|
A K OJHA Vs. STATE OF BIHAR
|
January 15, 1990 |
|
ABDUL MANAN KHAN Vs. MIRTUZA KHAN
|
February 8, 1990 |
|
ABDUL RAHIM
Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
|
March 29, 1990 |
|
ADARSH RAJKIYA MADYA VIDYALAY GUTHANI Vs. STATE OF BIHAR
|
October 23, 1990 |
|
AJIT KUMAR Vs. RAMESHWAR PRASAD SINGH
|
March 22, 1990 |
|
Ajit Kumar Sahi Vs. Bimla Charan Verma
|
November 2, 1990 |
|
ALLAMA IQBAL COLLEGE TEACHER Vs. STATE OF BIHAR
|
August 7, 1990 |
|
AMAR NATH SINGH Vs. STATE OF BIHAR
|
November 1, 1990 |
|
AMBIKA PRASAD SINGH Vs. STATE OF BIHAR
|
July 19, 1990 |
|
AMBIKA TIMBER TRADING CO Vs. ASSESSMENT SUB-COMMITTEE OF DUMKA AGRICULTURAL PRODUCE MERKET COMMITTEE
|
May 11, 1990 |
|
AMBIKAJI RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1990 |
|
AMIR ALI Vs. STATE OF BIHAR
|
May 18, 1990 |
|
ANWAR AHMAD Vs. STATE OF BIHAR
|
July 19, 1990 |
|
ARHUL DEVI Vs. STATE OF BIHAR
|
February 14, 1990 |
|
ARJUN RAM Vs. STATE OF BIHAR
|
May 2, 1990 |
|
ARUNA SINGH Vs. GAJENDRA MOHAN NARAIN TEWARY
|
October 17, 1990 |
|
ARVIND COAL AND CONSTRUCTION CO Vs. DAMODAR VALLEY CORPN
|
February 7, 1990 |
|
ARVIND KUMAR SINHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
January 12, 1990 |
|
ASHIM KUMAR DAS GUPTA Vs. STATE OF BIHAR
|
July 9, 1990 |
|
ASHISH SAHAKARI GRIH NIRMAN SAMITI Vs. STATE OF BIHAR
|
February 2, 1990 |
|
ASHISH SAHKARI GRIH NIRMAN SAMITI AND ANOTHER Vs. STATE OF BIHAR AND OTHER
|
February 22, 1990 |
|
ASHOK KUMAR Vs. STATE OF BIHAR
|
April 7, 1990 |
|
ASHOKE BANERJEA Vs. SULOCHNA DEVI
|
August 17, 1990 |
|
ASSOCIATION OF SELECTED CANDIDATES Vs. STATE OF BIHAR
|
March 26, 1990 |
|
ASSOCN FOR PROTECTION OF PUBLIC RIGHTS AND INTEREST Vs. STATE OF BIHAR
|
March 26, 1990 |
|
AWADH BIHARI GUPTA Vs. STATE OF BIHAR
|
April 11, 1990 |
|
AWADH BIHARI SINGH Vs. STATE OF BIHAR
|
May 14, 1990 |
|
AWADH RAI Vs. STATE OF BIHAR
|
January 29, 1990 |
|
AWADHESH SHUKLA ALIAS BHUTKUN SHUKLA Vs. STATE OF BIHAR
|
May 17, 1990 |
|
BADRI PRASAD Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1990 |
|
BAIDYA NATH KUMAR Vs. STATE OF BIHAR
|
November 29, 1990 |
|
BAJRANG MICA CO PVT LTD Vs. STATE OF BIHAR
|
March 14, 1990 |
|
BAKHORA CHOUDHARY Vs. STATE OF BIHAR
|
March 23, 1990 |
|
BAKHORA CHOWDHARY Vs. STATE OF BIHAR
|
March 29, 1990 |
|
BALA SWAMI AKELA Vs. STATE OF BIHAR
|
February 5, 1990 |
|
BEDI NAYAK Vs. STATE OF BIHAR
|
February 16, 1990 |
|
BHAGWAN LAL BURNWAL Vs. DEB KUMAR BANERJEE
|
April 5, 1990 |
|
BHARAT COKING COAL LTD Vs. STATE
|
February 12, 1990 |
|
BIHAR NURSES REGISTRATION COUNCIL PATNA Vs. HARENDRA PRASAD SINHA
|
November 16, 1990 |
|
BIJOY TRADING COMPANY Vs. STATE OF BIHAR
|
January 15, 1990 |
|
BIMLA DEVI Vs. SUBHAS CHANDRA YADAV
|
October 16, 1990 |
|
BIMLA NAND PRASAD Vs. STATE OF BIHAR
|
January 10, 1990 |
|
BINAY KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
|
February 7, 1990 |
|
BINDESHWAR PRASAD Vs. STATE OF BIHAR
|
August 9, 1990 |
|
BINDESHWAR PRASAD Vs. STATE OF BIHAR
|
