|
A A HAI Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1996 |
|
A K DAS Vs. STATE OF BIHAR
|
January 22, 1996 |
|
ABDUL RAHIM KHAN Vs. ADDITIONAL COLLECTOR, SAHARSA AND OTHERS
|
May 20, 1996 |
|
ABDUL RAJJAK ALIAS RAJAK MIAN CHURIHAR Vs. COMMISSIONER
|
November 21, 1996 |
|
ABDUL SHAKUR Vs. RAJESHWAR PD MUNSHI
|
January 5, 1996 |
|
ABDUR RAHMAN Vs. STATE OF BIHAR
|
August 8, 1996 |
|
ABHAY KUMAR PANDEY Vs. STATE OF BIHAR
|
October 16, 1996 |
|
ABHAY KUMAR RAI Vs. STATE OF BIHAR
|
March 1, 1996 |
|
ACHKAY ENGINEERING WORKS Vs. BOKARO INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
February 1, 1996 |
|
ADHIR CHANDRA TIWARY Vs. STATE OF BIHAR
|
May 10, 1996 |
|
ADITYA NATH JHA Vs. INDU SHEKHAR JHA
|
February 13, 1996 |
|
AGANU SAHU @ AGAND SAHU AND ANOTHER Vs. STATE OF BIHAR
|
December 10, 1996 |
|
AGANU SAHU ALIAS AGAND SAHU Vs. STATE OF BIHAR
|
December 12, 1996 |
|
AGRO-ART INDUSTRIES Vs. CENTRAL BANK OF INDIA, AGRO-ART INDUSTRIES
|
April 23, 1996 |
|
AHIYAT ALIAS BUTU MIAN Vs. STATE OF BIHAR
|
October 7, 1996 |
|
AISHA SHAUKAT Vs. STATE OF BIHAR
|
December 18, 1996 |
|
AJAB KISHORE Vs. LAL SATYA NARAYAN NATH SHAHDEO
|
April 12, 1996 |
|
AJANTATRADERS Vs. STATE OF BIHAR
|
March 22, 1996 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
August 13, 1996 |
|
AJIBAN BIBI Vs. SAMSUDDIN MIAN
|
March 18, 1996 |
|
AJMUL ANSARI Vs. STATE OF BIHAR
|
September 9, 1996 |
|
AKBAR ALI Vs. STATE OF BIHAR
|
November 27, 1996 |
|
AKBAR ALI Vs. STATE OF BIHAR
|
September 27, 1996 |
|
AKHAURI DADAN PRASAD Vs. VISHWANATH JHA
|
June 25, 1996 |
|
AKHAURL DADAN PRASAD Vs. VISHWANATH JHA
|
January 25, 1996 |
|
AKHILANAND UPADHYAY Vs. STATE OF BIHAR
|
August 9, 1996 |
|
ALAKHDEO SINGH Vs. STATE OF BIHAR
|
August 6, 1996 |
|
ALAM KHAN AIIM KHAN Vs. STATE OF BIHAR
|
February 16, 1996 |
|
ALL INDIA PUNJAB NATIONAL BANK OFFICER ASSOCIATION Vs. PANJAB NATIONALBANK
|
November 27, 1996 |
|
ALLAHABAD BANK MAIN BRANCH Vs. HOTEL SATKAR PVT LTD
|
September 13, 1996 |
|
AMAR JYOTI PRESS Vs. STATE OF BIHAR
|
October 17, 1996 |
|
AMIYA KUMAR JHA Vs. STATE OF BIHAR
|
September 4, 1996 |
|
ANAMUL HAQUE Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
August 12, 1996 |
|
ANAND ELECTRICALS Vs. NEW INDIA INSURANCE CO LTD AND
|
April 2, 1996 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
March 15, 1996 |
|
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
|
March 22, 1996 |
|
ANIL KUMAR KAMAL Vs. STATE OF BIHAR
|
August 5, 1996 |
|
ANIL KUMAR RAI Vs. RAM NIBAS RAI
|
October 17, 1996 |
|
ANIL KUMAR TEKRIWAL Vs. NAVIN CHANDRA SINGH
|
October 2, 1996 |
|
ANIL KUMAR TEKRIWAL Vs. NAVIN CHANDRA SINGH
|
August 2, 1996 |
|
ANIL PRASANT Vs. STATE OF BIHAR
|
July 4, 1996 |
|
ANILKUMAR Vs. STATE OF BIHAR
|
January 5, 1996 |
|
ANIMA DEVI Vs. STATE OF BIHAR
|
April 25, 1996 |
|
ANIRUDHPRASADCHOUDHARY Vs. HIGH COURT OF JUDICATURE AT
PATNA
|
February 28, 1996 |
|
ANITA RUBY PAUL Vs. SANDEEP PAUL
|
August 22, 1996 |
|
ANNAPURNA DEVI Vs. STATE OF BIHAR
|
December 20, 1996 |
|
ANNAPURNA RICE AND OIL MILLS Vs. STATE OF BIHAR
|
April 28, 1996 |
|
ANNAPURNA RICE AND OIL MILLS Vs. STATE OF BIHAR
|
April 25, 1996 |
|
ANNAPURNA RICE AND OIL MILLS Vs. STATE OF BIHAR
|
April 21, 1996 |
|
ANSHUMAN PRASAD Vs. L I C OF INDIA
|
September 26, 1996 |
|
ANTU PRASAD Vs. STATE OF BIHAR
|
May 14, 1996 |
|
ANWAR MIAN Vs. STATE OF BIHAR
|
October 1, 1996 |
|
APARNA BHATTACHARYA Vs. VICE CHANCELLOR, PATNA UNIVERSITY
|
May 3, 1996 |
|
ARBIND KUMAR BHARTI Vs. STATE OF BIHAR
|
December 16, 1996 |
|
ARBIND KUMAR TEWARY Vs. STEEL AUTHORITY OF INDIALTD
|
November 26, 1996 |
|
ARUN KR MUKHERJEE Vs. STATE OF BIHAR
|
December 20, 1996 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
September 13, 1996 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
November 29, 1996 |
|
ARUN KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
July 12, 1996 |
|
ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
August 30, 1996 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
July 23, 1996 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
March 12, 1996 |
|
ARVIND KUMAR Vs. STATE OF BIHAR
|
February 12, 1996 |
|
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
|
February 19, 1996 |
|
ARVIND KUMAR SINGH Vs. UNION OF INDIA
|
March 11, 1996 |
|
ASHA KUMARI Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
May 2, 1996 |
|
ASHARFI PRASAD SAHA Vs. STATE OF BIHAR
|
June 3, 1996 |
|
ASHIS INVESTMENTLTD Vs. RANCHI INDUSTRIAL AREA
|
February 2, 1996 |
|
ASHIS MUKERJI Vs. UNION OF INDIA
|
July 11, 1996 |
|
ASHIS MUKERJI Vs. UNION OF INDIA
|
March 11, 1996 |
|
ASHIS MUKHARJI Vs. UNION OF INDIA
|
August 11, 1996 |
|
ASHOK KUMAR AGRAWALLA Vs. STATE OF BIHAR
|
May 22, 1996 |
|
ASHOK KUMAR SAH Vs. STATE OF BIHAR AND OTHERS
|
May 8, 1996 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
February 28, 1996 |
|
ASHOK PRASAD Vs. INDIAN OIL CPR[ORATION LTD
|
September 23, 1996 |
|
ASHUTOSH KUMAR Vs. BIHAR STATE HOUSING BOARD
|
February 13, 1996 |
|
ASHUTOSH KUMAR Vs. BIHAR STATE HOUSING BOARD
|
January 13, 1996 |
|
ASHWINI KUMAR SINHA Vs. RASHMI SINHA ALIAS GUDDI
|
December 3, 1996 |
|
ATMA PRASAD SINGH Vs. JHUBAL SAH
|
February 28, 1996 |
|
ATTA HUSSAIN KHAN Vs. LUTNI DEVI
|
January 31, 1996 |
|
ATWA HASE PURTI AND OTHERS Vs. STATE OF BIHAR
|
October 17, 1996 |
|
AWADESH KUMAR Vs. RAJENDRA PRASAD SHARMA
|
July 10, 1996 |
|
AWADHESH PRASAD SINHA Vs. STATE OF BIHAR
|
August 29, 1996 |
|
AZIMUDDIN Vs. ARSHAD KAMAL
|
December 4, 1996 |
|
BABAN DEVI AND OTHERS Vs. BHUKHIA DEVI AND OTHERS
|
July 10, 1996 |
|
BABBAN PRASAD SINGH Vs. STATE OF BIHAR
|
October 16, 1996 |
|
BABULAL YADAV Vs. STATE OF BIHAR
|
April 10, 1996 |
|
BADRI PRASAD MAHTO Vs. THE PRESIDING OFFICER, LABOUR COURT AND OTHERS
|
September 13, 1996 |
|
BAGESHWARI PD SINHA Vs. BIHAR STATE HOUSING BOARD
|
July 3, 1996 |
|
BAGESHWARI PD SINHA Vs. BIHAR STATE HOUSING BOARD
|
March 3, 1996 |
|
BAGESHWARI PRASAD SINHA Vs. STATE OF BIHAR
|
July 30, 1996 |
|
BAHADUR SHARMA Vs. STATE OF BIHAR
|
May 14, 1996 |
|
BAIDYANATH PRASAD SINGH Vs. PATNA UNIVERSITY
|
September 24, 1996 |
|
BAII NATH JHA Vs. STATE OF BIHAR
|
May 10, 1996 |
|
BAIJNATH RAI Vs. STATE OF BIHAR
|
November 20, 1996 |
|
BAL VIKAS VIDYLY Vs. STATE OF BIHAR
|
August 16, 1996 |
|
BALA SAH Vs. PALTU MANDAL
|
November 21, 1996 |
|
BALCHAND BHADANI Vs. STATE OF BIHAR
|
April 4, 1996 |
|
BALDEO CHOUDHARY Vs. STATE OF BIHAR
|
October 17, 1996 |
|
BALO RAJ Vs. STATE OF BIHAR
|
February 15, 1996 |
|
BALO RAL Vs. RAM PRAVESH MAHTO
|
February 15, 1996 |
|
BALRAM PRASAD AGARWAL Vs. STATE OF BIHAR
|
January 24, 1996 |
|
BANARASI TEWARI Vs. STATE OF BIHAR
|
October 7, 1996 |
|
BANDHANA MUNDA ALIAS BANDHANA URAON Vs. BIGHLAHA PAHAN
|
November 7, 1996 |
|
BANGALIRAM Vs. STATE OF BIHAR
|
September 26, 1996 |
|
BANK OF INDIA Vs. STATE OF BIHAR
|
January 16, 1996 |
|
BARMESHWAR DAYAL Vs. STATE OF BIHAR
|
October 1, 1996 |
|
BASANT KUMAR TIBRAWAL Vs. STATE OF BIHAR
|
July 22, 1996 |
|
BASMATIA DEVI Vs. COASTAL ROADWAYSLTD
|
April 4, 1996 |
|
BASU AND CO Vs. BIHAR STATE ELECTRICITY BOARD
|
November 7, 1996 |
|
BENGALIRAM Vs. STATE OF BIHAR
|
January 30, 1996 |
|
BHAGALPUR COLD STORAGE Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD
|
October 17, 1996 |
|
BHAGWAN PRAJAPATI Vs. STATE OF BIHAR
|
November 28, 1996 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
February 29, 1996 |
|
BHAGWAT PRASAD MAHTO ALIAS BHAGAT PRASAD MEHTA Vs. KULMATIA DEVI
|
July 11, 1996 |
|
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING CO Vs. STATE OF BIHAR
|
August 2, 1996 |
|
BHARAT PRASAD CHOUDHARY SHAMBHU PRASAS Vs. UNION OF INDIA
|
May 20, 1996 |
|
BHAVANATH JHA Vs. CHANCELLOR L N MITHILA UNIVERSITY
|
February 15, 1996 |
|
BHISAM CHAMAR ALIAS BHISHAM RAM Vs. STATE OF BIHAR
|
August 19, 1996 |
|
BHOLA NATH KESHARI Vs. STATE OF BIHAR
|
December 19, 1996 |
|
BHRIGURAM PATHAK Vs. BHAGWATI KUER
|
March 12, 1996 |
|
BHUBANESHWAR PRASAD BHASKAR Vs. STATE OF BIHAR
|
December 17, 1996 |
|
BHUBNESHWAR RAI Vs. STATE OF BIHAR
|
September 6, 1996 |
|
BHUNESHWAR MAHTO Vs. TUSIA DEVI
|
April 14, 1996 |
|
BHUWAL PRASAD Vs. STATE OF BIHAR
|
July 17, 1996 |
|
BIBI JAIBUNNISA Vs. JAGDISH PANDIT
|
March 23, 1996 |
|
BIBI JAIBUNNISA Vs. JAGDISH PANDIT
|
May 23, 1996 |
|
BIBI NOOR JEHAN Vs. BIBI NOORUN NISAN
|
March 26, 1996 |
|
BIBI PODINA KHATOON Vs. STATE OF BIHAR
|
April 16, 1996 |
|
BIBI SALIMA KHATOON Vs. ABDUL GAFOOR MIAN
|
November 26, 1996 |
|
BIBI SHAMUNNISSA Vs. GURCHARAN KOERI
|
November 6, 1996 |
|
BIBLSOGHRAKHATOON Vs. SHEIKH TAUHEED
|
January 23, 1996 |
|
BIHAR ALLOY STEELS LTD Vs. STATE OF BIHAR
|
February 29, 1996 |
|
BIHAR LEGISLATIVE ASSEMBLY Vs. HARENDRA KUMAR PANDEY
|
November 8, 1996 |
|
BIHAR MINERALS INDUSTRIES Vs. STATE OF BIHAR
