REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL QADIR Vs. STATE OF BIHAR	April 12, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIHAR STATE CO OPERATIVE MARKETING UNION LIMITED	May 9, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PUNJAB SWEET HOUSE	September 18, 1985
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDMULL RADHA KISHUN	October 3, 1985
AGENT MURIDHAR COLLIERY OF BHARAT Vs. SITAL CHANDRA PATHAK	October 1, 1985
AHMAD MIAN Vs. STATE OF BIHAR	April 9, 1985
AKHAURI KRISHNA KUMAR Vs. MUNDRIKA PRASAD	April 5, 1985
AMRAPALI FILMSLTD Vs. STATE OF BIHAR	April 30, 1985
AMRIT JUTE CO Vs. STATE OF BIHAR	May 3, 1985
ANANDI MANDAL Vs. TEKARI DEVI	August 30, 1985
ANANT KISHORE Vs. DISTRICT EDUCATION OFFICER	April 17, 1985
ANANT PCASAD ALIAS ANANT LAL Vs. JAGARNATH SHARAN SAHAI	July 15, 1985
ANANT PRASAD ALIAS ANANT LAL Vs. JAGERNATH SHARAN SAHAI	July 5, 1985
ANIRUDH THAKUR AND OTHERS Vs. THE STATE OF BIHAR	November 27, 1985
ANJUMAN AHLE HADEES DARBHANGA Vs. STATE	April 9, 1985
APAR PVT LTD Vs. B S E BOARD	January 9, 1985
ARJUN SINGH Vs. STATE OF BIHAR	August 28, 1985
ARUN KUMAR Vs. UNION OF INDIA	February 14, 1985
ARYA CHANDRA KUMAR Vs. RAM KHELAWAN PRASAD	March 11, 1985
ARYA STEEL PRIVATE LIMITED Vs. STATE OF BIHAR	August 29, 1985
ATIQUE AHMAD AND 13 OTHERS Vs. MUNESHWAR RAM	July 31, 1985
BAIJU SAHU Vs. MANJHI SAHU	April 29, 1985
BALBIR PRASAD AGRAWAL Vs. UNION OF INDIA	February 5, 1985
BALDEO PRASAD Vs. COMMISSIONER OF INCOME TAX	December 11, 1985
BALDEO PRASAD ALIAS BALDEO PRASAD KESHRI Vs. STATE OF BIHAR	September 16, 1985
BALESHWAR PRASAD SINGH Vs. STATE OF BIHAR	June 4, 1985
BALISTER SHARMA Vs. STATE OF BIHAR	December 9, 1985
BAMESHWAR PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS	January 3, 1985
BANDHAN NAYAK Vs. STATE OF BIHAR	January 18, 1985
BATTA KRISHNA SAHA Vs. UNION OF INDIA	January 29, 1985
BHAGWAN DEVI BANKA Vs. R B SINHA	November 20, 1985
BHAGWAT PANDEY Vs. STATE OF BIHAR	May 9, 1985
BHARAT TELEVISION LIMITED Vs. THE STATE OF BIHAR AND OTHERS	November 20, 1985
BHIM SINGH Vs. STATE OF BIHAR	March 18, 1985
BHUBNESHWAR DHARI SINGH Vs. THE STATE OF BIHAR AND ANOTHER	July 5, 1985
BIHAR KHUDRA VIKRETA MAHASANGH Vs. BIHAR KRISHI UTPADAN BAZAR PARISHAD	January 10, 1985
BIHAR PRANTIYA LIFT IRRIGATION KARAMCHARI SANGH Vs. THE BIHAR STATE WATER DEVELOPMENT CORPORATION LTD. AND OTHERS	July 5, 1985
BIHAR STATE MARKETING BOARD Vs. CHIEF INSPECTING OFFICER BIHAR	March 26, 1985
BIHAR STATE TOURISM DEVELOPMENT CORPORATION LIMITED Vs. RAM PADARATH SHARMA	September 27, 1985
BINA RANI Vs. COMMR SOUTH CHOTA NAGPUR DIVN	July 3, 1985
BINDA SAHNI ALIAS BINDE SAHNI Vs. HARINARAIN SAHNI	May 7, 1985
BINDABASINI DEVI Vs. BHAGWATI DEVI	July 3, 1985
BINDESHWAR SAH Vs. UNION OF INDIA	October 7, 1985
BINOD KUMAR Vs. CURRENCY OFFICER RESERVE BANK OF INDIA	April 11, 1985
BINOD KUMAR SINGH Vs. STATE OF BIHAR	April 2, 1985