December 17, 1990 |
|
BINDHYA NATH JHA Vs. PATNA REGIONAL DEVELOPMENT
|
May 15, 1990 |
|
BIRCHHU CHAUDHARY ALIAS RAWAT Vs. STATE OF BIHAR
|
March 6, 1990 |
|
BISHANDEO MAHTO Vs. STATE OF BIHAR
|
March 8, 1990 |
|
BISHANDEO SAH Vs. STATE OF BIHAR
|
November 11, 1990 |
|
BISHESHWAR MAHTO Vs. STATE OF BIHAR
|
December 13, 1990 |
|
BISHNANATH YADAV Vs. STATE OF BIHAR
|
September 11, 1990 |
|
BISHWANATH DUSADH Vs. STATE OF BIHAR
|
January 16, 1990 |
|
BODH NARAYAN THAKUR Vs. STATE OF BIHAR
|
July 5, 1990 |
|
BRAJ KISHORE GIRI Vs. STATE OF BIHAR
|
September 11, 1990 |
|
BRAJ KISHORE SINHA Vs. REKHA SINHA
|
August 7, 1990 |
|
BRAJENDRA PRASAD PODDAR Vs. STATE OF BIHAR
|
May 15, 1990 |
|
BRIJ KISHORE GIRI Vs. STATE OF BIHAR
|
November 20, 1990 |
|
C S CHOUBEY Vs. DIST MANAGER B S F AND CIVIL SUPPLY CORPN ROHTAS
|
February 26, 1990 |
|
CENTRAL COAL FIELDS LTD Vs. UNION OF INDIA
|
December 5, 1990 |
|
CENTRAL COALFIELDS LTD Vs. STATE OF BIHAR
|
November 6, 1990 |
|
CHAIRMAN CUM MANAGING DIRECTOR BIHAR STATE ROAD TRANSPORT CORPORATION Vs. MANJU
|
November 19, 1990 |
|
CHAKRADHARI SHARAN SINGH Vs. UNION OF INDIA
|
November 6, 1990 |
|
CHANDRA KETU SINGH Vs. STATE OF BIHAR
|
March 16, 1990 |
|
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
|
December 20, 1990 |
|
CHARKI MICA MININGS CO LTD Vs. UNION OF INDIA
|
August 6, 1990 |
|
CHHABIRANI AGRO INDUSTRIAL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1990 |
|
CHHATU PRADHAN Vs. KAILASH PRADHAN
|
December 20, 1990 |
|
CHITO MAHTO Vs. LILA MAHTO
|
May 3, 1990 |
|
CHOTRAI MANJHI Vs. RUPI MANJHIAN
|
February 5, 1990 |
|
CITIZENS CAUSE Vs. BIHAR STATE HOUSING BOARD
|
July 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SYED ANWAR HUSSAIN
|
August 3, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWALLA BROTHERS
|
August 21, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MUMTAZ ALI
|
October 29, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. AGARWALLA B L
|
October 29, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIMLA DEVI SHARMA
|
October 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. LALJIDAS AGARWALLA
|
November 12, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SURJAN SINGH S
|
November 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA KAMAL SINGH
|
November 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ARJUN PRASAD
|
November 30, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. R B TUNKI SAH BAIDYANATH PRASAD
|
September 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. ARJUN PRASAD
|
October 24, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SAYED RAFIQUR RAHMAN
|
September 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHIMRAJ CHANDAK
|
September 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN INDIA AGENCIES
|
February 1, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SINGH S N INCOME TAX OFFICER
|
February 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SUPREME PLASTIC INDUSTRIES
|
