|
ABDUL MANAN Vs. STATE OF BIHAR
|
December 2, 1994 |
|
ABHA PRASAD ALIAS ABHA SHARMA Vs. BIMAL KISHORE PRASAD
|
November 28, 1994 |
|
AJAY CONSTRUCTION Vs. UNION OF INDIA
|
November 2, 1994 |
|
AJAY KUMAR Vs. STATE OF BIHAR
|
March 2, 1994 |
|
AJAY KUMAR MISHRA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
February 17, 1994 |
|
AKHIL BHARTIYA KISHAN JUTE SEVA SANGH Vs. STATE OF BIHAR
|
April 7, 1994 |
|
AKHLESHWAR SINGH
Vs. BIHAR STATE CO OPERATIVE LAND DEVELOPMENT BANK
|
April 2, 1994 |
|
AKSHYA BAT DAYAL SINGH Vs. STATE OF BIHAR
|
January 11, 1994 |
|
AMAR NATH THAKUR Vs. STATE OF BIHAR
|
January 20, 1994 |
|
AMIR HASSAN Vs. STATE OF BIHAR
|
March 8, 1994 |
|
ANGADPRASADSINGH Vs. RESERVE BANK OF INDIA
|
August 3, 1994 |
|
ANGOU GOLMEI
Vs. VIZOVOLIE CHAKHA SANG
|
April 22, 1994 |
|
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
February 18, 1994 |
|
ANIT ENTERPRISES Vs. STATE OF BIHAR
|
August 10, 1994 |
|
ANJANI KUMAR PODDAR Vs. STATE OF BIHAR
|
September 2, 1994 |
|
APURBA RANJAN SARKAR Vs. BANK OF INDIA
|
November 2, 1994 |
|
ARUN KHANNA Vs. STATE OF BIHAR
|
January 27, 1994 |
|
ASBOKKUMAR Vs. STATE OF BIHAR
|
August 3, 1994 |
|
ASHIRVADENTERPRISES Vs. STATE OF BIHAR
|
May 18, 1994 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
February 8, 1994 |
|
ASHOKKUMARSINGH Vs. STATE OF BIHAR
|
February 1, 1994 |
|
ASHOKSINGHYADAVANDSNDARSBAOSINGHYADAV Vs. STATE OF BIHAR
|
September 5, 1994 |
|
AUTO TYRE CENTRE Vs. UNITED EXHIBIT
|
January 18, 1994 |
|
AWADH KISHORE SINGH Vs. STATE OF BIHAR
|
January 24, 1994 |
|
BABULALSAH Vs. STATE OF BIHAR
|
August 30, 1994 |
|
BAGESHWARIPRASADSINHA Vs. STATE OF BIHAR
|
May 5, 1994 |
|
BAIBHAW CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
|
August 10, 1994 |
|
BAIDYANATH CHOUDHARY Vs. STATE OF BIHAR
|
September 26, 1994 |
|
BAIJNATH MAHTO Vs. STATE OF BIHAR
|
January 6, 1994 |
|
BAL MUKUND SAH Vs. STATE OF BIHAR
|
December 13, 1994 |
|
BALA YADAV Vs. STATE OF BIHAR
|
September 27, 1994 |
|
BALBINDARSINGH Vs. STATE OF BIHAR
|
April 27, 1994 |
|
BALI RAM CHOUDHARY Vs. STATE OF BIHAR
|
March 16, 1994 |
|
BANDHUPRASADSINGH Vs. STATE OF BIHAR
|
April 26, 1994 |
|
BASHISHTHA NARAIN THAKUR Vs. STATE OF BIHAR
|
September 16, 1994 |
|
BATA INDIA LIMITED
Vs. STATE OF BIHAR
|
September 20, 1994 |
|
BHAGALPUR UNIVERSITY RESEARCH SCHOLARS ASSOCIATION AND ORS Vs. STATE OF BIHAR AND ORS
|
March 3, 1994 |
|
BHAGALPURUNIVERSITYRESEARCHSCHOLARSASSOCIATION Vs. STATE OF BIHAR
|
March 9, 1994 |
|
BHAIRVINANDANMISHRA Vs. STATE OF BIHAR
|
March 2, 1994 |
|
BHARAT COKING COALLTD Vs. DURGA PRASAD
|
April 19, 1994 |
|
BHARAT COKUNG COAL LIMITED Vs. TRANSPORT INDIA
|
January 14, 1994 |
|
BHOJRAJMANDAL Vs. STATE OF BIHAR
|
March 23, 1994 |
|
BHUVANESHWAR PRASAD Vs. STATE OF BIHAR
|
July 5, 1994 |
|
BHUVANESHWAR PRASAD Vs. STATE OF BIHAR
|
July 15, 1994 |
|
BIBHASH CHANDRA CHOUDHARY Vs. STATE OF BIHAR
|
December 15, 1994 |
|
BIBI ANWARUN NISA Vs. DAULAT RAISON
|
November 25, 1994 |
|
BIHAR 440 VOLT VIDYUT UPBHOKTA SANGH Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
|
April 18, 1994 |
|
BIHAR STATE CONSTRUCTION CORPORATION LTD Vs. STATE OF BIHAR
|
May 11, 1994 |
|
BIHAR STATE FINANCIAL CORPORATION
Vs. JUTE MILL MAZDOOR SABHA
|
December 15, 1994 |
|
BIHAR STATE FINANCIAL CORPORATION Vs. JUTE MILL MAZDOOR SABHA
|
December 15, 1994 |
|
BIHAR STATE HANDLOOM WEAVERS UNION Vs. STATE OF BIHAR
|
February 10, 1994 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION
