|
ABDUL SATTAR Vs. STATE OF BIHAR
|
October 25, 1989 |
|
ADITYA FLOUR MILLS (P LTD Vs. STATE OF BIHAR
|
July 12, 1989 |
|
ADKHAYABAR SAO ALIAS ADKCHHAYABAT Vs. STATE OF BIHAR
|
October 27, 1989 |
|
AKHTAR ALI
Vs. STATE OF BIHAR
|
March 27, 1989 |
|
AKHTAR ALI Vs. STATE OF BIHAR
|
March 7, 1989 |
|
AMAR SINHA Vs. DISTRICT MAGISTRATE MUNGHYR
|
September 7, 1989 |
|
AMARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
July 26, 1989 |
|
AMRIT KAUR Vs. INDRAJIT KAUR
|
December 19, 1989 |
|
ANANT KUMAR Vs. VICE CHANCELLOR MAGADH UNIVERSITY
|
December 11, 1989 |
|
ANIL KUMAR SAH Vs. NAGENDRA SINGH
|
May 16, 1989 |
|
ANIL KUMAR SINHA Vs. STATE OF BIHAR
|
September 11, 1989 |
|
ANIRUDH PRASAD AMBASTA Vs. STATE OF BIHAR
|
October 5, 1989 |
|
ANUP NARAIN SINGH Vs. UNION OF INDIA
|
August 28, 1989 |
|
ARBIND KUMAR SINGH Vs. STATE OF BIHAR
|
July 8, 1989 |
|
ARJUN PANDIT Vs. GUNADHAR PANDIT
|
July 20, 1989 |
|
ARJUN SINGH Vs. SUDAMIA DEVI
|
January 9, 1989 |
|
ARJUN SOREN Vs. NEGI SANTHALIN
|
August 7, 1989 |
|
ASHOK KUMAR GHOSH
Vs. UNION OF INDIA
|
September 7, 1989 |
|
ASHOK KUMAR HAZRA Vs. STATE OF BIHAR
|
March 20, 1989 |
|
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
|
May 2, 1989 |
|
ATIUR RAHMAN ALIAS ATIQUR RAHMAN Vs. STATE OF BIHAR
|
October 27, 1989 |
|
AYODHYA RAM Vs. EMPLOYER IN RELATION
|
January 16, 1989 |
|
AZAD BUILDERS Vs. UNION OF INDIA & ANR.
|
April 19, 1989 |
|
BABAN CHAUBEY Vs. JAGAT SINGH
|
February 17, 1989 |
|
BABULAL MUSAHAR Vs. STATE OF BIHAR
|
May 12, 1989 |
|
BACHCHU PRASAD SINGH Vs. BHARAT WAGON AND ENGINEERING COMPANY LTD
|
May 1, 1989 |
|
BAHADUR PRASAD
Vs. STATE OF BIHAR
|
August 30, 1989 |
|
BAIJNATH AGRAWAL Vs. TRIBENI DEVI
|
February 27, 1989 |
|
BAJRANGLAL AGRAWAL AND OTHERS Vs. STATE OF BIHAR AND OTHERS
|
August 19, 1989 |
|
BALIRAM SINGH Vs. STATE OF BIHAR
|
March 2, 1989 |
|
BALMNKUND JHAALIAS BALBAKNND Vs. MAINA DEVI ALIAS MANA DEVI
|
April 21, 1989 |
|
BANGALI PRASAD SINGH Vs. STATE OF BIHAR
|
August 11, 1989 |
|
BANKEY BIHARI YADAV Vs. STATE OF BIHAR
|
January 10, 1989 |
|
BANKEY SINHA Vs. STATE OF BIHAR
|
November 9, 1989 |
|
BANKEY SLAHA Vs. STATE OF BIHAR
|
November 11, 1989 |
|
BANWARI LAL PODAR Vs. ROAD TRANSPORT CORPN
|
February 9, 1989 |
|
BANWARILAL SATYANARAIN Vs. STATE OF BIHAR
|
April 24, 1989 |
|
BASHISHT SINGH Vs. STATE OF BIHAR
|
March 8, 1989 |
|
BELAL Vs. SOGRA KHATOON
|
August 8, 1989 |
|
BELDIH CLUB JAMSHEDPNR Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
|
September 7, 1989 |
|
BFIAJUII RAI Vs. STATE OF BIHAR
|
March 28, 1989 |
|
BHAGWAT AZAD Vs. LALIT NARAYAN MITHILA UNIVERSITY DARBHANGA
|
November 29, 1989 |
|
BHAGWAT PRASAD Vs. STATE OT BIHAR
|
August 8, 1989 |
|
BHAGYA NARAIN SINGH Vs. MAYA DEVI
|
