|
A P T S MAHAVIDYALAYA Vs. BIHAR SCHOOL EXAMINATION BOARD
|
September 2, 1992 |
|
ABDUL BARI Vs. ANISUL RAHMAN
|
September 30, 1992 |
|
Abdul Jabbar Vs. State of Bihar
|
January 29, 1992 |
|
ABDUL RAHIM Vs. PRESIDING OFFICER LABOUR COURT
|
November 28, 1992 |
|
Abdul Zabbar Vs. State of Bihar
|
April 16, 1992 |
|
ABHAYA NAND UPADHAYA Vs. STATE OF BIHAR
|
August 10, 1992 |
|
AKHILESHWAR SINGH
Vs. BIHAR STATE COOPERATIVE LAND DEVELOPMENT BANK
|
April 2, 1992 |
|
ALL INDIA INDEPENDENT LAWYER Vs. S K CHATTOPADHYAY …
|
March 13, 1992 |
|
ALLINDIAINDEPENDENTLAWYERSFORUM Vs. I C THAKUR
|
August 28, 1992 |
|
AMBIKA PRASAD Vs. STATE OF BIHAR
|
March 24, 1992 |
|
AMERENDRA KUMAR Vs. STATE OF BIHAR
|
May 15, 1992 |
|
ANAND KUMAR SINGH Vs. STATE OF BIHAR
|
February 4, 1992 |
|
ANANDA MOHAN PANDEY Vs. BIHAR STATE HINDU RELIGIOUS
|
November 12, 1992 |
|
ANANDSHANKARPRASAD Vs. STATE OF BIHAR
|
December 16, 1992 |
|
ANANT LAL YADAV Vs. STATE OF BIHAR
|
September 6, 1992 |
|
ANIL KUMAR Vs. STATE OF BIHAR
|
December 21, 1992 |
|
ANILKUMARSINGH Vs. STATE OF BIHAR
|
September 30, 1992 |
|
ANISURRAHMAN Vs. SARDAR JOGENDER SINGH
|
August 26, 1992 |
|
ARJUN MARIK Vs. STATE OF BIHAR, ARJUN MARIK
|
April 24, 1992 |
|
ARJUNKUMARSINGH Vs. STATE OF BIBAR
|
December 16, 1992 |
|
Arti Biswas Vs. State of Bihar
|
October 30, 1992 |
|
ARUN CHEMICAL INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
May 18, 1992 |
|
ARUN KUMAR SAH Vs. RANCHI UNIVERSITY
|
December 23, 1992 |
|
ARUNKUMARJHA Vs. STATE OF BIHAR
|
September 10, 1992 |
|
ARYA PRATHAMICK TEACHERS SIKSHA Vs. BIHAR SCHOOL EXAMINATION
|
September 2, 1992 |
|
ASHOKKUMAR Vs. STATE OF BIHAR
|
April 28, 1992 |
|
ATMA RAM SHAH Vs. BIHAR STATE HOUSING BOARD
|
January 24, 1992 |
|
AWADH NANDAN PRASAD Vs. COMMISSIONER CHOTANAGPUR
|
July 28, 1992 |
|
AWANIKANT Vs. STATE OF BIHAR
|
March 11, 1992 |
|
BADRINARALNVERMA Vs. STATE OF BIHAR
|
February 13, 1992 |
|
BADRUD DOJA Vs. HEAVY ENGINEERING CORPORATION
|
June 25, 1992 |
|
BAIDYANATH SHUKLA Vs. CENTRAL BANK OF INDIA
|
April 13, 1992 |
|
BAIDYANATHOJHA Vs. STATE OF BIHAR
|
December 20, 1992 |
|
BAIKUNTH PD AMBASTHA Vs. STATE OF BIHAR
|
August 4, 1992 |
|
BALBHADRADIXIT Vs. STATE OF BIHAR
|
January 28, 1992 |
|
BALESHWAR SHAHI Vs. STATE OF BIHAR
|
January 31, 1992 |
|
BALIRAMPRASADSINGH Vs. STATE OF BIHAR
|
April 20, 1992 |
|
BALMIKIBHAGAT Vs. STATE OF BIHAR
|
June 25, 1992 |
|
BALMIKIPRASAD Vs. STATE OF BIHAR
|
September 17, 1992 |
|
BANSHIDHAR MAHARANA Vs. STATE OF BIHAR
|
January 23, 1992 |
|
BASF INDIA LIMITED Vs. STATE OF BIHAR
|
April 2, 1992 |
|
BHAGESHWAR JHA Vs. STATE OF BIHAR
|
July 29, 1992 |
|
BHARATI PUSTAK KENDRA Vs. CHHEDI LAL DARUKA
|
July 3, 1992 |
|
BIHAR CHAMBER OF TESTING STATIONS Vs. STATE OF BIHAR
|
September 28, 1992 |
|
BIHAR COTTON MILLSLTD Vs. BIHAR STATE FINANCIAL
|
August 17, 1992 |
|
BIHAR STATE CO-OPERATIVE MILK Vs. STATE OF BIHAR
|
March 24, 1992 |
|
BIHAR STATE COOP MARKETING UNION LTD Vs. STATE OF BIHAR
|
August 31, 1992 |
|
BIHAR STATE ELECTRICITY BOARD Vs. STATE OF BIHAR
|
May 22, 1992 |
|
BIHARMOTORTRANSPORTFEDERATION Vs. STATE OF BIHAR
|
July 17, 1992 |
|
BIHARPRADESHSECONDARYTEACHERSASSOCIATIONPATNA Vs. STATE OF BIHAR AND PROPOSED HIGH SCHOOL
|
November 24, 1992 |
|
BINAY KUMAR SINGH Vs. STATE OF BIHAR & ORS.
