|
Abadh Singh Vs. Bihar State Co-operative Marketing Union Ltd
|
May 15, 1995 |
|
ABALA BISWAS Vs. STATE OF BIHAR
|
April 24, 1995 |
|
ABDUL AZIZ ASHRAF Vs. STATE OF BIHAR
|
February 15, 1995 |
|
ABDUL MATIN Vs. SHAMSHUL HODA
|
July 13, 1995 |
|
ABDUL SHAKUR Vs. STATE OF BIHAR
|
December 20, 1995 |
|
ABDULMAYEED Vs. STATE OF BIHAR
|
August 3, 1995 |
|
ABDULRAHIMKHAN Vs. ADDITIONAL COLLECTOR SAHARSA
|
May 20, 1995 |
|
ABFNAAH KUMAR Vs. STATE OF BIHAR
|
November 14, 1995 |
|
ABPSINHA ALIAS AWADHBIHARIPRASADSINHA Vs. STATE OF BIHAR
|
September 29, 1995 |
|
ACHALCHHABRA Vs. STATE OF BIHAR
|
September 13, 1995 |
|
ADHIR KANTO MOITRA Vs. RAKHI BISWAS
|
December 12, 1995 |
|
AGRICULTURE PRODUCE MARKET Vs. STATE OF BIHAR
|
February 17, 1995 |
|
AH the Inmates of After Care Home Patna Vs. State of Bihar
|
July 25, 1995 |
|
AIJ-PT 1700408 HARENDRA KUMAR PANDEY Vs. STATE OF BIHAR PATNA HIGH COURT
|
February 3, 1995 |
|
AIJ-PT 1700820 HARENDRA KUMAR PANDEY Vs. STATE OF BIHAR PATNA HIGH COURT
|
August 4, 1995 |
|
AJAY KUMAR PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 23, 1995 |
|
AJIT KUMAR MUKHERJEE Vs. STATE OF BIHAR
|
November 16, 1995 |
|
AJMUL ANSARI Vs. STATE OF BIHAR
|
September 7, 1995 |
|
AKHILANAND PANDEY Vs. RANCHI UNIVERSITY
|
March 31, 1995 |
|
AKHILANAND UPADHYAY Vs. STATE OF BIHAR
|
August 9, 1995 |
|
Akhileshwar Prasad Vs. State of Bihar
|
September 6, 1995 |
|
ALCAST ENGINEERING PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
December 15, 1995 |
|
ALLANDINASHRAF Vs. STATE OF BIHAR
|
January 12, 1995 |
|
AMARESHWAR SINGH Vs. BIHAR STATE HOUSING BOARD
|
January 18, 1995 |
|
AMBIKA SHARMA Vs. SADRE ALAM
|
August 7, 1995 |
|
AMBUJ KUMAR SHAW Vs. STATE OF BIHAR
|
January 23, 1995 |
|
ANANDI DEVI Vs. MAHENDRA SINGH
|
July 5, 1995 |
|
ANANDKUMARSINGH Vs. STATE OF BIHAR
|
September 7, 1995 |
|
ANIL KUMAR Vs. SATE OF BIHAR
|
June 27, 1995 |
|
Annapurna Devi Vs. State of Bihar
|
March 8, 1995 |
|
ANOJ KUMAR PANDEY Vs. STATE OF BIHAR
|
January 16, 1995 |
|
ARBIND KUMAR Vs. STATE OF BIHAR
|
January 11, 1995 |
|
ARBIND KUMAR Vs. STATE OF BIHAR
|
December 8, 1995 |
|
ARBIND KUMAR SINGH ALIAS ARVIND SINGH Vs. STATE OF BIAHR
|
March 30, 1995 |
|
Archi Nawal Kishore Kujar Vs. State of Bihar
|
February 6, 1995 |
|
ARUN KUMAR JAIN Vs. STATE OF BIHAR
|
January 18, 1995 |
|
Arun Kumar Jha Vs. State of Bihar
|
February 14, 1995 |
|
ARUN KUMAR SINGH CHOUHAN Vs. STATE OF BIHAR
|
September 8, 1995 |
|
ARUN KUMAR SINHA Vs. STATE OF BIHAR
|
April 4, 1995 |
|
Arvind Kumar Prasad Vs. State of Bihar
|
March 27, 1995 |
|
ASHARFI THAKUR Vs. STATE OF BIHAR
|
July 26, 1995 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
March 23, 1995 |
|
Ashok Poddar Vs. State of Bihar
|
January 20, 1995 |
|
ASHOK SINGH @ ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
September 4, 1995 |
|
ASHOK SRIVASTAVA Vs. STATE OF BIHAR
|
January 30, 1995 |
|
ASHOKA AND COMPANY Vs. STATE OF BIHAR
|
April 6, 1995 |
|
ASHOKKUMARSAH Vs. STATE OF BIHAR
|
May 1, 1995 |
|
AWADH KISHORE SHARMA Vs. STATE OF BIHAR
|
April 19, 1995 |
|
AWADH KISHORE SHARMA Vs. CHANDRA MOHAN JHA
|
November 28, 1995 |
|
AWADH KISHORE SHARMA Vs. CHANDRA MOHAN JHA AGRICULTURE PRODUCTION COMMISSIONER
|
July 11, 1995 |
|
AWADHES KUMAR Vs. STATE OF BIHAR
|
December 15, 1995 |
|
AWADHESH KUMAR Vs. STATE OF BIHAR
|
November 15, 1995 |
|
B R AMBEDKAR INSTITUTE OF DENTAL PHARMACEUTICAL SCIENCES Vs. STATE OF BIHAR
|
September 11, 1995 |
|
BABUJAN Vs. STATE OF BIHAR
|
November 16, 1995 |
|
BABUNI DEVI Vs. STATE OF BIHAR
|
April 24, 1995 |
|
BACHNESHWAR PD SINGH Vs. CENTRAL BANK OF INDIA
|
November 28, 1995 |
|
BADARPUR THERMAL POWER STATION Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL II
|
January 13, 1995 |
|
BADRE ALAM, BADAR AND ANR. Vs. THE STATE OF BIHAR AND ORS.
|
March 24, 1995 |
|
BADRI SINGH AND AUDHESH SINGH Vs. STATE OF BIHAR
|
November 15, 1995 |
|
BAHLEN BALMUCHU Vs. STATE OF BIHAR
|
February 15, 1995 |
|
BAIDYANATH MAHTO Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
December 21, 1995 |
|
BAL GOVIND MISTRY
Vs. MAHABEER PRASAD TIBEREWAL
|
May 19, 1995 |
|
BALAJEE WIRE PRODUCTS Vs. BIHAR STATE ELECTRICITY BOARD
|
September 22, 1995 |
|
BALDEO YADAV Vs. STATE OF BIHAR
|
December 20, 1995 |
|
BALESHWAR MANDAL Vs. STATE OF BIHAR
|
September 18, 1995 |
|
BALESHWAR PASWAN Vs. STATE OF BIHAR AND OTHERS
|
April 3, 1995 |
|
BALESHWARTIWARY Vs. UNION OF INDIA
|
December 4, 1995 |
|
BALI RAM THAKUR Vs. BIHAR STATE ELECTRICITY BOARD
|
August 4, 1995 |
|
Ballabb Kumar Vs. State of Bihar
|
May 10, 1995 |
|
BALRAM PRASAD AGRAWAL Vs. STATE OF BIHAR
|
July 27, 1995 |
|
BANGALLSINGH Vs. STATE OF BIHAR
|
September 7, 1995 |
|
BANKESINGH Vs. STATE OF BIHAR
|
November 10, 1995 |
|
BANKEY BIHARI SINGH Vs. CENTRAL BANK OF INDIA
|
November 11, 1995 |
|
Barister Singh Vs. Lohari Sao
|
August 4, 1995 |
|
BASUDEO BESRA Vs. UNION OF INDIA
|
December 22, 1995 |
|
BASUDEO SHARMA Vs. STATE OF BIHAR
|
April 24, 1995 |
|
BASUDEOBESRA Vs. UNION OF INDIA
|
December 2, 1995 |
|
BENGALI PRASAD SINHA Vs. STATE OF BIHAR
|
September 13, 1995 |
|
BHAGIRATH RAI Vs. UNION OF INDIA
|
August 8, 1995 |
|
BHAGWAN SAO Vs. STATE OF BIHAR
|
December 13, 1995 |
|
BHAGWATI HOSIERY MILL PVT LTD Vs. STATE OF BIHAR
|
April 18, 1995 |
|
BHAGWATPRASADSINGH Vs. STATE OF BIHAR
|
May 23, 1995 |
|
BHARAT JHUNJHUNWALA Vs. STATE OF BIHAR AND OTHERS
|
August 2, 1995 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF BIHAR
|
July 27, 1995 |
|
BHARAT SEVA SAMITI Vs. STATE OF BIHAR
|
August 25, 1995 |
|
Bhargav Bhushan Press Vs. Bihar State Text Book Publishing Corporation Ltd
|
July 26, 1995 |
|