January 30, 1989 |
|
BHAGYA NARAIN SINGH; MAYA DEVI Vs. MAYA DEVI; BHAGYA NARAIN SINGH
|
November 30, 1989 |
|
BHAJAN RAI Vs. STATE OF BIHAR
|
March 18, 1989 |
|
BHANUMATI SAO Vs. STATE OF BIHAR
|
March 22, 1989 |
|
BHANUMATI SAO Vs. STATE OF BIHAR
|
February 22, 1989 |
|
BHARAT COKING COAL LTD Vs. NANDLAL N SHAH
|
July 18, 1989 |
|
BHIKHAR YADAV Vs. STATE OF BIHAR
|
February 16, 1989 |
|
BHIKHARI RAI Vs. GIRDHARI KUER
|
December 4, 1989 |
|
BHOGRAJ SAO Vs. MALTI PRASAD
|
March 13, 1989 |
|
BHOLA RAM CHAUDHARY Vs. STATE OF BIHAR
|
March 29, 1989 |
|
BIBI SAYEEDUNNISA Vs. COLLECTOR OF SITAMARHI
|
December 12, 1989 |
|
BIGA PAHAN Vs. ADOLF XITAIN ALIAS ADOLF TIRKEY
|
February 6, 1989 |
|
BIHAR STATE ELECTRICITY BOARD Vs. CHAKRADHAR PRASAD SINGH
|
September 14, 1989 |
|
BIJAY KUMAR KEDIA Vs. STATE OF BIHAR AND ORS
|
October 6, 1989 |
|
BIJAY SHANKAR SINGH Vs. STATE OF BIHAR
|
September 28, 1989 |
|
BIJENDRA MISHRA Vs. JAGDISH MISHRA
|
February 17, 1989 |
|
BIJOY KUMAR SINHA Vs. STATE OF BIHAR
|
August 3, 1989 |
|
BINOD KUMAR CHOUDHARY Vs. BIHARI LAL KARWA
|
November 20, 1989 |
|
BINOD SINGH Vs. STATE OF BIHAR
|
April 25, 1989 |
|
BINODA NAND JHA Vs. STATE OF BIHAR
|
July 24, 1989 |
|
BIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
|
April 24, 1989 |
|
BIRENDRA NARAYAN SINGH Vs. STATE OF BIHAR
|
July 24, 1989 |
|
BIRESHWAR CHAKRAVARTY Vs. UNION OF INDIA
|
February 27, 1989 |
|
BOOK BOND EMPLOYEES UNION Vs. UNION OF INDIA
|
April 20, 1989 |
|
BRIJ BIHARI SINGH Vs. STATE OF BIHAR
|
April 18, 1989 |
|
BRINDA BASANI DEVI Vs. STATE OF BIHAR
|
July 13, 1989 |
|
C C VERMANI Vs. UNION OF INDIA
|
September 7, 1989 |
|
CENTRAL BANK OF INDIA Vs. RAJAT KUMAR TALAPATRA
|
May 1, 1989 |
|
CHANDRADEO SINGH Vs. MOTI DEVI
|
July 31, 1989 |
|
CHANDRAPAUL SAW MILLS Vs. BIHAR STATE ELECTRICITY BOARD
|
January 6, 1989 |
|
CHHABI RANI SAHOO Vs. STATE OF BIHAR
|
April 27, 1989 |
|
CHHABIRANIAGROINDUSTRIES Vs. SHRI GUBESHWARI SOLVENT PVT LTD
|
September 13, 1989 |
|
CHHATRAPATI SHIVAJI Vs. STATE OF BIHAR
|
October 23, 1989 |
|
CHINTAMANI SHARAN NATH SAHADEO Vs. STATE
|
September 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HAPPY MEDICAL STORES
|
September 13, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BIBI ZAIBUNNISA
|
August 21, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. ST XAVIERS
|
December 12, 1989 |
|
DAROGA PONDIT Vs. JUGESHWAR PANDIT
|
February 17, 1989 |
|
DENA BANK Vs. FERTILIZER CORPORATION OF INDIA LTD
|
November 23, 1989 |
|
DEO PRASAD SAHA Vs. RAVI RAVIDAS
|
August 9, 1989 |
|
DEOSARAN PRAJAPAT Vs. BANWARI LAL
|
December 11, 1989 |
|
DEOTA NATH TEWARI Vs. STATE OF BIHAR
|
March 28, 1989 |
|
DEVANTI DEVI Vs. STATE OF BIHAR
|
August 19, 1989 |
|
DHANBAD FLOUR MILLS Vs. STATE OF BIHAR