Vs. P SARVANAM
|
February 3, 1994 |
|
BILAS SINGH Vs. STATE OF BIHAR
|
June 2, 1994 |
|
BILAT ROY Vs. STATE OF BIHAR
|
April 8, 1994 |
|
BINDESH KUMAR SINGH Vs. STATE OF BIHAR
|
November 18, 1994 |
|
BINDESHWARI PRASAD SAHI Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
August 9, 1994 |
|
BINOD KUMAR SINGH Vs. STATE OF BIHAR
|
January 12, 1994 |
|
BINODANAND JHA Vs. UNION OF INDIA
|
November 7, 1994 |
|
BIRENDARYADAV Vs. STATE OF BIHAR
|
July 12, 1994 |
|
BIRENDRA YADAV Vs. STATE OF BIHAR
|
July 12, 1994 |
|
BISHAMBHAR PANDEY Vs. STATE OF BIHAR AND OTHERS
|
March 7, 1994 |
|
BISHANDEO CHOUDHARY Vs. STATE OF BIHAR
|
November 11, 1994 |
|
Bishundeo Chaudhary Vs. State of Bihar
|
November 11, 1994 |
|
BISHUNPRASADMISHRA Vs. BACHCHI DEVI
|
April 25, 1994 |
|
BISHWANATHMISHRA Vs. STATE OF BIHAR
|
October 27, 1994 |
|
BRAHAMCHARIYASHPAL Vs. STATE OF BIHAR
|
April 26, 1994 |
|
BRAHAMDEO MAHTO @ BRAHAMDAO PRASAD Vs. STATE OF BIHAR
|
December 23, 1994 |
|
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
|
April 6, 1994 |
|
BRAJ MOHAN Vs. CHANCELLOR
|
April 12, 1994 |
|
BRIHASPATI SINGH Vs. STATE OF BIHAR
|
March 16, 1994 |
|
BRIJ NARAIN SHARMA Vs. MAHESH PRASAD MANDAL CHAIRMAN
|
November 2, 1994 |
|
BULAK SAO
Vs. RAM NATH PRASAD
|
November 29, 1994 |
|
BYOMKESH PATHAK Vs. STATE OF BIHAR AND ANOTHER
|
November 17, 1994 |
|
CHAMPARAN SUGAR COMPANY LTD Vs. STATE OF BIHAR
|
April 15, 1994 |
|
CHANDRAKANTA SINHA
Vs. ARUN KUMAR SINHA
|
September 14, 1994 |
|
CHANDRANAN THAKUR Vs. STATE OF BIHAR
|
March 4, 1994 |
|
CHARITRA BHUIYAN Vs. STATE OF BIHAR
|
October 6, 1994 |
|
CHOUDHARY RAM BACHAN SINGH Vs. THE STATE OF BIHAR AND OTHERS
|
January 13, 1994 |
|
COMMERCIAL TAXES BAR ASSN Vs. STATE OF BIHAR
|
April 11, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. TIWARY BECHAR AND COMPANY LIMITED
|
November 1, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. KHARSAWAN MINERAL CONCERN PRIVATE LIMITED
|
April 5, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. RASTRIYA SWAYAM SEVAK SANGH
|
February 22, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. N P SINGH
|
February 22, 1994 |
|
COMMISSIONER OF INCOME TAX Vs. SWASTIK INDUSTRIES
|
March 3, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SHUSHILA DEVI TAMAKUWALA
|
April 5, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. JAGDISH PRASAD CHOUDHARY SRI
|
May 19, 1994 |
|
COMMISSIONER OF WEALTH TAX Vs. SURESH MOHAN THAKUR
|
September 15, 1994 |
|
CONTINENTAL PUMP AND MOTORS LTD Vs. STATE OF BIHAR
|
April 25, 1994 |
|
CONTINENTALPUMPANDMOTORSLTD Vs. STATE OF BIHAR
|
April 28, 1994 |
|
CONTROLLER OF ESTATE DUTY Vs. DURGANAND JHA
|
July 26, 1994 |
|
CONTROLLER OF ESTATE DUTY Vs. LAHIRI S K
|
August 4, 1994 |
|
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE AND ORS Vs. STATE OF BIHAR
|
April 18, 1994 |
|
COUNCILFORADVANCEMENTAND
RESTORATIONOFEDUCATION Vs. CHANCELLOR BABA BHIMRAO
AMBEDKAR UNIVERSITY
|
April 8, 1994 |
|
DANAPUR NIZAMAT MUNICIPALITY Vs. STATE OF BIHAR
|
December 15, 1994 |
|
DEO NANDAN KISHORE Vs. STATE OF BIHAR
|
July 5, 1994 |
|
DHANARAJ SINGH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1994 |
|
DHOKAL MAHTO Vs. SARKHIL MAHTO
|
November 25, 1994 |
|
DHRUBDNBEY Vs. STATE OF BIHAR
|
March 16, 1994 |
|
DILIP KUMAR SAHA
Vs. RUNNU SARKAR
|
February 1, 1994 |
|
DILIP KUMAR SINHA Vs. STATE OF BIHAR
|
December 7, 1994 |
|
DUMRAON TEXTILES LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
