REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A N SANYAL ALIAS ALOK NATH SANYAL Vs. STATE OF BIHAR	May 7, 1986
ABHIMANYU PAUL Vs. STATE OF BIHAR	May 5, 1986
ABHIMANYU PAUL Vs. THE STATE OF BIHAR	May 4, 1986
AKSHAY KUMAR SINHA AND ORS. Vs. THE DISTRICT SUPERINTENDENT OF EDUCATION, PURNEA AND ANR.	April 1, 1986
ALI HASSAIN MIAN Vs. MAHABIR RAM, AND 3 OTHERS	July 8, 1986
ALL INDIA CENTRAL BATIK OFFICERS FEDERATION AND OTHERS Vs. CENTRAL BANK OF INDIA	May 13, 1986
AMAR SINGH YADAV Vs. SHANTI DEVI	September 22, 1986
AMRIT JUTE CO Vs. STATE OF BIHAR	May 3, 1986
ANANT SAH AND ORS. Vs. THE STATE OF BIHAR AND ORS.	January 28, 1986
ANIL KUMAR Vs. RAM PRAVESH DUBEY	July 23, 1986
ANIL KUMAR JHA Vs. STATE OF BIHAR	August 25, 1986
ANIRUDH PRASAD AGRAWAL Vs. THE STATE OF BIHAR AND ANR.	January 27, 1986
ARBIND PRASAD SINHA Vs. THE STATE OF BIHAR AND OTHERS	January 23, 1986
ARJUN DAS Vs. STATE OF BIHAR	December 19, 1986
ARJUN RAM KESHRI Vs. CHARAN RAM	February 21, 1986
ASHOK KUMAR Vs. RANI	September 25, 1986
ASHUTOSH Vs. MOHAMMAD YUSUF ALI	November 14, 1986
BACBU YADAV Vs. TILAK YADAV	December 22, 1986
BADRI MAHTO Vs. W K CHOWDHARY	October 1, 1986
BADRI PRASAD Vs. STATE OF BIHAR	January 24, 1986
BAIJ NATH SINGH Vs. TEJU SINGH	September 17, 1986
BAJRANG SHARMA Vs. THE STATE OF BIHAR AND ORS.	October 1, 1986
BALKAHA MAHTO ALIAS BALAK RAM MAHTO Vs. STATE OF BIHAR	August 14, 1986
BALURGHAT TRANSPORT COMPANY Vs. THE STATE OF BIHAR	June 23, 1986
BANKA SAH RADHA SAH ALIAS RADHESHYAM SAH Vs. THE STATE OF BIHAR	July 17, 1986
BANWALI MAHTO Vs. JAGDISH CHOUDHARY	December 9, 1986
BASU DEO RAI Vs. JAGANNATH SINGH	May 14, 1986
BASUDEO MISTRY Vs. MAHENDRA THAKUR	August 4, 1986
BASUDEO PRASAD & ORS. Vs. THE STATE OF BIHAR	September 5, 1986
BATORAN SINGH Vs. STATE OF BIHAR	September 22, 1986
BELDIH CLUB Vs. JT COMMR OF LABOUR BIHAR	May 14, 1986
BHAGAT AND COMPANY HAZARIBAGH Vs. STATE OF BIHAR	August 28, 1986
BHAGWAN SHREE RAJUEESH Vs. STATE OF BIHAR	August 29, 1986
BHAGWAN SINGH Vs. RAM BALAK SINGH	December 16, 1986
BHAIYA RAM SINGH AND OTHERS Vs. THE DIRECTOR OF CONSOLIDATION, BIHAR PATNA AND OTHERS	April 2, 1986
BHARAT PRASAD SAHI Vs. CHANDRIKA SINGH AND ANR.	February 11, 1986
BHARAT RAI Vs. STATE OF BIHAR	May 8, 1986
BIBI REHANA KHATOON Vs. BIBI JABRUNNISA AND ORS.	September 26, 1986
BIBI SABOO Vs. BIBI JAIBUNISSA	January 30, 1986
BIDHU SHEKHAR PRASAD SINHA Vs. SURENDRA NARAIN SINGH AND OTHERS	April 1, 1986
BIHAR ALLOY STEELSLTD Vs. HORI SHANKER WORAH (PROPERTIES	September 10, 1986
BIHAR STATE BOARD OF RELIGIOUS Vs. MAHANTH MAHADEO BHARTI	October 22, 1986
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX	April 8, 1986
BIHAR TAMBAKOO, BIRI & BIRI PATTA VIYAPARI SANGH AND OTHERS Vs. THE STATE OF BIHAR & OTHERS	January 20, 1986
BIJOY KUMAR ALIAS BRIJ KUMAR PRASAD Vs. STATE OF BIHAR	September 4, 1986
BINDESHWARI MAHTO Vs. THE STATE OF BIHAR AND ANOTHER	March 5, 1986
BINOD BEHARI Vs. STATE OF BIHAR	September 19, 1986
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR	November 6, 1986
BISHWA BUDHA PARISHAD AND ANOTHER Vs. THE RANCHI UNIVERSITY AND OTHERS	September 19, 1986
BISUNDEO MISHRA AND 6 ORS Vs. THE STATE OF BIHAR	May 30, 1986
