|
A S POPLAI Vs. STATE OF BIHAR
|
December 8, 1988 |
|
ABDUL GHANI Vs. MOHD HADI HUSSAIN
|
May 27, 1988 |
|
ABDUL JAIWALE Vs. BIHAR STATE SUNNI WAKF BOARD
|
May 27, 1988 |
|
AKHILESHWAR PRASAD Vs. STATE OF BIHAR
|
April 25, 1988 |
|
AMARENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
November 24, 1988 |
|
AMOD KUMAR JAISWAL Vs. STATE OF BIHAR
|
April 29, 1988 |
|
ANANT BIHARL JHA Vs. STATE OF BIHAR
|
September 30, 1988 |
|
ANANT RAM Vs. STATE OF BIHAR
|
February 20, 1988 |
|
ANIL HARD COKE INDUSTRIES Vs. STATE OF BIHAR
|
April 8, 1988 |
|
ANJINI KUMAR SINHA Vs. STATE OF BIHAR
|
February 17, 1988 |
|
ARYA PRATHAMIK TEACHERS SIKCCHA Vs. STATE OF BIHAR
|
April 27, 1988 |
|
AVTAR SINGH Vs. STATE OF BIHAR
|
October 12, 1988 |
|
AWADESH PRASAD Vs. STATE OF BIHAR
|
September 23, 1988 |
|
AWADH RAI Vs. MEWALAL RAI
|
May 25, 1988 |
|
AWADHESH KUMAR DAS Vs. STATE OF BIHAR
|
April 12, 1988 |
|
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
|
February 17, 1988 |
|
AWADHESHWAR SINGH Vs. STATE OF BIHAR
|
September 20, 1988 |
|
AYA RAM Vs. STATE OF BIHAR
|
March 30, 1988 |
|
AYODHYA RAI Vs. PRABHU RAI
|
September 22, 1988 |
|
AYODHYA RAM Vs. EMPLOYER IN RELATION TO THE MANAGEMENT OF BOKARO STEEL PLANT
|
January 6, 1988 |
|
BACHHU PRASAD Vs. STATE OF BIHAR
|
February 8, 1988 |
|
BAJRANGI KUMAR TARBE Vs. UNION OF INDIA
|
May 27, 1988 |
|
BALESHWAR PRASAD ALIAS BALESHWAR FRASAD BURNWAL Vs. BISHWANATH RAM PANDIT
|
January 28, 1988 |
|
BANSHI DHAR PRASAD Vs. STATE OF BIHAR
|
April 2, 1988 |
|
BASHISHT SINGH Vs. STATE OF BIHAR
|
November 16, 1988 |
|
BASUDEO SINGH Vs. MUNSHI PURUSHOTTAM PRASAD
|
May 11, 1988 |
|
BHADDO URAON Vs. STATE OF BIHAR
|
July 22, 1988 |
|
BHAGALPUR DISTRICT PENSIONERS SAMAJ Vs. STATE OF BIHAR
|
March 16, 1988 |
|
BHARAT COKING COAL LTD Vs. STATE
|
May 26, 1988 |
|
BHARAT COKING COAL LTD Vs. UNITED COMMERCIAL BANK
|
May 13, 1988 |
|
BHOLA CHAUDHARY Vs. STATE OF BIHAR
|
April 4, 1988 |
|
BHRIGUNATH SINGH Vs. HARBANSH ROY
|
April 24, 1988 |
|
BIBI AISA BEGUM Vs. BIBI SAHNAZ BEGUM
|
December 20, 1988 |
|
BIHAR COTTON MILLS LTD Vs. STATE OF BIHAR
|
September 5, 1988 |
|
BIHAR DEED WRITERS ASSOCN Vs. STATE OF BIHAR
|
May 4, 1988 |
|
BIHAR POLICE MINISTERIAL OFFICERS ASSOCIATION Vs. STATE OF BIHAR
|
December 7, 1988 |
|
BIHAR RAJYA CHAUKIDARI TAHSILDAR SANGH Vs. STATE OF BIHAR
|
May 3, 1988 |
|
BIHAR STATE BOARD OF DIGAMBAR JAIN RELIGIOUS TRUST Vs. DISTRICT JUDGE
|
February 11, 1988 |
|
BIHAR STATE CO OP MARKETING UNION Vs. UNION OF INDIA
|
December 1, 1988 |
|
BIHAR STATE MINERAL DEVELOPMENT Vs. SUB-DIVISIONAL MAGISTRATE
|
January 30, 1988 |
|
BIHAR WATER DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
|
May 27, 1988 |
|
BIHARIJI MILLS LTD Vs. STATE OF BIHAR
|
July 28, 1988 |
|
BIJOY KUMAR SANTHALIA Vs. STATE OF BIHAR
|
March 17, 1988 |
|
BINDESHWARI YADAV Vs. STATE OF BIHAR
|
May 4, 1988 |
|
BINOD BIHARI MISHRA Vs. RAM LAKHAN DUSADH
|
November 21, 1988 |
|
BINOD KUMAR SINGH ALIAS BINOD SINGH Vs. STATE OF BIHAR
|
May 10, 1988 |
|
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
|
April 4, 1988 |
|
BIRENDRA KUMAR Vs. STATE OF BIHAR
|
May 5, 1988 |
|
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
|