February 25, 1994 |
|
DWARIKAROY Vs. ALLAHABAD BANK
|
August 31, 1994 |
|
EAST INDIA TRANSPORT AGENCY Vs. STATE OF BIHAR
|
August 16, 1994 |
|
GAIT PUBLIC LIBRARY AND INSTITUTE Vs. STATE OF BIHAR
|
December 21, 1994 |
|
GANDHI INDUSTRIES PRIVATELTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 12, 1994 |
|
Ganesb Ram Vs. State of Bihar
|
July 19, 1994 |
|
GANESH PRASAD AGRAWAL Vs. STATE OF BIHAR
|
March 30, 1994 |
|
GANESHDAS Vs. STATE OF BIHAR
|
January 10, 1994 |
|
GHANSHYAM DAS KUPPEPAR Vs. STATE OF BIHAR
|
March 2, 1994 |
|
GHULAM SUBHANI Vs. STATE OF BIHAR
|
September 15, 1994 |
|
GOPAL CHURIWALA Vs. NATIONAL INSURANCE CO LTD
|
May 11, 1994 |
|
GOPALJEE JHA Vs. STATE OF BIHAR
|
February 3, 1994 |
|
GOPALJI PRASAD KESHARI Vs. MOHAMMAD REYAZ
|
September 3, 1994 |
|
GOPALNARAYANSINGH Vs. STATE OF BIHAR
|
April 1, 1994 |
|
GOVERNING BODY OF THE BUDHA INSTITUTE OF DENTAL SCIENCE Vs. STATE
|
November 10, 1994 |
|
GULAM SUBHANI Vs. STATE OF BIHAR
|
September 16, 1994 |
|
GULO DEVI Vs. STATE OF BIHAR
|
September 21, 1994 |
|
H BHATTACHARYA ALIAS N BHATTACHARYA Vs. STATE OF BIHAR
|
November 9, 1994 |
|
H M P SUGAR LTD AND ORS Vs. STATE OF BIHAR AND ORS
|
January 20, 1994 |
|
HAJI ABDUL AZIZ Vs. MOHD WAHID
|
January 18, 1994 |
|
HAREKRISHNAYADAV Vs. STATE OF BIHAR
|
March 16, 1994 |
|
HARENDRA KUMAR PANDEY Vs. STATE OF BIHAR
|
December 23, 1994 |
|
HARI NARAIN SAH Vs. RAMJATAN SINGH
|
March 21, 1994 |
|
HARIBANS PRASAD SINGH Vs. STATE OF BIHAR
|
January 10, 1994 |
|
HARIBANSHNARAYANYADAV Vs. BIHAR SCHOOL EXAMINATION BOARD
|
October 28, 1994 |
|
HARIPRASADYADAV Vs. SURESH PRASAD YADAV
|
February 22, 1994 |
|
HAZARI BAGH CENTRAL CO-OPERATIVE Vs. JAITUNISSA
|
October 31, 1994 |
|
HEM NARAIN SINGH Vs. GANESH SINGH
|
October 6, 1994 |
|
HEMANTKUMARCHAVDHARY Vs. STATE OF BIHAR
|
January 28, 1994 |
|
HIRA LAL PRASAD Vs. SATYA NARAIN MAHTO
|
September 8, 1994 |
|
HIRASAO Vs. STATE OF BIHAR
|
January 14, 1994 |
|
HIRDAY RAI Vs. RAJENDRA AGRICULTURE UNIVERSITY
|
April 19, 1994 |
|
I V O PHARMACEUTICALS (P) LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
March 26, 1994 |
|
IN RE: RAM AUTAR SINGH @ GANESH SHANKAR Vs. ABC
|
February 7, 1994 |
|
INDIAN BUILDERS Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1994 |
|
INDIAN OIL CORPORATION LIMITED, BARAUNI-KANPUR PIPELINE Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO 1
|
November 16, 1994 |
|
INDIWAR KUMARI Vs. STATE OF BIHAR
|
July 27, 1994 |
|
INDO ASAHI GLASS MAZDOOR SANGH Vs. STATE OF BIHAR
|
November 17, 1994 |
|
INDRA KUMAR Vs. UNION OF INDIA
|
December 16, 1994 |
|
INDRAJITPRASADVINIT Vs. STATE OF BIHAR
|
March 23, 1994 |
|
INDRASENA KUORI Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
|
August 23, 1994 |
|
INDRASHEKHARTHAKUR Vs. STATE OF BIHAR
|
November 24, 1994 |
|
INTER STATE TRANSPORT AGENCY Vs. STATE OF BIHAR
|
August 9, 1994 |
|
IQBAL CHAND KHURANA Vs. STATE OF BIHAR
|
January 14, 1994 |
|
ISRAIL RAI Vs. STATE OF BIHAR
|
April 22, 1994 |
|
IVO PHARMACEUTICALS (P LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
April 26, 1994 |
|
JAGAT MAHTO Vs. STATE OF BIHAR
|
April 7, 1994 |
|
JAGDEO DAS Vs. STATE OF BIHAR
|
October 7, 1994 |
|
JAGESHWAR PD SINGH Vs. STATE OF BIHAR
|
February 14, 1994 |
|
JAI PRAKASH CHAURASIA Vs. STATE OF BIHAR
|
January 31, 1994 |
|
JAI PRAKASH DWIVEDI Vs. STATE OF BIHAR
|
November 14, 1994 |
|
Jai Praksh Chaurasia Vs. State of Bihar & Anr.