BLACK DIAMOND INDUSTRIES Vs. COAL CONTROLLERS	July 11, 1986
CHALU BIN Vs. STATE OF BIHAR	September 22, 1986
CHAMPARAN SUGAR CO LTD Vs. JOINT LABOUR COMMISSIONER AND APPELLATE AUTHORITY	November 11, 1986
CHAMPARAN SUGAR CO. LTD. Vs. THE JOINT LABOUR COMMISSIONER AND APPELLATE AUTHORITY AND ORS.	September 11, 1986
CHANDRA MOHAN MISHRA Vs. SOUTH CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY & ORS.	October 10, 1986
CHHATTURAM HORILRAM PVT LTD Vs. UNION OF INDIA	August 14, 1986
CHOTANAGPUR CHAMBER OF COMMERCE SINGHBHUM CHAMBER OF COMMERCE AND INDUSTRIES Vs. STATE OF BIHAR	August 7, 1986
COMMISSIONER OF COMMERCIAL TAXES Vs. GENERAL ELECTRIC COMPANY OF INDIA LTD	April 10, 1986
COMMISSIONER OF COMMERCIAL TAXES Vs. EKBAL RAM LAKSHMAN PRASAD	April 7, 1986
COMMISSIONER OF INCOME TAX Vs. INDIAN COPPER CORPORATION LIMITED	April 8, 1986
COMMISSIONER OF INCOME TAX Vs. FAIR WEATHER TRANSPORT CORPORATION	March 14, 1986
COMMISSIONER OF INCOME TAX Vs. SARBAMANGALA DEVI	March 20, 1986
COMMISSIONER OF INCOME TAX Vs. LAXMI TRADING COMPANY	February 20, 1986
COMMISSIONER OF INCOME TAX Vs. VASUDEO AGARWAL	February 26, 1986
COMMISSIONER OF INCOME TAX Vs. CHANCHANI BROTHERS CONTRACTORS PRIVATE LIMITED	February 26, 1986
COMMISSIONER OF INCOME TAX Vs. AZAD BUILDERS NO 1	February 25, 1986
COMMISSIONER OF INCOME TAX Vs. MAHARAJA CHINTAMANI SARAN NATH SAH DEO	February 28, 1986
COMMISSIONER OF INCOME TAX Vs. BIHAR COTTON MILLS LIMITED	February 5, 1986
COMMISSIONER OF INCOME TAX Vs. RANI LALITA RAJYA LAXMI	February 7, 1986
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE FINANCIAL CORPORATION	January 28, 1986
COMMISSIONER OF INCOME TAX Vs. INDIAN COPPER CORPORATION LIMITED	January 23, 1986
COMMISSIONER OF INCOME TAX Vs. SEN GUPTA M N AND COMPANY	January 16, 1986
COMMISSIONER OF INCOME TAX Vs. RAM SARAN CHOPRA	January 3, 1986
COMMISSIONER OF INCOME TAX Vs. MANURAM BABULAL	January 7, 1986
COMMISSIONER OF INCOME TAX Vs. CHINTAMANI SARAN NATH SAHDEO	April 9, 1986
COMMISSIONER OF INCOME TAX Vs. A K MANDAL	April 11, 1986
COMMISSIONER OF INCOME TAX Vs. JAGJIT KAUR	April 11, 1986
COMMISSIONER OF INCOME TAX Vs. TULSHI SAO MUNSHI SAO	May 2, 1986
COMMISSIONER OF INCOME TAX Vs. JYOTI TUBE WELL COMPANY	May 2, 1986
COMMISSIONER OF INCOME TAX Vs. SRIRAM AGRAWAL	April 21, 1986
COMMISSIONER OF INCOME TAX Vs. SHANTI GOSWAMI	April 23, 1986
COMMISSIONER OF INCOME TAX Vs. SURENDRA KUMAR BHADANI	April 23, 1986
COMMISSIONER OF INCOME TAX Vs. SARBAMANGALA DEVI	April 29, 1986
COMMISSIONER OF INCOME TAX Vs. CHAKARVARTY P R	April 29, 1986
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE CO	July 9, 1986
COMMISSIONER OF INCOME TAX Vs. PUSHPA DEVI	June 13, 1986
COMMISSIONER OF INCOME TAX Vs. PRAYAGLAL AGARWALA AND COMPANY	May 19, 1986
COMMISSIONER OF INCOME TAX Vs. AZAD BUILDERS NO 2	May 7, 1986
COMMISSIONER OF INCOME TAX Vs. GYANCHAND BEDI	May 8, 1986
COMMISSIONER OF INCOME TAX Vs. AZAD BUILDERS	January 25, 1986
COMMISSIONER OF INCOME TAX Vs. TULSHI SAO MUNSHI SAO	May 5, 1986
COMMISSIONER OF INCOME TAX Vs. BIHAR COTTON MILLS LIMITED	April 23, 1986
COMMISSIONER OF INCOME TAX Vs. RAMBHA DEVI	September 4, 1986