April 5, 1988 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
September 29, 1988 |
|
BIRENDRA SINGH Vs. STATE OF BIHAR
|
September 27, 1988 |
|
BRIJ BIHAR KUWAR Vs. STATE OF BIHAR
|
February 24, 1988 |
|
BRIJ RAJ KRISHNA DAS Vs. ZAHIDA BEGUM
|
November 8, 1988 |
|
BUTANI DUSADH Vs. STATE OF BIHAR
|
January 27, 1988 |
|
CARD BOARD PRODUCTS
Vs. STATE OF BIHAR
|
March 29, 1988 |
|
CENTRAL BANK OF INDIA Vs. RAJAT KUMAR TALAPATRA
|
March 9, 1988 |
|
CENTRAL COAL FIELDS LTD Vs. STATE
|
December 7, 1988 |
|
CHAIRMAN Vs. MAHADEO PRASAD
|
April 29, 1988 |
|
CHAMPA LAL SHARMA Vs. SUNITA MAITRA
|
November 7, 1988 |
|
CHANDRA KET SINGH Vs. STATE OF BIHAR
|
August 19, 1988 |
|
CHANDRADIP SHARMA Vs. STATE OF BIHAR
|
April 6, 1988 |
|
CHATURBHUJ PRASAD SINHA Vs. NORTH BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
|
April 15, 1988 |
|
CHIRANJILAL GHHAGANLAL Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
July 27, 1988 |
|
CHUNCHUN CHAUDHARY Vs. STATE OF BIHAR
|
May 5, 1988 |
|
CHUNCHUN CHAUDHARY Vs. STATE
|
May 19, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHARDA DEVI LATH
|
August 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GEETA DEVI AGARWAL
|
August 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY NO 3
|
October 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA DEVI
|
April 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ANARDEI DEVI
|
May 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHEO PRASAD SARJUG PRASAD
|
May 3, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. DONGARSIDAS BIHARILAL
|
April 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAH DEO
|
April 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MANJU DIDHORIA
|
April 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI
|
April 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KAUSHALAYA DEVI
|
March 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. DHANPATRAM CHHOTELAL
|
March 17, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BELAL NISA
|
March 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BALDEO CHOUDHARY VIJAY KUMAR
|
January 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GENERAL TRADING AGENCY
|
November 30, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JAGARNATH PRASAD CHHAWCHHARIA
|
November 24, 1988 |
|
D K ROY Vs. STATE OF BIHAR
|
November 21, 1988 |
|
DAUJEE AGRAWAL Vs. KANHAIYA LAL SARWGI
|
May 11, 1988 |
|
DAULATRAM AGARWALA Vs. SHIVDAYAL BHARATIYA
|
December 14, 1988 |
|
DEONATH MUNDA Vs. LOHAN MAHATO
|
August 8, 1988 |
|
DINESHWAR PRASAD Vs. PARMESHWAR PRASAD
|
February 11, 1988 |
|
DINRAJ SHANDILAY Vs. STATE OF BIHAR
|
January 19, 1988 |
|
DOMAN PASWAN Vs. STATE
|
May 13, 1988 |
|
DUMARAON PROPERTIES AND ENTERPRISES PVT LTD Vs. STATE
|
May 19, 1988 |
|
DURGAJI RICE MILLS Vs. STATE OF BIHAR
|
November 7, 1988 |
|
DWANDA BAHADUR SINGH Vs. STATE OF BIHAR
|
May 17, 1988 |
|
DWARKA PRASAD Vs. MOHD ISMAIL
|
December 5, 1988 |
|
ECLAT CONSTRUCTION PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 21, 1988 |
|
EMPLOYEES IN RELATION TO MANAGMENT OF JAMADABA OF TATA IRON AND STEEL CO LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL DISPUTES TRIBUNAL CUM LABOUR COURT
|
July 8, 1988 |
