|
ABDUL SAMAD Vs. STATE OF BIHAR
|
February 26, 1993 |
|
Abdus Samad Vs. State of Bihar
|
February 20, 1993 |
|
ABHIMANYU RAI Vs. STATE OF BIHAR
|
February 1, 1993 |
|
Abu Sufiyan Vs. Additional Collectors
|
February 16, 1993 |
|
ACHYUTANAND SINGH Vs. UNION OF INDIA
|
December 1, 1993 |
|
AHMADALIAKHTAR Vs. UNION OF INDIA
|
March 2, 1993 |
|
AJAY KUMAR MINZ
Vs. STATE OF BIHAR
|
February 26, 1993 |
|
AKHILESHWAR MISHRA Vs. STATE OF BIHAR
|
April 27, 1993 |
|
Akhouri Prem Kumar Sinha Vs. State of Bihar
|
May 12, 1993 |
|
AMALGAMATED DRUGS AND PHARMACEUTICALS PVT LTD Vs. STATE
|
November 9, 1993 |
|
ANANT PD SAH ALIAS ANANT KUMAR GUPTA Vs. DEVENDRA NATH GUPTA
|
February 25, 1993 |
|
Anil Kumar Vs. State of Bihar
|
April 23, 1993 |
|
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
|
August 27, 1993 |
|
ANJANI KUMAR SINGH AND OTHERS Vs. MANAGER JAMUI CENTRAL COOPERATIVE BANK LTD. AND OTHERS
|
December 7, 1993 |
|
ANSARALL Vs. STATE OF BIHAR
|
February 9, 1993 |
|
ARJUN PRASAD SHARMA Vs. BIHAR STATE SMALL INDUSTRIES
|
December 9, 1993 |
|
ARUN DUTT Vs. UPENDRA KUMAR SINGH
|
November 12, 1993 |
|
Arun Kumar Sinha Vs. Rajendra Agriculture University
|
January 20, 1993 |
|
ARVIND KUMAR LALL Vs. RAM TAHAL CHOUDHARY
|
September 1, 1993 |
|
ASGARALIKHAN Vs. STATE OF BIHAR
|
February 12, 1993 |
|
ASHARFJHA Vs. STATE OF BIHAR
|
January 20, 1993 |
|
ASHOKA SHARAN Vs. COMMISSIONER OF INCOME TAX
|
February 26, 1993 |
|
ASHOKKUMARSINGHABHADEVIARUNKUMARSINGH Vs. STATE OF BIHAR
|
February 18, 1993 |
|
ASHWANI KUMAR BASAK Vs. RABINDRA NATH ROY
|
July 2, 1993 |
|
AWADH KISHORE PRASAD YADAV Vs. STATE OF BIHAR
|
April 16, 1993 |
|
AWADH KISHORE SINGH Vs. BRIJ BIHARI SINGH
|
March 12, 1993 |
|
AWADH KISHORE TEWARY Vs. STATE OF BIHAR
|
April 27, 1993 |
|
Babulal Paswan and Babulal Paswan Vs. State of Bihar
|
April 12, 1993 |
|
BALBHADRA SINGH Vs. MUNAKA DEVI
|
July 30, 1993 |
|
Balchand Prasad Vs. Bbagia Devi
|
April 4, 1993 |
|
BALRAM SINGH Vs. STATE OF BIHAR
|
July 29, 1993 |
|
Balram Singh Prabhat Kumar Verma Vs. State of Bihar
|
March 4, 1993 |
|
BALRAMSINGH Vs. STATE OF BIHAR
|
July 29, 1993 |
|
BALRAMUPADHYA Vs. STATE OF BIHAR
|
April 6, 1993 |
|
Banshidhar Prasad Vs. State of Bihar
|
March 31, 1993 |
|
BANUKA DEVI Vs. STATE OF BIHAR
|
May 21, 1993 |
|
BASISHTHAPRASADSINHA Vs. STATE OF BIHAR
|
February 9, 1993 |
|
BAUWALAL MANDAI Vs. STATE OF BIHAR
|
March 31, 1993 |
|
BEDAKUER Vs. COMMISSIONER PATNA DIVISION PATNA
|
July 22, 1993 |
|
Belmark Constructions Monghyr Vs. State of Bihar
|
May 10, 1993 |
|
BELTEK INDIA LIMITED Vs. STATE OF BIHAR
|
December 16, 1993 |
|
BHAGIRATHMANDAL Vs. STATE OF BIHAR
|
July 6, 1993 |
|
BHAGWAN SINGH Vs. STATE OF BIHAR
|
May 13, 1993 |
|
BHAGWAN SINGH Vs. UNION OF INDIA
|
September 24, 1993 |
|
BHAGWANDAS Vs. STATE OF BIHAR
|
September 3, 1993 |
|
BHAGWANMALLAH Vs. STATE OF BIHAR
|
July 30, 1993 |
|
BHAGWATPRASADSINGH Vs. BHUDEO TIWARI
|
July 2, 1993 |
|
BHARAT MISHRA Vs. STATE OF BIHAR AND OTHERS
|
August 24, 1993 |
|
BHARATMOTORSERVICERANCHI Vs. STATE TRANSPORT AUTHORITY BIHAR PATNA
|
December 24, 1993 |
|
Bhim Singh Vs. Sunaina Devi
|
May 5, 1993 |
|
BHOLAMISHRADAHUYADAV Vs. STATE OF BIHAR
|
September 7, 1993 |
|
BHUNESHWARPANDITMAHADEVMANDAL Vs. STATE OF BIHAR
|
June 30, 1993 |
|
BIBI ASIRAN
Vs. MOBARAK ANSARI
|
August 23, 1993 |
|
BIBI KHURSHID Vs. STATE OF BIHAR