January 3, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. MISHRILAL JAIN
|
January 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION
|
March 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BIHAR RAJYA PUL NIRMAN NIGAM LIMITED
|
December 12, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MALLEABLES AND FORGINGS LIMITED
|
December 11, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. SHANKAR VASTRALAYA
|
December 11, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. SHANTI GOSWAMI
|
January 19, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. DUNGARMAL TAINWALA
|
November 14, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. GINNI DEVI JALAN
|
August 6, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. GILLIRAM SUGGIRAM
|
July 25, 1990 |
|
CONGRESS MAHTO AND OTHERS Vs. STATE OF BIHAR
|
November 14, 1990 |
|
CONSTRUCTION AND CONSTRUCTION
Vs. UNION OF INDIA
|
February 26, 1990 |
|
CONTROLLER OF ESTATE DUTY Vs. HARIBUX PODDAR DECD
|
January 10, 1990 |
|
COUNCIL FOR PROTECTION OF PUBLIC Vs. STATE OF BIHAR
|
September 12, 1990 |
|
D N JATIA Vs. STATE OF BIHAR
|
April 4, 1990 |
|
DAROGA LAL Vs. STATE OF BIHAR
|
January 10, 1990 |
|
DEBI CHAND MOHANLAL Vs. SURENDER KUMAR DUNGERWAL
|
April 19, 1990 |
|
DEVANAND ROY Vs. STATE OF BIHAR
|
September 19, 1990 |
|
DHANESHWAR PRASAD SAH Vs. STATE OF BIHAR
|
April 11, 1990 |
|
DHANUSHDHARI PRASAD SINGH Vs. STATE OF BIHAR
|
January 6, 1990 |
|
DIGAMBAR MANJHI Vs. STATE OF BIHAR
|
March 15, 1990 |
|
DILIP SAO ALIAS DILIP KUMAR SAO Vs. STATE OF BIHAR AND OTHERS
|
September 28, 1990 |
|
DURGA DAS RATHOR Vs. STATE OF BIHAR
|
January 12, 1990 |
|
DURGA PRASAD Vs. STATE OF BIHAR
|
August 16, 1990 |
|
EDWIN JOEL ALIAS JOEL Vs. STATE OF BIHAR
|
June 14, 1990 |
|
FULENA SINGH Vs. STATE OF BIHAR
|
October 23, 1990 |
|
GAFFAR KHAN Vs. BHARAT COKING COALLTD
|
March 7, 1990 |
|
GAJENDRA PATHAK Vs. STATE OF BIHAR
|
September 19, 1990 |
|
GEETAMISHRA Vs. MOAT ADHIKARI KUWAR
|
April 24, 1990 |
|
GHAMAN SAHU Vs. RAM DEO SINGH
|
May 2, 1990 |
|
GITA MISHRA Vs. ADHIKARI KUNWAR
|
April 24, 1990 |
|
GOPAL SINGH BHUMIJ Vs. GIRIBALA BHUMIJ
|
February 28, 1990 |
|
GUNESHWAR NARAIN SINGH ALIAS BIGHNESH SINGH Vs. STATE OF BIHAR
|
September 9, 1990 |
|
H B SINGH ARSI Vs. STATE OF BIHAR
|
January 9, 1990 |
|
HABIBUR RAHMAN ANSARI Vs. PRESIDING OFFICER LABOUR COURT
|
March 8, 1990 |
|
HAFIZ MOHD ANWAR Vs. MOHD ZUBAIR ALAM
|
February 12, 1990 |
|
HAFIZA KHATOON Vs. STATE OF BIHAR
|
May 10, 1990 |
|
HAIDER KHAN Vs. STATE OF BIHAR
|
February 9, 1990 |
|
HARI BALLABH NARAIN Vs. STATE OF BIHAR
|
December 10, 1990 |
|
HARI PRASAD SAWA Vs. STATE OF BIHAR
|
April 2, 1990 |
|
HARIDWAR RAI Vs. STATE OF BIHAR
|
May 4, 1990 |
|
HAROON RASHID Vs. RAQEEBA KHATOON AND ANOTHER
|
November 12, 1990 |
|
HINDUSTHAN MALLEABLES AND FORGINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1990 |
|
HINT LAL Vs. RITA KUMARI
|
April 4, 1990 |
|
HOSHIYARMAL GUPTA Vs. STATE OF BIHAR
|
April 11, 1990 |
|