|
FOOD CORPORATION OF INDIA Vs. BIHAR STATE AGRICULTURAL MARKETING BOARD
|
October 6, 1988 |
|
G D KUMAR Vs. STATE OF BIHAR
|
March 1, 1988 |
|
GANESH BHANDAR Vs. STATE OF BIHAR
|
December 2, 1988 |
|
GANGA BISHUN SAH Vs. STATE OF BIHAR
|
December 13, 1988 |
|
GAURI AHAATER SINGH Vs. STATE OF BIHAR
|
September 23, 1988 |
|
GEETA DEVI Vs. STATE OF BIHAR
|
October 14, 1988 |
|
GIRDHARI LAI JALAN Vs. STATE OF BIHAR
|
April 22, 1988 |
|
GOODEYA PAHAN Vs. ABIRAM MINDA
|
November 29, 1988 |
|
GOPAL DAS BHADANI Vs. STATE OF BIHAR
|
March 14, 1988 |
|
GOPAL PRASAD Vs. STATE OF BIHAR
|
May 6, 1988 |
|
GOPAL ROY Vs. STATE OF BIHAR
|
August 22, 1988 |
|
GOPAL SHARAN PANDEY Vs. STATE OF BIHAR
|
October 14, 1988 |
|
GOVERDHAN LAI DHAWAN Vs. STATE OF BIHAR
|
May 3, 1988 |
|
GULABDEI AHIR Vs. UNION OF INDIA
|
April 15, 1988 |
|
GUPTESHWAR PRASAD SINGH Vs. ALLAHABAD BANK
|
March 18, 1988 |
|
GUPUT NATH KAHAR Vs. LAXMI NARAYAN
|
April 28, 1988 |
|
HALDHAR PRASAD Vs. GIRIDIH MUNICIPALITY
|
August 17, 1988 |
|
HANUTRAM JAWAHIRLAL Vs. STATE OF BIHAR
|
September 16, 1988 |
|
HARENDRA PRATAP SINGH Vs. STATE OF BIHAR
|
May 27, 1988 |
|
HARI CHARAN SINGH DUGAL Vs. STATE OF BIHAR
|
March 25, 1988 |
|
HARI SHANKER Vs. LODGING HOUSE COMMITTEE RAJGIR
|
March 16, 1988 |
|
HARIJIWAN SAHU Vs. JAIRAM SAHU
|
September 26, 1988 |
|
HELTH DEPARTMENT ASSOCIATION OF LABORATORY TECHNICIANS Vs. STATE OF BIHAR
|
April 14, 1988 |
|
HIRA LAL TOOFANI Vs. STATE TRANSPORT AUTHORITY BIHAR
|
April 11, 1988 |
|
HIRALAL RAM Vs. STATE OF BIHAR
|
January 11, 1988 |
|
INDRA KUMAR Vs. STATE
|
April 8, 1988 |
|
INDRAJEET SINGH Vs. DENA BANK
|
November 7, 1988 |
|
INDRAMAN KARAN Vs. BALI RAM SINGH
|
May 13, 1988 |
|
INDRAWATI DEVI Vs. BULU GHOSH
|
February 4, 1988 |
|
IZHAR AHMAD Vs. LALIT NARAIN MITBILA UNIVERSITY
|
September 6, 1988 |
|
JAGANNATH SHAH Vs. STATE OF BIHAR
|
January 25, 1988 |
|
JAI BHARAT TRANSPORT CO Vs. CENTRAL COAL FIELDS LTD
|
February 12, 1988 |
|
JAI KALA DEVI Vs. NALINI RANJAN PRASAD SINGH
|
May 10, 1988 |
|
JAI MANGAL PRASAD MAHTO Vs. STATE OF BIHAR
|
May 12, 1988 |
|
JAMALUDDIN SHAH Vs. STATE OF BIHAR
|
July 4, 1988 |
|
JAMUNA DAS Vs. STATE
|
May 9, 1988 |
|
JAWALA KANT MISHRA Vs. STATE OF BIHAR
|
August 1, 1988 |
|
JEEBAN KUMAR SARKAR Vs. RAMDAR AND SONS
|
April 1, 1988 |
|
JITENDRA NATH BANERJEE Vs. STATE OF BIHAR
|
February 9, 1988 |
|
JOKHAN MIAN Vs. STATE OF BIHAR
|
February 25, 1988 |
|
K P VERMA Vs. STATE OF BIHAR
|
September 22, 1988 |
|
KAILASH PRASAD Vs. STATE OF BIHAR
|
May 27, 1988 |
|
KALIASH NARAIN RAI Vs. UNION OF INDIA
|
April 28, 1988 |
|
KANT DUTT Vs. STATE OF BIHAR
|
April 8, 1988 |
|
KARTIKA GWALA Vs. STATE OF BIHAR
|
March 14, 1988 |
|
KASHI NATH SINGH Vs. STATE OF BIHAR
|
August 5, 1988 |
|
KEWALA DEVI Vs. BIHAR STATE RAJYA TRANSPORT CORPN
|
April 26, 1988 |
|
KHALIL KHAN Vs. STATE OF BIHAR
|
January 21, 1988 |
|
KINU MAHTO Vs. STATE OF BIHAR
|
September 1, 1988 |
|
KRISHNA KUMAR SINGH Vs. STATE
|
November 30, 1988 |
|
KUDRATULLAH ALIAS KUDRAT KHAN Vs. STATE OF BIHAR
|
December 1, 1988 |
|
KUMUD BEHARI SARKAR Vs. STATE OF BIHAR
|
January 30, 1988 |
|
L K AHUJA Vs. STATE OF BIHAR
|
February 3, 1988 |
|
LAKSHMAN MAHTO Vs. STATE OF BIHAR
|
May 6, 1988 |