|
March 15, 1993 |
|
BIBIANWARNNISA Vs. DAULAT RAI AND MAHESH RAI
|
August 19, 1993 |
|
BIBIZUBAIDAKHATOOA Vs. RAJ KAMAR KHAITAN
|
December 10, 1993 |
|
BIHAR INSTITUTE OF MINING AND MINE SURVEYING Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1993 |
|
BIHAR MOTION PICTURE ASSOCIATION Vs. STATE OF BIHAR
|
September 6, 1993 |
|
BIHAR MOTOR TRANSPORT FEDERATION Vs. STATE OF BIHAR
|
December 7, 1993 |
|
BIHAR RAJYA ADHIVAKTA SANGH Vs. STATE OF BIHAR
|
May 21, 1993 |
|
BIHAR STATE HOUSING BOARD Vs. STATE
|
July 19, 1993 |
|
BIHAR STATE HOUSING BOARD Vs. STATE OF BIHAR
|
January 19, 1993 |
|
BIHAR STATE NON-GAZETTED Vs. STATE OF BIHAR
|
June 30, 1993 |
|
BIHAR STATE ROAD TRANSPORT CORPORATION
Vs. NITA RAMPAL
|
October 15, 1993 |
|
BIHARLOHAR SCHEDULETRIBES UTTHAN
MAHASABHASAMASTIPUR Vs. STATE OF BIHAR
|
November 23, 1993 |
|
BIJAYKUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
|
July 2, 1993 |
|
BIKRAM PURTI Vs. UNION OF INDIA
|
September 3, 1993 |
|
BIPIN BIHARI SINGH Vs. STATE OF BIHAR
|
July 20, 1993 |
|
BIRENDRA BEHARI LAL Vs. STATE OF BIHAR
|
April 16, 1993 |
|
BIRENDRA KUMAR DAS Vs. STATE OF BIHAR
|
February 16, 1993 |
|
Bishun Rai Vs. State of Bihar
|
January 21, 1993 |
|
BISHWANATH TATO Vs. STATE OF BIHAR
|
March 18, 1993 |
|
BISHWANATHTATO Vs. STATE OF BIHAR
|
May 18, 1993 |
|
BLUE CHIP INVESTMENT CONSULTANTS Vs. TATA SHARE REGISTRY LIMITED
|
November 3, 1993 |
|
BOARDOFDIRECTORSOFTHESARJUG
DENTALCOLLEGEDARBHANGAAND
RAJRANJAN Vs. STATE OF BIHAR
|
September 2, 1993 |
|
BRAHAMDEO PASWAN Vs. STATE OF BIHAR
|
April 12, 1993 |
|
BRAJESH KUMAR SINHA Vs. STATE OF BIHAR
|
July 20, 1993 |
|
BRAJESHNARAINMISRA Vs. STATE OF BIHAR
|
March 5, 1993 |
|
BRIJ MOHAN PRASAD Vs. STATE OF BIHAR
|
April 15, 1993 |
|
BUTA KUAR Vs. STATE OF BIHAR
|
April 8, 1993 |
|
CENTRAL COAL FIELDS LIMITED, DARBHANGA HOUSE, RANCHI Vs. BHARDWAJ CONSTRUCTION COMPANY, HAZARIBAGH
|
December 20, 1993 |
|
CENTRAL COALFIELDS LTD Vs. UNION OF INDIA
|
January 28, 1993 |
|
CHAITUSAHNIANDRAMASAHNI Vs. STATE OF BIHAR
|
August 25, 1993 |
|
CHANDA DEVI Vs. SHRINATH SHARMA
|
January 20, 1993 |
|
CHANDARIKYADAV Vs. STATE OF BIHAR
|
June 23, 1993 |
|
CHANDRANATHMISRA Vs. STATE OF BIHAR
|
July 29, 1993 |
|
CHANDRAPRABHUAGENCY
PRIVATELIMITED Vs. BIHAR RAJYA PAL NIRMAN
LIMITED
|
May 10, 1993 |
|
CHHEDILALSIKARIA Vs. RAMJEE PRASAD
|
July 15, 1993 |
|
CHOUDHARYAZIZULHASSAN Vs. STATE OF BIHAR
|
July 24, 1993 |
|
CHOWDHARYDINANATHSINGH Vs. BHAWANI DAYAL GUPTA
|
December 24, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI RATHI
|
November 11, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR ALLOY STEELS LIMITED
|
July 21, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. GIRISH KUMAR KOTHARI
|
July 21, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. TATA STEEL CHARITABLE TRUST
|
January 7, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR JALAN
|
April 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. NATRAJ PROCESSING INDUSTRIES
|
April 9, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. SOH KISAN COLD STORAGE
|
April 8, 1993 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA SALES AND SERVICE
|
April 9, 1993 |
|
COMMISSIONER OF WEALTH TAX Vs. KISHORILAL AGRAWAL
|
January 7, 1993 |
|
CONTROLLER OF ESTATE DUTY Vs. GINNI DEVI JAIN
|
April 9, 1993 |
|