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
May 16, 1990 |
|
INDIAN ALUMINIUM CO LTD Vs. LABOUR COURT
|
May 10, 1990 |
|
INDIAN OIL CORPORATION LTD Vs. SHIV SHANKAR MISHRA
|
November 9, 1990 |
|
INDRAMUNI DEVI Vs. SHANTI DEVI
|
February 21, 1990 |
|
ISHWARI PRASAD AND OTHERS Vs. STATE OF BIHAR
|
November 8, 1990 |
|
IZAZ NAJMUDDIN Vs. STATE
|
September 6, 1990 |
|
JAGDISH RAM Vs. STATE OF BIHAR
|
August 10, 1990 |
|
JAI JAIYENDRA KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
|
December 17, 1990 |
|
JAI PRAKASH NARAIN SINGH AND BAIDEHI SARAN SINGH
Vs. STATE
|
March 15, 1990 |
|
JAMSHEDPUR MOTOR ACCESSORIES STORES Vs. UNION OF INDIA
|
November 6, 1990 |
|
JAMUN SAH Vs. STATE OF BIHAR
|
May 11, 1990 |
|
JAMUNA PRASAD SINGH Vs. STATE OF BIHAR
|
June 26, 1990 |
|
JIWACHCH PRASAD SAH Vs. STATE OF BIHAR
|
February 8, 1990 |
|
JUSTICE VISHWANATH MISHRA
Vs. STATE OF BIHAR
|
March 6, 1990 |
|
JUTE MILLS STAFF ASSOCIATION Vs. STATE OF BIHAR
|
January 19, 1990 |
|
JUTE MILLS STAFF ASSOCIATION Vs. STATE OF BIHAR
|
January 29, 1990 |
|
JYOTINDRA SAHAY Vs. STATE OF BIHAR
|
April 20, 1990 |
|
K P VERMA Vs. STATE OF BIHAR
|
December 4, 1990 |
|
KAILASH NONIA Vs. SHIBU NANIA
|
September 13, 1990 |
|
KALINDI DEVI Vs. STATE OF BIHAR
|
September 9, 1990 |
|
KALIPADA SENGUPTA AND OTHERS Vs. STATE OF BIHAR & OTHERS
|
September 13, 1990 |
|
KAMAL KUMAR SINHA Vs. INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES
|
May 18, 1990 |
|
KAMESHWAR PRASAD THAKOR Vs. STATE OF BIHAR
|
August 24, 1990 |
|
KANHAIYA PRASAD SINHA Vs. UNION OF INDIA
|
February 12, 1990 |
|
KANHAIYA TIWARY Vs. RAJ KUMAR TIWARY
|
March 16, 1990 |
|
KARAMDEO BHARTHI Vs. BIGU RAM CHAMAR
|
January 15, 1990 |
|
KESHARI ENGINEERING WORKS Vs. BANK OF INDIA
|
January 2, 1990 |
|
KESHARI SINGH Vs. STATE OF BIHAR
|
February 2, 1990 |
|
KISHUN CHAUDHARI ALIAS KISHUN PASI Vs. STATE OF BIHAR
|
December 12, 1990 |
|
KRISHNA CHOUDHARY Vs. STATE OF BIHAR
|
January 3, 1990 |
|
KRISHNA KISHORE SINGH Vs. BIHAR RAJ HOMEOPATHIC MEDICINE BOARD PATNA
|
November 9, 1990 |
|
KRISHNA KUMAR YADAV Vs. STATE OF BIHAR
|
December 21, 1990 |
|
KRISHNA MURARI PRASAD AND ANOTHER Vs. ALLAHABAD BANK AND OTHERS
|
November 14, 1990 |
|
KRISHNA NAND CHOUDHARY Vs. PUNJAB NATIONAL BANK
|
December 17, 1990 |
|
KRISHNA NAND VERMA Vs. STATE OF BIHAR
|
June 26, 1990 |
|
KRISHNANANDAN SHARMA Vs. STATE OF BIHAR
|
July 7, 1990 |
|
KRISHNANDAN SHARMA Vs. STATE OF BIHAR
|
July 10, 1990 |
|
LAKSHMAN NONIA Vs. STATE OF BIHAR
|
July 16, 1990 |
|
LAKSHMAN PRASAD Vs. STATE OF BIHAR
|
February 2, 1990 |
|
LAKSHMI NARAIN BARNWAL Vs. JAGDISH SINGH
|
March 7, 1990 |
|
LAL BAHU TIWARI Vs. STATE OF BIHAR
|
March 2, 1990 |
|
LAXMI KHADI BHANDAR Vs. AGRICULTURAL DEVELOPMENT BRANCH
|
March 16, 1990 |
|
M. PRASAD SINGH AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
|
January 1, 1990 |
|
M/S. OM UDYOG AND ANR. Vs. STATE OF BIHAR
|
March 28, 1990 |
|
M/S. SRI DEBICHAND MOHANLAL & ORS. Vs. SURENDER KUMAR DUNGERWAL AND ANR.
