REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A H WHEELER AND COMPANY Vs. STATE OF BIHAR	September 25, 1987
AASIANA BAR Vs. STATE OF BIHAR	April 6, 1987
AHMAD HUSSAIN AND 6 OTHERS Vs. THE STATE OF BIHAR & ANOTHER	January 3, 1987
AJAY KUMAR AGARWAL Vs. COMMISSIONER OF INCOME TAX	March 6, 1987
AJODHYA SINGH Vs. STATE OF BIHAR	April 2, 1987
ALI IMAM Vs. AZIZUL HAQUE	July 23, 1987
ALTAR DEVI Vs. ANANDI YADAV	March 4, 1987
AMARENDRA PRATAP SINGH Vs. LALIT NARAIN MITHILA UNIVERSITY	April 1, 1987
AMBIKA DEVI Vs. STATE	July 27, 1987
AMIN MAHTO Vs. COMMISSIONER SOUTH CHOTANAGPUR DIVI-SION	July 14, 1987
AMRENDRA SINGH AND ANOTHER Vs. THE STATE OF BIHAR	March 27, 1987
ANIL KUMAR Vs. CHIEF SECRETARY TO THE STATE GOVERNMENT OF BIHAR	May 14, 1987
ANJUMAN-E-MISHBAHUL MUSLEMIN AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	December 11, 1987
ANU SUNDAR Vs. SHIVA NARAIN	October 30, 1987
ANURAG BAITHA Vs. STATE OF BIHAR	February 4, 1987
ARJUN PRASAD SINGH Vs. STATE OF BIHAR	December 6, 1987
ASHOK AUTOMOBILES (RANCHI) PVT. LTD. Vs. STATE OF BIHAR AND OTHERS.	March 22, 1987
ASHOK AUTOMOBILES RANCHI PVT LIMITED Vs. STATE OF BIHAR	July 22, 1987
ASHOK KUMAR CHOUDHARY Vs. THE STATE OF BIHAR AND OTHERS	March 9, 1987
ASHOKA HOTEL AND RESTAURANT Vs. ADDITIONAL SUPERINTENDENT COMMERCIAL TAXES	May 15, 1987
ASHRAFI RAI Vs. THE UNION OF INDIA AND TWO OTHERS	May 7, 1987
AWADESH KUMAR CHOUDHRY Vs. STATE OF BIHAR	July 23, 1987
B N OJHA Vs. STATE OF BIHAR	August 19, 1987
BA BULAL DUBEY Vs. JITA DUBEY	December 17, 1987
BABBAN PANDEY Vs. STATE OF BIHAR	December 23, 1987
BABULAL DUBEY AND ORS. Vs. JITA DUBEY AND ORS.	September 17, 1987
BAIJ NATH GUPTA Vs. STATE OF BIHAR	July 6, 1987
BAIJU PANDA Vs. COMMISSIONER BHAGALPUF DIVISION	September 25, 1987
BAJRANGBALI COKE BRIQUETTING INDUSTRIES Vs. STATE OF BIHAR	April 14, 1987
BAL GOBIND YADAV Vs. RAMCHARITRA DUBEY	September 18, 1987
BAN BIHARI MAHATO AND ORS. Vs. THE STATE OF BIHAR AND ORS.	May 21, 1987
BANARSI LAL GUPTA Vs. STATE OF BIHAR	February 5, 1987
BASUDEV ADAV Vs. STATE OF BIHAR	February 28, 1987
BASUDEV YADAV Vs. STATE OF BIHAR	February 20, 1987
BASUDEVA PRASAD Vs. RAGHUNATH PRASAD	July 20, 1987
BECHAN MAHTO Vs. STATE OF BIHAR	May 7, 1987
BHAGWAN SINGH Vs. BABU LAL SINGH	June 29, 1987
BHAGWAT PRASAD Vs. STATE OF BIHAR	November 27, 1987
BHARAT COKING COAL LIMITED Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)	July 13, 1987
BHARAT LAL Vs. MOHAN LAL	April 24, 1987
BHIKHARI RAUT ALIAS BHIKHARI RAI Vs. SLATE OF BIHAR	August 26, 1987
BHUNESHWAR BHAGAT Vs. STATE OF BIHAR	December 11, 1987
BHUNESHWAR PRASAD SHARMA Vs. SURYAMUKHI DEVI	January 30, 1987
BIBI ANWARUNISA Vs. DAULAT RAI	September 22, 1987
BIHAR JUDICIAL SERVICES Vs. STATE OF BIHAR	March 20, 1987
BIHAR JUDICIAL SERVICES ASSOCIATION Vs. STATE OF BIHAR	March 28, 1987
BIHAR RAJYA SIKSHAK SAHYOG SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX	March 10, 1987