|
April 12, 1996 |
|
BIHAR PENSIONER SAMAJ Vs. STATE OF BIHAR
|
August 21, 1996 |
|
BIHAR RAJYA KHADI GRAM UDYOG BOARD KARYAKARTA SANGH Vs. STATE OF BIHAR
|
January 18, 1996 |
|
BIHAR STATE ADULT AND NON FORMAL EDUCATION EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR
|
May 24, 1996 |
|
BIHAR STATE BASIC HEALTH WORKS
SANGH Vs. STATE OF BIHAR
|
March 16, 1996 |
|
BIHAR STATE CO-OPERATIVE FRUITS AND VEGETABLE MARKETING FEDERATION LTD Vs. STATE OF BIHAR
|
October 10, 1996 |
|
BIHAR STATE ELECTRICITY BOARD Vs. BIHAR RE-ROLLING MILLS (PRIVATE
|
March 25, 1996 |
|
BIHAR STATE ELECTRICITY BOARD Vs. PATNA ALUMINIUM UDYOG
|
July 15, 1996 |
|
BIHAR STATE ELECTRICITY BOARD Vs. KHALSA BROTHERS
|
August 29, 1996 |
|
BIHAR STATE FOREST DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1996 |
|
BIHAR STATE TEXT BOOK PUBLISHING CORPN PATNA Vs. BASUDEO SINGH
|
April 30, 1996 |
|
BIHAR STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. RAM PADARATH SHARMA
|
November 7, 1996 |
|
BIHAR TRADERS Vs. STATE OF BIHAR
|
August 26, 1996 |
|
BIHARI YADAV Vs. STATE OF BIHAR
|
January 30, 1996 |
|
BIHARILAL SHARMA Vs. STATE OF BIHAR
|
April 8, 1996 |
|
BIHARSTATEELECTRICITYBOARD Vs. PRABHA AGRAWAL
|
May 3, 1996 |
|
BIJENDRAPRASADYADAV Vs. STATE OF BIHAR
|
January 5, 1996 |
|
BIKRAMA SINGH Vs. STATE OF BIHAR
|
September 25, 1996 |
|
BINAPANI NAG Vs. ASIT KUMAR NAG
|
July 10, 1996 |
|
BINAY KUMAR Vs. STATE OF BIHAR
|
September 4, 1996 |
|
BINDESHWARI PRASAD AMBASTHA Vs. STATE OF BIHAR
|
September 3, 1996 |
|
BINOD KUMAR SINHA Vs. MASNODIH MINING INDUSTRIES PRIVATE LIMITED HAZARIBAGH
|
July 22, 1996 |
|
BINOD MAHTO Vs. STATE OF BIHAR
|
February 22, 1996 |
|
BINOY KUMAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
September 25, 1996 |
|
BIRENDRA KUMAR BIREN BHAGAT Vs. STATE OF BIHAR
|
April 29, 1996 |
|
BIRENDRA KUMAR VERMA Vs. BIHAR STATE ELECTRICITY BOARD
|
March 20, 1996 |
|
BIRENDRA KUMAR VERMA Vs. BIHAR STATE ELECTRICITY BOARD
|
May 20, 1996 |
|
BIRSA ORAON Vs. STATE OF BIHAR
|
May 16, 1996 |
|
BISHWANATH MISHRA Vs. STATE OF BIHAR
|
February 8, 1996 |
|
BISHWANATH PRASAD PANDEY Vs. STATE OF BIHAR
|
November 15, 1996 |
|
BITAL SUNDI Vs. STATE OF BIHAR
|
April 4, 1996 |
|
BOC INDIA LIMITED
Vs. ZINC PRODUCTS AND CO PVT LTD
|
March 22, 1996 |
|
BRAJ KISHORE JAISWAL Vs. STATE OF BIHAR
|
July 19, 1996 |
|
BRAJ MOHAN MUNDA AND OTHERS Vs. STATE OF BIHAR
|
October 17, 1996 |
|
BRAJ NANDAN SINGH Vs. STATE OF BIHAR
|
March 22, 1996 |
|
BRAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
August 9, 1996 |
|
BRANCH MANAGER CENTRAL BANK OF INDIA Vs. PAWAN KUMAR MITTAL
|
December 20, 1996 |
|
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. SATYANDRA PANDEY
|
November 8, 1996 |
|
BRANCH MANAGER STATE BANK OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
September 12, 1996 |
|
BRATENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
August 14, 1996 |
|
BRIJ BIHARI PANDEY Vs. STATE OF BIHAR
|
July 10, 1996 |
|
BRIJ BIHARI PANDEY Vs. STATE OF BIHAR
|
April 4, 1996 |
|
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 14, 1996 |
|
BRIJ KISHORE JHAWAR Vs. STATE OF BIHAR
|
August 1, 1996 |
|
BRITANNIAINDUSTRIESLTD Vs. STATE OF BIHAR
|
January 9, 1996 |
|
BUDHU PAHAN ALIAS BOTWA Vs. STATE OF BIHAR
|
September 25, 1996 |
|
C HAUDHARY AZIZUL HASAN Vs. STATE OF BIHAR
|
September 30, 1996 |
|
C I C -28512 H J L T COL KATTI Vs. UNION OF INDIA
|
April 2, 1996 |
|
C I INDIA LTD Vs. STATE OF BIHAR
|
August 23, 1996 |
|
CENTRAL BANK OF INDIA
Vs. ALL INDIA CENTRAL BANK OFFICERS FEDERATION
|
July 15, 1996 |
|
CENTRAL BANK OF INDIA Vs. CENTRAL BANK OF INDIA
|
April 23, 1996 |
|
CHAKRU ORAON Vs. STATE OF BIHAR
|
December 20, 1996 |
|
CHAND SURIN Vs. STATE OF BIHAR
|
May 14, 1996 |
|
CHANDRA KISHORE SINGH Vs. STATE OF BIHAR
|
April 3, 1996 |
|
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
|
September 26, 1996 |
|
CHEMICOT INDIA PVT LTD Vs. ALLAHABAD BANK
|
November 27, 1996 |
|
CHHATU SINGH Vs. STATE OF BIHAR
|
October 15, 1996 |
|
CHHOTANAGPUR CHEMICAL AND INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
April 15, 1996 |
|
CHHOTU OJHA RAM SHANKAR OJHA Vs. STATE OF BIHAR
|
March 22, 1996 |
|
CHIRANJIV SINGH Vs. STATE OF BIHAR
|
June 27, 1996 |
|
CHITRA GHOSH Vs. SUDIP KUMAR GHOSH
|
July 31, 1996 |
|
CHOUDHARY AZIZUL HASSAN Vs. STATE OF BIHAR
|
September 30, 1996 |
|
CHOUDHARY KIRANA BHANDAR
Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1996 |
|
CHOWA MANDAL Vs. STATE OF BIHAR
|
December 9, 1996 |
|
CHOWA MANDAL Vs. STATE OF BIHAR
|
November 9, 1996 |
|
COMMISSIONER OF COMMERCIAL TAXES Vs. MEGHRAJ SANCHIALAL
|
July 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CARD BOARD PRODUCTS
|
July 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND C S
|
July 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDMAL MOHAL LAL
|
June 27, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GOVIND RAM AND COMPANY
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION LIMITED
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA LAL AJMANI
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JINDAL BROTHERS
|
June 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA LAL AJMANI
|
May 16, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BRIJNANDAN PRASAD AND SONS
|
May 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. QUALITY
|
May 15, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NEBA RAM HANSRAJ
|
August 1, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PAWANSUT COLD STORAGE PRIVATE LIMITED
|
September 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. LAWLY ENTERPRISES PRIVATE LIMITED
|
August 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SALES AND SERVICE
|
April 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. DARBHANGA INVESTMENT PRIVATE LIMITED
|
April 30, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. METALLURGICAL ENGINEERING CONSULTANTS INDIA LIMITED
|
April 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRABHAT ZARDA FACTORY
|
April 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BHARAT COMMERCIAL CORPORATION
|
April 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. GOURI SHANKAR SURESH PRASAD
|
April 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JHA
|
April 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL CITY BEVERAGES PRIVATE LIMITED
|
April 24, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAMDAS AND SONS
|
May 6, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. RAJENDRA PRASAD GUPTA
|
April 30, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. BISHWANATH TULSYAN
|
April 23, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANNAPOORNA ELECTRIC COMPANY
|
April 16, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SUDHA DEVI KHAITAN
|
April 9, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SUSHILA AGRAWAL
|
April 24, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. QUDIRA ANWAR S
|
April 26, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. NATHMAL JALAN
|
May 16, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. BISWAJIT SAMONTA
|
June 27, 1996 |
|
COMPETENT AUTHORITY ACQUISITION Vs. LALITA TODI
|
September 30, 1996 |
|
D. AMBANI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
February 19, 1996 |
|
DADANSINGH Vs. STATE OF BIHAR
|
February 1, 1996 |
|
DARDHANGA DENTAL COLLEGE Vs. STATE OF BIHAR
|
April 3, 1996 |
|
DASARATH PRASAD SINGH Vs. STATE OF BIHAR
|
December 2, 1996 |
|
DASARATH PRASAD SINGH Vs. STATE OF BIHAR
|
December 3, 1996 |
|
DASHRATH BHOKTA Vs. STATE OF BIHAR
|
October 14, 1996 |
|
DASRATH PRASAD Vs. CATHOLIC CHARITIES
|
January 16, 1996 |
|
DAULAT MAHTO Vs. STATE OF BIHAR
|
August 22, 1996 |
|
DAYA NAND SINGH Vs. STATE OF BIHAR AND OTHERS
|
July 2, 1996 |
|
DAYA SHANKAR MISHRA Vs. STATE OF BIHAR
|
October 16, 1996 |
|
DEBANAND CHAURASIA Vs. RAM KUMAR SHARMA
|
April 8, 1996 |
|
DEEPAK KUMAR Vs. STATE OF BIHAR
|
January 1, 1996 |
|
DEEPAK KUMAR PODDAR Vs. UNION OF INDIA
|
August 16, 1996 |
|
DEO NARAIN MOCHI Vs. STATE OF BIHAR
|
September 6, 1996 |
|
DEOKINANDAN SINGH Vs. STATE OF BIHAR
|
September 27, 1996 |
|
DESRATH PRASAD KESHARI Vs. DEPUTY COMMISSIONER SANTHAL PARGANAS
|
October 16, 1996 |
|
DEVENDRA KUMAR @ DEVENDRA KUMAR NLAHATA AND ANOTHER Vs. STATE OF BIHAR
|
February 5, 1996 |
|
DEVI KANT THAKUR Vs. STATE OF BIHAR
|
November 29, 1996 |
|
DHARMENDRA KR CHOUDHARY Vs. STATE OF BIHAR
|
October 31, 1996 |
|
DHIRENDRA KUMAR JAIN Vs. MD HASSIM
|
March 12, 1996 |
|
DHRUB PRASAD SINGH Vs. STATE OF BIHAR
|
January 10, 1996 |
|
DINANATH SHARMA Vs. STATE OF BIHAR
|
March 29, 1996 |
|
DINESH CHANDRA JHA Vs. ANIL KUMAR JHA
|
October 16, 1996 |
|
DINESH KUMAR DANDPAT AND ORS. Vs. STATE OF BIHAR AND ORS.