COMMISSIONER OF INCOME TAX Vs. RAJESHWARI PRASAD	September 8, 1986
COMMISSIONER OF INCOME TAX Vs. ANARDEI DEVI	September 12, 1986
COMMISSIONER OF INCOME TAX Vs. SERAIKELLA GLASS WORKS PRIVATE LIMITED	September 15, 1986
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE COMPANY	September 15, 1986
COMMISSIONER OF INCOME TAX Vs. DEVI	September 12, 1986
COMMISSIONER OF INCOME TAX Vs. KRISHNA RANA	October 28, 1986
COMMISSIONER OF INCOME TAX Vs. JAYA BHASKARAN	November 21, 1986
COMMISSIONER OF INCOME TAX Vs. RAM RATI DEVI	November 6, 1986
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL BUDHIA	December 17, 1986
COMMISSIONER OF INCOME TAX Vs. SHANKAR LAL BUDHIA	December 7, 1986
COMMISSIONER OF WEALTH TAX Vs. PANNA DEVI DALMIA	March 7, 1986
COMPANY AND 2 ORS. Vs. THE STATE OF BIHAR	July 18, 1986
CONTROLLER OF ESTATE DUTY Vs. SHANKAR KUMAR ROY	March 18, 1986
DAS & CO. Vs. STATE OF BIHAR AND OTHERS	January 30, 1986
DASRATH PRASAD Vs. SHIVNANDAN MISHRA	January 7, 1986
DEENA MATH PRASAD Vs. THE STATE OF BIHAR AND OTHERS	February 18, 1986
DELHI C G MILLS CO LTD Vs. SURAJ KUER	August 12, 1986
DEO NARAYAN BHADANI Vs. COMMISSIONER OF INCOME TAX	April 17, 1986
DEO PRASAD SINGH ALIAS DEO LAL SINGH Vs. STATE OF BIHAR	August 1, 1986
DHAKA SINGH Vs. BALESHWAR PRASAD SINGH	December 15, 1986
DHAKA SINGH ALIAS DEKA SINGH Vs. BALESHWAR PRASAD SINGH	December 5, 1986
DHANSUKH SAHU ALIAS DHANSUKA SAO Vs. STATE OF BIHAR AND 2 ORS.	January 6, 1986
DINANATH JHA Vs. VIJAY KUMAR MAHASETH	October 27, 1986
DIPEN KUMAR DAS Vs. MAHANAND DAS	December 12, 1986
DIPNARAIN SINGH Vs. STATE OF BIHAR	March 14, 1986
DIPTE INPUT Vs. BIHAR STATE ELECTRICITY BOARD	February 21, 1986
DIWAKAR PD. YADAV ALIAS DIWAKAR PD. AND II ORS. Vs. STATE OF BIHAR & ORS.	March 5, 1986
DR. HEMCHANDRA JHA Vs. SMT. ANJANA LAL	April 26, 1986
DR. M. ATA KARIM AND ANR. Vs. MODERN ACADEMY THROUGH ITS PRINCIPAL AND ANOTHER	August 19, 1986
DR. MADENDRA THAKUR Vs. THE STATE OF BIHAR AND OTHERS	August 20, 1986
DR. MAHENDRA THAKUR Vs. THE STATE OF BIHAR AND OTHERS	November 28, 1986
DR. TRIBENI SINGH SHARMA ALIAS T. S. SHARMA Vs. THE STATE OF BIHAR AND OTHERS	August 19, 1986
DUKHAN RAM Vs. STATE OF BIHAR	October 30, 1986
DURGA PRASAD SAH Vs. COMMISSIONER OF INCOME TAX CED	March 20, 1986
EMPLOYEES STATE INSURANCE CORPN Vs. S C SARKAR	January 31, 1986
EMPLOYERS IN RELATION Vs. J P SINGH	August 8, 1986
EMPLOYERS MANAGEMENT OF CENTRAL Vs. WORKMEN REPRESENTED BY	October 12, 1986
EX MAJOR GANESH PRASAD SINHA Vs. UNION OF INDIA	August 22, 1986
FEKAN BIND Vs. STATE OF BIHAR	December 17, 1986
G.S. GARCHA Vs. STATE OF BIHAR AND OTHERS	January 20, 1986
GAJADHAR JHA Vs. STATE OF BIHAR THROUGH THE INSPECTOR GENERAL OF POLICE AND OTHERS	June 30, 1986
GAJANAND CHOTELAL Vs. STATE	January 24, 1986
GEETA PRASAD SINGH AND CO Vs. STATE	February 10, 1986
GENERAL MANAGER EASTERN RAILWAY Vs. SATYANAND SINGH	April 11, 1986
GIRIJA NANDAU SINGH Vs. THE STATE OF BIHAR AND OTHERS.	October 1, 1986
GOPAL KRISHNA Vs. STATE OF BIHAR	May 5, 1986
GOPI BELDAR Vs. STATE OF BIHAR	August 12, 1986
GORAKH RAI Vs. UNION OF INDIA	August 16, 1986
GURU CHARAN YADAV AND SIX OTHERS Vs. THE STATE	January 28, 1986
HARBANSH RAI Vs. STATE OF BIHAR	April 30, 1986
