|
ABDUL AZIZ KHAN Vs. ABDUL HAFIZ KHAN
|
April 20, 1991 |
|
ABDUL REHMAN Vs. STATE OF BIHAR
|
May 13, 1991 |
|
ABU MOZAFFAR HUSSAIN Vs. STATE OF BIHAR
|
March 22, 1991 |
|
AJIT KUMAR SINGH Vs. DINESH PRASAD SINGH
|
September 19, 1991 |
|
AKHILESHWAR UPADHYAYA Vs. MAGADH V MAGADH STOCK EXCHANGE ASSOCIATION
|
February 4, 1991 |
|
Al-Karim Educational Trust Vs. State of Bibar
|
April 19, 1991 |
|
All India Janasangh Bihar State Vs. State of Bihar
|
April 19, 1991 |
|
AMARENDRA PRASAD SRIVASTAVA Vs. BIHAR STATE ELECTRONICS DEVELOPMENT CORPORATION LIMITED
|
December 5, 1991 |
|
AMRESH CHOUDHARY Vs. STATE
|
December 11, 1991 |
|
AMRESHCHOUDBARY Vs. STATE OF BIHAR
|
December 1, 1991 |
|
ANANDI MANDAL Vs. STATE OF BIHAR
|
February 22, 1991 |
|
ANIL KUMAR JHA Vs. STATE OF BIHAR
|
April 30, 1991 |
|
ANIL PRASAD GARA Vs. STATE OF BIHAR
|
August 19, 1991 |
|
ANIL SINGH ALIAS ANIL KUMAR SINGH Vs. STATE OF BIHAR
|
May 27, 1991 |
|
ANIL YADAV Vs. STATE OF BIHAR
|
May 2, 1991 |
|
ANITA KUMARI Vs. STATE
|
January 4, 1991 |
|
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
|
March 18, 1991 |
|
ANWAR ASHRAF Vs. STATE OF BIHAR
|
June 28, 1991 |
|
ARJUN AGRAWAL ALIAS ARJUN LAL AGRAWAL Vs. STATE OF BIHAR
|
September 27, 1991 |
|
ARUN NATH SHAHDEO Vs. STATE OF BIHAR
|
December 19, 1991 |
|
ASIA INSULATED WIRES PRIVATELTD Vs. SOUTH BIHAR AND COTANAGPUR
|
August 29, 1991 |
|
ASIFUNISA Vs. AH IMAM
|
May 14, 1991 |
|
AYODHYA SAH Vs. JOINT DIRECTOR OF CONSOLIDATION
|
January 28, 1991 |
|
AZAZ AHMAD Vs. MOHAMMAD SHAFI
|
December 18, 1991 |
|
B.N. KAPIL ALIAS VIJYENDRA NATH KAPIL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
December 4, 1991 |
|
BABAN CHOUDHARY Vs. STATE OF BIHAR
|
April 1, 1991 |
|
BABNLAL AGARWAL Vs. STATE OF BIHAR
|
August 26, 1991 |
|
BACHCHU NARAIN SINGH Vs. STATE OF BIHAR
|
March 5, 1991 |
|
BADRI NATH MANDAL Vs. STATE OF BIHAR
|
July 19, 1991 |
|
BADRUDDIN Vs. STATE BANK OF INDIA
|
March 18, 1991 |
|
BAJRANG MICA CO PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
|
September 24, 1991 |
|
BAJRANGBALI COKE BRIQUETTING Vs. STATE OF BIHAR
|
September 25, 1991 |
|
BALBIR DUTTA Vs. ASHISH KUMAR MITRA
|
August 1, 1991 |
|
BALMIKI PRASAD AND ORS. Vs. STATE OF BIHAR AND ORS.