|
LAL BABU PRASAD Vs. STATE
|
August 4, 1988 |
|
LAXMI KANT MISHRA Vs. STATE OF BIHAR
|
August 12, 1988 |
|
LEELA DEVI Vs. STATE OF BIHAR
|
April 12, 1988 |
|
LILOO MAHTO Vs. STATE OF BIHAR
|
February 5, 1988 |
|
MABESH PRASAD SINGH Vs. STATE OF BIHAR
|
November 7, 1988 |
|
MADAN CHAND GULECHA Vs. SURJAN SINGH SADANA AND SONS
|
November 18, 1988 |
|
MADAN LAL JAIN Vs. UNION OF INDIA
|
August 26, 1988 |
|
MADHUSUDAN PASWAN Vs. STATE
|
February 25, 1988 |
|
MAHESH CHANDRA JHA Vs. STATE OF BIHAR
|
September 30, 1988 |
|
MAKHAN MANDAL Vs. STATE OF BIHAR
|
February 19, 1988 |
|
MANAGEMENT OF INDIAN OIL CORPORATION LTD Vs. WORKMEN DEEP NARAIN PRASAD
|
September 8, 1988 |
|
MANAGING COMMITTEE M A K A P T EDUCATION COLLEGE Vs. STATE
|
August 30, 1988 |
|
MANAGING COMMITTEE OF SAROVAR LAXMIKANT SANSKRIT UCHCAA VIDYALAYA TARDIHA Vs. STATE OF BIHAR
|
February 23, 1988 |
|
MD MUZAHID Vs. JOHN WILSON ZEDAK
|
July 5, 1988 |
|
MD SAHID HUSSAIN ALIAS SAIYAD Vs. STATE OF BIHAR
|
February 1, 1988 |
|
MENOSPAK ENGINEERING P LTD Vs. BIHAR STATE FINANCIAL CORPORATION
|
October 11, 1988 |
|
MIAJAN KHAN Vs. STATE OF BIHAR
|
May 13, 1988 |
|
MOBD ARIF Vs. BIBI JAMILA KHATOON
|
August 12, 1988 |
|
MOHAMMAD AKHTAR Vs. RAMHARS CHATURVEDI
|
May 27, 1988 |
|
MOHANLAL JAISWAL Vs. STATE OF BIHAR
|
January 11, 1988 |
|
MOHD ATAUR RAHMAN Vs. STATE OF BIHAR
|
December 19, 1988 |
|
MOHD IQBAL AHMAD Vs. STATE OF BIHAR
|
May 12, 1988 |
|
MOHD SAHID HUSSAIN SALYAD Vs. STATE OF BIHAR
|
February 1, 1988 |
|
MUNI YADAV @ MUNI LAL YADAV Vs. STATE OF BIHAR
|
April 3, 1988 |
|
MURLI MANOHAR Vs. STATE OF BIHAR
|
February 22, 1988 |
|
NAGA YADAV Vs. STATE OF BIHAR
|
March 9, 1988 |
|
NAND KISHORE RAI Vs. STATE OF BIHAR
|
July 19, 1988 |
|
NANDAN SAHU Vs. STATE OF BIHAR
|
March 31, 1988 |
|
NARANG BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
April 1, 1988 |
|
NARAYAN DAS Vs. GULZAR DAS
|
February 15, 1988 |
|
NARENDRA NARAIN SINHA Vs. UNIVERSITY OF BIHAR
|
June 20, 1988 |
|
NATIONAL INSURANCE CO Vs. ABEJAN NISSA
|
September 7, 1988 |
|
NAWAL SAHNI Vs. STATE OF BIHAR
|
May 4, 1988 |
|
NEW INDIA INSURANCE CO LTD Vs. SARDA DEVI
|
February 11, 1988 |
|
NISAR AHMAD KAIFI Vs. STATE
|
August 2, 1988 |
|
OM CHANDRA Vs. SHEOBRAT KUER
|
August 13, 1988 |
|
OM CHANDRA Vs. BRAT KOER
|
September 13, 1988 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. PANAPATI DEVI
|
May 23, 1988 |
|
PANKAJ KUMAR Vs. SARANGDBAR PRASAD SINGH
|
April 27, 1988 |
|
PARMESHWAR KUMAR Vs. B S E B
|
October 5, 1988 |
|
PARSURAM SINGH Vs. UMESH SHARMA
|
April 27, 1988 |
|
PASHUPATI MISHRA Vs. STATE OF BIHAR
|
November 4, 1988 |
|
PAWAN KUMAR GUPTA Vs. STATE OF BIHAR
|
November 7, 1988 |
|
PAWAN KUMAR GUPTA Vs. STATE OF BIHAR
|
March 21, 1988 |
|
PEOPLES FORUM FOR SOCIAL CAUSE AND LIBERTY BIHAR Vs. STATE OF BIHAR
|
April 18, 1988 |
|
PRABHA GUPTA ALIAS MUNNI Vs. SANTOSH KUMAR
|
August 3, 1988 |
|
PRAHLAD AGRAWALA Vs. RAM SWAMP AGRAWALA
|
January 29, 1988 |
|
PRAKASH KIRAN Vs. STATE
|
December 6, 1988 |
|
PRAMILA BHAGAT Vs. AJIT RAJ SINGH
|
October 11, 1988 |
|
PRAMOD KUMAR Vs. STATE OF BIHAR
|
March 27, 1988 |
|
PROBODH KUMAR KUNDU Vs. COMMISSIONER BHAGALPUR DIVISION
|
February 25, 1988 |
|
R K KHANNA Vs. STATE OF BIHAR