|
August 18, 1992 |
|
BINOD KUMAR RAI Vs. STATE OF BIHAR
|
February 10, 1992 |
|
BINOD KUMAR SRIVASTAVA Vs. STATE OF BIHAR
|
May 21, 1992 |
|
BINODKUMARCHAUDHARY Vs. STATE OF BIHAR
|
September 8, 1992 |
|
BIPINSINGHANDBROTHERS Vs. STATE OF BIHAR
|
February 16, 1992 |
|
Birendra Prasad Singh Vs. State of Bihar
|
December 16, 1992 |
|
BIRENDRASINGH Vs. STATE OF BIHAR
|
November 27, 1992 |
|
BISHESHWARPRASADSINGH Vs. STATE OF BIHAR
|
July 29, 1992 |
|
BRAJKISHORESHARMA Vs. DISTRICT MAGISTRATE AND COLLECTOR-CUM-PRESIDENT
|
December 18, 1992 |
|
BRANCH MANAGER UNITED INDIA Vs. MD IBRAHIM
|
July 31, 1992 |
|
BUKAN ANSARI Vs. STATE OF BIHAR
|
March 10, 1992 |
|
Cbandrika Prasad Vs. State of Bihar
|
November 5, 1992 |
|
Chandra Kala Sinha Vs. State of Bihar
|
December 22, 1992 |
|
CHANDRA MAULI PRASAD SINGH Vs. STATE OF BIHAR
|
October 1, 1992 |
|
CHANDRASHEKHARPRASADSINGH Vs. STATE OF BIHAR
|
November 12, 1992 |
|
CHANDRIKAPRASAD Vs. STATE OF BIHAR
|
November 5, 1992 |
|
CHATURGAN PRASAD Vs. STATE OF BIHAR
|
January 28, 1992 |
|
CHINTAKUMARI Vs. STATE OF BIHAR
|
July 17, 1992 |
|
CITIZENS CAUSE Vs. STATE OF BIHAR
|
April 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR JOURNALS LIMITED
|
May 1, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESHWARLAL JAWANPURIA
|
January 9, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. IMPERIAL TEXTILES
|
March 12, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM BABU
|
September 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KESHWANI J G
|
October 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ARTHUR FUCHS
|
November 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. NANAVATI S K
|
December 11, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY
|
December 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PANDEYA K H
|
December 4, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. SUNDER DEVI
|
November 12, 1992 |
|
COMMISSIONER OF WEALTH TAX Vs. GYANCHAND JAIN
|
April 16, 1992 |
|
COMMISSIONEROFINCOME-TAXBIHARIIRANCHI Vs. ST XAVIERS RANCHL
|
February 27, 1992 |
|
COMMISSIONEROFINCOME-TAXRANCHI Vs. ST JOHNS HIGH SCHOOL RANCHI
|
February 27, 1992 |
|
COMMISSIONEROFWEALTHTAXBIHAR Vs. SUDHA DEVI KHETAN
|
February 27, 1992 |
|
COUNCIL FOR PROTECTION OF PUBLIC Vs. STATE OF BIHAR
|
February 4, 1992 |