DANMAL SHARMA Vs. STATE OF BIHAR
|
September 10, 1993 |
|
DATTATRAY NATH PANDEY Vs. STATE OF BIHAR
|
July 19, 1993 |
|
DEENA NATH RAI Vs. HARIDWAR RAI
|
November 9, 1993 |
|
DEHRI LIME CO (PVT LTD Vs. STATE OF BIHAR
|
August 19, 1993 |
|
Deoraj Thakur Vs. State of Bihar
|
May 18, 1993 |
|
DEORAJ THAKUR Vs. STATE OF BIHAR
|
March 18, 1993 |
|
DEVENDRA KUMAR Vs. UNION OF INDIA, DARBHANGA MEDICAL COLLEGE
|
March 29, 1993 |
|
DILIP KUMAR KOTECHA Vs. STATE OF BIHAR
|
July 9, 1993 |
|
Dilip Kumar Rai Vs. Jai Prakash Rai and Krishna Murari Rai
|
February 16, 1993 |
|
DPKHANDELWAL Vs. BHARAT WAGON AND ENGINEERING COMPANY LTD
|
July 21, 1993 |
|
DRNITYANANDPRASADGUPTA Vs. STATE OF BIHAR
|
January 20, 1993 |
|
DRSADREALAM Vs. STATE OF BIHAR
|
March 12, 1993 |
|
DUMRAON TEXTILES LIMITED Vs. BIHAR STATE ELECTRICITY BOARD
|
July 30, 1993 |
|
DUMRAONTEXTILESLTD Vs. BIHAR STATE ELECTRICITY BOARD
|
August 19, 1993 |
|
DURGA CAST (I PRIVATELTD Vs. BIHAR STATE FINANCIAL
|
May 6, 1993 |
|
DURGAOILMILLS Vs. AGRICULTURE PRODUCE MARKETING BOARD
|
August 20, 1993 |
|
DWARIKA PRASAD RAJAK Vs. STATE OF BIHAR
|
September 23, 1993 |
|
FOURTH INCOME TAX OFFICER Vs. KARIMIA TRUST
|
February 18, 1993 |
|
FULLODERI Vs. STATE OF BIHAR
|
January 8, 1993 |
|
G C MRIG Vs. STATE OF BIHAR
|
September 4, 1993 |
|
GAURAB CHAUHAN Vs. STATE OF BIHAR
|
March 30, 1993 |
|
GOBINDORAON Vs. STATE OF BIHAR
|
August 20, 1993 |
|
GOPI KRISHNA PATHAK Vs. RANCHI UNIVERSITY
|
April 16, 1993 |
|
GOVERNING BODY Vs. STATE OF BIHAR
|
August 24, 1993 |
|
GOVERNING BODY OF SIDDHARTH Vs. STATE OF BIHAR
|
March 18, 1993 |
|
GUPTESHWARRAM Vs. STATE OF BIHAR
|
April 12, 1993 |
|
GYANCHAND AGRAWAL Vs. CENTRAL BUREAU
|
December 16, 1993 |
|
HARADHAN MAHATHA Vs. DUKHU MAHATHA
|
March 3, 1993 |
|
HARBHAJAN SINGH DHILLON Vs. PHARAT COKING COALLTD
|
September 4, 1993 |
|
Harendra Upadhya Vs. State of Bihar
|
March 19, 1993 |
|
HARENDRASINGHCHOWDHARY Vs. STATE OF BIHAR
|
September 28, 1993 |
|
HARI NARAYAN PANDEY Vs. STATE OF BIHAR
|
May 5, 1993 |
|
HIGH COURT OF JUDICATURE Vs. VIRENDRA KUMAR
|
July 28, 1993 |
|
HIGH COURT OF JUDICATURE Vs. RAMAWATAR SINGH DEPUTY DIRECTOR
|
February 2, 1993 |
|
Hira Lal Jain Vs. State of Bihar
|
March 5, 1993 |
|
HOTEL BABADHAM Vs. BIHAR STATE FINANCIAL CORPORATION
|
March 31, 1993 |
|
HOUSERANCHI Vs. BHARDWAJ CONSTRUCTION COMPANY
HAZARIBAGH
|
December 20, 1993 |
|
I T CLTD Vs. STATE OF BIHAR
|
June 29, 1993 |
|
INDRAJEET MISHRA Vs. STATE
|
August 5, 1993 |
|
INDUSTRIAL FUEL COMPANY PRIVATE Vs. HEAVY ENGINEERING CORPORATION
|
August 19, 1993 |
|
JAGDAMBA SINGH ALIAS MARKANDYA SINGH Vs. STATE OF BIHAR
|
May 6, 1993 |
|
Jagmohan Dusadh Vs. State of Bihar
|
July 28, 1993 |
|
JAMUNAPASWAN Vs. STATE OF BIHAR
|
July 23, 1993 |
|
JOGINHEMBRAM Vs. DY COMMISSIONER
|
March 24, 1993 |
|
JOGL SADA Vs. STATE OF BIHAR
|
March 24, 1993 |
|
JYOTISH Vs. UNION OF INDIA
|
September 3, 1993 |
|
JYOTISHLALMANDAL Vs. STATE OF BIHAR
|
March 15, 1993 |
|
K N FARMS INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
March 2, 1993 |
|
KAILASH YADAV Vs. STATE
|
April 21, 1993 |
|
KALIMNDDIN Vs. STATE OF BIHAR
|
February 26, 1993 |
|
KALYANPUR LIME AND CEMENT WORKS LTD Vs. LABOUR COURT
|
January 13, 1993 |
|
Kamal Kumar Yadav Vs. Magadh University
|
April 16, 1993 |
|
KAMARIRASHMI Vs. DARBHANGA MEDICAL COLLEGE
|
March 29, 1993 |
|
