN LAL Vs. STATE OF BIHAR
|
September 8, 1998 |
|
LAKHAN LAL SINGH
Vs. STATE OF BIHAR
|
January 7, 1998 |
|
LAKHAN SAO Vs. BALDEO CHAUHAN
|
January 9, 1998 |
|
LAKHAN SAO Vs. STATE OF BIHAR
|
January 9, 1998 |
|
LAKSHO DEVI Vs. STATE OF BIHAR
|
December 9, 1998 |
|
LAKSHUMAN SHARMA Vs. STATE OF BIHAR
|
March 6, 1998 |
|
LAL BABU YADAV Vs. STATE OF BIHAR
|
April 9, 1998 |
|
LAL BHUNESHWAR NATH SAHDEO Vs. UMA KUMARI DEVI
|
July 31, 1998 |
|
LALIT MOHAN DALMIA Vs. LALIT KR DALMIA
|
December 23, 1998 |
|
LALIT SAO Vs. GULAM GILANI (KHALIFA
|
September 1, 1998 |
|
Lalita Devi Vs. State of Bihar
|
August 31, 1998 |
|
LALLAN KUMAR SINHA Vs. UNION OF INDIA
|
September 16, 1998 |
|
LALLAN PRASAD Vs. PARMESHWAR SINGH
|
January 13, 1998 |
|
LATAL SHEIKH Vs. STATE OF BIHAR
|
March 30, 1998 |
|
LATE BINAPANI NAG Vs. ASIT KUMAR NAG
|
November 10, 1998 |
|
LATIF MIAN Vs. STATE OF BIHAR
|
July 8, 1998 |
|
LAWYERS ASSOCIATION OF PATNA HIGH COURT Vs. STATE OF BIHAR
|
September 4, 1998 |
|
LAWYERS ASSOCIATION PATNA Vs. STATE OF BIHAR
|
September 21, 1998 |
|
LAWYERS ASSOCIATION PATNA HIGH COURT RANCHI Vs. STATE OF BIHAR
|
September 9, 1998 |
|
LAXMAN PRASAD SHARMA Vs. STATE OF BIHAR
|
November 16, 1998 |
|
LAXMI DAS Vs. RAMOTAR SHARMA
|
July 31, 1998 |
|
LAXMI KANT RAI Vs. STATE OF BIHAR
|
May 1, 1998 |
|
LAXMI NARAIN SINHA Vs. UNION OF INDIA
|
June 25, 1998 |
|
LAXMI SAH Vs. STATE OF BIHAR
|
March 4, 1998 |
|
LEELA DEVI Vs. STATE OF BIHAR
|
December 10, 1998 |
|
LIFE INSURANCE CORPORATION Vs. DEEPAK KUMAR SINGH
|
November 2, 1998 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA SINGH
|
February 20, 1998 |
|
LILAWANTI DEVI Vs. STATE OF BIHAR
|
May 20, 1998 |
|
LILAWATI DEVI AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 13, 1998 |
|
LUTU URAON Vs. BALU URAON
|
September 1, 1998 |
|
M S SHARMA Vs. STATE OF BIHAR
|
July 3, 1998 |
|
MADAN MOHAN SHARMA Vs. STATE OF BIHAR
|
July 21, 1998 |
|
MADAN MOHAN TEWARY Vs. SURESH CHANDRA SINGH
|
February 20, 1998 |
|
MADAN RAI Vs. STATE OF BIHAR
|
April 30, 1998 |
|
MADAN RAM Vs. STATE OF BIHAR
|
May 19, 1998 |
|
MADHUSUDAN CHOUDHARY Vs. STATE OF BIHAR
|
April 15, 1998 |
|
MADHUSUDAN SINGH MUNDA Vs. DARNAV BHUSHAN SINGH MUNDA
|
October 13, 1998 |
|
MADHUSUDAN TIWARI Vs. BANK OF BARODA
|
August 20, 1998 |
|
MAHABIR PRASAD BAGRODIA AND NARESH CHANDRA PRASAD SINHA ALIAS S P SINHA Vs. STATE OF BIHAR
|
August 6, 1998 |
|
MAHABIR PRASAD BAJAJ Vs. STATE OF BIHAR
|
May 22, 1998 |
|
MAHABIR SAO ALIAS MAHAVIR SAO MISTRI Vs. CHANCHAL GUPTA
|
December 17, 1998 |
|
MAHABIR TURUNDU Vs. NAGE MUNDA
|
January 6, 1998 |
|
MAHANTH BHAGAT Vs. STATE OF BIHAR
|
July 16, 1998 |
|
MAHANTH CHANDRAMANI DAS Vs. RAM RAJESHWAR DAS
|
November 11, 1998 |
|
MAHANTH DHARNIDHARA ACHARYA Vs. STATE OF BIHAR
|
February 26, 1998 |
|
MAHANTH ONKAR GIRI CHELA Vs. STATE OF BIHAR
|
March 17, 1998 |
|
MAHANTH RAM SHANKAR DAS Vs. BIHAR STATE RELIGIOUS TRUSTS BOARD
|
May 15, 1998 |
|
MAHAVIR GIRI Vs. STATE OF BIHAR
|
November 10, 1998 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
March 20, 1998 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
May 20, 1998 |
|
MAHESH TIWARI Vs. UNION OF INDIA
|
November 17, 1998 |
|
MAHESHWAR PRASAD SHARMA Vs. SHOBHA DEVI
|
January 6, 1998 |
|
MAHESHWAR PRASAD SINHA Vs. AWADH PRASAD SINHA
|
September 24, 1998 |
|
MAKHU MAHTON ALIAS MUKHU MAHTON AND OTHERS Vs. STATE OF BIHAR
|
April 20, 1998 |
|
MALTI DEVI Vs. WALDIN MIAN
|
May 1, 1998 |
|
MANAGEMENT OF KALYANPUR CEMENT LIMITED Vs. STATE OF BIHAR
|
October 9, 1998 |
|
MANAGING COMMITTEE EAST Vs. PRESIDING OFFICER LABOUR COURT
|
December 20, 1998 |
|
MANAS SETT Vs. UNION OF INDIA
|
March 17, 1998 |
|
MANGLA KAMLA HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
|
May 6, 1998 |
|
MANNA RANI SINGH Vs. KIRAN PRAKASH
|
July 17, 1998 |
|
MANOJ KUMAR PANDEY
Vs. BHARAT COKING COAL LTD
|
August 13, 1998 |
|
MANORAMA SINHA Vs. SOVA MANDAL
|
March 24, 1998 |
|
MANRAJ MAHTO Vs. STATE OF BIHAR
|
February 26, 1998 |
|
MANU DEVI Vs. CHEPIA MAHATAIN
|
September 7, 1998 |
|
MARACHHI DEVI Vs. MANAGER SINGH
|
March 11, 1998 |
|
MATADIN AGARWAL Vs. KESHAR MAI AGARWAL
|
February 20, 1998 |
|
Mathura Prasad Vs. State of Bihar
|
March 20, 1998 |
|
MAYA MURMU Vs. RITU RAI
|
September 25, 1998 |
|
MAYA MURMU Vs. RITU RAI ALIAS RATTO RAI
|
November 25, 1998 |
|
MD AJAZUR RAHMAN Vs. STATE OF BIHAR
|
March 31, 1998 |
|
MD ARIF KHAN Vs. BIHAR PUBLIC SERVICE COMMISSION
|
November 9, 1998 |
|
MD AZIMULLAH KHAN Vs. STATE OF BIHAR
|
August 18, 1998 |
|
MD FIROZ ALIAS AFROJ ALAM Vs. STATE OF BIHAR