BINOD KUMAR SRIVASTAVA Vs. STATE OF BIHAR	November 21, 1985
BISHWANATH NAG Vs. STATE	February 28, 1985
BISHWANATH NAG Vs. STATE OF BIHAR AND OTHERS	February 20, 1985
CHAMPARAN SUGAR COMPANY LIMITED, BARRAH FACTORY BRANCH, BARRAH, BARACHAKIA, DISTRICT EAST CHAMPARAN Vs. THE STATE OF BIHAR AND 4 ORS.	September 8, 1985
CHAMRU PRASAD MEHTA Vs. THE STATE OF BIHAR AND OTHERS	March 13, 1985
CHANDAN MAL JAIN Vs. UNION OF INDIA	May 10, 1985
CHANDMUL RAJGARHIA Vs. COMMISSIONER OF INCOME TAX	November 19, 1985
CHANDRAKALO KUER Vs. BISHWANATH SINGH	August 19, 1985
CHARAN SINGH Vs. THE STATE OF BIHAR & ORS	September 17, 1985
CHATURBHUJ PRASAD SINGH Vs. SARYU PRASAD SINGH	February 14, 1985
CHAUDHARI MANDAL Vs. CHHEDI MANDAL	April 22, 1985
CHETAL SAO Vs. STATE OF BIHAR	December 7, 1985
CHETLAL SAO Vs. STATE	December 17, 1985
CHHABILA SINGH Vs. SUMITRA DEVI	April 9, 1985
CHUNILAL AGRAWAL Vs. STATE OF BIHAR	September 18, 1985
CHUNNILAL SURAJMAL Vs. COMMISSIONER OF INCOME TAX	August 1, 1985
COMMISSIONER OF GIFT TAX Vs. MAHARAJA KUMAR KAMAL SINGH	October 14, 1985
COMMISSIONER OF INCOME TAX Vs. S P VIZ CONSTRUCTION COMPANY	October 13, 1985
COMMISSIONER OF INCOME TAX Vs. J B COAL TRADERS	November 19, 1985
COMMISSIONER OF INCOME TAX Vs. BIHAR STATE ROAD TRANSPORT CORPORATION LIMITED	October 18, 1985
COMMISSIONER OF INCOME TAX Vs. DEWAN KUNJ LAL KANHAIYA LAL	November 9, 1985
COMMISSIONER OF INCOME TAX Vs. ASHOK TRADING COMPANY	November 9, 1985
COMMISSIONER OF INCOME TAX Vs. BELDIH CLUB	September 28, 1985
COMMISSIONER OF INCOME TAX Vs. UNITED CLUB	September 28, 1985
COMMISSIONER OF INCOME TAX Vs. VIZ S P CONSTRUCTION COMPANY	December 12, 1985
COMMISSIONER OF INCOME TAX Vs. TATA ROBINS FRAZER LIMITED	November 21, 1985
COMMISSIONER OF INCOME TAX Vs. JHAVERBHAI BIHARILAL AND COMPANY	August 1, 1985
COMMISSIONER OF INCOME TAX Vs. VASUDEO AGRAWALLA SRI	August 6, 1985
COMMISSIONER OF INCOME TAX Vs. BISHWANATH ROY	May 17, 1985
COMMISSIONER OF INCOME TAX Vs. KUYA AND KHAS KUYA COLLIERY COMPANY	May 17, 1985
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE COMPANY	July 30, 1985
COMMISSIONER OF INCOME TAX Vs. SHEO KUMARI DEBI	August 20, 1985
COMMISSIONER OF INCOME TAX Vs. RAM PRASAD RAM BHAGAT	August 22, 1985
COMMISSIONER OF INCOME TAX Vs. GAYA SUGAR MILLS COMPANY	August 22, 1985
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR DAYAL RATANLAL	September 20, 1985
COMMISSIONER OF INCOME TAX Vs. JAI RAM PRASAD	April 4, 1985
COMMISSIONER OF INCOME TAX Vs. JAISWAL VERMA CONSTRUCTION COMPANY	April 5, 1985
COMMISSIONER OF INCOME TAX Vs. TARA CHAND JAIN	April 12, 1985
COMMISSIONER OF INCOME TAX Vs. GULAB CHAND KESHARI	April 8, 1985
COMMISSIONER OF INCOME TAX Vs. DWARKA PRASAD	March 23, 1985
COMMISSIONER OF INCOME TAX Vs. JANKIDAS MOHAN LAL	March 28, 1985
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE COMPANY	April 1, 1985
COMMISSIONER OF INCOME TAX Vs. BISHWANATH KHIRWAL	April 22, 1985