|
April 14, 1989 |
|
DHANNANJAI MANDAL Vs. STATE OF BIHAR
|
August 3, 1989 |
|
DHARMADEO YADAV Vs. STATE OF BIHAR
|
April 20, 1989 |
|
DHOBI YADAV Vs. STATE OF BIHAR
|
January 16, 1989 |
|
DHOBI YADAV Vs. STATE OF BIHAR
|
January 26, 1989 |
|
DHRUB NARAYAN TIWARI Vs. CHAIRMAN STATE TRANSPORT
|
July 12, 1989 |
|
DHRUVDEO MISHRA Vs. STATE OF BIHAR
|
October 5, 1989 |
|
DILIP SINGH Vs. STATE OF BIHAR
|
March 7, 1989 |
|
DINESH SINGH Vs. STATE OF BIHAR
|
February 3, 1989 |
|
DUKBU MAHATA Vs. SBRIDHAR MAHATA
|
August 23, 1989 |
|
EDITOR OF HINDUSTAN TIMES Vs. STATE OF BIHAR
|
July 12, 1989 |
|
EDUCATED UNEMPLOYED YOUTH WELFARE COUNCIL Vs. STATE OF BIHAR
|
October 5, 1989 |
|
FULESHWAR JHA Vs. GYATRI DEVI
|
July 31, 1989 |
|
G D PARMAR Vs. STATE OF BIHAR
|
February 15, 1989 |
|
GANESH RAM ALIAS GANESH CHAMAR Vs. STATE OF BIHAR
|
March 16, 1989 |
|
GANESH SAHU Vs. DWARIKA SAO
|
August 3, 1989 |
|
GAYATRI DEVI Vs. COMMISSIONER OF GAYA
|
December 11, 1989 |
|
GENERAL ELECTRIC TECHNICAL SERVICE COMPANY Vs. STATE OF BIHAR
|
September 27, 1989 |
|
GENERAL MANAGER GARDEN REACH SHIPBUILDERS AND ENGINEERS LTD Vs. PRESIDING OFFICER LABOUR COURT
|
August 16, 1989 |
|
GENERAL MANAGER H HAZARIBAGH AREA OF CENTRAL COALFIELDS LTD Vs. ANJAN BANERJEE
|
August 22, 1989 |
|
GOVERNING BODY OF P T USHA PHYSICAL TRAINING COLLEGE Vs. STATE OF BIHAR
|
October 4, 1989 |
|
GOVERNING BODY OF SOMRI HARI NATH MAHILA COLLEGE Vs. MAGADH UNIVERSITY
|
July 7, 1989 |
|
GUJAR CHAUDHURY ALIAS KRISHNA CHOUDHARY Vs. STATE OF BIHAR
|
December 12, 1989 |
|
GYAN ROY Vs. STATE OF BIHAR
|
January 6, 1989 |
|
HAJI MINHAJUDDIN Vs. STATE OF BIHAR
|
November 20, 1989 |
|
HARBANS SINGH Vs. TEKAMANI DEVI
|
May 23, 1989 |
|
HEAVY ENGINEERING CORPORATION LTD Vs. LABOUR COURT
|
September 7, 1989 |
|
HINDUSTAN CONCRETE PIPE
Vs. ANJALI DEVI
|
February 7, 1989 |
|
INDIAN ALLUMINIUM CO LTD Vs. STATE OF BIHAR
|
April 27, 1989 |
|
INDIAN EXPLOSIVES WORKERS UNION Vs. STATE OF BIHAR
|
August 29, 1989 |
|
INDRA NAND MISHRA
Vs. STATE OF BIHAR
|
August 25, 1989 |
|
INDUSTRIAL CORPORATION P LTD Vs. STATE OF BIHAR
|
November 21, 1989 |
|
ISHWARI PRASAD Vs. BIHAR STATE RELIGIOUS TRUST BOARD
|
April 11, 1989 |
|
JAGANNATB YADAV Vs. STATE OF BIHAR
|
March 29, 1989 |
|
JAGANNATH MISHRA Vs. STATE
|
April 17, 1989 |
|
JAGARNATH SINGH Vs. STATE OF BIHAR
|
September 25, 1989 |
|
JAGAT NARAYAN SAH Vs. STATE OF BIHAR
|
February 8, 1989 |
|
JAGDISH BARHI Vs. STATE OF BIHAR
|
November 23, 1989 |
|
JAGDISH PRASAD Vs. STATE OF BIHAR
|
March 30, 1989 |
|
JAI MANGAL SINGH Vs. STATE OF BIHAR
|
April 24, 1989 |
|
JAI RAM PRASAD SINGH JAIRAM MANDAL Vs. STATE OF BIHAR
|
August 25, 1989 |
|
JAIMANGAL LTD. AVANTEE HOTEL AND ANR. Vs. STATE OF BIHAR AND ORS.
