|
A.K. RAI @ ANANT KUMAR RAI Vs. STAYA NARAYAN DEY
|
August 11, 1997 |
|
ABDUL HAI Vs. STATE OF BIHAR
|
November 24, 1997 |
|
ABDUL SALAM Vs. S M ASLAM
|
December 1, 1997 |
|
ABHAY PRAKASH SAHAY LALAN Vs. HIGH COURT OF JUDICATURE AT PATNA
|
October 28, 1997 |
|
ABHAY PRAKASH SAHAY LALAN Vs. HIGH COURT OF JUDICATURE AT PATNA THROUGH ITS REGISTRAR GENERAL
|
October 24, 1997 |
|
ABHIMANYU PRASAD SAH Vs. MURLIDHAR BHAWSINGHKA
|
December 3, 1997 |
|
ABIJIT GANGULY Vs. JALALUDDIN
|
September 23, 1997 |
|
AGRESH PRASAD VERMA Vs. ABHA DEVI
|
August 26, 1997 |
|
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. CANTONMENT BOARD DANAPUR
|
May 23, 1997 |
|
AHMAD HUSSAIN Vs. STATE OF BIHAR
|
August 18, 1997 |
|
AHMAD MIAN Vs. STATE OF BIHAR
|
March 17, 1997 |
|
AJAY KUMAR SRIVASTAVA Vs. STATE BANK OF INDIA
|
December 12, 1997 |
|
AJAY PRATAP Vs. STATE OF BIHAR
|
March 3, 1997 |
|
AJIT KUMAR BANERJEE Vs. STATE OF BIHAR
|
February 6, 1997 |
|
AJMERI KHATOON Vs. STATE OF BIHAR
|
May 14, 1997 |
|
AJOY KUMAR AMBASTHA Vs. STATE OF BIHAR
|
September 4, 1997 |
|
AKHILESHWAR KUMAR Vs. MUSTAQUAIM
|
August 21, 1997 |
|
AKHTAR HUSSAIN Vs. STATE OF BIHAR
|
July 9, 1997 |
|
AMAR NATH SINGH Vs. STATE OF BIHAR
|
September 12, 1997 |
|
AMAR PRAKASH Vs. A NATRAJAN SUPERINTENDENT OF POLICE
|
November 18, 1997 |
|
AMAR PRATAP SINGH Vs. STATE OF BIHAR
|
July 30, 1997 |
|
AMARJIT SINGH Vs. STATE OF BIHAR
|
April 23, 1997 |
|
AMBIKA CONSTRUCTION Vs. INCOME TAX OFFICER
|
April 11, 1997 |
|
AMBIKA PRASAD Vs. RANKI TIRKEY
|
March 11, 1997 |
|
AMIN AHMAD Vs. SAIKINA KHATOON
|
October 29, 1997 |
|
AMIYA CHAKRAVARTY Vs. STATE OF BIHAR
|
March 21, 1997 |
|
AMLA MAZUMDAR Vs. BISHWANATH PABRA
|
September 4, 1997 |
|
AMRESH KUMAR Vs. STATE OF BIHAR
|
February 17, 1997 |
|
AMRESH SHARAN Vs. STATE OF BIHAR
|
December 19, 1997 |
|
AMRIK SINGH Vs. UNION OF INDIA
|
February 18, 1997 |
|
ANCHILK BHASHA VIKASH SAMITTEE Vs. CHANCELLOR RANCHI UNIVERSITY
|
March 11, 1997 |
|
ANIL AGRAWAL
Vs. UNION OF INDIA
|
August 1, 1997 |
|
ANIL ENGINEERING WORKS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 4, 1997 |
|
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
|
September 29, 1997 |
|
ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
September 16, 1997 |
|
ANIL KUMAR TODI Vs. STATE OF BIHAR
|
November 12, 1997 |
|
ANIRUDH PRASAD Vs. STATE OF BIHAR
|
March 13, 1997 |
|
ANITA DEVI Vs. BHUNESHWAR SHAH
|
August 5, 1997 |
|
ANITA KACHHAP Vs. STATE OF BIHAR
|
November 5, 1997 |
|
ANITA KUMARI Vs. STATE OF BIHAR
|
February 28, 1997 |
|
ANJU SINGH Vs. STATE OF BIHAR
|
June 26, 1997 |
|
ARJUN CHAND Vs. STATE OF BIHAR
|
July 9, 1997 |
|
ARJUN PRASAD YADAV Vs. STATE OF BIHAR
|
April 29, 1997 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
May 4, 1997 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
May 14, 1997 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
July 8, 1997 |
|
ARUN KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 7, 1997 |
|
ARUN KUMAR Vs. STATE OF BIHAR
|
February 4, 1997 |
|
ARUN KUMAR MISHRA Vs. STATE OF BIHAR
|
October 29, 1997 |
|
ARUN KUMAR SINGH Vs. CENTRAL BANK OF INDIA
|
October 29, 1997 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
February 27, 1997 |
|
ARUN KUMAR SINHA Vs. SURESH PRASAD
|
October 22, 1997 |
|
ARUNA MEHRA Vs. STATE OF BIHAR
|
September 29, 1997 |
|
ARVIND CHAND SINGH Vs. STATE OF BIHAR
|
July 21, 1997 |
|
ARVIND KUMAR Vs. UMAPATI DEVI
|
January 2, 1997 |
|
ARVIND KUMAR BAJAJ Vs. JEEBACHH LAL SAH
|
February 25, 1997 |
|
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
|
February 28, 1997 |
|
ARVIND TECHNO ENGINEERS LIMITED Vs. STATE OF BIHAR
|
February 21, 1997 |
|
ASHA DEVI Vs. RAM KRISHAN AGRAWAL
|
September 12, 1997 |
|
ASHADEVI Vs. RAM KISHAN AGRAWAL
|
September 3, 1997 |
|
ASHIRVAD ENTERPRISES Vs. STATE OF BIHAR
|
September 26, 1997 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
February 14, 1997 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
August 1, 1997 |
|
ASHOK KUMAR SINGH Vs. BIHAR INDUSTRIAL AND TECHNICAL CONSULTANCY ORGANISATION LIMITED
|
April 29, 1997 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
March 3, 1997 |
|
ASHOK MALHOTRA Vs. UNION OF INDIA
|
July 23, 1997 |
|
ASHOK MOHAN GHOSH Vs. BISHNU PADA CHOWDHARY
|
May 1, 1997 |
|
ASHOK PRASAD MUKHERJEE ALIAS ASHOK Vs. JYOTI PRASAD MUKHERJEE
|
December 2, 1997 |
|
ASSISTANT COMMISSIONER OF INCOME Vs. SHARMA COLD STORAGE ICE FACTORY
|
September 26, 1997 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 14, 1997 |
|
ATMANAND SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
April 2, 1997 |
|
ATULYA KUMAR Vs. STATE OF BIHAR
|
July 1, 1997 |
|
AWADESH PRASAD SINGH Vs. STATE OF BIHAR
|
January 21, 1997 |
|
AWADHESH PRASAD SINGH @ AWADESH PRASAD SHARMA Vs. STATE OF BIHAR
|
January 10, 1997 |
|
AWADHESH RAM Vs. STATE OF BIHAR
|
March 10, 1997 |
|
AYUB ZAIDI Vs. STATE OF BIHAR
|
September 29, 1997 |
|
B R AMBEDKAR BIHAR UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
July 30, 1997 |
|
BABA PULP AND FRUITS LTD Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 25, 1997 |
|
BABULAL HEMBRUM Vs. STATE OF BIHAR
|
August 30, 1997 |
|
BACHANDEO RAI Vs. RAM NARESH RAI
|
April 13, 1997 |
|
BAD-UZ-ZAMA Vs. ALIUR RAHMAN
|
June 26, 1997 |
|
BADRI ROY Vs. PRESIDING OFFICER
|
July 15, 1997 |
|
BAGESHWARI PRASAD SINGH Vs. STATE OF BIHAR
|
January 13, 1997 |
|
BAIJNATH GANJHU ALIAS BAJO GANJHU Vs. STATE OF BIHAR
|
July 14, 1997 |
|
BAIKUNTH SHARMA Vs. STATE BANK OF INDIA
|
May 8, 1997 |
|
BAJRANG LAL AGARWAL Vs. STATE OF BIHAR
|
August 27, 1997 |
|
BAL KRISHNA SINGH Vs. STATE OF BIHAR
|
August 14, 1997 |
|
BALDEO PRASAD Vs. STATE OF BIHAR
|
August 30, 1997 |
|
BALESHWAR OJHA Vs. STATE OF BIHAR
|
May 15, 1997 |
|
BALESHWAR RAM Vs. CHANCELLOR MAGADH UNIVERSITY
|
November 25, 1997 |
|
BALRAM CHOUDHARY Vs. STATE OF BIHAR
|
February 6, 1997 |
|
BALRAM SINGH Vs. STATE OF BIHAR
|
February 4, 1997 |
|
BANARSI DEVI Vs. STATE OF BIHAR AND OTHERS
|
October 28, 1997 |
|
BANSI SAO Vs. JAGESHWAR PRASAD SAO
|
February 24, 1997 |
|
BASANT KUMAR AGARWALLA Vs. AJIT KUMAR SINHA
|
May 20, 1997 |
|
BASANT KUMAR CHOUDHRY Vs. STATE OF BIHAR
|
March 19, 1997 |
|
BASHISHTHA NARAYAN Vs. STATE OF BIHAR
|
February 5, 1997 |
|
BASISTHA PANDEY Vs. SIGESHWARI DEVI
|
March 5, 1997 |
|
BASUDEO YADAV Vs. STATE OF BIHAR
|
March 17, 1997 |
|
BASUKI NATH PATHAK Vs. STATE OF BIHAR
|
April 4, 1997 |
|
BHAGWAN DAS Vs. VICE CHANCELLOR MAGADH UNIVERCITY
|
April 23, 1997 |
|
BHAGWATI PRASAD JALAN Vs. PREM LATA DEVI KEDIA
|
March 14, 1997 |
|
BHAJANKA COLD STORAGE
Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
August 22, 1997 |
|
BHANU PRASAD Vs. CHANDRA PRASAD
|
September 9, 1997 |
|
BHARAT COKING COAL LIMITED Vs. TAHAL SAO
|
December 2, 1997 |
|
BHARAT COKING COAL LTD Vs. UJJAWAL KUMAR RAY
|
December 2, 1997 |
|
BHARAT COKING COAL LTD Vs. STATE OF BIHAR
|
January 26, 1997 |
|
BHARAT COKING COAL LTD Vs. ANNAPURNA COUSTRUCTION
|
April 29, 1997 |
|
BHARAT DRILLING RANCHI Vs. DISTRICT RURAL DEVELOPMENT AGENCY PALAMU AT DAITONGANJ
|
May 22, 1997 |
|
BHARAT PASWAN Vs. STATE OF BIHAR
|
February 28, 1997 |
|
BHARAT PRASAD Vs. STATE OF BIHAR
|
August 12, 1997 |
|
BHARAT REFRACTORIES LTD Vs. R K DAS
|
February 17, 1997 |
|
BHARDULI THAKUR Vs. STATE OF BIHAR
|
August 27, 1997 |
|
BHARTHAN KURMI Vs. STATE OF BIHAR
|
July 30, 1997 |
|
BHASKAR MITRA Vs. STATE OF BIHAR
|
March 13, 1997 |
|
BHOLA NATH KESHRI Vs. STATE OF BIHAR
|
August 20, 1997 |
|
BHOLA RAI Vs. STATE OF BIHAR