|
September 11, 1996 |
|
DULAHIN DHANESHRA KUER Vs. STATE OF BIHAR
|
September 12, 1996 |
|
FAKIR CHAND BHATTACHARYA Vs. BHANUMATI ROY
|
February 1, 1996 |
|
FAKRE-ALAM Vs. BHUWAL PRASAD
|
July 17, 1996 |
|
FALANAND MANJHI Vs. COOMISSIONER BHAGALPUR
|
April 30, 1996 |
|
FELIX TETE Vs. STATE OF BIHAR
|
September 19, 1996 |
|
FLYING OFFICER A K DAS AND ORS Vs. STATE OF BIHAR
|
April 5, 1996 |
|
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
April 17, 1996 |
|
GAJENDRA NARAIN Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1996 |
|
GANAGNAND JHA Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
September 17, 1996 |
|
GANESH JUTE TRADING Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1996 |
|
GANESH PD SARAWGI Vs. STATE OF BIHAR
|
August 14, 1996 |
|
GANESH PRASAD GUPTA
Vs. PARWATI DEVI
|
April 8, 1996 |
|
GANESH PRASAD SARANGI Vs. STATE OF BIHAR
|
August 19, 1996 |
|
GANESHPRASADKARN Vs. STATE OF BIHAR
|
January 16, 1996 |
|
GANGA SOLVENT Vs. STATE OF BIHAR
|
May 21, 1996 |
|
GAURI SHANKAR BHAGAT Vs. STATE OF BIHAR
|
October 3, 1996 |
|
GHASI RAM AGRAWAL Vs. STATE OF BIHAR
|
February 14, 1996 |
|
GHULAMMUJTABAANSARI Vs. CHANCELLOR
|
January 19, 1996 |
|
GIRDHARI LAL TIWARE Vs. STATE OF BIHAR
|
July 9, 1996 |
|
GOBARDHAN BARAI Vs. AASARI KHAN
|
August 1, 1996 |
|
GOBARDHAN JHA Vs. COMMISSIONER BHAGALPUR DIVISION
|
August 20, 1996 |
|
GOBARDHAN JHA Vs. COMMISSIONER BHAGALPUR DIVISION
|
August 29, 1996 |
|
GOPI RAM AGARWALLA Vs. STATE OF BIHAR
|
March 25, 1996 |
|
GOSHALA Vs. STATE OF BIHAR
|
March 19, 1996 |
|
GULAB RAM Vs. GANAURI RAM
|
May 15, 1996 |
|
GULABOKUER Vs. STATE OF BIHAR
|
February 8, 1996 |
|
GUN FACTORY Vs. UNION OF INDIA
|
August 16, 1996 |
|
GUNA RAM MANJHI Vs. GUNA RAM MANJHI
|
March 23, 1996 |
|
GUPTESHWAR PRASAD GUPTA Vs. STATE OF BIHAR
|
February 2, 1996 |
|
GURU PRASAD Vs. SADHU SHARAN PRASAD
|
January 30, 1996 |
|
HAI A A Vs. COMMISSIONER OF INCOME TAX
|
December 16, 1996 |
|
HAJI A RAHIM KHAN Vs. STATE OF BIHAR
|
October 17, 1996 |
|
HANJABAM GOPINATH SHARMA Vs. GENERAL MANAGER EASTERN RAILWAY CALCUTTA
|
December 20, 1996 |
|
HARALALKA STEEL ENTERPRISES PVT LTD Vs. COMMERCIAL TAXES TRIBUNAL BIHAR
|
October 1, 1996 |
|
HARDEO NARAYAN MISHRA Vs. STATE OF BIHAR
|
February 7, 1996 |
|
HARERAM PRASAD YADAV Vs. STATE OF BIHAR
|
March 27, 1996 |
|
HARESH KUMAR SINGH Vs. UNION OF INDIA
|
October 11, 1996 |
|
HARI CHAND AGARWAL Vs. STATE OF BIHAR
|
July 22, 1996 |
|
HARI KISHUN SINGH Vs. STATE OF BIHAR
|
August 7, 1996 |
|
HARI NARIAN SAHA Vs. STATE OF BIHAR AND ANOTHER
|
July 9, 1996 |
|
HARIBANS SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
April 4, 1996 |
|
HARICHANDRA THAKUR Vs. ANCHAL ADHIKAR
|
July 4, 1996 |
|
HARIHAR SAHU Vs. COMMISSIONER SOUTH CHOTANAGPUR
|
November 27, 1996 |
|
HARJEETSINGH Vs. STATE OF BIHAR
|
January 10, 1996 |
|
HAROON RASHID Vs. REQUEEBA KHATOON
|
November 8, 1996 |
|
HAROON RASHID Vs. REQUEEBA KHATOON
|
October 8, 1996 |
|
HATHWA VANSPATI LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
May 24, 1996 |
|
HIGH COURT OF JUDICATURE AT PATNA Vs. R C JAIN
|
August 7, 1996 |
|
HINDALCO INDUSTRIES LTD Vs. UNION OF INDIA
|
July 19, 1996 |
|
HINDUSTAN COPPER LTD Vs. MINISTRY OF LABOUR GOVT OF INDIA
|
December 9, 1996 |
|
HINDUSTAN LEVER LTD Vs. STATE OF BIHAR
|
September 20, 1996 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MOHAMMAD AMBER YUNUS
|
August 6, 1996 |
|
HINDUSTAN TIN BOX INDUSTRY Vs. ADITYAPUR INDUSTRIAL
|
June 11, 1996 |
|
HINDUSTHAN PETROLEUM CORPORATION LIMITED Vs. STATE OF BIHAR
|
September 12, 1996 |
|
HIRA PRASAD SINGH Vs. STATE OF BIHAR
|
April 2, 1996 |
|
HOOGLY MARINE AND ENGINEERING CO Vs. STATE OF BIHAR
|
June 25, 1996 |
|
HUSNA ARA BEGUM Vs. KISHORI DEVI
|
July 2, 1996 |
|
I O L LIMITED Vs. UNION OF INDIA
|
March 29, 1996 |
|
I O L LIMITED Vs. UNION OF INDIA
|
March 27, 1996 |
|
IDAN MIAN Vs. STATE OF BIHAR
|
September 27, 1996 |
|
IDUA MIAN Vs. STATE OF BIHAR
|
February 9, 1996 |
|
INCOME TAX OFFICER Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 23, 1996 |
|
INDIAN BUILDERS Vs. AWADHESH KUMAR MISHRA
|
January 10, 1996 |
|
INDIAN OIL CORPN LTD Vs. STATE OF BIHAR
|
November 29, 1996 |
|
INDRADEO SINGH Vs. BIHAR STATE
|
May 1, 1996 |
|
INDUDHARI SINGHQ Vs. RITA SINGH
|
September 25, 1996 |
|
INDUSTRIAL CORPORATION PRIVATE LIMITED Vs. STATE OF BIHAR
|
May 15, 1996 |
|
INGERSOLL-RAND INDIA LTD Vs. BINOD KUMAR PRASAD
|
January 30, 1996 |
|
IRON AND STEEL CO LTD Vs. STATE OF BIHAR
|
September 26, 1996 |
|
ISHWAR PRASAD AGRAWALLA Vs. STATE OF BIHAR
|
November 13, 1996 |
|
ISLAM MIAN Vs. STATE OF BIHAR
|
February 22, 1996 |
|
J P SINHA Vs. STATE OF BIHAR
|
September 23, 1996 |
|
JAGARNATH MAHTO Vs. STATE OF BIHAR
|
February 2, 1996 |
|
JAGDISH CHANDRA PAL Vs. SHIVA KUMARI DEVI
|
December 2, 1996 |
|
JAGDISH MANDAL Vs. STATE OF BINAR
|
April 15, 1996 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR
|
August 13, 1996 |
|
JAGU MALLAH Vs. STATE OF BIHAR
|
September 20, 1996 |
|
JAI NARAYAN KHAW Vs. UNION OF INDIA
|
May 23, 1996 |
|
JAI RAM PANDEY Vs. STATE OF BIHAR
|
February 19, 1996 |
|
JAINARAYAN PRASAD CHOUDHARY Vs. STATE OF BIHAR
|
October 16, 1996 |
|
JAKIR MIAN Vs. STATE OF BIHAR
|
July 21, 1996 |
|
JALCHAND JAIN ALIAS JAI KUMAR JAIN Vs. JAI RAM SARAF
|
August 14, 1996 |
|
JANKI SINGH Vs. STATE OF BIHAR
|
January 10, 1996 |
|