COMMISSIONER OF INCOME TAX Vs. SAVITA M THAKAR	April 23, 1985
COMMISSIONER OF INCOME TAX Vs. JAMSHEDPUR ENGINEERING AND MACHINE MFG COMPANY LIMITED	April 24, 1985
COMMISSIONER OF INCOME TAX Vs. BADSHAH PRASAD	May 8, 1985
COMMISSIONER OF INCOME TAX Vs. SERAIKELLA GLASS WORKS PRIVATE LIMITED	March 10, 1985
COMMISSIONER OF INCOME TAX Vs. MODEL JHARIA COLLIERY COMPANY	February 26, 1985
COMMISSIONER OF INCOME TAX Vs. SERAIKELLA GLASS WORKS PRIVATE LIMITED	March 15, 1985
COMMISSIONER OF INCOME TAX Vs. MOTIPUR SUGAR FACTORY PRIVATE LIMITED	March 12, 1985
COMMISSIONER OF INCOME TAX Vs. NATHULAL AGARWALA AND SONS	March 12, 1985
COMMISSIONER OF INCOME TAX Vs. NOVELTY BAR AND RESTAURANT	January 18, 1985
COMMISSIONER OF INCOME TAX Vs. DHANPATRAM CHHOTELAL	January 18, 1985
COMMISSIONER OF INCOME TAX Vs. STANDARD MERCANTILE CO	March 30, 1985
COMMISSIONER OF WEALTH TAX Vs. LALJEE RAM BHAGAT	May 2, 1985
COMMISSIONER OF WEALTH TAX Vs. RAMDEO SACHDEO	March 28, 1985
COMMISSIONER OF WEALTH TAX Vs. MISHRILAL JAIN	September 18, 1985
CONTROLLER OF ESTATE DUTY Vs. MANIK CHAND BARARIA	September 20, 1985
D R GARG AND COMPANY Vs. STATE OF BIHAR	August 26, 1985
DASRATH SAO Vs. ADDITIONAL MEMBER BOARD OF REVENUE	February 20, 1985
DASRATH SHUKLA Vs. STATE OF BIHAR	September 24, 1985
DHANIK LAL Vs. ADDL MEMBER BOARD OF REVENUE	April 23, 1985
DILLI RAO Vs. STATE OF BIHAR	May 3, 1985
DINESH SINGH Vs. THE STATE OF BIHAR AND OTHERS	December 4, 1985
DISTRICT BOARD DARBHANGA Vs. JHONTI MANDAL	May 10, 1985
DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY. Vs. PRESIDING OFFICER, CENTRAL GOVT. AND ANOTHER	February 11, 1985
DIWALI LAL Vs. BALDEV SINGH	February 27, 1985
DR. KUMAR KISHORE MANDAL & ANOTHER Vs. SHRI KAMAL DEVA THAKUR AND 3 OTHERS	May 1, 1985
DR. MRS. MALTI ROHATGI Vs. THE STATE OF BIHAR & OTHERS	March 13, 1985
DR. N.P. TRIPATHI Vs. SMT. DAYAMANTI DEVI AND ANOTHER	January 17, 1985
DR. PRABHUNATH CHOUDHARY Vs. THE STATE OF BIHAR & OTHERS	July 30, 1985
DUMRAON TEXTILES LTD Vs. BALESHWAR SINGH	March 28, 1985
EXECUTIVE OFFICER OF KHAGAUL Vs. DAMODAR PRASAD	July 5, 1985
FEROZ Vs. STATE	May 13, 1985
FORBESGANJ JAGDISH MILL LTD Vs. KALORAM	February 26, 1985
FRICK INDIA LTD Vs. SHARMA C S AND I F P LTD	April 10, 1985
GAJENDRA KUMAR SINGH Vs. RANJAN KUMAR SINGH AND ORS.	September 19, 1985
GANESH SINGH Vs. WIDOW OF SIBBARAM SINGH	September 18, 1985
GANGADHAR PRASAD & ANOTHER Vs. STATE OF BIHAR AND OTHERS	December 19, 1985
GHOLTU MODI Vs. STATE OF BIHAR	April 25, 1985
GODAWARI DEVI Vs. RADHA PYARI DEVI	April 23, 1985
GOPI BELDAR Vs. STATE OF BIHAR	August 12, 1985
GORAKH NATH SINGH Vs. STATE OF BIHAR	October 9, 1985
GUDHANI DEVI Vs. STATE OF BIHAR	April 10, 1985
GULAB CHAND PRASAD Vs. BUDHWANTI	May 22, 1985
GULABI DEVI Vs. COMMISSIONER OF INCOME TAX	February 21, 1985
GURU PRASAD Vs. COMMISSIONER OF INCOME TAX	May 14, 1985
GURU VILLI BHIMA RAO Vs. UNION OF INDIA	May 3, 1985