|
April 25, 1997 |
|
BHUPENDRA PRASAD GUPTA Vs. KIRAN SHANKAR PRASAD CHOUDHARY ALIAS DR KIRAN SHANKAR PRASAD
|
November 4, 1997 |
|
BIBIJAN BIBI Vs. STATE OF BIHAR
|
January 21, 1997 |
|
BIDHU BHUSHAN DWIVWDI Vs. STATEOF BIHAR
|
July 11, 1997 |
|
BIDYA SAGAR CHAUDHARY ALIAS V S CHAUDHARY Vs. STATE OF BIHAR
|
December 16, 1997 |
|
BIHAR CAUSTIC AND CHEMICALS LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
January 9, 1997 |
|
BIHAR CAUSTIC AND CHEMICALSLTD Vs. RAMESHWAR SHUKLA
|
January 20, 1997 |
|
BIHAR ELECTRICITY BOARD Vs. USHA MARTIN INDUSTRIESLTD
|
July 28, 1997 |
|
BIHAR HINDU RELIGIOUS TRUST Vs. KEDAR NATH SHARMA
|
April 24, 1997 |
|
BIHAR INTER UNIVERSITY BOARD EMPLOYEES UNION Vs. STATE OF BIHAR
|
August 7, 1997 |
|
BIHAR OFFICE EQUIPMENTS CO Vs. STATE OF BIHAR
|
August 28, 1997 |
|
BIHAR PLASTIC INDUSTRIES Vs. NEW INDIA ASSURANCE COMPANY LTD
|
May 23, 1997 |
|
BIHAR PLASTIC INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
November 14, 1997 |
|
BIHAR PLASTIC INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
December 19, 1997 |
|
BIHAR RAJYA MAHAVIDYALAYA SHIKSHAK EVAM SHIKSHEKETAR KARMCHARI KALYAN MAHASANGH Vs. STATE OF BIHAR
|
January 31, 1997 |
|
BIHAR SPONGE IRON LTD Vs. PRESIDING OFFICER LABOUR COURT
|
May 12, 1997 |
|
BIHAR STATE ELECTRICITY BOARD Vs. APAR LIMITED
|
November 25, 1997 |
|
BIHAR STATE HOUSING BOARD Vs. KAMLA KANT SHARAN
|
March 5, 1997 |
|
BIHAR STATE ROAD TRANSPORT Vs. CHINTAMANI SHARMA
|
March 14, 1997 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
August 18, 1997 |
|
BIHAR STATE STAMP VENDORS ASSOCIATION Vs. STATE OF BIHAR
|
January 13, 1997 |
|
BIHAR SUGAR MILLS ASSOCIATION BRANCH OF ALL INDIA SUGAR MILLS ASSOCIATION NEW DELHI Vs. STATE OF BIHAR
|
February 4, 1997 |
|
BIHAR TRANSPORT ASSOCIATION Vs. STATE OF BIHAR
|
February 4, 1997 |
|
BIJENDRA KUMAR YADAV Vs. STATE OF BIHAR
|
April 23, 1997 |
|
BIJLI SINGH Vs. STATE OF BIHAR
|
December 4, 1997 |
|
BIJOY NARAIN RAI Vs. STATE OF BIHAR
|
April 9, 1997 |
|
BIMAL KUMAR DUTTA Vs. STATE OF BIHAR
|
August 5, 1997 |
|
BIMAL RAM Vs. STATE OF BIHAR
|
January 21, 1997 |
|
BIMLA SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
|
April 24, 1997 |
|
BIMLESH KUMAR SARAF Vs. CHETNA SARAF
|
May 2, 1997 |
|
BINAY KUMAR PODDAR Vs. BHAMAR LAL MAHARAJ
|
February 18, 1997 |
|
BINAY KUMAR SINGH Vs. STATE OF BIHAR
|
May 23, 1997 |
|
BINDESHWARI PRASAD SRIVASTAVA Vs. STATE OF BIHAR
|
April 10, 1997 |
|
BINDU JHA Vs. STATE OF BIHAR
|
August 11, 1997 |
|
BINOD DAS Vs. HURO RABIDAS
|
August 5, 1997 |
|
BINOD KUMAR Vs. STATE OF BIHAR
|
August 4, 1997 |
|
BINOD KUMAR CHOUDHARY
Vs. KAMAL NARAIN THAKUR
|
March 27, 1997 |
|
BINOD KUMAR SINHA Vs. STATE OF BIHAR
|
July 25, 1997 |
|
BINOD PRASAD SINGH Vs. STATE OF BIHAR
|
March 31, 1997 |
|
BINOD SINGH Vs. STATE OF BIHAR
|
May 21, 1997 |
|
BINOY KUMAR BHAGAT Vs. THANA MARANDI
|
September 3, 1997 |
|
BIPIN KUMAR ALIAS BIPIN SINGH Vs. STATE OF BIHAR
|
March 31, 1997 |
|
BIRENDRA PRASAD Vs. NAGENDRA NARAYAN SINGH DEO
|
August 12, 1997 |
|
BIRENDRA PRASAD Vs. STATE OF BIHAR
|
September 12, 1997 |
|
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR
|
October 1, 1997 |
|
BISHUNDEO OJHA Vs. RAMESH CHOUBEY
|
November 26, 1997 |
|
BISHWANANTH VERMA Vs. UNION OF INDIA
|
August 1, 1997 |
|
BIVEKANAND SINGH Vs. STATE OF BIHAR
|
September 5, 1997 |
|
BRAHMA DEVI Vs. MALTI DEVI
|
September 2, 1997 |
|
BRAJ KISHORE PRASED Vs. STATE OF BIHAR
|
December 8, 1997 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
February 19, 1997 |
|
BRANCH MANAGER STATE BANK OF INDIA JAMALPUR GOGRI BRANCH Vs. STATE OF BIHAR
|
May 19, 1997 |
|
BRIGADIER RAVI KUMAR Vs. STATE OF BIHAR
|
August 19, 1997 |
|
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
November 28, 1997 |
|
BRIJ KISHORE SINGH Vs. STATE
|
April 2, 1997 |
|
BRIJ MOHAN PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 19, 1997 |
|
Brij Nandan Yadav Vs. State of Bihar
|
November 11, 1997 |
|
BRIJ RAJ RAI Vs. STATE OF BIHAR
|
April 30, 1997 |
|
BRIJLALA PRASAD SINHA Vs. STATE OF BIHAR
|
November 28, 1997 |
|
BRIJMOHAN AGARAWALLA Vs. NARMADA DEVI
|
April 2, 1997 |
|
BUDHAN PRASAD SAH Vs. URMILA DEVI
|
October 28, 1997 |
|
BUTTA PASWAN Vs. STATE OF BIHAR
|
August 8, 1997 |
|
CALCUTTA ELECTRIC SUPPLY CORPORATION INDIA LIMITED Vs. BISWANATH SARAFF
|
February 25, 1997 |
|
CENTRAL COAL FIELDS LTD Vs. STATE OF BIHAR
|
January 7, 1997 |
|
CENTRAL COALFIELDS LIMITED Vs. GAURI SHANKAR SINGH RAMASHANKAR
|
March 20, 1997 |
|
CENTRAL COALFIELDS LTD Vs. UMA DEVI
|
May 1, 1997 |
|
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
|
May 15, 1997 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. S K NASIRUDDIN BEEDI MERCHANT LTD
|
December 12, 1997 |
|
CHAKRADHARPUR BIRI TOBACCO MERCHANTS ASSOCIATION Vs. STATE OF BIHAR
|
January 14, 1997 |
|
CHAMPARAN SUGAR COMPANY Vs. STATE OF BIHAR
|
May 23, 1997 |
|
CHANDAN SONKAR Vs. STATE OF BIHAR
|
May 21, 1997 |
|
CHANDRA BHUSHAN SINGH Vs. STATE OF BIHAR
|
February 11, 1997 |
|
CHANDRA KUMAR AHUJA Vs. LABOUR ENFORCEMENT OFFICER
|
July 10, 1997 |
|
CHANDRA RAI Vs. STATE OF BIHAR
|
October 1, 1997 |
|
CHANDRA SEKHAR SHARMA Vs. UNION OF INDIA
|
February 4, 1997 |
|
CHANDRAKANT C ADESARA Vs. STATE OF BIHAR
|
March 21, 1997 |
|
CHANDRIKA YADAV Vs. JOINT DIRECTOR OF CONSOLIDATION BIHAR PATNA
|
September 26, 1997 |
|
CHAS BOKARO VIKAS SAMITEE Vs. UNION OF INDIA
|
October 24, 1997 |
|
CHAYA KANT NAYAK Vs. STATE OF BIHAR
|
February 13, 1997 |
|
CHHAYA RANI Vs. DHAN DEVI
|
July 2, 1997 |
|
CHHOTE LAL Vs. JAGANNATH PRASAD SINGH
|
September 15, 1997 |
|
CHITTARANJAN KUMAR BUERNEVEY Vs. BIHAR STATE ELECTRICITY BOARD
|
September 4, 1997 |
|
CHOTANAGPUR CATTLE FEED SUPPLY AND CO Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 7, 1997 |
|
CHOUDHARY COLOUR COMPANY Vs. STATE OF BIHAR
|
September 9, 1997 |
|
COAL INDIA LIMITED Vs. RAJIB RANJAN KUMAR
|
July 7, 1997 |
|
Col J B Bhangu Vs. State of Bihar
|
August 7, 1997 |
|
COMMISSIONER OF COMMERCIAL TAXES BIHAR Vs. DURGA TEXTILES BETTIAH
|
January 31, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT AGRICO COMPANY
|
January 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MAQBOOL ALAM AND COMPANY
|
January 22, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GUMLA TRADERS
|
January 28, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HARENDRA PRASAD BURNWAL
|
February 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR MEDICAL HALL
|
February 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MICA TRADING CORPORATION OF INDIA
|
March 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MITHILA PROPERTIES PUBLICATION AND CONTRACTOR ENTERPRISES PRIVATE LIMITED
|
March 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MITRA L C
|
May 6, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. RADHE SHYAM AGRAWAL
|
May 8, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. HARI PRASAD UMASHANKAR
|
April 17, 1997 |
|
CONSTRUCTION AND CARHER COMPANY Vs. STATE OF BIHAR
|
April 23, 1997 |
|
CUT-PIECE WALA Vs. STATE OF BIHAR
|
September 4, 1997 |
|
D D SHARMA Vs. HARI PRASAD
|
February 19, 1997 |
|
D SARKAR ALIAS DIPAK SARKAR Vs. STATE OF BIHAR
|
February 13, 1997 |
|
DAMODAR JHA Vs. STATE OF BIHAR
|
March 5, 1997 |
|
DAMODAR SINGH Vs. STATE OF BIHAR
|
May 21, 1997 |
|
DANU MAHTO Vs. STATE OF BIHAR
|
May 20, 1997 |
|
DARSHAN SINGH Vs. STATE OF BIHAR
|
September 30, 1997 |
|
DARSHAN YADAV ALIAS SURENDRA YADAV Vs. MURAT YADAV
|
January 22, 1997 |
|