BHASKARGANGULY ALIAS VASKARGANGULY Vs. SUJIT KUMAR GUPTA
|
April 6, 1995 |
|
BHEWANIPUR FISHERMANS CO OPERATIVE SOCIETY Vs. STATE OF BIHAR
|
January 9, 1995 |
|
BHOLA NATH RAWANI Vs. STATE OF BIHAR
|
September 29, 1995 |
|
BHOLA PD GUPTA Vs. STATE OF BIHAR
|
July 11, 1995 |
|
BHOLA PRASAD Vs. STATE OF BIHAR
|
November 28, 1995 |
|
BHOLA SINGH Vs. STATE OF BIHAR
|
April 21, 1995 |
|
BHUNESHWARPRASADSINGH Vs. STATE OF BIHAR
|
December 4, 1995 |
|
BIBI RIAJAN KHATOON Vs. SADRUL ALAM
|
August 11, 1995 |
|
BIDHAN CHANDRA ROY Vs. STATE OF BIHAR
|
September 26, 1995 |
|
BIDHAN SINGH ALIAS ARBIND KUMAR SINGH Vs. STATE OF BIHAR
|
April 25, 1995 |
|
BIHAR CHAMBER OF COMMERCE Vs. STATE
|
March 2, 1995 |
|
BIHAR INDUSTRIES ASSOCIATION Vs. STATE OF BIHAR; BIHAR STATE FINANCIAL CORPORATION
|
January 25, 1995 |
|
Bihar Intermediate Education Council Employees Union Vs. State of Bihar
|
June 27, 1995 |
|
BIHAR MOTOR TRANSPORT FEDERATION Vs. STATE OF BIHAR
|
December 12, 1995 |
|
BIHAR STATE MINERAL DEVELOPMENT CORPORATION Vs. STATE OF BIHAR
|
June 30, 1995 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. RAGHUBANSH SINGH
|
January 3, 1995 |
|
BIHAR WOOLLEN FABRICS LTD Vs. STATE OF BIHAR
|
September 22, 1995 |
|
BIHARRAJYAADHIVAKTASANGH Vs. STATE OF BIHAR
|
February 9, 1995 |
|
BIHARRAJYASHAHKARITAPRABANDBAK
SANGH Vs. STATE OF BIHAR
|
January 19, 1995 |
|
Bijay Ghosh alias Bijai Kumar Ghosh Vs. Syed Zeyauddin Ashraf
|
July 27, 1995 |
|
BIJAYKUMARPRASAD Vs. RANJANA
|
September 28, 1995 |
|
BIJOY KUMAR SINHA Vs. STATE OF BIHAR
|
April 6, 1995 |
|
Bilkrishna Rastogi Vs. State of Bihar
|
May 25, 1995 |
|
Bimal Kishore Rai Vs. State of Bihar
|
September 1, 1995 |
|
BIMLESHCHANDRAOJHA Vs. STATE OF BIHAR
|
February 3, 1995 |
|
BINAY KR MEHTA Vs. CENTRAL BANK OF INDIA
|
November 3, 1995 |
|
BINDA LAL SINGH MUNDA Vs. SHANI CHARI SANICHARI DEVI
|
September 21, 1995 |
|
BINDA LAL SINGH MUNDA Vs. SHANI CHARI
|
June 26, 1995 |
|
BINDESHWARI PRASAD SINGH Vs. STATE OF BIHAR
|
October 20, 1995 |
|
BINDI PASI Vs. STATE OF BIHAR
|
January 6, 1995 |
|
BINDI PASI AND ANOTHER Vs. STATE OF BIHAR
|
January 5, 1995 |
|
BINOD KUMAR SINGH Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LIMITED
|
July 11, 1995 |
|
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
June 27, 1995 |
|
BINOD KUMAR TIWARY Vs. STATE OF BIHAR
|
February 23, 1995 |
|
BIREN LAL Vs. STATE OF BIHAR
|
September 21, 1995 |
|
BIREN LAL Vs. STATE OF BIHAR
|
July 31, 1995 |
|
BIRENDRA SINGH Vs. DASRATH KUMAR SINGH
|
January 25, 1995 |
|
BIRENPODDAR Vs. STATE BANK OF INDIA
|
July 4, 1995 |
|
Blood Prasad Singh Vs. Union of India
|
May 19, 1995 |
|
Bokaro Steel Product Vs. Bihar State Electricity Board
|
February 23, 1995 |
|
BOKARO STEEL WORKERS UNION Vs. STATE OF BIHAR
|
February 10, 1995 |
|
BOUWA SINGH ALIAS BABUA SINGH Vs. STATE OF BIHAR
|
April 26, 1995 |
|
BRAJ KISHORE SINGH AND COMPANY Vs. STATE OF BIHAR
|
May 25, 1995 |
|
BRAJ MOHAN PRASASD MEHTA Vs. RANCHI UNIVERSITY
|
December 11, 1995 |
|
BRAJ NANDAN KUMAR SINHA Vs. STATE OF BIHAR
|
August 12, 1995 |
|
BRAJ NANDAN KUMAR SINHA Vs. STATE OF BIHAR
|
December 8, 1995 |
|
BRAJKISHOREJAISWAL Vs. STATE OF BIHAR
|
July 28, 1995 |
|
BRIJENDRA SINGH Vs. STATE OF BIHAR
|
May 22, 1995 |
|
BRIJNANDAN PRASAD SINGH Vs. STATE OF BIHAR
|
November 27, 1995 |
|
BRIJNANDAN SINGH Vs. STATE OF BIHAR
|
January 24, 1995 |
|
BUDHU TURIA Vs. STATE OF BIHAR
|
December 22, 1995 |
|
C M Prasad Vs. State Bank of India
|
April 7, 1995 |
|
CHAINU SINGH ALIAS CHUNNI SINGH
Vs. ASHWINI KUMAR JHA
|
November 3, 1995 |
|
CHAND PRASAD GUPTA Vs. STATE OF BIHAR
|
February 9, 1995 |
|
CHANDESHWAR SINGH Vs. STATE OF BIHAR
|
June 27, 1995 |
|
CHANDRA MOHAN CHOWDHARY Vs. STATE OF BIHAR
|
September 6, 1995 |
|
Chandra Mouleshwar Singh Vs. State of Bihar
|
August 21, 1995 |
|
CHANDRA SHEKHAR JHA Vs. STATE THROUGH LABOUR ENFORCEMENT OFFICER (CENTRAL DALTONGANJ AND ANOTHER
|
May 24, 1995 |
|
CHANDRA SHEKHAR PRASAD AND OTHERS Vs. STATE AND ANOTHER
|
May 8, 1995 |
|
CHANDRA SHEKHAR RAI Vs. STATE OF BIHAR
|
May 12, 1995 |
|
CHANDRADEEP MANDAL Vs. STATE OF BIHAR
|
July 20, 1995 |
|
CHANDRAKISHOREJHA Vs. STATE OF BIHAR
|
February 24, 1995 |
|
CHANDRAMOHANJHA Vs. AWADH KISHORE SHARMA
|
November 15, 1995 |
|
CHEMICOT INDIA PRIVATE LIMITED Vs. BIHAR STATE FINANCIAL CORPORATION
|
June 5, 1995 |
|
CHHATUPASWAN Vs. SALIM MIAN
|
August 31, 1995 |
|
CHHOTANAGPUR DELHI BODY BUILDERS Vs. UNION BANK OF INDIA
|
July 19, 1995 |
|
CHIRANJIB JHA @ JHALLU JHA Vs. UNION OF INDIA
|
August 4, 1995 |
|
CHIRANJIB MISHRA Vs. BIHAR SANSKRIT SHIKSHA BOARD
|
January 23, 1995 |
|
CHOUBEY TRADER Vs. STATE OF BIHAR
|
January 20, 1995 |
|
CHUNILALAGRAWAL Vs. STATE OF BIHAR
|
September 18, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SANDHYA RANI DUTTA
|
August 9, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. BAIDYANATH PRASAD AGRAWAL
|
January 12, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDMAL RAJGARHIA
|
February 2, 1995 |
|
CONVEYOR AND ROPEWAY SERVICES Vs. STATE OF BIHAR
|
November 3, 1995 |
|
D BHATTACHARYA Vs. STATE OF BIHAR
|
September 18, 1995 |
|
D K MISHRA Vs. MINERALS AND METALS TRADING CORPN OF INDIA LTD
|
November 29, 1995 |
|
D P LAL Vs. STATE OF BIHAR
|
January 20, 1995 |
|
D P PANDYA Vs. STATE OF BIHAR
|
May 24, 1995 |
|
Damodar Mahto Vs. State of Bihar
|
May 25, 1995 |
|
DANIEL ORAON Vs. SHAMIM AHMAD
|
August 31, 1995 |
|
DANIJHA Vs. BISHWANATH THAKUR ALIAS BACHOL
THAKUR
|
December 15, 1995 |
|
DARESH KAIBARTHO Vs. STATE OF BIHAR
|
September 1, 1995 |
|
DASO KEWAT AND ORS Vs. STATE OF BIHAR AND ORS
|
August 16, 1995 |
|
DAUD HASSAN Vs. STATE OF BIHAR
|