|
February 19, 1988 |
|
RABINDRA NATH MISHRA Vs. JAINATH SINGH
|
November 25, 1988 |
|
RADHA PRASAD SINGH Vs. STATE OF BIHAR
|
April 26, 1988 |
|
RADHE SHYAM PRASAD Vs. SHIV DULARI DEVI
|
May 23, 1988 |
|
RAGHUNATH PRASAD Vs. STATE OF BIHAR
|
February 23, 1988 |
|
RAJ KISHORE MISHRA Vs. STATE OF BIHAR
|
March 9, 1988 |
|
RAJ KISHORE SAHAY Vs. BINOD KUMAR
|
February 29, 1988 |
|
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
|
March 7, 1988 |
|
RAJ KUMAR SAH Vs. MAHENDRA PRASAD SAH
|
August 20, 1988 |
|
RAJ SEWAK SINGH Vs. STATE OF BIHAR
|
February 2, 1988 |
|
RAJENDRA SINGH Vs. MURARI FRASAD AGRAWAL
|
April 12, 1988 |
|
RAJENDRA SINGH Vs. STATE OF BIHAR
|
August 5, 1988 |
|
RAJGRIHI RAI Vs. RAM REKHA RAI
|
September 22, 1988 |
|
RAJWATI DEVI Vs. JOINT DIRECTOR CONSOLIDATION GOVT OF BIHAR
|
March 30, 1988 |
|
RAM ASHISH RAI Vs. STATE OF BIHAR
|
March 7, 1988 |
|
RAM AWATAR Vs. BHOJPNR ROHTASH GRAMIN BANK
|
March 25, 1988 |
|
RAM CHANDRA SINGH Vs. S
|
May 27, 1988 |
|
RAM KEVVAL CHAUDHARY Vs. KASHI NATH RAM
|
May 27, 1988 |
|
RAM LAKHAN Vs. PANDIT RAGHUNANDAN
|
October 5, 1988 |
|
RAM NARAIN MAHTO Vs. PHUL KUMARI DEVI
|
August 1, 1988 |
|
RAM PRAKASH MAHTO Vs. STATE OF BIHAR
|
April 12, 1988 |
|
RAM PRASAD SHARMA Vs. PRESIDING OFFICER LABOUR COURT
|
January 20, 1988 |
|
RAM SANJIWAN SINGH Vs. BHOLA PRASAD THAKUR
|
April 27, 1988 |
|
RAM SEWAK SINGH Vs. STATE OF BIHAR
|
May 15, 1988 |
|
RAM SHRESTH RAI Vs. STATE OF BIHAR
|
July 17, 1988 |
|
RAM SIGASHAN PATHAK Vs. K P SINHA
|
March 29, 1988 |
|
RAM SUBHAG Vs. UNION OR INDIA
|
May 26, 1988 |
|
RAM SUBHAG Vs. UNION OF INDIA
|
May 6, 1988 |
|
RAM SURAT SHARMA Vs. STATE OF BIHAR
|
March 10, 1988 |
|
RAM TAHAL MODI Vs. RATAN LAL
|
August 2, 1988 |
|
RAM UDAY PRASAD SINGH Vs. STATE OF BIHAR
|
April 19, 1988 |
|
RAMA SHARMA Vs. PINKI SHARMA
|
August 12, 1988 |
|
RAMAKRISHNA MISSION ASHRAM Vs. STATE OF BIHAR
|
March 7, 1988 |
|
RAMAN BIHARI SINHA ALIAS RAMAN Vs. STATE OF BIHAR
|
April 14, 1988 |
|
RAMCHANDRA PANSARI Vs. STATE OF BIHAR
|
March 21, 1988 |
|
RAMESH CHANDRA Vs. STATE OF BIHAR
|
May 12, 1988 |
|
RAMESH CHANDRA AGRAWAL Vs. BHUSHAN RAM
|
May 11, 1988 |
|
RAMESHWAR PASWAN Vs. STATE OF BIHAR
|
January 20, 1988 |
|
RAMJEE PANDEY Vs. STATE OF BIHAR
|
September 9, 1988 |
|
RAMJEE PANDEY Vs. STATE OF BIHAR
|
September 29, 1988 |
|
RANJANA KUMARI Vs. STATE OF BIHAR
|
March 9, 1988 |
|
RATAN DEO SINGH Vs. STATE OF BIHAR
|
September 16, 1988 |
|
RATNESHWAR MISHRA Vs. STATE OF BIHAR
|
July 8, 1988 |
|
RESHMI AGARWAL Vs. STATE OF BIHAR
|
August 5, 1988 |
|
S S B M P SAHAKARI SAMITI Vs. DARBHANGA R T A
|
July 5, 1988 |
|
SACHIDANAND LAL Vs. STATE OF BIHAR
|
March 1, 1988 |
|
SAJJAN KUMAR DIDWANIA Vs. STATE OF BIHAR
|
April 21, 1988 |
|
SALEHA KHATOON Vs. STATE OF BIHAR
|
April 28, 1988 |
|
SANTOSH KUMAR PATHAK Vs. STATE OF BIHAR
|
July 26, 1988 |
|
SARBESHWAR PRAGNAIT Vs. STATE OF BIHAR
|
September 13, 1988 |
|
SARDA NANDAN PATHAK Vs. STATE OF BIHAR
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September 30, 1988 |
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SARDAR JOGINDER SINGH BHASIN Vs. STATE OF BIHAR
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July 26, 1988 |