DAYA SHANKAR MISHRA Vs. STATE OF BIHAR
|
October 1, 1997 |
|
DAYANAND BHAGAT Vs. STATE OF BIHAR
|
September 15, 1997 |
|
DAYANAND SINGH Vs. STATE OF BIHAR
|
September 24, 1997 |
|
DENA BANK Vs. GYAN KUMARI JAIN
|
July 17, 1997 |
|
DEOKINANDAN PODDAR Vs. RAMESH KUMAR GOENKA
|
January 31, 1997 |
|
DEVENDRA NARAIN OJHA Vs. STATE OF BIHAR
|
April 23, 1997 |
|
DEVENDRA NATH TIWARY Vs. MITHILA UNIVERSITY
|
November 18, 1997 |
|
DEVI YADAV Vs. STATE OF BIHAR
|
November 11, 1997 |
|
DEWANAND JHA Vs. STATE OF BIHAR
|
November 4, 1997 |
|
DHANESHWAR MANJHI Vs. STATE OF BIHAR
|
June 20, 1997 |
|
DHANESHWAR MANJHI Vs. STATE OF BIHAR
|
May 20, 1997 |
|
DHARAM CHAND JAIN Vs. STATE OF BIHAR
|
August 21, 1997 |
|
DHARMENDRA KUMAR Vs. STATE OF BIHAR
|
October 24, 1997 |
|
DHARMENDRA KUMAR VERMA Vs. STATE OF BIHAR
|
August 4, 1997 |
|
DHARNIDHAR THAKUR Vs. STATE OF BIHAR
|
September 25, 1997 |
|
DHIRENDRA NATH CHATTERJEE Vs. UNION OF INDIA
|
February 21, 1997 |
|
DHRUB NARAYAN SINGH Vs. STATE OF BIHAR
|
January 29, 1997 |
|
DHRUB NARAYAN SINGH Vs. STATE OF BIHAR
|
September 16, 1997 |
|
DIEAKANT CHOUDHRY Vs. STATE OF BIHAR
|
January 21, 1997 |
|
DIN DAYAL MAHESHWARI Vs. STATE OF BIHAR
|
July 24, 1997 |
|
DINA NATH JHA Vs. STATE OF BIHAR
|
January 16, 1997 |
|
DINA NATH SINGH Vs. STATE OF BIHAR
|
March 14, 1997 |
|
DINESH B PARIKH Vs. STATE OF BIHAR
|
February 24, 1997 |
|
DINESH MURMU Vs. STATE OF BIHAR
|
November 5, 1997 |
|
DINESH SINGH Vs. STATE OF BIHAR
|
November 28, 1997 |
|
DIWAKANT CHOUDHARY Vs. STATE OF BIHAR
|
April 22, 1997 |
|
DIWAKAR SHARMA Vs. STATE OF BIHAR
|
May 9, 1997 |
|
DRAUPATI Vs. RAJENDRA SINGH
|
September 1, 1997 |
|
DROPADI DEVI Vs. STATE OF BIHAR
|
January 16, 1997 |
|
DULARI DEVI
Vs. STATE OF BIHAR
|
May 20, 1997 |
|
DURGA DEVI Vs. LALMANI KUER
|
August 26, 1997 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHURANGIYA PROJECT OF BHARAT COKING COAL LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
|
July 7, 1997 |
|
EMPLOYERS IN RELATION TO THE MANAGEMENT OF M/S B C C L Vs. PRESIDING OFFICER
|
September 12, 1997 |
|
EXECUTIVE ENGINEER CENTRAL PUBLIC WORKS DEPT Vs. R L SINGH CIVIL ENGINEER
|
February 20, 1997 |
|
EXECUTIVE ENGINEER RH E D MECHANICAL DHANBAD Vs. KAMESHWAR SINGH
|
March 18, 1997 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
|
October 27, 1997 |
|
FOOL KUMARI DEVI Vs. KRISHNA DEO UPADHYA
|
November 25, 1997 |
|
GANAURI MUNI AND ORS. Vs. THE STATE OF BIHAR
|
December 19, 1997 |
|
GANESH SAO Vs. VAKIL SAW
|
October 28, 1997 |
|
GANESH SHUKUL ALIAS NAGINA SHUKLA Vs. TIKADHAR SHUKUL
|
March 21, 1997 |
|
GANESH STEEL TRADERS Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1997 |
|
GANGA SINGH COLLEGE Vs. BHARATI BIDYA MANDIR
|
November 18, 1997 |
|
GAUR CHANDRA SEN Vs. YAMUNA PRASAD
|
May 1, 1997 |
|
GAURI SHANKAR CHOUDHARY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
May 9, 1997 |
|
GAURI SHANKAR NARIAL BHANDAR Vs. STATE OF BIHAR
|
March 3, 1997 |
|
GAURY SHANKAR CHOUDHARY Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1997 |
|
GAYA KAHAR Vs. STATE OF BIHAR
|
May 13, 1997 |
|
GAYA MAHTO Vs. BABU RAM SINGH
|
June 24, 1997 |
|
GAYA MAHTO Vs. BABU RAM SINGH
|
June 26, 1997 |
|
GAYA PRASAD Vs. JAMWANTI DEVI
|
May 20, 1997 |
|
GAYATRIJI MILS Vs. STATE OF BIHAR
|
April 30, 1997 |
|
GHANSHYAM RAM Vs. STATE OF BIHAR
|
June 23, 1997 |
|
GHUTAR PANDIT Vs. STTAE OF BIHAR
|
October 3, 1997 |
|
GIRDHARILAL JATANA Vs. STATE OF BIHAR
|
January 9, 1997 |
|
GIRIJA NANDAN PRASAD Vs. MONAKO DEVI
|
October 20, 1997 |
|
GIRISH YADAV Vs. JAGDISH YADAV
|
November 24, 1997 |
|
GIRIWAR PANDEY Vs. STATE OF BIHAR
|
March 21, 1997 |
|
GIRJA DEVI Vs. GAUTAM GANGULI
|
January 31, 1997 |
|
GODAWARI DEVI Vs. STATEOF BIHAR
|
January 31, 1997 |
|
GOLA MUNDA Vs. STATE OF BIHAR
|
October 23, 1997 |
|
GOPAL SHARAN SINGH Vs. STATEOF BIHAR
|
April 28, 1997 |
|
GORAK NATH RAM Vs. NIBHAS
|
March 5, 1997 |
|
GORAKH KUAR Vs. SUKHDEO KUAY
|
April 8, 1997 |
|
GOURI SHANKAR MANDAL Vs. BINDESHWARI MANDAL
|
December 16, 1997 |
|
GOVRANGA LAL CHATTERJEE Vs. STATE OF BIHAR
|
March 4, 1997 |
|
GUDDU SINGH ALIAS CHANDAN SINGH Vs. STATE OF BIHAR
|
March 3, 1997 |
|
GULABIDEVI Vs. STATE OF BIHAR
|
March 11, 1997 |
|
GUNANAND SAH Vs. STATE OF BIHAR
|
September 23, 1997 |
|
GUPTESHWAR SINGH Vs. STATE OF BIHAR
|
July 4, 1997 |
|
GURULEEN DAS Vs. DHARAM DAS
|
August 26, 1997 |
|
HAKIM ROY Vs. STATE OF BIHAR
|
November 18, 1997 |
|
HALIMUM NISSA Vs. STATE OF BIHAR
|
January 10, 1997 |
|
HANUMAN PRASAD DIDWANIA Vs. STATE OF BIHAR
|
February 11, 1997 |
|
HARDEO PRASAD Vs. DEPOT MANAGER BISCOMAUN HILSA
|
April 25, 1997 |
|
HARE RAM CHOUDHARY Vs. STATE OF BIHAR
|
April 23, 1997 |
|
HARI LAL SAH Vs. KEDAR NATH SAH
|
March 12, 1997 |
|
HARI NARAIN SINGH Vs. STATE OF BIHAR
|
February 18, 1997 |
|
HARI PRASAD AGRAWAL Vs. STATE OF BIHAR
|
December 5, 1997 |
|
HARI RAJWAR
Vs. STATE OF BIHAR
|
March 20, 1997 |
|
HARIDWAR PANDEY Vs. STATE OF BIHAR
|
October 27, 1997 |
|
HARIHAR SINGH Vs. STATE OF BIHAR
|
April 4, 1997 |
|
HARU RAJWAR Vs. GOUR HARIJAN
|
December 16, 1997 |
|
HATIM KHAN Vs. STATE OF BIHAR
|
January 17, 1997 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. FOOTWEAR and FOOTWEAR
|
April 15, 1997 |
|
HEMA NARAYAN Vs. STATE OF BIHAR
|
February 17, 1997 |
|
HIND SHIPPERS (PRIVATE LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL
|
November 2, 1997 |
|
HINDUSTAN AGENCIES Vs. STATE OF BIHAR
|
January 16, 1997 |
|
HINDUSTAN COPPER LTD Vs. PRESIDING OFFICER
|
May 23, 1997 |
|
HOPNA TUDU Vs. STATE OF BIHAR
|
October 21, 1997 |
|
I T C LTD Vs. STATE OF BIHAR
|
April 22, 1997 |
|
INCOME-TAX OFFICER Vs. DWARKA PRASAD
|
June 10, 1997 |
|
INDERJIT GUPTA Vs. METALLURGICAL ENGINEERING CONSULTANT INDIA LTD
|
May 1, 1997 |
|
INDIA FIREBRICKS AND INSULATION Vs. BIHAR STATE ELECTRICITY BOARD
|
July 2, 1997 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. STATE OF BIHAR
|
January 5, 1997 |
|
INDIAN DRUGS AND PHARMACEUTICALS LTD Vs. STATE OF BIHAR
|
February 5, 1997 |
|
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
July 3, 1997 |
|
INDIAN STEEL AND WIRE PRODUCTS Vs. AKILA KHATOON
|
December 19, 1997 |
|
INDIANA ENGINEERING WORKS BOMBAY PVT LTD Vs. ENGINEERING PROJECTS INDIA LTD
|
March 10, 1997 |
|
INDRA BAHADUR CHOUDHARY Vs. SHIB KANT JHA
|
August 11, 1997 |
|
INDUSTRIAL WORKERS ASSOCIATION Vs. UNION OF INDIA
|
October 16, 1997 |
|
ISARUDDIN Vs. ISARUDDININ DEATH
|
September 17, 1997 |
|
JADU MAHTO Vs. STATE OF BIHAR
|
January 29, 1997 |
|
JAGANNATH MISHRA Vs. STATE OF BIHAR
|
June 27, 1997 |
|
JAGANNATH MISHRA Vs. C B I
|
September 10, 1997 |
|
JAGARNATH ORAON Vs. STATE OF BIHAR
|
February 14, 1997 |
|
JAGDAMBA GALLA BHANDAR Vs. FOOD CORPORATION OF INDIA
|
March 5, 1997 |
|
JAGDEO PRASAD SINGH Vs. STATE OF BIHAR
|
January 13, 1997 |
|
JAGDISH DAS Vs. BRAHMANAND PRASAD SINGH
|
September 30, 1997 |
|
JAGDISH MAHTO Vs. STATE OF BIHAR
|
July 9, 1997 |
|
JAGDISH SHARMA Vs. STATE OF BIHAR
|
April 2, 1997 |
|
JAIRANI DEVI Vs. RAM SANEHI SINGH
|
October 17, 1997 |
|
JAMUNA PRASAD SINHA Vs. STATE OF BIHAR
|
September 26, 1997 |
|
JAMUNA SINGH Vs. STATE OF BIHAR
|
January 17, 1997 |
|
JANAK Vs. STATE OF BIHAR
|
February 21, 1997 |
|
JANAK BHAGAT Vs. STATE OF BIHAR
|
January 8, 1997 |
|
JANANDAN RAI Vs. MANDEO RAI
|
January 21, 1997 |
|
JANARDAN PANDEY Vs. KAROO PANDEY
|
April 2, 1997 |
|
JANARDAN SINGH Vs. ASEEM SUNDER DAS
|
August 14, 1997 |
|
JANARDHAN PASWAN Vs. STATE OF BIHAR
|
April 7, 1997 |
|
JANTA SHEET GRIH Vs. STATE OF BIHAR