|
DABASHISH MAZUMDAR Vs. STATE OF BIHAR AND ANOTHER
|
March 17, 1992 |
|
DAYANANDMISRA Vs. STATE OF BIHAR
|
March 26, 1992 |
|
DEEPAK DIWANJI Vs. UNION OF INDIA
|
August 28, 1992 |
|
DEHRI ROHTAS LIGHT RAILWAY COMPANY LIMITED Vs. DISTRICT BOARD, BHOJPUR
|
March 12, 1992 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
|
March 30, 1992 |
|
Deobandh Pandey Vs. State of Bihar
|
September 3, 1992 |
|
DERESH ROY Vs. STATE OF BIHAR
|
September 13, 1992 |
|
DEVEN MANDAL Vs. STATE OF BIHAR
|
March 3, 1992 |
|
DHARAMDEOARPA Vs. STATE OF BIHAI
|
May 21, 1992 |
|
DHARM DEO ARYA Vs. STATE OF BIHAR
|
May 21, 1992 |
|
DHIRAJ KUMAR Vs. STATE OF BIHAR
|
August 6, 1992 |
|
DHIRENDRA AGRAWAL Vs. STATE OF BIHAR
|
July 8, 1992 |
|
DILIP KUMAR DE Vs. PUNJAB NATIONAL BANK
|
February 19, 1992 |
|
DISTRICT MAGISTRATE AND DEPUTY Vs. NAGA BABA MAHANT AMAR DAS CHELA
|
June 4, 1992 |
|
DRSUNITAKUMARI Vs. STATE OF BIHAR
|
December 22, 1992 |
|
EAGLE CERAMIC AND GENERAL Vs. STATE OF BIHAR
|
April 21, 1992 |
|
EX-SEPOY RAM CHANDRA SHAW Vs. UNION OF INDIA
|
December 4, 1992 |
|
FIROZ KHAN Vs. BIBI HASINA KHANAM
|
September 7, 1992 |
|
GIRISHNANDANSINGH Vs. UNION OF INDIA
|
September 18, 1992 |
|
GOPAL SINGH Vs. STATE OF BIHAR
|
April 9, 1992 |
|
GOPALDAS Vs. STATE OF BIHAR
|
July 17, 1992 |
|
GOPALJEE SAHAY Vs. STATE OF BIHAR
|
March 26, 1992 |
|
GOPALKRISHNA Vs. STATE OF BIHAR
|
July 29, 1992 |
|
GOPALPRASAD Vs. STATE OF BIHAR
|
December 2, 1992 |
|
Governing Body of Baba Bhut Nath College Bagaba West Champaran Vs. Bihar University Muzaffarpur
|
September 2, 1992 |
|
GURU PRASAD Vs. SADHU SHARAN PRASAD
|
May 7, 1992 |
|
GURU SADAY BANERJEE & ANR. Vs. STATE OF BIHAR & ORS.
|
February 7, 1992 |
|
H M P CEMENTSLTD Vs. STATE OF BIHAR
|
April 21, 1992 |
|
Haliwant Prasad Srivastava Vs. State of Bihar
|
November 11, 1992 |
|
Hari Mohan Rana Vs. State of Bihar
|
November 19, 1992 |
|
HARI NARAIN SINGH Vs. JABIT SINGH
|
April 23, 1992 |
|
HARIDWARSINGH Vs. STATE OF BIHAR
|
September 8, 1992 |
|
HARIKRISHNAJOSBI Vs. ARNN KNMAR TEBREWAL
|
December 18, 1992 |
|
HINDUSTAN GRANITE STONE WORKS Vs. STATE OF BIHAR
|
August 27, 1992 |
|
Hindustan Petroleum Corporation LTD Vs. Chandra Prakas Bubna
|
December 22, 1992 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD. Vs. ARVIND CONSTRUCTION CO. PVT. LTD.