|
May 18, 1990 |
|
MADAN SINGH Vs. STATE OF BIHAR
|
September 12, 1990 |
|
MADHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
January 15, 1990 |
|
MADHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
|
January 16, 1990 |
|
MADHUSUDAN MANI TIWARY Vs. ISHWAR PRASAD JHUNJHUNWALA
|
March 16, 1990 |
|
MAGAN RABIDAS Vs. STATE OF BIHAR
|
November 30, 1990 |
|
MAHABIR PRASAD BAJAJ Vs. STATE OF BIHAR
|
July 10, 1990 |
|
MAHABIR PRASAD JALAN Vs. STATE
|
November 6, 1990 |
|
MAHENDRA MANDAL Vs. STATE OF BIHAR
|
May 2, 1990 |
|
MAHESH CHANDER SINGH Vs. RAGHUNANDAN PRASAD
|
June 27, 1990 |
|
MAIMUNA BIBI Vs. RASOOL MIAN
|
April 4, 1990 |
|
MANAGING COMMITTEE OF SRI Vs. SPECIAL DIRECTOR SECONDARY
|
August 16, 1990 |
|
MANIK CHAND DAS Vs. UNION OF INDIA
|
June 29, 1990 |
|
MANORMA DEVI Vs. ASSISTANT COMMISSIONER
|
January 11, 1990 |
|
MANPRIYA GHOSH Vs. BANDHAB CHANDRA GHOSH
|
February 28, 1990 |
|
MANUNKHATOON Vs. USMAN MIAN
|
July 12, 1990 |
|
MATIA DEVI Vs. MASANI DEVI
|
August 17, 1990 |
|
MD NIZAMUDDIN Vs. KAILASH DEVI
|
April 1, 1990 |
|
MD SULTAN Vs. BIBI ZAIBUN NISSA ALIAS MOINA KHATUN
|
August 29, 1990 |
|
MEGHLAL TEWARY Vs. STATE OF BIHAR
|
November 3, 1990 |
|
MIR WALL MOHAMMAD ALIAS KALU Vs. STATE OF BIHAR
|
July 2, 1990 |
|
MOHAMMAD GAYASUDDIN Vs. STATE OF BIHAR
|
December 3, 1990 |
|
MOHAN DAS AGARWAL Vs. STATE OF BIHAR
|
September 17, 1990 |
|
MOHD ALI Vs. STATE OF BIHAR
|
October 29, 1990 |
|
MOHD JAINUL ANSARI Vs. MOHD KHALIL
|
May 10, 1990 |
|
MOHD NAZIMUDDIN Vs. STATE OF BIHAR
|
March 21, 1990 |
|
MUST NAJMUN BIBI Vs. JAMILA KHATOON
|
January 18, 1990 |
|
NAGENDRA SINGH Vs. STATE OF BIHAR
|
November 21, 1990 |
|
NAGINA SHARMA Vs. STATE OF BIHAR
|
July 10, 1990 |
|
NAJMUDDIN Vs. BIBI NAFIRUNNISA
|
May 3, 1990 |
|
NAND KISHORE RAUT Vs. STATE OF BIHAR
|
November 20, 1990 |
|
NAND LAL RAM Vs. STATE OF BIHAR
|
December 4, 1990 |
|
NARAIN SAHH Vs. ATMA RAM BAJORIA
|
January 23, 1990 |
|
NARAIN SINGH Vs. INDU GOWALA
|
January 18, 1990 |
|
NARMADESHWAR NARAYAN SINGH Vs. STATE OF BIHAR
|
November 1, 1990 |
|
NAVIN PRAKASH NARAIN Vs. STATE OF BIHAR
|
February 1, 1990 |
|
NESAR AHMAD ALIAS NESAR AHMAD KHAN Vs. STATE OF BIHAR
|
December 14, 1990 |
|
NIRBHAY NARAYAN JHA Vs. ALAKH KUMAR SINHA
|
April 5, 1990 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
April 18, 1990 |
|
OM PRAKASH Vs. STATE OF BIHAR
|
July 17, 1990 |
|
OM PRAKASH NARAYAN Vs. STATE OF BIHAR
|
April 26, 1990 |
|
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. UNION OF INDIA
|
April 19, 1990 |
|
PADAM CHANDRA JAIN Vs. YOGENDRA SHARMA
|
May 2, 1990 |
|
Pan Kumari Devi Vs. Braj Kishore Shrivastava Bachha Babu
|
February 15, 1990 |
|
PANDEY MADAN MOHAN PRASAD SINHA Vs. STATE OF BIHAR
|
October 22, 1990 |
|
PANDEY MADAN MOHAN PRASAD SINHA Vs. STATE OF BIHAR
|
October 2, 1990 |
|
PANNA LAL JOSHI Vs. STATE OF BIHAR
|
September 14, 1990 |
|
PATA SAHU Vs. HIRU SAHU
|
March 9, 1990 |
|
PINAK PANI ROY CHOUDHARY Vs. VICE-CHANCELLOR BIHAR
|
June 24, 1990 |
|
PRATAPUR SUGAR AND INDUSTRIES Vs. STATE OF BIHAR
|
November 8, 1990 |
|
PREM DARSHAN SINGH Vs. STATE OF BIHAR
|
September 6, 1990 |
|
PURUSHOTTAM DAS GOSWAMI Vs. STATE OF BIHAR
|
January 15, 1990 |
|
RABINDRA NATH SAHU Vs. MAYA DEVI
|
February 7, 1990 |
|
RABINDRA PRASAD SINGH Vs. COMMISSIONER PATNA
|
July 16, 1990 |
|
RADHEY SHYAM SHARMA Vs. STATE OF BIHAR
|
December 19, 1990 |
|
RAGHUNATH BHAGAT Vs. STATE OF BIHAR
|
March 2, 1990 |
|
RAGHUNATH TIWARY Vs. RAMAKANT TIWARY
|
March 6, 1990 |
|
RAGHUPATI Vs. STATE OF BIHAR
|
February 2, 1990 |
|
RAGHUPATISINHA Vs. AREA INCHARGE INDUSTRIES AREA DEVELOPMENT AUTHORITY DEHRI ON SONE
|
January 16, 1990 |
|
RAJ KUMAR GUPTA Vs. STATE OF BIHAR
|
September 13, 1990 |
|
RAJENDER PRASAD SINHA Vs. STATE OF BIHAR
|
October 12, 1990 |
|
RAJENDRA SINHA Vs. STATE OF BIHAR
|
May 3, 1990 |
|
RAJNIKANT Vs. STATE OF BIHAR
|
March 9, 1990 |
|
RAKESH RANJAN VERMA Vs. STATE OF BIHAR
|
December 12, 1990 |
|
RAM BAHADUR Vs. STATE OF BIHAR AND OTHERS
|