February 8, 1995 |
|
DAYANAND SAHAY Vs. STATE OF BIHAR
|
September 29, 1995 |
|
DEEPA BARIAR Vs. GOVERNMENT OF BIHAR
|
February 4, 1995 |
|
DEEPA DUTTA ALIAS SMT DEEPA GHOSH Vs. PRADEEP GHOSH
|
November 17, 1995 |
|
DEO NARAYAN JHA
Vs. STATE OF BIHAR
|
September 13, 1995 |
|
Deogi Vs. Ranchi Municipal Corporation
|
March 31, 1995 |
|
DEOMANI SHARMA Vs. STATE OF BIHAR
|
April 24, 1995 |
|
DEOMANI SHARMA Vs. STATE OF BIHAR
|
August 24, 1995 |
|
DEONANDANPRASADSINGH Vs. STATE OF BIHAR
|
January 16, 1995 |
|
DEONARAIN ROY Vs. STATE OF BIHAR
|
January 18, 1995 |
|
DEVANANDANPRASADSINHA Vs. STATE OF BIHAR
|
November 2, 1995 |
|
DEVENDRA PRASAD NAYAK Vs. STATE OF BIHAR
|
May 2, 1995 |
|
DFNA NATH PRASAD Vs. STATE OF BIHAR
|
September 21, 1995 |
|
DHANESH SAHAY Vs. STATE OF BIHAR
|
December 15, 1995 |
|
DHANESHWAR RAM @ DHANESHWAR SAO Vs. STATE OF BIHAR
|
August 8, 1995 |
|
DHARMENDRA PRASAD Vs. BENI PRASAD
|
December 30, 1995 |
|
DHARMENDRAPRASAD Vs. BENI PRASAD
|
December 20, 1995 |
|
DHARMPAL SHARMA Vs. STATE OF BIHAR
|
March 23, 1995 |
|
Dhirendra Babador Chand Vs. Chancellor of Universities Bihar
|
August 8, 1995 |
|
DHRUB PRASAD Vs. STATE OF BIHAR
|
March 28, 1995 |
|
DILIP KUMAR SINGH Vs. STATE OF BIHAR
|
December 7, 1995 |
|
DINESH NANDAN SAHAY Vs. RAM KRIPAL SINGH
|
December 13, 1995 |
|
DINESH PRASAD Vs. AMOD KUMAR VERMA
|
August 18, 1995 |
|
DINESH RAJAK Vs. STATE OF BIHAR
|
November 30, 1995 |
|
DINESHWAR MAHTO Vs. BIHAR STATE ELECTRICITY BOARD
|
August 3, 1995 |
|
DKJHAVER Vs. STATE OF BIHAR
|
May 1, 1995 |
|
DOMENSINGH Vs. STATE OF BIHAR
|
January 13, 1995 |
|
DUDH NATH UPADHYAY Vs. STATE OF BIHAR
|
May 9, 1995 |
|
DULHIN BASMATIA Vs. STATE OF BIHAR
|
January 17, 1995 |
|
DUNGA PRASAD Vs. STATE OF BIHAR
|
November 3, 1995 |
|
DURYODHAN PRASAD SINGH Vs. STATE OF BIHAR
|
April 10, 1995 |
|
DURYODHANSINGH Vs. STATE OF BIHAR
|
February 21, 1995 |
|
DWARIKA PRASAD SABOO Vs. MATHURA PRASAD SAHU
|
December 14, 1995 |
|
EASTERN INDIA BREWERIES P LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
September 14, 1995 |
|
EMPLOYER IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
|
September 15, 1995 |
|
ENAMUL HORO Vs. HARBANS KAUR
|
August 25, 1995 |
|
EQUIPMENT SERVICE CENTRE Vs. UNION OF INDIA
|
April 19, 1995 |
|
EUREKA FORBES LTD Vs. STATE OF BIHAR
|
February 23, 1995 |
|
FAKHRULISLAMANDOTHERS Vs. STATE OF BIHAR
|
October 19, 1995 |
|
FULCHAND MAHTO Vs. STATE OF BIHAR AND OTHERS
|
July 27, 1995 |
|
FULO DEVI Vs. STATE OF BIHAR
|
March 10, 1995 |
|
GANANAND JHA Vs. SATE OF BIHAR
|
June 27, 1995 |
|
GANAURI PRASAD @ GANAURI SINGH Vs. STATE OF BIHAR
|
November 10, 1995 |
|
GANES LAL BHAGAT Vs. STATE OF BIHAR
|
August 8, 1995 |
|
GANESH PRASAD YADAV Vs. STATE OF BIHAR
|
April 21, 1995 |
|
GANESHPRASADSINGH Vs. STATE OF BIHAR
|
August 23, 1995 |
|
GANGA SHARMA Vs. STATE OF BIHAR
|
September 4, 1995 |
|
GAURI SHANKAR SINGH Vs. STATE OF BIHAR
|
July 10, 1995 |
|
GAYA PRASAD Vs. STATE OF BIHAR
|
September 29, 1995 |
|
GAYA ROLLER FLOUR MILLS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 15, 1995 |
|
GENERAL MANAGER (H CENTRAL COAL Vs. ANJAN BANERJEE
|
December 12, 1995 |
|
GHARBHARAN CHAUDHARY Vs. ZILA PARISHAD
|
August 28, 1995 |
|
GIRDHARI Vs. LALMAN MAHTO
|
August 14, 1995 |
|
GIRLSH PRASAD Vs. STATE OF BIHAR
|
March 6, 1995 |
|
Gorakh Singh and Raghunath Singh Vs. State of Bihar
|
May 2, 1995 |
|
GOVIND PRASAD SINHA Vs. STATE OF BIHAR
|
January 12, 1995 |
|
GULABI DEVI Vs. STATE OF BIHAR
|
September 1, 1995 |
|
GULBADAN DEVI Vs. JAGDISH GAWALA AND ANOTHER
|
July 12, 1995 |
|
GURUDEO PRASAD MANDAL Vs. STATE OF BIHAR
|
November 29, 1995 |
|
HABEEB ALIAS HABIBTAILOR Vs. STATE OF BIHAR
|
November 27, 1995 |
|
HAFIZ SAMIM ALAM Vs. STATE OF BIHAR
|
September 22, 1995 |
|
HAQUIK MIAN Vs. RAJENDRA PRASAD
|
June 29, 1995 |
|
HARI KRISHANA PRASAD KESHARI Vs. STATE OF BIHAR
|
March 24, 1995 |
|
Hari Narayap Deo Vs. Rama Nand Bhagwan
|
May 19, 1995 |
|
HARINARAINSINGH Vs. STATE OF BIHAR
|
June 29, 1995 |
|
HAROLDKUJAR Vs. STATE OF BIHAR
|
April 25, 1995 |
|
HARUN TOPPO Vs. UNION OF INDIA
|
April 13, 1995 |
|
HEM CHANDRA MALKANI Vs. RANCHI UNIVERSITY
|
August 16, 1995 |
|
Hidnstan Steel Works Construction LTD Vs. Raj Kumar
|
March 8, 1995 |
|
HIND AGRICULTURE FARM Vs. BIHAR STATE ELECTRICITY BOARD
|
July 10, 1995 |
|
HINDUSTAN STEEL WORKS Vs. RAJ KUMAR AND BROTHERS
|
March 8, 1995 |
|
Hiralal Agarwal Vs. Somitra Devi
|
May 9, 1995 |
|
HOTEL BROSEN Vs. STATE OF BIHAR
|
March 28, 1995 |
|
HRIDAY NARAYAN SINGH Vs. BHARAT COCKING COALLTD
|
December 13, 1995 |
|
I S M TEACHERS ASSOCIATION Vs. I S M
|
November 13, 1995 |
|
I T C LIMITED Vs. STATE OF BIHAR
|
August 22, 1995 |
|
I T C LTD Vs. STATE OF BIHAR
|
December 22, 1995 |
|
INCOME-TAX OFFICER Vs. BANARSILAL SATYANARAIN
|
April 28, 1995 |
|
INDIAN IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
|
September 6, 1995 |
|
INDIANOILCORPORATIONLIMITED Vs. SHEO SHANKAR MISHRA
|
September 14, 1995 |
|
INDRADEOSINGH ALIAS SUDARSHANSINGH Vs. STATE OF BIHAR
|
February 3, 1995 |
|
INDU SINGH
Vs. RANJEET SINGH
|
July 14, 1995 |
|
JAGADA NAND JHA Vs. LALOO PRASAD YADAV
|
March 6, 1995 |
|
JAGANNATH PRASAD VERMA Vs. STATE OF BIHAR
|
May 4, 1995 |
|
Jagannath Prasad Yerma Vs. State of Bihar
|
September 4, 1995 |
|
JAGANNATH TRADING COMPANY Vs. UNION BANK OF INDIA
|
September 1, 1995 |
|
Jagarnath Jhas Vs. State of Bihar
|
March 30, 1995 |
|
JAGMOHANLALL Vs. STATE OF BIHAR
|
March 20, 1995 |
|
JAGMOHANSINGH Vs. STATE OF BIHAR
|
May 25, 1995 |
|
JAI PRAKASH BURNWAL AND OTHERS Vs. STATE OF BIHAR
|
September 15, 1995 |
|
JAI PRAKASH SHARMA Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LIMITED