HARENDER NARAIN BANKER Vs. STATE OF BIHAR	May 23, 1985
HARISH CHANDRA Vs. S ALI AHMED	September 25, 1985
HARISH CHANDRA MISHRA Vs. ALI AHMAD	September 28, 1985
HARISH CHANDRA PRASAD Vs. JAGARNATH PRASAD	February 26, 1985
HASSAN IMAM Vs. ABDUL HAKIM	April 25, 1985
HIRA PRASAD DUBEY Vs. THE STATE OF BIHAR	August 9, 1985
I T C LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	July 3, 1985
I. T. C. LIMITED AND ANOTHER Vs. COLLECTOR OF CENTRAL EXCISE AND OTHERS	July 5, 1985
IBRAHIM MIAN ALIAS MD. IBRAHIM MANSUR Vs. STATE OF BIHAR	November 21, 1985
INDIAN AIRLINES CORPN Vs. AKHILESHWAR PRASAD	October 7, 1985
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR	January 24, 1985
JADUNADAN PD SAHU Vs. STATE OF BIHAR	February 19, 1985
JAFARU ALAM ALIAS ZAFAR ALAM Vs. KAILASH DEVI	November 27, 1985
JAGARNATH SHAW Vs. STATE OF BIHAR	January 25, 1985
JAGDISH PANDEY Vs. RAMDEO RAI	May 8, 1985
JAI GOVIND SINGH Vs. RAMESHWAR PRASAD SINGH	October 10, 1985
JAI KISHORE SINGH, AND ANOTHER Vs. THE STATE OF BIHAR	September 6, 1985
JAI PRAKASH DUBEY Vs. THE STATE OF BIHAR AND OTHERS	September 4, 1985
JAI PRAKASH PRASAD Vs. RAMESHWAR PRASAD	November 15, 1985
JAI PRAKASH PRASAD Vs. STATE OF BIHAR	March 21, 1985
JAI RAM SINGH Vs. STATE OF BIHAR	April 18, 1985
JAIKISHORE MAHTO Vs. UNION OF INDIA AND OTHERS	July 16, 1985
JAIRAM TIWARY Vs. STATE OF BIHAR	November 28, 1985
JALESHWAR TIWARY Vs. SURESH TIWARY	July 1, 1985
JAMSHEDPUR CO OPERATIVE STORES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 1, 1985
JAMUNA JHA AND FOUR OTHERS Vs. THE STATE OF BIHAR AND SEVEN OTHERS	November 19, 1985
JAMUNADAS MANNALAL Vs. COMMISSIONER OF INCOME TAX	May 20, 1985
JANG BAHADUR SINGH & ORS. Vs. STATE OF BIHAR & ORS.	April 23, 1985
JASWANT SINGH Vs. STATE OF BIHAR	February 15, 1985
JAYANDRA PRASAD SINHA Vs. NAND KISHORE JHA	February 4, 1985
JOGI SAH Vs. SUPIA DEVI AND OTHERS	July 3, 1985
JOHN ALBERT Vs. STATE	February 11, 1985
JUGAL KISHORE SINGH Vs. STATE OF BIHAR	March 29, 1985
JUGESHWAR Vs. SHEOPUJAN	February 25, 1985
JYOTSANA MUKHERJEE Vs. BIHAR SCHOOL EXAMINATION BOARD	January 23, 1985
K D ARORA Vs. COMMISSIONER OF INCOME TAX	October 17, 1985
KALI KINKAR SINGH Vs. STATE OF BIHAR	February 25, 1985
KAMLA PRASAD MISHRA Vs. STATE	January 3, 1985
KAMLESHWARI PRASAD YADAV Vs. STATE OF BIHAR	October 9, 1985
KANHAIYA LAI KOTHARI Vs. BIBI ZOHARA	September 23, 1985
KANHAIYA NONIA AND 2 ORS. Vs. THE STATE OF BIHAR	January 5, 1985
KAPILDEO BAITHA Vs. STATE OF BIHAR	September 23, 1985
KATIHAR JUTE MILLS LTD Vs. INSPECTOR OF CENTRAL EXCISE	July 5, 1985
KATIHAR JUTE MILLS LTD. Vs. THE INSPECTOR OF CENTRAL EXCISE AND OTHERS	January 5, 1985
KEDAR NATH Vs. DWARIKA NATH	March 25, 1985
KHALIBUR RAHMAN AND ORS Vs. MD. MANSOOR ALAM & ORS.	November 25, 1985
KHOKA MAHTO AND OTHERS Vs. STATE OF BIHAR	January 17, 1985
KISHORI SINGH Vs. STATE	April 8, 1985
KRIPAL GARAIN Vs. SHYAM NARAIN	January 10, 1985