|
September 26, 1997 |
|
JAWAHAR PRASAD Vs. STATE OF BIHAR
|
August 19, 1997 |
|
JHARKHAND MUKTI MORCHA Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1997 |
|
JITENDRA KUMAR Vs. PRAMOD KUMAR PANKAJ
|
May 23, 1997 |
|
JITENDRA KUMAR SINGH Vs. UNION OF INDIA
|
May 19, 1997 |
|
JITENDRA NATH Vs. STATE OF BIHAR
|
April 10, 1997 |
|
JITENDRA SEKHAR Vs. STATE OF BIHAR
|
January 30, 1997 |
|
JITNI Vs. JANKI SINGH
|
August 27, 1997 |
|
JOGENDRA JHA Vs. STATE OF BIHAR
|
April 17, 1997 |
|
JOGENDRA PASWAN
Vs. STATE OF BIHAR
|
May 19, 1997 |
|
JOGMAYA DEBYA Vs. RAM NARAYAN MISHRA
|
February 19, 1997 |
|
JUGAL TIWARY Vs. JAGARNATH TIWARY
|
August 12, 1997 |
|
JUGESHWAR RABIDAS Vs. BIHAR POLICE BUILDING CONSTRACTION CORPS PVT LTD
|
January 15, 1997 |
|
JULIUS GOSWAMI Vs. CHANCELLOR OF UNIVERSITIES
|
November 3, 1997 |
|
JYOTSNA CHATTERJEE Vs. STATE OF BIHAR
|
September 12, 1997 |
|
K M PRASAD Vs. STATE OF BIHAR
|
February 5, 1997 |
|
K SHRIDHAR RAO Vs. STATE OF BIHAR
|
January 21, 1997 |
|
KABIR MALI Vs. STATE OF BIHAR
|
July 10, 1997 |
|
KACHHU MUNDA Vs. STATE OF BIHAR
|
February 19, 1997 |
|
KAILASH MAHTO Vs. STATE OF BIHAR
|
July 5, 1997 |
|
KAILASH MAHTO Vs. STATE OF BIHAR
|
July 11, 1997 |
|
KAILASH NATH DHUT Vs. ANIL KUMAR YADAV
|
December 16, 1997 |
|
KALE MAIN AND Vs. STATE OF BIHAR
|
March 31, 1997 |
|
KAMAL KISHORE PANDEY Vs. STATE OF BIHAR
|
November 5, 1997 |
|
KAMENDRA KISHORE VERMA Vs. STATE OF BIHAR
|
August 1, 1997 |
|
KAMESHWAR CHOUDHARY Vs. STATE OF BIHAR
|
November 27, 1997 |
|
KAMESHWAR PRASAD SAH Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
|
August 14, 1997 |
|
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
December 9, 1997 |
|
KAMLA DEVI Vs. RAM LAL CHAUHAN
|
September 3, 1997 |
|
KAMLA PRASAD Vs. KALIDAS
|
January 22, 1997 |
|
KAPILDEO THAKUR Vs. STATE OF BIHAR
|
December 9, 1997 |
|
KASHI NATH PODDAR
Vs. ARCHANA SAHAY
|
December 9, 1997 |
|
KASHI PRASAD SAHA Vs. STATE OF BIHAR
|
October 27, 1997 |
|
KASHI RAM Vs. BIHAR STATE ELECTRICITY BOARD
|
December 2, 1997 |
|
KAUSHAI KUMARI Vs. STATE OF BIHAR
|
February 7, 1997 |
|
KAUSHAL SINGH Vs. STATE OF BIHAR
|
August 4, 1997 |
|
KEDAR NATH CHOUDHARY Vs. STATE OF BIHAR
|
February 28, 1997 |
|
KEDAR PRASAD Vs. KAMALA DEVI
|
November 19, 1997 |
|
KEDAR SINGH AND COMPANY Vs. INCOMETAX APPELLATE TRIBUNAL
|
July 7, 1997 |
|
KESHARI MAL JAIN Vs. STATE OF BIHAR
|
July 16, 1997 |
|
KESHWAR SAO Vs. STATE OF BIHAR
|
June 30, 1997 |
|
KHEM KUMAR SARAOGI Vs. DWIJENDRA KUMAR DWIVEDI
|
October 3, 1997 |
|
KHEMAWATI MANDAL Vs. NATIONAL INSURANCE COMANY LTD
|
August 19, 1997 |
|
KHURSHID ALAM Vs. MD ZAHIR
|
September 9, 1997 |
|
KHWAJA ABDUL BARI Vs. STATE OF BIHAR
|
October 3, 1997 |
|
KISHORE KUMAR MORE Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1997 |
|
KOSHI PROJECT WORKERS ASSOCIATION Vs. STAE OF BIHAR
|
May 8, 1997 |
|
KRISHNA KORAH Vs. STATE OF BIHAR
|
January 28, 1997 |
|
KRISHNA KUMAR ACHARYA Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
|
November 27, 1997 |
|
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
|
December 19, 1997 |
|
KRISHNA MOHALI Vs. STATE OF BIHAR
|
February 17, 1997 |
|
KRISHNA NAND SINGH Vs. STATE OF BIHAR
|
January 15, 1997 |
|
KRISHNA PATI DEVI Vs. STATE OF BIHAR
|
July 16, 1997 |
|
KRISHNA PRASAD PATWA Vs. STATE OF BIHAR
|
November 10, 1997 |
|
KRISHNA SAHAI Vs. STATE OF BIHAR
|
August 6, 1997 |
|
KRISHNA TIWARY Vs. STATE OF BIHAR
|
November 24, 1997 |
|
KRISHNADEO PATHAK Vs. GENRAL MANAGER CENTRAL BANK OF INDIA
|
April 30, 1997 |
|
KULANAND JHA Vs. STATE OF BIHAR
|
March 20, 1997 |
|
KUMAR MEDICO ASHOK RAJ PATH Vs. STATE OF BIHAR
|
May 6, 1997 |
|
KUMARI MANJU Vs. STATE OF BIHAR
|
April 11, 1997 |
|
KUMKUM PRASAD Vs. STATE OF BIHAR
|
January 22, 1997 |
|
KUNAL KUMAR SINGH Vs. STATE OF BIHAR
|
February 11, 1997 |
|
KUNJLAL YADAV Vs. STATE OF BIHAR
|
November 20, 1997 |
|
KUNTI DEVI Vs. DIST EDUCATION OFFICER CHAPRA SARAN
|
March 19, 1997 |
|
LACHO DEVI Vs. BALBHADRA RAI
|
October 3, 1997 |
|
LAJU PRASAD AGRAWAL Vs. STATE OF BIHAR
|
September 5, 1997 |
|
LAKHAN YADAV Vs. RAJKALA DEVI
|
January 6, 1997 |
|
LAKHIRAM HEMBRAM ALIAS GURIA HEMBRAM Vs. STATE OF BIHAR
|
March 31, 1997 |
|
LAKSHMI BHAGAT Vs. STATE OF BIHAR
|
September 25, 1997 |
|
LAKSHMI CHOUDHARY Vs. UMA SHANKAR PANDEY
|
August 18, 1997 |
|
LAKSHMI NARAIN Vs. STATE OF BIHAR
|
July 3, 1997 |
|
LAL MUNI DEVI Vs. STATE OF BIHAR
|
February 6, 1997 |
|
LAL SARAF Vs. STATE OF BIHAR
|
July 25, 1997 |
|
LALAN SAN Vs. RAM BABU PRASAD
|
September 3, 1997 |
|
LALLAN DOME Vs. STATE OF BIHAR
|
September 29, 1997 |
|
LALU PRASAD Vs. UNION OF INDIA
|
July 24, 1997 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
|
July 24, 1997 |
|
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF BIHAR
|
December 11, 1997 |
|
LAXMI DHAR SUBUDHI Vs. STATE OF BIHAR
|
December 15, 1997 |
|
LIPTON INDIA LTD Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD PATNA
|
May 16, 1997 |
|
M-GNR BARBER BALDEV Vs. UNION OF INDIA
|
January 10, 1997 |
|
M/S SARRAF ENTERPRISES Vs. CANARA BANK & OTHERS
|
March 3, 1997 |
|
MADAN MOHAN GUPTA Vs. MANIK LAL NANDI
|
July 22, 1997 |
|
MADAN RAI Vs. STATE OF BIHAR
|
April 30, 1997 |
|
MADAN SAH Vs. STATE OF BIHAR
|
October 3, 1997 |
|
MADHAV MAHASETH Vs. STATE OF BIHAR
|
September 19, 1997 |
|
MADHU SINHA Vs. STATE OF BIHAR
|
August 7, 1997 |
|
MADHURANI SINGH Vs. SUBHASH CHANDRA GHOSH
|
September 2, 1997 |
|
MAGADH AGENCIES Vs. STATE OF BIHAR
|
May 15, 1997 |
|
MAGADH UNIVERSITY BODH GAYA Vs. RAJKIYA SWAMI DAYANAND ARYA TEACHERS TRAINING COLLEGE B ED BIKRAM PATNA
|
January 29, 1997 |
|
MAHADEO LAL AGRAWAL Vs. STATE OF BIHAR
|
February 25, 1997 |
|
MAHADEO MAHTO Vs. HIRALAL VERMA
|
March 1, 1997 |
|
MAHANTH BHUWNESHWAR BHAGAT Vs. DISTRICT MAGISTRATE SIWAN
|
December 16, 1997 |
|
MAHANTH BISHWAMBHAR KUMAR DAS Vs. STATEOF BIHAR
|
July 30, 1997 |
|
MAHANTH RAMAUTAR ALIAS MAHANTH RAMAUTAR BARHAMCHARI Vs. BIHAR STATE BOARD
|
October 29, 1997 |
|
MAHAVIR PRASAD SINGH Vs. BHOJPUR ROHTAS GRAMIN BANK
|
May 23, 1997 |
|
MAHENDRA PRASAD Vs. STATE OF BIHAR
|
September 12, 1997 |
|
MAHENDRA PRASAD BARNWAL Vs. ASSISTANT ENGINEER NATIONAL
|
August 9, 1997 |
|
MAHMOOD ALAM Vs. STATE OF BIHAR
|
March 13, 1997 |
|
MAHMUDUL HASAN Vs. STATE OF BIHAR
|
July 11, 1997 |
|
MAHTO PASWAN Vs. STATE OF BIHAR
|
October 22, 1997 |
|
MAINA DEVI ALIAS MAINABATI BAGORIA Vs. MOHD ASAGAR
|
May 12, 1997 |
|
MANAGEMENT OF B C C L Vs. PRESIDING OFFICER
|
September 12, 1997 |
|
MANAGEMENT OF TATA IRON AND STEEL CO LTD Vs. CHIEF INSPECTING OFFICER GOVT OF BIHAR
|
February 18, 1997 |
|
MANAGEMENT OF WEST BOKARO COLLIERY OF TISCO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
May 2, 1997 |
|
MANAGER FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
July 9, 1997 |
|
MANGAL CHARAN ORAON Vs. STATE OF BIHAR
|
March 10, 1997 |
|
MANGALMOY BANERJEE Vs. STATE OF BIHAR
|
May 13, 1997 |
|
MANGOO PRASAD GUPTA Vs. STATE OF BIHAR
|
August 8, 1997 |
|
MANI LAL Vs. INDRA SAO
|
October 3, 1997 |
|
MANIK CHAND SONAR ALIAS MANIK CHAND SARRAF Vs. BIHARIJEE
|
November 18, 1997 |
|
MANIKANT PATHAK Vs. STATE OF BIHAR
|
March 19, 1997 |
|
MANIKANT RAJAK Vs. STATE OF BIHAR
|
August 12, 1997 |
|
MANJU KUMAR CHOSH Vs. C T RAY
|
June 25, 1997 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
December 19, 1997 |
|
MANOJ KUMAR MISHRA Vs. STATE OF BIHAR
|
October 21, 1997 |
|
MANOJ KUMAR SARAIKA Vs. RAMESH SAHU
|
March 12, 1997 |
|
MANORAMA DEVI Vs. STATE OF BIHAR
|
April 9, 1997 |
|