|
May 25, 1995 |
|
JAI SHANKAR PRASAD Vs. STATE OF BIHAR
|
February 8, 1995 |
|
JAILAL CHOUDHARY MATWALA Vs. STATE OF BIHAR
|
July 17, 1995 |
|
JAKIR MIAN AND OTHERS Vs. STATE OF BIHAR
|
July 21, 1995 |
|
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA
|
February 17, 1995 |
|
JANAK YADAV AND OTHERS Vs. STATE OF BIHAR
|
November 18, 1995 |
|
JANAKKISHOREPRASADSINHA Vs. STATE OF BIHAR
|
October 31, 1995 |
|
JAWAHAR MOTOR SPARES AND CO Vs. STATE OF BIHAR
|
February 15, 1995 |
|
JAYKISHOR CHOUDHARY Vs. STATE OF BIHAR
|
November 22, 1995 |
|
JHABUMAHTO Vs. SHANKAR MAHTO
|
November 29, 1995 |
|
JHARI RAI Vs. SUKAR MANDAL AND OTHERS
|
December 14, 1995 |
|
JUGESHWAR DAYAL AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
|
August 30, 1995 |
|
Junaid Khan Vs. State of Bihar
|
July 11, 1995 |
|
KALIKA PRASAD ROY Vs. STATE OF BIHAR
|
September 21, 1995 |
|
KALYANIBHAN Vs. ROQUIA PARVEEN YUNUS
|
December 11, 1995 |
|
KAMAL NAYAN NARSARIA ALIAS KAMAL NARSARIA Vs. STATE OF BIHAR
|
July 28, 1995 |
|
KAMESHWAR NARAIN SINGH Vs. STATE OF BIHAR
|
October 20, 1995 |
|
KAMESHWAR SINGH
Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
April 4, 1995 |
|
KAMESHWAR SINGH Vs. STATE OF BIHAR
|
May 23, 1995 |
|
KAMLESHWAR PD CHOUDHARY Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST
|
August 9, 1995 |
|
KAPILDEOTIWARY Vs. STATE OF BIHAR
|
November 2, 1995 |
|
KASHI NATH TAPURIAH Vs. STATE OF BIHAR
|
December 22, 1995 |
|
Kashi Singh Vs. State of Bihar
|
March 30, 1995 |
|
KATIHAR MAZDOOR SANGH Vs. STATE OF BIHAR
|
June 5, 1995 |
|
KAUSHALKISHORESINGH Vs. STATE OF BIHAR
|
September 29, 1995 |
|
KERNEL SINGH Vs. STATE OF MADHYA PRADESH
|
August 11, 1995 |
|
KESHAR CHOUDHARY Vs. STATE OF BIHAR
|
April 10, 1995 |
|
KESHARI YADAV ALIAS KESHARI YADAV Vs. STATE OF BIHAR
|
March 22, 1995 |
|
KHURSHEEDBARI Vs. STATE OF BIHAR
|
January 11, 1995 |
|
KISHORI DEVI Vs. STATE OF BIHAR
|
September 27, 1995 |
|
KOSHI REFINERY Vs. UNION OF INDIA
|
February 10, 1995 |
|
KOSILBA SOBHA DEBI SAMUEL Vs. RANCHI MUNICIPAL CORPORATION
|
March 31, 1995 |
|
KRISHNA CHANDRA MANDAL Vs. MANDAVI DEVI
|
July 18, 1995 |
|
KRISHNA KUMAR Vs. STATE OF BIHAR
|
September 7, 1995 |
|
KRISHNA KUMAR RAI Vs. STATE OF BIHAR
|
December 22, 1995 |
|
KRISHNACHANDRA Vs. STATE OF BIHAR
|
October 19, 1995 |
|
KRISHNAKUMARAGRAWAL Vs. JAI KUMAR JAIN
|
March 2, 1995 |
|
KRISHNAKUMARROHTAGI Vs. STATE OF BIHAR
|
January 9, 1995 |
|
KRISHNAPRASADJALSWAL Vs. KANTI GUPTA ALIAS KANTI DEVI
|
July 12, 1995 |
|
Kriti YadavALIAS Kartik Yadav Vs. State of Bihar
|
May 3, 1995 |
|
KUMUD KUMARI SRIVASTAVA Vs. STATE OF BIHAR
|
May 1, 1995 |
|
LAKHAN RABIDAS Vs. STATE OF BIHAR
|
April 12, 1995 |
|
Lakshmi Narayan Vs. State of Bihar
|
April 17, 1995 |
|
Lal Bahadur Singh Vs. State of Bihar
|
June 28, 1995 |
|
Lalan Singh Vs. State of Bihar
|
June 29, 1995 |
|
LALDEEPBHAGAT Vs. STATE OF BIHAR
|
January 12, 1995 |
|
LALJI BANRA Vs. SUKHRAM BANRA
|
December 7, 1995 |
|
LALUSAH ALIAS RAJENDRASAHQOPALSAH Vs. STATE OF BIHAR
|
November 29, 1995 |
|
LATE RAJO SINGH RAMAUTAR SINGH Vs. STATE
|
March 31, 1995 |
|
LATERAJOSINGH Vs. RAMANTAR SINGH ALIAS GANESH SHANKAR
|
March 31, 1995 |
|
LAXAMI NARAYAN RICE MILLS Vs. STATE BANK OF INDIA DEOGHAR
|
February 10, 1995 |
|
LAXAMIKANTCHAURASIA ALIAS ANDKARAMLALYADAV Vs. STATE OF BIHAR
|
October 17, 1995 |
|
LAXMAN PAPNEJA Vs. STATE OF BIHAR
|
August 1, 1995 |
|
LAXMI KANT CHAURASIA Vs. STATE OF BIHAR
|
October 12, 1995 |
|
M MANZOOR ALAM Vs. UNION OF INDIA
|
September 21, 1995 |
|
MADAN DHIBAR Vs. STATE OF BIHAR
|
February 8, 1995 |
|
MADAN MOHAN SINGH Vs. STATE OF BIHAR
|
August 3, 1995 |
|
MADHEPURASUPAULCENTRALCO-OPERATIVEBANKLTD Vs. STATE OF BIHAR
|
December 12, 1995 |
|
MADHUAUDAN CHAWRA Vs. STATE OF BIHAR
|
November 18, 1995 |
|
MADHUKARANKUSHKAMBLE Vs. STATE OF BIHAR
|
February 1, 1995 |
|
MADHURISRIVASTAVA Vs. STATE OF BIHAR
|
January 31, 1995 |
|
MADHUSUDANDUTTA Vs. STATE OF BIHAR
|
February 3, 1995 |
|
MADHUSUDHAN CHOUDHARY Vs. STATE OF BIHAR
|
December 22, 1995 |
|
MADINA BIBI Vs. STATE OF BIHAR
|
November 11, 1995 |
|
MAGADH STOCK EXCHANGE ASSOCIATION Vs. UNION OF INDIA
|
July 13, 1995 |
|
MAHABIR PRASAD AGARWALA @ MAHABIR PRASAD AND ORS Vs. STATE OF BIHAR
|
December 12, 1995 |
|
MAHABIR SINGH Vs. JAGARNATH SINGH
|
November 24, 1995 |
|
MAHADEO LAL AGARWALA Vs. STATE OF BIHAR
|
November 24, 1995 |
|
MAHBOOBALAM Vs. STATE OF BIHAR
|
December 6, 1995 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
February 3, 1995 |
|
MAHESHWAR LABH Vs. STATE OF BIHAR
|
November 21, 1995 |
|
MAHIPAL BAHADUR SINGH AND ORS. Vs. PRAYAG LAL RANA AND ORS.
|
November 1, 1995 |
|
MALESHWAR BHAGAT Vs. STATE OF BIHAR
|
April 28, 1995 |
|
MALIRAM PARSURAMPURIA Vs. STATE OF BIHAR
|
February 10, 1995 |
|
MALTIDEVI Vs. STATE OF BIHAR
|
January 13, 1995 |
|
MANAGEMENT OF BIHAR STATE SUPER PHOSPHATE FACTORY
Vs. PRESIDING OFFICER LABOUR COURT
|
July 5, 1995 |
|
MANAGEMENT OF THE TATA ROBIN FRASER LTD Vs. PRESIDING OFFICER
|
October 31, 1995 |
|
Managing Committee Madarsa Islamia Falahul Muslemeen Sheohar Vs. State of Bihar
|
August 1, 1995 |
|
MANGRU SINGH Vs. STATE OF BIHAR
|
February 14, 1995 |
|
MANIK VED SEN AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
January 11, 1995 |
|
MANIKCHANDPRASAD Vs. CENTRAL BANK OF INDIA
|
September 27, 1995 |
|
MANJU KUMARI Vs. STATE OF BIHAR
|
August 9, 1995 |
|
MANJU ROY Vs. HIRA MAHTO
|
August 18, 1995 |
|
MANJUJHA Vs. STATE OF BIHAR
|
September 6, 1995 |
|
MANOHAR SINGH NEECH
Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
September 6, 1995 |
|
Manoj Kumar Vs. Satrugban Prasad
|
June 30, 1995 |