JAY SINGH ALIAS AJAY SINGH Vs. STATE OF BIHAR
|
September 11, 1996 |
|
JEHAL MAHTO Vs. MAHABIR MAHTO
|
February 2, 1996 |
|
JITENDRAPRASAD Vs. STATE OF BIHAR
|
February 14, 1996 |
|
JNAN CHANDRA BHARDWAJ Vs. STATE OF BIHAR
|
September 12, 1996 |
|
JNAN CHANDRA BHARDWAJ Vs. STATE OF BIHAR
|
May 10, 1996 |
|
JOGINDAR SINGH Vs. STATE OF BIHAR
|
January 30, 1996 |
|
JOGINDER SINGH Vs. STATE OF BIHAR
|
January 3, 1996 |
|
JOGINDRA GOWALA ALIAS JAGANARAIN SINGH Vs. RANCHI ENTERPRISES AND PROPERTIES LTD
|
April 4, 1996 |
|
JPENDRA MISHRA Vs. STATE OF BIHAR
|
October 3, 1996 |
|
JUGAL KISHORE PRASAD Vs. STATE OF BIHAR
|
April 10, 1996 |
|
K G MAJITHIA Vs. UNION OF INDIA
|
May 2, 1996 |
|
K P SHRIVASTAVA Vs. STATE OF BIHAR
|
September 17, 1996 |
|
KAILASH PANDEY Vs. STATE OF BIHAR
|
April 2, 1996 |
|
KAILASH PATI SAHU Vs. STATE OF BIHAR
|
March 14, 1996 |
|
KAILASH PRASAD SINGH Vs. STATE OF BIHAR
|
December 13, 1996 |
|
KAILASH RAI Vs. JOINT DIRECTOR OF CONSOLIDATION
|
September 30, 1996 |
|
KALAWATI DEVI
Vs. ZAWAHIRUL NISAN
|
February 2, 1996 |
|
KALO MARADI @ KALE MARADI @ DHUMA MARADI Vs. STATE OF BIHAR
|
November 8, 1996 |
|
KAMESHWAR PRASAD Vs. STATE OF BIHAR
|
August 30, 1996 |
|
KAMESHWAR TEWARI Vs. VIJOY KUMAR SHARMA
|
January 2, 1996 |
|
KAMESHWARPRASAD Vs. STATE OF BIHAR
|
February 16, 1996 |
|
KAMLA DEVI Vs. STATE OF BIHAR
|
June 3, 1996 |
|
KAMTA PRASAD Vs. STATE OF BIHAR
|
December 12, 1996 |
|
KAMTA SINGH Vs. BANSH RAKHAN SINGH
|
August 30, 1996 |
|
KANAHIYA KUMAR Vs. STATE OF BIHAR
|
August 6, 1996 |
|
KANCHAN KUMARI Vs. BIHAR NURSES REGISTRATION COUNCIL
|
December 16, 1996 |
|
KANHAIYA UPADHYAYA Vs. STATE OF BIHAR
|
December 19, 1996 |
|
KANU CHARAN DEEP Vs. BIMLA DEEP
|
March 20, 1996 |
|
KAPIL RAM Vs. UNION OF INDIA
|
July 17, 1996 |
|
KAPILDEO PRASAD Vs. PATNA MUNICIPAL CORPORATION
|
December 19, 1996 |
|
KAPILESWAR SINGH ALIAS KAPILESHWAR PD SINGH Vs. STATE OF BIHAR
|
October 17, 1996 |
|
KAPLESHWAR MANDAL Vs. STATE OF BIHAR
|
August 27, 1996 |
|
KARAM CHAND THAPAR Vs. BIHAR STATE ELECTRICITY
|
September 18, 1996 |
|
KARAM SINGH @ KARMA SINGH MUNDA Vs. STATE OF BIHAR
|
January 1, 1996 |
|
KASHINATH SINGH Vs. STATE OF BIHAR
|
September 2, 1996 |
|
KATTI GOPAL REDDY Vs. UNION OF INDIA
|
April 2, 1996 |
|
KAUSHALYA DEVI Vs. ANIL KUMAR AGRAWAL
|
August 8, 1996 |
|
KAUSHALYA DEVI Vs. ANIL KUMAR AGRAWAL
|
October 17, 1996 |
|
KEDAR YADAV Vs. STATE OF BIHAR
|
October 14, 1996 |
|
KESHAB RANJAN SEN Vs. COAL INSPECTION SERVICE
|
August 27, 1996 |
|
KHANNA SOAP FACTORY Vs. MANAGING DIRECTOR BIHAR
|
November 28, 1996 |
|
KIRAN BALA JAIN ALIAS KIRAN BALA Vs. STATE OF BIHAR
|
February 7, 1996 |
|
KIRTI VARDHAN Vs. STATE OF BIHAR
|
December 13, 1996 |
|
KISHORI PRASAD Vs. PUNJAB NATIONAL BANK
|
April 11, 1996 |
|
KOSHI PROJECT WORKERS ASSOCIATION Vs. STATE OF BIHAR
|
August 2, 1996 |
|
KRISHAN MOHAN PRASAD Vs. STATE OF BIHAR
|
August 13, 1996 |
|
KRISHNA CHANDRA DUBEY Vs. STATE OF BIHAR
|
December 20, 1996 |
|
KRISHNA KUMAR MISHRA Vs. STATE OF BIHAR
|
March 19, 1996 |
|
KRISHNA KUMAR SINGH Vs. RAJ NARAIN THAKUR
|
July 31, 1996 |
|
KRISHNA MANI KAUR Vs. STATE OF BIHAR
|
April 23, 1996 |
|
KRISHNA NARAYAN SINHA Vs. STATE OF BIHAR
|
September 9, 1996 |
|
KROSS MANUFACTURERS I PVT LTD Vs. STATE OF BIHAR
|
June 6, 1996 |
|
KULESHWAR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION
|
September 25, 1996 |
|
KUMARI KIRAN CHOUDHARY Vs. STATE OF BIHAR
|
August 22, 1996 |
|
KUMARI MINOTI PARAMANIK Vs. STATE OF BIHAR AND OTHERS
|
November 4, 1996 |
|
KUSUM SINHA Vs. STATE OF BIHAR
|
February 19, 1996 |
|
KUSUMLAL MALLAH Vs. STATE OF BIHAR
|
February 29, 1996 |
|
KWALITY REFRACTORIES Vs. K P ASTHANA
|
November 22, 1996 |
|
LAL BABU YADAV Vs. RAM BILASH RAI
|
May 20, 1996 |
|
LAL KRISHNA ADVANI L K ADVANI Vs. STATE OF BIHAR
|
May 10, 1996 |
|
LAL MANI PRASAD Vs. CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION
|
September 23, 1996 |
|
LAL MOHAN SINGH Vs. STATE OF BIHAR
|
March 21, 1996 |
|
LAL SARAF Vs. STATE OF BIHAR
|
August 29, 1996 |
|
LALA SATYA NARAIN PRASAD Vs. LALDEO SINGH
|
August 7, 1996 |
|
LALAN KISHORE PRASAD Vs. STATE OF BIHAR
|
January 10, 1996 |
|
LALDEO SINGH Vs. UNION OF INDIA
|
July 25, 1996 |
|
LALDEO SINGH Vs. LALA SATYA NARAIN PRASAD
|
July 15, 1996 |
|
LALOO PRASAD Vs. STATE OF BIHAR
|
November 1, 1996 |
|
LAXMI HARD COKE MFG COMPANY Vs. STATE OF BIHAR
|
April 30, 1996 |
|
LAXMI NARAYAN SINGH Vs. UMESH PD AGRAWAL
|
December 12, 1996 |
|
LAXMI RAM Vs. GURU NARAYAN PRASAD
|
April 11, 1996 |
|
LEELA DEVI Vs. STATE OF BIHAR
|
March 12, 1996 |
|
LIEUTENANT COLONEL J P S SURI Vs. UNION OF INDIA
|
October 3, 1996 |
|
LKHPATI RAI Vs. STATE OF BIHAR
|
September 11, 1996 |
|
M R FOODS PRIVATE LIMITED Vs. STATE OF BIHAR
|
February 2, 1996 |
|
M/S. GOVIND SUGAR MILLS LTD. Vs. DEPUTY LABOUR COMMISSIONER
|
May 20, 1996 |
|
M/S. KAILASH CHAND SURESH KUMAR AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
June 18, 1996 |
|
MAAN KAUR Vs. RIZWANUR RAHMAN
|
May 24, 1996 |
|
MADAN LAL AGARWAL Vs. BINODE KUMAR TANTIA
|
July 24, 1996 |
|
MADAN MOHAN MISHRA Vs. STATE OF BIHAR
|
March 25, 1996 |
|
MADHESHWAR PRASAD Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LTD
|
November 19, 1996 |
|
MADHESHWAR TIWARY AND OTHERS Vs. ADDL. MEMBER OF BOARD REVENUE, PATNA AND OTHERS
|
September 20, 1996 |
|
MADHU SUDAN SHARMA Vs. STATE OF BIHAR AND ORS.