HARENDRA NATH Vs. THE STATE OF BIHAR & OTHERS	February 24, 1986
HARENDRA SINGH AND GURUSHARAN SINGH Vs. RADHEYSHYAM SINGH	April 30, 1986
HARI MOHAN THAKUR AND OTHERS Vs. MAHENDRA NARAINCHAND AND OTHERS.	September 11, 1986
HARI SAB Vs. PASHUPATI SAI	September 29, 1986
HARIHAR PRASAD DEBUKA Vs. STATE	November 18, 1986
HAZARI SAHU Vs. COMMR SOUTH CHOTANAGPUR DVN RANCHI	March 13, 1986
HEMCHANDRA JHA Vs. ANJANA LAL	February 6, 1986
HINDUSTAN COPPERLTD Vs. DIRECTOR OF MARKETING BIHAR	February 27, 1986
HORILRAM PRIVATE LTD, AND MESSRS S.K. SAHANA AND SONS LIMITED Vs. THE UNION OF INDIA AND ANOTHER	August 14, 1986
I T C LIMITED Vs. SUPERINTENDENT OF COMMERCIAL TAXES	January 15, 1986
INDIAN IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR	January 30, 1986
INDRADEO CHOUBEY AND OTHERS Vs. THE STATE OF BIHAR HOME (POLICE DEPARTMENT), PATNA AND OTHERS	September 18, 1986
INDRATH SAKCHIT BEROJGAR MOTOR PARIVABAN SAHKARI SAMITTEE (UNLIMITED) AND OTHERS Vs. THE STATE OF BIHAR & OTHERS	December 23, 1986
ISHWAR DAYAL SAH Vs. STATE OF BIHAR	July 2, 1986
ISHWAR DAYAL SINGH Vs. STATE OF BIHAR	July 11, 1986
JAGARNATH SAH Vs. PANNALAL MAHTO	July 2, 1986
JAGDISH PRASAD CHOUDHARY Vs. STATE OF BIHAR & ANR.	April 9, 1986
JAGDISH SINGH Vs. THE STATE OF BIHAR AND OTHERS	September 1, 1986
JAGDISH SINGH Vs. STATE OR BIHAR AND OTHERS	March 13, 1986
JAGNARAYAN PRASAD Vs. COMMRS OF RANCHI MUNICIPALITY	March 4, 1986
JAMUNA PRASAD Vs. BHUNESHWAR	September 26, 1986
JAMUNA SAN Vs. INDRACHANDRA	May 13, 1986
JITEN HEMBROM Vs. PREMLATA MURMU	May 20, 1986
JITENDRA NATH TRIPATHI Vs. PRABHUNATH SINGH	April 29, 1986
JUGAL KISHORE Vs. STATE OF BIHAR	April 4, 1986
JUGAL KISHORE Vs. STATE OF BIHAR	September 30, 1986
JUNAB MANJHI Vs. STATE OF BIHAR	July 22, 1986
JWALA PRASAD Vs. DIPTY GOPE	July 2, 1986
JYOTI PRASAD ROY Vs. STATE OF BIHAR & ORS.	September 12, 1986
K.N. FARM AND INDUSTRIES (P) LTD. Vs. STATE OF BIHAR	June 30, 1986
KAILASH PRASAD Vs. KISHUN THAKUR	April 11, 1986
KALIPADO GOPE Vs. STATE OF BIHAR	September 20, 1986
KAMLA PRASAD Vs. STATE OF BIHAR	April 16, 1986
KAMLESHWAR SINGH Vs. STATE OF BIHAR	August 25, 1986
KAMTESHWAR RAI Vs. KESHAV RAI	July 23, 1986
KAROO RANA Vs. THE STATE OF BIHAR	August 6, 1986
KARTIK CHARAN JHA AND SIX OTHERS Vs. THE STATE OF BIHAR AND 18 OTHERS	April 8, 1986
KARTIK SINGH AND ANOTHER Vs. STATE OF BIHAR AND OTHERS	April 25, 1986
KAUSHAL KISHORE SINGH AND OTHERS Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER-CUM-SPECIAL SECRETARY, DEPARTMENT OF PERSONNEL AND ADMINISTRATIVE REFORMS AND OTHERS	February 17, 1986
KEDARNATH SINGH Vs. NARENDRA MOHAN SINGH	July 25, 1986
KHOKHARI DEVI AND ORS Vs. THE ADDL. MEMBER, BOARD OF REVENUE & OTHERS	July 3, 1986
KINJER VYAPER MANDAL SAHYOG SAMITI LTD Vs. DY REGISTRAR CO OP SOCIETIES	January 22, 1986
KIRAT YADAV Vs. DOMAN RAJAK	July 30, 1986
KRIPA SHANKAR MAHTO ALIAS JITU MAHTO Vs. STATE OF BIHAR	October 20, 1986
KRIPAL CHAUDHARY ALIAS RAM KRIPAL CHOUDHARY Vs. STATE OF BIHAR	February 12, 1986
KRIPALU SHANKAR Vs. STATE OF BIHAR AND 9 OTHERS	January 29, 1986
KRISHNA AGRICO ELECTRICAL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	January 10, 1986