June 26, 1990 |
|
RAM BARAN CHAUDHARY Vs. STATE OF BIHAR
|
August 27, 1990 |
|
RAM BILAS SINGH Vs. SUMITRA KUER
|
September 7, 1990 |
|
RAM BILAS SINGH Vs. STATE OF BIHAR
|
November 21, 1990 |
|
RAM BILASH PRASAD GUPTA Vs. STATE OF BIHAR
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January 3, 1990 |
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RAM BILASH RAI Vs. STATE OF BIHAR
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May 17, 1990 |
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RAM CHANDAR SAHU Vs. COMMISSIONER
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March 20, 1990 |
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RAM CHANDRA GOSWAMI Vs. STATE OF BIHAR
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December 21, 1990 |
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RAM CHANDRA RAI Vs. STATE OF BIHAR
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November 19, 1990 |
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RAM CHANDRA SAHU Vs. COMMISSIONER SOUTH CHOTANAGPUR
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March 20, 1990 |
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RAM CHANDRA SAO AND ANR. Vs. STATE OF BIHAR
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December 14, 1990 |
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RAM DAYAL PRASAD Vs. SHANTI DEVI
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November 30, 1990 |
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RAM EKBAL SINGH Vs. STATE OF BIHAR
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March 26, 1990 |
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RAM GOPAL DAS Vs. STATE OF BIHAR
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December 18, 1990 |
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RAM JIWAN PODDAR Vs. UNION OF INDIA
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August 13, 1990 |
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RAM KRISHNA PRASAD Vs. DIRECTOR SECONDARY
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February 22, 1990 |
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RAM KRISHNA PRASAD CHOUDHARY Vs. STATE OF BIHAR
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September 21, 1990 |
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RAM PRABESH SINGH Vs. STATE OF BIHAR
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March 20, 1990 |
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Ram Sharan Yadav Vs. Rabi Shankar Prasad
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January 17, 1990 |
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RAM SWARATH YADAV Vs. RAJESHWAR PRASAD SINHA
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September 10, 1990 |
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RAMA NAND CHOWDHARY Vs. S D PANDEY
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September 17, 1990 |
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RAMA NAND JHA Vs. KAMLA NAND JHA
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December 3, 1990 |
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RAMA SHANKAR MISHRA Vs. STATE OF BIHAR
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December 4, 1990 |
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RAMAUTAR MAHTO Vs. STATE OF BIHAR
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July 25, 1990 |
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RAMAWATAR MUSHHAR Vs. STATE OF BIHAR
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May 17, 1990 |
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RAMCHANDRA SINGH Vs. UNION OF INDIA
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October 16, 1990 |
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RAMDEO SAO Vs. STATE OF BIHAR
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March 22, 1990 |
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RAMDHANI RAM Vs. STATE OF BIHAR AND ORS.