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SATYA NARAIN MANDAL Vs. STATE OF BIHAR
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April 15, 1988 |
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SATYA NARAYAN PATAR Vs. STATE OF BIHAR
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May 12, 1988 |
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SATYADEO PANDEY Vs. STATE OF BIHAR
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July 12, 1988 |
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SAYEED ABDUL WAHAB Vs. MOHD SAKMAN ALIAS LOKMAN
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November 28, 1988 |
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SEIKH JAMALUDDIN Vs. STATE OF BIBAR
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January 5, 1988 |
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SHAIKH MOHAMMAD ALI Vs. BIHAR STATE HOUSING BOARD
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October 14, 1988 |
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SHAILENDRA NARAIN CHAUDHARY Vs. STATE OF BIHAR
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May 27, 1988 |
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SHAMBHU SINGH Vs. CHAIRMAN CUM S
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March 8, 1988 |
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SHANKER PODDAR Vs. SHEO KUMAR MISHRA
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March 8, 1988 |
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SHANTI TRADING CO Vs. STATE OF BIHAR
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February 5, 1988 |
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SHARDA KHANDSARI UDYOG Vs. STATE OF BIHAR
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February 19, 1988 |
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SHASHI KANT PRASAD Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
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April 28, 1988 |
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SHAUKAT ALI Vs. STATE OF BIHAR
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April 29, 1988 |
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SHEIKH HAJI ABDUL SATTAR Vs. DEPUTY COLLECTOR LAND REFORMS PURNEA
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April 12, 1988 |
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SHEIKH JAMALUDDIN Vs. STATE OF BIHAR
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January 5, 1988 |
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SHEO CHANDRA PRASAD Vs. STATE OF BIHAR
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April 5, 1988 |
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SHEO NARAIN JAISWAL Vs. INCOME TAX OFFICER
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December 23, 1988 |
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SHEO PUJAN SINGH
Vs. STATE OF BIHAR
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May 3, 1988 |
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SHEONATH PRASAD GUPTA Vs. KRISHNA PRASAD
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April 29, 1988 |
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SHEONATH RAI Vs. STATE