MANRAJ Vs. STATE OF BIHAR
|
August 5, 1997 |
|
MARIAN KHATOON Vs. HUSNA ARA BEGUM
|
February 19, 1997 |
|
MASAURHI SERVICE STATION Vs. SWARUP CHAN JAIN
|
December 17, 1997 |
|
MAYA SHANKER SINGH Vs. STATE OF BIHAR
|
May 20, 1997 |
|
MD ALAM ALIAS ABDUL ALLAM Vs. STATE OF BIHAR
|
September 19, 1997 |
|
MD ALAUDDIN Vs. STATE OF BIHAR
|
September 26, 1997 |
|
MD ASHFAQUE ALAM Vs. CHAIRMAN-CUM-MANAGING DIRECTOR CENTRAL COALFIELDS LTD
|
September 17, 1997 |
|
MD BADRUDDIN Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
December 15, 1997 |
|
MD IDRIS Vs. STATE OF BIHAR
|
November 18, 1997 |
|
MD JAMILUR RAHMAN Vs. SRIMATI BACHI DEVI
|
December 10, 1997 |
|
MD JAVED IMAM Vs. BIBI FATIMA KHATOON
|
September 15, 1997 |
|
MD NASIMUDDIN Vs. UNION OF INDIA
|
February 19, 1997 |
|
MD NOORAIN Vs. STATE OF BIHAR
|
July 31, 1997 |
|
MD REYAZUDDIN Vs. STATE OF BIHAR
|
August 20, 1997 |
|
MD SALIM UDDIN Vs. STATE OF BIHAR
|
September 25, 1997 |
|
MD SHAHJAHA Vs. ADMINISTRATOR, PATNA MUNICIPAL CORPORATION
|
April 11, 1997 |
|
MD SOHAIL SHAMSI Vs. UNION OF INDIA
|
February 7, 1997 |
|
MEGHLAL RAM Vs. GYATRI DEVI BAGARIA
|
December 19, 1997 |
|
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LTD Vs. STATE OF BIHAR
|
February 4, 1997 |
|
METLLURGICAL AND ENGINEERING CPUNSULTANTS INDIA LTD Vs. STATE OF BIHAR
|
January 10, 1997 |
|
MICHAEL ALEXIX Vs. STATE OF BIHAR
|
January 10, 1997 |
|
MINERAL AREA DEVELOPMENT AUTHORITY
Vs. STATE OF BIHAR
|
July 17, 1997 |
|
MIR SALAHUDDIN Vs. KESHO AGRAWAL
|
December 16, 1997 |
|
MISHRILAL JAIN P LTD Vs. NACRO CHEMICALS LTD
|
December 12, 1997 |
|
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 28, 1997 |
|
MITHILESH KUMAR SINGH ALIAS M K Vs. STATE OF BIHAR
|
December 18, 1997 |
|
MOHAMMAD FAIZAN Vs. STATE OF BIHAR
|
May 13, 1997 |
|
MOHAN HIMATSINGKA Vs. JOYCE ROUT
|
September 30, 1997 |
|
MOHAN KUMAR SINGH Vs. STATE OF BIHAR
|
July 31, 1997 |
|
MOHD HASNAIN Vs. STATE OF BIHAR
|
May 6, 1997 |
|
MOHD MAHMUDUL HASAN Vs. STATE OF BIHAR
|
October 3, 1997 |
|
MOHD MUSA KAZMI Vs. STATE OF BIHAR
|
February 17, 1997 |
|
MOHD MUSLIM Vs. STATE OF BIHAR
|
January 13, 1997 |
|
MOHD NASIR ALAM Vs. STATE OF BIHAR
|
January 31, 1997 |
|
MOHD SABIR HUSAIN SIDDIQUL Vs. MOHD JIYAUDDIN
|
August 11, 1997 |
|
MOHD SAGUIB AHSAN Vs. STATE OF BIHAR
|
January 21, 1997 |
|
MOHD SARIF TAILOR ALIAS SARIF Vs. BHAGWAN MISRA
|
July 23, 1997 |
|
MOHD WAKIL Vs. STATE OF BIHAR
|
September 24, 1997 |
|
MOSABANI MINES LABOUR UNION Vs. STATE OF BIHAR
|
September 4, 1997 |
|
MOSMAT SABITA DEVI Vs. UNION OF INDIA
|
March 21, 1997 |
|
MOSMAT USHA KUAR Vs. STATE OF BIHAR
|
October 22, 1997 |
|
MOSSOMAT JHALO DEVI Vs. JAGANNATH MONDAL
|
September 15, 1997 |
|
MOTI ALAM KHAN Vs. STATE OF BIHAR
|
February 27, 1997 |
|
MRINAL YADAV Vs. STATE OF BIHAR
|
April 1, 1997 |
|
MRITUNJAY GHATAK Vs. BIBHUTI BHUSHNAN SEN GUPTA
|
June 25, 1997 |
|
MUNESHWAR SHARMA Vs. STATE OF BIHAR
|
March 13, 1997 |
|
MUNIB SAO Vs. STATE OF BIHAR
|
May 20, 1997 |
|
MUNNI DEVI Vs. VISWAKARMA MANDIR TRUST
|
November 4, 1997 |
|
MUNSHI HUSSAIN Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 26, 1997 |
|
N C DHOUNDIAL Vs. STATE OF BIHAR
|
April 14, 1997 |
|
N C DHOUNDIAL Vs. STATE OF BIHAR
|
April 13, 1997 |
|
N K MUKHARJEE Vs. STATE OF BIHAR
|
July 14, 1997 |
|
NABI HUSSAIN Vs. STATE OF BIHAR
|
April 29, 1997 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
November 17, 1997 |
|
NAGO KUAR Vs. DIPA DEVI
|
March 28, 1997 |
|
NAGWA DEVI Vs. STATE OF BIHAR
|
December 19, 1997 |
|
NAND KISHORE Vs. STATE BANK OF INDIA
|
May 1, 1997 |
|
NAND KISHORE RAWAT Vs. STATE OF BIHAR
|
March 12, 1997 |
|
NAND LAL SAO Vs. STATE OF BIHAR
|
January 28, 1997 |
|
NAND LAL SINGH AND TWELVE ORS Vs. KRISHNA SHARMA @ KISHUN SHARMA AND PRABHU DAYAL SHARMA
|
April 4, 1997 |
|
NANDU SINGH Vs. STATE
|
November 24, 1997 |
|
NAR SINGH PANDEY Vs. STATE OF BIHAR
|
December 9, 1997 |
|
NARAYAN MAHTO Vs. STATE OF BIHAR
|
August 1, 1997 |
|
NARAYAN PRASAD SINGH Vs. STATE OF BIHAR
|
April 9, 1997 |
|
NARBADA PRASAD INDURKHYA Vs. RAJESH INDURKHYA
|
December 4, 1997 |
|
NARESH MISHRA Vs. STATE OF BIHAR
|
March 3, 1997 |
|
NARSINGH LAL DAGA Vs. STATE
|
January 18, 1997 |
|
NATHA SINGH CHHABRA ALIAS S NATHA SINGH Vs. STATE OF BIHAR
|
October 3, 1997 |
|
NATHUNI SAH Vs. STATE OF BIHAR
|
July 3, 1997 |
|
NATHUNI SINGH YADAV` Vs. STATE OF BIHAR
|
April 1, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. YASHODA DEVI
|
April 4, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. HARI NARAYAN OJHA
|
May 7, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. SANTIBIR SINGH
|
May 20, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. SARO DEVI
|
November 18, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. VIJAYA DEVI
|
September 24, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 24, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. DEBRAT KUMAR
|
September 24, 1997 |
|
NATIONAL INSURANCE CO LTD Vs. BABU RAM PRASAD
|
December 11, 1997 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. RAM KHELAWAN PASWAN
|
May 6, 1997 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. MOTI LAL MODI
|
April 25, 1997 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUMITRA DEVI
|
April 21, 1997 |
|
NATIONAL TEXTILE CORPORATION LTD Vs. PARITOSH KUMAR CHOUDHRY
|
January 15, 1997 |
|
NAZEEB Vs. KHALIQUE ZAMAN
|
February 7, 1997 |
|
NEHA TELEVISION NETWORK Vs. UNION OF INDIA
|
December 5, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARWATI DEVI SINGH
|
September 5, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. KRISHNA DEVI
|
March 11, 1997 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. RADHA DEVI AND ORS.
|
August 21, 1997 |
|
NEW INDIA ASSURANCE COMPANYLTD Vs. NARBHERAM AND CO LTD
|
November 28, 1997 |
|
NEW NATIONAL STORES Vs. STATE OF BIHAR
|
February 14, 1997 |
|
NIRANJAN KUMAR PANDEY Vs. BANK OF INDIA
|
May 15, 1997 |
|
NIRANJAN KUMAR PANDEY Vs. BANK OF INDIA
|
July 25, 1997 |
|
NIRANJAN MAHTO Vs. STATE OF BIHAR
|
January 3, 1997 |
|
NIRANJANLAL TODI Vs. STATE OF BIHAR
|
September 19, 1997 |
|
NIRBHAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 19, 1997 |
|
NIRUPAMA MISHRA Vs. STATE OF BIHAR
|
May 1, 1997 |
|
NOOR JAHAN KHATOON Vs. KAILASH PRASAD AGARWAL
|
September 8, 1997 |
|
NORTH KOEL KENDU LEAVES AND MAHULAM LEAVES SOMESHWAR PRASAD CHANDRA KUMAR PANDEY RABINDRA PRASAD AND ARBIND PRASAD Vs. UNION OF INDIA
|
March 6, 1997 |
|
OM NATH KESHRI Vs. JAI PRAKASH UNIVERSITY CHAPRA
|
February 14, 1997 |
|
OM PRAKASH MAHANSARIA Vs. STATE OF BIHAR
|
August 8, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. RENU DEVI
|
January 22, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. BHAGIRATH BHAGAT
|
April 17, 1997 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RENU DEVI
|
July 22, 1997 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. MOST BAIDEHI DEVI
|
March 5, 1997 |
|
OUDH SUGAR MILLS LTD Vs. STATE OF BIHAR
|
January 22, 1997 |
|
PANCHA NAND VERMA Vs. STATE OF BIHAR
|
January 15, 1997 |
|
PARMA NAND SINGH Vs. STATE OF BIHAR
|
April 7, 1997 |
|
PARMA NAND SINGH Vs. STATE OF BIHAR
|
April 9, 1997 |
|
PATNA CITIZEN FORUM Vs. STATE OF BIHAR
|
January 10, 1997 |
|
PATNA HIGH COURT COUNCIL OF LEGAL AID ADVICE COMMITTEE Vs. STATE OF BIHAR
|
February 28, 1997 |
|
PAWAN KUMAR Vs. STATE OF BIHAR
|
April 8, 1997 |
|
PAWAN KUMAR Vs. RAMESHWAR PRASAD SINGH
|
December 17, 1997 |
|
PAWAN KUMAR JHA ALIAS PAWAN JHA Vs. STATE OF BIHAR
|
January 10, 1997 |
|