|
December 2, 1998 |
|
MD HASIM KHAN Vs. STATE OF BIHAR
|
November 10, 1998 |
|
MD ISA Vs. STATE OF BIHAR
|
January 12, 1998 |
|
MD MUSA KAZMI Vs. STATE OF BIHAR
|
August 26, 1998 |
|
MD QUASIM ALI Vs. STATE OF BIHAR
|
July 15, 1998 |
|
MD ROORUL ALIAS MD NUROOL Vs. MD FAROOQUE
|
April 10, 1998 |
|
MD SALEEM Vs. STATE OF BIHAR
|
November 17, 1998 |
|
MD YAKUB ANSARI Vs. MD YASIN ANSARI
|
July 28, 1998 |
|
METALLURGICAL AND ENGINEERING CONSULTANT INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 16, 1998 |
|
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1998 |
|
MINA VERMA
Vs. KIRIT VERMA
|
August 17, 1998 |
|
MIRU SOREN Vs. UNION OF INDIA
|
May 19, 1998 |
|
MISHRA A K Vs. STATE OF BIHAR
|
September 24, 1998 |
|
MISHRI YADAV ALIAS MISHRI GOPE Vs. STATE OF BIHAR
|
February 3, 1998 |
|
MISHRILAL JAIN P LIMITED Vs. NACRO CHEMICALS LIMITED
|
February 13, 1998 |
|
MITHILESH SINGH Vs. STATE OF BIHAR
|
October 11, 1998 |
|
MOHAMMAD ENAMUDDIN Vs. STATE OF BIHAR
|
July 21, 1998 |
|
MOHAMMAD ZIAUL HASAN Vs. BIHAR STATE ELECTRICITY BOARD
|
February 2, 1998 |
|
MOHAN KUMAR RAI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
January 9, 1998 |
|
MOHD MOINUDDIN Vs. HALIMAN NISHA
|
July 31, 1998 |
|
MOHINI BALA VERMA Vs. STATE OF BIHAR
|
March 19, 1998 |
|
MOHIT UDYOG Vs. STATE OF BIHAR
|
February 4, 1998 |
|
MOST DEORANI KUAR Vs. BHUNESHWAR SINGH
|
May 1, 1998 |
|
MOST GANESH DEVI Vs. INTAF ANSARI
|
November 24, 1998 |
|
MOST SUMITRA DEVI Vs. R M ENGINEERING WORKS
|
February 3, 1998 |
|
MOST UPANETA KUER Vs. STATE OF BIHAR
|
December 10, 1998 |
|
MOSTT BACHCHI DEVI Vs. STATE OF BIHAR
|
December 15, 1998 |
|
MOSTT KABUTARI DEVI Vs. STATE OF BIHAR
|
January 16, 1998 |
|
MOSTT LALMUNI DEVI Vs. STATE OF BIHAR
|
July 14, 1998 |
|
MOSTT. INGUAJI KUER Vs. SMT. MAYA DEVI
|
April 7, 1998 |
|
MOTILAL KHATIK Vs. SONIA MAHTAIN
|
November 27, 1998 |
|
MOTIUR RAHMAN Vs. PRESIDING OFFICER LABOUR COURT PATNA
|
February 12, 1998 |
|
MRITUNJAY MUKHOPADHYAY BHARAT REFACTORIES LTD Vs. STATE OF BIHAR
|
April 3, 1998 |
|
MUNAKA SINGH Vs. STATE OF BIHAR
|
January 8, 1998 |
|
MUNESHWAR KISKU Vs. STATE OF BIHAR
|
March 11, 1998 |
|
MUNI YADAV MUNI LAL YADAV Vs. STATE OF BIHAR
|
April 3, 1998 |
|
MUNNI SINGH Vs. STATE OF BIHAR
|
August 4, 1998 |
|
MUNSHI HUSSAIN Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 26, 1998 |
|
MURLIDHAR SOHANLAL Vs. STATE OF BIHAR
|
February 5, 1998 |
|
MUSHTAQUE AHMAD Vs. STATE OF BIHAR
|
January 16, 1998 |
|
MUSTAQEEM ALIAS MD MUSTAQEEM Vs. AKHILESH KUMAR
|
November 2, 1998 |
|
NAGASHWAR SHARMA Vs. STATE OF BIHAR
|
November 11, 1998 |
|
NAGENDRA KUMAR Vs. STATE OF BIHAR
|
July 8, 1998 |
|
NAGENDRA PRASAD BARNWAL Vs. JITENDRA PRASAD BARNWAL
|
March 3, 1998 |
|
NAGENDRA PRASAD BARNWAL Vs. JITENDRA PRASAD BARNWAL
|
March 9, 1998 |
|
NAGINA SAN Vs. SAGIR ALAM
|
February 3, 1998 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
April 16, 1998 |
|
NAND KISHORE THAKUR Vs. STATE OF BIHAR
|
March 16, 1998 |
|
NANDDEO SINGH Vs. STATE OF BIHAR
|
April 24, 1998 |
|
NARAIN SINGH Vs. STATE OF BIHAR
|
February 17, 1998 |
|
NARAYAN LAL BISHWAS Vs. STATE OF BIHAR
|
July 28, 1998 |
|
NARAYAN PRASAD ALIAS NARAIN SAO Vs. STATE OF BIHAR
|
January 15, 1998 |
|
NARENDRA DEO Vs. STATE OF BIHAR
|
September 2, 1998 |
|
NARENDRA PRASAD Vs. STATE OF BIHAR
|
November 2, 1998 |
|
NARENDRA SINGH Vs. STATE OF BIHAR
|
July 28, 1998 |
|
NARENDRA SINGH KUSHWAHA Vs. ANAND MOHAN SINGH
|
August 30, 1998 |
|
NARESH KUMAR MAHTO Vs. STATE OF BIHAR
|
October 9, 1998 |
|
NARMADA DEVI Vs. STATE OF BIHAR
|
July 21, 1998 |
|
NARMADESHWAR JHA Vs. STATE OF BIHAR
|
November 12, 1998 |
|
NARMADESHWAR PRADHAN Vs. STATE OF BIHAR
|
September 21, 1998 |
|
NASIRHUDDIN AHMAD Vs. STATE OF BIHAR
|
May 15, 1998 |
|
NASRULLAH MIAN Vs. STATE OF BIHAR
|
January 23, 1998 |
|
NATH AND COMPANY Vs. STATE OF BIHAR
|
March 24, 1998 |
|
NATHUNI YADAV Vs. STATE OF BIHAR
|
September 23, 1998 |
|
NATIONAL INSURANCE CO LIMITED Vs. SHOBHA DEVI
|
March 17, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. ABHA SINHA
|
February 27, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. BTNAGMANI DEVI
|
November 17, 1998 |
|
NATIONAL INSURANCE COMPANY Vs. MOSSAMAT DAS CHOUDHARY
|
March 6, 1998 |
|
NATIONAL INSURANCE COMPANY Vs. PHOOLBHARAN DEVI
|
April 29, 1998 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUNITI DEVI
|
November 6, 1998 |
|
NATIONAL INSURANCE COMPANY LTD Vs. BHAGMANI DEVI
|
November 27, 1998 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NEELA SINGH
|
December 17, 1998 |