KRISHNA MANI KAUR Vs. STATE OF BIHAR	April 23, 1986
KULESHWARI DEVI Vs. JAGDAMBA DEVI	November 25, 1986
KUMAR KRISHNA NAND Vs. BABULAL SAN	October 10, 1986
LAKSHMI KANT MISHRA AND ANOTHER Vs. THE STATE OF BIHAR	July 1, 1986
LAKSHMI PRASAD SHARMA AND OTHERS Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS	August 28, 1986
LAL BAHADUR Vs. RAM NARAIN	September 10, 1986
LALAN PRASAD SHARMA Vs. THE STATE OF BIHAR AND OTHERS	August 5, 1986
LALIT NARAYAN MISHRA Vs. STATE	August 26, 1986
LALJI SHARAN Vs. THE STATE OF BIHAR AND ORS.	March 31, 1986
LAXMAN SINGH, AND 13 OTHERS Vs. RAM BISHUN CHAUDHARY AND 2 OTHERS	July 31, 1986
LAXMI TANTI Vs. STATE OF BIHAR	May 20, 1986
M/S RAMBAHADUR THAKUR & CO. Vs. THE GOVERNMENT OF BIHAR AND ANOTHER	April 16, 1986
M/S SHREE VISHNU RE-ROLLING MILLS Vs. THE BIHAR STATE ELECTRICITY BOARD AND OTHERS	August 25, 1986
M/S. INDUSTRIAL GASES BIHAR LTD. AND 6 OTHERS Vs. STATE OF BIHAR	January 9, 1986
M/S. KATRAS CERAMICS & REFRACTORIES (P) LTD., & 3 ORS. Vs. THE STATE OF BIHAR & ANOTHER	February 11, 1986
M/S. RANCHI COLD STORAGE LTD. AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS	May 9, 1986
MADAN MOHAN TIWARY Vs. STATE OF BIHAR	May 14, 1986
MADAN MOHAN UPADBAYA Vs. STATE OF BIHAR	April 3, 1986
MADAN MOHAN UPADHYAYA Vs. STATE OF BIHAR	April 30, 1986
MADHESHWARDHARI SINGH Vs. STATE OF BIHAR	July 11, 1986
MAHABIR FLOUR MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES	December 11, 1986
MAHABIR PRASAD Vs. STATE OF BIHAR	August 14, 1986
MAHABIR PRASAD Vs. ABHAY CHANDRA GUPTA	April 16, 1986
MAHENDRA SINGH ALIAS MAHENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND OTHERS	October 1, 1986
MAKKHAN MANDAI Vs. STATE OF BIHAR	July 16, 1986
MAKSUDAN PRASAD KESARWANI Vs. ABID AHMAD	October 16, 1986
MAKSUDAN PRASAD KESARWANI ALIAS MAKSUDAN PRASAD Vs. ABID AHMAD	December 16, 1986
MAKSUDAN RANT ALIAS MADHUSUDAN RAUT Vs. STATE OF BIHAR	September 5, 1986
MAN MOHAN PRASAD Vs. NAKULESHWAR PRASAD	December 5, 1986
MANAGEMENT OF ESEM TOOLS AND COMPONENTS MANUFACTURING COMPANY Vs. LABOUR COURT RANCHI	August 16, 1986
MANAGING COMMITTEE M M H P T E B O E COLLEGE Vs. STATE	December 11, 1986
MANOHAR SINGH NEECH Vs. UNION OF INDIA	August 12, 1986
MD MANZOOR Vs. NAJMA KHATOON	September 4, 1986
MD YASIN Vs. STATE OF BIHAR	January 9, 1986
MD YUNUS Vs. BIBI PHENKANI TASRUN NISA	September 4, 1986
MD. SHAMSH TABREZ SIDDIQUE Vs. THE BIHAR STATE ROAD TRANSPORT CORPORATIONND OTHERS	May 21, 1986
MEENA RANI SINGH Vs. THE STATE OF BIHAR AND OTHERS	January 15, 1986
MINAKSHI BOSE Vs. UNION OF INDIA	August 12, 1986
MISHRI SINGH Vs. THE STATE OF BIHAR AND OTHERS	July 11, 1986
MOHANLAL AGARWAL Vs. BANK OF BARODA	September 11, 1986
MOHD HUSSAIN Vs. STATE OF BIHAR	February 18, 1986
MOHINI MOHAN DEY Vs. THE UNION OF INDIA AND OTHERS	August 13, 1986
MOST. MAINIBATI DEVI Vs. SHIV NANDAN BHAGAT AND OTHERS	April 2, 1986
MOST. SAIDA KHATOON AND OTHERS Vs. BIBI SAKINA KHATOON AND OTHERS	September 22, 1986
MOTI CHAND Vs. THE UNION OF INDIA & ANOTHER	September 19, 1986
MUKTINATH MISHRA Vs. KAPILDEO PRASAD	February 25, 1986
MUNNA ALIAS MUNESHWAR SAO Vs. THE STATE OF BIHAR AND OTHERS	April 15, 1986