|
June 19, 1996 |
|
MADHU SUDAN SHARMA Vs. STATE OF BIHAR
|
April 19, 1996 |
|
MADHUSUDAN MISHRA Vs. STATE OF BIHAR
|
January 30, 1996 |
|
MAHABIR SHARMA Vs. BHARAT KISHORE MAHATO
|
February 6, 1996 |
|
MAHAKALI MILLING COMPANY PRIVATE LIMITED Vs. FOOD CORPORATION OF INDIA
|
September 30, 1996 |
|
MAHATAM RAI Vs. STATE OF BIHAR
|
September 6, 1996 |
|
MAHENDRA SAO Vs. JAGARNATH MISHRA
|
February 22, 1996 |
|
MAHESHPRASADTHAKUR Vs. STATE OF BIHAR
|
May 3, 1996 |
|
MAHESHWAR PRASAD Vs. BOARD OF REVENUE
|
August 14, 1996 |
|
MAJOR YOGENDRA NARAIN YADAV Vs. RAJIB RANJAN PATHAK
|
May 4, 1996 |
|
MALIRAM PURANCHAND Vs. BIHAR AGRICULTURAL PRODUCE MARKET COMMITTEE
|
January 23, 1996 |
|
MANAGER UNITED INSURANCE COMPANY LTD Vs. JHARNA HALDAR
|
December 11, 1996 |
|
MANAGING COMMITTEE OF MUNGER GUN MANUFACTURERS COOPERATIVE SOCIETY LTD Vs. YOGENDRA SHARMA
|
March 21, 1996 |
|
MANBHUL ORAON Vs. GANGADHAR ORAON
|
October 8, 1996 |
|
MANGAL SINHA Vs. UNION OF INDIA
|
August 20, 1996 |
|
MANGAR ORAON Vs. STATE OF BIHAR
|
March 14, 1996 |
|
MANGRU SINGH Vs. STATE OF BIHAR
|
February 14, 1996 |
|
MANIKANT RAI Vs. UNION OF INDIA
|
August 20, 1996 |
|
MANJU ROY Vs. GHANSHYAM
|
July 30, 1996 |
|
MANOJ KUMAR Vs. STATE OF BIHAR
|
December 19, 1996 |
|
MANOJ SINGH Vs. STATE OF BIHAR
|
March 13, 1996 |
|
MANTOSH KUMAR SINGH Vs. STATE OF BIHAR
|
July 23, 1996 |
|
MANTOSH MAHTO Vs. STATE OF BIHAR
|
August 20, 1996 |
|
MATHURA CHOUDHARY Vs. STATE OF BIHAR
|
November 28, 1996 |
|
MATHURA SINGH Vs. TETALL DOM
|
May 1, 1996 |
|
MATTI PANDURANGA RAO ADHIKARI Vs. STATE OF BIHAR
|
October 11, 1996 |
|
MCNALLY BHARAT ENGINEERING CO LTD Vs. STATE OF BIHAR
|
February 23, 1996 |
|
MD IBRAHIM Vs. CENTRAL COAL FIELDLTD
|
September 30, 1996 |
|
MD MATEEN Vs. STATE OF BIHAR
|
May 23, 1996 |
|
MD SALIM @ SALIM MIAN, MD HASHIM @ HASHIM MIAN Vs. STATE OF BIHAR
|
December 6, 1996 |
|
MD. NAZIR Vs. STATE OF BIHAR
|
August 30, 1996 |
|
MEHTA NAND KLSHORE Vs. STATE OF BIHAR
|
August 21, 1996 |
|
MIA JAN MIAN Vs. STATE OF BIHAR
|
July 31, 1996 |
|
MIHIR KUMAR JHA Vs. STATE OF BIHAR
|
September 23, 1996 |
|
MIKKIWIREWORKS Vs. STATE OF BIHAR
|
May 15, 1996 |
|
MITHILESH DEVI Vs. RAM NARAYAN THAKUR
|
November 28, 1996 |
|
MITHU TANTI Vs. RAGHUNATH PRASAD TANTI
|
March 13, 1996 |
|
MODI STEELS LIMITED Vs. STATE OF BIHAR
|
October 17, 1996 |
|
MOHAN LAL KHEMKA Vs. HARIHAR PRASAD
|
October 10, 1996 |
|
MOHAN LAL MAHTO Vs. JUGAL KISHORE MAHTO
|
November 15, 1996 |
|
MOHAN MISHRA Vs. STATE OF BIHAR
|
June 24, 1996 |
|
MOHAN RAJAK Vs. STATE OF BIHAR
|
April 9, 1996 |
|
MOHAN SHANKAR VERMA Vs. STATE OF BIHAR
|
April 23, 1996 |
|
MOHAN THAKUR Vs. STATE OF BIHAR
|
December 20, 1996 |
|
MOHD ABDUL HADI Vs. STATE OF BIHAR
|
August 29, 1996 |
|
MOHD HASHIM Vs. ABDUL SATTAR
|
August 23, 1996 |
|
MOHD MUSTAKIM ALIAS BHOLA Vs. BIBI ANUJA KHATOON
|
September 12, 1996 |
|
MOHD QUAYUM Vs. STATE OF BIHAR
|
May 24, 1996 |
|
MOHINI DEVI AGRAWAL Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1996 |
|
MOINUL HAQUE MD Vs. STATE OF BIHAR
|
August 20, 1996 |
|
MOOL CHAND AGARWAL Vs. STATE OF BIHAR
|
September 18, 1996 |
|
MOST PRATIMA DEVI Vs. MOST SOHAGO DEVI
|
November 5, 1996 |
|
MOST SARASWATI SHAW Vs. UMESH PRASAD GUPTA
|
July 26, 1996 |
|
MOST SINGHESHARI DEVI Vs. DEENA NATH PANDEY
|
December 12, 1996 |
|
MOTI SAH Vs. STATE OF BIHAR
|
August 28, 1996 |
|
MOUTUSHI BHATTACHARJEE Vs. BARUN KUMAR BHATTACHARJEE
|
May 24, 1996 |
|
MUKHLAL MAHTO Vs. STATE OF BIHAR
|
September 9, 1996 |
|
MUKHLAL RAM Vs. STATE OF BIHAR
|
August 23, 1996 |
|
MUKHLALSINGH Vs. STATE OF BIHAR
|
January 31, 1996 |
|
MULIDHAR SHARMA ALIAS MURLIDHAR Vs. STATE OF BIHAR
|
April 30, 1996 |
|
MUNARMA DEVI ALIAS MANORAMA DEVI Vs. GANGO DEVI ALIAS GANGIA DEVI
|
March 20, 1996 |
|
MUNDA ORAON Vs. STATE OF BIHAR
|
October 7, 1996 |
|
MUNESHWAR PRASAD Vs. BOARD OF REVENUE
|
August 14, 1996 |
|
MURARI KRISHNA PRASAD SINHA Vs. STATE OF BIHAR
|
November 6, 1996 |
|
MUSLIM ALAM Vs. SHAHNAZ BEGUM
|
August 12, 1996 |
|
NAGENDRA KUMAR PRASAD Vs. STATE OF BIHAR
|
August 23, 1996 |
|
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
December 16, 1996 |
|
NAGO VISWAKARMA Vs. SABITRI DEVI
|
January 30, 1996 |
|
NAKUL CHANDRA MAHATO Vs. STATE OF BIHAR
|
February 14, 1996 |
|
NALINI STEEL INDUSTRIES Vs. BIHAR STEEL MINERAL DEVLOPMENT CORPORATION LTD
|
November 22, 1996 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
August 7, 1996 |
|
NAND KUMAR AND BROTHER Vs. RAM PRASAD RAJAK
|
May 15, 1996 |
|
NAND LAL SAHU Vs. STATE OF BIHAR
|
May 23, 1996 |
|
NANDESHWAR SINGH Vs. STATE OF BIHAR
|
September 24, 1996 |
|
NANHAK SINGH Vs. STATE OF BIHAR
|
May 30, 1996 |
|
NARAIN MAHTO Vs. FOOD CORPORATION OF INDIA
|
July 10, 1996 |
|
NARENDRA KUMAR CHOUDHARY Vs. DURGA PADA CHATTERJEE
|
February 14, 1996 |
|
NARENDRA KUMAR MISHRA @ N K MISHRA Vs. STATE OF BIHAR
|
April 25, 1996 |
|
NARSINGH RAM ASHOK KUMAR Vs. UNION OF INDIA
|
November 13, 1996 |
|
NATH VISHWAKARMA Vs. STATE OF BIHAR
|
December 20, 1996 |
|
NATHO YADAV Vs. STATE OF BIHAR
|
September 3, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. MALTI DEVI
|
August 5, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. BHOLA SAH
|
April 3, 1996 |
|
NATIONAL INSURANCE COMPANY Vs. KEDAR PRASAD YADAV
|
January 24, 1996 |
|
NATIONAL INSURANCE COMPANY Vs. MAHENDRA PRASAD
|
July 17, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOSMAT JHUBRI DEVI
|
July 10, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SHIV KUMARI DEVI
|
July 31, 1996 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MOSMAT JHUBRI DEVI
|
October 7, 1996 |
|
NAYAK RAM RAM JANAM RAM Vs. SEC AGRICULTURAL PRODUCE MARKET COMMITTEE ARRAH
|
September 24, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. M RAMNAMMA
|
September 17, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAMUNA DEVI
|
August 2, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAIMUN NISHA
|
August 5, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. YASODA DEVI
|
July 18, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. AKHTAR HUSSAIN
|
March 22, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. URMILA DEVI
|
November 7, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAVITRI DEVI
|
January 1, 1996 |
|
NEW INDIA SUGAR MILLS LTD Vs. STATE OF BIHAR
|
July 4, 1996 |
|
NEW SWADESHI DISTILERY Vs. STATE OF BIHAR
|
January 5, 1996 |
|
NEW SWADESHI DISTILLERY Vs. STATE OF BIHAR
|
June 11, 1996 |
|
NIHAL CHAND Vs. MOHD ISLAM UDDIN
|
August 8, 1996 |
|
NOOR MOHAMMAD MIA Vs. STATE OF BIHAR
|
October 14, 1996 |
|
NOOR MOHD SLDDLQUE Vs. BIHAR STATE ELECTRICITY BOARD
|
September 25, 1996 |
|
O C CORPORATION Vs. STATE OF BIHAR
|
February 2, 1996 |
|
OIL SELECTION BOARD Vs. SHASHL BHUSHAN SINGH
|
July 19, 1996 |
|
OM PRAKASH KAPILA Vs. STATE OF BIHAR
|
March 12, 1996 |
|
OM PRAKASH SAH Vs. LILA DEVI
|
September 20, 1996 |
|
OMPRAKASHGUPTA Vs. GENERAL MANAGER
|
April 2, 1996 |
|
ORIENTAL FIRE INSURANCE COMPANY Vs. SAROJ GUPTA
|
July 16, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. KESHO YADAV
|
August 28, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. JAGDEO PASWAN
|
February 7, 1996 |
|
ORIENTAL INSURANCE CO LTD Vs. SHOBHA SINHA
|
December 4, 1996 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. RAJENDRA PD YADAV
|
July 23, 1996 |
|
ORIENTALINSURANCECOMPANYLTD Vs. GULJAR PASWAN
|
March 20, 1996 |
|
OSMAN ALIAS ABDUL JALIL Vs. STATE OF BIHAR
|
April 4, 1996 |
|
P V NARASIMHA RAO Vs. STATE
|
August 22, 1996 |
|
PADAM KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
|
March 1, 1996 |
|
PANCHANANDKUMAR Vs. BIHAR STATE ELECTRICITY BOARD
|
January 30, 1996 |
|
PANDEYTALLYSAHAY Vs. STATE OF BIHAR
|
January 19, 1996 |
|
PANNA LAL KESHRI Vs. STATE OF BIHAR
|
February 7, 1996 |
|
PANNA LAL MAHARAJ Vs. BIRENDRA NARAIN SINGH
|
July 12, 1996 |
|
PARAS NATH SHUKLA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
November 18, 1996 |
|
PARITOSH KUMAR CHOUDHARY Vs. NATIONAL TEXTILE CORPORATION
|
August 16, 1996 |
|
PARMESHWAR PRASAD MEHTA Vs. STATE OF BIHAR
|
May 24, 1996 |
|
PARSU RAM MAHTO Vs. MOHAN LAL MAHTO
|
February 6, 1996 |
|
PARSURAM PRASAD ALIAS PARSURAM MAHTO Vs. STATE OF BIHAR
|
April 4, 1996 |
|
PARSURAM TIWARY Vs. RANCHI UNIVERSITY
|
December 20, 1996 |
|
PATNA UNIVERSITY RETIRED TEACHERS ASSOCIATION Vs. PATNA UNIVERSITY
|
August 6, 1996 |
|
PAWAN KUMAR SINGHI Vs. STATE OF BIHAR
|
October 17, 1996 |
|
PAWAN KUMAR, SENIOR ADVOCATE & ORS. Vs. UNION OF INDIA & ORS.