KAMLA SINGH Vs. DEV NATH SINGH
|
November 4, 1993 |
|
KAMTA PRASAD AND SONS Vs. UNION OF INDIA
|
July 22, 1993 |
|
KAMTAPRASAD Vs. UNION OF INDIA
|
July 22, 1993 |
|
Kanaka Devi Vs. State of Bihar
|
May 21, 1993 |
|
Kanhaiya Prasad Sab Vs. State of Bihar
|
February 16, 1993 |
|
KARAN MURMU Vs. STATE
|
July 22, 1993 |
|
KASHI NATH THAKUR Vs. STATE OF BIHAR
|
September 6, 1993 |
|
KESHAVPRASADSINGH Vs. STATE OF BIHAR
|
September 9, 1993 |
|
KESHO SINGH Vs. STATE OF PATNA
|
February 26, 1993 |
|
KHANNA CONSTRUCTION THROUGH ITS PROPRIETOR SANTOSH KHANNA Vs. STATE OF BIHAR
|
September 4, 1993 |
|
KRISHNA KANT SINHA Vs. STATE OF BIHAR
|
October 11, 1993 |
|
KRISHNA KUMAR VERMA Vs. STATE OF BIHAR
|
July 28, 1993 |
|
KUMARDISTRIBUTORS P LTD Vs. STATE OF BIHAR
|
December 16, 1993 |
|
KUMARIPUSPLATA Vs. STATE OF BIHAR
|
July 13, 1993 |
|
KUSHESHWARASTHANBOATTRAFFIC
CO-OPERATIVESOCIETY Vs. STATE OF BIHAR
|
July 8, 1993 |
|
L N MISHRA INSTITUTE OF PHARMACY Vs. STATE
|
July 29, 1993 |
|
LA-VISION Vs. UNION OF INDIA
|
September 21, 1993 |
|
Lakh Narayan Karan Vs. Union of India
|
March 2, 1993 |
|
LALANPRASADSINGH Vs. STATE OF BIHAR
|
May 18, 1993 |
|
Lalita Devi alias Mosst Lalita Devi Omanand Om Vs. State of Bihar
|
April 27, 1993 |
|
LATIFURRAHMAN Vs. STATE OF BIHAR
|
May 10, 1993 |
|
LAXCHAMI PRASAD AGRAWAL Vs. STATE OF BIHAR
|
August 5, 1993 |
|
LILAWATIKUMARI Vs. NATIONAL CO-OPERATIVE UNION OF INDIA
|
May 10, 1993 |
|
M L ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
December 24, 1993 |
|
MADAN MOHAN UPADHYAYA Vs. STATE OF BIHAR
|
September 2, 1993 |
|
MADAN SAH Vs. LALESHWAR CHOUBEY
|
December 22, 1993 |
|
MADHUMITA SINHA Vs. STATE OF BIHAR
|
December 7, 1993 |
|
MADHURENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 11, 1993 |
|
MADHURNKHAIYAR Vs. MAGADH UNIVERSITY
|
July 28, 1993 |
|
MAGISTERSINGH Vs. STATE OF BIHAR
|
July 22, 1993 |
|
MAHADEOPRASADSINGH ALIAS O
MAHADEOSINGH Vs. TILKAMANJHI BHAGALPNR UNIVERSITY
|
December 14, 1993 |
|
MAHAMAD IQBAL Vs. STATE OF BIHAR
|
July 30, 1993 |
|
MAHANTH MOTILAL GOSWAMI Vs. STATE OF BIHAR
|
February 26, 1993 |
|
MAHARSHI AVADESH Vs. STATE OF UTTAR PRADESH
|
January 1, 1993 |
|
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
|
September 4, 1993 |
|
Mahesh Jha Vs. State of Bihar
|
January 21, 1993 |
|
MAHESHWAR JENKO Vs. STATE OF BIHAR
|
January 25, 1993 |
|
MAHESHWAR MAHTO Vs. BATI MAHATAIN
|
December 12, 1993 |
|
MAHTAB LAL SINGH Vs. STATE
|
February 2, 1993 |
|
MALA YADAV Vs. STATE OF BIHAR
|
April 30, 1993 |
|
Managing Committee of Proposed High School Rehuwa Vs. State of Bihar
|
May 10, 1993 |
|
MANAGING COMMITTEE OF RAJO SIDHESHWAR HIGH SCHOOL Vs. STATE OF BIHAR
|
March 25, 1993 |
|
MANDIR MAHAVIR MANDIR Vs. STATE OF BIHAR
|
September 28, 1993 |
|
MANISH KUMAR Vs. STATE OF BIHAR
|
April 23, 1993 |
|
MANNUKUMAR Vs. STATE OF BIHAR
|
January 20, 1993 |
|
Manohar Prasad Singh Vs. State of Bihar
|
April 22, 1993 |
|
MATA GUJRI MEMORIAL MEDICAL COLLEGE Vs. STATE OF BIHAR
|
September 10, 1993 |
|
MDNAZAMUDDINKHAN Vs. STATE OF BIHAR
|
January 20, 1993 |
|
MDSIDDIQUE Vs. STATE OF BIHAR
|
March 31, 1993 |
|
MINADEVI Vs. STATE OF BIHAR
|
November 25, 1993 |
|
Mohammad Rafique Vs. State of Bihar
|
February 26, 1993 |
|
MOHAMMADIQBAL Vs. STATE OF BIHAR
|
July 30, 1993 |
|
MOHAN RAI Vs. STATE OF BIHAR
|
March 17, 1993 |
|