|
April 7, 1992 |
|
HINDUSTANGRENLTESTONEWORKS Vs. STATE OF BLBAR
|
May 21, 1992 |
|
HIRA LAL SHAH Vs. STATE OF BIHAR
|
February 28, 1992 |
|
INCAB INDUSTRIES LTD Vs. JAIGUN BEGUM
|
September 21, 1992 |
|
Indian Airlines Vs. Captain Dhiresh Prasad Shahi
|
November 24, 1992 |
|
INDIAN EXPLOSIVES LIMITED Vs. STATE OF BIHAR
|
September 3, 1992 |
|
INDIANEXPLOSSIVELTD Vs. STATE OF BIHAR
|
September 3, 1992 |
|
INDRADEO RAI Vs. STATE OF BIHAR
|
January 2, 1992 |
|
INDRADUTTASHARMA Vs. BIHAR SANSKRIT SHIKCHA BOARD
|
June 30, 1992 |
|
INDU RANI Vs. STATE OF BIHAR
|
July 7, 1992 |
|
Indu Srivastava Vs. State of Bihar
|
September 30, 1992 |
|
INDURANI Vs. STATE OF BIHAR
|
December 7, 1992 |
|
INDUSTRIALFUELCO P LTD Vs. STATE OF BIHAR
|
February 7, 1992 |
|
INSURANCECOPATNA Vs. MA IBRAHIM
|
July 31, 1992 |
|
JAGANNATHRAM Vs. STATE OF BIHAR
|
September 2, 1992 |
|
JAGATNARAINUPADHAYA Vs. STATE OF BIHAR
|
September 8, 1992 |
|
Jagdisb Pandit Vs. State of Bihar
|
October 1, 1992 |
|
JAGDISH PANDIT Vs. STATE OF BIHAR
|
October 1, 1992 |
|
JAGRUMAHTO Vs. STATE OF BIHAR
|
March 16, 1992 |
|
JAI GOBIND PRASAD Vs. STATE OF BIHAR
|
April 23, 1992 |
|
JAI SHANKAR PRASAD Vs. STATE OF BIHAR
|
January 16, 1992 |
|
JAIMALA KAMAL Vs. INDRA GANDHI INSTITUTE OF MEDICAL SERVICES AND 0RS
|
September 29, 1992 |
|
JAINMIDDLESCHOOLLOOHANIPUR Vs. STATE OF BIHAR
|
October 1, 1992 |
|
JAMSHEDPURCO-OPERATIVEBANKLTD Vs. GULABRAI MANOHAR LAL CO LTD
|
July 6, 1992 |
|
JANARDANPRASADSINGH Vs. STATE OF BIHAR
|
July 17, 1992 |
|
JANGI SABANI Vs. KAMALDEO RAI
|
March 5, 1992 |
|
JAYANT R TAUNK Vs. HEMANI H PATEL
|
July 31, 1992 |
|
JHABBARRISHIDEO Vs. STATE OF BIHAR
|
July 21, 1992 |
|
JHAGRU MAHTO Vs. STATE OF BIHAR
|
March 16, 1992 |
|
JHULANSINGH Vs. STATE OF BIHAR
|
May 18, 1992 |
|
JHUNUAGROCHEMICALSPVTLTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
July 29, 1992 |
|
JITENDRA PRASAD RAI Vs. STATE OF BIHAR
|
November 18, 1992 |
|
JITENDRAPRASADSINGH Vs. BIHAR STATE HOMING BOARD
|
March 4, 1992 |
|
JUDAGI SAO AND ANOTHER Vs. STATE OF BIHAR
|
July 17, 1992 |
|
JUGALKISHORESINGH Vs. STATE OF BIHAR
|
July 30, 1992 |
|
JUTANI DEVI Vs. GANGAU SINGH
|
April 3, 1992 |
|
JUTEMILLMAZDOORSANGH Vs. REGISTRAR OF TRADE UNION
|
August 12, 1992 |
|
JYADERI Vs. STATE OF BIHAR
|
February 10, 1992 |
|
JYOTSNADEVI Vs. STATE OF BIHAR
|
August 31, 1992 |
|
KAILASH BIBARL SHARMA Vs. STATE OF BIHAR
|
March 24, 1992 |
|
KAILASHPATITIWARI Vs. STATE OF BIHAR
|
December 16, 1992 |
|
KAILASHPRASADSINGH Vs. STATE OF BIHAR
|
September 2, 1992 |
|
KALAWATI TRIPATHI Vs. DAMAYANTI DEVI
|
May 21, 1992 |
|
KAMESHWAR SINGH
Vs. CANARA BANK
|
May 22, 1992 |
|
KAMLADEVI Vs. SRI MAHANAND SINGH
|
May 20, 1992 |
|
KAMLI MAHATOWAIN Vs. JAGLAL MAHTO
|
October 30, 1992 |
|
KAMTA PRASAD Vs. STATE OF BIHAR
|
September 24, 1992 |
|
KAPILESHWAR SHARMA Vs. STATE OF BIHAR
|
September 15, 1992 |
|
KARTIK PANDEY Vs. STATE OF BIHAR
|
November 25, 1992 |
|
KEDAR PRASAD Vs. RAGHUNATH PRASAD
|
February 7, 1992 |
|
KESHORAM AGARWALA Vs. STATE OF BIHAR
|
April 23, 1992 |
|
KHURSHEED ALAM Vs. STATE OF BIHAR
|
December 23, 1992 |
|
Kishori Dusadh Vs. State of Bihar
|
August 17, 1992 |
|
KISHORI PRASAD SAHU Vs. UNIVERSITY OF RANCHI
|
June 2, 1992 |
|
KOSHIPHYSICALTRAININGCOLLEGE
MADHEPURA Vs. STATE OF BIHAR
|
September 2, 1992 |
|
KRISHNA CHANDRA GUPTA Vs. STATE OF BIHAR
|
May 22, 1992 |
|
KUMAR DISTRIBUTORS P LIMITED Vs. STATE OF BIHAR
|
December 16, 1992 |
|
KUMAR JAIN Vs. CONTROLLER OF ESTATE DUTY
|
November 26, 1992 |
|
Kumar Rajiv Ranjan Vs. Union of India
|
September 18, 1992 |
|
L I C CLASS I OFFICERSS G N SAMITI LTD Vs. STATE OF BIHAR
|
August 10, 1992 |
|
LAGANDEO SINGH Vs. SATYADEO SINGH
|
May 5, 1992 |
|
LAKSHMAN MAHTO Vs. STATE OF BIHAR
|
April 17, 1992 |
|
LALIT CHANDRA RAISURANA Vs. TAK MACHINERYLTD
|
May 19, 1992 |
|
LODAROURAON Vs. STATE OF BIHAR
|
March 17, 1992 |
|
Lotan Turha Vs. State of Bihar
|
December 18, 1992 |
|
MADALSA DEVI Vs. MRIDULA CHANDRA
|
September 30, 1992 |
|
MADAN MOHAN GUPTA Vs. UNION OF INDIA
|
September 18, 1992 |
|
MADANLALAGRAWAL Vs. STATE OF BIHAR
|
July 7, 1992 |
|
MADBVIDEVI Vs. STATE OF BIHAR
|
December 12, 1992 |
|
MADHURI VERMA @ PUSHPA VERMA Vs. VIJAY KUMAR VERMA
|
April 21, 1992 |
|
MAHABIR PRASAD SAH Vs. STATE OF BIHAR
|
February 28, 1992 |
|
MAHARAJ KISHORE MEHROTRA Vs. NATIONAL INSURANCE CO LTD
|
January 30, 1992 |
|
MAHENDRAPRASADKESHARI Vs. EENDRIYA VIDYALAYA SANGATHAN
|