|
NATIONAL THERMAL POWER CORPORATION Vs. SURENDRA PRASAD JHA
|
February 24, 1998 |
|
NAVIN KUMAR PATRA Vs. STATE OF BIHAR
|
April 3, 1998 |
|
NAWAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
|
July 15, 1998 |
|
NEPAL SAHI Vs. REKHA KAUR
|
April 1, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARVATI KUER
|
February 9, 1998 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ARUN KUMAR SHRIVASTAVA AND OTHERS
|
February 5, 1998 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ARCHANA KUMARI
|
January 27, 1998 |
|
NEW INDIA ASSURANCE COMPANYLTD Vs. INDRASANI KUNWAR
|
February 10, 1998 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. PREMLATA DEVI
|
July 23, 1998 |
|
NIRALA SAHKARI GRIHA NIRMAN SAMITY LTD Vs. STATE OF BIHAR
|
April 16, 1998 |
|
NIRGUN TIWARY Vs. STATE OF BIHAR
|
November 17, 1998 |
|
NIRMAL KUMAR GHOSH Vs. STATE OF BIHAR
|
March 23, 1998 |
|
NITESHWAR PRASAD VERMA Vs. STATE OF BIHAR
|
March 25, 1998 |
|
NIVAS TALKIES Vs. STATE OF BIHAR
|
April 25, 1998 |
|
NIVAS TALKIES Vs. STATE OF BIHAR
|
August 25, 1998 |
|
Noor Mohamad Ansari Vs. State of Bihar
|
December 15, 1998 |
|
NORTH AND WEST GANUODIH COLLIERY Vs. FERTILIZER CORPORATION
|
June 25, 1998 |
|
NUTAN JHA Vs. STATE OF BIHAR
|
August 5, 1998 |
|
OM NARAYAN SINGH Vs. SHAILENDRA SINGH alias SHIVJI SINGH
|
December 7, 1998 |
|
OM PRAKASH AGARWAL Vs. S KULLU
|
September 15, 1998 |
|
OM PRAKASH MISHRA Vs. STATE OF BIHAR
|
December 18, 1998 |
|
ORIENT ENGINEERING CONSTRUCTION
Vs. STATE OF BIHAR
|
February 27, 1998 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. SHYAMA THAKUR
|
July 3, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. PASPATI PRASAD
|
May 8, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. ANTHONY KUJUR
|
March 11, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. LALMUNI DEVI
|
March 24, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. RUPLAL SINGH
|
February 6, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAKTI SPRING INDUSTRIES P LIMITED
|
January 28, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. SHANTI DEVI
|
December 12, 1998 |
|
ORIENTAL INSURANCE CO. LTD Vs. PREMLATA DEVI AND OTHERS
|
March 19, 1998 |
|
ORIENTAL INSURANCE CO. LTD. Vs. TANJILA KHATOON AND OTHERS
|
February 17, 1998 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. NANDANI DEVI
|
August 27, 1998 |
|
P CON Vs. METTALURGICAL
|
July 31, 1998 |
|
P K HALDAR AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1998 |
|
PANCHU RAI Vs. STATE OF BIHAR
|
December 9, 1998 |
|
PANNA DEVI Vs. KARAMDEO SINGH
|
September 8, 1998 |
|
PARAS NATH SINGH Vs. STATE OF BIHAR
|
August 12, 1998 |
|
PARIKH ENGINEERING AND BODY BUILDING COMPANY LIMITED Vs. UNION OF INDIA
|
September 16, 1998 |
|
PATLIPUTRA PRESTRESSED (PVT.) LTD Vs. STEEL AUTHORITY OF INDIA LTD
|
May 25, 1998 |
|
PAWAN KUMAR AGARWAL LAND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
March 23, 1998 |
|
PAWAN KUMAR RAI Vs. STATE OF BIHAR
|
July 28, 1998 |
|
PODDAR TRADING CORPORATION Vs. STATE OF BIHAR
|
August 3, 1998 |
|
PRABHA RANI PRASAD Vs. STATE OF BIHAR
|
July 24, 1998 |
|
PRABHAKAR JHA Vs. STATE OF BIHAR
|
August 3, 1998 |
|
PRABHAT KUMAR SINHA Vs. NIRMALA SINHA
|
October 16, 1998 |
|
PRABHU BAITHA Vs. STATE OF BIHAR
|
December 21, 1998 |
|
PRADEEP KUMAR MEHTA Vs. STATE OF BIHAR
|
January 5, 1998 |
|
PRADEEP LAMP WORKERS UNION
Vs. STATE OF BIHAR
|
January 8, 1998 |
|
PRADIP LAMP WORKS
Vs. STATE OF BIHAR
|
July 21, 1998 |
|
PRAHLAD PANDEY Vs. STATE OF BIHAR
|
July 17, 1998 |
|
PRAKASH MANDAL Vs. STATE OF BIHAR
|
December 24, 1998 |
|
PRAKASH SINGH Vs. STATE OF BIHAR
|
February 20, 1998 |
|
PRAKESH KUMAR Vs. RANCHI UNIVERSITY
|
February 13, 1998 |
|
PRAMOD KUMAR Vs. UNION OF INDIA
|
October 28, 1998 |
|
PRAMOD PRASAD SINGH Vs. STATE OF BIHAR
|
July 1, 1998 |
|
PRANNOY ROY Vs. ANN SHOURIE
|
July 1, 1998 |
|
PREM DEO NARAYAN Vs. STATE OF BIHAR
|
September 3, 1998 |
|
PREM LATA DEVI Vs. STATE OF BIHAR
|
July 21, 1998 |
|
PREMCHAND SHAH Vs. STATE OF BIHAR
|
August 25, 1998 |
|
PUNIT LAL DAS Vs. STATE OF BIHAR
|
November 11, 1998 |
|
PUSHPA DEVI Vs. STATE OF BIHAR
|
November 3, 1998 |
|
PUSHPA DEVI Vs. STATE OF BIHAR
|
July 6, 1998 |
|
QUALITY Vs. INCOME TAX OFFICER
|
November 26, 1998 |
|
R P SHARMA Vs. STATE OF BIHAR
|
October 9, 1998 |
|
RABINDRA KUMAR Vs. STATE OF BIHAR
|
July 17, 1998 |
|
RABINDRA KUMAR SINGH ALIAS RABINDRA PD SINGH Vs. STATE OF BIHAR
|
July 22, 1998 |
|
RABINDRA NATH THAKUR Vs. UNION OF INDIA
|
September 21, 1998 |
|
RADHA DEVI Vs. AJAY KUMAR SINHA
|