MURLI MANOHAR PRASAD Vs. PARWATI DEVI	October 22, 1986
MURLI MANOHAR TIWARY Vs. THE STATE OF BIHAR AND OTHERS	October 23, 1986
MURLIDHAR GUPTA Vs. STATE OF BIHAR	August 7, 1986
MURLIDHAR GUPTA Vs. STATE OF BIHAR	August 6, 1986
N P TRIPATHI Vs. DAYAMANTI DEVI	April 25, 1986
N P TRIPATHI Vs. DAYAMANTI DEVI	September 25, 1986
N. SARKAR & ANOTHER Vs. STATE OF BIHAR	January 31, 1986
NAGENDRA PRASAD Vs. STATE	August 10, 1986
NAGENDRA PRASAD Vs. STATE	August 1, 1986
NATHUNI SAH Vs. SK MOHD JAN	April 23, 1986
OM PRAKASH ARORAS, AND 4 ORS. Vs. THE STATE OF BIHAR	February 10, 1986
OM PRAKASH SONAR Vs. THE STATE OF BIHAR	April 17, 1986
P C B HOUSE Vs. UNITED COMMERCIAL BANK	November 6, 1986
PADARALH CHAUDHURY Vs. JOGTIA	March 24, 1986
PAPPU YADAV Vs. STATE OF BIHAR	November 19, 1986
PARAS NATH CHAURASIA Vs. STATE OF BIHAR	June 30, 1986
PARAS NATH CHAURASIA Vs. STATE OF BIHAR	July 30, 1986
PARAS NATH PRASAD Vs. STATE	February 4, 1986
PARAS NATH SINGH Vs. CONTROLLER OF ESTATE DUTY ASST	February 20, 1986
PARITOSH MAITY Vs. GHASIRAM MAITY	December 11, 1986
PARMANAND Vs. COMMR COAL MINES WELFARE ORGANISATION	December 10, 1986
PARMESHWAR DUBEY Vs. STATE OF BIHAR	August 8, 1986
PARMESHWAR LAL SARAUGI Vs. RAM SAKHI DEVI	January 13, 1986
PARMESHWAR YADAV Vs. STATE OF BIHAR	April 15, 1986
PAWAN SOLVENT AND CHEMICALS Vs. COMMISSIONER OF INCOME TAX	September 8, 1986
PINAK PANI REFRACTORY Vs. CENTRAL COAL FIELDLTD	December 30, 1986
PRADEEP RUBBER INDUSTRIES Vs. STATE OF BIHAR	February 24, 1986
PRADIP NARAIN SINGH Vs. BRIJ NANDAN PRASAD	December 1, 1986
PRAKASH KUMAR SINHA Vs. GAURI SHANKAR PRASAD	January 16, 1986
PRASANT KUMAR SAH AND ANOTHERS Vs. THE STATE OF BIHAR	July 23, 1986
PURAN SAH Vs. BUNY SAH	February 22, 1986
PURAN SAH Vs. BUNY SAH	February 12, 1986
PURAN SINGH Vs. STATE OF PUNJAB	January 18, 1986
R P RAJA Vs. STATE	December 23, 1986
RABINDRA DUBEY AND THIRTY SIX OTHERS Vs. CHIEF JUSTICE, PATNA HIGH COURT PATNA AND OTHERS	February 21, 1986
RABINDRA NATH Vs. G M N F RLY	April 11, 1986
RABINDRA NATH BISWAS Vs. GENERAL MANAGER N E RAILWAY	April 4, 1986
RABINDRA NATH SINGH Vs. STATE OF BIHAR	May 8, 1986
RAGHAV SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	September 17, 1986
RAGHUNANDAN RAI Vs. STATE	September 5, 1986
RAI MATHURA PRASAD Vs. STATE OF BIHAR	July 3, 1986
RAJ NARAYAN SINGH Vs. PRESIDING OFFICER, LABOUR COURT, BOKARO STEEL CITY & AND ANOTHER	May 13, 1986
RAJENDRA SINHA AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	July 21, 1986
RAJKISHORE PRASAD Vs. RAJ KUMARI DEVI	February 3, 1986
RAJO MIAN Vs. PURAN MIAN	May 30, 1986
RAM AUTAR SANTOSH KUMAR Vs. STATE	April 14, 1986
RAM BABU JAMADAR Vs. STATE OF BIHAR	May 6, 1986
RAM BALLABH PD SINGH Vs. STATE	February 28, 1986
RAM BILASH RAM Vs. STATE OF BIHAR	January 8, 1986
RAM CHANDRA SINGH Vs. THE STATE OF BIHAR	January 29, 1986
RAM CHANDRA SINGH Vs. STATE	November 12, 1986
RAM CHANDRA SINGH Vs. STATE OF BIHAR	November 14, 1986
RAM EKBAL PRASAD Vs. UNION OF INDIA	August 21, 1986
RAM JIWAN PRASAD LATH AND 4 OTHERS Vs. THE STATE OF BIHAR AND OTHERS	January 9, 1986
RAM KUMAR ISHAR Vs. STATE OF BIHAR	July 24, 1986
RAM NARESH SINGH Vs. THE STATE OF BIHAR AND OTHERS	May 14, 1986