|
March 8, 1989 |
|
JAIRNANGAL LTD Vs. STATE
|
March 8, 1989 |
|
JAMSHEDPUR CONTRACTORS ASSOCIATION Vs. STATE OF BIHAR
|
August 2, 1989 |
|
JAMUNA FLOUR OIL MILLS Vs. BIHAR STATE POLLUTION CONTROL BOARD
|
July 13, 1989 |
|
JAMUNA PRASAD YADAV Vs. STATE OF BIHAR
|
August 22, 1989 |
|
JANARDAN MISHRA Vs. STATE OF BIHAR
|
August 19, 1989 |
|
JOGANDA MAL Vs. BHAGWAN MISHRA
|
May 2, 1989 |
|
JUTE MILL MAZDOOR SABHA Vs. STATE OF BIHAR
|
September 1, 1989 |
|
K P VERMA Vs. STATE OF BIHAR
|
March 10, 1989 |
|
K P VERMA Vs. STATE
|
April 10, 1989 |
|
KALAM Vs. STATE OF BIHAR
|
February 3, 1989 |
|
KALIKA KAUR ALIAS KALIKA SINGH Vs. STATE OF BIHAR
|
September 25, 1989 |
|
KAMESHWAR PRASAD VERMA Vs. STATE OF BIHAR
|
March 17, 1989 |
|
KAMI GUPTA Vs. STATE OF BIHAR
|
March 28, 1989 |
|
KANHAIYA MAHTO Vs. STATE OF BIHAR
|
April 15, 1989 |
|
KANHAIYA RAI Vs. STATE OF BIHAR
|
November 28, 1989 |
|
KANHAIYAJI SAHAY AND OTHERS Vs. KAMLA PRASAD AND ANOTHER
|
September 28, 1989 |
|
KAPIL SINGH Vs. STATE OF BIHAR
|
July 27, 1989 |
|
KEDAR DAS Vs. FOOD CORPORATION OF INDIA
|
April 20, 1989 |
|
KISUN YADAV Vs. ASHARFI YADAV
|
December 20, 1989 |
|
KRISHNA BHAGWAN Vs. STATE OF BIHAR
|
March 27, 1989 |
|
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
|
February 22, 1989 |
|
KRISHNA PRASAD Vs. SUSHILA DEVI
|
August 26, 1989 |
|
KUMAR JHA Vs. BIHAR STATE ELECTRICITY BOARD
|
November 21, 1989 |
|
KUNTI SHARMA Vs. STATE OF BIHAR
|
January 12, 1989 |
|
L P YADAV Vs. CENTRAL WARE HOUSING CORPORATION
|
April 6, 1989 |
|
LAKSHMI DEVI Vs. RAJENDRA PRASAD SAO
|
November 30, 1989 |
|
LAL DEO SINGH ALIAS LALO DEO SINGH Vs. RAMA SINGH
|
December 11, 1989 |
|
LALIT MADHUSUDAN CHAND Vs. IRKUS TOPPO
|
November 17, 1989 |
|
LALLAN CHOUBEY Vs. PUBLIC PROSECUTOR
|
March 3, 1989 |
|
LALLAN PRASAD ALIAS RAGHUBIR PRASAD Vs. MANGLA PRASAD
|
September 28, 1989 |
|
LALO CHOUDHARY Vs. STATE OF BIHAR
|
March 8, 1989 |
|
LATIF SHAH Vs. STATE OF BIHAR
|
August 7, 1989 |
|
LAXMAN SAHAI Vs. STATE OF BIHAR
|
March 17, 1989 |
|
LAXMI AND COMPANY
Vs. SAVITRI DEVI AGARWAL LOYALKA
|
August 22, 1989 |
|
LAXMI SAHU Vs. GANESHI SAHU
|
December 18, 1989 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. O P BHALLAH
|
February 8, 1989 |
|
MAHABIR MISTRY Vs. STATE OF BIHAR
|
August 5, 1989 |
|
MANAGEMENT OF KHAS KARANPURA Vs. REGIONAL LABOUR COMMISSIONER
|
April 20, 1989 |
|
MANBODH MAHTO Vs. STATE OF BIHAR
|
September 7, 1989 |
|
MANGAL SINHA Vs. STATE OF BIHAR
|
April 7, 1989 |
|
MANGAL SINHA Vs. STATE OF BIHAR
|
April 17, 1989 |
|
MANJULATA KANTH Vs. STATE OF BIHAR
|
May 3, 1989 |
|
MANSOOR ALI Vs. AZIZUL RAHMAN
|
March 23, 1989 |
|
MANSOOR ALI Vs. AZIZUL RAHMAN
|
March 29, 1989 |
|
MATHURA PRASAD SINGH Vs. STATE OF BIHAR
|
November 30, 1989 |
|
MD GULAM KIBRYA Vs. STATE OF BIHAR
|
February 17, 1989 |
|
MD RAFIQ Vs. STATE OF BIHAR
|
March 3, 1989 |
|
MITHAI LAL Vs. KAPILDEO BARHAI
|
November 13, 1989 |
|
MITHAI LAL SAHANI Vs. KAPILDEO BARHAI
|
November 15, 1989 |
|
MOCHI LAL SINGH Vs. SECRETARY TO THE GOVERNMENT
|
March 30, 1989 |
|
MOHAMMAD ARSHAD
Vs. NAIMUDDIN NASIMUDDIN
|
September 13, 1989 |
|
MOHAMMED ALI Vs. STATE OF BIHAR
|
July 3, 1989 |
|
MOHAN PRASAD MAHTO Vs. STATE OF BIHAR