|
MANOJ KUMAR SARAF THAKUR SACHCHIDANAND SINGH BIRLA INVESTMENT SERVICES VIJAY KUMAR SINGH AND KESHAR DEO DALMIA Vs. MAGADH STOCK EXCHANGE ASSOCIATION AND UNION OF INDIA
|
February 3, 1995 |
|
MANOJ KUMAR THAKUR
Vs. SHIBANI DEVI
|
January 13, 1995 |
|
MANOJKUMARSAH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
January 18, 1995 |
|
MANOJSINGH Vs. STATE OF BIHAR
|
December 8, 1995 |
|
MANU RAI ALIAS SHYAMAL RAI Vs. STATE OF BIHAR
|
August 28, 1995 |
|
MAQBOOLANSARI Vs. STATE OF BIHAR
|
April 27, 1995 |
|
MARKANDEY NAIK Vs. STATE OF BIHAR
|
August 8, 1995 |
|
Maya Saba Vs. State of Bihar
|
May 12, 1995 |
|
MD ALIM Vs. RAMNAGINA SAH
|
October 16, 1995 |
|
MD KHALIQUZ ZAMAN Vs. H C JOSHI
|
April 3, 1995 |
|
MD. ISMAIL ANSARI Vs. STATE OF BIHAR
|
September 27, 1995 |
|
MDALIM ALIAS MOHDALLMUDDLN Vs. RAM NAGINA SAH
|
October 16, 1995 |
|
MDKHURSHIDALAM Vs. CHIEF ELECTION COMMISSIONER
|
February 24, 1995 |
|
MDNEZAM Vs. STATE OF BIHAR
|
May 26, 1995 |
|
MECON EMPLOYEES UNION Vs. ELECTION COMMISSION OF INDIA
|
March 2, 1995 |
|
Megh Nath Ram Vs. Union of India
|
July 3, 1995 |
|
MEHRUNISH Vs. TRILOK SINGH
|
December 18, 1995 |
|
MEHRUNISHA Vs. TRILOK SINGH
|
December 15, 1995 |
|
METALLURGICAL AND ENGINEERING CONSULTANTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1995 |
|
MITHILA MOT Vs. STATE OF BIHAR
|
January 23, 1995 |
|
MITHILA Motors p LTD Vs. State of Bihar
|
January 2, 1995 |
|
Mohammad Abuzar Vs. Akbar Imam Saheb
|
July 18, 1995 |
|
MOHAMMAD AKHTAR Vs. STATE OF BIHAR
|
May 26, 1995 |
|
MOHAMMAD IBNE AZAM Vs. STATE OF BIHAR
|
January 24, 1995 |
|
MOHAMMAD SHAFIQUE AHMED Vs. STATE OF BIHAR
|
April 10, 1995 |
|
MOHAN GAGRAI Vs. STATE OF BIHAR
|
November 18, 1995 |
|
MOHD ALAUDDIN Vs. BIBI JAIBUNNISSA
|
August 11, 1995 |
|
MOHD JALIL ANSARI Vs. STEEL AUTHORITY OF INDIALTD
|
May 16, 1995 |
|
MOHD MOKHTAR AHMAD ALIAS MOHD Vs. STATE OF BIHAR
|
May 17, 1995 |
|
MOHD SAMI Vs. STATE OF BIHAR
|
May 9, 1995 |
|
Mohd Wasi Ahmad Vs. State of Bihar
|
April 20, 1995 |
|
MOHDKHALID Vs. NASIMA KHATOON
|
February 1, 1995 |
|
MOHDNAYEEM Vs. NOOR ALAM KHAN
|
August 8, 1995 |
|
MOIN ALIAS MOINUDDIN MIAN Vs. AMNA KHATOON
|
April 3, 1995 |
|
MOSTT CHAMELI DEVI Vs. MANAGER ORIENTAL INSURANCE CO LTD
|
September 19, 1995 |
|
MOSTT RUKMINI DEVI Vs. STATE OF BIHAR
|
February 28, 1995 |
|
MOTI KOERI Vs. MANGARU KOERI ALIAS MANGRU MAHTO
|
May 15, 1995 |
|
MRIDULACHANDRA
PRANAVKUMAR
RAMDASSHARMA Vs. STATE OF BIHAR
|
February 7, 1995 |
|
MUBARAK HUSSAIN Vs. STATE OF BIHAR
|
September 18, 1995 |
|
MUDIA ALIAS HAMIDAKHATOON Vs. BIHAR STATE SUNNI WAQF BOARD
|
November 22, 1995 |
|
MUMTAZ AHMAD Vs. STATE OF BIHAR
|
September 8, 1995 |
|
MUNDERSINHA Vs. STATE OF BIHAR
|
January 18, 1995 |
|
MUNDRIKA MAHTO Vs. STATE OF BIHAR
|
November 10, 1995 |
|
MUNESHWARI DEVI ALIAS MUNESHWAR DEVI Vs. FATIMA BEGUM
|
December 18, 1995 |
|
MURARI LAL KEJRIWAL Vs. STATE OF BIHAR
|
August 30, 1995 |
|
MURLIDHARAGRAWAL Vs. STATE OF BIHAR
|
October 31, 1995 |
|
MUSTAQUE AHMAD Vs. UNION OF INDIA
|
February 23, 1995 |
|
NAGENDRA PD SINGH Vs. MOHAMMAD SALIM
|
December 12, 1995 |
|
NAGENDRA UPADHAYAY Vs. STATE OF BIHAR
|
September 12, 1995 |
|
NAGIN B PARIKH Vs. STATE OF BIHAR
|
November 27, 1995 |
|
NAKUL MAHTO Vs. STATE OF BIHAR
|
February 16, 1995 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
July 18, 1995 |
|
NANDAN LAL Vs. JAI RAM LAL
|
December 20, 1995 |
|
NANDAN PRASAD Vs. STATE BIHAR
|
March 1, 1995 |
|
NANDJI UPADHAYA Vs. BIHAR STATE MINERAL DEVELOPMENT
|
March 1, 1995 |
|
NANDLALKUMARSINGH Vs. BIHAR PUBLIC SERVICE COMMISSION
|
November 27, 1995 |
|
Nanuman Kahar Vs. State of Bihar
|
February 15, 1995 |
|
Narayan Jha Vs. State of Bihar
|
February 1, 1995 |
|
NARENDRAKUMARSINGH Vs. ELECTION COMMISSION OF INDIA
|
February 15, 1995 |
|
NARENDRAPDSINHA Vs. ARUA KUMAR JHA
|
February 28, 1995 |
|
NARESH SINGH @ RAM NARESH SINGH Vs. STATE OF BIHAR
|
November 10, 1995 |
|
NARMADESHWAR PRASAD Vs. STATE OF BIHAR
|
December 1, 1995 |
|
NARMADESHWAR SINGH Vs. STATE OF BIHAR
|
April 27, 1995 |
|
NASIM GORGANWI Vs. STATE OF BIHAR
|
January 12, 1995 |
|
NATHUNI MIAN Vs. AMIR HUSSAIN
|
May 12, 1995 |
|
NATIONAL INSURANCE COMPANY LTD Vs. KIRAN DEVI SMT
|
December 8, 1995 |
|
NATIONAL JUTE MANUFACTURES CORPORATION LTD Vs. KATIHAR MAZDOOR SANGH
|
July 6, 1995 |
|
NATIONAL THERMAL POWER Vs. STATE OF BIHAR
|
April 28, 1995 |
|
NEELAM KUMAR SINGH Vs. STATE OF BIHAR
|
September 1, 1995 |
|
NEERU DUBEY ALIAS NEERU DEVI Vs. GOVINDJI DUBEY
|
December 24, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHAND RANI
|
April 18, 1995 |
|
NEW INDIA ASSURANCE COMPANYLTD Vs. MANJU DEVI
|
November 20, 1995 |
|
NEW INDIA SUGAR MILLS LIMITED Vs. STATE OF BIHAR
|
February 2, 1995 |
|
NEWINDIAASSURANCECOLTD Vs. ANAND ELECTRICALS RANCHI
|
July 11, 1995 |
|
NIKHIL KRISHNA AIKAT Vs. STATE OF BIHAR
|
May 5, 1995 |
|
NIL MADHAB DAS Vs. STATE OF BIHAR
|
July 21, 1995 |
|
NITYA NAND SINHA Vs. KHITISM CHANDRA GHOSH
|
August 31, 1995 |
|
NIWASH PANDEY Vs. STATE OF BIHAR
|
January 19, 1995 |
|
NO IC 2789 OP COL RANJIT KUMAR Vs. UNION OF INDIA
|
December 18, 1995 |
|
NUNULAL SINGH Vs. STATE OF BIHAR
|
February 3, 1995 |
|
OAYANATHSINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
November 13, 1995 |
|
OM PRAKASH GUPTA Vs. STATE OF BIHAR AND ANOTHER
|
April 27, 1995 |
|
OM PRAKASH SHAH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
May 8, 1995 |
|
PADAM SAGAR SURI Vs. PRAYAG LAL RANA
|
November 1, 1995 |
|
PALAKDHARI SINGH Vs. UNION OF INDIA
|
August 11, 1995 |
|
PANCHANAN MAHATO Vs. STATE OF BIHAR AND OTHERS
|
May 9, 1995 |
|
PANDARI BAI & ORS. Vs. STATE OF BIHAR & ORS.