KRISHAN MISIR Vs. STATE OF BIHAR	May 28, 1985
KRISHNA BALLABH PRASAD SINGH Vs. SUB-DIVISIONAL OFFICER	May 2, 1985
KRISHNA GYANODAY SUGARLTD Vs. STATE OF BIHAR	April 12, 1985
KRISHNA SADAN Vs. GOVIND PRASAD	January 9, 1985
KUMAR KALYAN PRASAD & ANOTHER Vs. KULANAND VAIDIK & OTHERS	January 3, 1985
KUNDORI LABOUR CO OP SOCY LTD Vs. STATE	December 20, 1985
LAKSHMESHWAR PRASAD SINGH Vs. SONA KUER	October 3, 1985
LAKSHMI SHARMA ALIAS NAGAR Vs. THE STATE OF BIHAR	March 19, 1985
LALAN PANDEY AND OTHERS Vs. STATE OF BIHAR AND ANOTHER	March 26, 1985
LALLAN SINGH Vs. THE STATE OF BIHAR AND OTHERS	December 13, 1985
LIFE INSURANCE CORPORATION Vs. YOGESH CHANDRA LODH ROY	November 9, 1985
LOCHAN JHA Vs. STATE OF BIHAR	March 25, 1985
LUXMAN MUSHAR, AND 3 OTHERS Vs. THE STATE OF BIHAR	August 13, 1985
M/S MARTIN BURN LTD. AND ANOTHER Vs. LAL BIHARI CHOUDHARY	March 27, 1985
M/S SHREE MAHABIR STRAW BOARD FACTORY THROUGH NAND LAL PD. AND ANOTHER Vs. THE UNION OF INDIA THROUGH THE SECRETARY FINANCE AND OTHERS	September 11, 1985
M/S. DEO LAL SINGH AND ORS. Vs. STATE OF BIHAR AND ORS.	November 20, 1985
M/S. LAKSHMIRAM BISHWANATH PRASAD Vs. THE STATE OF BIHAR & ORS.	January 15, 1985
M/S. LOHIA MACHINE LTD. AND OTHERS Vs. STATE OF BIHAR AND OTHERS	September 9, 1985
MADAN MOHAN PRASAD VERMA Vs. STATE OF BIHAR	October 10, 1985
MADHAV PRASAD AGRAWAL Vs. THE STATE OF BIHAR	August 23, 1985
MAHABIR PRASAD Vs. ABHAY CHANDRA GUPTA AND ORS.	April 16, 1985
MAHABIR ROY Vs. UNION OF INDIA	October 1, 1985
MAHAJAN MAHTO Vs. GOPI NATH JEE	May 8, 1985
MAHENDRA SINGH Vs. STATE OF BIHAR	October 8, 1985
MAHMUD ALI Vs. STATE	November 28, 1985
MALPANI CHEMICAL WORKS Vs. STATE OF BIHAR	April 9, 1985
MANILAL RAGHAVJI KOTHARI Vs. COMMISSIONER OF INCOME TAX	January 23, 1985
MANOHAR PRASAD Vs. BOARD OF SECONDARY EDUCATION, BIHAR, PATNA & OTHERS	October 8, 1985
MAULVI MURTAZA RIZVI AND OTHERS Vs. BIBI SHAKILA	September 18, 1985
MD ASLAM Vs. STATE OF BIHAR	February 14, 1985
MD MUSTAFA Vs. HAJI MD ISA	September 25, 1985
MD. ILLIAS AND 3 OTHERS Vs. MD. ZULAFFAKAR	September 10, 1985
MD. MAQBOOL ANJUM AND ORS. Vs. MD. HALIM AND ORS.	September 4, 1985
MEENA DEVI AND OTHERS Vs. THE STATE OF BIHAR	February 25, 1985
MESSRS MOHAN LAL JAIN Vs. UNION OF INDIA	February 4, 1985
MIRZA SULAIMAN Vs. HARIHAR MAHTO	January 4, 1985
MOLAN LAL JAIN Vs. UNION OF INDIA	February 4, 1985
MOSTT. SAJDA KHATOON Vs. THE STATE OF BIHAR AND 23 OTHERS	November 21, 1985
MOSTT. SHARDA SINGH Vs. GANGA SINGH AND MAHENDRA SINGH	March 15, 1985
MUNESHWAR MAHTO ALIAS BHUNESHWAR MAHTO, ALIAS BHUNESHWAR YADAV AND 9 OTHERS Vs. THE STATE OF BIHAR	November 21, 1985
N.F. RAILWAY MAZDOOR UNION & ORS. Vs. THE UNION OF INDIA & ORS.	August 22, 1985
NAGESHWAR RAO @ NAGESHWAR PD. ROY & 4 OTHERS Vs. THE STATE OF BIHAR & ANOTHER	November 7, 1985
NAND LAL AGRAWAL Vs. GANESH PRASAD SAH	July 30, 1985
NANDJI SINGH Vs. THE STATE OF BIHAR AND OTHERS	May 10, 1985