PAWAN MAROO Vs. STATE OF BIHAR
|
June 5, 1997 |
|
PAWAN MAROO ALIAS PAWAN KUMAR MAROO Vs. STATE OF BIHAR
|
August 5, 1997 |
|
PHATIK CHANDRA GANGULY Vs. RAGHUBAR DAS
|
October 3, 1997 |
|
PHOOLAN RAI Vs. STATE OF BIHAR
|
January 9, 1997 |
|
PHULIA DEVI Vs. JAGASSI DEVI
|
November 5, 1997 |
|
PODDAR TILES Vs. UNION OF INDIA
|
July 31, 1997 |
|
PRABHAT KUMAR MITRA Vs. SHIKHA MITRA
|
April 17, 1997 |
|
PRABHAT ZARDA FACTORY
Vs. REGIONAL DIRECTOR E S I
|
January 22, 1997 |
|
PRABHAWATI DEVI Vs. RATANLAL JAIN
|
October 17, 1997 |
|
PRABHU CHAND RAM
Vs. UNION OF INDIA
|
September 17, 1997 |
|
PRADEEP CHANDRA MAHANTY Vs. SIRI NARAIN PD AGARWAL
|
February 25, 1997 |
|
PRADHAN BIRUWA Vs. STATE OF BIHAR
|
February 14, 1997 |
|
PRADIP RAY Vs. STATE OF BIHAR
|
April 2, 1997 |
|
Prafulla Pradhan Vs. State of Bihar
|
November 11, 1997 |
|
PRAKASH THAKUR Vs. STATE OF BIHAR
|
October 1, 1997 |
|
PRAMOD KUMAR DUKANIA Vs. STATE OF BIHAR
|
July 17, 1997 |
|
PRAMOD KUMAR SINGH Vs. VICE CHANCELLOR
|
February 7, 1997 |
|
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
September 10, 1997 |
|
PRAYAG LAL AGRAWAL Vs. STATE OF BIHAR
|
July 24, 1997 |
|
PREM CHAND PRASAD ALIAS NANDLAL Vs. STATE OF BIHAR
|
April 30, 1997 |
|
PREM LATA GUPTA Vs. STATE OF BIHAR
|
January 31, 1997 |
|
PREM PRAKASH ARYA Vs. BIHAR STATE CO OPERATIVE LAND DEVLOPMENT BANK LTD
|
September 4, 1997 |
|
PREM SAH Vs. STATE OF BIHAR
|
May 16, 1997 |
|
PREMIUM COKE MANUFACTURING CO Vs. STATE OF BIHAR
|
November 11, 1997 |
|
PRITHVI CHAND KHANDELIA Vs. STATE OF BIHAR
|
January 22, 1997 |
|
PRITHVI RAJ SINHA Vs. STATE OF BIHAR
|
February 19, 1997 |
|
PROGRESSIVE LAWYERS ASSOCIATION Vs. STATE OF BIHAR
|
March 6, 1997 |
|
PROGRESSIVE LAWYERS ASSOEIATION Vs. STATE OF BIHAR
|
April 15, 1997 |
|
PROJECT AND DEVELOPMENT INDIA LTD Vs. STATE OF BIHAR
|
April 21, 1997 |
|
PROJECT DEVELOPMENT INDIA LTD Vs. UNION OF INDIA
|
March 18, 1997 |
|
PULKIT PURBEY Vs. STATE OF BIHAR
|
April 2, 1997 |
|
PURUSHOTTAMPUR COLLIERY PRIVATE LIMITED Vs. UNION OF INDIA
|
September 5, 1997 |
|
PYRITES PHOSPHATES AND CHEMICALS LIMITED Vs. STATE OF BIHAR
|
May 19, 1997 |
|
RABINDER SINGH Vs. M MAHESHWAR RAO
|
August 6, 1997 |
|
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 22, 1997 |
|
RABINDRA NATH MANDA Vs. STATE OF BIHAR
|
December 3, 1997 |
|
RABINDRA PRASAD Vs. STATE OF BIHAR
|
February 9, 1997 |
|
RADHA KANT YADAV Vs. STATE OF BIHAR
|
January 31, 1997 |
|
RADHA KRISHNA JHA Vs. STATE OF BIHAR
|
April 3, 1997 |
|
RADHEY SHYAM JHA Vs. STATE OF BIHAR
|
September 30, 1997 |
|
RADHEY SHYAM PRASAD Vs. KRIPA TIWARI
|
March 19, 1997 |
|
RADHIKA DEVI Vs. RAMSHRAY PRASAD CHOUDHARY
|
August 1, 1997 |
|
RADHIKA DEVI Vs. RAMSHRAY PD CHAUDHARY
|
August 4, 1997 |
|
Radhika Gin Vs. State of Bihar
|
April 11, 1997 |
|
RAGHUNATH LAL Vs. STATE OF BIHAR
|
October 28, 1997 |
|
RAHMAT ALI Vs. STATE OF BIHAR
|
November 11, 1997 |
|
RAIN SUB HAG SINGH Vs. STATE OF BIHAR
|
July 10, 1997 |
|
RAJ DEO SAH Vs. STATE OF BIHAR
|
December 4, 1997 |
|
RAJ KUMAR JAIN Vs. UNION OF INDIA
|
February 14, 1997 |
|
RAJ KUMAR PRASAD Vs. KAUSHILYA DEVI
|
May 2, 1997 |
|
RAJ KUMAR PRASAD, GAUKARAN PRASAD SINGH Vs. STATE OF BIHAR
|
July 30, 1997 |
|
RAJ PRAKASH RAO Vs. STATE OF BIHAR
|
March 21, 1997 |
|
RAJAN KUMAR JHA Vs. STATE OF BIHAR
|
November 5, 1997 |
|
RAJDHANI CARRIERS P LTD Vs. UNION OF INDIA
|
March 6, 1997 |
|
RAJENDRA MAHTO Vs. AKLU RAM MAHTO
|
October 17, 1997 |
|
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
|
September 12, 1997 |
|
Rajendra Prasad Singh Vs. State of Bihar
|
December 16, 1997 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
March 28, 1997 |
|
RAJENDRA SAO Vs. STATE OF BIHAR
|
November 17, 1997 |
|
RAJENDRA THAKUR ALIAS VIDARTHI PAHALWAN Vs. STATE OF BIHAR
|
February 14, 1997 |
|
RAJENDRA YADAV Vs. STATE OF BIHAR
|
December 16, 1997 |
|
RAJESH KUMAR SINGH Vs. RITA SINGH
|
June 24, 1997 |
|
RAJESH NARAYAN Vs. STATE OF BIHAR
|
May 9, 1997 |
|
RAJESHWAR SAH Vs. LALAN SINGH
|
May 14, 1997 |
|
RAJESHWARI DEVI Vs. STATE OF BIHAR
|
April 28, 1997 |
|
RAJIV PRATAP SINGH @ RAJIV PRATAP Vs. STATE OF BIHAR
|
September 30, 1997 |
|
RAJIV RANJAN KUMAR Vs. STATE OF BIHAR
|
November 28, 1997 |
|
RAJNI STORES SHOP NO E TELCO MARKET JAMSHEDPUR Vs. B JHA MANAGER TOWN ADMINISTRATOR JAMSHEDPUR
|
December 11, 1997 |
|
RAM ADHAR SINGH Vs. NAND KISHORE SINGH
|
December 1, 1997 |
|
RAM ASHRAY YADAV Vs. STATE OF BIHAR
|
October 3, 1997 |
|
RAM AUTAR AGARWAL Vs. MANAGER RESERVE BANK OF INDIA
|
October 17, 1997 |
|
RAM BABU GUPTA Vs. STATE OF BIHAR
|
July 8, 1997 |
|
RAM BACHAN BIND Vs. STATE OF BIHAR
|
August 13, 1997 |
|
RAM BACHAN BIND Vs. STATE OF BIHAR
|
August 25, 1997 |
|
RAM BILASH AGRAWAL Vs. UPENDRA SAH
|
February 20, 1997 |
|
RAM CHAITTAR SAHU Vs. SADRUL HASSAN
|
March 21, 1997 |
|
RAM CHANDRA PANDEY Vs. STATE OF BIHAR
|
February 20, 1997 |
|
RAM CHANDRA YADAV Vs. A WATI AO ADDITIONAL MEMBER BOARD OF REVENUE
|
July 22, 1997 |
|
RAM CHARAN MAHTO Vs. STATE OF BIHAR
|
August 8, 1997 |
|
RAM CHARITAR PASWAN Vs. STATE OF BIHAR
|
December 12, 1997 |
|
RAM DUTTA PANDEY Vs. STATE OF BIHAR
|
May 8, 1997 |
|
RAM HARSH DAS Vs. STATE OF BIHAR
|
September 26, 1997 |
|
RAM KISHUN RAM Vs. KRISHNA RAM
|
October 3, 1997 |
|
RAM KRIT SINGH Vs. COMMISSIONER OF INCOME TAX
|
May 16, 1997 |
|
RAM KUMAR PRASAD Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
May 22, 1997 |
|
RAM KUMARI Vs. JAGARNATH CHOUBEY
|
December 17, 1997 |
|
RAM NANDAN PRASAD Vs. UNION OF INDIA
|
May 28, 1997 |
|
RAM NANDAN PRASAD Vs. UNION OF INDIA
|
March 28, 1997 |
|
RAM NARESH AGRAWAL Vs. STATE OF BIHAR
|
July 15, 1997 |
|
RAM NATH ARORA Vs. STATE OF BIHAR
|
October 3, 1997 |
|
RAM NATH RAM Vs. UNION OF INDIA
|
September 17, 1997 |
|
RAM NATH SINGH Vs. STATE OF BIHAR
|
February 18, 1997 |
|
RAM PARVESH SINGH Vs. STATE OF BIHAR
|
March 28, 1997 |
|
RAM PRAKASH LAL Vs. STATE OF BIHAR
|
August 7, 1997 |
|
RAM PRASAD Vs. BISHUNI PRASAD
|
August 1, 1997 |
|
RAM PRATAP SINGHANIA Vs. RENUKA DEVI
|
May 9, 1997 |
|
RAM SARUP KHETAN Vs. STATE OF BIHAR
|
September 25, 1997 |
|
RAM SURAT PANDEY Vs. INDU DEVI
|
March 31, 1997 |
|
RAM SWAROOP MAHTO Vs. DURGA MAHTO
|
July 4, 1997 |
|
RAMADHAR PATHAK Vs. LAL BABU PATHAK
|
May 6, 1997 |
|
RAMAGYA MAHTO Vs. STATE OF BIHAR
|
May 15, 1997 |
|
RAMANAND PASWAN Vs. SHRIMATI KAUSHALYA DEVI
|
August 22, 1997 |
|
RAMANANDAN SINGH Vs. SWAMINATH SINGH
|
September 8, 1997 |
|
RAMASHIRAY SINGH ALIAS RAMASHRAY Vs. GANGOTRY PRASAD SINGH
|
September 3, 1997 |
|
RAMASHISH PRASAD Vs. STATE OF BIHAR
|
May 20, 1997 |
|
RAMASHISH RAO Vs. RAMBHA DEVI
|
September 30, 1997 |
|
RAMASHRAY PD CHOUDHARY Vs. KRISHNA NANDAN SINGH
|
September 1, 1997 |
|
RAMAWATAR LAL RANA Vs. STATE OF BIHAR
|
May 20, 1997 |
|
RAMCHANDRA PANDEY Vs. SHYAM SUNDER PRASAD
|
April 8, 1997 |
|
RAMCHANDRA SINGH Vs. STATE OF BIHAR
|
April 1, 1997 |
|
RAMDEO RAI Vs. KAPILDEO SINGH
|
April 9, 1997 |
|
RAMENDRA NARAYAN SINGH Vs. SHAKUNTALA DEVI
|
March 21, 1997 |
|
RAMESH KUMAR Vs. STATE OF BIHAR
|
July 24, 1997 |
|
RAMESH KUMAR KEJARIWAL Vs. STATE OF BIHAR
|
July 10, 1997 |
|
RAMESHWAR PRASAD Vs. BHUSHAN PRASAD
|
November 11, 1997 |
|
RAMJEE THAKUR Vs. STATE OF BIHAR
|
October 28, 1997 |
|
RAMJI RAM Vs. STATE OF BIHAR
|
February 14, 1997 |
|
RAMJI RAM Vs. MEMBER BOARD OF REVENUE
|
January 17, 1997 |
|
RAMSAKHA SINGH Vs. STATE OF BIHAR
|
July 15, 1997 |
|
RAMSUBHAG SINGH Vs. STATE OF BIHAR
|
July 10, 1997 |
|
RAMSWAROOP SINGH Vs. VENKATESHWAR SINGH
|
October 20, 1997 |
|