RAM PRATAP SINGH Vs. STATE OF BIHAR	August 26, 1986
RAM ROOP YADAV Vs. STATE OF BIHAR	August 30, 1986
RAM SAGAR PANDEY AND ANOTHER Vs. THE ANCHAL ADHIKARI AND OTHERS	September 9, 1986
RAM UDGAR JHA Vs. STATE OF BIHAR	May 2, 1986
RAMANAND Vs. HASIM MIAN	April 3, 1986
RAMANAND SAH Vs. THE STATE OF BIHAR AND OTHERS	September 25, 1986
RAMAUTAR SHARMA Vs. STATE OF BIHAR	July 31, 1986
RAMCHANDRA PRASAD Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MUZAFFARPUR	April 6, 1986
RAMDHANI SAO Vs. STATE OF BIHAR	May 6, 1986
RAMESHWAR JUTE MILLS LTD Vs. UNION OF INDIA	April 23, 1986
RAMESHWAR SINGH Vs. STATE OF BIHAR	March 3, 1986
RAMJEE SINGH Vs. STATE OF BIHAR	February 17, 1986
RAMJI SINGH Vs. STATE OF BIHAR	April 16, 1986
RAMJI SINGH Vs. STATE OF BIHAR	November 5, 1986
RANCHI THOK KHADYA VJAPARI SANGH Vs. STATE OF BIHAR	August 18, 1986
RANJIT KUMAR SANDWAR AND OTHERS WITH FIVE OTHERS Vs. THE CHAIRMAN, BANKING SERVICE RECRUITMENT BOARD (EASTERN GROUP), CALCUTTA & OTHERS	November 24, 1986
ROHINI KUMAR CHATTERJEE Vs. THE STATE OF BIHAR AND OTHERS	January 29, 1986
RUDAL MAHTO Vs. NARAIN MAHTO & 14 OTHERS	September 23, 1986
S K RASHID ALIAS ABDUL RASHID Vs. STATE OF BIHAR	October 28, 1986
S M AKHTAR Vs. STATE OF BIHAR	May 21, 1986
S M AKHTAR Vs. STATE OF BIHAR	May 26, 1986
SAHENDRA MANDAL Vs. STATE OF BIHAR	February 6, 1986
SAHENDRA MANDAL Vs. STATE OF BIHAR	January 6, 1986
SANJITA KUMARI Vs. BHOLA PRASAD AND OTHERS	September 24, 1986
SANT PRASAD Vs. STATE OF BIHAR	January 30, 1986
SARJU PRASAD SINGH Vs. STATE OF BIHAR	September 20, 1986
SARJU PRASAD SINGH Vs. THE STATE OF BIHAR & ORS.	September 10, 1986
SATAHBAN GANGULI Vs. CHAIRMAN STATE BANK OF INDIA	August 18, 1986
SATRUDHAN SAHANI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	April 7, 1986
SAWAR MAL Vs. STATE BANK OF INDIA	May 2, 1986
SAYED JAMILUR RAHMAN AND ORS. Vs. STATE OF BIHAR AND ORS.	March 21, 1986
SHAMBHU NATH SINGHS Vs. STATE OF BIHAR	March 10, 1986
SHAMBHU PRASAD SINGH Vs. GAUTAM PANDEY AND OTHERS	January 22, 1986
SHAMBHU RAI Vs. STATE OF BIHAR	September 20, 1986
SHAMIM AHMAD KHAN Vs. STATE OF BIHAR	February 6, 1986
SHANKAR BHANDAR Vs. COMMISSIONER OF INCOME TAX	September 8, 1986
SHANKAR RAM Vs. STATE	January 29, 1986
SHARDA DEVI AND ORS. Vs. LAXMI NARAYAN GUPTA AND ANR.	May 20, 1986
SHEKAR PRASAD Vs. STATE OF BIHAR	August 11, 1986
SHEO BACHAN MAHTO Vs. STATE OF BIHAR	December 3, 1986
SHEO KUMAR SINGH Vs. MAHESH PRASAD	February 15, 1986
SHEO SHANKAR THAKUR Vs. STATE OF BIHAR	April 16, 1986
SHEO SHANKER BHARTI Vs. KUSAMI DEVI	May 15, 1986
SHEOLAL Vs. ANANTDEO MISHRA	May 12, 1986
SHEOSHANKAR PRASAD SINHA Vs. STATE OF BIHAR	September 11, 1986
SHIVA BALAK RAI Vs. STATE OF BIHAR	March 17, 1986
SHIVA BALAK RAI Vs. STATE OF BIHAR	March 13, 1986
SHREE LAL SARAF Vs. THE STATE OF BIHAR	April 25, 1986
SHRI CHIRANJI LAL PODDAR Vs. MESSRS UNIVERSAL HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL AND ANOTHER	May 2, 1986
SHRI ISHWAR LAL KEDIA AND OTHERS Vs. SHRI MAHABIR PRASAD ALIAS, MAHABIR PRASAD KEDIA AND OTHERS	August 29, 1986
SHRI UDAY BANERJEE Vs. SHRI P.R. DUTTA	August 30, 1986
SHYAM KISHORE PRASAD Vs. STATE OF BIHAR	December 5, 1986