|
July 16, 1991 |
|
BANSHI SAO Vs. STATE OF BIHAR
|
July 9, 1991 |
|
BANWARI LAL AGRAWAL Vs. STATE OF BIHAR
|
May 21, 1991 |
|
BASUDEO PRASAD AGARWAL Vs. STATE OF BIHAR AND OTHERS
|
May 7, 1991 |
|
BASUDEO PRASAD PATHAK Vs. STATE OF BIHAR
|
February 13, 1991 |
|
BATESHWAR SINGH Vs. STATE OF BIHAR
|
September 13, 1991 |
|
BECHAN CHAMAR Vs. STATE OF BIHAR
|
March 8, 1991 |
|
BEEKAY ENGINEERING CORPORATION Vs. STATE OF BIHAR
|
December 16, 1991 |
|
BENGALI EDUCATIONAL AND SOCIAL Vs. STATE OF BIHAR
|
January 16, 1991 |
|
BHAGAT MALLICK Vs. BHARAT COKING COALLTD
|
December 10, 1991 |
|
BHANUPRATAP SINGH Vs. STATE OF BIHAR
|
March 20, 1991 |
|
BHARAT COKING COAL LTD Vs. PRESIDING OFFICER LABOUR COURT BOKARO STEEL CITY DISTRICT DHANBAD
|
July 2, 1991 |
|
BHARAT COKING COAL LTD Vs. H P BISWAS AND CO DHANBAD
|
July 2, 1991 |
|
BHARAT COKING COALLTD Vs. SARDAR PURAN SINGH
|
May 23, 1991 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. ISWAR DAS
|
August 30, 1991 |
|
BHARAT PRASAD Vs. STATE OF BIHAR
|
December 10, 1991 |
|
BHOLA SINGH Vs. CHAUDHARY SURENDRA NATH SINGH
|
October 31, 1991 |
|
BIHAR CAUSTIC AND CHEMICALS LTD Vs. RAMESHWAR SHUKLA
|
May 17, 1991 |
|
BIHAR STATE SUNNI WAQF BOARD Vs. STATE
|
September 13, 1991 |
|
BIJAY KANT PRASAD Vs. STATE OF BIHAR
|
September 13, 1991 |
|
BIJAY KUMAR Vs. STATE OF BIHAR
|
March 6, 1991 |
|
BINDU SHEKHAR SINGH Vs. STATE OF BIHAR
|
May 23, 1991 |
|
BINOD KUMAR DALMIA Vs. STATE OF BIHAR
|
January 7, 1991 |
|
BIRANCHL PRADHAN Vs. DAITARI PRADHAN AND DEVI
|
September 3, 1991 |
|
BIREN MUKHI Vs. STATE OF BIHAR
|
November 2, 1991 |
|
BIRENDER UPADHYAY Vs. STATE OF BIHAR
|
October 29, 1991 |
|
BIRENDRA NATH CHOUDHARY Vs. ADDITIONAL MEMBER, BOARD OF REVENUE
|
December 9, 1991 |
|
BIRENDRA NATH SINGH Vs. SANTA DEVI
|
January 10, 1991 |
|
BISHWANATH PRASAD JAISWAL Vs. MAJOR RABINDRA PRASAD
|
January 3, 1991 |
|
BLUESTARLTD Vs. ELITE RADIO AND APPLIANCE PATNA
|
March 26, 1991 |
|
BRIJ NANDAN RAI Vs. STATE OF BIHAR
|
March 22, 1991 |
|
BRIJENDRA KUMAR SINHA Vs. AKHILESHWAR PRASAD
|
May 21, 1991 |
|
BRIJNANDANSHARMA Vs. STATE OF BIBAR
|
December 17, 1991 |
|
BRLNDERUPADHYAYA Vs. STATE OF BIHAR
|
October 29, 1991 |
|
BUDA TOPPO Vs. STATE OF BIHAR
|
February 6, 1991 |
|
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF BIHAR
|
August 26, 1991 |
|
CENTRAL COALFIELDS LTD Vs. PRESIDING OFFICER
|
December 12, 1991 |
|
CENTRALCOALFIELDSLTD Vs. NAWAJIWAN TRADING COMPANY
|
April 11, 1991 |
|
CHAMPARAN SALT AGENCY Vs. STATE OF BIHAR
|
January 9, 1991 |
|
CHANDRA BHUSHAN SINHA Vs. STATE OF BIHAR
|
December 21, 1991 |
|
CHANDRA KANT JHA Vs. BIHAR SANSKRIT SHIKSHA BOARD PATNA
|
March 19, 1991 |
|
CHANDRA PRAKASH GUPTA Vs. GANGA PRASAD
|
December 19, 1991 |
|
CHANDRADEO HARIJAN Vs. STATE OF BIHAR AND ORS.