Mohd Iqbal Ahmed Vs. State of Bihar
|
January 8, 1993 |
|
MOHD KARIM UDDIN Vs. STATE OF BIHAR
|
July 29, 1993 |
|
MOHD SAGIR ANSARI Vs. STATE OF BIHAR
|
September 23, 1993 |
|
MOHD SUDDIQUE Vs. STATE OF BIHAR
|
March 31, 1993 |
|
MOHDMURTAZA Vs. STATE OF BIHAR
|
February 16, 1993 |
|
MOSSTSHAKUNTALADEVI Vs. STATE OF BIHAR
|
March 16, 1993 |
|
MOSTTBUTAKNAR Vs. STATE OF BIHAR
|
April 8, 1993 |
|
MRIDULAKUMARI Vs. STATE OF BIHAR
|
July 18, 1993 |
|
MUKH RAM SHARMA
Vs. PROJECT AND DEVELOPMENT INDIA LTD
|
April 13, 1993 |
|
MURARIPANDEY Vs. STATE OF BIHAR
|
May 21, 1993 |
|
NAJEEB ZAMAN Vs. BIHAR STATE ELECTRICITY BOARD
|
September 24, 1993 |
|
NANDKISHORETRIGUN Vs. STATE OF BIHAR
|
October 13, 1993 |
|
NARAYANPURGHATCHITOANINAIKSAMITTEE Vs. STATE OF BIHAR
|
September 30, 1993 |
|
NARENDRAKUMARVERMA Vs. CHAIRMAN-CAM-MANAGING DIRECTOR
BSRT CORPORATION
|
November 4, 1993 |
|
NARESH RAI ALIAS NARESH SINGH Vs. STATE OF BIHAR
|
March 16, 1993 |
|
Nasir Hadi Vs. State of Bihar
|
May 13, 1993 |
|
NATIONAL INSURANCE CO LTD Vs. ASHOK KUMAR SINGH
|
July 28, 1993 |
|
Nawadah Vidhi Maha Vidbalaya Nawadah Vs. State of Bihar
|
September 2, 1993 |
|
NAWADAH VIDHI MAHA VIDHYALAYA NAWADAH Vs. STATE OF BIHAR
|
August 2, 1993 |
|
NEELAM KUMAR Vs. STATE OF BIHAR
|
April 21, 1993 |
|
NIRMAL KUMAR PRADEEP KUMAR Vs. STATE OF BIHAR
|
September 4, 1993 |
|
NITYANAND PRASAD GUPTA Vs. STATE OF BIHAR
|
January 20, 1993 |
|
Nityanand Sharma Vs. State of Bibar
|
August 12, 1993 |
|
NORTH EAST FERTILISERS PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
July 29, 1993 |
|
NORTHERNINDIASEEDSCORPORATIONANDSEEDSINDIA Vs. STATE OF BIHAR
|
February 17, 1993 |
|
NUNU DEVI Vs. STATE OF BIHAR
|
March 4, 1993 |
|
OM PRAKASH SAH Vs. LILA DEVI AND ORS
|
September 20, 1993 |
|
ORIENTAL FIRE AND GENERAL INS CO LTD Vs. PURUSHOTTAM GOEL
|
September 10, 1993 |
|
ORIENTAL INSURANCE CO LTD Vs. MOHIUDDIN KURESHI ALIAS MOYA
|
September 21, 1993 |
|
ORIENTAL INSURANCE COMPANY Vs. MANJULA MISHRA
|
October 8, 1993 |
|
PASHUPATI NARAIN Vs. STATE OF BIHAR
|
December 24, 1993 |
|
PATNA ZILA TRUCK ASSOCIATION & ORS Vs. STATE OF BIHAR & ORS
|
April 12, 1993 |
|
PAWANKUMARMANDAL Vs. STATE OF BIHAR
|
May 13, 1993 |
|
PHUDNATHKISANNAGESIA Vs. STATE OF BIHAR
|
December 22, 1993 |
|
PILLARSTATECO-OPERATIREMARKETINGUNIONLTD Vs. INDIAN FARMERS FERTILIZER CO-OPERATIRE
|
October 15, 1993 |
|
PRABHAT KUMAR ROY Vs. RANCHI UNIVERSITY
|
September 24, 1993 |
|
PRABHAT RANJAN SARKER Vs. INCOME TAX OFFICER
|
January 29, 1993 |
|
PRABHAWATI DEVI Vs. STATE OF BIHAR
|
February 25, 1993 |
|
PRAMILA KUMARI Vs. STATE OF BIHAR
|
February 12, 1993 |
|
PRASAD Vs. STATE OF BIHAR
|
May 3, 1993 |
|
PRASHIKSHITEROJGARSIKSHAK
SANGH Vs. STATE OF BIHAR
|
October 15, 1993 |
|
PREM SHANKAR SHARMA Vs. STATE OF BIHAR
|
March 19, 1993 |
|
PRIMARYAGRICULTURECREDITCOOPERATIVESOCIETYLTD Vs. STATE OF BIHAR
|
March 17, 1993 |
|
R K BUDHIA AND COMPANY Vs. STATE OF BIHAR
|
March 3, 1993 |
|
R.D.ENTERPRISES (PVT) LIMITED Vs. COAL INDIA LIMITED
|
September 4, 1993 |
|
RAJ BALLABH SHARMA Vs. STATE OF BIHAR
|
May 6, 1993 |
|
RAJENDRAPRASADMISHRA ALIAS RAJENDRAPDMISHRA Vs. STATE OF BIHAR
|
August 19, 1993 |
|
RAJIV KUMAR THAKUR Vs. STATE OF BIHAR
|
January 21, 1993 |
|
RAJMAHALBOATTRAFFICCO-OPERATIVE
SOCIETY Vs. STATE OF BIHAR
|
July 30, 1993 |
|
RAKESH RANJAN Vs. STATE OF BIHAR AND ORS.