SITA RAM THAKUR Vs. NANDU JHA	January 21, 1986
SIYA SARAN SINGH Vs. JAMUNA DEVI	February 6, 1986
SK. SIKANDAR & 12 OTHERS Vs. THE STATE OF BIHAR & ANOTHER	September 23, 1986
SMT. KRISHNA SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	March 21, 1986
SMT. PUSHPA RANI MADHU Vs. THE STATE OF BIHAR & ORS.	March 21, 1986
SMT. RAJ KUMARI RASTOGI AND ORS. Vs. SMT. JAIWANTI DEVI AND ORS.	July 9, 1986
SPECIAL OFFICER HAZARIBAGH Vs. MADAN MOHAN PRASAD	April 4, 1986
SRI MAHABIR MANDIR SAMITI AND ANR. Vs. THE STATE OF BIHAR AND ORS.	April 10, 1986
STATE OF BIHAR Vs. PARAMHANS YADAV	April 4, 1986
STATE OF BIHAR Vs. NEPAL MAHTO	May 8, 1986
STATE OF BIHAR Vs. SIMRANJIT SINGH	November 11, 1986
STATE OF BIHAR Vs. MURLI YADAV	September 5, 1986
STATE OF BIHAR Vs. JOY SUMIT NANDI	February 28, 1986
SUBASH PRASAD SINGH Vs. STATE OF BIHAR	September 11, 1986
SUDAMA DEVI Vs. JOGENDRA CHOUDHARY	September 29, 1986
SUDARSHAN AHIR ALIAS YADAV Vs. STATE OF BIHAR	November 27, 1986
SURESH KUMAR PRASAD Vs. SYED IMAM ALI	February 4, 1986
SYED MOHAMMAD ZAKARIA Vs. STATE OF BIHAR	September 24, 1986
SYED MOHD ZAKARIA Vs. STATE	September 25, 1986
SYED ZAFRUL HASSAN Vs. STATE	January 7, 1986
TARA STEEL INDUSTRIES Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	January 16, 1986
TARUN KUMAR GHOSH Vs. BHOLA RAM PARSURAMKA	November 27, 1986
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. STATE OF BIHAR	September 26, 1986
TATA IRON & STEEL CO. LTD. Vs. STATE OF BIHAR AND OTHERS	March 5, 1986
TATA ROBINS FRAZER LIMITED Vs. COMMISSIONER OF INCOME TAX	April 8, 1986
TATA YODOGAWA LIMITED Vs. UNION OF INDIA	September 9, 1986
THE BIHAR STATE ELECTRICITY BOARD Vs. M/S KHALSA BROTHERS	August 29, 1986
THE DARBHANGA MUNICIPAL CORPORATION Vs. THE VICE CHANCELLOR, L.N. MITHILA UNIVERSITY AND OTHERS	September 4, 1986
THE STATE OF BIHAR AND ANOTHER Vs. GULABI DEVI AND OTHERS	December 28, 1986
TULSI RABIDAS Vs. STATE OF BIHAR	May 6, 1986
UMA DEVI Vs. RAM CHARAN RAM	May 19, 1986
UMAR MIAN ALIAS MOHAMMAD UMAR Vs. STATE OF BIHAR	September 18, 1986
UMESH RAM AND ANOTHER Vs. SATRUGHAN PRASAD AND OTHERS	September 17, 1986
UNION OF INDIA Vs. SUMITRA DEVI	September 11, 1986
UNION OF INDIA Vs. B.P. VERMA AND ANOTHER	March 13, 1986
USMANI KHAN Vs. STATE OF BIHAR	April 21, 1986
UTTAM SINGH DUGGAL AND CO PVT LTD Vs. UNION OF INDIA	September 12, 1986
VIJOY KUMAR SANAN Vs. GURDAYAL CHAND SUNDA	November 19, 1986
VISHESHWAR NATH MEHROTRA Vs. THE STATE OF BIHAR AND OTHERS	March 19, 1986
VISHNU AUTO DISTRIBUTERS Vs. STATE OF BIHAR	December 23, 1986
VISHNU ESTATE PRIVATE LTD Vs. THE STATE OF BIHAR AND OTHERS	January 22, 1986
VISHNU SUGAR MILLS LTD Vs. FOOD CORPN OF INDIA	September 10, 1986
VISHWANATH TIWARY Vs. STATE OF BIHAR	July 18, 1986
WASTE PRODUCTS RECLAIMER PVT LTD Vs. STATE OF BIHAR	July 21, 1986
WORKMEN OF HEAVY ENGINEERING MAZDOOR UNION Vs. MANAGEMENT OF HEAVY ENGINEERING MAZDOOR UNION	April 17, 1986
YASIN Vs. SK ZAKIRUDDIN	August 25, 1986
ZAFAR ALAM Vs. MD. NIZAM AND OTHERS	February 5, 1986
ZAKIA ASFAQUE ISLAMIA COLLEGE, SIWAN Vs. THE STATE OF BIHAR AND OTHERS	August 5, 1986

Year 1986 of HIGH COURT OF PATNA

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