|
January 31, 1994 |
|
JAIDHARI ROY Vs. STATE OF BIHAR
|
July 21, 1994 |
|
JAIKISORE GATTANI Vs. GODAWARI DEVI
|
December 23, 1994 |
|
JAINARAIN MANJHI Vs. STATE OF BIHAR
|
March 16, 1994 |
|
JAISHRI LOHAR Vs. STATE OF BIHAR
|
July 13, 1994 |
|
JANARDANCHOUDHARY Vs. HRIDYA NARAIN CHOUDHARY
|
December 14, 1994 |
|
JANGI SINGH YADAV Vs. STATE OF BIHAR
|
April 6, 1994 |
|
JAY NANDAN YADAV Vs. STATE OF BIHAR
|
September 5, 1994 |
|
JEETENDRA NARAYAN PANDIT Vs. STATE OF BIHAR
|
February 2, 1994 |
|
JEGARNATHI MAHTO Vs. STATE OF BIHAR
|
November 21, 1994 |
|
JIBACHH RAM Vs. STATE OF BIHAR
|
September 23, 1994 |
|
JUGAL PAL Vs. STATE OF BIHAR
|
September 27, 1994 |
|
JYOTIKUMARTRIPATHI Vs. STATE OF BIHAR
|
April 13, 1994 |
|
KAILASHPRASAD Vs. STATE OF BIHAR
|
February 25, 1994 |
|
KALIMUDDIO Vs. STATE OF BIHAR
|
February 18, 1994 |
|
KAMAL KISHORE MISHRA Vs. STATE OF BIHAR
|
March 16, 1994 |
|
KAMAL MANDAL Vs. STATE OF BIHAR
|
September 14, 1994 |
|
Kamal Ranjan Vs. State of Bihar
|
August 9, 1994 |
|
KAMDEOMISHRA Vs. PRITHABI JHA
|
January 27, 1994 |
|
KAMLESH KUMAR Vs. STATE OF BIHAR
|
April 25, 1994 |
|
KANTI PRASAD SHARMA Vs. STATE OF BIHAR
|
March 31, 1994 |
|
KATRINA TOPPO Vs. MATILDA URAIN
|
January 13, 1994 |
|
KAUSHALENDRA ARYA Vs. UNION OF INDIA
|
May 17, 1994 |
|
KEDAR SAO Vs. STATE OF BIHAR
|
September 3, 1994 |
|
KISHORE KUMAR SINHA, SANJAY KUMAR SINHA, RAJESH KUMAR SINGH Vs. STATE OF BIHAR
|
August 16, 1994 |
|
KRISHNA MOHAN CHOUDHARY Vs. STATE OF BIHAR
|
March 31, 1994 |
|
KRISHNA MOHAN PRASAD SAH Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1994 |
|
KRISHNA MOHAN PRASAD SAH AND Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1994 |
|
KRISHNA NAGAR VIKAS SAMITI Vs. BIHAR STATE HOUSING BOARD
|
July 8, 1994 |
|
KRISHNARAI Vs. STATE OF BIHAR
|
October 25, 1994 |
|
KULBHUSHANMALIK Vs. SYED QAMRUZZAMA RIZVI
|
September 21, 1994 |
|
KUMUD Vs. STATE OF BIHAR
|
April 4, 1994 |
|
L M BATRA Vs. STATE OF BIHAR
|
January 13, 1994 |
|
LAKSHMI SHANKAR PRASAD Vs. STATE OF BIHAR
|
September 23, 1994 |
|
LAL BABU PRASAD Vs. STATE OF BIHAR
|
August 24, 1994 |
|
LALAN KUMAR SINGH Vs. STATE OF BIHAR
|
May 6, 1994 |
|
LARSONANDTOUBROLIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
BIHAR PATNA
|
December 13, 1994 |
|
LATERAJOSINGH Vs. RAM AUTAR SINGH ALIAS GANESH
SHANKAR
|
February 7, 1994 |
|
LAW LAL Vs. STATE OF BIHAR
|
March 23, 1994 |
|
LAXMAN LAL @GUJU LAL Vs. STATE OF BIHAR
|
December 16, 1994 |
|
M A UBAID Vs. STATE OF BIHAR
|
December 14, 1994 |
|
M NEETHI CHANDRA Vs. STATE OF BIHAR
|
December 15, 1994 |
|
M.NEETHI CHANDRA Vs. STATE OF BIHAR
|
December 15, 1994 |
|
M/S. JAMSHEDPUR BEVERAGES Vs. STATE OF BIHAR AND OTHERS
|
November 28, 1994 |
|
MADAN MURARI SINHA Vs. STATE OF BIHAR
|
July 7, 1994 |
|
MAHENDRA NARAYAN SARDAR Vs. STATE OF BIHAR
|
April 6, 1994 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
September 15, 1994 |
|
MAHESHCHOUDHARY Vs. STATE OF BIHAR
|
April 19, 1994 |
|
MAHESHWAR PRASAD SINGH Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
December 21, 1994 |
|
MAJOR AMRIK SINGH Vs. UNION OF INDIA
|
March 25, 1994 |
|
MALI RAM AGARWAL Vs. STATE OF BIHAR
|
January 25, 1994 |
|
MALTIKUMARISHARMA Vs. STATE OF BIHAR
|
April 1, 1994 |
|
MANAGEMENT OF BHAGALPUR ZILA KHADI GRAMODYOG SANGH AND ORS Vs. SECRETARY TO GOVT OF BIHAR AND ORS
|
December 15, 1994 |
|
MANAGING COMMITTEE OF BHAGWAN Vs. STATE OF BIHAR
|
March 16, 1994 |
|
MANAGING COMMITTEE OF TELCO URDU Vs. STATE OF BIHAR
|
November 10, 1994 |
|
MANAGINGCOMMITTEE;HPDJAIN Vs. STATE OF BIHAR
|
April 1, 1994 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
July 8, 1994 |
|
MARWARI HOTEL Vs. COMMISSIONER OF INCOME TAX
|
July 14, 1994 |
|
MARWARI STORES Vs. COMMISSIONER OF INCOME-TAX
|
August 5, 1994 |
|
MARWARIHOTELPATNA Vs. C I T BIHAR
|
March 3, 1994 |
|
MATA GUJRI MEMORIAL MEDICAL Vs. STATE OF BIHAR
|
November 1, 1994 |
|
MD AKHATAR HUSSAIN RAMISH Vs. PROJECT AND DEVELOPMENT INDIA LIMITED
|
March 2, 1994 |
|
MD ASHRAF ALI Vs. STATE OF BIHAR
|