|
September 13, 1991 |
|
CHANDRADEO SINGH Vs. ARUNA SHARMA
|
April 15, 1991 |
|
CHATTU DAS Vs. STATE OF BIHAR
|
May 3, 1991 |
|
CHINAY YADAV Vs. STATE OF BIHAR
|
January 21, 1991 |
|
CHUNNISINGH Vs. CHANDA ALIAS CHANDU ORANN
|
September 3, 1991 |
|
CITIZEN CAUSE Vs. BIHAR INTERMEDIATE EDUCATION
|
January 18, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BANKIPUR CLUB LIMITED
|
September 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LIMITED
|
September 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. DEO RAM KARMAN
|
November 21, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SHARDA DEVI LATH
|
August 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. RANCHI LORETO EDUCATIONAL SOCIETY
|
August 6, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SIDHESHWAR PD SINGH
|
August 6, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BHAWANI TEXTILES
|
August 6, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KIRKEND COAL COMPANY
|
August 6, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGIRATHI DEVI
|
August 6, 1991 |
|
COMMISSIONER OF INCOMETAX Vs. JHAVERBHAI BIHARI LAL AND CO
|
August 6, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SUDHA DEVI KHAITAN
|
August 6, 1991 |
|
COUNCIL FOR PROTECTION OF CIVIL RIGHTS AND WELFARE Vs. STATE OF BIHAR
|
October 8, 1991 |
|
D P SINGH Vs. RANCHI KSHETRIYA GRAMIN BANK
|
November 20, 1991 |
|
DASRATH LAL TAMBOLI Vs. RAM CHANDRA ROY
|
April 23, 1991 |
|
DEEPA DEWANJI Vs. NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY
|
March 18, 1991 |
|
DEEPAK KUMAR VERMA Vs. RAM SWAMP SINGH
|
April 25, 1991 |
|
DILIP KUMAR KUNDU Vs. MADAN CHANDRA DEY
|
February 7, 1991 |
|
DINANATH SINGH Vs. STATE OF BIHAR
|
March 13, 1991 |
|
DINESH SINGH Vs. STATE OF BIHAR
|
April 26, 1991 |
|
DUMRAON INDUSTRIES PVT LTD Vs. STATE OF BIHAR
|
January 11, 1991 |
|
DURGAPADABANERJEE Vs. SUSHMITA BANERJEE
|
April 9, 1991 |
|
EMPLOYEES IN RELATION TO THE MANAGEMENT OF BHOWRA (N) COLLIERY OF BCCL Vs. THEIR WORKMEN
|
October 10, 1991 |
|
FAKIRCHAND SAO Vs. LALU MAHTO ALIAS LILOO MAHTO
|
March 11, 1991 |
|
FAUZDARICHOUDHARY Vs. ADDITIONAL MEMBER BOARD OF REVENUE
|
December 9, 1991 |
|
FG OFFICER A K DAS Vs. ABALA DEVI
|
April 4, 1991 |
|
FORUM FOR PUBLIC INTEREST LITIGATION Vs. STATE OF BIHAR
|
April 15, 1991 |
|
FOUNDRY OF INDIA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
|
December 18, 1991 |
|
GANESH CHANDRA JHA Vs. STEEL AUTHORITY OF INDIA
|
March 19, 1991 |
|
GANESH PRASAD SINGH Vs. STATE OF BIHAR
|
November 19, 1991 |
|
GAURI SHANKAR JHA Vs. CHINTANATH JHA
|
March 22, 1991 |
|
GEETA KAMARI Vs. ASHOK KUMAR PRASAD
|
April 25, 1991 |
|
GIRISH CHANDRA PRASAD SINHA Vs. STATE OF BIHAR
|
March 19, 1991 |
|
GIRLSHIGHSCHOOLLODIPURPATNA Vs. BAPTIS UNION OF NORTH INDIA REGD DELHI
|
April 25, 1991 |
|
GOBARDHAN LAL SONEJA Vs. BINOD KUMAR SINHA
|
October 31, 1991 |
|
GOBIND SINGH Vs. RAM BALLAV UPADHYAY
|
August 14, 1991 |
|
GOPALCHURIWALA ALIAS SGCHURIWALA Vs. NATIONAL INSURANCE COMPANY LTD
|
January 1, 1991 |
|
GOPI KRISHAH KEJRIWAL Vs. STATE OF BIHAR
|
July 15, 1991 |
|
GRAMIN VIKASH MOTOR PARIWAHAN SAHKARI SAMITY LTD Vs. STATE OF BIHAR
|
December 2, 1991 |
|
GRIDHAR GOPAL TIWARY Vs. UNION OF INDIA
|
September 13, 1991 |
|
GURU PRASAD Vs. SADHU SHARAN PRASAD
|
May 7, 1991 |
|
HARE KRISHNA PASWAN Vs. STATE OF BIHAR
|
December 5, 1991 |
|
HARENDRA KUMAR TIWARI Vs. STATE OF BIHAR
|
May 23, 1991 |
|
HARI TIWARI Vs. STATE OF BIHAR
|
October 8, 1991 |
|
HARIHAR VISHWAKARMA Vs. CANTONMENT BOARD OANAPUR CANTONMENT
|
September 13, 1991 |
|
HARISHARANPANDEY Vs. STATE OF BIHAR
|
July 1, 1991 |
|
HAZARI TEWARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
September 6, 1991 |
|