BIHAR STATE HEALTH SERVICES ASSOCIATION THROUGH GOPAL PRASAD SINHA AND 36 OTHERS Vs. THE STATE OF BIHAR AND ANOTHER	December 4, 1987
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 10, 1987
BIHAR WATER DEVELOPMENT CORPORATION (PRIVATE) LTD. Vs. BATLIBOI AND COMPANY (PRIVATE) LTD., AND ANOTHER	January 14, 1987
BINDA MAHTO Vs. STATE OF BIHAR	May 1, 1987
BIRENDRA KUMAR JAIN Vs. STATE OF BIHAR	March 11, 1987
BISHVVANATH SINGH Vs. UPENDRA MAHTO	August 13, 1987
BISHWANATB SINGH Vs. STATE OF BIHAR	May 6, 1987
BISRAOI SAHU Vs. BHAIRO ORAON	May 13, 1987
BOHI CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX	March 6, 1987
BOKARO STEEL LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	October 21, 1987
BRAHAMDEO RAI Vs. NAGINA RAI	December 7, 1987
BRAHMDEO HAZRA Vs. STATE OF BIHAR	March 24, 1987
BRAJENDRA KUMAR SRIPATHI Vs. STATE OF BIHAR	May 4, 1987
BRIJ BHUSHAN GUPTA Vs. STATE OF BIHAR	September 14, 1987
BRIJ BHUSHAN GUPTA Vs. THE STATE OF BIHAR AND OTHERS	September 24, 1987
BRIJ MOHAN JHA Vs. STATE OF BIHAR	July 3, 1987
BURMAH SHELL OIL DISTRIBUTING CO. OF INDIA LTD. Vs. KHAJA MIDHAT NOOR AND ORS.	September 11, 1987
BURMAH SHELL OIL DISTRIBUTING COMPANY OF INDIA LTD. Vs. KHAJA MIDHAT NOOR AND ORS.	November 11, 1987
CARBON AND GRAPHITE PRODUCTS RANCHI Vs. BIHAR STATE ELECTRICITY BOARD	January 21, 1987
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. STATE OF BIHAR AND OTHERS	May 14, 1987
CHAMBER OF COMMERCE AND INDUSTRIES AND ANOTHER Vs. THE STATE OF BIHAR AND ORS.	July 9, 1987
CHAMRU SAH Vs. STATE OF BIHAR	March 11, 1987
CHANDESHWAR PRASAD Vs. STATE	January 6, 1987
CHANDMULL RAJGARHIA Vs. COMMISSIONER OF INCOME TAX	March 21, 1987
CHANDRA MOHAN MAHTO Vs. STATE OF BIHAR	July 8, 1987
CHANDRAMANI DEVI Vs. STATE OF BIHAR	March 27, 1987
CHANDRIKA G SHAH Vs. SUNIL KUMAR SINGH	October 30, 1987
CHOTA NAGPUR ENGINEERING WORKS Vs. UNION OF INDIA	July 6, 1987
COMMISSIONER OF INCOME TAX Vs. GOPAL NARAIN SINGH	July 3, 1987
COMMISSIONER OF INCOME TAX Vs. CHATTERJEE M N	July 3, 1987
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY	July 24, 1987
COMMISSIONER OF INCOME TAX Vs. SAKALDIP ENGINEERING WORKS	July 24, 1987
COMMISSIONER OF INCOME TAX Vs. WARASAT HUSSAIN	September 10, 1987
COMMISSIONER OF INCOME TAX Vs. JHAVERBHAI BIHARILAL AND COMPANY	September 2, 1987
COMMISSIONER OF INCOME TAX Vs. GRAND MEDICO	September 2, 1987
COMMISSIONER OF INCOME TAX Vs. BOKARO STEEL LIMITED NO 1	August 7, 1987
COMMISSIONER OF INCOME TAX Vs. SWAMY N A	September 23, 1987
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LIMITED	March 31, 1987
COMMISSIONER OF INCOME TAX Vs. M N GHOSH AND SONS	March 31, 1987
COMMISSIONER OF INCOME TAX Vs. MOHAN LAL AGRAWALA	May 13, 1987
COMMISSIONER OF INCOME TAX Vs. H D AGARWALA AND SONS	May 12, 1987
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED ENGINEERING COMPANY	May 11, 1987
COMMISSIONER OF INCOME TAX Vs. BIHAR COTTON MILLS LIMITED	June 30, 1987