|
December 6, 1995 |
|
PANNADEVI Vs. ATMA RAM KUSHAN
|
December 12, 1995 |
|
Pawan Knmari Vs. State of Bihar
|
February 24, 1995 |
|
PHOOL CHANDRA RAM Vs. BIHAR STATE HOUSING BOARD
|
March 4, 1995 |
|
Pitamber Thakur Vs. Bihar State Board of Religious Trust
|
May 24, 1995 |
|
PRABHAKARCHANDRAJHA Vs. STATE OF BIHAR
|
March 31, 1995 |
|
PRABHASHCHANDRA Vs. STATE OF BIHAR
|
March 30, 1995 |
|
PRABHU BAITHA Vs. STATE OF BIHAR
|
December 12, 1995 |
|
PRAHTAD ORAON AND ANOTHER Vs. STATE OF BIHAR
|
March 31, 1995 |
|
Prakash Vs. Board of Directors Mithila Kshetriya Gramin Bank Darbhanga
|
September 14, 1995 |
|
Prakash Chandra Agarwal Vs. State of Bihar
|
June 30, 1995 |
|
PRAKASH KUMAR JHA Vs. STATE OF BIHAR
|
March 9, 1995 |
|
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
|
April 4, 1995 |
|
PRATAP SINGH Vs. DAMODAR VALLEY CORPORATION
|
December 20, 1995 |
|
PRAYADGOPE Vs. ETNAL SMART
|
January 31, 1995 |
|
PREM SHANKER SHRIVASTAVA Vs. STATE OF BIHAR
|
June 26, 1995 |
|
PREMI PRINTING PRESS Vs. PATNA INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
April 19, 1995 |
|
Principal Carmel Convent School Madhupur Vs. State of Bihar
|
April 6, 1995 |
|
PROJECT OFFICER SOUNDA D COLLIERY OF CENTRAL COAL FIELDS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
December 20, 1995 |
|
PUNJAB AND SIND BANK Vs. HOTEL RAJ HANS
|
May 24, 1995 |
|
PUNJAB AND SIND BANK Vs. HOTEL RAJHANS
|
May 25, 1995 |
|
PUTTI MUNDA AND ANOTHER Vs. STATE OF BIHAR
|
April 26, 1995 |
|
PYRITES PHOSPHATES AND CHEMICALS LIMITED Vs. BIHAR ELECTRICITY BOARD
|
March 29, 1995 |
|
RABINDRA THAKUR Vs. COLLECTOR
|
September 26, 1995 |
|
RABINDRATHAKUR Vs. COLLECTOR MUZAFFARPUR
|
August 24, 1995 |
|
Radha Kant Yadav Vs. State of Bihar
|
August 31, 1995 |
|
RADHE SHYAM CHAPARIA Vs. STATE OF BIHAR
|
May 16, 1995 |
|
RADHE SHYAM PATHAK Vs. MUNICIPAL COMMISSIONER
|
March 10, 1995 |
|
RAGHUNANDAN SINGH Vs. STATE OF BIHAR
|
November 13, 1995 |
|
RAGHUNATH RAM Vs. SAHODRA DEVI
|
December 20, 1995 |
|
RAJ KUMAR MISHRA Vs. STATE OF BIHAR
|
January 2, 1995 |
|
RAJ KUMAR TEKRIWAL Vs. STATE OF BIHAR
|
February 21, 1995 |
|
RAJ MANGAL SINGH Vs. STATE OF BIHAR
|
December 22, 1995 |
|
RAJANDHARLSHARMA Vs. STATE OF BIHAR
|
September 14, 1995 |
|
RAJARAM YADAV Vs. STATE OF BIHAR
|
June 29, 1995 |
|
RAJASH KACHHAYAP ALIAS MANGAL KACHHAYAP AND ANOTHER Vs. STATE OF BIHAR
|
March 2, 1995 |
|
RAJENDRA PASWAN Vs. STATE OF BIHAR
|
December 20, 1995 |
|
Rajendra Prasad Mehta Vs. State of Bihar
|
August 1, 1995 |
|
RAJENDRA PRASAD MEHTA Vs. STATE OF BIHAR
|
July 1, 1995 |
|
Rajendra Prasad Sinha Vs. State of Bihar
|
June 27, 1995 |
|
RAJENDRA SINGH Vs. SHYAM SUNDAR DEVI
|
July 13, 1995 |
|
RAJENDRAPRASAD Vs. STATE OF BIHAR
|
August 9, 1995 |
|
RAJENDRAPRASADCHAURASIA Vs. STATE OF BIHAR
|
July 6, 1995 |
|
RAJMANIHARIJAN Vs. BIHAR PUBLIC SERVICE COMM
|
January 18, 1995 |
|
RAJPAL PRASAD Vs. DAMODAR VALLEY CORPORATION
|
December 15, 1995 |
|
RAJU ALIAS RAJARAM MANDAL Vs. THE STATE OF BIHAR AND ORS.
|
April 18, 1995 |
|
RAJU RAM Vs. STATE OF BIHAR
|
April 10, 1995 |
|
RAJYAKHADYAKRAMCHARISANGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
|
March 28, 1995 |
|
RAM BAHAL SINGH Vs. STATE OF BIHAR
|
May 23, 1995 |
|
RAM CHANDRA CHAUDHARY Vs. STATE OF BIHAR
|
February 19, 1995 |
|
RAM CHANDRA SHARMA Vs. STATE OF BIHAR
|
March 15, 1995 |
|
RAM DAYAL JAISWAL Vs. STATE OF BIHAR
|
May 18, 1995 |
|
RAM EKWAL SINGH Vs. KANT SINGH
|
December 15, 1995 |
|
RAM KARAN MAHTO Vs. RAM SUBHAG RAI
|
December 11, 1995 |
|
RAM KISHON RAM Vs. STATE OF BIHAR
|
February 24, 1995 |
|
RAM KISHORE PRASAD, ADVOCATE Vs. STATE OF BIHAR
|
February 17, 1995 |
|
RAM KRISHNA SHARMA Vs. STATE OF BIHAR AND OTHERS
|
September 14, 1995 |
|
RAM KUMAR SINGH Vs. STATE OF BIHAR
|
August 3, 1995 |
|
Ram Lagan Yadav Vs. Sukhdeo Yadav
|
May 17, 1995 |
|
RAM LAGAN YADAV AND ANOTHER Vs. STATE OF BIHAR
|
May 17, 1995 |
|
RAM NANDAN PRASAD Vs. STATE OF BIHAR
|
January 27, 1995 |
|
RAM NEEDLE BEARING LIMITED Vs. STATE OF BIHAR
|
February 23, 1995 |
|
Ram Pravesh Singh Vs. Addl Member Board of Revenue
|
April 24, 1995 |
|
Ram Raj Pandey Vs. State of Bihar
|
August 4, 1995 |
|
RAM SAGAR SINHA Vs. STATE OF BIHAR
|
March 31, 1995 |
|
RAM SAKAL RAI Vs. STATE OF BIHAR
|
January 31, 1995 |
|
RAM SEWAK SINGH Vs. STATE OF BIHAR
|
January 24, 1995 |
|
RAM SHARAN SINHA Vs. STATE OF BIHAR
|
December 5, 1995 |
|
Ram Udgar Yadav and Eleven Vs. State of Bihar
|
May 10, 1995 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
February 20, 1995 |
|
RAMA SHANKAR PRASAD Vs. STATE OF BIHAR
|
September 15, 1995 |
|
RAMA SHANKAR SINGH Vs. STATE OF BIHAR
|
January 9, 1995 |
|
RAMAKANT DUBEY Vs. STATE OF BIHAR
|
December 6, 1995 |
|
RAMASHISHSAN Vs. ANIL KUMAR
|
November 29, 1995 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
March 7, 1995 |
|
RAMESHWAR ORAON Vs. STATE OF BIHAR
|
March 8, 1995 |
|
RAMJANAM PRASAD Vs. STATE OF BIHAR
|
May 15, 1995 |
|
RAMNARAYANRENU Vs. STATE OF BIHAR
|
October 30, 1995 |
|
RAMNARESHPRASADSINGH Vs. STATE OF BIHAR
|
September 27, 1995 |
|
RAMNATH RAM Vs. STATE OF BIHAR
|
January 13, 1995 |
|
RAMSAKAL MISTRY Vs. STATE OF BIHAR
|
March 7, 1995 |
|
RANCHI CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 13, 1995 |
|
RANCHI CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1995 |
|
RANCHI REFRACTORIES Vs. BIHAR STATE FINANCIAL
|
March 22, 1995 |
|
RANCHI REGIONAL DEVELOPMENT Vs. RANCHI MUNICIPAL CORPORATION
|
April 24, 1995 |
|
RANCHI REGIONAL DEVELOPMENT AUTHORITY Vs. RANCHI MUNICIPAL CORPORATION
|
April 26, 1995 |
|
RANGO BENRA Vs. STATE OF BIHAR
|
November 28, 1995 |
|
Ranjit Prasad Srivastavas Vs. State of Bihar
|
July 17, 1995 |
|
RANJU DEVI Vs. UTTAM KUMAR GADIA
|
October 31, 1995 |
|
RASH BIHARI SINGH Vs. RAJ MANGAL SINGH
|
July 25, 1995 |
|
RASHTRIYA PARIYOJANA NIRMAN NIGAM Vs. STATE OF BIHAR; RASHTRIYA PARIYOJANA NIRMAN NIGAM
|
December 22, 1995 |
|
RASTRIYA PARIYOJANA NIGAM Vs. STATE OF BIHAR
|
August 14, 1995 |
|
RATAN LAL RAI Vs. SHEO KUMAR KAMALIA
|
December 18, 1995 |
|
RATNA Vs. NARAYANI DEVI
|
February 14, 1995 |
|
RATNESHKUMARSINGH Vs. STATE OF BIHAR
|
November 6, 1995 |
|
RATNESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
May 26, 1995 |
|
RAVINDRA NATH SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
July 26, 1995 |
|
RAVINDRARAM Vs. STATE OF BIHAR
|
November 21, 1995 |
|