|
October 13, 1993 |
|
RAKESHRANJAN Vs. STATE OF BIHAR
|
October 30, 1993 |
|
RAM ADHIN SINGH Vs. STATE OF BIHAR
|
March 15, 1993 |
|
RAM BRIKSH Vs. STATE OF BIHAR
|
February 25, 1993 |
|
Ram Chandra Mahto Vs. State of Bihar
|
March 17, 1993 |
|
Ram Chandra Pandit Vs. State of Bihar
|
March 4, 1993 |
|
RAM EKWAL THAKUR Vs. STATE OF BIHAR
|
March 30, 1993 |
|
RAM JANKIJEE Vs. STATE OF BIHAR
|
February 26, 1993 |
|
Ram Keshwar Singh Vs. State of Bihar
|
February 17, 1993 |
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RAM KISHORE NARAIN SINGH Vs. STATE OF BIHAR
|
May 21, 1993 |
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RAM KISHUN MAHTO Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
January 12, 1993 |
|
RAM KRISHNA SINGH
Vs. BIHAR STATE ELECTRICITY BOARD
|
September 22, 1993 |
|
RAM KRISHNA SINGH Vs. STATE OF BIHAR
|
August 27, 1993 |
|
RAM NARESH DUBEY Vs. STATE OF BIHAR
|
February 16, 1993 |
|
Ram Nihore Pandey Sanskrit Prathmik Sab Madhyamik Balika Vidhyalaya Fatahpur Shivhar Sitamarhi Vs. State of Bihar
|
May 5, 1993 |
|
RAM TIWARY Vs. BHOLI DEVI
|
August 26, 1993 |
|
RAMA RANJAN PRASAD SINGH Vs. UNION OF INDIA
|
September 9, 1993 |
|
RAMANAND PANDIT Vs. JANGALI PANDIT
|
July 9, 1993 |
|
RAMASHISHRAI Vs. STATE OF BIHAR THRO DGH COLLECTOR
EAST CHAMPARAN
|
January 11, 1993 |
|
RAMBABUSINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
April 21, 1993 |
|
RAMCHANDRAMATHO Vs. STATE OF BIHAR
|
April 27, 1993 |
|
RAMCHANDRASAH Vs. STATE OF BIHAR
|
April 7, 1993 |
|
RAMESH SINGH Vs. CHINTA DEVI
|
October 11, 1993 |
|
RAMNARESHSHARMA Vs. VIJAY SBARMA
|
July 7, 1993 |
|
RAMROOP TANTI Vs. STATE OF BIHAR
|
January 20, 1993 |
|
RAMSUMARIDEVI Vs. STATE OF BIHAR
|
August 19, 1993 |
|
RAMYATANSHARMA Vs. STATE OF BIHAR
|
November 12, 1993 |
|
RANDIR NANDAN Vs. STATE OF BIHAR
|
April 5, 1993 |
|
RANJIT PRASAD SINHA Vs. STATE OF BIHAR
|
October 1, 1993 |
|
RATA KUMARI Vs. STATE OF BIHAR
|
March 5, 1993 |
|
RAVI KUMAR LAMA Vs. STATE OF BIHAR
|
September 4, 1993 |
|
RAVINDRA MISHRA Vs. STATE OF BIHAR
|
March 9, 1993 |
|
RDENTERPRISESPRIVATELIMITED Vs. COAL INDIA LIMITED
|
September 4, 1993 |
|
Regent Cinema Patna Vs. State of Bihar
|
February 23, 1993 |
|
RENNKASHARMA Vs. STATE OF BIHAR
|
July 30, 1993 |
|
RITA KUMARI Vs. STATE OF BIHAR
|
March 5, 1993 |
|
Rokmini Ambastha Vs. Director Secondary Education Cum-Joint Secretary Government of Bihar
|
March 5, 1993 |
|
Rupan Sharma Vs. State of Bihar
|
March 5, 1993 |
|
Rupchand Baid Vs. State of Bibar
|
February 26, 1993 |
|
S All Imam Vs. Lalit Narayan Mithila University
|
March 3, 1993 |
|
S M NAQUI IMAM Vs. DENTAL COUNCIL OF INDIA
|
September 14, 1993 |
|
S MISHRA AND COMPANY Vs. BIHAR STATE FOREST DEVELOPMENT
CORPORATION LTD
|
July 30, 1993 |
|
SABITABHATTACHARYA Vs. STATE OF BIHAR
|
July 29, 1993 |
|
SACHINDRA KUMAR Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
|
April 8, 1993 |
|
Sadanand Jha Toona Raut Fazlur Rehman Akhileshwar Jha Ramchandra Singh Ramesh Kumar Vs. State of Bihar