NANU SINGH Vs. STATE OF BIHAR	January 24, 1985
NARENDRA KUMAR SINGH Vs. STATE OF BIHAR	March 18, 1985
NARESH AHIR Vs. BARHIYA	January 5, 1985
NARMADA DEVI Vs. RAM NANDAN SINGH	April 12, 1985
NATIONAL INSURANCE COMPANY Vs. SHANIM AHMAD	March 13, 1985
NAULAKHA DEVI Vs. STATE OF BIHAR	April 30, 1985
NAWAL KISHORE Vs. KAULESHWARI DEVI	October 10, 1985
NAWAL KISHORE DHAWAL Vs. THAKUR	August 16, 1985
NIKHLESHWARI CHONDHRY Vs. STATE OF BIHAR	November 25, 1985
NOKHEY LAL YADAV Vs. JOGENDRA PRASAD GUPTA	August 30, 1985
OM PRAKASH SHARMA Vs. KISHUN MISTRY	February 20, 1985
ORIENTAL FIRE AND GENERAL Vs. LAXMAN MAHTO	May 16, 1985
PABNI MAHTANI Vs. HARALAL MAHTO	July 29, 1985
PACHIYA DEVI Vs. BISHUNDEO PRASAD SINGH	September 24, 1985
PANDIT BRAHMA NAND CHAUBEY ALIAS BAHMA NAND CHAUBEY Vs. MEMBERS OF BHOODAN COMMITTEE	September 12, 1985
PANDIT BRAHMA NAND CHOUBEY & BRAHMA NAM CHOUBEY Vs. MEMBERS OF BHOODAN COMMITTEE & ORS.	September 17, 1985
PARAS NATH THAKUR Vs. STATE OF BIHAR	August 20, 1985
PARASNATH SINGH Vs. THE DISTRICT SUB-REGISTRAR AND ANOTHER	August 12, 1985
PARASURAM JHA Vs. STATE OF BIHAR	March 18, 1985
PARMANAND SINGH Vs. STATE OF BIHAR	February 15, 1985
PARTHA SARTHY BANERJEE Vs. STATE OF BIHAR	April 16, 1985
PATNA HIGH COURT MINISTERIAL OFFICERS ASSOCIATION, RANCBI BENCLI, RANCHI Vs. THE STATE BIHAR AND OTHERS	October 18, 1985
POOJA SAMITI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS	January 24, 1985
POOJA SAMITI FULWARIA Vs. STATE	January 29, 1985
PRABHAT ZARDA FACTORY Vs. STATE	April 9, 1985
PRABHU DAYAL SINGH Vs. BASUDEO SINGH	January 7, 1985
PRABHU RAI, AND 5 OTHERS Vs. THE STATE OF BIHAR	January 8, 1985
PRAKASH CHANDRA AGARWAL Vs. STATE OF BIHAR	April 16, 1985
PRAVESH KUMARI Vs. RISHI PRASAD	August 19, 1985
PREMA DEVI Vs. RAM LAKHAN SINHA	August 12, 1985
PUNIT RAI Vs. ADDITIONAL MEMBER BOARD OF REVENUE	February 19, 1985
PUNJAB ICE FACTORY AND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX	September 9, 1985
PURAN SINGH Vs. STATE OF BIHAR	January 16, 1985
RABINDRA PRASAD Vs. SITA DEVI	February 12, 1985
RADHIKA DEVI Vs. LALITA SARAN	February 15, 1985
RAGHO SINGH Vs. UNION OF INDIA	April 25, 1985
RAGHUBAR DAYAL PRASAD Vs. RAMEKBAL SAH	May 24, 1985
RAGHUNANDAN MISHRA Vs. THE STATE OF BIHAR AND OTHERS	January 29, 1985
RAJ BAHADUR SINGH AND OTHERS Vs. SRI KRISHNA KUMAR PD. AND OTHERS	February 6, 1985
RAJA RAM THAKUR Vs. JOSEPH NETAL &ORS.	October 15, 1985
RAJESHWARI PRASAD Vs. STATE OF BIHAR	February 15, 1985
RAJIV RAJAN SHORAN Vs. STATE OF BIHAR	September 17, 1985
RAJIV RANJAN Vs. STATE	October 14, 1985
RAM AUTAR Vs. STATE OF BIHAR	June 25, 1985
RAM AYODHYA RAI Vs. STATE OF BIHAR	April 9, 1985
RAM BADAN RAI AND 4 OTHERS Vs. THE STATE OF BIHAR	February 14, 1985
RAM BILAS SAH Vs. THE STATE OF BIHAR	May 24, 1985
RAM BILASH RAM Vs. STATE OF BIHAR	January 8, 1985
RAM CHANDRA PRASAD Vs. STATE OF BIHAR	March 19, 1985