May 13, 1998 |
|
RADHA KANT MISHRA Vs. STATE OF BIHAR
|
February 18, 1998 |
|
RADHA RAJAK ALIAS RADHIKA RAJA Vs. BALMIKI DEVI
|
April 15, 1998 |
|
RAGHABENDRA NARAIN SINGH Vs. STATE OF BIHAR
|
September 4, 1998 |
|
RAGHO PANDEY Vs. RAJENDRA TIWARY
|
November 24, 1998 |
|
RAGHU MAHTO Vs. STATE OF BIHAR
|
September 22, 1998 |
|
RAI BAHADUR SRI NARAIN ARORA TRUST Vs. SNEHLATA SINGH
|
October 16, 1998 |
|
RAJ KIRAN DAS Vs. STATE OF BIHAR
|
October 9, 1998 |
|
RAJ KISHAN COMPANY Vs. STATE OF BIHAR
|
December 10, 1998 |
|
RAJ KUMAR Vs. DAMODAR VALLEY CORPORATION
|
March 5, 1998 |
|
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
|
October 28, 1998 |
|
RAJDEEP SINGH Vs. STATE OF BIHAR
|
July 30, 1998 |
|
RAJENDRA JHA Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
|
July 17, 1998 |
|
RAJENDRA KISHRI Vs. STATE OF BIHAR
|
March 31, 1998 |
|
RAJENDRA PRASAD Vs. CHAIRMAN BIHAR STATE ROAD TRANSPORT CORPORATION
|
December 10, 1998 |
|
RAJENDRA PRASAD SINGH Vs. LIFE INSURANCE CORPORATION
|
November 25, 1998 |
|
RAJENDRA RAI Vs. STATE OF BIHAR
|
February 27, 1998 |
|
RAJESH AGRAWAL Vs. STATE OF BIHAR
|
September 11, 1998 |
|
RAJIV DUTTA VERMA Vs. STATE OF BIHAR
|
August 5, 1998 |
|
RAJIV SACHDEVA Vs. STATE BANK OF INDIA
|
September 25, 1998 |
|
RAJKISHORE PRASAD ARVIND KUMAR
Vs. STATE OF BIHAR
|
December 4, 1998 |
|
RAJMATI DEVI Vs. RAM PRAVESH ROY
|
February 6, 1998 |
|
RAJNISH SHEKHAR Vs. STATE OF BIHAR
|
April 7, 1998 |
|
RAM ANUGRAH NARAIN Vs. STATE OF BIHAR
|
July 21, 1998 |
|
RAM AWATAR SINGH Vs. STATE OF BIHAR
|
December 22, 1998 |
|
RAM BABU KUMHAR Vs. STATE OF BIHAR
|
December 1, 1998 |
|
RAM BABU RAI & KOKAI RAI Vs. STATE OF BIHAR
|
February 20, 1998 |
|
RAM BALAK PRASAD SINGH Vs. STATE OF BIHAR
|
July 9, 1998 |
|
RAM BARAI RAI Vs. STATE OF BIHAR
|
May 12, 1998 |
|
RAM BILASH MAHTO Vs. RAJAN KUMAR JAISWAL
|
May 1, 1998 |
|
RAM CHANDRA PANDEY Vs. STATE OF BIHAR
|
January 8, 1998 |
|
RAM DULAR PASWAN Vs. P O LABOUR COURT
|
April 2, 1998 |
|
RAM JIWAN SINGH Vs. STATE OF BIHAR
|
April 3, 1998 |
|
RAM KISHUN SAO Vs. STATE OF BIHAR
|
April 1, 1998 |
|
RAM KRISHNA CHAUKHANI Vs. STATE OF BIHAR
|
October 11, 1998 |
|
RAM KUMAR THAKUR Vs. STATE OF BIHAR
|
April 22, 1998 |
|
RAM LAKHAH SINGH Vs. STATE OF BIHAR
|
October 29, 1998 |
|
RAM LAKHAN SINGH Vs. STATE OF BIHAR
|
May 11, 1998 |
|
RAM LAKHAN THAKUR Vs. STATE OF BIHAR
|
February 12, 1998 |
|
RAM NANDAN SINGH Vs. STATE OF BIHAR
|
January 15, 1998 |
|
RAM NARAYAN DAS Vs. STATE OF BIHAR
|
December 24, 1998 |
|
RAM NATH SAH Vs. KALI PRASAD SINGH
|
August 26, 1998 |
|
RAM NIRANJAN SINGH Vs. STATE OF BIHAR
|
August 13, 1998 |
|
RAM PRAKASH MATHUR ALIAS LADLAY MATHUR Vs. STATE OF BIHAR
|
May 4, 1998 |
|
RAM PRAVESH SINGH ALIAS RAYJEE Vs. STATE OF BIHAR
|
December 9, 1998 |
|
RAM RATAN PRASAD Vs. STATE OF BIHAR
|
April 6, 1998 |
|
Ram Sagun Chaudhary Vs. State of Bihar
|
November 17, 1998 |
|
RAM SAHAY MAHTO AND OTHERS Vs. STATE OF BIHAR
|
May 6, 1998 |
|
RAM SEWAK CHOUDHARY Vs. STATE OF BIHAR
|
December 24, 1998 |
|
RAM SURESH SINGH Vs. STATE OF BIHAR
|
February 9, 1998 |
|
RAM TAWAKYA CHAUBEY Vs. STATE OF BIHAR
|
November 12, 1998 |
|
RAM UDAI SINGH Vs. HARERAM SINGH
|
March 20, 1998 |
|
RAMA NAND KUMAR ALIAS RAMA NAND Vs. STATE OF BIHAR
|
March 19, 1998 |
|
RAMA SHANKAR RAM Vs. STATE OF BIHAR
|
February 2, 1998 |
|
RAMADHAR SINGH Vs. SADAN PRASAD
|
February 3, 1998 |
|
RAMADHAR SINGH Vs. SHEO PRASAD SINGH
|
November 24, 1998 |
|
RAMAGYA SINGH Vs. STATE OF BIHAR
|
February 4, 1998 |
|
RAMAKANT THAKUR Vs. SATYA NARAIN CHOUDHARY
|
January 15, 1998 |
|
RAMAKANT TIWARY Vs. STATE OF BIHAR
|
February 11, 1998 |
|
RAMANUJ CHOUDHARY, DABLU CHOUDHARY Vs. STATE OF BIHAR
|
August 26, 1998 |
|
RAMASHANKAR TIWARY Vs. UNION OF INDIA
|
July 9, 1998 |
|
RAMASHISH RAI Vs. BAIJNATH MISHRA
|
November 3, 1998 |
|
RAMASHISH SAHANI AND OTHERS Vs. STATE OF BIHAR
|
February 20, 1998 |
|
RAMASHRAY PRASAD SINGH Vs. STATE OF BIHAR
|
November 9, 1998 |
|
RAMASHRAY SINGH Vs. HARE KRISHNA SHARMA
|
November 24, 1998 |
|
RAMAUTAR SINGH Vs. STATE OF BIHAR
|
December 10, 1998 |
|
RAMAYAN RAI Vs. MOST BATKI
|
June 25, 1998 |
|
RAMCHANDRA JHA Vs. STATE OF BIHAR
|
April 1, 1998 |
|
RAMDEO RAI Vs. COLLECTOR
|
February 5, 1998 |
|
RAMDEO SINGH Vs. STATE OF BIHAR
|
May 20, 1998 |
|
RAMESH CHANDRA ROY Vs. STATE OF BIHAR
|
July 9, 1998 |
|
RAMESHWAR JUTE MILLS LIMITED Vs. STATE OF BIHAR
|
April 9, 1998 |
|
RAMESHWAR NATH TIWARI Vs. CHANDRABHAN NATH TIWARI
|
January 13, 1998 |
|
RAMESHWAR PANDEY Vs. MALTI DEVI
|
September 10, 1998 |
|