|
January 17, 1996 |
|
PESSA (INDIA PRIVATE LIMITED Vs. ASHA CHACHRA
|
March 12, 1996 |
|
PHATIK CHANDRA GANGULY Vs. RAGHUBAR DAS
|
January 5, 1996 |
|
PINKI KUMARI Vs. STATE OF BIHAR
|
August 20, 1996 |
|
PITAMBAR MISHRA Vs. STATE OF BIHAR
|
November 6, 1996 |
|
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
|
June 19, 1996 |
|
PRABHU NATH Vs. STATE OF BIHAR
|
August 16, 1996 |
|
PRADYUMAN PRASAD Vs. BIHAR STATE FINANCIAL CORPORATION
|
February 28, 1996 |
|
PRAGATISHEEL ADYOGIC CO Vs. STATE OF BIHAR AND OTHERS
|
November 22, 1996 |
|
PRAKASH KUMAR SINGH Vs. STATE OF BIHAR
|
August 12, 1996 |
|
PRASAN SAO Vs. STATE OF BIHAR
|
December 9, 1996 |
|
PRATAP CHAND PANDEY Vs. STATE OF BIHAR
|
July 1, 1996 |
|
PREM KUMAR KESHRI Vs. STATE OF BIHAR
|
July 23, 1996 |
|
PREMIER SYNTHETICS Vs. STATE OF BIHAR
|
October 16, 1996 |
|
PRINCIPAL PATNA WOMEN S COLLEGE Vs. STATE OF BIHAR
|
September 13, 1996 |
|
PRIYAVARTE MEHTA Vs. AMRENDU BANERJEE
|
February 28, 1996 |
|
PROF CHANDRAKET PDSINGH Vs. STATE OF BIHAR
|
May 23, 1996 |
|
PROFESSOR ARUN KUMAR SINGH Vs. STATE OF BIHAR
|
August 27, 1996 |
|
PUNJAB NATIONAL BANK Vs. CENTRAL KIRKAND COAL CO LTD
|
January 31, 1996 |
|
PURAN SINGH Vs. STATE OF PUNJAB
|
January 18, 1996 |
|
PURUSOTTAMAL SULTANIAQ Vs. STATE OF BIHAR
|
November 19, 1996 |
|
PUSHPA BHARADWAJA Vs. STATE OF BIHAR
|
March 19, 1996 |
|
PUSHPA PANDEY Vs. JANARDAN PRASAD SINGH
|
August 28, 1996 |
|
R K JHA AND K T V PRASAD Vs. H D TANPE
|
February 6, 1996 |
|
R K KARANIJA Vs. STATE OF BIHAR
|
December 13, 1996 |
|
R K MANDAL Vs. STATE OF BIHAR
|
December 18, 1996 |
|
R P CHOURASIA Vs. BHARAT COKING COAL LTD
|
October 15, 1996 |
|
R.K.MANDAL Vs. STATE OF BIHAR
|
December 18, 1996 |
|
RABINDRA PRASAD Vs. STATE OF BIHAR
|
February 9, 1996 |
|
RABINDRA SINGH Vs. STATE OF BIHAR
|
February 14, 1996 |
|
RADHAPODDAR Vs. STATE OF BIHAR
|
April 17, 1996 |
|
RADHEY SHYAM SINGH Vs. UNION OF INDIA
|
December 20, 1996 |
|
RAGHO KUMHAR Vs. STATE OF BIHAR
|
September 17, 1996 |
|
RAGHUNATH PANDEY Vs. STATE OF BIHAR
|
October 1, 1996 |
|
RAGHUNATH PATHAK Vs. KAMAL PRASAD NAIK
|
April 12, 1996 |
|
RAGHUNATH PATHAK Vs. KAMAL PRASAD NAIK
|
April 24, 1996 |
|
RAGHUNATH PRASAD SINGH Vs. STATE OF BIHAR
|
October 17, 1996 |
|
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
May 6, 1996 |
|
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
|
August 16, 1996 |
|
RAJ B PARIKH Vs. STATE OF BIHAR
|
April 5, 1996 |
|
RAJ KISHORE SHARMA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
January 31, 1996 |
|
RAJ KISHORE SHARMA Vs. BIMLA SHARMA
|
January 31, 1996 |
|
RAJ KUMAR MAHTO Vs. STATE OF BIHAR
|
August 30, 1996 |
|
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
|
August 20, 1996 |
|
RAJ KUMAR RAJAK Vs. STATE OF BIHAR
|
April 8, 1996 |
|
RAJ KUMAR SODERA Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 15, 1996 |
|
RAJARAM LAKHMANI Vs. NAND KISHORE SINGH
|
November 7, 1996 |
|
RAJAUSDHALAYASWARAJPURI Vs. STATE OF BIHAR
|
January 22, 1996 |
|
RAJEEV RANJAN Vs. STATE OF BIHAR
|
May 9, 1996 |
|
RAJENDER KUMAR Vs. STATE OF BIHAR
|
March 29, 1996 |
|
RAJENDRA KUMAR Vs. STATE OF BIHAR
|
March 29, 1996 |
|
RAJENDRA KUMAR AGARWAL Vs. STATE OF BIHAR
|
February 6, 1996 |
|
RAJENDRA PANDEY Vs. CHANDRIKA PANDEY
|
December 5, 1996 |
|
RAJENDRA PASWAN Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
August 12, 1996 |
|
RAJENDRA PD SINHA Vs. STATE OF BIHAR
|
August 21, 1996 |
|
RAJENDRA PRASAD Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1996 |
|
RAJENDRA PRASAD BURMAN ALIAS VERMA Vs. RAM NATH MODI
|
March 1, 1996 |
|
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
July 16, 1996 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
March 29, 1996 |
|
RAJENDRAPRASADCHOUDHARY Vs. STATE BANK OF INDIA
|
February 12, 1996 |
|
RAJESH AGGARWAL Vs. STATE OF BIHAR
|
February 9, 1996 |
|
RAJESH GANDHI Vs. STATE OF BIHAR
|
April 2, 1996 |
|
RAJESH KUMAR PASWAN Vs. STATE OF BIHAR
|
July 19, 1996 |
|
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
April 5, 1996 |
|
RAJIB RANJAN PATHAK Vs. STATE OF BIHAR
|
January 12, 1996 |
|
RAJIV KUMAR Vs. STATE OF BIHAR
|
March 30, 1996 |
|
RAJIV KUMAR Vs. PRATAP SINGH
|
April 12, 1996 |
|
RAJIV KUMAR ALIAS LALU Vs. STATE OF BIHAR
|
March 23, 1996 |
|
RAJKUMARSRIVASTAVA Vs. ANJANA SINHA
|
April 15, 1996 |
|
RAKESH JHUNJHUNWALA Vs. JITRAM BARAIK AND OTHERS
|
October 30, 1996 |
|
RAKESH SARMA Vs. STATE OF BIHAR
|
May 1, 1996 |
|
RAM ASHRAY YADAV Vs. DUDH NATH PRASAD
|
October 30, 1996 |
|
RAM BABU YADAV Vs. STATE OF BIHAR
|
November 1, 1996 |
|
RAM BASISHTH MISHRA Vs. STATE OF BIHAR
|
November 14, 1996 |
|
RAM BILASH PANDEY Vs. STATE OF BIHAR
|
December 5, 1996 |
|
RAM BRLKSH SAH Vs. HARIHAR PRASAD
|
May 20, 1996 |
|
RAM CHANDRA PRASAD Vs. STATE OF BIHAR AND OTHERS
|
March 19, 1996 |
|
RAM CHARITRA DAS Vs. STATE OF BIHAR
|
February 26, 1996 |
|
RAM DAYAL SINGH Vs. STATE OF BIHAR
|
December 13, 1996 |
|
RAM DEO SHARMA Vs. STATE OF BIHAR
|
September 17, 1996 |
|
RAM DHIRAJ ROY AND OTHERS Vs. STATE THROUGH L.E.O. (C)
|
February 19, 1996 |
|
RAM EKBAL SHARMA Vs. STATE OF BIHAR
|
October 17, 1996 |
|
RAM EKBALI SINGH Vs. SHEO PUJAN SINGH
|
October 16, 1996 |
|
RAM GOPAL AGARWAL Vs. STATE OF BIHAR
|
April 25, 1996 |
|
RAM GOPAL PUJARI Vs. STATE OF BIHAR
|
March 26, 1996 |
|
RAM JANAM SINGH Vs. STATE OF BIHAR
|
September 3, 1996 |
|
RAM KARAN MAHTO Vs. RAM SUBHAG RAI
|
December 11, 1996 |
|
RAM KRISHNA GOENKA AND ANR. Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY AND ORS.