|
April 20, 1993 |
|
SADASHIVAPANDEY
JAINATHPRASADSINHA Vs. STATE BANK OF INDIA
|
February 11, 1993 |
|
SADRE ALAM Vs. STATE OF BIHAR
|
March 12, 1993 |
|
SAHABGANJBOATTRAFFICCO-OPERATIVE
SOCIETY Vs. STATE OF BIHAR
|
July 30, 1993 |
|
SAKUNTALA DEVI Vs. STATE OF BIHAR
|
March 16, 1993 |
|
SAL COMPONENTS PVT LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
January 20, 1993 |
|
Samtul Dhobi Suklal Dhobi Vs. State of Bihar
|
March 30, 1993 |
|
SANJAY PRASAD YADAV Vs. STATE OF BIHAR
|
August 5, 1993 |
|
SANJAYKUMARSHUKLA Vs. UNIVERSITY OF PATNA
|
September 30, 1993 |
|
SARASWATIDEVI Vs. BALRAM MANJHI
|
February 26, 1993 |
|
SARDARRAMBHAJANSINGH Vs. STATE OF BIHAR
|
February 3, 1993 |
|
SARYUGSINGH Vs. STATE OF BIHAR
|
July 9, 1993 |
|
SATISH SAH Vs. STATE OF BIHAR
|
March 16, 1993 |
|
Satya Brat Singh Vs. Bihar State University Constituent Colleges Service Commission
|
April 16, 1993 |
|
SBARDADEVI SUBSTITUTED Vs. RAMCHANDRA PRASAD
|
September 24, 1993 |
|
Shambhoo Nath Sheo Prasad Vs. Commissioner of Income Tax
|
April 27, 1993 |
|
SHAMBHOONATBSINHA Vs. RAMCHANDRA PRASAD
|
September 26, 1993 |
|
Shambhu Prasad Agrawal Vs. State of Bihar
|
March 23, 1993 |
|
SHANKAR PRASAD SAHI Vs. STATE OF BIHAR
|
May 21, 1993 |
|
SHANTIDEVI Vs. STATE OF BIHAR
|
April 26, 1993 |
|
Sharad Agrawal Vs. State of Bihar
|
April 22, 1993 |
|
SHARMA ENTERPRISES Vs. J N HOTALS PVT LTD
|
September 10, 1993 |
|
SHASHI BALA CHOUDHARY Vs. RAMGARH CANTONMENT BOARD
|
September 24, 1993 |
|
Shashi Bhasan Pandey Vs. State of Bihar
|
January 8, 1993 |
|
SHASHI BHUSHAN KUMAR Vs. STATE OF BIHAR
|
September 4, 1993 |
|
SHASHIBHUSHANKUMAR Vs. STATE OF BIHAR
|
September 4, 1993 |
|
SHEBGANJ BOAT TRAFFIC COOPERATIVE SOCIETY AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
December 30, 1993 |
|
SHEO NARAIN JAISWAL Vs. PRABHU SHANKAR JAISWAL AND OTHERS
|
August 6, 1993 |
|
SHIBSHANKAR SAH Vs. STATE OF BIHAR
|
January 5, 1993 |
|
SHIV NANDAN MISHRA Vs. STATE OF BIHAR
|
May 12, 1993 |
|
Shreemati Indumati Singh Vs. State of Bihar
|
February 1, 1993 |
|
SHREERAMPATHAK Vs. STATE OF BIHAR
|
July 9, 1993 |
|
SHRIMADANMOHANUPADHYAYA Vs. STATE OF BIHAR
|
September 2, 1993 |
|
SHRIRAMJANKIJEE Vs. STATE OF BIHAR
|
February 26, 1993 |
|
SHYAM KISHORE PRASAD Vs. RANCHI UNIVERSITY
|
July 19, 1993 |
|
SHYAMAL KUMAR SUR Vs. STATE OF BIHAR
|
December 15, 1993 |
|
SHYAMDEOKUMAR Vs. STATE OF BIHAR
|
March 22, 1993 |
|
SHYAMKISHORENARAINSINHA Vs. STATE OF BIHAR
|
July 30, 1993 |
|
Shyampati Devi Vs. State of Bihar
|
February 4, 1993 |
|
SHYAMSUNDAR AGRAWAL Vs. STATE OF BIHAR
|
June 25, 1993 |
|
SIBNARAINROY Vs. STATE OF BIHAR
|
August 19, 1993 |
|
SIDHESHWARPRASAD Vs. STATE OF BIHAR
|
September 20, 1993 |
|
Sita Sander Devi Vs. State of Bihar
|
February 9, 1993 |
|
SITARAM CHOUBEY Vs. STATE OF BIHAR
|
March 21, 1993 |
|
SITARAMCHAUBEY Vs. STATE OF BIHAR
|
May 21, 1993 |
|
SITARAMMANDAL Vs. STATE OF BIHAR
|
December 10, 1993 |
|