RAMJEE SINGH ALIAS RAM NANDAN SINGH Vs. JUGAL KISHORE SINGH
|
March 26, 1998 |
|
RAMJEE YADAV Vs. STATE OF BIHAR
|
February 20, 1998 |
|
RAMJI SAO Vs. STATE OF BIHAR
|
April 7, 1998 |
|
RAMJI SINGH Vs. SUKHDEO SHARMA
|
November 20, 1998 |
|
RAMU AHIR Vs. STATE OF BIHAR
|
February 11, 1998 |
|
RANA GAJENDRA PRASAD SINGH Vs. UNION OF INDIA
|
December 1, 1998 |
|
RANCHI CLUB LIMITED Vs. STATE OF BIHAR
|
February 20, 1998 |
|
RANCHI HANDLOOM EMPORIUM Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1998 |
|
RANCHI HOUSE OWNERS ASSOCIATION Vs. RANCHI MUNICIPAL CORPORATION
|
May 5, 1998 |
|
RANCHI TIMBER TRADERS ASSOCIATION Vs. STATE OF BIHAR
|
August 18, 1998 |
|
RANJIT PRASAD SINGH Vs. STATE OF BIHAR
|
February 19, 1998 |
|
RANJIT SAHAY JAMUAR Vs. STATE OF BIHAR
|
November 27, 1998 |
|
RARNESHWAR JHA Vs. STATE OF BIHAR
|
November 20, 1998 |
|
RAS BIHARI SINGH Vs. STATE OF BIHAR
|
July 8, 1998 |
|
RAS BIHARI SINGH Vs. STATE OF BIHAR
|
May 8, 1998 |
|
RASAN TRIGUN BARLA
Vs. RILAN SANDHYA TOPPNO
|
April 2, 1998 |
|
RAVINDRA KUMAR Vs. STATE OF BIHAR
|
February 3, 1998 |
|
RAVINDRA PRASAD ALIAS RAVINDRA SINGH Vs. RAJA RAM SHAH
|
December 2, 1998 |
|
RENU DEVI Vs. AMOL PASWAN
|
November 6, 1998 |
|
RENUKA SHARMA Vs. BIHAR PUBLIC SERVICE COMMISSION
|
March 31, 1998 |
|
REVINDRA KUMAR AGRAWAL Vs. RAGHUNATH PRASAD
|
January 9, 1998 |
|
RIJHU ANSARI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
February 20, 1998 |
|
RINA SEN Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1998 |
|
RITA DEY Vs. CHANDAN KUMAR DEY
|
October 14, 1998 |
|
ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
|
December 23, 1998 |
|
ROHTAS INDUSTRIESLTD Vs. STATE
|
October 30, 1998 |
|
ROSLINA BARLA ALIAS BABY AND ANOTHER Vs. STATE OF BIHAR
|
July 24, 1998 |
|
ROURKELA STEEL PLANT Vs. ASSOCIATED CEMENT COMPANIES LTD
|
April 28, 1998 |
|
RUBI KUMARI Vs. STATE OF BIHAR
|
May 19, 1998 |
|
RUDAL SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
February 26, 1998 |
|
S B GANGULY Vs. STATE OF BIHAR
|
March 6, 1998 |
|
S B I EMPLOYEES UNION Vs. STATE BANK OF INDIA
|
September 11, 1998 |
|
S K G CHINI MILLS MAZDOOR SANGH Vs. STATE OF BIHAR
|
July 15, 1998 |
|
S K KISHORPURIA Vs. STATE OF BIHAR
|
August 21, 1998 |
|
S K SAMANTA AND COMPANY Vs. CENTRAL COALFIELD LIMITED
|
March 27, 1998 |
|
S M SHERAZ ALLY Vs. STATE OF BIHAR
|
May 11, 1998 |
|
SABURJ DEVI Vs. CHANDRAWATI DEVI
|
April 28, 1998 |
|
SACHCHIDANAND SINGH Vs. NATHUNI YADAV
|
September 18, 1998 |
|
SACHIDA NAND PRASAD Vs. SAVITRI SAHAY
|
September 24, 1998 |
|
SACHIDANAND MISHRA Vs. RAMADHAR THAKUR
|
April 27, 1998 |
|
SADANAND JHA Vs. UNION OF INDIA
|
January 20, 1998 |
|
SADANAND RAM Vs. STATE OF BIHAR
|
November 25, 1998 |
|
SADANAND YADAV Vs. STATE OF BIHAR
|
April 28, 1998 |
|
SADHANA DEVI Vs. BIJENDRA KUMAR
|
March 3, 1998 |
|
SAFARI INDIA Vs. UNION OF INDIA
|
February 12, 1998 |
|
SAHARA INDIA LIMITED Vs. JANAK PRASAD
|
September 7, 1998 |
|
SAHDUL SINGH Vs. STATE OF BIHAR
|
November 2, 1998 |
|
SAHU TRADING COMPANY Vs. STATE OF BIHAR
|
April 9, 1998 |
|
SAKALDEEP SINGH Vs. UNION OF INDIA
|
February 6, 1998 |
|
SAMUEL SORAN Vs. STATE OF BIHAR
|
February 10, 1998 |
|
SANDEEP KUMAR SHARMA ALIAS DABBUA Vs. STATE OF BIHAR
|
December 18, 1998 |
|
SANICHARWA LAKRA Vs. UNION OF INDIA
|
March 17, 1998 |
|
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
|
April 27, 1998 |
|
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
|
July 13, 1998 |
|
SANJOY KUMAR Vs. STATE OF BIHAR
|
July 6, 1998 |
|
SANTOSH KUMAR JALAN ALIAS KANHAIYALAL JALAN Vs. CHANDRA KISHORE JALAN
|
August 24, 1998 |
|
SANTOSH KUMAR SINGH Vs. BHARAT COKING COALLTD
|
July 3, 1998 |
|
SANTOSHI SINGH TOKHAN SINGH Vs. RAM CHANDRA SAH
|
December 22, 1998 |
|
SANTU MAHTO Vs. STATE OF BIHAR
|
February 11, 1998 |
|
SANTU MANDAL Vs. MATAL MANDAL ARID
|
September 4, 1998 |
|
SANWARMUI PODDAR ALIAS KOKA Vs. GJJLRAJ PODDAR
|
May 13, 1998 |
|
SARASWATI DEVI Vs. STATE OF BIHAR
|
August 17, 1998 |
|
SARBANAND PASWAN Vs. MAHENDRA PRASAD SINGH
|
November 20, 1998 |
|
SARBI MEHTA Vs. STATE OF BIHAR
|
March 5, 1998 |
|
SAROJ DEVI @ SAROJ KUMARI Vs. ANIL KUMAR
|
November 9, 1998 |
|
SARRAF ENTERPRISES Vs. CANARA BANK
|
March 3, 1998 |
|
SATISH PRASAD Vs. STATE OF BIHAR
|
January 28, 1998 |
|
SATYA BHAMA DEVI Vs. UNION OF INDIA
|
January 14, 1998 |
|
SATYA NARAYAN RAUT Vs. STATE OF BIHAR
|
September 23, 1998 |
|
SATYADEO MEHTA Vs. STATE OF BIHAR
|
April 21, 1998 |
|
SATYANARAYAN MUKHOPADHYA Vs. RAM NIWAS AGRAWALA
|
September 11, 1998 |
|
SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