|
January 31, 1996 |
|
RAM LAKHAN SINGH Vs. STATE OF BIHAR
|
January 29, 1996 |
|
RAM NARAYAN SINGH Vs. ELECTION COMMISSION
|
February 27, 1996 |
|
RAM NARAYAN SINGH Vs. STATE OF BIHAR
|
February 29, 1996 |
|
RAM NARESH SINGH Vs. MUNI SINGH YADAV
|
August 27, 1996 |
|
RAM PRASAD MAHTO Vs. DEVENDRA MAHTO
|
May 21, 1996 |
|
RAM SAKHA SINGH Vs. STATE OF BIHAR AND ANOTHER
|
November 5, 1996 |
|
RAM SUBHAG YADAV Vs. STATE OF BIHAR
|
October 17, 1996 |
|
RAMADHARDWIVEDI Vs. STATE OF BIHAR
|
April 23, 1996 |
|
RAMAKANT JHA ALIAS GHOGHAL JHA Vs. RAJA RAM YADAV
|
October 16, 1996 |
|
RAMANAND SINGH Vs. STATE OF BIHAR
|
June 25, 1996 |
|
RAMAYAN RAM Vs. HEAVY ENGINEERING CORPORATION LTD
|
May 21, 1996 |
|
RAMBILAS MAHTO Vs. MAHABIR MAHTO
|
March 19, 1996 |
|
RAMBILAS MAHTO Vs. MAHABIR MAHTO
|
March 14, 1996 |
|
RAMCHANDRA PRASAD BHAGAT Vs. JAGDISH PRASAD MISHRA
|
May 23, 1996 |
|
RAMDAYAL KARKETTA Vs. STATE OF BIHAR
|
December 4, 1996 |
|
RAMENDRA NARAYAN SINGH Vs. SHAKUNTALA DEVI
|
March 21, 1996 |
|
RAMESH PATHAK Vs. STATE OF BIHAR
|
October 15, 1996 |
|
RAMESH PATHAK Vs. STATE OF BIHAR
|
October 5, 1996 |
|
RAMESHWAR PANDEY Vs. STATE OF BIHAR
|
November 1, 1996 |
|
RAMESHWAR PD SINGH Vs. STATE OF BIHAR
|
September 19, 1996 |
|
RAMESHWAR RAM Vs. STATE OF BIHAR
|
March 29, 1996 |
|
RAMESHWAR SINGH AND OTHERS Vs. STATE OF BIHAR
|
December 13, 1996 |
|
RAMJI TIWARI Vs. STATE OF BIHAR
|
February 1, 1996 |
|
RAMKISHORE PRASAD Vs. STATE OF BIHAR
|
February 2, 1996 |
|
RAN VIJAY SINGH ALIAS KUNWAR RAN VIJAY SINGH Vs. JAI NARAIN SINGH ALIAS LAL BABOO
|
September 18, 1996 |
|
RANCHI TIMBER TRADERS ASSOCIATION Vs. STATE
|
November 21, 1996 |
|
RANG NATH RAI Vs. STATE OF BIHAR
|
July 19, 1996 |
|
RANJAN KUMAR Vs. STATE OF BIHAR
|
August 20, 1996 |
|
RANJANA BANERJEE AND ORS Vs. BIJAY BHUSHAN BANERJEE AND ORS
|
August 21, 1996 |
|
RANJANA SINHA Vs. STATE OF BIHAR
|
September 6, 1996 |
|
RAVI SINHA Vs. STATE OF BIHAR
|
October 11, 1996 |
|
RAVINDRA KUMAR RANA Vs. STATE OF BIHAR
|
December 17, 1996 |
|
RAVINDRA RAI Vs. AJOY KUMAR
|
August 16, 1996 |
|
RENU KUMARI Vs. STATE OF BIHAR
|
December 18, 1996 |
|
RESERVE BANK OF INDIA Vs. RANA RAMDEO SINGH
|
September 9, 1996 |
|
REYASAT HUSSAIN Vs. STATE OF BIHAR
|
July 19, 1996 |
|
REYAZ ANSARI Vs. STATE OF BIHAR
|
December 13, 1996 |
|
RIGA SUGAR CO LTD Vs. UNION OF INDIA
|
July 22, 1996 |
|
ROHTAS SINGH SANKHALA Vs. STATE OF BIHAR
|
February 13, 1996 |
|
ROLLWELL ENTERPRISES Vs. B S E BOARD
|
January 22, 1996 |
|
RUPAN YADAV Vs. STATE OF BIHAR
|
January 3, 1996 |
|
RUQUIA BEGUM AND OTHERS Vs. BATORAN SINGH AND ANOTHER
|
April 10, 1996 |
|
S K G COUNSOLIDATED LTD Vs. STAE OF BIHAR
|
July 18, 1996 |
|
S K NASEERUDDIN BIRI MARCHANDTS LTD Vs. ASSTT COLLECTOR CENTRAL EXCISE PATNA
|
September 3, 1996 |
|
S N SINGH Vs. STATE OF BIHAR
|
April 25, 1996 |
|
S P GOROWARA Vs. UNION OF INDIA
|
August 1, 1996 |
|
SACHCHIDA NAND VERMA Vs. STATE OF BIHAR
|
January 4, 1996 |
|
SACHIDANAND DAS Vs. SANDHYA RANI DUTTA
|
September 29, 1996 |
|
SADHO SAO AND ANOTHER Vs. STATE OF BIHAR
|
May 1, 1996 |
|
SADHU SINGH Vs. JOINT DIRECTOR CONSOLIDATION
|
June 25, 1996 |
|
SAGAR KUER Vs. DAYANAND TIWARY
|
November 7, 1996 |
|
SAHDEO SURANE Vs. STATE OF BIHAR
|
July 26, 1996 |
|
SAMASTIPUR ZILA FOOTPATH SANGH Vs. STATE OF BIHAR
|
August 19, 1996 |
|
SANAT KUMAR ROY Vs. STATE OF BIHAR
|
March 18, 1996 |
|
SANJAY LAMPU Vs. STATE OF BIHAR
|
June 19, 1996 |
|
SANJAYKUMARSINHA-LL Vs. STATE OF BIHAR
|
April 3, 1996 |
|
SANJEEV KUMAR TULSIYAN ALIAS PAPPU TULSIYAN Vs. STATE OF BIHAR
|
November 1, 1996 |
|
SANJEEV PRASAD Vs. STATE OF BIHAR
|
September 25, 1996 |
|
SANJU LAMPU Vs. STATE OF BIHAR
|
July 19, 1996 |
|
SAPRU JAYKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID STUDIES AND RESEARCH Vs. UNION OF INDIA
|
April 3, 1996 |
|
SARDAR BALDEO SINGH AND OTHERS Vs. STATE OF BIHAR
|
February 14, 1996 |
|
SARJU PRASAD BHAGAT Vs. STATE OF BIHAR
|
November 6, 1996 |
|
SARJU THAKUR
Vs. REGISTRAR OF COMPANIES
|
April 22, 1996 |
|
SARJUGSINGH Vs. JHALAK SINGH
|
January 22, 1996 |
|
SAROJ KUMAR SHUKLA Vs. STATE OF BIHAR
|
February 8, 1996 |
|
SARUP JAYKAR MOTILAL C R DAS Vs. UNION OF INDIA
|
April 3, 1996 |
|
SATISH CHANDRA SINHA Vs. RAM SINGH
|
May 6, 1996 |
|
SATISH KUMAR SINGH Vs. STATE OF BIHAR
|
June 19, 1996 |
|
SATISH KUMAR SINGH ALIAS SITU ALIAS ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
July 19, 1996 |
|
SATRUGHAN PRASAD THAKUR Vs. VIDYA DEVI
|
April 3, 1996 |
|
SATYA NARAIN JHUNJHUNWALA Vs. STATE OF BIHAR
|
August 9, 1996 |
|
SATYA NARAYAN LAKRA Vs. STATE OF BIHAR
|
May 24, 1996 |
|
SATYA NARAYAN PODDAR Vs. STATE OF BIHAR
|
January 22, 1996 |
|
SATYABATI DEVI Vs. STATE OF BIHAR
|
July 26, 1996 |
|
SATYABHAMA THAKUR Vs. COMMISSIONER OF INCOME TAX
|
April 22, 1996 |
|
SATYADEO RAI ALIAS SATDEO SINGH Vs. BHAIRAV SINGH
|
August 13, 1996 |
|
SECURITY AND INTELLIGENCE SERVICES INDIA LIMITED Vs. CENTRAL COALFIELDS LIMITED
|
April 1, 1996 |
|
SELVEL ADVERTISING PVT LTD Vs. STATE OF BIHAR
|
January 16, 1996 |
|
SHAKUNTI DEVI Vs. NAWAL KISHORE SHARMA
|
September 19, 1996 |
|
SHALIJA NANDAN PRASAD SINHA Vs. STATE OF BIHAR
|
October 9, 1996 |
|
SHAMBHU KUMAR Vs. STATE OF BIHAR
|
September 12, 1996 |
|
SHANKAR LAL GUPTA Vs. UNION OF INDIA
|
July 15, 1996 |
|
SHANTA SINHA Vs. STATE OF BIHAR
|
December 10, 1996 |
|
SHANTANU KUMAR PANDAY Vs. STATE OF BIHAR
|
September 13, 1996 |
|
SHANTI DEVI Vs. STATE OF BIHAR
|
September 23, 1996 |
|
SHANTI DEVI Vs. SURENDRA SAHU
|
March 20, 1996 |
|
SHARDA SINGH Vs. STATE OF BIHAR
|
July 23, 1996 |
|
SHARDADEVI Vs. STATE OF BIHAR
|
February 16, 1996 |
|
SHARWAN KUMAR Vs. STATE OF BIHAR
|
September 27, 1996 |
|
SHASHI KUMAR SINHA Vs. ELECTION COMMISSION OF INDIA
|
May 21, 1996 |
|
SHASHI RANJAN Vs. STATE OF BIHAR
|
March 19, 1996 |
|
SHASHL BHUSHAN PD SINGH Vs. STATE OF BIHAR
|
August 30, 1996 |
|
SHEO PRASAD SINGH Vs. STATE OF BIHAR
|
October 14, 1996 |
|
SHEO PUJAN SINGH Vs. STATE OF BIHAR
|
June 24, 1996 |
|
SHEO PUJAN SINGH Vs. STATE OF BIHAR
|
June 14, 1996 |
|
SHEO PUJAN SINGH Vs. TARAMUNI KUMARI
|
April 8, 1996 |
|
SHEO RATAN PRASAD GUPTA Vs. PREMA DEVI
|
October 10, 1996 |
|
SHEO SAGER YADAV Vs. UNION OF INDIA
|
October 10, 1996 |
|
SHEOJI PRASAD Vs. MOHAN PRASAD
|
March 20, 1996 |
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SHEONARAYANRAM Vs. STATE OF BIHAR
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February 13, 1996 |
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SHIBU PATHAK ALIAS SHIVANANDAN PATHAK Vs. STATE OF BIHAR
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September 17, 1996 |
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SHIBU SOREN Vs. COMMISSIONER OF INCOME TAX
|
December 20, 1996 |
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SHIV PD SAH Vs. ADDL COLLECTOR
|
March 20, 1996 |
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SHIV SHANKAR DASH Vs. RAJENDRA AGRICULTURAL UNIVERSITY
|
February 27, 1996 |
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SHIVAJEE UPADHAYA Vs. STATE OF BIHAR
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February 7, 1996 |
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SHIVAM SUGAR PRODUCT Vs. FOOD CORPN OF INDIA
|
November 14, 1996 |
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SHOBJANANSHEIKH Vs. STATE OF BIHAR
|
January 17, 1996 |
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SHRADHANAND AGARWAL Vs. STATE OF BIHAR
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February 9, 1996 |
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SHRIKANT PRASAD SRIVASTAVA Vs. STATE OF BIHAR
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October 7, 1996 |
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SHUBH NARAYAN PANDEY Vs. STATE OF BIHAR
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May 21, 1996 |
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SHYAM BABU Vs. UNION OF INDIA
|
November 29, 1996 |
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SHYAM BIHARI PANDEY Vs. BHOJPUR ROHTAS GRAMIN BANK
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December 20, 1996 |
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SHYAMANAND PANDEY Vs. STATE OF BIHAR
|
November 1, 1996 |
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SITA RAM RAI Vs. STATE OF BIHAR
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August 23, 1996 |
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SIYARAM KUWER ALIAS SIYARAM KUMAR Vs. MAHENDRA KUMAR
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April 18, 1996 |
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SK KAMRUDDIN Vs. SK AJIMUDDIN
|
March 19, 1996 |
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SK MOHIUDDIN MIAN Vs. HALIMA KHATOON
|
December 4, 1996 |
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SK NASIRUDDIN BIRI MERCHANTS LTD BIHAR SHARIF Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE
|
September 13, 1996 |
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SK NASRUDDIN BIRI MERCHANT LTD Vs. ASSISTANT COLLR C EX
|
September 3, 1996 |
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SKNASIRUDDINBEEDI
MERCHANTLTD Vs. CENTRAL PROVIDENT FUND
COMMISSIONER
|
February 20, 1996 |
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SOHAGO DEVI Vs. PRATIMA DEVI
|
November 5, 1996 |
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SOMRA MANJHL ALIAS SOMARU MANJHL Vs. CENTRAL COAL FIELDS LTD
|
February 26, 1996 |
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SONA DEVI Vs. NAGINA SINGH
|
March 20, 1996 |
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SONA DEVI Vs. NAGINA SINGH
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March 30, 1996 |
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SRIMATI KANCHAN KUMARI Vs. BIHAR NURSES REGISTRATION
|
December 16, 1996 |
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SRINIWAS JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
October 8, 1996 |
|
ST SEVRINS HIGH SCHOOL Vs. STATE OF BIHAR
|
November 20, 1996 |
|
STATE OF BIHAR Vs. RAM LAKHANSINGH
|
November 6, 1996 |
|
STATE OF BIHAR Vs. DILIP KUMAR
|
November 8, 1996 |
|
STATE OF BIHAR Vs. NITYANAND DATKULLYAR
|
November 22, 1996 |
|
STATE OF BIHAR Vs. GAYATRI SINGH
|
October 1, 1996 |
|
STATE OF BIHAR Vs. INDRASAN SINGH
|
October 14, 1996 |
|
STATE OF BIHAR Vs. DILIP KUMAR
|
August 28, 1996 |
|
STATE OF BIHAR Vs. MAHESHWARI PRASAD
|
March 19, 1996 |
|
STATE OF BIHAR Vs. BAL MUKUND PANDEY
|
April 9, 1996 |
|
STATE OF BIHAR Vs. SHARDA DEVI
|
May 1, 1996 |
|
STATE OF BIHAR Vs. HIRDAYANAND SHARMA
|
April 30, 1996 |
|
STATE OF BIHAR Vs. JOY SUMIT NANDI
|
February 29, 1996 |
|
STATE OF BIHAR Vs. SHAKUNTALA DEVI
|
February 7, 1996 |
|
STATE OF BIHAR Vs. RAM LAKHAN SINGH
|
September 9, 1996 |
|
STATE OF BIHAR Vs. BHARTIYA ISPAT UDYOG PVT LTD
|
July 26, 1996 |
|
STATE OF BIHAR Vs. HARDEO SINGH
|
August 6, 1996 |
|
STATE OF BIHAR Vs. JOBA MAHATHA ETC. ETC.