RAVISHANKARVERMA Vs. STATE OF BIHAR
|
September 27, 1995 |
|
RAVNESHWARTHAKUR Vs. NEERAJ KUMAR THAKUR
|
October 30, 1995 |
|
RAWAN KUMAR Vs. UNION OF INDIA
|
February 24, 1995 |
|
REJ KEVAL SHARMA Vs. STATE OF BIHAR
|
May 23, 1995 |
|
REKHA KUMARI Vs. ORIENTAL INSURANCE CO LTD
|
August 29, 1995 |
|
Reyasat Ali Khan Vs. State of Bihar
|
September 1, 1995 |
|
RISHABHCHANDRAJAIN Vs. STATE OF BIHAR
|
November 1, 1995 |
|
RPKARAN Vs. STATE BANK OF INDIA
|
September 27, 1995 |
|
RUKMINI DEVI Vs. STATE OF BIHAR
|
February 19, 1995 |
|
RURMALJHAWARMAL Vs. STATE OF BIHAR
|
March 2, 1995 |
|
S K G SUGAR LIMITED Vs. STATE OF BIHAR
|
December 12, 1995 |
|
S K G SUGAR LTD Vs. STATE OF BIHAR AND ORS
|
June 5, 1995 |
|
S K Trading Company Vs. Bibi Shahnaj Bano
|
September 1, 1995 |
|
S M MAZHAR Vs. STATE OF BIHAR
|
May 4, 1995 |
|
S PODDAR @ SATYA NARAIN PODDAR Vs. STATE OF BIHAR
|
April 7, 1995 |
|
S.K.G. SUGAR LTD. Vs. STATE OF BIHAR AND OTHERS
|
December 22, 1995 |
|
SABITRI DEVI Vs. STATE OF BIHAR
|
March 11, 1995 |
|
SACHIDANAND DAS Vs. SANDHYA RANI DUTTA
|
September 29, 1995 |
|
SACHLDANAND PRASAD Vs. STATE OF BIHAR
|
April 12, 1995 |
|
SADANAND SINGH Vs. STATE OF BIHAR
|
March 2, 1995 |
|
SAHARSA ZILA KHADI GRAMODYOG SANGH Vs. UNION OF INDIA
|
March 13, 1995 |
|
SAHBAJPUR SAHKARI SINCHAI SAHYOG SAMITTEE Vs. STATE OF BIHAR
|
February 24, 1995 |
|
SAHDEO PANDEY Vs. STATE OF BIHAR
|
December 7, 1995 |
|
SAIYED BEDRUDOJA Vs. STATE OF BIHAR
|
February 23, 1995 |
|
SAKAL DEEP UPADHAYAYA Vs. STATE OF BIHAR
|
February 20, 1995 |
|
SANDAGAR YADAV Vs. STATE OF BIHAR
|
May 17, 1995 |
|
SANJAY KUMAR Vs. STATE OF BIHAR
|
September 1, 1995 |
|
SANJAY KUMAR AGARWAL Vs. STATE OF BIHAR
|
November 29, 1995 |
|
SANJAY KUMAR CHAMARIA Vs. BIHAR STATE HOUSING BOARD
|
February 16, 1995 |
|
SANJAY KUMAR MISTRY Vs. STATE OF BIHAR
|
July 1, 1995 |
|
SANJAY KUMAR SINGH Vs. PATNA REGIONAL DEVELOPMENT
|
May 2, 1995 |
|
SANTHAMA VERUGHEES Vs. STATE OF BIHAR
|
August 3, 1995 |
|
SANTOSH PRASAD Vs. STATE OF BIHAR
|
April 19, 1995 |
|
SAPRU JAYAKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID, STUDIES AND RESEARCH Vs. UNION OF INDIA
|
October 18, 1995 |
|
SARASWATI DEVI Vs. COMMISSIONER OF BHAGALPUR DIVISION
|
July 5, 1995 |
|
SARDA PRASAD SINGH Vs. STATE OF BIHAR
|
August 8, 1995 |
|
SARJU YADAV Vs. STATE OF BIHAR
|
September 18, 1995 |
|
SARYU SINGH Vs. STATE OF BIHAR
|
September 19, 1995 |
|
SATISH CHANDRA LAL Vs. STATE OF BIHAR
|
November 24, 1995 |
|
SATISH KUMAR SINGH Vs. STATE OF BIHAR
|
September 12, 1995 |
|
SATNARAIN PRASAD Vs. STATE OF BIHAR
|
January 3, 1995 |
|
Satrughan Prasad Singh Vs. State of Bihar
|
March 30, 1995 |
|
SATRUGHAN RAM Vs. STATE OF BIHAR
|
July 21, 1995 |
|
SATRUGHAN SINGH Vs. CHAMPA DEVI
|
September 21, 1995 |
|
SATYENDRA SAH ALIAS CHURABHU SAH Vs. STATE OF BIHAR
|
May 25, 1995 |
|
SATYENDRAKUMARGHOSH Vs. STATE BANK OF INDIA
|
March 28, 1995 |
|
SAURABH TAK Vs. NIFFT
|
January 16, 1995 |
|
SAWNA LAKRA Vs. DUTI PAHAN
|
December 20, 1995 |
|
SEKH MINHAZUL ABLDIM AND ANOTHER Vs. MD. SAZID AND ANOTHER
|
September 12, 1995 |
|
Services Housing Co-operative Society Vs. Competent Authority Bihar State Housing Board
|
March 31, 1995 |
|
SHAILENDRAKUMAR Vs. STATE OF BIHAR
|
February 7, 1995 |
|
SHAKTI SHANKAR VERMA Vs. CHAIRMAN, HOUSING BOARD
|
March 6, 1995 |
|
SHAKUNTALA SINGH Vs. STATE OF BIHAR
|
November 27, 1995 |
|
SHAMBHU NATH ROY Vs. STATE OF BIHAR
|
December 11, 1995 |
|
SHAMBHU NATH ROY Vs. STATE OF BIHAR
|
July 28, 1995 |
|
SHAMBHU PRASAD ROY Vs. STATE OF BIHAR
|
January 9, 1995 |
|
SHAMBHUNATHPANDEY Vs. STATE OF BIHAR
|
December 22, 1995 |
|
SHAMIN SADAQUA, MINATI MITRA Vs. STATE OF BIHAR
|
June 27, 1995 |
|
SHAMSHER BAHADUR ANSARI Vs. STATE
|
September 27, 1995 |
|
SHAMSUL HAQUE SHAMSI Vs. STATE OF BIHAR
|
March 23, 1995 |
|
SHANKAR MEHTO Vs. STATE OF BIHAR
|
November 1, 1995 |
|
SHANTI MISHRA Vs. BIHAR STATE ROAD TRANSPORT
|
November 3, 1995 |
|
SHARDA DEVI Vs. STATE OF BIHAR
|
November 9, 1995 |
|
SHARDA NANDAN SHARMA Vs. STATE OF BIHAR
|
November 14, 1995 |
|
SHARMILA KUMARI Vs. BIHAR PUBLIC SERVICE COMMISSION
|
January 16, 1995 |
|
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
|
August 14, 1995 |
|
SHASHI BHUSHAN SAHAI Vs. STATE OF BIHAR
|
November 18, 1995 |
|
SHASHI BHUSHAN SINGH Vs. OIL SELECTION BOARD BIHAR
|
November 3, 1995 |
|
SHASHI SHUSHAN YADAV Vs. STATE OF BIHAR
|
April 28, 1995 |
|
SHASHIBHUSHANSAHAI Vs. STATE OF BIHAR
|
November 15, 1995 |
|
SHEELA SINHA Vs. STATE OF BIHAR
|
February 10, 1995 |
|
SHEO DAYAL SINGH, JUDAGI SINGH, STATE OF BIHAR Vs. STATE OF BIHAR, MAHBOOB ALAM, BIHAR POLICE MENS ASSOCIATION
|
February 1, 1995 |
|
SHEO KUMAR CHOUDHARY Vs. STATE OF BIHAR
|
March 8, 1995 |
|
SHIBANI DUTTA Vs. COMMISSIONER OF INCOME TAX NO 1
|
August 19, 1995 |
|
SHIV CHANDRA PANDEY Vs. STATE OF BIHAR
|
January 23, 1995 |
|
SHIV SHANKAR MISHRA Vs. INDIAN OIL CORPORATION LTD
|
February 21, 1995 |
|
SHIVA JATAN THAKUR Vs. STATE OF BIHAR
|
July 13, 1995 |
|
SHIVKUMAR Vs. STATE OF BIHAR
|
December 21, 1995 |
|
SHOBHA BIND Vs. STATE OF BIHAR
|
May 23, 1995 |
|
SHREE GAURI SHANKAR RICE AND OIL MILLS Vs. STATE OF BIHAR
|
November 14, 1995 |
|
SHRIMATI SHANTI DEVI Vs. RAM CHANDRA RAM
|
April 27, 1995 |
|
SHUBHANKAR JHA Vs. STATE OF BIHAR
|
October 19, 1995 |
|
SHYAM AGARWAL Vs. STATE OF BIHAR
|
November 3, 1995 |
|
SHYAM NANDAN PRASAD Vs. UNION OF INDIA
|
July 28, 1995 |
|
Shyam Prasad Vs. State of Bihar
|
September 11, 1995 |
|
SHYAM SUNDER KISHAN LAL Vs. SAJJAN KUMAR SINGHANIA
|
September 1, 1995 |
|
SHYAM SUNDER SINGH DHIRAJ Vs. UNION OF INDIA
|
March 2, 1995 |
|
SHYAMA ROY Vs. STATE OF BIHAR
|
January 1, 1995 |
|
SHYAMADEVI Vs. JASUMATI DEVI
|
December 21, 1995 |
|
SHYAMLALOJHA Vs. UNION OF INDIA
|
August 8, 1995 |
|
SIA LAL SINGH Vs. STATE OF BIHAR
|
January 18, 1995 |
|
SISIR KUMAR HALDAR Vs. STATE OF BIHAR
|
March 9, 1995 |
|
Sita Ram Agrawal Vs. Union of India
|
May 19, 1995 |
|
SITA RAM SINGH Vs. STATE OF BIHAR
|
April 13, 1995 |
|
SITARAM SAO AND ANOTHER Vs. STATE OF BIHAR
|
April 28, 1995 |
|
SITARAM SINGH Vs. STATE OF BIHAR
|
September 21, 1995 |
|
SKBANERJEE Vs. STATE OF BIHAR
|
August 3, 1995 |
|
SKGSUGARLIMITED Vs. STATE OF BIHAR
|
December 20, 1995 |
|
SMTJAISHREEGUPTA Vs. STATE OF BIHAR
|
September 27, 1995 |
|
SOCIAL ACTION FOR RELIEF TO THE CONSUMERS Vs. STATE OF BIHAR
|
April 21, 1995 |
|