COMMISSIONER OF INCOME TAX Vs. BAGCHI AND BROS R N	May 19, 1987
COMMISSIONER OF INCOME TAX Vs. CENTRAL ALKUSA COLLIERY COMPANY	May 20, 1987
COMMISSIONER OF INCOME TAX Vs. DARBHANGA LAHERIASARAI ELECTRIC SUPPLY CORPORATION LIMITED	May 20, 1987
COMMISSIONER OF INCOME TAX Vs. MALHOTRA TRACTOR COMPANY	May 20, 1987
COMMISSIONER OF INCOME TAX Vs. SHARMA AND COMPANY	May 20, 1987
COMMISSIONER OF INCOME TAX Vs. BHAGWANT KAUR	March 19, 1987
COMMISSIONER OF INCOME TAX Vs. PARECK BROTHERS	March 20, 1987
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	March 10, 1987
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL AGARWALA	March 3, 1987
COMMISSIONER OF INCOME TAX Vs. TIWARY BECHAR AND COMPANY	January 2, 1987
COMMISSIONER OF INCOME TAX Vs. JAMSHEDPUR COOPERATIVE STORS LTD	February 17, 1987
COMMISSIONER OF INCOME TAX Vs. KARUNA MICA COMPANY	February 20, 1987
COMMISSIONER OF INCOME TAX Vs. J. B. COAL TRADERS.	February 20, 1987
COMMISSIONER OF WEALTH TAX Vs. JAGDISH SINGH SEKHAR	May 12, 1987
COMMISSIONER OF WEALTH TAX Vs. DALIP KUMAR WORAH	April 27, 1987
CONTROLLER OF ESTATE DUTY Vs. AGARWALLA P K	June 30, 1987
CONTROLLER OF ESTATE DUTY Vs. HARI LAL AGRAWAL	August 26, 1987
DALJEET SINGH Vs. STATE OF BIHAR	August 21, 1987
DASHRATH GORAI Vs. STATE OF BIHAR	March 2, 1987
DAUDWA URAON AND ANOTHER Vs. KARUELUOUS URAON AND OTHERS	May 12, 1987
DAYAL KUMAR ISHWAR Vs. SMT. BINA DEVI ALIAS URMILA DEVI AND ANOTHER	April 27, 1987
DEBA JYOTI DUTT Vs. STATE OF BIHAR	July 22, 1987
DEBI BHADURI Vs. STATE OF BIHAR	April 8, 1987
DEOTU OHDAR Vs. THE STATE OF BIHAR AND OTHERS	July 27, 1987
DEPTA TEWARI AND OTHERS Vs. STATE OF BIHAR & OTHERS	July 3, 1987
DEVENDRA CHOUDHARY Vs. STATE OF BIHAR	January 12, 1987
DEVENDRA MOHAN DWIVEDI Vs. STATE OF BIHAR	September 21, 1987
DEVENDRA NATH GHOSH Vs. THE STATE OF BIHAR AND OTHERS	May 13, 1987
DHANU SINGH Vs. BIPTI DEVI	February 23, 1987
DHRUB KUMAR Vs. STATE OF BIHAR	December 8, 1987
DHRUB KUMAR Vs. THE STATE OF BIHAR	December 6, 1987
DHRUB NARAIN RAO & ANOTHER Vs. THE STATE OF BIHAR & OTHERS	July 14, 1987
DINESH ROY Vs. THE STATE OF BIHAR	April 10, 1987
DIVISIONAL MANAGER (COLLIERIES Vs. ASSTT ELECTRICAL ENGINEER	July 13, 1987
DR. ANANT MOHAN DAS Vs. THE DIRECTOR GENERAL OF HEALTH SERVICES AND OTHERS	May 8, 1987
DR. MAHABIR PRASAD Vs. STATE OF BIHAR AND ANOTHER	August 12, 1987
DURGA PRASAD Vs. STATE OF BIHAR	January 20, 1987
DWARKA PRASAD Vs. CHANDRA MANIA DEVI	July 28, 1987
EASTERN BIHAR CHAMBER OF COMMERCE AND INDUSTRIES AND OTHERS Vs. STATE OF BIHAR AND ANOTHER	October 31, 1987
GAJENDRA SWAROOP Vs. BALESHWAR PRASAD	May 21, 1987
GAJENDRA SWAROOP SRIVASTAVA Vs. BALESHWAR PRASAD KESARI	May 27, 1987
GANGA HALKHORE Vs. RAJNANDAN PRASAD NARAIN SINGH	April 3, 1987
GANGA HO Vs. STATE OF BIHAR	July 3, 1987
GAUAI RAMAN JHA Vs. BIHAR STATE FOREST DEVELOPMENT	July 30, 1987
GAYA COTTON AND JUTE MILLS Vs. UNION OF INDIA	September 23, 1987
GHANSHYAM JHA Vs. SUB INSPECTOR OF POLICE	December 18, 1987