|
March 11, 1998 |
|
SATYENDRA NARAIN SINHA Vs. STATE OF BIHAR
|
December 22, 1998 |
|
SAURABH KUMAR PANDEY Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1998 |
|
SAVITIRI DEVI Vs. STATE OF BIHAR
|
August 4, 1998 |
|
SAVITRI DEVI Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1998 |
|
SAVITRI DEVI Vs. ARUN PRAKASH PANDEY
|
December 10, 1998 |
|
SAVITRI DEVI JAISWAL Vs. GIRIJA SHANKAR JAISWAL
|
October 30, 1998 |
|
SAWNA LAKRA Vs. DUTI PAHAN
|
September 4, 1998 |
|
SAYED RAZA ABBAS Vs. STATE OF BIHAR
|
March 29, 1998 |
|
SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION Vs. STATE OF BIHAR
|
March 17, 1998 |
|
SECRETARIAT ASSISTANT SUCCESSFUL EXAMINEES UNION Vs. STATE OF BIHAR
|
March 13, 1998 |
|
SERA|UDDLN AHMAD Vs. STATE OF BIHAR
|
March 3, 1998 |
|
SHAILJA DEVI Vs. SHEOJI SINGH
|
April 16, 1998 |
|
SHAKTINATH MANDAL Vs. STATE OF BIHAR
|
January 20, 1998 |
|
SHAMBHU SHARAN SINGH Vs. STATE OF BIHAR
|
November 10, 1998 |
|
SHANKAR TRADERS Vs. STATE OF BIHAR
|
February 20, 1998 |
|
SHANKARLAL BAJORIA Vs. STATE OF BIHAR
|
February 5, 1998 |
|
SHANKER TRADING COMPANY Vs. STATE OF BIHAR
|
June 30, 1998 |
|
SHANTI SHARAN Vs. STATE OF BIHAR
|
December 11, 1998 |
|
SHASHI PRABHA DEVI Vs. STATE OF BIHAR
|
September 24, 1998 |
|
SHAUKAT ALI Vs. STATE OF BIHAR
|
January 21, 1998 |
|
SHEIKH FARJAN MIAN Vs. TEJU SAHU
|
April 2, 1998 |
|
SHEO KUMAR SINGH Vs. STATE OF BIHAR
|
February 27, 1998 |
|
SHEO PARSAN SINGH Vs. STATE OF BIHAR AND ANOTHER
|
November 24, 1998 |
|
SHEO SHANKAR PRASAD SINGH Vs. UNION OF INDIA
|
July 29, 1998 |
|
SHEO SHANKAR PRASAD SINGH Vs. UNION OF INDIA
|
November 12, 1998 |
|
SHEO SHANKAR SAH Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1998 |
|
SHIKSHAKATAR KARMCHARI SANGH Vs. STATE OF BIHAR
|
January 19, 1998 |
|
SHISHIR KUMAR JAIN Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
October 9, 1998 |
|
SHISHUPAL PRASAD ALIAS SHISHUPAL KUMAR Vs. MOSOMAT MALTI DEVI
|
November 6, 1998 |
|
SHIV BADAN RAM Vs. VIPATURAM
|
March 5, 1998 |
|
Shiv Shankar Prasad Gupta Vs. State of Bihar
|
March 11, 1998 |
|
SHIVA NARAYAN LAL Vs. STATE OF BIHAR
|
December 7, 1998 |
|
SHIWESH CHANDRA SINGH Vs. STATE OF BIHAR
|
July 17, 1998 |
|
SHOIBA KHATOON Vs. STATE OF BIHAR
|
November 26, 1998 |
|
SHREE DURGA ROILER FLOUR MILLS P LTD Vs. STATE CF BIHAR
|
July 13, 1998 |
|
SHREEKANT PANDEY SHARMA Vs. STATE OF BIHAR
|
October 12, 1998 |
|
SHRIMATI KAMLA DEVI Vs. NAND KISHORE SAO ALIAS NAND KESHWAR SAO
|
April 27, 1998 |
|
SHRIRAM BEARINGSLTD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 25, 1998 |
|
SHYAM CHANDRA SINGH Vs. UNION OF INDIA
|
February 6, 1998 |
|
SHYAM DEO SINGH Vs. STATE OF BIHAR
|
August 6, 1998 |
|
SHYAM JEE TIWARI Vs. STATE OF BIHAR
|
November 12, 1998 |
|
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
|
May 8, 1998 |
|
SHYAM NAND SINGH Vs. STATE OF BIHAR
|
October 29, 1998 |
|
SHYAM NANDAN PRASAD SINHA Vs. PUNJAB NATIONAL BANK
|
July 20, 1998 |
|
SHYAM NARAYAN KUMAR Vs. PANDIT KUMAR
|
December 2, 1998 |
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SHYAM SUNDARI DEVI ALIAS SUNITA DEVI Vs. RAJKISHORE SINGH ALIAS RAJKISHORE PRASAD
|
May 15, 1998 |
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SHYAM SURAT RAM Vs. HIGH COURT OF JUDICATURE AT PATNA
|
December 17, 1998 |
|
SHYAM TALKIES BUNIYADGANJ Vs. STATE OF BIHAR
|
May 1, 1998 |
|
SHYAMANAND PATHAK Vs. UNION OF INDIA
|
July 20, 1998 |
|
SINGH R N Vs. STATE OF BIHAR
|
February 10, 1998 |
|
SINTRA LIMITED Vs. STATE OF BIHAR
|
July 3, 1998 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
February 6, 1998 |
|
SITA SAH Vs. RAM JATAN PRASAD
|
June 30, 1998 |
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SK NAZMUDDIN Vs. SK NAZMUDDIN
|
January 30, 1998 |
|
SMT. NAYAN RAI Vs. THE STATE OF BIHAR AND OTHERS
|
March 18, 1998 |
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SONA DEVI Vs. STATE OF BIHAR
|
January 16, 1998 |
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SONA DEVI Vs. RAJENDRA PRASAD
|
August 21, 1998 |
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SONE LAL SINGH Vs. LARO DEVI
|
January 23, 1998 |
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SOULIA SINGH ALIAS SAWALIA SINGH Vs. UNION OF INDIA
|
December 17, 1998 |
|
SRI DURGA CEMENT CO LIMITED Vs. STATE OF BIHAR
|
September 10, 1998 |
|
SRIKANT SHARMA Vs. STATE OF BIHAR
|
February 26, 1998 |
|
Srimohan Jha Vs. State of Bihar
|
May 11, 1998 |
|
ST DOMNIC SAVIO S HIGH SCHOOL Vs. STATE OF BIHAR
|
July 16, 1998 |
|
STATE BANK OF INDIA