|
March 21, 1996 |
|
STATE OF BIHAR AND ORS Vs. RAJDEO BIHAR @ DEOU BHAR AND VTDYA KURML
|
July 2, 1996 |
|
STATE OF BIHAR AND ORS Vs. KAPILDEO PRASAD @ MITHILESH PRASAD AND ORS
|
January 22, 1996 |
|
STATEOFBIHAR Vs. RAM SINGH
|
February 15, 1996 |
|
STEEL CITY BEVERAGES LTD Vs. STATE OF BIHAR
|
January 18, 1996 |
|
SUBHADRA DEVI Vs. STATE OF BIHAR
|
September 11, 1996 |
|
SUBHASH PRASAD SINGH Vs. STATE OF BIHAR
|
November 29, 1996 |
|
SUBHITA THAKUR Vs. NAVODAY VIDYALAYA SAMITI
|
September 24, 1996 |
|
SUDHA BHOGTA Vs. STATE OF BIHAR
|
September 25, 1996 |
|
SUDHAKARSHARMA Vs. STATE OF BIHAR
|
April 2, 1996 |
|
SUGAMBAR KAUR Vs. STATE OF BIHAR
|
May 23, 1996 |
|
SUKKAR MAHTO Vs. MD NIZAMUDDIN
|
February 1, 1996 |
|
SUKRA ORAN ALIAS SUKHA ORAN Vs. STATE OF BIHAR
|
December 12, 1996 |
|
SULEMAN Vs. STATE OF BIHAR
|
March 11, 1996 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
November 28, 1996 |
|
SUNBEAM PHARMACEUTICALS INDUSTRIES Vs. STATE OF BIHAR
|
September 3, 1996 |
|
SUNBEAM PHARMACEUTICALS INDUSTRIES Vs. STATE OF BIHAR
|
September 13, 1996 |
|
SUNDESHWARI PRASAD SINGH Vs. STATE OF BIHAR
|
June 25, 1996 |
|
SUNIL KUMAR Vs. STATE OF BIHAR
|
December 19, 1996 |
|
SUNIL KUMAR KESHRI Vs. SADHANA GANGULI
|
March 21, 1996 |
|
SUNILKUMARSAO Vs. STATE OF BIHAR
|
July 4, 1996 |
|
SUNITA KUMARI Vs. CHANDRADANI PRASAD
|
December 4, 1996 |
|
SURAIYA NASRAT Vs. STATE OF BIHAR
|
November 26, 1996 |
|
SURAJ PRASAD SINGH Vs. JOINT DIRECTOR CONSOLIDATION MUZAFFARPUR
|
November 19, 1996 |
|
SURAJDEOSINGH Vs. STATE OF BIHAR
|
April 3, 1996 |
|
SURENDRA PRASAD Vs. STATE OF BIHAR
|
December 12, 1996 |
|
SURENDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
December 20, 1996 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
August 9, 1996 |
|
SURENDRA TIWARY Vs. STATE OF BIHAR AND OTHERS
|
March 15, 1996 |
|
SURENDRASINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 24, 1996 |
|
SURESH PATHAK Vs. STATE OF BIHAR
|
March 1, 1996 |
|
SURESH PATHAK Vs. STATE OF BIHAR
|
May 1, 1996 |
|
SURJIT KAUR Vs. STATE OF BIHAR
|
October 7, 1996 |
|
SURUJBALLI TIWARY Vs. STATE OF BIHAR
|
September 20, 1996 |
|
SURYA JYOTI DEVI Vs. KRISHNA KUMAR SINGH
|
September 25, 1996 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
March 11, 1996 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
October 17, 1996 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
November 13, 1996 |
|
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
|
December 19, 1996 |
|
SWAPAN KUMAR SINGH Vs. STATE OF BIHAR
|
October 17, 1996 |
|
SYED ZAKI IMAM Vs. STATE OF BIHAR
|
August 26, 1996 |
|
TAINWALA ENGINEERING AND FOUNDARY WORKS NAND KISHORE TAINWAIA Vs. STATE OF BIHAR
|
February 6, 1996 |
|
TAINWALA ENGINEERING AND FOUNDRY WORKS Vs. STATE OF BIHAR
|
April 12, 1996 |
|
TARANG SAHU Vs. SURENDRA SAHU
|
November 15, 1996 |
|
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
|
April 23, 1996 |
|
TATA IRON AND STEEL CO LTD Vs. PARWATI
|
April 8, 1996 |
|
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
January 17, 1996 |
|
TATA YADOGAWA LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
May 21, 1996 |
|
THAKURKRISHNACHANDRASINGH Vs. RAM EKBAL SINGH
|
April 10, 1996 |
|
TIMES ECONOMY INDIA LTD Vs. BENNETT COLOMAN AND CO LTD
|
December 13, 1996 |
|
TOSHNIWAL BANDHU Vs. STATE OF BIHAR
|
January 9, 1996 |
|
TRIBENI DEVI Vs. CHATURBHUJ KHEMKA
|
October 4, 1996 |
|
TUNTUN PRASAD CHAURASIA Vs. STATE OF BIHAR
|
March 21, 1996 |
|
UDAI BANRA Vs. STATE OF BIHAR
|
January 11, 1996 |
|
UDAY KUMAR Vs. STATE OF BIHAR
|
October 7, 1996 |
|
UDAY MISTANNA BHANDAR Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1996 |
|
UDAY MISTANNA BHANDAR AND COMPLEX Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1996 |
|
UMESH PANDEY Vs. STATE OF BIHAR
|
March 20, 1996 |
|
UMESH SHARMA Vs. STATE OF BIHAR
|
September 3, 1996 |
|
UMESHWAR PRASAD SINGH Vs. BIHAR STATE WAREHOUSING CORPORATION
|
May 6, 1996 |
|
UNION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER CENTRAL
|
February 15, 1996 |
|
UNION OF INDIA Vs. GOPALJEE
|
September 12, 1996 |
|
UNION OF INDIA Vs. NORTH TETULMARI COLLIERY COMP
|
July 26, 1996 |
|
UNION OF INDIA Vs. SUNIL KUMAR DWIVEDI
|
November 15, 1996 |
|
UNITED DISTILLERS LTD Vs. STATE OF BIHAR
|
January 5, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. KANAK PAUL
|
July 27, 1996 |
|
UNITED INDIA INSURANCE CO LTD Vs. ABDULLAH
|
July 25, 1996 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. KANAK PAUL
|
January 18, 1996 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SHILA DEVI PRADEEP KUMAR LAL
|
October 7, 1996 |
|
UNIVERSAL FERRO AND ALLIED CHEMICALS LTD Vs. STATE OF BIHAR
|
July 2, 1996 |
|
UPENDRA RAI Vs. STATE OF BIHAR
|
September 17, 1996 |
|
URVASHI CINEMA Vs. STATE OF BIHAR
|
May 23, 1996 |
|
USHA MARTIN INDUSTRIES LIMITED Vs. STATE OF BIHAR
|
August 23, 1996 |
|
USHA MUNJAL Vs. INDIAN OVERSEAS BANK
|
February 15, 1996 |
|
USHARANITIWARI Vs. STATE OF BIHAR
|
May 24, 1996 |
|
VAGISH KUMAR Vs. SANDHYA
|
November 21, 1996 |
|
VAKILSAH Vs. STATE OF BIHAR
|
April 1, 1996 |
|
VEER KUNWAR SINGH COLLEGE Vs. STATE OF BIHAR
|
January 24, 1996 |
|
VICE CHAIRMAN PATNA REGIONAL DEVELOPMENT AUTHORITY Vs. STATE OF BIHAR
|
August 19, 1996 |
|
VIDYATMA SAH Vs. STATE OF BIHAR
|
July 24, 1996 |
|
VIJAY KUMAR THAKUR Vs. STATE OF BIHAR
|
September 8, 1996 |
|
VIJAY KUMAR THAURR Vs. STATE OF BIHAR
|
September 9, 1996 |
|
VIJAY PRASAD SINGH Vs. STATE OF BIHAR
|
December 9, 1996 |
|
VINAY KUMAR SINGH Vs. STATE OF BIHAR
|
September 30, 1996 |
|
VINDHYANCHAL PRASAD LAL SHRIVASTAVA Vs. STATE OF BIHAR
|
April 15, 1996 |
|
VINDHYAVASNI PRASAD Vs. STATE OF BIHAR
|
August 9, 1996 |
|
VISHWA MOHAN SINHA Vs. STATE OF BIHAR
|
August 26, 1996 |
|
VOLTAS LTD Vs. COMMISSIONER COMMERCIAL TAXES PATNA
|
May 2, 1996 |
|
WAKIL MIAN Vs. STATE OF BIHAR
|
September 25, 1996 |
|
YADUNATH VERMA Vs. STATE OF BIHAR
|
February 27, 1996 |
|
YOGENDRA NARAIN SAH Vs. STATE OF BIHAR
|
January 30, 1996 |
|
YOGENDRA PRASAD SINHA Vs. NAVODAY VIDYALAYA SAMITI
|
September 24, 1996 |
|
YOGENDRA SINGH Vs. STATE OF BIHAR AND OTHERS
|
September 9, 1996 |
|
ZONAL MANAGER EAST FOOD CORPORATION OF INDIA Vs. RANJIT KUMAR
|
September 27, 1996 |
|
ZONAL MANAGER EAST FOOS CORPORATION OF INDIA Vs. RANJIT KUMAR
|
September 12, 1996 |