April 28, 1994 |
|
MD IRFAN FAROOQUE Vs. DIRECTOR (PRIMARY-EDUCATION)
|
February 18, 1994 |
|
MD ISHA Vs. KHURSHEED ANWAR
|
May 16, 1994 |
|
MD KALIMULLAH Vs. STATE OF BIHAR
|
February 22, 1994 |
|
MD PARWEZ AHMED Vs. UNION OF INDIA
|
April 6, 1994 |
|
MD SHAHABUDDIN Vs. STATE OF BIHAR
|
August 10, 1994 |
|
MIRA BOSE Vs. STATE OF BIHAR
|
January 27, 1994 |
|
MISSKRISHNABALASINHA Vs. MANJU VERMA
|
December 9, 1994 |
|
MITAN MUKHIYA Vs. STATE OF BIHAR
|
February 24, 1994 |
|
MITHILAFLOURMILLS Vs. BIHAR STATE ELECTRICITY BOARD AND CO
|
April 5, 1994 |
|
MITHILESH KUMAR SINGH
Vs. STATE OF BIHAR
|
April 8, 1994 |
|
MITHILESH MISHRA Vs. STATE OF BIHAR
|
February 28, 1994 |
|
MITHILESH PRASAD YADAV Vs. STATE OF BIHAR
|
April 12, 1994 |
|
MITHILESHKUMAR Vs. STATE OF BIHAR
|
February 24, 1994 |
|
MOHAMMAD NIZAMUDDIN Vs. STATE OF BIHAR
|
September 23, 1994 |
|
MOHAN JEE UPADHYAY Vs. STATE OF BIHAR
|
March 8, 1994 |
|
MOHD MANIR Vs. STATE OF BIHAR
|
September 13, 1994 |
|
MOHD MANWARUL HAQUE Vs. STATE OF BIHAR
|
December 22, 1994 |
|
MOHD MURSHID Vs. STATE OF BIHAR
|
April 25, 1994 |
|
Mohd. Dahaur Mia Vs. State of Bihar
|
September 22, 1994 |
|
MOHDDAHANRMIA Vs. STATE OF BIHAR
|
September 22, 1994 |
|
MOHITRAM Vs. BIHAR STATE ELECTRICITY BOARD THRONGH THE SECRETARY
|
January 24, 1994 |
|
MOKHTAR AHMAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
September 9, 1994 |
|
MOST BIBI HASSAN BANO Vs. RAM TAWAKYA SHARMA
|
December 5, 1994 |
|
MOSTT BIBI HAKIMUNNISSA Vs. RAM NARESH SINGH
|
September 30, 1994 |
|
MUKESH KUMAR Vs. COMMISSIONER OF INCOME TAX PATNA
|
September 29, 1994 |
|
MUKHLAL RAM Vs. STATE OF BIHAR AND OTHERS
|
December 5, 1994 |
|
MUKHO MANDAL Vs. STATE OF BIHAR
|
November 29, 1994 |
|
MUNMASIHDHAANWAR Vs. STATE OF BIHAR
|
February 18, 1994 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
December 5, 1994 |
|
NAND KISHORE SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
|
February 23, 1994 |
|
NARASH JHA Vs. STATE OF BIHAR
|
May 3, 1994 |
|
NARBDESHWAR MAHADEV MANDIR Vs. STATE OF BIHAR
|
March 18, 1994 |
|
NARENDRA KUMAR SINGH Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LIMITED
|
March 9, 1994 |
|
NATHO YADAV Vs. STATE OF BIHAR
|
December 16, 1994 |
|
NATHUNI BHAGAT Vs. RAM BILASH SINGH
|
January 22, 1994 |
|
NAVIN KUMAR MISHRA Vs. LALIT NARAYAN MITHILA UNIVERSITY
|
February 8, 1994 |
|
NAWAB HAIDER Vs. STATE OF BIHAR
|
February 17, 1994 |
|
NAWABHAIDAR Vs. ASHGARI KHATOON
|
February 17, 1994 |
|
NAWINKUMARMISHRA Vs. LALIT NARAYAN MITHILA
|
February 4, 1994 |
|
NEW INDIA ASSURANCE CO Vs. MD YUNUS
|
December 20, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. YUNUS
|
December 20, 1994 |
|
NEW INDIA ASSURANCE CO LTD Vs. MAMTA DEVI
|
March 17, 1994 |
|
NEW INDIA ASSURANCE COMPANY Vs. TURKI HI ALIAS KUI
|
November 23, 1994 |
|
NIRMAL CHANDRA MANDAL Vs. ACCOUNTANT GENERAL
|
January 10, 1994 |
|
NIWAS SINGH Vs. STATE OF BIHAR
|
November 11, 1994 |
|
NUTANANDOTHERSAND
RAKESHKUMARSINGH Vs. STATE OF BIHAR
|
December 6, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. DULARI DEVI
|
March 25, 1994 |
|
ORIENTAL INSURANCE CO LTD Vs. GLOBE ENTERPRISES
|
March 4, 1994 |
|
PATNA BRANCH ACCOUNTANT GENERAL OFFICE HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
March 22, 1994 |
|
PATNA BRANCH ACCOUNTANT GENERAL OFFICE HOUSING COOPERATIVE SOCIETY LTD Vs. STATE OF BIHAR
|
March 23, 1994 |
|
PATNA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF BIHAR
|
December 12, 1994 |
|
POPULAR NURSING HOUSE Vs. STATE OF BIHAR
|
December 20, 1994 |
|
PRABHU SHARAN TIWARI Vs. STATE OF BIHAR
|
March 16, 1994 |
|
PRADEEP KUMAR Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION LTD
|
April 6, 1994 |
|
PRADIP LAMP WORKS Vs. CERTIFICATE OFFICER
|
September 13, 1994 |
|
PRADIP PRASAD Vs. STATE OF BIHAR
|
December 20, 1994 |
|
PRAFULL RANJAN Vs. CHANCELLOR
|
January 24, 1994 |
|
PRAKASH CHAUDHARY Vs. STATE OF BIHAR
|
July 8, 1994 |
|
PRAMODKUMARPANKAJ Vs. STATE OF BIHAR
|
April 25, 1994 |
|
Pratibha Sinha Vs. State of Bihar & Anr.