|
December 5, 1989 |
|
MOHD KALEEMUDDIN Vs. UNION OF INDIA
|
April 15, 1989 |
|
MOHD RAZAK KHAN Vs. STATE OF BIHAR
|
August 4, 1989 |
|
MOHD RAZZAQNE KHAN ALIAS MOHD RAZZAQUE MIAN Vs. STATE OF BIHAR
|
May 3, 1989 |
|
MUTA MAHTO Vs. STATE OF BIHAR
|
August 21, 1989 |
|
NAIID KISHORE SINGH Vs. STATE OF BIHAR
|
January 2, 1989 |
|
NARAYAN LAL AGARWAL Vs. STATE OF BIHAR
|
November 30, 1989 |
|
NARENDER KUMAR BHARDWAJ Vs. STATE OF BIHAR
|
August 26, 1989 |
|
NARESH KUMAR Vs. STATE OF BIHAR
|
July 31, 1989 |
|
NASIRUDDIN MIAN ALIAS NASIRUDDIN Vs. ALIJAN MIAN
|
January 3, 1989 |
|
NATHMAL KABRA AND ANR. Vs. STATE OF BIHAR
|
October 4, 1989 |
|
NATIONAL DEVELOPMENT CORPORATION LTD. Vs. MADHAV DAS KHURANA
|
April 14, 1989 |
|
NATIONAL INSURANCE CO LTD Vs. NARENDRA KUMAR JHANJHRI
|
March 17, 1989 |
|
NAVIN PRAKASH NARAIN Vs. BIHAR STATE EXPORT
|
February 17, 1989 |
|
NAYA DAWAKHANA Vs. STATE OF BIHAR
|
February 17, 1989 |
|
NITYANAND KARAN Vs. BHAGALPUR MUNICIPAL CORPORATION
|
July 6, 1989 |
|
NITYANAND SINGH Vs. STATE OF BIHAR
|
November 7, 1989 |
|
ORIENTAL FIRE AND GENERAL Vs. BARUN KUMAR PANDEY
|
February 7, 1989 |
|
ORIENTAL FIRE AND GENL INS CO LTD Vs. SUDHA DEVI
|
December 19, 1989 |
|
P APPLA NAIDU Vs. STATE OF BIHAR
|
November 15, 1989 |
|
PADAM SINGH JAIN Vs. CHANDRA BROS
|
April 21, 1989 |
|
PANCHANAN JHA Vs. STATE OF BIHAR
|
May 25, 1989 |
|
PANCHANAN SHARMA Vs. STATE
|
March 8, 1989 |
|
PANKAJ KUMAR DAS Vs. STATE OF BIHAR
|
December 20, 1989 |
|
PARAS NATH PRASAD Vs. STATE OF BIHAR
|
September 15, 1989 |
|
PARMANAND PRASAD Vs. BIHAR COLLEGE SERVICE COMMISSION
|
March 7, 1989 |
|
PARMHANS VAJPAYEE Vs. STATE
|
February 28, 1989 |
|
PATNA HIGH COURT MINISTERIAL OFFICERS ASSOCIATION Vs. STATE OF BIHAR
|
November 2, 1989 |
|
PEST CONTROL INDIA LTD Vs. UNION OF INDIA
|
September 14, 1989 |
|
PRAKASH LAL KHANDELWAL
Vs. INCOME TAX OFFICER
|
August 2, 1989 |
|
PRAVABATI SENGUPTA Vs. STATE OF BIHAR
|
January 20, 1989 |
|
PREMLATA ROY Vs. STATE
|
May 4, 1989 |
|
PRITI BISWAS Vs. STATE OF BIHAR
|
April 28, 1989 |
|
PUJA FOOD PRODUCTS PVT LTD Vs. UNION OF INDIA
|
August 8, 1989 |
|
PUJA MISHRA Vs. RAM DUTT MISHRA
|
August 4, 1989 |
|
PURNEA ZILA MAZDOOR UNION Vs. STATE OF BIHAR
|
February 17, 1989 |
|
RABI SHANKAR UPADHYAY Vs. RAM KEWAL RAM SONAR
|
January 23, 1989 |
|
RABINDRA KUMAR SINGH Vs. STATE OF BIHAR
|
January 17, 1989 |
|
RABINDRA NATH DUTTA Vs. STATE OF BIHAR
|
February 24, 1989 |
|
RADHAKRISHNA DAS AND ANR Vs. HARI NAIK
|
May 11, 1989 |
|
RADHAMONI BHUIYANIN Vs. DIBAKAR BHUIYA
|
February 3, 1989 |
|
RAGHUNATH SINGH Vs. STATE OF BIHAR
|
March 20, 1989 |
|
RAJ KUMAR GUPTA Vs. STATE OF BIHAR
|
May 26, 1989 |
|
RAJ NARAIN SINGH Vs. STATE OF BIHAR
|
April 28, 1989 |
|
RAJENDRA MISHRA Vs. KAILASH PATI MISHRA
|
February 27, 1989 |
|
RAJENDRA PRASAD Vs. MANOHAR LAL GUPTA
|
May 1, 1989 |
|
RAJESHWAR PRASAD Vs. STATE OF BIHAR
|
March 17, 1989 |
|
RAJRANI ASHA DEVI Vs. STATE OF BIHAR
|
March 28, 1989 |
|
RAM CHANDRA SAHU ALIAS RAM PRASAD Vs. STATE OF BIHAR
|
September 14, 1989 |
|
RAM DEO RAI Vs. STATE OF BIHAR
|
May 19, 1989 |
|
RAM EKBAL SINGH Vs. STATE OF BIHAR
|
April 13, 1989 |
|
RAM EKBAL SINGH Vs. STATE OF BIHAR
|
April 15, 1989 |