Vs. UNION OF INDIA
|
February 3, 1998 |
|
STATE BANK OF INDIA Vs. SATYANARAIN PRASAD SHANKER PRASAD
|
April 27, 1998 |
|
STATE BANK OF INDIA Vs. TAX RECOVERY OFFICER
|
November 16, 1998 |
|
STATE BANK OF INDIA Vs. STATE OF BIHAR
|
November 25, 1998 |
|
STATE BANK OF INDIA OFFICER S ASSOCIATION Vs. STATE BANK OF INDIA
|
September 1, 1998 |
|
STATE GOVT OF BIHAR Vs. SUNIL KUMAR SINGH
|
March 17, 1998 |
|
STATE OF BIHAR Vs. ANIL YADAV
|
March 16, 1998 |
|
STATE OF BIHAR Vs. PURAN CHANDRA MAHTO
|
February 24, 1998 |
|
STATE OF BIHAR Vs. VIPTU RAM
|
March 3, 1998 |
|
STATE OF BIHAR Vs. SUMITRA DEVI
|
January 20, 1998 |
|
STATE OF BIHAR Vs. SHIV RANI DEVI
|
January 12, 1998 |
|
STATE OF BIHAR Vs. SUDHIR KUMAR THAKUR
|
January 1, 1998 |
|
STATE OF BIHAR Vs. BASAWAN RAI
|
April 30, 1998 |
|
STATE OF BIHAR Vs. ANARDEYI SETHANI
|
November 26, 1998 |
|
STATE OF BIHAR Vs. TEK NARAYAN CHAUHAN
|
December 11, 1998 |
|
STATE OF BIHAR Vs. AMAR NATH SINGH
|
July 22, 1998 |
|
STATE OF BIHAR Vs. KUMARI ABHA
|
December 24, 1998 |
|
STATE OF BIHAR Vs. ANTU PRASAD
|
October 13, 1998 |
|
STATE OF BIHAR Vs. BHUKHAL MAHATO
|
September 10, 1998 |
|
STATE OF BIHAR Vs. MADAN MOHAN PD
|
September 5, 1998 |
|
STATE OF BIHAR Vs. ANIL PRASAD SINGH
|
September 25, 1998 |
|
STATE OF BIHAR Vs. GITA NAND JHA
|
September 23, 1998 |
|
STATE OF BIHAR Vs. SIDHI THAKUR AND OTHERS
|
May 11, 1998 |
|
STATE OF BIHAR Vs. VIPATU RAM, SANKATHA RAM AND RAM GAHAN RAM
|
March 5, 1998 |
|
STATE OF BIHAR Vs. SUDHIR KUMAR THAKUR
|
January 9, 1998 |
|
STATE OF BIHAR AND ORS Vs. BULLU DAS AND ORS
|
February 24, 1998 |
|
STATE OF BIHAR AND ORS Vs. RAJENDRA SINGH AND ORS
|
January 2, 1998 |
|
STATE UNEMPLOYED (+2 Vs. STATE OF BIHAR
|
January 19, 1998 |
|
STATION CLUB Vs. STATE OF BIHAR
|
February 24, 1998 |
|
STEEL AUTHORITY OF INDIA LTD Vs. GENDA SHARMA
|
August 18, 1998 |
|
STEEL CITY BEVERAGE P LTD Vs. STATE OF BIHAR
|
July 14, 1998 |
|
STEEL ENGINEERING AND PROCESSING WORKS Vs. UNION OF INDIA
|
November 17, 1998 |
|
STEEL INDIA Vs. STATE OF BIHAR
|
December 2, 1998 |
|
STEEL INDIA Vs. STATE OF BIHAR
|
August 19, 1998 |
|
SUBEDAR MAHTO Vs. JOINT DIRECTOR OF CONSOLIDATION
|
May 13, 1998 |
|
Subhash Chaudhur Vs. State of Bihar
|
July 30, 1998 |
|
SUBODH KUMAR ALIAS SUBODH KR GUPTA Vs. SITA RAM PRASAD
|
November 19, 1998 |
|
SUBODH KUMAR ALIAS SUBODH KUMAR GUPTA Vs. SITA RAM PRASAD
|
March 26, 1998 |
|
SUDARSHAN SINGH Vs. STATE OF BIHAR
|
February 10, 1998 |
|
SUDHIR KUMAR Vs. RANCHI UNIVERSITY RANCHI
|
January 4, 1998 |
|
SUDHIR KUMAR Vs. RANCHI UNIVERSITY
|
January 15, 1998 |
|
SUDHIR KUMAR AGRAWAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
February 5, 1998 |
|
SUKETH SAH Vs. STATE OF BIHAR
|
August 4, 1998 |
|
SUNIL KUMAR BOOBNA Vs. STATE OF BIHAR
|
March 20, 1998 |
|
SUNIL TIRKEY Vs. STATE OF BIHAR
|
February 8, 1998 |
|
SUNITA KUMARI Vs. STATE OF BIHAR
|
November 20, 1998 |
|
SURAJ PRASAD Vs. STATE OF BIHAR
|
November 12, 1998 |
|
SURAJDEO SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
|
November 12, 1998 |
|
SURAJMAL AGARWAL Vs. VISHWAMITRA TREHAN
|
March 11, 1998 |
|
SURENDRA MISHRA
Vs. STATE BANK OF INDIA
|
November 6, 1998 |
|
SURENDRA PRASAD Vs. POWER GRID CORPORATION OF INDIA LTD
|
April 3, 1998 |
|
SURENDRA PRASAD THAKUR Vs. STATE OF BIHAR
|
June 30, 1998 |
|
SURENDRA TIWARY Vs. RAJ KUMARI DEVI
|
November 5, 1998 |
|
SURESH KUMAR RAJAK Vs. STATE OF BIHAR
|
January 5, 1998 |
|
SURESH PRASAD GUPTA ALIAS SURESH PRASAD Vs. ASHOK KUMAR
|
April 16, 1998 |
|
Suresh Prasad Singh Vs. State of Bihar
|
March 16, 1998 |
|
SURYA KUMAR DAS Vs. AJIT KUMAR DAS
|
March 9, 1998 |
|
SURYA NARAIN MISHRA Vs. STATE OF BIHAR
|
January 16, 1998 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
March 20, 1998 |
|
SUSHILA DEVI Vs. NIVENDAN CHOUDHARY
|
May 6, 1998 |
|
SWARATH SINGH @ RAM SWARATH SINGH Vs. STATE OF BIHAR
|
April 20, 1998 |
|
SWARATH SINGH ALIAS RAM SWARATH SINGH Vs. STATE OF BIHAR
|
April 29, 1998 |
|
SYED ABID IMAM Vs. SHARAFAT HUSSAIN
|
May 15, 1998 |
|
SYED ZULFIKAR HUSSAIN @ SYED WARISH HUSSAIN Vs. STATE OF BIHAR
|
March 6, 1998 |
|
TAPESHWAR NATH MISHRA Vs. STATE OF BIHAR
|
February 20, 1998 |
|
TARINI MARANDI Vs. LAKSHMI MAHTO
|
April 30, 1998 |
|
TASABUR KHAN
Vs. STATE OF BIHAR
|
January 15, 1998 |
|
TATA ENGINEERING AND LOCOMOTIVE Vs. UNION OF INDIA
|
March 18, 1998 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR
|
July 3, 1998 |
|
TATA IRON AND STEEL CO LTD Vs. BHARAT COKING COALLTD
|
September 1, 1998 |
|
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