HINDUSTAN STEEL CONSTRUCTION LTD Vs. NURAISHA KHATOON
|
December 20, 1991 |
|
HINDUSTHAN MALLEABLES AND FORGINGS LTD Vs. UNION OF INDIA
|
December 18, 1991 |
|
I E L LTD Vs. P O LABOUR COURT
|
August 9, 1991 |
|
JAGARNATH GIRI Vs. STATE OF BIHAR
|
March 28, 1991 |
|
JAGDEO MBTRY Vs. STATE OF BIHAR
|
August 12, 1991 |
|
JAGESHWAR TELI Vs. STATE OF BIHAR
|
September 23, 1991 |
|
JAIL SINGH Vs. STATE OF BIHAR
|
April 25, 1991 |
|
JAMSHEDPUR NOTIFIED AREA Vs. PRESIDING OFFICER INDUSTRIAL
|
March 26, 1991 |
|
JANAK YADAV Vs. STATE
|
May 8, 1991 |
|
JANKI KAHAR ALIAS JAN RAM Vs. BEDESHI RAM
|
February 27, 1991 |
|
JHALKU AHIR Vs. STATE OF BIHAR
|
October 9, 1991 |
|
JHONNY SINGH ALIAS RAJPAL SINGH Vs. STATE OF BIHAR
|
May 3, 1991 |
|
JIBACHH JHA
Vs. BIHAR STATE ROAD TRANSPORT CORPN
|
August 27, 1991 |
|
JITENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 27, 1991 |
|
JOGESHWARDEVI Vs. ASHOK KUMAR CHACHRA
|
March 18, 1991 |
|
JUGAL KISHORE SINGH Vs. GOBIND SINGH
|
December 2, 1991 |
|
K MASIH Vs. BAPTIS UNION OF NORTH INDIA
|
April 25, 1991 |
|
K P VERMA Vs. STATE OF BIHAR
|
September 13, 1991 |
|
K PRASAD Vs. CENTRAL COAL FIELDS LTD
|
December 19, 1991 |
|
K.D. MISHRA Vs. UNION OF INDIA AND ANOTHER
|
September 6, 1991 |
|
KAILASH BEHARI PRASAD Vs. STATE OF BIHAR
|
September 2, 1991 |
|
KALINDI DEVI Vs. STATE OF BIHAR
|
September 2, 1991 |
|
KALIPRASADSINGH Vs. STATE OF BIHAR
|
May 21, 1991 |
|
KAMDEO CHAURASIA Vs. STATE OF BIHAR
|
December 6, 1991 |
|
KAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
May 1, 1991 |
|
KAMINI BARNWAL Vs. STATE OF BIHAR
|
August 29, 1991 |
|
KAMLAPATI DUBEY Vs. STATE OF BIHAR
|
December 16, 1991 |
|
KANHAIYA SAH Vs. STATE OF BIHAR
|
September 2, 1991 |
|
KANHAYA MISHRA Vs. UNION OF INDIA
|
December 19, 1991 |
|
KAPILDEO SINGH AND CO Vs. UNION OF INDIA
|
November 27, 1991 |
|
KASHINATHLALSINHA Vs. STATE OF BIHAR
|
April 11, 1991 |
|
KAUSHAL KISHORE PRASAD Vs. UNION OF INDIA
|
April 25, 1991 |
|
Kedar Natb Prasad Vs. State of Bihar
|
August 22, 1991 |
|
KEPILDEO PRASAD SINGH Vs. STATE OF BIHAR
|
July 26, 1991 |
|
KESHARI PRASAD SINGH Vs. STATE OF BIHAR
|
March 6, 1991 |
|
KESHAV PRASAD SINGH Vs. DINKAR RATILAL
|
January 22, 1991 |
|
KESHO SINGH Vs. STATE OF BIHAR
|
April 5, 1991 |
|
KISHUN SINGH Vs. KAMTA RAM
|
November 30, 1991 |
|
KRISHNA MURARI PRASAD Vs. MITAR SINGH
|
August 19, 1991 |
|
KRISHNADEOPODDAR Vs. STATE OF BIHAR
|
December 20, 1991 |
|
LALITA PRASAD PANDEY Vs. STATE OF BIHAR
|
October 8, 1991 |
|
LASHAN LAL SINGH ALIAS LAKHAN RAI Vs. STATE OF BIHAR
|
August 30, 1991 |
|
LILAWATI DEVI Vs. CENTRAL COALFIELDS LTD
|
October 9, 1991 |
|
M L GUPTA Vs. INSTRUMENTATION LTD
|
April 17, 1991 |
|
MADAN MOHAN SHARMA Vs. STATE OF BIHAR
|
July 2, 1991 |
|
MADAN MOHAN SINGH Vs. STATE OF BIHAR
|
November 27, 1991 |
|
MADAN MOHAN SINGH Vs. STATE OF BIHAR
|
December 16, 1991 |
|
MADAN MOHAN TANTI Vs. STATE OF BIHAR
|
March 6, 1991 |
|
MAHADEO MAHTO Vs. HIRALAL VERMA
|
March 11, 1991 |
|
MAHADEO MAHTO Vs. HIRALAL VERMA
|
March 18, 1991 |
|
MAHANTH RAMAGYA GIRI Vs. STATE OF BIHAR
|
April 2, 1991 |
|
MAHRAJOKUAR Vs. SUDAMIA DEVI
|
August 29, 1991 |
|
MALI RAM MAHABIR PRASAD Vs. SHANTI DEBI
|
January 16, 1991 |
|
MANDEEP DUBEY
Vs. SUSHMA DEVI
|
August 27, 1991 |
|
MANILAL Vs. PASUPATI NATH VERMA
|
August 12, 1991 |
|
MANOHAR LAL KHETAN Vs. STATE OF BIHAR
|
January 22, 1991 |
|
MANOHARLAL AGARWALLA Vs. COMMISSIONER NORTH CHOTANAGPUR DIVISION
|
April 30, 1991 |
|
MANOJ KUMAR ALIAS FANTUS Vs. STATE OF BIHAR
|
July 2, 1991 |
|
MANOJ KUMAR SINGH Vs. STATE OF BIHAR
|
January 28, 1991 |
|
MATUKDHARI SINGH Vs. STATE OF BIHAR
|
September 3, 1991 |
|
MD ABDUL GHANI Vs. STATE OF BIHAR
|
February 13, 1991 |
|
Md Akbtar Vs. State of Bibar