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July 9, 1990 |
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RAMESHWAR MISTRY Vs. BEBULAL MISTRY
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February 12, 1990 |
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RAMJAS AHIR Vs. STATE OF BIHAR
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September 17, 1990 |
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RAMJI PRASAD Vs. COMMISSIONER OF COMMERCIAL TAXES
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April 19, 1990 |
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RANGNATH SHARMA Vs. TETARI BIBI
|
March 19, 1990 |
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RANJIT SINGH Vs. STATE OF BIHAR
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September 16, 1990 |
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RAVINDRA KUMAR Vs. STATE OF BIHAR
|
July 1, 1990 |
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RAVINDRA KUMAR Vs. STATE OF BIHAR
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July 31, 1990 |
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REYASAT ALI KHAN Vs. BHAGALPUR MUNICIPALITY
|
May 7, 1990 |
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RITA DEVI Vs. STATE OF BIHAR
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January 8, 1990 |
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RITA SINHA Vs. STATE OF BIHAR
|
March 8, 1990 |
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ROHTAS INDUSTRIES LTD Vs. STATE OF BIHAR
|
April 6, 1990 |
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S ALI ENAM Vs. STATE OF BIHAR
|
September 12, 1990 |
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S NAQUI IMAM Vs. STATE OF BIHAR
|
September 12, 1990 |
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SADHA RAM SATNAMI
Vs. STATE OF BIHAR
|
January 18, 1990 |
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SAIMUNISSA Vs. SK MOHIUDDIN
|
March 1, 1990 |
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SAKHICHAND YADAV Vs. STATE OF BIHAR
|
September 3, 1990 |
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SANAT KUMAR SINHA Vs. STATE OF BIHAR
|
September 8, 1990 |
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SANTOSH KUMAR AND ANR. Vs. STATE OF BIHAR AND ANR.
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September 5, 1990 |
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SANTOSH VERMA Vs. UNION OF INDIA
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August 27, 1990 |
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SARSWATI DEVI Vs. KUNTI DEVI
|
August 1, 1990 |
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SATHI JOINT FARMING CO OP SOC LTD Vs. REGISTRAR CO OP SOC PATNA
|
November 13, 1990 |
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SATISH KR GUPTA Vs. STATE OF BIHAR
|
August 22, 1990 |
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SATRUDHAN SAHANI Vs. STATE FB
|
November 7, 1990 |
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SATYA NARAYAN SAH Vs. BRIJ GOPAL MUNDRA
|
May 14, 1990 |
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SATYANARAYAN MISHRA
Vs. ASSISTANT COLLECTOR C EXCISE
|
May 3, 1990 |
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SAYCEDUZ ZAFAR Vs. STATE OF BIHAR
|
September 9, 1990 |