September 17, 1992 |
|
MAN BIHARI Vs. STATE OF BIHAR
|
December 14, 1992 |
|
MANAGEMENT OF HINDUSTAN Vs. PRESIDING OFFICER LABOUR
|
July 28, 1992 |
|
MANGALPRASADYADAV Vs. STATE OF BIHAR
|
January 2, 1992 |
|
MANNU SINGH Vs. INDRAWASHANI DEVI
|
March 13, 1992 |
|
MANOJ PRASAD Vs. RANCHI UNIVERSITY
|
October 29, 1992 |
|
MANORAMA DEVI ALIAS MANMOHINI DEVI Vs. PRATIBHA DEVI
|
January 17, 1992 |
|
MASTER ANTENNA SYSTEM OPERAT Vs. STATE OF BIHAR
|
September 29, 1992 |
|
MDSAMOKHAN Vs. STATE OF BIHAR
|
July 30, 1992 |
|
MDSIRAJNDDIN Vs. STATE OF BIHAR
|
November 27, 1992 |
|
MDTARIQUEALAM Vs. STATE OF BIHAR
|
July 17, 1992 |
|
MISSSWETA Vs. VICE CHANCELLOR P U
|
December 22, 1992 |
|
MOHAMMAD MAHIRUDDIN Vs. STATE OF BIHAR
|
February 28, 1992 |
|
MOHANLAL SUBHASH CHANDRA Vs. BADRILAL AGARWALLA
|
September 28, 1992 |
|
MOHANMAHTO Vs. STATE OF BIHAR
|
May 1, 1992 |
|
Mohd Abid Hussain Vs. Sk Sajjad Hnssain
|
April 8, 1992 |
|
MOHD FIDA KARIM Vs. STATE OF BIHAR
|
March 31, 1992 |
|
MOHDBAMAKHANBISHUNDEOSINGH Vs. STATE OF BIHAR
|
July 30, 1992 |
|
MOHDMUZAFFARHUSSAINKHAN Vs. STATE OF BIHAR
|
October 18, 1992 |
|
MOULANA MAZHARUL HAQUE PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
February 21, 1992 |
|
Mridula Prasad Vs. Vice-Chancellor Lalit Narayan Mithila University Darbhanga
|
September 30, 1992 |
|
Mritunjay Kumar Vs. State of Bihar
|
October 1, 1992 |
|
MUNNA MISTRI Vs. STATE OF BIHAR
|
November 17, 1992 |
|
MUNNI SAO Vs. K D SHARMA
|
July 3, 1992 |
|
MURLI BHAGAT Vs. VIJAY KUMAR SINHA
|
March 13, 1992 |
|
NAMITAJAYASWAL Vs. STATE OF BIHAR
|
October 1, 1992 |
|
Narayan Sharma Vs. State of Bihar
|
December 17, 1992 |
|
NARESH CHAND Vs. DISTRICT INSPECTOR OF SCHOOLS, GHAZIABAD
|
June 18, 1992 |
|
NARESHKUMARSINHA Vs. BIHAR STATE SCHEDULED CASTES COOPERATIVE DEVELOPMENT CORPORATION
LTD
|
February 10, 1992 |
|
Narsingh Shukla Bharat Mishra Vs. State of Bihar
|
October 30, 1992 |
|
NARSINGHOILMILLS Vs. COMMISSIONER OF COMMERCIAL TAXES PATNA
|
May 21, 1992 |
|
NATIONAL FUEL COMPANY Vs. STATE OF BIHAR
|
September 21, 1992 |
|
NAURATANDAS AND CO (P) LTD Vs. STATE OF BIHAR
|
April 8, 1992 |
|
NAWAL KISHORE SINHE Vs. STATE OF BIHAR
|
May 21, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. GULAM RASOOL
|
February 4, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. BAJRANG KUMAR GUPTA
|
July 27, 1992 |
|
NEW INDIA INSURANCE COMPANYLTD Vs. RAM NARESH SINGH
|
November 4, 1992 |
|
NIRMAL KUMAR SHARMA; RAKESH RANJAN VERMA Vs. BIHAR STATE ELECTRICITY BOARD, STATE OF BIHAR
|
April 10, 1992 |
|
OMPRAKASH Vs. STATE OF BIHAR
|
August 25, 1992 |
|
P B ENTERPRISES Vs. STATE OF BIHAR
|
April 8, 1992 |
|
PARMESHWARISINGH Vs. HARIHAR SINGH
|
November 5, 1992 |
|
PARMESHWARSAO Vs. STATE OF BIHAR
|
March 17, 1992 |
|
PATNA HUMS PIPES MANUFACTURING Vs. STATE OF BIHAR
|
May 15, 1992 |
|
PATNA ZILA TRUCK ASSOCIATION Vs. STATE OF BIHAR
|
October 1, 1992 |
|
PAWANKUMARJHA Vs. STATE OF BIHAR
|
August 13, 1992 |
|
PHULANPRASADSINGH ALIAS PHULANPRASAD Vs. STATE OF BIHAR
|
August 3, 1992 |
|
PITAMBARJHA Vs. STATE OF BIHAR
|
July 8, 1992 |
|
PIYASO MUNDAIN Vs. STATE OF BIHAR
|
November 3, 1992 |
|
PRABBUNATHPRASAD Vs. UNION OF INDIA
|
September 18, 1992 |
|
Prabhu Yadav Prabhu Mukbia Vs. State of Bihar
|
September 15, 1992 |
|
PRAKASH SINGH AND ANOTHER Vs. STATE OF BIHAR
|
March 5, 1992 |
|
PUNAMKUMARI Vs. LALIT NARAIN MITHILA UNIVERSITY
|
December 18, 1992 |
|
QAIYUM MIAN Vs. STATE OF BIHAR
|
April 2, 1992 |
|
R BANERJEE Vs. H D DOBEY
|
March 13, 1992 |
|
Rabi Shankar Srivastava Vs. State of Bihar
|
November 27, 1992 |
|
Radha Kinkar Gorain Vs. Monibati Gorain
|
August 25, 1992 |
|
RAGHUBANSH PRASAD SINGH Vs. DIGVIJAY PRATAP SINGH
|
August 12, 1992 |
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Raghunath Prasad Vs. Union of India
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September 18, 1992 |
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RAJ KISHORE KUMAR SINHA Vs. STATE OF BIHAR
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April 21, 1992 |
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RAJ RANI DEVI RAMNA Vs. COMMISSIONER OF INCOME TAX
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May 21, 1992 |
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RAJANSAHAY Vs. UNITED EXHIBITORS
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March 17, 1992 |
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RAJDEO PASWAN Vs. STATE OF BIHAR