GHANSHYAM PANDIT AND OTHERS Vs. COMMISSIONER OF BHAGALPUR DIVISION AND OTHERS	September 24, 1987
GOBIND MAHTO AND OTHERS Vs. RAJ KISHORE MANDAL AND OTHERS	August 28, 1987
GOPAL SINGH AND 2 ORS. Vs. STATE OF BIHAR AND 7 ORS.	March 21, 1987
GOVIND CHOUDHURY ALIAS GOVIND PRASAD CHOUDHURY Vs. STATE OF BIHAR	April 23, 1987
GULAB MISHRA Vs. BALESHWAR THAKUR	February 27, 1987
H P AGARWALLA AND SONS Vs. COMMISSIONER OF INCOME TAX	May 13, 1987
HAIDER MIAN ALIAS HAIDER ALI Vs. STATE OF BIHAR	March 2, 1987
HAKIM MIAN Vs. COMMISSIONER BHAGALPUR DIVISION	March 20, 1987
HARENDRA SINGH Vs. RAJENDRA SINGH	July 2, 1987
HARI CHARAN SINGH DUGAL Vs. STATE OF BIHAR	March 26, 1987
HARI PRASAD NATHANI AND ANR. Vs. THE STATE OF BIHAR AND ANR.	March 2, 1987
HARI SAH Vs. STATE OF BIHAR AND ORS.	April 29, 1987
HARIHAR RAI Vs. STATE OF BIHAR	October 20, 1987
HARINAGAR SUGAR MILLS LIMITED & 4 ORS. Vs. THE STATE OF BIHAR AND OTHERS	April 27, 1987
HARIPADA MANDAL Vs. STATE OF BIHAR	September 10, 1987
HARU RAJWAR Vs. LATA DEVI	November 16, 1987
HAZARI CHOUBEY Vs. STATE OF BIHAR	May 14, 1987
HINDUSTHAN STEEL LTD. (DEFENDANT) Vs. R C. ROY	September 24, 1987
INDIAN OXYGEN COMPANY LTD. Vs. THE STATE OF BIHAR AND ORS.	August 14, 1987
INSTRUMENTATIONLTD Vs. PRESIDING OFFICER LABOUR COURT	September 24, 1987
JADUNANDAN YADAV Vs. RAM PATI YADAV	September 23, 1987
JAGDISH MAHTO Vs. STATE OF BIHAR AND OTHERS	April 10, 1987
JAGDISH MAHTO Vs. STATE OF BIHAR	May 28, 1987
JAGDISH PANDEY Vs. RAMDEO RAI ALIAS RAMDEO AHIR	May 8, 1987
JAGDISH PRASAD SHARMA Vs. STATE OF BIHAR	January 19, 1987
JAGDISH PRASAD SHARMA Vs. STATE OF BIHAR	February 19, 1987
JAGDISH RAM Vs. PYAR KESHWAR RAM	September 18, 1987
JAGGARNATH SINGH Vs. LAXMI SINGH	January 12, 1987
JAIBIR MISHRA Vs. L.N. MITHILA UNIVERSITY AND TWO OTHERS	April 10, 1987
JAISWAL CERAMIC INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	May 11, 1987
JAISWAL MEDICAL HALL Vs. UNION OF INDIA	August 18, 1987
JAISWAL PHARMACY Vs. UNION OF INDIA	September 8, 1987
JAMUN PODDAR Vs. STATE	August 3, 1987
JANARDAN PASWAN Vs. STATE OF BIHAR	July 23, 1987
JANKI DEVI Vs. JANI NANDAN TEWARI	August 28, 1987
JARWAN MISTRY Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT NO. 3 AND OTHERS	April 22, 1987
JITENDRA PRASAD SRIVASTAVA Vs. THE STATE OF BIHAR AND OTHERS	September 24, 1987
JITU ORAON Vs. COMMISSIONER SOUTH CHOTANAGPUR	March 24, 1987
JIWAN LAL AGARWAL RAMJI RAM Vs. STATE OF BIHAR	December 3, 1987
JODHRAM KEWAL RAMANI Vs. FERTILIZER CORPORATION	March 5, 1987
JOKHAN RAI Vs. BAIKUNTH SINGH	January 9, 1987
JUGAL MAHTO Vs. STATE OF BIHAR	July 3, 1987
KAILASH ROLLER FLOUR MILLS Vs. STATE OF BIHAR	August 26, 1987
KAMAL KISHORE PRASAD Vs. BIHAR STATE ELECTRICITY BOARD	February 28, 1987
KAMATA PRASAD Vs. KARU CHAND PRASAD SINGH	August 27, 1987
KAMLA PRASAD Vs. STATE BANK OF INDIA	May 23, 1987
KAMTA PRASAD Vs. KARU CHAND PRASAD SINGH	August 26, 1987
KAMTA PRASAD SINGH Vs. RAJENDRA PRASAD SINGH	August 26, 1987