|
April 25, 1991 |
|
MD FIDA KARIM Vs. STATE OF BIHAR
|
September 6, 1991 |
|
MEENAJAYASWAL Vs. RAJ KUMAR JAIN
|
August 1, 1991 |
|
MOHAMMAD ANWAR Vs. STATE OF BIHAR
|
February 6, 1991 |
|
MOHANANAND JHA Vs. RECEIVER IN RESPECT OF KEDLA JHARKHAND REWTA AND DHORI COLLIERIES
|
January 11, 1991 |
|
MOHD KHALIL ALIAS MOHD KHALIL ANSARI Vs. MOHD MAJID ANSARI
|
September 3, 1991 |
|
MOHD MANSOOR Vs. STATE OF BIHAR
|
April 29, 1991 |
|
MOHD NIZAM ANSARI Vs. SATYA NARAIN BEHANI
|
May 8, 1991 |
|
MOHDNIZAMUDDIN Vs. KAILASH DEVI
|
April 1, 1991 |
|
MOIZUDDIN Vs. STATE OF BIHAR
|
April 10, 1991 |
|
MOIZUDDIN Vs. STATE OF BIHAR
|
July 16, 1991 |
|
MUBARAKHUSSAIN Vs. STATE OF BIHAR
|
December 13, 1991 |
|
MUNNA ALIAS BISNUDEO Vs. STATE OF BIHAR
|
March 15, 1991 |
|
NABIZAN HUSSAIN Vs. STATE OF BIHAR
|
February 27, 1991 |
|
NAGINA SINGH Vs. SHEOJOTI KUER
|
November 19, 1991 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
March 28, 1991 |
|
NAND KISHORE SINGH Vs. STATE OF BIHAR
|
March 25, 1991 |
|
NARENDRAPRASADSINGH Vs. STATE OF BIHAR
|
December 10, 1991 |
|
NATHANIMIAN Vs. AMIR HUSSAIN
|
December 3, 1991 |
|
NATIONAL TRADING CORPORATION Vs. STATE OF BIHAR
|
April 25, 1991 |
|
NATIONALTHERMALPOWERCORPORATION Vs. ENGINEERS ENTERPRISES
|
May 16, 1991 |
|
NAWAL KISHORE SINGH Vs. RABINDRA MAHTO
|
March 7, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHINTA DEVI
|
July 30, 1991 |
|
OM FLOUR MILLS (P LTD Vs. STATE OF BIHAR
|
December 2, 1991 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
July 17, 1991 |
|
ONKARMAL SHARMA @ ONKARMAL Vs. STATE OF BIHAR
|
August 28, 1991 |
|
OROPRSKASHGNPTA Vs. BIBAR PUBLIC SERVICE COMMISSION
|
September 2, 1991 |
|
PALAMAU ZILA TRANSPORT Vs. STATE OF BIHAR
|
January 11, 1991 |
|
PANCHAM SINGH Vs. STATE
|
January 25, 1991 |
|
PARMANAND VERMA Vs. PARVATI DEVI
|
September 24, 1991 |
|
PARSURAM UPADHAYA Vs. CHANCELLOR, PATNA UNIVERSITY
|
August 9, 1991 |
|
PARVATI DEVI Vs. STATE OF BIHAR
|
May 2, 1991 |
|
PARWATI BHANDAR Vs. STATE OF BIHAR
|
October 31, 1991 |
|
PATLIPUTRAS INDUSTRIES Vs. RAMESHWAR PRASAD CHOUDHARY
|
November 16, 1991 |
|
PATRAS ORAON Vs. STATE OF BIHAR
|
March 6, 1991 |
|
PHANI LAL BANERJEE Vs. CENTRAL COALFIELDS LTD
|
September 3, 1991 |
|
PHULENA PRASAD YADAV Vs. STATE OF BIHAR
|
August 21, 1991 |
|
PRABHAKARSINHA Vs. BIHAR UNIVERSITY
|
December 20, 1991 |
|
PRABHU DAYAL GUPTA Vs. STATE OF BIHAR
|
July 22, 1991 |
|
PRAHLAD PRASAD ALIAS LADOO SAU Vs. STATE OF BIHAR
|
October 16, 1991 |
|
PRAKASH CHANDRA ROY Vs. PRABHAT CHANDRA ROY
|
February 26, 1991 |
|
PRATAP PUR SUGAR AND INDUSTRIES LTD Vs. STATE OF BIHAR
|
November 8, 1991 |
|
PREMA NATH SINGH Vs. STATE OF BIHAR
|
September 23, 1991 |
|
PRITHWI NATH YADAV Vs. STATE OF BIHAR
|
April 23, 1991 |
|
PURNIMA MANJHIAN Vs. DEPUTY COMMISSIONER
|
April 4, 1991 |
|
PURUSHOTAM DAS DHORIBHAI Vs. RAMESH PRASAD SAO
|
June 28, 1991 |
|
RABINDRA NATH PANDEY Vs. STATE OF BIBAR
|
July 5, 1991 |
|
RADBIKA MOHAN SHARAN Vs. STATE OF BIHAR
|
March 6, 1991 |
|
RADHA RAJPAL Vs. E M RAJPAL
|
August 12, 1991 |
|
RAHMANIA PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
April 18, 1991 |
|
RAHMANIYA PRIMARY TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
|
April 1, 1991 |
|
RAJ MANDAL THAKUR Vs. STATE OF BIHAR
|
May 15, 1991 |
|
RAJDEO PRASAD YADAV Vs. KUSUM LAL YADAV
|
October 31, 1991 |
|
RAJENDRA KUMAR KALIA AND OTHERS Vs. SMT. USHA DEVI SHARMA AND ANOTHER
|
March 6, 1991 |
|
RAJENDRAPRASADJAISWAL Vs. STATE OF BIHAR
|
December 2, 1991 |
|
RAJESHWAR SINGH Vs. RAJENDRA SINGH
|
December 11, 1991 |
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RAJIV KUMAR Vs. STATE OF BIHAR
|
August 19, 1991 |
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RAJIV RANJAN SINGH Vs. STATE OF BIHAR