|
November 19, 1998 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
|
September 7, 1998 |
|
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
|
November 2, 1998 |
|
TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA
|
August 20, 1998 |
|
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
|
May 1, 1998 |
|
TATA YODOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
June 30, 1998 |
|
TATANAGAR METAL INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 27, 1998 |
|
TEJ BAHADUR VERMA Vs. STATE OF BIHAR
|
May 18, 1998 |
|
THAKUR GHANSHAM SINGH MUNDA Vs. COMMISSIONER SOUTH CHOTANAGPUR DIVISION RANCHI
|
January 19, 1998 |
|
TIS FAB LIMITED
Vs. STATE OF BIHAR
|
February 4, 1998 |
|
TORO MURMU Vs. STATE OF BIHAR
|
November 11, 1998 |
|
TRIDIP AND COMPANY Vs. ROYAL ARMS
|
January 15, 1998 |
|
TULSI SAO Vs. TRIBHUWAN SAO
|
September 7, 1998 |
|
TUNA DEVI Vs. KALI PADA DEO
|
September 25, 1998 |
|
UDAY NARAIN TIWARY Vs. GOURI SHANKAR JALAN
|
April 28, 1998 |
|
UMA KANT RAI Vs. RUPESHWAR JHA
|
February 17, 1998 |
|
UMA SHANKAR PRASAD SINHA Vs. STATE OF BIHAR
|
October 8, 1998 |
|
UMA SHANKAR SAHAY Vs. STATE OF BIHAR
|
March 11, 1998 |
|
UMA SHANKER CHAUBEY Vs. STATE OF BIHAR AND OTHERS
|
February 11, 1998 |
|
UMESH KUMAR VERMA Vs. CHANDRIKA PD SINGH
|
February 11, 1998 |
|
UMESH PRASAD SINGH Vs. MUNGHYR KSHETRIYA GRAMIN BANK
|
December 10, 1998 |
|
UMESH RAI Vs. UNION OF INDIA UOI
|
November 3, 1998 |
|
Umesh Singh Vs. State of Bihar
|
November 3, 1998 |
|
UNION OF INDIA Vs. JAGDISH MANJHI
|
March 18, 1998 |
|
UNION OF INDIA Vs. KASHINATH MAHTO
|
March 17, 1998 |
|
UNION OF INDIA Vs. ARUNODAYA UDYOG P LTD
|
March 24, 1998 |
|
UNION OF INDIA Vs. RAM LAKHAN SINGH
|
April 16, 1998 |
|
UNION OF INDIA Vs. ASSISTANT LABOUR COMMISSIONER CENTRAL
|
July 16, 1998 |
|
UNITED COLLIERIES LTD Vs. COAL INDIA LIMITED
|
September 9, 1998 |
|
UNITED COMMERCIAL BANK Vs. KUYA COLLIERIES (P LTD
|
August 20, 1998 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANJU DEVI
|
August 21, 1998 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. KEDAR NATH BHAGAT AND OTHERS
|
February 12, 1998 |
|
UNITED INDIA INSURANCE COMPANY Vs. SIYAWATI DEVI & ORS
|
November 30, 1998 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MOINUDDIN
|
February 6, 1998 |
|
UPENDRA NARAYAN TIWARY Vs. BIHAR PUBLIC SERVICE COMMISSION
|
July 10, 1998 |
|
UPENDRA PRASAD Vs. STATE OF BIHAR
|
February 23, 1998 |
|
UPENDRA SINGH ALIAS DHURIYA Vs. STATE OF BIHAR
|
December 10, 1998 |
|
URMILA SINGH Vs. SAHDEO RAM
|
April 3, 1998 |
|
VANDANA KUMARI Vs. STATE OF BIHAR
|
December 24, 1998 |
|
VED PRAKASH PATHAK NIRALA
Vs. STATE OF BIHAR
|
September 3, 1998 |
|
VEERARAGHAVAIAH Vs. STATE OF BIHAR
|
August 10, 1998 |
|
VIDYA DEVI Vs. GAURI SHANKAR PRASAD SHRIVASTAVA
|
March 20, 1998 |
|
VIDYA DEVI SINHA Vs. STATE OF BIHAR
|
November 20, 1998 |
|
VIJAY KANT UPADHAYA Vs. SIDESHWAR PRASAD
|
May 6, 1998 |
|
VIJAY KUMAR GUPTA Vs. HARI NARAYAN RASTOGI
|
October 16, 1998 |
|
VIKASH PRATISTHAN Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1998 |
|
VINAY PRASAD CHAUHAN Vs. STATE OF BIHAR
|
February 23, 1998 |
|
VINOD KUMAR PURBE AND ANOTHER Vs. SMT. SUJATA DEVI AND OTHERS
|
December 10, 1998 |
|
VINOD KUMAR SRIVASTAVA Vs. JITENDRA KUMAR SINGH
|
December 10, 1998 |
|
VISHNU SUGAR MILLS LTD Vs. STATE OF BIHAR
|
October 9, 1998 |
|
VISHWA BHUDHIST PARISHAD Vs. UNION OF INDIA
|
August 18, 1998 |
|
VISHWA BUDDHIST PARISHAD Vs. UNION OF INDIA
|
February 26, 1998 |
|
VISHWANATH JHA Vs. DEPUTY DIRECTOR CENSUS
|
December 16, 1998 |
|
VISHWANATH MAHTO Vs. STATE OF BIHAR
|
March 2, 1998 |
|
VISHWANATH PRASAD Vs. VINAY KUMAR SINHA
|
May 1, 1998 |
|
WAKIL BHAGAT Vs. RAMBRIKSH BHAGAT
|
April 10, 1998 |
|
WAKIL SINGH Vs. STATE OF BIHAR
|
February 4, 1998 |
|
WORKMEN Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF RAM KANALI COLLIERY
|
April 6, 1998 |
|
WORKMEN Vs. EMPLOYER IN RELATION
|
September 21, 1998 |
|
WORKMEN OF DURGAWATI JALASHAY PRIYOJNA Vs. PRESIDING OFFICER INDUSTRIAL
|
December 8, 1998 |
|
WORKMEN OF SADAKT Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
February 20, 1998 |
|
YADU NATH SHARAN SINGH Vs. UNION OF INDIA
|
September 15, 1998 |
|
YADUBANSH PRASAD SHARMA Vs. UNION OF INDIA
|
July 30, 1998 |
|
YAMUNA SAH ALIAS JAMUNA PRASAD SAH Vs. SHASHI MAHTO
|
April 27, 1998 |
|
YOGENDRA KUMAR CHAUBEY Vs. STATE OF BIHAR
|
October 29, 1998 |
|
YOGESH KUMAR LABH Vs. BIHAR STATE HYDRO ELECTRICAL POWER CORPORATION LTD
|
October 13, 1998 |
|
YOGI RAI Vs. STATE OF BIHAR
|
October 8, 1998 |