Siyarani Yadav Vs. State of Bihar
|
February 16, 1993 |
|
SK WAHID Vs. STATE OF BIHAR
|
August 26, 1993 |
|
SKDUKHAN ALIAS ABDULHAGIZ Vs. STATE OF BIBAR
|
February 26, 1993 |
|
SMTCHANDRAWATIPRASAD Vs. STATE OF BIHAR
|
October 13, 1993 |
|
SMTRITAKUMARI Vs. STATE OF BIHAR
|
March 5, 1993 |
|
SRIMAN NARAYAN UPADHYAYA Vs. STATE OF BIHAR
|
July 8, 1993 |
|
SRIRAMROOPTANTI Vs. STATE OF BIHAR
|
January 19, 1993 |
|
State Bank of India Staff Association Local Head Office Unit Patna Vs. Election Commission of India
|
May 21, 1993 |
|
STATE OF BIHAR Vs. LAXMI PASWAN
|
July 28, 1993 |
|
STATE OF BIHAR Vs. JAI KANT TEWARY
|
December 21, 1993 |
|
STATEOFBIHAR Vs. RAMESHWAR NATH MISHRA
|
July 20, 1993 |
|
SUBHASHCHANDRADARBEY Vs. STATE OF BIHAR
|
February 25, 1993 |
|
SUDHIR PRASAD SINGH Vs. STATE OF BIHAR
|
March 19, 1993 |
|
SUKHDEO PASWAN Vs. STATE OF BIHAR
|
May 20, 1993 |
|
SUMANPACKAGINGPRIVATELTD Vs. CHAIRMAN BIHAR ELECTRICITY
BOARD
|
July 22, 1993 |
|
SUMITRA DEVI Vs. JAHNVI PRASAD SAH
|
October 13, 1993 |
|
Sunil Kumar Giri Vs. State of Bihar
|
April 19, 1993 |
|
SUNILKUMARPRASADNARAYANSINGH Vs. STATE OF BIHAR
|
January 12, 1993 |
|
SURENDARKUMARSINGH Vs. STATE OF BIHAR
|
March 9, 1993 |
|
SURENDRA NARAIN YADAV Vs. STATE
|
April 13, 1993 |
|
Surendra Prasad Singh Vs. State of Bihar
|
February 11, 1993 |
|
SURENDRAKNMAR Vs. BHARAT COKING COAL LTD
|
June 30, 1993 |
|
SURENDRAPASWAN Vs. STATE OF BIHAR IRRIGATION DEPTT
|
August 27, 1993 |
|
SURESH CHANDRA SINGH Vs. STATE OF BIHAR
|
May 5, 1993 |
|
SURESH SINGH Vs. STATE OF BIHAR
|
March 19, 1993 |
|
SURESHCHANDRA Vs. STATE OF BIHAR
|
December 9, 1993 |
|
SURESHCHANDRASINGH Vs. STATE OF BIHAR
|
May 6, 1993 |
|
Sushma Knmari Vs. Om Prakash
|
March 5, 1993 |
|
SYED ASKARI HADI ALI AUGUSTINE IMAM Vs. UNION OF INDIA
|
September 23, 1993 |
|
SYED WELAYAT HUSSAIN Vs. STATE OF BIHAR
|
July 19, 1993 |
|
TAPESHWARI DEVI Vs. STATE OF BIHAR
|
February 16, 1993 |
|
TARIQUE ANIS KHAN AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 27, 1993 |
|
TARIQUEANISKHAN Vs. STATE OF BIHAR
|
July 27, 1993 |
|
TARUN KUMARI Vs. STATE OF BIHAR
|
July 20, 1993 |
|
Tata Iron and Steel Co LTD Vs. State of Bihar
|
February 26, 1993 |
|
THAKORSALIGRAMSINGH Vs. STATE OF BIHAR
|
July 10, 1993 |
|
THAKUR SHALIGRAM SINGH Vs. STATE OF BIHAR
|
May 10, 1993 |
|
TRIBHUWANKHARWAR Vs. STATE OF BIHAR
|
December 20, 1993 |
|
TRIDENT TUBES LTD Vs. BIHAR STATE ELECTRICITY BOARD
|
September 21, 1993 |
|
UMESH KUMAR BHANDARI Vs. STATE OF BIHAR
|
April 19, 1993 |
|
UNIQUE TRANSPORT SERVICE Vs. STATE OF BIHAR
|
August 12, 1993 |
|
UPENDRACBOUDHARY Vs. STATE OF BIHAR
|
June 29, 1993 |
|
UTTAM LAL YADAV Vs. STATE OF BIHAR
|
February 23, 1993 |
|
VIDYABHNSHANSINGH Vs. STATE OF BIHAR
|
May 21, 1993 |
|
VINOD PODDAR Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1993 |
|
VISHNU KANT JHA Vs. DINESH JHA
|
January 29, 1993 |
|
WALTEREKKA Vs. JYOTI EKKA
|
December 8, 1993 |
|
YOGESHWARMAHTO Vs. STATE OF BIHAR
|
September 4, 1993 |