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December 16, 1992 |
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RAJENDRA AGRICULTURE UNIVERSITY Vs. BHARTIYA ISPAT UDYOG PVT LTD
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November 19, 1992 |
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RAJESH RANJAN @ PAPPU YADAV Vs. STATE OF BIHAR
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May 1, 1992 |
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RAJESHKUMARSINHA Vs. STATE OF BIHAR
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March 17, 1992 |
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RAJESHWAR KUMAR SINGH Vs. STATE OF BIHAR
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December 18, 1992 |
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RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR
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July 24, 1992 |
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RAM NARAYAN RAM Vs. STATE OF BIHAR
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April 10, 1992 |
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RAM SWAROOP SINGH Vs. STATE OF BIHAR
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May 21, 1992 |
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RAM SWARUP SAHU Vs. COMMISSIONER OF INCOME TAX
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April 16, 1992 |
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RAMADHAR SINGH Vs. STATE OF BIHAR
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April 30, 1992 |
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RAMADHARPANDEY Vs. STATE OF BIHAR
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September 2, 1992 |
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RAMANAND KEJRIWAL Vs. STATE OF BIHAR AND OTHERS
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January 15, 1992 |
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RAMANAND PRASAD SINHA Vs. STATE OF BIHAR
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May 14, 1992 |
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RAMDEOROY Vs. RAM DHYAN ROY
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February 11, 1992 |
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RAMESHWAR SINGH Vs. STATE OF BIHAR
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July 27, 1992 |
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RAMJEE MISHRA Vs. STATE OF BIHAR
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January 24, 1992 |
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RAMJEE PRASAD SAHU Vs. UNION OF INDIA
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September 9, 1992 |
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RAMSAKHA SINGH Vs. STATE OF BIHAR
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July 31, 1992 |
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RANA PRATAP SINGH Vs. PATI TRIPATHI
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September 24, 1992 |
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RANARAGHUNATHPDSINGH Vs. STATE OF BIHAR
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November 5, 1992 |
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RANJIT SINGH Vs. STATE OF BIHAR
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September 30, 1992 |
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REMNUMABTO ALIAS REYANUMABTO Vs. STATE OF BIHAR
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March 17, 1992 |
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ROHAN LAL ARJUN LAL Vs. STATE OF BIHAR
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August 18, 1992 |
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S P TIWARY AND RAM DAS SINHA Vs. STATE OF BIHAR
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May 18, 1992 |
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SACHIDANAND DAS Vs. UNION OF INDIA
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January 10, 1992 |
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SACHIDANAND SINGH Vs. TARAWATI MISHRAIN
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May 5, 1992 |
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SADIK MIAN Vs. RAM DHEYAN HAJAM
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January 28, 1992 |
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SAJJAN EMANUEL TOPNO