SOMANI BRORS Vs. STATE OF BIHAR
|
February 6, 1995 |
|
SOMARI DEVI Vs. STATE OF BIHAR
|
November 30, 1995 |
|
SOMRA KACHHAP Vs. STATE OF BIHAR
|
July 10, 1995 |
|
SOMRA ORAON Vs. STATE OF BIHAR
|
February 9, 1995 |
|
SOMRA URAON Vs. STATE OF BIHAR
|
August 3, 1995 |
|
SRIJALHEMBRAMLENGRAHANSDA Vs. STATE OF BIHAR
|
November 9, 1995 |
|
SRIKRISHNAPURI BORING ROAD VYAPARI SANGH Vs. STATE
|
February 17, 1995 |
|
SRINIWASHPANDEY Vs. STATE OF BIHAR
|
January 19, 1995 |
|
STATE BANK OF INDIA
Vs. UNION OF INDIA
|
February 28, 1995 |
|
State Bank of India Vs. Ganesh Prasad
|
June 1, 1995 |
|
STATE OF BIHAR Vs. DIGVIJAY CONSTRUCTION
|
May 16, 1995 |
|
STATE OF BIHAR Vs. GOPAL CHANDRA PALIT
|
September 27, 1995 |
|
STATE OF BIHAR Vs. DILIP KUMAR
|
August 28, 1995 |
|
STATE OF BIHAR Vs. STATE OF BIHAR
|
August 31, 1995 |
|
STATEOFBIHAR Vs. MAHBOOB ALAM AND BIHAR POLICE
MENS ASSOCIATION
|
February 1, 1995 |
|
STEEL AUTHORITY OF INDIALTD Vs. K B SARKAR
|
April 4, 1995 |
|
STEELAUTHORITYOFINDIALTD Vs. RAJ KUMAR AND BROS
|
July 18, 1995 |
|
SUBHASH CHANDRA SINKU Vs. STATE OF BIHAR
|
April 6, 1995 |
|
SUBODHKUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
|
December 11, 1995 |
|
SUBODHRAI Vs. STATE OF BIHAR
|
March 15, 1995 |
|
SUBRAMANIAM SWAMY Vs. STATE OF BIHAR
|
August 30, 1995 |
|
SUDAMA SAH Vs. STATE OF BIHAR
|
April 27, 1995 |
|
SUDHADEVI Vs. SHANTI DEVI
|
March 29, 1995 |
|
SUDHIR KUMAR CHOPRA Vs. STATE OF BIHAR
|
January 10, 1995 |
|
SUDHLRKUMARTHAKUR Vs. STATE OF BIHAR
|
December 22, 1995 |
|
SUGGA DEVI Vs. PRAMOD CHOUDHARY
|
December 15, 1995 |
|
SULEMAN SINGH AND OTHERS Vs. STATE OF BIHAR
|
July 27, 1995 |
|
SUMANTPANDEY Vs. UNION OF INDIA
|
September 27, 1995 |
|
SUMATI ORAON Vs. LALIT ORAON
|
July 7, 1995 |
|
SUMITRA DEVI
Vs. EXECUTIVE ENGINEER UDAR ASTHAN IRRIGATION DIVISION
|
December 21, 1995 |
|
SUNIL KUMAR Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
May 15, 1995 |
|
SUNIL KUMAR DWIVEDI Vs. UNION OF INDIA
|
October 20, 1995 |
|
SUNIT BANERJEE Vs. BIHAR STATE ELECTRICITY BOARD
|
November 21, 1995 |
|
SUNIT KUMAR SINHA AND TWO OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
May 12, 1995 |
|
SUPRABHAT STEEL LIMITED Vs. STATE OF BIHAR
|
August 9, 1995 |
|
SURAJ BALLI TEWARY Vs. STATE OF BIHAR
|
September 20, 1995 |
|
SURAJMALYADAV Vs. UNION OF INDIA
|
March 24, 1995 |
|
SURAJNARAINSINGH Vs. UNION OF INDIA
|
November 17, 1995 |
|
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
July 28, 1995 |
|
SURENDRA NATH PANDEY Vs. STATE OF BIHAR
|
November 22, 1995 |
|
Surendra Nath Sinha Vs. Indrajeet Singh
|
May 18, 1995 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
May 12, 1995 |
|
SURENDRA SINGH AND OTHERS Vs. RAMDAYAL SAO AND OTHERS
|
July 27, 1995 |
|
SURJIT SINGH Vs. STATE OF BIHAR
|
November 1, 1995 |
|
SURJIT SINGH Vs. HARBANS SINGH
|
September 6, 1995 |
|
SURYA NATH SINGH Vs. CHAIRMAN AND MANAGING DIRECTOR, BHARAT BHARI UDYOG NIGAM LIMITED
|
July 25, 1995 |
|
SUSHIL KUMAR GUPTA Vs. STATE OF BIHAR
|
March 22, 1995 |
|
SUSHMAKUMARI Vs. OM PRAKASH
|
July 12, 1995 |
|
SUTHER DEVI Vs. STATE OF BIHAR
|
June 26, 1995 |
|
SWADESH KUMARI VERMA Vs. STATE OF BIHAR
|
February 24, 1995 |
|
SWARAN SINGH BAGGA Vs. N N SINGH
|
July 21, 1995 |
|
SYED MOHAMMAD WASIF AKHTAR Vs. STATE OF BIHAR
|
August 25, 1995 |
|
Syed Mohd Abdus Samad Vs. Bibi Anwari Khatoon
|
July 27, 1995 |
|
SYEDABDULLAHBUKHARI Vs. STATE OF BIHAR
|
December 18, 1995 |
|
TAJ SINGH LAKSHMANA AND BIHAR INDUSTRIES ASSOCIATION Vs. STATE OF BIHAR
|
January 25, 1995 |
|
TAJSINGHLATAHMANA Vs. STATE OF BIHAR
|
January 25, 1995 |
|
TAKE HOME Vs. STATE OF BIHAR
|
June 30, 1995 |
|
TATA ENGINEERING AND LACOMOTIVE Vs. PRESIDING OFFICER LABOUR COURT
|
April 28, 1995 |
|
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
|
March 31, 1995 |
|
TATA IRON AND STEEL CO LTD Vs. LABOUR COURT
|
December 8, 1995 |
|
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
August 4, 1995 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
|
August 4, 1995 |
|
TEHMUL MURJORJI BUGLI Vs. STEEL CITY COMPTO AIDS PVT LTD
|
September 27, 1995 |
|
TEWARYBECHARANDCOMPANYPATNA Vs. STATE OF BIHAR
|
December 5, 1995 |
|
Triloki Nath Vs. State of Bihar
|
June 29, 1995 |
|
UDAI BHUTAN Vs. STAT OF BIHAR
|
January 3, 1995 |
|
UDAY KANT JHA Vs. STATE OF BIHAR
|
December 14, 1995 |
|
UMA KANT JHA Vs. SHITAL THAKUR
|
March 14, 1995 |
|
Uma Kant Yati Vs. State of Bihar
|
July 19, 1995 |
|
UMA SHANKAR PANDEY Vs. BACHCHAJL
|
March 2, 1995 |
|
UMASHANKARPANDEY Vs. BACHCHAJL
|
March 2, 1995 |
|
UMESHPRASAD Vs. STATE OF BIHAR
|
June 28, 1995 |
|
UNION OF INDIA THROUGH G.M. Vs. RANCHI MUNICIPAL CORPORATION
|
May 15, 1995 |
|
United Bank of India Vs. Drolia Mineral Industries
|
May 9, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. D P S COMPUTERS AND ALLIED
|
July 26, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUSHILA DEVI
|
September 25, 1995 |
|
UNITED INDIA INSURANCE COMPANY Vs. CHINTA DEVI
|
September 4, 1995 |
|
UPENDRA LAL Vs. STATE OF BIHAR
|
February 17, 1995 |
|
Upendra Mishra Vs. State of Bihar
|
June 28, 1995 |
|
UPENDRA NARAYAN SINHA Vs. DINESH THAKUR
|
February 24, 1995 |
|
Upendra Prasad Vs. State of Bihar
|
May 23, 1995 |
|
VIDYA SAGAR RAI Vs. RAM LAGAN THAKUR
|
September 7, 1995 |
|
Vidya Sinha Vs. State of Bihar
|
September 14, 1995 |
|
VIDYAPATIPRASADSINGH Vs. STATE OF BIHAR
|
December 18, 1995 |
|
VIDYOTMADEVI Vs. ARJUN PRASAD
|
August 24, 1995 |
|
VIJAY BAHADUR SINGH Vs. STATE OF BIHAR
|
May 12, 1995 |
|
VIJAY CHOUDHARY Vs. STATE OF BIHAR
|
February 7, 1995 |
|
VIJAYKUMAR Vs. HE STATE OF BIHAR
|
February 1, 1995 |
|
VINAY VERMA Vs. STATE OF BIHAR
|
September 7, 1995 |
|
VINOD KUMAR AGRAWAL Vs. ANIL KUMAR DWIVEDI
|
July 4, 1995 |
|
Vishnu Sugar Mills LTD Vs. Union of India
|
August 22, 1995 |
|
VISHNU SUGAR MILLS LTD Vs. CHANDRIKA PRASAD
|
March 29, 1995 |
|
VISHWA BUDDHA PARISHAD INTERNATIONAL MEDITATION CENTRE BODH-GAYA Vs. UNION OF INDIA
|
March 31, 1995 |
|
VISHWANATH SAHANI Vs. STATE OF BIHAR
|
January 31, 1995 |
|
Vivekanand Kumar Vs. State of Bihar
|
May 9, 1995 |
|
VIVEKBHARGAVA Vs. STATE OF BIHAR
|
March 8, 1995 |
|
WAHAB KHAN Vs. STATE OF BIHAR
|
February 14, 1995 |
|
YAMUNA PRASAD KESHRI Vs. STATE OF BIHAR
|
September 27, 1995 |
|
YUGAL KISHORE CHOUDHARY Vs. STATE
|
February 7, 1995 |
|
ZENITH FORGELTD Vs. NILKANTH PAUL
|
December 4, 1995 |
LOGIN