|
RAM NARAIN GOPE Vs. DY COMMR HAZARIBAGH
|
May 9, 1989 |
|
RAM NARAIN JHUNJHUNWALA Vs. STATE
|
November 8, 1989 |
|
RAM PRASAD YADAV Vs. STATE OF BIHAR
|
July 21, 1989 |
|
RAM PRASAD YADAV Vs. STATE OF BIHAR
|
July 24, 1989 |
|
RAM SUBHAG PANDEY Vs. PUNJAB NATIONAL BANK OF INDIA
|
December 20, 1989 |
|
RAMA DEVI Vs. STATE OF BIHAR
|
November 23, 1989 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
September 14, 1989 |
|
RAMA KANT SINGH Vs. STATE OF BIHAR
|
September 19, 1989 |
|
RAMDEO CHAMAR Vs. STATE OF BIHAR
|
November 22, 1989 |
|
RAMESH KUMAR Vs. CHAIRMAN NORTH BIHAR REGIONAL TRANSPORT AUTHORITY MUZAFFARNAGAR
|
January 10, 1989 |
|
RAMJI PRASAD
Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 19, 1989 |
|
RAMJI SHARMA Vs. STATE OF BIHAR
|
July 6, 1989 |
|
RANCHI COAL UDYOG CO OP SOC Vs. STATE OF BIHAR
|
March 2, 1989 |
|
RANCHI UNIVERSITY TEACHERS Vs. YOGODA SATSANGA SOCIETY OF INDIA
|
January 27, 1989 |
|
RANDHIR CHOUDHARY Vs. STATE OF BIHAR
|
October 26, 1989 |
|
RAPHAEL DAMACIOUS
Vs. TERESA RAPHAEL
|
September 8, 1989 |
|
RATAN LAL NAI Vs. STATE OF BIHAR
|
July 7, 1989 |
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RAVINDRA WOOLEN MILLS Vs. PUNJAB NATIONAL BANK
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December 12, 1989 |
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RITAMBRA SUMAN Vs. STATE OF BIHAR
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July 27, 1989 |
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S K G SUGAR LTD Vs. STATE OF BIHAR
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March 8, 1989 |
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S K NASIRUDDIN BIDI MERCHANT PVT LTD Vs. REGIONAL P F COMMISSIONER
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July 27, 1989 |
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S P DAS Vs. STATE OF BIHAR
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May 9, 1989 |
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SAHADEO MISHRA Vs. RANCHI UNIVERSITY
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April 26, 1989 |
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SANAT KUMAR SINHA Vs. STATE OF BIHAR
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March 30, 1989 |
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SANICHAR RAI Vs. STATE OF BIHAR
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November 2, 1989 |
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SANJAY KUMAR SINHA Vs. STATE
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April 7, 1989 |
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SANT LAL RAHI Vs. STATE OF BIHAR
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April 13, 1989 |
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SAO Vs. PRESIDING OFFICER LABOUR COURT RANCHI
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March 1, 1989 |
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SAPRI JOYKAR MOTILAL C R DAS INSTITUTE OF LEGAL AID STUDIES AND RESEARCH Vs. STATE OF BIHAR
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February 16, 1989 |
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SARDAR SIMRANJIT SINGH MANN, ATINDAR PAL SINGH Vs. P N LEKHI