Vs. HENA TOPNO
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May 22, 1992 |
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SANJAYKUMARSINGH Vs. BIHAR PUBLIC SERVICE COMMISSION
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June 11, 1992 |
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SANTOSH KUMAR SHARMA Vs. MOTILAL MAHAWAR
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February 28, 1992 |
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SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
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May 15, 1992 |
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Santosh Kumar Singh Vs. State of Bihar
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December 17, 1992 |
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SANTOSH SINGH Vs. RAM CHANDRA SAH
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May 21, 1992 |
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SARESHSINGH Vs. RAJA RAM SINGH
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May 20, 1992 |
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SARITAGUPTA Vs. STATE OF BIHAR
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August 19, 1992 |
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SATYA NARAYAN LAL Vs. SARASWATI DEVI
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September 21, 1992 |
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Satyadeo Prasad Verma Kartik Dutt Dwary Vs. State of Bihar
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November 27, 1992 |
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SATYANARAINRAI Vs. STATE OF BIHAR
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April 7, 1992 |
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SCYADAV Vs. S P SETH
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February 18, 1992 |
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SECRETARY BARAUNI TEL SODHAK Vs. PRESIDING OFFICER CENTRAL
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March 9, 1992 |
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SHAIKHSAFFIRUDDIN Vs. STATE OF BIHAR
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February 26, 1992 |
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SHAILENDRAKUMARSINGH Vs. KAMLA SINGH
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April 23, 1992 |
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SHEELASINHA Vs. STATE OF BIHAR
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December 17, 1992 |
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SHEIKH RASOOL MOHAMMAD AND SONS Vs. UNION OF INDIA
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April 1, 1992 |
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SHEO NARAYAN LAL Vs. NAND LAL JAISAWAL
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November 24, 1992 |
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SHEORAMSHARMA Vs. STATE OF BIHAR
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November 27, 1992 |
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SHEOSHANKARPRASAD Vs. RAMESHWAR PRASAD BNRNWAL
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August 27, 1992 |
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SHIV KUMAR MISHRA Vs. STATE BIHAR
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March 26, 1992 |
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SHIVAJI RAI Vs. RAJENDRA RAI
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July 3, 1992 |
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SHIVKAMARMISHRA Vs. STATE OF BIHAR
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March 3, 1992 |
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SHYAM KISHORE PRASAD Vs. STATE OF BIHAR
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March 24, 1992 |
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SHYAM NANDAN PRASAD SINGH Vs. SITA RAM SINGH
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August 7, 1992 |
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Shyam Sunder Prasad Vs. State of Bihar
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September 24, 1992 |
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SIDHNATHSINGH Vs. PATNA UNIVERSITY
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July 29, 1992 |
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SITARAM Vs. STATE OF BIHAR AND ORS.