|
January 10, 1991 |
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RAJMATA GYANI MAHARANI Vs. STATE OF BIHAR
|
March 4, 1991 |
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RAJNI BALA AGRAWAL Vs. LALIT NARAIN MITHILA UNIVERSITY
|
December 12, 1991 |
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RAM BALAK SINGH Vs. STATE OF BIHAR
|
February 27, 1991 |
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RAM BHAROS MAHTO Vs. STATE OF BIHAR
|
May 2, 1991 |
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RAM JANKI JI Vs. STATE
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May 23, 1991 |
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RAM KISHORE THAKUR Vs. SHYAM BIHARI GIRI
|
January 7, 1991 |
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RAM NARAIN OJHA Vs. BHARAT COKING COAL LTD
|
March 22, 1991 |
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RAM NARAIN PRASAD Vs. STATE OF BIHAR
|
March 21, 1991 |
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RAM NARESH SINGH Vs. STATE OF BIHAR
|
December 12, 1991 |
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RAM NARESH TRIVEDI Vs. STATE OF BIHAR
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January 17, 1991 |
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RAM NATH CHOUBEY Vs. SUKHNANDAN MAHTO ALIAS SUKHNANDAN
|
October 8, 1991 |
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RAM ODAR JHA Vs. STATE OF BIHAR
|
October 8, 1991 |
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RAM PRAKASH PRASAD Vs. STATE OF BIHAR
|
April 16, 1991 |
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RAM PRASAD SINGH Vs. STATE
|
January 11, 1991 |
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RAMANANDRAI Vs. BRAJ KISHORE RAI
|
April 11, 1991 |
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RAMANUGRAHSINGH Vs. STATE OF BIHAR
|
November 25, 1991 |
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RAMCHANDRA SINGH Vs. STATE OF BIHAR
|
March 4, 1991 |
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RAMESH CHANDRA BRANWAL Vs. CENTRAL BANK OF INDIA
|
March 23, 1991 |
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RAMESH CHANDRA BRANWAL Vs. CENTRAL BANK OF INDIA
|
May 23, 1991 |
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RAMESH DHOBI Vs. STATE OF BIHAR
|
November 20, 1991 |
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RAMESH DHOBI Vs. STATE OF BIHAR
|
November 29, 1991 |
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RAMJI PRASHAD Vs. STATE OF BIHAR
|
January 18, 1991 |
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REFERENCE MADE Vs. STATE
|
September 16, 1991 |
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REFERENCE UNDER SECTION 395 A CR P C Vs. STATE OF BIHAR
|
September 16, 1991 |
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REGIONAL INSTITUTE OF TECHNOLOGY Vs. EASTERN CONSTRUCTION COMPANY
|
December 20, 1991 |
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REKHA SHARMA Vs. STATE OF BIHAR
|
January 28, 1991 |
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RENU KUMARI Vs. STATE OF BIHAR
|
September 25, 1991 |
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ROBERTTIRKEY Vs. SUBHASINI TIRKEY
|
October 9, 1991 |
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RUBY CONSTRUCTION Vs. STATE
|
February 19, 1991 |
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S M R NAQVI Vs. UNION BANK OF INDIA
|
January 22, 1991 |
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SACHINDRA KUMAR Vs. STATE OF BIHAR
|
January 28, 1991 |
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SALAMUDDIN MIAN Vs. SANU MIAN
|