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November 2, 1989 |
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SAROSH J GANDHY Vs. STATE OF BIHAR
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September 19, 1989 |
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SATAYANDRA NARAIN SINGH Vs. CHAIRMAN BIHAR ELECTRICITY BOARD
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November 1, 1989 |
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SATISH KUMAR Vs. STATE OF BIHAR
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April 10, 1989 |
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SATYA NARAIN MISHRA Vs. ASSISTANT COLLECTOR CENTRAL
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December 21, 1989 |
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SATYA NARAYAN KEJRIWAL Vs. STATE OF BIHAR
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February 7, 1989 |
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SATYA PRAKASH LAL Vs. STATE OF BIHAR
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April 25, 1989 |
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SAVITRI DEVI Vs. STATE
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March 27, 1989 |
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SAVITRI DEVI Vs. INDU BHUSHAN SARAN
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February 13, 1989 |
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SECY BALIKA SIKSHA BHAWAN RANCHI Vs. STATE
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April 25, 1989 |
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SHABIR AHMAD KHAN Vs. PRESIDING OFFICER, LABOUR COURT, RANCHI AND ANOTHER
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September 4, 1989 |
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SHAKHI RAJWAR ALIAS SHAKHI CHAND RAJWAR Vs. STATE OF BIHAR
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March 17, 1989 |
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SHAKUNTALA Vs. STATE OF BIHAR
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May 5, 1989 |
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SHEETAL PRASAD GUPTA Vs. STATE
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August 16, 1989 |
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SHEO SHANKAR JHA Vs. STATE OF BIHAR
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May 1, 1989 |
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SHEO SHANKAR SINGH Vs. STATE OF BIHAR
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January 23, 1989 |
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SHEODHARI PRASAD SAH Vs. STATE OF BIHAR
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September 27, 1989 |
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SHIV CHARAN YADAV Vs. STATE OF BIHAR
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February 2, 1989 |
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SITA RAM MAHATHA Vs. STATE OF BIHAR
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April 18, 1989 |
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SMT. REJESHWARI DEVI & ANR. Vs. ANIL KUMAR & ANR.