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February 2, 1992 |
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SITARAMSAH Vs. STATE OF BIHAR
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November 6, 1992 |
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SITARAMTHAKUR Vs. STATE OF BIHAR
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December 12, 1992 |
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SK IBRAHIM AND BIBI ZULEKHA Vs. STATE OF BIHAR
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September 7, 1992 |
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Sk Wasi Ahmad Vs. Santeshwar Mishra
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July 10, 1992 |
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SKGSUGARLTD Vs. STATE OF BIHAR
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May 18, 1992 |
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SKGSUGARLTD Vs. STATE OF BIHAR
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April 7, 1992 |
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SKIBRAHIM Vs. BIBI ZULEKHA
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September 7, 1992 |
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SMTARUNAKUMARIMISHRA Vs. STATE OF BIHAR
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December 16, 1992 |
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SMTMADHURIKUMARI Vs. STATE OF BIHAR
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December 17, 1992 |
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SOBIN HARIJAN Vs. STATE OF BIHAR
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April 20, 1992 |
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SOHRALMANJHL Vs. STATE OF BIHAR
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March 17, 1992 |
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SRICHHOTELALPRASAD Vs. STATE OF BIHAR
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August 18, 1992 |
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SRISHAMSULBARI Vs. STATE OF BIHAR
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January 24, 1992 |
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STANDARD IRON INDUSTRY
Vs. UNION OF INDIA
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April 16, 1992 |
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STATE OF BIHAR Vs. ARJUN MARIK
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April 24, 1992 |
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STATE OF BIHAR Vs. COMMISSIONER OF INCOME TAX
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May 15, 1992 |
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SUDHAKARJHA Vs. STATE OF BIHAR
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August 5, 1992 |
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SUKHIA Vs. TOOK NARAIN WHISH WAKARMA
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April 17, 1992 |
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SUKHLAL SAHNI Vs. GONOUR SAHNI
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January 22, 1992 |
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SUMITRA DEVI Vs. STATE OF BIHAR
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August 25, 1992 |
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SUNDARIDEVI Vs. STATE OF BIHAR
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April 27, 1992 |
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SURESH KUMAR JAIN Vs. CONTROLLER OF ESTATE DUTY
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November 26, 1992 |
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SURESH NARAIN PATHAK Vs. RAMAKANT PATHAK
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August 24, 1992 |
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SURESH NATH TIWARY Vs. STATE OF BIHAR
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April 20, 1992 |
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SUSHMA KUMARI Vs. OM PRAKASH
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March 5, 1992 |
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SWAGAT STORES Vs. STATE
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May 9, 1992 |
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Swami Dayanand Arya Educational Development Society Vs. State of Bihar
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October 18, 1992 |
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TARAK NATH MUKHERJEE Vs. STATE OF BIHAR
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May 21, 1992 |
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TARKESHWARDUBEY Vs. STATE BIHAR
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September 30, 1992 |
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TARKESHWARPRASAD Vs. UNION OF INDIA
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September 18, 1992 |
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TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR
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April 21, 1992 |
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TEACHERSASSOCIATIONOFTHEGOVERNMENTENGINEERINGCOLLEGES Vs. STATE OF BIHAR
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August 4, 1992 |
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TEJA PRASAD Vs. STATE OF BIHAR
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September 14, 1992 |
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THEBIHARCOTTONMILLSLTD Vs. BIHAR STATE FINANCIAL CORPORATION
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August 17, 1992 |
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TUTU JAISWAL ALIAS DEEPAK JAISWAL Vs. STATE OF BIHAR
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April 24, 1992 |
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UDAYPRATAPCHAUDHARI Vs. STATE OF BIHAR
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July 29, 1992 |
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UMESH KUMAR SINHA Vs. STATE OF BIHAR
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April 18, 1992 |
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UMESHMAHTO Vs. STATE OF BIHAR
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March 17, 1992 |
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URMILAKUMARI Vs. STATE OF BIHAR
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August 19, 1992 |
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USHA BRECCOLTD Vs. STATE OF BIHAR
|
April 24, 1992 |
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VIJAYKUMAR Vs. STATE OF BIHAR
|
August 12, 1992 |
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VIKASKUMAR Vs. CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD PATNA
|
August 10, 1992 |
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VISHWANATHPRASAD Vs. ELECTION OFFICER AGRICULTURAL PRODUCE MARKET COMMITTEE MADHUBANI
SHYAMA NAND YADAV
|
August 19, 1992 |
|
Yadunandan Prasad Vs. State of Bihar
|
December 11, 1992 |
|
Yamuna Pathak Vs. State of Bihar
|
September 17, 1992 |
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YOGENDRANATHVERMA Vs. STATE OF BIHAR
|
July 28, 1992 |
LOGIN