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SEEMA SEEHRA Vs. STATE OF BIHAR
|
December 7, 1990 |
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SEKHAR CHANDRA CHAKRAVARTY Vs. MANI MOHAN CHATTERJEE
|
November 16, 1990 |
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SHAILENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
September 10, 1990 |
|
SHAMBHU NATH AGARWALA Vs. STATE OF BIHAR
|
March 27, 1990 |
|
SHAMBHU NATH DUTTA Vs. STATE OF BIHAR
|
February 22, 1990 |
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SHANKAR NATH PATBAN Vs. PRABHU SINGH
|
March 26, 1990 |
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SHANKAR RAI Vs. STATE OF BIHAR
|
April 12, 1990 |
|
SHEO DAYAL ROY Vs. STATE OF BIHAR
|
June 25, 1990 |
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SHEWARAM HIRWANI Vs. STATE OF BIHAR
|
February 2, 1990 |
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SHISHIR KUMAR CHAKRABORTY Vs. STATE OF BIHAR
|
March 26, 1990 |
|
SHITAL RAI Vs. STATE OF BIHAR FB
|
March 7, 1990 |
|
SHIVJI PRASAD Vs. STATE OF BIHAR
|
May 4, 1990 |
|
SHIVNANDANPRASAD Vs. RAM LAKHAN SAH
|
March 6, 1990 |
|
SHYAM BHANDAR Vs. STATE OF BIHAR
|
July 12, 1990 |
|
SHYAM RATI DEVI Vs. STATE OF BIHAR
|
July 19, 1990 |
|
SITARAM PANDEY ALIAS SITA PANDEY Vs. STATE OF BIHAR
|
March 2, 1990 |
|
STATE Vs. BERA COLLIERY COMPANY P LTD
|
March 17, 1990 |
|
STATE OF BIHAR Vs. BACHCHA LAL DAS
|
July 7, 1990 |
|
STATE OF BIHAR Vs. LAKSHMAN SHUKLA
|
September 5, 1990 |
|
STATE OF BIHAR Vs. GOVIND RAI
|
December 7, 1990 |
|
STATE OF BIHAR Vs. MALIK MAHTO
|
April 7, 1990 |
|
STEEL AUTHORITY OF INDIA LTD Vs. BIHAR AGRL PRODUCE MARKET BOARD
|
April 6, 1990 |
|
SUBODH KUMAR Vs. CHANCELLOR UNIVERSITIES OF BIHAR
|
March 14, 1990 |
|
SUBODH PRASAD RAM Vs. STATE OF BIHAR
|
November 1, 1990 |
|
SUKHU SAHU AND ANOTHER Vs. STATE OF BIHAR
|
March 1, 1990 |
|
SUMITRADEVI ALIAS BIJLIDEVI Vs. SHITALA MAI
|
May 11, 1990 |
|
SURENDRA KUMAR JHUNJHUNWALA Vs. STATE OF BIHAR
|
August 21, 1990 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
September 9, 1990 |
|
SURENDRA SINGH Vs. STATE OF BIHAR
|
September 19, 1990 |
|
SURESH PRASAD GUPTA Vs. BASUDEO PRASAD GUPTA
|
April 6, 1990 |
|
SYED SATWAR ALI Vs. UNION OF INDIA
|
June 26, 1990 |
|
SYED SHAHABUDDIN Vs. M J AKBAR
|
January 29, 1990 |
|
SYEDAJAJAHMAD Vs. STATE OF BIHAR
|
August 1, 1990 |
|
TARKESHWAR SINGH Vs. STATE OF BIHAR
|
September 13, 1990 |
|
TASLIMUDDIN Vs. STATE OF BIHAR
|
January 17, 1990 |
|
TRILOKI NATH RAINA Vs. STATE OF BIHAR
|
April 18, 1990 |
|
TRILOKI VISHWAKARMA Vs. ZAITUN NISA
|
February 13, 1990 |
|
TRUSTEES, HINDUSTAN FERTILIZER CORPORATION LIMITED, EMPLOYEES PROVIDENT FUND, BARAUNI UNIT THROUGH ITS EXECUTIVE OFFICER D BOSE Vs. GOVERNMENT OF INDIA
|
April 6, 1990 |
|
UDAY SHANKAR RAI
Vs. STATE OF BIHAR
|
August 31, 1990 |
|
UMA KUMARI Vs. STATE OF BIHAR
|
April 6, 1990 |
|
UMESHKUMAR Vs. LALIT NARAYAN MAHILA UNIVERSITY
|
November 8, 1990 |
|
UPENDRA PRASAD SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
|
March 23, 1990 |
|
VIJAY KUMAR Vs. STATE OF BIHAR
|
May 15, 1990 |
|
VIJAY SHANKAR PRASAD
Vs. MANIKA ROY
|
March 2, 1990 |
|
VIJAY SHANKAR PRASAD
Vs. MANIKA ROY
|
January 1, 1990 |
|
VIRENDRA PRASAD SINGH GAUTAM Vs. STATE OF BIHAR
|
March 6, 1990 |
|
YAMUNA SAH Vs. STATE OF BIHAR
|
January 30, 1990 |
LOGIN