RAM CHANDRA PRASAD BHADANI Vs. COMMISSIONER OF INCOME TAX	August 9, 1985
RAM CHANDRA RAM & OTHERS Vs. COMMISSIONER, NORTH CHOTANAGPUR & OTHERS	December 6, 1985
RAM CHANDRA SHASHTRI Vs. MANOHAR LAL GUPTA	August 22, 1985
RAM ISHWAR CHAUDHARY Vs. STATE OF BIHAR	July 5, 1985
RAM KISHORE PRASAD Vs. STATE	February 27, 1985
RAM KRIPAL PRASAD Vs. STATE OF BIHAR	January 7, 1985
RAM LAL Vs. MAHADEO SAH	August 9, 1985
RAM LAL SAH Vs. BIRENDRA KUMAR	November 27, 1985
RAM NARAIN SINGH Vs. STATE OF BIHAR	July 29, 1985
RAM NARAIN SINLIA Vs. UNION OF INDIA	February 12, 1985
RAM NARESH SINGH Vs. THE CHAIRMAN, BIHAR STATE AGRICULTURAL PRODUCE MARKET BOARD & ORS.	January 22, 1985
RAM SHANKAR PRASAD SINGH Vs. ADDITIONAL MEMBER BOARD	January 4, 1985
RAM SWARUP CHAUDHARY Vs. MAUJELAL RAI	March 26, 1985
RAMADHAR Vs. STATE OF BIHAR	August 20, 1985
RAMANAND SINGH AND COMPANY Vs. COMMISSIONER OF INCOME TAX	May 21, 1985
RAMASIS MAHTO AND 11 ORS. Vs. THE STATE OF BIHAR	January 28, 1985
RAMESHWAR Vs. PREMLATA DEVI	September 13, 1985
RAMESHWAR MISHRA Vs. MAHENDRA JHA	August 13, 1985
RAMESHWAR PRASAD SINGH Vs. BHUBNESHWAR THAKUR ALIAS BHUNA THAKUR	February 13, 1985
RAMSUNDARI DEVI Vs. SATBAN SINGH	February 22, 1985
RAMSWAROOP SINGH Vs. BIJOY KUMAR SINGH	January 7, 1985
ROJAN MIAN Vs. STATE OF BIHAR	January 11, 1985
S K G SUGAR LTD Vs. STATE OF BIHAR	February 19, 1985
S M ABDUR RAHIM Vs. STATE OF BIHAR	January 3, 1985
S. L. RAJGARHIA AND 3 ORS. Vs. THE STATE OF BIHAR	January 29, 1985
SAGIR AHMAD Vs. THE STATE OF BIHAR	September 28, 1985
SARDAR PRIT INDER SINGH Vs. COMMISSIONER OF INCOME TAX	July 23, 1985
SARYUG PRASAD SINGH Vs. SARYU SINGH	February 23, 1985
SATYA NARAIN PRASAD GUPTA Vs. RAM DULARI DEVI	July 2, 1985
SHAH ARIF RAZA Vs. STATE OF BIHAR	April 23, 1985
SHAIKH GAJAR Vs. STATE OF BIHAR	May 1, 1985
SHAKTI DISTRIBUT Vs. STATE OF BIHAR	June 12, 1985
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR	February 28, 1985
SHEO GOVIND BIN AND ANOTHER Vs. THE STATE OF BIHAR	July 17, 1985
SHEODHAR SINGH Vs. STATE OF BIHAR	January 10, 1985
SHEOJOTI DEVI Vs. STATE OF BIHAR	March 19, 1985
SHESH NATH SINGH Vs. STATE OF BIHAR	February 15, 1985
SHIV KUMAR THAKUR Vs. STATE OF BIHAR AND ANR.	April 17, 1985
SHIVA CHANDRA PRASAD SHAW Vs. RAMESH KUMAR JAISWAL	March 12, 1985
SHIVA SHANKAR RAI ALIAS SHIV SHANKAR RAI Vs. BABU JANARDAN RAI	July 31, 1985
SHRI GANESH SINGH AND OTHERS Vs. WIDOW OF SHRI SIBBARAN SINGH AND OTHERS	January 18, 1985
SHRI GATRU MAL Vs. THE RESERVE BANK OF INDIA	November 7, 1985
SHRINATH SINGH Vs. THE STATE OF BIHAR AND OTHERS	January 23, 1985
SITARAM CHAUDHARY Vs. BHAGWATI DEVI	December 11, 1985
SITARAM SAH AND ANOTHER Vs. BIBI AISA KHATOON AND OTHERS	April 26, 1985
SK LATFUR RAHMAN Vs. STATE	May 17, 1985
SK MOHD OSAID Vs. SK ABDUL WAHID	April 9, 1985
SK SHAMSUDDIN Vs. BIBI HARNI	August 29, 1985
SMT. BIDHOTAMA DEVI Vs. SRI DEOKI SAO AND ANOTHER	February 8, 1985