RANCHI GYMKHANA CLUB Vs. STATE OF BIHAR
|
June 26, 1997 |
|
RANCHI TIMBER TRADERS ASSOCIATION Vs. STATE OF BIHAR
|
August 19, 1997 |
|
RANI H R LAXMI ESTATE LATE Vs. COMMISSIONER OF WEALTH TAX
|
March 5, 1997 |
|
RANJIT KUMAR SINGH Vs. STATE OF BIHAR
|
April 7, 1997 |
|
RANJIT SINGH Vs. STATE OF BIHAR
|
July 16, 1997 |
|
RASHTRIYA NAVA NIRMAN PARISHAD Vs. STATE OF BIHAR
|
January 20, 1997 |
|
RATAN KUMAR Vs. STATE OF BIHAR
|
October 29, 1997 |
|
RATANLAL BAID Vs. SOHANLAL SANA
|
November 5, 1997 |
|
RATI DEVI Vs. MANTU SAHU
|
November 20, 1997 |
|
RAVINDRA KUMAR RANA Vs. STATE OF BIHAR
|
May 9, 1997 |
|
RAY TALKIES Vs. STATE OF BIHAR
|
February 4, 1997 |
|
REFRACTORY SPECIALITIES INDIA LTD Vs. STATE OF BIHAR
|
November 18, 1997 |
|
REKHA SINHA Vs. STATE OF BIHAR
|
January 16, 1997 |
|
REKHTA SINHA Vs. STATE OF BIHAR
|
January 6, 1997 |
|
RETD BRIG M D KAMATH Vs. STATE OF BIHAR
|
November 5, 1997 |
|
REYAZUL HAQUE Vs. BIHAR STATE FINANCIAL CORPORATION
|
April 7, 1997 |
|
RHONE-POULENC (INDIA LTD Vs. CH V SUBBA RAO
|
February 21, 1997 |
|
RIGA SUGAR CO LTD Vs. STATE OF BIHAR
|
July 16, 1997 |
|
RITA KUMARI Vs. BHAGIRATH SAO
|
September 9, 1997 |
|
ROHAN POULENC INDIA Vs. STATE OF BIHAR
|
February 21, 1997 |
|
RUKAIYA BEGUM Vs. FAZALUR REHMAN
|
May 14, 1997 |
|
RUNGTA PROJECTS LIMITED Vs. STATE OF BIHAR
|
August 21, 1997 |
|
S K ALIM ALIAS MOHD ALIM Vs. STATE OF BIHAR
|
September 22, 1997 |
|
S K G SUGAR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1997 |
|
S K JAMALU QAZI ALIAS MOHD NAMALIDDDIN Vs. STATE OF BIHAR
|
April 17, 1997 |
|
S K LAL Vs. LALU PRASAD
|
November 28, 1997 |
|
S K SINHA Vs. MAHANT NARAYAN GIRI
|
July 18, 1997 |
|
SABIR AHMAD QURESHI Vs. SHANKAR CHAUDHARY
|
October 17, 1997 |
|
SACHCHIDANAND SHUKLA Vs. SUDHA SINHA
|
November 19, 1997 |
|
SACHIDA NAND MISHRA Vs. STATE OF BIHAR
|
June 24, 1997 |
|
SACHIDANAND ROY Vs. STATE OF BIHAR
|
August 12, 1997 |
|
SACHINDRA NATH DUBEY Vs. UNION OF INDIA
|
May 14, 1997 |
|
SADA NAND PANDEY Vs. STATE OF BIHAR
|
November 28, 1997 |
|
SADANAND RAM Vs. STATE OF BIHAR
|
February 3, 1997 |
|
SAGARMAL AGRAWAL Vs. BHARTIYA CONSTRUETION
|
April 25, 1997 |
|
SAHABUDDIN Vs. STATE OF BIHAR
|
February 28, 1997 |
|
SAHID MIAN Vs. ANIRUDH PRASAD
|
September 3, 1997 |
|
SAHIL KUMAR DEAN Vs. STATE OF BIHAR
|
January 13, 1997 |
|
SAITUN NISA Vs. TRILOKI VISHWAKARMA ALIAS TRILOKI MISTRI
|
August 7, 1997 |
|
SAKHI CHAND YADAV Vs. JAGTARAI DEVI
|
July 28, 1997 |
|
SAMBHU NATH KUNWAR Vs. STATE OF BIHAR
|
October 3, 1997 |
|
SAMRAT STEELS INDIA Vs. BIHAR STATE ELECTRICITY BOARD
|
October 23, 1997 |
|
SANDHYA RANI DUTTA Vs. HIGH COURT OF JUDICATURE AT PATNA
|
July 7, 1997 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
August 21, 1997 |
|
SANJAY KUMAR SINHA Vs. STATE OF BIHAR
|
January 29, 1997 |
|
SANTOSH KUMAR Vs. STATE OF BIHAR
|
May 1, 1997 |
|
SANTOSH KUMAR NARNOLIA Vs. STATE OF BIHAR
|
May 6, 1997 |
|
Santosh Mandal Vs. State of Bihar
|
December 19, 1997 |
|
SARBA NAND SINGH Vs. NANI BHUSHAN SINGH
|
March 31, 1997 |
|
SARBAN CHOUDHARY Vs. STATE OF BIHAR
|
April 4, 1997 |
|
SARBJIT RAI Vs. STATE OF BIHAR
|
December 17, 1997 |
|
SARITA DEVI Vs. STATE OF BIHAR
|
July 23, 1997 |
|
SAROJ CHOWDHURY Vs. STATE OF BIHAR
|
February 27, 1997 |
|
SAROJINI BALA DASI Vs. NIRMALA DEVI
|
April 1, 1997 |
|
SASHI KANT CHOUDHARY Vs. MANAGING DIRECTOR CENTRAL BANK
|
November 28, 1997 |
|
SATI RAMAN SINHA Vs. STATE OF BIHAR
|
September 5, 1997 |
|
SATYA NARAIN BHAGAT Vs. PANNA LAL SINGH
|
October 21, 1997 |
|
SATYA NARAIN DALMIA Vs. STATE OF BIHAR
|
July 24, 1997 |
|
SATYADEO MISHRA Vs. STATE OF BIHAR
|
December 10, 1997 |
|
SATYADEO PRASAD
Vs. UNION OF INDIA
|
May 8, 1997 |
|
SATYENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 27, 1997 |
|
SAVITRI DEVI Vs. GOPAL PD KESHARI
|
August 20, 1997 |
|
SETH SRENIKBHAI KASTURBHAI Vs. SETH CHANDULAL KASTURCHAND
|
July 1, 1997 |
|
SHAHABUDDIN Vs. STATE OF BIHAR
|
February 18, 1997 |
|
SHAILBALA PODDAR Vs. STATE OF BIHAR
|
September 10, 1997 |
|
SHAILENDRA KUMAR SINGH Vs. NAGESHWAR PRASAD
|
September 12, 1997 |
|
SHAILENDRA SINGH Vs. SMT. GULAB DEVI AND ORS.
|
December 11, 1997 |
|
SHAILENDRA SINGH ALIAS SHIVIJ SINGH Vs. OM NARAYAN SINGH
|
August 11, 1997 |
|
SHAKUNTI DEVI Vs. NAWAL KISHORE SHARMA
|
June 29, 1997 |
|
SHAKUNTI DEVI Vs. NAWAL KISHORE SHARMA
|
July 9, 1997 |
|
SHAMBHU NATH SIKARIA Vs. STATE OF BIHAR
|
July 24, 1997 |
|
SHAMBHU NATH SIKARIA Vs. STATE OF BIHAR
|
July 27, 1997 |
|
SHAMBHU SHARAN Vs. RANCHI UNIVERSITY
|
January 9, 1997 |
|
SHAMIM AHMED KHAN Vs. STATE OF BIHAR
|
August 29, 1997 |
|
SHAMIM ARA NAZ Vs. MOHD QUAMRUDDIN
|
February 18, 1997 |
|
SHANKAR DAYAL PANDEY Vs. RAMESH PRASAD
|
September 26, 1997 |
|
SHANKAR RAM Vs. STATE OF BIHAR
|
August 14, 1997 |
|
SHANKAR TRADERS Vs. STATE OF BIHAR
|
April 23, 1997 |
|
SHASHI PRABHA VARMA Vs. STATE OF BIHAR
|
September 12, 1997 |
|
SHASHIDHAR MANDAL Vs. STATE OF BIHAR
|
July 31, 1997 |
|
SHEIK ALIMUDDIN
Vs. TAJMUNNISA
|
July 22, 1997 |
|
SHEIKH ABDUL WAHID Vs. STATE OF BIHAR
|
February 6, 1997 |
|
SHEO SHANKAR NONIA Vs. RAMDAUR BARAI
|
September 11, 1997 |
|
SHIV KUMAR RAM Vs. VICE-CHANCELLOR MAGADH UNIVERSITY
|
July 30, 1997 |
|
SHIV SHANKAR COKE INDUSTRIES Vs. STATE OF BIHAR
|
February 20, 1997 |
|
SHOBHA KANT JHA Vs. STATE OF BIHAR
|
January 20, 1997 |
|
SHOBRATI MIAN Vs. STATE OF BIHAR
|
September 26, 1997 |
|
SHRAWAN KUMAR Vs. STATE OF BIHAR
|
January 22, 1997 |
|
SHREE BHAGWAN PANDEY Vs. UNION OF INDIA
|
August 1, 1997 |
|
SHREE BHAGWATI HOSIERY MILL PVT LTD Vs. STATE OF BIHAR
|
May 14, 1997 |
|
SHREE BHAGWATI HOSIERY MILLS PVT LTD Vs. STATE OF BIHAR
|
April 14, 1997 |
|
SHREE HANUMAN SUGAR AND INDUSTRIES MOTHARAI Vs. STATE OF BIHAR
|
January 29, 1997 |
|
SHREEMANT KUMAR CHOUDHARY Vs. YASHWANT KUMAR CHOUDHARY
|
August 27, 1997 |
|
SHRI KRISHNA RAM Vs. STATE OF BIHAR
|
December 15, 1997 |
|
SHRI LAL RATNAKAR Vs. VINITA SAHA
|
February 25, 1997 |
|
SHRI RAM CHANDRA JHA Vs. STATE OF BIHAR
|
December 5, 1997 |
|
SHRIRAM BEARINGS LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
October 17, 1997 |
|
SHUSHIL SANGA Vs. STATE OF BIHAR
|
October 29, 1997 |
|
SHYAM BIHARI SINHA Vs. STATE OF BIHAR
|
August 13, 1997 |
|
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
|
July 23, 1997 |
|
SHYAM KISHORE SINGH Vs. STATE OF BIHAR
|
October 16, 1997 |
|
SHYAM KRISHNA SAHAY Vs. JAGAT DEVELOPERS LIMITED
|
December 11, 1997 |
|
SHYAM KUMAR ARORA Vs. GOVERNMENT OF INDIA
|
April 24, 1997 |
|
SHYAM NARAYAN ARYA Vs. STATE OF BIHAR
|
March 17, 1997 |
|
SHYAM NARAYAN PASWAN Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORP LTD
|
April 10, 1997 |
|
SHYAM NARAYAN SINGH Vs. STATE OF BIHAR
|
March 12, 1997 |
|
SHYAM PRASAD AGARWAL Vs. RANI BALA PAUL
|
September 11, 1997 |
|
SIDHINATH BHAGAT Vs. AWADHESH KUMAR BHAGAT
|
December 11, 1997 |
|
SIDHINATH BHAGAT Vs. AWADHESH KUMAR BHAGAT
|
December 10, 1997 |
|
SINGH CONSTRUCTION CO Vs. ASSISTANT COMMISSIONER OF INCOME
|
September 26, 1997 |
|
SINHA K C Vs. STATE OF BIHAR
|
December 2, 1997 |
|
SITA RAM JHA Vs. STATE OF BIHAR
|
May 6, 1997 |
|
SITA RAM MANDAL Vs. STATE OF BIHAR
|
September 25, 1997 |
|
SITA RAM PRASAD Vs. JAYAM
|
October 23, 1997 |
|
SITU SAHU Vs. STATE OF BIHAR
|
July 3, 1997 |
|
SITU YADAV Vs. STATE OF BIHAR
|
March 14, 1997 |
|
SK RAHIMUDDIN Vs. LAKHO DEVI
|
December 11, 1997 |
|
SMT. PRABHA DEY Vs. M/S. NEW INDIA ASSURANCE CO. LTD.
|
April 25, 1997 |
|
SMT. USHA KIRAN SHARMA Vs. BIHAR STATE PHARMA. & CHEMICAL DEV. CORPN.