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January 9, 1989 |
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SRINARAIN SINHA Vs. STATE OF BIHAR
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January 5, 1989 |
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STATE BANK OF INDIA Vs. M L BISWAS AND CO
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February 8, 1989 |
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STATE OF BIHAR
Vs. RENU DEVI ALIAS RANU DEVI
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August 2, 1989 |
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STATE OF BIHAR Vs. MOHAN LAL KHANDELWAL
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July 13, 1989 |
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STATE OF BIHAR Vs. AMBIKA ROY
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May 26, 1989 |
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STATE OF BIHAR Vs. UNION OF INDIA
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November 2, 1989 |
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STATE OF BIHAR Vs. STATE OF BIHAR
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March 31, 1989 |
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STATE OF BIHAR Vs. MITHILESH RAI
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December 8, 1989 |
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SUBHASH AGRAWAL Vs. STATE OF BIHAR
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February 9, 1989 |
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SUBRATO SHABA Vs. STATE OF BIHAR
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March 24, 1989 |
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SUBRATO SHAHA Vs. STATE OF BIHAR
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March 28, 1989 |
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SUDAMA PRASAD KESHRI Vs. TAPESHWAR SAO
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May 5, 1989 |
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SUDHENDRA NATH MUKHERJEE Vs. STATE OF BIHAR
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October 25, 1989 |
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SUDHIR SHARMA Vs. STATE OF BIHAR
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March 31, 1989 |
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SUNIL KUMAR CHAUDHURI Vs. STATE OF BIHAR
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February 15, 1989 |
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SURENDRA KUMAR THAKUR Vs. STATE OF BIHAR
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February 28, 1989 |
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SURENDRA PRASAD Vs. STATE
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March 20, 1989 |
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SURENDRA PRASAD Vs. STATE OF BIHAR
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March 27, 1989 |
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SURENDRA PRASAD SAHA Vs. STATE OF BIHAR
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August 29, 1989 |
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SURENDRA SINGH Vs. UNION OF INDIA
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August 29, 1989 |
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SURENDRA SINGH Vs. STATE OF BIHAR
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July 27, 1989 |
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SURENDRA SINGH Vs. UNION OF INDIA
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August 8, 1989 |
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SURESH PRASAD
Vs. UNION OF INDIA
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January 1, 1989 |
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SURESH SINGH Vs. STATE OF BIHAR
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October 27, 1989 |
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SUSHIL KUMAR SAINI Vs. BIHAR STATE HOUSING BOARD
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July 27, 1989 |
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SUVINITA AGENCIES Vs. STATE OF BIHAR
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February 15, 1989 |
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SWAMI DISTRIBUTORS Vs. STATE
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July 28, 1989 |
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SYAM SAHU Vs. STATE OF BIHAR
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January 9, 1989 |
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TAIN WALA ENGINEERING AND FOUNDARY WORKS Vs. HEAVY ENGINEERING CORPORATION LTD AND ANOTHER
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November 27, 1989 |
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TALEBAR GARARI Vs. STATE OF BIHAR
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July 27, 1989 |
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TAPESHWAR SAO AND OTHERS Vs. SUDAMA PRASAD KESHRI AND OTHERS
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May 5, 1989 |
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TARA KANT JHA Vs. STATE OF BIHAR
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July 7, 1989 |
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TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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August 4, 1989 |
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TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
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July 13, 1989 |
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TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA
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January 31, 1989 |
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TATA IRON AND STEEL CO LTD Vs. PRESIDING OFFICER LABOUR
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April 15, 1989 |
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TATA IRON AND STEEL COMPANY Vs. UNION OF INDIA
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August 21, 1989 |
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TATA ROBINS FRASER COMPANYLTD Vs. PRESIDING OFFICER LABOUR
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April 13, 1989 |
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UDAI KUMAR SHARMA Vs. REGISTRAR CO OPERATIVE SOCIETIES BIHAR
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April 6, 1989 |
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UDYOG KENDRA Vs. MITHILA AREA ELECTRICITY BOARD
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May 25, 1989 |
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UDYOG KENDRA JAINAGAR MADHUBANI Vs. MITHILA AREA ELECTRICITY BOARD
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March 25, 1989 |
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UMA SHYAM PARIVAR TRUST Vs. STATE OF BIHAR
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August 19, 1989 |
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UMADHAR PRASAD SINGH Vs. STATE
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April 17, 1989 |
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UNION OF INDIA Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD
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February 7, 1989 |
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UNION OF INDIA Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
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August 10, 1989 |
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UPENDRA NAYAK Vs. STATE OF BIHAR
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February 28, 1989 |
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USHA KUMAR
Vs. MADAN LAL
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February 14, 1989 |
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USHA KUMARI Vs. MADAN LAL
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February 16, 1989 |
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VIDYA SINGH Vs. STATE OF BIHAR
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February 24, 1989 |
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VIJAY KUMAR SINGH Vs. STATE OF BIHAR
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May 20, 1989 |
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VINITA Vs. AMAR NATH MISHRA
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April 11, 1989 |
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VISHWANATH KEDIA Vs. STATE OF BIHAR
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August 4, 1989 |
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VISHWANATH PRASAD MURARKA Vs. YAMUNA PRASAD
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March 1, 1989 |
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VYAS SINGH Vs. SINGAL MAHTO
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January 6, 1989 |