January 4, 1991 |
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SAMALU MANJHI Vs. STATE OF BIHAR
|
July 5, 1991 |
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SAMIAHMADMZHARI Vs. STATE OF BIHAR
|
July 15, 1991 |
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SAMSAD MIAN @ MD. SAMAD AND 2 ORS. Vs. STATE OF BIHAR
|
May 6, 1991 |
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SARDAR HARPAL SINGH Vs. BALBINDER PAL KAUR
|
August 2, 1991 |
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SARDAR SANTOSH SINGH Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1991 |
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SARJU SINGH ALIAS SARJU MAHTO Vs. STATE OF BIHAR
|
August 9, 1991 |
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SARJUG MAHTO Vs. STATE OF BIHAR
|
August 13, 1991 |
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SARJUG SAH Vs. STATE OF BIHAR
|
April 11, 1991 |
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SARNALU MANJHI Vs. STATE OF BIHAR
|
July 5, 1991 |
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SATRUDHAN SAHANI Vs. STATE OF BIHAR
|
January 1, 1991 |
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SATYA NARAIN BHAGAT Vs. STATE OF BIHAR
|
September 18, 1991 |
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SATYA PRAKASH LAL Vs. STATE OF BIHAR
|
April 25, 1991 |
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SATYANARAINBHAGAT Vs. STATE OF BIHAR
|
September 13, 1991 |
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SATYENDRA KUMAR SINGH ALIAS SAILENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 25, 1991 |
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SHAMBHU CHOUDHARY Vs. RAJENDRA PRASAD
|
May 27, 1991 |
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SHAMBHU SARAN Vs. STATE OF BIHAR
|
November 18, 1991 |
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SHANKAR LAL RUNGTA Vs. RAM ROY CHOUDHARY
|
August 1, 1991 |
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SHANKAR MANDAL Vs. DEPUTY COLLECTOR LAND REFORMS BHAGALPUR
|
May 7, 1991 |
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SHANKAR RAM Vs. STATE OF BIHAR
|
June 26, 1991 |
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SHARANGDHAR SHARMA Vs. STATE OF BIHAR
|
December 17, 1991 |
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SHASHI BHUSHAN SINGH Vs. CENTRAL COAL FIELDS LTD
|
May 25, 1991 |
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SHAYAM NANDAN SINGH Vs. STATE OF BIHAR
|
May 9, 1991 |
|
SHEIKH SADIQUE Vs. COLLECTOR SAHARSA
|
May 3, 1991 |
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SHEO MANGAL CHOUDBARY Vs. STATE OF BIHAR
|
January 3, 1991 |
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SHIW BHAGWAN BHAIR Vs. STATE OF BIHAR
|
September 5, 1991 |
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SHRI RAM SHILA PUJAN SAMITI AYAM SRI RAM MAHAYAGYA SAMITI
Vs. STATE OF BIHAR
|
December 17, 1991 |
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SHYAM BEHARI PRASAD SINGH Vs. STATE OF BIHAR
|
January 1, 1991 |
|
SHYAM BIHARI PRASAD SINGH Vs. STATE OF BIHAR
|
January 3, 1991 |
|
SHYAM NANDAN PRASAD SINHA Vs. STATE OF BIHAR
|
September 27, 1991 |
|
SHYAM NARAYAN SINGH Vs. STATE OF BIHAR
|
November 18, 1991 |
|
SHYAM SUNDER AGARWALA Vs. STATE OF BIHAR
|
July 5, 1991 |
|
SHYAMA DEVI Vs. BABBAN SINGH AND STATE OF BIHAR
|
December 5, 1991 |
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SHYAMA PADA DUTTA Vs. PRESIDING OFFICER LABOUR
|
December 11, 1991 |
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SITA DHAR Vs. STATE OF BIHAR
|
October 4, 1991 |
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SITABI MANDAL AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