|
February 7, 1994 |
|
PRAVEEN KUMAR JHA Vs. PATNA UNIVERSITY
|
March 16, 1994 |
|
PRAVEENKUMARJHA Vs. PATNA UNIVERSITY
|
March 10, 1994 |
|
PRAYAG SAO, UDAY SHANKAR OJHA Vs. STATE OF BIHAR
|
November 23, 1994 |
|
PREM CHANDRA CHOUDHARY Vs. UNION OF INDIA
|
December 5, 1994 |
|
PREM NARAYAN Vs. STATE OF BIHAR
|
December 7, 1994 |
|
PREM SHANKAR Vs. BIRLA INSTITUTE OF TECHNOLOGY
|
December 23, 1994 |
|
PRESIDENT M S S SANGHARSH SAMITI Vs. STATE OF BIHAR
|
May 17, 1994 |
|
PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LTD , Vs. STATE OF BIHAR
|
March 17, 1994 |
|
PURANMAL LOHIA Vs. STATE OF BIHAR
|
September 19, 1994 |
|
PUSPA SINGH Vs. UNION OF INDIA
|
April 5, 1994 |
|
R R SINGH Vs. UNITED INDIA INSURANCE CO LIMITED AND CHAIRMAN-CUM MANAGING
|
November 16, 1994 |
|
RABINDRA NATH TRIVEDI Vs. BIHAR STATE ELECTRICITY BOARD
|
January 21, 1994 |
|
RABINDRA SINGH Vs. STATE OF BIHAR
|
April 25, 1994 |
|
RABINDRAPRASAD Vs. STATE OF BIHAR
|
August 24, 1994 |
|
RADHA KRISHNAJEE Vs. RATANDHARI SINGH, COMMISSIONER, DARBHAGA DIVISION, TREASURY OFFICER, ACCOUNTANT-GENERAL
|
August 30, 1994 |
|
RADHE GOVINDJI Vs. STATE OF BIHAR
|
April 5, 1994 |
|
RADHE SHYAM GUPTA Vs. CHAIRMAN, BAR COUNCIL OF INDIA
|
September 21, 1994 |
|
RAI SUDHAKAR PRASAD Vs. STATE OF BIHAR
|
March 17, 1994 |
|
RAJENDRA AGRICULTURE UNIVERSITY SHIKSHAK MANCH Vs. CHANCELLOR, RAJENDRA AGRICULTURE UNIVERSITY
|
March 17, 1994 |
|
RAJENDRA PRASAD Vs. STATE OF BIHAR
|
February 23, 1994 |
|
RAJENDRA RAI Vs. ELECTION COMMISSION OF INDIA
|
May 9, 1994 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
February 23, 1994 |
|
RAJESHWARI DEVI Vs. STATE OF BIHAR
|
July 21, 1994 |
|
RAJU ALIAS RAJARAM MANDAL Vs. STATE OF BIHAR
|
April 16, 1994 |
|
Raju allay Raja Ram Mandal Vs. State of Bihar
|
April 18, 1994 |
|
Ram Badan Tiwari Vs. Panjab National Bank
|
March 1, 1994 |
|
RAM BAHADUR SINHA Vs. STATE OF BIHAR
|
September 13, 1994 |
|
RAM BAHAL SINGH Vs. STATE OF BIHAR
|
September 8, 1994 |
|
RAM BILAS MANDAL Vs. STATE OF BIHAR
|
June 23, 1994 |
|
RAM CHANDRA CHOUDHARY
Vs. UNION OF INDIA
|
December 5, 1994 |
|
RAM CHANDRA MISHRA Vs. SHIV SHANKER MISHRA
|
September 23, 1994 |
|
RAM GOPAL SABOO Vs. STATE OF BIHAR
|
December 16, 1994 |
|
RAM KISHUN UPADHYAYA Vs. STATE
|
October 26, 1994 |
|
RAM LAKHAN PRASAD Vs. STATE OF BIHAR
|
April 19, 1994 |
|
RAM NAMUNA SINHA Vs. STATE OF BIHAR
|
February 14, 1994 |
|
RAMASHISHRAIDUKHANRAIBAIJNATHRAISHURARAI Vs. STATE OF BIHAR
|
November 23, 1994 |
|
RAMAWATAR SINGH Vs. CHANCELLOR
|
April 4, 1994 |
|
RAMCHANDRASINGH Vs. ARUN PRAKASH PANDEY ALIAS BACHCHA
PANDEY
|
November 14, 1994 |
|
RAMDEO SAO Vs. MD QUAMRUL HODA
|
March 18, 1994 |
|
Ramdeo Yadav Vs. State of Bihar
|
September 7, 1994 |
|
RAMESHWAR PRASAD Vs. STATE OF BIHAR
|
May 20, 1994 |
|
RAMKISHUNTANTI ALIAS RAMKRISHNADAS Vs. KUSMI DERI
|
August 1, 1994 |
|
RAMNARESH SINGH Vs. STATE OF BIHAR
|
March 4, 1994 |
|
RAMNIHORASINGH Vs. RAM SANJWAN SINGH
|
April 12, 1994 |
|
RAMPHER YADAV Vs. UNION OF INDIA
|
September 12, 1994 |
|
RAMPRATAPSAH Vs. AYODHYA PRASAD SRIVASTAVA
|
December 23, 1994 |
|
RAMSAROVERPRASADSINGH Vs. STATE OF BIHAR
|
September 5, 1994 |
|
RANCHI MOTOR FITNESS CENTRE Vs. STATE OF BIHAR
|