|
June 15, 1997 |
|
SOCIAL ACTION FOR RELIEF Vs. RANCHI MUNICIPAL CORPORATION
|
June 26, 1997 |
|
SOMAI DEOGAM Vs. STATE OF BIHAR
|
October 27, 1997 |
|
SONMA DEVI Vs. BRANCH MANAGER ORIENTAL
|
October 22, 1997 |
|
SONMA DEVI Vs. BRANCH MANAGER
|
August 22, 1997 |
|
SOUTH EASTERN RAILWAY Vs. TATA IRON AND STEEL COMPANY LIMITED
|
December 11, 1997 |
|
SRI BIR ISPAT Vs. BIHAR ELECTRICITY BOARD
|
September 8, 1997 |
|
SRI KANT PANDEY Vs. STATE OF BIHAR
|
November 28, 1997 |
|
SRIMANT KUMAR CHOUDHARY Vs. PREMLATA DEVI AD
|
December 11, 1997 |
|
STATE Vs. MICHAEL ALEXIS
|
January 10, 1997 |
|
STATE BANK OF INDIA
Vs. RAGHUBAR SINGH
|
December 2, 1997 |
|
STATE BANK OF INDIA Vs. NAKUL D KAMANI
|
August 27, 1997 |
|
STATE BANK OF INDIA Vs. NAKUL D KAMANI
|
August 21, 1997 |
|
STATE BANK OF INDIA Vs. STATE OF BIHAR
|
April 17, 1997 |
|
STATE BANK OF INDIA Vs. NAKUL D KAMANI
|
August 1, 1997 |
|
STATE BANK OF INDIA Vs. STATE OF BIHAR AND ORS
|
July 25, 1997 |
|
STATE OF BIHAR Vs. SANJAY RAM
|
September 11, 1997 |
|
STATE OF BIHAR Vs. PREMA DEVI
|
December 2, 1997 |
|
STATE OF BIHAR Vs. PHATIK MANDAL
|
December 10, 1997 |
|
STATE OF BIHAR Vs. SANJAY KUMAR SINGH
|
December 19, 1997 |
|
STATE OF BIHAR Vs. SHITAL BHAGAT
|
March 14, 1997 |
|
STATE OF BIHAR Vs. R M C DILL AND CO P LIMITED
|
February 28, 1997 |
|
STATE OF BIHAR Vs. PURSHOTAM LAL KEJRIWAL
|
April 11, 1997 |
|
STATE OF BIHAR Vs. G S ATWAL AND CO ENGINEERING PVT LTD
|
May 23, 1997 |
|
STATE OF BIHAR Vs. GOVIND SINGH
|
May 6, 1997 |
|
STATE OF BIHAR Vs. NITYANAND SARKAR
|
April 24, 1997 |
|
SUBHASH CHANDRA DAS Vs. STATE OF BIHAR
|
September 19, 1997 |
|
SUBHASH CHANDRA DAS Vs. STATE OF BIHAR
|
September 16, 1997 |
|
SUBHASH CHANDRA SINGH Vs. RAMSINGAR SINGH
|
November 24, 1997 |
|
SUBHASH GHAI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
July 25, 1997 |
|
SUBHAWATI DEVI Vs. STATE OF BIHAR
|
August 7, 1997 |
|
SUBHAWATI DEVI Vs. STATE OF BIHAR
|
November 5, 1997 |
|
SUBRATA KUMAR DAS Vs. STATE OF BIHAR
|
February 7, 1997 |
|
SUDAMA DEVI Vs. STATE OF BIHAR
|
January 27, 1997 |
|
SUKHDEO MANDAL Vs. KALU RAM
|
November 11, 1997 |
|
Sukra Munda Vs. State of Bihar
|
October 23, 1997 |
|
Sukumar Gupta Vs. State of Bihar
|
December 10, 1997 |
|
SUMITRA DEVI Vs. UPENDRA NATH
|
April 22, 1997 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
May 21, 1997 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
December 19, 1997 |
|
SUNIL KUMAR CHAUDHURI Vs. UNION OF INDIA
|
March 28, 1997 |
|
SUNIL KUMAR JZA ALIAS BITU JHA Vs. STATE OF BIHAR
|
February 5, 1997 |
|
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
|
April 23, 1997 |
|
SUNIL SARDAR Vs. JAGAT NARAYAN UPADHYA
|
April 9, 1997 |
|
SUNITH KUMAR MALLIK Vs. STATE OF BIHAR
|
August 1, 1997 |
|
SUNITY PANDEY Vs. KANT PRASAD SHRIVASTAVA
|
February 3, 1997 |
|
SURAJDEO PRASAD Vs. RABI BHUSHAN PRASAD
|
July 23, 1997 |
|
SURESH KUMAR Vs. NAGENDRA KUMAR LABH
|
July 25, 1997 |
|
SURESH PASWAN Vs. STATE OF BIHAR
|
June 24, 1997 |
|
SURESH SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR AT PATNA
|
January 9, 1997 |
|
SURESH THAKUR Vs. STATE OF BIHAR
|
April 24, 1997 |
|
SURYABANSH UPADHYAY Vs. AWADHESH CHOUDHARY
|
January 18, 1997 |
|
SUSHIL KUMAR CHOUDHRY Vs. STATE OF BIHAR
|
April 22, 1997 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
July 7, 1997 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
February 3, 1997 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
March 20, 1997 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
March 3, 1997 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
August 29, 1997 |
|
SUTHARA Vs. BIBI SAMSUNISHA
|
February 3, 1997 |
|
SWARMAL GOENKA Vs. REGISTRAR OF COMPANIES
|
February 7, 1997 |
|
SYED ASKARI HADI ALI AUGUSTINE IMAM TOOTOO IMAM Vs. GULSHAN SAHKARI GRIH NIRMAN SAMITI LIMITED
|
December 9, 1997 |
|
TAPAN KUMAR MALLICK Vs. STATE OF BIHAR
|
May 20, 1997 |
|
TARA MUNI DEVI Vs. UNION OF INDIA
|
September 11, 1997 |
|
TARANI SEN MAHTO Vs. STATE OF BIHAR
|
January 27, 1997 |
|
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. ANJALI RANI MITRA
|
March 14, 1997 |
|
TATA IRON AND STEEL CO LTD Vs. TARKESHWAR SINGH
|
March 12, 1997 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
|
December 2, 1997 |
|
TATA IRON AND STEEL COMPANY LTD Vs. R MITTAL SUB-DIVISIONAL
|
September 15, 1997 |
|
TATA IRON AND STEEL COMPANY LTD Vs. MOHAMMAD SHARIF ALIAS ASHRAFI
|
December 10, 1997 |
|
TATA NAGAR AGRI TOOLS (P LTD Vs. STATE OF BIHAR
|
September 17, 1997 |
|
TATA TIMKEN LIMITED Vs. UNION OF INDIA
|
November 25, 1997 |
|
TECHNO TRADE CORPORATION Vs. HEAVY ENGINEERING CORPORATION
|
December 2, 1997 |
|
TEJ NARAYAN KUMAR Vs. BABA SAHEB BHIM RAOAMBEDKAR BIHAR UNIVERSITY
|
April 28, 1997 |
|
TELCO LTD Vs. STATE OF BIHAR
|
October 27, 1997 |
|
TETRI KUER Vs. RAJ MANO KUER
|
December 1, 1997 |
|
TETRI KUER Vs. RAJ MANO KUER
|
January 12, 1997 |
|
THAKUR MAHTO Vs. JIRA DEVI ALIAS JIRO DEVI
|
April 4, 1997 |
|
TRIPURARI MISHRA Vs. MOST RAJPATI DEVI
|
November 25, 1997 |
|
TRIPURARI PRASAD GUPTA Vs. DISTRICT PROVIDENT FUND OFFICER PAKUR
|
January 16, 1997 |
|
TRIPURENDRA PANDEY Vs. SUBHASH CHANDRA VERMA
|
November 18, 1997 |
|
TRIPURI MOHAN PRASAD Vs. STATE OF BIHAR
|
March 19, 1997 |
|
TRITIYA SNATAK Vs. STATE OF BIHAR
|
July 25, 1997 |
|
TUNU CHOUDHARY
Vs. UNION OF INDIA
|
September 18, 1997 |
|
UCO BANK FORMERLY KNOWN AS THE UNITED COMMERCIAL BANK Vs. GOVERNMENT OF INDIA MIN ISTRY OF INDUSTRIAL DEVELOPMENT DEPARTMENT
|
July 15, 1997 |
|
UDAY CHANDRA CHOUDHRY Vs. RAMDEO BHAGAT
|
July 25, 1997 |
|
UDAY NARAYAN TIWARI Vs. GAURI SHANKER JALAN
|
July 17, 1997 |
|
UDAY PRAKASH DWIVEDI Vs. PUNJAB NATIONAL BANK
|
September 25, 1997 |
|
UDHO RAI Vs. AMBIKA TEWARY
|
September 30, 1997 |
|
UGRA NATH JHA Vs. ADMINISTRATOR BISCOMAUN
|
July 3, 1997 |
|
UGRESH PRASAD VERMA Vs. ABHA DEVI
|
August 26, 1997 |
|
UJJAL SING AND SONS Vs. RAJENDRA KUMAR KEDIA
|
September 11, 1997 |
|
UMA KANT JHA Vs. STATE OF BIHAR
|
April 1, 1997 |
|
UMA SABNAVIS Vs. STATE OF BIHAR
|
September 24, 1997 |
|
UMESH CHANDRA TRIPATHY Vs. SHANTA GROVER
|
November 28, 1997 |
|
UMESH NARAYAN SINGH Vs. STATE OF BIHAR
|
April 21, 1997 |
|
UMESH PRASAD SINGH Vs. STATE OF BIHAR
|
February 18, 1997 |
|
UNION OF INDIA
Vs. DINESH SAHU MAHADEO DRESSES
|
August 18, 1997 |
|
UNION OF INDIA Vs. SUBORDINATE JUDGE PALAMAU
|
February 18, 1997 |
|
UNION OF INDIA Vs. JAISWAL MEDICAL HALL SISAI
|
February 14, 1997 |
|
UNION OF INDIA Vs. GURUCHARAN SINGH
|
May 8, 1997 |
|
UNITED INDIA ASSURANCE CO LTD Vs. SOMARI DEVI
|
October 27, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. SHEO JHARI DEVI
|
May 12, 1997 |
|
UNITED INDIA INSURANCE CO LTD Vs. MANJIT KAUR
|
May 15, 1997 |
|
UNITED INDIA INSURANCE COMPANY Vs. JAYA ROY
|
November 18, 1997 |
|
URMILA DEVI Vs. RAMESHWARI DEVI
|
February 25, 1997 |
|
URMILA DEVI Vs. STATE OF BIHAR
|
November 2, 1997 |
|
USHA DEVI Vs. RAJBANSHI RAI
|
August 11, 1997 |
|
USHA KUMARI Vs. PRINCIPAL JUDGE FAMILY COURT
|
July 31, 1997 |
|
USHA MARTIN INDUSTRIES LIMITED Vs. BIHAR STATE ELECTRICITYBOARD
|
October 17, 1997 |
|
UTTAM LAL YADAV Vs. STATE OF BIHAR
|
February 5, 1997 |
|
V N ROY Vs. SHILA NARAYAN
|
June 24, 1997 |
|
VASANT TALKIES KATIHAR Vs. PRAKASH
|
May 8, 1997 |
|
VASANTI DEVI Vs. YADUNANDAN MAHTO
|
December 18, 1997 |
|
VIDEOCON INTERNATIONAL LTD Vs. STATE OF BIHAR
|
July 8, 1997 |
|
VIDYA DEVI Vs. KAUSALYA DEVI
|
August 28, 1997 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
May 8, 1997 |
|
VIJAY LAKSHMI KUMARI Vs. UNION OF INDIA
|
September 2, 1997 |
|
VIKAS KUMAR SINGH Vs. STATE OF BIHAR
|
April 10, 1997 |
|
VIKASH KUMAR PRASAD Vs. STATE OF BIHAR
|
November 25, 1997 |
|
VIKASH KUMAR PRASAD Vs. STATE OF BIHAR
|
November 5, 1997 |
|
VIKASH TRADING Vs. FAOD CORPORATION OF INDIA
|
March 5, 1997 |
|
VINOD KUMAR PATHAK Vs. STATE OF BIHAR
|
March 19, 1997 |
|
VISHWANATH SHARMA Vs. SHEO PRASAD SAH
|
December 17, 1997 |
|
VISHWANATH TRIPATHI Vs. STATE OF BIHAR
|
January 10, 1997 |
|
VISHWANATH TRIPATHI Vs. STATE OF BIHAR
|
January 21, 1997 |
|
VISHWANATH TRIPATHY Vs. STATE OF BIHAR
|
February 13, 1997 |
|
VYAS SAH Vs. STATE OF BIHAR
|
February 6, 1997 |
|
VYJAINTI SINHA Vs. STATE OF BIHAR
|
August 6, 1997 |
|
WINGS PHARMACEUTICALS P LIMITED Vs. SWAN PHARMACEUTICALS
|
August 26, 1997 |
|
YOGENDRA NARAIN SAH Vs. STATE OF BIHAR
|
January 30, 1997 |
|
YOGENDRA PRASAD SINHA Vs. UNION OF INDIA
|
January 7, 1997 |
|
ZILA PARISHAD GAYA Vs. MOHAN PRASAD
|
September 2, 1997 |
|
ZILLA CHITRAGUPTA ASSOCIATION Vs. RAM BILAS SAHNI
|
March 3, 1997 |