|
September 26, 1991 |
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SRIGORUDWARATAKSHALSANGAT Vs. DOST MOHD
|
April 9, 1991 |
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SRIKANT PANDEY Vs. STATE OF BIHAR
|
February 7, 1991 |
|
SRIKISHUN Vs. STATE OF BIHAR
|
October 28, 1991 |
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STATE BANK OF INDIA Vs. M L BISWAS AND CO
|
February 21, 1991 |
|
STATE OF BIHAR Vs. RAMESHWAR PRASAD
|
March 5, 1991 |
|
STATE OF BIHAR Vs. SAKTI CHEMICALS AND FERTILISER LTD
|
January 15, 1991 |
|
STATE OF BIHAR Vs. SURESH CHANDRA BAHRI
|
December 16, 1991 |
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SUDHIR KUMAR PANDEY Vs. BANK OF INDIA
|
March 21, 1991 |
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SUDHIR KUMAR PANDEY Vs. BANK OF INDIA AND OTHERS
|
August 2, 1991 |
|
SUKHDEORAM Vs. SULEMAN MIAN
|
September 12, 1991 |
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SUKUMAHTO Vs. STATE OF BIHAR
|
December 2, 1991 |
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SUKUMAR MUKHERJEE Vs. TRIPTI MUKHERJEE
|
September 23, 1991 |
|
SUMESHWAR PRASAD VERMA Vs. STATE OF BIHAR
|
February 18, 1991 |
|
SUMITRA DEVI Vs. STATE OF BIHAR
|
October 30, 1991 |
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SUNIL KAHAR Vs. STATE OF BIHAR
|
November 26, 1991 |
|
SUNIL KUMAR SHUKLA Vs. STATE OF BIHAR
|
December 3, 1991 |
|
SUNILKAHAR Vs. STATE OF BIHAR
|
November 25, 1991 |
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SURENDRA PRASAD Vs. STATE OF BIHAR
|
May 23, 1991 |
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SURESH PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
March 4, 1991 |
|
SURJEET SINGH Vs. STATE OF BIHAR
|
May 15, 1991 |
|
SURJEET SINGH Vs. STATE OF BIHAR
|
May 17, 1991 |
|
SURYAKANT THAKUR Vs. STATE OF BIHAR
|
January 4, 1991 |
|
SUVANSHSAO Vs. STATE OF BIHAR
|
December 3, 1991 |
|
SYED MOHAMMAD ZEYANL HAQUE Vs. STATE OF BIHAR
|
October 10, 1991 |
|
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
|
August 29, 1991 |
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TATAENGINEERINGANDLOCOMOTIVECOLTD Vs. ATRUL KRISHNA MADLNA
|
April 3, 1991 |
|
THAKUR AJAY KUMAR SINGH Vs. STATE OF BIHAR
|
February 1, 1991 |
|
THAKUR MAHTO Vs. STATE OF BIHAR
|
May 27, 1991 |
|
UDAI NATH ROY Vs. STATE OF BIHAR
|
December 16, 1991 |
|
UDAY KUMAR Vs. SURENDRA PRASAD SHARMA
|
December 5, 1991 |
|
UDESHWAR SINGH Vs. RUNA DEVI
|
April 30, 1991 |
|
UJJAL KUMAR BOSE Vs. BINOYENDRA NATH BOSE
|
April 22, 1991 |
|
UMA SHANKAR TIWARY Vs. STATE OF BIHAR
|
March 19, 1991 |
|
UMA SHANKER RAI Vs. STATE OF BIHAR
|
May 23, 1991 |
|
UMESH KUMAR Vs. STATE BANK OF INDIA
|
January 22, 1991 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAM DULARI DEVI
|
April 29, 1991 |
|
USHA DEVI SHARMA
Vs. RAJENDRA KUMAR KALIA
|
March 6, 1991 |
|
VIDYA SAGAR RAATOGI ALIAS VIDYA PRASAD Vs. BANSIDHAR PRASAD
|
January 18, 1991 |
|
VIDYA SINGH Vs. STATE OF BIHAR
|
September 23, 1991 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
August 2, 1991 |
|
VIJAYKUMAR THAKUR Vs. PROF. MAHESH PRASAD SINGH
|
February 25, 1991 |
|
VINAY VERMA Vs. STATE OF BIHAR
|
March 20, 1991 |
|
VINEETA PRASAD Vs. VICE-CHANOCELLOR PATNA
|
September 9, 1991 |
|
VINEETA PRASAD Vs. CHANCELLOR PATNA UNIVERSITY
|
August 9, 1991 |
|
VIRENDRAKUMARSRIVASTAVA Vs. STATE OF BIHAR
|
December 11, 1991 |
|
WORKMEN OF USHA MARTIN BLACK Vs. PRESIDING OFFICER LABOUR COURT
|
March 4, 1991 |
|
YADU YADAV Vs. STATE OF BIHAR
|
April 2, 1991 |
|
ZAINAL HAQUE ANSARI Vs. STATE OF BIHAR
|
November 20, 1991 |
|
ZAINUL ABEDIN ALIAS WAKIL SAHEB Vs. STATE OF BIHAR
|
October 7, 1991 |
LOGIN