KAPIL KUMAR GUPTA Vs. NARAIN RAM	January 3, 1987
KAPILDEO SINGH Vs. STATE OF BIHAR	January 16, 1987
KARE JHA ALIAS KARE MISSIR Vs. STATE OF BIHAR	March 6, 1987
KARTIK NATH JHA Vs. SMT. SEELA THAKUR	September 16, 1987
KASHI PRASAD KATARUKA Vs. WEALTH TAX OFFICER	November 25, 1987
KEDAR PRASAD SINGH Vs. BIRENDRA PRASAD SINHA AND ORS.	August 22, 1987
KEDAR YADAV Vs. STATE OF BIHAR	February 25, 1987
KRISHAN KANT PANDEY Vs. SUNITI BALA SARKAR	August 21, 1987
KRISHNADEO MISRA Vs. STATE	May 22, 1987
LAKHAN PASI Vs. STATE OF BIHAR	September 10, 1987
LAKSHMI NARAIN SINGH Vs. STATE OF BIHAR	September 21, 1987
LAL MUNI DEVI Vs. THE STATE OF BIHAR AND OTHERS	September 1, 1987
LAXMI NARAIN SINGH. DEVENDRA SINGH AND BIMALDEO SINGH Vs. THE STATE OF BIHAR	May 14, 1987
LEANDER TIRU Vs. NIRMAL ENEM HORO	November 17, 1987
LILA KUMARI Vs. STATE	April 17, 1987
M/S CHAMPARAN SUGAR COMPANY LIMITED Vs. STATE OF BIHAR & ORS.	July 6, 1987
M/S GHANSHYAM UDYOG; AND ANOTHER Vs. THE STATE OF BIHAR	April 23, 1987
M/S LAXMI PAPER HOUSE AND OTHERS Vs. BAIKUNTH PRASAD VERMA	March 23, 1987
M/S MEGHDOOT CINEMA Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.	August 5, 1987
M/S RADHEY SHYAM SARAFF Vs. THE STATE OF BIHAR & ORS.	September 8, 1987
M/S USHA MARTIN BLACK LTD. AND ANR. Vs. UNION OF INDIA AND ORS.	January 12, 1987
M/S. AGRAWAL DHARAMSHALA AND ORS. Vs. BIHAR STATE BOARD OF RELIGIOUS TRUST AND ORS.	November 13, 1987
M/S. B.K. SINHA AND R.K. SINHA Vs. THE STATE OF BIHAR AND ORS.	May 6, 1987
M/S. JAISWAL MEDICAL HALL Vs. UNION OF INDIA AND ORS.	August 16, 1987
M/S. KUMAR METAL WORKS Vs. STATE OF BIHAR AND OTHERS	May 14, 1987
M/S. RAPTAKOS, BRETT AND COMPANY LIMITED Vs. THE BIHAR STATE AGRICULTURAL MARKETING BOARD AND THREE OTHERS	December 15, 1987
M/S. S.S.J. ENTERPRISERS Vs. THE STATE OF BIHAR AND 2 ORS.	August 20, 1987
M/S. SHRIRAM BEARINGS LTD. Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS	August 27, 1987
M/S. STAR PRINTING PRESS Vs. M/S. BHARAT COKING COAL LTD	May 12, 1987
M/S. VEENA THEATRE PRIVATE LIMITED AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER	April 28, 1987
MAHARAJADHIRAJ DR SIR KAMESHWAR SINGH OF DARBHANGA Vs. COMMISSIONER OF INCOME TAX	April 14, 1987
MAHENDRA BANRAIT Vs. STATE OF BIHAR	May 5, 1987
MAHENDRA NARAIN AND 2 ORS Vs. THE STATE OF BIHAR & OTHERS	July 27, 1987
MAHESHWARI DEVI Vs. STATE OF BIHAR	December 3, 1987
MAN MOHAN SHARMA Vs. RANCHI REGIONAL DEVELOPMENT	December 15, 1987
MANAGEMENT OF BOKARO STEELLTD Vs. PRESIDING OFFICER LABOUR COURT	April 22, 1987
MANAGEMENT OF RANCHI ELECTRICITY SUPPLY CO LTD Vs. STATE OF BIHAR	July 7, 1987
MANGRU SINGH Vs. STATE OF BIHAR	May 7, 1987
MANJU DEVI Vs. DIST SUPDT OF EDUCATION BHAGALPUR	July 23, 1987
MANMOHAN LAL BHAGAT Vs. STATE OF BIHAR	August 21, 1987
MANSOOR AHMAD Vs. BIHAR PUBLIC SERVICE COMMISSION THROUGH THE CHAIRMAN AND OTHERS	September 24, 1987
MASO KHAN Vs. THE STATE OF BIHAR AND 7 ORS.	February 18, 1987