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April 20, 1988 |
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SHIVAATH YADAV Vs. VIJAY CHANDRA
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May 4, 1988 |
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SHYAM NAND SINGH Vs. SHANTI SINGH
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January 20, 1988 |
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SHYAM NARAYAN JHA Vs. STATE OF BIHAR
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April 4, 1988 |
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SIA SHARAN SINHA Vs. HONBLE CHIEF JUSTICE H C PATNA
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November 8, 1988 |
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SIARAM YADAV Vs. STATE OF BIHAR
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August 2, 1988 |
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SIDHESHWAR PRASAD SINHA Vs. STATE OF BIHAR
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March 15, 1988 |
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SIDHI SINGH Vs. STATE OF BIHAR
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April 14, 1988 |
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SIYA KUER Vs. KESHAR KUER
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December 21, 1988 |
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SONE DEVI Vs. PARAS NATH SINGH
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May 4, 1988 |
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STATE BANK OF INDIA Vs. UNION OF INDIA
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May 6, 1988 |
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STATE OF BIHAR Vs. DWARIKA NATH JHA
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July 26, 1988 |
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STATE OF BIHAR Vs. GOPAL SHARAN PANDEY
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October 14, 1988 |
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STATE OF BIHAR Vs. RAJENDRA SINGH
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March 17, 1988 |
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SUBHASH MISHRA Vs. STATE OF BIHAR
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March 24, 1988 |
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SUBODH KUMAR JHA Vs. STATE OF BIHAR
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November 7, 1988 |
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SUNIT KUMAR JHA Vs. SPECIAL DIRECTOR
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May 9, 1988 |
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SURAT LAL YADAV Vs. STATE OF BIHAR
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December 4, 1988 |
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SURENDRA KUMAR Vs. STATE OF BIHAR
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July 20, 1988 |
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SURENDRA NATH Vs. STATE
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April 14, 1988 |
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SURESH CHANDRA CHAUDHARY Vs. RANJANA DEVI