June 29, 1994 |
|
RANCHI TIMBER TRADERS Vs. STATE OF BIHAR
|
February 25, 1994 |
|
RANJEET KUMAR ROY Vs. STATE OF BIHAR
|
January 18, 1994 |
|
RISHIKA Vs. PATNA UNIVERSITY
|
September 9, 1994 |
|
SABHA PATI SINGH @ SABHA SINGH Vs. GIRJA DEVI
|
August 19, 1994 |
|
SABITRI DEVI Vs. STATE OF BIHAR
|
March 16, 1994 |
|
SACHCHIDANAND KISHORO PRASAD Vs. STATE OF BIHAR
|
March 4, 1994 |
|
SACHITAKUMARSINHA Vs. STATE OF BIHAR
|
December 1, 1994 |
|
SAILENDRA KUMAR Vs. CHAIRMAN BAR COUNCIL OF INDIA
|
November 2, 1994 |
|
SAILESHKAMARSINGH Vs. HIGH COURT OF JUDICATURE AT
PATNA
|
November 18, 1994 |
|
SANJEEVKUMAR Vs. UNION OF INDIA
|
January 18, 1994 |
|
SANJIV KUMAR Vs. UNION OF INDIA
|
May 18, 1994 |
|
SANJIVKUMAR Vs. UNION OF INDIA
|
May 18, 1994 |
|
SANSKRIT SHIKSHAK SANGH Vs. STATE OF BIHAR
|
March 16, 1994 |
|
SANTLALPRASAD Vs. STATE OF BIHAR
|
March 23, 1994 |
|
SANTOSH FLOUR MILLS Vs. BIHAR STATE ELECTRICITY BOARD
|
November 1, 1994 |
|
SARSWATIJI BHANDAR Vs. STATE OF BIHAR
|
April 15, 1994 |
|
SARSWATIJIBHANDAR Vs. STATE OF BIHAR
|
April 25, 1994 |
|
SARYUG PRASAD SAH Vs. STATE OF BIHAR
|
April 7, 1994 |
|
SATYANARAYANCHOWDHARY Vs. STATE OF BIHAR
|
March 23, 1994 |
|
SATYENDRA NARAYAN SINGH Vs. BIHAR UNIVERSITY
|
February 23, 1994 |
|
SECRETARY BIHAR STATE ELECTRICAL SUPPLY WORKERS UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
|
July 12, 1994 |
|
SHAIKH WAJIB Vs. STATE OF BIHAR
|
January 11, 1994 |
|
SHAIKHNAJLBANDCO Vs. STATE OF BIHAR
|
January 11, 1994 |
|
SHAKTI TUBES LTD Vs. STATE OF BIHAR FB
|
April 26, 1994 |
|
SHAMBHA BHOKTA @SHAMBHA NATH BHOKTA AND OTHERS Vs. STATE OF BIHAR
|
December 19, 1994 |
|
SHAMBHU NATH SINGH Vs. STATE OF BIHAR
|
April 8, 1994 |
|
SHANKAR SINHA Vs. STATE OF BIHAR
|
February 3, 1994 |
|
SHANKARMANDAL Vs. STATE OF BIHAR
|
January 24, 1994 |
|
SHAO PRASAD SINGH Vs. STATE OF BIHAR
|
May 6, 1994 |
|
SHASHI KANT SINGH Vs. STATE OF BIHAR
|
May 10, 1994 |
|
SHAUKATALI Vs. STATE OF BIHAR
|
April 25, 1994 |
|
SHAYAMRISHISINGH Vs. STATE OF BIHAR
|
September 8, 1994 |
|
SHIV NATH TIWARY Vs. JAI NARAYAN RAI
|
July 12, 1994 |
|
SHIVNATH RAM Vs. STATE OF BIHAR
|
March 7, 1994 |
|
SHREE ALAKH NARAYAN DARAD Vs. STATE OF BIHAR
|
August 23, 1994 |
|
SHREECHANDESHWARPANDEY Vs. DIRECTOR SECONDARY EDUCATION-CUM-ADDITIONAL SECRETARY GOVT OF BIHAR
|
April 12, 1994 |
|
SHRIMAHANTHMADHUSUDANDASJI Vs. BIHAR STATE BOARD OF RELIGIONS
TRUST
|
August 12, 1994 |
|
SHYAM KISHORE RAM Vs. STATE OF BIHAR
|
April 27, 1994 |
|
SHYAMA SINGH Vs. STATE OF BIHAR
|
January 28, 1994 |
|
SIDHNATH BHARTI Vs. JAI NARAYAN BHARTI
|
February 23, 1994 |
|
SIKHAR SIKSHIT BEROJGAR MOTOR PARIWAHAN CO OPERATIVE SOCIETY Vs. STATE OF BIHAR
|
September 20, 1994 |
|
SITA RAM SAH Vs. STATE OF BIHAR
|
December 23, 1994 |
|
SIYA DEVI Vs. STATS OF BIHAR
|
December 6, 1994 |
|
SIYALALROY Vs. STATE OF BIHAR
|
April 19, 1994 |
|
SKY VISION T V Vs. STATE OF BIHAR
|
March 22, 1994 |
|
SONE VANASPATI Vs. STATE OF BIHAR
|
January 10, 1994 |
|
SRIKANT PRASAD PRADHAN Vs. STATE OF BIHAR AND OTHERS
|
September 3, 1994 |
|
SRINIWAS CHAUBEY Vs. STATE OF BIHAR
|
October 3, 1994 |
|
SRIRAGHUBIRSINGH Vs. SRI RAGHURAJ SINGH
|
December 14, 1994 |
|
STATE BANK OF INDIA
Vs. STATE OF BIHAR