MATHURA PRASAD Vs. STATE OF BIHAR	March 10, 1987
MAULANA ABDUL KAIAM AZAD PRIMARY TEACHERS EDUCATION COLLEGE AND PHYSICAL TRAINING COLLEGE Vs. STATE OF BIHAR	October 17, 1987
MD ALAM Vs. GOPAL SINGH	January 14, 1987
MD SHARFUDDIN KHAN SAFDAR ASHRAF Vs. STATE OF BIHAR	August 25, 1987
MD USMAN Vs. MADAN MOHAN SINGH	March 11, 1987
MD. ENAM JALIL Vs. THE STATE OF BIHAR	August 14, 1987
MD. NEBI KARIM AND ORS. Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE AND ORS.	September 10, 1987
MOHAMMAD ANSARI Vs. STATE OF BIHAR	July 22, 1987
MOHAN LAL AGARWALLA Vs. STATE OF BIHAR	May 4, 1987
MOHD MAQSOOD ALAM Vs. STATE OF BIHAR	July 13, 1987
MOHD. NISAR Vs. STATE OF BIHAR AND OTHERS	April 29, 1987
MOSSOMAT MOTIJHARI DEVI Vs. BINDESWARI PRASAD	July 14, 1987
MOTIJHARI DEVI Vs. BINDESHWARI PRASAD	July 14, 1987
MUKTIDANI SUMBRUI Vs. RADHE MUNDA	December 9, 1987
MUNNA THAKUR Vs. HARI DEVI	September 10, 1987
MUSHTARI KHATOON AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	April 16, 1987
NAKUL MAHTO Vs. CHHUTA MONJHI	July 7, 1987
NANDAN MAHARAJ AND ANOTHER Vs. THE ROHIKA CENTRAL CO-OPERATIVE BANK LTD. AND OTHERS	September 25, 1987
NARAIN CHANDRA GORAIN Vs. AMULYADHAN BANERJEE AND ANOTHER	July 17, 1987
NARENDRA KUMAR Vs. STATE OF BIHAR	April 21, 1987
NARENDRA PRASAD Vs. STATE	July 7, 1987
NATHUNI YADAV ALIAS FAUZDAR YADAV Vs. STATE OF BIHAR	March 11, 1987
NATIONAL COAL DEVELOPMENT CORPN LTD Vs. UNION OF INDIA	September 16, 1987
NAULAKHA DEVI Vs. THE STATE OF BIHAR AND ANR.	August 10, 1987
NILADRI SHEKHAR BAJPAYEE Vs. STATE OF BIHAR	March 27, 1987
NORTH TELULMARI COLLIERY COMPANY Vs. UNION OF INDIA	September 24, 1987
OBAID AKHTAR AND ANR. Vs. THE STATE OF BIHAR	March 13, 1987
OM PRAKASH AGARWAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.	May 21, 1987
ORIENTAL FIRE AND GENERAL Vs. PRESIDING OFFICER LABOUR COURT	July 29, 1987
P K BANERJEE Vs. CONTROLLER OF ESTATE DUTY	February 20, 1987
PANDEY VENKTESH PRASAD SINHA, BINOD KUMAR JAISWAL Vs. THE STATE OF BIHAR AND OTHERS	September 21, 1987
PARISH PRIEST ROMAN CATHOLIC CHURCH Vs. BHUKLI URAON	August 4, 1987
PARISH PRIEST ROMAN CATHOLIC CHURCH, NAWA TANR, RANCHI Vs. BHUKLI URAON AND OTHERS	August 14, 1987
PASHUPATI NATH SINGH Vs. JAIRAM SINGH	March 21, 1987
PATNA PUBLIC SCHOOL Vs. SHARDA RANJAN PRASAD SINHA	March 2, 1987
PHOOLWANTI DEVI @ KULWANTI DEVI AND 3 ORS. Vs. THE STATE OF BIHAR	August 14, 1987
PRABHAT KUMAR PANDEY Vs. BANWARI YADAV	August 7, 1987
PRABHU DAYAL SINGH & ANOTHER Vs. STATE OF BIHAR AND OTHERS	March 13, 1987
PRAMOD BAN BIHARI SINGH Vs. RAJKIYA BUNIYADI VIDYALAYA SIKSHAK SANGH	April 8, 1987
PRAVEEN SHANKAR SINGH Vs. STATE	January 3, 1987
PREM KUMAR PURTY Vs. STATE OF BIHAR	March 3, 1987
PRIYA RANJAN PANDEY Vs. STATE OF BIHAR	July 2, 1987
PUNSRAJ BEGAWANI & ANOTHER Vs. THE STATE OF BIHAR & ANOTHER	May 18, 1987
RADHA KRISHNA Vs. STATE OF BIHAR	September 14, 1987
RADHASHYAM NAIK AND ORS. Vs. SRIPATI NAIK AND ORS.	August 19, 1987