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September 30, 1988 |
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SWARNAGINI MARANDI Vs. STATE OF BIHAR
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March 17, 1988 |
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T K KANUNGO Vs. STATE OF BIHAR
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January 19, 1988 |
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T K KANUNGO Vs. STATE OF BIHAR
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February 19, 1988 |
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TATA ENGG AND LOCOMOTIVE CO LTD Vs. STATE
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May 27, 1988 |
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TATA ENGINEERING AND LOCOMOTIVE Vs. UNION OF INDIA
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September 27, 1988 |
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TATA ENGINEERING AND LOCOMOTIVE Vs. UNION OF INDIA
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February 19, 1988 |
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TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
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August 9, 1988 |
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TATA IRON AND STEEL CO LTD Vs. B S E BOARD
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August 20, 1988 |
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TRIJUGI NATH AGARWAL Vs. STATE OF BIHAR
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May 9, 1988 |
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TUNG NATH OJHA Vs. HAJI NASIRUDDIN KHAN
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August 12, 1988 |
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UMA SHANKAR SINGH Vs. EXCISE COMMR BIHAR
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July 6, 1988 |
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UPENDRA MANDAL Vs. STATE OF BIHAR
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May 27, 1988 |
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V SATYANARAYAN Vs. STATE OF BIHAR
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January 20, 1988 |
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VAISHALI FLOUR MILLS
Vs. STATE OF BIHAR
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March 25, 1988 |
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VIAY KUMAR MISHARA Vs. STATE OF BIHAR
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February 24, 1988 |
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VIJAY VIKRAM SAH Vs. STATE OF BIHAR
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February 22, 1988 |
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VIJOY CLOTH STORES Vs. COMMISSIONER OF INCOME TAX
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October 11, 1988 |
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YOGENDRA SINGH Vs. MOHD ISLAM
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September 13, 1988 |
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YOUNG LAWYERS ASSOCN Vs. BIHAR STATE BAR COUNCIL
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April 21, 1988 |