SMT. PRIYAMBADA DEVI AND ANOTHER Vs. THE ADDITIONAL MEMBER, BOARD OF REVENUE & OTHERS	January 22, 1985
SMT. SHANTI DEVI Vs. THE STATE OF BIHAR AND OTHERS	September 23, 1985
SOBRATI MIAN Vs. STATE OF BIHAR	May 8, 1985
SONA LAL HALWAI Vs. JAMUNA SINGH	March 28, 1985
SONE LAL SAHNI AND ANOTHER Vs. THE STATE OF BIHAR AND OTHERS	January 21, 1985
SRAT. SHYAMLATA PRASAD Vs. THE STATE OF BIHAR AND OTHERS	November 6, 1985
SRI ABDUL MUTTALIB Vs. STATE OF BIHAR AND ORS.	August 5, 1985
SRI JADAV SINGH AND ANR. Vs. SRI BORHAN SINGH AND ORS.	August 23, 1985
SRIRAM BEARINGS LIMITED Vs. PRESIDING OFFICER LABOUR	November 27, 1985
STATE Vs. K M ZUBERI	November 15, 1985
STATE Vs. MAKSUDAN SINGH	August 13, 1985
STATE Vs. CHAMPALAL SAH AND ORS.	August 1, 1985
STATE Vs. MAKSUDAN SINGH & 16 ORS., RAGHUBANSH SINGH, BISHWANAND SINGH AND MOHAN PD. SINGH	August 15, 1985
STATE OF BIHAR Vs. MUDI YADAV	September 5, 1985
STATE OF BIHAR Vs. NAND KISHORE SINGH	July 22, 1985
STATE OF BIHAR Vs. K M ZUBERI	November 11, 1985
STATE OF BIHAR Vs. TEJU CHAMAR	December 20, 1985
STATE OF BIHAR Vs. JAMUNU SINGH	March 15, 1985
SUBASH PRASAD SINGH Vs. STATE OF BIHAR	September 11, 1985
SUBHASH KAMKAR Vs. STATE OF BIHAR	January 5, 1985
SUPERINTENDENT OF MINES Vs. LALO DEVI	March 28, 1985
SURENDRA PRASAD AND ANOTHER Vs. THE STATE OF BIHAR & ORS.	April 25, 1985
SURESH CHANDRA BAHARI Vs. STATE OF BIHAR	August 19, 1985
SURYAKANT BHAGWANJEE Vs. COMMISSIONER, SOUTH CHHOTANAGPUR DIVISION, RANCHI AND OTHERS	May 17, 1985
TAKDHAR NARAIN SINGH Vs. STATE OF BIHAR	April 15, 1985
TAMIZUDDIN AND OTHERS Vs. STATE OF BIHAR	January 17, 1985
TARAKA NATH SHARMA Vs. THE STATE OF BIHAR AND OTHERS	July 18, 1985
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR	January 11, 1985
TATA YODOGAWA LTD Vs. UNION OF INDIA	February 28, 1985
TEJ NARAIN SINGH ALIAS BHUKLOO RAM Vs. KRISHNA KANT SINGH	May 10, 1985
TETAR DEVI Vs. BUCHIA DEVI	November 25, 1985
THE STATE Vs. JANARDAN PRASAD SINGH AND ANOTHER	December 18, 1985
THE TATA OIL MILLS CO. LTD. Vs. DIRECTOR, MARKETING, BIHAR STATE AGRICULTURAL MARKETING BOARD, PATNA AND ANOTHER	November 30, 1985
UMA DAS GUPTA Vs. THE STATE OF BIHAR & OTHERS	March 11, 1985
UNION OF INDIA Vs. BIHAR STATE CO-OPERATIVE	July 3, 1985
UNION OF INDIA Vs. NITYANAND JBA	March 13, 1985
UNION OF INDIA Vs. BHUBNESHWAR PRASAD JADUKA	February 20, 1985
UNITED CLUB Vs. JOINT LABOUR COMMISSIONER	October 10, 1985
UNITED DISTILLERS (PVT.) LTD AND 11 OTHERS Vs. THE STATE OF BIHAR AND OTHERS	July 5, 1985
UPENDRA KUMAR JOSHI Vs. THE STATE OF BIHAR	November 27, 1985
UPENDRA MISHRA Vs. INCHAN MISHRA	December 20, 1985
VAIDYANATH THAKUR Vs. THE PUNJAB NATIONAL BANK AND OTHERS	October 18, 1985
VISHWAKARMA MANDIR TRUST Vs. MUNU DEVI	September 5, 1985
WALI RAM AGRAWAL AND 3 ORS. Vs. ASSISTANT SUPERINTENDENT OF COMMERCIAL TAXES, CHAIBASA & ORS.	November 20, 1985

Year 1985 of HIGH COURT OF PATNA

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