RAJ KESHWAR PRASAD SINGH Vs. STATE OF BIHAR	April 27, 1987
RAJ KISHORE GUPTA Vs. SHANTI DEVI	October 16, 1987
RAJ KUMAR GUPTA Vs. STATE OF BIHAR	August 13, 1987
RAJ KUMAR SINGH Vs. STATE OF BIHAR	October 17, 1987
RAJ MANGAL PRASAD Vs. UNIVERSITY OF BIHAR THROUGH ITS REGISTRAR & OTHERS	February 12, 1987
RAJASTHANI DHARAMSHALA Vs. THE BIHAR STATE BOARD OF RELIGIOUS TRUST AND ORS.	November 13, 1987
RAJAWA KEWAT Vs. STATE OF BIHAR	April 23, 1987
RAJENDRA MAHTO Vs. HARI NARAYAN MAHTO	May 4, 1987
RAJESH KUMAR Vs. STATE OF BIHAR	April 24, 1987
RAJESH TRADING COMPANY Vs. STATE OF BIHAR	August 25, 1987
RAJKALI DEVI Vs. STATE OF BIHAR	April 14, 1987
RAM BALI Vs. STATE OF BIHAR	January 8, 1987
RAM BHAROSA PRASAD Vs. STATE OF BIHAR	August 20, 1987
RAM CHANDRA PAN SARI Vs. STATE OF BIHAR	March 21, 1987
RAM DEO Vs. STATE OF BIHAR	July 1, 1987
RAM KISHUN MANDAL Vs. STATE	January 5, 1987
RAM KUMAR KESHRI & ORS. Vs. LAKHICHAND KUER	May 1, 1987
RAM NARESH PRASAD Vs. STATE	January 12, 1987
RAM NATH ROY Vs. STATE OF BIHAR	January 16, 1987
RAM SWAROOP MAHTO Vs. SUDAMA MAHTO AND 4 ORS.	May 18, 1987
RAM YADAV Vs. STATE OF BIHAR	April 17, 1987
RAMADHAR THAKUR Vs. STATE OF BIHAR	March 11, 1987
RAMAYAN SINGH Vs. STATE OF BIHAR	April 22, 1987
RAMCHANDRA OJHA Vs. STATE OF BIHAR	March 11, 1987
RAMESH KUMAR RAVI Vs. STATE OF BIHAR	April 21, 1987
RAMESHWAR PD. SAWAR LAL Vs. THE STATE OF BIHAR AND OTHERS	November 16, 1987
RAMJI PANDEY Vs. STATE OF BIHAR	January 15, 1987
RAMSABAD CHOUDHARY AND 3 ORS. Vs. THE STATE OF BIHAR	April 1, 1987
RANCHI DISTRICT CADRE CO OP SOC LTD Vs. PRESIDING OFFICER	July 27, 1987
RANCHI LEGAL SUPPORTS CENTRE AND ANOTHER Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, CENTRAL COALFIELDS LIMITED AND OTHERS	July 13, 1987
RANJIT SINGH Vs. STATE	January 7, 1987
RITA MISHRA Vs. DIRECTOR PRIMARY EDUCATION BIHAR	July 23, 1987
ROHTAS INDUSTRIES LTD Vs. GHANSHYAM DAS PREMI	July 10, 1987
SAGAR PRASAD Vs. SHYAM SUNDAR PRASAD	December 22, 1987
SAHU GUPTA INDUSTRIES Vs. BIHAR STATE ELECTRICITY BOARD	September 8, 1987
SAKALDEO SINGH Vs. STATE OF BIHAR	April 20, 1987
SANJAY KUMAR CHATURVEDI @ LALJEE Vs. THE STATE OF BIHAR	December 3, 1987
SARBOY NARAYAN SINGH Vs. UNION OF INDIA AND OTHERS	April 24, 1987
SARJU MAHTO Vs. BANSRAJ MAHTO	February 17, 1987
SARJU SHARAN Vs. STATE OF BIHAR	July 23, 1987
SATYA NARAIN MISHRA Vs. STATE OF BIHAR	December 1, 1987
SATYA NARAYAN PRASAD AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	July 28, 1987
SHAMBHU NATH AND OTHERS Vs. STATE OF BIHAR	May 13, 1987
SHAMBHU NATH SINGH Vs. THE STATE OF BIHAR AND OTHERS	December 16, 1987
SHANKAR KUMAR SINGH Vs. STATE OF BIHAR	December 9, 1987
SHARFUDDIN Vs. BIBI KHATIJA	July 6, 1987
SHASHI SHEKHAR PRASAD SINGH Vs. THE STATE OF BIHAR AND OTHERS	April 1, 1987
SHAYAMDEO SINGH Vs. STATE OF BIHAR	February 12, 1987
SHEO NANDAN Vs. RAMDHARI SINGH	March 11, 1987
SHEO NANDAN BHAGAT Vs. RAMDHANI SIBGH	March 14, 1987