|
November 10, 1994 |
|
SUBHASH CHANDRA Vs. STATE OF BIHAR
|
March 3, 1994 |
|
SUBHASHCHANDRA Vs. STATE OF BIHAR
|
March 9, 1994 |
|
SUDHIR KUMAR Vs. STATE OF BIHAR
|
February 7, 1994 |
|
SUDHIR KUMAR CHATTERJEE Vs. B N SINHA
|
September 14, 1994 |
|
SUDHIRKUMARCHATTERJEE Vs. B N SINHA ALIAS BRAJNANDAN SINHA
|
September 13, 1994 |
|
SUKHSAGARPRASAD Vs. STATE OF BIHAR
|
March 23, 1994 |
|
SULOCHANA DEVI NATHANI Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1994 |
|
SUMAN KUMAR SINHA Vs. STATE OF BIHAR
|
October 26, 1994 |
|
Sumitra Devis Vs. Parbati Devi
|
May 19, 1994 |
|
Sundar Das Dhananjay Mandal Kuldip Yadav Vs. State of Bihar
|
March 23, 1994 |
|
SUNDER DAS Vs. STATE OF BIHAR
|
March 2, 1994 |
|
SUPERINTENDING ENGINEER, RASTRIYA UCHH PATH ANCHAL Vs. P W D WORKERS UNION
|
December 22, 1994 |
|
SURAJDEO SINGH Vs. STATE OF BIHAR
|
March 17, 1994 |
|
SURENDRA PASWAN Vs. STATE OF BIHAR
|
April 8, 1994 |
|
SURENDRA PRASAD Vs. MEMBER BOARD OF REVENUE PATNA
|
July 13, 1994 |
|
SURENDRA PRASAD SHARMA Vs. STATE OF BIHAR
|
February 16, 1994 |
|
SURENDRASHARMA Vs. JAGDISH SHARMA
|
December 6, 1994 |
|
SURJIT SINGH Vs. STATE OF BIHAR
|
February 10, 1994 |
|
SUROMA PAL Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
June 30, 1994 |
|
SURYA NARAYAN RAI Vs. STATE OF BIHAR
|
November 11, 1994 |
|
SUSHIL KUMAR AGRAWAL Vs. STATE OF BIHAR
|
January 5, 1994 |
|
SUSHIL KUMAR SHARMA Vs. INCOME TAX OFFICER
|
July 8, 1994 |
|
SWARAPCHANDJAIN Vs. STATE OF BIHAR
|
April 19, 1994 |
|
SWARUP CHEMICALS PVT LTD Vs. STATE OF BIHAR
|
November 14, 1994 |
|
SYED AKHTAR RIZVI Vs. STATE OF BIHAR
|
January 13, 1994 |
|
SYED IQBAL ALI IMAM RAZA Vs. STATE OF BIHAR
|
May 18, 1994 |
|
SYEDIQBALHAIDERGILANI Vs. STATE OF BIHAR
|
July 13, 1994 |
|
TASLIM Vs. STATE OF BIHAR
|
June 30, 1994 |
|
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. UNION OF INDIA
|
April 27, 1994 |
|
TATA IRON AND STEEL COMPANY LIMITED Vs. INSPECTOR OF FACTORIES JAMSHEDPUR CIRCLE NO 1
|
July 11, 1994 |
|
TEACHING AND NON-TEACHING STAFF ASSOCIATION Vs. STATE OF BIHAR
|
April 13, 1994 |
|
TELCO URDU MIDDLE SCHOOL Vs. STATE OF BIHAR
|
November 10, 1994 |
|
TINPLATE COMPANY OF INDIA LTD Vs. GAUTAM DAS
|
November 2, 1994 |
|
TRIDENT TUBES LTD Vs. GOVERNMENT OF BIHAR
|
October 6, 1994 |
|
UMESH THAKUR Vs. STATE OF BIHAR
|
March 9, 1994 |
|
UMESHKUMARSINHA Vs. STATE OF BIHAR
|
January 1, 1994 |
|
UNION OF INDIA Vs. STATE OF BIHAR
|
February 10, 1994 |
|
UPENDRAPRASADSINGH Vs. STATE OF BIHAR
|
February 11, 1994 |
|
UTTAM CHAND JAIN
Vs. STATE OF BIHAR
|
November 25, 1994 |
|
V C KISHORE Vs. STATE OF BIHAR
|
April 19, 1994 |
|
VIDYA SAGAR SINGH Vs. SHANTI DEVI
|
April 5, 1994 |
|
VIJAY KUMAR CHAURASIA Vs. SHAKUNTALA DEVI
|
August 17, 1994 |
|
VIJAYBEHAL Vs. STATE OF BIHAR
|
April 29, 1994 |
|
VIJAYKUMARCHAURASIA Vs. SHAKUNTLA DEVI
|
August 17, 1994 |
|
VIKRAMSHILA TRANSFORMERS (PVT ) LTD Vs. STATE OF BIHAR
|
January 6, 1994 |
|
VISHNU KUMAR KHATAR Vs. STATE FB
|
February 3, 1994 |
|
VITHADDITIONALJUDICIALCOMMISSIONER
RANCHI Vs. STATE OF BIHAR
|
May 20, 1994 |
|
YOGENDRA RAM Vs. STATE OF BIHAR
|
March 23, 1994 |
|
YOGENDRA SINGH Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
|
February 28, 1994 |