SHREE DURGA INDUSTRIAL CORPN. Vs. THE MINERALS AND METALS TRADING CORPORATION OF INDIA LTD.	August 27, 1987
SHYAM BHANDAR Vs. COMMISSIONER OF COMMERCIAL TAXES	May 20, 1987
SHYAM SUNDAR NAG Vs. STATE OF BIHAR	January 6, 1987
SHYAMLAL SAH Vs. STATE OF BIHAR	February 14, 1987
SHYAMLAL SAH Vs. THE STATE OF BIHAR	February 24, 1987
SINANATH SONAR Vs. RAMJI PRASAD KESHRI	April 29, 1987
SINGHESHWAR PRASAD SINHA Vs. THE STATE OF BIHAR AND ORS.	November 20, 1987
SK ABDUL SATTAR Vs. SITARAM SAH	May 21, 1987
SMALL SCALE BEE-HIVE HARD COKE PRODUCERS ASSOCIATION Vs. GOVERNMENT OF INDIA	August 3, 1987
SMT. LAKSHMI DEVI Vs. THE STATE OF BIHAR AND OTHERS	July 22, 1987
SOBH NATH YADAV Vs. STATE OF BIHAR	July 9, 1987
SRI NIL MADHAV JHA. Vs. THE STATE OF BIHAR AND OTHERS	May 14, 1987
SRIMATI AMRIT KUMARI Vs. THE DEPUTY COMMISSIONER, RANCHI AND OTHERS	May 13, 1987
SRINIWAS AGRAWAL Vs. THE STATE OF BIHAR	December 11, 1987
STATE Vs. BADRI MIAN	August 20, 1987
STATE BANK OF INDIA, THROUGH ITS REGIONAL MANAGER Vs. THE STATE OF BIHAR & ORS.	November 23, 1987
STATE OF BIHAR Vs. MANIMALA DEVI	August 17, 1987
STATE OF BIHAR Vs. VAKIL MANDAL	December 17, 1987
STATE OF BIHAR Vs. DEONATH SINGH	November 9, 1987
STATE OF BIHAR Vs. PANCHOO DHANYAR	January 16, 1987
STATE OF BIHAR Vs. YASODA KANU	March 9, 1987
STATE OF BIHAR Vs. CHANDRADIP YADAV	May 15, 1987
STATE OF BIHAR Vs. PRIYA BRAT NARAIN SINGH	December 9, 1987
SUNAINA DEVI Vs. SHYAM SAO AND ANOTHER	August 13, 1987
SURAJ NARAIN YADAVA Vs. FULESHWAR YADAVA	January 3, 1987
SURESH CHAUDHARY Vs. STATE OF BIHAR	March 30, 1987
SURJA MUNDA AND ANR. Vs. STATE OF BIHAR	March 5, 1987
SURYA NARAIN SINGH Vs. STATE	March 2, 1987
SYED WASI IMAM Vs. THE PATNA UNIVERSITY THROUGH ITS REGISTRAR AND OTHERS	January 19, 1987
TARKESHWAR MISHRA Vs. THE STATE OF BIHAR	April 20, 1987
TARKESLIWAR SINGH Vs. STATE OF BIHAR	July 6, 1987
TARNI YADAV Vs. STATE OF BIHAR	March 12, 1987
TATA IRON AND STEEL COMPANY LTD Vs. UNION OF INDIA	March 9, 1987
TAURIAN TUBES Vs. COMMISSIONER OF INCOME TAX	February 18, 1987
THAKUR SINGH Vs. STATE OF BIHAR	May 18, 1987
THE BIHAR ELECTRICITY BOARD Vs. THE UNION OF INDIA AND ORS	August 28, 1987
THE STATE OF BIHAR Vs. SARJU BHUMIJ, AND BANMALI BHUMIJ	March 26, 1987
TUNTUN PASWAN ALIAS DEV NARAYAN PASWAN Vs. STATE OF BIHAR	November 26, 1987
UDAYA PRASAD Vs. STATE OF BIHAR	March 31, 1987
UNITED COMMERCIAL BANK Vs. JUGESHWAR	March 2, 1987
UPENDRA JHA Vs. STATE	April 16, 1987
UPENDRA KUAR AND OTHER Vs. PRAHALAD PRASAD SINGH	December 1, 1987
USHA MARTIN BLACK LTD Vs. UNION OF INDIA	January 13, 1987
UTTAM PRASAD YADAV Vs. AMAR NATH PATHAK	December 23, 1987
YAKUB ORAON AND ANOTHER Vs. STATE OF BIHAR	April 2, 1987
YOGENDER RAJBHAR Vs. STATE OF BIHAR	March 5, 1987
YOGENDRA LAL Vs. BIHAR STATE ELECTRICITY BOARD	August 28, 1987
ZAHIR MIAN Vs. STATE OF BIHAR	June 20, 1987

Year 1987 of HIGH COURT OF PATNA

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